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A K GUPTA Vs. UMMED MAL JAIN
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March 12, 2008 |
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A M RAO Vs. SANJAY SINGH
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January 14, 2008 |
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A N L PARCEL SERVICE Vs. NEW AMIT TEXTILES
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July 17, 2008 |
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A P HOUSING BOARD Vs. K SRI HARI REDDY
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April 9, 2008 |
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A P TRANSCO Vs. EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
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August 4, 2008 |
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A.P.BOPANNA Vs. KODAGU DISTRICT COOPERATIVE CENTRAL BANK
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December 17, 2008 |
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ABDUL AZIZ MIR Vs. NATIONAL INSURANCE COMPANY LTD.
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August 1, 2008 |
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ABDUL RAUOOF Vs. DIRECTOR OF ELVI MOTORS PVT LTD
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August 21, 2008 |
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ABDUL SALEEM Vs. ORIENTAL INSURANCE CO LTD
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January 8, 2008 |
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ABHAY NEELAWARNE Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 26, 2008 |
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ACCOUNTS OFFICER JHARKHAND STATE ELECTRICITY BOARD Vs. ANWAR ALI PROPRIETOR
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April 10, 2008 |
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ADMINISTRATOR, SHETH PUKHRAJ RAICHAND GENERAL HOSPITAL & ORS Vs. MASTER MANISH RAJPUT (MINOR)
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November 7, 2008 |
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ADWATIA PRASAD BISWAL Vs. J. BAG AND ANR.
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May 23, 2008 |
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AGARWAL ENTERPRISES Vs. MAERSKS INDIA LTD
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January 15, 2008 |
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AGRA DEVELOPMENT AUTHORITY Vs. OM PRAKASH GAUTAM
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December 19, 2008 |
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AGRA DEVELOPMENT AUTHORITY Vs. SHAILENDRI
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August 12, 2008 |
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AIR DECCAN DECCAN AVIATION LTD Vs. AJAY GOEL
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May 7, 2008 |
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AIR INDIA Vs. ASHA GOSWAMI
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July 4, 2008 |
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AIR INDIA LIMITED Vs. VINAYAK NAGESH SHRIKHANDE
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March 14, 2008 |
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AIR INDIA LTD Vs. L M KHOSLA
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August 8, 2008 |
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AIRLIFT INDIA PRIVATE LIMITED Vs. AUROBINDO PHARMA LIMITED
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January 29, 2008 |
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AJAY ENTERPRISES Vs. RAVINDRA BHAIDAS PATIL
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April 28, 2008 |
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AJAY KALIA Vs. AIR INDIA LTD
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July 7, 2008 |
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AJAY KALIA AND ORS. Vs. AIR INDIA LTD. AND ORS.
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July 23, 2008 |
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AJEET SEEDS LTD. Vs. TRIMBAK ALIAS BALASAHEB
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July 7, 2008 |
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AJMER VIDYUT VITARAN NIGAM LTD Vs. KESHAR DEVI
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August 6, 2008 |
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AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS PVT LTD
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August 22, 2008 |
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AKHILESH VIJAYVERGIYA Vs. STERLING COMPUTERS LTD
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April 15, 2008 |
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ALAKNANDA PLANTATIONS LIMITED Vs. SUSHILA GARG
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May 28, 2008 |
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ALICE GARG Vs. LAXMI VILAS HOTEL
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February 28, 2008 |
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ALOK BAJAJ Vs. DELHI DEVELOPMENT AUTHORITY
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March 13, 2008 |
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ALOK TANDON Vs. SCANDINAVIAN AIRLINES SYSTEM
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September 22, 2008 |
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AMERICAN NATIONAL SHIPPING LINE INDIA (P.) LTD. Vs. AUTOLITE (INDIA) LTD.& ORS.
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April 28, 2008 |
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AMIT VERMA Vs. SR SUPERINTENDENT OF POST OFFICES
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April 16, 2008 |
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AMITABHA DASGUPTA Vs. UNITED BANK OF INDIA
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December 18, 2008 |
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AMRITSAR TRANSPORT CO PVT LTD Vs. RAJIV KUMAR
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April 1, 2008 |
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AMRJEET SINGH PARIHAR Vs. SITARAM JANGID
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February 20, 2008 |
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ANGOORI DEVI Vs. LIC OF INDIA
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July 21, 2008 |
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ANGOORI DEVI Vs. LIC OF INDIA AND ORS.
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September 21, 2008 |
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ANIL KUMAR GUPTA Vs. MUKESH JAIN
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February 15, 2008 |
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ANIL KUMAR GUPTA Vs. MUKESH JAIN (DR.)
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February 1, 2008 |
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ANKUR SEEDS P LTD Vs. KONDABROLU HASEN RAO
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February 13, 2008 |
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ANOOP K.JOSHI Vs. ANSAL PROPERTIES AND INDUSTRIES LTD.
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April 9, 2008 |
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ANSHUMAN DAS GUPTA Vs. FIITJEE
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May 15, 2008 |
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APEEJAY INSTITUTE OF MANAGEMENT AND INFORMATION TECHNOLOGY Vs. PRASHANT ASHOK
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September 3, 2008 |
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APOLINARIO COUTINHOAPPLICA Vs. PINTO ASSOCIATES
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November 5, 2008 |
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ARCHNA Vs. TARUN KUMAR VOHRA
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January 14, 2008 |
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ASHA BHARDWAJ Vs. RAJASTHAN HOUSING BOARD
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December 10, 2008 |
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ASHA DEVI Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
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July 22, 2008 |
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ASHIM KUMAR GHOSAL Vs. L.I.C.OF INDIA
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January 3, 2008 |
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ASHISH RAMESHCHANDRA BIRLA Vs. MURLIDHAR RAJDHAR PATIL
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December 3, 2008 |
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ASHISH RAMESHCHANDRA BIRLA & ORS Vs. MURLIDHAR RAJDHAR PATIL & ORS
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June 17, 2008 |
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ASHOK KUMAR KHANDELWAL Vs. C G STATE ELECTRICITY BOARD
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December 2, 2008 |
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ASHOK RAMNIKLAL TOLAT Vs. GALLOPS MOTOR PVT LTD
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December 16, 2008 |
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ASSOCIATED ROAD CARRIERS LTD. Vs. KAMLENDER KASHYAP AND ORS.
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January 10, 2008 |
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ATUL NANDA Vs. RESERVE BANK OF INDIA
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May 12, 2008 |
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ATUL NANDA Vs. RESERVE BANK OF INDIA
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July 14, 2008 |
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ATUL NANDA Vs. RESERVE BANK OF INDIA
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August 27, 2008 |
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ATUL NANDA Vs. RESERVE BANK OF INDIA
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August 19, 2008 |
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ATUL NANDA AND ANR. Vs. RESERVE BANK OF INDIA AND ORS.
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August 7, 2008 |
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AWADH KISHORE SAHAY Vs. STANDARD CHARTERED BANK
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August 19, 2008 |
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AWAZ AHMEDABAD Vs. RESERVE BANK OF INDIA MUMBAI
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July 7, 2008 |
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AZHAR MOHAMMED & ORS Vs. PUNJAB NATIONAL BANK
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November 6, 2008 |
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B G BUSAPPAIAH Vs. HOLDSWORTH MEMORIAL HOSPITAL
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January 2, 2008 |
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B K YADAV Vs. DISTINCT REALITY LTD
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February 22, 2008 |
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B PARDHASARADHI Vs. V TRIPURASUNDARI
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September 18, 2008 |
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BABA GROUP ENTERPRISES Vs. DINESH PRAMANIK
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April 3, 2008 |
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BABU SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
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February 8, 2008 |
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BABULAL AGRAWAL Vs. ORIENTAL INSURANCE CO LTD
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April 29, 2008 |
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BABULAL LALWANI AND ANR. Vs. M/S. ABU DHABI COMMERCIAL BANK LTD.
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July 1, 2008 |
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BACHI DEVI Vs. CENTRAL BANK OF INDIA & ORS
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November 14, 2008 |
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BAGEWADI LMG Vs. MEGACITY DEVELOPERS PVT.LTD.
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December 5, 2008 |
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BAISAKH SINGH PUNDHIRN Vs. STANDARD CHARTERED BANK
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April 9, 2008 |
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BAISHNABA CHARAN BAGUDAI Vs. KALINGA GRAMYA BANK
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April 28, 2008 |
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BAJAJ AUTO FINANCE LTD Vs. PAWAN KUMAR BANSAL
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January 23, 2008 |
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BAJAJ AUTO LTD Vs. ASHOK KUMAR
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April 9, 2008 |
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BAL KRISHAN GUPTA Vs. NATIONAL INSURANCE CO LTD
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January 11, 2008 |
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BALA CHANDRAKANT Vs. NORTHERN RAILWAY
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February 18, 2008 |
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BALBIR CHAND Vs. PUNJAB STATE ELECTRICITY BOARD
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August 6, 2008 |
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BALJI RAINA Vs. ORIENTAL INSURANCE CO LTD
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February 12, 2008 |
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BALJIT SINGH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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February 15, 2008 |
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BALVINDER KAUR Vs. NORTH DELHI POWER LTD
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April 2, 2008 |
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BASAVARAJ VIBHUTI Vs. CHANNABASAVAYYA G HIREMATH
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January 10, 2008 |
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BASUDEO PRASAD MAHESHWARI Vs. INDRAPRASTHA APOLLO HOSPITALS
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April 15, 2008 |
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BHAGAT RAM Vs. ORIENTAL INSURANCE COMPANY
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January 8, 2008 |
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BHAGWAN COLD STORAGE Vs. MOHAN JEE ALIAS MOHAN PD
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May 1, 2008 |
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BHAGWAN DASS BHATIA ALIAS B D BHATIA Vs. CEAT FINANCIAL SERVICES LTD
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January 11, 2008 |
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BHAGWATI ELECTRONICS AND ELECTRICAL Vs. MOHINDER KUMAR
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May 8, 2008 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. AMITA SHARMA
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February 5, 2008 |
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BHARAT SANCHAR NIGAM LIMITED Vs. YOGESH CHANDRA SAXENA
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May 8, 2008 |
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BHAWANA KUMAR Vs. VARUN WEBRES LTD
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May 15, 2008 |
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BHOPAL MOTORS PVT LTD Vs. SAUDAN SINGH
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January 8, 2008 |
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BHOPAL STEELS Vs. GOVINDLAL SAHU
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April 15, 2008 |
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BHUBANESWAR DEVELOPMENT AUTHORITY SACHIVALAYA MARG BHUBANESWAR Vs. RAMAKANTA MISHRA
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February 26, 2008 |
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BHUSHAN STEELS AND STRIP LTD Vs. NEW INDIA ASSURANCE CO LTD
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August 5, 2008 |
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BIKRAMADITYA PAUL Vs. ORIENTAL INSURANCE COMPANY LTD
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April 22, 2008 |
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BISHAMBER NATH SIKKA Vs. TATA MOTORS LTD
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April 1, 2008 |
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BISWANATH AICH Vs. RAMA PROSAD CHATTOPADHYAYA
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October 14, 2008 |
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BLAZE FLASH COURIERS P LTD Vs. ROHIT J POLADIYA
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January 9, 2008 |
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BLOSSOM COOPERATIVE HOUSE BUILDING FIRST SOCIETY LTD Vs. SURINDER SINGH SAINI
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July 3, 2008 |
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BOB CARD LTD Vs. K V SUNDRAVADANAN
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March 12, 2008 |
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BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE 12 NEW MARINE LINES MUMBAI 400 020 Vs. SHARIFABAI ISMAIL SYED RESIDING AT 3/16 SYDAMHAN COMPOUND I R ROAD BYCULLA MUMBAI-400 003
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February 25, 2008 |
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BRAHAM DATT SHARMA Vs. D KRISHNAMURTHY
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March 10, 2008 |
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BRAJA KISHORE SAHOO Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 28, 2008 |
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BRANCH POST MASTER, VILLAGE AND POST JAITPUR Vs. CHANDRA SHEKHAR PANDEY
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December 17, 2008 |
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BRIJ MOHAN Vs. RURAL WATER SUPPLY SCHEME
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March 10, 2008 |
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BRIJ MOHAN VASHISHT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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March 4, 2008 |
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BRIJENDRA PRATAP SINGH Vs. ORIENTAL INSURANCE CO LTD
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April 15, 2008 |
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BSES RAJDHANI POWER LTD Vs. P C KAPOOR
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May 26, 2008 |
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BSES RAJDHANI POWER LTD. Vs. SHRI GOEL S.PAL.
