A B LAL Vs. GAUTAM BUDH CO-OPERATIVE URBAN THRIFT CREDIT SOCIETY LIMITED
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September 24, 2004 |
A B P PVT LTD Vs. V SUNDARAM
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September 29, 2004 |
A CHANDRAN Vs. NATIONAL INSURANCE COMPANY LTD
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March 17, 2004 |
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February 16, 2004 |
A H KAPADIA Vs. SHAH AND SEJPAL DEVELOPERS
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March 11, 2004 |
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August 3, 2004 |
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May 27, 2004 |
A NANDINI SARMA Vs. KKR PALM OIL INDIA LTD
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February 11, 2004 |
A P JAIN Vs. BARYTE CHEM PVT LTD
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March 5, 2004 |
A S ARUNACHALAM Vs. CHIEF MANAGER STATE BANK OF INDIA
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September 8, 2004 |
A THIRUVENGADAM Vs. BRANCH MANAGER E L G I EQUIPMENTS LTD
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June 18, 2004 |
A XAVIER Vs. CANTONMENT POLYCLINIC
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October 25, 2004 |
AALLANZ AUTOMOBILES Vs. M K JAIN
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September 29, 2004 |
ABDUL JABBAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 9, 2004 |
ABDUL MAJID Vs. RAJENDRA SINGH CHAUHAN
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April 21, 2004 |
ABDUL MATEEN Vs. KHADI GRAMODHYOG COMMISSION
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February 4, 2004 |
ABDUL QADIR Vs. UNITED INDIA INSURANCE CO LTD
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October 1, 2004 |
ABDUL RAZZAK JABBAR Vs. BISMILLA CONSTRUCTION
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November 2, 2004 |
ABDUL WAHID LATIF KAZI Vs. GULAB ENTERPRISES
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June 22, 2004 |
ACCOUNTS OFFICER TR TELECOM DISTRICT MANAGER DHARMAPURI Vs. S RAHAMATHULLAH
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December 30, 2004 |
ACHHELAL JAISWAL Vs. NEW INDIA ASSURANCE CO LTD
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October 28, 2004 |
ACME FLUORO POLYMERS LTD Vs. CENTRAL WAREHOUSING CORPORATION
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July 5, 2004 |
ADROIT INDUSTRIES INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
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February 4, 2004 |
AEROFLOT Vs. SVNR EXPORTS
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August 5, 2004 |
AGRA DEVELOPMENT AUTHORITY Vs. KM PRAGATI CHAURASIA
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July 16, 2004 |
AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. GOURA CHANDRA PADHI
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September 14, 2004 |
AGSUN SEEDS INDIA LTD Vs. N NAGENDRA REDDY
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August 10, 2004 |
AIR INDIA Vs. SVNR EXPORTS
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June 4, 2004 |
AIR INDIA Vs. K B DURGA
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January 19, 2004 |
AJANTA OFFSET AND PACKAGING LTD Vs. NATIONAL INSURANCE CO LTD
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May 27, 2004 |
AJAY ENTERPRISES Vs. NEW INDIA ASSURANCE CO LTD
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January 14, 2004 |
AJAY KUMAR Vs. DEVENDRA NATH
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January 12, 2004 |
AJAY KUMAR Vs. UNION OF INDIA
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July 29, 2004 |
AJIT KUMAR SINGH Vs. BALMIKI CHOUBEY
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December 8, 2004 |
AKALANKA JINDAL Vs. UNION OF INDIA
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February 3, 2004 |
AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. BHARTI TELENET LIMITED
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July 27, 2004 |
AKHIL KUMAR JAIN Vs. LALLAN PRASAD
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January 1, 2004 |
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November 5, 2004 |
ALI AHMAD FAROOQUI Vs. MARUTI SUZUKI INDUSTRIES LTD
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July 29, 2004 |
ALLAHABAD BANK Vs. KAMLESH KUMAR
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September 16, 2004 |
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March 8, 2004 |
ALLAHABAD BANK Vs. GREATER HYDERABAD BENEFIT FUND LTD
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ALLAHABAD BANK Vs. CHANDIGARH CONSTRUCTION CO PVT LTD
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December 9, 2004 |
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April 28, 2004 |
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January 12, 2004 |
ALOK KHANNA Vs. DIAMOND TRANSPORT OF INDIA
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January 8, 2004 |
AMALENDU SARKAR Vs. NABADWIP CO-OPERATIVE BRICKS AND POTTARY SOCIETY LTD
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March 12, 2004 |
AMAR KUMAR SINGH ROY Vs. W B S E B
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June 11, 2004 |
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June 15, 2004 |
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December 8, 2004 |
AMBA EXPORTS Vs. NEW INDIA ASSURANCE COMPANY
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April 5, 2004 |
AMBAJI PARCEL SERVICES Vs. AMAR SONS
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September 9, 2004 |
AMIN EQUIPMENT PVT LTD Vs. BAVABHAI VELABHAI NASHIT
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November 30, 2004 |
AMRITA VENKATESWARLU Vs. KIRLOSKAR INVESTMENTS AND FINANCE LTD
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January 8, 2004 |
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March 3, 2004 |
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July 16, 2004 |
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July 22, 2004 |
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June 4, 2004 |
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August 30, 2004 |
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October 18, 2004 |
ANKUSH VITHOBA DHOKALE Vs. ANANT DINKAR BHOSALE
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October 19, 2004 |
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October 27, 2004 |
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July 9, 2004 |
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February 10, 2004 |
APARNA ASSOCIATES Vs. C SRINIVASAN
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May 31, 2004 |
APPA SAVLARAM SATREAPPLICA Vs. MATHADI HOSPITAL TRUST
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October 29, 2004 |
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September 2, 2004 |
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July 14, 2004 |
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February 19, 2004 |
ARVIND K SHAH Vs. CITY LIFTS INDIA LTD
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June 10, 2004 |
ARVIND KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 26, 2004 |
ARVIND SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 12, 2004 |
ASHOK LEYLAND FINANCE LIMITED Vs. HIMANSHU S THUMAR
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November 26, 2004 |
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March 25, 2004 |
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July 7, 2004 |
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June 9, 2004 |
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January 14, 2004 |
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July 21, 2004 |
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September 9, 2004 |
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June 3, 2004 |
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June 1, 2004 |
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November 25, 2004 |
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January 29, 2004 |
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November 25, 2004 |
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June 10, 2004 |
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June 11, 2004 |
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November 29, 2004 |
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December 23, 2004 |
BALVINDER SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 31, 2004 |
BANK OF AMERICA N A Vs. RAJESH KUMAR MITTAL
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January 3, 2004 |
BANK OF BARODA Vs. L D SARAOGI
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November 25, 2004 |
