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A C RISHI Vs. UNION OF INDIA
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October 13, 2003 |
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A EN PHED Vs. AMAR SINGH SAINI
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June 6, 2003 |
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A J KUTTY Vs. K S HOUSING BOARD
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August 22, 2003 |
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A K GULATI Vs. VEER ENGINEERS
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December 22, 2003 |
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A S RAMAN Vs. VANTAGE HOMES P LTD
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March 24, 2003 |
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AAR PEE APARTMENTS PVT LTD Vs. NEELAM CHAWLA
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July 17, 2003 |
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ABC PERIPHERALS Vs. VINOD KUMAR GUPTA
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May 12, 2003 |
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ABDUL RASHID VAID Vs. JAMMU DEVELOPMENT AUTHORITY
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May 16, 2003 |
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ACCOUNTANT GENERAL Vs. R MUTHUSAMY
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December 22, 2003 |
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ACHANTA RAMAKRISHNA RAO Vs. NEW INDIA ASSURANCE CO LTD
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January 17, 2003 |
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ADHIKSHAK DAKGHAR Vs. RAVENDRA KUMAR MISHRA
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April 22, 2003 |
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ADITYA AGRAWAL Vs. CHAIRMAN AND C E O HONKONG AND SHANGHAI BANKING CORPORATION LTD
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July 15, 2003 |
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AEN PHED JODHPUR Vs. HABIB AHMED
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August 29, 2003 |
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AIR INDIA Vs. HARPREET SINGH
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May 2, 2003 |
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AIR INDIA Vs. KISHORE
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May 26, 2003 |
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AIR INDIA LTD Vs. M K ABDUL MAJEED
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September 26, 2003 |
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AJAY KUMAR SEHGAL Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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February 28, 2003 |
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AJAY WALIA Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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December 9, 2003 |
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AJMER VIDHYUT VITRAN NIGAM LTD Vs. INDRAJ
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October 22, 2003 |
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AJMER VIDYUT VITRAN NIGAM LTD Vs. PRAMOD SISODIYA
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November 13, 2003 |
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AJMER VIDYUT VITRAN NIGAM LTD Vs. SITARAM
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May 22, 2003 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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February 7, 2003 |
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ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs. SHANTALINGAPPA
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January 6, 2003 |
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ALI KAPADIA Vs. UDAY R JOSHI
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June 10, 2003 |
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ALLAM ASLAM Vs. TAMIL NADU HOUSING BOARD
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January 8, 2003 |
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ALPIC FINANCE LTD Vs. BALBIR KAUR
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March 10, 2003 |
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AMAR CHAND KUMAWAT Vs. LIC OF INDIA
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June 2, 2003 |
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AMARDEEP SINGH HIRA Vs. CHANDIGARH ADMINISTRATION
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May 5, 2003 |
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AMBIKA SAHU Vs. CHAIRMAN LIC
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February 7, 2003 |
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AMRIT LAL BANSAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 25, 2003 |
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ANAND AUTO CORPORATION INDIA Vs. NATIONAL INSURANCE CO LTD
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April 17, 2003 |
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ANAND SHANKAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 10, 2003 |
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ANANDA GHOSH Vs. DEBSISHU NURSING HOME PVT LTD
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December 3, 2003 |
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ANEESA KHATOON Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE
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December 3, 2003 |
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ANIL KUMAR Vs. NEW INDIA ASSURANCE CO LTD
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August 26, 2003 |
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ANIL KUMAR GARG Vs. JAGDISH CHOKHANI
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June 13, 2003 |
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ANIL KUMAR GUPTA Vs. MANAGING DIRECTOR TURNING POINT COMPUTEREDUCATION CENTRE P LTD
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March 11, 2003 |
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ANITA AHUJA Vs. BANWARI LAL ARORA
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July 14, 2003 |
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ANITA CHHABRA Vs. REGISTRAR PUNJAB UNIVERSITY
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August 26, 2003 |
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ANJANA KUNDU Vs. BANK OF BARODA
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September 5, 2003 |
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ANJIKAR BUILDERS AND DEVELOPERS Vs. PADMAKAR TUKARAM GAJAPURE
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July 15, 2003 |
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ANKUSH RAMCHANDRA NAIK Vs. SUBHASH B AGARWAL
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March 7, 2003 |
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ANUJA SAINI Vs. GOLDEN PROJECTS LIMITED
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October 6, 2003 |
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AQUADEV INDIA LTD Vs. STATE BANK OF HYDERABAD
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May 29, 2003 |
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ARADHYA BUILDERS DEVELOPERS AND PROMOTERS Vs. HARBANSLAL RAMSARAN KHURANA
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July 17, 2003 |
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ARANYA ELECTRICALS AND SOUND SERVICES Vs. NEW INDIA ASSURANCE CO LTD
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July 14, 2003 |
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ARAWALI AUTOMOBILES P LTD Vs. JAGDISH PRASAD SAINI
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June 4, 2003 |
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ARUN PRABHA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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April 25, 2003 |
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ARUNA DATTATRAYA ITAI Vs. SUVARNA M KANSHETTY
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June 17, 2003 |
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ASHISH MOHAN GUPTA Vs. T V SUNDRAM IYENGER AND SONS LTD
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August 7, 2003 |
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ASHOK KUMAR Vs. SDO HARYANA VIDYUT PARASARAN NIGAM LTD
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September 2, 2003 |
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ASHOK KUMAR ANEJA Vs. HARISH KOHLI
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April 2, 2003 |
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ASHOK KUMAR GARG Vs. UNITED INDIA INSURANCE CO LTD
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April 23, 2003 |
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ASHOK KUMAR MISHRA Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY
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July 17, 2003 |
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ASHOK KUMAR TRIPATHY Vs. CHAIRMAN ORISSA STATE HOUSING BOARD
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July 31, 2003 |
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ASHOK LEYLAND FINANCE CO LTD Vs. GOKRAN SINGH BADAURIYA
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April 10, 2003 |
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ASHOK RAGHUNATH DESAI Vs. CHAIRMAN LIC MUTUAL FUND
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July 9, 2003 |
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ASHWANI KUMAR Vs. CHAIRMAN DELHI VIDYUT BOARD
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April 8, 2003 |
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ASOKE MUKHERJI Vs. KUONI TRAVEL INDIA LTD
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November 17, 2003 |
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ASSISTANT ENGINEER JAIPUR VIDYUT VITRAN NIGAM Vs. BODAN RAM
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October 23, 2003 |
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AVADH WOOD PRODUCTS COLD STORAGE Vs. MAULANA SABIR
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October 30, 2003 |
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AVTAR SINGH SAHOTA Vs. PEARL INTERNATIONAL TOURS AND TRAVELS PVT LTD
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October 9, 2003 |
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B K GUPTA Vs. SHAKEEL AHMED
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December 23, 2003 |
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B K PRABHA Vs. SECRETARY KENDRIYA UPADYARASANGA
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July 9, 2003 |
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B L BHOJAK Vs. RAJ HOUSING BOARD
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November 19, 2003 |
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B M GANDHI AND SONS Vs. BANK OF INDIA
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March 27, 2003 |
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B M SHUKLA Vs. DELHI DEVELOPMENT AUTHORITY
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January 27, 2003 |
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B S E S YAMUNA POWER LIMITED Vs. B R VERMA
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March 25, 2003 |
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BABULAL GODIKA Vs. UNIT TRUST OF INDIA
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June 9, 2003 |
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BAJRANG MOT Vs. JAGDISH CHANDRA PANDEY
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September 12, 2003 |
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BALESHWAR PRASAD Vs. FIRTU DAS MAHANT
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July 25, 2003 |
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BALLARPUR INDUSTRIES LTD Vs. P K PADHY
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April 30, 2003 |
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BALWINDER SINGH J E P S E B Vs. OM PARKASH KANDHARI
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May 7, 2003 |
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BANK OF BARODA Vs. GITABEN BALDEVBHAI RAVAL
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July 28, 2003 |
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BANK OF BARODA Vs. VIVEK MITTAL
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August 7, 2003 |
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BANSI LAL Vs. KSHTRIA BHAVISH NIDHI AYUKT
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May 13, 2003 |
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BASANTI DEVI Vs. U P STATE ELECTRICITY DIVISION
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July 21, 2003 |
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BASUDEV PANDA Vs. P SHANKARA RAO
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March 31, 2003 |
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BEGUM BARKAT NISA Vs. RAJASTHAN HOUSING BOARD
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November 20, 2003 |
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BHAGWANDAS KHUBCHAND MULANI Vs. MANAGER CARGO MOTORS LTD
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September 16, 2003 |
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BHAGWATI SAHKARI AVAS SAMITI LIMITED Vs. BISHAMBHAR NATH ARORA
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August 25, 2003 |
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BHARAT DIESEL Vs. PRATAP SINGH
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April 1, 2003 |
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BHARAT DOOR SANCHAR VIBHAG Vs. JANTA MEDICAL STORE
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September 12, 2003 |
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BHARAT GENERAL STORES Vs. UNITED INDIA INSURANCE COMPANY LTD
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September 30, 2003 |
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BHARAT OVERSEAS Vs. AIR LINK
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January 31, 2003 |
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BHARAT PATHOLOGY LABORATORY Vs. MANGI LAL VYAS
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July 15, 2003 |
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BHARAT SANCHAR NIGAM LTD Vs. BHIMA NEWAR TURA
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September 13, 2003 |
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BHARAT SANCHAR NIGAM LTD Vs. NARESH KUMAR AGARWAL
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June 3, 2003 |
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BHARAT SANCHAR NIGAM LTD Vs. RAKESH SAXENA
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May 29, 2003 |
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BHARGAVA Vs. S K BIRLA
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September 16, 2003 |
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BHARTIYA HINDI SANSTHAN Vs. GENERAL MANAGER TELEPHONES
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June 4, 2003 |