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September 10, 2008 |
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BSES YAMUNA POWER LTD. Vs. DAMYANTI GUPTA
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March 13, 2008 |
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BUDH PRAKASH Vs. STATE BANK OF PATIALA
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April 17, 2008 |
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C G DONGRE Vs. GANESH GRIH NIRMAN SAHAKARI SAMITI
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August 6, 2008 |
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C G M P AND O NPDCL Vs. KOPPU DUDDARAJAM
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July 1, 2008 |
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CALCUTTA MEDICAL RESEARCH INSTITUTE Vs. SAROJ KUMAR SINHA ROY
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April 23, 2008 |
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CANARA BANK Vs. SUNDESHWARI SAHAY
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April 28, 2008 |
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CANARA BANK Vs. BINAY KUMAR JHA
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October 14, 2008 |
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CANARA BANK Vs. B. MURALEEDHARAN NAIR ASWATHI
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February 12, 2008 |
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CANBANK MUTUAL FUND Vs. ROBERT CYRIL DSOUZA & ANR
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December 2, 2008 |
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CAPITAL CONTROL INDIA PRIVATE LIMITED Vs. THOMAS COOK INDIA LIMITED
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September 1, 2008 |
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CAPITAL TRUST LTD Vs. L.S. RANA
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October 20, 2008 |
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CAPT K S TOOR Vs. H U D A
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April 8, 2008 |
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CAPTAIN A C MOHAN Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
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May 19, 2008 |
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CARONET CONSTRUCTIONS INDIA PVT LTD Vs. SRI RAM CHITS TAMIL NADU P LTD
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March 3, 2008 |
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CEAT LIMITED Vs. DHIMAN EARTH DEVELOPER COMPANY
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March 26, 2008 |
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CENTRAL BANK OF INDIA Vs. TADEPALLI PADMAJA
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July 4, 2008 |
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CENTRAL BANK OF INDIAN Vs. AJAY AGGARWAL
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April 11, 2008 |
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CENTRAL BOARD OF TRUSTEES CENTRAL PROVIDENT FUND COMMISSIONER Vs. R C BHARDWAJ
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April 7, 2008 |
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CGHS SERVICES Vs. AMAR SINGH
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December 18, 2008 |
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CH DEVENDER REDDY Vs. KAALVA MAHESWAR REDDY
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February 15, 2008 |
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CHAMPALAL VERMA Vs. ORIENTAL INSURANCE CO LTD
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March 28, 2008 |
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CHANDIGARH HOUSING BOARD Vs. PREM SINGH
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August 13, 2008 |
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CHANDIGARH HOUSING BOARD Vs. NARESH KUMAR GUPTA
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April 2, 2008 |
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CHANDIGARH HOUSING BOARD Vs. AMARJIT KAUR
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March 12, 2008 |
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CHANDRA PRAKASH PATIDAR Vs. MAHESH KUMAR AND BROTHERS
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August 1, 2008 |
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CHANDRAKANTH Vs. UNITED INDIA INSURANCE CO LTD
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August 13, 2008 |
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CHANIANA RICE MILL Vs. NATIONAL INSURANCE CO
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February 7, 2008 |
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CHIEF COMMERCIAL MANAGER EASTERN RAILWAY CALCUTTAN Vs. RAMESH CHANDRA MISHRA
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September 4, 2008 |
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CHIEF EXECUTIVE OFFICER, ZILA PARISHAD Vs. SAGUNABAI NAVALSING CHAVAN
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December 13, 2008 |
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CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD & ORS Vs. SAGUNABAI NAVALSING CHAVAN
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December 3, 2008 |
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CHIEF POST MASTER GENERAL PUNJAB Vs. MURLI DHAR
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October 23, 2008 |
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CHOICE SHOE MART Vs. NEW INDIA ASSURANCE CO LTD
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August 2, 2008 |
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CIRCLE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. MOHAMMED IBRAHIM
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September 2, 2008 |
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CITI BANK Vs. RAJ KUMAR
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August 19, 2008 |
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CITI BANK Vs. MOHD AYUB
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July 15, 2008 |
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CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs. CORPORATION OF CHENNAI
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March 5, 2008 |
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CITY HEART HOTELS PVT LTD Vs. ICICI BANK
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May 13, 2008 |
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CLASSIC MOTOR PVT LTD Vs. TATA AIG GENERAL INSURANCE CO LTD
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May 15, 2008 |
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CMD BANK OF BARODA Vs. GEORGE JOHN
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August 5, 2008 |
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CONNEXION ARCADE 71 THE MALL SHIMLA Vs. RAJESH KUMAR SHARMA
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September 17, 2008 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. AHMEDABAD MUNICIPAL CORPORATION
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April 30, 2008 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY AND ANR. Vs. NATIONAL INSURANCE CO. LTD.
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July 21, 2008 |
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CORPORATION BANK Vs. SANDHYA SHENOY
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October 15, 2008 |
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CORPORATION BANK Vs. MASOOD AHMED KHAN
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April 4, 2008 |
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CORPORATION BANK Vs. SANDHYA SHENOY & ANR
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July 17, 2008 |
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CUTTACK DEVELOPMENT AUTHORITY Vs. SAUBHAGYA CHANDRA BISWAL
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May 12, 2008 |
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D C M FINANCIAL SERVICES LTD Vs. MUKESH RAJPUT
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May 22, 2008 |
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D D A Vs. R P SINGHAL
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December 17, 2008 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MEGH RAJ
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September 11, 2008 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. DAC RESEARCH AND HEALTH SPECIALITIES PVT LTD
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August 6, 2008 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. RAJJI BAI
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April 21, 2008 |
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DALIP SINGH GOSAIN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 4, 2008 |
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DALVEN PRINTERS Vs. XEROX MODICORP LTD.
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August 26, 2008 |
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DARSHAN KUMAR Vs. CHIEF ADMINISTRATOR HOUSING BOARD
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January 16, 2008 |
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DAVINDER KUMAR VERMA Vs. B M LOHIA
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May 26, 2008 |
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DEBIPRASAD SANDHU Vs. SENIOR SUPERINTENDENT OF POST OFFICES OF BURDWAN DIVISION
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September 3, 2008 |
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DEEPAK GOKARN Vs. MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
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August 13, 2008 |
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DELHI DEVELOPMENT AUTHORITY Vs. RADHEY MOHAN
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August 4, 2008 |
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DELHI DEVELOPMENT AUTHORITY Vs. R K SEWAL
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March 13, 2008 |
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DELHI DEVELOPMENT AUTHORITY Vs. URMILA MISHRA
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February 13, 2008 |
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DELHI JAL BOARD Vs. NIRANJAN SHAH
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January 16, 2008 |
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DELUXE ROADLINES PVT LTD Vs. MEHTA MAHENDRA KUMAR
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March 12, 2008 |
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DEVA PRIYA DEV Vs. CITI BANK
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March 26, 2008 |
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DEVA SINGH SHAM SINGH Vs. ORIENTAL INSURANCE CO LTD
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July 21, 2008 |
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DEVENDER MALHOTRA Vs. UNITED INDIA INSURANCE COMPANY LTD.
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February 20, 2008 |
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DEVRAJ SHARMA Vs. KLM NORTH WEST AIRLINES
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May 27, 2008 |
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DHBVNL Vs. LAKHMI CHAND BANSAL
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October 13, 2008 |
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DIGITAL MULTI FORMS LTD Vs. HASMUKHLAL R GANDHI
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September 29, 2008 |
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DIJABAR SAHOO Vs. NEW INDIA ASSURANCE CO LTD
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February 20, 2008 |
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DILIP KUMAR DEBNATH Vs. SUPERINTENDENT OF POST KALYANI BUSINESS OFFICE
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July 9, 2008 |
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DINESH KUMAR Vs. CHAUHAN GAS AGENCY
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May 26, 2008 |
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DIRECTOR HEALTH SERVICES Vs. KRISHNA DEVI
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February 6, 2008 |
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DIWAN SURENDER LAL Vs. ORIENTAL INSURANCE CO LTD & ANR
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November 10, 2008 |
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DURGA ENTERPRISES Vs. ORIENTAL INSURANCE CO LTD
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May 22, 2008 |
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DYNAN MANDIR SHIKSHAN SANSTHAN NAGPUR Vs. RECEIVER NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK
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July 2, 2008 |
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ECONOMIC TRANSPORT ORGANISATION Vs. LAXMI PUBLICATION PVT LTD
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January 16, 2008 |
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EICHER MOTORS LTD Vs. NARENDRA REDDY AND ORS
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December 10, 2008 |
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ELAPULLY VAIDYANATHAN HARIHARAN Vs. MANHARLAL C SHAH
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April 30, 2008 |
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ELSA TONY PHILLIP Vs. MANAGER, LIC OF INDIA
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February 13, 2008 |
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ESCORTS CONSUMER CREDIT LTD Vs. R A VINEELA
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June 6, 2008 |
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ESYS INFORMATION TECHNOLOGIES LTD Vs. NEW INDIA ASSURANCE CO LTD
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August 19, 2008 |
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EUREKA FORBES LTD Vs. D K MONGA
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August 8, 2008 |
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EXECUTIVE ENGINEER Vs. JITENDER NATH TRIPATHI
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February 21, 2008 |
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EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION Vs. BUDHDHAN
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October 17, 2008 |
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G BALAKRISHNA PAI Vs. SREE NARAYANA MEDICAL MISSION GENERAL HOSPITAL AND T B CLINIC
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January 9, 2008 |
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G L A COLLEGE AND ANOTHERN Vs. KUMARI RAJNI SINGH AND ANOTHER
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October 13, 2008 |
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G S SHUKLA Vs. IDBI BANK LTD
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January 21, 2008 |
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GAYATRI GUPTA Vs. PALASEEM DEVELOPERS I PVT LTD
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January 15, 2008 |
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GAYAWANTI JAUJE Vs. NEW INDIA ASSURANCE CO LTD
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March 5, 2008 |
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GENERAL INSURANCE CO LTD Vs. ABHIJIT SAINI
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January 18, 2008 |
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GENERAL INSURANCE CORPORATION OF INDIA Vs. NAIN SINGH
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March 5, 2008 |
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GENERAL INSURANCE CORPORATION OF INDIA NEW NAME - AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs. S VIJAYAKUMAR
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March 25, 2008 |
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GITA DEVI AGGARWALA Vs. CHAIRMAN LIC
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March 4, 2008 |
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GITIKA KAPOOR Vs. GUJRANWALA GURU NANK INSTITUTE OF MANAGEMENT OF TECHNOLOGY
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August 13, 2008 |
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GLORIOUS PLASTICS LTD Vs. NATIONAL INSURANCE CO LTD
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September 18, 2008 |
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GOA URBAN COOPERATIVE BANK LTD. AND ANOTHER Vs. FRANKLIN NORONHA AND ANOTHER
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February 21, 2008 |
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GUJARAT HOUSING BOARD Vs. ISHWARLAL MOTIRAM RANA
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July 1, 2008 |
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GUJARAT LEASE FINANCING LIMITED Vs. ORIENTAL INSURANCE CO LTD
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February 19, 2008 |
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GUJARAT THEMIS BIOCIN LTD & ANR Vs. SUBODH B GOKHLE & ANR
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November 21, 2008 |
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GULF AIR COMPANY GSC Vs. MAKERS AND SELLERS UNION
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August 8, 2008 |
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GURDEV SINGH Vs. AMARJEET KAUR
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April 7, 2008 |
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GURJEET SINGH Vs. BANK OF PUNJAB LTD
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July 7, 2008 |
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GURKIRPAL SINGH Vs. STEVON SONI
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December 15, 2008 |
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GURMEET TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE CO LTD
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February 26, 2008 |
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GURU NANAK DEV UNIVERSITY Vs. ANGREJ LAL
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April 1, 2008 |
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GURVINDER SINGH Vs. PUNJAB NATIONAL BANK
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February 14, 2008 |
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H S TULI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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January 3, 2008 |
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HANUMAN SAHAKARI PANI PURAVATHA SANSTHA MARYADIT AND ANR. Vs. ORIENTAL INSURANCE COMPANY LTD.
