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A B STEVAIR SYSTEMS P LTD Vs. STATE BANK OF PATIALA
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October 5, 2006 |
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A JAGANNADHAN Vs. S MURALIDHARAN
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August 30, 2006 |
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A JEYASEELAN Vs. ANANDAN
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February 2, 2006 |
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A K SHARMA Vs. DELHI DEVELOPMENT AUTHORITYO
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February 28, 2006 |
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A KRISHNAMURTHY Vs. S MARUTHAIYA
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February 15, 2006 |
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A MOHAMMED YOUNUS Vs. PANDYAN RURAL BANK
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February 16, 2006 |
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A RAJASHEKAR Vs. KARIBASAMMA
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March 28, 2006 |
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A RAMI REDDY Vs. G K SHARMA
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March 3, 2006 |
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A SAMINATHAN Vs. J KAMALAM
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April 24, 2006 |
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ABDUSH SAKURCOMPLAINANT Vs. KAMAL ASHRAF
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September 15, 2006 |
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ABHIJEET MITRA Vs. RANA CHANDRAMOHAN SINGH
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January 16, 2006 |
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ADARSH MODEL SCHOOL Vs. RAM TIRATH
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October 17, 2006 |
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ADMINISTRATOR HUDA PANCHKULA Vs. BANWARI LAL
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May 2, 2006 |
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ADMINISTRATOR, UTA, CHANDIGARH Vs. JOGINDER SINGH KALIA
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October 19, 2006 |
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AERO OIL INTERNATIONAL LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED
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October 12, 2006 |
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AEROFLOT SOVIET AIRLINES Vs. UNITED INDIA INSURANCE CO LTD
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July 31, 2006 |
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AGGARWAL GRANITE EXPORTS LTD Vs. NEW INDIA ASSURANCE CO LTD
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March 31, 2006 |
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AGRARIANS AGRO FIELDS LTD Vs. KANCHAN BHARDWAJ
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March 2, 2006 |
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AGRICULTURAL INSURANCE COMPANY OF INDIA LTD Vs. KEMLEGOWDA
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October 5, 2006 |
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AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs. FARMERS SERVICE COOPERATIVE SOCIETY LTD
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November 15, 2006 |
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AJAY KUMAR Vs. GODFREY PHILLIPS INDIA LTD
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February 20, 2006 |
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AJAY KUMAR GUPTA Vs. VIVEK SINHA
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March 6, 2006 |
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AJAY KUMAR KOHLI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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February 3, 2006 |
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AJITHA CHIT FUNDS P LTD Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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December 1, 2006 |
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AJMER SINGH SAINI Vs. SWAMI AUTO SALES
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May 4, 2006 |
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AKBAR DASHTI Vs. JAYANT BABURAO SANAS
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December 14, 2006 |
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ALFA AUTOMOBILES Vs. GOPINATH TRADING CO
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January 4, 2006 |
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ALL INDIA INSTITUTE OF MEDICAL TECHNOLOGISTS Vs. KU RASHMI JOSEPH
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February 14, 2006 |
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ALLAHABAD BANK KURUKSHETRA Vs. ASHOK KUMAR KALRA
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February 21, 2006 |
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ALLIANCE BUILDERS PVT LTD Vs. ALLIANCE HOUSE ASSOCIATION
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November 3, 2006 |
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ALPANA AGRAWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 3, 2006 |
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ALPINE SCHOOL Vs. JAGDISH KAPOOR
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September 20, 2006 |
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AMAR AUDYOGIK KAMGAR GRUHA NIRMAN SAH SANSTHA Vs. NILKANTHRAO APPASAHEB MOHITE
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December 19, 2006 |
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AMARJIT SINGH Vs. BHARTIYA SANCHAR NIGAM LTD
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February 24, 2006 |
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AMERICAN EXPRESS BANI LTD Vs. NARENDER KUMAR RAI
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September 15, 2006 |
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AMEYA BUILDERS Vs. DATTATRAYA TRIBAKRAO BHUSARI
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March 23, 2006 |
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AMIT KUMAR JUNEJA Vs. NIIT LTD
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January 20, 2006 |
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AMMIREDDY OILS LTD Vs. ORIENTAL INSURANCE CO LTD
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May 22, 2006 |
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AMRIT LAL Vs. M P STATE ELECTRICITY BOARD
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February 8, 2006 |
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AMRUTA BUILDERS Vs. MULEHAND B JAIN
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October 11, 2006 |
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AMRUTANJAN LIMITED Vs. JOYPRAKASH PANIGRAHI
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August 9, 2006 |
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ANAND ROAD CARRIERS Vs. THAKUR TRANSPORT
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March 6, 2006 |
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ANANT NAGOJI NAVAGEKAR Vs. MADHYAMIK VIDYALAYA JAMBOTI
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December 20, 2006 |
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ANIL INDUSTRIES Vs. KANTI-BOMBAY ROAD CARRIER
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May 8, 2006 |
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ANIL KUMAR Vs. D T D C COURIER
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September 25, 2006 |
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ANIL KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
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November 23, 2006 |
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ANIL KUMAR ARORA Vs. ARUN KUMAR
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October 17, 2006 |
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ANIL KUMAR JAIN Vs. PREMIER MOTOR GARAGE
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September 4, 2006 |
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ANITA SENA FERNANDES Vs. V N SHRIKHANDE
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March 17, 2006 |
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APTECH CENTRE DIRECTOR Vs. DAYANANDA PANIGRAHI
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July 25, 2006 |
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ARIHANT COMPUTERS P LTD Vs. S SETHURAMAN
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April 11, 2006 |
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ARJANDAS BRIJLAL AND COMPANY Vs. ORIENTAL INSURANCE CO LTD
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December 4, 2006 |
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ARJUN DASS AGGARWAL Vs. XEN WATER SERVICES I B NARWANA
|
May 5, 2006 |
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ARULMIGHU DHANDAYUDHAPAN1SWAMY Vs. DIRECTOR GENERAL OF POST OFFICE
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May 31, 2006 |
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ARUN KUMAR BRAHM Vs. NOKIA INDIA PVT LTD
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July 13, 2006 |
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ARUN SAXENA Vs. RELIANCE WEB WORLD
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July 10, 2006 |
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ARVIND SHARMA Vs. BHARTIYA DOOR SANCHAR NIGAM LIMITED
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April 10, 2006 |
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ASHA GUPTACOMPLAINANT Vs. INDRAPRASTHA APOLLO HOSPITAL
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October 12, 2006 |
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ASHA M PAI Vs. DECCAN AVIATION PVT LTD
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May 1, 2006 |
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ASHOK KUMAR JAIN Vs. UNIT TRUST OF INDIA
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February 8, 2006 |
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ASHOK KUMAR KALRA Vs. ALLAHABAD BANK
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May 15, 2006 |
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ASHOK LEYLAND FINANCE LTD Vs. BRIJESH MOURYA
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June 26, 2006 |
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ASHOK R TOLAT Vs. TATA MOTORS LIMITED
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November 30, 2006 |
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ASHU Vs. STATE OF MAHARASHTRA
|
February 4, 2006 |
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ASHWANI KUMAR JAIRATH Vs. DEPARTMENT OF POSTS CITY POST OFFICE LUDHIANA
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October 20, 2006 |
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ASKARN BAJAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 31, 2006 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. JAFARSAB KASHIMSAB KANAKE
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July 26, 2006 |
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ASSOCIATED BULK MOVERS Vs. RELIANCE INDUSTRIES LTD
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August 2, 2006 |
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ASST ENGINEER ELECTRICAL SECTION KSE BOARD CHERUTHURUTHY Vs. JESSY RAJAN
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November 30, 2006 |
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ASSTT AREA MANAGER S E C L Vs. MEERA GARG
|
March 1, 2006 |
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ASSTT SECY RAILWAY RECRUITMENT BOARD DIVIL OFFICE COMPOUND MUMBAI Vs. ATUL SHYAMSUNDAR KAMAT
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November 29, 2006 |
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ASWATHNARAYANA Vs. B ANUSUYA
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June 8, 2006 |
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ATUL NANDA Vs. RESERVE BANK OF INDIA
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November 9, 2006 |
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AVC HOUSING LTD. Vs. B.NANDANNA
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September 11, 2006 |
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AWINASH KUMAR SINGH Vs. POST MASTER GENERAL, BIHAR, PATNA
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October 10, 2006 |
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AYODHYA APARTMENT OWNERS WELFARE ASSOCIATIONCOMPLAINA Vs. AISHWARAYA CONSTRUCTIONS
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September 21, 2006 |
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B G NINGAPPACOMPLAINANT Vs. MADAN
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March 7, 2006 |
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B H KUMAR Vs. RANGASWAMY
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April 3, 2006 |
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B K TRIVEDI Vs. PARVATI HOUSING CO-OPERATIVE SOCIETY
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December 8, 2006 |
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B L DUBEY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 17, 2006 |
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B L SURYANARAYANA CHETTY Vs. HOSMAT HOSPITAL
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August 1, 2006 |
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B LALITHCHAND NAHAR Vs. G BOMMAI
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January 13, 2006 |
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B N M A COLLEGE Vs. TAPAN KUMAR PATI AND ANOTHER
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June 16, 2006 |
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B N RAJESH Vs. MADAPPA
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October 25, 2006 |
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B NARSIMHA Vs. SYED MAHBOOB
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December 19, 2006 |
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B S E S YAMUNA POWER LTD Vs. SUNIL KUMAR JAIN
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October 31, 2006 |
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B.G. SHIRKE AND COMPANY Vs. K. MALLIAH & ANR.
