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A GANESAN Vs. SUNDAR
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October 30, 2009 |
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A.K. MITTAL (DR.) Vs. RAJ KUMAR
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March 3, 2009 |
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ABDUL LATHEEF Vs. CHANDRAHASA KOTIAN & ANR.
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January 9, 2009 |
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ABDUL MAZEED KHAN Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES & ORS.
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January 12, 2009 |
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ABHAY MAHENDRA JAIN Vs. PUSHPENDRA COMPLEX COOP HOUSING SOCIETY LTD & ANR
|
January 9, 2009 |
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AGRA DEVELOPMENT AUTHORITY Vs. SHAHJAHAN NASEEM
|
October 9, 2009 |
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AHINSA MEDICOS Vs. NEW INDIA ASSURANCE CO. LTD.
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May 26, 2009 |
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AICAM ENGINEERING LIMITED Vs. NATIONAL INSURANCE CO. LTD. & ANR.
|
March 12, 2009 |
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AKHILESH KUMAR PANDEY Vs. BANK OF BARODA & ANR.
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April 2, 2009 |
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AKSHAY CORPORATION Vs. JULIO SANDIP PLASTICS (P) LTD AND OTHERS
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January 20, 2009 |
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ALAKNANDA PLANTATIONS LTD. Vs. SUSHILA GARG
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May 28, 2009 |
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ALBERT DAVID LIMITED Vs. NATIONAL INSURANCE CO LTD & ORS
|
July 7, 2009 |
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ALLAHABAD BANK Vs. METAL PACK INDUSTRIES & ANR.
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February 23, 2009 |
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AMANCHI RAJENDRA PRASAD & ORS. Vs. DABUR AYURVET LTD. (AQUA)
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February 12, 2009 |
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AMIN EQUIPMENT PVT.LTD. Vs. BAVABHAI VELABHAI NASHIT
|
November 6, 2009 |
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ANDERSON MARINE PRIVATE LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 20, 2009 |
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ARUN DEWANGAN (DR.) Vs. MADHU (PRETI CHANDEL) & ANR.
|
April 22, 2009 |
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ARVIND SHAH (DR.) Vs. KAMLABEN RAMSINGH KUSHWAHA
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April 30, 2009 |
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ASHA GARG & ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 13, 2009 |
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ASHISH YADAV Vs. GAURAV PRASAD & ORS.
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May 14, 2009 |
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ASHOK KHANNA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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August 18, 2009 |
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ASHOK KUMAR ROY Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
|
July 28, 2009 |
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ASHOK RANGNANI Vs. SULOCHANA NAIDU & ORS.
|
October 26, 2009 |
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ASHU TEXTILES Vs. NEW INDIA ASSURANCE COMPANY & ANR.
|
May 15, 2009 |
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ASSET. INTERNATIONAL HAMIRPUR THROUGH ITS MANAGING DIRECTOR Vs. ANJALI KUMARI
|
December 10, 2009 |
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AURANGZEB Vs. RAJ TRAVELS AND TOURS
|
November 9, 2009 |
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AXIS BANK LTD.(FORMERLY KNOWN AS UTI BANK LTD.) Vs. SURYA NARAYAN SAXENA
|
January 17, 2009 |
|
AZIZUL HAQ KHAN (DR.) @ LALLAN Vs. SHYAMAPATI
|
February 12, 2009 |
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B K SHARMA Vs. BHARTI EYE FOUNDATION
|
August 20, 2009 |
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B SREEKANTH Vs. H N SHIVAKUMAR
|
December 10, 2009 |
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B. DATTA, SENIOR ADVOCATE Vs. MANAGEMENT OF STATE OWNED ASHOKA HOTEL & ANR.
|
September 2, 2009 |
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B.N. GOEL Vs. DR. M.K. GOEL & ORS.
|
February 4, 2009 |
|
B.S. SHARMA Vs. JEWELLERS MADANLAL CHHAGANLAL
|
March 17, 2009 |
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BABU RAM Vs. NATIONAL INSURANCE CO.LTD.
|
July 24, 2009 |
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BAHAR AGROCHEM & FEEDS PVT. LTD. Vs. PRASAD GURUSIDAPPA PRACHANDE & ORS.
|
February 12, 2009 |
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BAIJNATH RAJBHAR Vs. ALOK KUMAR & ORS.
|
October 9, 2009 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GONDAMAL HARDYAL MAL
|
September 14, 2009 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SANJAY SARI EMPORIUM
|
April 9, 2009 |
|
BAL KISHAN Vs. OM PRAKASH
|
February 19, 2009 |
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BALKISHAN Vs. OM PRAKASH
|
February 20, 2009 |
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BANGALORE UNIVERSITY Vs. DATTATRI S
|
October 28, 2009 |
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BANK OF BARODA, LODRA Vs. GITABEN BALDEVBHAI RAVAL
|
February 12, 2009 |
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BASUJIT GANGOPADHYAY Vs. AJAYENDU NAG
|
September 4, 2009 |
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BEML (HRS-MKT) SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. M. CHANDRASHEKARAN & ORS.
|
January 20, 2009 |
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BEST FOOD INTERNATIONAL Vs. NATIONAL INSURANCE CO. LTD. & ANR.
|
July 3, 2009 |
|
BETHELA GABRIEL Vs. INDIAN OVERSEAS BANK
|
November 24, 2009 |
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BHAGWATI PRASAD BORASI Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
March 3, 2009 |
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BHALCHANDRA SHIVRAM JOSHI Vs. SATISH DHANESHAN KOLLARA
|
October 7, 2009 |
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BHANWAR KANWAR Vs. R.K. GUPTA & ANR. (DR.)
|
January 29, 2009 |
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BHARAT DIESELS Vs. PRATAP SINGH AND ANOTHER
|
July 29, 2009 |
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BHARAT SANCHAR NIGAM LTD. Vs. SHEIKH HUSSAIN ALI
|
August 20, 2009 |
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BHARAT SANCHAR NIGAM LTD. Vs. RAMESHWAR PRASAD
|
March 13, 2009 |
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BHARAT SANCHAR NIGAM LTD. & ORS. Vs. SHEIKH HUSSAIN ALI
|
August 2, 2009 |
|
BIHAR UDYOG Vs. ORIENTAL INSURANCE CO.LTD.
|
February 20, 2009 |
|
BIHAR UDYOG Vs. ORIENTAL INSURANCE CO LTD
|
February 18, 2009 |
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BIJOY KUMAR CHATURVEDI Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 2, 2009 |
|
BIRJI & ANR. Vs. DR. NEERU TIWARI & ANR.
|
January 13, 2009 |
|
BIRLA VXL LTD. & ANR. Vs. NATIONAL INSURANCE CO. LTD.
