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A ATHILAKSHMI Vs. A RAVI
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February 1, 2007 |
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A K CHATERJEE Vs. BSES
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March 13, 2007 |
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A NAGAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 30, 2007 |
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A P SINGH Vs. PARAMJIT KAUR
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November 28, 2007 |
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A VENKATA RAVI KISHORE Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 18, 2007 |
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A.K. GUPTA (DR.) AND ANR. Vs. MAHIPAL
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July 2, 2007 |
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ABDUL HAMID CHAND SAHEB SHAIKH Vs. P U SRINIVASAN
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August 16, 2007 |
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ABDUL MAJID AND BROTHERS Vs. OMEGA SHIPPING PVT LTD
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August 16, 2007 |
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ABDUL RAHIM Vs. KANNAKI THIRUVALLUVAN
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February 9, 2007 |
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ABHEY RATTAN LAMBA Vs. CANARA BANK
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January 17, 2007 |
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ABHINANDAN Vs. AJIT KUMAR VERMA
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December 3, 2007 |
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ABN AMRO BANK Vs. SANGEET SRIVASTAVA
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February 22, 2007 |
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ABRAR AHMED ANSARI Vs. NEW INDIA ASSURANCE CO LTD
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January 8, 2007 |
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ACCOUNTANT GENERAL Vs. PANDURANG MARUTI INGAWALE
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October 10, 2007 |
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ADDI INDUSTRIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 16, 2007 |
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AGARULAKSHMI RAJYAM Vs. K SUDHAKARA RAO
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February 21, 2007 |
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AGRAWAL ORTHOPAEDIC HOSPITAL Vs. RAMA SHANKER UPADHYAY
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October 11, 2007 |
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AIR FRANCE Vs. SONALI ARORA
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March 9, 2007 |
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AIR INDIA Vs. BABU BHAI CHANDEL
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September 17, 2007 |
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AIR INDIA Vs. PRAKASH SINGH
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December 3, 2007 |
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AIR INDIA Vs. REEMA SAWHNY
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November 14, 2007 |
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AJAY GUPTA Vs. DR. PRADEEP AGGARWAL AND OTHERS
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September 7, 2007 |
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AJAY KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 8, 2007 |
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AJAY KUMAR SHARMA Vs. SDO ELECTRICITY OP/SUB-DIVISION
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January 8, 2007 |
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AJAY SONI, JABALPUR Vs. JABALPUR HOSPITAL AND RESEARCH CENTRE
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July 20, 2007 |
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AJEET SEEDS LTD Vs. TRIMBAK ALIAS BALASAHEB
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August 7, 2007 |
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AJMER VIDYUT VITRAN NIGAM LTD. Vs. SALAMUDIN
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August 10, 2007 |
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ALFRED BENEDICT Vs. MANIPAL HOSPITAL
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April 5, 2007 |
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ALLAHABAD BANK Vs. SHIV SWARUP SHRIVASTAV
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January 2, 2007 |
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ALOK KUMAR AGRAWAL Vs. UNITED INDIA INSURANCE COMPANY LTD
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July 23, 2007 |
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AMBUJA GINNING PRESSING AND OIL CO P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
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January 16, 2007 |
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AMIRALI A MUKADAM Vs. UNITED INDIA INSURANCE CO LTD
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September 6, 2007 |
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AMIT KUMAR JHA Vs. CONNECTORS
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January 8, 2007 |
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AMIT SWAMI Vs. COCA COLA INDIA LTD. AND ORS.
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February 28, 2007 |
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AMRITSAR TRANSPORT CO PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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February 15, 2007 |
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ANANT PRASAD JAIN Vs. STANDARD CHARTERED BANK
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August 31, 2007 |
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ANASUYAMMA Vs. P RAGHUNANDAN
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March 9, 2007 |
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ANDHRA BANK Vs. B RAMKRISHNA REDDY
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September 6, 2007 |
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ANIL CHHUGANI Vs. SHRIKANT PATHAK
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June 21, 2007 |
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ANIL K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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February 22, 2007 |
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ANIL KUMAR GOYAL Vs. KISHORI LAL SHARMA
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May 21, 2007 |
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ANITA GAS SERVICE Vs. STATE BANK OF INDIA
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August 6, 2007 |
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ANITA RANI GOYAL Vs. MAHESH PRASAD BANSAL
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July 19, 2007 |
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ANKUR SEEDS P LTD Vs. KONDABROLU HASEN RAO
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October 4, 2007 |
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ANOOP K JOSHI Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
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May 11, 2007 |
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ANOOP KUMAR Vs. CHAITANYA HOSPITAL
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April 23, 2007 |
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May 10, 2007 |
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ANSARI HOSPITAL Vs. NITIN KUMAR
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April 26, 2007 |
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ANUP BHUSHAN VOHRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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January 22, 2007 |
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ARJALA RAMA MURTHY Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
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April 10, 2007 |
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AROVI GRANITES P LIMITED Vs. BLUE DART EXPRESS LIMITED
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July 6, 2007 |
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ARUL RAJ Vs. N RAMANATHAN
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February 27, 2007 |
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ARUN J REBELLO Vs. SATISH
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September 3, 2007 |
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ARVIND MISHRA Vs. DHARAMSAI
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April 18, 2007 |
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ASCHARYA LAL SADANA Vs. SR SUPDT OF POST OFFICE NORTH-EAST DIVISION BHANDUP MUMBAI
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August 27, 2007 |
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ASHISH KUMAR SHARMA Vs. UNITED INDIA INSURANCE CO LTD
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February 27, 2007 |
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ASHOK CHAWLA Vs. KAILASH BAHL DAV CENTENARY PUBLIC SCHOOL
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May 28, 2007 |
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ASHOK KUMAR SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
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January 8, 2007 |
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ASHOK LEYLAND FINANCE LIMITED & ORS Vs. RAMJILAL GUPTA
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November 19, 2007 |
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ASHOK LEYLAND FINANCE LTD Vs. HIRALAL SAHU
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March 22, 2007 |
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ASIA RESORTS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
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April 10, 2007 |
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ASIANET SATELLITE COMMUNICATIONS LTD Vs. MOHAMMED FAISEL A
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December 14, 2007 |
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ASIANET SATELLITE COMMUNICATIONS LTD Vs. T N NINAN
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December 26, 2007 |
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ASIATIC ESTATE DEVELOPMENTS Vs. SHAMSUNDER PALIYENKAR
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May 17, 2007 |
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ATAMARAM MANIKLAL SHANTI CHAMBER OPPOSITE DINESH HALL NAVRANGPURA AHMEDABAD Vs. NEW INDIA ASSURANCE COMPANY LTD
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August 14, 2007 |
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AVIVA LIFE INSURANCE CO INDIA PVT LTD Vs. T UMAVATHI
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June 5, 2007 |
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AWAZ Vs. RESERVE BANK OF INDIA
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October 24, 2007 |
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AZAD STORES Vs. NEW INDIA ASSURANCE CO LTD
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October 22, 2007 |
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B DASH Vs. GHANASHYAM SETH
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October 16, 2007 |
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B L SOOD Vs. DELHI TRANSPORT CORPORATION I P ESTATE NEW DELHI
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November 28, 2007 |
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B N GURUDEV Vs. N RAMANNA
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October 3, 2007 |
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B P SHARMA Vs. N L SHRIVASTAVA
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June 14, 2007 |
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B R CHOUDHARY Vs. PUNJAB TECHNICAL UNIVERSITY PTU
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December 17, 2007 |
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B REGHUPATHI SIDDARTH CLINIC Vs. B VASANTHA
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December 7, 2007 |
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B S BHATTI Vs. DELHI DEVELOPMENT AUTHORITY
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August 6, 2007 |
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B SHYAMSUNDER RAJ Vs. M PANDARINATH
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July 6, 2007 |
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May 1, 2007 |
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BABA CONSTRUCTIONS REP.BY ITS PROMOTER SALIKE SATYA MURTHY Vs. BANDARU GOUTHAM
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July 2, 2007 |
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BABU LAL Vs. NATIONAL INSURANCE CO LTD
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October 8, 2007 |
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BABURAO VITHAL LOHAKPURE Vs. SUNITI DEVI SINGHANIA HOSPITAL AND MEDICAL RESEARCH CENTRE
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August 16, 2007 |
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BACCHAN SINGH Vs. STATE OF INDIA
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February 12, 2007 |
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BAGH CEMENT LTD Vs. SURENDRANATH TRIPATHI
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February 15, 2007 |
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BALAGOPAL Vs. K V RADHAKRISHNA MENON
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February 21, 2007 |
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BALAJI NURSING HOME Vs. A ERANNA GOUD
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June 19, 2007 |
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BALASADI MAHALAKSHMI Vs. ORIENTAL INSURANCE CO LTD
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July 31, 2007 |
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BALBIR KHANUJA Vs. BHARAT SANCHAR NIGAM LTD
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September 29, 2007 |
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BALDEV SINGH Vs. ADMINISTRATOR NEW MANDI TOWNSHIP
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April 24, 2007 |
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BALWINDER KAUR Vs. STATE OF PUNJAB
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April 4, 2007 |
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BANK OF BARODA Vs. SATHEESH JOSEPH PEREIRA
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September 27, 2007 |
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BANK OF BARODA Vs. K NATARAJAN
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March 13, 2007 |
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BANK OF BARODA Vs. RAMGOPAL AGARWAL
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July 19, 2007 |
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BANOBAI Vs. UNION OF INDIA
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September 28, 2007 |
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BANSAL COT MARKETING Vs. UNITED INDIA INSURANCE CO LTD
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March 24, 2007 |
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BARINDER KAUR Vs. CHANDER MALHOTRA
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July 31, 2007 |
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BASSI HOSPITAL PVT LTD Vs. PANKAJ GUPTA
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September 10, 2007 |
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BERO COLD STORAGE Vs. UCO BANK THROUGH CHAIRMAN
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September 28, 2007 |
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BHAGAT RAM Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
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April 18, 2007 |
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BHALCHANDRA MADHUKAR GANU Vs. SANJAY MANOHAR GADGIL
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November 14, 2007 |
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BHARAT SANCHAR NIGAM LIMITED Vs. JAGDISH PRASAD THAKUR
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June 15, 2007 |
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BHARATH NIKETHAN ENGINEERING COLLEGE Vs. DILU SASIDHARAN
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March 13, 2007 |
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BHASKAR SEN Vs. AMERICAN EXPRESS BANK LTD
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July 31, 2007 |
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BHUPENDRA OJHA Vs. PRINCIPAL THE RADIANT WAY SCHOOL
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March 21, 2007 |
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BHUPINDER CHAUDHARY Vs. UNITED INDIA INSURANCE CO LTD
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September 17, 2007 |
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BIHAR STATE ELECTRICITY BOARD Vs. RAJESHWAR THAKUR
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April 30, 2007 |
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BIJOY KUMAR AGARWALA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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September 17, 2007 |
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BIRDI CHAND Vs. UNITED INDIA INSURANCE CO LTD
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October 22, 2007 |
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BIRENDRA KUMAR SINHA Vs. BHAGWAT PRASAD BHAGWAT
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September 18, 2007 |
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BISWANATH DAS Vs. BIJOY SINHA ROY AND ORS
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September 12, 2007 |
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BITONI Vs. SATYA NARAIN CHAUHAN
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February 26, 2007 |
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BOARD OF SCHOOL EDUCATION BHIWANI Vs. ANKUSH DEVI
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February 6, 2007 |
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February 5, 2007 |
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July 13, 2007 |
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April 16, 2007 |
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April 20, 2007 |
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BRITISH AIRWAYS Vs. MONA BHOG
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January 24, 2007 |
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December 26, 2007 |
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BSES RAJDHANI POWER LTD. Vs. R.S. PRODUCTS PVT. LTD.
