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A MARIKKANNU Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
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October 30, 2002 |
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A P STATE SEEDS DEVELOPMENT CORPN LTD Vs. D PRAKASH RAO
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December 5, 2002 |
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A S NARAYANA Vs. CATERPILLAR INC
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April 2, 2002 |
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A S SIBIA BRIG RETIRED Vs. UNION OF INDIA
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February 26, 2002 |
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A V COTTEX LTD Vs. NATIONAL INSURANCE COMPANY LTD
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January 16, 2002 |
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A VELANGANNI Vs. S RAJAGOPALAN
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March 15, 2002 |
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A VIRARAGHVAN Vs. DELHI DEVELOPMENT AUTHORITY
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December 20, 2002 |
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ABDUL RASHID BELIM Vs. BRANCH MANAGER BANK OF INDIA
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June 27, 2002 |
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ABDUL RAZAK Vs. SOUTH INDIAN BANK LTD
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November 20, 2002 |
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ABHILASH JEWELLERY Vs. NEW INDIA ASSURANCE CO LTD
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March 15, 2002 |
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ACCOUNTS OFFICER Vs. NORTH EASTERN INDUSTRIAL AND DOMESTIC CABLE CO
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November 23, 2002 |
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ACUFIL MACHINES Vs. SAKTHI TRADING COMPANY
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April 15, 2002 |
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AFFABLE ENTERPRISES Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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July 19, 2002 |
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AGRAWAL AGENCIES Vs. GODREJ-GE APPLIANCES LTD
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November 1, 2002 |
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AIR FRANCE Vs. UNIK TRADERS
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May 30, 2002 |
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AIR INDIA OFFICE Vs. HARPREET SINGH
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December 20, 2002 |
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AKSHAY KUMAR HARINARYAN LAKHANI Vs. NALINI SHANKARRAO DANI
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April 17, 2002 |
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ALEX J REBELLO Vs. VICE CHANCELLOR BANGALORE UNIVERSITY
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December 30, 2002 |
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ALL INDIA ROADWAYS Vs. SHA GHELABHAI DEVAJI AND CO
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February 21, 2002 |
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ALLAHABAD VIKAS PRADHIKARAN Vs. LAKSHMI KANT SHUKLA
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February 22, 2002 |
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ALLAHABAD VIKAS PRADHIKARAN Vs. RANI SHARMA
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June 29, 2002 |
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ALLAKKAL TRUST, TRIPRAYAR AND ANR. Vs. K.T.R. CHANDRAN
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July 29, 2002 |
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ALLIANCE BUILDERS PVT LTD Vs. STATE
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October 7, 2002 |
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ALLOTTEE SERVICE MANAGER T N H B Vs. N ANBALAGAN
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November 1, 2002 |
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AMAR WHEELS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
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June 20, 2002 |
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AMARJIT KAUR Vs. JVG INVESTMENT LTD
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November 28, 2002 |
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AMARJIT SINGH SIDHU Vs. PAL PEUGEOT LTD
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September 20, 2002 |
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AMBALAL SOMCHAND SHAH Vs. NARSINHBHAI G PATEL
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October 7, 2002 |
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AMITA RASTOGI Vs. LIC OF INDIA
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September 9, 2002 |
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AMRIK SINGH Vs. GHUNGROO
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July 29, 2002 |
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AMRITSAR HALDI SALES CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD
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May 2, 2002 |
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AMRITSAR IMPROVEMENT TRUST Vs. SANJAY KUMAR
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July 30, 2002 |
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ANAND TRAILORS Vs. PRAHLAD ANANDA MARODKAR
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February 4, 2002 |
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ANDHRA BANK Vs. VISHWAPRIYA FINANCIAL SERVICES
AND SECURITIES LTD
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March 15, 2002 |
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ANGEL TALKIES Vs. UNITED INDIA INSURANCE CO LTD
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October 8, 2002 |
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ANIL KUMAR ADYA Vs. MAXWORTH ORCHARDS INDIA LTD
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March 19, 2002 |
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ANIL KUMAR RASTOGI Vs. AWARD CREDIT INDIA LIMITED
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May 21, 2002 |
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ANIL WAHI Vs. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD
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September 2, 2002 |
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ANITA BHATIA Vs. KENYAN AIRWAYS
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August 2, 2002 |
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ANSHUMALI ARORA AND RAMESH GUPTAS Vs. AAROHI BUILDERS P LTD
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January 24, 2002 |
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ANUMATI Vs. PUNJAB NATIONAL BANK
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April 15, 2002 |
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ANVIL CAPITAL MANAGEMENT PVT LTD Vs. GLOBAL TRUST BANK LTD
|
May 7, 2002 |
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ARCHANA STRIPS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
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May 31, 2002 |
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ARJAN SINGH Vs. THANESAR GAS AGENCY
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February 11, 2002 |
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ARJUN THAKURDAS NIHALANI Vs. STATE OF MAHARASHTRA
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October 24, 2002 |
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ARORA KNITTING INDUSTRIES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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March 13, 2002 |
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ARUN JAIN Vs. THAI AIRWAYS INTERNATIONAL LTD
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March 21, 2002 |
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ARUN KUMAR SINGH Vs. GOPAL ORAON
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December 13, 2002 |
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ARUN MAHADEV NAIK Vs. SHASHI NANDKISHORE JULKA
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October 25, 2002 |
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ARUNODAYA PRINTERS Vs. MEHTA COMPUTERS
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December 24, 2002 |
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ARVIND KUMAR GUPTA Vs. CHANDRA PRAKASH DIXIT
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May 16, 2002 |
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ARYAN AGRO SPICE P LTD Vs. SARASWAT CO-OP BANK LTD
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February 8, 2002 |
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ASHOK KUMAR B ARORA Vs. VASUDEV HOTUSINGH NAGDEV
|
December 20, 2002 |
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ASHOKA MOTOR STORE Vs. UNITED INDIA INSURANCE CO LTD
|
May 22, 2002 |
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ASHU BHATIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 12, 2002 |
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ASHWANI TEXTILES Vs. ORIENTAL INSURANCE CO LTD
|
July 23, 2002 |
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ASSISTANT COMMISSIONER CENTRAL EXCISE Vs. RAJESH BHATTI
|
March 20, 2002 |
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ASSISTANT ENGINEER RURAL R S E B SWAI MADHOPUR RAJASTHAN Vs. SABOODIN
|
February 25, 2002 |
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ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. N LALITHA
|
February 5, 2002 |
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ASSISTANT EXECUTIVE ENGINEER SUB DIVISION NO 11 KARNATAKA STATE ELECTRICITY BOARD Vs. NEELAKANTA GOUDA SIDDANAGOUDA PATIL
|
February 11, 2002 |
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ASSISTANT PROVIDENT FUND COMMISSIONER THIRUVANATHAPURAM Vs. ALI AKBAR
|
October 25, 2002 |
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ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. GOVERNMENT OF MADHYA PRADESH
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April 2, 2002 |
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ASSTT ENGINEER DEPARTMENT OF PHED Vs. BANWARI LAL
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December 20, 2002 |
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ATAM PARKASH Vs. SILVERTON COOPERATIVE HOUSE BUILDING SOCIETY
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September 10, 2002 |
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ATUL VIHAR KALYAN SAMITI Vs. DUBEY CONSTRUCTIONS CO
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February 25, 2002 |
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AVKASH ENTERPRISES Vs. CONSUMER PROTECTION COUNCIL
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December 9, 2002 |
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AVON RICE TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
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October 25, 2002 |
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B H KERUDI Vs. M D J MITHRA AND CO LTD
|
October 25, 2002 |
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B M BHANDARI Vs. J V G SECURITIES AND LEASING LIMITED
|
October 23, 2002 |
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B P MISHRA Vs. PROPRIETOR SREE AUTO SERVICES
|
November 11, 2002 |
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BABA CONSTRUCTIONS Vs. P S NEELAKANTAN
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December 20, 2002 |
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BABANRAO YADAV Vs. LION TARACHAND BAPPA HOSPITAL
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August 2, 2002 |
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BABURAO SATAPPA IRRANNANAVAR Vs. K L E SOCIETYS HOSPITAL AND MEDICAL RESEARCH CENTRE
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October 24, 2002 |
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BAGAMPRIYAL FINANCE Vs. J SUGANYA
|
November 21, 2002 |
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BAJAJ AUTO FINANCE LTD Vs. VIJAYA KUMAR ADVANT
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December 11, 2002 |
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BAJAJ AUTO LTD Vs. ANURAG KAPOOR
|
December 5, 2002 |
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BALA ENTERPRISES Vs. CHIEF POST MASTER GENERAL DELHI CIRCLE
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February 27, 2002 |
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BALBIR SINGH Vs. LUDHIANA IMPROVEMENT TRUST
|
September 12, 2002 |
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BALDEV SINGH Vs. STATE BANK OF INDIA
|
March 13, 2002 |
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BALDEV SINGH MALHI Vs. NEW INDIA ASSURANCE CO LTD
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October 25, 2002 |
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BALENDRA GAUTAM Vs. ORIENTAL INSURANCE CO LTD
|
February 28, 2002 |
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BALURGHAT TRANSPORT CO LTD Vs. NEW INDIA ASSURANCE CO LTD
|
January 30, 2002 |
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BANK OF PUNJAB LTD Vs. USHA RANI
|
October 18, 2002 |
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BANTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 10, 2002 |
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BASANT SETH Vs. REGENCY HOSPITAL LTD
|
January 22, 2002 |
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BASF INDIA LTD Vs. STATE BANK OF INDIA
|
November 12, 2002 |
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BAWA INDUSTRIES Vs. VIPAL OIL EXTRACTION PVT LTD
