NATIONAL INSURANCE COMPANY LTD. Vs. JASWANT SINGH
|
July 11, 2012 |
A ASAITHAMBI Vs. COMPANY SECRETARY
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August 1, 2012 |
A K NAIKWADI Vs. KODAK INDIA PVT LTD
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July 2, 2012 |
A SURESH BABU Vs. GUJAVARTHI RAMACHANDER REDDY
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January 4, 2012 |
A V SREEDHARAN Vs. M V NARAYANAN
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October 17, 2012 |
A.G.P.L. COLD STORE Vs. JAGTAR SINGH
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December 3, 2012 |
A.P. JOS Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
|
October 31, 2012 |
ABDUL SATTAR KHAN Vs. APCPDCL
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October 3, 2012 |
ACRON DEVELOPERS PVT LTD Vs. RAJESH MALHOTRA
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October 9, 2012 |
ACTION CONSTRUCTION EQUIPMENT LTD. & ANR. Vs. BABLU MRIDHA
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July 20, 2012 |
ADARSH MIRA LEEKHA W/O SH SANT PARKASH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 10, 2012 |
ADVIK INDUSTRIES LTD Vs. UPPAL HOUSING LIMITED
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September 3, 2012 |
AEROLUX INDIA PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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April 13, 2012 |
AGARI ENTERPRISES THROUGH ITS PROPRIETOR Vs. SESAPPA SAPHALIGA
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December 10, 2012 |
AGARWAL GRAIN SYNDICATE Vs. SHASKIYA VASAHAT GRAHAK
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April 19, 2012 |
AIR INDIA FORMERLY KNOWN AS INDIAN AIRLINES LTD Vs. MARY RAMASAMY
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April 12, 2012 |
AIR STAR EXPRESS COURIER Vs. INDER MEDICAL STORE THROUGH ITS PROPRIETOR
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March 16, 2012 |
AJAY GAUTAM Vs. AMRITSAR EYE CLINIC
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August 28, 2012 |
AJAY SHARMA Vs. SANYA MOTORS
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May 18, 2012 |
AJIT KUMAR NARENDRA Vs. MANAGING DIRECTOR
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September 3, 2012 |
AJIT KUMAR ROY Vs. AMITABH MISHRA, BBS AASTHA
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August 14, 2012 |
AJMER SINGH Vs. NEW INDIA ASSURANCE CO. LTD
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May 25, 2012 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. BHAGWANA RAM
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January 3, 2012 |
AJMER VIDYUT VITRAN NIGAM LTD. Vs. PARTHU
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September 13, 2012 |
ALI MOHAMMED SON OF KASAM ALI RANGREJ Vs. SWASTIK CEMENT SUPPLIERS
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July 20, 2012 |
AMAL SAI Vs. UNITED INDIA INSURANCE CO. LTD.
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November 2, 2012 |
AMAN DEEP SHARMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 17, 2012 |
AMAR SINGH SODHI Vs. SUB DIVISIONAL ENGINEER
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September 26, 2012 |
AMBE RICE MILL, KAITHAL Vs. REGIONAL MANAGER
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September 26, 2012 |
AMIT KUMAR JANGDE Vs. IIAS BHILAI
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July 9, 2012 |
AMITA SRIVASTAVA B K SRIVASTAVA Vs. POONAM DEVI W/O DEV NATH PRASAD
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May 15, 2012 |
AMITARA INDUSTRIES LTD Vs. STATE BANK OF INDIA
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October 11, 2012 |
AMOD KUMAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH SENIOR DIVISIONAL MANAGER BHAGALPUR DIVISION OFFICE
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May 16, 2012 |
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD Vs. P.V.S.L. GANESH
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November 8, 2012 |
ANIL GIRULKAR Vs. NATIONAL INSURANCE CO.LTD
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October 10, 2012 |
ANIL JAIN MEDICAL OFFICER AND ORS Vs. DEVENDRA KUMAR S/O SH PIARE LAL
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October 10, 2012 |
ANIL KUMAR Vs. BULANDSHAHAR KHURJA DEVELOPMENT AUTHORITY
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August 16, 2012 |
ANISH AHMAD KAZI Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD
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March 26, 2012 |
ANKIT BHATNAGAR Vs. VIJAY CONSTRUCTIONS
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January 4, 2012 |
ANKIT GOYAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 20, 2012 |
ANNA NAGAR Vs. CUSTOMERS SERVICE MANAGER
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October 31, 2012 |
ANNU ENTERPRISES INDIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY GURGAON THROUGH ITS ESTATE OFFICER
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February 17, 2012 |
ANSAL HOUSING AND CONSTRUCTION LTD Vs. V B GAUTAM
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May 24, 2012 |
ANSAL HOUSING AND CONSTRUCTION LTD. Vs. DR. V.B. GAUTAM & ANR.
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May 14, 2012 |
APOLLO TYRES LTD Vs. P AYYAVAR REDDY
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April 19, 2012 |
APS HIRE PURCHASE PVT. LTD Vs. RAM SAGAR GAUTAM
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July 26, 2012 |
AQUADEV INDIA LTD Vs. STATE BANK OF HYDERABAD
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February 29, 2012 |
ARJUN MOTORS PVT LTD Vs. JAGBIR SHARMA
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April 11, 2012 |
ARUN KHANNA Vs. SHASHI SHARMA
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September 4, 2012 |
ARUN SANGWAN Vs. INDIAN AIRLINES & ANR.
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August 23, 2012 |
ARUNA KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY
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July 9, 2012 |
ARVIND AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD
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October 9, 2012 |
ARVIND PANDEY Vs. SULEKHA SARAN
|
July 6, 2012 |
ASHA HARGEN YADAV Vs. BALABHAI NANAVATI HOSPITAL
|
November 20, 2012 |
ASHIM KUMAR SAHA S/O LATE MUKUNDA LAL SAHA Vs. ORIENTAL INSURANCE CO LTD
|
March 27, 2012 |
ASHISH VISHWAKARMA PROP OF M/S ASHISH CONSTRUCTIONS Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
March 9, 2012 |
ASHOK KUMAR MITTAL DEVELOPMENT OFFICER Vs. SHANTI DEVI
|
April 4, 2012 |
ASHOK LEYLAND LIMITED Vs. GOPAL KHAN
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September 24, 2012 |
ASHOK LEYLAND LTD Vs. BHARAT SMELTING COMPANY
|
May 10, 2012 |
ASSISTANT EXECUTIVE ENGINEER ELECTRICITY Vs. JAGAN NATH, BRIJ KUMAR
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August 17, 2012 |
ATN PACKAGING PRIVATE LIMITED Vs. UNITED INDIA INSURANCE CO. LTD
|
November 20, 2012 |
ATTAR SINGH Vs. RELIANCE GENERAL INSURANCE CO
|
October 9, 2012 |
AUTO BATTERY EXPERTS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
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August 9, 2012 |
AUTOCADE Vs. STANDARD CHARTERED BANK
|
April 12, 2012 |
AVDHUT CONSTRUCTION BUILDERS & DEVELOPERS Vs. JOY CHACKO KONNUKUDI
|
July 3, 2012 |
AVIVA LIFE INSURANCE CO. INDIA PVT LTD Vs. VERGHESE JOSEPH
|
July 26, 2012 |
AVON AUTOMOBILES Vs. NATIONAL INSURANCE COMPANY LTD
|
July 4, 2012 |
AXIS BANK LTD Vs. JAGDISH CHANDER KUDESIA
|
October 4, 2012 |
B NARASIMHA Vs. REGIONAL TRANSPORT OFFICER
|
February 8, 2012 |
B P GAYATHRI Vs. MARUTI SUZUKI INDIA LTD
|
August 7, 2012 |
B P MATHEW PROJECT ENGINEER Vs. MANAGER AXIS BANK LTD
|
July 16, 2012 |
B RAI Vs. SHYAM SUNDER GUPTA
|
January 24, 2012 |
B S MANIKATTI Vs. S S HURAKADLI
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August 8, 2012 |
B SHYAM SUNDER RAJ Vs. M PANDARINATH
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January 24, 2012 |
B.R. MANJU NATH Vs. MANAGER
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September 14, 2012 |
BABITAA WADHWANI D/O LATE SHRI GHANSHYAM DAS WADHWANI Vs. AKASHDEEP TEACHERS TRAINING COLLEGE
|
November 5, 2012 |
BAJAJ ALIANZ GENERAL INSURANCE CO LTD Vs. MEHFOOZ MIRZA S/O SHRI BASHIR MIRZA
|
May 10, 2012 |
BAJAJ ALLAINZ LIFE INSURANCE COMPANY LTD Vs. SOWBHAGYALAXMI
|
November 2, 2012 |
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. K Y SAYED
|
August 9, 2012 |
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. K Y SAYED
|
August 13, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KAMAL KUMAR
|
July 10, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. VALSA JOSE
|
October 4, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SHOBHNA TOMAR
|
July 6, 2012 |
BAJAJ ALLIANZ INSURANCE CO. LTD Vs. SUSHIL SHARMA
|
January 18, 2012 |
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. RANJIT KUMAR SARKAR
|
September 12, 2012 |
BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. NASI BAN BEGUM
|
August 1, 2012 |
BALINA RAMULAMMA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 15, 2012 |
BANARAS BEADS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
August 17, 2012 |
BANDANA NATH W/O LATE GOUR DAS NATH Vs. SURENDRA KUNDLIA S/O SRI S K KUNDLIA
|
May 22, 2012 |
BANK OF BARODA Vs. RANJEET SINGH
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September 13, 2012 |
BANK OF BARODA Vs. GEETA FOODS THROUGH ITS SOLE
|
November 8, 2012 |
BANK OF BARODA Vs. SANKARI DEVI
|
May 16, 2012 |
BANKIM MANDAL S/O SHRI RANJIT KUMAR Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
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February 21, 2012 |
BANSILAL B SHAH Vs. DELHI DEVELOPMENT AUTHORITY
|
May 17, 2012 |
BARBARA AMMAL Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD
|
August 6, 2012 |
BARID B. BHATTACHARYA Vs. DCM LTD
|
March 13, 2012 |
BASAPPA Vs. RENUKA S PUJARI (BRANCH INCHARGE)
SELECT STOCK BROKERS LTD
|
January 12, 2012 |
BASTAR JILA UPABHOKTA SANRAKSHAN SAMITI Vs. GENERAL MANAGER DISTRICT TRADE AND INDUSTRIES CENTRE, JAGDALPUR
|
July 27, 2012 |
BAYER CROP SCIENCE LTD Vs. SURJIT SINGH
|
May 8, 2012 |
BEENA SHARMA Vs. ALLENGERS MEDICAL SYSTEMS LTD
|
September 10, 2012 |
BHAGAT SINGH Vs. RANGI MOTORS
|
February 14, 2012 |
BHAGMATI BAI VERMA W/O SHRI THANURAM VERMA Vs. BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD
|
May 18, 2012 |
BHAGWATI BRICKS BHATTA UDYOG Vs. UNITED INDIA INSURANCE CO
|
February 16, 2012 |
BHARAT SEED COMPANY Vs. CHARANJIT SINGH
|
January 2, 2012 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. PINKY KAUSHAL W/O KRISHAN BALDEV KAUSHAL
|
May 17, 2012 |
BHARTIYA SANSKRITI SANSTHAN Vs. INDIAN AIRLINES LTD
|
September 12, 2012 |
BHASHKAR GUPTA Vs. MAHARAJA AGGARSAIN GOVT & SEMI GOVT EMPLOYEE CO-OP (S E ) THRIFT & CREDIT SOCIETY LTD AND ORS
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September 27, 2012 |
BHILAI STEEL PLANT (STEEL AUTHORITY OF INDIA LTD.)— Vs. DILESHWARI BAI SONI
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September 13, 2012 |
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. MONIKA RANI
|
September 20, 2012 |
BHUKKER ELECTRICALS THROUGH PROPRIETOR BALDEV SINGH Vs. ORIENTAL INSURANCE COMPANY
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July 3, 2012 |
BHUPAL SINGH THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 17, 2012 |
BHUPINDER SINGH S/O SHRI DARIYA SINGH Vs. KARTA RAM RAMESHWAR DASS
|
November 5, 2012 |
BICHITRA KUMAR CHAKRABORTY— Vs. GOUTAM GHOSH
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September 10, 2012 |
BIHAR STATE HOUSING BOARD Vs. GEETA CHOUDHARY
|
November 1, 2012 |
BIJOY KR SARANGI Vs. MOHIMOHAN TRIPATHY
|
September 5, 2012 |
BIO DIVERSITY CONSERVATION (I) LTD. Vs. RADHA NAIR & ANR.