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August 31, 2004 |
BARIPADPA MUNICIPALITY Vs. KANAKALATA BEHURIA
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September 3, 2004 |
BENGAL MILLS STORES SUPPLY CO Vs. NEDUNGADI BANK LTD
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March 18, 2004 |
BHAGVATI TRADERS Vs. SHASHI PARGANIHA
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May 12, 2004 |
BHAGWAN DAS MAURYA Vs. CENTRAL BANK OF INDIA
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October 26, 2004 |
BHAGWAN SHANKAR PD SINGH Vs. SWATANTRA KUMAR SUMAN
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July 9, 2004 |
BHAGWANT SINGH ARORA Vs. KLM ROYAL DUTCH AIRLINES
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November 9, 2004 |
BHARAT SANCHAR NIGAM Vs. RADHA KANT ROY
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April 7, 2004 |
BHARAT SANCHAR NIGAM LTD Vs. RAJESH JAIN
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February 25, 2004 |
BHARAT SANCHAR NIGAM LTD Vs. PRATAP KUMAR BANERJEE
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June 30, 2004 |
BHARTIYA SHIKSHA PARISHAD LUCKNOW Vs. RANJEET KAUR
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March 31, 2004 |
BHASANT BALLABH TEWARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 2, 2004 |
BHASIN AND CO Vs. AIRSIRCO PVT LIMITED
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September 28, 2004 |
BHASKAR KESHAV GANGULKAR Vs. CHASE REAL ESTATE DEVELOPER P LTD
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November 25, 2004 |
BHILAI GOLDEN TRANSPORT CO Vs. RAIPUR SALES AGENCY
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January 7, 2004 |
BHOLA PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
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January 29, 2004 |
BHOOMI GAS BOTTLING COMPANY LTD Vs. M S MOORTHY
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March 9, 2004 |
BHUPINDER NAGPAL Vs. UNION OF INDIA
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March 5, 2004 |
BIHAR STATE ELECTRICITY BOARD Vs. SRIPATI JHA
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September 23, 2004 |
BIHAR STATE ELECTRICITY BOARD PATNA Vs. BALDEO SAO
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September 30, 2004 |
BIHAR STATE FOOD CORPORATION Vs. FOOD SUPPLY AND COMMERCE DEPTT
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May 7, 2004 |
BIJAY KUMAR Vs. MAHENDRA PAL SINGH
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October 7, 2004 |
BIKANER ASSAM ROADLINES I LTD Vs. SHABBIR HANDLOOM INDUSTRIES
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November 19, 2004 |
BIKANER SHETRIYA GRAMIN BANK Vs. MEERA DEVI
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May 12, 2004 |
BIKASH KUMAR PAUL Vs. SARADA CONSTRUCTION CO PVT LTD
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August 24, 2004 |
BILASPUR DEVELOPMENT AUTHORITY Vs. PUSHPA GAREWAL
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December 17, 2004 |
BIRNAL CHOUDHARY Vs. SURENDRA KUMAR GUPTA
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November 30, 2004 |
BISAHU RAM KAUSHIK Vs. JUNIOR ENGINEER CHHATTISGARH ELECTRICITY BOARD
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June 29, 2004 |
BISHAN CHAND GOEL Vs. B P CONSULTANTS
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November 19, 2004 |
BLOCK DEVELOPMENT OFFICER Vs. SUNDARI BEWA
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September 14, 2004 |
BLOKS INTERNATIONAL Vs. INDIA OVERSEAS BANK
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November 29, 2004 |
BODY CARE Vs. ASHOK KUMAR SOLANKI
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November 10, 2004 |
BOMBAY SUBURBAN ELECTRIC SUPPLY LTD Vs. SHYAM BHAJANMAL LUTHRIA
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March 11, 2004 |
BPL MOBILE COMMUNICATIONS LTD Vs. SANDEEP S THAKUR
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April 7, 2004 |
BRANCH MANAGER LIC OF INDIA Vs. K MARATHAL
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March 30, 2004 |
BRANCH MANAGER LIC OF INDIA Vs. A LALITHA
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June 2, 2004 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. INDURANI
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January 19, 2004 |
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. J RAMESH
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June 23, 2004 |
BRIDGESTONE INDIA PVT LTD Vs. MUNNA LAL GUPTA
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August 18, 2004 |
BRITISH AIRWAYS Vs. NITIN MAHESHWARI
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September 29, 2004 |
BY-PRODUCT CO OP CREDIT SOCIETY LTD Vs. KULAMANI NAYAK
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December 30, 2004 |
C E S C LIMITED Vs. PRABHABATI DEVI
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December 16, 2004 |
C E S C LIMITED Vs. BABLOO SAHA
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June 28, 2004 |
C E S C LIMITED Vs. MD NIZAMUDDIN
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July 16, 2004 |
C E S C LIMITED Vs. RUBY DUTTA
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April 13, 2004 |
C E S C LIMITED Vs. KRISHNADHAN NAG
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January 5, 2004 |
C G GRIHA NIRMAN MANDAL Vs. VIJAY BAHADUR
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August 10, 2004 |
C M C LIMITED Vs. PRAVEEN KUMAR TYAGI
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August 20, 2004 |
C R JOSE Vs. MOTHER HOSPITAL P LTD
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December 16, 2004 |
C RAMAKRISHNAN Vs. UNIT TRUST OF INDIA
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March 22, 2004 |
C S I MISSION HOSPITAL Vs. THIRU RAMACHANDRAN
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August 16, 2004 |
C SELVAKUMAR Vs. NEW INDIA ASSURANCE COMPANY
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January 9, 2004 |
CANARA BANK Vs. RAM SINGH JAISWAL
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July 7, 2004 |
CANARA BANK RAMAPURAM BRANCH DINDIGUL Vs. M CHANDRAN
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February 20, 2004 |
CARGO MOT Vs. SOLACE EXPORTERS
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October 21, 2004 |
CENTRAL BANK OF INDIA Vs. HEERA SONI
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November 4, 2004 |
CESC Vs. PRABHAT SUR
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July 22, 2004 |
CESC LIMITED Vs. BHASKAR NATH CHATTERJEE
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December 31, 2004 |
CESC LIMITED Vs. GOPI RAM AGARWALLA
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November 19, 2004 |
CESC LTD Vs. ABHOY JAISWAL
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February 5, 2004 |
CESC LTD Vs. USHA DEVI AGARWAL
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February 27, 2004 |
CGA GOLF RANGE Vs. O P LONGIA
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May 27, 2004 |
CHAIRMAN AND MANAGING DIRECTOR UCO BANKS Vs. M R PANDIT
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May 26, 2004 |
CHAIRMAN RAILWAY BOARD Vs. P S R K TIMAJI ROA
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March 17, 2004 |
CHAIRMAN RSEB Vs. JAGDISH PRASAD GUPTA
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January 8, 2004 |
CHAMPABEN GHANSHYAMBHAI PATEL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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March 5, 2004 |
CHANDESHWAR PD SINGH Vs. BHOLA PD SINGH
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July 7, 2004 |
CHANDIGARH ADMINISTRATION Vs. RAM SINGH
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March 17, 2004 |
CHANDIGARH HOUSING BOARD Vs. RAJESH JASPAL
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March 10, 2004 |
CHANDRAMOHAN M ANCHAN Vs. BANK OF BARODA
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June 16, 2004 |
CHANDRASEKAR Vs. STATE BANK OF INDIA
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September 30, 2004 |
CHANDRIKA PRASAD Vs. LUCKNOW DEVELOPMENT AUTHORITY
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October 4, 2004 |
CHENAJI CHATURJI RAJPUT Vs. UNITED INDIA INSURANCE CO LTD
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April 8, 2004 |
CHENNAI TELEPHONES Vs. V RAVICHANDRAN
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May 21, 2004 |
CHENNAI TELEPHONES Vs. R KRISHNAN
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March 16, 2004 |
CHENNAI TELEPHONES NW Vs. S KRISHNACHAND CHORDIA
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May 31, 2004 |
CHHABIRAM SAHU Vs. NEW INDIA ASSURANCE CO LTD