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July 21, 2008 |
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HARBANS LAL Vs. MOHAN SINGH
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March 24, 2008 |
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HARISH CHADHA Vs. NEW INDIA ASSURANCE CO LTD
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February 1, 2008 |
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HARISH CHANDRA Vs. NEW INDIA ASSURANCE CO.LTD.
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February 12, 2008 |
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HARISH KUMAR Vs. H V B P N LTD
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February 6, 2008 |
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HARYANA BOARD OF SCHOOL EDUCATION Vs. MANISHA
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April 21, 2008 |
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HARYANA INSTITUTE OF FINE ARTS Vs. RAJESH MANI KAUSHIK
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February 25, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ISHWAR RAWAT
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March 10, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARESH KUMAR
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March 4, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHER SINGH
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March 11, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARDEEP AHUJA
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February 13, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ATUL DHINGRA
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February 6, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHASHI DHAWAN
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August 11, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. FATEH SINGH CHOKER
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December 3, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MAYA VAID
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December 19, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SMT. KAMLA DEVI
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August 28, 2008 |
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HDFC BANK LTD Vs. RAJENDER JAINA
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March 5, 2008 |
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HDFC BANK LTD. Vs. RAJENDER JAIN
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March 11, 2008 |
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HEAD POST OFFICE HOSHIARPUR Vs. RANJEET KUMAR
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April 7, 2008 |
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HONDA SIEL CARS INDIA LTD Vs. DIVYANG JAIN
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May 21, 2008 |
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HOTEL HYATT REGENCY Vs. ATUL VIRMANI
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August 1, 2008 |
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HOTEL SHIVA CONTINENTAL Vs. TELECOM CENTRE
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January 7, 2008 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. SANTHA SUNDARARAJAN
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July 24, 2008 |
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HUDA Vs. R K MODERN PUBLIC SCHOOL EDUCATION SOCIETY
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January 23, 2008 |
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HUDA Vs. KRISHAN KUMAR
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April 16, 2008 |
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HUMAN RESOURCE DEPARTMENT Vs. VAIBHAV SHARMA
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May 24, 2008 |
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HYUNDAI MOTORS INDIA LTD Vs. USHARANI PARTHASARATHY
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September 9, 2008 |
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ICFAI UNIVERSITY Vs. SHAILENDRA LODHA
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March 27, 2008 |
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ICICI BANK Vs. NIKKA MAL BABU RAM JEWELLERS
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July 9, 2008 |
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ICICI BANK LTD Vs. K VENKATAREDDY
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November 3, 2008 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJU KACHHAWA
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July 16, 2008 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SINDHUBHAI KHANDERAO KHAIRNAR
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January 7, 2008 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. URBAI
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April 30, 2008 |
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ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. LATIKA SHIVSHANKAR SALUNKE
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July 5, 2008 |
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IDBI BANK LIMITED Vs. T K NAGARATHNA
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August 13, 2008 |
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IMPERIAL EXPORTS LTD Vs. ORIENTAL INSURANCE CO LTD
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July 15, 2008 |
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IMPROVEMENT TRUST BARNALA Vs. PAL SINGH
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April 16, 2008 |
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INCHARGE, SAI HOSPITAL & ANR Vs. GODAWARI BAI
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November 14, 2008 |
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INDERJIT BANSAL Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
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March 7, 2008 |
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INDIA SEED HOUSE Vs. RAMJILAL SHARMA
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May 9, 2008 |
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INDIAN AIRLINES LTD Vs. N C STEPHEN & ORS
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December 16, 2008 |
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INDIAN AIRLINES LTD Vs. TRAVLINX TRAVELS PVT LTD
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July 9, 2008 |
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INDIAN OIL CORPORATION LIMITED Vs. RAKESH KUMAR PRAJAPATI AND OTHERS
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May 6, 2008 |
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INDIAN POSTAL DEPARTMENT Vs. DIWAKAR DANGI
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July 18, 2008 |
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INNOVATIVE INCENTIVE HOLIDAYS PVT LTD Vs. SURESH MALLAPPA KUMBARA
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April 11, 2008 |
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ISH KUMAR Vs. HFCL INFOTEL LTD
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September 12, 2008 |
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ISHWAR RAWAT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 11, 2008 |
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J K CORP LTD Vs. NATIONAL INSURANCE CO LTD
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March 3, 2008 |
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J K MITTAL Vs. KINGFISHER AIRLINES LTD
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August 14, 2008 |
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J S E BOARD Vs. RINKU DEVI
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September 26, 2008 |
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JAGANNATH NATTHUJI RAJAS Vs. DISTRICT ENGINEER TELECOM AMRAVATI
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September 4, 2008 |
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JAGDISHCHANDRA BAPULAL BAROT Vs. BANK OF BARODA
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February 22, 2008 |
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JAGRUT NAGRIK Vs. NEW INDIA ASSURANCE CO LTD
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September 30, 2008 |
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JAGRUT NAGRIK THROUGH TRUSTEE AND SECRETARY P.V.MOORJANI Vs. EAST AFRICA TOYOTA
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July 22, 2008 |
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JAI SINGH Vs. LIC OF INDIA
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January 24, 2008 |
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JAIPUR CERAMICS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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May 26, 2008 |
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JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. BANK OF TOKYO MITSUBISHI LTD.
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November 11, 2008 |
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JALLELLA VENKATA SUBBAMMA Vs. D M ANJANEYULU
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September 30, 2008 |
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JAMNADAS MADHAVJI INTERNATIONAL LTD Vs. NEW INDIA ASSURANCE CO LTD
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March 24, 2008 |
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JANANI Vs. ORIENTAL INSURANCE COMPANY
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April 28, 2008 |
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JAREENA BANO Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 16, 2008 |
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JASWINDER SINGH Vs. PUNJAB PESTICIDES AND SEEDS
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May 5, 2008 |
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JATINDER CHAND JUNEJA Vs. UNION OF INDIA
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January 23, 2008 |
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JAWAHIR LAL BHAT Vs. UNITED INDIA INSURANCE CO LTD
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January 8, 2008 |
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JAYANTHI EDUCATIONAL SOCIETY Vs. C RAGHAVENDRA
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February 8, 2008 |
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JHARKHAND STATE ELECTRICITY BOARD AND ANR. Vs. ANWAR ALI
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April 16, 2008 |
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JILA SAHAKARI KENDRIYA BANK Vs. RAMKISHAN PATEL
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February 6, 2008 |
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JINDAL OIL AND GINNING FACTORY Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD
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August 25, 2008 |
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JK CEMENT WORKS Vs. ORIENTAL INSURANCE CO.LTD.
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November 18, 2008 |
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JOAD MANUFACTURERS Vs. JAGRUT NAGRIK & ANR
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December 10, 2008 |
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JOGINDER SINGH Vs. ORIENTAL INSURANCE COMPANY
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October 23, 2008 |
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K K SINGH Vs. ARUNABHA ROY
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June 13, 2008 |
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K THILLAINAYAKAM Vs. MADURAI CITY MUNICIPAL CORPORATION
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August 7, 2008 |
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KAILASH CHANDRA KALKHUNDIA Vs. ORIENTAL INSURANCE CO LTD
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January 3, 2008 |
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KAJAL PATTANAIK Vs. GIRIJA SHANKAR ROUT
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November 20, 2008 |
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KALAWATI DEVI Vs. BHOJPUR ROHTAS GRAMIN BANK
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January 28, 2008 |
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KALICHARAN Vs. UCO BANK
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February 11, 2008 |
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KALINGA AUTO CENTRE LTD Vs. PRATIK PATTNAIK
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May 5, 2008 |
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KAMAL RAJ MALHOTRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 4, 2008 |
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KAMLA BAI PANDEY Vs. P C DWIVEDI & ANR
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December 3, 2008 |
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KAMLESHWAR PRASAD SINGH Vs. NATIONAL INSURANCE CO LTD
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April 4, 2008 |
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KANPUR DEVELOPMENT AUTHORITY Vs. ALKA DUBE
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March 10, 2008 |
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KANTA RANI KEDIA Vs. MEERUT DEVELOPMENT AUTHORITY
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March 12, 2008 |
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KARAN PAL SINGH Vs. RAJIV AUTOMOBILES
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April 8, 2008 |
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KARNATAKA PUBLIC SERVICE COMMISSION Vs. MALLIKARJUN AND ANR.
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July 31, 2008 |
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KARSANBHAI RANCHHODBHAI TANDEL Vs. ORIENTAL INSURANCE CO LTD
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January 28, 2008 |
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KAUSHAL KUMAR SAHU Vs. ICICI BANK LTD
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August 6, 2008 |
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KETANBHAI CHIMANLAL GAJJAR Vs. SHYAMAL ASSOCIATION
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January 11, 2008 |
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KHALID YAKUB DAMAD Vs. ABDUL HAMID BARMARE
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April 4, 2008 |
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KHEM RAJ SHARMA Vs. ASHOK KUMAR SHARMA AND CO
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January 8, 2008 |
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KINETIC ENGINEERING P LTD Vs. SANTOSH KUMAR PRASAD
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May 27, 2008 |
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KINETIC MOTOR CO LIMITED Vs. LT CDR UDAYBIR
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January 30, 2008 |
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KINETIC MOTOR CO LTD Vs. RAJENDRA KUMAR JAIN & ANR
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October 24, 2008 |
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KIRAN SURI Vs. STATE BANK OF PATIALA
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March 18, 2008 |
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KIRAN SURI Vs. MANAGING DIRECTOR HOUSEFED PUNJAB
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March 19, 2008 |
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KIROLSOKAR ELECTRIC CO.LTD. Vs. FABIONIX INDIA PVT.LTD.
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February 15, 2008 |
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KISHAN CHAND ALIAS JAI KISHAN Vs. U P AVAS EVAM VIKAS PARISHAD MANAGEMENT
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July 28, 2008 |
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KOLANU SATHI REDDY Vs. B.KUTUMBA RAO AND ORS.
