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A KARUNANITHY Vs. PADMA L RAVINDRAN
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February 28, 2005 |
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A KUMAR Vs. HINDU MISSION HOSPITAL
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May 16, 2005 |
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A MARIMUTHU Vs. THIRUVALLUVAR TRANSPORT CORPORATION LIMITED
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March 16, 2005 |
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A RANGANATHAN Vs. STANDARD CHARTERED BANK
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April 20, 2005 |
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A SURYANARAYANA Vs. D M UNITED INDIA INSURANCE CO LTD
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July 5, 2005 |
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A.H. ZARIWALA Vs. PAL PEUGEOT LTD. AND OTHERS
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April 13, 2005 |
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ACCOUNTANT GENERAL A AND E Vs. MANGE RAM
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September 13, 2005 |
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ADDITIONAL DIRECTOR POSTAL LIFE INSURANCE POLICY Vs. SNEH LATA AND ANOTHER
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September 14, 2005 |
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ADVAITH MARKETING PRIVATE LIMITED Vs. J USHA
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November 22, 2005 |
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AFL LTD Vs. LUFTHANSA CARGO INDIA PVT LTD
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February 28, 2005 |
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AHORE CO-OP MARKETING SOCIETY LTD Vs. PRAVEEN KUMAR
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June 30, 2005 |
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AIR INDIA LIMITED Vs. TALLAPANENI SREEDHAR
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August 11, 2005 |
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AIR INDIA LIMITED Vs. D P KOCHAR
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November 21, 2005 |
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AIR INDIA LIMITED Vs. H P KAMATH
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July 20, 2005 |
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AIRCRAFT EMPLOYEES CO OPERATIVE SOCIETY Vs. Y R VENUGOPAL
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October 28, 2005 |
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AJEET PRATAP SINGH Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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March 3, 2005 |
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AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. AGGARWAL JEWELLERS
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December 12, 2005 |
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ALLAHABAD BANK Vs. RAVINDRA FLOUR MILL PVT LTD
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December 9, 2005 |
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ALLAHABAD BANK Vs. RANVEER SINGH BHADOURIA
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July 26, 2005 |
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ALLAHABAD BANK BHOPAL Vs. RANBIR SINGH BHADORIYA
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December 12, 2005 |
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ALOK KUMAR MUKHERJEE Vs. TAPAS ROY CHOUDHURY
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December 16, 2005 |
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AMALNDU RUDRA Vs. ORIENTAL INSURANCE CO LTD
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July 12, 2005 |
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AMAR SINGH KASHYAP Vs. BSES RAJDHANI POWER LTD
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November 16, 2005 |
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AMARJEET AND COMPANY Vs. SHIV CHARAN
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October 3, 2005 |
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AMARJIT SINGH Vs. SPONTANEOUS TRAVELS P LTD
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February 16, 2005 |
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AMBALA KURUKSHETRA GRAMIN BANK Vs. RAM PAL
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September 7, 2005 |
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ANADIBEN VALLABHBHAI PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 11, 2005 |
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ANDUL FABRICATORS LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
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August 8, 2005 |
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ANIL BHATIA Vs. PUNJAB STATE ELECTRICITY BOARD
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September 28, 2005 |
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ANIL KUMAR Vs. INDRAPRASTHA APOLLO HOSPITAL
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October 21, 2005 |
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ANJALI SHRIVASTAVA Vs. SHEELA PAHLAJANI
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September 29, 2005 |
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ANOOP AGGARWAL ALIAS ANOOP PADIA Vs. DALJIT SINGH
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July 28, 2005 |
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ANSAL PROPERTIES AND INDUSTRIES LTD Vs. VIJAY RAJ MAHAJAN
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September 19, 2005 |
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ANUJ AGARWAL Vs. UNITED INDIA INSURANCE CO LTD
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May 20, 2005 |
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ANURAG OJHA Vs. VINAYAKA GRIHA NIRMAN SAHKARI SAMITI MARYADIT
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October 20, 2005 |
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APGLI GOVT OF A P Vs. TIRUMELLA VIJAYALAKSHMI
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August 5, 2005 |
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APSRTC Vs. V C REDDAPPA REDDY
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June 23, 2005 |
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ASHA GARG Vs. UNITED INDIA INSURANCE CO LTD
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November 24, 2005 |
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ASHA JAWATKAR Vs. RUDRAKSHI CO-OP G H SOCIETY LTD
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October 13, 2005 |
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ASHA KHURANA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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May 26, 2005 |
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ASHA RANI LAMBA Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA TOWN AND COUNTRY PLANNING DEPARTMENT
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November 23, 2005 |
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ASHOK KESHARLAL SARAF Vs. TATA MOTORS LTD
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November 14, 2005 |
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ASHOK KUMAR Vs. BSES YAMUNA POWER LTD
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November 16, 2005 |
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ASHOK RAMCHANDRA KELUSAKAR Vs. LIQUIDATOR OF KALWA BELAPUR SAHAKARI BANK LTD
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September 15, 2005 |
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ASHOKE KHAN Vs. ABDUL KARIM
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August 30, 2005 |
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ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
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July 8, 2005 |
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ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
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July 15, 2005 |
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ASSISTANT ENGINEER TNEB Vs. CHINNATHAL POLLITHOTTAM
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May 18, 2005 |
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ATLAS EXPORTS INDIA Vs. NEW INDIA ASSURANCE CO LTD
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August 3, 2005 |
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ATULYA CHARAN DEBATA Vs. CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD
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October 4, 2005 |
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AYODHYA PRASAD Vs. UNITED INDIA INSURANCE COMPANY LTD
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July 14, 2005 |
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AZEET INTERNATIONAL PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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August 18, 2005 |
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B ANTHONY RAJ Vs. THOMAS HOSPITAL
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December 16, 2005 |
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B K GUPTA Vs. BHARAT SANCHAR NIGAM LIMITED
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September 16, 2005 |
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B K MOHAMMED RAFI Vs. WILKINSON SWORD INDIA LTD
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September 27, 2005 |
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B M PALAMAU KSHETRIYA GRAMIN BANK Vs. PRAHLAD PANDEY
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December 21, 2005 |
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B NARASIMHA REDDY Vs. INDO-AMERICAN HYBRID SEEDS INDIA LTD
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August 11, 2005 |
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B P SHARMA Vs. RAJA GAS AGENCY
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May 4, 2005 |
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B S E S RAJDHANI POWER LTD Vs. DEVENDER KUMAR SINGH
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November 29, 2005 |
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B S KRISHNA KUMAR Vs. MANIPAL HOSPITAL
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July 29, 2005 |
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B SRI RAMAKRISHNA RAO Vs. NALLA SUVARNA DEVI
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August 11, 2005 |
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BAJAJ AUTO LTD Vs. PANKAJ KUMAR
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July 4, 2005 |
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BAJAJ AUTO LTD Vs. KIRIT KUMAR JAGJIVAN DAS PATEL
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July 4, 2005 |
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BALJIT KAUR Vs. AIR INDIA
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September 16, 2005 |
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BANARAS BEADS LTD Vs. NEW INDIA ASSURANCE CO LTD
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January 12, 2005 |
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BANK OF BARODA Vs. MS SHIKHA KUMAR
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September 5, 2005 |
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BANOWARILAL AGRAWALLA Vs. NATIONAL INSURANCE CO.LTD.
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May 30, 2005 |
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BANWAR LAL Vs. STATE INSURANCE
|
September 9, 2005 |
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BAPATLA ENGINEERING COLLEGE Vs. THIMMAPURAM SESHADRI
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August 9, 2005 |
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BASUDEB BANERJEE & ANR. Vs. AMLAN BHATTACHARYA & ORS.