|
August 16, 2012 |
BIRENDRA KUMAR SHRIVASTAVA Vs. AJAY GIRISH VERMA PROPRIETOR SAMRAT ENTERPRISES UJJAWAL APARTMENT
|
January 24, 2012 |
BIRENDRA NATH DUTTA Vs. UNITED BANK OF INDIA
|
August 30, 2012 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. CHARAKAPU CHINNA RAO
|
February 15, 2012 |
BISWAJEET KUMAR SINGH Vs. DHANBAD CENTRAL HOSPITAL, SARAIDHELA AND OTHERS
|
October 5, 2012 |
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. MOHD SAYEED DADARKAR
|
July 26, 2012 |
BOUTIQUE INTERNATIONAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 23, 2012 |
BRANCH MANAGER BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. SALI THOMAS W/O NARENDRAN PILLAI
|
July 2, 2012 |
BRANCH MANAGER LIFE INSURANCE CORPORATION CIVIL LINES Vs. SUNIL KUMAR PALIWAL S/O LATE SH CHETRAM PALIWAL
|
July 3, 2012 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA KODAD
BRANCH Vs. CHANAGONI UPENDRA
|
January 10, 2012 |
BRIGHT TRANSPORT CO. Vs. SANGLI SAHAKARI BANK LTD
|
January 12, 2012 |
BRIJ BHUSHAN Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
|
August 22, 2012 |
BRITISH AIRWAYS PLC Vs. SANTOSH KUMARI
|
April 13, 2012 |
BUDHANATH PATEL Vs. NEW INDIA ASSURANCE CO LTD
|
March 5, 2012 |
C N MOHAN RAJ Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 8, 2012 |
C. VENUPRASAD Vs. NARANGS INTERNATIONAL HOTEL PVT. LTD
|
November 9, 2012 |
CARPENTERS CLASSIC INDIA (P) LTD Vs. SUMA REDDY
|
March 29, 2012 |
CH NARAYAN MURTY & ANR Vs. CHRISTIAN HOSPITAL FOR WOMEN & CHILDREN & ANR
|
April 26, 2012 |
CHABI DAS Vs. RANJIT KUMAR CHOWDHURY
|
January 4, 2012 |
CHAIRMAN & MANAGING DIRECTOR INDIAN OVERSEAS BANK Vs. N DEVADAS PAKKALA
|
August 6, 2012 |
CHAIRMAN & MANAGING DIRECTOR INDIAN OVERSEAS BANK AND ORS Vs. CHIEF MANAGER INDIAN OVERSEAS BANK AND ORS
|
August 6, 2012 |
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD Vs. MD. YUSUF KHAN
|
November 22, 2012 |
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. IFFCO-TOKIO GENERAL INSURANCE CO LTD
|
April 4, 2012 |
CHAMPAKLAL HANSRAJ SHAH Vs. UNITED INDIA INSURANCE CO LTD
|
July 3, 2012 |
CHANDAPRABHU HOMES PRIVATE LIMITED Vs. ANIL JAIN
|
November 8, 2012 |
CHANDER BHUSHAN JAISWAL Vs. HARYANA STATE INDUSTRIES DEVELOPMENT CORPORATION LTD
|
May 30, 2012 |
CHANDER PARKASH S/O SH SHRIRAM Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
July 13, 2012 |
CHANDIGARH HOUSING BOARD Vs. MANMOHAN SINGH
|
April 11, 2012 |
CHANDRA DEEP SINGH S/O LATE TAHBAL SINGH Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
March 28, 2012 |
CHANDRASHEKHAR CHATURVEDI RETIRED P E O Vs. GOVERNMENT OF RAJASTHAN THROUGH THE CHIEF SECRETARY
|
March 22, 2012 |
CHANIDIGARH HOUSING BOARD Vs. POONAM SINGH THROUGH HER ATTORNEY BHARTENDU SOOD
|
September 3, 2012 |
CHANIDIGARH HOUSING BOARD Vs. POONAM SINGH
|
December 3, 2012 |
CHARAN HOMES PVT. LTD Vs. JAI PRAKASH RAI
|
November 22, 2012 |
CHARANJIT LAL S/O SH PIRTHI SINGH Vs. JOHN DEERE EQUIPMENT PVT LTD
|
July 31, 2012 |
CHIEF MANAGER ALLAHABAD BANK, AND ORS Vs. PAPER PRODUCT MACHINES
|
October 10, 2012 |
CHIEF MEDICAL OFFICER SUPDT KASTURBA GANDHI Vs. LALLOO SINGH S/O LATE MATHURA SINGH
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May 22, 2012 |
CHIEF POST MASTER GENERAL Vs. CHANDNI KR. RANI GARAI
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November 21, 2012 |
CHILUKURI ADARSH Vs. ESS ESS VEE CONSTRUCTIONS
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July 2, 2012 |
CHITTARANJAN HALDER Vs. M/S DOLPHIN NURSING HOME
|
September 25, 2012 |
CHL APOLLO HOSPITAL INDORE Vs. ASHISH SANYAL
|
May 15, 2012 |
CHOLAMANDLAM MS GENERAL INSURANCE CO LTD Vs. NARSIMULU S/O SH RAMANNA
|
August 16, 2012 |
CITIBANK N.A. Vs. GHATTY CHAYA PADMINI
|
November 27, 2012 |
CITY AND INDUSTRIAL DEVELOPMENT Vs. MONTESSORY BALAK MANDIR SHIKSHAN
|
August 16, 2012 |
CLASSIC HOMES APARTMENT BUYERS ASSOCIATION (REGD.) Vs. BUILDMORE INDIA LTD
|
September 13, 2012 |
COMMISSIONER Vs. BRIJ BHUSHAN GUPTA
|
October 12, 2012 |
COMMISSIONER RAJKOT MUNICIPAL CORPORATION RAJKOT Vs. HEMANG H VASAWADA
|
August 9, 2012 |
COMMISSIONER RAJKOT MUNICIPAL CORPORATION RAJKOT Vs. HEMANG H. VASAWADA
|
August 13, 2012 |
COSMOS INFRA ENGINEERING INDIA LTD Vs. SAMEER SAKSENA
|
December 12, 2012 |
COUNTRY CLUB LTD Vs. K. DHAMODHAR
|
January 25, 2012 |
COUNTRY COLONISERS PVT. LTD. Vs. PRITI KAPUR & ORS.
|
July 13, 2012 |
COX AND KINGS INDIA LIMITED Vs. PRASHANT AGGARWAL
|
July 31, 2012 |
D H KUMARI WIFE OF D CHANDRA SEKHAR Vs. DIRECTOR NIZAM INSTITUTE OF MEDICAL SCIENCES
|
July 12, 2012 |
D R SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
April 27, 2012 |
D S P BLACKROCK FUND MANAGERS LTD Vs. DAYANAND SATIJA
|
July 25, 2012 |
D. SAVITRI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
|
August 14, 2012 |
DADA MOTORS LTD Vs. SURESH KUMAR
|
January 10, 2012 |
DADDYS DEVELOPERS AND BUILDERS Vs. S KANNAN
|
April 4, 2012 |
DAKSHIN HARYANA BIJALI VITRAN NIGAM LIMITED AND ORS Vs. GURJAN SINGH
|
August 23, 2012 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. KALAWATI W/O SH. HANS RAJ
|
September 3, 2012 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. SANJAY SATSANGI
|
May 24, 2012 |
DARIYA SINGH THROUGH HIS LEGAL HEIRS AND ORS Vs. UHBVNL THROUGH ITS SUB DIVISIONAL OFFICER, AND ORS
|
August 6, 2012 |
DARSHAN SINGH Vs. PAWAN BANSAL
|
April 18, 2012 |
DARSHNI DEVI Vs. KAMAL BHUSHAN JAIN
|
September 5, 2012 |
DAYA PRAKASH SHARMA Vs. UNITED INDIA INSURANCE CO LTD RAILWAY ROAD
|
July 10, 2012 |
DEBASISH BANERJEE Vs. STATE OF WEST BENGAL
|
October 11, 2012 |
DECCAN AVIATION LTD Vs. KEKI PHEROZE
|
January 23, 2012 |
DEEP NURSING HOME Vs. MANMEET SINGH MATTEWAL
|
May 9, 2012 |
DEEPAK ELECTRONICS & GIFT CORNER Vs. NEW INDIA ASSURANCE CO LIMITED
|
October 10, 2012 |
DELHI DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR JAIN
|
April 4, 2012 |
DELHI DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER LUTHRA
|
July 5, 2012 |
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA SINGH SON OF LATE BALBIR SINGH
|
July 20, 2012 |
DELHI DEVELOPMENT AUTHORITY Vs. MUTUAL CO-OP. GROUP HOUSING SOCIETY
|
July 11, 2012 |
DELHI DEVELOPMENT AUTHORITY AND ORS Vs. ANAND ESTATE PRIVATE LIMITED AND ORS
|
July 4, 2012 |
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN INA NEW DELHI Vs. SHIVALKIKA CO OPERATIVE GROUP HOUSING SOCIETY LTD THROUGH ITS SECRETARY
|
May 9, 2012 |
DELHI DHULIA ROAD CARRIERS Vs. UNITED INDIA INSURANCE COMPANY LTD
|
July 3, 2012 |
DELHI FINANCIAL CORPORATION SARASWATI BHAWAN Vs. SAROJ GUPTA
|
January 31, 2012 |
DELHI STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. ANU KOHLI
|
September 3, 2012 |
DELHI STATE CONSUMER DISPUTES REDRESSAL COMMISSION DELHI Vs. PIND BALLUCHI RESTAURANT
|
August 1, 2012 |
DEPUTY RECORD OFFICER (S.R.O.) R.M.S., ALWAR & ORS. Vs. SARITA VERMA
|
October 8, 2012 |
DES RAJ RANA Vs. NEHA SHARMA
|
October 9, 2012 |
DEVENDER BANSAL AND ORS Vs. JINDAL REALCON PVT LTD AND ORS
|
August 23, 2012 |
DEVINDER KUMAR Vs. NATIONAL INSURANCE COMPANY LTD
|
April 2, 2012 |
DHANAJAY NAGESH NAIK Vs. SUDAM GOPAL PEDNEKAR
|
April 27, 2012 |
DHARAM KUMAR AGARWAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
October 5, 2012 |
DHARAM PAL Vs. UNITED INDIA INSURANCE CO. LTD
|
December 3, 2012 |
DHARAM RAJ Vs. RAMESH PUBLISHING HOUSE
|
July 5, 2012 |
DHARAMBIR Vs. NEW INDIA ASSURANCE CO. LTD
|
November 1, 2012 |
DHARAMPAL SHARMA Vs. TATA MOTORS LTD
|
November 1, 2012 |
DHARAMVIR SINGH S/O SH KHUSHAL SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
|
March 20, 2012 |
DILIP NAYAK Vs. GOA HOUSING BOARD ITS MANAGING DIRECTOR
|
November 5, 2012 |
DIMPLE YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 11, 2012 |
DIN DAYAL Vs. NATIONAL INSURANCE COMPANY LTD
|
November 23, 2012 |
DINESH CHANDRA GUPTA Vs. RAJEEV SABLOK
|
May 30, 2012 |
DINKAR BABASAHEB TANDALE Vs. NEW INDIA ASSURANCE CO LTD
|
August 14, 2012 |
DIRECTOR JAWAHARLAL INSTITUTE FOR POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. S VARRERY SRINIVAS
|
July 27, 2012 |
DIRECTOR MAA CHAMUNDA COLD STORAGE Vs. HARINARAYAN
|
November 7, 2012 |
DIRECTOR NATIONAL CAPITAL PROJECT AREA ALWAR Vs. CHITRA SINGH
|
July 25, 2012 |
DIRECTOR, M/S BENNY INDUSTRIES Vs. TEJESH N. JAIN, PARTNER OF RUBICON PAVERS
|
November 2, 2012 |
DIVERSE AGRO Vs. GURMEET SINGH
|
August 8, 2012 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SUNIL BANSAL S/O SATYA PRAKASH BANSAL
|
August 16, 2012 |
DLF INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO. LTD
|
September 11, 2012 |
DLF UNIVERSAL LTD Vs. AJAY KUMAR JAIN
|
March 7, 2012 |
DOLPHIN OFFSHORE ENTERPRISES (INDIA) LTD Vs. UNITED INSURANCE CO. LTD
|
November 26, 2012 |
DORABJEE ESTATES PVT LTD Vs. SHOAN ASHOK KHETARPAL
|
March 28, 2012 |
DR. ATLURI RAVINDRANATH & ANR. Vs. JANGAMGUNTA BALASUBRAMANIUM & ORS.
