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LALITA RAMESH JAIN Vs. TALESARA HOSPITAL
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April 10, 2013 |
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M/S. SHREE BALAJI WOOLEN MILLS Vs. ORIENTAL INSURANCE CO. LTD
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April 4, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. M/S. R.B. TRADERS, MARANDA
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May 14, 2013 |
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SETH GORDHANDAS SUNDARDAS COLLEGE THROUGH DEPT. OF PHARMACOLOGY Vs. COULTER ELECTRONICS LTD.
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April 25, 2013 |
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T.P. BALAGOPAL Vs. ALEXANDER JOHN, V. S
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May 24, 2013 |
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April 9, 2013 |
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February 28, 2013 |
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A. SREELATHA Vs. PRINCIPAL, ROOTS MONTESSORI SCHOOL
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January 11, 2013 |
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A.PANCHAPAKESAN Vs. PIONEER AERO TRAVELS (MADRAS) PVT. LTD
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December 5, 2013 |
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A.S.CHAKRAVARTHY Vs. M/S. ASVASIDH HOMES BUILDER & DEVELOPER
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August 1, 2013 |
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March 1, 2013 |
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April 2, 2013 |
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August 1, 2013 |
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ABHIKRAM THROUGH ITS PARTNER NIMISH PATEL Vs. HOTEL HIMMATGARH PALACE, THROUGH COL. MANSINGH MANAGING DIRECTOR, THAR HOTEL (P) LTD
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January 8, 2013 |
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ADARSH CHEMICALS AND FERTILIZERS LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
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September 5, 2013 |
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ADDITIONAL DIRECTOR GENERAL Vs. JYONI DEVI
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December 16, 2013 |
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AFL LTD Vs. LUFTHANSA CARGO INDIA PVT. LTD
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October 23, 2013 |
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AGGARWAL FORWARDING EGENCY Vs. RAMNIWAS RAVI PRAKASH
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April 23, 2013 |
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AGRICULTURE INSURANCE CO. OF INDIA LTD. AND ANR. Vs. PRAHLAD SINGH AND ORS.
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August 16, 2013 |
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AHUJA TRANSPORT COMPANY Vs. NARESH BANSAL
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November 29, 2013 |
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AIR DECCAN Vs. DINESH B.V. S/O VENKATRAMANAIAH
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October 1, 2013 |
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AIR INDIA EXPRESS Vs. SUNIL GOYAL
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October 10, 2013 |
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AIR INDIA EXPRESS Vs. SUMANT BHARDWAJ
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October 9, 2013 |
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AJMER VIDYUT VITRAN NIGAM LTD (AWNL) AND ORS Vs. LAXMIKANT SHARMA
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August 29, 2013 |
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September 5, 2013 |
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February 7, 2013 |
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February 15, 2013 |
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July 23, 2013 |
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ALI BARAMY Vs. COUNTRY VACATIONS INTERNATIONAL HOLIDAY CLUB
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March 18, 2013 |
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ALIBHAI BADRUDDIN CONTRACTOR Vs. UNITED INDIA INSURANCE CO. LTD.
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February 8, 2013 |
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ALKA NARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 16, 2013 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SWARN BEDI
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April 9, 2013 |
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May 20, 2013 |
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August 1, 2013 |
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September 25, 2013 |
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September 13, 2013 |
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March 20, 2013 |
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AMAR SINGH MANDELIA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
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February 1, 2013 |
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December 6, 2013 |
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AMARENDRA KUMAR ROY Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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July 16, 2013 |
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AMARENDRA NATH BHOWMIK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY & ORS.
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May 9, 2013 |
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May 13, 2013 |
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AMARJYOTHI HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. V.S. PRADEEP, S. SHIVANANDA AND V.S. MANJUNATH
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December 16, 2013 |
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AMBADI ENTERPRISES LIMITED Vs. RAJALAKSHMI SUBRAMANIAN
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February 26, 2013 |
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AMBIENCE ISLAND APARTMENT OWNERS Vs. RAJ SINGH
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April 3, 2013 |
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March 1, 2013 |
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January 30, 2013 |
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May 27, 2013 |
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July 5, 2013 |
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December 11, 2013 |
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ANAND PARKASH Vs. SATYA SAWANT
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January 31, 2013 |
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ANAND PRABHAKAR Vs. T.N. RAMACHANDRA SHETTY
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February 4, 2013 |
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ANDAGRO UNITED SERVICES LTD Vs. UNITED INDIA INSURANCE CO. LTD
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February 19, 2013 |
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January 3, 2013 |
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ANDHRA BANK Vs. ATTALURI TARA RANI
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December 9, 2013 |
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October 23, 2013 |
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October 1, 2013 |
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November 1, 2013 |
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September 27, 2013 |
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ANITA JAIN Vs. ORIENTAL INSURANCE CO. LTD
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September 13, 2013 |
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April 30, 2013 |
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September 2, 2013 |
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September 2, 2013 |
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ANKUR SURANA Vs. UNITED INDIA INSURANCE CO., LTD
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January 16, 2013 |
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ANNIGERI AGRICULTURE PRODUCT CO Vs. MAHADEVAPPA & ORS., MOULASAB & ORS., YALLAPPA & ORS., GURUSHIDDAPPA & ORS.
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August 5, 2013 |
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ANSAL HOUSING & CONSTRUCTION LTD. Vs. INDIAN MACHINERY COMPANY
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May 24, 2013 |
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August 12, 2013 |
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October 1, 2013 |
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October 9, 2013 |
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July 5, 2013 |
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ANSUMOY PATI Vs. NEW INDIA ASSURANCE COMPANY LTD.
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November 26, 2013 |
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ANUJ BANSAL Vs. BHARDWAJ CREATIONS
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April 9, 2013 |
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September 24, 2013 |
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April 29, 2013 |
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February 5, 2013 |
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February 26, 2013 |
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February 27, 2013 |
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December 11, 2013 |
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October 24, 2013 |
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July 22, 2013 |
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February 14, 2013 |
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ARZOO YUSUF BAGWAN Vs. DR. PRASHANT POL
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May 24, 2013 |
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March 5, 2013 |
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December 17, 2013 |
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July 5, 2013 |
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ASHISH DAHIYA Vs. DIRECTOR/MANAGING DIRECTOR AND ORS
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September 3, 2013 |
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December 11, 2013 |
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February 4, 2013 |
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March 21, 2013 |
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January 11, 2013 |
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April 10, 2013 |
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February 18, 2013 |
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February 1, 2013 |
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ASHWANI KUMAR AND LIFE INSURANCE CORPORATION OF INDIA Vs. BALDEV SINGH ROHAL
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November 25, 2013 |
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October 24, 2013 |
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October 24, 2013 |
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May 14, 2013 |
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January 3, 2013 |
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September 16, 2013 |
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April 9, 2013 |
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February 19, 2013 |
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August 2, 2013 |
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July 19, 2013 |
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July 23, 2013 |
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February 25, 2013 |
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April 1, 2013 |
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March 7, 2013 |
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November 27, 2013 |
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August 8, 2013 |
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July 25, 2013 |
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November 1, 2013 |
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November 18, 2013 |
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March 6, 2013 |
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February 22, 2013 |
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August 5, 2013 |
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September 16, 2013 |
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October 4, 2013 |
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October 29, 2013 |
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April 25, 2013 |
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February 15, 2013 |
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September 5, 2013 |
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December 2, 2013 |
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February 1, 2013 |
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January 24, 2013 |
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September 23, 2013 |
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October 10, 2013 |
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July 25, 2013 |
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May 17, 2013 |
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February 6, 2013 |
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April 16, 2013 |
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October 1, 2013 |
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May 31, 2013 |
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October 4, 2013 |
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April 3, 2013 |
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February 28, 2013 |
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April 25, 2013 |
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February 1, 2013 |
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April 15, 2013 |
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October 28, 2013 |
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October 10, 2013 |
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November 20, 2013 |
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May 14, 2013 |
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May 6, 2013 |
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February 7, 2013 |
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January 28, 2013 |
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April 23, 2013 |
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November 1, 2013 |
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September 20, 2013 |
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May 17, 2013 |
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September 5, 2013 |
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August 29, 2013 |
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August 5, 2013 |
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May 1, 2013 |
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November 28, 2013 |
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October 3, 2013 |
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April 25, 2013 |
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August 2, 2013 |
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September 30, 2013 |
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February 25, 2013 |
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September 20, 2013 |
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May 7, 2013 |
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September 17, 2013 |
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September 16, 2013 |
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March 6, 2013 |
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July 26, 2013 |
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July 29, 2013 |
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December 11, 2013 |
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May 31, 2013 |
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April 23, 2013 |
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July 18, 2013 |
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April 8, 2013 |
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October 4, 2013 |
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November 19, 2013 |
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April 5, 2013 |
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April 8, 2013 |
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CHAIRMAN & MANAGING DIRECTOR M/S ORIENTAL INSURANCE CO. LTD Vs. CHAIRMAN & MANAGING DIRECTOR M/S ORIENTAL INSURANCE CO. LTD
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April 8, 2013 |
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January 10, 2013 |
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CHAIRMAN JAIPUR VIDYUT VITRAN NIGAM LTD Vs. MAHENDRA SINGH
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October 11, 2013 |
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CHAIRMAN, ARAVIND EYE HOSPITAL Vs. MINOR KANMANI
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September 18, 2013 |
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CHAITANYA PRASAD Vs. NATIONAL INSURANCE CO. LTD
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October 10, 2013 |
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CHAITHANYA NURSING HOME Vs. P. PUTTARAJU
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April 17, 2013 |
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October 10, 2013 |
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October 11, 2013 |
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July 13, 2013 |
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July 23, 2013 |
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CHANDRAKANT VITTHAL SAWANT, PATEL Vs. L.R. PILANKAR INSPECTOR OF LAND RECORDS
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July 23, 2013 |
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November 25, 2013 |
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February 8, 2013 |
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December 20, 2013 |
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January 22, 2013 |
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July 17, 2013 |
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May 14, 2013 |
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September 27, 2013 |
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August 27, 2013 |
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April 11, 2013 |
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CHITTIPROLU LOKESWARA RAO Vs. DIVISIONAL MANAGER, UNITED INDIA INS. CO. LTD
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December 18, 2013 |
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CHOLAMANDALAM MS. GENERAL INSURANCE CO. LTD. AND ANR. Vs. BORREDY PRAGAHI
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July 5, 2013 |
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CITICORP FINANCE (INDIA) LTD Vs. SASHI BALA
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April 25, 2013 |
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CITY LIFE DEVELOPERS AGARWAL GOLDEN CHAMBERS Vs. VENCILLOUS FERNANDES
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May 3, 2013 |
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COL RANDHIR SINGH PANWAR Vs. ESTATE OFFICER, HUDA
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September 24, 2013 |
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COLLEGE OF ENGINEERING Vs. VIKAS SOOD AND ORS
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April 2, 2013 |
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COMMISSIONER KARNATAKA HOUSING BOARD Vs. BASAIAH S/O SHANKATKAIAH HIREMATH
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August 5, 2013 |
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COMTRUST EYE HOSPITAL Vs. V. SIRAJUDEEN
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February 7, 2013 |
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March 19, 2013 |
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CONSUMER PROTECTION COUNCIL TAMILNADU Vs. MANAGING DIRECTOR
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May 1, 2013 |
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March 7, 2013 |
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COUNTRY CLUB (INDIA) LIMITED Vs. TARUN RAUT
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October 31, 2013 |
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CUTTACK GRAMYA BANK AND ANR. Vs. BENGULI SASMAL
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June 7, 2013 |
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D K LALWANI Vs. BHILAI STEEL PLANT STEEL AUTHORITY OF INDIA LIMITED
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March 1, 2013 |
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D. RAMA KRISHNA Vs. MANAGING DIRECTOR ALLENGERS MEDICAL SYSTEM LTD
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March 20, 2013 |
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D. THIRUVATEESWARAN Vs. CHIEF EXECUTIVE OFFICER CENTRAL GOVT. EMPLOYEES
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April 4, 2013 |
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D.J. DAMANI & SONS Vs. DEEPAK MADANLAL AGARWAL
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February 5, 2013 |
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D.P. SRIVASTAVA Vs. RELIANCE GENERAL INSURANCE CO. LTD
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February 8, 2013 |
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DAK ADHISHAK HEAD POST OFFICE SIRMOUR CHOWK REWA Vs. SHUBHANGI CHAURASIA
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September 26, 2013 |
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DAKSHIN HARYANA BIJLI VITRAN
NIGAM LTD AND ORS Vs. MANJIT SINGH
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August 27, 2013 |
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DAKSHINI HARYANA BIJLI VITRAN NIGAM LTD Vs. PARMILA DEVI
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April 2, 2013 |
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DAL JEET SINGH Vs. SHAHID KHAN SON OF RAFIQ AHMAD KHAN
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October 25, 2013 |
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DANDU KRISHNA MURTHY RAJU Vs. BRANCH MANAGER OF RELIANCE LIFE INSURANCE CO. LTD
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October 29, 2013 |
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DARAB SINGH Vs. NATIONAL INSURANCE COMPANY LTD
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March 18, 2013 |
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DARSHAN LAL ARORA Vs. VIVEK PAL
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December 13, 2013 |
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DASONDHI MAL KAPAL DEV Vs. ORIENTAL INSURANCE CO. LTD
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April 15, 2013 |
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DAULAT SINGH SINGHVI Vs. MANAGING DIRECTOR BAJAJ AUTO LIMITED
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December 9, 2013 |
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DDF Vs. MURUGAN COLD STORAGE PVT. LTD.
