REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C JAIN Vs. COMMERCIAL MOTORS	July 31, 2001
A H RIZVI Vs. DIVYA MITTAL	March 22, 2001
A K ADHIKESAVALU NAIDU Vs. C BALACHANDRA	January 9, 2001
A K KOCHAR Vs. PERTECH COMPUTERS	January 11, 2001
A M T DEVI MUTHUDURAI Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	January 30, 2001
A PERUMAL Vs. G SHANTILAL	January 10, 2001
A R GEETHA Vs. ORIENTAL INSURANCE CO LTD	August 13, 2001
A SAIBABA GOUD Vs. L THOMAS	April 23, 2001
ABDUL HAFEEZ Vs. SHRIKANT AUTO	September 7, 2001
ABDUL RAZAK & ANR. Vs. SOUTH INDIAN BANK LTD.	November 20, 2001
ABHIMANYU BHATNAGAR Vs. GHAZIABAD DEVELOPMENT AUTHORTY	October 3, 2001
ACCOUNTS OFFICER INDIAN AIRLINES LTD Vs. N L LAKHANPAL	May 10, 2001
ACQUA MINERALS LIMITED Vs. HINDUSTAN COCA-COLA BEVERAGES PVT LTD	July 25, 2001
ADHARSH RANI Vs. GHAZIABAD DEVELOPMENT AUTHORITY	September 20, 2001
ADHUNIK CHEMICALS P LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD	March 20, 2001
AGRA VIKAS PRADHIKARAN Vs. AVADHPAL SINGH	January 25, 2001
AIR INDIA LTD Vs. RAKESH VAID	December 14, 2001
AJAY GUPTA Vs. MANAGER ALLAHABAD BANK	February 28, 2001
AJIT SINGH SODHI Vs. ESTATE OFFICER UNION TERRITORY CHANDIGARH	October 29, 2001
ALFRAN REALTORS Vs. MERLIN PINTO	September 19, 2001
ALKA NARAYANRAO GHOSEKAR Vs. VENUGOPAL NAIDU	August 28, 2001
ALKA SHARMA Vs. SURJIT SINGH	March 22, 2001
ALMIGHTY CONSTRUCTION Vs. GURUPUSHYA AMRUT CO-OPERATIVE HOUSING SOCIETY LIMITED	December 10, 2001
ALOK KR MONDAL Vs. CHIEF GENERAL MANAGER CAL TELEPHONES	August 1, 2001
ALPACS REPROGRAPHICS SERVICES Vs. SHILENDRA BHANDARY	January 23, 2001
AMARJIT SINGH Vs. JVG LEASING LIMITED	August 23, 2001
AMIT CASTINGS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD	June 4, 2001
AMRENDRA KUMAR VERMA Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD	October 1, 2001
ANAMIKA AND COMPANY Vs. D E T PHONES	March 1, 2001
ANAND AGENCY Vs. INDIAN BANK	November 7, 2001
ANAND CLOTH STORE Vs. CHAIRMAN NATIONAL INSURANCE CO LTD	June 29, 2001
ANANDRAJ MANAKCHAND JAIN Vs. UNITED INDIA INSURANCE CO LTD	October 9, 2001
ANBROS MOTORS P LTD Vs. OM PARKASH SETH	June 27, 2001
ANIL BHASIN Vs. MANAGING DIRECTOR PIE SOLUTIONS AND SYSTEMS LTD	November 26, 2001
ANIL KUMAR AGARWAL Vs. DENA BANK	September 4, 2001
ANIL KUMAR GARG Vs. P M G AGRA	June 11, 2001
ANIL KUMAR GOEL Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY	February 8, 2001
ANIRUDH PRASAD SRIVASTAV Vs. BIHAR STATE HOUSING BOARD	October 12, 2001
ANSAL HOUSING AND CONSTRUCTION LTD Vs. PRAVEEN DUBLISH	November 6, 2001
