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AGGARWAL PACKERS AND MOVERS DRS TRANSPORT P LTD Vs. RENU SHARMA
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AMIT KUMAR Vs. NEW INDIA ASSURANCE COMPANY
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AMLINE TEXTILE PRIVATE LIMITED Vs. UNITED INDIA INSURANCE CO LTD
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ANANDAPPA Vs. REGIONAL MANAGER GEOJIT FINANCIAL SERVICES LIMITED
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January 17, 2011 |
KAMAL KISHORE Vs. ELECTRONICS CORPORATION OF INDIA LTD
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January 17, 2011 |
KANHIYA LAL PITTI Vs. NAVEEN JAIN
|
August 29, 2011 |
KANPUR KANTEWALA Vs. JAIRAM KUSHWAHA
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July 28, 2011 |
KANTI DEVI Vs. ORIENTAL INSURANCE CO LTD
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May 20, 2011 |
KAPILDEO SINGH Vs. SAGINA KHATOON
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July 6, 2011 |
KARNATAKA STATE AGRICULTURAL MARKETING BOARD Vs. HONNAPPA GOWDA
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July 12, 2011 |
KARNATAKA STATE INDUSTRIAL COOP BANK Vs. VIRUPAKSHAYYA CHANVEERAYYA
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January 3, 2011 |
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
|
November 30, 2011 |
KENDRA UPADYAYARA SANGHU Vs. SRI MARISWAMY
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November 23, 2011 |
KERALA STATE ELECTRICITY BOARD Vs. MATHEW SYRIAC
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January 27, 2011 |
KESHAV NATU MHATRE Vs. MANAGER NEW INDIA ASSURANCE CO LTD
|
August 2, 2011 |
KHAITAN ELECTRICALS LTD Vs. NATIONAL INSURANCE CO LTD
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November 23, 2011 |
KHETRA NANDA BEHERA AND ORS Vs. POST MASTER, SAHID NAGAR SUB POST OFFICE AND ORS
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April 1, 2011 |
KHIMJIBHAI AND SONS Vs. NEW INDIA ASSURANCE CO LTD
|
August 26, 2011 |
KIRAN RAI KHATRI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD
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January 21, 2011 |
KISAN SAHKARI CHINI MILLS LTD Vs. POST MASTER GENERAL BAREILLY DIVISION
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April 18, 2011 |
KISSAN ENTERPRISES Vs. ORIENTAL INSURANCE CO LTD
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September 8, 2011 |
KODAK INDIA PVT LTD Vs. DIGITAL SIGNAGE SYSTEMS P LTD
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May 6, 2011 |
KOTAK MAHINDRA BANK Vs. C H ABDULLAH KUNHI
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April 15, 2011 |
KOTAK MAHINDRA FINANCE LTD Vs. MANMOHAN AJUBHAI PATEL
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February 23, 2011 |
KULDIP RAJ KALIA Vs. PUNJAB NATIONAL BANK, B.O. G.T. ROAD, DASUYA
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March 28, 2011 |
KULDIP SINGH Vs. NORTHERN MINERALS LTD
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November 17, 2011 |
KUNAL SAHA Vs. SUKUMAR MUKHERJEE
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October 21, 2011 |
KUNDLIK GANPAT MOKAL Vs. JAYSHEEL CONSTRUCTION COMPANY
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July 25, 2011 |
KUSUM LATA JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 27, 2011 |
LAD KANWAR Vs. R M SINGHAVI
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March 9, 2011 |
LAFARGE AGGREGATES AND CONCRETE INDIA PVT LTD Vs. K C BHARDWAJ
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December 1, 2011 |
LAL CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 13, 2011 |
LALLAN KUMAR Vs. RATAN KUMAR MUKHERJEE
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May 19, 2011 |
LAXSHMI BAI Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
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August 5, 2011 |
LIBERTY LEATHER AND FOOTWEAR Vs. ORIENTAL INSURANCE CO LTD
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September 8, 2011 |
LIC OF INDIA Vs. PREMLATA AGGARWAL
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October 12, 2011 |
LIC OF INDIA Vs. RAJAN BEHAL
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September 26, 2011 |
LIC OF INDIA Vs. SUREKHA RAMESHRAO MANKAR
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November 3, 2011 |
LIC OF INDIA Vs. SHAKUNTALA DEVI
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November 15, 2011 |
LIC OF INDIA Vs. TARA CHAND
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September 30, 2011 |
LIC OF INDIA Vs. VIMLA VERMA
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August 2, 2011 |
LIFE INSURANCE CORPN OF INDIA Vs. ASHOK MANOCHA
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May 25, 2011 |
LIFE INSURANCE CORPN. OF INDIA Vs. FRANCIS ANTONY D’SOUZA
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September 19, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JAMUNA
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May 5, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. H KUDOUBUTHINE
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March 31, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. GOPAL SINGH
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January 28, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PATHIVADA MRUTYUNJAYA RAO
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October 21, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CHARANJIT KAUR
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October 14, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HEMI DEVI
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December 16, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SANJU KUMAR YADAV
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January 20, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ABDUL SALIM
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August 26, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SURJEET KAUR
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September 14, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHENDRA SINGH
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May 9, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJIT KAUR
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July 11, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAHIDA BEGUM
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July 6, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SATWANT KAUR SANDHU
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January 13, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RUPINDER KAUR
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January 18, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PRASHANT RAMLINGAN GURAV
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January 21, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SURAT MAL TAK
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January 10, 2011 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAM KUMAR GUPTA
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July 6, 2011 |
LUFTHANSA GERMAN AIRLINES Vs. MADAN MOHAN SETHI