|
September 4, 2012 |
DREAMLAND PROMOTERS AND CONSULTANT PVT LTD Vs. PRAMOD KUMAR
|
July 5, 2012 |
DURGA MEDICINE AGENCY Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
July 4, 2012 |
DWARKA DHEESH INVESTMENT Vs. N K BHATIA
|
January 6, 2012 |
DWARKADHIS PROJECTS PVT LTD Vs. SUSHILA KATARIA
|
March 27, 2012 |
DYNATECH FABPRO Vs. SUGAR THERMIT CORP. LTD
|
July 27, 2012 |
E I C M EXPORT LTD Vs. SOUTH INDIA CORPORATION (AGENCIES) LTD
|
January 23, 2012 |
EICHER MOTORS LIMITED AND ORS Vs. VIJENDER SINGH, PAWAN KUNJ, AND ORS
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October 3, 2012 |
EMAAR MGF LAND LTD. Vs. LALIT ARORA
|
July 6, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. SUDHA DHOBRIYAL
|
December 3, 2012 |
ESCORTS HEART INSTITUTE & RESEARCH CENTRE Vs. HARBANS KAUR CHAWLA
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September 20, 2012 |
ESSEN CONNECTORS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
October 11, 2012 |
ESTATE OFFICER Vs. NAURANG RAJ GOLPURIA
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September 7, 2012 |
EXECUTIVE ENGINEER Vs. V MEENAKSHI
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September 6, 2012 |
EXECUTIVE ENGINEER TRANSMISSION DIVISION H P STATE ELECTRICITY BOARD BILASPUR H P Vs. RAM PIARI
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March 19, 2012 |
EXECUTIVE ENGINEER UHBVNL YAMUNA NAGAR Vs. SALAMUDEEN S/O SHRI CHURA
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December 7, 2012 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.— Vs. NEELKANTH EMPIRE
|
September 11, 2012 |
FAIZAN M A ZAHEER S/O LATE M A QAYYUM Vs. BRANCH MANAGER LIC SAGAR ROAD MIRYALGUDA NALGONDA DISTRICT
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July 17, 2012 |
FAKEER CHAND Vs. MANISH SHRIVASTAVA EYE SPECIALISTRAIPUR
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August 27, 2012 |
FAR EASTERN CARRIER Vs. STANDARD LITERATURE ASSOCIATES
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November 1, 2012 |
FIIT JEE LTD Vs. PRAMOD PANWAR
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April 23, 2012 |
FLAVIA MARY AGNES PAIS Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
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April 12, 2012 |
FRIENDS CLUB Vs. COX & KINGS (INDIA) LTD
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October 4, 2012 |
FRONTIER PEST CONTROL LTD Vs. PARDEEP MEHTA
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August 1, 2012 |
FRONTIER REMEDIES Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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August 9, 2012 |
G K KANNAN Vs. BRANCH MANAGER M/S UNITED INDIA INSURANCE CO LTD
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March 19, 2012 |
G. SURESH BABU NO. 29, WEST OODAI STREET, ANDIPATTI, ANDIPATTI TALUK, THENI DISTRICT TAMIL NADU Vs. N.M. MANIKANDAN NO. 10, VALLALAR LANE, EDAMAL STREET, THENI TALUK TAMIL NADU
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September 20, 2012 |
GAJANAND ELASTIC INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD
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January 23, 2012 |
GAJENDRA AGARWAL Vs. SHANTI KUMARI SINHA
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September 6, 2012 |
GANDIKOTA SUBBA RAO Vs. G. SRINATH
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October 1, 2012 |
GANESH BABUSINGH RATHOD Vs. TULJA BHAWANI JEWELLERS
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July 11, 2012 |
GANESH DEVELOPERS AND BUILDERS Vs. HILL VIEW WELFARE ASSOCIATION
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August 16, 2012 |
GANGAR OPTICIANS PVT LTD Vs. HDFC BANK LTD
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August 13, 2012 |
GANGAR OPTICIANS PVT LTD Vs. HDFC BANK LTD
|
August 9, 2012 |
GANPATI COLLEGE OF ENGINEERING FOR GIRLS VILLAGE SHAHPUR Vs. VIJETA DAUGHTER OF SH MAHIMA SINGH R/O VILLAGE TEJLI P O FATEHPUR
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May 25, 2012 |
GATI LIMITED Vs. HITESHI ISRANI
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May 23, 2012 |
GATI LTD Vs. RAJASTHAN DRUGS AND PHARMACEUTICALS LTD
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August 9, 2012 |
GATI LTD Vs. RAJASTHAN DRUGS AND PHARMACEUTICALS LTD
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August 13, 2012 |
GAUTAM BARUA Vs. ABHI TECHNOLOGIES
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April 3, 2012 |
GEETA JETHANI Vs. AIRPORT AUTHORITY OF INDIA
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August 14, 2012 |
GENERAL MANAGER HP COOP SOCIETY SHIMLA HP Vs. GIAN CHAND KAPLISH THROUGH HIS LEGAL HEIRS
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April 3, 2012 |
GENESIS IMMIGRATION P LTD Vs. ARUN WILLIAMS
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February 22, 2012 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YOGESH KUMAR
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March 7, 2012 |
GHAZIABAD ENGINES AND MACHINES P LTD Vs. ADVANCE LEVEL TELECOMMUNICATION TRAINING CENTRE
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July 3, 2012 |
GLASS PALACE & ANR. Vs. TATA AIG GENERAL INSURANCE COMPANY LTD. & ANR.
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August 21, 2012 |
GLAXO INDIA LTD Vs. ECONOMIC TRANSPORT ORGANISATION
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November 2, 2012 |
GMMCO LTD Vs. ECOVINAL INTERNATIONAL PVT. LTD
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January 18, 2012 |
GOBIND PHARM CHEM PVT LTD THROUGH ITS MANAGING DIRECTOR Vs. NATIONAL INSURANCE CO LTD
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July 13, 2012 |
GOLD MOHUR FOODS & FEEDS LTD Vs. E.B. SURESH
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July 5, 2012 |
GOLDEN MULTI SERVICES CLUB OF GOLDEN TRUST FINANCIAL SERVICES Vs. ASHOK ALIAS RAHUL SAMANTA
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August 3, 2012 |
GOLLAPPALLI VIJAY SRINIVAS RAO Vs. LIC HOUSING FINANCE LTD
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September 10, 2012 |
GOOD SHEPHERED MODERN ENGLISH SCHOOL Vs. HAMSA P. & ANR.
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August 21, 2012 |
GOODWILL ENGINEERING WORKS Vs. NEW INDIA ASSURANCE CO. LTD
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December 4, 2012 |
GOODWILL ENGINEERING WORKS Vs. NEW INDIA ASSURANCE CO. LTD.
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August 14, 2012 |
GOODWILL ENGINEERING WORKS Vs. NEW INDIA ASSURANCE CO. LTD.
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June 27, 2012 |
GOVIND PRASAD Vs. N D GAS SERVICES
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January 10, 2012 |
GUIDE INTERNATIONAL Vs. UNITED INDIA INSURANCE CO LTD
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May 30, 2012 |
GULAB S/O MOHD SHOIB Vs. FORCE MOTORS LTD ERSTWHILE BAJAJ TEMPO LTD MUMBAI PUNE ROAD
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May 22, 2012 |
GULSHAN KUMAR SON OF SOM PRAKASH Vs. RAJAN DEEPAK HOSPITAL
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July 10, 2012 |
GURANNA Vs. JEETENDRA
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July 4, 2012 |
H C SAXENA SENIOR CITIZEN Vs. NEW INDIA ASSURANCE CO THROUGH ITS MANAGER
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January 3, 2012 |
H S FOOTWEAR Vs. NEW INDIA ASSURANCE CO LTD
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September 20, 2012 |
H.M. CONSTRUCTIONS Vs. KISHAN VITHAL RAO KULKARNI
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September 14, 2012 |
H.R. DHIMAN D-11, BHAGWATI GARDEN EXTN. 55-FOOT ROAD NEW DELHI-110059 Vs. THE MANAGER IDEA CELLULAR CO. LTD. A-30, MOHAN CO-OP. INDUSTRIAL ESTATE MATHURA ROAD NEW DELHI - 110044 (NOW SHIFTED TO A-68, SECTOR 64, NOIDA (U.P.)
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October 9, 2012 |
HAABIA ADVERTISING INDIA PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LTD REPRESENTED BY DIVISIONAL OFFICE II
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March 9, 2012 |
HALDA OFFICE SYSTEMS PVT LTD Vs. BAPUJI INSTITUTE OF ENGINEERING AND TECHNOLOGY SHAMANURU ROAD
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February 24, 2012 |
HANSHMUKH PATEL Vs. SUNIL KUMAR MAJHI
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October 18, 2012 |
HAR AUTO PVT LTD Vs. SEEDHI S/O ABDUL RAHIMEN AND ORS
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August 23, 2012 |
HARBANS SINGH S/O HAZARA SINGH Vs. CATHEY PACIFIC AIRWAYS
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July 16, 2012 |
HARI DEVELOPERS Vs. NIRMALA AND ORS
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November 26, 2012 |
HARI PRASAD KABRA Vs. DENA BANK
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July 13, 2012 |
HARIANANDAN PRASAD S/O LATE SRADHANANDAN PRASAD Vs. STATE BANK OF INDIA STATION BAZAR BRANCH
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May 31, 2012 |
HARISH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 4, 2012 |
HARISHANKAR SUKLA Vs. NEW INDIA ASSURANCE CO. LTD.
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January 24, 2012 |
HARNAM SINGH S/O SANTOKH SINGH Vs. SHALIMAR ESTATE PVT LTD CORPORATE OFFICE
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May 29, 2012 |
HARPREET KAUR Vs. FOREIGN HORIZONS (A UNIT OF T & A OVERSEAS CONSULTANTS PVT. LTD.) & ANR.
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August 17, 2012 |
HARSH AMIT KUMAR SHETH (MINOR) AND OTHERS Vs. SHETH HOSPITAL AND MATERNITY HOME AND OTHERS
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September 19, 2012 |
HARYANA AGRO INDUSTRIES CORPORATION LTD Vs. MAHENDER SINGH
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September 19, 2012 |
HARYANA HOUSING BOARD Vs. KAMAL SINGH
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September 18, 2012 |
HARYANA STATE CONSUMER DISPUTES REDRESSAL COMMISSION PANCHKULA Vs. KRISHAN DUTT SON OF SHRI ROSHAL LAL
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September 5, 2012 |
HARYANA STATE FEDERATION OF CONSUMERS CO-OP. WHOLESALE STORES LTD Vs. KHEM CHAND
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October 31, 2012 |
HARYANA STATE URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs. DEVESHWER KUMAR KAPILA S/O LATE A K KAPILA
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July 16, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHYAM SUNDER S/O MAHABIR PRASAD
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July 20, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BAL KISHAN GUPTA S/O SHRI KASHMIRI LAL
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July 10, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER PAUL
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October 1, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. LATA MITTAL
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October 12, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMLESH GOEL
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September 20, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. INDIRA W/O AMRISH KUMAR
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November 20, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AJIT RAJ MAHAJAN
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October 31, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TEJ REFRIGERATION INDUSTRIES
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September 3, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR
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April 12, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. URMIL GUPTA
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August 27, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA BHATIA
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November 29, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BIMLA DEVI
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May 25, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ASHA KAUR
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May 28, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAGMOHAN GUPTA
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January 17, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BAL KISHAN
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May 2, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Vs. NAURANG RAJ GOLPURIA
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September 7, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER Vs. RAMESH CHANDER KAPOOR
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May 16, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER BHIWANI HARYANA Vs. SAT PAL S/O. SHRI UTTAM CHAND COMMITTEE ROAD WARD NO. 10, TEHSIL BAWANI KHERA DISTRICT BHIWANI HARYANA
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October 5, 2012 |
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER HUDA Vs. SURESH SHARMA S/O GIANENDER SHARMA
|
May 16, 2012 |
HEAVEN DIAMONDS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
November 20, 2012 |
HEIR OF DECEASED SIDIKBHAI Vs. MANAGER AXIS (UTI) BANK
|
November 2, 2012 |
HIM BOARDS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
September 11, 2012 |
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. RAJ RANI GUPTA
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January 11, 2012 |
HIMACHAL PRADESH STATE FOREST CORPORATION LTD Vs. NATIONAL INSURANCE CO. LTD
|
April 24, 2012 |
HIMKASTH SALES DEPOT, NURPUR AND ORS Vs. BRANCH MANAGER AND ORS
|
October 10, 2012 |
HIMMAT GAS SERVICES Vs. KALA DEVI
|
May 21, 2012 |
HIND FREIGHT SERVICES PVT LTD Vs. ANKIT AGARWAL
|
August 29, 2012 |
HINDU COOPERATIVE BANK LTD. Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LTD
|
December 5, 2012 |
HINDUSTAN LEVER LTD Vs. MAHARAJ SINGH, NAI BASTI, TALAPUR AND ORS
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October 15, 2012 |
HINDUSTAN MOTORS LIMITED Vs. LALITA TEWARI
|
March 5, 2012 |
HINDUSTAN PETROLEUM CORPO LTD AND ORS Vs. VIJAYNAGAR GAS AGENCIES AND ORS
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September 28, 2012 |
HITACHI HOME & LIFE SOLUTIONS (INDIA) LTD Vs. ROOP CHAND
|
November 19, 2012 |
HONDA SIEL CARS INDIA LTD. & ANR. Vs. ABDUL K. RUBB
|
December 17, 2012 |
HOUSEFED PUNJAB SCO Vs. RAJEEV KUMAR
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January 3, 2012 |
HOUSING BOARD Vs. INDERJIT GARG
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February 29, 2012 |
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. & ANR. Vs. SURENDRA MOHAN ARORA
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August 14, 2012 |
HP COOP. SOCIETY SHIMLA HP Vs. GIAN CHAND KAPLISH
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April 3, 2012 |
HUBERT J. DSOUZA Vs. CORPORATION BANK
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May 8, 2012 |
HUDA Vs. SHAKUNTALA DEVI
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March 6, 2012 |
HUDA Vs. RAMANAND DHAKA
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December 11, 2012 |
HUDA Vs. SUNIL GUPTA
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September 17, 2012 |
HUDA Vs. SUNEJA AND SONS
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January 12, 2012 |
HUDA Vs. MAJOR K.L. MONGA
|
October 9, 2012 |
HUDA Vs. PROFESSOR SOM NATH PASRICHA
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August 1, 2012 |
HUDA THROUGH ITS ESTATE OFFICER BHIWANI Vs. RAM SINGH S/O SHRI RAM GOPAL
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May 22, 2012 |
I D KAUSHIK Vs. HEWO URBAN ESTATE AND TOWN AND COUNTRY
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August 29, 2012 |
ICI INDIA LIMITED Vs. SUNIL CHAWLA AND ORS
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September 26, 2012 |
ICICI BANK LTD Vs. SONNEGOWDA
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April 16, 2012 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. CHILAKAPATI SAI SUPRAJA
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September 17, 2012 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD Vs. BIMAL KANTA KHARAB W/O SH. DAYAL SINGH KHARAB
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December 5, 2012 |
IDEA CELLULAR LTD. PUNJAB CIRCLE Vs. HARJEET SINGH
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July 27, 2012 |
IFFCO TOKIO GENERAL INS CO LTD Vs. PRATIMA JHA R/O THESIL KAWARDHA DISTRICT KABIRDHAM
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April 27, 2012 |
IFFCO TOKIO GENERAL INS CO LTD Vs. K P PRAKASH
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February 22, 2012 |
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. MADANSINH GENAJI BHATI @ MADANJI GENAJI BHATI
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July 5, 2012 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. PRIME HEALTH CARE PRODUCTS
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April 25, 2012 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. GOKAK TEXTILES LTD
|
July 5, 2012 |
IFFCO TOKIO GENERAL INSURANCE CO LTD FAI BUILDING Vs. RAM GOPAL SONI S/O SHRI REJURAM SONI
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May 31, 2012 |
IND SWIFT LIMITED Vs. NEW INDIA ASSURANCE CO. LTD
|
September 17, 2012 |
INDERJEET AJMANI Vs. BRANCH MANAGER
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October 18, 2012 |
INDERJIT SINGH S/O NARINDER SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 19, 2012 |
INDIABULLS FINANCIAL SERVICES LTD Vs. VARGHESE SKARIA
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April 2, 2012 |
INDIAN OIL CORPORATION Vs. PYARE LAL
|
January 4, 2012 |
INDIAN OIL CORPORATION LTD. Vs. HANSMUKHBHAI M. PATEL & ORS.