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November 23, 2007 |
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C B RAMACHANDRA REDDY Vs. KAMALA DEVI
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March 30, 2007 |
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C G STATE ELECTRICITY BOARD Vs. HOLY CROSS HOSPITAL
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June 5, 2007 |
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C KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
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January 2, 2007 |
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C S RANDHAWA Vs. PUNJAB NATIONAL BANK & ORS
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February 5, 2007 |
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C.V.S.R. PRASAD Vs. VASUDHA NURSING HOME AND ANR.
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August 31, 2007 |
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CADBURY INDIA LIMITED Vs. JAGRUT NAGRIK
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September 28, 2007 |
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CANARA BANK Vs. T PAPA
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June 5, 2007 |
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CANARA BANK Vs. M RAMAJEYAM
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July 27, 2007 |
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CANARA BANK Vs. K S SEETHARAMA
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February 26, 2007 |
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CANARA BANK Vs. RENI KAPOOR
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March 1, 2007 |
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CARGO TARPAULIN INDUSTRIES Vs. MALLIKARJUN B KORI
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July 5, 2007 |
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CASTROL INDIA LTD Vs. MAHESH TAKHTANI
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October 31, 2007 |
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CEAT LIMITED Vs. ROURKELA CONSUMERS FRONT
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April 2, 2007 |
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CEMENT CORPORATION OF INDIA LTD Vs. UNITED INDIA INSURANCE COMPANY
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December 17, 2007 |
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CENTRAL ELEC SUPPLY COMPANY LTD Vs. ATAL BEHARI KANUNGO
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August 21, 2007 |
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CENTRAL SILK BOARD MINISTRY OF TEXTILES Vs. R JAYALAKSHMI
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May 17, 2007 |
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CESC LIMITED Vs. ANJAN DEY
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May 23, 2007 |
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CHAIRMAN AND MANAGING DIRECTOR CITY UNION BANK LTD Vs. R CHANDRAMOHAN
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February 1, 2007 |
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CHAIRMAN, HONMURGI V.K.S.S. Vs. SIDLING GIRMAL MOGLAI
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March 23, 2007 |
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CHANDIGARH CLINICAL LABORATORY Vs. JAGJEET KAUR
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August 30, 2007 |
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August 21, 2007 |
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CHANDIGARH HOUSING BOARD Vs. LILY BAWA
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September 6, 2007 |
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CHANDIGARH HOUSING BOARD Vs. SURJIT SINGH SANDHAWALIA
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September 14, 2007 |
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CHANDIGARH HOUSING BOARD Vs. AVTAR SINGH
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July 12, 2007 |
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CHANDIGARH HOUSING BOARD Vs. SAPNA SINGLA
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August 14, 2007 |
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CHANDIGARH PETRO FOAM PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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April 17, 2007 |
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CHANDRA PRAKASH KHANNA Vs. GIRIJA SHANKER TAMTA AND ORS.
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February 15, 2007 |
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CHANDRAMMA Vs. DINESH RAO
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February 28, 2007 |
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CHANTAM REDDY MANJUNATH REDDY Vs. PALM GROVE NURSERY
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March 21, 2007 |
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CHARU CHANDRA DASMOHAPATRA Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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January 15, 2007 |
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CHERYL AZAVEDO Vs. SCISSOR OVER COMB
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January 8, 2007 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. YOGESH KUMAR VARSHANEY
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June 5, 2007 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. INDRA DEV CHOUDHARY
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November 30, 2007 |
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CHIEF ADMINISTRATOR HUDA PANCHKULA Vs. VEENA KUMARI
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June 1, 2007 |
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CHIEF POSTMASTER GENERAL J AND K CIRCLE Vs. GHULAM MOHAMMAD KUMAR AND ANOTHER
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September 27, 2007 |
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CHIMA ENGINEERING SERVICES Vs. SACHDEVA AND COMPANY
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February 28, 2007 |
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CHIMAI LAKRA Vs. UNITED INDIA INSURANCE COMPANY LTD
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February 9, 2007 |
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CHITRA BHUWADIA Vs. CHIRAYU HEALTH AND MEDICARE PVT LTD
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July 11, 2007 |
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CHOLAMANDALAM DBS FINANCE LTD Vs. KISHORE JAIN
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November 28, 2007 |
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CHOTI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 9, 2007 |
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CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. KULDEEP SINGH
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March 13, 2007 |
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CITIBANK N.A. Vs. S.N.AHMED
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November 1, 2007 |
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CITICORP MARUTI FINANCE LTD. Vs. S.VIJAYALAXMI
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July 27, 2007 |
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CO-OPERATIVE LAND DEVELOPMENT BANK Vs. V PERINBANAYAGAM
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May 7, 2007 |
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COFFEE BOARD Vs. K S SEETHARAMA
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April 19, 2007 |
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COL RAJEEV BHATNAGAR Vs. MORADABAD DEVELOPMENT AUTHORITY
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July 27, 2007 |
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COMMISSIONER EMPLOYEES PENSION SCHEME Vs. M P SURESH KUMAR
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March 20, 2007 |
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COMPAQ COMPUTERS I LTD Vs. ASHLEY SHANE
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April 17, 2007 |
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COMPUTER PRIDE INC USA Vs. SANJEEV KUMAR
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July 2, 2007 |
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April 27, 2007 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. NEW INDIA ASSURANCE CO LTD
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December 13, 2007 |
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CONSUMERS INTERESTS PROTECTION AND RESEARCH ASSOCIATION CIPRA Vs. RAMESH CHABRA
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December 31, 2007 |
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CONTROLS & SWITCHGEAR COMPANY LTD Vs. DAIMLERCHRYSLER INDIA PVT LTD AND ORS
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September 17, 2007 |
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COONGHA MARINE PRODUCTS Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED
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April 23, 2007 |
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COX AND KINGS I LTD Vs. COL NARNE RANGA RAO
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December 12, 2007 |
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D K GANDHI Vs. M MATHIAS
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August 6, 2007 |
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D RAMA KRISHNA Vs. K SREE KUMAR REDDY
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July 11, 2007 |
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D RAMA RAJYAM Vs. P K VASUDEVA RAO
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May 29, 2007 |
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D T D C COURIER AND CARGO LTD Vs. MAHABIR PRASAD
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September 6, 2007 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. SURESH KUMAR
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May 24, 2007 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. RAM CHANDER
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April 16, 2007 |
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DANNU HYBRID COTTON SEED Vs. RAYARAKULA CHANDRAMOULI
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July 13, 2007 |
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DARISA BUILDERS PVT LTD Vs. PACOAL JOSE CORDO
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November 15, 2007 |
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DARISA BUILDERS PVT LTD Vs. MARINA CLIFFORD KHAN
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February 13, 2007 |
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DAUDA KHAN Vs. ISPAT GENERAL HOSPITAL
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October 30, 2007 |
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DAYA RAM Vs. UNION BANK OF INDIA
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December 3, 2007 |
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DEAN TIRUNELVELI MEDICAL COLLEGE HOSPITAL Vs. U SUBRAMANIAN
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June 11, 2007 |
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DELHI AUTO AND GENERAL FINANCE PVT LTD Vs. MEHRA GOEL AND CO
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September 6, 2007 |
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DELHI DEVELOPMENT AUTHORITY Vs. BANSI B SHAH
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September 19, 2007 |
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DELHI DEVELOPMENT AUTHORITY Vs. INDRA PRAKASH KATYAL
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July 18, 2007 |
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DELHI DEVELOPMENT AUTHORITY Vs. PARABASEE COOPERATIVE GROUP HOUSING SOCIETY LTD
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April 23, 2007 |
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DELHI IVF AND FERTILITY CLINIC Vs. LINA GOYAL
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April 3, 2007 |
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DELHI STOCK EXCHANGE Vs. RAVINDER PAL SINGH
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December 20, 2007 |
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DELTA AIRLINES INC. Vs. CONSUMER EDUCATION & RESEARCH SOCIETY
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June 8, 2007 |
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DEO KUMAR SINGH Vs. C B P SINHA
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December 11, 2007 |
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DESTINATION ONE Vs. PUNIT PAL KAUR
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November 15, 2007 |
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DEV RAJ SWAMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 3, 2007 |
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DHANPATI DEVI Vs. NEW DELHI KARNATAKA TRANSWAYS AND ANR
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November 22, 2007 |
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DHARMENDRA CARPET Vs. LUJTHANSA GERMAN AIRLINES
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May 14, 2007 |
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DHIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
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April 24, 2007 |
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DHL WORLDWIDE EXPRESS Vs. G R PHARMA & ANR
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February 26, 2007 |
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DILBAGH HUSSAIN ALIAS DILBAGH SINGH Vs. SHARDA NURSING HOME
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December 14, 2007 |
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DIVISIONAL FOREST OFFICER Vs. TILAK RAJ
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October 30, 2007 |
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DR. VASUDEVA P. KAMATH Vs. VISHWANATH
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March 21, 2007 |
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DR. VIVEK MOHAN AND ANOTHER Vs. CANARA BANK
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February 9, 2007 |
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DULAR SINHA Vs. NIRBHAY DAS
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September 19, 2007 |
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E. RAM REDDY Vs. SOUTH CENTRAL RAILWAY
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January 15, 2007 |
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EFFICIENT OFFSET PRINTERS Vs. DELHI DEVELOPMENT AUTHORITY
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September 7, 2007 |
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EICHER TRACTORS Vs. B KUBENDRAPPA
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October 30, 2007 |
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ELECTROCOM MARKETING AND MANAGEMENT SERVICES Vs. DEPARTMENT OF HOSPITAL AND CLINICAL PHARMACY SERVICES MEDICAL COLLEGE HOSPITAL
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December 17, 2007 |
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EMDET ENGINEERS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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August 29, 2007 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. NARINDER SINGH
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April 30, 2007 |
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ESAKKIMUTHU Vs. P DHANAM
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August 21, 2007 |
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ESCOTEL MOBILE COMMUNICATIONS LIMITED Vs. RAJESH SETHI
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March 30, 2007 |
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ESTARAKULA RAMAVVA Vs. ORIENTAL INSURANCE COMPANY LTD
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September 10, 2007 |
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EUREKA FORBES LTD Vs. RENU VAISH
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September 5, 2007 |
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EXECUTIVE ENGINEER ELECTRICAL SOUTH CO NABARANGPUR ELECTRICAL DIVISION Vs. P MOTYALU
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May 1, 2007 |
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FAST TELECAST PVT LTD Vs. ABDUL NAZAR ZAIN
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October 1, 2007 |
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FEDERAL BANK LTD Vs. ARBEE STAR MARITIME AGENCIES P LTD
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March 26, 2007 |
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FIAT INDIA PVT LIMITED Vs. S K VERMA
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November 19, 2007 |
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G KANDASWAMY Vs. BANK OF INDIA
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September 28, 2007 |
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G KOTHAINACHIAR Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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October 29, 2007 |
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G S JHALA Vs. PAWAN KUMAR
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April 20, 2007 |
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GANESH GRIH NIRMAN SAHAKARI SAMITI Vs. C G DONGRE
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August 21, 2007 |
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GANGA HIGHER SECONDARY SCHOOL Vs. C NITHYA MINOR
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May 18, 2007 |
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GANPAT RAI HANS Vs. TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED
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March 22, 2007 |
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GAURAV Vs. ESCORTS LTD.MEDICAL CENTRE
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September 7, 2007 |
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GEETA BHATIA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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February 21, 2007 |
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GEETHA ALAGUVEL Vs. K B VISHWANATH BHAT
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January 25, 2007 |
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GENERAL MOTORS NOW DEFUNCT Vs. SWARAN SINGH
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July 17, 2007 |
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GHAZIABAD DEV AUTHORITY Vs. ASHOK KUMAR GANDHI
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November 20, 2007 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. COL.R.N.KALRA
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February 28, 2007 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR
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February 26, 2007 |
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GHULAM NABI Vs. NEW INDIA ASSURANCE CO LTD
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March 9, 2007 |
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GIAN CHAND GUPTA Vs. NATIONAL INSURANCE COMPANY LTD
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April 23, 2007 |
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GIRISH MEGHRAJ JAIN Vs. AJIT RAWETKAR AND COMPANY
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October 22, 2007 |
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GIYA INTERNATIONAL Vs. PUNJAB STATE ELECTRICITY BOARD
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June 4, 2007 |
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GOKULANAND SAHAY (DR.) Vs. CHIEF MANAGER, TELECOMMUNICATION, PATNA AND ORS.