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October 7, 2005 |
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BEECHINS CREATION PVT LTD Vs. T M A INTERNATIONAL
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May 27, 2005 |
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BHAGWAT SHAMRAO RAUT Vs. M KUMAR BUILDERS
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July 19, 2005 |
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BHARAT ENTERPRISES Vs. NATIONAL INSURANCE CO LTD
|
July 25, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. T R RAUTKAR
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May 25, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. HARNAM SINGH AWASTHI
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October 3, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. VIRENDRA SINGH MALHAN
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July 22, 2005 |
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BHIWANI GENERAL AND EYE HOSPITAL Vs. RAMESH CHANDRA SHARMA
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March 24, 2005 |
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BHUPENDRA SINGH Vs. NEW INDIA ASSURANCE CO LTD
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June 30, 2005 |
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BIHAR STATE HOUSING BOARD Vs. BINAY KRISHNA
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July 4, 2005 |
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BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD Vs. SUSHILA DEVI
|
December 13, 2005 |
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BIRENDRA MOHAN KUMAR SINHA Vs. NEW INDIA ASSURANCE CO LTD
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November 8, 2005 |
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BISAMBHAR LAL SABOO Vs. PUNJAB NATIONAL BANK
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May 18, 2005 |
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BOARD OF SCHOOL EDUCATION Vs. HUNEY PURI
|
December 1, 2005 |
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BONN NUTRIENTS PVT LTD Vs. JAGPAL SINGH DARA
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May 18, 2005 |
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BRAHMARSHI PT VIDYASHANKAR VYAS Vs. D E T
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October 18, 2005 |
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BRIG RAKESH SHARMA Vs. NIIT LIMITED
|
December 13, 2005 |
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BROWN AND BURK PHARMACEUTICALS PRIVATE LIMITED Vs. NATIONAL INSURANCE CO LTD
|
December 5, 2005 |
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BRUNDABAN MOHARANA Vs. BHARAT MOTORS LIMITED
|
August 17, 2005 |
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BSES RAJDHANI POWER LTD Vs. KRISHAN KUMAR
|
November 30, 2005 |
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BSES YAMUNA POWER LIMITED Vs. VIJAY KUMAR SABHARWAL
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November 29, 2005 |
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BSES YAMUNA POWER LIMITED Vs. RAVINDER KUMAR JAIN
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December 7, 2005 |
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BUDDHDEV ENTERPRISES Vs. MEENABEN P SHAH
|
November 7, 2005 |
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BULANI BUILDING CO Vs. PRADEEP GOVINDAM
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May 30, 2005 |
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C E D C T N E B Vs. T RAJENDRAN
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March 14, 2005 |
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C H JAYARAM Vs. MALLIKA SAMUEL
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October 24, 2005 |
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C KANDASAMY Vs. URBAN CO-OP BANK
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November 29, 2005 |
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C L KHANNA Vs. DENA BANK
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September 2, 2005 |
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C.SATHIA SAMUEL, CHENNAI Vs. R.MADANAGOPAL, CHENNAI
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December 12, 2005 |
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CALCUTTA TELEPHONE AND ANOTHER Vs. TELEPHONE SERVICE SOCIETY
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July 5, 2005 |
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CANARA BANK Vs. AGNES DMELLO
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August 23, 2005 |
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CANARA BANK Vs. GAJJALA VENKATESH
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June 30, 2005 |
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CHANDIGARH HOUSING BOARD Vs. JASMER SINGH SAINI
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September 16, 2005 |
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CHANDRA JYOTI PRAKASHAN PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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December 5, 2005 |
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CHARAN SINGH Vs. CENTRAL BANK OF INDIA
|
November 10, 2005 |
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CHARAN SINGH Vs. P S E B CHAIRMAN
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November 14, 2005 |
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CHENNAI TELEPHONES Vs. Y M HATHIWALA
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December 19, 2005 |
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CHENNAI TELEPHONES GENERAL MANAGER Vs. R K TILAK SAMUEL
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May 12, 2005 |
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CHERIAN Vs. FATIMA MARY
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May 19, 2005 |
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CHETAN PRAKASH RAJPUROHIT Vs. JAIN VISHVA BHARTI INSTITUTE
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July 7, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. SUDHIR AGRAWAL
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August 10, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. HARVINDER AGRAWAL
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August 4, 2005 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. CHHAMANIDHI PATEL
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May 24, 2005 |
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CHIDAMBARAM CO-OP BUILDING SOCIETY Vs. MOHAMED YOUSUF
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March 4, 2005 |
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CHIEF POST MASTER GENERAL KARNATAKA CIRCLE Vs. GOWRAMMA JAGADISH SALUNKE
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December 7, 2005 |
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CHIEF POST MASTER GENERAL PUNJAB Vs. DARSHAN SINGH
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October 17, 2005 |
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CHIEF POSTMASTER Vs. RAJAMMAL
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October 10, 2005 |
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CHITRA SHARMA Vs. M P HOUSING BOARD
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October 3, 2005 |
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CHITRA SHARMA Vs. M P HOUSING BOARD
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June 6, 2005 |
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CHUMAN BAI Vs. INTUC BHILAI STEEL PLANT UNION
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June 17, 2005 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF
MAHARASHTRA LTD Vs. SUNITA KHANDOJI KADAM
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September 1, 2005 |
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COL NIRMAL SINGH Vs. NEW INDIA ASSURANCE COMPANY
|
May 31, 2005 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY SURAKSHA SANKOOL AHMEDABAD Vs. NITIN B CHOKSHI SHARE AND STOCK BROKER AHMEDABAD STOCK EXCHANGE
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October 19, 2005 |
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CONSUMER PROTECTION COUNCIL Vs. SURESHBHAI S PATEL
|
June 13, 2005 |
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CONSUMER PROTECTION COUNCIL Vs. INDIAN OIL CORPORATION LTD
|
October 19, 2005 |
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COX AND KINGS I PVT LTD Vs. JOSEPH A FERNANDES
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December 20, 2005 |
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D G AKKA Vs. SARVOTTAM RAO
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October 28, 2005 |
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D PHILIP Vs. NARAYANA NETRALAYA
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September 19, 2005 |
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D S SACHAR Vs. PUNJAB AND SIND BANK
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April 28, 2005 |
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D SRIVALLI Vs. SHOBHA BALKRISHNA
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September 29, 2005 |
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DAGADU BHAIRU BHOSALE Vs. SCOOTER INDIA LTD
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December 23, 2005 |
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DAKSHABENCOMPLAINANT Vs. YOGINIBEN N PATEL
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April 28, 2005 |
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DALMIA RESORTS INTERNATIONAL HILLS PVT LTD Vs. KAMLA WATI
|
July 18, 2005 |
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DAUJI RAM Vs. DELHI VIDYUT BOARD
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October 4, 2005 |
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DAYA CHAND Vs. DLF UNIVERSAL LTD
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August 16, 2005 |
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DCM SHRIRAM CONSOLIDATED LIMITED Vs. NATIONAL INSURANCE CO LTD
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November 16, 2005 |
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DEEP CHAND JAIN Vs. BANK OF BARODA
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April 6, 2005 |
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DEEPA SANGMA Vs. GODREJ PHOTO-ME LTD
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July 22, 2005 |
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DEEPAK JAISWAL Vs. ORIENTAL INSURANCE CO
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December 12, 2005 |
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DELHI CANTONMENT BOARD Vs. S K KAPOOR
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October 26, 2005 |
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DELHI JAL BOARD Vs. DHARAM PAL
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November 30, 2005 |
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DELHI TRANSPORT CORPORATION EMPLOYEES PROVIDENT FUND TRUST Vs. ORISSA SMALL INDUSTRIES
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August 2, 2005 |
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DELHI VIDYUT BOARD Vs. NARESH KUMAR
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September 22, 2005 |
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DELHI VIDYUT BOARD Vs. COMPANY LAW CO-OPERATIVE GROUP HOUSING SOCIETY
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September 23, 2005 |
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DELTA DEVELOPERS PVT. LTD. Vs. NEETA SARKAR
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May 30, 2005 |
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DENA BANK Vs. H V PATEL
|
July 21, 2005 |
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DEPUTY REGISTRAR COLLEGES Vs. RUCHIKA JAIN
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September 7, 2005 |
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DHARMISETTY SRINIVAS RAO Vs. NEW INDIA ASSURANCE CO LTD
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October 5, 2005 |
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DHIRENDRA V SHETH Vs. ARVIND VASANTLAL SHETH
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July 4, 2005 |
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DINDIGUL CO-OPERATIVE BUILDING SOCIETY LTD Vs. N MUTHU
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July 15, 2005 |
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DINESH KHANNA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 28, 2005 |
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DIWALIBEN VASHARAMBHAI SIKOTARIA Vs. NEW INDIA ASSURANCE CO LTD
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March 24, 2005 |
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DR VIJAI PRAKASH GOYAL Vs. NETWORK LIMITED
|
August 11, 2005 |
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DR. (MRS.) A.M. WADHWANI Vs. HIMACHAL PRADESH HOUSING BOARD. SHIMLA,
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May 18, 2005 |
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DR. HEMA VASANTIAL DAKORIA Vs. THE BAJAJ AUTO LTD. & ORS.