|
January 13, 2009 |
|
BOILER AND SERVICES Vs. NATIONAL WOOLEN AND FINISHERS
|
March 5, 2009 |
|
BRANCH MANAGER L I C OF INDIA Vs. GOUSABI
|
January 14, 2009 |
|
BUDHIBEN PABABHAI Vs. LIC OF INDIA & ORS
|
April 24, 2009 |
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BULL MACHINES PVT LTD Vs. MOHANLAL PATIDAR
|
May 12, 2009 |
|
CADBURY INDIA LTD. Vs. RAJANESH R. SWAMY & ORS.
|
April 30, 2009 |
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CADILA HEALTH CARE LTD Vs. ANURADHA ENTERPRISES
|
March 17, 2009 |
|
CADILA HEALTHCARE LTD Vs. D J DESOUZA
|
February 12, 2009 |
|
CANON INDIA PVT. LTD Vs. VENKATESWARA COPYING CENTRE
|
September 8, 2009 |
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CAPITAL TRUST LTD. Vs. SANJAY DUTT & ANR.
|
March 16, 2009 |
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CENTRAL BANK OF INDIA. Vs. IQBAL KHAN
|
August 10, 2009 |
|
CHANDA RANI AKHOURI Vs. M.A METHUSETHUPATHI
|
August 21, 2009 |
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CHANDIGARH HOUSING BOARD Vs. KRISHAN KUMAR GOEL & ORS.
|
March 13, 2009 |
|
CHANDRAKANT B. KOYANDE Vs. I.A.S.P.M. (SB/NSS) MUKHYA DAK GHAR P.O. MUMBAI
|
April 30, 2009 |
|
CIMMCO BIRLA LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LIMITED
|
December 18, 2009 |
|
CITY MISSION HOSPITAL, DAMOH & ORS. Vs. GORELAL AHIRWAR & ANR.
|
May 12, 2009 |
|
CLASSIC AUTOMOBILES Vs. LILA NAND MISHRA AND ANR
|
August 4, 2009 |
|
CLASSIC AUTOMOBILES Vs. LILA NAND MISHRA AND ANOTHER
|
August 1, 2009 |
|
COMED-K Vs. T. NAGAMANI
|
April 22, 2009 |
|
COMMANDANT, BASE HOSPITAL (ARMY) & ORS. Vs. WG. CDR. K.K. CHAUDHARY
|
February 2, 2009 |
|
COMMISSIONER, MUNICIPAL COUNCIL, AABU-PARVAT & ORS. Vs. HIMMAT MAL TAILOR
|
March 17, 2009 |
|
DABIRUDDIN COLD STORAGE Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
|
December 1, 2009 |
|
DAYA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 15, 2009 |
|
DDA Vs. SUNIL BHARTI
|
August 13, 2009 |
|
DEAR INDIA BUILDERS & REALTORS PVT LTD Vs. S J SHAJMOHAN
|
September 10, 2009 |
|
DELHI DEVELOPMENT AUTHORITY Vs. PRABHATI
|
May 8, 2009 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ARVINDER SINGH (DR.)
|
February 13, 2009 |
|
DELHI DEVELOPMENT AUTHORITY Vs. R.K. MEENA
|
January 20, 2009 |
|
DELHI DEVELOPMENT AUTHORITY Vs. ASHOK VIJ
|
February 24, 2009 |
|
DELHI DEVELOPMENT AUTHORITY Vs. MANGE RAM
|
January 22, 2009 |
|
DELUXE ENTERPRISES NALAGARH, TEHSIL NALAGARH DISTRICT SOLAN Vs. H P STATE ELECTRICITY BOARD, VIDYUT BHAVAN, SHIMLA
|
November 26, 2009 |
|
DHANWANTI KAUR Vs. S K JHUNJHUNWALA
|
September 1, 2009 |
|
DHANWANTI KAUR Vs. S.K. JHUNJHUNWALA (DR.) AND ANOTHER
|
November 1, 2009 |
|
DILDAR NAGAR COLD STORAGE & ICE PLANT (PVT.) LTD. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
October 1, 2009 |
|
DINESHCHANDRA CHHOTALAL PATEL Vs. NATIONAL INSURANCE CO. LTD.
|
February 27, 2009 |
|
DIRECTORATE OF REHABILITATION TEHARI DAM PROJECT Vs. SHAKHA KATHAIT
|
March 5, 2009 |
|
DLF COMMERCIAL DEVELOPERS LIMITED Vs. RAVINDER ZUTSHI
|
February 17, 2009 |
|
DOMOH Vs. GORELAL AHIRWAR
|
May 12, 2009 |
|
ELITE LEASING LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
|
September 18, 2009 |
|
EMPIRE BUILDERS Vs. ANTHONY XAVIER ANDRADE
|
February 11, 2009 |
|
ETHOPIAN AIRLINES Vs. NAVEEN SINGH GREWAL
|
April 17, 2009 |
|
EXECUTIVE DIRECTOR (MKTG.) Vs. YOGENDRA PRASAD SINGH
|
May 14, 2009 |
|
G.G.S. INDRAPRASTHA UNIVERSITY Vs. VAIBHAV
|
September 4, 2009 |
|
G.K. RAO Vs. DR. BOLLINENI BHASKAR RAO & ORS.
|
August 20, 2009 |
|
G.L. NARASIMHAM Vs. B.S. VENKATESWARULU & ANR.
|
August 13, 2009 |
|
GAJINDER PAUL SINGH RANA. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 10, 2009 |
|
GANGA DEVI JOSHI Vs. BANK OF BARODA
|
August 3, 2009 |
|
GANGOTRI DEVI AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
|
February 5, 2009 |
|
GATI LIMITED Vs. MEDISEARCH PHARMACEUTICALS LIMITED
|
August 4, 2009 |
|
GITABEN Vs. NATIONAL INSURANCE CO. LTD.
|
August 27, 2009 |
|
GUJARAT STATE CO-OPERATIVE HOUSING FINANCE CORPORATION LTD Vs. AMBEDKAR CO OPERATIVE HOUSING SOCIETY LTD
|
January 12, 2009 |
|
GUJARAT URJA VIKAS NIGAM LTD. Vs. AIR INDIA LTD.
|
April 22, 2009 |
|
GULMARG PAINT INDUSTRY Vs. BRANCH MANAGER
|
August 13, 2009 |
|
GYAN CHANDRA SHARDA Vs. PRABHARI SACHIV KSHETRIYA SADHAN SAHKARI SAMITI & ORS.