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July 31, 2007 |
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GOLDEN HOLIDAYS TOUR Vs. PHILOMENA ALMEIDA
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February 26, 2007 |
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GOVT COLLEGE FOR GIRLS SEC 11 CHANDIGARH Vs. SURINDER GILL
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March 13, 2007 |
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GOYAL ROAD CARRIER Vs. ORIENTAL INSURANCE CO LTD
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February 5, 2007 |
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GTE TRADING CO PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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March 28, 2007 |
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GUJRANWALA GURU NANAK INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. GITIKA KAPOOR
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February 13, 2007 |
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GULAB ROAD LINES Vs. ORIENTAL INSURANCE CO LTD & ORS
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January 5, 2007 |
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GULF AIR COMPANY Vs. DILIP SHAH
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January 18, 2007 |
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GUPTA SALES CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
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April 17, 2007 |
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GURBHAGAT SINGH Vs. BHARAT SEEDS CORPORATION
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May 15, 2007 |
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GURDASPUR CENTRAL COOPERATIVE BANK LTD Vs. PREM SINGH
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March 28, 2007 |
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GURINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 11, 2007 |
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GURPRIT SINGH DHILLON Vs. CHIEF ADMINISTRATOR, PUDA
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March 22, 2007 |
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GURU JAMBHESHWAR UNIVERSITY Vs. DIMPLE BANSAL
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May 11, 2007 |
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GURUVAMMAL Vs. G NAVANEETHAN
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May 7, 2007 |
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H M MANJUNATH Vs. H MANJAPPA
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September 7, 2007 |
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H P HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPN LTD Vs. UNITED INDIA INSURANCE CO LTD
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August 7, 2007 |
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H P KRISHNA Vs. MANJUNATH ORTHOPEDIC AND TRAUMA CENTRE
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September 3, 2007 |
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H S E B NOW H V P N Vs. HARI SINGH
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July 16, 2007 |
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H S SHARMA Vs. INDRAPRASTHA APOLLO HOSPITAL
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February 1, 2007 |
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HALDI RAM MARKETING PVT LTD Vs. ARUN KUMAR
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August 30, 2007 |
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HAMDARD DELHI Vs. RAM AVTAR
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January 3, 2007 |
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HANUMANTHARAYAPPA Vs. GOETZE INDIA LIMITED
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August 28, 2007 |
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HARISH GOYAL Vs. JAIPUR DEVELOPMENT AUTHORITY
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February 5, 2007 |
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HARISHANKAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 15, 2007 |
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HARPAL KOUR Vs. JET AIRWAY INDIA LTD
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December 12, 2007 |
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HARPAL SINGH Vs. NEW RUBY HOSPITAL AND NURSING HOME PVT LTD
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May 16, 2007 |
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HARYANA STATE AGRICULTURAL MARKETING BOARD & ORS Vs. UTTAM SINGH
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December 20, 2007 |
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HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs. ISHWAR SINGH
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March 5, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER KAPOOR
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February 22, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ DULARI GUPTA
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February 5, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARI RAM
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April 10, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARDEEP KUMAR
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August 21, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAKESH SOOD
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September 6, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ SINGH AHLAWAT
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September 10, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. EX-SUBEDAR MAHIPAL SINGH
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October 4, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARENDER KUMAR
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July 27, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMALA DEVI
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October 24, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMLESH RANI
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October 24, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIDHARTH PUNIA
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June 20, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHARAN SINGH
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April 6, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. JAG MOHAN
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November 2, 2007 |
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HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs. VINOD KUMAR
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September 11, 2007 |
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HARYANA VIDYUT PARSARAN NIGAM LTD Vs. AGGARWAL ICE FACTORY
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May 10, 2007 |
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HASMUKH F PRAJAPATI Vs. SHASHIKALABEN
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January 8, 2007 |
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HDFC BANK LTD Vs. RAJENDER JAINA
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October 4, 2007 |
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HEM RAJ Vs. SR SUPERINTENDENT POSTS
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July 11, 2007 |
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HEWLETT PACKARD GLOBAL SOFT LTD Vs. UNITED INDIA INSURANCE CO LTD
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May 14, 2007 |
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HINDUSTAN FERTILIZER CORPORATION LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 16, 2007 |
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HINDUSTAN LATEX LIMITED Vs. CONTROL PRINT INDIA LIMITED
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March 14, 2007 |
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HINDUSTAN MOTORS LTD Vs. SHAMBHU SHARAN SINGH
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March 5, 2007 |
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HINDUSTAN POWER PLUS LIMITED Vs. SANTOSH DRILLERS
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August 31, 2007 |
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HIRA LAL AND SON EXPORTS PVT LTD Vs. ROYAL JORDANIAN AIRLINES
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October 5, 2007 |
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HOSHIARPUR IMPROVEMENT TRUST Vs. MAJOR AMRIT LAL SAINI
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December 7, 2007 |
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HUDA Vs. NEELAM JINDAL
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February 1, 2007 |
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HUDA Vs. HARSH VARDHAN SOOD
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August 21, 2007 |
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HUDA AND ANR. Vs. B.S. VERMA
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May 24, 2007 |
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HVPN Vs. RAJ KUMAR
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February 6, 2007 |
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HYUNDAI MOTORS INDIA LTD Vs. HYUNDAI MOTORS INDIA LTD
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November 29, 2007 |
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ICICI BANK Vs. KUSUM RANI
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March 8, 2007 |
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ICICI BANK LTD Vs. R S MURUGESAN
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November 27, 2007 |
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ICICI BANK LTD Vs. SANDEEP KUMAR
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October 10, 2007 |
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ICICI BANK LTD Vs. P K VERMA GP CAPT
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April 2, 2007 |
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ICICI BANK LTD Vs. QUALITY FOILS INDIA P LTD
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September 21, 2007 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MOHANABAI YASHWANT PATIL
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December 13, 2007 |
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IITT COLLEGE OF ENGINEERING Vs. MANOHAR SINGH WALIA
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January 15, 2007 |
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IMPROVEMENT TRUST Vs. SURINDER KAUR
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April 10, 2007 |
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IMPROVEMENT TRUST ROPER Vs. VISHAL KUMAR
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June 1, 2007 |
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INDIAN AIRLINES Vs. FEMINA ZAI
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May 28, 2007 |
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INDIAN AIRLINES Vs. MASRAT ISLAM SOHRAWARDY
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December 13, 2007 |
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INDIAN AIRLINES LTD Vs. PRAKRITHI SHETTY
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August 16, 2007 |
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INDIAN METALS AND FERRO ALLOYS LIMITED Vs. ORIENTAL INSURANCE CO LTD
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October 26, 2007 |
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INDRADO SAW Vs. R P PATNAYAK
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January 15, 2007 |
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INDRANI BHATTACHARJEE Vs. CHIEF MEDICAL OFFICER FARAKKA SUPER THERMAL POWER PROJECT
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August 9, 2007 |
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INDUBAI RAMCHANDRA KUMAVAT Vs. UNITED INDIA INSURANCE COMPANY LTD
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June 5, 2007 |
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INDUSIND BANK LTD Vs. VIMAL MITTAL
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April 9, 2007 |
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INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. PRAFULLACHANDRA S DATYE
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October 11, 2007 |
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INSTITUTE OF LAPAROSCOPIC SURGERY JEEVAN SATYA Vs. BIMAL KUMAR GHOSH
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May 30, 2007 |
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J B OVERSEAS Vs. UNITED INDIA INSURANCE COMPANY LTD
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March 2, 2007 |
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J K AGRI-GENETICS Vs. SIDDULA RAMESH
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October 10, 2007 |
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J K COTTON SPINNING AND WEAVING MILLS COMPANY LTD Vs. AMIN UDDIN AHMAD
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January 8, 2007 |
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J KUMUDHAM Vs. LIFE INSURANCE CORPORATION
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March 9, 2007 |
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J P SHARMA Vs. ICICI BANK LTD
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February 15, 2007 |
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J S GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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June 4, 2007 |
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J SRIDHARA BHAT Vs. M PRAKASH KAMATH
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July 27, 2007 |
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J.M.A. STORES LIMITED Vs. TATA MOTORS LIMITED AND ORS.