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February 28, 2005 |
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ECONOMIC TRANSPORT ORGANISATION Vs. KAMALPUR DYING WORKS
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August 16, 2005 |
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ESCORTS FINANCE LIMITED Vs. NIRANJAN SINGH
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October 7, 2005 |
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ESCORTS LIMITED Vs. HARACHAT BAI
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February 28, 2005 |
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ESCORTS YAMAHA MOTORS LTD Vs. S K BEHL
|
October 6, 2005 |
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ESSA BROTHER Vs. INDIAN AIRLINES
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December 2, 2005 |
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ESSEN ENTERPRISES Vs. NATIONAL INSURANCE CO. LTD.
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March 1, 2005 |
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ESTATE OFFICER U T CHANDIGARH Vs. SHEEL KUMAR JAIN
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April 29, 2005 |
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EUREKA FORBES Vs. DAMYANTI VOHRA
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September 26, 2005 |
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FIAT INDIA LTD Vs. AMARDEEP MOTORS LTD & ANR
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April 12, 2005 |
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FIAT INDIA PRIVATE LIMITED Vs. PARVEZ HAMID
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November 22, 2005 |
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FLORA INFOTECH PRIVATE LTD Vs. NATIONAL INSURANCE CO LTD
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March 21, 2005 |
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FLT LT M P SINGHA Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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October 13, 2005 |
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FORD INDIA LIMITED Vs. RAJ DEEPAK RASTOGI
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March 21, 2005 |
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FRANCH EXPRESS Vs. NATARAJAN
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October 5, 2005 |
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G M SOUTH CENTRAL RAILWAY Vs. R V KUMAR
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January 4, 2005 |
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G PADMAVATHI Vs. ANDHRA BANK
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July 29, 2005 |
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G RAJAVATHANI Vs. B KRISHNA RAU
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March 14, 2005 |
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GAJENDRA NAYAKCOMPLAINA Vs. SANGRAMI GAS
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October 18, 2005 |
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GANESH PRASAD Vs. LAL JANAMAJAY NATH SHAHDEO
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December 12, 2005 |
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GANGA OPTICAL Vs. POST MASTER GENERAL
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September 26, 2005 |
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GARHWAL JAL SANSTHAN Vs. PURAN CHAND
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March 9, 2005 |
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GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD Vs. UNITED INDIA INSURANCE CO LTD
|
August 30, 2005 |
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GEETA DEVI Vs. MAHANAGAR TELEPHONE NIGAM LTD
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November 8, 2005 |
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GENERAL MANAGER NORTHERN RAILWAY Vs. MOHAN RAM
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October 25, 2005 |
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GENERAL MANAGER TELECOM GWALIOR Vs. AKHILESH DIXIT
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July 4, 2005 |
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GENERAL POST OFFICE SADAR BAZAR GURGAON Vs. BAHRI BAI
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September 21, 2005 |
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GITA MECHANICAL WORKS Vs. STATE BANK OF INDIA
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May 27, 2005 |
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GOBINDER SINGH BRIG Vs. SHERGILL TRAVELS PRIVATE LIMITED
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October 3, 2005 |
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GODAVARI GRAMEENA BANK Vs. TEJA POULTRY FARM
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February 14, 2005 |
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GODREJ APPLIANCES LIMITED Vs. AVTAR SINGH
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July 13, 2005 |
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GOPARATNAM Vs. LIC OF INDIA
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January 27, 2005 |
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GOVIND RAM PURSWAMI Vs. FAIZABAD DEVELOPMENT AUTHORITY
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October 26, 2005 |
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GOVIND SINGH BISHT Vs. DAN SINGH BHAKUNI
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March 19, 2005 |
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GREEN ROAD LINES Vs. MAX INDIA LTD
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September 2, 2005 |
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GRIFFAN MASIH Vs. PUNJAB NATIONAL BANK
|
February 2, 2005 |
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GROVER VINEYARDS LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
November 21, 2005 |
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GUJARAT ELECTRICITY BOARD Vs. GRAHAK HIT SURAX MANDAL
|
October 24, 2005 |
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GUJARAT ELECTRICITY BOARD Vs. M P SOMAIYA
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August 24, 2005 |
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GUJARAT HOUSING BOARD Vs. PADMA VIJAY TINDWANI
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February 24, 2005 |
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GUJARAT STATE CONSUMER€™S PROTECTION CENTRE Vs. GENERAL INSURANCE CORPN OF INDIA
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February 24, 2005 |
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GULAB CHAND GUPTA Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
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November 11, 2005 |
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GULAB SINGH Vs. PGI
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October 18, 2005 |
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GUPTA ARTS-N-JEWELLERS Vs. ASSOCIATED ROAD CARRIERS
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July 7, 2005 |
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GURRAM VARALAKSHMI Vs. LIC OF INDIA
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February 14, 2005 |
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GURU NANAK MOTORS Vs. YADVINDER SINGH DHULL
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August 12, 2005 |
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GURVINDERJIT SINGH Vs. STATE OF PUNJAB
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September 19, 2005 |
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GYAN CHAND JAIN Vs. KURLON LTD
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November 10, 2005 |
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GYANSHANKAR SHARMA Vs. M P STATE ELECTRICITY BOARD
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November 8, 2005 |
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H M M COACHES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 1, 2005 |
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H P STATE ELECTRICITY BOARD Vs. ARSH CASTINGS PVT LTD
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April 15, 2005 |
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H S ARYA Vs. CEO SBI INTERNATIONAL CARD
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September 16, 2005 |
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H U D A Vs. KAMALJIT KAUR AHLUWALIA
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June 2, 2005 |
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H V VENKATASUBBAIAH Vs. K HANUMANTHAIAH
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March 4, 2005 |
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HARI SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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September 29, 2005 |
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HARIHAR JORE IRRIGATION DIVISION Vs. ANIRUDHA SAHU
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February 9, 2005 |
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HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs. O P S TANWAR
|
September 13, 2005 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM LATA SINGHAL
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October 3, 2005 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMLESH SOOD
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July 22, 2005 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR GUPTA
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July 8, 2005 |
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HDFC BANK Vs. RAHUL GAS AGENCY
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July 18, 2005 |
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HEAD POST OFFICE Vs. BASANTA SAHOO
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August 30, 2005 |
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HEERA CONSTRUCTION CO.P.LTD. Vs. LAKSHMI MURALIDHARAN
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December 7, 2005 |
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HERO HONDA MOTORS LTD Vs. T NAGENDER
|
November 11, 2005 |
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HIMACHAL PRADESH HOUSING BOARD Vs. RAHUL VERMA
|
July 4, 2005 |
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HINABEN NIKUNJBHAI BHAVSAR Vs. M P SHAH CANCER HOSPITAL
|
December 14, 2005 |
|
HOUSING BOARD HARYANA Vs. SATISH KUMAR
|
November 10, 2005 |
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HUBLI DIAGNOSTICS MEDICARE AND RESEARCH CENTER PVT LTD Vs. E MERCKINDIA LTD
|
July 7, 2005 |
|
HUSSAIN Vs. METROPOLITAN TRANSPORT CORPO-RATION
|
February 28, 2005 |
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HVPN Vs. JEET SINGH
|
August 12, 2005 |
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INDFUND MANAGEMENT LTD Vs. K CHATURVEDI
|
May 25, 2005 |
|
INDIAN BANK Vs. NEYVELI CHITS PRIVATE LTD
|
May 19, 2005 |
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INDIAN FARMERS FERTILISER COOPERATIVE LIMITED Vs. MESCO AIRLINES LTD
|
May 13, 2005 |
|
INDO AMERICAN HYBRID SEEDS Vs. VIJAYAKUMAR SHANKARAO
|
September 19, 2005 |
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INDO SWISS JEWELS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 14, 2005 |
|
INDRA SOOD Vs. ANBROS MOTORS PVT LTD
|
July 28, 2005 |
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INDRAPRASTHA WELFARE SOCIETY Vs. H S VENKATESHMURTHY
|
April 15, 2005 |
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INDRAYANI PAPER PRODUCTS PVT LTD Vs. NATIONAL INSURANCE CO LTD
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September 1, 2005 |
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INDUSIND BANK LTD Vs. N ALAGAMMAI
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June 10, 2005 |
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INSTITUTE OF MANAGEMENT DEVELOPMENT AND RESEARCH Vs. ATEESH SAURYA
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September 30, 2005 |
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INSTITUTE OF MANAGEMENT STUDIESREVISIONI Vs. ARPAN JINDAL