|
May 8, 2009 |
|
H.U.D.A. Vs. SAVITRI MALIK
|
November 11, 2009 |
|
H.U.D.A. Vs. RANGI LAL
|
November 12, 2009 |
|
H.U.D.A. Vs. RAJINDER KUMAR
|
December 4, 2009 |
|
H.U.D.A. Vs. MTNL CO
|
December 9, 2009 |
|
H.U.D.A. Vs. SAVITRI DEVI
|
December 9, 2009 |
|
H.U.D.A. Vs. RISHI PAL SINGH
|
November 12, 2009 |
|
HADIMBA INTERNATIONAL LTD Vs. UNITED INDIA INSURANCE COMPANY LTD & ORS
|
December 15, 2009 |
|
HAMEED & CO. Vs. BASVARAJAPPA & ORS.
|
April 22, 2009 |
|
HARESHWAR ENTERPRISES (P.) LTD. Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
March 27, 2009 |
|
HARI PRASAD Vs. MU H B V N L PANCHKULA & ORS
|
September 17, 2009 |
|
HARI RAM GUPTA Vs. GILLETTE INDIA LTD.
|
May 12, 2009 |
|
HARI SINGH Vs. UNION OF INDIA & ANR.
|
March 4, 2009 |
|
HARJEET KAUR Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
April 17, 2009 |
|
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. MAHAVIR SINGH
|
March 5, 2009 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. I.P. CHAUHAN
|
March 3, 2009 |
|
HARYANA URBAN DEVELOPMENT & ANR. Vs. MANGAT RAM, SUB-DIVISIONAL OFFICER
|
September 2, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. USHA VOHRA
|
September 1, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GIRDHARI LAL
|
December 10, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GIANI RAM AGGARWAL
|
April 8, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARYANA PETRO CHEMICALS LTD.
|
December 4, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARYANA PETRO CHEMICALS LTD
|
May 15, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. KAPIL BANSAL
|
December 11, 2009 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Vs. VIPIN KUMAR & ANR.
|
January 14, 2009 |
|
HDFC BANK LTD. Vs. BALWINDER SINGH
|
March 16, 2009 |
|
HEAD POSTMASTER, PONNAI, KERALA & ORS. Vs. V. AYYAPAN
|
April 24, 2009 |
|
HIGHLAND HOLIDAY HOMES PVT LTD Vs. HAFIZA VADASARIA
|
February 2, 2009 |
|
HOLI CROSS HOSPITAL Vs. MANIRAM
|
March 17, 2009 |
|
HOLI CROSS HOSPITAL Vs. MANIRAM
|
February 28, 2009 |
|
HOLIDAY REPRESENTATION Vs. SUDHIR SARAN BHATNAGAR
|
July 17, 2009 |
|
HORIZON POLIMER ENGG. PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
February 24, 2009 |
|
HUDA Vs. AJIT SINGH & ANR.
|
July 2, 2009 |
|
HUDA Vs. DR. RAJ KUMAR GUPTA
|
August 12, 2009 |
|
HUDA Vs. USHMA RANI DUREJA
|
September 11, 2009 |
|
HUDA Vs. ROSHAN LAL
|
January 27, 2009 |
|
HUDA Vs. LAXMI CHAND
|
December 11, 2009 |
|
HUDA Vs. ROSHAN LAL
|
July 27, 2009 |
|
HUDA Vs. NISHTHA SUHAG
|
November 24, 2009 |
|
HYUNDAI MOTOR INDIA LTD. Vs. ER. GOPAL K. SAHI & ANR.
|
May 6, 2009 |
|
IMPROVEMENT TRUST, SANGRUR Vs. POONAM
|
September 11, 2009 |
|
INDIAN AIRLINES LIMITED & ANR. Vs. DR. SAVITA MALHOTRA & ORS.
|
February 25, 2009 |
|
INDRANIL GHOSH Vs. PALLAB KUMAR KHAN
|
January 16, 2009 |
|
INDRAPRASTHA WELFARE SOCIETY Vs. SHANTHALA B.S.
|
February 9, 2009 |
|
INDRAPRASTHA WELFARE SOCIETY Vs. SHANTHALA B.S. & ORS.
|
February 6, 2009 |
|
INDRAPRASTHA WELFARE SOCIETY Vs. VILASINI VITTAL KAMATH
|
February 6, 2009 |
|
INDU NISSAN OXO CHEMICAL INDUSTRIES LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
July 1, 2009 |
|
J.S. ARORA Vs. H.U.D.A. & ANR.
|
July 23, 2009 |
|
JAGDAMBA FOODS LIMITED Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 14, 2009 |
|
JAGDISH PRASAD CHATURVEDI Vs. RAJASTHAN HOUSING BOARD
|
March 4, 2009 |
|
JAGNARAYAN LAL Vs. DR. GIRIJA TEWARI
|
October 2, 2009 |
|
JAGNARAYAN LAL Vs. GIRIJA TEWARI
|
October 21, 2009 |
|
JAIRAM DAS DENGWANI Vs. DATAMATICS FINANCIAL SERVICES LIMITED & ANR.
|
April 23, 2009 |
|
JAISRI MINES PRODUCTS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
February 4, 2009 |
|
JALLAUDDIN KHAN (DR.) Vs. INDRA SEN VERMA
|
March 13, 2009 |
|
JASBIR KAUR Vs. DUCHEM LABORATORIES LIMITED
|
April 29, 2009 |
|
JASWANT SUGAR MILLS LIMITED Vs. PUNJAB NATIONAL BANK & ANR.
|
July 20, 2009 |
|
JAYANTA DASGUPTA Vs. BINATA DEBNATH
|
April 15, 2009 |
|
JEEWAN MOTORS (P) LTD. Vs. TARIQ IRSHAD & ANR.
|
July 14, 2009 |
|
JOGINDER SINGH Vs. RAJEEV KUMAR MAJUMDAR
|
August 29, 2009 |
|
JOGINDER SINGH & ORS. Vs. DR. RAJEEV KUMAR MAJUMDAR & ORS.
|
August 13, 2009 |
|
K KUMAR ADVISOR (ENGINEERING) MARUTI UDYOG LIMITED Vs. A S NARAYANA RAO & ANR
|
October 21, 2009 |
|
K MAHENDRAN Vs. O SATYANARAYANA OBULAM HOSPITAL
|
July 8, 2009 |
|
K R SRINIVASAN, S GANESH Vs. BANK OF INDIA
|
December 15, 2009 |
|
K.A. BHANDULA & ANOTHER Vs. INDRAPRASTHA APOLLO HOSPITAL & ORS.
|
July 9, 2009 |
|
K.L. NIJHAWAN & ANR. Vs. SIR GANGA RAM HOSPITAL & ORS.