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October 11, 2007 |
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J.P.SHARMA Vs. ICICI BANK LTD.
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February 5, 2007 |
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JAG MOHAN CHHABRA Vs. DLF UNIVERSAL LTD
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August 23, 2007 |
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JAGADAM BHAIRAVA MURTHY Vs. ORIENTAL INSURANCE CO LTD
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August 24, 2007 |
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JAGDEESH SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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January 22, 2007 |
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JAGDISH CHANDER Vs. FORTIS HEART INSTITUTE
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July 11, 2007 |
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JAGIR SINGH Vs. DHINGRA GENERAL HOSPITAL
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July 10, 2007 |
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JAI PAL PURI Vs. AMRITSAR IMPROVEMENT TRUST
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October 22, 2007 |
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JAI PAL SINGH Vs. NATIONAL INSURANCE CO LTD
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January 3, 2007 |
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JAIPRAKASH KESWANI Vs. BHARTIYA TELENET LTD
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March 3, 2007 |
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JAIPUR BULK CARRIER Vs. MUKESH OIL MILL PVT LTD
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October 5, 2007 |
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JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. SHARIF
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November 12, 2007 |
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JASWANT LAL Vs. GENERAL HOSPITAL
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May 1, 2007 |
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JASWANT SINGH Vs. HDFC BANK LTD
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January 9, 2007 |
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JASWANT SINGH Vs. NATIONAL INSURANCE COMPANY LTD
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May 31, 2007 |
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JASWANT SINGH Vs. HUTCH
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July 4, 2007 |
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JASWINDER KAUR Vs. ESTATE OFFICER ESTATE OFFICE
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November 13, 2007 |
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JASWINDER SINGH Vs. SWASTIK CONSTRUCTION
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April 10, 2007 |
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JAWAHAR COLD STORAGE AND ICE FACTORY Vs. PRAMOD KUMAR
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January 17, 2007 |
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JAWAHAR LAL NEHRU HOSPITAL AND ORS. Vs. HARNATH SINGH
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January 23, 2007 |
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JAYANTILAL PATEL (DR.) Vs. MUKESH PARIKH AND ANR.
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July 27, 2007 |
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JAYAPRAPHA H PHALE Vs. M T LAD
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December 4, 2007 |
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JAYCO INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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August 24, 2007 |
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JAYMALA AMBALAL PANCHAL Vs. RECOLD APPLIANCES PVT LTD
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August 10, 2007 |
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JEEVAN BIMA SAHYOG ASSET MANAGEMENT COMPANY LTD. Vs. NIVEDITA DESHPANDEY
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March 8, 2007 |
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JESUWIL TRAVEL AND TOURS Vs. FELIX FRANK DSOUZA
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January 9, 2007 |
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JET AIR PRIVATE LTD Vs. MAKERS AND SELLERS UNION
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November 13, 2007 |
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JET AIRWAYS INDIA LTD Vs. ABDUL WAHID
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December 11, 2007 |
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JHARKHAND STATE HOUSING BOARD MANAGING DIRECTOR Vs. INDU SINGH
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February 15, 2007 |
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JHUMA NAG Vs. AMIYA KUMAR PRODHAN
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November 15, 2007 |
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JHUNJHUNU PRIMARY LAND DEVELOPMENT BANK Vs. GANPATRAM
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February 23, 2007 |
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JILA SAHKARI KENDRIYA BANK MARYADIT Vs. NATIONAL INSURANCE COMPANY LTD
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May 1, 2007 |
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JITENDRA K SHAH Vs. ASHOK LEYLAND LTD
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September 27, 2007 |
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JIWAN PARKASH KAPOOR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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February 6, 2007 |
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JODHPUR CO-OPERATIVE MARKETING SOCIETY LTD Vs. UNITED INDIA INSURANCE CO LTD
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November 15, 2007 |
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JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. RAMESHWAR PRASAD VAISHNAV
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March 14, 2007 |
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JOGINDER BABBAR Vs. G L KAUL KILAM
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April 2, 2007 |
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JOGINDER KUMAR GUPTA Vs. UNIT TRUST OF INDIA
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December 20, 2007 |
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JOHN DEERE EQUIPMENT PVT LTD Vs. SURYA NARAYAN MISHRA
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October 30, 2007 |
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JOINT SUB REGISTRAR DISTRICT REGISTRAR OFFICE SHANMUGAPURAM PALANI 2 DINDIGUL DISTRICT Vs. MARAGATHAM
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March 5, 2007 |
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K BALAIAH Vs. G THIMMAPPA
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July 6, 2007 |
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K C SAINI Vs. PRADEEP KUMAR KANKANE
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March 7, 2007 |
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K K GUPTA Vs. H P HOUSING AND URBAN DEVELOPMENT AUTHORITY
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April 9, 2007 |
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K K MIGLANI Vs. ASSTT ENGINEER I-T SUB-DIVISION CPWD LODHI COLONY NEW DELHI
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March 8, 2007 |
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K MUNIASAMY Vs. HARLEY RRAM NURSING HOME
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February 5, 2007 |
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K N SAPOLIA Vs. J AND K TELECOM CIRCLE JAMMU
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September 3, 2007 |
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K S PURI Vs. AIR DECCAN
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April 23, 2007 |
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K SUBRAMANYACOMPLAINA Vs. VISHWABHARATHHI HOUSE BUILDING CO-OPERATIVE SOCIETY
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August 30, 2007 |
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K V PADMANABHAN Vs. CALICUT DEVELOPMENT AUTHORITY
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March 20, 2007 |
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K VARA PRASADA VARMA Vs. B N PRASAD
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March 9, 2007 |
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K.K. SUDHAKAR RAO AND ANOTHER Vs. GEETHA HOSPITAL AND OTHERS
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February 7, 2007 |
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K.UMA KANT Vs. FIRST FLIGHT COURIERS
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October 8, 2007 |
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KALYANI NURSING HOME Vs. P CHANDRA MOULI
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October 12, 2007 |
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KAMALJIT KAUR Vs. LUDHIANA KIDNEY HOSPITAL LTD
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November 27, 2007 |
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KAMBOJ ULTRA-SOUND AND DIAGNOSTIC PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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September 10, 2007 |
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KAMLA GUPTACOMPLAINA Vs. SHARDENDU BALI
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December 20, 2007 |
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KAMLESH KUMAR NRI Vs. ALLAHABAD BANK
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January 16, 2007 |
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KANAKALATA BHUYAN Vs. KALINGA HOSPITAL LTD
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November 20, 2007 |
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KANORIA CHEMICALS AND INDUSTRIES LTD Vs. NATIONAL INSURANCE COMPANY LTD
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September 18, 2007 |
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KANPUR DEVELOPMENT AUTHORITY Vs. PRADEEP NARAYAN SRIVASTAVA
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September 2, 2007 |
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KANPUR DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI DIWAN
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April 2, 2007 |
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KAPIL CHIT FUND PVT.LTD. Vs. A.SHRAVAN KUMAR
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September 28, 2007 |
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KARISON Vs. CENTRAL BANK OF INDIA
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February 8, 2007 |
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KARTAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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September 19, 2007 |
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KASHMIR SINGH GIL Vs. M P STATE ELECTRICITY BOARD
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September 21, 2007 |
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KAUSHAL SAPRA Vs. UTTARI HARYANA BIJLI VITRAN NIGAM
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February 8, 2007 |
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KEDARNATH Vs. PAGARIYA AUTO CENTRE
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June 14, 2007 |
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KERALA STATE ELECTRICITY BOARD Vs. G KRISHNAN NAIR
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August 7, 2007 |
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KETI CONSTRUCTION LTD Vs. UNITED INDIA INSURANCE CO LTD
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August 10, 2007 |
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KHULESH BAI Vs. ORIENTAL INSURANCE COMPANY LTD
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April 24, 2007 |
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KINETIC MOTOR CO LTD Vs. SHIV CHARAN NEGI
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January 3, 2007 |
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KIRAN KASHINATH WAGH Vs. SUNIL NIVRUTTI SHIMPI
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January 8, 2007 |
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KIRPA RAM Vs. ORIENTAL INSURANCE CO LTD
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March 28, 2007 |
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KISAN KRISHI YANTRA UDYOG Vs. ASHARAF GRAMODYOG SEVA SAMITI
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November 15, 2007 |
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KISHAN LAL Vs. SURETECH HOSPITAL AND RESEARCH CENTRE PVT LTD
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August 8, 2007 |
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KOCHAR WOOLLEN MILLS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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April 10, 2007 |
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KOHINOOR AUTO AGENCIES Vs. SHEIKH MASTAN BASHA
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February 19, 2007 |
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KOHINOOR INTERNATIONAL Vs. INTRA SHIP
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April 10, 2007 |
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KOMAL RAM SAHU Vs. SOMNATH SAHU
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July 31, 2007 |
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KOMAL TEXTILES AND PRINTING INDUSTRIES Vs. NATIONAL INSURANCE COMPANY LTD
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February 28, 2007 |
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KOMMANA VEERA RAJU Vs. LIC OF INDIA
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May 28, 2007 |
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KONARK INFOTECH P LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 12, 2007 |
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KRISHAN KUMAR DHANKER Vs. HYDRO SPARES AND SERVICES
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March 23, 2007 |
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KRISHNA AUTO SALES Vs. METLONIC INDUSTRIES PVT LTD
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May 31, 2007 |
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KRISHNA IRON STRIPS AND TUBES PVT LTD Vs. UNITED INDIA INSURANCE CO LIMITED
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March 5, 2007 |
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KULWINDER SINGH ETC N Vs. HEMANT CHOPRA
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August 30, 2007 |
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KURJI HOLY FAMILY HOSPITAL Vs. BOEHRINGER MANNHEIM INDIA LTD
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August 6, 2007 |
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KURUKSHETRA UNIVERSITY Vs. PANKAJ PRASHER
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July 27, 2007 |
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L G ELECTRONICS INDUSTRIES PRIVATE LTD Vs. ASHOK DOOMRA
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May 2, 2007 |
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L I C OF INDIA Vs. CHANDRA KANTA LOKHANDE
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July 6, 2007 |
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L I C OF INDIA Vs. KARPAGAM
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April 27, 2007 |
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L K INDNANI Vs. INDRAPRASTHA APOLLO HOSPITAL
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April 26, 2007 |
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L R BUDANIYA Vs. NATIONAL INSURANCE COMPANY LIMITED
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January 17, 2007 |
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LAKSHMI MEDICAL AGENCIES Vs. ON-DOT COURIER AND CARGO LTD
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December 18, 2007 |
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LAXMIBAI Vs. B R KAPPALGUDDI KAPPALGUDDI NURSING HOME GOKAK
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August 17, 2007 |
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LAXMICOMPLAINA Vs. SATBIR
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November 6, 2007 |
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LEXICON AUTO LTD Vs. DIBEYENDU GHOSH
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August 22, 2007 |
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LIC OF INDIA Vs. PATEL GANESH BHAI RAMJI BHAI
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February 28, 2007 |
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LIC OF INDIA Vs. KUCHERLAPATI KRISHNA KUMARI
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April 30, 2007 |
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LIC OF INDIA Vs. KULDEEP KAUR
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June 19, 2007 |
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LIC OF INDIA AND ORS. Vs. SHAMBHU KHAN
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April 10, 2007 |
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LIC UNIT NO 2 Vs. RAHUL SEHGAL
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December 20, 2007 |
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LIFE INFORMATION CORPORATION OF INDIA Vs. MOHAMMADI SULTANA
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March 21, 2007 |
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LIFE INSURANCE CORPORATION Vs. GULAB DEVI
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July 20, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GHANASHYAM NAIK
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February 5, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KAKALI DEBNATH
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August 23, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SAJIDA BEGUM
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June 5, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. VINOD RANI
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January 19, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GOPAL SINGH
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May 28, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA DEVI GUPTA
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January 16, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MURTI DEVI
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January 9, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GURNAM SINGH
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August 20, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAM AVTAR
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September 10, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MUKESH DEVI
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August 9, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEVKI BAI
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July 31, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RANGRAJ MEHTA
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August 2, 2007 |
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LIPI MOHANTY Vs. STERLING HOLIDAY RESORTS
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June 14, 2007 |
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LOVELY AUTOS Vs. HARMESH LAL AND ANR
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January 8, 2007 |
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LUFTHANSA GERMAN AIRLINES Vs. RISH BAJORIS & ORS.