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July 8, 2013 |
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DEAN CHHATRAPATI SHIVAJI MAHARAJ HOSPITAL Vs. RAMESH GAIKWAD
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January 15, 2013 |
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DEEPA ENTERPRISES Vs. ATMARAM SAKHARAM NADKARNI
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February 19, 2013 |
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DEEPAK GUPTA Vs. LIC OF INDIA AND ORS
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July 8, 2013 |
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DEEPAK JAYENDRA MEHATA Vs. CHAIRMAN HDFC BANK LTD
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January 14, 2013 |
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DELHI ASSAM ROADWAYS CORPORATION LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
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September 3, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. BARKAT LAL
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August 2, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. VEENA TAMTA BHATIA
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May 16, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. DINESH KUMAR GUPTA
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September 9, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. VAS DEV
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May 7, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. SHRI SURINDER SINGH,
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May 29, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. PRAMOD PAL SINGH
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October 28, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJESH TIWARI
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February 14, 2013 |
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DELHI DEVELOPMENT AUTHORITY Vs. H.K. GORAWARA
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February 14, 2013 |
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DELHI JAL BOARD Vs. O.P.MEHRA
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August 8, 2013 |
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DELHI JAL BOARD THROUGH ZRO Vs. VIJAY PAL
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September 30, 2013 |
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DELHI SC/ST/OBC/MINORITIES HANDICAPPED/FINANCIAL AND DEVELOPMENT CORPN. LTD Vs. KAMAL KISHORE
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January 24, 2013 |
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DENA BANK Vs. PRATAPSINH RAMSINH GOHEL AND ORS
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January 14, 2013 |
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DEPUTY DIRECTOR Vs. PRABHAKAR ZAPARAJI PUNSE
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February 7, 2013 |
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DEPUTY DIRECTOR Vs. PRABHAKAR ZAPARAJI PUNSE
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February 6, 2013 |
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DEVENDER KUMAR S/O SH KHICCHU AND ORS Vs. AMSONS LAB PVT LTD AND ORS
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September 9, 2013 |
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DEVENDER KUMAR VERMA Vs. ORIENTAL INSURANCE CO. LTD
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August 12, 2013 |
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DEVENDER SINGH Vs. ORIENTAL INSURANCE CO LTD
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September 19, 2013 |
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DEVENDRA KUMAR GOEL Vs. COMMISSIONER (HOUSING) UP HOUSING AND DEVELOPMENT BOARD U.P. AVAS EVAM VIKAS PARISHAD
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September 20, 2013 |
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DEVI DAYAL GUPTA Vs. B.R.S. INSTITUTE OF MEDICAL
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March 6, 2013 |
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DEVINDER SINGH GUPTA Vs. VIVEK PAL
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January 16, 2013 |
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DEVRAJ SHARMA AND SMT. KSHEIM LATA Vs. KLM NORTH WEST, AIRLINES
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December 9, 2013 |
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DHARMENDRA ASHWIN KUMAR SHAHA Vs. DADASO BALAPPA CHOUGULE
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October 4, 2013 |
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DHINGRA MATERNITY & FAMILY WELFARE CLINIC Vs. HEENA JOSHI
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May 3, 2013 |
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DHIREN PAUL, “NEW LAKSHMI NARAYAN JEWELLERS Vs. MAHAMMUDA BEGUM
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January 2, 2013 |
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DINESH CHANDRA TIWARI Vs. M/S. RAJ LAXMI WELDING WORKS
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January 2, 2013 |
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DINESH KUMAR NAMDEO Vs. M.P. HOUSING BOARD
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April 4, 2013 |
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DINESH KUMAR PARIK Vs. UNITED INDIA INSURANCE CO. LTD
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March 6, 2013 |
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DIPALI DAS Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
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August 2, 2013 |
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DIPTIBEN KOTAI Vs. JAYANTILAL SANKALCHAND PATEL
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March 20, 2013 |
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DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD Vs. MADHU SHUKLA
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April 10, 2013 |
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DIVISIONAL ENGINEER Vs. BUJAMMA
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February 26, 2013 |
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DIVISIONAL MANAGER Vs. NATIONAL INSURANCE CO. LTD.
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October 1, 2013 |
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DLF HOME DEVELOPERS LIMITED Vs. PRADEEP KUMAR
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June 7, 2013 |
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DLF LIMITED Vs. MRIDUL ESTATE (PVT.) LTD
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May 13, 2013 |
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DR. NISHU KHARBANDA Vs. O.P. LOHIA AND ANR.
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March 4, 2013 |
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DR. VED PRAKASH YADAV Vs. NIHAL SINGH
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May 16, 2013 |
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DTDC COURIER AND CARGO LIMITED Vs. AMARDEEP SINGH
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April 23, 2013 |
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DULI CHAND Vs. NEW INDIA ASSURANCE CO. LTD
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October 25, 2013 |
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E RAMESH BABU Vs. A N V D PRAVEEN AND ORS
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February 15, 2013 |
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EMIRATES, DUBAI, UAE Vs. RAKESH CHOPRA
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April 11, 2013 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. NARENDRA B. DESHMUKH
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February 27, 2013 |
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ESTATE OFFICER HUDA Vs. RAM DASS
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November 1, 2013 |
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EXAMINATION CONTROLLER MAHARSHI DAYANAND SARASWATI UNIVERSITY AJMER Vs. KUMARI ATIA RASHEED
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July 22, 2013 |
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EXECUTIVE ENGINEER TOWNSHIP DIVISION FARAKKA BARRAGE PROJECT Vs. PUTUL DOM
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April 26, 2013 |
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EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. M.S.CREATIONS
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December 13, 2013 |
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FIITJEE LIMITED Vs. ANIL KUMAR JAIN
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April 17, 2013 |
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FIITJEE LIMITED Vs. ISHAAN PUNJ
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October 1, 2013 |
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G RAMASUNDARAM S/O GOVINDAM PILLAI Vs. INDIAN BANK
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March 8, 2013 |
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G. RAVENDER RAO Vs. GHULAM DASTAGIR
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January 21, 2013 |
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G.B.PANT HOSPITAL Vs. AVTAR KISHAN
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August 19, 2013 |
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G.D. GROVER Vs. CBI
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March 6, 2013 |
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G.K. SABHARWAL Vs. SATISH VIRMANI
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May 22, 2013 |
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G.M. SATYAPRIYA Vs. BANK OF INDIA
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January 31, 2013 |
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G.RAMACHANDRAN Vs. ICICI BANK LIMITED
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August 1, 2013 |
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GANGA PATIL Vs. EXECUTIVE ENGINEER
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January 14, 2013 |
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GARIBA CONSTRUCTION CO. Vs. MALAD DIPTI APT. CHS LTD
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September 17, 2013 |
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GAUR ARUNIMA IMPEX INTERNATIONAL PVT. LTD Vs. U.P.HOUSING & DEVELOPMENT BOARD
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November 11, 2013 |
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GEETHA SIVADAS Vs. UNITED INDIA INSURANCE COMPANY LTD
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January 23, 2013 |
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GENERAL MOTORS INDIA PVT. LTD Vs. G.S. FERTILIZERS (P) LTD
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February 7, 2013 |
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GHANSHYAM Vs. M/S. WIPRO BIO MED LIMITED
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April 30, 2013 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. SATYA NARAYAN
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January 21, 2013 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. PURWA DUREJA
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December 13, 2013 |
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GIAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA, ROHTAK
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February 5, 2013 |
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GIRISH KOHLE Vs. S.B.I. CARDS & PAYMENTS PVT. LTD
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April 9, 2013 |
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GLOBSYN BUSINESS SCHOOL Vs. MAYURI GHOSH
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May 31, 2013 |
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GOLDEN TRUST FINANCIAL SERVICES Vs. SUKLA ROY
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January 4, 2013 |
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GOLDEN TRUST FINANCIAL SERVICES Vs. MANAGER GOLDEN TRUST FINANCIAL SERVICES
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January 4, 2013 |
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GOPAL AGARWAL Vs. RAJ SINGH GEHLOT
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April 3, 2013 |
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GOPAL DASS Vs. S.P. MANDAL
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April 30, 2013 |
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GOPINATH NAGAR Vs. NANDAN
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September 25, 2013 |
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GOVERNMENT OF H.P. Vs. LATA SAINI
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January 8, 2013 |
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GOVIND AGRAWAL Vs. NATIONAL INSURANCE CO. LTD.