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June 20, 2002 |
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BEENA GARG Vs. KAILASH NURSING HOME
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July 24, 2002 |
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BEJO SHEETAL SEEDS PVT LTD Vs. SHIVAJI ANAJI GHOLE
|
December 16, 2002 |
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BHAJAN LAL Vs. NATIONAL INSURANCE CO
|
September 18, 2002 |
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BHARATHI Vs. H M CONSTRUCTIONS
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July 12, 2002 |
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BHAVANA CHITS AND FINANCE Vs. KANCHARLA ABHISELOMU
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March 13, 2002 |
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BHIMJIBHAI PARSOTTAMBHAI Vs. SARVODAYA SAHAKARI BANK LTD
|
November 27, 2002 |
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BHOPAL VIKAS PRADHIKARAN Vs. KUSUM KURCHANIYA
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September 26, 2002 |
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BHOPAL VIKAS PRADHIKARAN Vs. KUSUM KURCHANIYA
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September 1, 2002 |
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BHUBANESWAR DEVELOPMENT AUTHORITY Vs. GOPAL KRISHNA PATTNAIK
|
December 11, 2002 |
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BHUPENDRAKUMAR R PARIKH Vs. BANK OF INDIA
|
September 18, 2002 |
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BIHAR STATE SUGAR CORPORATION LTD Vs. STATE BANK OF INDIA
|
December 13, 2002 |
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BIKAR SINGH Vs. RISHI HIGH SCHOOL
|
August 13, 2002 |
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BIMLA JAIN Vs. N P SINGH HOSPITAL
|
February 4, 2002 |
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BIPINBHAI JAGJIVANDAS PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR MODEL DOMESTIC COAL GAS CO PVT LTD
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September 16, 2002 |
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BIPPINJIT SINGH Vs. STATE OF PUNJAB
|
September 17, 2002 |
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BOMBAY BRAZZERIE Vs. MULCHAND AGARWAL
|
November 7, 2002 |
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BPL REFRIGERATION LIMITED Vs. RIYAZ MEHNDI
|
June 10, 2002 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. NAGNATH ASHIWANT MARADKAR
|
June 25, 2002 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BENUDHAR UPADHYAYA
|
October 28, 2002 |
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BRANCH MANAGER STATE BANK OF INDIA Vs. RAM AOUTAR KATHERIYA
|
July 5, 2002 |
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BRANCH MANAGER SUDARSAN CHITS INDIA LTD Vs. P VISWAN VISHNU PRASAD
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December 3, 2002 |
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C E S C LTD Vs. ANJAN DEY
|
October 23, 2002 |
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C E S C LTD Vs. MANGILAL PAREKH
|
June 17, 2002 |
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C S COMPANY Vs. K VENUGOPAL
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June 6, 2002 |
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C.H. VITTAL REDDY Vs. MANAGER, DISTRICT CO
|
December 4, 2002 |
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CANARA BANK Vs. NARESH KUMAR JAIN
|
March 6, 2002 |
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CAPTAIN C P GUPTA Vs. INDIAN AIRLINES PROVIDENT FUND TRUST
|
December 3, 2002 |
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CARRIER AIRCON LTD Vs. TAMILNADU RURAL URBAN CONSUMER PROTECTION COUNCIL
|
July 22, 2002 |
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CATVISION PRODUCTS LTD Vs. NAGPUR ENTERTAINMENT AND NEWS NETWORK & ANR
|
November 26, 2002 |
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CENTRAL BANK OF INDIA Vs. BYU HAZARIKA
|
December 5, 2002 |
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CENTRAL BANK OF INDIA Vs. MAYA BANERJEE
|
June 17, 2002 |
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CHAIRMAN GUJARAT ELECTRICITY BOARD Vs. GAUTAMBHAI RAMANBHAI PATEL
|
June 24, 2002 |
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CHANDER BHUSHAN Vs. JAYESH MEHTA
|
December 17, 2002 |
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CHANDI PRASAD BHATT Vs. BRITISH AIRWAYSO
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November 28, 2002 |
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CHANDIGARH HOUSING BOARD Vs. HARJINDER SINGH
|
February 28, 2002 |
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CHATTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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May 30, 2002 |
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CHELLAPPAN V Vs. KERALA FINANCIAL CORPORATION
|
February 22, 2002 |
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CHHANDA SAHOO Vs. NARENDRA KUMAR RAY CHOUDHURY
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December 31, 2002 |
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CHHOTANAGPUR ADIVASI COOPERATIVE VEGETABLE MARKETING FEDERATION LTD Vs. ORIENTAL INSURANCE CO LTD
|
December 24, 2002 |
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CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANJANA AGGARWAL
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March 11, 2002 |
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CHIEF GENERAL MANAGER MTNL Vs. CONSUMER RIGHTS SOCIETY
|
March 19, 2002 |
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CHUNILAL JEWELLERS Vs. ORIENTAL INSURANCE CO LTD
|
February 4, 2002 |
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CHUNILAL PRANJIVANDAS AND CO Vs. TAMIL NADU MERCANTILE BANK LTD
|
April 4, 2002 |
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CNANASOUNDRI Vs. ORIENTAL INSURANCE CO LTD
|
March 13, 2002 |
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COMMANDER RAKESH SHARMA Vs. PUNJAB NATIONAL BANK
|
May 22, 2002 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. SHIVKANT SHANKAR NAIK
|
December 13, 2002 |
|
CON DECOR REP.BY ITS MANAGING PARTNER Vs. SMRITIKANA GHOSE
|
April 16, 2002 |
|
CONSUMER PROTECTION COUNCIL Vs. UNION OF INDIA
|
January 25, 2002 |
|
CONSUMERS UNION KASHMIR VALLEY FINANCE AND INVESTMENT LTD Vs. KASHMIR VALLEY FINANCE INVESTMENT LTD
|
June 7, 2002 |
|
CONTINENTAL ERACTORS Vs. MANFRED SIBLAR
|
February 12, 2002 |
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CONTROLLER OF EXAM HIMACHAL PRADESH UNIVERSITY Vs. SANJAY KUMAR
|
December 20, 2002 |
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CURRENT LAW JOURNAL PUBLISHERS LTD Vs. MANPREET SINGH SARAO
|
September 25, 2002 |
|
CYMA EXPORTS PVT LTD Vs. MS NANDINI SRIRAM
|
December 10, 2002 |
|
D B WANI Vs. M S RAJYA BAZAR SAMITI
|
January 8, 2002 |
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D K M B AND CO Vs. ASHOK VISHWANATH JADHAV
|
January 9, 2002 |
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D S AULAKH Vs. SAVITA BENJI
|
December 26, 2002 |
|
DATA MANAGEMENT SERVICE Vs. H C GUPTA
|
November 1, 2002 |
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DEBJYOTI BANDHOPADHYAY Vs. PETROLEUM CONSERVATION RESEARCH ASSOCIATION
|
May 20, 2002 |
|
DECCAN ENTERPRISES PVT LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
May 1, 2002 |
|
DEEPAK GOKARAN Vs. CHAIRMAN MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
|
October 11, 2002 |
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DEEPMANGAL LAND ORGANISOR Vs. NIRMALABEN NANABHAI VAKIL
|
November 28, 2002 |
|
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. B L SHARMA
|
December 12, 2002 |
|
DELHI VIDYUT BOARD Vs. D N SHUKLA
|
December 19, 2002 |
|
DELHI VIDYUT BOARD Vs. HARJINDER SINGH ARORA
|
July 16, 2002 |
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DEVENDRA MADAN Vs. SHAKUNTALA DEVI
|
October 25, 2002 |
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DEVI DAYAL SHARMA Vs. ORIENTAL BANK OF COMMERCE
|
September 26, 2002 |
|
DHARMENDRA KUMAR GUPTA Vs. M P HOUSING BOARD
|
December 20, 2002 |
|
DHILLON EXPORTS PVT LTD Vs. AIR INDIA
|
November 22, 2002 |
|
DHRUWA NARAIN SHUKLA Vs. LUKNOW DEVELOPMENT AUTHORITY
|
April 16, 2002 |
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DIAMOND CEMENTS Vs. RAI PREXIM INDIA PRIVATE LTD
|
November 18, 2002 |
|
DILIP KUMAR AND ORS. Vs. CHINAR BUILDERS
|
January 22, 2002 |
|
DINBANDHU BHUMI VIKAS SANSTHA Vs. KISHOR ISHWAR PEKDE
|
October 28, 2002 |
|
DINESH KAUSHAL Vs. K K KHURANA
|
October 25, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PARVATI GAS SERVICE
|
January 9, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
|
April 2, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SINGER INDIA LIMITED
|
February 28, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA HABITAT CENTRE
|
May 20, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ANGIRA HEAVY ENGINERING INDUSTRIES
|
May 1, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
|
May 7, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
|
November 13, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KHAITAN INDIA LTD
|
September 18, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CONSUMER COOP STORE
|
September 4, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
August 14, 2002 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD
|
July 28, 2002 |
|
DIRECTOR STATE INSURANCE AND G P F DEPTT Vs. SUVINDER KAUR
|
April 18, 2002 |
|
DIVISIONAL ENGINEER TELEPHONE DEPARTMENT Vs. S VASUDEVAN
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September 20, 2002 |
|
DIVISIONAL MANAGER L I C OF INDIA Vs. GANGAMA
|
May 15, 2002 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. AKSHAYA KUMAR MISHRA
|
October 28, 2002 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. S KANNAN
|
December 5, 2002 |
|
DONERIA IRON AND STEEL Vs. UPSEB POWER CORPORATION
|
July 30, 2002 |
|
DOON VALLEY RICE LTD Vs. STATE BANK OF INDIA
|
May 8, 2002 |
|
DOORSANCHAR MANDAL ABHIYANTA Vs. NAMI CHANDRA JAIN
|
June 10, 2002 |
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DOROTHY PEARSON HOTEL ALDEA ABELO Vs. VILBUR FREDERICK SOUZA TICLO
|
April 12, 2002 |
|
DOSON CHEMICALS PVT LTD Vs. UNITED BANK OF INDIA
|
December 9, 2002 |
|
DRUPDEE Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 10, 2002 |
|
DULIPUDI SRINIVAS Vs. PARASA YOGALINGESWARA RAO
|
August 29, 2002 |
|
DUNROLL INDUSTRIES LIMITED & ANR. Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
|
February 25, 2002 |
|
ELECTRICITY DISTRIBUTION CIRCLE Vs. RAMVIR SINGH
|
June 10, 2002 |
|
ESCORTS LTD Vs. HOTEL SRI KUMARAN
|
September 27, 2002 |
|
EX-SUB SACHIDA NAND SHARMA Vs. CHAIRMAN CBSE
|
December 20, 2002 |
|
EXECUTIVE ENGINEEER ELECTRICITY DISTRIBUTION DIVISION UPSEB Vs. ARVIND KUMAR
|
May 9, 2002 |
|
EXECUTIVE ENGINEER JHARKHAND STATE HOUSING BOARD Vs. SATYENDRA SINGH
|
November 14, 2002 |
|
EXECUTIVE ENGINEER LOK NIRMAN VIBHAG Vs. CHANDRAKALA YADAV
|
June 14, 2002 |
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EXPRESS TRAVELS Vs. M R SHAH
|
May 6, 2002 |
|
F PRASANNA Vs. CHITRA COLOUR LABORATORY
|
October 28, 2002 |
|
FAQUIR CHAND Vs. NATIONAL INSURANCE COMPANY LIMITED
|
June 6, 2002 |
|
FAQUIR CHAND Vs. S D O OP SUB DIVISION HVPN
|
December 12, 2002 |
|
FERRYGOLD INDIA LTD Vs. NATIONAL INSURANCE CO LTD
|
April 29, 2002 |
|
FORUM STRUCK OFF REVISION Vs. AJAY KUMAR
|
July 5, 2002 |
|
G D A Vs. RAJ KUMAR SHARMA
|
May 28, 2002 |
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G D A Vs. PRAVIN KUMAR AND 13
|
September 20, 2002 |
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G D A Vs. SUNIL GARG
|
July 19, 2002 |
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G D A Vs. R G SAXENA
|
January 24, 2002 |
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G D A Vs. GULSHAN RAJ CHOPRA
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February 14, 2002 |
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G D A Vs. GURMEET KAUR
|
February 15, 2002 |
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G D A Vs. SHREE CHANDRA TRIPATHI
|
February 1, 2002 |
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G D A Vs. LAXMI NARAYAN TYAGI
|
March 19, 2002 |
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G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LTD
|
August 21, 2002 |
|
GAJENDRA KUMAR PANIGRAHI Vs. NEW INDIA ASSURANCE CO LTD
|
September 30, 2002 |
|
GAMMON INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 30, 2002 |
|
GANESHA RAM RAKHEJA Vs. SR SUPERINTENDENT OF POST OFFICES
|
May 24, 2002 |
|
GEETA CHAKRAWORTY Vs. SACHIV ALLAHABAD DEVELOPMENT AUTHORITY
|
June 10, 2002 |
|
GEETU SAPRA Vs. B L KAPUR MEMORIAL HOSPITAL
|
October 10, 2002 |
|
GENERAL MANAGER AND ORIENTAL INSURANCE CO LTD & ORS Vs. VIJAY KUMAR AGARWAL
|
February 15, 2002 |
|
GENERAL MANAGER CALCUTTA TELEPHONES Vs. KAMLA SHANKAR UPADHAYA
|
April 1, 2002 |
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GENERAL MANAGER SOUTHERN RAILWAY Vs. MRS A SHAMEEM
|
August 1, 2002 |
|
GENERAL MANAGER SURAT TELECOM DISTRICT Vs. DINKARRAI THAKARSEY THAKKAR
|
August 20, 2002 |
|
GENERAL MANAGER TELECOM Vs. UDAI NARAIN SINHA
|
June 29, 2002 |
|
GENERAL MANAGER UNITED BANK OF INDIA Vs. SURINDER NATH SHARMA
|
May 20, 2002 |
|
GENERAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MOHMADBHAI SAYEDIBRAHIM BAPORIA
|
April 8, 2002 |
|
GHAZIABAD DEV AUTHORITY Vs. R B SHARMA
|
July 31, 2002 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. SAMIT CHAKRAVARTI
|
January 18, 2002 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. YASH PAL SINGH CHHABRA
|
December 5, 2002 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. SATYA PAL SINGHAL
|
November 28, 2002 |
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GHAZIABAD DEVELOPMENT AUTHORITY Vs. DR. N.K. GUPTA