|
May 29, 2009 |
|
KALYANI RAUT Vs. MANISH RAMESH MOTWANI
|
November 4, 2009 |
|
KAMALAKAR DHYANESHWAR MATE Vs. RANADE HOSPITAL ORGANIZATION & ORS.
|
July 16, 2009 |
|
KAMLA KESHARWANI Vs. SUPDT., SHYAMSHAH MEDICAL COLLEGE AND GANDHI MEMORIAL HOSPITAL & ORS.
|
April 17, 2009 |
|
KAMLESH SINGLA &ANR Vs. PAN INDIA PARYATAN LIMITED AND OTHERS
|
August 11, 2009 |
|
KANA JIVA DHAMI Vs. GUJARAT ELECTRICITY BOARDS
|
July 17, 2009 |
|
KANUBHAI S. PATEL Vs. JETHABAI JIVABHAI SOLANKI
|
October 6, 2009 |
|
KAPIL KULSHRESTHA (DR.) Vs. OM PRAKASH
|
July 14, 2009 |
|
KAPIL RAI SINGHANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 27, 2009 |
|
KARNATAKA HOUSING BOARD Vs. R SHANKAR
|
November 19, 2009 |
|
KASTURI MEDICAL RESEARCH CENTRE PVT. LTD. Vs. AJAYENDU NAG
|
September 4, 2009 |
|
KAUSHAL PANDEY (DR.) Vs. S.V. PANCHORI & ORS.
|
February 12, 2009 |
|
KAVITA SHARMA Vs. AMERICAN EXPRESS BANK LIMITED & ANR.
|
September 2, 2009 |
|
KEYOOR S VAISHNAV Vs. JAGRUT NAGRIK
|
November 11, 2009 |
|
KIRAN OVERSEAS EXPORT LIMITED Vs. THAI AIRWAYS INTERNATIONAL LIMITED
|
February 12, 2009 |
|
KOHINOOR ICE CREAM FACTORY Vs. PUNJAB STATE ELECTRICITY BOARD & ANR.
|
May 27, 2009 |
|
KOLLA VIJAYA LAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
December 11, 2009 |
|
KOTA OPEN UNIVERSITY Vs. RAJ KUMARI YADAV
|
December 10, 2009 |
|
KOTAK MAHINDRA PRIME LIMITED Vs. SIDHARTH GAIND & ANR.
|
April 17, 2009 |
|
KRUPA NIDHI COLLEGE OF PHARMACY & ANR. Vs. NILOOFAR SHOKRAIAH ZANJANI
|
April 2, 2009 |
|
KUMARESH KUMAR GAUR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR.
|
March 16, 2009 |
|
KUNJ VIHAR CO OPERATIVE HOUSING SOCIETY LTD Vs. RANVIR TOOR
|
January 9, 2009 |
|
L I C OF INDIA Vs. RAM NARAYAN YADAV
|
March 2, 2009 |
|
LAKSHMI OVERSEAS INDUSTRIES LIMITED Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR.
|
March 27, 2009 |
|
LARSEN AND TOUBRO LTD. Vs. SUNDER STEELS LTD.
|
December 10, 2009 |
|
LATE BABY ANKITA KAPOOR Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL & ORS.
|
April 28, 2009 |
|
LAXMI JUTE TRADERS Vs. NEW INDIA ASSURANCE CO LTD
|
July 1, 2009 |
|
LEISURE WEAR EXPORTS LTD Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD
|
October 28, 2009 |
|
LEISURE WEAR EXPORTS LTD. Vs. NATIONAL INSURANCE COMPANY LTD.THROUGH ITS DIVISIONAL MANAGER
|
October 11, 2009 |
|
LIC OF INDIA Vs. KAMLA DEVI
|
February 24, 2009 |
|
LIC OF INDIA Vs. KAMLA DEVI
|
February 27, 2009 |
|
LIC OF INDIA & ORS. Vs. K.A. CHANDRAKALA
|
March 19, 2009 |
|
LIEUTENANT COLONEL K A BHANDULA Vs. INDRAPRASTHA APOLLO HOSPITAL
|
July 9, 2009 |
|
LIFE INSURANCE CORP OF INDIA Vs. M BHAVANI
|
January 14, 2009 |
|
LIFE INSURANCE CORP OF INDIA Vs. GIRDHARILAL P KESARWANI
|
January 14, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTINDRA R. BHAVSAR
|
February 23, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BATTHINI RAMA RAO
|
April 24, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KULWANT KUMARI
|
May 1, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DHIRAJ KHANNA & ANR.
|
February 17, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. YOGENDRA PRASAD SINGH
|
May 14, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAM
|
October 8, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KONDALA APPALA RAJU
|
February 20, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJANA MISRA
|
February 3, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. LAXMAN SINGH RATHORE
|
January 29, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. MANGAI & ANR
|
November 27, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. HIRA LAL
|
April 17, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. ANIL KUMAR RASTOGI
|
September 11, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. GOWRAMMA
|
May 11, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. KONDALA APPALA RAJU
|
February 27, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. A. YASODAMMA & ANR.
|
February 6, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. SUNITA HEMNANI
|
February 3, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. BHAGYA
|
November 3, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. PARIAPALLY SUJATHA & ORS
|
August 5, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. HARBANS KAUR
|
August 10, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. SHAMIM
|
July 1, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. BIMLA DEVI
|
January 19, 2009 |
|
LUCKNOW DEVELOPMENT AUTHORITY Vs. ANIL KUMAR NIGAM
|
January 22, 2009 |
|
M C KATARE Vs. BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE
|
December 18, 2009 |
|
MADAN LAL Vs. JAIPUR VIDYUT VITRAN NIGAM LTD. & ORS.
|
August 13, 2009 |
|
MADHYA PRADESH HOUSING BOARD Vs. RAJESH MANDIOI
|
March 16, 2009 |
|
MADHYA PRADESH HOUSING BOARD & ANR. Vs. G.S. DAHERIA
|
July 30, 2009 |
|
MADHYA PRADESH RAJYA SAHKARI AWAS SANGH & ANR. Vs. CHANDRASHEKHAR & ORS.
|
February 20, 2009 |
|
MADHYAMIK SHIKSHA PARISHAD Vs. MANOJ KUMAR & ORS.
|
September 4, 2009 |
|
MAGMA FINCORP LIMITED Vs. VIJAY KUMAR
|
December 3, 2009 |
|
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. V.K. AHUJA
|
January 20, 2009 |
|
MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY & ANR. Vs. MANOHARRAO MADHAVRAO DANGE & ORS.