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November 18, 2013 |
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GOYAL HOSPITAL & RESEARCH CENTRE PVT. LTD Vs. KISHAN GOPAL SHUKLA
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May 7, 2013 |
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GUJARAT INSECTICIDES LTD Vs. RAM NIWAS
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September 13, 2013 |
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GUJARAT SCHEDULED CASTE DEVELOPMENT CORPORATION Vs. AHMEDABAD MAHILA NAGRIK CO-OPERATIVE BANK LTD.
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April 23, 2013 |
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GULSHAN JAIN Vs. DHBVNL
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February 1, 2013 |
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GURDARSHAN KAUR BATH Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 1, 2013 |
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H & R JOHNSON (INDIA) LTD Vs. LOURDES SOCIETY
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September 23, 2013 |
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H.N. ARORA Vs. FAMILY HEALTH PLAN LIMITED
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September 30, 2013 |
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HARBHAJAN SINGH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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April 5, 2013 |
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HARISH KUMAR Vs. PREMIER LTD
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February 4, 2013 |
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HARISH KUMAR CHADHA Vs. MANAGER M/S. BAJAJ ALLIANZ LIFE INSURANCE CO LTD
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October 7, 2013 |
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HARMESH CHANDRA Vs. STATE OF PUNJAB THROUGH SHRUTI SINGH
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August 29, 2013 |
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HARMINDER KAUR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 26, 2013 |
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HARWINDER SINGH RANDHAWA Vs. AVALON RESORTS (P) LTD
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February 1, 2013 |
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HARYANA PACKAIDS PVT. LTD. Vs. PUNJAB & SIND BANK
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April 1, 2013 |
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HARYANA STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
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April 5, 2013 |
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HARYANA URBAN DEVELOPMENT Vs. ANIL DIWAN
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May 23, 2013 |
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HARYANA URBAN DEVELOPMENT AND ORS Vs. VIRI RAJ S/O N SINGH AND ORS
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September 26, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIBHA GARG
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February 15, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DESH RAJ YADAV
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February 27, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR GUPTA
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July 10, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BISHAN DASS
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February 15, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR GUPTA
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January 2, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUKHBIR SINGH MALIK
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February 8, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAI PAL SINGH
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January 29, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DESH RAJ YADAV
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February 28, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. M.G.A. (MELA GROUND SECTOR AREA) WELFARE ASSOCIATION HISAR
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November 25, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHEELA DEVI
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May 8, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. RANDHIR SINGH
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July 5, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. JITENDER NATH SHARMA
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July 19, 2013 |
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HARYANA URBAN DEVELOPMENT AUTHORITY, THROUGH ITS CHIEF ADMINISTRATOR AND ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DR. RAJ KUMAR GUPTA
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December 2, 2013 |
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HCMI EDUCATION Vs. NARENDRA PAL SINGH
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May 30, 2013 |
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HDFC BANK Vs. SUSHIT KUMAR BISWAS
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December 11, 2013 |
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HDFC BANK LTD Vs. GOLOKE DUTT
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February 14, 2013 |
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HDFC BANK LTD Vs. NILESH BHALA S/O GAJANAND BHALLA
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August 8, 2013 |
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HDFC BANK LTD Vs. SURENDER KUMAR SINGHAL
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May 16, 2013 |
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HDFC BANK LTD Vs. ASHOK KUMAR SINHA
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February 8, 2013 |
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HDFC ERGO GENERAL INSURANCE CO. LTD Vs. RACHHPAL SINGH
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January 30, 2013 |
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HEAD POST MASTER Vs. NEERAJ GUPTA
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May 21, 2013 |
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HEERU MEHRA Vs. P.C., SYSTEMS
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September 3, 2013 |
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HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. K.C.AGGARWAL
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November 29, 2013 |
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HIMACHAL PRADESH HOUSING Vs. D.K. SHARMA
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January 9, 2013 |
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HIMACHAL PRADESH STATE FOREST CORPORATION & ANR. Vs. NATIONAL INSURANCE CO. LTD. & ORS.
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October 1, 2013 |
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HIMACHAL ROAD TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO. LTD.
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September 5, 2013 |
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HIMATSINH NARAYANRAO SHINDE Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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December 9, 2013 |
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HIND MOTOR (I) LTD Vs. LAKHBIR SINGH
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December 2, 2013 |
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HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. KAMLESH KUMAR PARIKH AND LALLS DEPARTMENTAL STORE S-7
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August 29, 2013 |
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HINDUSTAN PETROLEUM CORPORATION Vs. K.L. CHADHA
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September 30, 2013 |
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HINDUSTAN ROAD CARRIERS & ORS. Vs. HARINAM TRADERS & ANR.
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April 3, 2013 |
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HIRA LAL Vs. MGF TOYOTA GURGAON
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May 30, 2013 |
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HISAR SCHOLARS CO-OP HOUSING BUILDING SOCIETY LTD , Vs. MOHINDER KUMAR JAIN
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August 29, 2013 |
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HONDA CARS INDIA LTD Vs. JATINDER SINGH MADAN
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October 11, 2013 |
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HOUSING BOARD HARYANA Vs. SHRI KULDEEP ANAND
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April 29, 2013 |
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HUKAM SINGH Vs. UNITED INDIA INSURANCE CO. LTD
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November 22, 2013 |
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HUKUM CHAND Vs. UNITED INDIA INSURANCE CO. LTD
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October 7, 2013 |
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I.D.B.I. BANK Vs. SUBHASH SHAH S/O OM PRAKASH SHAH
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May 9, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHANDER PRABHA W/O SH. BHUPAL SOOD
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April 15, 2013 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. RAJENDRA KUMAR GUPTA
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February 19, 2013 |
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ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. DEVKI NANDAN OJHA
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March 25, 2013 |
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ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. SULEKH KUMAR
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October 31, 2013 |
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ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. SUDHIR KUMAR GARG
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September 4, 2013 |
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ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. VAIJAYANTI ASHOK DESHPANDE
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August 7, 2013 |
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ILS HOSPITAL Vs. BIMAL KUMAR GHOSH
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May 10, 2013 |
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IMMAREDDY PAVAN KUMAR Vs. BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD AND ORS
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September 27, 2013 |
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INDER BHUSHAN DUA Vs. UNIVERSAL INSTRUMENT
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September 16, 2013 |
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INDIAN AIRLINES Vs. K. BALACHANDRAN THAMPI
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March 6, 2013 |
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INDIAN INSTITUTE OF BANKING AND FINANCE Vs. MUKUL SRIVASTAVA
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January 7, 2013 |
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INDIAN OVERSEAS BANK Vs. SHEBA
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September 27, 2013 |
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INDIAN SUGAR EXIM CORPORATION LIMITED Vs. M/S. UNITED INDIA INSURANCE CO. LTD.
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July 5, 2013 |
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INDORE DEVELOPMENT AUTHORITY Vs. DIMPLE
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February 25, 2013 |
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INDORE DEVELOPMENT AUTHORITY Vs. YUSUF
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October 23, 2013 |
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INDRAPRASTHA MEDICAL CORPORATION LTD Vs. ALPINE INTERNATIONAL
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November 11, 2013 |
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INDU BALA SATIJA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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May 1, 2013 |
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IQBAL KAUR Vs. VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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October 25, 2013 |
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IQBAL SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY,
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May 15, 2013 |
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J.K. SAHNI AND OTHERS Vs. CEO
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September 20, 2013 |
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J.K.NAGPAL Vs. SACHDEVA ELECTRONICS (P) LTD
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November 19, 2013 |
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J.L. CHAUDHARY Vs. ASHOK THAKKAR
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October 23, 2013 |
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J.M.R. MEDICAL CENTRE REP., BY ITS PROPRIETOR Vs. SALES MANAGER, CARESTREM HEALTH INDIA, PVT., LTD
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January 18, 2013 |
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J.P. DWELLINGS PVT. LTD. Vs. P.K. RAIKWAR
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August 30, 2013 |
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JAGAN NATH BRIJ KUMAR (P) LTD Vs. SUPERINTENDING ENGINEER
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April 12, 2013 |
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JAGAN NATH BRIJ KUMAR (P) LTD. Vs. MUNICIPAL CORPN., CHANDIGARH AND OTHERS
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April 12, 2013 |
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JAGANNATH MANDAL Vs. SANJOY GHOSH
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March 18, 2013 |
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JAGAT NARAIN CHOUBE Vs. ACHAL SEPAHA
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January 8, 2013 |
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JAGDEV SINGH Vs. LUDHIANA IMPROVEMENT TRUST
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April 30, 2013 |
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JAGDISH RANA Vs. NATIONAL INSURANCE CO. LTD.