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August 25, 2011 |
LUFTHANSA GERMAN AIRLINES Vs. MADAN MOHAN SETHI
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August 1, 2011 |
M F PAPERS LTD Vs. NATIONAL INSURANCE COMPANY LTD
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August 12, 2011 |
M KUMAR Vs. VIJAY KUMAR SRIVASTAVA
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January 13, 2011 |
M M SHAH CONSULTANTS LTD Vs. RAVIKUMAR BUDHARAJA
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July 26, 2011 |
M R THAVARE Vs. V S AMIN
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April 15, 2011 |
M V SRINIVASA RAO Vs. BESCOM
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February 2, 2011 |
M/S. SRI SRINIVASA CONSTRUCTIONS Vs. DHARMAPURI VENKATESHWAR RAO
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December 17, 2011 |
MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LIMITED Vs. HINDUSTAN KRISHI SEWA KENDRA
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September 7, 2011 |
MAGMA FINCORP LIMITED Vs. ARSHAD HUSSAIN
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February 8, 2011 |
MAGMA FINCORP LTD Vs. SAMARENDRA NATH ROY
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April 26, 2011 |
MAGMA LEASING LIMITED Vs. PRASAN MOHAPATRA
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May 31, 2011 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MARWADI RAJASTHAN EDUCATION SOCIETY
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July 13, 2011 |
MAHENDRA PANCHAL Vs. HEMABEN SANJEEVKUMAR KANODIYA
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July 29, 2011 |
MAHENDRA PANCHAL, ANAND HOSPITAL Vs. HEMABEN SANJEEVKUMAR KANODIYA
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July 28, 2011 |
MAHESWAR PATRA Vs. BLOCK DEVELOPMENT OFFICER
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August 9, 2011 |
MAHINDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 1, 2011 |
MAHINDRA AND MAHINDRA FINANCE CO LTD Vs. SANKATHA PRASAD
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October 20, 2011 |
MAHIPAL SINGH Vs. UNBVNL
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November 17, 2011 |
MAHIPAL SINGH Vs. S D O OP CITY S/DIVN
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December 17, 2011 |
MAHYCO SEEDS LTD Vs. G VENKATA SUBBA REDDY
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May 23, 2011 |
MAKHAN GOON Vs. JITENDRA NATH ROY
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October 12, 2011 |
MAKHAN LAL BHAT Vs. DELHI DEVELOPMENT AUTHORITY
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February 24, 2011 |
MAKHAN LAL BHAT Vs. DELHI DEVELOPMENT AUTHORITY
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September 2, 2011 |
MALA PRASAD Vs. S VIJAYALAKSHMI
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November 1, 2011 |
MANAGER RAZA TRACTORS Vs. PLATAN RAM SAHU
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August 4, 2011 |
MANAGER SC DCC BANK Vs. SHIVARAMA RAO
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May 24, 2011 |
MANAGER ZILA SAHAKARI KENDRIYA BANK LTD Vs. HARI NARAYAN BHARGAVA
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September 22, 2011 |
MANAMOHAN UPADHYAY Vs. NATIONAL INSTITUTE OF RESEARCH ON JUTE AND ALLIED FIBRE TECHNOLOGY
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July 11, 2011 |
MANDSAUR INSTITUTE OF TECHNOLOGY Vs. AKSHAT
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October 14, 2011 |
MANGAL SINGH Vs. HIRA AGRO INDUSTRIES
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July 20, 2011 |
MANGILAL SONI Vs. T MARAPPA
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March 25, 2011 |
MANGLA L PARADKAR Vs. SHAILENDRA SINGH
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May 13, 2011 |
MANI RAM PAREEK Vs. BHARAT SANCHAR NIGAM LTD
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November 3, 2011 |
MANIKANT Vs. NEW INDIA ASSURANCE CO LTD
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September 6, 2011 |
MANIPAL SOUBHAGAY NIDHI LTD Vs. SOUMYA K PRABHU
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January 24, 2011 |
MANJIT SINGH Vs. LUXMI AUTOMOBILES
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August 12, 2011 |
MANJU SUNDRA
W/O SHRI VED SUNDRA
THROUGH POWER OF ATTORNEY
SHRI ASHOK KUMAR
S/O SHRI S CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER FARIDABAD HARYANA
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May 26, 2011 |
MANOHAR SINGH Vs. CHANDIGARH ADMINISTRATION
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July 20, 2011 |
MANOJ SHARMA Vs. KULDEEP MAHAJAN
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October 17, 2011 |
MARIE STOPES CLINIC Vs. GUDDI BAI
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February 4, 2011 |
MARIE STOPES CLINIC Vs. GUDDI BAI
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January 4, 2011 |
MARINE CONTAINER SERVICES INDIA PVT LTD Vs. MERCEDES BENZ INDIA LTD
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January 20, 2011 |
MARTIN JOSEPH Vs. FAIZAL
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August 12, 2011 |
MARUTI SUZUKI INDIA LTD Vs. JOSE KURIAN
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April 4, 2011 |
MAYA DEVI Vs. LIFE INSURANCE CORPN OF INDIA
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May 31, 2011 |
MEENABEN ASHOK KUMAR PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 16, 2011 |
MEERA DEVI Vs. ARUN KUMAR CHAUDHARY
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January 20, 2011 |
MEGACITY DEVELOPERS & BUILDERS LTD Vs. SEETHA RATNA K RAO
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November 1, 2011 |
MESSRS VIVIRA CHEMICALS PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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January 11, 2011 |
MILAN BAROT Vs. MUKESH HARIDAT BHATT
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February 15, 2011 |
MOHAMMED RAHIM KHAN Vs. SAUDI ARABIAN AIRLINES
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July 8, 2011 |
MOHAN CO. PVT LTD Vs. SANTOSH YADAV
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November 30, 2011 |
MOHD ABRAR Vs. ASHOK DESAI
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April 8, 2011 |
MOOMAL GAS AGENCY Vs. ORIENTAL INSURANCE COMPANYLTD
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May 27, 2011 |
MOPAR BUILDERS AND DEVELOPERS PVT LTD Vs. UNITY COOP HOUSING SOCIETY LTD
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January 18, 2011 |
MUNISH SAHGAL Vs. DLF HOME DEVELOPERS LIMITED
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February 9, 2011 |
MURJIBHAI LALJI CHAWDA Vs. GUJARAT ELECTRICITY BOARD
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July 8, 2011 |
N I I T LTD Vs. SHASHANK RASTOGI
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April 15, 2011 |
N SHREE MANI Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES
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November 1, 2011 |
N VENKATESWALU Vs. BRANCH POST MASTER RYTUNAGAR
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August 19, 2011 |