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January 8, 2007 |
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M ANEES-UR-RAHMAN Vs. JAMMU AND KASHMIR BANK LTD
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September 20, 2007 |
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M CHANDRASHEKARAN Vs. BEML HRS-MKT SC ST EMPLOYEES WELFARE ASSOCIATION
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July 10, 2007 |
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M DAKSHINAMOORTHY SOLE PROPRIETOR OF VASANTHAM ELECTRONICS AND REWINDERS Vs. VIDEOCON INTERNATIONAL LTD
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September 25, 2007 |
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M MARICHAND Vs. SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED
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March 13, 2007 |
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M P STATE ELECTRICITY BOARD Vs. VINOD KUMAR
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January 19, 2007 |
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M P STATE ELECTRICITY BOARD JABALPUR Vs. CHANDABAI
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September 7, 2007 |
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M P STATE INDUSTRIAL DEVELOPMENT CORPO Vs. BUREAU OF INDIAN STANDARDS
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March 5, 2007 |
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M R F LIMITED Vs. A BAWA BUGARDHEEN
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May 18, 2007 |
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M RADHAKRISHNA MURTHY Vs. PARAKULAM ELISHAMA BABU
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March 7, 2007 |
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M S FREIGHT CARRIERS Vs. JOHN DISTILLERIES LTD
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September 7, 2007 |
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M S PANDIYARAJAN Vs. BHARAT SANCHAR NIGAM LTD
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June 26, 2007 |
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M SHANTHA KUMAR Vs. CAPT V P MOHAN
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August 24, 2007 |
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M SUBBA RAO Vs. AVULA VENKATA REDDY
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March 22, 2007 |
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M.AIYAPPAN AND OTHERS Vs. LAKSHMI
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December 10, 2007 |
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M.R.SHAH TRANSPORT Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 5, 2007 |
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M/S. MODERN WOOLLENS Vs. M/S. UNITED COMMERCIAL BANK AND ANOTHER
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January 17, 2007 |
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M/S. SHAH DISTRIBUTORS (AUTO DIVISION) CALCUTTA Vs. MR. ASHOK KUMAR SINGH AND ANOTHER
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March 8, 2007 |
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MABEL VALERINA OBAID Vs. FALCON RETREAT PVT LTD
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November 21, 2007 |
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MADAN LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 3, 2007 |
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MADANLAL AGGARWAL Vs. BRANCH MANAGER, UNITED BANK OF INDIA
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March 23, 2007 |
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MADHU CHANDRASHEKHAR ACHARYA Vs. ANANT THAKKAR
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January 24, 2007 |
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MADHUKUMARAN NAIR P Vs. GRAND WIRES AND CONDUCTORS P LTD
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October 24, 2007 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. N H BADLANI
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July 4, 2007 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. MALATI MADHUKARRAO PANDE
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August 7, 2007 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. GOKUL FULCHAND LANGADEWALE ALIAS LODHI
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December 18, 2007 |
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MAHESH CHANDRA SHARMA Vs. MODERN THREADS INDIA LTD
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October 10, 2007 |
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MAHESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 30, 2007 |
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MAHESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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March 13, 2007 |
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MAHESH SAKWAR Vs. MADHYA PRADESH HOUSING BOARD
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January 4, 2007 |
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MAHINDRA AND MAHINDRA LIMITED Vs. RANVIJAY SINGH
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December 13, 2007 |
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MAHINDRA AND MAHINDRA LTD Vs. KAMAL SINGH
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April 11, 2007 |
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MAITREYA V DOSHI Vs. NARENDER KAUR CHAUDHARY
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March 28, 2007 |
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MALAPRABHA CO OP SUGAR FACTORY LTD Vs. MANIK MACHHE TALUK- BELGAUM BELGAUM
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May 21, 2007 |
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MALKIAT SINGH Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL
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April 25, 2007 |
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MAMTA CHAUDHARY Vs. RAMSWAROOPDAS NIRANJANDAS CHARITABLE TRUST
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April 24, 2007 |
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MAMTA MANU Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 7, 2007 |
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MAMTA SRIDHAR IYER Vs. KUNJANNAM POULOSE
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November 5, 2007 |
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MANABESH PRAMANIK Vs. ANIL KUMAR SARKAR
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January 16, 2007 |
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MANAGER Vs. DEORAM DALPAT PATIL
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August 30, 2007 |
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MANDSAUR INSTITUTE OF TECHNOLOGY Vs. AKSHAT
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June 26, 2007 |
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MANETI RAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 24, 2007 |
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MANISH CHAUDHARY Vs. ORBIT EDUCATIONAL AND RESEARCH FOUNDATION AND ANOTHER
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March 22, 2007 |
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MANJU GOEL Vs. BANK OF PUNJAB NOW CENTURION BANK OF PUNJAB
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August 31, 2007 |
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Manoj Khaitan Vs. SONY INDIA PRIVATE LIMITED
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August 8, 2007 |
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MANOJ KHURANA Vs. RAJENDER BANCHOR & ANR
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January 16, 2007 |
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MARUDHARA RAJASTHAN DAIRY PRODUCTS Vs. PRAVEEN KUMAR
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May 24, 2007 |
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MARUDHARA RAJASTHAN DAIRY PRODUCTS Vs. PRAVEEN KUMAR
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April 24, 2007 |
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MARUTI UDYOG LIMITED Vs. ANSI D SILVA
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July 31, 2007 |
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MARUTI UDYOG LIMITED Vs. NARENDER KUMAR VERMA
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December 20, 2007 |
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MARUTI UDYOG LTD Vs. OM SAHAI BHATNAGAR
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July 2, 2007 |
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MARUTI UDYOG LTD Vs. SAMEER KUMAR JAIN
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May 15, 2007 |
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MARUTI UDYOG LTD Vs. S C SHARMA
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February 14, 2007 |
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MARUTI UDYOG LTD Vs. PURAN CHAND WADHWA
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March 9, 2007 |
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MARYADIT Vs. NATIONAL INSURANCE COMPANY LIMITED
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May 1, 2007 |
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MASARAT ISLAM SOHARWARDY Vs. ASHFAQUE KARIM
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July 17, 2007 |
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MAST RAM Vs. SHREE MARUTI COURIER SERVICE PVT LTD
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November 13, 2007 |
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MASTER JASKIRAT SINGH KWATRA MINOR Vs. BHARTI CELLULAR LTD
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May 14, 2007 |
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MASTHI ENTERPRISES Vs. KALLINGAL IQBAL
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October 26, 2007 |
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MATHRA DASS Vs. NATIONAL INSURANCE COMPANY LIMITED
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July 12, 2007 |
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MATHURA MAHTO MISTRY Vs. DR. BINDESHWAR JHA & ANR.
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October 31, 2007 |
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MD. ABBAS ANSARI Vs. RAMESHWAR PD. AGARWAL
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January 18, 2007 |
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MINI & ORS Vs. G MOHAN & ORS
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November 28, 2007 |
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MITKARI V B Vs. MAHARASHTRA STATE ELECTRICITY CO LTD
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October 12, 2007 |
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MOHAMMAD SHAQOOR SHEIKH Vs. SUNITA KACHER
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March 23, 2007 |
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MOHAMMED ZEESHAN HUSSAIN Vs. CANARA BANK REP
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April 27, 2007 |
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MOHIMIT ENTERPRISES Vs. AMAR GANESH JOSHI
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September 19, 2007 |
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MOHINDER SINGH Vs. J S DANG
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May 15, 2007 |
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MOHINDER SINGH Vs. PUDA
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October 30, 2007 |
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MOHINI WHEAT PRODUCT Vs. NALANDA AGRO WORK
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October 31, 2007 |
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MOITRAYEE CHATTERJEE Vs. SAMIR KUMAR BHATTACHARYA
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December 7, 2007 |
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MONTO MOTORS LTD Vs. MOHD SHARIF
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October 3, 2007 |
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MR T P GUPTA AND MRS VIMLA SETHIA MEMBERS
GANGARAM Vs. UNITED INDIA INSURANCE COMPANY
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January 18, 2007 |
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MRF LIMITED Vs. SANDIPAN KISHANRAO DESHMUKH AND ANR.