|
September 18, 2002 |
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GHULAM MOHI-UD-DIN SHAH Vs. ORIENTAL INSURANCE COMPANY LTD
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August 14, 2002 |
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GHULAM QADIR WANI Vs. UNITED INDIA INSURANCE COMPANY LTD
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August 13, 2002 |
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GIRDHARI LAL KEDIA Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
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July 5, 2002 |
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GIRDHARI LAL SHARMA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
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October 8, 2002 |
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GITA JOLLY Vs. DELHI DEVELOPMENT AUTHORITY
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December 20, 2002 |
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GOEL S PAL Vs. SUB-REGISTRAR
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April 26, 2002 |
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GOKULCHAND SAHAY (DR.) AND ANR. Vs. TELECOMMUNICATIONS, PATNA AND ORS.
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July 24, 2002 |
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GOLDEN GATE CLOTHING PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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October 7, 2002 |
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GOVERNMENT M P Vs. CHANDRAHAS DESHMUKH
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January 10, 2002 |
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GOVIND CHANDRA SENAPATI Vs. J E ELECTRICAL UNIT I
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December 31, 2002 |
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GOVIND KALIDAS MAHAJAN Vs. ANIL PUNDLIK THORAT
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December 27, 2002 |
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GOVIND S PODDAR Vs. CATHAY PACIFIC AIRWAYS LTD
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May 31, 2002 |
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GOWHAR SHERAZ BRICK KILN Vs. NATIONAL INSURANCE CO LTD
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June 3, 2002 |
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GRAVITY CRIMPERS Vs. UNITED INDIA INSURANCE COMPANY LTD
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November 12, 2002 |
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GREEN VIEW CONSTRUCTIONS Vs. PURNIMA DAS
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December 5, 2002 |
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GUJARAT ELECTRICITY BOARD Vs. GRAHAK HIT SURAKSHA MANDAL KODINAR
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October 29, 2002 |
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GURPRIT SINGH DHILLON Vs. CHIEF ADMINISTRATOR PUDA
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March 21, 2002 |
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GWALIOR ICE FACTORY Vs. M P ELECTRICITY BOARD
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February 8, 2002 |
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H C SARNA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
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January 28, 2002 |
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H P ROY Vs. GOVERNMENT OF BIHAR
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May 29, 2002 |
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H U D A Vs. UJJAWAL CHADHA
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April 30, 2002 |
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H U D A Vs. RISAL SINGH WALIA
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January 15, 2002 |
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H U D A Vs. PROMILA RANI
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February 1, 2002 |
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H U D A Vs. KRISHAN KUMAR AGARWAL
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February 1, 2002 |
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HADIMBA CREATIONS Vs. STATE BANK OF INDIA
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December 12, 2002 |
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HAJARIMAL MOONAT Vs. SUPDT POST OFFICES SERVICE DEPARTMENT
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November 27, 2002 |
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HANUMAN HOSIERY Vs. CANARA BANK
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April 30, 2002 |
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HAR KISHAN LAL KAMBOJ Vs. G M TELEPHONES FEROZEPUR
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January 23, 2002 |
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HARDEEP KAUR CHHETRA Vs. CHANDIGARH HOUSING BOARD
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March 5, 2002 |
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HARIBHAI L PATEL Vs. AHMEDABAD TELECOM DISTRICT
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April 5, 2002 |
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HARINDER PAL SINGH SHAHANIA Vs. GAGAN JOSHI
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October 25, 2002 |
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HARKANWALJIT SINGH SAINI Vs. GURBAX SINGH
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November 20, 2002 |
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HARRY AND JENNY EXPORT INTERNATIONAL Vs. SYNDICATE BANK
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March 1, 2002 |
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HARYANA FINANCIAL CORPORATION Vs. SUNIL KUMAR BANSAL
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January 2, 2002 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ROSHAN LAL CHOPRA
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February 15, 2002 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MEENAKSHI GOYAL
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May 22, 2002 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MEERA DATA
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September 20, 2002 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM PARKASH AGGARWAL
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December 2, 2002 |
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HEMINA HITESH KOTAK Vs. ASHOK NATHWANI
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December 13, 2002 |
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HINDUSTAN CIBA GEIGY LTD Vs. SHANKER PATEL
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August 30, 2002 |
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HINDUSTAN MOTORS LTD Vs. C D ROY
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October 8, 2002 |
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HIRA CONSTRUCTIONS CO Vs. PRANAVAM CO-OPERATIVE HOUSING SOCIETY LTD
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November 26, 2002 |
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HITENDRA SHAMRA Vs. ORIENTAL INSURANCE CO LTD
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August 14, 2002 |
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HONORARY SECRETARY ELEGANCE MEMBERS ASSOCIATIONCOMPLAINA Vs. M S PRARTHANA CONSTRUCTION
COMPANY PVT LTD
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August 12, 2002 |
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HOTEL SARA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 5, 2002 |
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HOUSING COMMISSIONER UTTAR PRADESH HOUSING, DEVELOPMENT BOARD Vs. PREM CHANDRA GARG
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June 29, 2002 |
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HUDA Vs. SATPAL
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March 7, 2002 |
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HUDA Vs. JATINDER THAKUR
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November 28, 2002 |
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HUMMINGBIRD AUTOMATION
TECHNOLOGIES PVT LTD Vs. D THANIGAIYELAN
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April 26, 2002 |
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I J S AHLUWALIA Vs. AMERICAN EXPRESS TRAVEL RELATED SERVICES
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September 18, 2002 |
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October 10, 2002 |
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I P KATYAL CHIEF EXECUTIVE ASIM ENGINEERS AND CONSULTANTS Vs. POLESERVICE INDIAN REGION CAMP-EMBASSY OF POLAND
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May 21, 2002 |
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IMPROVEMENT TRUST HOSHIARPUR Vs. RASHPAL SINGH
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March 15, 2002 |
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INDIAN AIRLINES Vs. D.P. HAZRA
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February 18, 2002 |
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INDIAN OVERSEAS BANK Vs. K RAMA IYER
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September 19, 2002 |
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INDIAN OVERSEAS BANK Vs. KLEBERT PIERRE
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May 22, 2002 |
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INDIAN RAILWAY Vs. YESHWANT TIWARI
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February 27, 2002 |
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INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. INDIA TOURS AND TRAVELS
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May 23, 2002 |
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INDIAN TRADING CORPORATION Vs. STATE BANK OF INDIA
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November 13, 2002 |
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INDIRA RAI Vs. VATIKA PLANTATIONS PVT LTD
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March 5, 2002 |
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INDO STEELS Vs. CENTRAL BANK OF INDIA
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March 15, 2002 |
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IRAM GULZAR Vs. LIFE INSURANCE CORPN LTD
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October 10, 2002 |
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J C DHINGRA Vs. TIMES GUARANTY FINANCIALS LTD
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April 4, 2002 |
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J PARTHASARTHY Vs. HOMEFINDERS HOUSING PROMOTERS LTD
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January 24, 2002 |
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J VAIDYANATHAN Vs. MADRAS CENTRAL CO-OP BANK LTD
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October 10, 2002 |
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JAGDISH PRASAD GUPTA Vs. REGIONAL MANAGER DELHI TRANSPORT CORPORATION
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December 26, 2002 |
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JAGDISH RAM GUPTA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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January 10, 2002 |
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JAI DEEP KUMAR SHARMA Vs. NAGAR PALIKA
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May 14, 2002 |
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JAI KAUR Vs. SR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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January 11, 2002 |
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JAI KISHAN GUPTA Vs. CHAIRMAN DELHI VIDYUT BOARD
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January 23, 2002 |
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JAI PRAKASH SAINI Vs. DIRECTOR RAJIV GANDHI CANCER INSTITUTE AND RESEARCH CENTRE
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December 23, 2002 |
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JAIPUR VIDYUT VITERAN NIGAM LTD Vs. RAM KHILADI
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April 19, 2002 |
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JAMAL AHMED KHAN Vs. V P PANDEY
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February 1, 2002 |
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JAMNA PRASAD KAPOOR Vs. BATA SHOE STORE
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June 19, 2002 |
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JANAK GUPTA Vs. H P HOUSING BOARD
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April 18, 2002 |
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JANAK KANTIMATHI NATHAN Vs. MURLIDHAR EKNATH MASANE
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April 17, 2002 |
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JANARDHAN PRASAD LODHI Vs. BOMBAY PORT TRUST
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July 1, 2002 |
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JAWAHIR LAL KAUL Vs. UNITED INDIA INSURANCE CO LTD
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December 27, 2002 |
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JAY MALHOTRA Vs. MARUTI UDYOG LTD
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April 17, 2002 |
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JAYA SHREE INSULATORS Vs. WEST BENGAL STATE ELECTRICITY BOARD
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April 19, 2002 |
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JEEVAN BIMA SAHAYOG ASSET MANAGEMENT CO LTD Vs. REKHA TRIPATHI
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August 14, 2002 |
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JEEWAN MITTAL Vs. HOFFLAND AGRO
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July 5, 2002 |