NAGAMMA Vs. UNITED INDIA INSURANCE CO LTD
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November 3, 2011 |
NAGARMAL MODI SEVA SADAN Vs. SHIV NATH PANDEY
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August 10, 2011 |
NAGPUR GOLDEN TRANSPORT CO Vs. GHANSHYAM PODDAR
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July 6, 2011 |
NALINI Vs. CHIEF CARDIAC SURGEON MANIPAL HOSPITAL
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September 23, 2011 |
NAND KUMARI Vs. ORIENTAL INSURANCE CO LTD
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November 16, 2011 |
NANJAPPA HOSPITAL Vs. P S SHYLAJA
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July 5, 2011 |
NARASINGHA CHOUDHURY Vs. NEELAKANTHAM DEPARTMENTAL STORE
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November 2, 2011 |
NARESH KUMAR Vs. DHILLON COOL DRINKS AND BEVERAGES LTD
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October 21, 2011 |
NARINDER MOHAN WADHERA Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE
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November 11, 2011 |
NATIONAL GARAGE Vs. VARINDER SINGH KATIYAR
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May 31, 2011 |
NATIONAL INSURANCE CO LTD Vs. MADHUSUDAN DAS
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May 25, 2011 |
NATIONAL INSURANCE CO LTD Vs. RAJNARAYAN PULSE MILLS
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April 20, 2011 |
NATIONAL INSURANCE CO LTD Vs. VENKETSHWERA DISTRIBUTOR CHATTA BAZAR
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April 11, 2011 |
NATIONAL INSURANCE CO LTD Vs. AJMER SINGH KUSHWAHA
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April 21, 2011 |
NATIONAL INSURANCE CO LTD Vs. NAIM AKHTAR
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April 25, 2011 |
NATIONAL INSURANCE CO LTD Vs. RAJESH KUMAR GOEL
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July 25, 2011 |
NATIONAL INSURANCE CO LTD Vs. GUNTAKA SUBBA REDDY
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September 9, 2011 |
NATIONAL INSURANCE CO LTD Vs. GANESH TRADING COMPANY
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September 12, 2011 |
NATIONAL INSURANCE CO LTD Vs. ARUN KUMAR GOYAL
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February 4, 2011 |
NATIONAL INSURANCE CO LTD Vs. TRACK WAY SECURITIES AND FINANCE PVT LTD
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January 20, 2011 |
NATIONAL INSURANCE CO LTD Vs. SRI CHAKRAVARTHI ENTERPRISES
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November 22, 2011 |
NATIONAL INSURANCE CO LTD Vs. PRITHIPATI SATTIYYA
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August 26, 2011 |
NATIONAL INSURANCE CO LTD Vs. PREMJIBHAI LAXMANBHAI MOTKA
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February 15, 2011 |
NATIONAL INSURANCE CO LTD Vs. ASHOKBHAI BABARBHAI PATEL
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February 10, 2011 |
NATIONAL INSURANCE CO LTD Vs. RATANBHAI LALLUBHAI
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February 17, 2011 |
NATIONAL INSURANCE CO LTD Vs. RAJA TUKARAM SHINDE
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January 6, 2011 |
NATIONAL INSURANCE CO. LTD. Vs. CHAKRAVATHI ENTERPRISES
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November 22, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH OHRI
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July 25, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. M JAYAKARA
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August 26, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAGIR CHAND
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September 16, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. USHA DEVI
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July 13, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. HARI OM MARKETING
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November 1, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. NAINA UN-EMPLOYED TRANSPORT CO-OPERATIVE SOCIETY LTD
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November 16, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. HARDEEP PAL SINGH
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November 14, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. MEHBOOB KHAN
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November 22, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. ARUN KUMAR
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September 29, 2011 |
NATIONAL TRAVEL SERVICES Vs. GAURANG FILMS
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November 29, 2011 |
NAV BHARAT INTERNATIONAL LTD Vs. NATIONAL INSURANCE CO. LTD
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July 4, 2011 |
NAZIR KHAN Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD
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September 9, 2011 |
NAZIR KHAN Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD.
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September 1, 2011 |
NEELAM GUPTA Vs. RELIANCE LIFE INSURANCE
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February 9, 2011 |
NEERAJ AMARNATH DORA Vs. NANDAN HOSPITAL
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May 5, 2011 |
NEERAJ AMARNATH DORA Vs. NANDAN HOSPITAL
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February 11, 2011 |
NEETU SHARMA Vs. NATIONAL INSURANCE COMPANY THROUGH ITS DIV. MANAGER
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February 25, 2011 |
NEHA SINGHAL Vs. UNITECH LIMITED
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February 18, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. IQBAL I TADA
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February 17, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. M M KRISHAN
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May 10, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. MOHANBAI
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August 9, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. M S VENKATESH BABU
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August 12, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. H S POULTRY FARM
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August 26, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. SOMESH READYMADE GARMENTS
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July 14, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. S S TEXTILES
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August 10, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. R N PANDEY
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August 8, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. DALIP KUMAR
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October 18, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. M M KRISHAN
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May 9, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. MURARI LAL BHUSRI
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July 5, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. ASHOK PANDIT