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July 31, 2008 |
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KOTAK MAHINDRA FINANCE LTD Vs. MANMOHAN AJUBHAI PATEL
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June 26, 2008 |
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KOTAK MAHINDRA PRIME LTD Vs. SHARDA GUPTA
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September 16, 2008 |
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KRISHAN GOPAL Vs. LAHMEYAR INTERNATIONAL GMBH BAGLIAR HYDRO ELECTRIC PROJECT
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March 27, 2008 |
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KRISHI SEWA KENDRA Vs. NEW INDIA ASSURANCE CO LTD
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January 3, 2008 |
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KULDEEP SINGH SACHDEVA Vs. NATIONAL INSURANCE CO.LTD.
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September 15, 2008 |
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KULWANT SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
August 7, 2008 |
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KUNJ BEHARI MEHTA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
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May 12, 2008 |
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L I C OF INDIA Vs. RATAN KAUR
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February 29, 2008 |
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L LEELA Vs. C KOLLAMMAI
|
August 13, 2008 |
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LAKSHMI Vs. DIRECTOR OF MEDICAL SERVICES FAMILY PLANNING AND WELFARE DEPARTMENT
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January 15, 2008 |
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LALIT MOHAN SHARMA Vs. BRAJ KISHORE SHARMA
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April 9, 2008 |
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LARSEN & TOUBRO LTD & ORS Vs. SUNDER STEELS LIMITED & ORS
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December 10, 2008 |
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LARSEN AND TOUBRO LTD Vs. KRISHAN KUMAR DHANKER & ORS
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December 10, 2008 |
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LEENA KALRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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July 16, 2008 |
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LIC OF INDIA Vs. CHOUDHMAL
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February 29, 2008 |
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LIC OF INDIA Vs. BALBIR KAUR
|
December 15, 2008 |
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LIC OF INDIA AND ANR Vs. BALBIR KAUR
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December 5, 2008 |
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LIC OF INDIA BRANCH MANAGER Vs. SUREKHA RUDRANATH AUTADE
|
February 22, 2008 |
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LIFE INSURANCE CORPN OF INDIA Vs. SIBA PRASAD DASH
|
August 14, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAJENDRA KHANDU DHOBALE
|
July 30, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BEENA DEVI
|
September 5, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANJU DEVI
|
May 19, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHAHBUDDIN KHAN
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May 21, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MEENAKSHI POPAT KUMBHOJE
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February 22, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH DEVI
|
April 9, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. VIJAY CHOPRA
|
March 26, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PANDIT GOPAL KATKADE
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January 14, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA
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February 6, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SATINDER KAUR
|
February 19, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHMA SHARMA
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February 14, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BALBIR SINGH
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August 28, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PURNIMA ROY
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September 17, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SULAKSHANA SHARMA ALIAS SONIA
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March 18, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH CHANDRA
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May 7, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. KUNARI DEVI
|
July 31, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA LIC Vs. CHANDRA KANTA LOHANDE
|
March 26, 2008 |
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LINKS PVT.LTD. Vs. SHAKEEL AHMED
|
February 8, 2008 |
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LIQUIDATOR BHUDARGAD NAGARI PAT SANSTHA LTD Vs. PRATAP RAMRAO INGLE
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August 7, 2008 |
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LML LTD. Vs. ARUN KUMAR
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September 3, 2008 |
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LUDHIANA IMPROVEMENT TRUST Vs. JAGDEV SINGH
|
July 23, 2008 |
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LUDHIANA IMPROVEMENT TRUSTP Vs. TARLOCHAN SINGHR
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March 26, 2008 |
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LUFTHANSA GERMAN AIRLINES Vs. SURINDER KAUR BAJAJ
|
January 7, 2008 |
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M N PROJECT PRIVATE LIMITED Vs. ASHOK LEYLAND LTD
|
December 18, 2008 |
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M P MADHYA KSHETRA VIDYUT VITARAN CO LTD Vs. BABULAL SAVITA
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February 11, 2008 |
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M P RAJYA KARAMCHARI AWAS NIGAM Vs. J N SHRIWAS
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May 23, 2008 |
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M V J COLLEGE OF ENGINEERING Vs. TUKARAM RAO
|
September 17, 2008 |
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M.P.VENEERS PVT.LTD. Vs. ORIENTAL INSURANCE CO.LTD.
|
September 19, 2008 |
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M/S WIMCO LTD. Vs. ASHOK SEKHON AND ORS.
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January 30, 2008 |
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M/S. PURBANCHAL CABLES CONDUCTORS (P) LIMITED Vs. THE ASSAM STATE ELECTRICITY BOARD
|
May 15, 2008 |
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M/S. RITU GRAM UDYOG SAMITI Vs. THE NEW INDIA ASSURANCE CO. LTD.
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July 1, 2008 |
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MADAN BUILDERS Vs. R K SAXENA
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December 5, 2008 |
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MADAN SINGH Vs. UNITED INDIA INSURANCE CO LTD & ANR
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December 2, 2008 |
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MADHAVI AMMA MEMORIAL TRUST Vs. PADMANABHAN
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January 14, 2008 |
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MADHU JAIN Vs. NATIONAL INSURANCE CO LTD
|
January 8, 2008 |
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MADHU S.NAIR Vs. KERALA STATE ELECTRICITY BOARD
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July 31, 2008 |
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MADHUSUDAN KAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 18, 2008 |
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MADHYA PRADESH HOUSING BOARD Vs. ALOK MITTAL
|
February 18, 2008 |
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MAHAMAYA GENERAL FINANCE CO P LTD Vs. S K JAIN
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February 28, 2008 |
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MAHAMOOD ALAM Vs. B S E S POWER RAJDHANI LTD
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January 28, 2008 |
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MAHARASHTRA HYBRID SEEDS COMPANY LIMITED Vs. BAJRANG LAL YADAV
|
December 17, 2008 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN Vs. NIDHI SHRIKANT MANE
|
March 13, 2008 |
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MAHINDRA AND MAHINDRA LIMITED Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
May 13, 2008 |
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MAKHAN LAL SHANTI DEVI DHARMARTH TRUST Vs. HUDA
|
February 25, 2008 |
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MAKHAN LAL SHANTI DEVI DHARMARTH TRUST Vs. HUDA
|
February 28, 2008 |
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MALLADI BHAJANARAYANA DAS Vs. UNITED INDIA INSURANCE CO LTD
|
July 9, 2008 |
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MALWA AUTOMOBILES PVT LTD Vs. RAM MEHAR SINGH KUNDU
|
March 31, 2008 |
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MANAGING DIRECTOR, CARGIL INDIA Vs. NARENDRA KUMAR RAYCHOUDHURY
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October 24, 2008 |
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MANDAPAM FISHERMEN CO-OPERATIVE SOCIETY Vs. MUNIASAMY
|
August 5, 2008 |
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MANDEEP GILL Vs. SUDHIR KUMAR
|
August 13, 2008 |
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MANJU BALA Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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August 29, 2008 |
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MANJUNATHA PATHOLOGY LABORATORY & ANR Vs. MEENAKSHI
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August 6, 2008 |
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MANMOHAN SINGH CHEEMA Vs. NEW INDIA ASSURANCE CO LTD
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August 28, 2008 |
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MANOHARLAL BHANDARI Vs. SUN EARTH CERAMICS LTD.
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May 26, 2008 |
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MANOJ KUMARI Vs. GMAC FINANCIAL SERVICES INDIA LIMITED
|
March 25, 2008 |
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MARBLES AND MINERAL PVT LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
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June 25, 2008 |
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MARIAM Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 4, 2008 |
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MARUTI SUZUKI INDIA LTD Vs. ADULAPURAM BUCHIRAJU
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July 17, 2008 |
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MARUTI UDYOG LIMITED Vs. RAJNEESH DAHUJA & ORS
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November 4, 2008 |
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MARUTI UDYOG LTD Vs. NANGRAM BAIRWA & ANR
|
December 10, 2008 |
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MARUTI UDYOG LTD Vs. RAVINDER RAJ
|
August 7, 2008 |
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MAST RAM Vs. SHREE MARUTI COURIER SERVICE PVT LTD
|
January 16, 2008 |
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MASTER MANISH RAJPUT & ORS. Vs. THE ADMINISTRATOR SHETH SHRI PUKHRAJ RAICHAND GENERAL HOSPITAL AND ORS.
|
November 7, 2008 |
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MATIUR RAHAMAN Vs. JAHANARA BEGUM
|
July 2, 2008 |
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MAX NEW YORK LIFE INSURANCE COMPANY LIMITED Vs. SUKHADA MIDDYA
|
May 16, 2008 |
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MAYA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 21, 2008 |
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MAYUR CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. OSAN AND ASSOCIATES
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November 14, 2008 |
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MEENAKSHI Vs. MANJUNATHA PATHOLOGY LABORATORY
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March 7, 2008 |
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MERCURY ELECTRONICS Vs. A.L. MANCHANDA
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January 1, 2008 |
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MERCURY ELECTRONICS Vs. A.L.MANCHANDA
|
January 15, 2008 |
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MITHILESH TIWARI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 25, 2008 |
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MITKARI V B Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
September 4, 2008 |
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MITTAL SPICE AND FOOD PRODUCTS Vs. STATE BANK OF INDIA
|
April 8, 2008 |
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MODEL CHIT CORP LIMITED Vs. MEERA
|
March 13, 2008 |
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MODERN CORRUGATORS Vs. DENA BANK AND ORS
|
December 18, 2008 |
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MODERN CORRUGATORS Vs. DENA BANK AND ORS.
|
November 18, 2008 |
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MODH PATNI CO-OPERATIVE CREDIT SOCIETY LTD & ORS Vs. BABUBHAI VANMALIDAS KAPADIA
|
November 6, 2008 |
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MOHANLAL TIWARI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
December 10, 2008 |
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MOHD AYUB Vs. SMT.MEHFUZUN NISA
|
August 4, 2008 |
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MONO INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
|
March 10, 2008 |
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MRS M SHREESHA AND G BHUPATHY REDDY MEMBERS Vs. NATIONAL INSURANCE COMPANY LTD
|
February 13, 2008 |
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MUNICIPAL COUNCIL Vs. DEEP SINGH
|
April 15, 2008 |
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MUNICIPAL COUNCIL Vs. SANT RAM
|
August 22, 2008 |
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MURARI LAL Vs. UNITED INDIA INSURANCE CO LTD
|
July 4, 2008 |
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MYSORE URBAN DEVELOPMENT AUTHORITY Vs. G C NAGARAJ
|
February 26, 2008 |
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N LAKSHMINARASIMHAIAH & ORS Vs. MEDICAL ADMINISTRATOR, RAVI KIRLOSKAR MEMORIAL HOSPITAL & RESEARCH CENTRE & ORS
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September 29, 2008 |
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N M MEENA Vs. MEGACITY (BANGALORE) DEVELOPERS PVT LTD
|
June 20, 2008 |
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N.C.JAYALAKSHMI AND ANR. Vs. K.CHANDRASEKAR
|
July 21, 2008 |
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N.M.MEENA Vs. MEGACITY (BANGALORE)
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December 5, 2008 |
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N.SHIVAKESAVULU NAIDU Vs. EICHER TRACTORS LTD
|
March 28, 2008 |
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NACHIKET P SHIRGAONKAR Vs. PANDIT AUTOMOTIVE LTD
|
February 25, 2008 |
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NAGAR PALIKA, NEEMUCH Vs. SHARMILA GOKHARU
|
August 13, 2008 |
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NAGPUR NAGARIK SAHAKARI BANK LTD Vs. RAGINI JIVAN RAUT
|
April 1, 2008 |
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NARENDER SINGH Vs. MOTOROLA
|
January 21, 2008 |
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NARENDRA REDDY Vs. EICHER MOTORS LTD
|
February 7, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VIKAS POLY PACK
|
January 17, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MAHAPRASAD PANDEY
|
January 15, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VASAVI TRADERS
|
January 11, 2008 |
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NATIONAL INSURANCE CO LTD Vs. JOG RAJ
|
April 2, 2008 |
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NATIONAL INSURANCE CO LTD Vs. SHRAWAN BHATI
|
April 2, 2008 |
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NATIONAL INSURANCE CO LTD Vs. AJAY KANWAR
|
February 27, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. S K JOSHI
|
March 19, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. CHANGA ELECTRONICS
|
July 10, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SHARP LINE ELECTRONICS
|
July 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. DHAYA DEVI
|
June 9, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ALLA MALLIKARJUNA RAO
|
May 8, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. GOBIND CHANDRA NAYAK
|
July 24, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. DEWANTI DEVI
|
September 26, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. JOGENDRA CHANDRA PAUL
|
September 2, 2008 |
|
NATIONAL INSURANCE CO LTD & ANR Vs. VIKAS SAHAKARI BANK LTD & ANR
|
November 3, 2008 |
|
NATIONAL INSURANCE CO.LTD. Vs. JMD ART COLLECTION THROUGH PROPRIETOR REDHEY RAMAN GUPTA
|
March 26, 2008 |
|
NATIONAL INSURANCE CO.LTD. Vs. M/S.JANAK STEEL TUBES LTD.