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October 11, 2007 |
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MRS RAJYALAKSHMI RAO AND MR JUSTICE K S GUPTA MEMBERS
CITICORP MARUTI FINANCE LTD Vs. S VIJAYALAXMI
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July 27, 2007 |
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MUKESH BAJAJ Vs. CLEMENT GEORGE K
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August 16, 2007 |
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MUKESH JAIN Vs. K L ANAND
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August 13, 2007 |
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MUKHYA DAK GHAR Vs. A S DESAI
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October 23, 2007 |
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MUKTESH SHARMA Vs. ARVIND PRABHU
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April 4, 2007 |
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MULLANGIE SPINTEX PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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February 23, 2007 |
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MUNICIPAL CORPORATION OF DELHI Vs. O P KACHRU
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September 12, 2007 |
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MUNICIPAL CORPORATION OF HYDERABAD Vs. ABDUL AZEEZ
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August 29, 2007 |
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MUTHU SWAMI Vs. P R J ENTERPRISES
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October 31, 2007 |
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N K SINGLA Vs. NORTHERN RAILWAY
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May 16, 2007 |
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N L PARIKH Vs. BITANU BAI
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February 27, 2007 |
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N M JAYARAM Vs. ASHED PROPERTIES AND INVESTMENT PVT LTD
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December 12, 2007 |
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N S KOHLI Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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June 5, 2007 |
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N VIMALAN Vs. REGIONAL CANCER CENTRE RCC
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April 19, 2007 |
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N.KRISHNA REDDY Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL REP.BY ITS MEDICAL SUPERINTENDENT
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April 23, 2007 |
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NAGAR MAL SHARMA Vs. PROPRIETOR, HOTEL CHANDRA MAHAL
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December 3, 2007 |
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NAGPUR GOLDEN TRANSPORT COMPANY LTD Vs. VISHWABHARTI STORES
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July 16, 2007 |
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NAIN SINGH Vs. UNITED INDIA INSURANCE CO LTD
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July 26, 2007 |
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NAND KISHORE VERMA Vs. BATRA HOSPITAL AND MEDICAL CENTRE
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March 20, 2007 |
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NARASIMHAIAH Vs. DISTRICT KADHI GRAMODYOG MANDALI
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September 28, 2007 |
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NARAYAN SARAN DUBEY Vs. B S N L
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November 23, 2007 |
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NARAYAN SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 22, 2007 |
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NASEEM BEGUM Vs. LAXMI NARAIN ARORA
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December 22, 2007 |
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NASEEM MOHAMMED BASHIR ANSARI Vs. DHANGE HOSPITAL
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January 22, 2007 |
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NATIONAL CHLORIDES Vs. UNITED INDIA INSURANCE CO. LTD.
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March 9, 2007 |
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NATIONAL FOUNDATION FOR COMMUNAL HARMONY Vs. BALWANT SINGH
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November 22, 2007 |
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NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES Vs. HANUMANTHAIAH
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September 4, 2007 |
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NATIONAL INSURANCE CO LTD Vs. MANISH AJMANI
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September 5, 2007 |
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NATIONAL INSURANCE CO LTD Vs. SANJAY SHIVHARE
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September 13, 2007 |
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NATIONAL INSURANCE CO LTD Vs. SWARAJ JAIN
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July 26, 2007 |
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NATIONAL INSURANCE CO LTD Vs. SHEIKH MOHD YASEEN
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August 1, 2007 |
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NATIONAL INSURANCE CO LTD Vs. PADMAVATHI JEWELLERS
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August 6, 2007 |
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NATIONAL INSURANCE CO LTD Vs. JEET ENGINEERING WORKS
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July 3, 2007 |
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NATIONAL INSURANCE CO LTD Vs. MAYA GANDHI
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January 22, 2007 |
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NATIONAL INSURANCE CO LTD Vs. ANIL GIRULKAR
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May 22, 2007 |
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NATIONAL INSURANCE CO LTD Vs. DASHMESH PAPER BOARD MILLS
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May 29, 2007 |
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NATIONAL INSURANCE CO LTD Vs. D P JAIN
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May 15, 2007 |
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NATIONAL INSURANCE CO LTD Vs. GYANENDER SINGH
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May 3, 2007 |
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NATIONAL INSURANCE CO LTD Vs. T MAHESHWARI
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April 18, 2007 |
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NATIONAL INSURANCE CO LTD Vs. MOHAN ANANT POTNIS
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June 27, 2007 |
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NATIONAL INSURANCE CO LTD Vs. SARDAR LACHMAN SINGH
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April 19, 2007 |
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NATIONAL INSURANCE CO LTD Vs. BALBIR KUMAR
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April 18, 2007 |
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NATIONAL INSURANCE CO LTD Vs. RAM GOPAL SHARMA
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January 29, 2007 |
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NATIONAL INSURANCE CO LTD Vs. LALA RAM
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August 21, 2007 |
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NATIONAL INSURANCE COMPANY Vs. SHEELA DEVI
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December 26, 2007 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KUKA RICE AND GENERAL MILLS
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August 23, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHAROTAM SINGH
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May 31, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHYAM DEVI TIWARI
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January 16, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. MOHINDER SINGH
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May 11, 2007 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SURESH KUMAR SHARMA
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April 2, 2007 |
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NATIONAL INSURANCE COMPANY LTD. Vs. DEV RAJ
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May 7, 2007 |
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NATIONAL INSURANCE COMPANY THROUGH BRANCH MANAGER Vs. DIMPLE TRADERS THROUGH ITS PROP.SMT VEENA SOOD
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April 19, 2007 |
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NATIONAL SAVINGS Vs. DINENDRA NARAIN RAY
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July 11, 2007 |
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NATIONAL SAVINGS Vs. ANNAPURNA
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July 19, 2007 |
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NAVNIKETAN CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
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July 31, 2007 |
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NAZIR AHMED BHAT Vs. GHULAM MOHAMMAD DAR
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July 3, 2007 |
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NEERAJ SHARMA Vs. GURU GOBIND SINGH COLLEGE
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May 1, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. MUTHAIYAN
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May 8, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. PATITAPABAN KARAN
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May 4, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. AKEEL
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June 20, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. VISHWA MITTER SOODAN
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January 29, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJESHWAR PRASAD
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August 9, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. ANAND PAKASH LOHIA
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July 13, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMAR CHUCHRA
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June 27, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. DEEPAK PANDA
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January 8, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. MALA
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January 8, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. CHAMAN LAL SETIA EXPORT LTD
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February 26, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. KAUSHALYA DEVI
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February 15, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. SINDHU FLOWERS PVT LTD
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March 15, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. S P RAJENDRAN
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March 12, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. SATISH KUMAR
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April 22, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. SATISH KUMAR
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April 12, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. R THIRUMURUGAN
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May 4, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. SANT KUMAR PURI
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May 9, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. COMMANDER X P KAMALDEEP SINGH SANDHU
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May 17, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. RAMAWATAR SHARMA
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November 27, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. LALAJIT YADAV
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October 16, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. EASTERN ELECTRO CHEMICAL INDUSTRIES
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November 13, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. PAL SINGH
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November 20, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DALIP KUMAR
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February 26, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DAVENDER KUMAR
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June 5, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIV SHANKAR
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August 6, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. A THIRUPATI REDDY
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September 28, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. S SUBHAN
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October 12, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJ SIAN
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May 15, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA STATE WAREHOUSING CORPORATION
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April 26, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ASHOK KUMAR
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April 24, 2007 |
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NEW STATE ACADEMY Vs. DELHI TRANSPORT CORPORATION
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February 12, 2007 |
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NIDHEES BUILDER Vs. N K SHARMA
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April 24, 2007 |
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NIRANJAN M MEHTA Vs. AHMEDABAD ELECTRICITY CO LTD
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February 28, 2007 |
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NIRMAL Vs. LOK NAYAK HOSPITAL
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September 14, 2007 |
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NIRMAL KUMAR JAIN Vs. INDRAPRASTHA APPOLLO HOSPITALS
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October 12, 2007 |
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NIRMALA GOYAL Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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September 7, 2007 |
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NISHI KANT PATHAK Vs. JAI BHAWANI GRIH NIRMAN SAHKARI SAMSTHA MARYADIT
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July 4, 2007 |
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NITA NASKAR Vs. MANAS KUMAR MOITRA
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December 4, 2007 |
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OM PRAKASH GUPTA Vs. ORIENTAL INSURANCE CO LTD
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August 24, 2007 |
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OM PRAKASH SHARMA Vs. RUNGTA IRRIGATION LTD
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March 5, 2007 |
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OM RICE MILLS Vs. BANK OF BARODA
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July 19, 2007 |
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ORIENT TREASURES PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
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March 19, 2007 |
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ORIENTAL BANK OF COMMERCE Vs. RAMAN MITTAL
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May 28, 2007 |
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ORIENTAL BANK OF COMMERCE Vs. SHREE MADHURAM INDUSTRIES
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September 6, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. RAJENDRA KUMAR AJMANI
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March 30, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. GOVERNMENT TOOL ROOM AND TRAINING CENTRE
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May 17, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. RISHI JAISWAL
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January 11, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. SURENDRA KUMAR JAIN
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July 31, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. AVINASH SINGH AND SONS
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December 3, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. KOTAPATI SAMBASIVA RAO
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November 8, 2007 |
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ORIENTAL INSURANCE CO.LTD. Vs. KALA EMPORIUM PVT.LTD.
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February 12, 2007 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJINDER SINGH
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May 25, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MEERA DEVI
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May 7, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. WESTERN NUTRIENTS LTD
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March 22, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MEHTA WOOL STORE
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July 3, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PREMA
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October 23, 2007 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. MEHTA WOOL STORE
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July 2, 2007 |
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ORPHIC RESORTS LTD. AND ANR. Vs. USHA JAIN AND ANR.
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June 27, 2007 |
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P D BHATIA Vs. BANK OF PUNJAB LIMITED
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March 9, 2007 |
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P KRISHNA REDDY Vs. YAGNESH UPADHYAY
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January 25, 2007 |
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P N KRISHANA Vs. BANASHANKARI POST OFFICE
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June 27, 2007 |
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P N SUDHAKAR GUPTA Vs. ANUGRAHA VITTALA NURSING HOME
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October 31, 2007 |
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P N THAKUR Vs. HANS CHARITABLE HOSPITAL
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August 16, 2007 |
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P S KARUNAKAR Vs. NARAYANA HRUDAYALAYA
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January 19, 2007 |
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P SUBRAMANIAN Vs. SRIVILLIPUTHUR CO-OPERATIVE SPINNING MILLS LTD
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April 23, 2007 |
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PADAM COTTON YARNS LTD Vs. NEW INDIA ASSURANCE CO LTD
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March 20, 2007 |
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PADMUM BUILDERS Vs. E S KOUSALYA
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July 4, 2007 |
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PANKAJ UPADHYAY Vs. SHILPA NAGARAJ
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January 25, 2007 |
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PANKAJ VARIETY HALL Vs. ORIENTAL INSURANCE CO LTD
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November 16, 2007 |
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PARADISE DEVELOPERS PVT LTD Vs. RAMESH C DUTTA
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March 2, 2007 |
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PARAMJIT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 10, 2007 |
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PARAMOUNT IRON AND STEEL WORKS PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD.