|
May 11, 2009 |
|
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs. PARCHURI NARAYANA
|
January 6, 2009 |
|
MAHARASHTRA POLICE HOUSING AND WELFARE CORPORATION LTD. Vs. STATE BANK OF INDIA HOME FINANCE LTD.
|
April 17, 2009 |
|
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ASHOK NANA CHOUDHARI
|
March 18, 2009 |
|
MAHARASHTRA STATE ELECTRICITY BOARD & REPRESENTATIVES Vs. MADHUKAR VITHAL KALE
|
October 21, 2009 |
|
MAHARISHI HEAVEN EARTH Vs. NATIONAL INSURANCE CO.LTD.
|
October 28, 2009 |
|
MAHYCO MONSANTO BIO TECH (I) LTD Vs. BODDULURI JEEVAN KUMAR
|
April 22, 2009 |
|
MALKA TARANNUM Vs. DR. C.P. GUPTA & ANR.
|
April 20, 2009 |
|
MALS CARGO (P.) LTD. Vs. KAMINO INTERNATIONAL LOGISTICS PVT. LTD. & ORS.
|
March 27, 2009 |
|
MANAGER PREMANCHAL MOTORS PVT LTD Vs. RAMDAS KHAYALIRAM
|
March 16, 2009 |
|
MANAGER TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. BACHCHI RAM DANGWAL
|
March 16, 2009 |
|
MANAGING DIRECTOR SONA AUTO AGENCY P LTD Vs. SISIRENDRA NATH BANERJEE PROVA LODGE
|
January 29, 2009 |
|
MANI SQUARE LIMITED Vs. MANISH SARAF
|
October 21, 2009 |
|
MANISHANKAR Vs. NATIONAL INSURANCE COMPANY
|
February 25, 2009 |
|
MANOHAR SINGH Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. & ORS.
|
September 4, 2009 |
|
MARUTI UDYOG LIMITED Vs. HASMUKH LAKSHMICHAND & ANR.
|
May 26, 2009 |
|
MARUTI UDYOG LIMITED Vs. MADAN LAL
|
April 1, 2009 |
|
MARUTI UDYOG LIMITED Vs. NAGENDER PRASAD SINHA & ANR.
|
May 4, 2009 |
|
MARUTI UDYOG LTD. Vs. ATUL BHARADWAJ & ANR.
|
January 29, 2009 |
|
MARUTI UDYOG LTD. Vs. ARJUN SINGH & ANR.
|
April 21, 2009 |
|
MARUTI UDYOG LTD. Vs. CASINO DIAS & ANR.
|
July 27, 2009 |
|
MARUTI UDYOG LTD. Vs. NAGENDER PRASAD SINHA
|
April 5, 2009 |
|
MASTANA JOGI INTERNATIONAL PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
August 18, 2009 |
|
MASTER AAYUSH DHAR Vs. K C GARG
|
September 11, 2009 |
|
MASTER NITISH SETHI & ORS. Vs. DR. NARESH TREHAN & ORS.
|
February 4, 2009 |
|
MEDICAL SUPDT., ST. GREGORIOUS MISSION HOSPITAL Vs. JESSY & ANR.
|
May 4, 2009 |
|
MEERA INDUSTRIES Vs. MODERN CONSTRUCTIONS
|
May 22, 2009 |
|
MERCK LTD (FORMERLY KNOWN AS E MERCK (I) LTD & ORS Vs. HUBLI DIAGNOSTICS MEDICATE AND RESEARCH CENTRE PVT LTD
|
November 9, 2009 |
|
MOHITE ORNAMENT HOUSE Vs. HARISH MISRA
|
January 20, 2009 |
|
MTNL Vs. UNIBROS
|
February 25, 2009 |
|
MULAMOOTTIL DELUXE CONSTRUCTIONS & ANR. Vs. C. RADHAMONY AMMA
|
September 10, 2009 |
|
MUNICIPAL CORPORATION Vs. SUNIL TALWAR
|
October 21, 2009 |
|
MUNSHI RAM Vs. NEW INDIA ASSURANCE COMPANY LTD & ANR
|
July 16, 2009 |
|
MYSORE CEMENT LTD. Vs. BHARAT HEAVY ELECTRICAL LTD.
|
July 21, 2009 |
|
N KUNCHI BABU & ANR Vs. A P TRANSCO, HYDERABAD & ORS
|
November 27, 2009 |
|
NAEEM BHAI Vs. MOHD. ANWAR & ORS.
|
May 14, 2009 |
|
NAFE SINGH MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 26, 2009 |
|
NAFE SINGH MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 30, 2009 |
|
NAND KISHORE JAISWAL Vs. NATIONAL INSURANCE COMPANY LTD
|
February 12, 2009 |
|
NANHAKOO SAH Vs. VIDHAYAWATI DEVI & ORS.
|
November 4, 2009 |
|
NARAYAN STEELS Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 9, 2009 |
|
NARINDER KUMAR SUNEJA Vs. R.K. GOEL
|
May 14, 2009 |
|
NARINDER SINGH Vs. ASHOK SHARMA (DR.)
|
May 27, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. BALWANT SINGH
|
October 21, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. AVTAR SINGH
|
February 23, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. VENKATESHWARA TRADERS
|
February 2, 2009 |
|
NATIONAL INSURANCE CO. LTD Vs. VENKATESHWARA TRADERS REPRESENTED THROUGH ITS SREENIVASULU AND JELLI VENKATESWARLU
|
February 4, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAVI TRADERS
|
April 30, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. CEMENT CORPORATION OF INDIA LTD.
|
February 10, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. BLANNY C. DSOUZE
|
February 2, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. BALKHANDI LAL SHARMA
|
February 3, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. SAJAN KUMAR AGARWAL
|
January 5, 2009 |
|
NATIONAL INSURANCE CO. LTD. & ANR. Vs. JASHODABEN & ANR.
|
March 13, 2009 |
|
NATIONAL INSURANCE CO. LTD. & ORS. Vs. PACIFIC PACKERS
|
July 20, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NIRMALA MEENA
|
October 23, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NAND LAL
|
November 24, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. VASANTHI MARINE FOODS LTD
|
March 5, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SANJAY KUMAR
|
February 9, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NAZIR AHMAD SHAH
|
December 23, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BOLEM RAMA DEVI & ORS.
|
January 27, 2009 |
|
NATIONAL SEEDS CORPORATION LTD Vs. NALIA NARSIMHA ROA
|
February 11, 2009 |
|
NATIONAL SEEDS CORPORATION LTD Vs. ABDUL AZIZ FAKIR MOHD INAMDAR
|
January 19, 2009 |
|
NAVDEEP SINGH KHAIRA Vs. SHEELA GUPTA
|
August 7, 2009 |
|
NAWAL KISHORE KASHYAP Vs. BIHAR STATE HOUSING CO OPERATIVE FEDERATION LTD
|
January 14, 2009 |
|
NEW AGE MOTORS PVT. LTD. & ANR. Vs. VIJAY KUMAR & ORS.