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January 5, 2004 |
CHHATTISGARH GRIH NIRMAN MANDAL Vs. PREMSAGAR ALIAS SUKHSAGAR MALHOTRA
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August 26, 2004 |
CHHATTISGARH STATE ELECTRICITY BOARD Vs. GANOORAM SAHU
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October 21, 2004 |
CHHATTISGARH STATE ELECTRICITY BOARD Vs. NARAYAN PRASAD
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October 28, 2004 |
CHHATTISGARH STATE ELECTRICITY BOARD Vs. GAJADHAR PRASAD KESARWANI
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February 6, 2004 |
CHHATTISGARH STATE ELECTRICITY BOARD Vs. DHAN SINGH
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April 21, 2004 |
CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ SINGH RANA
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July 9, 2004 |
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. R K NARANG
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November 2, 2004 |
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. AJAY PAL SINGH
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November 30, 2004 |
CHITRA CONSTRUCTIONS P LTD Vs. SHANKAR
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December 3, 2004 |
CIRCULAR HOTEL PVT LTD Vs. CHIEF GENERAL MANAGER CALCUTTA TELEPHONES
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November 29, 2004 |
CITI BANK Vs. J RAMSAI
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February 10, 2004 |
CLASSIC SYSTEM Vs. MANJU KHANNA
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November 22, 2004 |
CLUB PIONEER REGENCY Vs. P EMMANUEL
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February 13, 2004 |
CMPL Vs. JASVINDER SINGH
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May 6, 2004 |
CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. PRAHALLAD NAIK
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September 14, 2004 |
COL H S GILL Vs. AROMA HOTEL
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November 18, 2004 |
COL S C THAPLIYAL Vs. SONU MOT
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September 22, 2004 |
COMMERCIAL MANAGER E RAILWAY Vs. GIRDHARILAL SARAF
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January 29, 2004 |
COMMERCIAL OFFICER N W Vs. P L MEYYAPPAN
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February 9, 2004 |
CONSUMER AND HUMAN RIGHTS FORUM Vs. KOTAK MAHINDRA FINANCE LTD
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January 14, 2004 |
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March 24, 2004 |
D R RAIBOLE Vs. KAUSHIK V CHHEDDA
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July 14, 2004 |
DAMRU PRASAD KESARWANI Vs. C K DUBEY
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April 16, 2004 |
DARIYAVESINGH B KARNAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 17, 2004 |
DARSHAN KAUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 16, 2004 |
DARSHAN SINGH AHUJA Vs. HAMDARD WAKF LABORATORIES
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August 11, 2004 |
DAUDBHAI IBRAHIMBHAI KUSKIVALA Vs. UNITED INDIA INSURANCE CO LTD
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July 1, 2004 |
DAUJI Vs. SHIMLA COLD STORAGE PVT LTD
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November 5, 2004 |
DEEP NURSING HOME Vs. KIRAN MINHAS
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November 16, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. RAM KISHAN
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November 10, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. DEEPAK KUMAR BAKSHI
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November 23, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY KAPOOR
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October 5, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. RAMA
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October 12, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. NEELAM SEHGAL
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October 12, 2004 |
DELHI DEVELOPMENT AUTHORITY Vs. MOHAN SINGH
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March 31, 2004 |
DELHI ELECTRICITY SUPPLY UNDERTAKING Vs. VEER SINGH
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September 28, 2004 |
DELHI JAL BOARD Vs. SUNITA
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September 28, 2004 |
DELHI JAL BOARD Vs. RAJINDER KUMAR
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November 9, 2004 |
DELHI JAL BOARD Vs. SAYYARA BANO NAQVI
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October 19, 2004 |
DELHI VIDYUT BOARD Vs. P BHATIA
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October 19, 2004 |
DELHI VIDYUT BOARD Vs. KALYAN SINGH GOSWAMI
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August 3, 2004 |
DELHI VIDYUT BOARD Vs. PURAN MAL
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August 24, 2004 |
DELHI VIDYUT BOARD Vs. COL GURCHARANJIT SINGH
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March 20, 2004 |
DELHI VIDYUT BOARD Vs. MANOHAR LAL
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January 3, 2004 |
DELHI VIDYUT BOARD Vs. KRISHNA DEVI
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July 5, 2004 |
DENA BANK Vs. BABULAL SHARMA
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November 4, 2004 |
DENA BANK Vs. DUSHYANT KUMAR NAMDEO
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December 2, 2004 |
DENA BANK NIGAMIT NIKAY Vs. MAHADEV LAL AGRAWAL
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April 21, 2004 |
DEPARTMENT OF TELECOMMUNICATIONS Vs. BANK OF INDIA
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December 20, 2004 |
DES RAJ BANSAL Vs. FREEDOM DOMESTIC SERVICES PVT LTD
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July 19, 2004 |
DEVI Vs. SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
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August 10, 2004 |
DEVIDAS M SHANBHAG Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 18, 2004 |
DHANWATI KUMAR Vs. S K JHUNJHUNWALA
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January 19, 2004 |
DHILLON TRANSPORT AGENCY Vs. RAJ KUMAR
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January 28, 2004 |
DIAMOND ELASTOMERS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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January 7, 2004 |
DILIP DAMODAR SOPARKAR Vs. NETWORK CONSTRUCTION PVT LTD
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March 26, 2004 |
DILIP KUMAR DE Vs. UNIT TRUST OF INDIA
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March 9, 2004 |
DILIPSINH RAMUBHA PARMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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November 25, 2004 |
DINAMALAR Vs. GNANAPRAKASAM
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December 3, 2004 |
DINESH DUTT SHARMA Vs. U I T BHARATPUR
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June 9, 2004 |
DINESH KUMAR ALIAS DILESWAR Vs. RAILWAY STATION MASTER RAIPUR STATION
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March 25, 2004 |
DINESH TIWARI Vs. KANPUR DEVELOPMENT AUTHORITY
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July 15, 2004 |
DIPTIMAYEE SAHU Vs. ICICI BANK LTD
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September 3, 2004 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GERMAN REMEDIES LTD
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March 12, 2004 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DLF UNIVERSAL LTD
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March 8, 2004 |
DISTRICT ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs. CONSUMER PROTECTION CELL
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May 28, 2004 |
DISTRICT INDUSTRIES CENTRE Vs. SARASWATHI
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January 27, 2004 |
DISTRICT MANAGER FOOD CORPORATION OF INDIA Vs. MAITI MAZAR
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January 10, 2004 |
DISTRICT MANAGER TELEPHONES EAST CHAMPARAN Vs. ALOK VATSE
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January 30, 2004 |
DIVISIONAL ENGINEER TELEPHONES Vs. NEELMANI DAS
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July 7, 2004 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SANJAY KUMAR PANIGRAHI
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July 22, 2004 |
DIVYA SOOD Vs. RUCHI GUPTA
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July 20, 2004 |
DR. KALIGOUNDEN Vs. N. THANGAMUTHU
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April 26, 2004 |
DR. SAMEER KAUSHAL Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT TO THE GOVERNMENT OF PUNJAB & ORS.