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June 3, 2005 |
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INSTRUMENT TECHNIQUES P LTD Vs. NATIONAL INSURANCE CO LTD
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February 14, 2005 |
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INTERNATIONAL OVERSEAS SERVICES Vs. D SUBRAMANIUM
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February 4, 2005 |
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J D SUD Vs. HARYANA TOURISM CORPORATION LTD
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September 21, 2005 |
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J S CHAUHAN Vs. DAINIK BHASKER NEWS PAPER
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April 13, 2005 |
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JAGDISH GUPTA Vs. GANGA BUILDERS AND PROMOTERS
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October 20, 2005 |
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JAGDISH KUMAR BAJPAI Vs. UNION OF INDIA
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October 20, 2005 |
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JAGJIT KUMARI Vs. KAILASH CO-OPERATIVE HOUSING BUILDING SOCIETY LTD
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March 2, 2005 |
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JAGSON INTERNATIONAL LTD Vs. NEW INDIA ASSURANCE CO LTD
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April 11, 2005 |
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JAI KUMAR MITTAL Vs. BRILLIANT TUTORIALS
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September 2, 2005 |
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JANKI DEVI Vs. LIC OF INDIA
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July 25, 2005 |
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JASLEEN KAUR Vs. A K VIDHYA MANDIR PVT LTD
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October 6, 2005 |
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JASWANT KAUR Vs. P S E B
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September 22, 2005 |
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JASWANT KAUR Vs. R K AGGARWAL
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December 20, 2005 |
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JASWANT SINGH SUBEDAR Vs. MEERUT DEVELOPMENT AUTHORITY
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July 29, 2005 |
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JASWINDER SINGH Vs. NEERAJ SUD
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May 27, 2005 |
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JASWINDER SINGH Vs. SANTOKH NURSING HOME
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November 7, 2005 |
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JAY JITENDRA NANDHA Vs. SUB-REGISTRAR KHANDAGIRI
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October 18, 2005 |
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JCBL AUTOS PRIVATE LIMITED Vs. JAI ASHOK MALIK
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October 7, 2005 |
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JINDAL DRILLING AND INDUSTRIES LTD Vs. INDOCON ENGINEERS PVT LTD
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August 8, 2005 |
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JODHPUR VIDHYUT VITARAN NIGAM LTD Vs. SIKANDER SINGH
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October 21, 2005 |
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JOITARAM ISHVARDAS PATEL Vs. UNION OF INDIA
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December 12, 2005 |
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JUNIOR TELECOM ENGINEER KUNKURI Vs. GANGA RAM SAHU
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June 3, 2005 |
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April 25, 2005 |
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JYOTI KUMAR JAIN Vs. UNITED INDIA INSURANCE COMPANY LTD
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September 15, 2005 |
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JYOTI PRASAD JAIN Vs. DESU
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May 3, 2005 |
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K ABDULLA Vs. SATISH A DESSAI
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December 20, 2005 |
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K ARUNAGIRI Vs. DEPARTMENT OF TELECOMMUNICATIONS COIMBATORE
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March 23, 2005 |
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K E MOSES Vs. M T N L
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November 29, 2005 |
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K H K RANGAM Vs. TYCOON BUILDERS MADRAS
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November 11, 2005 |
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K K JAGIA Vs. UNIT TRUST OF INDIA
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July 21, 2005 |
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K LALL Vs. SAM TURBO INDUSTRY LTD
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January 10, 2005 |
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July 19, 2005 |
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December 13, 2005 |
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March 24, 2005 |
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K R RAJASHEKAR Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 21, 2005 |
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K S DABAS Vs. RAJINDER KUMAR CHHABRA
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October 3, 2005 |
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March 14, 2005 |
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K SADANANDAN Vs. LISIE HOSPITAL
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November 18, 2005 |
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K VAITHILINGAM Vs. LIFE INSURANCE CORPORATION
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October 4, 2005 |
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December 16, 2005 |
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K VIDHYULLATHA Vs. R BHAGAWATHY
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January 25, 2005 |
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August 8, 2005 |
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August 11, 2005 |
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KAIRALI MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD Vs. NATIONAL INSURANCE CO LTD
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June 10, 2005 |
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January 11, 2005 |
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March 4, 2005 |
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KALICHAMY Vs. EX ENGINEER T N E B
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October 3, 2005 |
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March 2, 2005 |
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April 29, 2005 |
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April 4, 2005 |
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June 6, 2005 |
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March 21, 2005 |
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December 7, 2005 |
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KAPIL KUMAR AGGARWAL Vs. NATIONAL INSURANCE CO LTD
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October 19, 2005 |
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KARNAIL SINGH Vs. STATE BANK OF INDIA
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September 30, 2005 |
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KARNATAKA BANK LTD Vs. SACHIYA TRAVELLERS PVT LTD
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June 14, 2005 |
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KARNATAKA GARAGE Vs. STATE BANK OF MYSORE
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April 21, 2005 |
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June 23, 2005 |
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November 16, 2005 |
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June 3, 2005 |
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May 9, 2005 |
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September 22, 2005 |
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October 27, 2005 |
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May 2, 2005 |
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September 29, 2005 |
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KOYAL TEXTILESCOMPLAINA Vs. UNITED INDIA INSURANCE COMPANY LTD
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September 29, 2005 |
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KRISHNA WATI Vs. LIC OF INDIA
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November 22, 2005 |
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June 20, 2005 |
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November 30, 2005 |
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L SUNIL REDDY Vs. MANAGING DIRECTOR ROHINI HOSPITAL
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March 18, 2005 |
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September 26, 2005 |
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January 24, 2005 |
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July 12, 2005 |
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January 25, 2005 |
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July 29, 2005 |
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LAXMAN DAS Vs. ORIENTAL INSURANCE CO LTD
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September 26, 2005 |
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November 29, 2005 |
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September 23, 2005 |
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March 2, 2005 |
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September 12, 2005 |
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August 18, 2005 |
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May 13, 2005 |
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January 28, 2005 |
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July 18, 2005 |
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June 3, 2005 |
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March 23, 2005 |
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October 19, 2005 |
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September 19, 2005 |
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January 17, 2005 |
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February 9, 2005 |
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July 19, 2005 |
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June 22, 2005 |
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June 30, 2005 |
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September 14, 2005 |
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September 12, 2005 |
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October 4, 2005 |
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October 10, 2005 |
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October 20, 2005 |
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October 20, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PRIYANKA SINGH
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October 14, 2005 |
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October 14, 2005 |
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February 9, 2005 |
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April 21, 2005 |
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September 9, 2005 |
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October 5, 2005 |
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December 15, 2005 |
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November 25, 2005 |
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LMR INTERNATIONAL Vs. K K GUPTA
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October 3, 2005 |