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December 5, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. VIRENDER SINGH
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September 21, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. KOTLU BRAHAMANA EX-SERVICEMENS TRANSPORT & COOPERATIVE SOCIETY LTD
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January 29, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. SUKHDHAM INDIA PVT LTD
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January 6, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. KRISHAN SINGH RATHORE
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January 14, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. CHOUDHRI BABABHAI AMTHARAM
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January 31, 2011 |
NEW INDIA ASSURANCE CO LTD AND ORS Vs. BIMLA DEVI JHUNJHUNWALA AND ORS
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September 5, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. ASHOK
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April 25, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KOTLU BRAHAMANA, EX-SERVICEMEN’S TRANSPORT COOPERATIVE SOCIETY LTD
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November 29, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KALYANI LABOUR HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
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August 19, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. STURDY POLYMERS LTD
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August 2, 2011 |
NIHARIKA MAURYA Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 21, 2011 |
NIKON SYSTEMS P LIMITED Vs. NATIONAL INSURANCE CO LTD
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February 1, 2011 |
NIMAI CHANDRA BHATTACHERJEE Vs. SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE NATIONAL INSURANCE COMPANY LTD
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November 16, 2011 |
NIRANJAN KUMAR YADAV Vs. NATIONAL INSURANCE COMPANY LIMITED
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March 29, 2011 |
O DEVPAL Vs. WESLEY
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September 9, 2011 |
OM SHIPPING AGENCIES PRIVATE LTD Vs. PRABHAT EXPORTS ANAND NAGAR
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September 26, 2011 |
OMPRABHA MALVIYA Vs. GODREJ PHOTO ME LTD
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September 9, 2011 |
ORIENTAL INSURANCE CO LTD Vs. STUDENT BOOT HOUSE CHOWK
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March 11, 2011 |
ORIENTAL INSURANCE CO LTD Vs. PANKAJ JAIN
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April 27, 2011 |
ORIENTAL INSURANCE CO LTD Vs. KAMAL TOURS AND TRAVELS
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May 5, 2011 |
ORIENTAL INSURANCE CO LTD Vs. RAM KUMAR GARG
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July 5, 2011 |
ORIENTAL INSURANCE CO LTD Vs. DHANSHREE AGENCY
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January 21, 2011 |
ORIENTAL INSURANCE CO LTD Vs. HARDYAL SINGH NEGI
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July 21, 2011 |
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November 15, 2011 |
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January 14, 2011 |
ORIENTAL INSURANCE CO LTD Vs. BLAN COFFEE CURERS PVT LTD
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January 17, 2011 |
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May 9, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. VEENA GUPTA
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November 15, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. J M KHANNA
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November 29, 2011 |
P JAMJHUTE Vs. SHIVA BAI
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January 7, 2011 |
P K SINHA Vs. MANI BHARGAVA
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P R ARYAN Vs. BRITISH AIRWAYS
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P S SAWHNEY Vs. CHIEF EXECUTIVE OFFICER CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
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May 9, 2011 |
P SRINIVASA VARMA Vs. STATE BANK OF INDIA
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October 19, 2011 |
P SURESH KUMAR Vs. R VASANTH
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August 10, 2011 |
PADMAVATI ENTERPRISES Vs. DHARSHI LAKHAMSHI DEDHIA
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February 1, 2011 |
PAKISTAN INTERNATIONAL AIRLINES Vs. BHAGWAN DUTT
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October 19, 2011 |
PALLONJI AND CO PVT LTD Vs. UNIT TRUST OF INDIA
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January 19, 2011 |
PALWINDER KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
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November 2, 2011 |
PANCHAL RAMABHAI MOTIBHAI Vs. LIC OF INDIA
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February 9, 2011 |
PANNIYODAN BALAKRISHNAN SECRETARY MATTANUR COOP RURAL BANK
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PARAMVIR SINGH Vs. P H HOUSES PVT LTD
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PARASRAM AND PARTY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 13, 2011 |
PARESH MOHANLAL PARMAR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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July 19, 2011 |
PARESH MOHANLAL PARMAR Vs. NATIONAL INSURANCE CO LTD
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February 17, 2011 |
PATEL SHANABHAI DARUBHAI AND CO Vs. ORIENTAL INSURANCE COMPANY LTD
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January 14, 2011 |
PHOOL CHAND SONI Vs. MAYA PATHAK
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October 11, 2011 |
PIARA SINGH Vs. BRANCH MANAGER UNITED INDIA ASSURANCE CO LTD
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March 16, 2011 |
POSTMASTER GENERAL KERALA Vs. KIRON RASHEED
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March 31, 2011 |
PRABHA AGARWAL Vs. KAMKHYA SINGH
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October 12, 2011 |
PRABIN GUPTEY AND ASSOCIATES Vs. NIKETA PARK APARTMENTS CONDOMINIUM
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March 23, 2011 |
PRAKASH PACKERS Vs. MOVERS VERSUS CHAITANYA MHATRE AKAI CONSUMER ELECTRONICS I LTD
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April 28, 2011 |
PRAKASH WADHWANI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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March 9, 2011 |
PRAMOD KUMAR SAHU Vs. EXECUTIVE ENGINEER M P POORVE KSHETRA VIDYUT VITRAN CO LTD
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April 26, 2011 |
PRASANNA BUILDERS PVT LTD Vs. RADHESHYAM BATESHWAR PANDEY
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April 27, 2011 |
PRASHANT NAG Vs. ORIENT CERAMICS AND INDUSTRIES LTD
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September 5, 2011 |
PRAVEEN SHARMA Vs. NORTH DELHI POWER LIMITED
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December 1, 2011 |
PRAYAGBAI Vs. VAIDYANATH URBAN CO-OPERATIVE BANK LTD