|
July 24, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. WAKIL AHMAD
|
February 19, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. LILABAI DEVICHAND JAIN
|
August 13, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY BATRA
|
May 14, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ARUN KRISHAN PURI
|
March 4, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SEHRAWAT INDIA (P.) LTD. & ANR.
|
April 17, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. S. ANJANEYA RAO
|
July 30, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNABEN JAYANTIBHAI SHAH
|
February 3, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VIRMANI REFRIGERATION AND COLD STORAGE PVT. LTD.
|
January 20, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR CHAUDHARY
|
March 16, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. NEW GOOD LUCK RETRADING WORKS
|
February 20, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. RITU KHEMKA & ANR.
|
February 17, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. G.J. ASHOK
|
January 27, 2009 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. HOTEL ARISTOCRAT (P) LTD.
|
October 14, 2009 |
|
NEW INDIA ASSURANCE CO.LTD.THROUGH MANAGER REGIONAL OFFICE Vs. MANISHA ABHAY BEDMUTHA
|
January 29, 2009 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TRILOCHAN JANE
|
December 9, 2009 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T.V. SARATHI
|
March 19, 2009 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHEM SINGH & ORS.
|
April 28, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PAVEL GARG
|
December 15, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RABINDRA NARAYAN
|
November 19, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ TILE WORKS PARARI
|
September 4, 2009 |
|
NEXUS COMPUTERS PVT. LTD. & ANR. Vs. K. THENMOZHI & ANR.
|
July 22, 2009 |
|
NONI SINGH Vs. P K TALWAR
|
February 16, 2009 |
|
NONI SINGH Vs. DR. P.K. TALWAR AND OTHERS
|
December 16, 2009 |
|
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. POOJA TRAVELS BY ITS PARTNERS & ORS.
|
October 9, 2009 |
|
OM PARKASH LOKRE Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL & ORS.
|
February 27, 2009 |
|
OM PRAKASH VARMA Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
January 21, 2009 |
|
OMESH RAI PAHUJA Vs. BM (COMMERCIAL) OF B.S.E.S. YAMUNA POWER LIMITED
|
May 11, 2009 |
|
ORIENTAL INSURANCE CO LTD & ANR Vs. P R AUTOMOBILES & OILS & ANR
|
December 9, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VIJAYA SRINIVASA COTTON CO.
|
May 27, 2009 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MEHAR CHAND
|
October 9, 2009 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHISHIR KHANDELWAL
|
February 16, 2009 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHISHIR KHANDELWAL
|
February 11, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SOUTH EASTERN COALFIELDS LTD
|
February 10, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KAMPER CONCAST LTD.
|
April 30, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. ASHOK VERGHESE
|
May 8, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SURESH SINGH & ANR.
|
February 23, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD. & ANR. Vs. SANJEEV KUMAR
|
February 10, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. NARENDRA AND COMPANY
|
October 9, 2009 |
|
ORIGIN COURIER SERVICE Vs. MS. HARPREET KAUR
|
April 17, 2009 |
|
P M S ENTERPRISES & ORS Vs. DELHI DEVELOPMENT AUTHORITY & ANR
|
November 12, 2009 |
|
P S KALANTRI Vs. WIPRO G E MEDICAL SYSTEMS LTD
|
November 24, 2009 |
|
P. MOHAN BHAT Vs. M.R. JAISHANKER, MD
|
February 10, 2009 |
|
P.B. VENKATA REDDY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 27, 2009 |
|
PADAM COTTON YARNS LIMITED Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
|
July 1, 2009 |
|
PADMA BAI Vs. ICICI INFOTECH SERVICES LIMITED
|
July 10, 2009 |
|
PALLAVI LORRY SUPPLY OFFICE & ANR. Vs. AITCO MOVERS LTD. & ORS.
|
April 17, 2009 |
|
PARESH MOHANLAL PARMAR Vs. NATIONAL INSURANCE CO.LTD.
|
May 12, 2009 |
|
PATEL KIRTIKUMAR PREHLADBHAI Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 25, 2009 |
|
PIRTHIPAL SINGH BHANDARI Vs. MAHINDRA AND MAHINDRA LTD.
|
July 30, 2009 |
|
PIRTHIPAL SINGH BHANDARI (DR.) & ANR. Vs. MAHINDRA & MAHINDRA LTD. & ANR.
|
July 21, 2009 |
|
POOMKUDY AUTO SERVICE (P) LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 30, 2009 |
|
POSTAL LIFE INSURANCE Vs. VINOD KUMAR
|
February 5, 2009 |
|
POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH Vs. BIMLA DEVI
|
February 12, 2009 |
|
PRABHA SHANKAR OJHA Vs. NEELMANI RAI (DR.)
|
November 4, 2009 |
|
PRABHABEN SHARMA Vs. SUB POST MASTER, FREELAND GUNJ, DAHOD (GUJARAT) & ORS
|
November 4, 2009 |
|
PRADEEP KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 18, 2009 |
|
PRADEEP KUMAR DARUKA Vs. BHAGALPUR-BANKA KSHETRIYA GRAMIN BANK
|
November 6, 2009 |
|
PRAMOD KUMAR MANDAL Vs. BHUNESHWAR PANDEY & ORS.
|
June 30, 2009 |
|
PREM LATA MOHIL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 21, 2009 |
|
PREM NARAYAN DIKSHIT & ANR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 26, 2009 |
|
PREMANCHAL MOTORS PVT. LTD. Vs. RAMDASS & ORS.
|
March 16, 2009 |
|
PREMIER HOMES Vs. OLIVER ARCHIBALD ARANHA & ANR
|
October 30, 2009 |
|
PROPRIETOR Vs. A.S.KONDAPPA REDDY
|
January 13, 2009 |
|
PUNJAB AGRICULTURE UNIVERSITY LUDIHANA Vs. UTI OF INDIA
|
April 17, 2009 |
|
PUNJAB NATIONAL BANK Vs. KRISHNA POWERLOOM FACTORY
|
February 13, 2009 |
|
PUNJAB NATIONAL BANK Vs. ANIL PURI
|
January 12, 2009 |
|
PUNJAB NATIONAL BANK, SANTOSHGARH TH.ITS BRANCH MANAGER Vs. NEELAM KUMARI
|
December 11, 2009 |
|
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. RAKESH GOYAL
|
March 2, 2009 |
|
PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY & ANR. Vs. SHYAM SUNDER TIWARI & ORS.