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JITENDRA PANCHAL Vs. RAJESH DHANJIBHAI SHAH
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December 5, 2002 |
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JOHNSON AND JOHNSON LTD Vs. MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION
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May 3, 2002 |
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JOSEPH VINCENT CORREIA Vs. MENDOZ CONSTRUCTIONS & ESTATE DEVELOPERS
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May 29, 2002 |
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JOT MATERNITY AND CHILDREN HOSPITAL Vs. SANJOGITTA
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April 30, 2002 |
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JUNIOR ENGINEER ELECTRICAL DENPUR SECTION Vs. ARJUNI CHARAN MISHRA
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October 4, 2002 |
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JYOTI AGRAWAL Vs. BRANCH MANAGER KORES INDIA LTD
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February 4, 2002 |
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JYOTIPRASAD RAMANAND SHARMA Vs. OMPRAKASH AGRAWAL
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October 7, 2002 |
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K B AGENCIES CORPORATION Vs. RAM CHANDER
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June 10, 2002 |
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K C JAISWAL Vs. TELECOM DISTRICT ENGINEER
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April 19, 2002 |
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K K NAYYAR Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD
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November 20, 2002 |
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K L ARORA Vs. GROOVY COMMUNICATIONS
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May 28, 2002 |
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K L MALHOTRA Vs. ORIENTAL INSURANCE CO
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January 15, 2002 |
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K M BHANDARI Vs. TARA MATHUR
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August 1, 2002 |
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K M JAMALUL MALIK Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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July 9, 2002 |
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K M SINGH Vs. SENIOR POST MASTER RAMESH NAGAR NEW DELHI
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November 15, 2002 |
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K R SETH Vs. KARVY CONSULTANTS LTD
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May 21, 2002 |
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K RAVINDRANATH KOTTOOR Vs. PRESIDENT EXECUTIVE COMMITTEE KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
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September 16, 2002 |
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K S YADAV Vs. SINGAPORE AIRLINES LTD
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November 27, 2002 |
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K SELVARAJ Vs. S SHEIK IBRAHIM
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February 26, 2002 |
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K SETHURAMAN Vs. JUNIOR ENGINEER T N E B
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November 21, 2002 |
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K.C.V. AIRWAYS LTD. Vs. THE DEUTSCHE BANK A.G.
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May 22, 2002 |
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KAILASH CHAND JAINCOMPLAINA Vs. BIHAR STATE ELECTRICITY BOARD
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August 12, 2002 |
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KAMAL KUMAR SHARMA Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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April 6, 2002 |
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KAMLA RANI Vs. MUNICIPAL COUNCIL RAJPURA
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April 22, 2002 |
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KAMLESH KUMAR TYAGI Vs. NARESH KUMAR TYAGI
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July 16, 2002 |
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KANAK VERMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
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July 18, 2002 |
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KANAKRAJ CHIMANLAL AJMERA Vs. NEW INDIA ASSURANCE CO LTD
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November 29, 2002 |
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KANDIMALLA RAGAVAIAH AND CO Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 17, 2002 |
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KANPUR DEVELOPMENT AUTHORITY Vs. BITTI DEVI
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July 15, 2002 |
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KANTA VILAS VAYADANDE Vs. S S BENDALE
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August 13, 2002 |
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KARNATAKA ELECTRICITY BOARD NOW KNOWN AS KARNATAKA
POWER TRANSMISSION CORPORATION LTD Vs. SHARAVVA
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February 11, 2002 |
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KARNATAKA ELECTRICITY BOARD NOW KNOWN S KARNATAKA
POWER TRANSMISSION CORPORATION LTD Vs. M S SHANKAR BHAT
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February 11, 2002 |
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KARNATAKA STATE FINANCE CORPORATION Vs. GANESH FLOUR MILLS
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April 19, 2002 |
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KESARI DEVI NAURANG RAI LOHIA FOUNDATION Vs. UTI BANK LTD
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November 14, 2002 |
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KESHAB RAM MAHATO Vs. HERO HONDA MOTORS LTD
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March 27, 2002 |
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KHEM CHAND SAPRA Vs. ORIENTAL INSURANCE CO LTD
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February 27, 2002 |
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KIRLOSKAR OIL ENGINES LIMITED Vs. M. LOKESH AND ANR.
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January 3, 2002 |
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KISHAN LAL AVASTHI Vs. CHAIRMAN RAJASTHAN HOUSING BOARD
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December 23, 2002 |
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KRISHAK BHARATI CO-OPERATIVE LTD Vs. CHIEF GENERAL MANAGER GUJARAT TELECOM CIRCLE
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November 12, 2002 |
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KRISHAN KUMAR Vs. RAHEJA AUTOMOBILES
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February 21, 2002 |
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KRISHAN KUMAR GUPTA Vs. GENERAL MANAGER BANK OF INDIA
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November 20, 2002 |
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KRISHAN LAL MONGA Vs. ESTATE OFFICER HUDA
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May 24, 2002 |
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KRISHNA MONI TEWARI Vs. GOURI BANDYOPADHYAY
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June 18, 2002 |
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KRITI Vs. ANIL JAIN
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October 9, 2002 |
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KUNDAN LAL SHARMA Vs. H.S.BOPARAE (RETD.)
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January 24, 2002 |
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L D A Vs. B S SETHI
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March 4, 2002 |
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L D BAJAJ Vs. HARI CHAND
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January 7, 2002 |
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L I C OF INDIA Vs. C P KACHEEBI
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March 4, 2002 |
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L I C OF INDIA Vs. PROMILA MALHOTRA
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March 4, 2002 |
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L I C OF INDIA Vs. PARVEEN DHINGRA
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March 15, 2002 |
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LAKESHWAR TALUKDAR Vs. UNION OF INDIA & ANR.
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January 10, 2002 |
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LAKSHMI FABRICATORS Vs. S MALLAYYA
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November 25, 2002 |
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LALIT KUMAR GUPTA AND AJAY KUMAR GUPTA Vs. D L F UNIVERSAL LTD
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May 6, 2002 |
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LAXMAN KUMAR HARWANI Vs. M P STATE CO-OP HOUSING COMPLEX
|
February 13, 2002 |
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LAXMANBHAI VAIJIBHAI PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR OF MODEL DOMESTIC COAL GAS CO PVT LTD
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September 16, 2002 |
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LAXMI PRASAD GUPTA Vs. U.P.STATE ELECTRICITY BOARD
|
February 4, 2002 |
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LEATHER WORLDWIDE Vs. AIR CANDA
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November 26, 2002 |
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LIC OF INDIA Vs. GHEESI DEVI
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December 10, 2002 |
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LIC OF INDIA Vs. NAVEEN DHINGRA
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March 15, 2002 |
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LIFE INSURANCE CORPN OF INDIA Vs. SHANTA ALIAS RADHIKE LAGMA DOLLI
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October 25, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESH JAIN
|
October 24, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAMCHANDER SINGH
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May 22, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SURENDRA KUMAR TRIPATHI
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December 4, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KASHI RAM SAHU
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December 2, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NURBIBI VALIMOHMED MOMIN
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November 25, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KALIKA PRASAD
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October 23, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MOHD AAMIR
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July 22, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K V NATARAJAN
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July 15, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. USHA JAIN
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August 8, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANSA DEVI
|
September 3, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DEVINDER SHARMA
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March 15, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MINU KALITA
|
March 19, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. VIMAL KUMAR MITTAL
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February 14, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. GUNWANT KAUR
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July 9, 2002 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. D K PANCHAL
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August 14, 2002 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. PANKAJ SACHAN
|
June 10, 2002 |
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LUCKNOW JAL SANSTHAN Vs. J S TRIVEDI
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May 9, 2002 |
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M D ORISSA COOPERATIVE HOUSING CORPORATION LTD Vs. K S SUDARSAN
|
March 15, 2002 |
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M DURAISAMY Vs. GENERAL MANAGER KLM DUTCH AIRLINES
|
October 10, 2002 |
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M K JAIN Vs. DELHI VIDYUT BOARD
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July 16, 2002 |
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M KANTHIMATHI Vs. GOVERNMENT OF INDIA MINISTRY OF RAILWAYS
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November 8, 2002 |
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M P HOUSING BOARD Vs. REKHA SAXENA
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October 9, 2002 |
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M P HOUSING BOARD Vs. ASHOK CHANDRA VARSHNEY
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April 12, 2002 |
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M P MINERALS LTD Vs. BANK OF INDIA
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March 15, 2002 |
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M USHA Vs. STERLING HOLIDAY RESORTS
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October 28, 2002 |
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M V BHASKARA RAU Vs. P DAYAKARA REDDY
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December 11, 2002 |
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M/S. BHARAT PETROLEUM & ANR. Vs. SMT. NAWANG DOKAR & ANR.