|
August 13, 2012 |
INDIAN OVERSEAS BANK Vs. P.S. BAWA
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August 30, 2012 |
INDIAN SEAMLESS FINANCIAL SERVICES LTD Vs. RANJANA S PATEL
|
July 5, 2012 |
INDIANA AUDIO EQUIPMENT Vs. RAJ WADHAWAN
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November 26, 2012 |
INDIRA PRIYADARSHINI CO OPERATIVE HOUSING SOCIETY Vs. SUDHA K W/O KAMALANATHAN
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January 31, 2012 |
INDOLABS LTD. Vs. INLAND ROAD TRANSPORT PVT. LTD.
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November 26, 2012 |
INDRA GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 10, 2012 |
INDU KALRA Vs. ORPHIC RESORTS LTD
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July 18, 2012 |
INDU SHARMA Vs. GURVINDR SINGH ZEE STUDY POINT SCHOOL
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May 18, 2012 |
INDUSIND BANK LTD. & ANR. Vs. MILAN DUTTA
|
August 21, 2012 |
ISHRAT PARVEEN Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
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October 1, 2012 |
J GIRIJA W/O LAKSHMANNA HINDU Vs. P SATYANARAYANA S/O LAKSHMAIAH
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January 18, 2012 |
J. BHARDWAJ Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
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July 12, 2012 |
J.K. AGRI. GENETICS LIMITED Vs. JITENDER
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August 6, 2012 |
J.S. GLOBAL Vs. STATE BANK OF HYDERABAD
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November 27, 2012 |
JACOB PUNNEN Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 11, 2012 |
JAGADHARI WORKSHOP JAGADHARI DISTRICT YAMUNA NAGAR Vs. BIMLA DEVI AND ORS
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July 2, 2012 |
JAGANNATHA POULTRIES Vs. NEW INDIA ASSURANCE CO LTD
|
January 19, 2012 |
JAGDISH C DIGHE Vs. AJARA URBANCO-OP BANK LTD
|
April 17, 2012 |
JAGDISHBHAI M SNETH ALIAS SONI Vs. SURBHIH REALTORS INDIA PVT LTD
|
April 24, 2012 |
JAGJIT SINGH Vs. CHIEF ADMINISTRATOR
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August 13, 2012 |
JAGMOHAN SWAMIDAS CHANDRANI Vs. VIVEKTA DESIGNS
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July 19, 2012 |
JAGRUT NAGRIK Vs. CHAIRMAN GUJARAT HOUSING BOARD VIJAYNAGAR NR VADAJ
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March 9, 2012 |
JAGRUT NAGRIK AND ORS Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA AND ORS
|
September 11, 2012 |
JAHID KHAN Vs. ORIENTAL INSURANCE CO LTD
|
August 21, 2012 |
JAIN SURESH CHANDRA S/O JINWARDAS JAIN Vs. DEEPA HOUSE BUILDING CO OPERATIVE SOCIETY LTD
|
March 2, 2012 |
JAIPUR ONKARA TRANSPORT CORPORATION Vs. GAUTAM KANKARIYA
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May 15, 2012 |
JAIPUR VIDYUT VITRAN NIGAM Vs. RAM KARAN
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February 16, 2012 |
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. JAIRAM S/O KANHA RAM
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March 29, 2012 |
JAJULA VEERANJANEYULU Vs. STATE BANK OF INDIA
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November 22, 2012 |
JAJULA VEERANJANEYULU Vs. STATE BANK OF INDIA, REPRESENTED BY ITS BRANCH MANAGER
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December 22, 2012 |
JALGAON JANTA SAHAKARI BANK LTD. Vs. HRISHIKESH PRABHAKAR KULKARNI & ORS.
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August 21, 2012 |
JALILUDDIN Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
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September 7, 2012 |
JAMANLAL GOENKA COLLEGE AND HOSPITAL Vs. RAHUL PARAS MARU
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April 23, 2012 |
JANGAMGUNTA BALASUBRAMANIUM Vs. ATLURI RAVINDRANATH
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September 4, 2012 |
JANKALYAN GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. VINOD MOHITE S/O SADASHIV MOHITE
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July 4, 2012 |
JANNABAI RAMBHAU MORE Vs. NEW INDIA ASSURANCE CO. LTD
|
September 11, 2012 |
JAPJI KAUR CHEEMA Vs. ICICI HOME FINANCE CO. LTD
|
November 5, 2012 |
JASSI HOSPITAL AND HEART CARE CENTRE COLLEGE ROAD Vs. BHUPINDER SINGH BRAR
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January 4, 2012 |
JASWANT INDUSTRIES Vs. CHANDER PRAKASH DEWRA RESIDENT OF HOTEL RAWAT
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April 24, 2012 |
JAYANTILAL TRIKAMBHAI BRAHAMBHATT Vs. ABHINAV GOLD INTERNATIONAL MARKETING PVT. LTD
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September 19, 2012 |
JAYANTILAL TRIKAMBHAI BRAHAMBHATT Vs. ABHINAV GOLD INTERNATIONAL MARKETING PVT. LTD.
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September 18, 2012 |
JCB INDIA LTD Vs. MALLAPPA SANGAPPA MANTRI
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August 1, 2012 |
JOGINDER SINGH Vs. CHIEF ADMINISTRATOR
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August 17, 2012 |
JOGINDER SINGH Vs. NEW INDIA ASSURANCE CO. LTD
|
October 5, 2012 |
JUGAL KISHORE MITTAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 7, 2012 |
JYOTI SHARMA D/O SHRI RAMESH KUMAR SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER REWARI HARYANA
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April 27, 2012 |
K F PAUL AND FAMILY Vs. DATAMATICS FINANCE AND SERVICES LIMITED
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August 14, 2012 |
K N PAREEK Vs. UNION OF INDIA
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February 16, 2012 |
K RAJENDRAN Vs. PRINCIPAL CSI EWART MATRICULATION
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August 6, 2012 |
K SARAVANAN S/O S C KRISHNAN, AND ORS Vs. BALAJI ENGINEERING & ENTERPRISES, AND ORS
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October 3, 2012 |
K VASUDEVA RAO S/O LATE KRISHNA Vs. UNITED INDIA INSURANCE CO LTD
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March 6, 2012 |
K VENKATA RAO Vs. FEDERAL EXPRESS CORPORATION
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January 16, 2012 |
K YUSUF BASHA Vs. BHARATH EARTH MOVERS LTD
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May 29, 2012 |
K. KASI VISWESWAR RAO Vs. ANDHRA BANK
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July 26, 2012 |
K. MANI Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 3, 2012 |
K. PYDI NAIDU Vs. MADDI RAMANUJAYYA
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October 16, 2012 |
K. VENKAT RATNAM Vs. S.V.NAGESHWARA RAO
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October 4, 2012 |
K.B. SPORT WEAR GOODS WORLD WIDE Vs. NEW INDIA ASSURANCE CO. LTD.
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November 8, 2012 |
K.L.VIRMANI Vs. KRISHNA DHAR
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October 11, 2012 |
K.P. MOHAN Vs. CONCORDE MOTORS (INDIA) LIMITED
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December 3, 2012 |
KALI RAM GOYAL Vs. UNION BANK OF INDIA
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November 8, 2012 |
KALIKA CHOUBEY S/O RAM ADHAR CHOUBEY Vs. BRANCH MANAGER STATE BANK OF INDIA BHAGWANPUR
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July 2, 2012 |
KALPANA BEN Vs. KALPESH V. PARIK
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August 3, 2012 |
KAMAL & CO. Vs. HARI SINGH
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September 6, 2012 |
KAMALESH BANSAL Vs. SENIOR ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA CITY CENTRE
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July 3, 2012 |
KAMNA BAJPAI Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 31, 2012 |
KAMODA DEVI Vs. BRANACH MANAGER, LIFE INSURANCE CORPORATION OF INDIA LTD
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January 17, 2012 |
KANHELI MOR, ROHTAK DISTT. ROHTAK Vs. ANOOP SINGH
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August 16, 2012 |
KANPUR DEVELOPMENT AUTHORITY Vs. AJAY VERMA
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March 7, 2012 |
KANPUR DEVELOPMENT AUTHORITY Vs. NARESH KUMAR RAWAT
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November 23, 2012 |
KANPUR DEVELOPMENT AUTHORITY MOTIJHEEL KANPUR Vs. SHEO PRAKASH GUPTA S/O LATE NANHE LAL GUPTA
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May 29, 2012 |
KANTA LAMBA Vs. TANYA ASSET MANAGEMENT COMPANY
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November 30, 2012 |
KANWALJIT SINGH WALIA S/O SHRI BALBIR SINGH WALIA Vs. STANDARD CHARTERED BANK COLLECTION CENTRE
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March 21, 2012 |
KAPIL CHIT FUNDS PVT. LTD Vs. G. SURYANARAYANA
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May 25, 2012 |
KARAMVEER SINGH Vs. GARG NURSING HOME
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August 16, 2012 |
KARIMA MALIK D/O LATE SH BRIJ LAL Vs. PARAS BUILDERS THROUGH ITS PROPRIETOR PARAS PANDIT
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July 6, 2012 |
KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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November 21, 2012 |
KARNAVATI VINNERS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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September 3, 2012 |
KAULGUD CONSTRUCTIONS PVT LTD MALEKAR WADA Vs. STATE BANK OF INDIA
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March 14, 2012 |
KAUSHALENDRA KUMAR MISHRA Vs. ORIENTAL INSURANCE CO LTD
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February 16, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. DOMINIC JOSEPH
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January 5, 2012 |
KETAN CONSULTANTS PVT. LTD Vs. SURESH DATTARAYA NAMJOSHI
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May 22, 2012 |
KHALID Vs. SHOUKATHALI
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May 3, 2012 |
KHANPUR KALAN CO-OP TPT SOCIETY LTD Vs. ORIENTAL INSURANCE CO LTD
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November 20, 2012 |
KINGFISHER AIRLINES Vs. M L SUDHEEN
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February 27, 2012 |
KINGFISHER AIRLINES LIMITED Vs. LATA SIKRI
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October 11, 2012 |
KIRAN KRISHNA AGRO TECH. LTD. Vs. P.V. SHANTHA KUMARI
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April 26, 2012 |
KISAN Vs. ICICI BANK LTD
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November 27, 2012 |
KISHANLAL HIRALAL DARAK Vs. SECRETARY, RAOSAHEB
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October 17, 2012 |
KISHORE RAMCHANDRA BHIDE Vs. HABITAT INDIA AGRO DEVELOPMENT PVT LTD
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November 6, 2012 |
KISHORI LAL BABLANI Vs. ADITYA ENTERPRISE
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May 29, 2012 |
KOTAK MAHINDRA BANK LIMITED Vs. JUMMA KHAN
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July 26, 2012 |
KOTAK MAHINDRA BANK LTD Vs. R. SRINIVASAN
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May 1, 2012 |
KRAFTLAND Vs. UNITED AIRLINES
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August 7, 2012 |
KRISHAN KUMAR Vs. SUB-DIVISIONAL OFFICER
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October 12, 2012 |
KRISHAN LAL BATRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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December 5, 2012 |
KRISHAN LAL KALRA Vs. HARYANA URBAN DEVELOPMENT
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November 22, 2012 |
KRISHAN LAL S/O SHRI FAQUIR CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
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July 3, 2012 |
KRISHI PRAGATI Vs. MD HAZAR UL ISLAM
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August 7, 2012 |
KRISHNA AUTO SALES HEAD OFFICE CUM MAIN SHOWROOM Vs. NEW INDIA ASSURANCE CO LTD
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April 25, 2012 |
KRISHNA INSTITUTE OF EDUCATION & TECHNOLOGY Vs. RAVNEET KAUR
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October 12, 2012 |
KRISHNA PABREJA Vs. UCO BANK
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September 24, 2012 |
KRISHNA SATISH SINGH Vs. VANDITA TRIVEDI
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October 17, 2012 |
KRISHNA SHARMA Vs. BABULAL PANDEY
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January 11, 2012 |
KSRTC Vs. MANIAMMA
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August 24, 2012 |
KU. FARAH FAROOQUI Vs. MODERN MEDICAL INSTITUTE & ANR.