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February 12, 2011 |
PRAYAGBAI Vs. CHIEF EXECUTIVE OFFICER VAIDYANATH URBAN COOPERATIVE BANK LTD
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January 12, 2011 |
PREM SINGH Vs. SARABJIT SINGH
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July 28, 2011 |
PREMIER LIMITED Vs. NAGARJUN M. CHAUHAN
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January 21, 2011 |
PREMSINGH VERMA Vs. CANTONMENT EXECUTIVE OFFICER CANTONMENT BOARD MHOW
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September 28, 2011 |
PRINCIPAL NATIONAL PRE UNIVERSITY COLLEGE Vs. N RAGHUNATH RAO
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November 1, 2011 |
PRIYA INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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November 25, 2011 |
PRIYA INDUSTRIES Vs. NATIONAL INSURANCE CO LTD AND ORS
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November 30, 2011 |
PRIYANKA OVERSEAS LTD Vs. KANDLA PORT TRUST
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January 3, 2011 |
PSPCL HEAD OFFICE AT THE MALL PATIALA PUNJAB Vs. KARNAIL SINGH KOOKA
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May 2, 2011 |
PUJESHWAR SINGH Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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January 18, 2011 |
PUNJAB AND SIND BANK Vs. K R AND COMPANY
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January 31, 2011 |
PUNJAB STATE ELECTRICITY BOARD NOW KNOWN AS PUNJAB STATE POWER CORPORATION LTD PSPCL THROUGH ADDITIONAL SUPERINTENDING ENGINEER/ENERGY AUDIT AND MMTS PSPCL PATIALA PUNJAB Vs. SHREE POLYPHASE METERS INDIA PVT LTD
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December 8, 2011 |
PUNJAB STATE ELECTRICITY BOARD REPRESENTED Vs. UNITED INDIA INSURANCE CO LTD
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September 8, 2011 |
PUNJAB STATE POWER CORPORATION BOARD Vs. EKTA FARMERS WELFARE DEEP TUBEWELL SOCIETY
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January 19, 2011 |
PUNJAB STATE POWER CORPORATION LTD Vs. KULDEEP SINGH
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February 10, 2011 |
PUNJAB TRACTORS LTD Vs. P SANGHASENA
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January 28, 2011 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. RAVINDER PAL SINGH BAINS
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September 16, 2011 |
PURAN CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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December 12, 2011 |
PURNIMA PATNAIK Vs. SEVEN HILLS ESTATES LTD
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July 25, 2011 |
PUSHPA CHAUHAN Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 2, 2011 |
R K GUPTA Vs. V K GUPTA
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October 14, 2011 |
R N A BUILDERS Vs. KALIKANT MISHRA
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July 5, 2011 |
R P LAHIRI Vs. TECHNOLOGY COOPERATIVE GROUP HOUSING SOCIETY LTD
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April 27, 2011 |
RABINDRA KUMAR PAL Vs. MANAGER STANDARD CHARTERED BANK
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March 30, 2011 |
RADHASHYAM PRATAPSINGH Vs. WOMENS CLINIC AND NURSING HOME
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September 6, 2011 |
RADHIKA RAKESH NIGAM Vs. SWARAJ NAIK NAIK NURSING HOME
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October 17, 2011 |
RAGHAVENDRA AUTOMOBILES Vs. K M BAKKESH
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July 18, 2011 |
RAHUL JAISWAL Vs. ORIENTAL INSURANCE CO LTD
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July 19, 2011 |
RAIPUR DEVELOPMENT AUTHORITY G E ROAD Vs. P S VISHVAMBHARAN
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October 20, 2011 |
RAJ KUMAR Vs. UNITED INDIA INSURANCE CO LTD
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July 6, 2011 |
RAJA TOBACCO TRADERS Vs. NATIONAL INSURANCE CO LTD
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September 13, 2011 |
RAJAN KAPOOR Vs. ESTATE OFFICER HUDA AMBALA
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November 4, 2011 |
RAJESH POPLI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
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September 2, 2011 |
RAJESH VERMA Vs. UNITED INDIA INSURANCE CO LTD
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October 13, 2011 |
RAJIL KHOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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November 18, 2011 |
RAJIV BAL Vs. FORD INDIA LTD
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August 24, 2011 |
RAM NARESH SINHA Vs. AMITABH KUMAR
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September 16, 2011 |
RAM PIARI KAPOOR Vs. PUNJAB NATIONAL BANK
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March 17, 2011 |
RAM RAJ SHARMA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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August 3, 2011 |
RAMA DEVI KUMAR Vs. M BHARAT KUMAR
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January 11, 2011 |
RAMA SHANKAR YADAV Vs. J P ASSOCIATED LTD
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November 23, 2011 |
RAMADEVI SUPER SPECIALTIES HOSPITAL Vs. P RASOOL KHAN
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May 16, 2011 |
RAMESH GARG Vs. RAHUL
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August 1, 2011 |
RAMRATAN M SHRIWAS Vs. JAYANT H THAKKAR
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August 2, 2011 |
RANG LAL Vs. MANAGER UNITED INDIA INSURANCE CO LTD
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September 1, 2011 |
RANSINGH RAJAWAT Vs. NEW INDIA ASSURANCE CO LTD
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October 18, 2011 |
RASHMI TEXTILES RAMRAJ DISTT MUZAFFARNAGAR Vs. ORIENTAL INSURANCE CO LTD
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August 12, 2011 |
RATAN KAVADIA Vs. ORIENTAL INSURANCE COMPANY
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January 20, 2011 |
RATHI DYE CHEM PVT LTD Vs. ORIENTAL INSURANCE CO LTD
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July 15, 2011 |
RATNA RAM MALIK Vs. UHBVNL
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September 1, 2011 |
RATNAPRABHA S DANDEKAR Vs. NITIN WALIMBE
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July 11, 2011 |
RAVINDER KUMAR Vs. BINAY KUMAR
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February 7, 2011 |
REGIONAL MANAGER CENTRAL WAREHOUSING CORPORATION Vs. LAXMINARAYANA
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March 30, 2011 |
REKHA MADHUSUDAN BHOIR AND ORS Vs. AARTI AJAY TELONDA AND ORS
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July 26, 2011 |
RELIANCE GENERAL INSURANCE CO LTD Vs. DHARWIN K DAVID
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May 11, 2011 |
RELIANCE GENERAL INSURANCE CO LTD Vs. A V V N GANESH
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November 29, 2011 |
RISE CONSORTIUM INDIA PRIVATE LTD Vs. WING COMMANDER V K CHAWLA RETD
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August 11, 2011 |