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February 15, 2013 |
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JAGDISH SINGH CHAUHAN Vs. ADDL. DIRECTOR
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May 9, 2013 |
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JAGRUT NAGRIK Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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May 6, 2013 |
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JAGRUT NAGRIK Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD
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November 19, 2013 |
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JAI BHARAT SINHA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
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August 30, 2013 |
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JAI KISHAN TRADING CO. Vs. GODREJ AGROVET LTD
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February 1, 2013 |
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JAI PRAKASH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
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May 17, 2013 |
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JAI PRAKASH MEHTA Vs. B.N.RAI
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December 16, 2013 |
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JAI PRAKASH VERMA Vs. J.K. LAKSHMI CEMENT LIMITED
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February 1, 2013 |
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JAI SINGH Vs. SATISH KHURANA
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August 22, 2013 |
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JALANDHAR IMPROVEMENT TRUST Vs. PREM CHAND
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September 13, 2013 |
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JANACHAITANYA HOUSING LTD. Vs. SRI RAJESH SONY
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May 29, 2013 |
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JANTA LAND PROMOTERS LIMITED Vs. NAVNEET MODI
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April 23, 2013 |
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JASMER SINGH S/O SHRI BANTA SINGH Vs. RELIANCE GENERAL INSURANCE CO LTD
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February 14, 2013 |
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JASPREET SINGH Vs. ICICI HOME FINANCE CO. LTD
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August 8, 2013 |
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JASWINDER SINGH Vs. CORPORATION BANK
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August 1, 2013 |
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JAVEED Vs. MANAGER/OFFICER-IN-CHARGE
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January 31, 2013 |
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JEEVAN BIMA NAGAR FLAT OWNERS WELFARE ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 2, 2013 |
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JEEVANTI DEVI Vs. COMMERCIAL MOTORS
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August 14, 2013 |
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JESSIE RAJAMAANICKAM Vs. D. GOVINDASAMY
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February 8, 2013 |
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JET AIRWAYS (INDIA) LTD Vs. VIJAY KUMAR
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October 25, 2013 |
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JET AIRWAYS (INDIA) LTD. Vs. VANDANA JAIN
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July 9, 2013 |
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JILAY SINGH Vs. NATIONAL INSURANCE COMPANY LTD
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August 5, 2013 |
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JITENDER SINGH PHOR Vs. TDI GREENS/RANGOLI BUILTECH PVT LTD
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July 8, 2013 |
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JITESHKUMAR C PATEL Vs. PARAMOUNT HEALTH SERVICES PVT. LTD
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April 9, 2013 |
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JIWAN SPINNERS PVT. LTD Vs. NEW INDIA INSURANCE CO. LTD
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January 22, 2013 |
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JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. MUKHRAM
|
November 21, 2013 |
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JOGINDER Vs. STATE BANK OF INDIA
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February 4, 2013 |
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JYOSHNA RANI GHOSH Vs. M/S SANJUKTA CURATIVES
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May 16, 2013 |
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JYOTI RAJESH SHAH Vs. INTEGRATED ENTERPRISES (INDIA) LTD
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August 8, 2013 |
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JYOTIBEN RAJNIKANT HALANI Vs. GORDHANBHAI
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September 6, 2013 |
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K BHASKARAN Vs. STANDARD CHARTERED BANK LTD
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October 10, 2013 |
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K SRINIVAS Vs. A PRABHAKAR
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February 14, 2013 |
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K. GURURAJ Vs. SREE SARASWATI TOURS AND TRAVELS
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March 21, 2013 |
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K. SHUDHAKER Vs. THANJAVUR MUNICIPALITY
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April 23, 2013 |
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K.C. ASSOCIATE Vs. PRADEEP
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October 25, 2013 |
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K.K. BHENIWAL Vs. STERLING HOLIDAY RESORTS (INDIA) LIMITED
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September 17, 2013 |
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K.K.JAISWAL Vs. AMRIK KAUR
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November 29, 2013 |
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K.K.JEWELS IMPEX Vs. ORIENTAL INSURANCE COMPANY LTD.
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July 5, 2013 |
|
K.M. JOSHI Vs. H & R JOHNSON
|
March 21, 2013 |
|
K.N. KANDPAL Vs. M/S. ALLIANCE BUILDERS AND CONTRACTORS LTD
|
April 4, 2013 |
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K.P. BUSHARA Vs. REGIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
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September 12, 2013 |
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K.V. SHEEBA Vs. CANARA BANK
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February 26, 2013 |
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January 17, 2013 |
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October 9, 2013 |
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November 20, 2013 |
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February 14, 2013 |
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October 28, 2013 |
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January 29, 2013 |
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December 19, 2013 |
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October 9, 2013 |
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September 16, 2013 |
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April 30, 2013 |
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July 10, 2013 |
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January 11, 2013 |
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January 31, 2013 |
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April 25, 2013 |
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January 3, 2013 |
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August 1, 2013 |
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January 15, 2013 |
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December 5, 2013 |
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May 30, 2013 |
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December 11, 2013 |
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October 1, 2013 |
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May 20, 2013 |
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December 12, 2013 |
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April 9, 2013 |
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February 15, 2013 |
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February 11, 2013 |
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July 8, 2013 |
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May 16, 2013 |
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February 21, 2013 |
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August 12, 2013 |
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October 30, 2013 |
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January 30, 2013 |
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January 30, 2013 |
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March 14, 2013 |
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April 26, 2013 |
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February 13, 2013 |
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September 18, 2013 |
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January 18, 2013 |
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February 11, 2013 |
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April 30, 2013 |
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February 28, 2013 |
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April 3, 2013 |
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December 9, 2013 |
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January 28, 2013 |
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October 3, 2013 |
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January 23, 2013 |
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April 10, 2013 |
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April 26, 2013 |
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April 25, 2013 |
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April 2, 2013 |
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March 21, 2013 |
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April 10, 2013 |
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February 7, 2013 |
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October 11, 2013 |
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August 23, 2013 |
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February 21, 2013 |
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September 3, 2013 |
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September 23, 2013 |
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March 14, 2013 |
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February 26, 2013 |
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April 12, 2013 |
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May 23, 2013 |
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January 24, 2013 |
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January 15, 2013 |
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January 11, 2013 |
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January 2, 2013 |
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February 11, 2013 |
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November 28, 2013 |
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September 10, 2013 |
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August 30, 2013 |
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December 13, 2013 |
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May 30, 2013 |
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October 10, 2013 |
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August 29, 2013 |
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August 27, 2013 |
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August 23, 2013 |
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August 2, 2013 |
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January 2, 2013 |
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September 20, 2013 |
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August 27, 2013 |
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August 29, 2013 |
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September 19, 2013 |
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April 5, 2013 |
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August 23, 2013 |
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September 16, 2013 |
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May 10, 2013 |
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December 16, 2013 |
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August 6, 2013 |
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April 9, 2013 |
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August 7, 2013 |
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August 7, 2013 |
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May 31, 2013 |
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July 8, 2013 |
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January 30, 2013 |
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November 28, 2013 |
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August 27, 2013 |
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February 27, 2013 |
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MOHIT BINDAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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May 28, 2013 |
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MOHIT GUPTA Vs. DIRECTOR, GREENBAY INFRASTRUCTURE PVT. LTD
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November 11, 2013 |
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MOHIT MALHOTRA Vs. RELIANCE GENERAL INSURANCE CO LTD
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April 26, 2013 |
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MONTO MOTORS LTD. Vs. SAI MOTORS
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July 10, 2013 |
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MONTU Vs. PT. BHAGWAT DAYAL SHARMA
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September 2, 2013 |
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MOOLA RAM Vs. SINGHAL MEDICAL SURGICAL MATERNITY CENTRE
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August 8, 2013 |
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MORAN PLANTATION PVT. LTD., PARASRAMKA HOLDING PVT. LTD. AND MILI MARKETING PVT. LTD. Vs. AMBIENCE PRIVATE LTD.
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September 2, 2013 |
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MORANI HYUNDAI Vs. YATINDER PARKASH SHARMA
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October 24, 2013 |
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MORION CHEMICALS LTD. Vs. UCO BANK AND ANOTHER
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May 13, 2013 |
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MUDIVARTHI RADHA KRISHNA Vs. BRANCH MANAGER, ANDHRA BANK
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January 13, 2013 |
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MUKHERJI BUILDERS & CONSTRUCTION CORPORATION Vs. ANNUPURNA MISHRA
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April 26, 2013 |
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MUKHTIAR SINGH Vs. S.R. VOHRA
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September 16, 2013 |
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MUKUL DALMIA Vs. DLF COMMERCIAL DEVELOPER LTD
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January 21, 2013 |
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MUNESH DEVI Vs. U.P. POWER CORPORATION LTD
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February 18, 2013 |
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MUNICIPAL BOARD, DHOLPUR Vs. NARESH GUPTA
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February 1, 2013 |
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MUNICIPAL BOARD, TODARAISINGH Vs. GOPAL LAL SHARMA
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October 31, 2013 |
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MURARI LAL AGRAWAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
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April 15, 2013 |
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MUTHOOT LEASING & FINANCE LTD Vs. KARNAIL SINGH
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March 7, 2013 |
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MUTHOOT LEASING AND FINANCE LTD Vs. K. SABU
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September 12, 2013 |
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N K DAS Vs. UNION OF INDIA
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March 8, 2013 |
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N S PALANISAMY Vs. SREE SABARI INDUSTRIES
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April 15, 2013 |
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N SAIDAIAH Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD
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May 2, 2013 |
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N. MANOHAR REDDY Vs. HAPPY FARM AND RESORTS
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October 29, 2013 |
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N.MUTHUVEL Vs. SENIOR BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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May 3, 2013 |
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NAGARAJ NARAYAN KATTI Vs. ITC LTD.
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August 21, 2013 |
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NAGPUR IMPROVEMENT TRUST Vs. ANOOP SINGH S/O MOHAN SINGH
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December 2, 2013 |
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NAINA RAMBABU SON OF SURYANARAYANA REDDY Vs. ORIENTAL INSURANCE CO. LTD
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March 13, 2013 |
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NAKIPURIA OIL MILLS Vs. NATIONAL INSURANCE CO. LTD.
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March 14, 2013 |
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NARENDER KUMAR Vs. CHIEF OFFICE, JAIPUR MUNICIPAL CORPORATION
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May 16, 2013 |
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NARENDER SINGH Vs. AIR INDIA AIR INDIA BUILDING NARIMAN
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April 23, 2013 |
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NARESH KUMAR Vs. ORIENTAL INSURANCE CO. LTD
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November 25, 2013 |
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NARESH KUMAR Vs. MERA BABA REAL ESTATE PVT LTD
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December 11, 2013 |
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NARGIS PAUL Vs. MAMTA KUMARI
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May 29, 2013 |
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April 12, 2013 |
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NARNE ESTATES PVT. LTD. Vs. DASARI JANARDHAN
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July 4, 2013 |
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NARSIMHA KAMATH Vs. M/S GHAI GAS SERVICE SAYADRI BUILDING
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July 19, 2013 |
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NATHU SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 11, 2013 |
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NATIONAL DAIRY RESEARCH INSTITUTE Vs. SHELDON MANUFACTURING INC.