|
August 8, 2008 |
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NATIONAL INSURANCE CO.LTD. Vs. PUSHPA BANSAL
|
September 22, 2008 |
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NATIONAL INSURANCE CO.LTD. Vs. SHESHRAO AMBADAS HATISKAR
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December 10, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PREM SINGH
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September 8, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PRITAM SINGH
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March 24, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. AMOLAK DASS
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February 1, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DEVENDRA NARAYAN DUBEY
|
February 12, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KANHAIYA LAL D A V P G COLLEGE ROORKEE
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February 8, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA RICE MILLS
|
February 18, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. USHA PURI
|
January 9, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. RAJ NARAIN
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January 15, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. MANI DEVI
|
March 11, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. CHETAN CHHOPAL
|
May 15, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. DAVOOD ALI DAR
|
June 30, 2008 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SUMAN KANWAR
|
August 12, 2008 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SUBHASH CHAND KATARIA
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February 29, 2008 |
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NATIONAL OPEN SCHOOL SOCIETY Vs. VIPIN SHARMA
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May 27, 2008 |
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NATIONAL SEEDS CORPN LTD Vs. PV KRISHNA REDDY
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November 18, 2008 |
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NATIONAL SEEDS CORPORATION LTD Vs. BHEEM REDDY MALLY REDDY
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January 23, 2008 |
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NAVAYUGA ENGINEERING COMPANY LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
February 4, 2008 |
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NAVEEN WADHWA Vs. ANIL KUMAR AJMANI
|
January 16, 2008 |
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NCDRC BAR ASSOCIATION REGD Vs. DAVINDER MALHOTRA
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July 18, 2008 |
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NEERAJ SARDANA Vs. RASHMI KAKKAR
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March 31, 2008 |
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NEERAJA Vs. CASTROL INDIA LIMITED
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January 14, 2008 |
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NEHRA Vs. SHALINI VIJ
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July 25, 2008 |
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NEO HYDRAULICS Vs. LEENA SANJAY MALOO
|
November 7, 2008 |
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NETWORLD Vs. PARAMJOT SINGH
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August 13, 2008 |
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NEW GANESH SAW MILLS Vs. NATIONAL INSURANCE COMPANY LIMITED REPRESENTED
|
January 2, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. GIRDHARI LAL TICKOO
|
January 1, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. DAULAT RAM
|
January 7, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. APPLIANCE TECHNOLOGIES INDIA LIMITED
|
January 10, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MEERA SHARMA
|
February 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BHAGWATIBAI
|
February 20, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JAGRUT NAGRIK
|
February 14, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KALURAJ JASRAJ VYAS
|
January 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. S P R ENTERPRISES
|
January 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. AMRIT K NEHRA
|
October 17, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. C D SINGLA
|
October 1, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MEENA DEVI
|
July 23, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VINOD KUMAR
|
July 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. GAJENDER SINGH BUTOLA
|
May 21, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. CHANDRAKANT MOTICHAND KANDLE
|
May 2, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. DEV KUMARI NAYAK
|
November 5, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. THERASA
|
September 22, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. NOVELTY PALACE
|
December 15, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJEEV ROHILLA
|
December 8, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. STATUS APPARELS & ANR
|
November 5, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BHAGAT SINGH
|
December 17, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. L SUBHASH CHANDRA PATRO
|
August 13, 2008 |
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NEW INDIA ASSURANCE CO.LTD. Vs. MUKESH SEHGAL
|
December 11, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDANA MITRA
|
April 30, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. HIM ISPAT LIMITED
|
May 26, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOBIND WOOLLEN MILLS
|
July 8, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. JYOTI RAM NEGI
|
July 1, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANEES AHMED
|
September 15, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDESH KOHLI
|
January 21, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. DINESH KUMAR MITTAL
|
January 16, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. D USHA RANI DEAD REP
|
July 22, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD & ANR Vs. SHYAM COTSPIN LIMITED
|
November 6, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD. AND ANR. Vs. VIMAL SINGH SURANA AND ANR.
|
October 20, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD. AND ORS. Vs. HOTEL ARISTOCRAT (P.) LTD.
|
October 14, 2008 |
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NEW INDIA INSURANCE CO LTD Vs. STATE OF HARYANA
|
April 2, 2008 |
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NIIT LTD Vs. GANESH HEBBAR
|
August 6, 2008 |
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NILAMBAR MISHRA Vs. A K DUTTA
|
February 21, 2008 |
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NINA GARMENTS Vs. UNITECH
|
April 3, 2008 |
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NIPUN NAGAR Vs. SYMBIOSIS INSTITUTE OF INTERNATIONAL BUSINESS
|
November 7, 2008 |
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NIRMAL RAJ KUMAR MRS Vs. HDFC BANK LIMITED
|
April 3, 2008 |
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NIRMALA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 30, 2008 |
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NIRMALABEN JAYSUKHLAL SHETH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 28, 2008 |
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NITIN KUMAR Vs. STANDARD CHARTERED BANK
|
January 16, 2008 |
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NOBEL GRAIN INDIA PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 2, 2008 |
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NORTH WEST RAILWAY AND ANR. Vs. KRISHNA GOYAL
|
October 20, 2008 |
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OM PRAKASH SHARMA Vs. MANAGER, NATIONAL INSURANCE COMPANY LIMITED
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June 30, 2008 |
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OMSHANKAR GUPTA Vs. BABA SAHEB AMBEDKAR GRIH NIRMAN SAHAKARI SAMITI MARYADIT
|
April 8, 2008 |
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ORGANISATION FOR CONSUMER AWARENESS Vs. NAVGHAR-MANICKPUR NAGAR PARISHAD
|
March 10, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. RAJENDRA PRASAD BANSAL
|
February 13, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. MADAN KUMAR DUTTA
|
April 23, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. LALIT KUMAR
|
May 9, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. MOHINDER SINGH
|
May 19, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. TANURAM MAHANTA
|
July 25, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. PARVESH CHANDER CHADHA
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August 28, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. SHAKUNTLA DEVI
|
September 4, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. OM PRAKASH GUPTA & ANR
|
December 3, 2008 |
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ORIENTAL INSURANCE CO.LTD. Vs. MOHD.NOOR HAQ
|
March 25, 2008 |
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ORIENTAL INSURANCE COMPANY Vs. BABU RAM
|
April 16, 2008 |
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ORIENTAL INSURANCE COMPANY Vs. PARKASH DEVI
|
March 26, 2008 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR BANSAL
|
March 5, 2008 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SUKHDEV KAUR
|
May 30, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. GHULAM NABI KANA
|
June 19, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAM SURAT
|
February 18, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUDHIR KUMAR WADHWA & ANR
|
December 16, 2008 |
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ORIENTAL INSURANCE COMPANYN Vs. RAJINDER KUMAR
|
January 9, 2008 |
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ORISSA STATE ELECTRICITYBOARD/GRID CORPORATION OF ORISSA LIMITED Vs. JYOSHANAMAYEE MOHANTY
|
May 12, 2008 |
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ORISSA STATE WAREHOUSING CORPORATION Vs. NEW INDIA ASSURANCE CO LIMITED
|
December 10, 2008 |
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OSCAR STEPHEN GMBH Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 24, 2008 |
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OVERSEAS MARINE & TRANSPORT COMPANY Vs. GUPTA CARPET PALACE & ORS
|
December 3, 2008 |
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P D SHENOY AND MR ANUPAM DASGUPTA MEMBERS Vs. VINOD KUMAR
|
January 30, 2008 |
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P D SHENOY AND MR S K NAIK MEMBERS
SAROJ Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD
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August 22, 2008 |
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P GYANCHANDER Vs. K PARVATHALU
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July 31, 2008 |
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P R BHARECH Vs. JET AIRWAYS
|
July 24, 2008 |
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P SANKARAN KUTTY Vs. TELECOM BSNL
|
July 25, 2008 |
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PADMA RAMANATHAN Vs. NATIONAL INSURANCE CO LTD
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April 29, 2008 |
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PADMA RAMANATHAN Vs. NATIONAL INSURANCE CO.LTD.
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April 9, 2008 |
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PALI URBAN CO-OPERATIVE BANK LIMITED Vs. PANKAJ TEXTILES LTD
|
September 11, 2008 |
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PALVINDER KAUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 21, 2008 |
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PANCHAL DIVABEN AMBARAM AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD.