RITA VIRMANI Vs. WOODSTOCK NURSING HOME PVT LTD
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July 19, 2011 |
ROYAL JORDANIAN Vs. SHAKUNTALA RANI
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January 12, 2011 |
S C JAIN Vs. KOTAK SECURITIES LTD & ORS
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April 15, 2011 |
S C MATHUR Vs. DIRECTOR ALL INDIA INSTITUTE
OF MEDICAL SCIENCES
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September 22, 2011 |
S G SHIVAMURTHEPPA Vs. RELIANCE GENERAL INSURANCE CO LTD
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November 28, 2011 |
S N SINGH Vs. DEVENDRA SINGH
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August 11, 2011 |
S PADMAVATHI Vs. KAMINENI HOSPITALS
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October 11, 2011 |
S S AHMED Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
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February 7, 2011 |
S S COLD STORAGE INDIA PVT LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 13, 2011 |
S SUJATHA Vs. GENERAL MANAGER, SOUTHERN RAILWAY
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October 19, 2011 |
SABU ZACHARIA, NAMBELIL HOUSE OLIYAPPURAM P.O. VADAKARA Vs. PRESIDENT, CABLE TV CONSUMERS WELFARE ASSOCIATION
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May 11, 2011 |
SADHA SINGH Vs. UNITED INDIA INSURANCE CO LTD
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March 29, 2011 |
SAHA FINANCIAL SERVICES REPRESENTED BY ITS PARTNERS Vs. BIPRADAS MANDAL
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January 2, 2011 |
SAHARA INDIA Vs. NARESH KUMAR
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August 29, 2011 |
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. PURNANDA MOHANTA
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November 23, 2011 |
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. C.MADHU BABU
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March 8, 2011 |
SAHARA PRIME CITY LTD Vs. DIVYA RATHORE
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May 2, 2011 |
SAHAYAK AVAS AYUKIT Vs. RAVINDRA KUMAR PACHAURI
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August 9, 2011 |
SAHIB EXPORTS INDIA Vs. NEW INDIA ASSURANCE CO LTD
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January 5, 2011 |
SAJAL ROY BARMAN Vs. PRANTOSH BANDOPADHYAY
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July 7, 2011 |
SAJINI Vs. CHAYA NURSING HOME
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November 4, 2011 |
SANDEEP BHALLA Vs. ASHOKA ELECTRONICS
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August 2, 2011 |
SANDEEP KUMAR Vs. SANJEEV ENTERPRISES
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February 10, 2011 |
SANDEEP LAXMAN KANASE Vs. MORYA ENTERPRISES
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September 12, 2011 |
SANDEEP PAL SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
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September 22, 2011 |
SANGHI BROTHERS MANAGER Vs. RAJ KUMAR JAISWAL
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April 5, 2011 |
SANJAY Vs. GOKUL
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November 29, 2011 |
SANJAY AGRO INDUSTRIES LTD. Vs. UHBVN LTD. AND ANR.
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July 8, 2011 |
SANJAY GUPTA Vs. RAMESH
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January 21, 2011 |
SANJAY KUMAR VERMA Vs. GANGOTRI NURSING HOME
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May 12, 2011 |
SANJAY MITTAL Vs. S D O (OP) DIVISION NO 2 U H B V N L KURUKSHETRA
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November 1, 2011 |
SANJAY SINGH Vs. RAJENDRA DAS GUPTA
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September 26, 2011 |
SANTI DENRE Vs. SUNIL CHAKRABORTY & ANR
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March 7, 2011 |
SAPNA PHOTOSTAT Vs. EXCEL MARKETING CORPN
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April 7, 2011 |
SARWAN KUMAR Vs. PRAVEEN SEHAJPAL
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September 15, 2011 |
SATINDER SINGH Vs. NATIONAL INSURANCE CO LTD
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January 24, 2011 |
SATYAM TRADERS Vs. NATIONAL INSURANCE CO LTD
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May 13, 2011 |
SAVITA PREM Vs. P LAKSHMIKUTTY WARRASIAR
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October 19, 2011 |
SDO OP INDUSTRIAL AREA SUB DIVISION UHBVNL YAMUNA NAGAR Vs. MOHAN SINGH
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October 31, 2011 |
SECRETARY KERALA STATE ELECTRICITY BOARD Vs. BHANUMATHI
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April 25, 2011 |
SECRETARY SOUTH WESTERN RAILWAY Vs. K VELAYUDHAN
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February 24, 2011 |
SEEMA GANDHI Vs. MARUTI SUZUKI INDIA LTD
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May 11, 2011 |
SENIOR DIVISIONAL MANAGER Vs. SATWANT KAUR SANDHU
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January 13, 2011 |
SEZAL GLASS LTD Vs. UNITED INDIA INSURANCE CO LTD
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April 5, 2011 |
SHAH AGENCY Vs. NEW INDIA ASSURANCE CO LTD
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July 6, 2011 |
SHAHNAZ BEGUM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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September 7, 2011 |
SHAKIL MOHD VAKIL KHAN Vs. C K DAVE
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November 30, 2011 |
SHAKTI VARDHAK HYBRID SEEDS PVT LTD Vs. NARSI
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August 19, 2011 |
SHAMBHUNATH BALMUKUND Vs. NEW INDIA ASSURANCE CO LTD
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May 31, 2011 |
SHEELA Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 3, 2011 |
SHRAWAN KUMAR Vs. SIR GANGA RAM HOSPITAL
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September 23, 2011 |
SHRI DURGA ENTERPRISES Vs. MALINI SAKHARAM SWANT
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September 12, 2011 |
SHRINIWAS Vs. MAHINDRA FINANCE MAHINDRA AND FINANCE SERVICE LTD
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May 9, 2011 |
SHUKLA GHOSH Vs. JALAN DISTRIBUTORS
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August 11, 2011 |
SHUSHMA GOEL Vs. PUNJAB NATIONAL BANK
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April 7, 2011 |
SHYAMA RAMA STRUCTURAL AND POWER PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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September 26, 2011 |
SHYAMALA Vs. UNITED INDIA INSURANCE CO LTD
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August 23, 2011 |
SINDHUDURG DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. NATIONAL INSURANCE CO LTD
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July 14, 2011 |
SITA FASHION CROP Vs. GENERAL MANAGER BURLINGTON AIR EXPRESS I PVT LTD
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September 23, 2011 |
SKH METALS LIMITED Vs. GERMAN EXPRESS SHIPPING AGENCY
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November 4, 2011 |