ANSAL HOUSING AND CONSTRUCTIONS LIMITED Vs. PRAVEEN DUBLISH	February 22, 2001
ANURADHA NIVAS FLATS OWNERS ASSOCIATION Vs. ANNURADHA ESTATES	October 5, 2001
ANUVIBHAGIYA ADHIKARI TELEPHONES Vs. FIRM VILAYAT HUSSAIN ABDUL ALI CHEMIST	July 6, 2001
APPEIK Vs. RAMAKRISHNA BARIK	February 5, 2001
APURVA SHARMA Vs. CHIEF MANAGER-CUM-MANAGING DIRECTOR HDFC	August 14, 2001
ARMY GROUP INSURANCE FUND Vs. NAIK SOHAN LAL	September 11, 2001
ARNAB KR SARKAR Vs. SEEMA TRAVELS	December 21, 2001
ARUN JYOTHI BUILDERS Vs. MNR FLAT	August 20, 2001
ARUN KUMAR GUPTA Vs. MEERUT DEVELOPMENT AUTHORITY	February 1, 2001
ARUN M RAOOT Vs. DISTRICT MANAGER M/S MAHATMA PHULE MAGASWARGA VIKAS MAHAMANDAL	August 30, 2001
ARUN SAXENA Vs. ANIL JAIN	August 27, 2001
ARUNA MISHRA Vs. MANAGING DIRECTOR INDIAN AIRLINES	May 21, 2001
ARUNA TRIKHA Vs. SEHRA MEDICAL CENTRE	September 28, 2001
ARUNJEEV SINGH WALIA Vs. PEPSU ROAD TRANSPORT CORPORATION	August 16, 2001
ARVIND KUMAR Vs. MANISHA COLD STORAGE PVT LTD	March 5, 2001
ARVIND KUMAR Vs. UNION OF INDIA	March 27, 2001
ARVIND KUMAR GUPTA Vs. RAJASTHAN HOUSING BOARD	March 27, 2001
ARVIND KUMAR SHRIVASTAVA Vs. K.K. ENTERPRISES	November 8, 2001
ASHOK KUMAR MAHAJAN Vs. NATIONAL INSURANCE COMPANY LIMITED	August 2, 2001
ASHOK TYRE HOUSE Vs. NATIONAL INSURANCE COMPANY LIMITED	May 23, 2001
ASSOCIATED CEMENT COMPANIES LTD Vs. MADHAV J DEWOOLKAR	September 28, 2001
AVADH BEHARI LAL Vs. REGIONAL MANAGER MARUTI UDYOG LIMITED	February 5, 2001
AVAS AYUKT U P AVAS EVAM VIKAS PARISHAD Vs. RAMESH CHANDRA GUPTA	August 8, 2001
AVAS AYUKT UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. MUKESH KUMAR	April 11, 2001
AVTAR KRISHEN THAPLOO Vs. ORIENTAL INSURANCE COMPANY LIMITED	April 3, 2001
AWADESH CHANDRA DIXIT Vs. BRANCH MANAGER KASHINATH SETH BANK	January 1, 2001
AZEEM TOWER OWNERS/RESIDENTS WELFARE ASSOCIATION Vs. AZEEM CONSTRUCTIONS	April 27, 2001
B DEY Vs. SARAI GUPTA	April 25, 2001
B K GUPTA AND CO Vs. NORTH INDIA DISTILLERY LTD	December 18, 2001
B L SHARMA Vs. DELHI ASSAM ROADWAYS CORPORATION PRIVATE LIMITED	March 7, 2001
B M KAPOOR Vs. AJAY ENTERPRISES	January 9, 2001
B S SUNDARAVADIVEL MUDALIAR AND SONS Vs. A P FOREST DEVELOPMENT CORPORATION LTD	August 3, 2001
BAJAJ AUTO LTD Vs. A NAGESWAR RAO	June 19, 2001
BALDEV SINGH Vs. PATHAK L P GAS SERVICE HANDIGAS	April 30, 2001
BALWINDER SINGH VIRK Vs. ESTATE OFFICER MIG FLATS SECTOR 32 PUDA COMPLEX	October 10, 2001
BANK OF BARODA Vs. BALCHANDRA PRABHASHANKER JANI	October 19, 2001
BANK OF BARODA Vs. SMITABEN ARVINDLAL ENGINEER	December 19, 2001