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October 17, 2006 |
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BABURAO SATAPPA IRRANNANAVAR Vs. KLE SOCIETYS HOSPITAL AND RESEARCH CENTRE
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July 31, 2006 |
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BABY GEETHA & ORS Vs. COSMOPOLITAN HOSPITALS (P) LTD & ORS
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May 18, 2006 |
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BABY JOSEPH Vs. V S GOPALAKRISHNA PILLAI
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July 3, 2006 |
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BABY PREETI GOEL MINORCOMPLAINA Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
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November 1, 2006 |
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BAHIRATHAN Vs. HCL INFOSYSTEMS LTD
|
December 7, 2006 |
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BAIDYA NATH PRASAD Vs. R K JAGGI
|
August 8, 2006 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NAMDEO RAMCHANDRA KADU PATIL
|
March 21, 2006 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MANOJ AGRAWAL
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June 15, 2006 |
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BAJAJ AUTO FINANCE LTD. Vs. BHUPINDER KUMAR JAIN
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October 16, 2006 |
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BAKUL KHANDELWAL Vs. GIRISH GOYAL
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October 11, 2006 |
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BAL BHAWAN PUBLIC SCHOOL Vs. SHIV SHANKAR GUPTA
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October 3, 2006 |
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BAL KRISHAN AGGARWAL Vs. RAJDHANI NAGAR SAHKARI BANK LTD
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May 2, 2006 |
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BALDEV RAJ PREENJA Vs. PUNJAB STATE ELECTRICITY BOARD
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October 20, 2006 |
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BALWINDER SINGH Vs. PUNJAB AND SIND BANK
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September 25, 2006 |
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BANARSI DASS, SHAKUNTLA YADAV Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 20, 2006 |
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BANGALORE CITY CORPORATION Vs. SHANKARAPPA
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March 22, 2006 |
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BANK OF INDIA Vs. CHINMAY BARIK
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May 23, 2006 |
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BANWARI LAL Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 5, 2006 |
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BARKATI DEVI Vs. L I C OF INDIA
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April 27, 2006 |
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BASAVARAJ Vs. ICICI HOME FINANCE CO LTD
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December 12, 2006 |
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BAUDI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 22, 2006 |
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BHAGIRATHI VERMA Vs. EUREKA FORBES LTD
|
March 9, 2006 |
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BHAGWAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 20, 2006 |
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BHAGWANTI DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2006 |
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BHAGWATI DEVI Vs. S M G SONOGRAPHY CENTRE
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September 7, 2006 |
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BHANU PRASAD SAH Vs. BIHAR STATE ELECTRICITY BOARD
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October 9, 2006 |
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BHANWARA RAM Vs. PRESIDENT R S E B
|
May 4, 2006 |
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BHARAT PETROLEUM CORPORATION LTD Vs. DILIP A SATRE
|
January 23, 2006 |
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BHARAT SANCHAR NIGAM LIMITED Vs. PUNJAB KHAPATKAR SANGH
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August 3, 2006 |
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BHARAT SANCHAR NIGAM LTD Vs. RAVINDER KUMAR
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December 7, 2006 |
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BHARAT SANCHAR NIGAM LTD Vs. IMPETUS MARKETING PVT LTD
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October 16, 2006 |
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BHARAT SANCHAR NIGAM LTD (TELECOM GENERAL MANAGER) Vs. HARI KRISHAN SINGH THAKUR
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June 1, 2006 |
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BHARATH SANCHAR NIGAM LIMITED Vs. K GAYATHRI
|
July 18, 2006 |
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BHASIN MOTORS INDIA PVT LTD Vs. OM SINGH
|
March 3, 2006 |
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BHAUSAHEB DEVRAM PATIL Vs. KISHORE D PATEL
|
May 30, 2006 |
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BHAYYASAHEB YADAVRAO PHASAGE Vs. RAVI SEED CORPORATION
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December 14, 2006 |
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BHIM SINGH Vs. PREM KUMAR
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January 17, 2006 |
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BHIMAPPA BALAPPA HATTIHOLI Vs. SUTARIA AUTOMOBILES
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October 12, 2006 |
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BHOLASONS EXPORTS Vs. ORIENTAL INSURANCE CO LTD
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November 22, 2006 |
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BHUPINDER SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
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December 6, 2006 |
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BIHAR SCHOOL EXAMINATION BOARD PATNA Vs. MAMTA
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February 24, 2006 |
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BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK Vs. ASHOK KUMAR SHRIVASTAVA
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April 25, 2006 |
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BIHAR STATE SUGAR CORPN LTD Vs. STATE BANK OF INDIA
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December 5, 2006 |
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BIMAL KUMAR Vs. BARUN KUMAR
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November 1, 2006 |
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BIPLAB BISWAL Vs. ABINASH NANDA
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November 27, 2006 |
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BIRACHI NARAYAN NAYAK Vs. M M MOTORS AND TRACTORS
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April 19, 2006 |
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BLISS PLANTATIONS HILLS RESORTS Vs. R N GUPTA (DECEASED)
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May 22, 2006 |
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BOUDH CO-OPERATIVE CENTRAL BANK LTD Vs. GOPAL SAHU
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November 30, 2006 |
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BRAJ KISHORE SINGH Vs. THAKUR PRASAD GUPTA
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June 2, 2006 |
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BRANCH MANAGER INDIAN BANK Vs. K SWAMANNA
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July 17, 2006 |
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BRIGHT VISION PVT LTD Vs. NATIONAL INSURANCE CO LTD
|
January 13, 2006 |
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BRIJ KISHAN GUJRATICOMPLAINA Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
July 27, 2006 |
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BRITISH AIRWAYS Vs. NAND GOPAL GANDHAM
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March 7, 2006 |
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BROADWAY TOWER INDIA PVT LTD Vs. SHARAT CHAWLA
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May 30, 2006 |
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C L OUSEPH Vs. UNITED INDIA INSURANCE CO LTD
|
November 9, 2006 |
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C P SUHAG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 29, 2006 |
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C RAJALAKSHMI Vs. NATIONAL INSURANCE COMPANY LTD
|
March 2, 2006 |
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C S E B Vs. KAUSHALYA BAI
|
November 24, 2006 |
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C VARGHESE Vs. ANAND DEVELOPERS
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February 22, 2006 |
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CADBURY INDIA LTD Vs. L NIRANJAN
|
December 4, 2006 |
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CANARA BANK Vs. SUDHIR AHUJA
|
December 4, 2006 |
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CANARA BANK Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 24, 2006 |
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CENTRAL BANK OF INDIA Vs. NAWAL KISHORE
|
March 3, 2006 |
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CENTRAL BANK OF INDIA Vs. OM SONS WIRES P LTD
|
November 2, 2006 |
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CENTRAL BANK OF INDIA Vs. N GURUMURTHY
|
October 26, 2006 |
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CENTRAL COALFIELDS LTD Vs. BANDANA MISHRA
|
July 17, 2006 |
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CENTRAL EXCISE DEPARTMENT Vs. CHANDRA SEKHAR PADHI
|
September 28, 2006 |
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CESC LIMITED Vs. SAHEBA BEGAM
|
June 27, 2006 |
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CHAIRMAN/MANAGING DIRECTOR UNITED INDIA INSURANCE COMPANY LTD Vs. KORAMUTTA PULLANA NAGANNA
|
May 19, 2006 |
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CHAMAN LAL Vs. SHINE BLUE HIRE PURCHASE PVT LTD
|
June 26, 2006 |
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CHANDAN SINGH SHARMA Vs. PANCHSHEEL HOSPITAL
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November 6, 2006 |
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CHANDER SHEKHAR CHAUHAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 30, 2006 |
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CHANDESHWAR KUMAR Vs. TATA ENGINEERING LOCO MOTIVE CO LTD
|
December 1, 2006 |
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CHANDRA BHUSHAN SINGH Vs. BAYER DIAGNOSTICS INDIA LTD
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May 8, 2006 |
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CHANDRABAI Vs. SUBHASH KATTI
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April 4, 2006 |
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CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. M VIJAYALAKSHMI
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March 7, 2006 |
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CHHATTISGARH ELECTRICITY BOARD Vs. SURYAKANTA GUPTA
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January 30, 2006 |
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CHIEF EXECUTIVE ENGINEER Vs. GANGA PRASAD GURU
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December 30, 2006 |
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CHIEF GENERAL MANAGER TELECOM Vs. AJAY MOHAN RAY
|
February 7, 2006 |
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CHIEF POST MASTER DELHI G P O Vs. RAM AVTAR GUPTA
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June 1, 2006 |
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CHIEF POST MASTER GENERAL DELHI CIRCLE Vs. AJAY GUPTA
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February 15, 2006 |
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CHRISTIAN MISSION HOSPITAL Vs. P MEENAKSHISUNDARAM
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April 18, 2006 |
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CHUNI LAL Vs. ORIENTAL INSURANCE CO LTD
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October 12, 2006 |
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COL.P.K.KAPUR (RETD.) Vs. M.D.ARMY WELFARE HOUSING ORGANISATION
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March 16, 2006 |
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COMPAQ COMPUTERS PVT LTD Vs. POONAM SURI
|
September 15, 2006 |
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CONSOLAIR A DIVISION OF W W SHIPPING AGENCIES PVT LTD Vs. SAVVY CORPORATION
|
June 12, 2006 |
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CONSUMER EDUCATION AND RESEARCH
SOCIETY Vs. PRAKASH R MODI
|
January 9, 2006 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. NELSON HIGHER SECONDARY SCHOOL
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July 31, 2006 |
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CONTAINER CORPORATION OF INDIA LTD Vs. U K PAINTS INDUSTRIES
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July 27, 2006 |
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CONTROLLER OF EXAMINATION Vs. GAUTAM SINGH
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September 5, 2006 |
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CORPORATION BANK Vs. N C S FILMS VIZIANAGARAM
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July 17, 2006 |
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CORRESPONDENT ST JOHNS INDUSTRIAL TRAINING CENTRE Vs. L VENISH
|
February 27, 2006 |
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COUNTRY VACATIONS Vs. D KUMARAVELU
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March 24, 2006 |
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COX AND KINGS INDIA P LTD Vs. TEJ NARAIN SHARMA
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December 19, 2006 |
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CUTTACK GRAMODYOG MARKETING CO-OP Vs. GYANENDRA CHANDRA ROUTRAY
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July 25, 2006 |
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D J MANUEL Vs. SOUTH WESTERN RAILWAY
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April 3, 2006 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. PARIJAT POLYTHENE
|
February 8, 2006 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. NANAK CHAND
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October 30, 2006 |
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DANISH GRIH NIRMAN SAHAKARI SAMITI Vs. ANURAG SETH
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January 24, 2006 |
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DARSHAN SINGH Vs. DELHI VIDYUT BOARD
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March 7, 2006 |
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DASHMESH TRANSPORT COMPANY Vs. SABOO CYLINDER LTD
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May 15, 2006 |
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DATAMATICS FINANCIAL SERVICES LTD Vs. WOSI KHAN
|
May 29, 2006 |
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DATTA VISHWANATH SHETE Vs. PRABHA P SHETTYR
|
May 18, 2006 |
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DAYAWATI GUPTA Vs. DELHI VIDYUT BOARD
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October 17, 2006 |
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DEBABRATA MUKHERJEE Vs. ALLAHABAD BANK
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March 21, 2006 |
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DEEPAK A SALOT Vs. NATIONAL INSURANCE COMPANY LTD
|
July 20, 2006 |
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DEEPAK KR NEOGI Vs. BIRNDRA NATH DAS
|
February 27, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. R K SAXENA
|