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LOK RAM Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
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July 19, 2005 |
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October 26, 2005 |
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LOVELY COOP GROUP HOUSING SOCIETY LTD Vs. IRFAN
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September 19, 2005 |
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LUFTHANSA GERMAN AIRLINES Vs. DHARMENDRA CARPETS
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September 22, 2005 |
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October 19, 2005 |
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September 13, 2005 |
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M P HOUSING BOARD Vs. CHITRA SHARMA
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September 1, 2005 |
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July 25, 2005 |
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December 1, 2005 |
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July 13, 2005 |
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M SURYABHASKARAN Vs. M V N MOHAN
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November 25, 2005 |
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M T N L Vs. PANKAJ JAIN
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September 22, 2005 |
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MADAN MOHAN AGARWAL Vs. NEW INDIA ASSURANCE CO LTD
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October 20, 2005 |
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MADHU MALTELSH RANGARAO JOSHI Vs. EXECUTIVE ENGINEER KPTCL
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August 10, 2005 |
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August 1, 2005 |
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MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM Vs. RAJ LOK HOSPITAL RESEARCH INSTITUTE
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September 13, 2005 |
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MAHAD CO-OPERATIVE URBAN BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
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November 10, 2005 |
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MAHADEO NARAYAN KAPSE INJBAV Vs. NEW INDIA ASSURANCE CO LTD
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November 16, 2005 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. BAL KISHAN
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September 28, 2005 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. S N NARANG
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August 24, 2005 |
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MAHENDRA SINGH Vs. NEW INDIA INSURANCE CO. LTD. AND OTHERS
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April 11, 2005 |
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MAHESH VERMA Vs. MRF LTD
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October 20, 2005 |
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MAHINDER PAL Vs. NEW INDIA ASSURANCE COMPANY
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October 3, 2005 |
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MAJOR RAJENDRAN GOPALAN MENON Vs. STATE BANK OF INDIA
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December 16, 2005 |
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MALTI EXPORTS Vs. NATVAR PARIKH INDUSTRIES LTD
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March 18, 2005 |
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MANDEEP KANG Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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October 3, 2005 |
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MANDIRA SAHA & ANR. Vs. DR. UJJAL CHATTERJEE & ANR.
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August 12, 2005 |
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MANGALSINH RATANSINH GOHIL Vs. KANUBHAI HIMATBHAI JOSHI
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September 12, 2005 |
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MANGAYARKARASI Vs. STATE BANK OF INDIA
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December 13, 2005 |
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MANGE RAM Vs. DELHI JAL BOARD
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January 11, 2005 |
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MANGEJ KANWAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 18, 2005 |
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MANJU Vs. C M O ST STEPHENS HOSPITAL
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October 3, 2005 |
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MANJU GARG Vs. GOEL HOSPITAL AND ANR.
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April 7, 2005 |
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MANMANDIR SYNTHETICS PVT.LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
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April 27, 2005 |
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MARIA R AVITA GONSALVES Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 28, 2005 |
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MARUTI UDYOG LTD Vs. JAI PRAKASH SHARMA
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February 11, 2005 |
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MARUTI UDYOG LTD Vs. HARI PRAKASH
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April 15, 2005 |
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MARUTI UDYOG LTD. Vs. MANORAMA GUPTA AND ANR.
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January 6, 2005 |
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MAYUR SEEDS CORPORATION Vs. KRISHNA KUMAR
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September 22, 2005 |
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MBIT COMPUTERAINING PVT LTD Vs. KHARIBAM SANTI KUMAR SINGH
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March 28, 2005 |
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MD HAFIZUDDIN Vs. UNITED INDIA INSURANCE COMPANY LTD
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August 10, 2005 |
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July 4, 2005 |
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December 20, 2005 |
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August 29, 2005 |
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November 16, 2005 |
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MOHAN LAL AGARWAL Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
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August 31, 2005 |
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February 14, 2005 |
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July 13, 2005 |
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MTNL Vs. OM SHAKTI ROLLER FLOUR MILLS P LTD
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September 8, 2005 |
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February 9, 2005 |
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September 15, 2005 |
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December 26, 2005 |
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September 15, 2005 |
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MUNISH MISHRA Vs. ORIENTAL INSURANCE CO LTD
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July 21, 2005 |
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July 18, 2005 |
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MUTHOOT LEASING AND FINANCE LTD Vs. J K JAIN
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November 24, 2005 |
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November 23, 2005 |
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April 12, 2005 |
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N L GOEL Vs. STYLEPSA FURNITURE LTD
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September 27, 2005 |
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October 28, 2005 |
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January 11, 2005 |
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September 19, 2005 |
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April 11, 2005 |
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NANDLAL Vs. SUNIL
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September 9, 2005 |
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August 29, 2005 |
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March 18, 2005 |
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September 30, 2005 |
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September 19, 2005 |
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NATIONAL INSURANCE CO LTD Vs. PRABHAT KUMAR GUPTA
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September 26, 2005 |
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August 25, 2005 |
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NATIONAL INSURANCE CO LTD Vs. JAI PRAKASH GUPTA
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July 14, 2005 |
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July 22, 2005 |
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NATIONAL INSURANCE CO LTD Vs. HARPAL SINGH
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July 7, 2005 |
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NATIONAL INSURANCE CO LTD Vs. HARJEET KAUR
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June 23, 2005 |
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NATIONAL INSURANCE CO LTD Vs. YOGESHWARI VERMA
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October 17, 2005 |
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NATIONAL INSURANCE CO LTD Vs. MAHINDER PAL
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October 27, 2005 |
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NATIONAL INSURANCE CO LTD Vs. ALEYAMMA VERGHESE
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December 16, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PRADEEP JAIN
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October 3, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MOHINI DEVI
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October 13, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. DEEPIKA VERMA
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September 29, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. NACHHATTAR SINGH
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August 22, 2005 |
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NATIONAL INSURANCE COMPANY LTD. Vs. BHOLANATH SAHOO
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September 7, 2005 |
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NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. FAQUIR CHAND
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August 24, 2005 |
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NATIONAL THERMAL POWER CORPORATION LTD Vs. BHIMSAIN
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July 25, 2005 |
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NAV NIRMAN COOPERATIVE GHS Vs. R C GUPTA
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September 19, 2005 |
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NAVATA ROAD TRANSPORT REGULAR PARCEL SERVICE Vs. TIRUMALA FERTILIZERS
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February 16, 2005 |
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NAVBHARAT MOTOR AGENCY SOLAPUR Vs. KAUSHIKBHAI ISHWARBHAI PATEL
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October 4, 2005 |
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NAWAB BHAI Vs. NATIONAL INSURANCE CO.LTD.
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September 12, 2005 |
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NEERAJ NAGPAL Vs. NATIONAL INSURANCE COMPANY LIMITED
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December 8, 2005 |
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NEW BANK OF INDIA EMPLOYEES WELFARE SOCIETY Vs. SUBHASH CHANDER BHARDWAJ AND ORS.