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July 20, 2004 |
DURG RAJNANDGAON GRAMIN BANK Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 13, 2004 |
DURGA FLOUR MILLS Vs. STATE BANK OF INDIA
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October 7, 2004 |
DURGA PRASAD SHARMA Vs. NAVED KHAN
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February 27, 2004 |
E N SREENATHAN Vs. AIR INDIA
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May 28, 2004 |
E OM PRAKASH Vs. SAKTHI MOT
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February 9, 2004 |
EAST INDIA TRANSPORT AGENCY Vs. ORIENTAL INSURANCE CO LTD
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July 5, 2004 |
EITCHER MOTORS LIMITED Vs. P N RANDIVE
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January 13, 2004 |
EKIDO TOURS AND TRAVELS Vs. GURDIAL BHASIN
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February 5, 2004 |
ELECTRICAL EXECUTIVE ENGINEER Vs. SIYA DEVI
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May 12, 2004 |
ELECTRICAL EXECUTIVE ENGINEER URBAN ELECTRIC SUPPLY DIVISION Vs. JAWAHAR PICTURE PALACE
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April 21, 2004 |
ELECTRO POINT HIGH TECH VIDE CAMERA SERVICE CENTRE Vs. KANNAN
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January 30, 2004 |
ELECTROLUX LIMITED Vs. HARYANA STATE AGENCY
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October 11, 2004 |
EON INFOTECH LIMITED Vs. SUB-DIVISIONAL OFFICER U T ELECTRICITY DEPARTMENT
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March 2, 2004 |
EXECUTIVE ENGINEER M P HOUSING BOARD Vs. D K PARASHAR
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May 26, 2004 |
EXECUTIVE ENGINEERSOUTH TNEB O AND M DINDIGUL Vs. I MARIARAJ
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June 15, 2004 |
EXIDE INDUSTRIES LIMITED Vs. JAGDISH CHANDER BAWA
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December 7, 2004 |
EXPRESS RESORTS AND HOTELS LTD Vs. ORIENTAL INSURANCE CO LTD
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September 6, 2004 |
FIAT INDIA AUTOMOBILES PVT LTD Vs. KRISHNA KUMAR BANSAL
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May 11, 2004 |
FIAT INDIA PRIVATE LIMITEDREVISIONI Vs. MANJIT KAUR
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July 29, 2004 |
FINANCE AND ACCOUNTS OFFICER BASIC SHIKSHA BAHRAICH Vs. MADHURI SRIVASTAVA
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FORE SCHOOL OF MANAGEMENT Vs. ASHU MITTAL
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March 31, 2004 |
FRANK BROTHERS AND COMPANY PUBLISHERS LTD Vs. NEW INDIA ASSURANCE CO LTD
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June 2, 2004 |
G M ELECTRONICS Vs. JAYESH BABULAL CHAUHAN
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December 13, 2004 |
G R SINGH Vs. PUNJAB NATIONAL BANK
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September 22, 2004 |
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July 12, 2004 |
GAGANDEEP KAUR Vs. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD
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December 1, 2004 |
GAGANDEEP KAUR GILL Vs. UNIT TRUST OF INDIA
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December 6, 2004 |
GATI CARGO MANAGEMENT SERVICES Vs. SITHAM FLUID SEALS PVT LTD
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March 9, 2004 |
GATI CORPORATION LTD Vs. N KANNAN
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March 17, 2004 |
GEETA JETHANI Vs. AIRPORT AUTHORITY OF INDIA
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August 5, 2004 |
GEETA KUMARI Vs. DR AMIT MUKHERJEE
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February 12, 2004 |
GENERAL MANAGER B E S T UNDERTAKINGAPPLICA Vs. ESTATE MANAGER III FLOOR OLD CGO COMPLEX
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March 18, 2004 |
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March 4, 2004 |
GENERAL MANAGER TELECOMMUNICATIONS Vs. MOHAN RAO
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March 10, 2004 |
GENERAL WOOD INDUSTRIES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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May 28, 2004 |
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July 7, 2004 |
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July 5, 2004 |
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October 6, 2004 |
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January 20, 2004 |
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February 23, 2004 |
GODAVARI BAI Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 8, 2004 |
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January 7, 2004 |
GODREJ-GE APPLIANCES LTD Vs. RAGHUBIR SINGH
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GOENKA ENGG AND INDUSTRIAL PVT LTD Vs. PATEL ROADWAYS LTD
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December 22, 2004 |
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May 25, 2004 |
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July 15, 2004 |
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November 30, 2004 |
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November 30, 2004 |
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H C L Vs. BRIJESH KUMAR
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H C L LIMITED Vs. UNION OF INDIA
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H C L LIMITED Vs. AKASH DEEP BHARADWAJ
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H S GILL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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August 19, 2004 |
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April 6, 2004 |
HARISH KURRE Vs. ASHOK LEYLAND FINANCE CO FIELD OFFICER SAMIR DIXI
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July 3, 2004 |
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April 9, 2004 |
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November 17, 2004 |
HARMIT SINGH Vs. UNION OF INDIA
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October 13, 2004 |
HARSHLAL BAHUGUNA Vs. GOVIND SINGH BISHT
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June 9, 2004 |
HARSOLIA MOTORS Vs. NATIONAL INSURANCE CO LTD
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December 3, 2004 |
HARSOLIA MOTORS Vs. NATIONAL INSURANCE CO LTD
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December 13, 2004 |
HARYANA STATE Vs. GUDDI
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September 22, 2004 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR
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January 13, 2004 |
HCL LIMITED Vs. MANOJ DWIVEDI
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August 31, 2004 |
HCL OFFICE AUTOMATION LTD Vs. REJI K VARGHESE
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July 26, 2004 |
HDFC BANK LIMITED Vs. PRITHVI NATH PRASHAR
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HEMAL ASHOK GANATRA Vs. UNITED INDIA INSURANCE CO LTD
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March 22, 2004 |
HEMLATA Vs. VIPIN PREMI
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June 3, 2004 |
HFCL INFOTEL LIMITED Vs. ASHOK PATHANIA
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February 13, 2004 |
HOTEL SUPREME PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
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February 20, 2004 |
HUNDI LAL JAIN COLD STORAGE AND ICE FACTORY PVT LTD Vs. ORIENTAL INSURANCE CO LTD
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May 24, 2004 |
I S PAUL Vs. SANMAC MOTOR FINANCE LIMITED
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October 11, 2004 |
ICICI HOME FINANCE COMPANY LTD Vs. CHAVI GUPTA
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November 10, 2004 |
IMRAN KHAN Vs. KAMAL ASHRAF
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November 5, 2004 |
INDERJEET SINGH Vs. JAGDEEP SINGH
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February 19, 2004 |
INDIA INFOLINE COM SECURITIES LTD Vs. VINOD KUMAR SHARMA
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October 29, 2004 |
INDIAN AIRLINES Vs. SUBRATA SINHA
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November 10, 2004 |
INDIAN AIRLINES LTD Vs. TRAVLINX TRAVELS PVT LTD
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INDIAN RAILWAYS Vs. C B ASHRA
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April 23, 2004 |
INDIRA PRIYADARSHINI MAHILA NAGRIK SAHAKARI BANK MARYADIT Vs. ANURAG AGRAWAL
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IQBAL CHAND ARORA Vs. UNIT TRUST OF INDIA
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July 16, 2004 |
IVI CONTROLS PVT LTD Vs. STATE BANK OF HYDERABAD
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February 12, 2004 |
J ASHOK KUMAR Vs. ELITE ROADWAYS PVT LTD
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April 22, 2004 |
J S AHLUWALIA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 16, 2004 |
JAFAR GENERAT Vs. POWERFUL ELECTRONICS
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JAGDISH CHAND HOODA Vs. NATIONAL INSURANCE COMPANY LTD
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November 9, 2004 |
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July 19, 2004 |
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December 6, 2004 |
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November 18, 2004 |
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K R VISWANATHAN Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED
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December 6, 2004 |
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May 6, 2004 |
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KAMINI GUPTA Vs. ANSAL HOUSING AND CONSTRUCTION LTD
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October 21, 2004 |
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KANDOI METAL POWDER MANUFACTURING COMPANY PVT LTD Vs. GENERAL FOREIGN TRADE
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July 27, 2004 |
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KRISHNA MURARI DUBEY Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 27, 2004 |
KRISHNAPADA MONDAL Vs. DURANTA KUMAR MONDAL
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April 15, 2004 |
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April 7, 2004 |
LIC OF INDIA Vs. K MUTHAMMAL
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April 28, 2004 |
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July 21, 2004 |
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November 5, 2004 |
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October 25, 2004 |
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August 13, 2004 |
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September 8, 2004 |
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December 1, 2004 |
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December 1, 2004 |
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April 13, 2004 |
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June 8, 2004 |
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July 19, 2004 |
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January 31, 2004 |
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January 19, 2004 |
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January 22, 2004 |
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January 2, 2004 |
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February 25, 2004 |
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February 27, 2004 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PHATANGI DEVI
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February 25, 2004 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MADHURIBEN
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April 6, 2004 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. DR. P.S. AGGARWAL
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October 25, 2004 |
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August 16, 2004 |
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January 27, 2004 |
LINKWAY HONDA Vs. NIPUN SARIN
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September 22, 2004 |
LLOYDS FINANCE LIMITED Vs. ANURAG AGARWAL
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October 18, 2004 |
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July 23, 2004 |
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June 24, 2004 |
M. NAGESWARA RAO AND ANOTHER Vs. NATIONAL INSURANCE CO., LTD. AND ANOTHER
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February 19, 2004 |
M/S. DESK TO DESK COURIER AND CARGO Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPN. LTD.