SKODA AUTO INDIA PVT LTD Vs. PAWANKUMAR MAHABIRPRASAD BHAGERIA
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August 24, 2011 |
SKYLINE CONSTRUCTION AND HOUSING PRIVATE LIMITED Vs. KUMAR SELVARAJ
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March 1, 2011 |
SNEHAL DEVDATTA PATIL Vs. IDBI HOME FINANCE LTD
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April 5, 2011 |
SOCIAL ACTION Vs. NATRAJ BOREWELL
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October 11, 2011 |
SOHAL MOTORS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
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May 19, 2011 |
SONA SPICES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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July 8, 2011 |
SOUTH CENTRAL RAILWAYS Vs. THOLLABANDI NAGALAKSHMI
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January 13, 2011 |
SOUTH WESTERN RAILWAY Vs. D J MANUEL
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May 19, 2011 |
SOUTH WESTERN RAILWAY Vs. BALASAHEB BANGI HORAMAU
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November 30, 2011 |
SRI KANNIKAPARAMESHWARI CO OPERATIVE BANK LTD Vs. H K HARISH KUMAR
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November 2, 2011 |
SRI SUBHENDU MAJUMDAR Vs. ASHISH KUMAR BHATTACHERJEE
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May 31, 2011 |
ST STEPHENS HOSPITAL Vs. JOHRI MAL
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January 14, 2011 |
STANLEY ENGINEERING P LTD Vs. HARYANA URBAN DEVELOPMENT
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August 25, 2011 |
STATE BANK OF INDIA Vs. K K BHALLA
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April 7, 2011 |
STATE BANK OF INDIA Vs. SURESH CHAND
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May 26, 2011 |
STATE BANK OF INDIA Vs. DEEPAM SIZING MILLS
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December 1, 2011 |
STATE BANK OF INDIA Vs. MADHU SUDON KOIRI
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April 15, 2011 |
STATE BANK OF INDIA Vs. ASHA DIXIT
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January 14, 2011 |
STATE BANK OF MYSORE Vs. G H PATIL
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September 30, 2011 |
STATE BANK OF PATIALA Vs. NARINDER PAL SINGH
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December 7, 2011 |
STATE BANK OF PATIALA Vs. GOPAL KRISHAN SINGLA
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August 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
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October 19, 2011 |
STERLING MOTOR COMPANY Vs. KHALSA TENT HOUSE
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January 20, 2011 |
SUBE SINGH Vs. KOTAK MAHINDRA BANK
|
November 1, 2011 |
SUBHAKARA ESTATES PVT LTD Vs. D RAMBABU
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December 12, 2011 |
SUBHASH CHAND Vs. M D JAIPUR GOLDEN HOSPITAL
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August 25, 2011 |
SUBODH CHOUDHARY Vs. NEW INDIA ASSURANCE CO LTD
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November 17, 2011 |
SUBRATA BISWAS Vs. SUNIL SUBHASH SHAH
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August 12, 2011 |
SUDESH GUPTA Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD
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May 13, 2011 |
SUDHA JAISWAL Vs. CENTRAL BANK OF INDIA THROUGH SENIOR MANAGER BRANCH SHEHDOL
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October 14, 2011 |
SUGRI DEEP Vs. BIMAL PRASAD PATTNAIK
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February 7, 2011 |
SUJATA NATH Vs. POPULAR NURSING HOME
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July 8, 2011 |
SUMIT CHAUDHARY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 13, 2011 |
SUNDER ART EXPORTS Vs. REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
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March 18, 2011 |
SUNIL AGARWAL Vs. ARVIND MALIK
|
January 13, 2011 |
SUPERINTENDENT OF POST OFFICE COOCH BEHAR DIVISION
R R N ROAD P O AND DISTRICT Vs. AMAL KUMAR DEB
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July 13, 2011 |
SUPERINTENDING ENGINEER ELEC MESCOM O AND M CIRCLE ATTAVARA Vs. KRISHNA POOJARY
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October 18, 2011 |
SUPERINTENDING ENGINEER MADHYA GUJARAT VIJ CO LTD Vs. VINAV ENTERPRISES
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February 9, 2011 |
SURENDRA BHARGAVA Vs. SURENDRA SHARMA
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April 18, 2011 |
SURENDRA M KHANDHAR Vs. PANNABEN P BHATIA
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February 7, 2011 |
SURENDRA PARMAR Vs. BAI HAVLI
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February 10, 2011 |
SURENDRAN VADAKAYIL Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 18, 2011 |
SURYAPAL SINGH Vs. SIDDHA VINAYAK MOTORS
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October 19, 2011 |
SUSHIL KUMAR JAIN Vs. UNITED INDIA INSURANCE CO LTD
|
November 14, 2011 |
SWADESHI POLYTEX LTD Vs. CENTRAL BANK OF INDIA
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March 24, 2011 |
SWAN ENERGY LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
August 3, 2011 |
SWISS AIR CARGO Vs. CENTURY SILK INC
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August 26, 2011 |
SYED MOHAMMAD ANZARUL HASSAN Vs. NATIONAL INSURANCE CO LTD
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May 12, 2011 |
SYNDICATE BANK Vs. NAGARATH MECHANICAL WORKS
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May 31, 2011 |
T NARAYANA SWAMY Vs. K S R T C EMPLOYEES CREDIT CO-OPERATIVE SOCIETY
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August 9, 2011 |
T P D GRAM SEWA SAHAKARI SAMITI LTD Vs. CHARANJIT KAUR
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October 11, 2011 |
TAGORE HEART CARE AND RESEARCH CENTRE PVT LTD Vs. KANTA
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May 27, 2011 |
TARLOK CHAND KHANNA Vs. UNITED INDIA INSURANCE CO LTD
|
August 16, 2011 |
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. POOJA GUPTA
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January 19, 2011 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. NATHU
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May 4, 2011 |
TATA SKY LIMITED Vs. KAMLA LALL
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January 14, 2011 |
TECHNO MUKUND CONSTRUCTIONS Vs. MERCEDES BENZ INDIA LIMITED
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January 20, 2011 |
TELCO Vs. HARDIP SINGH
|
March 21, 2011 |
TELEGRAPH TRAFFIC EMPLOYEES Vs. B F BASTHWALA
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November 9, 2011 |
TEXCITY HYBRID SEEDS P LTD Vs. GATI CARGO MANAGEMENT SERVICES
|
July 7, 2011 |
TRANSPORT CORPORATION OF INDIA LTD Vs. ORIENTAL INSURANCE CO LTD
|
October 13, 2011 |
TULIP IMPEX P LTD CO Vs. SHIPPING CORPORATION OF INDIA LTD
|
December 1, 2011 |
U BHIKAMCHAND K & B NIRMAL KUMAR JAIN Vs. HDFC BANK LIMITED
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September 1, 2011 |