January 31, 2006 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA PRASAD BANSAL
|
August 22, 2006 |
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DELHI TRANSPORT CORPORATION Vs. MUKHTYAR SINGH
|
September 22, 2006 |
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DELHI VIDYUT BOARD Vs. SAI INDUSTRIES
|
September 20, 2006 |
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DEPUTY REGISTRAR COLLEGES Vs. RUCHIKA JAIN
|
July 4, 2006 |
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DEPUTY REGISTRAR COLLEGES Vs. RUCHIKA JAIN
|
July 7, 2006 |
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DEVENDRA KUMAR CHOUDHARI Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 14, 2006 |
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DEVENDRA KUMAR TOLARAMJI BAID Vs. UNION OF INDIA
|
February 15, 2006 |
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DHANMANI DEVI Vs. SUDHA KUMARI
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January 10, 2006 |
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DHARANI SUGARS AND CHEMICALS LIMITED Vs. GADADHAR BALIAR SINGH
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August 8, 2006 |
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DHARNI DHARCOMPLAINAN Vs. AIR MAURITIUS
|
March 7, 2006 |
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DHILLON KOOL DRINKS BEVERAGES LTD Vs. SUNDERPAL DHANKAR
|
March 8, 2006 |
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DHIREN & ANR Vs. KUM KUM
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July 10, 2006 |
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DILIP KUMAR SINHA Vs. ABHINEET NURSING HOME
|
September 25, 2006 |
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DINESH CHAND Vs. NEW INDIA ASSURANCE CO LTD
|
September 6, 2006 |
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DINESH KUMAR Vs. ORIENTAL INSURANCE COMPANY
|
January 24, 2006 |
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DIRECTOR GENERAL OF POLICE CHANDIGARH Vs. JEEVAN LATA
|
March 27, 2006 |
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DISTRICT INDUSTRIES CENTRE Vs. CHAUDHARY INDUSTRIES
|
October 4, 2006 |
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DIVYA SOOD Vs. GURDEEP KAUR BHUHI
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November 27, 2006 |
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DOARS TRANSPORT LIMITED Vs. LARK LABORATORIES INDIA LTD
|
January 6, 2006 |
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DORAISAMY Vs. ARUNACHALAM
|
February 14, 2006 |
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DURGA ICE AND COLD STORAGE Vs. GARG STORES
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May 1, 2006 |
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DYNANOBA VITHOBA HUDEKAR DEAD Vs. UNITED INDIA INSURANCE
|
June 12, 2006 |
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E C RAILWAY G M Vs. AJAY SHANKAR VERMA
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September 5, 2006 |
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E I D PARRY I LTD Vs. GOURISHANKAR
|
September 26, 2006 |
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E S I HOSPITAL MEDICAL OFFICER Vs. RANJIT KUMAR DAS
|
October 11, 2006 |
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EAST INDIA CONSTRUCTION CO Vs. MODERN CONSULTANCY SERVICES
|
May 9, 2006 |
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EGYPT AIR Vs. SAI LEELAVATHI
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February 16, 2006 |
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EICHER MOTORS LTD Vs. DILIP CHANDRA KANT VAIDYA & ORS
|
November 7, 2006 |
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ELECTROLUX INDIA LTD Vs. P S VENKATESAN
|
March 13, 2006 |
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ELITE BAKERS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
August 1, 2006 |
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ELLORA PAPER MILLS LTD Vs. DIVISIONAL MANAGER
|
October 3, 2006 |
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EMPIRE BUILDERS Vs. FRANCIS REGINALD DSOUZA
|
March 7, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHAN LAL
|
April 27, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION MEDICAL HOSPITAL Vs. SRI SIDDARAMAIAH
|
March 27, 2006 |
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ENGINEERING FABRICATORS AND ENTERPRISES Vs. HONGKONG AND SHANGHAI BANKING CORPORATION
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March 2, 2006 |
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ENTERTAINMENT PARADISE E P Vs. BHAVNISH KUMAWAT
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July 19, 2006 |
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ESCORTS LTD Vs. SHIVAJI TUKARAM PATIL
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December 7, 2006 |
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ESS DEE CARPET ENTERPRISES Vs. STATE BANK OF INDIA
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July 25, 2006 |
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ESTATE OFFICER HUDA Vs. NIRMAL CHAUDHARY
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July 5, 2006 |
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EXECUTIVE ENGINEER Vs. JOSHRAM VISHWAKARMA
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September 7, 2006 |
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FARANGI LAL MUTNEJA Vs. GURU HARKRISHAN SAHIB EYE HOSPITAL SOHANA
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August 18, 2006 |
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FIIT JEE LIMITED Vs. MINATHI RATH
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October 4, 2006 |
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FIRST FLIGHT COURIERS LTD Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
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June 2, 2006 |
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G P GUPTACOMPLAINANT Vs. MEHROTRA PATHOLOGY
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February 28, 2006 |
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G S T MOTORS Vs. R ELANCHEZHIAN
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March 2, 2006 |
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G SHANKAR Vs. ADDITIONAL GENERAL MANAGER DIRECTOR/PUBLIC GRIEVANCES/SOUTHERN RAILWAY
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September 28, 2006 |
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G SUKUMAR Vs. BODIGA DASHARATHA
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December 29, 2006 |
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G VENKATESAN Vs. POST MASTER HEAD POST OFFICE CHENGALPATTU
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March 1, 2006 |
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GANESH RAM CHANDRAKAR Vs. ORIENTAL INSURANCE CO LTD
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February 14, 2006 |
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GANESH SALIAN Vs. PEPSI FOODS PVT LTD
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September 22, 2006 |
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GARRY RANA Vs. DIRECTOR DTDC HOUSE
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April 25, 2006 |
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GAYATRI DEVI Vs. JAGDISH BANDANI
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October 17, 2006 |
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GEEKAY AGROPACK P LTD Vs. STATE BANK OF MYSORE
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March 7, 2006 |
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GEETA CHAUDHRY Vs. ROSHNI DEVI
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December 6, 2006 |
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GEETANJLI CONSTRUCTION Vs. PRATIBHA DWIVEDY
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December 11, 2006 |
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GEETHA Vs. WOCKHARDT HOSPITAL AND HEART INSTITUTE
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March 10, 2006 |
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GEETU SAPRA Vs. B L KAPOOR MEMORIAL HOSPITAL
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May 22, 2006 |
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GENERAL MANAGER M S AND P SMELTER DIVISION Vs. ASHOK KUMAR NANDA
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October 31, 2006 |
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GIRIRAJ PRASAD KHANDELWAL Vs. UNITED INDIA INSURANCE CO LTD
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June 1, 2006 |
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GIRISH N SHAH Vs. KLM ROYAL DUTCH AIR LINES
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May 5, 2006 |
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GIRISH SEHGAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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June 5, 2006 |
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GIRJA NAND Vs. H P STATE CO-OPERATIVE MARKETING AND
CONSUMERS FEDERATION LTD
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May 29, 2006 |
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GOEL S PAL Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
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March 7, 2006 |
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GOKULANAND SAHAY Vs. CHIEF GENERAL MANAGER
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March 30, 2006 |
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GOLDEN TRUST FINANCIAL SERVICES Vs. MADHURI SINGH
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February 8, 2006 |
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GOURI SHANKAR PADHI Vs. STATE OF ORISSA
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November 6, 2006 |
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GOVERNMENT OF U T ELECTRICITY DEPARTMENT Vs. RAM LUBHAI
|
January 9, 2006 |
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GOVIND D SORATHIYA Vs. NEW INDIA ASSURANCE CO LTD
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July 26, 2006 |
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GREEN TRANSPORT Vs. ORIENTAL INSURANCE CO.LTD.
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October 12, 2006 |
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GREENWAYS Vs. JAI PRAKASH
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March 9, 2006 |
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GULF AIR COMPANY Vs. SANTOSH
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March 2, 2006 |
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GULNAZ SHARIFKHAN MALIK Vs. PRAKASHVIR PARIKH
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November 30, 2006 |
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GUNVINDER KAUR BHATIA Vs. AMITY BUSINESS SCHOOL
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September 12, 2006 |
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GUPTA SERVICE STATION Vs. SUBHASH AGGARWAL
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March 14, 2006 |
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GUPTA TEXTILE MILLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 14, 2006 |
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GUPTA TRANSPORT CORPORATION Vs. NEW INDIA ASSURANCE CO LTD
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May 26, 2006 |
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GUR CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. B R TANDON
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March 9, 2006 |
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GURCHARAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 24, 2006 |
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GURDEI DEVI Vs. NATIONAL INSURANCE COMPANY LTD
|
May 18, 2006 |
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GURJIT CHOWDHURY Vs. APOLLO HOSPITAL
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November 14, 2006 |
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GURMUKH SINGH Vs. RAJIV GUPTA
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August 7, 2006 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. P L GIRDHAR
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January 31, 2006 |
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GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. ASHOK KUMAR JAIN
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March 2, 2006 |
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H ABDUL KHAYUM Vs. H V SHIVARAM
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August 11, 2006 |
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H C MALHOTRA Vs. ANSAL BUILDWELL LTD
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March 23, 2006 |
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HARI KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
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August 28, 2006 |
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HARI RAM Vs. ORIENTAL INSURANCE CO LTD
|
December 8, 2006 |
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HARI SHANKER RATHORE Vs. ESI HOSPITAL
|
November 13, 2006 |
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HARJIT SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 13, 2006 |
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HARPREET HANDLOOM INDUSTRIES Vs. NAGPUR GOLDEN TRANSPORT CO
|
October 17, 2006 |
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HARUN Vs. JATHAR NURSING HOME
|
May 27, 2006 |
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HARYANA HOUSING BOARD Vs. RAJ MAL
|
August 23, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ASHOK BHATIA AND RAVI MADAN
|
August 7, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BHU PRAKASH VERMA
|
October 5, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. BHARGAVA APARELS PVT LTD
|
July 4, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJIT KUMAR NANDA
|
July 3, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAUR SINGH
|
April 7, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ARJUN DASS POPLI
|
April 25, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ARUN KUMAR
|
March 1, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KARAMVIR SINGH
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November 13, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHARAN SINGH SHARMA
|
December 11, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MOHAN LAL KALRA
|
August 28, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR
|
May 8, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KANTA
|
April 19, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. V K SOIN
|
August 11, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JANAK DULARI
|
September 7, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANUJ MITTAL
|
June 19, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH CHANDER GUJRAL
|
July 19, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VANDANA GOEL
|
October 25, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR GUPTA
|
May 9, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY GURGAON Vs. PANKAJ TOMAR
|
August 7, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY HUDA Vs. VINOD KUMAR SRIHAN AND VIVEK KUMAR SRIHAN
|
November 30, 2006 |
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HCL OFFICE AUTOMATION LTD Vs. SUREMAN PRASAD
|
December 7, 2006 |
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HDFC BANK LTD Vs. KISHORE R WORAH
|
April 3, 2006 |
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HDFC CHUBB GENERAL INSURANCE CO. Vs. ILA GUPTA AND OTHERS
|
December 14, 2006 |
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HEAD MARKETING AND COMMUNICATION NOKIA Vs. ANKUSH KAPOOR
|
September 6, 2006 |
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HEAD POST MASTER Vs. RAJESH JAIN
|
January 18, 2006 |
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HEERAMANI TIWARICOMPLAINANT Vs. SHASHI SHANKAR SHARMA
|
September 28, 2006 |
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HEMA MENANI Vs. MAHESH SHAH
|
May 4, 2006 |