|
May 7, 2008 |
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PANKAJ NIGAM Vs. CHAIRMAN NAGAR PALIKA BARABANKI
|
February 1, 2008 |
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PANSARI VEGETABLE AND OILS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
July 10, 2008 |
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PARKASH KAUR Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY
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August 28, 2008 |
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PARVATI DEVI Vs. SUNDERLAL JAIN CHARITABLE HOSPITAL
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July 1, 2008 |
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PASHCHIM GUJARAT VIJ CO LTD Vs. KAMLESH BACHUBHAI VADHER
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February 28, 2008 |
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PATEL ROADWAYS LTD. Vs. PREETHI JACOB
|
May 16, 2008 |
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PATRIC Vs. DIDAR SINGH GILL
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September 10, 2008 |
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PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. AND ANR. Vs. MUTRA DEVI
|
May 15, 2008 |
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PEPSI COLA INDIA MANUFACTURING CO Vs. M RAJAPPA
|
May 21, 2008 |
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PHENOWELD POLYMER PRIVATE LIMITED Vs. WEE AAR CONSTRUCTIVE BUILDERS
|
September 19, 2008 |
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PHENOWELD POLYMER PVT.LTD. Vs. WEE AAR CONSTRUCTIVE BUILDERS
|
December 19, 2008 |
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PHOOL CHANDRA Vs. FARAZ COLD STORAGE PVT LTD
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March 11, 2008 |
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PINKI ELECTRONICS Vs. KUSAM GUPTA
|
March 12, 2008 |
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POSHKAR NATH PANDITA AND SONS Vs. NATIONAL INSURANCE COMPANY
|
March 10, 2008 |
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POST MASTER Vs. BASANT KUMAR SAINI
|
January 15, 2008 |
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POST MASTER GENERAL ANDHRA PRADESH Vs. C HANUMANTHA RAO
|
July 30, 2008 |
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POST MASTER GENERAL, RAJASTHAN WESTERN REGION, JODHPUR & ORS Vs. NOPA RAM
|
November 6, 2008 |
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POST MASTER HSG-1 SURAMANGALAM HEAD POST OFFICE SALEM Vs. E RAMANATHAN
|
September 2, 2008 |
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PRADEEP KAPOOR Vs. DR.A.C.KHOSLA
|
July 28, 2008 |
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PRADEEP KUMAR GARG Vs. NATIONAL INSURANCE CO LTD
|
August 1, 2008 |
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PRAFULLA KUMAR AGRAWAL Vs. NARAYAN SAHU
|
March 11, 2008 |
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PRAHLAD CHAND RATHI Vs. DISTRICT CO-OPERATIVE CENTRAL BANK LTD
|
January 16, 2008 |
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PRAKASH NURSING HOME Vs. AJAY KHANDEL
|
April 30, 2008 |
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PRASAD CONSTRUCTIONS AND CO Vs. NEW INDIA ASSURANCE CO LTD
|
February 4, 2008 |
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PRASAD HOMES PRIVATE LIMITED Vs. E MAHENDER REDDY & ORS
|
August 11, 2008 |
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PRASHANT KUMAR GOYAL AND SONS Vs. DEPUTY POST MASTER
|
April 30, 2008 |
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PRASHANT NARULA Vs. RELIANCE INFOCOMM SERVICES
|
April 11, 2008 |
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PRATAP Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
|
July 30, 2008 |
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PRATHAM BIOTECH PVT. LTD. Vs. SAYED JAVED SAYED AMIR AND ANR.
|
January 7, 2008 |
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PRAVEEN BALWADA Vs. CHAIRMAN STATE BANK OF INDIA
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February 26, 2008 |
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PRAVEEN MEHTA Vs. DELHI DEVELOPMENT AUTHORITY
|
January 18, 2008 |
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PRECIOUS CARRYING CORPN. Vs. NATIONAL METAL INDUSTRIES
|
February 19, 2008 |
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PREM CHAND SADANA Vs. NEW INDIA ASSURANCE CO LTD
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January 11, 2008 |
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PREM KANTA Vs. HARYANA URBAN DEVELOPMENT
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May 27, 2008 |
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PREMIER AUTOMOBILES LTD. Vs. CHOTELAL S. MALLAH AND ANR.
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February 21, 2008 |
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PREMIER LIMITED Vs. KULDIP KAUR
|
March 11, 2008 |
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PRITHVI RAJ NAYYAR Vs. MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL AND OTHERS
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December 25, 2008 |
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PRITHVI RAJ NAYYAR Vs. MANAGING BODY, CHRISTIAN MEDICAL COLLEGE & BROWN MEMORIAL HOSPITAL
|
February 15, 2008 |
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PRIYA GOPAL STORES Vs. NATIONAL INSURANCE CO LTD
|
August 28, 2008 |
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PRIYA MENONA Vs. SAHAI FINANCIERS AND KURIES
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January 31, 2008 |
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PRIYALATA PANDA Vs. MARUTI UDYOG LTD
|
April 23, 2008 |
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PSEB Vs. SINGLA RICE AND GENERAL MILLS
|
August 20, 2008 |
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PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. MADAN LAL
|
January 8, 2008 |
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PUNJAB NATIONAL BANK Vs. SUNIL KUMAR PODDAR
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January 21, 2008 |
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PUNJAB NATIONAL BANK Vs. MEERUT DEVELOPMENT AUTHORITY
|
August 26, 2008 |
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PUNJAB NATIONAL BANK Vs. SUNIL KUMAR PODDAR
|
May 13, 2008 |
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PUNJAB NATIONAL BANK Vs. SHIVAM GUEST HOUSE
|
December 12, 2008 |
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PUNJAB NATIONAL BANK Vs. MOHAN LAL BANSAL
|
October 1, 2008 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SUKHJINDER SINGH
|
April 23, 2008 |
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PUNJAB STATE ELECTRICITY BOARD Vs. KRISHAN LAL GARG
|
February 13, 2008 |
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PUNJAB STATE ELECTRICITY BOARD & ANR Vs. RAJ RANI
|
November 6, 2008 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI SAINI
|
December 15, 2008 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. MANDEEP KANG
|
January 9, 2008 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. BIPPINJIT SINGH AND ANOTHER
|
July 7, 2008 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. IQBAL SINGH
|
February 26, 2008 |
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PUSHPA DEVI Vs. NATIONAL INSURANCE CO LTD
|
May 20, 2008 |
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PUSHPA DEVI AGARWAL Vs. NATIONAL INSURANCE CO LTD
|
June 27, 2008 |
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PY INTERNATIONAL PRIVATE LIMITED Vs. DILIP KUMAR MORANI
|
November 26, 2008 |
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R B JAGDISH PRASAD AND CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 22, 2008 |
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R G STONE CLINIC AND UROLOGICAL RESEARCH CENTRE Vs. KALI RAM RANA
|
March 14, 2008 |
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R K GUPTA Vs. SECRETARY, DEPARTMENT OF ATOMICENERGY
|
December 18, 2008 |
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R K NAYAK Vs. DELHI CO-OP HSG FIN CORPORATION LTD & ANR
|
December 12, 2008 |
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R S RAMA CHANDRA MURTY Vs. K VIRENDER REDDY
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April 30, 2008 |
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R V DEVARAJAN Vs. K PALANISWAMY
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March 26, 2008 |
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R. KESHAVA MURTHY Vs. THE KARNATAKA HOUSING BOARD
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November 20, 2008 |
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R.DURAISAMY Vs. REGIONAL MANAGER, STATE BANK OF INDIA, MADRAS
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July 28, 2008 |
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R.K.MONGA Vs. THE CHIEF ADMINISTRATOR & ORS.
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July 9, 2008 |
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RADHEY SHYAM Vs. PUNJAB STATE ELECTRICITY BOARD
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April 3, 2008 |
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RADHEY SHYAM GOYAL Vs. NATIONAL INSURANCE CO LTD
|
May 20, 2008 |
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RADIO HOUSE Vs. SANDEEP GHOSH
|
February 22, 2008 |
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RAJ CELLO CHEM PRODUCTS PVT LTD Vs. PUNJAB AND SIND BANK
|
July 22, 2008 |
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RAJ SINGH Vs. UNION OF INDIA
|
February 7, 2008 |
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RAJASTHAN STATE PENSION AND PENSIONERS WELFARE DEPARTMENT Vs. M M TIWARI
|
January 9, 2008 |
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RAJENDRA PRASAD JAIN Vs. RAJESH KUMAR GUPTA
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February 6, 2008 |
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RAJENDRA SHUKLA Vs. UNION BANK OF INDIA
|
August 14, 2008 |
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RAJESH KAPOOR Vs. KUSUM SHARMA
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March 4, 2008 |
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RAJESH KUMAR Vs. STATE BANK OF INDORE
|
July 31, 2008 |
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RAJESHWAR SINGH Vs. STATE BANK
|
March 19, 2008 |
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RAJINDER SINGH NEGI Vs. THE ORIENTAL INSURANCE CO.LTD.
|
September 11, 2008 |
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RAJIV GULATI Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
September 16, 2008 |
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RAJNISH TULIN Vs. NATIONAL INSURANCCE CO LIMITED
|
September 16, 2008 |
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RAJPAL SINGH SHEKHAWAT Vs. RAJASTHAN HOUSING BOARD AND ORS.
|
May 5, 2008 |
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RAJU SITARAM LANDGE Vs. SADGURU PARK CO-OP HSG SOC
|
February 21, 2008 |
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RAKESH K DHAWAN Vs. UNION OF INDIA
|
May 27, 2008 |
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RAKS FOOD INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
|
February 5, 2008 |
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RAM GOPAL VARSHNEY Vs. LASOR SIGHT INDIA PVT LTD & ANR
|
September 29, 2008 |
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RAM KRISHNA TRAVELS PVT LTD Vs. SANTOSH KUMAR THAKUR
|
January 30, 2008 |
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RAM KRISHNA TRAVELS PVT.LTD. Vs. LOMESH KUMAR DESHMUKH
|
January 30, 2008 |
|
RAM SARAN Vs. ALLAHABAD BANK
|
April 8, 2008 |
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RAMA MILK PRIVATE LTD Vs. MAHARASHTRA STATE FINANCIAL CORPORATION NEW EXCELSOR BUILDING
|
September 9, 2008 |
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RAMALINGHA SOWDAMBIGAI AMMAN Vs. COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
January 10, 2008 |
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RAMESH CHANDRA Vs. MARUTI UDYOG LTD
|
June 30, 2008 |
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RAMESH SHARMA Vs. TAGORE HEART CARE & RESEARCH CENTRE
|
August 18, 2008 |
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RANCHI UNIVERSITY Vs. NUZMAT SULTANA
|
August 4, 2008 |
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RANJAY OSWAL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 19, 2008 |
|
RANJIT SINGH Vs. SECRETARY DEPARTMENT OF POSTS GOVERNMENT OF INDIA NEW DELHI
|
September 17, 2008 |
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RANJIT SINGH Vs. SECRETARY, DEPARTMENT OF POSTS GOVERNMENT OF INDIA, NEW DELHI
|
September 19, 2008 |
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RATNAM ENGINEERS Vs. G.GANGA REDDY
|
July 24, 2008 |
|
RATTAN CHAND Vs. STATE BANK OF INDIA
|
January 9, 2008 |
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RAVINDER KUMAR CHOUDHARY Vs. MITHILANCHAL VAHAN TRACTOR PVT LTD
|
July 1, 2008 |
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RAVINDER KUMAR CHOUDHARY Vs. NAVEEN JAISWAL
|
July 1, 2008 |
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RAVINDRA MOHAN NAMDEV Vs. NAIB TEHSILDAR
|
February 20, 2008 |
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RAWAT COLD STORAGE AND GENERAL MILLS PVT LTD Vs. GOVT OF U P
|
April 15, 2008 |
|
REETA RANI Vs. METRO MOTORS PVT LTD
|
July 16, 2008 |
|
REGIONAL COMMISSIONER COAL MINES PROVIDENT FUND Vs. BHOJRAJ
|
February 20, 2008 |
|
REGIONAL PASSPORT OFFICER BANGALORE Vs. ANURADHA THADIPATHRI GOPINATH
|
July 10, 2008 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. FEROZA BEE
|
May 28, 2008 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, FARIDABAD Vs. SATYA NARAYAN PAL
|
December 17, 2008 |
|
REGIONAL TRANSPORT OFFICER Vs. GEORGE THATTIL
|
February 12, 2008 |
|
REKHA B GANDHI Vs. MAHAVIR CORPORATION
|
August 7, 2008 |
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RESERVE BANK OF INDIA Vs. ESHWARAPPA
|
July 24, 2008 |
|
RESERVE BANK OF INDIA Vs. ESHWARAPPA
|
July 27, 2008 |
|
RICHA AGRAWAL Vs. SHUBH ENTERPRISES
|
August 21, 2008 |
|
RIDHI GUPTA Vs. NATIONAL INSURANCE CO LTD
|
May 16, 2008 |
|
RINKLE CONSTRUCTION PVT LTD Vs. T V SERVICE CENTRE & ORS
|
May 19, 2008 |
|
RITU SHARMA Vs. RAJESH AND ORS.