BANK OF BARODA Vs. PRAKASH J JHAVERI	January 19, 2001
BANK OF INDIA Vs. ORIENTAL RUGS P LIMITED	May 31, 2001
BEBIBAI Vs. ADHIYAKSHA SHRI PRAKASH SMRITI SEVA SANSTHAN	March 13, 2001
BEJO SHEETAL SEEDS Vs. BOLLA VENKANNA & ORS.	September 7, 2001
BEST ELECTRODES INDUSTRY Vs. M P AUDHOGIK KENDRA VIKAS NIGAM REWA LTD	August 14, 2001
BHANUMATI SINGH Vs. NATIONAL INSURANCE COMPANY	April 11, 2001
BHARAT S MODI Vs. BRITISH AIRWAYS	December 10, 2001
BHARAT SARKAR DOOR SANCHAR VIBHAG Vs. AZADAR HUSAIN ZAIDI	October 10, 2001
BHARATHI KNITTING CO Vs. BRITISH AIRWAYS	September 28, 2001
BHIMAN DAS Vs. CHIEF POST MASTER GENERAL RAJASTHAN CIRCLE	June 28, 2001
BHUPESHWAR ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD	March 27, 2001
BHUPINDER SINGH Vs. GENERAL MANAGER TELECOM	February 27, 2001
BIHAR STATE HOUSING BOARD Vs. PRIO RANJAN ROY	December 14, 2001
BIJENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA	August 20, 2001
BOLARIA FINANCERS Vs. BABU SINGH	May 1, 2001
BRAJ NARAIN DWIVEDI Vs. GORAKHPUR REGIONAL GRAMIN BANK	July 25, 2001
BRAJO SUNDER BANERJEE Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED	November 6, 2001
BRANCH MANAGER ALLAHABAD BANK Vs. RAJENDRA PRATAP SINGH	May 22, 2001
BRANCH MANAGER BANK OF BARODA Vs. C KRISHNA RAO	June 18, 2001
BRANCH MANAGER CENTRAL BANK OF INDIA Vs. KALINATH BANERJEE	June 13, 2001
BRANCH MANAGER LIC OF INDIA Vs. JAYALAKSHMI	December 6, 2001
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJEEV KUMAR SAXENA	March 13, 2001
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RENU MEHROTRA	February 22, 2001
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. MAYA DEVI	February 13, 2001
BRANCH MANAGER STATE BANK OF INDIA Vs. RAM SEVAK	September 5, 2001
BRISH BHAN AGARWAL Vs. SANJAY KUMAR TRIPATHI	February 7, 2001
C E S C LTD Vs. KUMARPARA TEXTILE MILLS PVT LTD	June 21, 2001
C.P. MOOSA Vs. CHOWGLE INDUSTRIES LTD. & ANR.	May 31, 2001
C.R. SPINNERS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.	May 2, 2001
CADCHEM LABORATORIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD	May 10, 2001
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. INDUSIND BANK LTD	October 4, 2001
CAMA BUILDERS Vs. RAGHAVAN GOPALAKRISHNAN	August 3, 2001
CANARA BANK Vs. AHUJA TRADERS	May 31, 2001
CANARA BANK Vs. C D PATEL	February 28, 2001
CANARA BANK Vs. ARVIND BABEL	August 31, 2001
CAREWAY TRANSPORT OF INDIA Vs. KUSHAL TEA COMPANY	December 10, 2001
CDR HOSPITALS Vs. NIRMALA MANASEH	April 11, 2001