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March 18, 2013 |
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NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. VIPIN SHARMA
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October 3, 2013 |
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NATIONAL INSURANCE CO LTD Vs. ARMAAN FISHERIES
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February 19, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. KATRAGADDA SANKARA RAO
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March 11, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. MOHAN SINGH
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February 1, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. AKHTAR BANO
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October 28, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. ANANDI LAL
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September 11, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. BRANCH OFFICE
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September 11, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. SHIV SHANKAR
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May 23, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. DHANA KHURD CO-OP. TRANSPORT
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May 1, 2013 |
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NATIONAL INSURANCE CO. LTD Vs. RUCHIRA PAPERS LIMITED
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May 6, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. A.P. VARKEY MISSION HOSPITAL
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November 27, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. ARIHANT PACKAGING
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February 22, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. JILA SAHKARI KENDRIYA BANK MARYADIT
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February 4, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. PARIVAR CONSTRUCTION
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February 26, 2013 |
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NATIONAL INSURANCE CO. LTD. Vs. M/S. RICHARDSON & CRUDDAS (1997) LTD.
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August 30, 2013 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. JAGJIT SINGH
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December 5, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. GOPANABOINA SATHYAM
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November 27, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. P. RANGASWAMY
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November 11, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. N.K.FINANCERS
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December 5, 2013 |
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NATIONAL INSURANCE COMPANY LTD Vs. M/S. LUXMI FOOD, BHIWANI
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April 12, 2013 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SANJEEV KUMAR
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August 23, 2013 |
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May 23, 2013 |
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March 5, 2013 |
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NAVEEN AGROHI Vs. SHRI PARVAS S/O SHRI RASHID
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May 7, 2013 |
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NAVJYOT KHANNA Vs. CHANDIGARH HOUSING BOARD
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January 21, 2013 |
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NAYER EQBAL Vs. STATE BANK OF INDIA, NAGARKURNOOL BRANCH
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January 21, 2013 |
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NEERAJ AMARNATH DORA Vs. NANDAN HOSPITAL SARSIJI AND ORS
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September 17, 2013 |
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NEETU NAMDHARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 18, 2013 |
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NEW HOLLAND FIAT (INDIA) PVT LTD Vs. GOVINDKAR VINOD KRISHNAMURTHY
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July 25, 2013 |
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NEW INDIA ASSURANCE CO Vs. M/S. PENTA CARE AYURPHARMA
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May 30, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. AJIT KUMAR
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September 4, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. SUKHJIT KAUR WIDOW OF JUGRAJ SINGH
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February 5, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. ANUMULA VENKATESWARLU
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October 23, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. CHANDRA KUMAR CHATRATH
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January 14, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. VINAY KUMAR PANDEY
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December 17, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. RAM AVTAR
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November 11, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. ASHOK THAKUR
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December 3, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. M/S AVADH WOOD PRODCUTS
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March 7, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. ASHOK KUMAR
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March 19, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. PRATAP KUMAR UPADHYAY
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March 11, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. M/S. GAUSUDDIN KIRANA STORE
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March 18, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. BALBIR SINGH
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April 2, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. GANESH PRASSAD SINGH
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May 16, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. M/S. UNI PLY INDUSTRIES VILLAGE JORIAN YAMUNA NAGAR THROUGH SH.RAJIV GUPTA
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July 16, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. M/S. DIMPSOMANIA EXPORT
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April 16, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. TRIMURTI TABLEWARES LTD
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April 18, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. JATINDER KUMAR SHARMA
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April 17, 2013 |
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NEW INDIA ASSURANCE CO. LTD Vs. MALTI BHIKHABHAI BHOYA
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April 16, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MOHINDER KAUR
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September 3, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SANJIB NANDI MAJUMDER
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September 5, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK DAWOOD
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February 21, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PANKAJ KAPOOR
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March 4, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. NANAKSAR ROAD CARRIERS
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March 11, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. C.D. SINGLA AND SAROJ SINGLA
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September 3, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. RAM INVESTMENT LTD.
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April 3, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SATPAL & CO.
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August 21, 2013 |
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NEW INDIA ASSURANCE CO. LTD. Vs. B. MANGATRAM & CO.
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August 30, 2013 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. L.B. PATIL
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September 24, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. MANISH ABHAY BEDMUTHA
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October 10, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SH. HARPREET SINGH
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May 6, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KONDA SRINIVASA RAO
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May 1, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. PABBATI SRIDEVI
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January 16, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. GOPAL GUPTA AND ORS
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September 3, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD , Vs. NASIK MERCHANT CO-OPERATIVE BANK LTD
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October 10, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SUKUMAR SAHA
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September 26, 2013 |
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NEW INDIA INSURANCE CO. LTD Vs. JAGTAR SINGH
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February 1, 2013 |
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NIDHEI CHOUDHRY Vs. SURYA DEVELOPERS
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February 18, 2013 |
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NIKHIL BUILDERS Vs. SWAMI KUMAR BANVALIKAR
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October 23, 2013 |
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NIKUNJ LOHIA Vs. YASHPAL KALRA
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January 17, 2013 |
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NILESH R. SHRIKE Vs. LALWANI RADIO SERVICES PVT. LTD
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February 11, 2013 |
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NIRMAL DEVI CHOPRA Vs. UNION OF INDIA
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September 16, 2013 |
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NIRMAL LAND DEVELOPERS & BUILDERS THROUGH ITS PROPRIETOR Vs. RAMESHCHANDRA GOPALRAO PANDE
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July 22, 2013 |
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NIRMAL SOOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 16, 2013 |
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October 23, 2013 |
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NISHA MISHRA & ORS. Vs. STANDARD CHARTERED BANK & ANR.
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April 26, 2013 |
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NITIN VASHISTH AND GAGAN VASHISTH Vs. CENTRAL BANK OF INDIA AND ORS.
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May 21, 2013 |
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NORTHERN POWER DISTRIBUTION CO. LTD Vs. ALWALA MANGAMMA
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November 19, 2013 |
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O. RANJINI Vs. BANK MANAGER, SYNDICATE BANK
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May 16, 2013 |
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OBAID HASSAN KHAN Vs. JAMILA RASHID DIRECTOR
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November 20, 2013 |
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May 21, 2013 |
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OMAXE LIMITED Vs. VARINDER KAUSHAL
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September 3, 2013 |
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ORIENTAL BANK OF COMMERCE Vs. CHANDAN BALA JAIN
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August 1, 2013 |
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September 13, 2013 |
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September 9, 2013 |
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ORIENTAL INSURANCE CO LTD Vs. JYOTHI ENTERPRISES AND ORS
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February 19, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. MANGAL TEXTILE MILLS (INDIA) PVT. LTD
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April 2, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. ADDITIONAL SECRETARY
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March 21, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. P.V. BALAKRISHNAN
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April 9, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. M/S. NAGINA INDUSTRIAL CORPORATION
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April 5, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. PRADIP DEORAM JADHAV
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October 11, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. SHOBHA MUKHIA
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May 28, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. M. SURESH
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May 7, 2013 |
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ORIENTAL INSURANCE CO. LTD Vs. M/S R.P. BRICKS
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May 15, 2013 |
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May 14, 2013 |
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ORIENTAL INSURANCE CO. LTD. Vs. BALAKRISHNA TOBACCO CO.
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February 28, 2013 |
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ORIENTAL INSURANCE CO. LTD. & ORS. Vs. BALAJI COTTON TRADERS
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April 8, 2013 |
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September 6, 2013 |
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March 1, 2013 |
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P BALARAM Vs. J LAKSHMANA RAO AND ORS
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February 28, 2013 |
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P CHANDRA NARAYANA Vs. S B SAROJINI
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March 13, 2013 |
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P. LAXMI Vs. BRANCH MANAGER UNITED INDIAN INSURANCE COMPANY
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July 8, 2013 |
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July 1, 2013 |
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P.J. JOSEPH Vs. ARATUKULAM
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August 30, 2013 |
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November 20, 2013 |
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July 19, 2013 |
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November 19, 2013 |
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PACKER SEA FOOD (PVT) LIMITED Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
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January 2, 2013 |
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PADIA EXPORTS PVT. LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
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December 16, 2013 |
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PAHUCHI LAL Vs. ORIENTAL INSURANCE COMPANY
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May 24, 2013 |
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PALTU RAM Vs. UNITED INDIA INSURANCE CO. LTD
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August 5, 2013 |
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PANKAJ JAIN Vs. ANSAL HOUSING AND CONSTRUCTION LTD.
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April 10, 2013 |
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April 23, 2013 |
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January 16, 2013 |
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January 17, 2013 |
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PCARDB THROUGH ITS CEO COOPERATIVES BHAWAN Vs. SHRI KULDEEP SINGH
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January 17, 2013 |
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PDC MARKETING PRIVATE LIMITED Vs. AXIS BANK LIMITED
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July 4, 2013 |
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July 10, 2013 |
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September 9, 2013 |
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February 1, 2013 |
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POST MASTER Vs. AMIT RAI SHARMA
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August 29, 2013 |
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October 1, 2013 |
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September 6, 2013 |
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October 9, 2013 |
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November 29, 2013 |
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PRABHA G. NAIR Vs. MOHANAN
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May 20, 2013 |
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February 28, 2013 |
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PRADEEP KUMAR AGARWAL Vs. SANJAY AGARWAL
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August 13, 2013 |
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PRAKASH Vs. SHRIKANT
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May 30, 2013 |
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PRATIBHA CHATURVEDI Vs. UNION BANK OF INDIA
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November 19, 2013 |
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PREM PRAKASH RAJAGARHIA Vs. NAGARMAL MODI SEWA SADAN
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February 6, 2013 |
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PRESIDENT NADARMAHAJANA BANK SHARES INVESTORS FORUM MALAIMURASU BUILDING Vs. BRANCH MANAGER
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March 4, 2013 |
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PRIME HONDA CAPITAL CARS PVT. LTD. Vs. THE LEGEND PVT. LTD.
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November 19, 2013 |
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PROF. ARUN K LALL Vs. MANAGER ICICI BANK LTD
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January 22, 2013 |
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PROPRIETOR OF ZUBER TRANSPORT, SOHAIBBHAI UNUSBHAI VOHRA Vs. RELIANCE GENERAL INSURANCE CO.
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July 22, 2013 |
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PUBLIC INFORMATION OFFICER, URBAN IMPROVEMENT TRUST Vs. TARUN AGARWAL
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December 16, 2013 |
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PUNITA JAIN Vs. PARAS HOSPITALS
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November 1, 2013 |
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February 4, 2013 |
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February 1, 2013 |
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August 8, 2013 |
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May 20, 2013 |
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May 20, 2013 |
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October 10, 2013 |
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February 12, 2013 |
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April 4, 2013 |
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PUSHPA SINGHAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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February 4, 2013 |
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PUSPAK INFRASTRUCTURE PVT. LTD Vs. SANTANU MUKHERJEE
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September 27, 2013 |
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May 21, 2013 |
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R. SURI BABU Vs. ABHISHEK GOVI
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September 12, 2013 |
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R.G.V. REDDY Vs. SHAIK ANJAMAN
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May 14, 2013 |
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October 25, 2013 |
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R.R. INTERNATIONAL Vs. NEW INDIA ASSURANCE CO.