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BHASKAR AMRUTA PACHPORE Vs. OMPRAKASH MANGILAL SONI
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January 31, 2003 |
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BHAVANI SHANKAR SINGH Vs. STATION MASTER
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March 31, 2003 |
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BHILWARA SYNTHETICS LTD Vs. CARRYCO ROAD CARRIERS
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December 15, 2003 |
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BHIM SEN Vs. DELHI DEVELOPMENT AUTHORITY
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January 3, 2003 |
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BHUBANESWAR DEVELOPMENT AUTHORITY Vs. RAM DAYAL PRASAD
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October 31, 2003 |
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BHUNESH KUMAR BHATNAGAR Vs. DHAPA DEVI
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December 4, 2003 |
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BHUPEN MAHAPATRA Vs. BIJOY KISHORE PATRA
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November 17, 2003 |
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BHURE KHAN Vs. UCO BANK
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July 17, 2003 |
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BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. NITISH PRATAP SINGH
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February 27, 2003 |
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BIHAR STATE HOUSING BOARD Vs. SUBODH CHOUDHARY
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April 24, 2003 |
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BIJOY KRUSHNA MOHANTY Vs. B N SAHA
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April 17, 2003 |
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BIJOY KUMAR SINHA Vs. CESCO BHUBANESWAR
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November 17, 2003 |
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BINDUVIKAS ERECTORS PVT LTD Vs. NAND KUMAR DATTAJIRAO PATIL
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February 18, 2003 |
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BIPPINJIT SINGH Vs. STATE OF PUNJAB
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December 10, 2003 |
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BIRANCHI NARAYAN KAR Vs. COMPUTER POINT
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February 26, 2003 |
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BIRENDRA NATH KOYAL Vs. W B S E B
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August 4, 2003 |
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BIRLA VXL LTD Vs. NATIONAL INSURANCE COMPANY LTD
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May 29, 2003 |
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BISWANATH PATNAIK Vs. SECRETARY ORISSA STATE HOUSING BOARD
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February 28, 2003 |
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BOARD OF SECONDARY EDUCATION Vs. SUNIL KUMAR SHARMA
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September 3, 2003 |
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BOBCARD LTD Vs. SURJIT SINGH SOOD
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August 29, 2003 |
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BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE Vs. KRISHNABEHARI M AGGARWAL
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September 22, 2003 |
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BOMBAY THERMAL POWER PROJECTS PVT LTD Vs. SAMAJ SEVAK MAHAVIR DAL SANCHALIT CREMATORIUM JAMNAGAR
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January 7, 2003 |
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BRANCH MANAGER LIC OF INDIA Vs. SAVITRI DEVI
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January 10, 2003 |
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BRANCH MANAGER LIC OF INDIA Vs. MALAPATI DHANALAXMI
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June 18, 2003 |
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BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLI VENKATESWARA RAO
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February 14, 2003 |
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BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. G RAJARAMAN
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December 13, 2003 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. P N SINGH
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February 10, 2003 |
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BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PREMKRISHNA PANNALAL SHUKLA
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July 14, 2003 |
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BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SANTOSH KUMAR ROUT
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February 28, 2003 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NARAYAN BANSAL
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December 31, 2003 |
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BRIG D S GREWAL Vs. OKARA AGRO INDUSTRIES LIMITED
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January 16, 2003 |
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BRIG V N CHANNA Vs. GARGYA RESEARCH INSTRUMENTS
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December 22, 2003 |
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BRIJ MOHAN SINGH Vs. NORTHLAND SUGAR COMPLEX LTD
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September 12, 2003 |
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BSES POWER LIMITED Vs. RAJESHWAR SINGH CHAUHAN
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February 25, 2003 |
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BUDHA VIEW APARTMENTS OWNERS SOCIETY Vs. MANSIONS TODAY
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September 8, 2003 |
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C C CHOUBAL Vs. PANKAJ SRIVASTAVA
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May 29, 2003 |
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C E S C Vs. MADAN MOHAN SINGH
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November 25, 2003 |
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C E S C LTD Vs. UTTAM MONDAL
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March 21, 2003 |
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C K V SUBRAMANIAN Vs. RAMESH R KALYANKAR
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April 3, 2003 |
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C SHEKAR REDDY Vs. SUPERINTENDING ENGINEER OPERATION A P S E B NOW A P TRANSCO
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March 3, 2003 |
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CALCUTTA EXPRESS ROADLINES PVT LTD Vs. CADILA HEALTHCARE LIMITED
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July 29, 2003 |
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CEENAR APPARELS PVT LTD Vs. CENTRAL BANK OF INDIA
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August 22, 2003 |
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CENTRAL AUTOMOBILES Vs. SIMPLEX ENGINEERING AND FOUNDRY WORKS LTD
|
October 31, 2003 |
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CHAIRMAN ALAND SAHAKARI SAKKARE KHARKHANE NIYAMITHA Vs. SHANTILANGAPPA
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January 6, 2003 |
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CHAIRMAN P S E B Vs. MOHINDER KAUR
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January 23, 2003 |
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CHAIRMAN PSEB Vs. AMRIK SINGH
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April 2, 2003 |
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CHAIRMAN RAJASTHAN HOUSING BOARD AND ANR Vs. BHAGWAT VALLABH SHARMA
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December 11, 2003 |
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CHAIRMAN TRANSASIA BIO-MEDICALS LTD Vs. ASHOK KUMAR SINGHAL
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February 28, 2003 |
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CHALLA PARABRAHMA RAO Vs. DIVISIONAL MANAGER LIC OF INDIA
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June 10, 2003 |
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CHAND SINGH Vs. SUB-DIVISIONAL OFFICER SUB-DIVISION OFFICE P S E B
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July 30, 2003 |
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CHANDIGARH ADMINISTRATION Vs. HARINDER SINGH
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January 7, 2003 |
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CHANDIGARH HOUSING BOARD Vs. SURINDER PALL SONI
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November 4, 2003 |
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CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD Vs. ROSHAN LAL
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July 3, 2003 |
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CHARAN SINGH Vs. HEALING TOUCH HOSPITAL
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April 24, 2003 |
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CHARANJIT SINGH Vs. CHIEF ADMINISTRATOR PUNJAB URBAN DEVELOPMENT AUTHORITY
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February 10, 2003 |
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CHARIT KUMAR Vs. ADMINISTRATOR SARPANCH OF VILLAGE PANCHAYAT RAMBAS
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May 23, 2003 |
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CHELARAM ALUMAL PIDWANI Vs. SURESH PAROMANAND SAVALANI CHINCHRIA
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May 26, 2003 |
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CHHATTISGARH STATE ELECTRICITY BOARD Vs. GAURISHANKAR KESHARWANI
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September 19, 2003 |
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CHIEF ADMINISTRATOR PUDA Vs. SHABNAM VIRK
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August 26, 2003 |
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CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD Vs. ASHU BATTA
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December 17, 2003 |
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CHIEF POST MASTER GENERAL POST OFFICE PARLIAMENT STREET Vs. BISHAN SETH
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August 25, 2003 |
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CHILIKA LAKE ICE FACTORY Vs. CENTRAL ELECTRICITY SUPPLY CO OF ORISSA LTD
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June 27, 2003 |
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CHRISTINA SOLOMAN DAVID Vs. VIKRAM DAVE
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June 6, 2003 |
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CHURU ZILA SAHAKARI BHOOMI Vs. YASEEM KHAN
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November 24, 2003 |
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CHUVAL CONSUMER PROTECTION SOC Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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February 21, 2003 |
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CIMMCO LTD Vs. HIND FABRICS PVT LTD
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September 3, 2003 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION
OF MAHARASHTRA LTD Vs. MANOHAR SHIVDAS BADGUJAR
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January 24, 2003 |
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COMMERCE HOUSE Vs. SAVANI TRANSPORT LIMITED
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September 18, 2003 |
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COMMERCIAL CO-OPERATIVE BANK LTD Vs. KALYAN AYURVEDI PHARMACY
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December 22, 2003 |
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D BEEMESWARA RAO Vs. SECRETARY HYDERABAD RACE CLUB
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October 24, 2003 |
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D C VERMA Vs. PRINCE DRY CLEANERS
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January 27, 2003 |
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D H KUMARI Vs. DIRECTOR NIZAMS INSTITUTE OF MEDICAL SERVICES
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May 2, 2003 |
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D K LALL Vs. SAMRAT SHIPPING AND TRANSPORT SYSTEMS PVT LTD
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July 14, 2003 |
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D R ENTERPRISES Vs. NATIONAL INSURANCE CO LTD
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May 23, 2003 |
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D V NAGPAL Vs. UNION OF INDIA
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July 2, 2003 |
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DARSHAN KHURANA Vs. PUSHPA LATA
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July 10, 2003 |
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DEEPAK MALHOTRA Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
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August 8, 2003 |
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DELHI AND DISTRICT CRICKET ASSOCIATION Vs. HARSIMRON SINGH SANDHU
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August 27, 2003 |
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DELHI VIDYUT BOARD Vs. B C JHULKA
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January 30, 2003 |
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DELHI VIDYUT BOARD Vs. K K NARULA
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November 6, 2003 |
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DELHI-UP-MP TRANSPORT CO Vs. NEMICHAND BHATRI
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May 26, 2003 |
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DEPUTY GENERAL MANAGER AESCULAP DIVISION Vs. H M SAIFULLAH KHAN
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February 7, 2003 |
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DESIGNER INTERNATIONAL Vs. RAJ KUMAR DUTTA
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October 21, 2003 |
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DEVENDRA SINGH Vs. NEW INDIA ASSURANCE CO LTD
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May 13, 2003 |
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DEVNEET KAUR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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April 2, 2003 |
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DHARAM PAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 1, 2003 |
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DHARAM PAL SINGH Vs. ESTATE OFFICER HUDA KAITHAL
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January 1, 2003 |
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DIBAKAR MOHAPATRA Vs. DHANESWAR ROUT
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December 8, 2003 |