|
February 2, 2009 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY & ANR. Vs. KANWALJIT SINGH AHLUWALIA & ANR.
|
January 5, 2009 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER Vs. KRISHAN PAL CHANDER
|
November 23, 2009 |
|
PUSHKAR DUTT Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL, LUDHIANA
|
November 17, 2009 |
|
PUSHPA NAMDEO AND OTHERS Vs. VIMAL GOLCHA
|
July 22, 2009 |
|
RAJ BHALLA Vs. VIMHANS
|
September 15, 2009 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. M.K. BHOOT & ANR.
|
May 18, 2009 |
|
RAJASTHAN HOUSING BOARD & ORS. Vs. OM PRAKASH SRIVASTAVA (DR.)
|
July 20, 2009 |
|
RAJENDRA PROPERTIES AND INDUSTRIES Vs. OM PARKASH
|
January 5, 2009 |
|
RAJESHWAR PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
|
November 24, 2009 |
|
RAJINDRA SANITARY FITTINGS CO LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
January 22, 2009 |
|
RAJIV MOTORS LTD. Vs. JIWAN LAL MARKEN (DR.)
|
January 21, 2009 |
|
RAJIV SHARMA Vs. HELVETIA KLINIC PVT LTD
|
September 10, 2009 |
|
RAMA ASSOCIATES LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 6, 2009 |
|
RANDHIR GARG Vs. INSCOL TERTIARY CARE HOSPITAL & ANR.
|
July 15, 2009 |
|
RASHEEDA KHATOON Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 13, 2009 |
|
RATAN KAVADIA Vs. ORIENTAL INSURANCE COMPANY
|
October 9, 2009 |
|
RITU BHUWANIA Vs. VATSA CORPORATION LTD & ANR
|
September 16, 2009 |
|
RUSAN PHARMA PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
|
March 2, 2009 |
|
S P THIRUMALA RAO Vs. MUNICIPAL COMMISSIONER
|
May 28, 2009 |
|
S.C.JOSHI Vs. SUSHILA GARG
|
April 30, 2009 |
|
S.K. JAIN Vs. DEVINDER PAUL SINGH
|
February 27, 2009 |
|
S.M. HERBALS LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
March 3, 2009 |
|
S.R. DAYASHANKAR & ANR. Vs. B.E.M.L. (SC/ST) WELFARE ASSOCIATION & ANR.
|
January 20, 2009 |
|
SACHDEVA INDUSTRIES Vs. DEEP AGGARWAL & ORS
|
November 24, 2009 |
|
SAHARA INDIA & ORS Vs. PINKI DEVI
|
April 1, 2009 |
|
SAI RAJ MOTORS Vs. RAJINDER SINGH
|
December 4, 2009 |
|
SANJAY D. GHODAWAT Vs. R.R.B. ENERGY LTD.
|
December 17, 2009 |
|
SANTOKH NURSING HOME & ANR Vs. JASWINDER SINGH & ORS
|
July 7, 2009 |
|
SARDAR GUR CHARAN SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
April 6, 2009 |
|
SARVA U.P. GRAMIN BANK Vs. RAKESH KUMAR
|
February 25, 2009 |
|
SASARAM COLD STORAGE PVT. LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 21, 2009 |
|
SATHAVAHANA SEA FOODS (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
|
January 13, 2009 |
|
SATYA PAL CHADDHA Vs. YAGYA NARAIN SHARMA
|
April 17, 2009 |
|
SAWANT FOOD PRODUCTS LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
|
October 29, 2009 |
|
SECRETARY BOARD OF SECONDARY EDUCATION ORISSA Vs. SANTOSH KUMAR SAHOO
|
February 17, 2009 |
|
SECRETARY ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. KUNI RANI BHANJA
|
July 17, 2009 |
|
SECRETARY, BOARD OF SECONDARY EDUCATION, ORISSA Vs. SANTOSH KUMAR SAHOO
|
February 10, 2009 |
|
SECRETARY, ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. SRI ABHIMANYU SAHOO
|
July 17, 2009 |
|
SEHGAL SCHOOL OF COMPETITION Vs. DALBIR SINGH
|
April 30, 2009 |
|
SENTHIL SCAN CENTRE Vs. SHANTHI SHRIDHARAN & ANR.
|
January 12, 2009 |
|
SHAH DIAGNOSTIC INSTITUTE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
May 26, 2009 |
|
SHAIK SUBHANI Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD.
|
September 19, 2009 |
|
SHAMSHER ALI Vs. NATIONAL INSURANCE CO.LTD.
|
February 4, 2009 |
|
SHANTI KUNJ SAHKARI GRIH NIRMAN SAMITI LTD & ANR Vs. RAM SURAT ROY
|
September 18, 2009 |
|
SHANTI MUKAND HOSPITAL Vs. BHIM SEN MALIK
|
October 7, 2009 |
|
SHASHI PRABHA SINGH Vs. ESCORT HEART INSTITUTE & RESEARCH CENTRE
|
February 19, 2009 |
|
SHIBSHREE BANERJEE Vs. PEARLESS HOSPITAL & B.K. ROY RESEARCH CENTRE & ORS.
|
April 30, 2009 |
|
SHONKH TECHNOLOGIES LTD. Vs. TUSHAR MANDLEKAR
|
September 10, 2009 |
|
SHRINATH CHATURVEDI Vs. G.S. AMBARDEKAR (DR.) & ORS.
|
March 26, 2009 |
|
SHYAM GRIH NIRMAN CO-OPERATIVES SOCIETY Vs. PRAVEEN KUMAR
|
March 17, 2009 |
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SHYAM SUNDER SHARMA (DR.) Vs. ATAR SINGH & ANR.
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January 13, 2009 |
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SIDRA RAMA THOMBARE Vs. UNITED INDIA INSURANCE CO. LTD.
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May 27, 2009 |
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SMT. VIMAL SARDANA Vs. THE ORIENTAL INSURANCE CO. LTD.
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February 18, 2009 |
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SONA AUTO AGENCY (P) LTD. Vs. SISIRENDRA NATH BANERJEE & ANR.
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January 29, 2009 |
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SPEED POST Vs. LAXMAN SINGH
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October 21, 2009 |
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SR. SUPDT. OF POST OFFICES, GPO BUILDING Vs. SHARANJIT SINGH BAHM
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May 14, 2009 |
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SRI LAXMI JUTE TRADERS Vs. ORIGINAL PETITION NO. 365 OF 1999
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July 1, 2009 |
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SRI RAMPRIYA CHIT FUND PRIVATE LTD. Vs. YARA SRINIVASA RAO
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August 10, 2009 |
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STANDARD CHARTERED BANK Vs. H.S.SAINI
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March 17, 2009 |
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STATE BANK OF HYDERABAD Vs. JARNAIL SINGH
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March 4, 2009 |
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STATE BANK OF INDIA Vs. BANSAL HARDWARE
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March 2, 2009 |
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STATE COMMISSION HARYANA, PANCHKULA CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. SANJAY KUMAR GUPTA
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December 11, 2009 |
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STATE OF PUNJAB & ANR. Vs. AMAR DEEP KAUR & ORS.