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January 8, 2013 |
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R.VENKATA KRISHNAN Vs. TAANYA TOURS TRAVELS
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August 13, 2013 |
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RABIN KUMAR CHATTERJEE Vs. ALLAHABAD BANK
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January 23, 2013 |
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RAHUL ELECTRICALS Vs. STATE BANK OF INDIA
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July 5, 2013 |
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RAIKA BANDUKWALLA ABDEALI Vs. ANURADHA NAYYAR SAMAJ AYURVEDIC CENTRE
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June 4, 2013 |
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RAJ AUTO FINANCERS Vs. ATMARAM SURSINGH JADHAV
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October 29, 2013 |
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RAJ BALA Vs. LIC OF INDIA
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November 19, 2013 |
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RAJ BALA Vs. MANAGING DIRECTOR SKODA AUTO INDIA PVT. LTD
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October 23, 2013 |
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RAJ KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 27, 2013 |
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RAJ KUMAR DHIMAN Vs. TREHAN AUTOMOTIVES PVT. LTD
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February 19, 2013 |
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RAJANKUMAR & BROS Vs. ORIENTAL INSURANCE CO. LTD
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November 12, 2013 |
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RAJASTHAN HOUSING BOARD Vs. DAMODAR LAL GARG
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February 11, 2013 |
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RAJASTHAN HOUSING BOARD Vs. GYAN SINGH
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August 7, 2013 |
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RAJASTHAN HOUSING BOARD THROUGH HOUSING COMMISSIONER RAJASTHAN Vs. PREM DEVI
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August 30, 2013 |
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RAJASTHAN KHADI AND GRAMODYOG BOARD Vs. GEETA MANTRI
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January 7, 2013 |
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RAJASTHAN KHADI AND GRAMUDHYOUG BOARD Vs. MANVENDRA DEV
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January 23, 2013 |
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RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD Vs. M/S. NKM JEWELS PVT. LTD
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September 27, 2013 |
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RAJASTHAN TOURISM DEVELOPMENT CORPORATION Vs. AAKANSHI SATELLITE PROGRAMMERS
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August 29, 2013 |
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RAJASWA KARAMCHARI GRIH NIRMAN COOPERATIVE SOCIETY LTD Vs. PRAKASH CHAND GANGWAL
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October 1, 2013 |
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RAJASWA KARMCHARI GRIH Vs. PRAKASH CHAND GANGWAL
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May 28, 2013 |
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RAJBEER SINGH Vs. MANAGER, EMAAR MGF LAND LTD
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August 16, 2013 |
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May 7, 2013 |
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RAJENDRA PRASAD TRIPATHI Vs. MANAGER
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April 10, 2013 |
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March 20, 2013 |
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RAJESH JAIN Vs. NATIONAL INSURANCE CO. LTD.
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August 30, 2013 |
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RAJESH SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 10, 2013 |
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RAJINDER KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD.
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April 26, 2013 |
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RAJINDER KUMAR Vs. UNITED INDIA INSURANCE CO. LTD
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April 22, 2013 |
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RAJIV GULATI Vs. TATA ENGINEERING & LOCOMOTIVE COMPANY LTD. AND ORS.
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April 23, 2013 |
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RAJIV NAVATH Vs. DR. SHAJAHAN YOOSAF SAHIB, CHAIRMAN AND M.D., DR. P.C. JOSEPH, MEDICAL SUPERINTENDENT AND AL-SHIFA SUPER SPECIALITY HOSPITAL FOR PILES
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September 24, 2013 |
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RAJIV NAVATH Vs. SHAJAHAN YOOSAF SAHIB, CHAIRMAN AND M.D., AL-SHIFA SUPER SPECIALITY HOSPITAL
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September 23, 2013 |
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RAJNIGANDHA CO-OP. GROUP HOUSING SOCIETY LTD. Vs. UNIVERSAL BROTHERHOOD CO
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January 15, 2013 |
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RAJPIPLA CO-OPERATIVE HOUSING SOCIETY LTD Vs. MAGIC PROPERTIES PVT. LTD
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October 4, 2013 |
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RAKESH BHARTIA Vs. HDFC BANK LTD
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May 23, 2013 |
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RAKESH JAIN Vs. MERA BABA REAL ESTATE PVT LTD
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December 11, 2013 |
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RAKESH PATHAK Vs. NEW DELHI MUNICIPAL COUNCIL
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May 3, 2013 |
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RAKESH SINHA Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 29, 2013 |
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RAM BHAGAT Vs. M/S NEW HOLLAND FIAT (INDIA) PVT. LTD
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October 3, 2013 |
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RAM ENGINEERING Vs. NAGORAO P. GANGARAM MIRKUTE
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February 1, 2013 |
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RAM KUMAR Vs. UTTARI HARYANA BIJILI VITRAN NIGAM
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August 23, 2013 |
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RAM KUMAR SHARMA Vs. REGIONAL CENTRE (ECHS) CANTT AND ORS
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September 30, 2013 |
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RAM LAL AGGARWALLA Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD
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April 23, 2013 |
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RAM NIHAL Vs. C.G. AGARWAL MEDICAL OFFICER
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April 3, 2013 |
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RAM NIWAS SONI Vs. PRINCIPAL VAISH MODEL SR. SEC. SCHOOL
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March 18, 2013 |
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RAM, PAL SINGH Vs. TRANSPORT FINANCE CO. LTD
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January 24, 2013 |
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RAMA ASSOCIATES LTD Vs. NEW INDIA ASSURANCE CO. LTD
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November 13, 2013 |
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RAMA NAND DHAKA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 29, 2013 |
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February 1, 2013 |
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April 4, 2013 |
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RAMESH CHANDRA SINGH Vs. STATE BANK OF INDIA AND ANR.
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July 24, 2013 |
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May 28, 2013 |
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RAMESH KUMAR ROHILLA Vs. BHARTI AIRTEL LTD
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April 29, 2013 |
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October 4, 2013 |
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January 17, 2013 |
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August 13, 2013 |
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December 11, 2013 |
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July 26, 2013 |
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April 11, 2013 |
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September 12, 2013 |
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March 6, 2013 |
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REGIONAL PROVIDENT FUND Vs. SHIVPRASAD RAJENDER SINGH
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February 22, 2013 |
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August 1, 2013 |
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REGISTRAR RELIANCE POWER LIMITED KARVY COMPTERSHARE PVT. LTD Vs. D SATYANARAYAN
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February 28, 2013 |
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RELIANCE POLYPROPYLENE LTD Vs. DEEP NARAIN GUPTA
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May 7, 2013 |
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October 1, 2013 |
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August 14, 2013 |
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RITA BHALLA Vs. TATA MOTORS
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December 19, 2013 |
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September 3, 2013 |
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RITU AGGARWAL Vs. MERA BABA REAL ESTATE PVT LTD
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December 11, 2013 |
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September 2, 2013 |
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ROHIT CHEMICAL & ALLIED INDUSTRIES PVT. LTD. Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
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September 4, 2013 |
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ROHTASH SINGH Vs. M/S ANSAL PROPERTIES AND INFRASTRUCTURES LTD
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August 1, 2013 |
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RUGS INDIA Vs. ICICI LOMBARD GENERAL INSURANCE CO.
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November 13, 2013 |
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May 28, 2013 |
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S & S QUALICRETE CONSTRUCTIONS (P.) LTD. Vs. V.V. PRITHIVIPATHY
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December 20, 2013 |
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S. ALAGUSUNDARAMMAL Vs. V. KARUPPIAH
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September 9, 2013 |
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December 9, 2013 |
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February 4, 2013 |
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S.D. LIGHTING Vs. CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD.
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February 7, 2013 |
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S.K. MANI Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
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February 28, 2013 |
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S.K. VERMA Vs. KANTA DEVI
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February 25, 2013 |
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S.S. CONSTRUCTION Vs. MATHEW VARGHESE
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August 23, 2013 |
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September 11, 2013 |
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SACHIN RAMESHRAO RANDIVE Vs. NATIONAL INSURANCE CO. LTD.
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April 22, 2013 |
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August 22, 2013 |
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SAHARA INDIA Vs. ASHOK KUMAR RANCHAND GUNANI
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August 1, 2013 |
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September 23, 2013 |
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SAHARA INDIA REPRESENTED BY ITS BRANCH MANAGER DEOGARH BRANCH Vs. JATAKISHORE DAS
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May 7, 2013 |
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SAHDEO RAM Vs. STATE BANK OF INDIA
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May 20, 2013 |
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SAHIL CHHIBBER Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 7, 2013 |
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SALEM TEXTILES LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
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April 12, 2013 |
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SAM FINE O CHEM LIMITED Vs. UNION BANK OF INDIA
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April 12, 2013 |
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SAMARTH ASSOCIATES ENGINEERS AND BUILDERS PARIJAT APARTMENT Vs. RAMESH RAMCHANDRA LOKHANDE RAMANANDNAGER
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September 10, 2013 |
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April 25, 2013 |
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SAMARTH DEVELOPERS A PROPRIETARY FIRM OF BHAVESH CHUNILAL SHAH Vs. DEVANG VASANTRAI VORA
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April 25, 2013 |
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SANDEEP KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
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March 13, 2013 |
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May 30, 2013 |
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May 28, 2013 |
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May 3, 2013 |
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May 2, 2013 |
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May 1, 2013 |
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August 5, 2013 |
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May 29, 2013 |
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August 1, 2013 |
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February 1, 2013 |
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April 15, 2013 |
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July 11, 2013 |
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September 19, 2013 |
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January 1, 2013 |
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January 9, 2013 |
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September 20, 2013 |
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January 31, 2013 |
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November 28, 2013 |
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August 23, 2013 |
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October 28, 2013 |
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SAROJ DIKSHA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
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February 1, 2013 |
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SARVAN Vs. HUDA, CHIEF ADMINISTRATOR AND ORS
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November 11, 2013 |
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July 24, 2013 |
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SAT PAL Vs. ORIENTAL INSURANCE CO. LTD
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March 21, 2013 |
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October 7, 2013 |
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SATISH Vs. UNITED INDIA INSURANCE CO. LTD
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April 16, 2013 |
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May 20, 2013 |
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SATPAL Vs. UNITED INDIA INSURANCE CO. LTD.