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August 31, 2005 |
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NEW INDIA ASSURANCE CO Vs. KUSUM KUMARI MANDHGHORIA
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September 30, 2005 |
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NEW INDIA ASSURANCE CO LIMITED Vs. RAKESH KUMAR
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October 19, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. V R INTERNATIONAL
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October 3, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. VISHNU CHEMICALS PVT LTD
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October 3, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. REENA RANI BEHERA
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September 21, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KISSAN PLANT PROTECTION CENTRE
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September 5, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SANT AND BROTHERS
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November 24, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SURINDER SINGH KHURANA
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November 10, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. BIJAY KUMAR SHARMA
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July 18, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KUSUM DISTRIBUTORS
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August 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. GOPAL STARCH MILLS
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January 17, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI TRADING COMPANY
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January 17, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. K A ABDUL HAMEED
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April 19, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. JAGDISH SAINI
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May 27, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KOHINOOR SIZING FACTORY
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May 19, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. K K KOHLI
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August 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. ASHOK KUMAR
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October 6, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KAMLESH KANWAR
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May 25, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. N EKAMBARAM
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March 16, 2005 |
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NIRAJ KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
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September 8, 2005 |
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NO K 4084 UPPILIPALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. RMP CHIT FUNDS P LTD
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October 24, 2005 |
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NOVEX PRIVATE LIMITED Vs. KAMAL MANCHANDA
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September 23, 2005 |
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OM PRAKASH SHASHTRI Vs. ASHOK LEYLAND FINANCE LTD
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October 10, 2005 |
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ORIENTAL BANK OF COMMERCE Vs. RAJAN MITTAL
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November 9, 2005 |
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ORIENTAL BANK OF COMMERCE Vs. MOTI LAL SHARMA
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December 15, 2005 |
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ORIENTAL INSURANCE CO Vs. MOOLCHAND JAIN
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February 24, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. P S NARAYANA RAJA
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April 25, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. K L SIVAKUMAR
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April 5, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. SARASWATI
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August 10, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. NIRMALA SINGH
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August 2, 2005 |
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October 6, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. MADHUSUDHAN SHARMA
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December 12, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. ASIM J PANDYA
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December 20, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. BHAGAT RAM
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December 20, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. D PADMANABHA KUMAR
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September 19, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. PADMA MOTWANI
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September 15, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. SAJI P JOHN
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June 2, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. ANITA DAS
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July 22, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. SHAHEENKHAN MUBASSIR ALAM KHAN
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July 7, 2005 |
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ORIENTAL INSURANCE CO. LTD. Vs. VIDEO BROADCASTING STUDIOS AND ANR.
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March 3, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SONEX FASHIONS PRIVATE LIMITED
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October 17, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJEEV KUMAR
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September 15, 2005 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DHARMENDRA KUMAR LALL
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July 4, 2005 |
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ORIENTAL INSURANCE COMPANY LTD Vs. CH RAMANAMMA
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June 27, 2005 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MEENA RAGHUNATHAN
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July 14, 2005 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ARTI PURSETH
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May 16, 2005 |
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ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. EKADASI SAMAL
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July 29, 2005 |
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P ARUNACHALAM Vs. M PALANICHAMY
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October 24, 2005 |
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P KALLIANIKUTTY AMMA Vs. UNITY HEALTH SERVICES P LTD
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July 14, 2005 |
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P MANEKLAL SONI Vs. NATIONAL INSURANCE CO LTD
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October 6, 2005 |
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P MARWAHA Vs. NEW INDIA ASSURANCE CO LTD
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August 5, 2005 |
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P SHIVAJI SHETTY Vs. NEW INDIA ASSURANCE COMPANY
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December 13, 2005 |
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PADMA CYRAMIX Vs. RFC
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August 10, 2005 |
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PADMABATI BEHERA Vs. ORIENTAL INSURANCE CO LTD
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October 5, 2005 |
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PARAS INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
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October 4, 2005 |
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PARWATI DEVI Vs. KULDEEP SINGH
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August 12, 2005 |
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PAWAN RANA Vs. CANARA BANK
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November 10, 2005 |
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PEARLITE LINERS LTD. Vs. THERMO JARRELL ASH CORPORATION
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November 8, 2005 |
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POST MASTER AND ORS. Vs. KRISHI UPAJ MANDI SAMITI
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July 15, 2005 |
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POST MASTER CUDDALORE OT POST OFFICE Vs. NIRMALA
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March 10, 2005 |
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POST MASTER GENERAL EASTERN COURT NEW DELHI Vs. K THAMPI
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September 23, 2005 |
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POST MASTER GENERAL H P CIRCLE Vs. KHANYARA CO-OPERATIVE FOREST SOCIETY LTD
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May 25, 2005 |
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POST MASTER KEERAMANGALAM POST OFFICE Vs. ACHAGAM G RAJAGOPAL
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March 8, 2005 |
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POST MASTER PAPPIREDDIPATTI POST OFFICE Vs. N KAMATCHI
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February 16, 2005 |
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POST OFFICE MODEL TOWN JALANDHAR Vs. JASWALSONS INVESTMENT AND FINANCE P LTD
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July 25, 2005 |
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PRADESHIK COOPERATIVE FEDERATION LTD Vs. RAJENDRA PRASAD BIJALWAN
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March 10, 2005 |
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PRAHLAD Vs. KRISHNAJI AND OTHERS
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May 20, 2005 |
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PRANAYA KUMAR PADHI Vs. BALLARPUR INDUSTRIES LTD
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December 12, 2005 |
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PRAVAT KUMAR MUKHERJEE Vs. RUBY GENERAL HOSPITAL
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April 25, 2005 |
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PRAVEEN SHEKH Vs. LIC
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November 11, 2005 |
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PREETI AGARWAL Vs. NATIONAL INSURANCE CO
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September 16, 2005 |
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PREFEX PRAKASH AIR FREIGHT PVT LTD Vs. WIDIA INDIA LTD
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July 6, 2005 |
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PRESIDENT AND MRS ANJALI KARADKHEDKAR MEMBER
UNITED INDIA INSURANCE CO LTD Vs. VRUNDAVAN CO-OP HSG SOC LTD
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June 24, 2005 |
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PRITAM SINGH BRAR Vs. CHANDIGARH ELECTRICITY DEPART-MENT
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September 16, 2005 |
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PRITHVI RAJ Vs. ORIENTAL INSURANCE CO LTD
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March 9, 2005 |
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PRIYA BLUE INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
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May 19, 2005 |
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PROXIMA STEEL FORGE LTD Vs. AIR INDIA LTD
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July 8, 2005 |
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PSEB Vs. KULBIR SINGH
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January 27, 2005 |
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PUDA Vs. GAJJAN SINGH
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July 27, 2005 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SANJEEV KUMAR
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August 22, 2005 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SURINDER MALHOTRA
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August 29, 2005 |
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PUNJAB STATE ELECTRICITY BOARD Vs. HARMINDER SINGH
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October 17, 2005 |
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December 12, 2005 |
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January 18, 2005 |
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August 11, 2005 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PUNJAB KHAPATKAR SANGH
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August 9, 2005 |
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PURNIMA PRINTMAC PVT LTD Vs. JUGAL KISHORE GANGIL
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April 29, 2005 |
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PUSHKAR DUTT Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL, LUDHIANA & ANR
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August 22, 2005 |
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April 8, 2005 |
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R C PUROHIT Vs. USHA DEVADA
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October 5, 2005 |
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R GOPALNATHAN Vs. FORD MOTOR COMPANY
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November 25, 2005 |