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HEMANT KUMAR CHOKANI Vs. BANK OF AMERICA
|
August 28, 2006 |
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HEMLATA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 18, 2006 |
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HINDUSTAN ELECTRONICS Vs. KUNALKANTI SAHA
|
June 13, 2006 |
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HINDUSTAN FINANCIAL MANAGEMENT LTD Vs. USHA ACHAR
|
March 1, 2006 |
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HINDUSTAN MOTORS LTD Vs. P VASUDEVA
|
July 3, 2006 |
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HIRA CONSTRUCTION Vs. ASHOK BALKRISHNA JAITPAL
|
December 27, 2006 |
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HONG KONG AND SHANGHAI BANKING CORPORATION LTD Vs. T SHANKAR
|
February 28, 2006 |
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HOTEL NYAY MANDIR Vs. ISHWARLAL JINABHAI DESAI
|
January 9, 2006 |
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HOUSING BOARD HARYANA Vs. ANGREJ SINGH
|
February 21, 2006 |
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HOWRAH ENCLAVE PVT LTD Vs. DURGA VENUE
|
June 2, 2006 |
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HRUSHIKESH SWAIN Vs. ORISSA STATE HOUSING BOARD
|
March 17, 2006 |
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HUDA Vs. S K WASON
|
April 19, 2006 |
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HULLAS JAIN Vs. ATUL VYAS
|
January 31, 2006 |
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HVPN Vs. PARKASH FLOUR MILLS
|
August 8, 2006 |
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HVPN Vs. RAM PAL ALIAS RAM PHAL
|
August 22, 2006 |
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HVPN Vs. BASTI RAM
|
October 4, 2006 |
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ICICI BANK LIMITED Vs. B P GAYATHRI
|
June 8, 2006 |
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ICICI BANK LTD Vs. SAVITRI PISIPATI
|
July 27, 2006 |
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INDIAN AIRLINES Vs. B D SHARMA
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March 9, 2006 |
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INDIAN AIRLINES Vs. RENU GUPTA
|
February 1, 2006 |
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INDIAN AIRLINES LTD Vs. V S SINGH
|
May 26, 2006 |
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INDIAN BANK Vs. OM PRAKASH
|
March 27, 2006 |
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INDIAN OVERSEAS BANK Vs. A KANNAN
|
March 3, 2006 |
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INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. INDRAJEET DEVNATH
|
March 1, 2006 |
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INDUMATI Vs. SHYAMALA A MASURKAR
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June 22, 2006 |
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INDUSIND BANK LTD Vs. SURENDRA KUMAR JAIN
|
May 18, 2006 |
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ING VYSYA BANK LTD Vs. Y G SREERAM SETTY
|
January 31, 2006 |
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INSTALMENT SUPPLY LTD Vs. KANGRA EX-SERVICEMAN TRANSPORT CO & ANR
|
October 5, 2006 |
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ISHWAR SINGH MALHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 15, 2006 |
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J M UPPAL Vs. CHANDIGARH ADMINISTRATION
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September 26, 2006 |
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J P SWAMI Vs. KRISHAN SONI
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March 10, 2006 |
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JAGANNATH BHAGAT Vs. BANK OF INDIA
|
October 11, 2006 |
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JAGDEEP KUMARCOMPLAINANT Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 21, 2006 |
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JAGDISH CHANDRA Vs. ANSAL HOUSING AND CONSTRUCTION LTD
|
November 3, 2006 |
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JAGRUT NAGRIK Vs. JALARAM HOSPITAL
|
April 28, 2006 |
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JAGRUT NAGRIK Vs. DY ENGINEER GUJARAT ELECTRICITY BOARD
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February 27, 2006 |
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JAI SHANKAR PRASAD Vs. BHUPINDER SINGH
|
August 14, 2006 |
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JAI SHREE AGRO INDUSTRIES LTD Vs. PANIPAT ROADLINES REGD
|
February 13, 2006 |
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JAICHAND DEWANGAN Vs. LIFE INSURANCE CORPORATION
|
November 10, 2006 |
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JAIGIRI GOSWAMINT Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 29, 2006 |
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JAIPRAKASH MENON Vs. LOK HOUSING AND CONSTRUCTION LTD
|
December 15, 2006 |
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JANHAVI BHALCHANDRA GANU Vs. SANJAY MANOHAR GADGIL
|
May 9, 2006 |
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JASHOMATINANDAN DAS Vs. STATE BANK OF INDIA
|
November 16, 2006 |
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JASON LINKS INDIA PVT LTD Vs. STATE BANK OF INDIA
|
March 27, 2006 |
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JASWANT RAI THAPER Vs. IMPROVEMENT TRUST LUDHIANA
|
May 31, 2006 |
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JAYAKUMAR JEYARAJ Vs. PROFESSIONAL COURIER
|
July 14, 2006 |
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JAYANT KUMAR SAHU Vs. PRASANNA KUMAR PATEL
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January 27, 2006 |
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JEEVAN ASHA Vs. PUNJAB UNIVERSITY
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October 16, 2006 |
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JERRY K THOMASCOMPLAINANT Vs. THOMAS CHANDY
|
January 12, 2006 |
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JIGNISHABEN SHITALKUMAR PATEL Vs. IDBI BANK LTD
|
February 28, 2006 |
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JITENDER KUMAR SINGH Vs. INDRAPRASTHA APOLLO HOSPITAL
|
August 2, 2006 |
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JOSE ALEIXO PROENCA Vs. SUPREME CONSTRUCTIONSOPPOSITE PARTY
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September 26, 2006 |
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JOSEPHINE JOHN Vs. AVIATION EXPRESS P LTD
|
May 18, 2006 |
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JUDHYA DEVI Vs. GENERAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED
|
October 10, 2006 |
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JUGAL KISHORE CHOUKESE Vs. ORIENTAL INSURANCE CO LTD
|
March 21, 2006 |
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JUNIOR TELECOM OFFICER GINGEE Vs. A THANIKACHALAM
|
January 3, 2006 |
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JVVNL KOTA Vs. ABDUL SALAM
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November 9, 2006 |
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JVVNL, KOTA Vs. ABDUL SALAM
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October 9, 2006 |
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JYOTHI AGENCIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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June 21, 2006 |
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JYOTHI SHETTY Vs. NEW INDIA ASSURANCE CO LTD
|
August 9, 2006 |
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JYOTSNA GUPTA Vs. UNITED INDIA INSURANCE COMPANY LTD
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July 17, 2006 |
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K D SHARMA Vs. EVERGREEN TRAVELS
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August 4, 2006 |
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K E B EMPLOYEES CO-OPERATIVE SOCIETY LIMITED Vs. V MUNIVENKATAPPA
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January 18, 2006 |
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K GNANA SAMBANDAN Vs. MADURAI KAMARAJAR UNIVERSITY
|
March 3, 2006 |
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K K G ENTERPRISES Vs. BANK OF BARODA
|
May 12, 2006 |
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K NAGARAJAIH Vs. INDIAN AIRLINES
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January 24, 2006 |
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K R SHYAM SUNDAR Vs. INDIAN AIRLINES
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April 5, 2006 |
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K RAJA Vs. S R STEPHEN
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February 24, 2006 |
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K RAMA DEVI Vs. SARDAR BEGUM
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December 13, 2006 |
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K RAVINDRA NATH Vs. VITTA VEERA SURYA PRAKASAM
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August 17, 2006 |
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K S K MOHAMMED Vs. MOHANAN NAIR
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January 12, 2006 |
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K S SRIDHAR Vs. RAJKUMAR
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November 16, 2006 |
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K SATHYANARAYANA RAO Vs. JAI CHAND BAID
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April 3, 2006 |
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K SRINIVASA MURTHY Vs. VENKATARAMANI AUDITOR
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January 13, 2006 |
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K UPENDRA Vs. REGIONAL PROVIDENT FUND ORGANISATION
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December 11, 2006 |
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KALU RAM Vs. KANA RAM COMPOUNDER
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January 12, 2006 |
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KALYAN SINGH Vs. LILAVATI BAI
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March 22, 2006 |
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KALYANPUR CEMENTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 24, 2006 |
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KAMAL KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 12, 2006 |
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KAMAL TRADING COMPANY Vs. KOLHAPUR ZILA SHETKARI VINKARI SAHKARI
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July 5, 2006 |
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KAMLA ARORA Vs. ORIENTAL INSURANCE CO LTD
|
April 5, 2006 |
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KAMLA BAI JAIN Vs. ORIENTAL INSURANCE CO LTD
|
May 19, 2006 |
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KAMLESH CHADHA Vs. BSES YAMUNA POWER LIMITED
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October 17, 2006 |
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KANHIYA LAL RADHEY SHAM Vs. URMILA RANI
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March 6, 2006 |
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KANTA MOHANLAL KOTECHA Vs. BRANCH MANAGER
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November 6, 2006 |
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KANTI LAL RATHORE Vs. NATIONAL INSURANCE COMPANY LTD
|
January 19, 2006 |
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KANWAL COLD STORE Vs. VIJAY KUMAR
|
March 31, 2006 |
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KARAM VEER SINGH Vs. GARG NURSING HOME
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September 21, 2006 |
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KARNATAKA CONSUMER FORUM Vs. MYSORE MUNICIPAL CORPORATION
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March 14, 2006 |
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KARNATAKA POWER TRANSMISSION CORP. LTD. Vs. MANI THOMAS
|
March 9, 2006 |
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KARTIKESWAR PARIDA Vs. SAGAR MOTOR P LTD
|
August 8, 2006 |
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KARUNA HOSPITAL Vs. KOCHURANI JOSE
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November 8, 2006 |
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KASHIPRASAD COTTON PVT LTD Vs. KAMLADEVI KANHIYALAL SHRAWGI
|
July 3, 2006 |
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KASHMIRI LAL GOYAL Vs. INDIAN OVERSEAS BANK
|
October 11, 2006 |
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KATNI BOMBAY ROAD CARRIER Vs. ANIL INDUSTRIES
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October 12, 2006 |
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KEY FLOPPY A PARTNERSHIP FIRM Vs. NEW INDIA ASSURANCE CO
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May 22, 2006 |
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KHAMGAON TALUKA BAGAYATDAR SHETKARI AND FALE FRUITS VIKRI SAHAKARI SANSTHA KHAMGAON Vs. BABU KUTTI DANIEL
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February 2, 2006 |
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KHAZANI DEVI Vs. ARUN THERAJA
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November 28, 2006 |
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KINETIC ENGINEERING LTD Vs. RAHUL RAY
|
August 17, 2006 |
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KINETIC ENGINEERING LTD Vs. RENU MAHENDIRATA
|
February 21, 2006 |
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KIRPAL SINGH GILL Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 20, 2006 |
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KISSAN BEEJ BHANDAR Vs. JASWINDER SINGH
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June 15, 2006 |
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KRISHAN GANDOTRA Vs. UNION OF INDIA MINISTRY OF RAILWAYS
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February 13, 2006 |
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KRISHNA AUTOMOBILES Vs. OM PARKASH NAGPAL
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July 3, 2006 |
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KRISHNA COLD STORAGE P LTD Vs. GENERAL MANAGER TECHNICAL NEW INDIA ASSURANCE CO
|
May 17, 2006 |
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KRISHNA MURARI SINHA Vs. MD BASHEER ALAM
|
June 26, 2006 |
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KRISHNA WOOLLEN MILLS PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 10, 2006 |
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KULDEEP KAUR GULATI AND Vs. ALLAHABAD BANK
|
March 8, 2006 |
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KUMARI JAYASHREECOMPLAINANT Vs. KIMS HOSPITAL AND RESEARCH CENTRE
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January 30, 2006 |
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KUMARI SHIVANI SINGH Vs. ASHWINI GOKHALE
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November 30, 2006 |
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KUNAL SAHA Vs. SUKUMAR MUKHERJEE
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June 1, 2006 |
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KUNDAN RICE MILLS LTD Vs. NATIONAL INSURANCE CO LTD
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November 3, 2006 |
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KURIEN ABRAHAM Vs. OMANA JACOB
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October 17, 2006 |
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L I C OF INDIA Vs. PHULMANI
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September 28, 2006 |
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L I C OF INDIA Vs. V MAHALAKSHMI
|
August 4, 2006 |
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L S BEDI Vs. DELHI DEVELOPMENT AUTHORITY
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March 7, 2006 |
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LAL CHAND Vs. M S MAKKAR
|
January 23, 2006 |
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LALCHAND AGARWAL Vs. EXECUTIVE ENGINEER CITY DIVISION WEST M P E B