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August 29, 2013 |
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SATYAM COMPUTER SERVICES LTD. Vs. A. PRAKASH
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April 11, 2013 |
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July 10, 2013 |
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September 2, 2013 |
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SAVITA SUNEJA Vs. R.S.OBEROI
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December 9, 2013 |
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SAYYED J.A. WADOOD Vs. UNITED INDIA INSURANCE COMPANY LTD
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January 23, 2013 |
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SBI LIFE INSURANCE CO. LTD. Vs. ASHWANI KUMAR JUNEJA
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August 26, 2013 |
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February 15, 2013 |
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February 15, 2013 |
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SDO Vs. RAKESH KUMAR
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February 15, 2013 |
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SDO (OP) SUB DIVISION Vs. DURGA DEVI @ DURGAWAVI
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May 10, 2013 |
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April 5, 2013 |
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October 30, 2013 |
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May 28, 2013 |
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SH. JOGENDER Vs. U.H.B.V.N.L
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May 22, 2013 |
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SH. SURESH KUMAR Vs. NATIONAL INSURANCE COMPANY
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March 14, 2013 |
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July 15, 2013 |
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SHALIMAR COLD STORAGE Vs. PAWAN KUMAR SRIVASTAVA
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March 20, 2013 |
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SHALINI SINGH Vs. MANAGER TATA MOTORS FINANCE LTD
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May 21, 2013 |
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September 11, 2013 |
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February 1, 2013 |
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January 18, 2013 |
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SHANTILATA DAS Vs. ICICI BANK LTD
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October 29, 2013 |
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SHARMA NURSING HOME THROUGH ITS PRINCIPAL OFFICER Vs. GEETA THROUGH HER LEGAL REPRESENTATIVES
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April 23, 2013 |
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February 21, 2013 |
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May 2, 2013 |
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July 24, 2013 |
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SHEELA WANTI Vs. STATE BANK OF INDIA
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January 9, 2013 |
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SHEELA WANTI Vs. STATE BANK OF INDIA
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January 19, 2013 |
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September 23, 2013 |
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October 7, 2013 |
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February 1, 2013 |
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February 21, 2013 |
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March 8, 2013 |
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SHITAL FIBRES LTD Vs. BHARTI AXA GENERAL INSURANCE CO. LTD.
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July 4, 2013 |
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August 22, 2013 |
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SHIV SHAKTI CO-OPERATIVE GROUP HOUSING SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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March 20, 2013 |
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October 11, 2013 |
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January 16, 2013 |
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May 20, 2013 |
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May 10, 2013 |
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May 14, 2013 |
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SHRI RAVI SHANKAR MAHARAJ Vs. GURU RAM DASS COLLEGE OF TECHNICAL EDUCATION
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May 6, 2013 |
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SHRIDHAR BAJAJ Vs. SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
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April 30, 2013 |
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SHRIKANT MURLIDHAR APTE Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 2, 2013 |
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SHRIRAM FINANCE COMPANY LTD. Vs. SOMDHAR DIWAN
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March 5, 2013 |
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SHRIRAM GENERAL INSURANCE CO. LTD Vs. JAMSHED KHAN
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December 5, 2013 |
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SHRIRAM TRANSPORT FINANCE CO LTD Vs. AWDESH RAM @ AWADESH KUMAR RAVI
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September 12, 2013 |
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January 4, 2013 |
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SHRIRAM TRANSPORT FINANCE CO. LTD Vs. JASPAL SINGH
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May 7, 2013 |
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July 17, 2013 |
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April 3, 2013 |
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November 1, 2013 |
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SIMPLEX CONCRETE PILES (INDIA) LTD Vs. NATIONAL INSURANCE COMPANY
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May 31, 2013 |
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April 22, 2013 |
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SINGH AUTO DEALS Vs. ASHU MAHAR
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January 3, 2013 |
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February 26, 2013 |
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July 19, 2013 |
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SKODA AUTO INDIA PRIVATE LIMITED AND ANR. Vs. MANU PURI
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August 13, 2013 |
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September 13, 2013 |
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SOMASHEKHAR G. Vs. ICICI BANK AND ORS.
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July 19, 2013 |
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SONAMONI BISWAS Vs. PEERLESS DEVELOPERS LTD
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April 5, 2013 |
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SOORAJ AUTOMOBILES LTD. Vs. SHRI BHANWAR LAL
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May 31, 2013 |
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May 16, 2013 |
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SREE SWATHI THIRUNAL SANGEETHA SABHA Vs. KWA, HO.THIRUVANANTHAPURAM
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April 11, 2013 |
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ST. ANTONY HOSPITAL Vs. C.L. D’SILVA
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April 2, 2013 |
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August 1, 2013 |
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May 31, 2013 |
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April 1, 2013 |
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April 12, 2013 |
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STATE Vs. CHIEF ADMINISTRATOR AND THE ESTATE OFFICER
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September 5, 2013 |
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September 20, 2013 |
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August 26, 2013 |
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May 7, 2013 |
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January 18, 2013 |
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April 25, 2013 |
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STATE BANK OF INDIA Vs. MEENA WALIA
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February 1, 2013 |
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January 21, 2013 |
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March 7, 2013 |
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STATE BANK OF INDIA NABHA BRANCH DISTT. PATIALA Vs. SITA DEVI
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August 22, 2013 |
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STATE BANK OF PATIALA Vs. SUMIT KUMAR AND ANR.
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August 7, 2013 |
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STATE BANK OF PATIALA Vs. RAM KISHAN
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May 1, 2013 |
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October 25, 2013 |
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December 11, 2013 |
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November 11, 2013 |
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STRATEGIC FREIGHT LOGISTIC PVT. LTD Vs. MOHAN JODARO CRAFTS
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November 13, 2013 |
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November 25, 2013 |
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November 27, 2013 |
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February 12, 2013 |
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SUBHASH SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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April 3, 2013 |
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September 2, 2013 |
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SUJIT ROY Vs. IN-CHARGE STANDARD CHARTERED BANK
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July 19, 2013 |
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March 21, 2013 |
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SUKHWINDER SINGH Vs. CHOLAMANDALAM-MS GENERAL INSURANCE COMPANY LTD.
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August 30, 2013 |
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SUKUMAR CHOUDHARY Vs. BRANCH MANAGER, JAIKA AUTOMOBILES & FINANCE PVT. LTD
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April 2, 2013 |
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SULEKH CHAND Vs. TATA MOTORS LTD. THROUGH ITS GENERAL MANAGER
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October 10, 2013 |
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SUMAN Vs. ORIENTAL INSURANCE COMPANY LTD
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February 26, 2013 |
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SUMAN DEVI Vs. ORIENTAL INSURANCE CO LTD
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April 11, 2013 |
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August 16, 2013 |
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February 12, 2013 |
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May 27, 2013 |
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May 1, 2013 |
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January 29, 2013 |
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November 13, 2013 |
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February 25, 2013 |
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July 4, 2013 |
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January 2, 2013 |
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April 22, 2013 |
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SURENDER Vs. NATIONAL INS. CO. LTD
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January 18, 2013 |
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April 16, 2013 |
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May 22, 2013 |
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July 1, 2013 |
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SURESH KUMAR AND ORS Vs. NATIONAL INSURANCE COMPANY LTD AND ORS
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July 23, 2013 |
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SURINDER JATHAUL Vs. EMIRATES INDIA/NICOLETE
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August 26, 2013 |
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February 19, 2013 |
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November 11, 2013 |
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December 9, 2013 |
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April 22, 2013 |
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April 9, 2013 |
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SWAPAN KUMAR GHOSH Vs. ANJALI GHOSH
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May 29, 2013 |
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SWISS WORLD CARGO INDIA PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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April 18, 2013 |
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SYNGENTA INDIA LTD. Vs. P. CHOWDAIAH,
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July 31, 2013 |
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T.S. MUTHUKRISHNAN Vs. BRANCH MANAGER INDIAN OVERSEAS BANK
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May 21, 2013 |
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TAINWALA PERSONAL CARE PRODUCT PVT. LTD Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD
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November 1, 2013 |
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TALAGANJ CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. M/S. OTIS ELEVATORS CO. (INDIA) LTD
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May 31, 2013 |
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TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL Vs. SAVITHA ESTATE & RESORTS INDIA PVT LTD
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February 7, 2013 |
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TANEJA DEVELOPERS AND INFRASTRUCTURE LTD Vs. DEVINDER SINGH
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September 26, 2013 |
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TAPAS KUMAR ROY Vs. GENERAL MANAGER, BSNL
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July 23, 2013 |
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TARUNJIT DUTTA ROY Vs. BRANCH MANGER
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April 2, 2013 |
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TATA AIG GENERAL INSURANCE CO. LTD Vs. NARENDER KUMAR
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August 22, 2013 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. BALAJI MEDICOS
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July 12, 2013 |
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TATA AIG GENERAL INSURANCE CO. LTD. Vs. NARENDER KUMAR
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August 23, 2013 |
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TATA ENGINEERING & LOCOMOTIVE CO. LTD Vs. SUBHASH AHUJA
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April 29, 2013 |
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TATA FINANCE LTD Vs. K C JATWANI
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April 11, 2013 |
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TATA FINANCE LTD. Vs. SUDEEP KUMAR JAIN
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April 25, 2013 |
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TATA IRON AND STEEK COMPANY LTD. Vs. BISWANATH
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April 23, 2013 |
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TATA MOTORS Vs. RAJESH TYAGI
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December 3, 2013 |
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TATA MOTORS LTD Vs. HAZOOR MAHARAJ BABA DES RAJJI
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September 25, 2013 |
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TATA MOTORS LTD. Vs. M/S OBEROI MOTORS
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May 6, 2013 |
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TATA MOTORS LTD. AND ANR. Vs. RAVIKANT GARG
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May 6, 2013 |
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TATINA VIJAYA KUMAR Vs. MUTHOOT FINANCE CORPORATION LTD
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November 29, 2013 |
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TECHNOVETIONS THROUGH PROPRIETOR SHRI ARVIND RASTOGI Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
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March 13, 2013 |
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TEJ BAHADUR SINGH Vs. VIRJU YADAV
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October 7, 2013 |
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TEJBIR SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
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January 11, 2013 |
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TEREX VECTRA EQUIPMENT PVT. LTD Vs. SH. MEHARCHAND
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April 9, 2013 |
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THE HISAR SCHOLARS CO-OP. HOUSING BUILDING SOCIETY LTD. Vs. OM PRAKASH SHRIWASTAWA
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August 29, 2013 |
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THE MANAGING DIRECTOR, H.P. STATE COOPERATIVE HOUSING FEDERATION Vs. SHRI GIAN CHAND AND THE HAMIRPUR COOPERATIVE HOUSE BUILDING SOCIETY LTD. THROUGH ITS PRESIDENT
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July 23, 2013 |
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THE SOCIETY FOR CONSUMERS AND INVESTORS PROTECTION (SCIP) 118, LLND FLOOR, DDA SITE-1 NEW RAJINDER NAGAR, NEW DELHI-110060, Vs. HARYANA STATE INDUSTRIAL & INFRA DEVELOPMENT CORPORATION LIMITED, C-13-14, SECTOR-6, PANCHKULA, HARYANA
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January 22, 2013 |
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THIMMANNA G. BHAT AND ANR. Vs. ANNAPURNA MAHABALESHWAR HEBBAR AND MAHABALESHWAR SAMBAYYA HEBBAR
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March 1, 2013 |
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THIRUMALA CHITS REP. BY ITS FOREMEN CH. SATYANARAYANA RAO Vs. VANUKONDA MADHU KUMAR S/O V.TIRUPATAIAH
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March 12, 2013 |
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TILDA RICELAND PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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September 4, 2013 |
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TODAY HOMES INFRASTRUCTURES PVT. LTD. Vs. O.P. RATRA
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July 9, 2013 |
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TOLANI SHIPPING CO. LTD. Vs. STERLING HOLIDAY RESORT (I) LTD.