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August 20, 2002 |
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MADHAV PROCESSORS Vs. VEERPRABHU MARKETING LTD
|
September 26, 2002 |
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MADHAVI Vs. CHAIRMAN APPOLLO HOSPITAL
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April 10, 2002 |
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MADHYAMGRAM CONSUMERS WELFARE SOCIETY Vs. KALYAN KUMAR CHATTERJEE
|
March 20, 2002 |
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MAHAKOSH HOLDING PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
February 26, 2002 |
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MAHARASHTRA HYBRID SEED CO LTD Vs. ANNAPUREDDY VIJENDER REDDY
|
October 25, 2002 |
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MAHARASHTRA STATE SEEDS CORPORATION LTD Vs. KAILASH YADAO JADHAO
|
April 26, 2002 |
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MAHENDRA KALITA Vs. SUB-POST MASTER
|
November 30, 2002 |
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MAHINDRA AND MAHINDRA LTD Vs. VASANTRAO DAGAJI PATIL
|
May 24, 2002 |
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MAHIPAL SINGH Vs. TARSEM SINGH
|
February 5, 2002 |
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MAJOR KABAL SINGH Vs. LAND AND BUILDING DEPTT
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July 29, 2002 |
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MALKIT SINGH Vs. ESTATE OFFICER HUDA ETC
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March 15, 2002 |
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MALVINDER KAUR Vs. PALLAV MUKHERJEE
|
December 4, 2002 |
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MANAGER AIR INDIA LTD Vs. A MOIDEEN KUTTY
|
January 29, 2002 |
|
MANAGER NEW INDIA ASSURANCE CO LTD Vs. SYAMALA RAJAN
|
May 8, 2002 |
|
MANAGER STATE BANK OF INDIA Vs. P KARUPPIAH
|
March 12, 2002 |
|
MANAGER TAMILNADU MERCANTILE BANK LTD Vs. A X BESKI
|
January 17, 2002 |
|
MANAGER, KARNATAKA BANK LTD. & ANR. Vs. PUTTAMADE GOWDA
|
April 3, 2002 |
|
MANAGING DIRECTOR PATEL ROADWAYS LTD Vs. R AROCKIA RANI
|
July 31, 2002 |
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MANAGING PARTNER NANDILATH FRIDGE CENTRE Vs. K C SALIL KUMAR
|
May 29, 2002 |
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MANDAL ADHIKARI DOOR SANCHAR VIBHAG Vs. NARENDRA KOHLI
|
February 12, 2002 |
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MANGALA GAJANAN KULKARNI Vs. NAGNATH BABURAO SHINDE
|
December 13, 2002 |
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MANJIT SINGH SANDHU Vs. UDAY KANT THAKUR
|
June 13, 2002 |
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MANJU BANSAL Vs. UNIT TRUST OF INDIA
|
April 26, 2002 |
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MANOJKUMAR SURENDRAJI DHUSSA Vs. YUSUF KHAN GULAB KHAN PATHAN
|
January 18, 2002 |
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MARUTI UDYOG LTD Vs. MS AMINA NIZAMUDDIN CHASMEWALA
|
August 14, 2002 |
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MARUTI UDYOG LTD Vs. RAJIV KUMAR LOOMBA
|
July 26, 2002 |
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MASSINA COLD STORAGE LTD Vs. NATIONAL INSURANCE CO LTD
|
November 26, 2002 |
|
MASTER HIMANSHU RATHOR Vs. ANIL JAIN
|
October 9, 2002 |
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MAYI GOWDA Vs. STATE OF KARNATAKA
|
December 20, 2002 |
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MEENA KANCHAN Vs. SHIBBU
|
July 22, 2002 |
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MODERN SUITINGS LTD Vs. VYANKATESH MAIL SPEED TRANSPORT CO
|
November 27, 2002 |
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MOHAN CHOUKSEY Vs. RAKESH AGRAWAL
|
October 14, 2002 |
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MOHAN GOGOI Vs. MD HABIBULLAH
|
December 14, 2002 |
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MOHD ISHFAQ Vs. MARTIN DSOUZA
|
January 7, 2002 |
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MOHD PARVEZ ALAM Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
April 22, 2002 |
|
MOHINDERJIT SINGH SETHI Vs. INDIAN AIRLINES
|
March 11, 2002 |
|
MOLU RAM RADHA KISHAN Vs. RAVINDER KUMAR GUPTA
|
June 19, 2002 |
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MUKHTYAR SINGH Vs. JAIKA AUTOMOBILES AND FINANCE PVT LTD
|
November 29, 2002 |
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MURARI LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
September 20, 2002 |
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N K GHAI Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 24, 2002 |
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N SURYANARAYANAN Vs. PRUDENTIAL ENGINEERS BUILDERS
|
May 30, 2002 |
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NALINI NANJUNDAIAH Vs. BANGALORE DEVELOPMENT AUTHORITY
|
May 29, 2002 |
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NALLAMBALI FIBRE PRODUCTS Vs. NEW INDIA ASSURANCE CO LTD
|
April 8, 2002 |
|
NANAK CHAND GOEL Vs. HUDA
|
March 4, 2002 |
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NAND KISHORE MALHAN Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 2002 |
|
NARASAMMA Vs. BRANCH MANAGER LIC OF INDIA
|
July 10, 2002 |
|
NARENDRA PAL SINGH Vs. MEERUT DEVELOPMENT AUTHORITY
|
January 25, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. G R TASHNIWAL
|
March 8, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. MUNIR SHAH
|
March 15, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. SUMAN OIL INDUSTRIES
|
March 15, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. S KUMAR AND ASSOCIATES
|
May 30, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR MAHAJAN
|
April 30, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. NATIONAL PROCESSORS
|
September 25, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. ANNADASU SAMBRAJYAM
|
December 19, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. SHAH CLOTH HOUSE
|
December 20, 2002 |
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NATIONAL INSURANCE CO LTD Vs. BHILWARA PROCESSORS LTD
|
December 13, 2002 |
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NATIONAL INSURANCE CO LTD Vs. ANI LAMBA
|
December 2, 2002 |
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NATIONAL INSURANCE CO LTD Vs. PHUNNU RAI
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December 2, 2002 |
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NATIONAL INSURANCE CO LTD Vs. VENKATESWARA SOLVENT EXTRACTIONS PVT LTD
|
May 24, 2002 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SATISH CHANDRA SHUKLA
|
May 17, 2002 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAM NIWAS SHARMA
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February 20, 2002 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHANKARLAL PARASURAM AND SONS
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November 28, 2002 |
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NATIONAL INSURANCE COMPANY LTD Vs. NEW PATIALA TRADING COMPANY
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February 8, 2002 |
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NATIONAL SEEDS CORPORATION LTD. Vs. NEMMIPATI NAGI REDDY
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December 5, 2002 |
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NATVAR PARIKH INDUSTRIES LTD Vs. SALEEM GARMENTS
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March 19, 2002 |
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NEELKAMAL INDUSTRIES Vs. M P ELECTRICITY BOARD
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February 4, 2002 |
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NEHA KUMARI Vs. APOLLO HOSPITALS
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November 27, 2002 |
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NEPA LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
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November 18, 2002 |
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NEPC AIRLINES Vs. M JOSEPH
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August 14, 2002 |
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NEW FRIENDS ELECTRICAL CO. Vs. D.G.M., PUNJAB NATIONAL BANK
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October 31, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. AMBIKA
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November 12, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. INDERJEET KAUR
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November 14, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. AMBALAL CHANDULAL SHAH
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December 13, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. HARDIP SINGH
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December 20, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. P ARUMUGAM
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March 1, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. PRASANTH
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April 15, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. GULSHAN KUMAR
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May 13, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. K S BHANTIA
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February 8, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. CHITRAMALA TV REPAIR CENTRE
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January 23, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. KISHORE P MASTAKAR
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March 19, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. S JEYARAJAN THAMP
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September 25, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. VED PRAKASH ARORA
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October 9, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. DINESH BHATIA
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September 26, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. NORTHERN AUTOMOBILES LTD
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April 12, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. JAMUNA DEVI
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May 29, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJ KARAN SINGH
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May 24, 2002 |
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NEW INDIA ASSURANCE CO LTD Vs. SUNIL KUMAR GUPTA
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May 22, 2002 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SATISH KHANNA AND ANR.
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March 5, 2002 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHREE BALAJI AGENCIES AND ANR.