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May 14, 2009 |
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SUKESH JAIN Vs. DR. MUKESH JAIN & ORS.
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July 23, 2009 |
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SUNDEEP POLYMERS PRIVATE LIMITED & ANR. Vs. MERCEDES BENZ INDIA LIMITED
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February 26, 2009 |
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SUNIL JAIN Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
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March 4, 2009 |
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SURABH SHARMA Vs. PRAMILA KUMARI MISHRA
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September 1, 2009 |
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SURABH SHARMA & ANR. Vs. PRAMILA KUMARI MISHRA & ANR.
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September 4, 2009 |
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SURESH KUMAR Vs. EXECUTIVE ENGINEER, ELECTRICITY BOARD, PATLIPUTRA DIVISION
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March 20, 2009 |
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SUSHRUTA MEDICAL AID & RESARCH HOSPITAL LTD. Vs. LOGIC INTEGRATED FINANCIAL EXPERTISE
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March 3, 2009 |
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SUTLEJ TEXTILE AND INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
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April 23, 2009 |
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SWADESH SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD & ORS.
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January 7, 2009 |
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SYED FAIZ-UR-REHMAN Vs. U.P. POWER ELECTRICITY CORPORATION & ORS.
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February 20, 2009 |
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T. SESHAIAH & ANR. Vs. STANDARD CHARTERED BANK & ANR.
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April 20, 2009 |
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T.S. VIVEKANANDA KUMAR Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
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January 16, 2009 |
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TABA GLOVES PRIVATE LTD Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
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May 4, 2009 |
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TALAGANG COOPERATIVE G/H LTD Vs. VANDANA SHARMA
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March 16, 2009 |
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TANU Vs. CHANDIGARH KENNEL CLUB
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February 10, 2009 |
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TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
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January 28, 2009 |
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TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
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October 20, 2009 |
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TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
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January 1, 2009 |
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TARIKH EXPORT HOUSE AND ANOTHER Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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November 23, 2009 |
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TATA MOTORS LTD. Vs. INDRASEN CHOUBEY & ORS.
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April 17, 2009 |
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TEENMURTI CHITS (P) LTD. Vs. V.K.SAHDEVA
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May 21, 2009 |
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TEJ MOHAN Vs. DEEP AGGARWAL
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November 24, 2009 |
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THE MANAGER, NEW AGE MOTORS PVT. LTD & ANR. Vs. VIJAY KUMAR & ORS.
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July 24, 2009 |
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TOY N TOY INTERNATIONAL Vs. ALITALIA AIRLINES & ORS.
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July 30, 2009 |
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U P AWAS EVAM VIKAS PARISHAD Vs. BRIJ KISHORE PANDEY
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October 9, 2009 |
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UNION OF INDIA & ORS Vs. J S KUNWAR
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December 15, 2009 |
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UNION OF INDIA & ORS Vs. SHIV DEVI AGARWAL & ANR
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November 3, 2009 |
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UNION OF INDIA & ORS. Vs. ACHINTAM KILIKDAR
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August 26, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. M/S. R. PIYARELALL IMPORT AND EXPORT LTD
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November 19, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BHARAT ZINC LIMITED
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August 5, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SUSHILA DEVI & ORS.
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May 14, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. V.C. DEENADAYAL & ANR.
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March 13, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DIPENDU GHOSH & ANR.
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February 20, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SATISH AGGARWAL
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January 22, 2009 |
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UNITED INDIA INSURANCE CO. LTD. & ANR. Vs. S.M.S. TELE COMMUNICATIONS & ANR.
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April 17, 2009 |
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UNITED INDIA INSURANCE CO.LTD. Vs. J.K.RAJU @ SHAKTHI
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July 23, 2009 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. GAJ PAL SINGH RAWAT
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April 9, 2009 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PARUL BALA
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March 3, 2009 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. BALASAHEB ATMARAM PATIL
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October 28, 2009 |
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USASHI MUKHERJEE & ANR. Vs. COAL INDIA LTD. & ORS.
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July 3, 2009 |
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UTTAR HARYANA BIJLI VITRAN LTD Vs. MUKHTIAR SINGH & ANR
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December 11, 2009 |
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UTTARI HARYANA BIJLEE VITRAN NIGAM LIMITED & ANR. Vs. KARAM CHAND
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September 11, 2009 |
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UTTARI HARYANA VIDYUT PRASARAN NIGAM LTD. Vs. SHIV KUMAR
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March 2, 2009 |
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V. KRISHNAKUMAR Vs. STATE OF TAMIL NADU & ORS.
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May 27, 2009 |
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V. SATYAMURTHY Vs. RELIANCE GENERAL INSURANCE CO. LTD. & ANR.
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March 13, 2009 |
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VANITABEN RETILAL FULBARIA Vs. LIC OF INDIA
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January 6, 2009 |
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VARSHA PRIYA Vs. SUSHMA PANDEY (DR.) & ANR.
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April 24, 2009 |
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VARUN BEVERAGE LTD AND ORS Vs. SANTOSH SHARMA S/O RAMDAYAL SHARMA
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August 10, 2009 |
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VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. R.K.MEENA
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January 21, 2009 |
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VIKRAM VERMA Vs. INDORE DEVELOPMENT AUTHORITY & ANR.
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April 2, 2009 |
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VIMAL SARDANA Vs. VIMAL SARDANA
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February 18, 2009 |
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VINAY ENTERPRISES Vs. A.S. KONDAPPA REDDY & ANR.
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January 13, 2009 |
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VINAY KARTIKA CHADHA Vs. MERCEDES BENZ INDIA LTD. & ORS.
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February 17, 2009 |
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VINEET SHRIVASAVA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 17, 2009 |
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VINOD CHANDRA SRIVASTAV Vs. ANSAL HOUSING AND CONSTRUCTION LTD. & ANR.
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January 13, 2009 |
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VIRAL C.SHAH Vs. UNITED INDIA INSURANCE CO.LTD.
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May 26, 2009 |
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VISHAL SINGH RAMDAS & ORS. Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
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September 1, 2009 |
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WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED Vs. SHIV SHAKTI PRODUCTS
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November 6, 2009 |
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