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DINESH CHANDRA Vs. VIJAY KUMAR
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October 24, 2003 |
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DINESH CHANDRA MODY Vs. UNITED INDIA INSURANCE CO LTD
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August 28, 2003 |
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DINESH KUMAR MISHRA Vs. NEW INDIA ASSURANCE CO
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December 11, 2003 |
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DINESH PREMJI SHAH Vs. S N PATHAK
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January 30, 2003 |
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DINESH SHARMA Vs. PURAN CHAND
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June 12, 2003 |
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DIPAK DEY Vs. DEBASHIS SARKAR
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October 29, 2003 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PARKE DAVIS INDIA LTD
|
December 19, 2003 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BASF I LIMITED
|
August 8, 2003 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ALBERT DAVID LIMITED
|
January 15, 2003 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UPTRON INDIA LTD
|
January 8, 2003 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. THERMAX PRIVATE LIMITED
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February 27, 2003 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. PUSTAK MAHAL
|
February 7, 2003 |
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DIRECTOR GENERAL OF POSTS NEW DELHI Vs. HANUMAN BIRA SANKAT MOCHAN TRUST
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March 3, 2003 |
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DIRECTOR MEDICAL AND HEALTH SERVICES ISPAT GENERAL HOSPITAL Vs. ANJALI DAS
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February 28, 2003 |
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DIRECTOR OF AGRICULTURE AND FOOD PRODUCTION Vs. SIBA PRASAD SAHU
|
December 11, 2003 |
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DIRECTOR OF SMALL SAVINGS Vs. P RAMAN
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August 21, 2003 |
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DIRECTOR POSTAL SERVICES A AND N ISL Vs. SHYAMALI GANGULY
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September 26, 2003 |
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DIRECTOR REHABILITATION Vs. R K SRIVASTAVA
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November 18, 2003 |
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DIRECTOR TECHNICAL EDUCATION UTTAR Vs. HARJEET SINGH SACHDEVA
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April 8, 2003 |
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DIRECTORMANAGER SHRI DHANLAXMI FINANCE AND INVESTMENT CO Vs. DARSHAN CHANDULAL JAISWAL
|
March 24, 2003 |
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DISTRICT TELECOM ENGINEER Vs. KISHOR BAPURAO DESHPANDE
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September 8, 2003 |
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DIVISIONAL MANAGER LIC OF INDIA Vs. V JEYAMANI
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February 21, 2003 |
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DIVISIONAL MANAGER LIC OF INDIA Vs. UMABA VIJAYSINGH JADEJA
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February 26, 2003 |
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DIVISIONAL MANAGER LIFE INSURANCE CORPN OF INDIA Vs. PRATIMA MANSINGH
|
February 28, 2003 |
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DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SAJEDA BANO
|
September 12, 2003 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JAGDHISH LAL CHHABRA
|
March 31, 2003 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY Vs. RAHUL RANJAN KHAD AND CEMENT STORE
|
May 6, 2003 |
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DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K VENKATAPPA
|
December 15, 2003 |
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DIVISIONAL RAILWAY MANAGER NORTH-EAST RAILWAYS Vs. MAULANA ABDUL KALAM AZADITIES SOCIETY
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August 6, 2003 |
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DIWAKAR SINGH Vs. SHETRIYA PRABANDHAK SHREE RAM TRANSPORT FINANCE CO LTD
|
January 29, 2003 |
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DR. N.C. SINGHAL Vs. DR. L.M. PARASHAR & ORS.
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January 24, 2003 |
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DR. SHAILESH SHAH Vs. APHRAIM JAYANAND RATHOD
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May 8, 2003 |
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DUDHAGANGA VEDAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 6, 2003 |
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DURGA RICE AND GENERAL MILLS Vs. NATIONAL INSURANCE CO
|
November 24, 2003 |
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DWIVEDI PANNAG BHUSHAN Vs. BALRAM KUMAR SINGH
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December 8, 2003 |
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EAST INDIA TRANSPORT CO Vs. MEHTA FENT CENTRE
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December 17, 2003 |
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EAST WEST OPTICIANS Vs. RAJIV GUPTA
|
October 15, 2003 |
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EASTERN TELECOM AND TECHNOLOGY LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 14, 2003 |
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EICHER TRACTOR LTD Vs. LATE CHITRANJAN PRASAD SINGH
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May 29, 2003 |
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EKTA BUILDERS Vs. RAM AUTAR
|
May 27, 2003 |
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EKTA UPPAL Vs. ASIAN LACTO INDUSTRIES LIMITED
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May 12, 2003 |
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ESCORTS LTD Vs. DIPAK KISAN NANDGUDE
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September 4, 2003 |
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ESCOTEL MOBILE COMMUNICATIONS LTD Vs. DHANPAL SINGH
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June 18, 2003 |
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ESTATE OFFICER H U D A Vs. RAMESH CHAUDHARY
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March 26, 2003 |
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ESTATE OFFICER, PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. RAJNISH BHANOT
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July 23, 2003 |
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EXCELLENT SOFTTECH LIMITED Vs. JATINDER SINGH WALIA
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September 22, 2003 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER MADURAI HOUSING UNIT TAMIL NADU HOUSING BOARD Vs. S ARIVUKKODI
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December 29, 2003 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER T N U D P DIVISION Vs. D RAVICHANDRAN
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December 19, 2003 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. R THILAGAR
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December 19, 2003 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. PUGALUM PERUMAL
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December 5, 2003 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY HOUSING UNIT Vs. TRICHY DISTRICT CONSUMER COUNCIL
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December 19, 2003 |
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EXECUTIVE ENGINEER ELECTRICAL KENDRAPADA Vs. NARAYAN CHANDRA SWAIN
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October 31, 2003 |
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EXECUTIVE OFFICER BARIPADA MUNICIPALITY Vs. PURAN CHANDRA SINGH
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October 21, 2003 |
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FRONTIER TRADING Vs. GAYATHRI N NIMBALKAR
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August 14, 2003 |
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G D A Vs. KRISHNA KUMARJI
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December 3, 2003 |
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G D SINGH Vs. PARMINDER SINGH
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July 29, 2003 |
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February 20, 2003 |
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G L D L INVEST Vs. GOLDEN LAND DEVELOPMENT INDIA LTD
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November 20, 2003 |
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G S GOSWAMI Vs. BHARAT HEAVY ELECTRONICS LTD
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May 29, 2003 |
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G S RAJENDRA PRASAD Vs. METTA RAJYA LAKSHMI
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September 2, 2003 |
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October 23, 2003 |
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GAFOOR KHAN Vs. UNITED INDIA INSURANCE CO LTD
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June 9, 2003 |
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June 26, 2003 |
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GAMA CONSTRUCTIONS Vs. MRS FLORIA DSILVA
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March 13, 2003 |
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February 11, 2003 |
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GARG STORES Vs. DURGA ICE
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August 27, 2003 |
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GARGI PARSAI Vs. K L M ROYAL DUTCH AIRLINES
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January 24, 2003 |
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GATI CORPORATION LTD Vs. VIMALCHAND JAIN
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February 27, 2003 |
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GEETA JEEVNANI Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 30, 2003 |
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GENERAL MANAGER BARAN NAGRIK SAHAKARI BANK LTD Vs. SUNDER LAL
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October 23, 2003 |
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GENERAL MANAGER BSNL Vs. PREMRAJ JAIN
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December 11, 2003 |
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GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATION Vs. KRISHAN KUMAR SHARMA
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August 6, 2003 |
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May 27, 2003 |
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GENERAL MANAGER TELECOM Vs. GENERAL MANAGER ORISSA SCHEDULED CASTES
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February 17, 2003 |
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GENERAL MANAGER, NORTHERN RAILWAY AND ANOTHER Vs. AMARNATH AGRAWAL
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March 27, 2003 |
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GHANSHYAM DAS Vs. SUB-REGISTRAR
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August 18, 2003 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. YOGENDRA PAL TYAGI
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March 16, 2003 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMAL KUMAR GOSWAMI
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April 10, 2003 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. RATTAN PRAKASH GARG
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October 1, 2003 |
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GHILU RAM Vs. ESCORTS LTD
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March 21, 2003 |
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GHULAM HASSAN SHAH Vs. J AND K BANK SRINAGAR
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July 28, 2003 |
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January 17, 2003 |
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GIAN SINGH BIRDIREVISIONIS Vs. ADMINISTRATOR UT CHANDIGARH
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December 5, 2003 |
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GIRIDHARILAL R AGARWAL Vs. NEW INDIA ASSURANCE CO LTD
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July 23, 2003 |
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GODAVARI GRAMMENA BANK Vs. TEJA POULTRY FARM
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March 12, 2003 |
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June 4, 2003 |
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GOLDTECH SCALES AND SYSTEMS PVT LTD Vs. GURMUKH SINGH
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July 18, 2003 |
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December 23, 2003 |
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GOVIND RAM MITTAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
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May 29, 2003 |
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GREEN CHANNEL CHIT FUNDS AND FINANCE CO Vs. PAPIL JAIN
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June 4, 2003 |
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GULAB INDUSTRIES PVT LTD Vs. RNG SUITING LIMITED
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September 3, 2003 |
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December 19, 2003 |
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GULSHAN BAJWAAPPLICA Vs. LOKPRIYA SEHKARI AVAS SAMITY LTD
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March 31, 2003 |
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GUPTA PLASTIC INDUSTRIES Vs. B S E S YAMUNA POWER LIMITED
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October 21, 2003 |
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GURDEO KAUR Vs. MAHAPRABANDHAK KANPUR ELECTRICITY SUPPLY ADMINISTRATION
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December 1, 2003 |
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GURDEV SINGH Vs. AJMER SINGH
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July 25, 2003 |
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GURDIAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 28, 2003 |
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GURDIP SINGH Vs. UNION OF INDIA
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December 8, 2003 |
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GURPREET SINGH Vs. HARMAN MILKFOODS LIMITED
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July 10, 2003 |
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GURSEWAK SINGH SEKHON Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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March 27, 2003 |
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GURU CHARAN DASS Vs. AEE, ELECTRICITY DEPARTMENT AND ORS.