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February 28, 2006 |
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LALITA SHIVAJI JAGTA Vs. BANK OF INDIA
|
May 12, 2006 |
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LAXMAN BABURAO GADDAM Vs. SHAIKH ADIL
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January 24, 2006 |
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LAXMAN PRASAD PANDEY Vs. LIC OF INDIA
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August 30, 2006 |
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LAXMAN THAMAPPA KOTGIRI Vs. UNION OF INDIA
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November 18, 2006 |
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LAXMI AUTOMOBILES Vs. CHITTANOORI ESHWAR
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May 9, 2006 |
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LEELA JINDAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 11, 2006 |
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LIC OF INDIA Vs. KABITA DHAR
|
October 31, 2006 |
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LIC OF INDIA Vs. SARITA PRADHAN
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September 19, 2006 |
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LIC OF INDIA Vs. K PURUSHOTHAMA
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August 17, 2006 |
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LIC OF INDIA Vs. SURESH CHAND SINGHAL
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July 10, 2006 |
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LIC OF INDIA Vs. KAMALA VENUGOPAL
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May 29, 2006 |
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LIC OF INDIA Vs. TEJALBEN KANANBHAI PATEL
|
June 26, 2006 |
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LIC OF INDIA Vs. KANCHANBALA BADU
|
March 14, 2006 |
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LIC OF INDIA Vs. TEJALBEN KANANBHAI PATEL
|
December 19, 2006 |
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LIC OF INDIA Vs. KAMALA ALIAS SHAKUNTALABAI
|
February 2, 2006 |
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LIC OF INDIA Vs. R NAGARAJAPPA
|
February 22, 2006 |
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LIC OF INDIA Vs. KANTA RANI
|
February 13, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHANKAR LAL
|
February 7, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAMSWAROOP MEENA
|
February 7, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHAN CHANDER SHARMA
|
January 23, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PADMAVATHI
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January 12, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KHARANAND MISHRA
|
January 18, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ROSHNI DEVI
|
January 17, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S RAJALAKSHMI
|
February 24, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BALWINDER KAUR
|
February 20, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAJBAI
|
February 17, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. LACHMAN RAM
|
February 7, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. JAYAMLIKA
|
February 13, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA GARG
|
March 9, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. EKNATH ANANT KELKAR
|
March 16, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. POONAM SHARMA
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May 25, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KANTA RANI
|
May 22, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MASTER AGNEYA KRISHNA TRIPATHI
|
July 28, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ BALA
|
July 21, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. INDIRA DEVI AGRAWAL
|
November 15, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHASHANA RANEE BHOLA
|
December 1, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA SINGH
|
November 13, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAM SINGH TANWAR
|
November 28, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SOHAN LAL SEN
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March 20, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NISHAR KHAN
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March 8, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. VEENA PURI
|
April 17, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SATYA DEVI
|
June 7, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GERI DEVI
|
June 8, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GOPINATH PRADHANI
|
June 13, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GURBAZ SINGH
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July 11, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ANAND KUMAR
|
July 20, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KASTURI DEVI
|
July 21, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KAUSHILYA
|
July 21, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHILAN KAUR ALIAS SHILAN DEVI
|
July 24, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BHOOMIKABEN
|
July 25, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MEMO KHATOON
|
August 10, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. AVDESH CHANDRA UPADHYAYA
|
September 11, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KEWAL KRISHAN KAMPANI
|
September 19, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ASHOK MANOCHA
|
September 18, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. VINITA KUMARI
|
October 4, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANGALA RUDRAPPA MENSHI
|
October 31, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHA JAIN
|
October 31, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. JAI PARKASH
|
November 7, 2006 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. ANIL KASHYAP
|
October 6, 2006 |
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LIFE TIME HOLIDAYS PVT LTD Vs. NARINDER JAIN
|
June 2, 2006 |
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LISI Vs. ARUMAIRAJ DEVADAS
|
January 17, 2006 |
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LORD BUILDERS PVT LTD Vs. DELHI VIDYUT BOARD
|
October 10, 2006 |
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LOYAL MARINES Vs. NATIONAL INSURANCE CO LTD
|
September 13, 2006 |
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LUCKNOW DEVELOPMENT AUTHORITYA Vs. AKHTAR RIZWAN
|
April 5, 2006 |
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M A GANESH RAOCOMPLAINA Vs. T M A PAI ROTARY HOSPITAL
|
January 2, 2006 |
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M CHINNAIYAN Vs. SRI GOKULAM HOSPITAL
|
September 25, 2006 |
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M G SHARMA Vs. INCHARGE EPFO
|
May 22, 2006 |
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M GOPALKRISHNAN Vs. COONOOR CONSUMER PROTECTION COUNCIL
|
March 30, 2006 |
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M J SIMONREVISION Vs. P R NAIR
|
January 7, 2006 |
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M JAYAKARACOMPLAINA Vs. NATIONAL INSURANCE CO LTD
|
November 16, 2006 |
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M M BAGATI Vs. NIHAL SINGH
|
March 17, 2006 |
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M M SUD Vs. P MUNIRAJU
|
February 2, 2006 |
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M M VISA AID CONSULTANCY PVT LTD Vs. SAM K GEORGE
|
December 15, 2006 |
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M N DASTUR Vs. PURSHOTTAM DAS JALAN
|
January 23, 2006 |
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M P HOUSING BOARD Vs. VISHAMBHARNATH MALIK
|
March 1, 2006 |
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M P STATE ELECTRICITY BOARD Vs. CHANDRA JAISWAL
|
April 17, 2006 |
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M R SHANTHAPPA Vs. NAVEENCHANDRA RAJ
|
January 2, 2006 |
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M S E B EXECUTIVE ENGINEER Vs. SHANKARLAL LILADHAR BHUTADA
|
August 16, 2006 |
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M V SRINIVASA RAO Vs. BESCOM
|
July 12, 2006 |
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MADAN MOHAN GOEL Vs. RAJINDRA JAINA GROUP OF COMPANIES
|
August 22, 2006 |
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MADEMOISELLE BOUTIQUE Vs. AMERICAN EXPRESS BANK LTD
|
September 14, 2006 |
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MADHAVAN MALANKAD Vs. UNIVERSITY MEDICAL CENTRE
|
January 27, 2006 |
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MADHU SUDANCOMPLAINA Vs. SURESH GUPTA
|
March 20, 2006 |
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MADHUR COURIER SERVICE Vs. MANOJ GUPTA AND CO
|
May 5, 2006 |
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MADHURI AHERWAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
January 12, 2006 |
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MADHURI GOVILKAR Vs. HINDUSTAN PETROLEUM CORPORATION
|
October 3, 2006 |
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MADHURIMA KUMARCOMPLAINA Vs. ANSAL HOUSING AND CONSTRUCTION LTD
|
November 3, 2006 |
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MADHVI SHARMA Vs. NEW INDIA ASSURANCE CO
|
January 27, 2006 |
|
MAGMA LEASING LTD Vs. BHARAT SINGH
|
December 8, 2006 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. A C AGGARWAL
|
December 5, 2006 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. P P MUKHERJEE
|
March 14, 2006 |
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MAHANTAYYA Vs. MAHALAKSHMI TRACTOR & ORS.
|
January 19, 2006 |
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MAHARASHTRA HYBRID SEEDS CO LTD Vs. GOWRI PEDDANNA
|
November 10, 2006 |
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MAHARASHTRA MATHADI AND UNPROTECTED LABOUR BOARDN Vs. TATA IRON AND STEEL COMPANY
|
November 16, 2006 |
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MAHARASHTRA STATE SEEDS CORPN LTD Vs. NARENDRA MOTIRAMJI BURADE
|
April 24, 2006 |
|
MAHARISHI HOUSING DEVELOPMENT
FINANCE CORPORATION LIMITED Vs. KARNAIL SINGH
|
January 18, 2006 |
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MAHATMA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. SABARI PRIYA
|
March 15, 2006 |
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MAHENDER SINGH SIWACH Vs. PUNJAB AND SIND BANK
|
October 3, 2006 |
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MAHENDRA GUPTA Vs. BRAJESH PAL SINGH
|
March 16, 2006 |
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MAHESH CHANDRA SHARMA Vs. MODERN SYNTEX INDIA LTD
|
September 26, 2006 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. MOHANLAL MARKANDEY
|
April 10, 2006 |
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MAJOR GENERAL V K SINGH Vs. USHAK KAAL ADVERTISING PVT LTD
|
September 12, 2006 |
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MAJOR SARJIT SINGH JOHAL RETD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LIMITED
|
March 13, 2006 |
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MANAGING DIRECTOR KARNATAKA SC/ST DEVELOPMENT LTD Vs. CHANNABASAPPA
|
January 30, 2006 |
|
MANDAKINI DAS Vs. ORISSA STATE HOUSING BOARD
|
August 18, 2006 |
|
MANDEEP SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
May 22, 2006 |
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MANIPAL FINANCE CORPORATION LTD Vs. KARAN SINGH POONAIAH
|
July 28, 2006 |
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MANIPAL SOWBHAGYA NIDHI LTD Vs. ALL GOA MANIPAL FINANCE GROUP OF COMPANIES
CREDITORS ASSOCIATION
|
May 9, 2006 |
|
MANJERI HEAD POST OFFICE Vs. JAMMA JACOB
|
January 9, 2006 |
|
MANJIT KAUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 3, 2006 |
|
MANJUNATHA TILE FACTORY Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 12, 2006 |
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MANOHAR LAL SHARMA Vs. URBAN IMPROVEMENT COMPANY P LTD
|
August 11, 2006 |
|
MANOJ KUMAR MALTO Vs. D S INDUSTRIES RANCHI
|
February 7, 2006 |
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MARLENE MISRACOMPLAINA Vs. G SRIDHAR REDDY
|
January 13, 2006 |
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MARUTI UDYOG LTD Vs. A D AND SONS
|
February 2, 2006 |
|
MARUTI UDYOG LTD. Vs. VIRENDER SHARMA
|
October 19, 2006 |
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MARVEL DRUGS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 27, 2006 |
|
MARY JECINTHAL Vs. MALAR LOUIS
|
November 18, 2006 |
|
MAYA APPLIANCES PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
November 6, 2006 |
|
MAYA RAMKHYANI Vs. KRISHNA HOMES BUILDERS AND DEVELOPERS
|
November 29, 2006 |
|
MINABEN NATVERLAL DARJI KAPADIYA Vs. BHARGAVI M GUPTA
|
November 30, 2006 |
|
MITHLESH KUMAWAT Vs. NATIONAL INSURANCE CO LTD
|
January 27, 2006 |
|
MODERN AUTOMOBILES Vs. NEELAM CHAND
|
November 3, 2006 |
|
MOHAMAD IBRAHIM SHEKH MUNEER Vs. PULGAON COTTON MILL LTD
|
February 2, 2006 |
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MOHAMMAD ABRARCOMPLAINANT Vs. ASHOK DESAI
|
January 19, 2006 |
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MOHAMMED AYUBCOMPLAINA Vs. CITY BANK CARE CENTRE
|
January 23, 2006 |
|
MOHAMMED IBRAHIM SHAIKH MUNIR Vs. EMPLOYEES STATE INSURANCE CORPN
|
March 9, 2006 |
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MOHAN LAXMAN MAVINAKATTI Vs. ANIL E KAGAL
|
July 6, 2006 |
|
MOHD AYUB Vs. CENTRAL BANK OF INDIA
|
February 28, 2006 |
|
MOHD NASIM AHMAD Vs. NEW INDIA ASSURANCE CO LTD
|
March 29, 2006 |
|
MONTO MOTORS LIMITED Vs. SRI SAI MOTORS
|
October 26, 2006 |
|
MRF LIMITED Vs. PARTAP SINGH
|
December 5, 2006 |
|
MRIDULA BEOHAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 8, 2006 |
|
MUDDEERSWARA MINNING INDUSTRIES CO Vs. NATIONAL INSURANCE CO LTD
|
April 24, 2006 |
|
MUKESH JAIN Vs. LEELARAM
|
February 13, 2006 |
|
MUKESH KUMAR TAYAL Vs. TELECOM
|
February 25, 2006 |
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MUKESH PREMCHAND GURNANI Vs. PRADEEP PATIL
|
February 27, 2006 |
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MUNICIPAL CORPORATION CHANDIGARH Vs. SUSHIL KUMAR MAHAJAN
|
May 12, 2006 |
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MUNICIPAL CORPORATION, CHANDIGARH Vs. DAVINDER SINGH
|
May 16, 2006 |
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MUNNI DEVI Vs. R P TONDON
|
September 6, 2006 |
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MUNSHI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
July 4, 2006 |
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MYSORE DASARA EXHIBITION AUTHORITY Vs. S B MANIKYA RAJU
|
February 13, 2006 |
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N A ANANDA KUMAR Vs. RAMA MANI NURSING AND MATERNITY HOME
|
August 10, 2006 |
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N B MOULICK Vs. MONIRUDDIN ANSARI
|
April 4, 2006 |
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N NARAYANAN Vs. GOVERNMENT SERVANTS CO-OP THRIFT AND CREDIT SOCIETY LTD
|
February 28, 2006 |
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N RAVINDRANATH KAMATH Vs. SPICE COMMUNICATIONS LTD
|
February 10, 2006 |
|
N THIMMAIAH Vs. UDAYA NURSING HOME
|
October 13, 2006 |
|
NABHA S BORKAR AND SURENDRA B BORKAR PARTNERS OF NABHA INDUSTRIES Vs. STATE BANK OF INDIA MAIN BRANCH KHANPUR ROAD
|
March 13, 2006 |
|
NABHAN FARHAN SAH Vs. LATHA SHARMA
|
July 20, 2006 |
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NAGAR PALIK NIGAM BHILAI Vs. NIRMALA KUMARI SINGHAL
|
February 14, 2006 |
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NAGAR PALIKA MANDAL RAJSAMAND RAJASTHAN Vs. JAMBU KUMAR
|
March 2, 2006 |
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NAGAR PALIKA MANDAL RAJSAMAND, RAJASTHAN Vs. KRISHAN LAL
|
March 2, 2006 |
|
NAGAR PANCHAYAT Vs. SHAMBHU KUMAR
|
October 11, 2006 |
|
NAMDEO RAMACHANDRA KADU PATIL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
September 1, 2006 |
|
NARAYAN BEHERA Vs. NEW INDIA ASSURANCE CO LTD
|
December 26, 2006 |
|
NARENDRA K SODHI Vs. MOHAN B SAWANT
|
December 18, 2006 |
|
NARENDRA KHARE Vs. NITIN GUPTA
|
March 1, 2006 |
|
NARESH KRIPLANI Vs. GEORGE ABRAHAM AND ORS.