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February 17, 2004 |
M/S. KISSAN CATTLE FEED INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND OTHERS
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May 5, 2004 |
MADHU SOOD Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 19, 2004 |
MADHUBAN COOPERATIVE HOUSING SOCIETY LTD Vs. MADHAVI INVESTMENT AND TRADING PVT LTD
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April 14, 2004 |
MADHYAMIK SHIKSHA PARISHAD Vs. SHAMBHOO SINGH RANA
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September 22, 2004 |
MADURAI CORPORATION Vs. SOUTH INDIA CONSUMER PROTECTION COUNCIL
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January 30, 2004 |
MAHA SINGH SHERAWAT Vs. SDO ELECTRICITY DEPARTMENT
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December 3, 2004 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. S KRISHAN ANAND
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September 6, 2004 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SUMAN KALRA
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November 4, 2004 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. K B MUKHE RJEE
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March 24, 2004 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. S P CONSTRUCTIONS
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November 4, 2004 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. SUKHBIR SINGH BAHL
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August 12, 2004 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. PHOOL CHAND PRAHLAD RAI
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November 16, 2004 |
MAHARASHTRA GROUP FINANCE CO LTD Vs. SUNIL KUMAR AGARWAL
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October 12, 2004 |
MAHINDER SINGH Vs. PASCOS
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January 3, 2004 |
MAHINDRA & MAHINDRA LTD. Vs. MAHESH SUKHTHANKAR
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February 16, 2004 |
MAHINDRA AND MAHINDRA LIMITED Vs. MORWAL BROTHER PRIVATE LIMITED
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July 26, 2004 |
MAKKHAN SINGH Vs. C G HOUSING BOARD
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November 9, 2004 |
MALCOM ERNEST KENNEDY Vs. CHIEF POSTMASTER GENERAL ORISSA CIRCLE
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June 21, 2004 |
MALIBU ESTATES PVT LTD Vs. ASHUTOSH AHLUWALIA
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October 21, 2004 |
MAM CHAND Vs. G S MANGAT OF MANGAT HOSPITAL
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January 14, 2004 |
MANAGER UCO BANK Vs. SURENDRA KUMAR BARA
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May 17, 2004 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPN Vs. SUNDARAVIMALANATHAN
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March 5, 2004 |
MANDHANA BORNEMANN INDUSTRIES P LTD Vs. ENKAY TELECOMMUNICATIONS LTD
|
November 18, 2004 |
MANDLA-BALAGHAT KSHETRIYA GRAMIN BANK Vs. NATIONAL INSURANCE COMPANY LTD
|
January 14, 2004 |
MANJARI DESHPANDE Vs. ISPAT EMPLOYEES CO-OP CREDIT SOCIETY BHILAI
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August 26, 2004 |
MANJU AGGARWAL Vs. ALFA DRYCLEANERS
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October 7, 2004 |
MANJU KOTHARI Vs. DILIP SIKDAR
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October 29, 2004 |
MANKESHWAR BANGLE STORES Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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July 31, 2004 |
MANOJ KUMAR DAGA Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE MALVIYA NAGAR DURG C G
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March 31, 2004 |
MARBLE CITY HOSPITAL AND RESEARCH CENTRE Vs. V R SONI
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February 7, 2004 |
MARUTI UDYOG LTD Vs. VANITA SAPRA
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February 9, 2004 |
MARUTI UDYOG LTD Vs. K A RAMESH
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March 5, 2004 |
MARUTI UDYOG LTD Vs. P RATHINADURAI
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March 5, 2004 |
MARY AJIT SINGH REKHI Vs. MANUBHAI MANGILAL
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October 27, 2004 |
MASTER TRUST LTD. Vs. NATIONAL INSURANCE CO.LTD.
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April 28, 2004 |
MAZHARUDDINBHAI S KAZI Vs. ASHOK MEHTA
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September 1, 2004 |
MC ADAMS BALSEN CHLORATES PRIVATE LIMITED Vs. CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT
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January 29, 2004 |
MD ISAQUE WALLIAHMAD PERAMPALLI Vs. P J KOTHADIYA
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October 25, 2004 |
MD NASHEMUDDIN Vs. NATIONAL INSURANCE CO LTD
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May 24, 2004 |
MEENAKSHI MISSION HOSPITAL AND RESEARCH CENTRE Vs. SAMURAJ AND ANOTHER
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August 12, 2004 |
MEERA AND CO LTD Vs. CHINAR SYNTEX LTD
|
January 29, 2004 |
MEERUT DEVELOPMENT AUTHORITY Vs. KAMLESH GAUTAM
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October 12, 2004 |
MEHAR KAUR Vs. STATE OF PUNJAB
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July 5, 2004 |
MEMBER-SECRETARY BOARD OF TRUSTEES RAJ STATE PENSIONERS MEDICAL CONCESSION SCHEME Vs. SHIV KARAN JOSHI
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September 6, 2004 |
MOAZZEM HOSSAIN Vs. WBSEB
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September 30, 2004 |
MODERN RADIO AND REFRIGERATION CO Vs. VIJAI KUMAR GUPTA
|
July 13, 2004 |
MOHANLAL TIWARI Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 13, 2004 |
MOHINI DEVI Vs. SHETRIYA SAHAKARI SADHAN SAMITI LTD
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June 10, 2004 |
MOHINI GUPTA Vs. WHITE LINE APPLIANCES
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November 29, 2004 |
MOHIT BATRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 9, 2004 |
MOTI LAL Vs. STATE BANK OF INDIA
|
October 7, 2004 |
MOTILAL Vs. JILA ANTYAVASAYEE SAHKARI SAMITI MARYADIT
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April 21, 2004 |
MUKAT HOSPITAL AND HEART INSTITUTE Vs. BRIJ LAL
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January 22, 2004 |
MUKESH Vs. S.M.BANSAL
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January 10, 2004 |
MUKESH AND CO Vs. S M BANSAL
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October 1, 2004 |
MUKUL DEV Vs. RELIANCE INDIA MOBILE
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May 28, 2004 |
MUMTAJ ANSARI Vs. ZUBEDA
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December 23, 2004 |
MUNICIPAL CORPORATION Vs. BARJESH GAIND
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May 31, 2004 |
MUNICIPAL CORPORATION OF DELHI Vs. ZUBEDA BEGUM
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December 13, 2004 |
MURLI AGRO PRODUCTS LTD Vs. ORIENTAL INSURANCE CO LTD
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December 10, 2004 |
MUTHA AGENCIES Vs. NAVIN KUMAR BHAGIRATHI
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December 31, 2004 |
N AKMALKHAN Vs. HINDUSTAN MOT
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March 8, 2004 |
N E RAILWAY Vs. MUKTI NATH GUPTA
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December 16, 2004 |
NACHHATTAR SINGH Vs. CHIEF ENGINEER ELECTRICITY SUPPLY DEPARTMENT
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January 21, 2004 |
NAGULAL Vs. AJMER VIDYUT VITRAN NIGAM LTD
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June 11, 2004 |
NAICKERPATTI PRIMARY CO-OP BANK Vs. N NALLIAH
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July 14, 2004 |
NANDKUMAR MALEKAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 11, 2004 |
NARANG TENT SERVICES Vs. G L KHURANA
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November 5, 2004 |
NARAYAN HARI NAIK Vs. ACCOUNTS OFFICER TR COMP
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September 29, 2004 |
NARAYAN SINGH CHANDRAKAR Vs. DURG TELEPHONE DEPARTMENT
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August 10, 2004 |
NARENDER SINDHI Vs. VIJAY KUMAR GUPTA
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May 18, 2004 |
NARSINHBHAI KUBERDAS PATEL Vs. RHONE PULENC AGRO CHEMICALS
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December 28, 2004 |
NATIONAL GARAGE Vs. GIRWAR AGRAWAL
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March 19, 2004 |
NATIONAL INSURANCE CO Vs. PRATAP SINGH BARGLEY
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June 10, 2004 |
NATIONAL INSURANCE CO LTD Vs. VIJAYA DEVI
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June 15, 2004 |
NATIONAL INSURANCE CO LTD Vs. DEV SPINNERS LTD
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May 24, 2004 |
NATIONAL INSURANCE CO LTD Vs. SARDAR GURMIT SINGH
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March 24, 2004 |
NATIONAL INSURANCE CO LTD Vs. SANJIDA KHATOON
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January 1, 2004 |
NATIONAL INSURANCE CO LTD Vs. BHAGCHANDKA HOME APPLIANCES
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November 29, 2004 |
NATIONAL INSURANCE CO LTD Vs. KASHMIR HANDICRAFTS EMPORIUM
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August 3, 2004 |
NATIONAL INSURANCE CO LTD Vs. JANARDAN GOVEKAR
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October 5, 2004 |
NATIONAL INSURANCE CO LTD Vs. ANITA DEVI AGRAWAL
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October 12, 2004 |
NATIONAL INSURANCE CO LTD Vs. SANT KUMAR GOYAL
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December 2, 2004 |
NATIONAL INSURANCE CO LTD Vs. TRESIA LILLY
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February 3, 2004 |
NATIONAL INSURANCE CO LTD Vs. MANOHAR LAL BATRA
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February 16, 2004 |
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR
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May 9, 2004 |
NATIONAL INSURANCE CO LTD Vs. RUNGAJAUN TEA AND PLANTATION INDUSTRIES PVT LTD
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March 26, 2004 |
NATIONAL INSURANCE COMPANY Vs. VENKATESHAPPA AND ANR
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February 9, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NEELAM RANA
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July 28, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DILBAGH RAI SHARMA
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July 28, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAGESHWAR PANDEY