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September 29, 2003 |
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GURU NANAK PLASTIC INDUSTRIES Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
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March 21, 2003 |
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GURUDAS S MORAJKAR Vs. SEEMA KHARANGATE
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June 23, 2003 |
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H B SHANKARAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY
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April 25, 2003 |
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H HAMEED BASHA Vs. TELCOM DISTRICT ENGINEER
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January 9, 2003 |
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HAJI BASHIR AHMAD Vs. NATIONAL INSURANCE COMPANY LTD
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February 14, 2003 |
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HAKAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 21, 2003 |
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HARDEEP SINGH Vs. ARVINDRA ELECTRONICS PVT LTD
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December 3, 2003 |
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HARI OM SHEETALAYA P LTD Vs. RAM KUMAR YADAV
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March 13, 2003 |
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April 23, 2003 |
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HARI SINGH Vs. PAL-PEUGEOT LTD
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July 24, 2003 |
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July 11, 2003 |
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April 23, 2003 |
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HARJEET KAUR Vs. SANTOKBA DURLABHJI MEMORIAL TRUST
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May 26, 2003 |
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HARMANADAR SINGH SETHI Vs. J K MEHRA
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December 17, 2003 |
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HARVINDER KAUR Vs. PRINCIPAL
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December 19, 2003 |
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HARYANA STATE ELECTRICITY BOARD Vs. ANAND MEDICOS
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August 1, 2003 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH CHANDER SOOD
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October 15, 2003 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUNITA
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January 20, 2003 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. POONAM RAILHEN
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April 24, 2003 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VANEET RAI WADHAWAN
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January 2, 2003 |
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HEAD POST OFFICE SOLAN Vs. PRATAP SINGH
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December 2, 2003 |
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HEALTH ENGG DEPTT Vs. MARIE D SILVA
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September 24, 2003 |
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HERO HONDA MOT Vs. DURGA SHANKAR DASH
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October 31, 2003 |
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HIMALAYA FOOD CO Vs. DHANPAT
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July 4, 2003 |
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HIMAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 30, 2003 |
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HIMAYAT ALI Vs. SACHIV CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD
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August 21, 2003 |
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HINDUSTAN COCA-COLA BEVERAGES P LTD Vs. NARESH THAKKAR
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April 24, 2003 |
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HINDUSTAN MOT Vs. RAM JAG YADAV
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April 1, 2003 |
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HINDUSTAN YARN TWISTING CO Vs. ALLAHABAD BANK
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July 31, 2003 |
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HIRA LAL RAMESH CHAND Vs. NEW INDIA ASSURANCE CO LTD
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January 31, 2003 |
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HIRENDRA NARAYAN SANYAL Vs. GREATER CAL GAS SUPPLY CORPORATION LTD
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August 29, 2003 |
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HRUSHIKESH DASH Vs. ORISSA STATE HOUSING BOARD
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July 11, 2003 |
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HUDA Vs. ANITA CHAUDHARY
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July 29, 2003 |
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HUDA Vs. KAPIL CHAWLA
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July 29, 2003 |
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HUDA Vs. SUNITA CHOPRA
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September 5, 2003 |
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IMPROVEMENT TRUST Vs. GURMIT KAUR
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April 1, 2003 |
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February 26, 2003 |
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IN THE MATTER OF : AUTHORISED REPRESENTATIVE OF THE PARTIES Vs. THE REGISTRAR TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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January 2, 2003 |
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INC FUND MANAGEMENT LTD Vs. SHAKUNTALA BRIJ MOHAN
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February 6, 2003 |
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INDIA EXPORT CORPORATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR SYNDICATE BANK
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September 16, 2003 |
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INDIAN ELECTRIC AND TRANSFORMER CO Vs. UNITED BANK OF INDIA
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July 7, 2003 |
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INDIAN HOTELS COMPANY LTD Vs. MOHAMED AZIZ VAKHARIA
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March 25, 2003 |
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INDIAN OIL CORPN LTD Vs. STATE OF RAJASTHAN
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June 19, 2003 |
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INDIAN PETROCHEMICALS CORPO-RATION LTD Vs. BALWANT SINGH BHALLA
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December 4, 2003 |
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INDIAN PETROCHEMICALS CORPORATION LTD Vs. PINDI ROAD LINKS PRIVATE LTD
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December 4, 2003 |
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INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAVI KANTA GOYAL
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March 24, 2003 |
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INOVAT Vs. POONAM SACHDEVA
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September 3, 2003 |
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INTERNATIONAL INSTITUTE OF INFORMATION AND TECHNOLOGY Vs. SUMER SINGH
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December 19, 2003 |
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ISHWAR LAL Vs. R S E B
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December 2, 2003 |
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J GOPAL Vs. NAGARJUNA BLOOD BANK
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January 31, 2003 |
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J ROY CHOWDHURY Vs. SAHIL CONSTRUCTION
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April 10, 2003 |
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J S MALHOTRA Vs. PUNJAB STATE ELECTRICITY BOARD
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August 25, 2003 |
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J V CHALAPATHI NAIDU Vs. DEPOT MANAGER APSRTC
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August 21, 2003 |
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JAGAT SINGH BISHT Vs. NEW INDIA ASSURANCE CO. LTD.
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November 19, 2003 |
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JAGDEEP SINGH Vs. SHANTI DEVI
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December 19, 2003 |
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JAGJIT SINGH LALI Vs. AVINASH GUPTA
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April 1, 2003 |
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JAGMOHAN BHATIA Vs. ORIENTAL INSURANCE CO LTD
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April 4, 2003 |
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JAGRAJ ALIAS JAGRAM RATHI Vs. LIC OF INDIA
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June 30, 2003 |
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JAGRUT NAGRIK Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
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September 17, 2003 |
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JAGTAR SINGH Vs. KIRPAL SINGH
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May 8, 2003 |
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JAI HIND KNITTING MACHINE Vs. BRIJ MOHAN
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April 25, 2003 |
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JAIPUR VIDYUT VITRAN NIGAM LTD Vs. SHARDA DEVI
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September 1, 2003 |
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JAIRAJ JAVA Vs. CITI BANK N A
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July 4, 2003 |
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JALANDHAR DELHI GOODS TRANSPORT PVT LTD Vs. JYOTI SARUP SHOOR
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May 28, 2003 |
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JANAK DULARI Vs. DELHI VIDYUT BOARD
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May 6, 2003 |
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JANPAD PANCHAYAT DURG Vs. TEJBHAN SADHWANI
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September 3, 2003 |
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JAVITRI DEVI Vs. MANAGER SYNDICATE BANK
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October 14, 2003 |
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JAWAHAR GOYAL Vs. ASHU RANI
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May 28, 2003 |
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JAYABEN RAMANLAL SHAH Vs. NATIONAL INSURANCE CO LTD
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September 3, 2003 |
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JAYALAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 13, 2003 |
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JAYANAND Vs. U P AVAS VIKAS PARISHAD
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December 10, 2003 |
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JAYGANRAJ ENTERPRISES Vs. MANAGING DIRECTOR TATA FINANCE COMPANY
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June 20, 2003 |
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JOGINDER KUMAR Vs. BAJAJ AUTO LTD
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March 21, 2003 |
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JUDGE MOHAN DUGGAL Vs. DISCOVERY COMMUNICATION INDIA
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January 16, 2003 |
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JUNIOR ENGINEER ELECTRICAL Vs. SALARAM PRADHAN
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October 31, 2003 |
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K A RATHINAM Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY
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December 19, 2003 |
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K G KRISHNAN Vs. PRAVEEN KUMAR MINOR
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January 31, 2003 |
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K G KUMARAN Vs. SANTHARAM SHETTY
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May 23, 2003 |
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K K FOAMS INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
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April 30, 2003 |
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K K SAVJANI Vs. MADHUBHAI RATHOD
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March 28, 2003 |
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K M RADHA Vs. VICE-CHANCELLOR CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY
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September 30, 2003 |
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K M TRIPATHI Vs. CHOPRA TELEVISION
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May 13, 2003 |
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K P PUTTAM RAM Vs. BRANCH MANAGER VYSYA BANK LTD
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April 24, 2003 |
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K PADMAVATHI Vs. BRANCH MANAGER LIC OF INDIA
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December 22, 2003 |
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K S BHATIACOMPLAINA Vs. JEEVAN HOSPITAL
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July 17, 2003 |
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K S GOPALKRISHNAN Vs. PRESIDENTGENERAL SECRETARY VASANT CO-OPERATIVE GROUP HOUSING SOCIETY
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October 8, 2003 |
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K SAMBASIVA RAO Vs. VERSUS SHRIRAM CHITS P LTD
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March 5, 2003 |
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K SANDHYA RANI Vs. BHAVANAM ESTATES PVT LTD
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January 29, 2003 |
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K SANKARI Vs. SHAILESH MORE
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August 21, 2003 |
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August 25, 2003 |
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K V S SURYANARAYANA Vs. JET AIRWAYS
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March 12, 2003 |
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KABIR CEMENT INDUSTRIES PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
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May 21, 2003 |