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R K AKHAURY Vs. K N LAL
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May 26, 2005 |
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R P KHARE Vs. SANTOSH KUMAR
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November 29, 2005 |
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R R FINANCIAL CONSULTANTS LTD Vs. SUNIL MALHOTRA
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May 20, 2005 |
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September 27, 2005 |
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R.P. KHARE Vs. SANTOSH KUMAR
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November 29, 2005 |
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May 10, 2005 |
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RAGHUNATH SHARMA Vs. S D O
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September 21, 2005 |
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RAGHUVEERAN K Vs. E KRISHNA MURTHY
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October 7, 2005 |
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July 22, 2005 |
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October 24, 2005 |
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October 28, 2005 |
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August 16, 2005 |
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RAJASTHAN HOUSING BOARD Vs. SATISH GUPTA
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November 26, 2005 |
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RAJASTHAN HOUSING BOARD Vs. BAJRANG LAL SHARMA
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September 9, 2005 |
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RAJASTHAN STATE ELECTRICTY BOARD Vs. MAHADEV MEENA
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July 19, 2005 |
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RAJASTHAN STATE INDUSTRIES DEVELOPMENT
AND INVESTMENT CORPORATION LTD Vs. MARUDHAR HANDICRAFTS
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March 18, 2005 |
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RAJASTHAN STATE INSURANCE AND P F DEPTT Vs. BASANTI DEVI
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March 1, 2005 |
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RAJENDRA JAINA Vs. GAJA NAND DERELYA
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September 27, 2005 |
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RAJENDRA KUMAR GOSWAMI Vs. ARUN MADHARIA
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February 21, 2005 |
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RAJENDRA M AGRAWAL Vs. PUSHPA BUILDERS LTD
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September 26, 2005 |
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July 29, 2005 |
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RAJINDER SINGH Vs. SANJEEV KUMAR
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September 15, 2005 |
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RAJNI SHUKLA Vs. RAJENDRA KUMAR AGARWAL
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April 21, 2005 |
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RAJU Vs. SAVANI TRANSPORT LIMITED
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August 25, 2005 |
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RAJUBHAI NATWARLAL DATANI Vs. AMBUBHI CLINIC
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December 22, 2005 |
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RAJUL K PATEL Vs. PRESIDENT AND CHAIRMAN AMERICAN EXPRESS TRS AMERICAN EXPRESS BANK LTD
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October 5, 2005 |
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RAM KISHORE TIWARI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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February 24, 2005 |
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RAM KUMAR RASTOGI Vs. TUSHAR RASTOGI
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September 21, 2005 |
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RAM LUBHAI Vs. FINANCE SECRETARY TO GOVERNMENT U T ELECTRICITY DEPARTMENT
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September 30, 2005 |
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RAM SINGH Vs. INDERJEET AHUJA
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October 7, 2005 |
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RAM SUSHIL TRIPATHI Vs. GHANSHAYAM KHATIK
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September 22, 2005 |
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RAMA SESHA SAI RAW AND BOILED RICE MILLS Vs. ORIENTAL INSURANCE CO LTD
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January 17, 2005 |
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RAMAGURU Vs. S ESSAKIMUTHU
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February 3, 2005 |
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RAMANUJA EXIMLINKS Vs. NORASIA LINES
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March 14, 2005 |
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RAMDHUNI SAHU Vs. DULARI BAI
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April 25, 2005 |
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RAMESH CHAND BANSAL Vs. NYAY VIHAR COOPERATIVE HOUSING SOCIETY LIMITED
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September 29, 2005 |
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RAMESH CHANDRA VERMA Vs. AEN PHED
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May 11, 2005 |
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July 15, 2005 |
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May 18, 2005 |
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November 25, 2005 |
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July 4, 2005 |
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September 20, 2005 |
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March 4, 2005 |
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October 3, 2005 |
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March 11, 2005 |
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September 2, 2005 |
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RASIK M SHAH Vs. MANISH D KHATRI
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October 18, 2005 |
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RATTAN KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 22, 2005 |
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RAVINDER KUMAR Vs. MARUTI UDYOG LIMITED
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October 14, 2005 |
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September 19, 2005 |
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October 4, 2005 |
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ROADWAY INDIA LTD Vs. MORMUGAO STEEL LTD
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December 12, 2005 |
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RUBY MUSHROOM AND CANNING PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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November 11, 2005 |
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RULDU RAM GUPTA Vs. RAJ SURI
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December 12, 2005 |
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RURAL POSTAL INSURANCE Vs. CHANDRO DEVI
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September 14, 2005 |
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February 24, 2005 |
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November 28, 2005 |
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December 13, 2005 |
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December 14, 2005 |
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September 26, 2005 |
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November 11, 2005 |
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May 5, 2005 |
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December 16, 2005 |
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December 27, 2005 |
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July 15, 2005 |
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SADHWANI GRAMMODYOG SEWA KENDRA Vs. DISTRICT GRAMMODYOG OFFICER SULTANPUR
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April 25, 2005 |
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SAGAR COLD STORAGE P LTD Vs. UNITED INDIA INSURANCE CO LTD
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August 29, 2005 |
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SAI INTERNATIONAL EXPORTS INDIA Vs. AMI INDIA LOGISTICS PVT LTD
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December 12, 2005 |
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SAI SHAKTHI BIO-TECH Vs. L UMAPATHI
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September 26, 2005 |
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SAINT THERESAS CONVENT SCHOOL Vs. PAUL SAMUEL
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October 3, 2005 |
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SALUJA AUTOMOBILES Vs. AMITA BHATNAGAR
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August 20, 2005 |
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SAMPATH S KUMAR Vs. UNITED INDIA INSURANCE CO LTD
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July 1, 2005 |
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SAMRITI BUILD CHEM ENGINEERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 11, 2005 |
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SANDEEP PARGANIHA Vs. MANOJ KUMAR TIKARIHA
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September 15, 2005 |
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SANGANI SURYANARAYANA Vs. ORIENTAL INSURANCE CO LTD
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January 27, 2005 |
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SANJAY GARG Vs. UNITED INDIA ASSURANCE CO.LTD.
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January 18, 2005 |
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SANJAYA BESAN AND OIL MILL P LTD Vs. NARENDRA KUMAR RAY CHOUDHURY
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August 29, 2005 |
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SANJEEV TIWARI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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October 13, 2005 |
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June 28, 2005 |
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SANKARAN Vs. SECRETARY HOUSING SOCIETY
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November 25, 2005 |
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SANMATI MOTORS P LTD Vs. S CHANDRASEKHAR
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September 21, 2005 |
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July 19, 2005 |
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April 26, 2005 |
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SASHIKALA MOHANTY Vs. URMILA DUTTA
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November 7, 2005 |
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SATISH CHATURVEDI Vs. YADRAM
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June 29, 2005 |
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October 5, 2005 |
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SATISH NARAIN SHUKLA Vs. KANPUR DEVELOPMENT AUTHORITY
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March 1, 2005 |
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SATPAL BANSAL Vs. NATIONAL INSURANCE CO LTD
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July 18, 2005 |
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August 3, 2005 |
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September 5, 2005 |
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October 3, 2005 |
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October 3, 2005 |
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October 3, 2005 |
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January 12, 2005 |
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September 15, 2005 |
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October 5, 2005 |
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November 25, 2005 |
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October 18, 2005 |
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SHAKUNTALA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 4, 2005 |
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SHAKUNTALA SOLANKI Vs. ORIENTAL INSURANCE CO
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October 28, 2005 |
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July 25, 2005 |
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February 28, 2005 |
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November 10, 2005 |
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September 23, 2005 |
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May 13, 2005 |
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October 25, 2005 |
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SHINGAR LAMPS LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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July 25, 2005 |
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September 14, 2005 |
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March 14, 2005 |
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January 12, 2005 |
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November 30, 2005 |
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November 25, 2005 |
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SHRI S.R. SHIVAPRAKASH AND ORS. Vs. M/S. WOCKHARDT HOSPITAL LIMITED AND ORS.