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August 9, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LALTA RAM
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September 13, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVINDER K GUPTA
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January 9, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. AMARJOT SINGH BATH
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January 29, 2004 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KABA ENTERPRISES
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February 7, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. ARUNKUMAR SAH
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May 17, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. KAILASH CHANDRA MAHESHWARI
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August 6, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. BAIDYANATH PD GUPTA
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August 2, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. SURESH GUPTA
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October 4, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. SANTOSH KUMAR
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August 10, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. BIPUL KUNDU
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December 16, 2004 |
NATIONAL INSURANCE COMPANY LTD Vs. NABIN CHANDRA NAIK
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February 13, 2004 |
NATIONAL SEEDS CORPORATION Vs. RAM KUMAR
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November 8, 2004 |
NATIONAL SEEDS CORPORATION LTD Vs. ABDUL AZIZ FAKIR MOHD INAMDAR & ANR
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March 10, 2004 |
NATVARLAL A JANI Vs. UNION OF INDIA
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January 19, 2004 |
NAURATA MAL GUPTA Vs. UNION OF INDIA
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March 24, 2004 |
NEEL MANI MISHRA Vs. AWADESH NARAYAN AGRAWAL
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October 12, 2004 |
NEEL RATNA SONI Vs. XEROX MODI CORP LTD
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May 31, 2004 |
NEELAM CHATURVEDI Vs. M G F INDIA LTD
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December 13, 2004 |
NELSON HIGHER SECONDARY SCHOOL Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
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August 12, 2004 |
NEMI CHAND Vs. RAJASTHAN FINANCE CORPORATION
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June 15, 2004 |
NETRANANDA BEHERA Vs. NEW INDIA ASSURANCE CO LTD
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December 4, 2004 |
NEUTRAL GLASS AND ALLIED INDUSTRIES LTD Vs. BIRLA TECHNOLOGIST LTD
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March 4, 2004 |
NEW ASHA WOODEN WORKS Vs. NEW INDIA ASSURANCE CO LTD
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June 9, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. DINESH CHANDRA
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June 7, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. DEEPAK GOYAL
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June 4, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. VIJENDRA LAL
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June 10, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. SURTU
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June 11, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. MOHD KASIF
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July 13, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. JAI KUMAR
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May 13, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. B P RAMU
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April 8, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. KITAB SINGH
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February 25, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. RAM RISHIPAL SINGH
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March 4, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. S G RAJENDRAN
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February 27, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. SOOSAI
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January 19, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. VIMAL CHAND JAIN
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February 5, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. SUDHIR GUPTA
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November 19, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. CONSUMER EDUCATION AND RESEARCH CENTRE CERC
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September 24, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. BIMLA DEVI
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September 24, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. GURDEEP SINGH
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September 2, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. KISHAN BHAI
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December 1, 2004 |
NEW INDIA ASSURANCE CO., LTD. Vs. SHIV KHANNA
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February 12, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANAND PAL SINGH
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July 26, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K R BANSAL
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July 26, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARSEM CHAND
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November 19, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANUBEN BALWANTBHAI NAYAK
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December 20, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. APEX INDUSTRIES
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March 16, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NALINI HARESHBHAI BHATT
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April 16, 2004 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHD SABEER
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June 4, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BALOOCH GRAMODYOG SEWA SANSTHAN VILLAGE UMRAHOO
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July 22, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. GUDALA RAVI KUMAR
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January 13, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. NASIB SINGH
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July 28, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. HARISH CHANDRA RAI
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August 11, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SARDAR BASANT SINGH
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November 2, 2004 |
NEW INDIA INSURANCE COMPANY LIMITED Vs. KARA ALA CHETARIYA
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July 13, 2004 |
NEW MINERVA OPTICAL AND WATCH CO Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
June 1, 2004 |
NEW SETHI FURNITURE Vs. JASWINDER KAUR
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May 26, 2004 |
NEW SUBHASH TRANSPORT CO Vs. FIRM BANKELAL MOHANLAL
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March 9, 2004 |
NIRMAL BANERJEE Vs. C E S C LTD
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December 7, 2004 |
NIRMAL KUMAR BHANDARI Vs. MEWAR JAWA GAS
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January 20, 2004 |
NIRMAL OSTWAL Vs. NORTHERN RAILWAY
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September 15, 2004 |
NOBAL HARYANA EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. ANIL KUMAR SHARMA
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November 22, 2004 |
NORBERT MASCARENHASAPPLICA Vs. YUSUF KHAMBATI
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June 29, 2004 |
NORTH DELHI POWER LIMITED Vs. P C SACHDEV
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January 28, 2004 |
NOVA INDUSTRIES PRIVATE LIMITED Vs. GENERAL POST OFFICE
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February 3, 2004 |
NOVARTIS INDIA LTD Vs. ANIL SAMBHAJIRAO KODRE
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March 1, 2004 |
NURSERY TEACHERS TRAINING INSTITUTE Vs. JAGDISH LAL
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November 19, 2004 |
NUTAN JAIN Vs. NIRMALA
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April 28, 2004 |
OM PRAKASH AGARWAL Vs. BISWANATH CHAKRABORTY
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November 6, 2004 |
ORIENTAL INSURANCE CO Vs. DEEPAK KUMAR MAKHIJA
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March 25, 2004 |
ORIENTAL INSURANCE CO LTD Vs. MADAN SINGH VERMA
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March 31, 2004 |
ORIENTAL INSURANCE CO LTD Vs. A SANKARAN
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February 26, 2004 |
ORIENTAL INSURANCE CO LTD Vs. JOGINDER KAUR SAHNI
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January 24, 2004 |
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ORIENTAL INSURANCE CO LTD Vs. NAYANABEN MANUBHAI
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April 8, 2004 |
ORIENTAL INSURANCE CO LTD Vs. NATESAN
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ORIENTAL INSURANCE CO LTD Vs. C H M RAMESH
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May 26, 2004 |
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July 20, 2004 |
ORIENTAL INSURANCE CO LTD Vs. VIJAY KUMAR AGARWAL
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September 24, 2004 |
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August 11, 2004 |
ORIENTAL INSURANCE CO LTD Vs. HEMANT BHANDARI
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August 6, 2004 |
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August 10, 2004 |
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August 3, 2004 |
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July 28, 2004 |
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September 13, 2004 |
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December 14, 2004 |
ORIENTAL INSURANCE COMPANY LTD Vs. DINDAYAL SHARMA
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August 6, 2004 |
ORIENTAL INSURANCE COMPANY LTD Vs. PRADEEP SINGH CHAUHAN
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May 24, 2004 |
ORIENTAL INSURANCE COMPANY LTD Vs. B K SETHI
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March 22, 2004 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV DAYAL GUPTA AGENCIES PVT. LTD.