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KALIMATA PLASTIC MACHINERY MANUFACTURERS PVT LTD Vs. DEEPA PLASTIC INDUSTRIES
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April 25, 2003 |
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KAMAL MOTOR CO Vs. SHYAM CHOUDHARY
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June 6, 2003 |
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KAMAL YADAV Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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November 13, 2003 |
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KAMLA PRASAD TIWARI Vs. JUNIOR ENGINEER
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September 25, 2003 |
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KAMLESH HANDA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 13, 2003 |
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KANDULA VENKATESWARA RAO Vs. P GOVINDA RAO
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July 30, 2003 |
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KANHAIYA SINGH Vs. SECRETARYADMINISTRATIVE OFFICER VIVEKANAND POLYCLINIC
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May 28, 2003 |
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KANWAR RANI Vs. SHANTI TRADERS
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December 8, 2003 |
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KANWAR SATPAL SINGH Vs. ROCKLAND LEASING LTD
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November 13, 2003 |
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May 29, 2003 |
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KARIMBHAI DESAI Vs. MAHENDRA J THAKKAR
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July 16, 2003 |
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KARRI MAHALAXMI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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June 18, 2003 |
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November 10, 2003 |
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KASHIAMMA Vs. M HUSSAIN
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January 1, 2003 |
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KERALA STATE ELECTRICITY BOARD Vs. RAVEENDRAN
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September 5, 2003 |
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KESARI DEVI Vs. LIC OF INDIA
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December 8, 2003 |
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KESHAV BABU TARE Vs. EXECUTIVE ENGINEER M S E B
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October 16, 2003 |
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KHAN TRADERS Vs. UNITED INDIA INSURANCE COMPANY LTD
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August 12, 2003 |
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KIRPAL SINGH Vs. HUDA
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July 18, 2003 |
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KISAN SAHKARI CHINI MILLS LTD Vs. UBITECH PVT LTD
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December 3, 2003 |
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KISHORE AUTOMOBILE P LTD Vs. PREMA CHANDRA BENIA
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July 31, 2003 |
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August 4, 2003 |
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July 1, 2003 |
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July 21, 2003 |
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April 30, 2003 |
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KRISHAN LAL BHAT Vs. ORIENTAL INSURANCE COMPANY LTD
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March 26, 2003 |
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KRISHNA KUMAR Vs. SUBHASH BANSAL
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July 7, 2003 |
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KRISHNA NAND JOSHI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO
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July 18, 2003 |
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KRISHNA PRADHAN Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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March 31, 2003 |
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KUSHAL CHAND DANGER Vs. SINGAPORE AIRLINES LTD
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July 22, 2003 |
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KUSUMBEN BABURAV KHEDKAR Vs. PROPRIETOR HARISIDH CONSTRUCTION PVT LTD
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August 1, 2003 |
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L I C Vs. JAMUNA CHANDA
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November 24, 2003 |
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L I C OF INDIA Vs. JASBIR SINGH
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January 31, 2003 |
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February 18, 2003 |
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February 26, 2003 |
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July 14, 2003 |
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November 13, 2003 |
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LAKSHMI NARAIN Vs. RAJASTHAN AVASAN MANDAL
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August 7, 2003 |
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LAL KUMAR CHOUDARY Vs. BAJAJ TEMPO
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February 20, 2003 |
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LALCO ENTERPRISES Vs. UNION BANK OF INDIA
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May 23, 2003 |
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LALIT KUMAR OSWAL Vs. NATIONAL INSURANCE CO LTD
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September 29, 2003 |
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LAWANG T PULGER Vs. ICICI INFOTECH SERVICES LTD
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September 17, 2003 |
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LEELA JINDAL Vs. DEEPAK TRANSPORT CORPORATION
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October 14, 2003 |
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March 26, 2003 |
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LEENA BHATTACHARJEE Vs. NIGHTANGLE DIAGNOSTIC AND EYE CARE RESEARCH CENTRE P LTD
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August 25, 2003 |
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May 9, 2003 |
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September 12, 2003 |
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LIC OF INDIA Vs. K R VARIJAKSHAN
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September 23, 2003 |
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LIC OF INDIA Vs. HUNDI BAI
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May 27, 2003 |
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March 13, 2003 |
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February 26, 2003 |
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February 14, 2003 |
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March 21, 2003 |
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March 31, 2003 |
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August 11, 2003 |
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August 19, 2003 |
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July 16, 2003 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARISH JOSHI
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June 11, 2003 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER KAUR
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October 6, 2003 |
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November 13, 2003 |
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December 3, 2003 |
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December 3, 2003 |
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December 19, 2003 |
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December 31, 2003 |
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December 15, 2003 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA JAISWAL
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December 16, 2003 |
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May 6, 2003 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. T. BALAIAH CHODARI
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December 16, 2003 |
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LLOYDS FINANCE LTD Vs. NAPEENA SINGH
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January 30, 2003 |
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LODHA DEVELOPERS P LTD Vs. SUSHMA SUHAS SHEDGE
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February 11, 2003 |
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LODHA GROUP OF COMPANIES Vs. DEEPAK N BHAT
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September 30, 2003 |
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LOVELY STORES Vs. LAXMI DEVI
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July 28, 2003 |
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M KANAGAVALLI Vs. DIV MANAGER LIC OF INDIA
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September 29, 2003 |
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M L DEB Vs. ROSE MARY LYNGDOH
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September 13, 2003 |
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M LINGAN Vs. UNITED INDIA INSURANCE CO LTD
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February 6, 2003 |
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M P ELECTRICITY BOARD Vs. MINI ENTERPRISES
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October 20, 2003 |
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M P RAJYA VIDYUT MANDAL Vs. UNICAL PESTICIDES P LTD
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January 30, 2003 |
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M P STATE SEEDS AND FARM DEVELOPMENTCORPORATION Vs. PUSHPRAJ SINGH
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August 30, 2003 |
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M V N MOHAN Vs. M SURYABHASKARAM
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September 15, 2003 |
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M.R. RAMESH Vs. PRAKASH MOPED HOUSE AND OTHERS
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May 2, 2003 |
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M/S. MUJADDADY ESTATES (P) LTD. AND OTHERS Vs. MOHD. ASHRAF AND OTHERS
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May 30, 2003 |
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MADAN ARORA Vs. UNITED INDIA INSURANCE COMPANY LTD
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December 17, 2003 |
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MADHOPRASAD SARAF Vs. RAJENDRA MINING AND SPARES CO LTD
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June 5, 2003 |
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MADHU Vs. SWASTIK BUILDERS
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August 14, 2003 |
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MADHYA PRADESH FINANCIAL CORPORATION Vs. RAJU LAL TAMRAKAR
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February 13, 2003 |
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MADURA COATS LIMITED Vs. INDIAN OIL CORPORATION LIMITED
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January 14, 2003 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SURESH KUMAR SAIGAL
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February 26, 2003 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. U K BAGRODIA
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October 28, 2003 |
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MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MAHESH NAITHANI
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October 8, 2003 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. DILIP KUMAR AGGARWAL
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January 30, 2003 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. SITA RAM GOEL
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April 22, 2003 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. K K ELECTRONICS
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September 17, 2003 |
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MAHARASHTRA HYBRID SEED CO LTD Vs. GOWRI PEDDANNA
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January 15, 2003 |
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MAHARASHTRA HYBRID SEEDS CO LTD Vs. DYANDEV KERBA KHADKE
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March 26, 2003 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SURESH CHANDRA PANNALAL JAIN
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March 26, 2003 |
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MAHENDRA HYBRID SEEDS CO LTD Vs. BABURAO
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April 22, 2003 |
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MAHENDRA SHARMA Vs. PARMATMA SHARAN PALIWAL
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May 5, 2003 |
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MAHESH MISHRA Vs. RAM SWAROOP
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May 29, 2003 |
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MAHESH TAILOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 8, 2003 |
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MAHIPAL SINGH Vs. TARSEEM SINGH
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March 31, 2003 |
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MALEE HORTICULTURE PVT LTD Vs. CHAIRMAN M S E B
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May 8, 2003 |
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MALWA CONSUMER STORE Vs. MODI XEROX LIMITED
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August 4, 2003 |
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MANAGER BPL MOBILE CELLULAR LTD Vs. ASIF SHAUKAT QURESHI
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November 19, 2003 |
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MANAGER LIC MUTUAL FUND Vs. GUDIPUDI RAMAIAH
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February 3, 2003 |
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MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. LAKHUBEN
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August 22, 2003 |
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MANAGER MEHTA MOTORS Vs. RAMESHWAR
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September 29, 2003 |
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MANAGER UCO BANK JUANPAL BRANCH Vs. PRADEEP KUMAR MAHARANA
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December 31, 2003 |
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MANAGING DIRECTOR A P STATE SEEDS DEVELOPMENT CORPN Vs. GANGI REDDY CHENNAKRISHNA REDDY