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October 8, 2012 |
KU. JAI D/O DEEPAK PATIL Vs. REGIONAL OFFICER
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October 15, 2012 |
KUMARI FEMY Vs. KAVITHA. V.K
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December 13, 2012 |
KUMARI NAMRATA SINGH Vs. MANAGER INDUS
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August 6, 2012 |
KUSUM DEVI Vs. CHIEF MANAGER STATE BANK OF INDIA
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October 29, 2012 |
KUSUM DEVI Vs. STATE BANK OF INDIA
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September 17, 2012 |
KUSUM DEVI W/O LATE SUNIL SINGH Vs. CHIEF MANAGER, STATE BANK OF INDIA
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October 17, 2012 |
KUWAIT AIRWAYS CORPORATION Vs. SUSHMA KASHYAP
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May 28, 2012 |
LAC O YELLA REDDY Vs. NARNE ESTATES PRIVATE LIMITED
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April 24, 2012 |
LACHHMAN DASS ALIAS LACHHMAN RAM Vs. JOGINDER SINGH MISTRY
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July 2, 2012 |
LAKSHMI COTSYN LIMITED Vs. ROLL CON ENGINEERS
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January 18, 2012 |
LAKSHMI SARASWATHI APARTMENTS Vs. G. SHIVA NARAYANA
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October 16, 2012 |
LATE VASUDEO VALECHA Vs. NATIONAL BUILDING CORPORATION
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July 6, 2012 |
LAXMAN DASS BANSAL Vs. EXECUTIVE ENGINEER (OP) DIVISION DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD
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January 3, 2012 |
LAXMI DEVI KAKHANI Vs. ORIENTAL INSURANCE COMPANY LTD
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October 11, 2012 |
LAXMIBAUG SAHAKARI PATPEDHI MARYADIT Vs. PANDHARINATH NATHU TAMBE
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May 14, 2012 |
LEELA DEVI Vs. SHATRUGHAN RAM
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August 24, 2012 |
LG ELECTRONICS (INDIA) PRIVATE LIMITED Vs. S.C. SHARMA
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July 10, 2012 |
LIC HOUSING FINANCE LTD Vs. RAJEEV RASTOGI S/O SHRI R S RASTOGI
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July 10, 2012 |
LIC OF INDIA Vs. SHAKUNTALA
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October 11, 2012 |
LIC OF INDIA Vs. RUKMA
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March 1, 2012 |
LIC OF INDIA Vs. N PNAGARATHNA
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March 14, 2012 |
LIC OF INDIA Vs. YOGENDER MITTAL
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May 2, 2012 |
LIC OF INDIA Vs. ANUPAMA
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April 17, 2012 |
LIC OF INDIA BRANCH OFFICE GARSHANKAR Vs. KRISHNA DEVI W/O LATE SH SOMNATH
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July 10, 2012 |
LIC OF INDIA DIVISIONAL MANAGER Vs. VIDYA DEVI W/O LATE SHYOPAT RAM
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July 16, 2012 |
LIC OF INDIA, PENSION & GROUP INSURANCE SCHEME DEPARTMENT Vs. KRISHNA DHAR
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October 11, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VINOD KUMAR GUPTA
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May 16, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NASEEM BANO
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May 23, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. GURINDER KAUR
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July 10, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJANA ANILRAO DHANDOLE
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August 1, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JADHAV VIJAYALAKSHMI AND ANR
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November 9, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. C.P. SINHA
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November 27, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MALA GOYAL
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September 10, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PARAS RAM SETHI
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July 18, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUREKHA SHANKAR JADHAV
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July 31, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
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August 1, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NARENDER SINGH S/O HAZARI LAL
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July 2, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. M DHANALAKSHMI W/O LATE SHRI BHAGIRATH MAL
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February 24, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MANDAVA GEETHA
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August 23, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. GURUBALAPPA MALLIKARJUN UMRANI
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August 16, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. LAKSHMAMMA
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February 10, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA WALIA
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March 27, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDESH
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February 27, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KUSUM PATRO
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March 19, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KAUSHILYA
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October 4, 2012 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PRIYA SHARMA
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November 2, 2012 |
LIFE INSURANCE CORPORATION OF INDIA "JEEVAN JYOTHI 7-6-198, BIMA MARG JAGITYALANDHRA PRADESH THROUGH ITS BRANCH MANAGER Vs. MITTAPALLY JALA W/O MITTAPALLY LAXMINARAYANA AND ORS.
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October 1, 2012 |
LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE KARNAL Vs. ANAND KUMAR S/O LATE BHAGWAN SINGH
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January 13, 2012 |
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. RAJ NANDAN JHA
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August 13, 2012 |
LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY ITS BRANCH MANAGER Vs. RUPALI MONDAL WIFE OF GANESH CHANDRA MONDAL
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May 22, 2012 |
LIPINA DAS Vs. URBAN CO OPERATIVE BANK LTD
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May 30, 2012 |
LOKESH PARASHAR ADVOCATE Vs. IDEA CELLULAR LTD
|
April 20, 2012 |
LONGOWAL SPINNING MILLS PVT.LTD Vs. NEW INDIA ASSURANCE CO.LTD
|
November 7, 2012 |
LORD SHIVA CO-OPERATIVE GROUP HOUSING SOCIETY Vs. CAPTAIN VISHNU BHAGWAN SHARMA
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February 28, 2012 |
LT. COL. MANGAL SINGH NAGAL Vs. HUDA & ANR.
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September 6, 2012 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAM BABU MEHROTRA
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November 19, 2012 |
LUDHIANA IMPROVEMENT TRUST LUDHIANA Vs. NIRMALJIT KAUR
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January 3, 2012 |
LUDHIANA IMPROVEMENT TRUST LUDHIANA THROUGH ITS CHAIRMAN Vs. NIRMALJIT KAUR D/O S NARINDER SINGH
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May 28, 2012 |
LUFTHANSA GERMAN AIRLINES Vs. R BHASKARAN
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July 26, 2012 |
LUFTHANSA GERMAN AIRLINES Vs. SUNIL KOTHARI
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November 22, 2012 |
M L AGRAWAL SON OF LATE PYARE LAL Vs. REGIONAL MANAGER AND ADMINISTRATOR UTI INVESTMENT SERVICES LTD
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January 4, 2012 |
M LAKSHMA REDDY Vs. M/S VISHNU HOMES AND BUILDERS AND DEVELOPERS
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August 13, 2012 |
M O H LEATHERS REPRESENTED BY ITS MANAGING PARTNER ZEENATH IQBAL Vs. UNITED COMMERCIAL BANK REPRESENTED BY ITS CHIEF MANAGER
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March 30, 2012 |
M P HOUSING BOARD THROUGH ITS ESTATE OFFICER Vs. SUDHIR MISHRA S/O R P MISHRA
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July 18, 2012 |
M PERUMAL S/O MUTHU KARUPPAN Vs. SALEM POLY CLINIC REP BY K N RAO
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July 18, 2012 |
M SATYA PRABHAKARA RAO Vs. VICE CHAIRMAN AND MANAGING
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April 12, 2012 |
M SRINIVAS Vs. B M DAYA SHANKAR
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February 22, 2012 |
M. BHASKAR Vs. KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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October 31, 2012 |
M. I. PLYWOOD INDUSTRIES Vs. SENIOR BRANCH MANAGER CANARA BANK
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December 5, 2012 |
M.P. HOUSING BOARD & ANR. Vs. RAKESH KUMAR AVASTHI & ANR.
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August 17, 2012 |
M/S ARIHANT BUILDERS Vs. GAURAV ANAND CO-OP. HOUSING SOCIETY LTD
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October 9, 2012 |
M/S DAMODAR GAS SERVICE Vs. ORIENTAL INSURANCE CO LTD
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July 18, 2012 |
M/S IDBI BANK LTD Vs. HASH CHAND JAIN
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October 15, 2012 |
M/S KUONI TRAVEL (INDIA) PVT LTD Vs. ARUN SINHA
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January 23, 2012 |
M/S M.J.M. PROPERTIES Vs. KUMARESH MAJUMDAR
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October 15, 2012 |
M/S MAGMA LEASING LIMITED Vs. BHARAT SINGH
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August 9, 2012 |
M/S MARUTI COUNTRYWIDE AUTO FINANCE SERVICES PVT. LTD Vs. RAJ RANI AGARWAL
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October 11, 2012 |
M/S RAJESH BRICK FIELD Vs. RAM NARESH
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October 3, 2012 |
M/S STERLING ESTATES AND PROPERTIES LTD Vs. G. KESHAV RAJ PRESS PHOTOGRAPHER
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September 6, 2012 |
M/S SUN PHARMACEUTICAL INDUSTRIES LTD Vs. MANAGING DIRECTOR
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October 1, 2012 |
M/S. A.G. DEVELOPERS Vs. AMAR KUMAR CHABRA
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October 12, 2012 |
M/S. CITIMAKE BUILDERS PVT. LTD Vs. SAMATA SAHAKARI BANK LTD
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October 16, 2012 |
M/S. JINDAL PHOTO FILMS LTD Vs. M/S. NAVRANG ROADWAYS
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October 3, 2012 |
M/S. KAPIL CHIT FUNDS PVT LTD. Vs. B.K. UDAY SANYASI RAO
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December 17, 2012 |
M/S. SAFE HOME DEVELOPERS AND CONTRACTORS Vs. SAMATA SAHAKARI BANK LTD
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October 16, 2012 |
M/S. SYDNEY & LYDON REALTORS & ASSOCIATES Vs. M/S. GOA MOTORS PVT. LTD.
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September 25, 2012 |
MAA CHAMUNDA COLD STORAGE Vs. HARINARAYAN S/O SHIVNARAYAN
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November 7, 2012 |
MADAN LAL ARORA Vs. DHARAMPAL
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August 8, 2012 |
MADHU RATHOUR Vs. SOUTH DELHI UNIVERSITY TEACHERS
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October 16, 2012 |
MAGMA FINCORP LTD Vs. SUBHANKAR SINGH
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July 13, 2012 |
MAGMA LEASING LIMITED Vs. BHARAT SINGH
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August 13, 2012 |
MAGNA NAND S/O LATE SH CHANDER DUTT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ESTATE OFFICER
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July 2, 2012 |
MAHABIR Vs. C D SHARMA
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April 19, 2012 |
MAHARASHTRA STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. HABITAT INDIA AGRO DEVELOPMENT PVT LTD
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November 6, 2012 |
MAHESH MITTAL Vs. UNITED INDIA INSURANCE CO. LTD
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May 22, 2012 |
MAHIMA REAL ESTATE (P) LTD Vs. RADHEYSHYAM SHARMA
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February 2, 2012 |
MAHINDER BANSAL Vs. SDO, CITY SUB DIVISION
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September 3, 2012 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. BIPRA CHARAN PRADHAN
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August 7, 2012 |
MAHINDRA HOLIDAYS & RESORTS INDIA LTD Vs. VASANTKUMAR H. KHANDELWAL
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September 18, 2012 |
MAHYCO MONSANTO BIO TECH INDIA LTD Vs. DODDABASAPPA
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April 10, 2012 |
MAHYCO SEEDS LTD Vs. SHARAD MOTIRAO KANKALE
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March 23, 2012 |
MAHYCO VEGETABLE SEEDS LTD Vs. G SREENIVASA REDDY
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March 20, 2012 |
MALKIAT KAUR W/O FAQIR SINGH Vs. LIC OF INDIA DIVISIONAL OFFICE MODEL TOWN ROAD
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May 23, 2012 |
MALNAD HOSPITAL AND INSTITUTE OF ONCOLOGY Vs. H C ERANNA SON OF LATE H B CHANDRAPPA HOSUR
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July 3, 2012 |
MANAGER CAUVERY KALPATHARU Vs. Y R CHANDRA MURTHY
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August 22, 2012 |
MANAGING DIRECTOR AJEET SEEDS LTD , AND ORS Vs. K RANGA REDDY, S/O K SUNKI REDDY, AND ORS
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August 8, 2012 |
MANAGING DIRECTOR DHARMAPURI DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. SPECIAL OFFICER/JOINT REGISTRAR
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July 12, 2012 |
MANAGING DIRECTOR KIRAN KRISHNA AGRO TECH LTD SITARAMADARA Vs. P V SHANTHA KUMARI R/O JOURNALIST COLONY
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April 26, 2012 |
MANEK NAUSHIR TADIWALA Vs. UNITED INDIA INSURANCE CO LTD
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July 9, 2012 |
MANJIT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
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October 5, 2012 |
MANJU SHARMA @ MAMTA BHARDWAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 1, 2012 |
MANJULA DAS Vs. ASHOK LEYLAND FINANCE LTD
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July 9, 2012 |
MANOJ KUMAR SINGH Vs. SECRETARY, DEPARTMENT OF POST AND TELEGRAPH
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July 27, 2012 |
MANOJ SARAF Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 30, 2012 |
MAQBOOL ALAM ANSARI Vs. M S K MAPARA PROPRIETOR PIONEER BUILDERS
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February 9, 2012 |
MARUTHI SUZUKI INDIA LTD Vs. VETTOOR R JAYAPRAKASH S/O LATE RAMAKRISHNAN AND ORS
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July 26, 2012 |
MARUTI SUZUKI (INDIA) LTD Vs. ASHU BAJAJ
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July 17, 2012 |
MARUTI SUZUKI INDIA LTD. Vs. B.P. GAYATHRI
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August 7, 2012 |
MARUTI UDYOG LIMITED Vs. R SACHDEV
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August 6, 2012 |
MASTER PURUSHOTTAM Vs. APOLLO CHILDRENS HEART HOSPITAL
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December 3, 2012 |
MATA GUJRI COLLEGE Vs. RITIKA SHARMA, JAGVIR SINGH AND BIKRAM SINGH
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November 1, 2012 |
MCS COMPUTER SERVICES P LTD Vs. ALLENA AUTO INDUSTRIES PVT LTD
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March 14, 2012 |
MEENA DEVI Vs. NEW INDIA ASSURANCE CO. LTD
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March 22, 2012 |
MEENU AGGARWAL Vs. JMD PROMOTERS LTD
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February 14, 2012 |
MEERUT DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR SOOD
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September 3, 2012 |
MEHERNOSH KERSI KHAMBATTA Vs. VENKATRAMA NURSING HOME
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December 6, 2012 |
MEHTA BUILD CON LTD Vs. KANTA RANI
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January 6, 2012 |
MEMBERS OF THE ATULRAJ Vs. RAJUL R SHAH
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September 6, 2012 |
MERLIN PROJECTS LTD & ANR Vs. PANDAV ROY & ANR
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May 29, 2012 |
MERRIDIAN PROMOTERS PVT LTD Vs. HARISH NARAYAN RAGHANI
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September 5, 2012 |
MET LIFE INDIA INSURANCE COMPANY LIMITED Vs. ALTURI SRI VENKATESWARA RAO
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October 5, 2012 |
MET LIFE INDIA INSURANCE COMPANY LTD Vs. ADDANKI SATYANARAYANA
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July 12, 2012 |
MILROC DEVELOPMENT CO Vs. ANTONIETA RIBEIRO DE SOUZA
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November 1, 2012 |
MINOR HARSH AMIT KUMAR SHETH AND ORS Vs. SHETH HOSPITAL AND MATERNITY HOME AND ORS
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September 19, 2012 |
MINOR NISHA @ PINKI KUTARMAL SONI AND ORS. Vs. SURESH MADAN PATEL (DR.)