U P AVAS EVAM VIKAS PARISHAD Vs. PRADEEP KUMAR MATHIL
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September 29, 2011 |
U P AVAS EVAM VIKAS PARISHAD Vs. SURYANATH KAR PATHAK
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April 26, 2011 |
U P AVAS EVAM VIKAS PARISHAD Vs. SRI SHIV SHANKAR LAL SHUKLA
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August 1, 2011 |
U P AVAS EVAM VIKAS PARISHAD Vs. GREEN FIELD SCHOOL
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August 26, 2011 |
U. BHIKAMCHAND K. & B. NIRMAL KUMAR JAIN Vs. CHIEF MANAGER, HDFC BANK LIMITED
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September 16, 2011 |
UMA SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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September 13, 2011 |
UMARANI GAUTAM Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 15, 2011 |
UMESH CHANDRA SAHA Vs. NATIONAL INSURANCE CO LTD
|
May 27, 2011 |
UMESH SAINI Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
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January 20, 2011 |
UNION OF INDIA Vs. SAVITABEN SUMANBHAI PATEL
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May 5, 2011 |
UNION OF INDIA Vs. ANITA SINGHVI
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September 7, 2011 |
UNION OF INDIA Vs. MEDICAL SYSTEMS & SERVICES
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November 3, 2011 |
UNION OF INDIA Vs. RAM DAYAL
|
August 29, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. K KANNUSAMY
|
September 9, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. MILAP TELECOM
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November 4, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. GOLI SRIDHAR
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November 22, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. ARISTO EXPORTS PVT LTD
|
December 1, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SYED MANZARUL HASSAN
|
September 8, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA PRAKASH DUBEY
|
July 29, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SARIN INDUSTRIAL CORPORATION
|
July 7, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SAI KRISHNA PANELS AND DOORS
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July 12, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
July 15, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. VIRENDER AND NIRENDER
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May 13, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. GUPTA TYRE HOUSE
|
May 26, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SURINDER NATH
|
March 25, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. J V S FOOD PVT LTD
|
April 20, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. JITENDRA SURYA
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January 19, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. INDERJIT SINGH
|
January 5, 2011 |
UNITED INDUSTRIES CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
|
May 24, 2011 |
UNIVERSAL MOTORS PVT LTD Vs. KANPUR DEVELOPMENT AUTHORITY
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July 15, 2011 |
UP STATE INDUSTRIAL DEVELOPMENT CORPN LTD Vs. RELIABLE LABORATORIES PVT LTD
|
July 14, 2011 |
UTI INFRASTRUCTURE TECHNOLOGY AND SERVICES LTD Vs. M K HARA PRASAD
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February 17, 2011 |
UTTAM KUMAR ATARTHY Vs. INDIAN OIL CORPORATION LTD
|
July 14, 2011 |
UTTAR PRADESH HOUSING AND DEVELOPING BOARD Vs. CHIEF MANAGER ALLAHABAD BANK
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February 1, 2011 |
UTTARAKHAND POWER CORPORATION LIMITED Vs. MOHD ALI
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January 14, 2011 |
UTTARI HARYANA BIJLI VITRAN NIGAM Vs. SHASTRI NAGAR, KANCHGHAR SUDHAR SABHA
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April 28, 2011 |
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. BHAGWAN DASS
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May 2, 2011 |
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. BALDEV SHARMA
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August 2, 2011 |
V K BHATNAGAR Vs. EMIRATES KANCHANJUNGA BUILDING
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May 18, 2011 |
V MAHABOOB BASHA Vs. NATIONAL INSURANCE COMPANY LTD
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September 15, 2011 |
V PUSPHAMALA Vs. K GANGADHARAN
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September 5, 2011 |
V S MALIK Vs. AVIK MUKHERJEE
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November 22, 2011 |
V SRINATH Vs. GAURAV LAMBA
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July 7, 2011 |
V V RAMA RAJU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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July 21, 2011 |
V V SATHAYE Vs. HIMATLAL GIRDHARILAL SINGALA
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September 7, 2011 |
VARADARAJAN Vs. HDFC BANK
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March 25, 2011 |
VICTORY ELECTRICALS LTD Vs. IDBI BANK LIMITED
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December 13, 2011 |
VIDYA DEVI WAREHOUSE Vs. MAHENDRA SINGH YADAV
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April 5, 2011 |
VIJAY KUMAR SHARMA Vs. SOUTH CITY MOTORS LTD
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May 24, 2011 |
VIJAY SHAKTI Vs. UNIT TRUST OF INDIA
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November 22, 2011 |
VIJAYA HOMES Vs. SUBIR MANDAL
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September 7, 2011 |
VINOD GROVER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 12, 2011 |
VINOD KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
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May 6, 2011 |
VINOD KUMAR JAIN Vs. UNITED INDIA INSURANCE CO LTD
|
October 12, 2011 |
VINOD PRASAD NAUTIYAL Vs. SAVITRI UNIYAL
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May 20, 2011 |
VIRENDER KUMAR GUPTA Vs. ANIL KUMAR JAIN
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May 20, 2011 |
VIRENDRA SINGH Vs. NATIONAL INSTITUTE OF MEDICAL
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May 5, 2011 |
VISHAKHA MUNJAL Vs. AYESHA FARHAT
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July 8, 2011 |
VIYAYAK ANANT WAIKAR Vs. RAMESH VASANT SHELAR
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January 28, 2011 |
VODAFONE ESSAR SOUTH LTD Vs. ARVIND REDDY
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September 26, 2011 |
VOYAGS INDIA PVT LTD Vs. INDIAN HOTELS CO LTD
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April 21, 2011 |
WESTERN INDIA MATCH COMPANY LTD Vs. JAI BHAGWAN
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August 3, 2011 |
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LIMITED Vs. DEVINDER CHAUHAN
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May 25, 2011 |
YASHUMATI DEVI Vs. CHRISTIAN MEDICAL COLLEGE
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January 21, 2011 |
YOGESH YADAV Vs. ANSAL HOUSING AND CONSTRUCTION LTD
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January 28, 2011 |