|
April 28, 2008 |
|
RIZWANA SHAIKH Vs. LOVELEENA NADIR
|
August 5, 2008 |
|
ROHINI HOSPITAL Vs. P SHASHIKALA
|
April 3, 2008 |
|
ROHIT BAJAJ Vs. ICICI BANK LTD
|
April 17, 2008 |
|
ROHTAS MAL Vs. INDIAN AIRLINES LTD. AND ANR.
|
August 22, 2008 |
|
ROM INDUSTRIES LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
May 1, 2008 |
|
ROSHAN BEGUM Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
|
August 12, 2008 |
|
ROSHAN LAL OILS MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
|
May 14, 2008 |
|
ROURKELA DEVELOPMENT AUTHORITY Vs. SARASWATI NAYAK
|
April 23, 2008 |
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RUGHA RAM Vs. NEW INDIA ASSURANCE CO LTD
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December 10, 2008 |
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RUPALI BANSALN Vs. RELIANCE INFOCOM LTD
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September 19, 2008 |
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S ASHOK KUMAR Vs. C J SUJATHAN
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May 26, 2008 |
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S C LAHRI Vs. PAWAN KUMAR & ANR
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January 2, 2008 |
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S P MANDAL Vs. A K SHARDA
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May 19, 2008 |
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S S VATS Vs. AVTAR SINGH GILL
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April 1, 2008 |
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S. KUMARS COM LTD. Vs. AMARENDRA RAIGURU
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January 9, 2008 |
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S.D.O.“OP” DHBVNL Vs. LAKSHMI CHAND BANSAL
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October 13, 2008 |
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S.K.AGRAWAL Vs. S.K.KUSHWAHA
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February 11, 2008 |
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S.K.AGRAWAL Vs. RAJESH SINGH JADAUN
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February 11, 2008 |
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SABHARWAL GALAXY COLOUR LAB & STUDIO Vs. SNEH SABHARWAL
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December 12, 2008 |
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SADANAND SUNDAR RAO MAHAJAN Vs. MANIPAL FINANCE CORPORATION LTD
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April 15, 2008 |
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SADGURU LAND FINANCE Vs. TARUN SACHDEVA
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August 26, 2008 |
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SAGAR SURI ESTATE AND FINANCE LTD Vs. PRAKASH WADHWA
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March 24, 2008 |
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SAHAKAR AYUKT AND NIBANDHAK SAHKARI SANSTHA Vs. JAGMOHAN SINGH CHATRATH
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August 5, 2008 |
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SAHARA INDIA LTD Vs. ABU SUFIYAN
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March 19, 2008 |
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SAHARA INDIA SAVINGS AND INVESTMENTS CORPORATION LTD Vs. MOHD YAQOOB
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January 15, 2008 |
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SAHIB CHAND Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
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March 7, 2008 |
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SAHYADRI STARCH & INDUSTRIES LTD Vs. NATIONAL INSURANCE CO LTD & ORS
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August 7, 2008 |
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SAMARESHWAR MAHANTY Vs. CUTTACK TELECOM DISTRICT
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March 24, 2008 |
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SANDHYA Vs. NATIONAL INSURANCE CO LTD
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September 10, 2008 |
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SANDHYARANI DAS Vs. LIC OF INDIA
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April 22, 2008 |
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SANJAY CHAMORIA Vs. MINATI GHOSH
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March 12, 2008 |
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SANJEEV K AND COMPANY Vs. HITENDER KUMAR SOOD
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May 15, 2008 |
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SANT GAJANAN MAHARAJ Vs. PRATIBHA
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July 30, 2008 |
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SANTHOSH Vs. NATIONAL INSURANCE CO LTD
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February 6, 2008 |
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SANTOSH KANWAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 9, 2008 |
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SANTOSH MEENA Vs. M P HOUSING BOARD
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December 17, 2008 |
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SANTOSH SHARMAN Vs. ALLAHABAD BANK AND ANOTHER
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September 26, 2008 |
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SAPNA GARG Vs. PUNJAB NATIONAL BANK
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May 15, 2008 |
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SARAF ASSOCIATED Vs. ORIENTAL INSURANCE CO LTD
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July 29, 2008 |
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SARAF BROTHERS. Vs. ORIENTAL INSURANCE CO.LTD.
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July 15, 2008 |
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SARAMMA VARGHESE Vs. LIC OF INDIA
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January 30, 2008 |
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SARANGAPANI Vs. BONE AND JOINT CLINIC
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January 16, 2008 |
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SARJIT SINGH JOHAL Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
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February 12, 2008 |
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SARLA PRASAD Vs. KARVY COMPUTERSHARA PVT LTD
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March 26, 2008 |
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SAROJ Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD.
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August 22, 2008 |
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SARVJEET KINRA Vs. MODERN DENIM LTD
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August 6, 2008 |
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SASANKA MOHAPATRA Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 24, 2008 |
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SATISH C.GUPTA Vs. RAJ KUMAR NARULA
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April 7, 2008 |
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SATNAM SINGH Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LIMITED
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March 5, 2008 |
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SATYA PRAKASH MITAL Vs. DELHI DEVELOPMENT AUTHORITY
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December 18, 2008 |
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SEEMA Vs. ROHIN SACHDEVA
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February 19, 2008 |
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SEHGAL KNITWEARS Vs. UNITED INDIA INSURANCE COMPANY
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August 4, 2008 |
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SENIOR SUPDT OF POST OFFICES Vs. SEWA RAM VERMA
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January 7, 2008 |
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SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMDEO PRASAD ROY
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October 22, 2008 |
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SENIOR SUPERINTENDENT POST AND TELEGRAPH DEPARTMENT CIRCLE AT SOLAN H P Vs. M L GUPTA
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July 18, 2008 |
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SETH G R CHAMADIA P G COLLEGE Vs. DAULAT SINGH
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June 30, 2008 |
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SHAH ALAM Vs. KAZI KADEERUDDIN AHMED
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July 17, 2008 |
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SHAILJA J HEGDE Vs. SMARAN BUILDERS
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July 22, 2008 |
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SHAKTI PAPER Vs. NATIONAL INSURANCE CO LTD
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June 18, 2008 |
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SHAKTI PAPER PRODUCTS Vs. NATIONAL INSURANCE CO LTD & ORS
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October 22, 2008 |
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SHAKUMBHRI EXPORTS Vs. LEIGH HOEGH AND CO
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August 7, 2008 |
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SHAMA JI Vs. ORIENTAL INSURANCE COMPANY LTD
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January 23, 2008 |
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SHANKAR AUTOMOBILE Vs. DEEPAK KUMAR SINGH
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July 15, 2008 |
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SHANKAR KUMAR MITRA Vs. EASTERN RAILWAY EMPLOYEES CO
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September 19, 2008 |
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SHANKAR SONI Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 16, 2008 |
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SHANKARLAL LILADHAR BHUTADA Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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May 16, 2008 |
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SHANTI LAL SWAROOPCHAND SONI Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 7, 2008 |
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SHARDA D KAMBLE Vs. SHANTI KUMAR CHIVADE
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January 25, 2008 |
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SHASHIKANT HARICHAND Vs. MANAGING DIRECTOR, THE MULA PRAVARA CO-OPERATIVE SOCIETY LTD.& ANR.
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July 10, 2008 |
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SHEEL KUMAR NARENDRA PAPER PRODUCTS Vs. NATIONAL INSURANCE CO LTD
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July 31, 2008 |
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SHEELA BERNARD Vs. PHIL SYSTEM LTD
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February 8, 2008 |
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SHERUBEN JAMINDAR Vs. NALINBHAI HIRALAL MODI
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February 21, 2008 |
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SHIPRA SACHDEVA Vs. V L C C HEALTH CARE LTD & ANR
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November 4, 2008 |
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SHIRSENDU MAZUMDAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 19, 2008 |
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SHIV KUMAR MALHAN Vs. NATIONAL INSURANCE CO LTD
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January 4, 2008 |
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SHIV SHAKTHI BIO-PLANTEC LTD Vs. FANINDRA CHAUDHARY
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January 10, 2008 |
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SHIVA SHAKTI BUILDERS Vs. SHIVAS PALACE PHASE-I FLAT OWNERS ASSOCIATION
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August 12, 2008 |
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SHOBHA CHAUHAN Vs. SATI SARKAR
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September 16, 2008 |
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SHREE RAM SULZ FAB P LTD Vs. JUPITER ENTERPRISES
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February 6, 2008 |
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SHREE VAIDYANATH AYURVED BHAWAN LTD Vs. VISHAL GOODS TRANSPORT COMPANY
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May 5, 2008 |
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SHRI BALAJI INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LTD
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February 20, 2008 |
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SHRI MAHAVIR URBAN CO-OP CREDIT SOCIETY LTD Vs. MAHENDRA K JAIN
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January 28, 2008 |
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SIDDHARTHA BHATTACHARYAN Vs. BIMAL SINGHA ROY
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September 12, 2008 |
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SINEW DEVELOPERS LTD. AND ORS. Vs. MADHAV RAJARAM OUTURKAR
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August 18, 2008 |
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SITA RAM Vs. NEW INDIA INSURANCE COMPANY LTD
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August 8, 2008 |
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SLUM AND J J DEPARTMENT MCD Vs. VIJAY SINGH
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July 18, 2008 |
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SMT.SURENDRABALA SANGHI Vs. THE GENERAL MANAGER, TELEPHONES
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June 30, 2008 |
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SNEHALATA VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 25, 2008 |
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SOCIETY OF CATALYSTS Vs. STAR PLUS TV STAR INDIA PVT LTD
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September 11, 2008 |
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SOCIETY OF CATALYSTS Vs. VODAPHONE ESSAR MOBILE SERVICES LIMITED
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May 16, 2008 |
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SOHANI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 25, 2008 |
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SOLAPUR EDUCATION SOCIETY Vs. DEEPALI SHAMRAO CHAVAN
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June 13, 2008 |
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SOM NATH VERMA Vs. MUNICIPAL COUNCIL KURALI
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March 17, 2008 |
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SOMNATH PUNJU NERKAR Vs. RAMESH HIRALAL KADAM
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April 9, 2008 |
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SONO LOGIST SHIVAM ULTRASOUND DIAGNOSTIC CENTREN Vs. SUNIL KUMAR
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September 23, 2008 |
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SOURAV PAUL Vs. BAJAJ ALLAINZ GENERAL INSURANCE CO LTD
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November 5, 2008 |
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SPORTS AUTHORITY OF INDIA Vs. CYBER EXPO
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December 10, 2008 |
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SR.BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. DR.SIBA PRASAD DASH
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August 14, 2008 |
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SRI MOHAN Vs. SUKHPAL SINGH
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January 14, 2008 |
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STATE BANK OF INDIA Vs. GHANSHYAM VERMA
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January 18, 2008 |
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STATE BANK OF INDIA Vs. MITHAN LAL KALRA RICE AND GENERAL MILLS
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February 22, 2008 |
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STATE BANK OF INDIA Vs. MUNTHA LAKSHMI KUMARI
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December 17, 2008 |
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STATE BANK OF INDIAN Vs. JAGAT PARKASH RANA
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January 7, 2008 |
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STATE BANK OF PATIALA Vs. BIRBAL RAM AND ANR.