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October 29, 2012 |
MITTHOOLAL PRAJAPATI FARMER S/O SHRI SATAI PRAJAPATI Vs. NATIONAL INSURANCE CO LTD THROUGH REGIONAL MANAGER
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March 2, 2012 |
MOHAL LAL S/O SH CHOKA KATARA Vs. NEW INDIA INSURANCE CO LTD
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July 31, 2012 |
MOHAMED YASUF S/O LATE K AHAMED SAB Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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November 21, 2012 |
MOHAN LAL Vs. NATIONAL INSURANCE CO LTD
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March 29, 2012 |
MOHAN LAL BENAL Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD
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October 16, 2012 |
MOHAN SINGH Vs. NATIONAL INSURANCE CO LTD
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August 14, 2012 |
MOHINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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April 30, 2012 |
MOOL CHAND KHAIRATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. NARESH KUMAR SHARMA
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December 3, 2012 |
MOTISONS SECURITIES PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
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February 1, 2012 |
MUDIPALLI ELLAPPA RAVI Vs. ROYAL SUNDARAM ALLIANZ INSURANCE COMPANY LTD
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September 6, 2012 |
MUNDI CO-OPERATIVE HOUSING BUILDING SOCIETY LTD Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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March 14, 2012 |
MUSHTAQ MOHD. Vs. NATIONAL INSURANCE COMPANY LTD
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November 6, 2012 |
N.P. MAHADEVAN Vs. CENTRAL BANK OF INDIA
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September 13, 2012 |
N.V. BUILDERS AND DEVELOPERS Vs. R.G. SAATPUTE (DR.) & ORS.
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September 7, 2012 |
N.Y. THAJUDHEEN Vs. K.J. MARBLES
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February 23, 2012 |
NAGPUR GOLDEN TRANSPORT CO LTD Vs. VISHWABHARTI STORE
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May 25, 2012 |
NAKUL Vs. LIC OF INDIA
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January 11, 2012 |
NANDINI BHAJIPALA VA FALFALAWAL UTPADAK SAHAKARI SANGH MARYADIT Vs. UNITED INDIA INSURANCE CO. LTD
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November 20, 2012 |
NARANGIBEN SUBODHCHANDRA SHAH Vs. GUJARAT RESEARCH AND MEDICAL INSTITUTE
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July 4, 2012 |
NARAYAN MURTY Vs. CHRISTIAN HOSPITAL FOR WOMEN AND CHILDREN
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April 26, 2012 |
NARAYANA EDUCATIONAL INSTITUTION Vs. T.R. ANJANEYULU
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September 7, 2012 |
NARAYANA IIT ACADEMY Vs. ATISHYA JAIN S/O SHRI ASHWANI JAIN
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February 14, 2012 |
NARENDRA K SODHI Vs. NANDINI N JADHAV
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April 16, 2012 |
NARENDRA KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO. LTD
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July 11, 2012 |
NARESH KUMAR Vs. RELIANCE GENERAL INSURANCE CO. LTD
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October 10, 2012 |
NARESH KUMAR SANDESHKUMAR Vs. UNITED INDIA INSURANCE CO LTD
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March 29, 2012 |
NARINDER KAUR Vs. LIC OF INDIA
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May 24, 2012 |
NARINDER SINGH, SUKHDEV SINGH BOTH SONS OF SHRI JEET SINGH Vs. J M MOTORS AND ORS
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September 18, 2012 |
NARNE ESTATES PVT LTD Vs. D ARUN KUMAR
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August 3, 2012 |
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. R K AGARWAL
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May 2, 2012 |
NATIONAL CONTROLLING EQUIPMENT INDUSTRIES Vs. NATIONAL INSURANCE CO. LTD
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November 5, 2012 |
NATIONAL INSURANCE CO LTD Vs. KASHMIRI
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October 18, 2012 |
NATIONAL INSURANCE CO LTD Vs. THEEGALA LAXMI
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January 27, 2012 |
NATIONAL INSURANCE CO LTD Vs. SOMA DEVI
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March 2, 2012 |
NATIONAL INSURANCE CO LTD Vs. VASUNDHARA SALES PVT LTD
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March 30, 2012 |
NATIONAL INSURANCE CO LTD Vs. SHIV SHANKAR SONI S/O SHRI RAM PRASAD SONI
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May 7, 2012 |
NATIONAL INSURANCE CO LTD Vs. M JAYAKARA
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July 27, 2012 |
NATIONAL INSURANCE CO LTD Vs. GIRIN R SHAH
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July 5, 2012 |
NATIONAL INSURANCE CO LTD Vs. SINGARENI COLLIERIES CO LTD
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October 31, 2012 |
NATIONAL INSURANCE CO. LTD Vs. SUBHASH CHANDER
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October 1, 2012 |
NATIONAL INSURANCE CO. LTD Vs. BELA MAHAJAN
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November 23, 2012 |
NATIONAL INSURANCE CO. LTD Vs. GIRIRAJ PROTEINS
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September 3, 2012 |
NATIONAL INSURANCE CO. LTD Vs. AJAY INDUSTRIAL CORPORATION, PRECISION PIPES AND PROFILES
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December 5, 2012 |
NATIONAL INSURANCE CO. LTD Vs. JYOTHI TOBACCO TRADERS
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September 18, 2012 |
NATIONAL INSURANCE CO. LTD. Vs. SHIV SHANKAR SONI
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May 1, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. D A V P G COLLEGE
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January 10, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. S VENKATA LAKASHMAMMA
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October 16, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BACHINA SREENIVASULU
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September 7, 2012 |
NATIONAL INSURANCE COMPANY LIMITED THROUGH ASSISTANT MANAGER Vs. HARI CHAND S/O NANT RAM
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January 4, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR GUPTA
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February 28, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. MOHD ISHAQ
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February 28, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. MAYUR RAJ SINGH
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October 1, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. S AMIRTHARAJ
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July 26, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. NATURAL & ESSENTIAL OILS PVT LTD
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July 23, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. N K FINANCIERS & ANR
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February 13, 2012 |
NATIONAL INSURANCE COMPANY LTD CUTTACK DIVISIONAL OFFICE Vs. BISWANATH TRADERS
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January 31, 2012 |
NATIONAL SECURITIES DEPOSITORY LTD Vs. SHIVARAJ R NELIVIGI
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January 5, 2012 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. PUNJAB & SIND BANK
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September 4, 2012 |
NAVJIVAN ROLLER FLOUR AND PULSE MILLS LTD Vs. NATIONAL INSURANCE COMPANY LTD
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July 9, 2012 |
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July 12, 2012 |
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November 28, 2012 |
RAVINDER KUMAR Vs. STATE BANK OF PATIALA
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May 22, 2012 |
RAVINDRA BANDAPPA TUNDALWAR Vs. DIVISIONAL MANAGER
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August 29, 2012 |
RAVINDRA NAGAR Vs. UJJAIN DEVELOPMENT AUTHORITY
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April 23, 2012 |
RCI INDIA PVT LTD Vs. PARTHASARTHY S/O LATE SRI C RAMACHANDRA
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January 11, 2012 |
REGIONAL MANAGER AIR INDIA Vs. TARUN SETH
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May 1, 2012 |
REGIONAL MANAGER C-2 SCOOTER INDIA LTD Vs. MOMNA GAURI
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April 4, 2012 |
REGISTRAR OF MANIPAL Vs. SUSHITH
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December 6, 2012 |
REGISTRAR, GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. RAJESH SHARMA AND ORS
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February 16, 2012 |
REKHA JAIN Vs. NATIONAL INSURANCE CO. LTD
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May 17, 2012 |
RELIANCE GENERAL INSURANCE CO LTD Vs. SAKORBA HETUBHA JADEJA
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August 27, 2012 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SHREE CONSTRUCTION
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July 13, 2012 |
RICHA & CO Vs. DLF UNIVERSAL LTD
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October 1, 2012 |
RIMWEA CAREER FORUM LIMITED Vs. PALWINDER KAUR
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October 3, 2012 |
RITABEN G. MODI Vs. LIC OF INDIA
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July 17, 2012 |
ROSHAN LAL SAROHA Vs. ORIENTAL INSURANCE CO LTD
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December 13, 2012 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD CORPORATE CLAIMS Vs. SHRIPANT MOTORS
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April 16, 2012 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. SANJU DONGRE
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January 13, 2012 |
S C MATHUR Vs. DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SCIENCES ANSARI NAGAR
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May 9, 2012 |
S GIRIJA Vs. A TULASI
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September 11, 2012 |
S J NARAYANA SWAMY Vs. COMMISSIONER, MYSORE URBAN DEVELOPMENT
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November 20, 2012 |
S K JAIN R/O SPANDAN CARE Vs. SAHVEER SINGH S/O SHRI DARSHAN SINGH
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March 20, 2012 |
S MUTHUKUMARAN Vs. ASHOK JAIN PROP M/S SRINIVASA TRANSPORT CORPORATION
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August 27, 2012 |
S P RAJAN SON OF V S SUBRAMANIAN Vs. CSI DIOCESAN COUNCIL
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May 28, 2012 |
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July 6, 2012 |
S R SUNDARAM Vs. ASSTT GENERAL MANAGER STATE BANK OF INDIA
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July 10, 2012 |
S. PARAMESHWAR Vs. CHIEF POST MASTER
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October 10, 2012 |
S. THANASEKARAN Vs. CITY & INDUSTRIAL DEVELOPMENT CORPORATION
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October 10, 2012 |
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November 21, 2012 |
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October 1, 2012 |
SABU ZACHARIA NAMBELIL HOUSE OLIYAPPURAM P O VADAKARA PAITTAKULAMKARA KOOTHATTUKULAM VILLAGE Vs. PRESIDENT CABLE TV CONSUMERS WELFARE ASSOCIATION KOOTHATTUKULAM
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May 11, 2012 |
SADANAND BAG S/O PRATIKSHA BAG Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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July 12, 2012 |
SADASHIV GOPINATH KIRAD Vs. SUMAN MOHAN THEKEDAR
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May 15, 2012 |
SAHA FINANCIAL SERVICES Vs. BIPRADAS MANDAL
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January 2, 2012 |
SAHARA INDIA Vs. REKHA DEY
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April 4, 2012 |
SAHARA INDIA LIFE INSURANCE CO. LTD. & ANR. Vs. HANSABEN DEEPAK KUMAR PANDYA
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September 3, 2012 |
SAHEED BHAGAT SINGH PUBLIC SCHOOL Vs. ANOOP SINGH
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August 16, 2012 |
SAHIL GARDEN CO-OP. H. SOCIETY LTD Vs. PARANJPE ESTATES & DEVELOPMENT COMPANY PVT. LTD
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July 4, 2012 |
SAI ARVIND PROPERTY DEVELOPERS Vs. KODURU SUBBA REDDY
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May 7, 2012 |
SAI HOSPITAL Vs. SHRIDHAR S. PARADKAR
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March 21, 2012 |
SAJJAN SACHDEVA Vs. PUNJAB STATE ELECTRICITY BOARD
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August 28, 2012 |
SALEESH K.S. Vs. UNITED INDIA INSURANCE CO. LTD.