|
June 1, 2006 |
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NATIONAL GARAGE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 8, 2006 |
|
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. PRIYANKA
|
March 1, 2006 |
|
NATIONAL INSURANCE CO AND LTD Vs. PYARESAHEB S SHAIKH
|
May 31, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. GURBAKSH LAL JOGINDER PAL
|
July 3, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. S BHAN GUPTA AND SONS
|
May 17, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SURINDER MOHAN KAIRAM
|
March 13, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. YODEVA SYNTHETIC PRIVATE LTD
|
March 21, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. BIMAL KUMAR AGARWAL
|
March 28, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SANTOSH KUMAR
|
September 5, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. RAJBALA
|
July 17, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SUSHIL KUMAR JAIN
|
October 10, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SURESH BABU
|
November 3, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. VINAY NARAIN CALLA
|
November 2, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. MOHINDER SINGH
|
September 26, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SWINDER SINGH
|
September 27, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. GURBACHAN SINGH
|
October 4, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. VINEET AGGARWAL
|
September 14, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. MUKESH BHARGAVA
|
March 17, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. RAJESH GUPTA
|
March 9, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. MITHIJAM VANASPATI LTD
|
February 16, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. PUSHPA DEVI
|
January 31, 2006 |
|
NATIONAL INSURANCE CO.LTD. Vs. UMMED KHAN
|
October 10, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. LAJWANTI
|
January 18, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. BHAWANI CHAND
|
November 23, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. SURINDER KUMAR
|
September 20, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJINDER ALIAS NARINDER KUMAR
|
August 8, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AVTAR SINGH
|
July 10, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUNDRI DEVI
|
January 3, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DHARMARAJ
|
February 21, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KARAM SINGH
|
August 1, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUKHDEV SINGH GILL
|
April 21, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HARDYAL ROHTA
|
March 6, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MANGALAGOWRI CASHEW INDUSTRIES
|
March 6, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NARESH KUMAR
|
May 15, 2006 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PROMILA DEVI
|
November 14, 2006 |
|
NATIONAL SAVINGS Vs. PREM AGGARWAL
|
December 18, 2006 |
|
NATIVE DRUGS AND PHARMACEUTICALS Vs. BHARAT MOTOR TRANSPORT CO PVT LTD
|
May 8, 2006 |
|
NAVARATN S JAIN Vs. JET AIRWAYS INDIA LTD
|
March 24, 2006 |
|
NAVEEN KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 3, 2006 |
|
NAVYA S Vs. MANIPAL NORTHSIDE HOSPITAL
|
January 31, 2006 |
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NEELKANTHA JUTE DEALERS Vs. CENTRAL BANK OF INDIA
|
October 31, 2006 |
|
NEGI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
May 24, 2006 |
|
NEHRU HOSPITAL Vs. BHIWANI DUTT
|
December 13, 2006 |
|
NEW INDIA ASSURANCE CO Vs. MAHANT PAL DASS JI
|
July 21, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALBIR KRISHAN SHARMA
|
July 28, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMRISH KUMAR
|
August 31, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. CENTIMENTS GARMENTS
|
September 12, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARA DEVI SHARMA
|
September 11, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHEW PRASAD TANTI
|
September 8, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. KULBALA DAS
|
November 7, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANGAT SINGH CHAUHAN
|
November 9, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHUKLA AUTO SERVICE
|
September 20, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHIV KUMAR
|
September 18, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. PAWAN SHARMA
|
October 4, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. NARBADA DEVI
|
October 9, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. KARAM CHAND
|
May 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. JHANKAR SINGH
|
May 19, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SALEH SIAMWALA
|
May 12, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAHESH CHAND GHIYA
|
June 16, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHD NASIM
|
March 29, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. VASANT RAO
|
April 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. MURTI ENTERPRISES
|
March 8, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. ARJUNI DAS
|
November 28, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASMA KHATOON
|
November 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMAL NAYAN
|
January 27, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHREE AMBE MATA INDUSTRIES
|
January 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BASANTA KUMAR MUKHERJEE
|
February 21, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. PAWAN KUMAR AND CO
|
February 2, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. DILIP SHARMA
|
February 13, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. OM KHOSLA
|
March 6, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARISH CHANDRA BINDRA
|
February 27, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. LEELA RAMANI
|
February 20, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BRIJ LAL KHANDARIA
|
February 21, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHUHA RAM
|
April 18, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BAIDYANATH DANDAPAT
|
June 16, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BHUDI SINGH PARMAR
|
February 22, 2006 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NARAYAN PRASAD APPAPRASAD PATHAK
|
February 1, 2006 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GIAN CHAND
|
December 8, 2006 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEEPAK PANDA
|
October 18, 2006 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANNA LAL
|
April 19, 2006 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDIGARH TRAVELS
|
March 8, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. C S ANAND
|
May 18, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIMSHIBHAI ARSHIBHAI PATAT
|
January 24, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUBASH KUMAR MITTALRESPONDEN
|
January 25, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MARY JANE GOVIAS
|
September 14, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. HIMANSHU SEKHAR PANDA
|
November 23, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. LALIT MOHAN PANDA
|
December 1, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DALIP SINGH
|
December 1, 2006 |
|
NEW INDIA AUTOMOBILES Vs. NEW INDIA ASSURANCE CO LTD
|
May 30, 2006 |
|
NEW PUNJAB COLD STORAGE Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 19, 2006 |
|
NILKANTA SARKAR Vs. S N BANERJEE
|
November 7, 2006 |
|
NINA NAYAKER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 21, 2006 |
|
NIRMAL KAPOORCOMPLAINA Vs. NEHRU HOSPITAL AND POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND
RESEARCH
|
February 10, 2006 |
|
NISHANT SECURITIES Vs. SHYAM
|
March 14, 2006 |
|
NITCO ROADWAYS LIMITED Vs. UNITED INDIA INSURANCE CO LTD
|
August 8, 2006 |
|
NIVEDITA SHARMA Vs. BHARTI TELE-VENTURE AND
|
September 27, 2006 |
|
NIVEDITA SHARMA Vs. BHARTI TELE VENTURES
|
December 26, 2006 |
|
NORTHERN RAILWAYS Vs. PRAKASH CHANDRA
|
February 6, 2006 |
|
NUCHEM LTD Vs. AARTI DRUGS LTD
|
May 2, 2006 |
|
NURSERYMEN CO-OPERATIVE SOCIETY LTD Vs. KASI VISWANATH
|
January 24, 2006 |
|
OM PRAKASH Vs. ALLAHABAD BANK DALIGANJ BRANCH LUCKNOW
|
February 27, 2006 |
|
OM PRAKASH Vs. C D SHARMA
|
October 3, 2006 |
|
OM PRAKASH BAGHEL Vs. ORIENTAL INSURANCE CO LTD
|
February 28, 2006 |
|
OM PRAKASH SHARMA Vs. BHARAT SANCHAR NIGAM LIMITED
|
October 4, 2006 |
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ORIENTAL BANK OF COMMERCEN Vs. BRIJ BHUSHAN MITTAL
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March 16, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. ANURADHA SAXENA
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March 1, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. UTTAM CONSTRUCTION COMPANY
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April 26, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. B RAMAREDDY
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May 4, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. S K TRADING CO
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July 3, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. MODERN INSULATORS LTD
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September 14, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. CHANDA DEVI
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September 2, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. CAPT AJAY SINGH YADAV
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July 31, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. SHER SINGH GILL
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July 17, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. BANSI LAL
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December 11, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. SHANTI BAI
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December 11, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. ABHISHEK KUMAR SAHU
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February 7, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. N RAJKUMAR
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February 13, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. KERALA AVIATION TRAINING CENTRE
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January 31, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. BRAJENDRA SWAROOP AGARWAL
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March 7, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. P JOSEPH
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March 17, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. KAILASH PRAJAPATI
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June 23, 2006 |
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ORIENTAL INSURANCE CO. LTD. Vs. SQUADRON LEADER V.K. MITTAL
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July 19, 2006 |
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ORIENTAL INSURANCE CO.LTD. Vs. BALBIR SINGH
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October 16, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. TOURIST TAXI SERVICE
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February 20, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. UDAYANATH PADHI
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May 16, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAUPINDER KAUR
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December 11, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SARLA GARGA
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September 13, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAIN SINGH
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July 4, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAM PAL
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July 7, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RITU CHANDAN
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June 14, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KARAM CHAND
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May 29, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. LAKSHMI RAM
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May 10, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. NARAIN GUPTA
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June 2, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MOHD IKBAL
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May 4, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH SINGH
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September 26, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. NEELAM SINGH
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December 11, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. AJIJ
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December 29, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. K ANANDAM
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December 18, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PREETAMLAL
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May 4, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DAYAL SINGH
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March 21, 2006 |
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ORIENTAL INSURANCE COMPANY LTD Vs. CAPT AJAY SINGH YADAV
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February 10, 2006 |
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ORISSA STATE FINANCIAL CORPN Vs. BHAWANI SHANKAR MOHANTY
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February 13, 2006 |
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OVERSEAS EDUCATION AND IMMIGRATION SERVICES Vs. AMANDEEP SINGH
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January 12, 2006 |
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P INDIRA DEVI Vs. L I C OF INDIA
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December 8, 2006 |
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P K GHOSH Vs. PRADYUT RAKSHIT
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March 10, 2006 |
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P K TRANSPORT CORPORATION Vs. BHILWARA SYNTHETIC LTD
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July 12, 2006 |
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P KANDASAMY PILLAI Vs. SECRETARY D D 646 KULATHUR PRIMARY AGRICULTURAL CO-OP BANK
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April 10, 2006 |
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P M SYSTEMS, FINANCIAL SERVICES Vs. NARAYAN CH MITRA
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November 30, 2006 |
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P N SHETTY Vs. BHARTI CELLULAR LIMITED
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July 7, 2006 |
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P S SAWHNEY Vs. CANARA BANK
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September 1, 2006 |
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P T G MENON Vs. C V RAJAN
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March 2, 2006 |
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P U D A Vs. JASWINDER SINGH
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February 13, 2006 |
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PAHARU RAM Vs. ANIL KESHARWANI
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February 1, 2006 |
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PALA RAM Vs. AMIT CEMENT STORE
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March 14, 2006 |
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PALLAV MAZUMDAR Vs. GENERAL MANAGER TELECOM-MUNICATION
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March 1, 2006 |
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PANASONIC INDIA PVT LTD Vs. M M SHARMA
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February 2, 2006 |
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PARAM VIR RATHEE, IPS Vs. CHIEF ADMINISTRATOR, HUDA
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October 17, 2006 |
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PARAMAHAMSA FOUNDATION TRUST Vs. BHARTI MOBILE LIMITED
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December 13, 2006 |
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PARAMJIT SINGH Vs. KISAN ICE FACTORY AND COLD STORAGE
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March 17, 2006 |
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PARAMJIT SINGH GREWAL Vs. CHARANJIT SINGH CHAWLA
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October 19, 2006 |
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PARDI INDUSTRIAL ASSOCIATION Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPN
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August 28, 2006 |
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PARKASH CHAND Vs. PUNJAB STATE ELECTRICITY BOARD
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July 17, 2006 |
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PARMOD KUMAR JAIN Vs. ALLAHABAD BANK
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July 24, 2006 |
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PARVATNATH BUILDERS Vs. SHASHIKUMAR D VAIDYA
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October 20, 2006 |
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PASCO ENTERPRISES Vs. AIR FRANCE
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March 2, 2006 |
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PATEL ROADWAYS LTD Vs. HARIRAM LAXMINARAYAN HEDA
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November 13, 2006 |
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PATRICK GONSALVES Vs. HAVEN DEVELOPERS PVT LTD
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February 6, 2006 |
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PAUL G BRAHMAKULAM Vs. SPICE COMMUNICATIONS LIMITED
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December 13, 2006 |
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PEARL SYNTEX PVT LTD Vs. KLM CARGO
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September 29, 2006 |
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PERCY FERNANDES Vs. B NITHYANANDA SHETTY
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July 19, 2006 |
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PHOOL SINGH Vs. DELHI VIDYUT BOARD
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November 7, 2006 |
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PIE SOLUTIONS AND SYSTEMS LTD Vs. DAYA SHANKER MISHRA
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January 25, 2006 |
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PONNUSAMY Vs. RAMAKRISHNAN
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September 13, 2006 |
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POONAM PRAJAPATI Vs. MUNGEE NURSING HOME
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December 14, 2006 |
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POST MASTER Vs. BANWARI LAL RAJINDER PRASHAD
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December 21, 2006 |
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POST MASTER Vs. RAMA SHANKAR GUPTA
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March 1, 2006 |
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POST MASTER GENERAL Vs. BABU RAM
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August 22, 2006 |
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POST MASTER PATNA Vs. ANIL KUMAR GUPTA
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February 15, 2006 |
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POST OFFICE ALIPUR Vs. RUBI
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December 18, 2006 |
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PRABHA SHANKAR Vs. NARAYANA HRUDAYALA
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August 28, 2006 |
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PRADEEP BHUSHAN GOEL Vs. DARSHAN KHURANA
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October 4, 2006 |
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PRADEEP BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
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July 25, 2006 |
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PRADEEP KUMAR JETHY Vs. BALMIKI SAHU
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November 27, 2006 |
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PRADYUMNA KUMAR MISRA Vs. RELIANCE TELECOM LTD
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July 21, 2006 |
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PRAKASH INDUSTRIES LTD Vs. NATIONAL INSURANCE CO LTD
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May 22, 2006 |
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PRAMOD KUMAR SWAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 29, 2006 |
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PRASAN MOHAPATRACOMPLAINANT Vs. MAGMA LEASING LIMITED
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December 26, 2006 |
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PRATAP CHAND Vs. NATIONAL INSURANCE CO LTD
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July 7, 2006 |
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PRATAP KUMAR BANERJEE Vs. BSNL
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October 9, 2006 |
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PRATAP SINGH Vs. NATIONAL INSURANCE CO LTD
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March 16, 2006 |
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PRATAP SINGH Vs. NATIONAL INSURANCE COMPANY LTD
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July 17, 2006 |
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PRAVABATI RAYER Vs. TAPOBANA HOUSING FINANCE LTD
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August 25, 2006 |
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PRAVEEN DAMANI Vs. ORIENTAL INSURANCE CO LTD
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October 3, 2006 |
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PRAVIN KUMAR JAIN Vs. UNITED INDIA INSURANCE CO LTD
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May 10, 2006 |
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PREM NATH MOTORS LTD Vs. PHOOL CHAND SHARMA
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February 6, 2006 |
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PREM SINGH VERMA Vs. PREETAMLAL
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February 14, 2006 |
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PREMA AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA LTD.