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January 28, 2002 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNIL KUMAR PASRICHA
|
July 11, 2002 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL JABBAR
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July 16, 2002 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. GIRISH CHANDRA PALIVAL
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July 15, 2002 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. G P MALHOTRA
|
January 16, 2002 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. HARBANS SINGH
|
March 8, 2002 |
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NIDHI GARG Vs. STATE BANK OF PATIALA
|
August 2, 2002 |
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NISHA SINGH CHAUHAN Vs. BRANCH MANAGER LIC OF INDIA
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October 8, 2002 |
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NITISH KUMAR Vs. UNITED INDIA INSURANCE CO LTD
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December 10, 2002 |
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NORTH BENGAL STATE TRANSPORT CORPORATION Vs. PARBATI CHARAN ROY
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July 15, 2002 |
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NORTH STAR GEMS (INDIA) LTD. THROUGH DR. PIYUSH MEHTA, MANAGING DIRECTOR Vs. BANK OF MADURA LTD. AND OTHERS
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November 20, 2002 |
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NOWSHEEN JAHAN Vs. TAMIL NADU ELECTRICITY BOARD
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July 25, 2002 |
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OMEGA AG - SEEDS PUNJAB LTD Vs. INDIAN OVERSEAS BANK
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February 18, 2002 |
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ONKAR TRAVELS Vs. MANJIT SINGH
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February 13, 2002 |
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OPTHALMICS AND DRUGS INDIA Vs. JAGDIP MOHANLAL KAKADIA
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July 8, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. NARESHKUMAR BABULAL PATEL
|
October 23, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. SANYASI PATRA
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December 31, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. MASTER ALLOYS LTD
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January 31, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. RAKESH KUMAR
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April 5, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. NATIONAL BOARD AND PAPER MILL
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May 30, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. RAJ KUMAR GUPTA
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February 15, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. TRIPTA SHARMA
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April 30, 2002 |
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ORIENTAL INSURANCE CO LTD Vs. JAI PUNEET WIRES
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August 7, 2002 |
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ORIENTAL INSURANCE CO.LTD. Vs. RAMDHAN AGGARWAL
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December 2, 2002 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM LAL
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July 15, 2002 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PADMANABHA ACHARYA
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October 7, 2002 |
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P C MISHRA Vs. SKY VIEW HOME CABLE
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October 28, 2002 |
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P DINAKARAN Vs. JANAK RAJ CHOPRA
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July 10, 2002 |
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P G M T Vs. JAWAHAR LAL PABREJA
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March 5, 2002 |
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P N WRITER AND CO PVT LTD Vs. AJIT GEORGE ABRAHAM
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March 15, 2002 |
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P PRABHAVATHI Vs. NATIONAL INSURANCE CO LTD
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September 25, 2002 |
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P S E B Vs. JAGDEV SINGH
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October 18, 2002 |
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PACWELL INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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October 18, 2002 |
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PADMASRI TOBACCO CO Vs. NEW INDIA ASSURANCE CO LTD
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May 3, 2002 |
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PAKISTAN INTERNATIONAL AIRLINES Vs. SANJEEV WADHWA
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October 25, 2002 |
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PANCHAYATI AKHARA NIRMLA Vs. PUNJAB STATE ELECTRICITY BOARD
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April 9, 2002 |
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PANCHWATI MOTORS Vs. S K GARG
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March 20, 2002 |
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PANDI DEVI OIL INDUSTRIES Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
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April 9, 2002 |
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PARASURAM SAHOO Vs. POST MASTER HOWRAH GENERAL POST OFFICE
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July 18, 2002 |
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PASUMARTHI S N MURTHI Vs. NISCHINT CONSTRUCTIONS
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October 22, 2002 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. P NARAYANA
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January 4, 2002 |
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PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. JAGMOHAN SINGH
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January 4, 2002 |
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POCHAMPALLY HANDLOOM HOUSE Vs. UNITED INDIA INSURANCE CO LTD
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October 10, 2002 |
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POONAM MANGLA Vs. PREM NATH HOSPITAL
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September 26, 2002 |
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POORNIMA ADVANI Vs. INDIA BUILDERS CORPORATION
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December 20, 2002 |
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POST MASTER KRISHNAGIRI POST OFFICE Vs. P PASUPATHI
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December 19, 2002 |
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POST MASTER ROURKELA Vs. RABINDRA NATH CHATTERJEE
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March 26, 2002 |
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POST MASTER UP DAK GHAR Vs. KRISHI UPAJ MANDI SAMITI
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November 27, 2002 |
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PRABHAKAR VYANKOBA AADONE Vs. SUPERINTENDENT CIVIL COURT
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July 8, 2002 |
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PRABHULINGAYYA HANAGODIMATH Vs. K V N RAJASEKHAR
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May 6, 2002 |
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PRAGATHI CHIT FUNDS LTD Vs. MOHD MUNTAZEER
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July 16, 2002 |
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PRAKASH R SHENAI Vs. CANARA BANK
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November 11, 2002 |
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PRAKASH TRANSPORT Vs. YADAV CRAFTS
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August 20, 2002 |
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PRARDUMNA RAI Vs. DISTRICT CONSUMER FORUM
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November 23, 2002 |
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PRAVEEN KATAREY Vs. KHANDELWAL ROADWAYS
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June 28, 2002 |
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PREM NATH MOTORS Vs. IND AUTO LTD
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January 7, 2002 |
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PREMA SEKARAN Vs. V RAMACHANDRAN
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December 12, 2002 |
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PREMLAL N RATAN Vs. NEW INDIA ASSURANCE CO LTD
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November 7, 2002 |
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PRINCIPAL GURUNANAK GIRLS COLLEGE Vs. PUNJAB AND SIND BANK
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November 27, 2002 |
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PROF LALLUBHAI PARBHUBHAI SHAH Vs. PRADEEP LUNAWAT
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January 29, 2002 |
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PROGRESSIVE PACKAGING INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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November 27, 2002 |
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PROMODE BHARGAVA Vs. D L F UNIVERSAL LTD
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November 18, 2002 |
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PROVIDENT FUND COMMISSIONER Vs. SULEKHA
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July 31, 2002 |
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PUJA MEHTA Vs. TEKNOTECH INFORMATION SYSTEM
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April 10, 2002 |
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PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. KULBIR SINGH
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November 13, 2002 |
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PUNJAB CIVIL AND CONSUMER WELFARE FRONT Vs. PEPSU ROAD TRANSPORT CORPORATION
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September 5, 2002 |
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PUNJAB ELECTRICITY BOARD Vs. PRITPAL SINGH
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December 4, 2002 |
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PUNJAB STATE ELECTRICITY BOARD Vs. KASHMIR SINGH
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May 20, 2002 |
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PUNJAB STATE ELECTRICITY BOARD Vs. JASBIR SINGH
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May 22, 2002 |
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PUNJAB STATE ELECTRICITY BOARD Vs. JASWINDER SINGH
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August 12, 2002 |
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PUNJAB STATE ELECTRICITY BOARD Vs. GURMEET SINGH
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October 18, 2002 |
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PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. NEW PAL TEXTILES
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January 17, 2002 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SANDEEP BHATIA
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January 22, 2002 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SURINDER KAUR
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September 16, 2002 |
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PURAR TEXTILES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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October 25, 2002 |
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PURSHOTTAM SINGH GUPTA Vs. VICE-PRESIDENT MORADABAD DEVELOPMENT
AUTHORITY
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April 11, 2002 |
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PUSHPA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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August 1, 2002 |
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R C DIXIT Vs. PRINCIPAL ST PAULS SCHOOL
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March 1, 2002 |
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December 20, 2002 |
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R D PAPERS LTD Vs. NEW INDIA ASSURANCE CO LTD
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May 30, 2002 |
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R S E B Vs. KAILASH CHAND
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December 11, 2002 |
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RABINDER NATH Vs. PRINCIPAL S B PATIL INSTITUTE FOR DENTAL
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October 25, 2002 |
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RADHA COMPANY Vs. S ATMARAM GUPTA
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August 5, 2002 |
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RADHARANI CHEMICALS PVT LTD Vs. CHAIRMAN GRID CORPORATION OF ORISSA
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November 18, 2002 |
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RAGHUBIR SINGH Vs. UNIT TRUST OF INDIA
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October 10, 2002 |
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RAGHUNATH DAMODAR KHACHANE Vs. SHANTISTAR BUILDERS
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October 21, 2002 |
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RAJASTHAN HOUSING BOARD Vs. BHAGTINDRA KUMAR
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June 17, 2002 |
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RAJASTHAN HOUSING BOARD Vs. MURALI LAL JAIMAN
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July 11, 2002 |
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RAJASTHAN HOUSING BOARD Vs. HARSH SWARUP MATHUR
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May 21, 2002 |
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RAJASTHAN STATE ELECTRICITY BOARD C CIRCLE Vs. DHANNA RAM
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June 17, 2002 |
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RAJDHANI BUILDERS Vs. SUBHASH CHANDRA KHARE
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April 17, 2002 |
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RAJESH KUMAR PANDEY Vs. DISTRICT CONSUMER FORUM
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May 9, 2002 |
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RAJINDER PAL JAURA Vs. SECRETARY UNION OF INDIA
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November 12, 2002 |
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RAJINDER PD GUPTA Vs. GENERAL MANAGER M T N L
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May 14, 2002 |
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RAJIV RATHOD Vs. ORIENTAL INSURANCE CO LTD
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December 12, 2002 |
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RAJIV SETHI Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
|
August 8, 2002 |
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RAJNEESH BANSAL Vs. PASCO AUTOMOBILES
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September 26, 2002 |
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RAKESH NAHATA Vs. GATI CORPORATION LTD
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May 17, 2002 |
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RAKESH SINGHLA Vs. AIRPHONE COMMUNICATIONS INDIA LTD
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July 30, 2002 |
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RAM DHAN Vs. NOIDA MEDICARE CENTER LTD
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January 8, 2002 |
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RAM LAL INDER LAL Vs. ORIENTAL INSURANCE CO LTD
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November 10, 2002 |
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RAM NATH MATHURIA Vs. UNION OF INDIA
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March 7, 2002 |
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RAM NIWAS PARASHAR Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR
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February 26, 2002 |
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RAMESH S PATIL Vs. AJAY AGRO AGENCIES
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October 25, 2002 |
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RANBIR SINGH Vs. T R DAVID
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July 29, 2002 |
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RANI DEVI Vs. S R AGARWAL
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May 14, 2002 |
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RAPTI HOUSING AND GENERAL FINANCE LTD Vs. SITA AGARWAL
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May 14, 2002 |
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REEMA BAJAJ Vs. VIDYA KHERA
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November 26, 2002 |
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REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. STARLIN RYNJAH
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June 22, 2002 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. RAHUMA BEEVI
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October 25, 2002 |
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December 12, 2002 |
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REGISTRAR CHIT FUNDS Vs. ASHWANI KUMAR AND CO
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January 17, 2002 |
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REKHA GUPTA Vs. BOMBAY HOSPITAL TRUST
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March 19, 2002 |
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RELIANCE INDUSTRIES LTD Vs. RADHIKA BHOJWAGARWALA
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January 31, 2002 |
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RELLECH BIOCHEMICAL SYSTEMS LTD Vs. AMULYA KUMAR BEHARA
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May 22, 2002 |
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RENU ABBI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 28, 2002 |
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RENU KORRIN Vs. UNITED INDIA INSURANCE CO LTD
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October 10, 2002 |
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ROURKELA DEVELOPMENT AUTHORITY Vs. RUPASHREE DAS
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November 29, 2002 |
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RUGHA RAM Vs. NEW INDIA ASSURANCE CO LTD
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December 2, 2002 |
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S A RAWTHER SPICES P LTD Vs. BANK OF INDIA
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July 29, 2002 |
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S ABITHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 22, 2002 |
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S BAFNA Vs. GENERAL MANAGER SOUTHERN RAILWAY
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January 30, 2002 |
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S BALACHANDRAN Vs. BRANCH MANAGER TOWN DIVISION TAMIL NADU STATE TRANSPORT CORPORATION
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September 16, 2002 |
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S G JAYAVEL NADAR AND SONS Vs. M A JOSEPH CHENGUTTUVAA
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November 7, 2002 |
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S K KAPOOR Vs. SECRETARY MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
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March 5, 2002 |
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S K NAZEER Vs. K SANYASI RAO
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December 11, 2002 |
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S K SHARMA Vs. PRAFUL B DESAI
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November 27, 2002 |
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S KULANDAIRAJAN Vs. JUNIOR ENGINEER RURAL/NORTH TAMIL
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February 7, 2002 |
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S L KHERA Vs. CHIEF ADMINISTRATOR PUNJAB URBAN DEVELOPMENT AUTHORITY
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December 17, 2002 |
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S P BARTHWAL Vs. MARUTI UDYOG LIMITED
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August 1, 2002 |
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S RAPHIA Vs. KATHOON BI
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November 22, 2002 |
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S SRINIVASA MURTHY Vs. KARNATAKA HOUSING BOARD
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November 15, 2002 |
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SABITA MUKHERJEE Vs. BRANCH MANAGER LIC OF INDIA
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December 9, 2002 |
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SACHIN BHALCHANDRA SHAH Vs. ORIENTAL INSURANCE CO LTD
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November 28, 2002 |
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SADHAN MUKERJEE Vs. G M CESC LTD
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April 16, 2002 |
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SAGAR ROLLING AND FORGINGS Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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November 26, 2002 |
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SAHIB SINGH BACHHAL Vs. NATIONAL INSURANCE COMPANY LTD
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November 22, 2002 |
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SAHKARI GANNA VIKAS SAMITI Vs. RAMJIYAWAN DUBEY
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February 4, 2002 |
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SAHYOG KRISHI VIKAS SEVA KEND Vs. ALLAHABAD BANK
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March 13, 2002 |
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SAI AGENCIES Vs. ORIENTAL INSURANCE COMPANY
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November 12, 2002 |
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SAKILA BEGUM Vs. NIIT LTD
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May 29, 2002 |
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SAKUNTALA DEVI AGARWAL & ORS. Vs. S.P.A. PROJECTION (INDIA) & ORS.