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September 3, 2012 |
SANDHYA W/O LATE RATHNAKARA ACHARYA Vs. UNITED INDIA INSURANCE CO LTD
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May 30, 2012 |
SANGALI, MIRAJ & KUPWAD CITY CORPORATION Vs. GAJARABAI BALKRISHNA PARCHE
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March 30, 2012 |
SANJAY KUMAR JANGRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 18, 2012 |
SANJEEV Vs. PROPRIETOR HIMALAYA EQUIPMENTS SALE
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October 1, 2012 |
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August 21, 2012 |
SANJIVANI TRUST (REGD ) Vs. CHETAN SINGH AND ORS
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August 27, 2012 |
SANTI RANJAN CHATTERJEE Vs. ANUJ KUMAR RAY
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October 5, 2012 |
SANTOH GOYAL Vs. UNION OF INDIA
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July 9, 2012 |
SANTOKBA DURLABHJI MEMORIAL HOSPITAL Vs. BHANWAR LAL
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August 1, 2012 |
SANTOSH DEVI W/O JAIPRAKASH Vs. HYUNDAI SOUTH REGIONAL OFFICE
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May 21, 2012 |
SANTOSH S/O LILADHAR AHARWAR Vs. ICICI BANK LIMITED
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September 27, 2012 |
SAPIENT CORPORATION EMPLOYEES Vs. HDFC BANK LTD
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November 1, 2012 |
SAROJ KUMAR DWEDI Vs. JILA SHAKARI KENDRIYA BANK MYDT
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September 12, 2012 |
SARWINDER KUMAR GURBAKSH LOGISTIC INDIA H O VPO-HIRKE Vs. ACTION CONSTRUCTION EQUIPMENTS LTD
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March 14, 2012 |
SATISH GARG, S/O LATE SHRI NIRANJAN DAS GARG, AND ORS Vs. NETAFIM IRRIGATION INDIA PVT LTD , AND ORS
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October 3, 2012 |
SATISH KUMAR Vs. STATE BANK OF INDIA
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October 17, 2012 |
SATISH KUMAR GAJANAND GUPTA Vs. SRUSHTI SANGAM ENTERPRISES (INDIA) LTD
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July 3, 2012 |
SATYA PAL BHARTI Vs. CHAIRMAN
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September 27, 2012 |
SBI LIFE INSURANCE CO LTD Vs. KAMBALA SANDHYA
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July 25, 2012 |
SBI LIFE INSURANCE CO LTD Vs. KURSHEED JAHAN BEGUM W/O KHAJA ALIUDDIN
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July 16, 2012 |
SBI LIFE INSURANCE CO LTD Vs. BUTU HARIJAN
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January 9, 2012 |
SBI LIFE INSURANCE COMPANY LTD Vs. D LEELAVATHI
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January 20, 2012 |
SEBASTIAN M D S/O DEVASYA Vs. M J DEVADAS S/O JOSEPH
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July 13, 2012 |
SECRETARY MINISTRY OF COMMERCE GOVT OF INDIA Vs. VINOD AND COMPANY
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April 4, 2012 |
SEEMA DHAMIJA D/O VED PRAKASH DHAMIJA Vs. AIR FRANCE AIR LINE CO
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July 12, 2012 |
SEHDEV SINGH Vs. NEW INDIA ASSURANCE CO. LTD
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March 1, 2012 |
SELVI Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
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November 5, 2012 |
SENIOR BRANCH MANAGER VIJAYA BANK Vs. DWARKA NATH MUSKARA S/O LATE DEBAKINANDAN MUSKARA HOSPITAL ROAD
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March 29, 2012 |
SENIOR SUPDT. OF POST OFFICES Vs. SUBHADRA KUMARI
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October 8, 2012 |
SENIOR SUPERINTENDENT OF POST OFFICES Vs. C. SEKHARAN
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July 19, 2012 |
SH NISHITH KUMAR SHAH Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO LTD AND ORS
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August 16, 2012 |
SH. DINA NATH Vs. YAMUNANAGAR IMPROVEMENT TRUST
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December 7, 2012 |
SHAMBHU PASWAN Vs. SHRI KULDEEP CHANDRA BHASIN
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February 14, 2012 |
SHANKAR CHAKRAWARTI Vs. NEW INDIA ASSURANCE CO.LTD
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September 3, 2012 |
SHANKAR WOOLEN PVT. LTD Vs. NATIONAL INSURANCE CO. LTD
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October 15, 2012 |
SHANKERLAL L SACHDEV Vs. MANAGING DIRECTOR SKODA AUTO INDIA PVT LTD
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May 9, 2012 |
SHANMUGAM SRINIVASAN Vs. NATIONAL INSURANCE CO LTD
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September 5, 2012 |
SHANTA V GOWDA Vs. M/S KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCE
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September 11, 2012 |
SHANTI DEVI Vs. MANOJ SHARMA
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July 26, 2012 |
SHARDA KAURA Vs. DELHI DEVELOPMENT AUTHORITY
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July 30, 2012 |
SHARMA REALTY PVT LTD Vs. PAWAN KUMAR KAMLESH TRIPATHI
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August 3, 2012 |
SHARP BUSINESS SYSTEMS INDIA LTD Vs. GURU SEWAK SINGH HOODA
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April 17, 2012 |
SHASHI SEHGAL Vs. SUNIL KUMAR JINDAL
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September 17, 2012 |
SHASHI SHARMA Vs. LIC OF INDIA
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August 23, 2012 |
SHEO KUMAR SINGH S/O SHRI RAM BHAROSHA SINGH Vs. BRANCH MANAGER ASHOKA LEYLAND
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February 3, 2012 |
SHIV GARG Vs. LUFTHANSA GERMAN AIRLINES
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April 24, 2012 |
SHIV RAM GRAMODYOG SANSTHAN THROUGH ITS SECRETARY SHIVANANT AGRAHARI BASAIPUR Vs. UNITED INDIA INSURANCE CO LTD THORUGH ITS DIVISIONAL MANAGER DIVISIONAL OFFICE
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May 29, 2012 |
SHIVA GLASS WORKS CO. LTD Vs. NATIONAL INSURANCE CO. LTD
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December 5, 2012 |
SHIVAJI S/O KASHINATH TARSE Vs. RELIANCE GENERAL INSURANCE CO LTD
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July 23, 2012 |
SHIVALIK VIHAR SITES PVT. LTD Vs. GURCHARAN SINGH
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July 19, 2012 |
SHIVALIK VIHAR SITES PVT. LTD. & ORS. Vs. GURCHARAN SINGH
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July 9, 2012 |
SHIVDARSHAN BUILDERS & DEVELOPERS THROUGH ITS PARTNER SHRI SANJAY MADHUKARRAO MAHAKALKAR Vs. SANJIV
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January 25, 2012 |
SHRI PARTAP SINGH VERMA S/O LATE SH. H.L. VERMA 142, STATE BANK NAGAR PASCHIM VIHAR NEW DELHI Vs. LIC OF INDIA KASTURBA GANDHI MARG, NEW DELHI - 110001
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September 20, 2012 |
SHRI RISHABH ENTERPRISES Vs. NEETU DUTTA
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May 21, 2012 |
SHRIDHARKRUPA BUILDERS AND REALTORS PVT LTD AND ORS Vs. KAMAL SHRAWAN RAJGURU AND ORS
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September 20, 2012 |
SHRIKANT G MANTI Vs. PUNJAB NATIONAL BANK
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October 18, 2012 |
SHRIRAM CITY UNION FINANCE LIMITED Vs. MOHANAN C A
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August 13, 2012 |
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. CHAMAN LAL
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September 14, 2012 |
SHYAMAL GHOSH Vs. KHOKAN AUTO DISTRIBUTORS P LTD
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February 28, 2012 |
SILVIA APPAREL LTD. Vs. ALITALIA AIRLINES
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July 23, 2012 |
SINGHAL FINSTOCK (P) LTD Vs. JAYPEE INFRATECH LTD
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October 1, 2012 |
SIRAJ KHAN Vs. MAHINDRA FINANCE LTD
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July 3, 2012 |
SMITA MADHAV PATKI Vs. NATIONAL INSURANCE COMPANY LTD
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December 6, 2012 |
SMITA ROY Vs. EXCEL CONSTRUCTION BILASPUR
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February 14, 2012 |
SNEH LATA Vs. NATIONAL INSURANCE CO. LTD
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September 21, 2012 |
SOM PRAKASH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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December 4, 2012 |
SOURABH ARYA S/O SHRI SURESH ARYA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 12, 2012 |
SOUTH CENTRAL RAILWAY Vs. JAGANNATH MOHAN SHINDE
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April 11, 2012 |
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October 12, 2012 |
SR. SUPERINTENDENT OF POST OFFICES Vs. PUSHPENDRA SINGH
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October 15, 2012 |
SRI SURENDRA NATH PATRA Vs. EXECUTIVE ENGINEER ELECTRICAL GRIDCO CED NESCO JALESWAR ELECT DIVISION
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March 16, 2012 |
SRIPATHI U Vs. VICENT D€™ALMEIDA
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November 29, 2012 |
ST ANTHONY S SENIOR SECONDARY SCHOOL Vs. RICHA GUPTA (MINOR)
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November 1, 2012 |
ST. JOSEPH’S HOSPITAL Vs. JIMMY P. K
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October 5, 2012 |
ST. STEPHAN HOSPITAL Vs. SIYA RAM SAGAR
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November 6, 2012 |
STANDARD CHARTERED BANK Vs. NARAN BHAI SHAMJIBHAI BHANDARI
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December 10, 2012 |
STANDARD CHARTERED BANK 9 - 10, BAHADUR SHAH ZAFAR MARG NEW DELHI Vs. HIMANSHU SHARMA SON OF SHRI DINESH SHARMA RESIDENT OF 1-E-45, SUBHASH COLONY NEAR KHANDELWAL COLLEGE SHASTRI NAGAR, JAIPUR
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November 8, 2012 |
STATE BANK OF HYDERABAD KOPPAL BRANCH Vs. NIRMALA
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February 29, 2012 |
STATE BANK OF INDIA Vs. REVA ARORA
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April 2, 2012 |
STATE BANK OF INDIA Vs. GOOD EARTH SYNTHETICS
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May 4, 2012 |
STATE BANK OF INDIA Vs. SHAMBHU NARAIN SINHA
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May 29, 2012 |
STATE BANK OF INDIA Vs. JOICE JOHNY
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July 27, 2012 |
STATE BANK OF INDIA BALLYGUNGE BRANCH Vs. TAPASH KUMAR MAJUMDAR S/O LATE SUSHIL BANDHU MAJUMDAR
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July 2, 2012 |
STATE BANK OF INDIA CORPORATE OFFICE Vs. N K SHARMA
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January 4, 2012 |
STATE BANK OF INDIA THROUGH ITS CHIEF MANATGER MEHRAULI ROAD GURGAON Vs. KISHAN LAL KOHLI S/O SH H L KOHLI THROUGH HIS SPECIAL ATTORNEY
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May 11, 2012 |
STATE BANK OF MYSORE Vs. S K VIDYA
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August 27, 2012 |
STATE COMMISSION Vs. HUDA
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September 6, 2012 |
STATE COMMISSION, MADHYA PRADESH Vs. GARG NURSING HOME
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August 16, 2012 |
STATE OF KARNATAKA Vs. NATURE FENCE
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August 1, 2012 |
SUB DIVISIONAL OFFICER Vs. RAM SARAN
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December 7, 2012 |
SUB DIVISIONAL OFFICER Vs. GIAN BHARTI SIKSHA SAMITI
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December 3, 2012 |
SUB POST MASTER Vs. SANTOSH KAUR W/O LATE PARMINDER SINGH
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July 16, 2012 |
SUBASH TRADING COMPANY REPRESENTED BY ITS PROPRIETOR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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May 24, 2012 |
SUBHASH CHAND Vs. GURGAON GRAMIN BANK
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February 29, 2012 |
SUBODH KUMAR BAHETI Vs. DELHI DEVELOPMENT AUTHORITY
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October 29, 2012 |
SUDERSHANA DEVI, AJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 12, 2012 |
SUHAS G. RAHURKAR Vs. MRUNALINI R. HARIDSAS & ANR.
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August 16, 2012 |
SUKARAN KUMAR JAIN PROP NEW KAILASH JEWELLERY HOUSE Vs. ORIENTAL INSURANCE CO LTD
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January 10, 2012 |
SUKHBASI LAL BAJPAI AND ORS Vs. CHIEF SECRETARY (HOUSE), U P GOVERNMENT AND ORS
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August 13, 2012 |
SUKHBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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November 2, 2012 |
SUKHVINDER SINGH Vs. CLASSIC AUTOMOBILE
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November 6, 2012 |
SUMAN CHUGH Vs. NATIONAL INSURANCE CO. LTD
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October 15, 2012 |
SUMIT KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO. LTD
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January 17, 2012 |
SUNDARAM BNP PARIBAS Vs. CONSUMER GUIDANCE SOCIETY
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November 27, 2012 |
SUNEER PARAMBADAN Vs. UNITED INDIA INSURANCE COMPANY LTD
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August 1, 2012 |
SUNIL GAUTAM Vs. NATIONAL INSURANCE COMPANY LTD
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May 7, 2012 |
SUNIL J. VARMA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
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October 9, 2012 |
SUNIL KAURA Vs. UNITED INDIA INSURANCE CO. LTD.