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March 24, 2003 |
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MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. C GOPALAKRISHNAN
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December 22, 2003 |
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MANAGING DIRECTOR MARUTI UDYOG LTD Vs. RAJESH MITTAL
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December 5, 2003 |
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MANAGING DIRECTOR ORISSA AGRO INDUSTRIES CORPORATION LTD Vs. RUPA SWAIN
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February 28, 2003 |
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MANAGING DIRECTOR ORISSA CO-OPERATIVE HOUSING CORPN LTD Vs. CHARCHIKA PRASAD MAHAPATRA
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April 17, 2003 |
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MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G NATARAJAN
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February 26, 2003 |
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MANGAPATHI TOWERS FLAT OWNERS ASSOCIATION Vs. LAKSHMAN DAS
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September 8, 2003 |
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MANGILAL Vs. DIVISIONAL MANAGER JEEVAN BIMA NIGAM
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August 13, 2003 |
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MANJEERA AKSHARA PRABHA Vs. POST MASTER HEAD OFFICE
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January 15, 2003 |
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MANJIT RANI Vs. NEW INDIA ASSURANCE CO LTD
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May 30, 2003 |
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MANJUNATH M UPPIN Vs. KRISHNA COTTON CO
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February 7, 2003 |
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MANNULAL VERMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 8, 2003 |
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MANOJ PAUL Vs. GULF AIR
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February 6, 2003 |
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MANORMA Vs. CHAIRMAN PUNJAB NATIONAL BANK
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July 23, 2003 |
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MANSHI ESTATES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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March 26, 2003 |
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MANSUKHBHAI GANDABHAI PATEL Vs. JAGDISHBHAI MAVJIBHAI PATEL
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February 14, 2003 |
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MARUTI UDYOG Vs. VIKAS VINAYAK
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October 6, 2003 |
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MARUTI UDYOG LTD Vs. PROF SURENDRA PRAKASH SETH
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March 27, 2003 |
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MATTEI GROUP OF COMPANIES Vs. PUNEET GARG
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July 21, 2003 |
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MAYA DEVI KESHWANI Vs. M P HOUSING BOARD
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August 4, 2003 |
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MAYA SINGH Vs. CHAIRMAN LUCKNOW DEVELOPMENT AUTHORITY
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July 11, 2003 |
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MAYA TRIPATHI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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July 10, 2003 |
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MD IDRIS Vs. NEW INDIA ASSURANCE CO LTD
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April 10, 2003 |
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MEDIVIEW DIAGNOSTIC SERVICES PVT LTD Vs. PHILIPS MEDICAL SYSTEMS INDIA LTD
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October 15, 2003 |
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MEENA MAHALAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 3, 2003 |
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MEHBOOB DADAPIR NARANGI Vs. UNITED INDIA ASSURANCE CO LTD
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June 24, 2003 |
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MEMON CO-OP BANK LTD Vs. ANWAR D AHMEDABADI
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February 28, 2003 |
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MICHEAL AUGUSTHY Vs. UNION BANK OF INDIA
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March 26, 2003 |
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MIRNAL DEEP KHATRI Vs. NEW INDIA ASSURANCE CO LTD
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June 17, 2003 |
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MIRZA NASAR ALI BAIG Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
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April 30, 2003 |
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MISUKI EXPORTS PVT LTD Vs. PROPRIETORMANAGER MS COM-SYS-INC
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September 5, 2003 |
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MITALI SAHA AND MAYA SAHA Vs. ANZ GRINDLAYS BANK
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July 14, 2003 |
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MODERN AUTOMOBILES LTD Vs. N D BHARDWAJ
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December 4, 2003 |
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MODERN GROUP OF INDUSTRIES Vs. BHANWAR LAL BHAVSAR
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December 18, 2003 |
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MODERN RICE MILL MACHINERY COMPANY Vs. MAHESWAR SAHU
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February 28, 2003 |
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MOHAMMED ZUBER Vs. STATE BANK OF INDIA
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November 25, 2003 |
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MOHAN B LALL Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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December 12, 2003 |
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MOHAN LAL GUPTA Vs. BRANCH MANAGER J AND K BANK LTD
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January 14, 2003 |
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MOHD IQBAL Vs. CHAIRMAN/MANAGER B M PATIL MEDICAL COLLEGE
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January 10, 2003 |
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MOHD MUSTAFA Vs. NEW INDIA ASSURANCE CO LTD
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February 13, 2003 |
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MOTILAL KHAITAN Vs. REGIONAL MANAGERBRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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February 5, 2003 |
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MR. AMRIT PAL SINGH AND ANR. Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
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October 22, 2003 |
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MRS. JANAK KUMARI Vs. DR. BALWINDER KAUR NAGPAL & ANR.
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January 17, 2003 |
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MUNICIPAL COUNCIL Vs. ROSHAN LAL
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June 9, 2003 |
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MUNICIPAL COUNCIL AJMER Vs. ARUN SHARMA
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June 2, 2003 |
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MURALIDHAR Vs. K LAKSHMINARAYANA
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July 4, 2003 |
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MURARI LAL Vs. DELHI VIDYUT BOARD
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June 4, 2003 |
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MURLIDHAR Vs. K. LAKSHMINARAYANA
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December 5, 2003 |
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MUSHIR-UDDIN URF BENNE Vs. NEW INDIA ASSURANCE COMPANY LTD
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August 21, 2003 |
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MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. NEERAJ JAIN
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November 18, 2003 |
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N DEVDASAN SOLE PROPRIETOR Vs. CENTRAL BANK OF INDIA
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August 22, 2003 |
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N K N SINHA Vs. BIHAR STATE HOUSING BOARD
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March 21, 2003 |
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N S V PRASAD RAJU Vs. NEW INDIA ASSURANCE CO LTD
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February 26, 2003 |
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N V S PRASADA SARMA Vs. SECRETARY RAILWAY BOARD
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July 2, 2003 |
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NAGAR SUDHAR NYAS Vs. USHA
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July 11, 2003 |
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NAGESH KUMAR Vs. ASHISH KHANNA
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October 8, 2003 |
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NAMRATA CHAWLA Vs. RAJ SUDHA TOWER PVT LTD
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February 26, 2003 |
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NANHE SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 16, 2003 |
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NARAIN COLD STORAGE & ALLIED INDUSTRIES LTD Vs. ORIENTIAL INSURANCE CO.LTD
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August 31, 2003 |
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NARAIN COLD STORAGE & ALLIED INDUSTRIES LTD. Vs. ORIENTIAL INSURANCE CO.LTD.
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August 13, 2003 |
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NARENDER Vs. INTERNATIONAL TRACTORS LTD
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July 15, 2003 |
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NARENDRA NATH HAZRA Vs. UNITED BANK OF INDIA
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August 29, 2003 |
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NARESH JAGGI Vs. R R GUPTA
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May 21, 2003 |
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NARINDER KAUR Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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December 17, 2003 |
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NASIM AHSAN AND CO Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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July 9, 2003 |
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NATARAJA REDDIAR Vs. SUPERINTENDING ENGINEER T N E B
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December 29, 2003 |
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NATIONAL INSURANCE CO LTD Vs. R RAGHUNATH
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December 13, 2003 |
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NATIONAL INSURANCE CO LTD Vs. LT COL G S SANDHU
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May 19, 2003 |
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NATIONAL INSURANCE CO LTD Vs. KHODIL SINGH
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March 24, 2003 |
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NATIONAL INSURANCE CO LTD Vs. PREM LATA AGARWAL
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February 21, 2003 |
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NATIONAL INSURANCE CO LTD Vs. MOTILAL KOTUMAL MANOJA
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February 13, 2003 |
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NATIONAL INSURANCE CO LTD Vs. MD GULAM HUSSAIN ANSARI
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January 22, 2003 |
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NATIONAL INSURANCE CO LTD Vs. RAMESH CHANDRA PALARIA
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September 12, 2003 |
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NATIONAL INSURANCE CO LTD Vs. AASHIR MENON
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August 27, 2003 |
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NATIONAL INSURANCE CO LTD Vs. BHAGWATI CHARAN AGARWAL
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August 1, 2003 |
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NATIONAL INSURANCE CO LTD Vs. LAXMI CHAND
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July 3, 2003 |
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NATIONAL INSURANCE CO LTD Vs. NAZIR AHMAD
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June 3, 2003 |
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NATIONAL INSURANCE CO LTD Vs. HARJIT KUMAR DABAR
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May 30, 2003 |
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NATIONAL INSURANCE CO LTD Vs. SONIC SURGICAL
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July 10, 2003 |
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NATIONAL INSURANCE CO LTD Vs. K T LUKOSE
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April 4, 2003 |
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NATIONAL INSURANCE CO LTD Vs. KANCHAN MEDICARE AND RESEARCH CENTRE PVT LTD
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April 4, 2003 |
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NATIONAL INSURANCE CO LTD Vs. VIBGYOR STRUCTURAL CONSTRUCTION PVT LTD
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February 6, 2003 |
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NATIONAL INSURANCE CO LTD Vs. PRAKASH SHAH
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February 14, 2003 |
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NATIONAL INSURANCE CO LTD Vs. UTKAL FOREST PRODUCTS LTD
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November 24, 2003 |
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NATIONAL INSURANCE CO LTD Vs. HARBANS SINGH
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August 13, 2003 |
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NATIONAL INSURANCE CO LTD Vs. KRISHNA KUMAR MISHRA
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August 7, 2003 |
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NATIONAL INSURANCE CO LTD Vs. PRATAP TEXTILE MILLS PVT LTD
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September 29, 2003 |
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NATIONAL INSURANCE CO. LTD. Vs. WINNER CHORATES (P) LTD.