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May 23, 2007 |
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PARMILA DEVI Vs. DAKSHINI HARYANA BIJLI VITRAN NIGAM LIMITED
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December 18, 2007 |
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PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION
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December 4, 2007 |
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PARTAP SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR GOVERNMENT OF INDIA
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November 21, 2007 |
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PARVATI AUTOMOBILES Vs. DEODAO RAMA NAITAM
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May 28, 2007 |
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PAULRAJAN (MRS.) AND ANOTHER Vs. KHM HOSPITAL AND ANOTHER
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February 15, 2007 |
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PAWAN BANSAL Vs. DARSHAN SINGH
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July 16, 2007 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. SUNAINA DEVI
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June 27, 2007 |
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PICKER INDIA LTD Vs. JAMAL ARA
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March 22, 2007 |
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PODAR KNITEX LTD. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 3, 2007 |
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POGU NARAYANA Vs. ORIENTAL INSURANCE COMPANY LTD
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June 11, 2007 |
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POPULAR HOSIERY MILLS Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 11, 2007 |
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POST MASTER DISTRICT COURT TIS HAZARI Vs. AMARJIT SINGH
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April 23, 2007 |
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POST MASTER POST OFFICE Vs. CHHABILA PARSHAD
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November 30, 2007 |
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PRABHA RAWAT Vs. DEEPTI SRIVASTAVA
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April 16, 2007 |
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PRABHAKAR SETHI Vs. BIRDHI CHAND MEENA
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September 28, 2007 |
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PRADIPTA KUMAR DAS Vs. GOPAL CHARAN JENA
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December 20, 2007 |
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PRAKASH Vs. RADHESHYAM AGARWAL
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December 18, 2007 |
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PRASANTA KUMAR CHAKRABORTY Vs. JAHAR DEBNATH
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October 31, 2007 |
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PRASHANT SANGHI & ANR Vs. SNS INTERBUILD PVT LTD
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November 16, 2007 |
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PRATIBHA PRATISTHAN Vs. MANAGER ALLAHABAD BANK
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September 6, 2007 |
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PRATIBHA PRATISTHAN Vs. ALLAHABAD BANK
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July 6, 2007 |
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PRAVEEN SINGH RAINA Vs. SURINDER SINGH
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February 14, 2007 |
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PRAVEEN SURI Vs. ASHISH WADHERA
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August 10, 2007 |
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PREM CHAND KAUSHAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 9, 2007 |
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PREM CHANDRA VARSHNEY Vs. MURARILAL SHARMA
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September 12, 2007 |
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PREM PRAKASH AGARWAL Vs. NATIONAL INSURANCE CO LTD
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May 18, 2007 |
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PREM SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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May 31, 2007 |
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PREMLATA DUBEY Vs. ESCORT HEART COMMAND CENTRE
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June 21, 2007 |
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PRINCIPAL S D COLLEGE Vs. REETIKA MANHAS
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May 29, 2007 |
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PRIYA GOPAL STORE Vs. NATIONAL INSURANCE CO.LTD.
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August 28, 2007 |
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PROPER ENGINEERING WORKS Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
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March 5, 2007 |
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PROVIDENT FUND COMMISSIONER PENSION BHOPAL AND RAIPUR Vs. BAL SWAROOP
|
July 7, 2007 |
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PUNEET SARAN Vs. VINOD
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August 31, 2007 |
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PUNJAB AND SIND BANK Vs. SANJIV WALIA
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August 16, 2007 |
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PUNJAB METAL WORKS P LTD Vs. PAREEKH MARINE AGENCIES PVT LTD
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July 30, 2007 |
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PUNJAB NATIONAL BANK Vs. PRAHLAD RAI PATWARI AND ANR.
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February 23, 2007 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SUBHASH CHANDER
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August 22, 2007 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SURAT SINGH
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August 27, 2007 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SHAM BAHTI
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May 16, 2007 |
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PUNJAB STATE ELECTRICITY BOARD Vs. ZIRA CO-OPERATIVE SUGAR MILLS LTD
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December 20, 2007 |
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PUNJAB STATE ELECTRICITY BOARD & ORS. Vs. MIS. SAINI RICE AND GENERAL MILLS & ANR.
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August 9, 2007 |
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PUNJAB UNIVERSITY Vs. RAM CHANDER
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October 3, 2007 |
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PUNJAB UNIVERSITY CHANDIGARH Vs. DEEPIKA MOHAN
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November 6, 2007 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. TEJ SINGH BUTALIA
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November 20, 2007 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. N S KOHLI
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October 5, 2007 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. ROHIT KUMAR AGGARWAL ETC ETC
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October 4, 2007 |
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July 2, 2007 |
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May 24, 2007 |
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November 7, 2007 |
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October 4, 2007 |
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October 31, 2007 |
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March 12, 2007 |
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January 22, 2007 |
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May 2, 2007 |
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May 4, 2007 |
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October 8, 2007 |
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March 19, 2007 |
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R S RAMA CHANDRA MURTY Vs. K VIRENDRA REDDY
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July 19, 2007 |
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December 18, 2007 |
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March 7, 2007 |
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May 10, 2007 |
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March 7, 2007 |
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October 1, 2007 |
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January 19, 2007 |
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April 30, 2007 |
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June 20, 2007 |
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July 6, 2007 |
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September 25, 2007 |
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September 11, 2007 |
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February 15, 2007 |
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July 17, 2007 |
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April 18, 2007 |
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May 15, 2007 |
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May 9, 2007 |
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May 28, 2007 |
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July 6, 2007 |
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July 3, 2007 |
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November 30, 2007 |
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March 12, 2007 |
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December 14, 2007 |
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August 31, 2007 |
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March 9, 2007 |
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September 25, 2007 |
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March 22, 2007 |
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January 19, 2007 |
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April 18, 2007 |
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December 20, 2007 |
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September 20, 2007 |
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September 26, 2007 |
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November 29, 2007 |
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July 6, 2007 |
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August 13, 2007 |
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October 1, 2007 |
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February 14, 2007 |
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April 30, 2007 |
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June 26, 2007 |
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April 12, 2007 |
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February 9, 2007 |
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July 17, 2007 |
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August 3, 2007 |
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November 26, 2007 |
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November 15, 2007 |
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February 14, 2007 |
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October 24, 2007 |
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January 22, 2007 |
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January 22, 2007 |
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July 3, 2007 |
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December 20, 2007 |
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April 10, 2007 |
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January 7, 2007 |
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September 7, 2007 |
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March 7, 2007 |
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January 3, 2007 |
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June 20, 2007 |
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October 31, 2007 |
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December 3, 2007 |
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February 1, 2007 |
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October 15, 2007 |
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January 3, 2007 |
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December 3, 2007 |
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October 16, 2007 |
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May 18, 2007 |
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January 17, 2007 |
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November 19, 2007 |
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November 28, 2007 |
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July 6, 2007 |
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March 25, 2007 |
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April 24, 2007 |
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March 23, 2007 |
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March 1, 2007 |
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April 4, 2007 |
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May 30, 2007 |
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September 13, 2007 |
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April 18, 2007 |
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August 17, 2007 |
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April 25, 2007 |
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May 21, 2007 |
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October 11, 2007 |
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October 24, 2007 |
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January 11, 2007 |
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August 21, 2007 |
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April 10, 2007 |
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December 18, 2007 |
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July 9, 2007 |
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July 13, 2007 |
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July 18, 2007 |
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August 10, 2007 |
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September 27, 2007 |
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February 1, 2007 |
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March 7, 2007 |
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September 22, 2007 |
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May 24, 2007 |
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September 3, 2007 |
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February 21, 2007 |
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August 6, 2007 |
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May 17, 2007 |
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April 12, 2007 |
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June 12, 2007 |
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July 2, 2007 |
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July 6, 2007 |
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January 5, 2007 |
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October 3, 2007 |
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August 14, 2007 |
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August 14, 2007 |
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May 15, 2007 |
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March 13, 2007 |
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March 26, 2007 |
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January 15, 2007 |
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September 14, 2007 |
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October 8, 2007 |
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August 27, 2007 |
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March 19, 2007 |
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April 25, 2007 |
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September 27, 2007 |
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April 18, 2007 |
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February 15, 2007 |
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April 25, 2007 |
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August 30, 2007 |
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August 6, 2007 |
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July 16, 2007 |
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September 24, 2007 |
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December 14, 2007 |
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January 19, 2007 |
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August 30, 2007 |
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January 24, 2007 |
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April 24, 2007 |
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May 4, 2007 |
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November 26, 2007 |
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May 17, 2007 |
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January 8, 2007 |
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August 22, 2007 |
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May 24, 2007 |
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April 12, 2007 |
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October 3, 2007 |
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July 12, 2007 |
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October 29, 2007 |
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November 20, 2007 |
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May 15, 2007 |
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October 20, 2007 |
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April 30, 2007 |
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November 19, 2007 |
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November 2, 2007 |
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November 7, 2007 |
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August 27, 2007 |
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April 10, 2007 |
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July 31, 2007 |
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November 19, 2007 |
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August 24, 2007 |
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October 11, 2007 |
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November 10, 2007 |
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March 5, 2007 |
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October 24, 2007 |
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March 1, 2007 |
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December 20, 2007 |
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May 28, 2007 |
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August 16, 2007 |
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January 16, 2007 |
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December 19, 2007 |
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May 22, 2007 |
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July 9, 2007 |
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May 30, 2007 |
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August 6, 2007 |
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August 22, 2007 |
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December 14, 2007 |
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September 5, 2007 |
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April 18, 2007 |
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June 25, 2007 |
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May 23, 2007 |
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May 23, 2007 |
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April 20, 2007 |
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July 27, 2007 |
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May 1, 2007 |
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April 2, 2007 |
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March 22, 2007 |
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April 17, 2007 |
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October 22, 2007 |
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August 1, 2007 |
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April 10, 2007 |
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June 21, 2007 |
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November 30, 2007 |
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December 5, 2007 |
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April 13, 2007 |
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August 22, 2007 |
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July 11, 2007 |
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November 13, 2007 |
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February 21, 2007 |
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February 28, 2007 |
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SYNDICATE BANK Vs. VIJESHK K P
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November 27, 2007 |
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SYNDICATE BANK Vs. RAMAKANT T KHANDKE
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October 31, 2007 |
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T JOHN MATHEW Vs. APOLLO HOSPITAL
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February 26, 2007 |
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T R MADAAN Vs. MOHIT
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July 25, 2007 |
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T S PUSHPALATHA Vs. MANAGER LIC OF INDIA CHENNAI
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April 18, 2007 |
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T.R. UDAYA SHANKAR Vs. JYOTHI SHETTY AND ANR.