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January 22, 2002 |
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SALEM DISTRICT CONSUMER WELFARE COUNCIL Vs. RAJALAKSHMI NITHI NIRUVANAM
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February 1, 2002 |
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SAMPURNA SINGH DEO Vs. DENA BANK
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December 9, 2002 |
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SAMRAT TEXTILE PVT LTD Vs. NATIONAL INSURANCE CO LTD
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December 5, 2002 |
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SANGAM DISTRIBUTORS Vs. NATIONAL INSURANCE CO LTD
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May 14, 2002 |
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SANJAY R KOTHARI Vs. SOUTH MUMBAI CONSUMER DISPUTES REDRESSAL FORUM
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September 4, 2002 |
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SANJAY UPPAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 23, 2002 |
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SANJEEV KUMAR MATHUR Vs. FINE FABRICATION WORKS
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July 10, 2002 |
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SANJEEV SHASHIKANT RASAIKAR Vs. LOK HOUSING AND CONSTRUCTION LTD
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May 30, 2002 |
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SANTOKH SINGH Vs. PUNJAB FINANCE CORPORATION
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June 12, 2002 |
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SARVODAYA ASHRAM Vs. NEW INDIA ASSURANCE CO LTD
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January 2, 2002 |
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SAT PAL Vs. UNITED INDIA INSURANCE CO LTD
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December 20, 2002 |
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SATELEC POWER ELECTRONICS P LTD Vs. NATIONAL RESEARCH DEVELOPMENT
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February 25, 2002 |
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SATISH KUMAR CHAWLA Vs. JASBIR SINGH
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May 27, 2002 |
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SECONDARY SCHOOL Vs. CORRESPONDENT MUSLIM HIGHER
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November 22, 2002 |
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SECONDARY SCHOOL Vs. P RAVIKRISHNAN
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December 16, 2002 |
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SECRETARY KERALA STATE ELECTRICITY BOARD Vs. HOTEL MARIA
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February 8, 2002 |
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SEHAMALPUR COLD STORAGE Vs. STATE OF U P
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January 29, 2002 |
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SENIOR BRANCH MANAGER Vs. MUDDA KAMALA FLAWRENCE
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December 12, 2002 |
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SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. AJAY KUMAR DUBEY
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June 29, 2002 |
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SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. J VINAYA
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May 25, 2002 |
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March 13, 2002 |
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SENIOR SUPERINTENDENT OF POST
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July 8, 2002 |
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SHAHJAHAN SIDDIQUIE Vs. RUBY GENERAL HOSPITAL
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June 19, 2002 |
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SHAHUL HAMEED Vs. APOLLO HOSPITAL ENTERPRISES
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January 9, 2002 |
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SHAKUNTALA Vs. NEW INDIA ASSURANCE CO LTD
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December 5, 2002 |
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SHAKUNTALA DEVI Vs. LIC OF INDIA
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January 18, 2002 |
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SHAKUNTLA DEVI Vs. SPACE DESIGN
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April 15, 2002 |
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SHALINI V.KAMAT (SINCE DECEASED) RAJAN V.KAMAT Vs. CHASE REAL ESTATE DEVELOPMENT PVT.LTD.
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February 19, 2002 |
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SHAM LAL Vs. SAROJ RANI
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May 20, 2002 |
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SHANO WADHAWAN Vs. NATIONAL INSURANCE COMPANY LTD
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October 10, 2002 |
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SHARAD NARESH KAVADI Vs. JAYAWANTRAO JAYAPPA KHARMATE
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December 13, 2002 |
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SHARAFUDDEEN Vs. SUMITRA BUILDERS
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October 25, 2002 |
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SHAYAM BEEJ BHANDAR Vs. DARIA SINGH
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December 20, 2002 |
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SHEETAL MITTAL Vs. SIDHARTHA SPINFAB LIMITED
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September 18, 2002 |
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SHEFALI BHARGAVA Vs. INDRAPRASTHA APPOLLO HOSPITAL
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December 16, 2002 |
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SHEKHAWATI ROADWAYS Vs. CHOTHU RAM JAI KUMAR JAIN
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May 6, 2002 |
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SHIKHA Vs. ASHOKA JINDAL
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December 13, 2002 |
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SHIND ENGINEERING INDUSTRIES Vs. J S BIRDI AND SONS
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March 19, 2002 |
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SHRAVAN KUMAR TIWARI Vs. EICHER TRACTORS LTD
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January 25, 2002 |
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SHREE KRISHNA JEWELLERS Vs. UNITED INDIA INSURANCE CO LTD
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December 20, 2002 |
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SHREE RAJ TRAVELS AND TOURS LTD Vs. JITUBHAI GANDHI
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July 31, 2002 |
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SHRI GAYATRI ALLOY STEELS PVT LTD Vs. U P STATE ELECTRICITY BOARD
|
August 2, 2002 |
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SHRIRAM TRANSPORT FINANCE CO LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 30, 2002 |
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SHYAMLAL AGARWAL Vs. UNITED INDIA INSURANCE CO LTD
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July 19, 2002 |
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SIDHARTHA KUNJ CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY
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November 28, 2002 |
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SIDHESWAR IRON AND STEEL P LTD Vs. KIRLOSKAR ELECTRIC CO LTD
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May 30, 2002 |
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SIMAR SINGH SAWHNEY Vs. ZONAL MANAGER UNIT TRUST OF INDIA
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September 3, 2002 |
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SIMRAN FARMS LTD Vs. UNITED INDIA INSURANCE CO LTD
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October 10, 2002 |
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SINGUREDDY RAMANA MURTHY Vs. NATIONAL INSURANCE CO LTD
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March 8, 2002 |
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SITA RAM Vs. MANAGER HARSH AUTO CARE
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January 24, 2002 |
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SOMANI IRON & STEELS LTD. Vs. UCO BANK AND ORS.