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July 30, 2013 |
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TORQUE AUTOMOTIVE PVT. LTD Vs. DINESH BHANWARLAL DAGA
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October 23, 2013 |
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TOYATA KIRLOSKAR MOTOR LTD Vs. JAYESH T. TANNA
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November 13, 2013 |
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TRANSASIA BIO-MEDICALS LTD Vs. D. J. DESOUZA
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January 22, 2013 |
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TREASURY OFFICER, TREASURY OFFICE TONK Vs. BADRI PRASAD SHARMA
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April 16, 2013 |
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TRIO ELEVATORS COMPANY (INDIA) LTD Vs. TANSINGH CHAUHAN
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July 22, 2013 |
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TWIN TOWER CO-OP. HSG. SOCIETY LTD Vs. M/S. MANISH VIJAY ENTERPRISE
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April 9, 2013 |
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U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. SHYAMA RANI
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January 14, 2013 |
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UCO BANK Vs. S.D. WADHAWA
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July 24, 2013 |
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UDAY RATRA Vs. VIRGIN ATLANTIC AIRWAYS LTD.
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December 10, 2013 |
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UDAY SHANKAR VARMA Vs. CONTINENTAL AIRLINES INC AND ORS
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July 4, 2013 |
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UMED NAGAR HOUSE Vs. VANDANA JAIN
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July 9, 2013 |
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UMESH RAOSAHEB PAWAR PATIL Vs. SHREE RESIDENCY CHS LTD
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January 16, 2013 |
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UNION OF INDIA Vs. KUMARI RENU AGARWAL
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September 13, 2013 |
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UNION OF INDIA Vs. VIKASDEEP SHARMA
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August 16, 2013 |
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UNION OF INDIA Vs. KAVITA MADAN
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August 16, 2013 |
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UNION OF INDIA THROUGH GENERAL MANAGER, WEST Vs. YASH INDUSTRIES NEAR INDUSTRIES AREA, WATER TANK, HINDONCITY
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October 3, 2013 |
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UNION OF INDIA THROUGH ITS GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR Vs. SHOBHA AGARWAL
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July 22, 2013 |
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UNITED BANK OF INDIA Vs. SHIB DURGA ROLLING CENTRE
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April 11, 2013 |
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UNITED INDIA INSURANCE CO LTD Vs. VISAKHA ENTERPRISES PROP. M.J. PATTNAIK
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September 19, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. SADANAND R. KOTIAN
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January 17, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. BHRIGURAM MONDAL
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December 9, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. A.V. COM
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February 25, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. SANGRAM SINGH YADAV
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March 21, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. M/S. NAVEEN SALES (INDIA)
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August 7, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. LANCO RANI JOINT VENTURET
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February 7, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. ORIENTAL RUBBER WORKS
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May 7, 2013 |
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UNITED INDIA INSURANCE CO. LTD Vs. M. PROMILA DEVI
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May 16, 2013 |
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UNITED INDIA INSURANCE CO. LTD. Vs. HAVABEN
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September 4, 2013 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SUBACO EXPORTS PVT. LTD.
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March 21, 2013 |
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UNITED INDIA INSURANCE CO.LTD Vs. BHUPINDER SINGH, S/O SH.RANJIT SINGH
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April 1, 2013 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. VAKEEL SINGH
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April 3, 2013 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURINDER PAL
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March 8, 2013 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. DHARAM DEV VERMA
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April 5, 2013 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RANI SHARMA
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February 12, 2013 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. GOPAL KRISHAN SHARMA
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May 17, 2013 |
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UNIVERSAL BROTHERHOOD CO-OP. Vs. DELHI DEVELOPMENT AUTHORITY
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January 15, 2013 |
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UPENDRA KUMAR Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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February 14, 2013 |
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URBAN IMPROVEMENT TRUST Vs. PHOOL SINGH VIJAY
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December 9, 2013 |
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URBAN IMPROVEMENT TRUST Vs. VIJAY LAXMI
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April 8, 2013 |
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URBAN IMPROVEMENT TRUST AND ORS Vs. PHOOL SINGH VIJAY
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April 25, 2013 |
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URBAN IMPROVEMENT TRUST, AJMER THROUGH ITS SECRETARY Vs. ASHOK KUMAR JAIN
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August 26, 2013 |
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URBAN IMPROVEMENT TRUST, BIKANER THROUGH SECRETARY Vs. HARISH KUMAR
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April 8, 2013 |
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USHA RANI GUPTA Vs. LIFE INSURANCE CORPORATION BRANCH OFFICE
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February 5, 2013 |
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UTTAMCHAND C SANKLECHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 18, 2013 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. OM PARKASH
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November 25, 2013 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ORS Vs. SUMITRA DEVI
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February 14, 2013 |
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V. BHAVANI Vs. S. SIVA SUBRAMANIAM
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January 30, 2013 |
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V. NAGAMANI Vs. MANAGER SRIRAM CITY UNION FINANCE LTD
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September 16, 2013 |
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V. RAJENDRAN NAIR Vs. MANAGING DIRECTOR
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September 5, 2013 |
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V. RAMACHANDRAN Vs. SISSY JOHNY VADAKKEKARA
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January 9, 2013 |
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V.K. APPLIANCES Vs. NEW INDIA ASSURANCE CO. LTD
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October 1, 2013 |
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V.K. MEHTA (COL.) AND MEHTA UROLOGY AND SURGICAL CENTRE Vs. VIMLA DEVI
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December 17, 2013 |
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V.PERUMALSAMY Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
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October 25, 2013 |
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VATIKA LIMITED Vs. SUDESH BALI
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October 29, 2013 |
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VED PRAKASH JUNEJA Vs. DIRECTOR, CGHS
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July 16, 2013 |
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VEENUS & S.V. PROJECTS Vs. SAIDA REDDY
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April 4, 2013 |
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VEERPRABHU MARKETING LIMITED Vs. MUKESH KUMAR TAK
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February 5, 2013 |
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VICE CHAIRMAN KANPUR DEVELOPMENT AUTHORITY Vs. NARENDRA KUMAR DWIVEDI
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September 11, 2013 |
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VIJAY CONCERNS Vs. STATE BANK OF INDIA
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September 16, 2013 |
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VIJAY KUMAR DAS Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD
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September 13, 2013 |
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VIJAY MARUTI DHANDWADE Vs. SHILPA PRABHAKAR RAWAS
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January 14, 2013 |
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VIJAY SINGH TOMAR Vs. NATIONAL INSURANCE CO. LTD
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August 7, 2013 |
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VIJAY STATIONERS Vs. UNITED INDIA INSURANCE CO. LTD
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February 20, 2013 |
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VIJAYA RASHMI DEVELOPERS AND ORS. Vs. PARSHURAM NARAYAN REDIJ AND ANR.
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April 17, 2013 |
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VIJAYKANT MOTILAL KOTHARI Vs. M/S. SAFIRE HOTEL PRIVATE LIMITED
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April 4, 2013 |
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VIKAS SANITARY AND HARDWARE STORE Vs. NEW INDIA ASSURANCE CO. LTD
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October 31, 2013 |
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VIKING GARMENTS Vs. UNITED INDIA INSURANCE COMPANY LTD
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April 26, 2013 |
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VIMAL RAOSAHEB CHOUGULE Vs. STOCK HOLDING CORPORATION OF INDIA LTD
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May 24, 2013 |
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VIMLA AND ORS Vs. ORIENTAL INSURANCE COMPANY LTD
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August 23, 2013 |
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VINAY SRIVASTAVA Vs. P S HARDIA
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January 2, 2013 |
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VINAYAKRAO SHANKRAO BORSE Vs. WASAN AUTO SALES PVT LTD AND ORS
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January 21, 2013 |
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VINCENT C.K. Vs. JESSY JAYAPAL
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July 24, 2013 |
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VINOD KUMAR GOYAL Vs. MERA BABA REAL ESTATE PVT LTD
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December 11, 2013 |
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VINOD KUMAR GUPTA Vs. RUPLAL YADAV
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January 15, 2013 |
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VIP BUILDERS & DEVELOPERS AND ORS Vs. AMOL C NAIK AND ORS
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July 9, 2013 |
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VIR SINGH MALIK Vs. ORIENTAL INSURANCE CO. LTD.
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September 3, 2013 |
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WHITE WATER MANAGEMENT SERVICES PVT. LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 9, 2013 |
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WILFRED DMELLO Vs. DR. MANOJ K. DHRUVE AND ANR.
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April 18, 2013 |
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WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LIMITED Vs. GURJINDER SINGH JABBAL
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February 7, 2013 |
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WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LIMITED Vs. PARAMJIT NIGAH S/O SH. BABU RAM S/O SH. LABU RAM
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March 13, 2013 |
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WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD Vs. RELIANCE GENERAL INSURANCE CO. LTD
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January 9, 2013 |
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YASHODA JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 9, 2013 |
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YASHODA SUPER SPECIALITY HOSPITAL Vs. A. SUBBALAKSHMI
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January 15, 2013 |
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YESHASWINI CO-OP. FARMERS HEALTH CARE SCHEME Vs. KURIAKOSE
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May 14, 2013 |
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YOGESH KUMAR SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
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February 12, 2013 |