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November 2, 2007 |
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T.RAMA RAO Vs. VIJAY HOSPITAL
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November 29, 2007 |
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TALKATORA GARDEN MORNING WALKERS ASSOCIATION Vs. NDMC
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January 4, 2007 |
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TALKATORA GARDEN MORNING WALKERS ASSOCIATION Vs. NDMC
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January 12, 2007 |
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TALKATORA GARDEN MORNING WALKERS ASSOCIATION Vs. NDMC
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January 15, 2007 |
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TAMIL NADU ELECTRICITY BOARD Vs. C LAKSHMANAN
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April 16, 2007 |
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TAMIL NADU ELECTRICITY BOARD Vs. ATLAS GRANITE
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May 11, 2007 |
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TAMIL NADU HOUSING BOARD Vs. A VEERAPPAN
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April 3, 2007 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. C DHANAPALAN
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April 17, 2007 |
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TANDA TEXTILES AND PROCESSING MILLS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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February 9, 2007 |
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TAPAN BOSE Vs. ICICI BANK LTD
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November 2, 2007 |
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TARUN KUMAR GHAI Vs. MALIBU ESTATE PVT LTD
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December 20, 2007 |
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TARUN MONDAL Vs. MRITYUNJOY MOHANTO
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May 30, 2007 |
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TASHI RIGZIN Vs. NATIONAL INSURANCE COMPANY
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January 4, 2007 |
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TATA FINANCE LIMITED Vs. URMILA SINGH
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August 7, 2007 |
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TATA MOTORS LIMITED Vs. SANT BAHADUR SINGH
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May 25, 2007 |
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TATA MOTORS LTD Vs. LACHIA SETTY
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December 3, 2007 |
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TATA TEA LIMITED Vs. OVERSEAS TRADING CORPORATION
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August 17, 2007 |
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TELECOM DISTRICT MANAGER Vs. AGARWAL INDUSTRIES
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June 20, 2007 |
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TELECOM DISTRICT MANAGER JALGAON Vs. JAYASHREE RAMAKANT CHHAPANIMOHAN
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February 26, 2007 |
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TEMPLE TOWN FARMS P LTD Vs. U SUMAN METHA
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March 23, 2007 |
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TEXCONES TUBES COMPANY Vs. ORIENTAL INSURANCE CO LTD
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March 23, 2007 |
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THAKKAR BALDEVBHAI KESHAVLAL Vs. MOHANBHAI S PATEL
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February 15, 2007 |
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THEERAN CHINNAMALAI TRANSPORT EMPLOYEES CO-OP HOUSE BUILDING SOCIETY Vs. S CHANDRASEKARAN
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March 5, 2007 |
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THOMSON CONSUMER ELECTRONICS INDIA LTD Vs. S SATHYAMOORTHY
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April 16, 2007 |
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TIRUPATI TEXTILES Vs. NORTH EASTERN CARRYING CORPORATION
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November 30, 2007 |
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TNSETC LTD. Vs. R. KADARKARAI
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May 14, 2007 |
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TORRENT SECURITIES PVT LTD Vs. NATIONAL INSURANCE CO LTD
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January 19, 2007 |
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TRACTORS AND FARM EQUIPMENTS LTD. AND ANR. Vs. K.N. MALLAPPA AND ANR.
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January 9, 2007 |
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TRAVEL PROMOTION BUREAU PVT LTD Vs. CLASSIC MOTORS LTD
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July 23, 2007 |
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TRILOCHAN SINGH TREWN Vs. RAJINDER KUMAR GUPTA
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November 7, 2007 |
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TRILOK NATH Vs. HUDA (PANCHKULA) AND ORS.
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December 19, 2007 |
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TRILOK SINGH Vs. SBI CARDS AND PAYMENT SERVICES PVT LTD
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November 16, 2007 |
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TRUPTI K PATEL Vs. ROCKLINES CONSTRUCTIONS
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April 10, 2007 |
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TRUSTEE INDIAN PROVIDENT FUND OF BHARAT PETROLEUM CORPORATION LTD Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LTD
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August 22, 2007 |
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U K JAMSHID Vs. K V RATNAKARAN
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November 5, 2007 |
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U.P. POWER CORPORATION LTD Vs. KRISHAN GOPAL RASTOGI
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January 9, 2007 |
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UDAYA SAHKARI GRIH NIRMAN SANSTHA MARYADIT Vs. ANUSUIYA JOGI
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June 5, 2007 |
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UMA SHANKAR BHATT Vs. CHAIRMAN-CUM-MANAGING DIRECTOR PUNJAB AND SIND BANK
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December 11, 2007 |
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UMA SHANKAR BHATT Vs. PUNJAB & SIND BANK & ORS
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December 11, 2007 |
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UMA SUNDARI NAYAK Vs. INDIAN OIL CORPORATION
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May 11, 2007 |
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UNION BANK OF INDIA Vs. KANAK CHOUDHARY
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July 2, 2007 |
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UNION BANK OF INDIA Vs. ANNU VASTRALAYA
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September 5, 2007 |
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UNION OF INDIA Vs. LAL BABU
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April 20, 2007 |
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UNION OF INDIA Vs. ALOK KUMAR
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April 18, 2007 |
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UNION OF INDIA Vs. VIRINDER KUMAR
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March 22, 2007 |
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UNION OF INDIA Vs. ARUN BORSE
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April 5, 2007 |
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UNION OF INDIA Vs. STATE BANK OF INDIA
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January 17, 2007 |
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UNION OF INDIA Vs. GIRIJA AGARWAL SMT
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January 2, 2007 |
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UNION OF INDIA Vs. VINA JIGYASI
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January 2, 2007 |
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UNION OF INDIA Vs. OM PRAKASH
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January 22, 2007 |
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UNITED FINANCE COMPANY Vs. M S SUBRAMANIAN
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January 16, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PAYAL GUPTA
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January 29, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SENTHILKUMAR
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March 12, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ANIL KUMAR
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May 21, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. RAVI KANT GOPALKA PROP OF CHHOTANAGPUR FINANCE CORPN
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September 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. VISAKHA ENTERPRISE
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October 16, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. NILAMANI PANDA
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October 1, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SAVIKAR PLYBOARDS LIMITED
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August 6, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. TRILOK SINGH RAWAT
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August 16, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD AYOUB MALIK
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July 27, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SURESH KUMAR TIBREWAL
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April 9, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAIK SAIDA
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February 26, 2007 |
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UNITED INDIA INSURANCE CO.LTD.AND Vs. SINDHI SWEETS
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October 31, 2007 |
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UNITED INDIA INSURANCE COMPANY Vs. ANUMOLU RAMA KRISHNA
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October 4, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. VARDHMAN AGENCIES
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October 4, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. MAHINDER SINGH
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October 5, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. MARAPPAN
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March 28, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PALLAMREDDY ARUNA
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October 22, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ESS ESS PHARMACEUTICALS
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November 13, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. JASWINDER SINGH
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March 5, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PRITAM SINGH
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September 13, 2007 |
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UPASANA HOSPITAL Vs. S FAROOK
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February 23, 2007 |
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UPJEET SINGH BRAR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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July 27, 2007 |
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URBAN IMPROVEMENT TRUST Vs. MUKESH SORAL
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December 3, 2007 |
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UTTARANCHAL POWER CORPN LTD Vs. GOSWAMI KHARIA FACTORY
|
October 4, 2007 |
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UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED Vs. HARI SINGH
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January 31, 2007 |
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UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. MUKANDI LAL
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March 19, 2007 |
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UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. SHYAM LAL
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April 30, 2007 |
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UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. GAUTAM PLASTIC
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November 2, 2007 |
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UTTARI HARYANA BIJLI VITRAN NIGAM LTD. & ANR. Vs. JAI SINGH
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May 3, 2007 |
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V ASHOK Vs. L NARASINGA RAO
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July 11, 2007 |
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V K MEHTA Vs. SECRETARY URBAN IMPROVEMENT TRUST TODARMAL MARG AJMER
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May 14, 2007 |
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V MOHAN RAO Vs. MIOT HOSPITALS
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November 2, 2007 |
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V NALINA Vs. LIC OF INDIA
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April 3, 2007 |
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V. KALYANAM AND ANR. Vs. NAVIN HOUSING AND PROPERTIES (PVT.) LTD. AND ORS.
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September 10, 2007 |
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V.R. ASSOCIATES Vs. ESTATE OFFICER AND ORS.
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June 20, 2007 |
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VAID RAJ KISHAN Vs. HARYANA VIDYUT PARSHARAN NIGAM LTD. & ORS.
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July 31, 2007 |
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VALSA JOSE Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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August 13, 2007 |
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VANASHI PADMANABHAN Vs. LAKSHMI RAJAN
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February 14, 2007 |
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VASANT MEHTA Vs. KULLIN J KOTHARI MEDICAL
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February 9, 2007 |
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VEENA KHANNA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
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July 9, 2007 |
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VEENA MAHAJAN Vs. VED KUMAR GUPTA
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May 11, 2007 |
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VENKATESH Vs. VISHWANATH
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November 28, 2007 |
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VIDEOCON INTERNATIONAL LTD Vs. ANIL KUMAR
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August 20, 2007 |
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VIDYA BHUSHAN JAIN Vs. SITARAM BHARTIA INSTITUTE OF SCIENCE AND RESEARCH
|
April 20, 2007 |
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VIDYA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD
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April 20, 2007 |
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VIJAY GOPAL Vs. NATIONAL INSURANCE COMPANY LIMITED
|
May 3, 2007 |
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VIJAY INDUSTRIES AND PROJECT LTD Vs. UNITED INDIA INSURANCE CO
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December 14, 2007 |
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VIJAY KUMAR SINGHAL Vs. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED
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September 26, 2007 |
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VIJAY SINGH Vs. SOHAN SINGH
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November 21, 2007 |
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VIJAY SOLVEX LIMITED Vs. UNITED INDIA INSURANCE CO LTD
|
April 10, 2007 |
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VIJENDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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June 22, 2007 |
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VIMLA MISHRA Vs. SARAN MOTORS PVT.LTD.
|
April 2, 2007 |
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VINAYA VILAS SAWANT Vs. UNION OF INDIA
|
November 29, 2007 |
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VINAYAK GUPTA MINOR Vs. SAROJ HOSPITAL
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April 12, 2007 |
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VINEET KHURANA Vs. PIONEER TOYOTA
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November 7, 2007 |
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VINOD KUMAR BOHARA Vs. SHREENATH TRAVELLERS
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July 13, 2007 |
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VIRENDRA MAHLA Vs. SUSHEEL KUMAR
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January 9, 2007 |
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VIRENDRA SAHAI BISARIA Vs. NORTHERN RAILWAY
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October 12, 2007 |
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VISHAMBER SUNDERDAS BADLANI & ANR Vs. INDIAN BANK & 3 ORS
|
September 28, 2007 |
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VYAVASAYA SEVA SAHAKARA BANK LIMITED Vs. K R DANESHWARAPPA
|
September 14, 2007 |
|
W B S E B Vs. MORSED SK
|
April 2, 2007 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. DHARMADASHI SAHA
|
May 14, 2007 |
|
YOGESH KUMAR AGARWALLAN Vs. CENTRAL BANK OF INDIA
|
August 21, 2007 |
|
YORK KNITWEARS LTD. Vs. LUFTHANSA GERMAN AIRLINES
|
May 4, 2007 |
|
YUGAL KISHORE MAHAJAN Vs. ESTATE OFFICER U T
|
January 31, 2007 |
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ZED CAREER ACADEMY Vs. INDRESH KUMAR SAHU
|
April 5, 2007 |
LOGIN