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October 4, 2005 |
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SHRIRAM TRANSPORT FINANCE CO LTD Vs. SUREKHA KHANOJI KHEMNAR
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November 23, 2005 |
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November 10, 2005 |
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December 20, 2005 |
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May 19, 2005 |
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December 14, 2005 |
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August 4, 2005 |
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SONEKARAN GLADIOLI GROWERS Vs. BABU RAM
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February 10, 2005 |
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August 3, 2005 |
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February 14, 2005 |
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February 28, 2005 |
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June 3, 2005 |
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April 4, 2005 |
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August 10, 2005 |
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November 9, 2005 |
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July 14, 2005 |
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April 15, 2005 |
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September 13, 2005 |
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November 23, 2005 |
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May 4, 2005 |
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June 14, 2005 |
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August 19, 2005 |
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August 1, 2005 |
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March 15, 2005 |
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SUBASH CHANDER SHARMA Vs. R K M FINANCIERS PVT LTD
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July 7, 2005 |
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July 11, 2005 |
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October 5, 2005 |
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SUDARSHAN SINGH Vs. PUNJAB NATIONAL BANK
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September 8, 2005 |
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July 29, 2005 |
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August 8, 2005 |
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April 27, 2005 |
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SUKANTI SAHOO Vs. CESCO OF ORISSA LIMITED
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September 30, 2005 |
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SUKHCHAIN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 4, 2005 |
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SUKHNANDAN AGARWAL Vs. RAJASTHAN HOUSING BOARD
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December 13, 2005 |
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August 4, 2005 |
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August 8, 2005 |
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June 13, 2005 |
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December 5, 2005 |
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SUPRIYA GUPTA Vs. TRUSTEES OF BREACH CANDY HOSPITAL AND RESEARCH CENTRE
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October 27, 2005 |
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August 8, 2005 |
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March 16, 2005 |
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October 18, 2005 |
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SURINDER KAUR Vs. LIC OF INDIA
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February 14, 2005 |
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July 4, 2005 |
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September 27, 2005 |
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August 30, 2005 |
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May 31, 2005 |
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October 24, 2005 |
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May 13, 2005 |
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March 28, 2005 |
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October 24, 2005 |
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October 24, 2005 |
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November 23, 2005 |
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November 23, 2005 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. UMASHANKAR
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March 7, 2005 |
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September 30, 2005 |
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TARGET CARGO CARRIERS Vs. AROMA ORGANICS PVT LTD
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February 14, 2005 |
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TARSEM JINDAL Vs. KASHMIRI LAL GOYAL
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October 28, 2005 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. CHANDRASHEKAR
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October 27, 2005 |
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TELECOM DEPT Vs. RUPA GURANG
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October 3, 2005 |
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TELECOMMUNICATION CIRCLE AMBALA HARYANA Vs. RAM CHAND
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August 24, 2005 |
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TELECOMMUNICATION GENERAL MANAGER DEPARTMENT OF TELECOM PATIALA Vs. AMAR SINGH
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October 31, 2005 |
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THAMMU NARAYANA RAO Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
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April 8, 2005 |
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THOMSON MULTIMEDIA INDIA PVT LTD Vs. BHARATA CHANDRA BANERJI
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July 29, 2005 |
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TNT INDIA PVT LTD Vs. RAMESH SAWALKAR
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August 11, 2005 |
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TRANSPORT CORPORATION OF INDIA LTD Vs. ALUMINIUM EXTRUSION CENTRE
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December 5, 2005 |
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TRANSPORT CORPORATION OF INDIA LTD Vs. KSHETRIYA SRI GANDHI ASHRAM
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March 1, 2005 |
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U N PATIL Vs. L K S MURTHY AND CO
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February 24, 2005 |
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U P S R T C Vs. HEMLATA
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January 12, 2005 |
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UMED SINGH BERWAL Vs. SRIPAL
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September 14, 2005 |
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UNION OF INDIA Vs. VIJAY LAXMI
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March 22, 2005 |
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UNION OF INDIA Vs. SUMANT NEGI
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September 24, 2005 |
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UNION OF INDIA AND ORS. Vs. R.C. PURI
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August 29, 2005 |
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UNIT TRUST OF INDIA Vs. SANJEEV KUMAR
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November 29, 2005 |
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UNIT TRUST OF INDIA Vs. IQBAL CHAND ARORA
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November 25, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GIAN SINGH
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December 23, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GREEN ROADWAYS REGD UDAIPUR
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December 20, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. P MARBANINAG
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December 19, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GANESH KUMAR JAIN
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September 14, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. KUSUM CHATURVEDI
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September 21, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. NARESH KUMAR
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September 21, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. NARAYANKAR CHOUDHURY
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April 25, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. SHARDA DEVI
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June 14, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. DHARAM RAJ
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May 26, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. S K SARAF
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January 18, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. INDRA GUPTA
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April 4, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. JADHAV KIRANA STORES
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February 28, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. DAMODAR COLD STORAGE
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July 11, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GANPATBHAI BHULABHAI PARMAR
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February 28, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. A V ARASU
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May 17, 2005 |
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UNITED INDIA INSURANCE COMPANY Vs. RAVINDER NATH
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December 16, 2005 |
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UNITED INDIA INSURANCE COMPANY Vs. NEW INDIA RUBBER WORKS
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May 3, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL SEHGAL
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July 13, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DALIP SINGH
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September 9, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. DINESH KUMAR AGARWALLA
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September 10, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. NASEERUDDIN MAJOR
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September 5, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BALRAJ SINGH
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April 28, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. VIJAY KUMAR
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December 12, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD & ANR Vs. R PIYARELALL IMPORT & EXPORT LTD
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March 7, 2005 |
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UTTAR PRADESH RAJYA AUDYOGIK VIKAS NIGAM LTD Vs. MAHESH KUMAR AGGARWAL
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September 6, 2005 |
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V AMUTHA Vs. S SWAMIKANNU
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May 5, 2005 |
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V P AGGARWAL Vs. CHIEF ENGINEER ELECTRICITY DEPARTMENT UNION TERRITORY CHANDIGARH
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December 7, 2005 |
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V R KOLLALI Vs. VIJAYA BANK
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August 10, 2005 |
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V SUDHAKAR Vs. T RAVICHANDRAN
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November 29, 2005 |
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V VIJAYA LAKSHMI Vs. VIJAYA BHARGAVI CHIT FUND CO LTD
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April 21, 2005 |
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VAISHALI SOOD Vs. H P HOUSING BOARD
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December 12, 2005 |
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VANDANABEN KHUSHALDAS ASWANI Vs. CHANDRASHEKHAR M NARECHANIA
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December 16, 2005 |
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VARADHA S NAIR Vs. REMANI N RAJAN
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May 30, 2005 |
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VATORGARD CHEMICALS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
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January 27, 2005 |
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VIDYA BHUSHAN Vs. MADAN AWADHESH INSTITUTE
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August 30, 2005 |
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VIDYUT URJA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 7, 2005 |
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VIJAYA BANK Vs. ARYA CENTRAL TRANSPORT LIMITED
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October 6, 2005 |
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VIJAYANAND ROADLINES LIMITED Vs. NAV MAHARASHTRA CHAKAN OIL MILLS LTD
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August 23, 2005 |
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VIKAS TANK Vs. INDO RUSSIAN ALUMNI
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December 13, 2005 |
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VIMALCHANDRA D DESAI Vs. PUNE MUNICIPAL CORPORATION
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November 16, 2005 |
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VINAYAGA AGENCIES Vs. G P SEETHAPATHY
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November 28, 2005 |
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VINEET MEHROTRA Vs. GIRIJESH MANI TRIPATHI
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August 22, 2005 |
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VINEY GUPTA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
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September 2, 2005 |
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VINOD KUMAR SAXENA Vs. STATE EMPLOYEES HOUSING FEDERATION
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July 13, 2005 |
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VIPUL MOTORS LTD Vs. CHHOTE SINGH SOLANKI
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October 25, 2005 |
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W B S E B Vs. PRABIR KUMAR KOLEY
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January 10, 2005 |
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WAHIDA IMTIAZ SHAIKH Vs. PUNE CANTONMENT SAHAKARI BANK LTD
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September 1, 2005 |
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WG CDR BHARPUR SINGH BANDESHA Vs. ORIENTAL INSURANCE COMPANY LTD
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September 20, 2005 |
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WOMENS VOLUNTARY SERVICE OF COIMBATORE Vs. S A DASS
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March 22, 2005 |
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XCYTON DIAGNOSTICS LIMITED Vs. DTDC COURIER AND CARGO LIMITED
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August 31, 2005 |
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YAMUNA SYNDICATE LIMITED Vs. SWARN KAUR
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August 16, 2005 |
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YAQOOB ALI KHAN Vs. SINGH AUTO SERVICES TRACTOR COMPANY
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May 26, 2005 |
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YASH PAL MARWAHA Vs. PUSHPA BUILDERS LTD
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September 5, 2005 |
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YASHODA Vs. LIC OF INDIA
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February 9, 2005 |
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YOGESH KUMAR GOLCHA Vs. U T I MUTUAL FUND
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October 14, 2005 |
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