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April 22, 2008 |
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STATE BANK OF SAURASHTRA Vs. CHANDRAKANT MULJIBHAI SHAH
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December 18, 2008 |
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STATE OF HARYANA Vs. LILA RAM
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July 8, 2008 |
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STATE OF HIMACHAL PRADESH Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 14, 2008 |
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SUB-DIVISIONAL OFFICER TELEPHONE T D E Vs. KALI CHARAN BEHERA
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May 12, 2008 |
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SUB-POSTMASTER HEAD POST OFFICE ILKAL Vs. VITAL
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February 22, 2008 |
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SUBHASH OTARMAL JAIN Vs. NEW INDIA ASSURANCE CO LTD
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July 17, 2008 |
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SUBODH C GUPTA Vs. SCANDINAVIAN AIRLINES SYSTEMS
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August 4, 2008 |
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SUBRAMANIAM Vs. INSTITUTE OF COSTS AND WORKS ACCOUNTANTS OF INDIA
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July 11, 2008 |
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SUDATTA BHATTACHARJEE Vs. ARDEE INFRASTRUCTURE LIMITED
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August 1, 2008 |
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SUDERSHAN KUMAR MAHAJAN Vs. TELEPHONE EXCHANGE
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August 25, 2008 |
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SUDHA CP Vs. MEGACITY (BANGALORE) DEVELOPERS PVT.LTD.
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December 5, 2008 |
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SUDHAKAR RAMAKANT KULKARNI Vs. B P DEVELOPER AND BUILDER
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October 15, 2008 |
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SUDHEER Vs. ESI CORPORATION LTD
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October 20, 2008 |
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SUDHEER SAXENA Vs. D K CONSTRUCTION
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February 11, 2008 |
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SUKUMAR BAG Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 22, 2008 |
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SUMAN KUMAR GUPTA Vs. ATUL M MARU
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June 6, 2008 |
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SUN PHARMACEUTICAL INDUSTRIES LTD & ANR Vs. B SUBBA RAO & ANR
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November 5, 2008 |
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SUNIL CHAWLA Vs. WORLD PACK AIR COURIER SERVICE I PVT LTD
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August 8, 2008 |
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SUNITY KUMAR CHAUDHARY Vs. RAHUL KUMAR SINGH
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July 18, 2008 |
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SUPDT OF POST AND TELEGRAPH DEPARTMENT CIRCLE AT SOLAN Vs. M L GUPTA
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November 5, 2008 |
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SUPERINTENDING ENGINEER-1 ELECTRICITY DEPARTMENT PONDICHERRY Vs. M BAGAVAN
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January 22, 2008 |
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SUPREME CONSTRUCTIONS Vs. JOSE ALEIXCO PROENCA
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January 21, 2008 |
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SUREKHA PREMCHAND SHAH Vs. PARSHWANATH CO-OP BANK LTD
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January 10, 2008 |
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SURENDRA CHEMICALS Vs. INDIAN DRUGS PHARMACEUTICALS LTD
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September 18, 2008 |
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SURESTA SHARMA Vs. PIAR CHAND(HONY.CAPT.)
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March 28, 2008 |
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SURGICHEM PRODUCTS (INDIA) PVT. LTD. AND ANR. Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. (ECFC) AND ANR.
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August 23, 2008 |
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SYMPHONY MARKETING PVT LTD Vs. NORTHERN RAILWAY
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August 1, 2008 |
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SYNDICATE BANK Vs. NAROTAM JENA
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June 11, 2008 |
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SYNDICATE BANK JAGATSINGHPUR BRANCH Vs. KASIM KHAN
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March 25, 2008 |
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T N SHARMA Vs. CONSUMER DIST REDRESSAL FORUM
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March 19, 2008 |
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T SHAHUL HAMEED Vs. ULLAL HARI VAMAN NAYAK
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March 4, 2008 |
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TAGORE HOSPITAL AND ANR. Vs. HARNAM SINGH AND ANR.
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January 4, 2008 |
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TAMIL NADU HOUSING BOARD Vs. R MUTHUKRISHNAN
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July 30, 2008 |
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TATA AIG GENERAL INSURANCE COMPANY Vs. MARIA ANGELA DA P MENEZES
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April 10, 2008 |
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TATA ENG AND LOCOMOTIVE CO LTD Vs. SUNIL BHASIN
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February 29, 2008 |
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TATA FINANCE LTD Vs. FRANCIS SOEIRO
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February 22, 2008 |
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TECHNO ECONOMIC SERVICE PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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May 12, 2008 |
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THE EXECUTIVE OFFICER, NAGAR PALIKA MANDAL Vs. SMT.SITA DEVI
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July 17, 2008 |
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THE NATIONAL INSURANCE CO.LTD.THROUGH ITS BRANCH MANAGER & ANR. Vs. SHREE SHYAM COLD STORAGE THROUGH ITS DIRECTOR
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April 21, 2008 |
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THE PEERLESS GENERAL FINANCE AND INVESTMENT CO.LTD. Vs. BANFACE GEORGE
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July 21, 2008 |
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THE PRINCIPAL, MVJ COLLEGE OF ENGINEERING Vs. TUKARAM RAO
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September 12, 2008 |
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THITTACHERY TOWN PANCHAYAT Vs. JAMILA HATHOON
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March 25, 2008 |
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TIKKA Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD.
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July 7, 2008 |
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TRACTORS AND FARM EQUIPMENT LTD Vs. UTTAM PANDURANG BHOSALE
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January 25, 2008 |
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TRAVEL INDIA BUREAU Vs. SENIOR TOWN PLANNER
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April 2, 2008 |
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TRUSTEES Vs. ROBERT CYRIL DSOUZA
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December 2, 2008 |
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TVL SP 141-VILATHIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. MAREESWARI
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September 5, 2008 |
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TVS MOTOR COMPANY LIMITED Vs. VIJAY KUMAR
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March 5, 2008 |
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U P AVAS EVAM VIKAS PARISHAD AND ANOTHERN Vs. ROOP REKHA JOSHI
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March 13, 2008 |
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U P GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. JAMUNA PRASAD SRIVASTAVA
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March 28, 2008 |
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U P NATIONAL MANUFACTURERS LIMITED Vs. ANJUM RIZVI
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January 23, 2008 |
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U.P. POWER CORPORATION LTD. Vs. JITENDRA NATH TRIPATHI
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February 21, 2008 |
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U.S.SUSHEEL KUMAR Vs. RMR BROTHERS
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February 27, 2008 |
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UCO BANK Vs. R P DHANDA
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April 17, 2008 |
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UDAYKUMAR RAMNIVASJI VYAS Vs. TRILOK SINGH MULKRAJ BUDHRAJA
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August 21, 2008 |
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UNION BANK OF INDIA Vs. S RAJAMANICKAM MUDALIAR COMPANY
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April 23, 2008 |
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UNION OF INDIA Vs. MAHENDRA KUMAR AGRAWAL
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October 20, 2008 |
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UNION OF INDIA Vs. SATYENDRA NATH
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April 22, 2008 |
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UNION OF INDIA Vs. DEVENDRA KUMAR
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February 1, 2008 |
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UNION OF INDIA AND ANOTHERN Vs. GURVINDER SINGH
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June 23, 2008 |
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UNIT TRUST OF INDIA Vs. D D SINGH
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February 28, 2008 |
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UNIT TRUST OF INDIA Vs. SH.KANWAR MANMOHAN SINGH
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March 28, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. ARVIND KUMAR RAJAK
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July 8, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. NEHA PROVISION STORES
|
March 28, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. UMESH AANGALE
|
February 18, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. GOVIND BALLABH KAPRI
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January 22, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. GHULAB FRUITS
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July 14, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. SRI DWARIKA DHEES INDUSTRIES
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July 7, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. VIVEK KUMAR
|
September 8, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. MD ABDUL FAZAL CHOUDHARY
|
August 27, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. S JAGANATH SINGH
|
December 10, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BALI RAM AND ANOTHER
|
March 7, 2008 |
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UNITED INDIA INSURANCE CO.LTD. Vs. OM PRINTERS AND STATIONERS
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January 17, 2008 |
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UNITED INDIA INSURANCE COMPANY Vs. CHARAN DASS
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March 24, 2008 |
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UNITED INDIA INSURANCE COMPANY Vs. RAJESH BASSI
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March 20, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDU JOSHI
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February 22, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NITIN KUMAR
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May 2, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DEEN DAYAL
|
December 16, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. GHANSHYAM SINGH
|
November 6, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RUBI (CHANDRA) DUTTA
|
December 18, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RAMBHAROSHI RATHORE
|
April 30, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SHWETA CHOUDHARY
|
June 4, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. DHALIARA CO-OP TRANSPORT SOCIETY LTD
|
March 11, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. MAYA
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March 31, 2008 |
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UNNIKRISHNAN Vs. V MURALEEDHARAN
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April 9, 2008 |
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URBAN IMPROVEMENT CO PVT LTD Vs. RAJIV GUPTA
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April 1, 2008 |
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URBAN IMPROVEMENT TRUST BIKANER Vs. MADAN SONI
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August 6, 2008 |
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UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. HARCHARAN SINGH
|
August 6, 2008 |
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UTTAR PRADESH POWER CORPORATION LTD Vs. URMILA DEVI
|
March 11, 2008 |
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V K GHODEKAR Vs. SUMITRA PRALHAD KORGAONKAR
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May 22, 2008 |
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V K VARMA Vs. VIKRAM KUMAR
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July 4, 2008 |
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V R RAJU Vs. NARNE CONSTRUCTIONS PVT LTD
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May 28, 2008 |
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VAISHNAV GIFT CENTRE Vs. KAPIL KUMAR
|
January 18, 2008 |
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VEENA BATRA Vs. RAM LAL KUNDAN LAL
|
May 13, 2008 |
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VEENA DEVI KATARUKA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 15, 2008 |
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VIDYA DEVI Vs. R MEHINDRU
|
April 7, 2008 |
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VIEWTECH IMAGING EQUIPMENT PVT LTD Vs. CMC LTD
|
April 21, 2008 |
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VIJAY SINGH CHAUHAN Vs. MARUTI UDYOG LTD. AND ANR.
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August 18, 2008 |
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VIJAYA BANK Vs. POOJA G JOSHI
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October 23, 2008 |
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VIKRAM BAJAJ Vs. HIND MOTORS (INDIA) LTD AND ANR
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December 19, 2008 |
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VIKRANT GUPT Vs. SPECTRUM BUSINESS SUPPORT LTD
|
July 22, 2008 |
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VINEET KHURANA Vs. BAJAJ TRAVELS PVT LTD
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January 3, 2008 |
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VISHNU TEX Vs. NEW INDIA ASSURANCE CO LTD
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January 31, 2008 |
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VIVEK LAGU Vs. KALPAK CATERERS
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September 30, 2008 |
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VODAPHONE ESSAR CELLULAR LTD Vs. MADHAV WAMAN CHITALE
|
June 13, 2008 |
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W B STATE ELECTRICITY DISTRIBUTION CO LTD Vs. PARITOSH KR GHOSH
|
February 13, 2008 |
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WIMCO LTD. Vs. ASHOK SEKHON
|
July 17, 2008 |
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XEROX INDIA LTD Vs. B D CHAWLA
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January 24, 2008 |
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YESHASVINI CO Vs. L. ADISESHA AND ORS.
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May 28, 2008 |
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YUDHVIR SINGH Vs. CITIBANK N A & ORS
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November 26, 2008 |
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ZAINUL ABEDIN Vs. NEW INDIA ASSURANCE CO LTD
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February 6, 2008 |
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ZEE TURNER LIMITED Vs. SANJEEV CHAUHAN
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January 7, 2008 |
LOGIN