|
May 28, 2003 |
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NATIONAL INSURANCE COMPANY Vs. BHAJAN SINGH BAL
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May 30, 2003 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DALJEET SINGH
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August 21, 2003 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ROOP DAS
|
May 8, 2003 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. J K MITTAL
|
November 20, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. PREM CHAND SHARMA
|
December 18, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. SUKLA DUTTA
|
December 18, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. GURDIP SINGH
|
May 23, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. RAJA GOGIA
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July 4, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. SATYA PAL TULI
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July 25, 2003 |
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NATIONAL INSURANCE COMPANY LTD Vs. PREMLATA AGARWAL
|
August 22, 2003 |
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NATIONAL SEEDS CORPN LTD Vs. M MADHUSUDAN REDDY
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March 24, 2003 |
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NAVEEN ELECTRONICS Vs. KANTA KUMARI SUMAN
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February 10, 2003 |
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NAVYUG MACHINERY STORES Vs. SHYAM LAL
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December 4, 2003 |
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NEELKAMAL BUILDERS Vs. VARSHA ROHIDAS KALAMKAR
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July 14, 2003 |
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NEERAJ KAPUR Vs. TATA INFO MEDIA LTD
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May 29, 2003 |
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NEW INDIA ASSURANCE CO LIMITED Vs. BALAK RAM
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November 14, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. ASHRAF BEE PATEL
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November 13, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. RASIKLAL CHHAGANLAL SHAH
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October 15, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. RAM PRASAD
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November 3, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. K L RAWANI
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October 31, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. NEELAM SALUJA
|
November 7, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI
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November 7, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. DAUD SIDDIQUI
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July 16, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
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May 30, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. KARUNAKARA S KARKERA
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March 18, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. H J S BHATIA
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May 24, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. SUKANTI PAIKRAY
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May 23, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. GAINDI DEVI
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May 20, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. PARAMJIT SINGH
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May 28, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. SUNDER LAL
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May 2, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. KAMAL SINGH PANWAR
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May 5, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. BACHAN SINGH RANA
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May 5, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. LADU KISHORE SAHU
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May 21, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. BABU LAL JAIN
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March 21, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. SHARMA OIL AND COTTON GINNING FACTORY
|
September 4, 2003 |
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NEW INDIA ASSURANCE CO LTD Vs. DALMIA CEMENT BHARATH LTD
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December 9, 2003 |
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NEW INDIA ASSURANCE CO.LTD. Vs. HARISH CHANDRA SAHU
|
February 21, 2003 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDER SHEKHAR JULKA
|
August 25, 2003 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARULBEN YOGESHBHAI BHATT
|
October 3, 2003 |
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NEW INDIA INSURANCE CO. LTD. Vs. DR. LALITHA BHASKAR
|
August 15, 2003 |
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NEW JAIPUR DYEING AND TENT WORKS Vs. NATIONAL INSURANCE CO LTD
|
May 21, 2003 |
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NIHAR RANJAN CHHOTRAY Vs. CHAIRMAN BAJAJ AUTO LTD
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October 31, 2003 |
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NIRMALA ARVIND SANE Vs. VISHWAS VINAYA PARANJAPE
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January 22, 2003 |
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NISHA GUPTA Vs. RAJ HOUSING BOARD
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June 16, 2003 |
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NISHA PRABHAKAR RANADE Vs. MANJUSHA ARUN ROKADE
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December 15, 2003 |
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NISHA SINGHAL Vs. UNIT TRUST OF INDIA
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November 14, 2003 |
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NIWAS SPINNING MILLS LTD Vs. BANK OF INDIA
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August 21, 2003 |
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NOMAN ALI Vs. RAJASTHAN HOUSING BOARD
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July 7, 2003 |
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NORTH DELHI POWER LIMITED Vs. BIHARI LAL
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November 6, 2003 |
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NUNNA CHANDRASEKHRA RAO Vs. NATHA PRABHAKAR RAO
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January 15, 2003 |
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O AISHA BI Vs. J R DANIAL
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August 14, 2003 |
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OM PRAKASH Vs. POST OFFICE AND OTHERS
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March 31, 2003 |
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OM PRAKASH SAHNI AND ANOTHER Vs. STATE BANK OF INDIA AND ANOTHER
|
January 8, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. INDIA LEASE DEVELOPMENT LTD
|
August 22, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. NAVDURGA TRADERS
|
November 27, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. BABUL DEV
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January 24, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. S GURUCHARAN SINGH
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January 6, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. V K SHARMA
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January 30, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. SRI MAHESWARA AGENCIES
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February 14, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. FAKIR MOHAN PRADHAN
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April 30, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. RAJIV SHARMA
|
May 29, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. UTTAM CHAND
|
April 1, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. HIND UDYOG CORPORATION
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April 7, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. GARAPATI TARAKA MOHAN
|
July 10, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. ABDUL RASHID MAKROO
|
July 23, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. SHYAMLAL AGRAWA
|
June 23, 2003 |
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ORIENTAL INSURANCE CO LTD Vs. SATKAR
|
November 14, 2003 |
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ORIENTAL INSURANCE COMPANY Vs. S SURINDERPAL SINGH
|
May 30, 2003 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. MADAN LAL JAIN
|
August 8, 2003 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SAVIKAR PLYBOARDS LIMITED
|
April 2, 2003 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. BABULAL AGNIHOTRI
|
October 16, 2003 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ANANDA KUMAR AGRAWALA
|
October 31, 2003 |
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OVERSEAS EMPLOYMENT SERVICE Vs. DHL WORLDWIDE EXPRESS
|
April 25, 2003 |
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P B SRINIVASA RAO Vs. DIRECTOR MANAGER SHRI SHAKTHI LPG GAS LTD
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June 10, 2003 |
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P C DWIVEDI Vs. KAMALABAI PANDEY
|
January 22, 2003 |
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P L AWASTHI Vs. PRINCIPAL JAWAHAR NAVODYA VIDALAYA
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January 31, 2003 |
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P R J ENTERPRISES Vs. RAJPAL SINGH
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April 9, 2003 |
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P S AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 23, 2003 |
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P S TOMAR Vs. KIRAN DUDEJA
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July 17, 2003 |
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P VENKATA LAKSHMI Vs. Y SAVITHA DEVI
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May 23, 2003 |
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P.K. BOARA AND OTHERS Vs. NARAYAN JOSHI AND OTHERS
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February 18, 2003 |
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PAITECH COOLING TOWERS AND EQUIPMENTS LTD. Vs. JAY AMBE GANGA CHEMICALS PVT. LTD.
|
August 6, 2003 |
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PAKHAR SINGH SAHOTA Vs. LLOYDS REALTY LTD
|
March 28, 2003 |
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PANCHMUKHI TEA PACKAGING P LTD Vs. PUNJAB AND SIND BANK
|
March 20, 2003 |
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PANKAJ JINDAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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August 19, 2003 |
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PANNI DEVI Vs. L I C
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May 21, 2003 |
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PARA TEXTILES Vs. UNITED INDIA INSURANCE CO LTD
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July 21, 2003 |
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PARITOSH DUTTA Vs. SUPERINTENDING ENGINEER ELECTRICAL CESCO
|
December 16, 2003 |
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PARTHA SARATHI SENGUPTA Vs. S BASU
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August 25, 2003 |
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PARVEEN GUPTA Vs. GENERAL MANAGER TELECOM DEPTT
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June 16, 2003 |
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PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS Vs. G SANKARALINGAM
|
December 29, 2003 |
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PASUPATI KHADYA TEL UDYOG PVT LTD Vs. EAGLE STAR INSURANCE CO LTD
|
September 3, 2003 |
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PATEL JEWELLERS Vs. MANAGER NEW INDIA ASSURANCE CO LTD
|
November 6, 2003 |
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PAWAN KUMAR RANA Vs. CANARA BANK
|
January 6, 2003 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. ORISSA CONSUMER ASSOCIATION
|
February 28, 2003 |
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PHILIPKUTTY JOSEPH Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK
|
September 22, 2003 |
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PHOOLCHAND ARYA Vs. RAJASTHAN HOUSING BOARD
|
November 5, 2003 |
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PIPING AND ENERGY PRODUCTS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 23, 2003 |
|
PITAMBER DEORAM MALI Vs. MANAGER DHULE DISTRICT CENTRAL CO-OP BANK LTD
|
March 28, 2003 |
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POLYFOAMS PVT LTD Vs. PREMIER AUTOMOBILES LTD
|
October 15, 2003 |
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PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED Vs. V MASILAMANI
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February 18, 2003 |
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POOJA CHADHA Vs. PUNJAB TECHNICAL UNIVERSITY
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February 21, 2003 |
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POONAM VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 2003 |
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POPPYS VALLEY HOTEL PVT. LTD. Vs. CITI BANK
|
May 7, 2003 |
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POST MASTER GENERAL Vs. ADALAT CHAUHAN
|
May 30, 2003 |
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POST MASTER HEAD POST OFFICE Vs. BALJINDER SINGH
|
March 24, 2003 |
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POST MASTER HEAD POST OFFICE RAJKOT Vs. JAIN ENAMEL WORKS
|
July 28, 2003 |
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POST MASTER MELUR POST OFFICE Vs. P RAJENDRAN
|
December 29, 2003 |
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POST MASTER MUKHYA POST OFFICE SATNA Vs. KUSUM BAHAL
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September 15, 2003 |
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PRABHA CHOUDHARY Vs. SHANTILAL JAIN
|
December 4, 2003 |
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PRADEEP KAYAL Vs. BALCHAND
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February 17, 2003 |
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PRADEEP KR SHARMA Vs. HOWRAH GAS SERVICE
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February 21, 2003 |
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December 15, 2003 |
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September 16, 2003 |
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PRAMOD KUMAR MANDOLI Vs. BHOPAL DEVELOPMENT AUTHORITY
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February 18, 2003 |
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PRAMOD KUMAR RATH Vs. DEPUTY GENERAL MANAGER SERVICE SERVICE DEPARTMENT BAJAJ AUTO LTD
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April 30, 2003 |
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PRAN NATH BHATIA Vs. EVERGROWTH TELECOM LTD
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May 12, 2003 |
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PRAVEEN KUMAR SINGHLA Vs. STATE BANK OF INDIA
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May 21, 2003 |
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July 24, 2003 |
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October 14, 2003 |
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July 3, 2003 |
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March 10, 2003 |
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October 31, 2003 |
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June 2, 2003 |
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November 12, 2003 |
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December 3, 2003 |
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July 15, 2003 |
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October 31, 2003 |
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January 27, 2003 |
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February 10, 2003 |
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May 21, 2003 |
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January 16, 2003 |
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May 21, 2003 |
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May 14, 2003 |
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May 28, 2003 |
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November 17, 2003 |
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August 4, 2003 |
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May 19, 2003 |
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March 31, 2003 |
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January 10, 2003 |
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May 29, 2003 |
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July 28, 2003 |
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November 12, 2003 |
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August 8, 2003 |
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September 10, 2003 |
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August 26, 2003 |
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January 31, 2003 |
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November 4, 2003 |
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October 8, 2003 |
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June 18, 2003 |
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February 19, 2003 |
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January 1, 2003 |
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November 21, 2003 |
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January 23, 2003 |
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September 29, 2003 |
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December 29, 2003 |
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December 19, 2003 |
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November 20, 2003 |
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November 17, 2003 |
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February 6, 2003 |
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August 6, 2003 |
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January 27, 2003 |
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December 9, 2003 |
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August 7, 2003 |
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May 7, 2003 |
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November 24, 2003 |
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November 12, 2003 |