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November 20, 2002 |
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SOUTH EASTERN CARRIERS LTD Vs. B RAJINDRA
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August 12, 2002 |
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SREE KANAKA DURGA HATCHERIES PVT LTD Vs. STATE BANK OF INDIA
|
May 22, 2002 |
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SRI JAYAJOTHI AND CO LTD Vs. ORIENTAL INSURANCE CO LTD
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April 3, 2002 |
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SRI RAM STEEL UDYOG PVT LIMITED Vs. ASHOK KUMAR JAIN
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June 29, 2002 |
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STATE BANK OF INDIA Vs. HAR BHAJAN SINGH
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November 28, 2002 |
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STATE BANK OF INDIA Vs. MOHINDER SINGH
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April 1, 2002 |
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STATE BANK OF INDIA Vs. UGAM SINGH
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February 21, 2002 |
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STATE OF PUNJAB Vs. GURCHARAN SINGH
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December 20, 2002 |
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STEEL AUTHORITY OF INDIA LTD Vs. ANURAG TUBES PVT LTD
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March 14, 2002 |
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STERLING HOLIDAY RESORTS INDIA LTD Vs. SUNILA MALIK
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May 13, 2002 |
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STIC TRAVELS P LTD Vs. INDRA KATHPALIA
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September 3, 2002 |
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STUDIO SYNTHESIS INDIA Vs. NEW INDIA ASSURANCE CO LTD
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February 12, 2002 |
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SUB DIVISIONAL ENGINEER TELECOM-MUNICATION DEPARTMENT Vs. GULAB CHANDRA PANDEY
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March 13, 2002 |
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SUDERSHNA KUMARI MALHOTRA Vs. ORIENTAL AUTOMOBILES LTD
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October 31, 2002 |
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SUDHA VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 16, 2002 |
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SUKHCHAIN SINGH Vs. CHANDIGARH ADMINISTRATION
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November 7, 2002 |
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SUKHVINDER SINGH JAGGI Vs. GENERAL MANAGER TELECOM
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September 17, 2002 |
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SUNITA R MALKANI Vs. FIVE STAR HOLIDAYS PVT LTD
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November 1, 2002 |
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SUPERINTENDENT OF POST-OFFICERS DIV KHERI U P Vs. KISAN UCHTTUR MADHYAMIK VIDYALAYA
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October 25, 2002 |
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SUPERIOR BUILDERS Vs. JAINABAI A KALASEKAR
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September 18, 2002 |
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SURENDER KUMAR Vs. EICHER GOODEARTH LTD
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August 28, 2002 |
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SURESH BHAI Vs. PATNA TELEPHONES
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September 12, 2002 |
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SURESH KUMAR GUPTA Vs. GULAB DEVI
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November 15, 2002 |
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SURESH KUMAR VISHWAKARMA Vs. MANAS KOUL
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December 5, 2002 |
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SURINDER KUMAR Vs. UNION OF INDIA
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February 14, 2002 |
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SURJIT KAUR Vs. DEEPAK KAURA
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November 8, 2002 |
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SUSHIL KUMAR Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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October 11, 2002 |
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SUYASH HOSPITAL PVT LTD Vs. PRASSANNA KUMAR OJHA
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September 23, 2002 |
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SVL FOODS PRODUCTS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
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February 1, 2002 |
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SYNDICATE BANK Vs. BANGALORE DEVELOPMENT AUTHORITY
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April 11, 2002 |
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T C GOVINDASAMY Vs. B KASTHURI
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August 12, 2002 |
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T V SUNDARAM IYENGAR AND SONS LTD Vs. MUTHUSWAMY DURAISWAMY
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April 5, 2002 |
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T VANI DEVI Vs. TUGUTLA LAKSHMI NARASAIAH NARASA
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October 25, 2002 |
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TAJINDER SINGH JOLLY Vs. DELHI DEVELOPMENT AUTHORITY
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October 28, 2002 |
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TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE STAFF UNION Vs. B S BOSE
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March 13, 2002 |
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TAPE MANUFACTURING CO NOIDA Vs. T C C CARRIERS PVT LTD
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February 15, 2002 |
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TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. NEW INDIA ASSURANCE CO LTD
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October 25, 2002 |
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TELECOM DISTRICT MANAGER Vs. THULASI RAM
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November 8, 2002 |
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TELEPHONE NIGAM LTD Vs. K A CHENNAPPA
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February 21, 2002 |
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TIME TRAVELS PVT LTD Vs. SUBRATA DUTTA
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June 27, 2002 |
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TINKLE BELLS ENTERPRISES Vs. STATE OF RAJASTHAN
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March 4, 2002 |
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TIRUPATI BALAJI COLD STORAGE AND ICE FACTORY Vs. NEW INDIA ASSURANCE CO
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December 2, 2002 |
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TOMORROW ANTIQUES Vs. ALITALIA CARGO
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April 15, 2002 |
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TRILOCHAN SINGH Vs. JAGDISH CHANDRA KHATRI
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July 10, 2002 |
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TRIYUGI NARAIN MISHRA Vs. MARUTI UDYOG LTD
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March 18, 2002 |
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TUFAIL AHMED SHAH Vs. JANDK BANK
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October 11, 2002 |
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U P PANDEY Vs. SATNAM SINGH CHAWLA
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April 8, 2002 |
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U P S E B Vs. SURESH CHANDRA
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June 29, 2002 |
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U P STATE ELECTRICITY BOARD Vs. SIARAM
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April 4, 2002 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. NON-DESTRUCTIVE TEST APPLIANCES
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February 15, 2002 |
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UCO BANK Vs. DILIP KUMAR
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December 5, 2002 |
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UCO BANK Vs. DILIP KUMAR
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July 11, 2002 |
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UDAY R MANERIKAR MRS VEENA UDAY MANERIKAR Vs. VASANT T KARODE MRS MEENAKSHI V KARODE
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April 4, 2002 |
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UDAYAN KUMAR SENGUPTA Vs. BASANTILATA CHOWDHURY
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March 20, 2002 |
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UNION OF INDIA Vs. SUBIR MAZUMDAR
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March 9, 2002 |
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UNION OF INDIA Vs. DINESH CHANDRA GUPTA
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May 16, 2002 |
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UNION OF INDIA Vs. SANJIV DILSUKHRAI DAVE
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October 23, 2002 |
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UNION OF INDIA Vs. ANIL KUMAR GARG
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February 12, 2002 |
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UNION OF INDIA Vs. K K SHUKLA
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January 23, 2002 |
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UNISCANS AND SONICS LTD Vs. BRITISH AIRWAYS
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December 20, 2002 |
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UNIT TRUST OF INDIA Vs. RAKESH RASTOGI
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December 11, 2002 |
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UNIT TRUST OF INDIA Vs. SHANKAR DAS
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February 13, 2002 |
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UNITED COMMERCIAL BANK Vs. ANITA AIRAN
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July 11, 2002 |
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UNITED INDIA INSURANCE CO Vs. SURAJ MAL RAM NIWAS OIL MILLS P LTD
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July 12, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJAN SIDANA
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May 22, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. ARUN KUMAR PARASRAM PURIA
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February 11, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. D V DEO
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January 3, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAVINDER KAUR
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February 27, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. N H TEXTILE PROCESSORS
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October 25, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. DWARKA MINERALS AND CHEMICALS PVT LTD
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January 29, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. G CHANRAMOHAN
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September 4, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. SAVITRI RAINA
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December 27, 2002 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SINDHI SWEETS
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April 22, 2002 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RAVINDRA BAHADUR SINGH
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July 4, 2002 |
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UTKAL GALVANIZER LTD Vs. TECHNOMAC ENGINEERS PVT LTD
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November 18, 2002 |
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V B COMPUTER ENTERPRISES P LTD Vs. MOHAN SINGH
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March 5, 2002 |
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V G GOPALAKRISHNAN Vs. GENERAL MANAGER TRA TELECOM DISTRICT
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March 8, 2002 |
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V K KATHURIA Vs. DELHI DEVELOPMENT AUTHORITY
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August 16, 2002 |
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V R N MURTHY PROP S FARMS AND HOLDINGS INC Vs. INDO
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December 10, 2002 |
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VADLAMANNATI MURALIKRISHNA Vs. UNITED INDIA INSURANCE CO LTD
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January 4, 2002 |
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VAQAR MOHAMMAD KHAN Vs. S K TANDON
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March 30, 2002 |
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VEER VARDHMAN TEXTILE MILLS LTD Vs. CLAUS HIRSCHBURGER GMBH
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September 6, 2002 |
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VENKATESHWARA BOREWELLS Vs. ORIENTAL INSURANCE CO LTD
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February 28, 2002 |
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VERMA LUBRICANT PVT LTD Vs. UNION BANK OF INDIA
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February 25, 2002 |
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VICE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY Vs. RAJENDRA
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May 9, 2002 |
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VICE CHANCELLOR PUNJABI UNIVERSITY PATIALA Vs. ASHUTOSH
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November 11, 2002 |
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VICE-CHAIRMAN VARANASI DEVELOP-MENT AUTHORITY Vs. RAJENDRA BAHADUR SRIVASTAVA
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May 9, 2002 |
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VIDEOCON INTERNATIONAL LIMITED Vs. VIVEK K ARORA
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March 5, 2002 |
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VIDYA Vs. NATIONAL CAPITAL REGION PLANNING BOARD
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January 30, 2002 |
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VIJAY SHANKAR Vs. MANDEEP SINGH
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September 23, 2002 |
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VIJAY TRADING COMPANY Vs. CHANDRABAI
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September 12, 2002 |
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VIJAYA SHRIMP FARMS AND EXPORTS LTD Vs. NEW INDIA ASSURANCE CO LTD
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October 25, 2002 |
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VILLINUR ASSOCIATES Vs. DHANARAJ DENIS A
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September 19, 2002 |
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VIMAL FILAMENTS AND CO Vs. POPULAR ENTERPRISES
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February 26, 2002 |
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VINOD ALIAS BIKRAM Vs. J P SINGH
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December 18, 2002 |
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VINOD KUMARI SRIVASTAVA Vs. HINDUSTAN AERONAUTICS LTD
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July 9, 2002 |
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VINOD KUMARS Vs. NUCHEM LIMITED
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November 29, 2002 |
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VINOD SHARMA Vs. HINDUSTAN MOTORS LTD
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April 3, 2002 |
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VINOD VASHISHT Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPO LTD
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May 10, 2002 |
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VIPIN RAMNILAL DHRUV Vs. WARDHA NAGRI SAHAKARI ADHIKOSH BANK
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October 22, 2002 |
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VIPRAS CORPORATION LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
October 7, 2002 |
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VISHAKHA Vs. I P FINANCIERS REGD MOTOR AND GENERAL FINANCIERS
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December 11, 2002 |
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VISHNU KUMAR BHARGAVA Vs. CHAIRMAN LDA
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May 31, 2002 |
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W B S E B Vs. SAKTIPADA BHATTACHARJEE
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March 15, 2002 |
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W B S E B Vs. DINANATH SARDAR
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July 15, 2002 |
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W B S E B Vs. JYOIRMOY MONDAL
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July 24, 2002 |
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WASEEM AHMED Vs. ORIENTAL INSURANCE CO LTD
|
March 15, 2002 |
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WELFARE AND SERVICE ORGANISATION REGD Vs. HARYANA URBAN
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December 24, 2002 |
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WHEELS WORLDER/ Vs. PRADEEP KUMAR KHURANA
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August 1, 2002 |
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Y KANAKA REDDY Vs. D LAKSHMAMMA
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December 11, 2002 |
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Y YASODHAMMA Vs. SUPDT OF PROHIBITION AND EXCISE
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February 28, 2002 |
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YAD RAM Vs. SHISH RAM
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February 20, 2002 |
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ZONAL MANAGER LIC OF INDIA Vs. M MUSALA REDDY
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December 5, 2002 |
LOGIN