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July 3, 2006 |
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PREMPREET TEXTILES INDUSTRIES LTD Vs. BANK OF BARODA
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May 15, 2006 |
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PREMWATI GARG Vs. BRIJ NANDAN LAL JAIN
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March 14, 2006 |
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PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. Y JAYAMMA
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September 27, 2006 |
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PRITHVI RAJ BHANDARI Vs. LIFE INSURANCE CORPN.OF INDIA LTD.
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May 26, 2006 |
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PROF MADHABANANDA DAS Vs. SHREE ANNAPURNA BUILDCON LTD
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June 20, 2006 |
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PSEB Vs. SATISH KUMAR
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December 13, 2006 |
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PSEB Vs. SAUDAGAR SINGH
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February 20, 2006 |
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PUDA Vs. JONES MASIH BHATTI
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September 5, 2006 |
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PUNJAB NATIONAL BANK Vs. LT COL D R AGGARWAL
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July 3, 2006 |
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PUNJAB NATIONAL BANK Vs. L N NAVETIA
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June 27, 2006 |
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PUNJAB NATIONAL BANK Vs. R P ARORA
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November 28, 2006 |
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PUNJAB NATIONAL BANK Vs. ATMA RAM GARG
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August 10, 2006 |
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PUNJAB SCHOOL EDUCATION BOARDE Vs. NARESH RANI
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August 25, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. PARVEEN KUMAR JAIN
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July 7, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. CHARANJIT SINGH
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May 26, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SUBHASH SOOD
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March 9, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MOHAN LAL
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November 13, 2006 |
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PUNJAB STATE LOTTERIES Vs. STATE BANK OF INDIA
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May 29, 2006 |
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PUNJAB TRACTORS LTD Vs. P SANGHASENA
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November 10, 2006 |
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PUNJAB UNIVERSITY Vs. UNIT TRUST OF INDIA
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October 17, 2006 |
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PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. RAJA RAM AND SONS
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August 18, 2006 |
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PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. SURESH DHIR
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July 5, 2006 |
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PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. SHABNAM VIRK
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November 23, 2006 |
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September 19, 2006 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PUNJAB KHAPATKAR SANGH
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November 16, 2006 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. BAKHSHI RAM
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December 7, 2006 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SHRI DAVINDER SINGH VIRDI
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July 17, 2006 |
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PURNIMA KESANUR Vs. KOLLUR MOOKAMBIKA WATER SPORTS
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June 2, 2006 |
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PUSHPA BHUTANI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 9, 2006 |
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PUSHPA DEVI JAIN Vs. UNITED INDIA INSURANCE CO LTD
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January 31, 2006 |
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October 3, 2006 |
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April 4, 2006 |
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R K BAKSHI Vs. DRIVETECH ACCESSORIES PVT LTD
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February 20, 2006 |
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R K GUPTA Vs. PARASRAM SONI
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November 28, 2006 |
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R K SHANDIL Vs. MOHINDER SINGH
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September 25, 2006 |
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R K TRIKA Vs. KARAMJEET SINGH
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August 11, 2006 |
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December 13, 2006 |
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April 1, 2006 |
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December 29, 2006 |
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February 27, 2006 |
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March 27, 2006 |
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March 28, 2006 |
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October 17, 2006 |
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RADHA NAND SINGH Vs. BIHAR STATE HOUSING BOARD
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May 9, 2006 |
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RADHANATH SANTRA Vs. W B S E B
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October 23, 2006 |
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RAGHAVENDRA RAOCOMPLAINANT Vs. SANTOSH J KARMARKAR
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May 20, 2006 |
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RAJ KUMAR JAIN Vs. KARVEY COMPUTERSHARE PVT LTD
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February 13, 2006 |
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RAJ NARAYAN SINGH Vs. SUNIL AUTO ENTERPRISES
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July 3, 2006 |
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RAJA PALAYAM RAJUS COLLEGE Vs. S SRINIVASAGAN
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April 3, 2006 |
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RAJAGOPAL Vs. RAVI SHANKAR
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May 31, 2006 |
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RAJASTHAN HOUSING BOARD Vs. SHIV PRAKASH SISODIYA
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June 1, 2006 |
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RAJASTHAN HOUSING BOARD Vs. SHOBHA BHUTANI
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May 26, 2006 |
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July 31, 2006 |
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RAJASTHAN HOUSING BOARD Vs. PRAMOD SHANKAR PAREEKH
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December 18, 2006 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. BRIJ ICE FACTORY BHARATPUR
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October 3, 2006 |
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RAJEEV CHAND S BHANDARI Vs. CHAIRMAN LIC OF INDIA
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February 13, 2006 |
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RAJEEV KUMAR JHA Vs. ORIENTAL INSURANCE COMPANY LTD
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July 24, 2006 |
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RAJEEV SETH Vs. PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LIMITED
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December 8, 2006 |
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RAJENDER RAJPUT Vs. JITENDER PRAKASH NANDA
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February 27, 2006 |
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RAJENDRA KUMAR TRIPATHI Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
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December 12, 2006 |
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RAJENDRA SHARMACOMPLAINANT Vs. ESI HOSPITAL
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March 24, 2006 |
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RAJESH KUMAR Vs. CHANDRESH RATHODE
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January 30, 2006 |
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RAJESH SINGHAVI Vs. M ABDUL KHADER
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July 17, 2006 |
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RAJINDER KUMAR Vs. DADA MOTORS LIMITED
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August 18, 2006 |
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RAJINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
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July 31, 2006 |
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RAJIV DHIMAN Vs. MARUTI UDYOG LIMITED
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April 12, 2006 |
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RAJKUMAR AGRAWAL Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 4, 2006 |
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RAJRANI Vs. LIC SARDULGANJ
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February 17, 2006 |
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RAJU Vs. COINPAR CENTRE OF INDIA
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September 26, 2006 |
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RAJU ALIAS KULWINDER SINGH Vs. KULWANT SINGH
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May 31, 2006 |
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RAKESH MULE Vs. KIDWAI MEMORIAL INSTITUTE
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October 18, 2006 |
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RAM PARKASH PAHWA Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 8, 2006 |
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RAMCO INTERNATIONALCOMPLAINA Vs. ZIM ISRAEL NAVIGATION CO LIMITED
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September 12, 2006 |
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RAMDEO PRASAD SINGH & ORS Vs. RAMESH CHANDRA SINHA
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December 7, 2006 |
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RAMESH ANAND Vs. COCORD MOTORS LTD
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February 15, 2006 |
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RAMESH CHANDER Vs. ORIENTAL INSURANCE CO LTD
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November 15, 2006 |
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RAMESH DAGAR Vs. RAVINDER KUMAR
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March 17, 2006 |
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RAMESHSINGH BABULALLSINGH BAGHEL Vs. SUDHA NILKANTHRAO MANDHARE
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March 28, 2006 |
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September 4, 2006 |
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May 3, 2006 |
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April 18, 2006 |
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RAVI SHANKAR SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 25, 2006 |
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January 10, 2006 |
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RAVISHANKAR Vs. JERY K THOMAS
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March 3, 2006 |
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April 19, 2006 |
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February 28, 2006 |
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March 3, 2006 |
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August 18, 2006 |
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May 8, 2006 |
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May 4, 2006 |
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RELIANCE INDUSTRIES LTD Vs. ASHOK KUMAR JAIN
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July 26, 2006 |
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December 20, 2006 |
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RENU MITTAL Vs. ASIA RESORTS LIMITED
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December 8, 2006 |
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December 12, 2006 |
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RICHO INDIA LTD. Vs. HANSABEN MUKESHBHAI GOHIL
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July 11, 2006 |
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RINA SINHA Vs. STATE BANK OF INDIA
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January 30, 2006 |
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December 30, 2006 |
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July 19, 2006 |
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ROTOS WERKE Vs. PRAKASH PARCEL SERVICES LTD
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August 11, 2006 |
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ROYAL AUTOMOBILES Vs. TRISHA SHARMA
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December 14, 2006 |
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ROYAL NEPAL AIRLINES Vs. VISHAL ARYA
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September 4, 2006 |
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S A BHAGWAN SETTY Vs. UNITED INDIA INSURANCE CO LTD
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February 1, 2006 |
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January 13, 2006 |
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August 8, 2006 |
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February 13, 2006 |
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S K JAIN Vs. SUKHVINDER SINGH
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April 3, 2006 |
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September 11, 2006 |
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S N CHAWLACOMPLAINA Vs. INDIAN AIRLINES
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January 17, 2006 |
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S P ENTERPRISESREVISIONI Vs. UPBHOGTA SANRAKSHAN SAMITI HARIDWAR
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November 21, 2006 |
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November 15, 2006 |
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S.T. VALLINAYAGAM PILLAI Vs. ORIENTAL INSURANCE COMPANY LTD. AND ANR.