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August 21, 2012 |
SUNIL KUMAR S/O LATE LAKHAN RAM Vs. B M SAHARA INDIA COMMERCIAL CORPORATION LTD
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July 11, 2012 |
SUNIL MANTRI REALITY LTD Vs. K. SREELATHA
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August 27, 2012 |
SUNIT ENTERPRISES Vs. MOHANLAL N JOGI
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October 8, 2012 |
SUPDT. OF POST OFFICE, BHANDUP, MUMBAI Vs. ASCHARYA LAL SADANA
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August 30, 2012 |
SUPERINTENDENT OF POST OFFICES Vs. SATYAJEET CHOUBEY
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July 26, 2012 |
SUPERINTENDENT OF POST OFFICES Vs. SH ATISH DAS
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August 22, 2012 |
SUPERINTENDENT OF POST OFFICES BANGALORE SOUTH DIVISION Vs. MANJIT KAUR SODHI
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April 13, 2012 |
SURENDRA KUMAR SAHOO Vs. BRANCH MANAGER, INDUSIND BANK LTD
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October 1, 2012 |
SURESH BHATIA Vs. PARMILA SHARMA W/O SUBHASH CHANDER S/O NARAIN DUTT SHARMA
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May 15, 2012 |
SURESH BHATIA Vs. ASHA RANI W/O SHRI RAJ KUMAR
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May 15, 2012 |
SURESH CHANDRA JAIN Vs. DEEPA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
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March 2, 2012 |
SURESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 12, 2012 |
SURESH KUMAR Vs. INDIAN FARMERS FERTILIZERS CO-OP LTD
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March 21, 2012 |
SURESH KUMAR Vs. NATIONAL INSURANCE COMPANY LTD
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November 5, 2012 |
SURESHA NANDA Vs. ANOOP KUMAR M S MCH UROLOGY CONSULTANT IN UROLOGY
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March 14, 2012 |
SURJIT J JAIN Vs. NEW INDIA ASSURANCE CO LTD
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May 8, 2012 |
SUSHIL KUMAR SRIVASTAVA Vs. LUCKNOW DEVELOPMENT AUTHORITY
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July 3, 2012 |
SWAGAT APPARELS Vs. NEW INDIA ASSURANCE CO LTD
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August 31, 2012 |
SWARANJEET KAUR W/O VIRSA SINGH Vs. AMAR SINGH
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November 9, 2012 |
SWASTIK ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD
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August 7, 2012 |
SWATI PRAKASH PATIL Vs. KIRAN RAJARAM VANASARE
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July 26, 2012 |
SWISS INTERNATIONAL AIR LINES LTD Vs. JITENDER MOHAN BHASIN
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May 29, 2012 |
T N DAS S/O SH KALYAN DAS R/O NAMNAKALA Vs. ORIENTAL INSURANCE CO LTD AND ORS
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September 7, 2012 |
T. JAYARAMAN S/O THANGARAJ Vs. K. LAKSHMI W/O CAUVERY
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December 5, 2012 |
T. ODELU Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 5, 2012 |
T.P. MOIDU Vs. ALAMBATH MEETHAL FOUZIA
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TAJ WATCH & CO Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD
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September 17, 2012 |
TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. G KESHAV RAJ
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September 6, 2012 |
TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. TEJESH N JAIN
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November 2, 2012 |
TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. BRANCH MANAGER
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November 5, 2012 |
TAPAN KUMAR GHOSH Vs. KRISHNA BUILDERS AND DEVELOPERS
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TARA CHAND VERMA Vs. NATIONAL INSURANCE CO LTD
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September 11, 2012 |
TARAMATI SADANAND PATHAK Vs. BANK OF INDIA THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR
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TARAMATI SADANAND PATHAK Vs. BANK OF INDIA AND ANR.
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February 20, 2012 |
TARUN INDUSTRIAL CORPORATION, Vs. NAVEEN AGGARWAL
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TATA AIG LIFE INSURANCE CO LTD Vs. ORISSA STATE CO-OPERATIVE BANK, AND ORS
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TATA ENGINEERING Vs. SURJIT KAUR
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October 18, 2012 |
TATA MOTORS LIMITED Vs. NAVIN NISHCHAL
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August 7, 2012 |
TATA MOTORS LIMITED THROUGH ITS REGIONAL MANAGER REGIONAL Vs. SUNIL KUMAR
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April 4, 2012 |
TATA MOTORS LTD Vs. ANURAG SEHGAL
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August 24, 2012 |
TECHNOLOGY COOPERATIVE Vs. B M DAS
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August 9, 2012 |
THE UNITED INDIA INSURANCE CO LTD BRANCH OFFICE CIVIL SADAR BAZAR MUZAFFAR NAGAR LINES Vs. M/S AKASH STEEL AND ALLOYS PVT LTD
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January 10, 2012 |
THIRUMAGAL MILLS LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
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April 16, 2012 |
TILAT CHAUDHRY Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
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November 9, 2012 |
TOMY PARATHATTIL Vs. EAPEN GEORGE PROPRIETOR, V.E.G. STRUCTURALS
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July 3, 2012 |
TONSE N M PAI DIRECTOR OF MANIPAL SOWBHAGYA NIDHI LTD Vs. ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION
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May 1, 2012 |
TORRENT CABLES LTD Vs. NEW INDIA ASSURANCE CO. LTD.
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July 13, 2012 |
TRADEX INDIA CORPORATION PVT LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 22, 2012 |
TRANSPORT CORPORATION OF INDIA Vs. HAWA SINGH MEEL
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September 12, 2012 |
TRIBENI COLD STORAGE PVT LTD Vs. NATIONAL INSURANCE CO LTD
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January 19, 2012 |
TUNI MOHARANA Vs. LIPIKA PATTASINGH
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November 22, 2012 |
TUSHAR DHANANJAY MANDLEKAR Vs. ABHAY KUMAR SINGH CEO
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April 10, 2012 |
U P COOPERATIVE FEDERATION LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
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U P POWER CORPORATION LTD Vs. RAM KISHAN RASTOGI
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UHBVNL Vs. RAM SARAN
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UJJAIN DEVELOPMENT AUTHORITY Vs. VARSHA
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UNION BANK OF INDIA Vs. MANOJ GUPTA
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March 27, 2012 |
UNION OF INDIA Vs. N NETHRAVATHI
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UNION OF INDIA Vs. SHAKUNTALA NAGESHWAR PATIL
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October 3, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. DIVISIONAL MANAGER THE UNITED INDIA INSURANCE CO LTD
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January 10, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. KANTA GUPTA
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February 14, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. BABA ELECTRICALS AND ELECTRONICS DHAR
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February 8, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. ANUMOLU RAMA KRISHAN
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May 10, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. PARAMJIT KUMAR
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October 12, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. GIRIRAJ PRASAD MEENA
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November 20, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. DURGA CARRIERS PVT. LTD
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November 7, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. MAHESH CHANDRA ARYA
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November 19, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. HUKAM SINGH
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May 9, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. RANDHAWA SINGH
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February 13, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. BINAKIYA
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February 17, 2012 |
UNITED INDIA INSURANCE CO. LTD Vs. RAVI GURUNG
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May 23, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. B.S. SHIVAPRASAD
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July 18, 2012 |
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October 4, 2012 |
UNITED INDIA INSURANCE COMPANY LTD.— Vs. RENUKA ANANDRAO JOGDANA
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November 29, 2012 |
UNITED PHOSPHORUS LIMITED UNIPHOS HOUSE Vs. RANBIR SINGH, SON OF PRAYAG SINGH
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May 28, 2012 |
UNIVERSAL POLY TECH Vs. UNITED INDIA INSURANCE CO LTD
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August 23, 2012 |
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August 6, 2012 |
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December 3, 2012 |
URBAN IMPROVEMENT TRUST AND ORS Vs. STAYAPAL BISHNOI SON OF SHRI RAMJAS BISHNOI AND ORS
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July 3, 2012 |
URMILLA DATTA Vs. MANORANJAN PANDA
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January 25, 2012 |
USHA SHARMA Vs. NEW INDIA ASSURANCE CO. LTD
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January 20, 2012 |
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. KIKAR SINGH
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March 14, 2012 |
UTTRANCHAL JAL VIDYUT NIGAM LTD Vs. NEW INDIA ASSURANCE COMPANY LTD HARDWAR THROUGH ITS DIVISIONAL MANAGER
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February 3, 2012 |
V BHASKAR REDDY Vs. NATIONAL INSURANCE CO LTD
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April 26, 2012 |
V NARAYANA Vs. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES
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July 10, 2012 |
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September 28, 2012 |
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July 24, 2012 |
V.K.SURI Vs. SUSHMA AGGARWAL
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September 13, 2012 |
V.V. SATYANARAYANA RAJU Vs. LIC OF INDIA
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August 31, 2012 |
VALDEVI TRADING CO. PVT. LTD. Vs. TRIMBAK SHRIPATRAO GHODAKE & ANR.
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August 28, 2012 |
VANDANA AGGARWAL Vs. MAHAGUN DEVELOPERS LTD
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September 11, 2012 |
VARALAKSHMI STARCH INDUSTRIES (P) LTD Vs. MAN ROLLO GENERATIONS INDIA (P) LTD
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December 3, 2012 |
VASANT SHANKAR TORASKAR Vs. SHREEJI BUILDERS
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April 23, 2012 |
VEENA DEVI Vs. NATIONAL INSURANCE CO LTD
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March 21, 2012 |
VEENA SINGHAL WIFE OF DR BRIJENDRA SINGHAL Vs. CHAIRMAN RAJASTHAN HOUSING BOARD BHAGWAN DAS ROAD JAIPUR
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May 10, 2012 |
VEERPRABHU MARKETING LIMITED Vs. BARDI LAL JAT
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September 13, 2012 |
VENUGOPAL Vs. R LAKSHMAN AND ORS
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September 27, 2012 |
VIDYA H KAKADE W/O HANUMANT KAKADE AND ORS Vs. ARJUN M DALVI AND ORS
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August 14, 2012 |
VIJAY BANSAL S/O SHRI AMAR NATH BANSAL Vs. HARAYANA URBAN DEVELOPMENT AUTHORITY
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July 10, 2012 |
VIJAY KUMAR JAIN Vs. UNION OF INDIA
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May 17, 2012 |
VIJAY KUMAR SON OF SH JASWANT RAI Vs. BRANCH MANAGER INDUSIND BANK
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February 15, 2012 |
VIJAY KUMAR SON OF SHRI RAJINDER Vs. REGIONAL OFFICE IGNOU KARNAL
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July 31, 2012 |
VIJAY RAJ Vs. NEW INDIA ASSURANCE CO LTD
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August 6, 2012 |
VIJAYA BANK Vs. MONEYCARE FINANZ LIMITED
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July 10, 2012 |
VIJAYA BANK Vs. NECTOR BEVERAGES PVT LTD
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February 29, 2012 |
VIJAYAN Vs. SAM SAHAYADAS
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September 11, 2012 |
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August 14, 2012 |
VIKAS B PATHARKAR Vs. ADITYA
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January 30, 2012 |
VINIT POONIA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
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February 22, 2012 |
VINIT POONIA S/O SH PARTAP SINGH POONIA Vs. NEW INDIA ASSURANCE CO LTD DIVISIONAL OFFICE
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February 16, 2012 |
VINOD KUMAR PATEL Vs. SAMBIT KUMAR DAS
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May 30, 2012 |
VINOD KUMAR TANWAR Vs. STANDARD CHARTERED BANK
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April 2, 2012 |
VINUBHAI J PATEL Vs. THAKKAR KALPESH KUMAR G
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January 18, 2012 |
VIRENDER KHULLAR PROPRIETOR Vs. AMERICAN CONSOLIDATION SERVICES LTD
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March 22, 2012 |
VIRENDER KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
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November 7, 2012 |
VIRENDRA SRIVASTAVA Vs. SURENDRA LAL SRIVASTAVA
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August 7, 2012 |
VISHNU PRASAD PASARI Vs. JAGDISH CHANDRA JAWLE
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May 15, 2012 |
VOLETI DURYODHUNUDU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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October 9, 2012 |
VRL LOGISTICS LIMITED Vs. M M GEARS PVT LTD
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July 18, 2012 |
WEST BENGAL STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. TAPASH KUMAR MAJUMDAR AND ORS
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July 2, 2012 |
WESTERN RAILWAY Vs. R.P. PAHWA
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May 14, 2012 |
WORLDWIDE IMMIGRATION CONSULTANCY Vs. AJAY PAL SINGH
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September 3, 2012 |
XEROX INDIA LTD AND ORS Vs. DALVEN PRINTERS AND ORS
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September 14, 2012 |
Y. VENKATESHWAR RAO Vs. IFFCO TOKIO GENERAL INSURANCE CO, LTD
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January 24, 2012 |