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September 18, 2004 |
OSCAR TECHNOLOGIES LTD Vs. KOMLA VARADAN
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December 3, 2004 |
P DEEPA Vs. VALLIAMMAI
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May 26, 2004 |
P L BANERJEE Vs. BHAIRAB SADHUKHAN
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September 21, 2004 |
P M S ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
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May 14, 2004 |
P R GUPTA Vs. TELECOM DEPTT
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February 3, 2004 |
P S HARDIA Vs. KEDARNATH SETHIA
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July 20, 2004 |
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February 20, 2004 |
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May 27, 2004 |
PADMA N RAO Vs. ASHABAI
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January 19, 2004 |
PADMA WATI Vs. TATA FINANCE LIMITED
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December 6, 2004 |
PADMANABAN Vs. G SHANMUGAM
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January 6, 2004 |
PASUMARTHY NARAYANA Vs. APOLLO HOSPITAL ENTERPRISES LTD
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July 21, 2004 |
PATEL GANPATLAL ISHWARLAL Vs. GAJJAR BHARATKUMAR AMTHALAL
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April 19, 2004 |
PATEL OIL MILLS Vs. BSES RAJDHANI POWER LIMITED
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October 12, 2004 |
PATEL SALT AND MARINE CHEMICALS Vs. GUJARAT VIDYUT BOARD
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September 22, 2004 |
PATNI CO-OPERATIVE BANK LIMITED Vs. MITESH V GANDHI
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December 9, 2004 |
PAWAN MOT Vs. JAMNA SHARMA
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March 29, 2004 |
PEPSICO INDIA HOLDINGS LIMITED Vs. H ASHOK KUMAR
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July 13, 2004 |
PERFECT COMPUTER AND SERVICES Vs. SQN LDR B M SHUKLA
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PETER LOBO Vs. DENA BANK
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PHILIPS INDIA LIMITED Vs. RAKESH BHATIA
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PHOOL BAI GUPTA Vs. R BHATTACHARYA
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November 6, 2004 |
PINKY SAHU Vs. NATIONAL INSURANCE CO LTD
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February 10, 2004 |
PITAMBERDAS Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 31, 2004 |
POLYMECH PLAST MACHINES LTD Vs. APPLE PLAST PVT LTD
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POONA BANGALORE CARRIERS Vs. RAJNEESH TRANSPORT CORPORATION
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January 15, 2004 |
POONGUZHALI Vs. RUWSEC HEALTH CENTRE
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February 12, 2004 |
POST MASTER JWALAPUR Vs. RAJNISH MEHROTRA
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September 22, 2004 |
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July 19, 2004 |
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October 13, 2004 |
POSTAL AND TELEGRAPH DEPARTMENT Vs. RANDHEER CONSTRUCTIONS CO
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January 30, 2004 |
POSTMASTER PALAYAMKOTTAI Vs. P ELANGO STANLY KUMAR
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February 29, 2004 |
POSTMASTER WALAJAPET POST OFFICE Vs. N DURAISAMY
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January 28, 2004 |
POWER GRID CORPORATION OF INDIA LTD Vs. HINDUSTAN MOT
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August 25, 2004 |
PRADEEP INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LTD
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August 11, 2004 |
PRADEEP KUMAR GOEL Vs. LUNAR DIAMONDS LIMITED
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January 3, 2004 |
PRADEEP RAYGONDA PATIL Vs. SOU SUREKHA MAKARAND KONNUR
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March 1, 2004 |
PRAFULBHAI MANEK Vs. C G ELECTRICITY BOARD
|
June 2, 2004 |
PRAFULBHAI MANIBHAI PATEL Vs. UNION OF INDIA
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August 24, 2004 |
PRAFULLA KUMAR SAHA Vs. W B S E B
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June 11, 2004 |
PRAKASH CARTONS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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February 27, 2004 |
PRAKASH KISHORE MOHANTY Vs. CENTRAL ELECTRICITY SUPPLY COMPANY LTD
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May 17, 2004 |
PRAKASH ROAD LINES LTD Vs. R S CHANDEL
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March 22, 2004 |
PRAKASH ROAD LINES LTD. Vs. R.S.CHANDEL
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March 25, 2004 |
PRAKASH WADHWA Vs. INCAB INDUSTRIES LIMITED
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August 16, 2004 |
PRAMOD LAXMAN ZINJE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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April 7, 2004 |
PRASANNKUMAR DIGAMBARDAS Vs. HARDASBHAI G PATEL
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September 8, 2004 |
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PREM BABOO Vs. BRANCH MANAGER FARAKHABAD
GRAMIN BANK
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March 23, 2004 |
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June 15, 2004 |
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July 30, 2004 |
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October 24, 2004 |
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD Vs. LT COL T S BAKSHI
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January 14, 2004 |
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
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February 11, 2004 |
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MEHAR SINGH
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March 5, 2004 |
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July 15, 2004 |
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September 24, 2004 |
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PUSHPA BUILDERS LTD Vs. S P MOHAN
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October 25, 2004 |
PUSHPA V LULLA Vs. ANNAPURNA R RAWAL
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January 28, 2004 |
PUSHPADEVI YADAV Vs. LIC
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April 25, 2004 |
PUSTAK MAHAL Vs. RATTAN LAL PREMI
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July 15, 2004 |
UNION OF INDIA Vs. ASHOK KUMAR MOHAPATRA
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May 17, 2004 |
UNION OF INDIA Vs. ARCHANA SHARMA
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May 11, 2004 |
UNION OF INDIA Vs. SATENDRA PAL SINGH
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October 5, 2004 |
UNION OF INDIA Vs. AJAY SINGH
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October 12, 2004 |
UNION OF INDIA Vs. ASHISH KAPOOR
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August 16, 2004 |
UNION OF INDIA Vs. K C ANAND
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August 12, 2004 |
UNION OF INDIA Vs. RADHA KISHAN KHANNA
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December 15, 2004 |
UNION OF INDIA NORTHERN RAILWAY Vs. SATYA NARAIN SINGHAL
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August 3, 2004 |
UNIQUE BUILDERS Vs. ELVINO BERNARDO DSOUZA
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June 22, 2004 |
UNIQUE ELECTRONICS Vs. JIWAN DASS
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July 15, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. OM PRAKASH
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June 14, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. THIRU R KANNAN
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June 17, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. SWARNLATA
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June 7, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. DHANSUKHBHAI MANABHAI VAGHELA
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April 12, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. MALENDRA SINGH BABRA
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January 21, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. NARANBHAI N CHAUDHARI
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March 5, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. T THOMAS
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March 26, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. SUDESH KUMAR GARG