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July 19, 2006 |
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SADASHIV MAHADEV BHISE Vs. BANK OF INDIA
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May 15, 2006 |
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SAGHIR AHMED KHAN Vs. MEHAR AUTOMOBILES PVT LTD
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May 22, 2006 |
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SAHAB RAM Vs. EXECUTIVE ENGINEER PHED
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May 9, 2006 |
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August 28, 2006 |
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SAIYAD AKILANT Vs. POST MASTER POST OFFICE BABUPETH CHANDRAPUR
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October 31, 2006 |
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SAJANDAS SANMUKHDAS Vs. C G STATE ELECTRICITY BOARD
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March 3, 2006 |
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SALEEMUDDIN Vs. SUNIL MALHOTRA
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July 3, 2006 |
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January 4, 2006 |
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December 7, 2006 |
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SANGAM HEALTH CARE PRODUCTS LTD Vs. UNITED INDIA INSURANCE
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March 16, 2006 |
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SANJAY KUMAR Vs. BRIJ KISHORE KUSHWAHA
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October 10, 2006 |
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SANJAY SHARMA Vs. ANASINGH
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June 1, 2006 |
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SANJEEV KUMAR ALIAS PAPPU KUMAR Vs. BIRENDRA KUMAR
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October 11, 2006 |
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|
October 9, 2006 |
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SARASWATHI Vs. RAM AGENCIES
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August 25, 2006 |
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February 13, 2006 |
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SATAYANARAYAN JIWANRAM Vs. NATIONAL INSURANCE CO LTD
|
February 6, 2006 |
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SATISH KUMAR BANSAL Vs. ORIENTAL INSURANCE COMPANY LTD
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January 30, 2006 |
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SATISH KUMAR SETHI Vs. NATIONAL INSURANCE CO LTD
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December 14, 2006 |
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SATYA VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 1, 2006 |
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SATYAM CINEPLEXES Vs. MARK PAUL
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March 3, 2006 |
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SAVITHRI CHANDRABHAN JAIWANSI Vs. D R GURBANI
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March 9, 2006 |
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SDO ELECTRICITY OP SUB-DIVISION NO 9 SECTOR 43 CHANDIGARH Vs. JAI GOPAL
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September 26, 2006 |
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SECRETARY Vs. AREA MANAGER
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September 12, 2006 |
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SECRETARY TO GOVT OF INDIA P AND T DEPARTMENT Vs. INDER SINGH
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July 20, 2006 |
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SECRETARY-CUM-COMMISSIONER
DEPARTMENT OF INDUSTRIES HARYANA Vs. RAMESH CHAND
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August 29, 2006 |
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SEHGAL KNITWEARS Vs. UNITED INDIA INSURANCE CO LTD
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March 27, 2006 |
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February 22, 2006 |
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SENIOR SUPERINTENDENT OF POST OFFICES AMRITSAR DIVISION AMRITSAR Vs. PATVINDER SEWA SINGH
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August 23, 2006 |
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SENTHIL ANDAVAR INDUSTRIES Vs. TAMIL NADU INDUSTRIAL INVESTMENT
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August 7, 2006 |
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SHAHENN KHAN Vs. ORIENTAL INSURANCE COMPANY LTD
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July 11, 2006 |
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SHAHJI L BHOSALE ESTATE OFFICER CIDCO LTD Vs. PRAFUL V MHATRE
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March 18, 2006 |
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SHAHNAZ Vs. NEW INDIA ASSURANCE CO LTD
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June 7, 2006 |
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SHAKTI BHAWAN CHAIRMAN Vs. OM PARKASH PAUL
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October 11, 2006 |
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SHANAAZ TANNING CO Vs. NEW INDIA ASSURANCE CO LTD
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May 2, 2006 |
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SHANTI DEVI Vs. BSES YAMUNA POWER LTD
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November 29, 2006 |
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SHANTI DEVI Vs. BHOJPUR ROHTAS GRAMIN BANK, PIPARPATI ROAD, BUXAR
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July 24, 2006 |
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SHARDA CO-OPERATIVE HSG SOCIETY Vs. ASHISH SHELTERS AND DEVELOPERS PVT LTD
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July 28, 2006 |
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SHARDA KAURACOMPLAINANT Vs. DELHI DEVELOPMENT AUTHORITYOPPOSITE
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September 1, 2006 |
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SHARMILA DEVI Vs. ADMINISTRATOR HUDA
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May 4, 2006 |
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SHATRUGHAN GUPTA Vs. STATE BANK OF INDIA
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December 14, 2006 |
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SHEELA KUMARI Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY
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February 16, 2006 |
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SHIKHA BHATIA Vs. NEW INDIA ASSURANCE CO LTD
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July 10, 2006 |
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SHIPRA ESTATE P LTD Vs. NARENDER NARAIN RAI
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December 18, 2006 |
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January 3, 2006 |
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May 29, 2006 |
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August 7, 2006 |
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February 8, 2006 |
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SHRI GIRI RAJ FREIGHT CARRIERS PVT LTD Vs. SHAM LAL BANKE BEHARI
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February 14, 2006 |
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SHRI J L SETHI Vs. SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
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August 21, 2006 |
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March 8, 2006 |
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April 26, 2006 |
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May 31, 2006 |
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January 23, 2006 |
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February 28, 2006 |
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March 1, 2006 |
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SILVER TOWERS A CO-OPERATIVE HOUSING SOCIETY LTD Vs. THALY CONSTRUCTIONS
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December 6, 2006 |
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SIROHI CENTRAL COOPERATIVE BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
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January 10, 2006 |
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SITA RAM Vs. NATIONAL INSURANCE COMPANY LTD
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July 5, 2006 |
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June 20, 2006 |
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December 7, 2006 |
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March 3, 2006 |
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August 18, 2006 |
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October 11, 2006 |
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May 5, 2006 |
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July 31, 2006 |
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November 28, 2006 |
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December 19, 2006 |
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December 29, 2006 |
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September 18, 2006 |
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SOUTHERN INVESTMENT PVT LTD Vs. M THOMAS ABRAHAM
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May 23, 2006 |
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November 7, 2006 |
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April 3, 2006 |
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February 15, 2006 |
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August 31, 2006 |
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October 5, 2006 |
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March 16, 2006 |
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July 17, 2006 |
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STAR CHEMICOS Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 7, 2006 |
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December 1, 2006 |
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April 18, 2006 |
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July 14, 2006 |
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July 27, 2006 |
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April 26, 2006 |
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May 16, 2006 |
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November 24, 2006 |
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December 2, 2006 |
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April 21, 2006 |
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May 23, 2006 |
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November 27, 2006 |
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February 17, 2006 |
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August 28, 2006 |
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January 9, 2006 |
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January 27, 2006 |
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April 20, 2006 |
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May 3, 2006 |
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November 9, 2006 |
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January 25, 2006 |
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September 5, 2006 |
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September 6, 2006 |
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August 28, 2006 |
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December 6, 2006 |
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SUDHA SHRIVASTAVA Vs. LIC
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December 6, 2006 |
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SUDHAKAR SHARMA Vs. NORTH DELHI POWER LIMITED
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July 5, 2006 |
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November 2, 2006 |
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July 4, 2006 |
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December 11, 2006 |
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July 25, 2006 |
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July 14, 2006 |
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June 24, 2006 |
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February 8, 2006 |
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November 30, 2006 |
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June 19, 2006 |
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April 10, 2006 |
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April 19, 2006 |
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May 9, 2006 |
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July 21, 2006 |
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February 22, 2006 |
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January 24, 2006 |
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July 5, 2006 |
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July 13, 2006 |
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February 23, 2006 |
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July 21, 2006 |
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April 12, 2006 |
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March 31, 2006 |
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January 18, 2006 |
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July 13, 2006 |
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October 11, 2006 |
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June 1, 2006 |
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October 11, 2006 |
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December 1, 2006 |
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July 5, 2006 |
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February 27, 2006 |
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March 28, 2006 |
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December 27, 2006 |
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February 20, 2006 |
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January 17, 2006 |
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August 30, 2006 |
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September 25, 2006 |
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April 12, 2006 |
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July 31, 2006 |
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September 11, 2006 |
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May 10, 2006 |
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April 6, 2006 |
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March 9, 2006 |
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April 4, 2006 |
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TATA MOTORS LIMITED Vs. CHANDANI SAXENA
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November 30, 2006 |
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TATA MOTORS LTD Vs. SURESH KUMAR MISHRA
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July 5, 2006 |
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September 29, 2006 |
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March 16, 2006 |
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October 31, 2006 |
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March 16, 2006 |
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March 16, 2006 |
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September 7, 2006 |
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June 27, 2006 |
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January 25, 2006 |
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May 31, 2006 |
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March 1, 2006 |
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October 12, 2006 |
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December 11, 2006 |
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August 4, 2006 |
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May 24, 2006 |
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January 10, 2006 |
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May 8, 2006 |
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May 8, 2006 |
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May 15, 2006 |
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April 4, 2006 |
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July 20, 2006 |
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January 30, 2006 |
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June 21, 2006 |
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November 13, 2006 |
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May 30, 2006 |
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August 28, 2006 |
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February 15, 2006 |
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October 9, 2006 |
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May 29, 2006 |
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May 29, 2006 |
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May 26, 2006 |
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March 30, 2006 |
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April 26, 2006 |
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August 31, 2006 |
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April 17, 2006 |
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May 30, 2006 |
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December 12, 2006 |
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September 4, 2006 |
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September 4, 2006 |
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September 8, 2006 |
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October 20, 2006 |
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November 7, 2006 |
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September 25, 2006 |
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May 29, 2006 |
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June 21, 2006 |
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June 26, 2006 |
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June 7, 2006 |
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April 24, 2006 |
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April 25, 2006 |
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May 3, 2006 |
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March 20, 2006 |
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December 8, 2006 |
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December 6, 2006 |
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September 14, 2006 |
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August 18, 2006 |
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September 27, 2006 |
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March 9, 2006 |
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January 24, 2006 |
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January 19, 2006 |
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May 23, 2006 |
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January 16, 2006 |
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December 19, 2006 |
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October 12, 2006 |
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September 8, 2006 |
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September 11, 2006 |
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August 18, 2006 |
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September 26, 2006 |
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May 3, 2006 |
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June 7, 2006 |
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July 5, 2006 |
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December 29, 2006 |
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November 29, 2006 |
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January 24, 2006 |
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February 16, 2006 |
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February 13, 2006 |
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December 4, 2006 |
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February 24, 2006 |
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September 6, 2006 |
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August 4, 2006 |
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March 16, 2006 |
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August 7, 2006 |
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November 21, 2006 |
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September 4, 2006 |
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October 9, 2006 |
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June 21, 2006 |
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March 27, 2006 |
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July 4, 2006 |
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March 24, 2006 |
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September 15, 2006 |
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February 21, 2006 |
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January 13, 2006 |
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September 25, 2006 |
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August 25, 2006 |
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November 7, 2006 |
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July 10, 2006 |
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November 2, 2006 |
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July 27, 2006 |
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May 30, 2006 |
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September 21, 2006 |
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April 10, 2006 |
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April 10, 2006 |
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September 19, 2006 |
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October 17, 2006 |
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July 14, 2006 |
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October 11, 2006 |
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January 6, 2006 |
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May 16, 2006 |
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June 8, 2006 |
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January 12, 2006 |
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April 1, 2006 |
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VINOD KUMAR Vs. EXECUTIVE ENGINEER EDD-1 UPCL EARLIER UPSEB
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March 14, 2006 |
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VINOD KUMAR Vs. STAN AUTOS PRIVATE LIMITED
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September 8, 2006 |
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VINOD SANGHI Vs. UNION OF INDIA RAILWAY
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March 22, 2006 |
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VINOD SANGHI ALIAS V K SANGHI Vs. SOUTH CENTRAL RAILWAY
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October 26, 2006 |
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VIPUL AUTO SERVICES Vs. VISHAL MAHENDRU
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January 17, 2006 |
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VISHVJIT SINGH NALWA Vs. CITI BANK
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February 8, 2006 |
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VISHWA ELECTRONICS INDIA LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
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May 2, 2006 |
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VISTA INTERNATIONAL Vs. CORPORATION BANK
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August 28, 2006 |
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VIVEK MINHAS Vs. I I T T COLLEGE OF ENGINEERING KALA AMB
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September 7, 2006 |
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VYOM BHARGAVA Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
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September 22, 2006 |
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W B S E B Vs. ROOPLAL MONDAL
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April 17, 2006 |
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WBSEB Vs. SUSANTA MUKHERJEE
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May 24, 2006 |
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YAQU BEE Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 15, 2006 |
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YASH BIR JAGGI Vs. UNITECH LTD
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February 3, 2006 |
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YASH PAL Vs. DURGA SEED STORES
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October 4, 2006 |
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YASHPAL Vs. SSG PHARMA P LTD
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October 4, 2006 |
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YASHVIR SINGH CHAUHAN Vs. JAN VIHAR SAHKARI AWAS SAMITI LTD
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March 14, 2006 |
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YOGESH AUTO CENTRE Vs. BSES YAMUNA POWER LTD
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December 7, 2006 |
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YUDHISTHIR KHATUA Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
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July 10, 2006 |
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ZAIKA BAZAR Vs. HEMANT GOEL
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October 9, 2006 |
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ZENITH COMPUTERS LTD Vs. KIRAN DESAI
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October 10, 2006 |
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