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November 20, 2003 |
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January 30, 2003 |
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November 10, 2003 |
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May 29, 2003 |
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September 29, 2003 |
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December 29, 2003 |
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August 14, 2003 |
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March 31, 2003 |
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September 30, 2003 |
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March 31, 2003 |
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January 7, 2003 |
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October 14, 2003 |
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May 29, 2003 |
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June 18, 2003 |
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March 7, 2003 |
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September 24, 2003 |
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June 9, 2003 |
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April 25, 2003 |
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January 10, 2003 |
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November 17, 2003 |
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February 28, 2003 |
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March 12, 2003 |
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March 12, 2003 |
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May 29, 2003 |
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November 5, 2003 |
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January 24, 2003 |
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March 10, 2003 |
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July 21, 2003 |
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January 13, 2003 |
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December 29, 2003 |
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August 11, 2003 |
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September 29, 2003 |
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November 13, 2003 |
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January 31, 2003 |
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October 15, 2003 |
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February 6, 2003 |
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April 30, 2003 |
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August 30, 2003 |
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October 31, 2003 |
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September 3, 2003 |
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January 30, 2003 |
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February 7, 2003 |
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October 22, 2003 |
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September 23, 2003 |
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September 3, 2003 |
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July 14, 2003 |
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October 20, 2003 |
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July 15, 2003 |
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June 24, 2003 |
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January 29, 2003 |
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December 18, 2003 |
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November 14, 2003 |
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May 13, 2003 |
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April 4, 2003 |
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January 13, 2003 |
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September 26, 2003 |
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July 9, 2003 |
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July 10, 2003 |
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February 21, 2003 |
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August 14, 2003 |
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November 24, 2003 |
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August 1, 2003 |
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April 10, 2003 |
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February 21, 2003 |
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March 13, 2003 |
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November 20, 2003 |
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December 29, 2003 |
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SPECIAL OFFICER CHEYYAR CO-OPERATIVE SUGAR MILLS LTD Vs. A KANAGASABAI
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January 30, 2003 |
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SRI SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. RAMKRISHNA KASHINATH WANKAR
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September 23, 2003 |
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SRIDHAR BARIK Vs. CHAIRMAN TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
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February 28, 2003 |
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SRIKANTA MOHARANA Vs. DIVISIONAL MANAGER LIC OF INDIA
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November 17, 2003 |
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STATE BANK OF INDIA Vs. THAKURDAS PAUL
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August 29, 2003 |
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July 22, 2003 |
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May 13, 2003 |
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October 28, 2003 |
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July 21, 2003 |
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STATE OF PUNJAB Vs. GURUCHARAN SINGH
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May 23, 2003 |
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April 1, 2003 |
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September 10, 2003 |
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August 21, 2003 |
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March 28, 2003 |
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April 1, 2003 |
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July 24, 2003 |
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SUDHEENDRA MEDICAL MISSION HOSPITAL Vs. KENNAN V R
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February 6, 2003 |
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SUKHBIR SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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July 11, 2003 |
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SULAKSHA JAGANATH PARULEKAR Vs. K RAVINDRANATH
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August 26, 2003 |
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SUMAN GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 17, 2003 |
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SUMAN RESORTS INDIA LTD Vs. JASWANTLAL C SHAH
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August 27, 2003 |
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SUNDER LAL Vs. SYNDICATE BANK
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November 3, 2003 |
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SUNIL KUMAR Vs. INDIAN RAILWAYS
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April 4, 2003 |
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January 8, 2003 |
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July 14, 2003 |
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September 8, 2003 |
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April 11, 2003 |
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SURENDRE M MITTAL Vs. NEW DELHI MUNICIPAL CORPORATION
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July 28, 2003 |
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SURINDER SINGH Vs. NEW INDIA ASSURANCE CO LTD
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March 11, 2003 |
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SURINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 21, 2003 |
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SURINDER VIRGOTRA Vs. KANTA RANI
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December 10, 2003 |
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SUSHANTA KUMAR ROY Vs. ORIENTAL INSURANCE CO LTD
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January 31, 2003 |
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SUSHIL KUMAR Vs. GENERAL MANAGER M T N L
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July 9, 2003 |
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November 7, 2003 |
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SWARAJ MAZDA LTD Vs. P K CHAKKAPPORE
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October 1, 2003 |
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July 30, 2003 |
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SYED TABSUM Vs. A SEETA RAMA RAJU
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May 23, 2003 |
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August 1, 2003 |
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December 17, 2003 |
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T H CHOWFIN Vs. STATE BANK OF INDIA
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April 24, 2003 |
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December 12, 2003 |
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May 8, 2003 |
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TAJJUDDIN Vs. LUXMI KAPOOR
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November 14, 2003 |
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April 29, 2003 |
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December 11, 2003 |
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TARA SINGH Vs. MUNICIPAL CORPORATION
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November 13, 2003 |
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TATA REFRACTORIES LTD Vs. CHAIRMAN NEW INDIA ASSURANCE CO LTD
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May 19, 2003 |
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TATANAGAR COLD STORAGE COMPANY PVT LTD Vs. UCO BANK
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November 28, 2003 |
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December 4, 2003 |
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December 11, 2003 |
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November 13, 2003 |
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July 25, 2003 |
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March 10, 2003 |
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November 27, 2003 |
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July 18, 2003 |
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July 3, 2003 |
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August 8, 2003 |
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May 2, 2003 |
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May 27, 2003 |
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October 17, 2003 |
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TRAVEL CIRCUIT Vs. MAHANAGAR TELEPHONE NIGAM LTD
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May 7, 2003 |
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TRILOCHAN DASH Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
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February 28, 2003 |
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TRILOK ENGINEERING AND BUILDERS PVT LTD Vs. JITENDRA KUMAR GARG
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May 28, 2003 |
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TRILOKI NATH JAISWAL Vs. STATE BANK OF INDIA
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August 1, 2003 |
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September 15, 2003 |
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TULI BUILDERS Vs. MAHENDER PRAKASH
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April 4, 2003 |
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TV SUNDARAM IYENGAR AND SONS LTD Vs. K RAJENDRAN
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April 2, 2003 |
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August 6, 2003 |
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August 8, 2003 |
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December 3, 2003 |
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September 30, 2003 |
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UCO BANK Vs. K K RAIZADA
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January 10, 2003 |
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March 28, 2003 |
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April 29, 2003 |
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January 16, 2003 |
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October 17, 2003 |
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January 16, 2003 |
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August 18, 2003 |
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August 19, 2003 |
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September 16, 2003 |
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September 19, 2003 |
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July 11, 2003 |
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July 11, 2003 |
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June 24, 2003 |
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April 10, 2003 |
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May 9, 2003 |
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February 14, 2003 |
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March 20, 2003 |
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August 8, 2003 |
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December 9, 2003 |
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June 10, 2003 |
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September 24, 2003 |
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February 27, 2003 |
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March 1, 2003 |
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February 7, 2003 |
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May 2, 2003 |
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May 29, 2003 |
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September 30, 2003 |
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September 6, 2003 |
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June 2, 2003 |
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December 4, 2003 |
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December 16, 2003 |
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December 12, 2003 |
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November 19, 2003 |
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July 23, 2003 |
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September 16, 2003 |
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December 31, 2003 |
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April 4, 2003 |
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July 18, 2003 |
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November 17, 2003 |
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October 30, 2003 |
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November 17, 2003 |
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June 4, 2003 |
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May 12, 2003 |
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December 23, 2003 |
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January 16, 2003 |
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September 5, 2003 |
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December 12, 2003 |
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November 7, 2003 |
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December 3, 2003 |
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April 4, 2003 |
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July 18, 2003 |
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October 8, 2003 |
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March 24, 2003 |
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July 22, 2003 |
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December 9, 2003 |
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July 4, 2003 |
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November 20, 2003 |
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August 8, 2003 |
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October 14, 2003 |
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January 19, 2003 |
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August 4, 2003 |
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June 25, 2003 |
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September 17, 2003 |
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May 22, 2003 |
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January 30, 2003 |
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March 10, 2003 |
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June 17, 2003 |
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September 10, 2003 |
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April 30, 2003 |
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July 23, 2003 |
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January 30, 2003 |
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July 31, 2003 |
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January 2, 2003 |
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February 20, 2003 |
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March 26, 2003 |
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July 3, 2003 |
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November 19, 2003 |
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WESTERN INDIA MATCH CO LTD Vs. FATEH SINGH
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January 3, 2003 |
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April 28, 2003 |
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February 17, 2003 |
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November 11, 2003 |
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YASORAAZ CHIT FUNDS P LTD Vs. V SARASWATHI
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September 8, 2003 |
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October 22, 2003 |
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YUGENDAR GAS AGENCIES Vs. VAMSHI GAS AGENCIES
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June 10, 2003 |