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April 1, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. VIJENDRA KUMAR BHATIA
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October 11, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. NIRMAL RAI
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October 28, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. ALOK KUMAR
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November 4, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. MEHTAB SINGH
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November 5, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. HIMACHAL PRADESH STATE CIVIL
SUPPLIES CORPORATION LTD
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March 12, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. SAURABH RESORTS PVT LTD
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March 16, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. LAL SINGH
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November 30, 2004 |
UNITED INDIA INSURANCE COMPANY Vs. KISHORI LAL SAKLANI
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April 5, 2004 |
UNITED INDIA INSURANCE COMPANY Vs. N C BANSAL
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May 25, 2004 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJ NARAIN
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September 16, 2004 |
UNITED INDIA INSURANCE COMPANY LTD Vs. DILIP INDUSTRIES
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January 22, 2004 |
UNITED INSURANCE CO LTD Vs. NAJIBULLAH ANSARI
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March 16, 2004 |
UTI MUTUAL FUND Vs. PREM LATA AGARWAL
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March 8, 2004 |
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. JANG BAHADUR SINGH
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April 5, 2004 |
UTTARANCHAL PAYJAL SANSTHAN Vs. NARAIN SINGH
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April 2, 2004 |
UTTARANCHAL POWER CORPORATION LTD Vs. BHOPAL SINGH
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September 22, 2004 |
UTTARANCHAL POWER CORPORATION LTD Vs. ANAND PRAKASH
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August 23, 2004 |
V B AGGARWAL Vs. KUMAR ABHIJEET
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October 21, 2004 |
V D GONDHALEKAR Vs. FRONTIER TRADING
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October 26, 2004 |
V G P INVESTMENT Vs. EMILY BASTIN
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March 10, 2004 |
V K VASHISHT Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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March 9, 2004 |
V KISHIN Vs. CUSTOMER CARE CENTRE
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March 26, 2004 |
V MANGAMA RAJU Vs. STATE OF ORISSA
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June 21, 2004 |
V N DHOOT Vs. BALBIR SINGH
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October 11, 2004 |
V PAHWA Vs. SURINDRA MOHAN GHOSE
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July 12, 2004 |
V RAMACHARY Vs. J JEEVAN RAO
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May 27, 2004 |
V RAMAN Vs. MAXWORTH HOME LIMITED
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March 29, 2004 |
V S BATTU Vs. AARTI GUPTA
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March 11, 2004 |
V S KAPOOR Vs. UNITED INDIA ASSURANCE CO LTD
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July 20, 2004 |
VANDANA MANOHAR DICHOLKAR Vs. SHASHIKANT UMAKANT MALVE
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February 20, 2004 |
VARISHTHA PUNARVAS ADHIKARI THDC Vs. A K GAUTAM
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September 23, 2004 |
VASALAKSHMI ENTERPRISE Vs. UNITED INDIA INSURANCE CO LTD
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July 20, 2004 |
VASANT BHASKAR NAIK Vs. RAVINDRA S WARADKAR
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March 10, 2004 |
VASANTHA Vs. LIC OF INDIA
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February 13, 2004 |
VED PRAKASH Vs. RAJBIR SINGH
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September 22, 2004 |
VEERARAGHAVAN Vs. K BACHAMMAL
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March 3, 2004 |
VIDYA GAS SERVICE Vs. PUTTU LAL GUPTA
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April 29, 2004 |
VIJAY KUMAR Vs. BSNL
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July 20, 2004 |
VIJAY LAXMI DHIR Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 27, 2004 |
VIJAY UNIYAL Vs. GABBAR SINGH PANWAR
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June 10, 2004 |
VIKRAM SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
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August 30, 2004 |
VILAS VENKATESH KHARANGATE Vs. ASHOK LEYLAND LTD
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March 19, 2004 |
VILLUPURAM HOUSING UNIT TAMIL NADU HOUSING BOARD Vs. P TAMILARASAN
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March 31, 2004 |
VINDHYAVASINI GRAMIN BANK Vs. GANESH VASTRALAYA
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May 10, 2004 |
VINOD R TIWARI Vs. DAYASHANKAR SHIVBALAK MISHRA
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September 29, 2004 |
VIRENDRA KHULLAR Vs. AMERICAN CONSOLIDATION SERVICES LTD
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January 20, 2004 |
VIRENDRA KUMAR MANCHANDA Vs. LIC
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May 5, 2004 |
VIRMANI REFRIGERATION AND COLD STORAGE PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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September 13, 2004 |
VISHAL GOODS TRANSPORT CO Vs. MAHAVIR POLYMERS PVT LTD
|
November 18, 2004 |
W B S E B Vs. MALATI SAHA
|
December 7, 2004 |
W B S E B Vs. SAKERA BEGUM
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December 14, 2004 |
W B S E B Vs. MOZAMMEL HOQUE
|
September 22, 2004 |
W B S E B Vs. ARVIND KUMAR SAH
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July 30, 2004 |
W B S E B Vs. ASHANUL HAQUE
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July 28, 2004 |
W B S E B Vs. MANINDRANATH KOLEY
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October 12, 2004 |
W B S E B Vs. SANDEEP ENGINEERING WORKS
|
May 12, 2004 |
W B S E B Vs. NIHAR KUMAR DUTTA
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April 20, 2004 |
W B S E B Vs. PRAHLAD KUMAR MUKHERJEE
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April 19, 2004 |
W B S E B Vs. SUBHAS BARIK
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May 20, 2004 |
W B S E B Vs. SURESH DEBNATH
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June 23, 2004 |
W B S E B Vs. KEDAR CHANDRA DAS AND SIX
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July 9, 2004 |
W B S E B Vs. GOUTAM SAHA
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July 9, 2004 |
W B S E B Vs. BEDESHTULLA SK
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March 19, 2004 |
W B S E B Vs. D P SASMAL HIMGHAR PVT LTD
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March 24, 2004 |
W B S E B Vs. MANOJ ADHIKARY
|
February 9, 2004 |
WATER BASE LTD Vs. DILIP KUMAR JANA
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March 24, 2004 |
WBSEB Vs. BHUPESH CHATTERJEE
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February 6, 2004 |
WBSEB Vs. KIRAN KUMAR ROY
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February 13, 2004 |
WBSEB Vs. MAJI ENGINEERING
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February 27, 2004 |
WBSEB Vs. MADAN GOPAL SAHA
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June 30, 2004 |
WBSEB Vs. ILA BISWAS
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April 30, 2004 |
WBSEB Vs. GOUR PAUL
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September 30, 2004 |
WBSEB Vs. S K MOHIUDDIN AHMED
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October 29, 2004 |
WEE AAR CONSTRUCTIVE BUILDERS Vs. D P GUPTA AND CO PVT LTD
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November 9, 2004 |
YOGENDRA NATH TEWARI Vs. PUNJAB NATIONAL BANK
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April 28, 2004 |
YUDHVIR SINGH Vs. CITI BANK
|
January 3, 2004 |
YUVATHI Vs. ANNAMMA THOMAS
|
July 13, 2004 |
Z BAVELLONI SINGAPORE PVT LTD Vs. CENTRAL BANK OF INDIA
|
October 25, 2004 |
ZEN Vs. GATI CARGO MANAGEMENT SERVICE
|
February 7, 2004 |
ZENITH COMPUTERS LTD Vs. ELBEE SERVICES LTD
|
September 13, 2004 |
ZILA SAHKARI BANK LTD Vs. UTTAR PRADESH POLICE AVAS NIGAM LTD
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November 8, 2004 |