CENTRAL BANK OF INDIA Vs. PRAVIN JAGJIVAN GOSALIA	June 28, 2001
CHAIRMAN CHANDIGARH HOUSING BOARD Vs. MAJ D N SADHANA	May 30, 2001
CHAIRMAN, HUTATMA KISAN AHIR SAHAKARI SAKHAR KARKHANA Vs. ANANDRAO NIVRUTTI KHOT	December 4, 2001
CHANDIGARH HOUSING BOARD Vs. SUKHDEV SINGH	February 28, 2001
CHANDIGARH HOUSING BOARD Vs. DALJIT SINGH	January 15, 2001
CHANDIGARH HOUSING BOARD Vs. RAMESH KUMAR SHARMA	October 4, 2001
CHAUDHARY YATRA COMPANY PVT LTD Vs. LILAWATI EKNATH ADHAV	December 28, 2001
CHETAN SHAH Vs. PEERLESS TRAVELS P LTD	February 14, 2001
CHHEDI LAL PIYAREY LAL Vs. DAYA BUX SINGH	June 11, 2001
CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANJIT KAUR	October 30, 2001
CHIEF POST MASTER Vs. RAJIV BHARGAV	August 28, 2001
CHUHAR GYANCHAND SATWANI Vs. UNITED INDIA INSURANCE COMPANY LIMITED	March 19, 2001
CICILY KALLARAKKAL Vs. DEALER DIVYA AUTOMOBILES	February 26, 2001
CITY TRANSPORT SERVICES Vs. SRIGANESH TRANSPORT CO	February 20, 2001
CLASSIC AIR CONDITIONERS PVT LTD Vs. PAWAN KUMAR JAIN	December 13, 2001
CNR CONSUMER RIGHTS PROTECTION CELL Vs. CHAIRMAN TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	January 23, 2001
CONCORD INTERNATIONAL P LTD Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	May 23, 2001
CONTINENTAL COMMERCIAL CO LTD Vs. MOUSUMI ROY	July 19, 2001
CORPORATION BANK Vs. BRIG D K KHULLAR	February 26, 2001
CORPORATION OF INDIA Vs. KRISHNA DEVI	February 28, 2001
CORPORATION OF INDIA Vs. ASHA SINGH	September 27, 2001
CORPORATION OF THE CITY OF BELGAUM Vs. SIDDANGOUDA ANNAPPAGOUDA PATIL	September 28, 2001
D D TRIKHA Vs. DEVINDER MAHANT	October 3, 2001
D K LALWANI Vs. PRESIDENT INDIAN BANK MUTUAL FUND	December 13, 2001
D K SURI Vs. GARHWAL JAL SANSTHAN	March 2, 2001
D S KOHLI Vs. BALDEV SINGH PABLA	February 26, 2001
D SUBBARAMAN Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD	October 9, 2001
DALJIT SINGH WALIA Vs. GURJIT SINGH GILL	January 11, 2001
DARSHAN LAL JAIN Vs. VICE-CHAIRMAN DDA	December 6, 2001
DARSHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY	March 10, 2001
DEBU KR GHOSH Vs. USHA MARTIN TELECOM	August 9, 2001
DEEPAK KAUL SQH Vs. GHAZIABAD DEVELOPMENT AUTHORITY	August 14, 2001
DESH BANDHU GUPTA Vs. INDIAN AIRLINES LTD	April 20, 2001
DEVELOPMENT AUTHORITY Vs. RAJESH JOHARI	May 24, 2001
DEVENDRA KUMAR SHARMA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH	August 27, 2001
DEVI RANI Vs. N PRAKASH RAO	November 19, 2001
DHANALAKSHMI RAJ KUMAR Vs. ZONAL MANAGER LIC OF INDIA	September 14, 2001
DHARAM RAJ RAJINDER SOOD Vs. B.N. KONDAL AND OTHERS	August 9, 2001
DIESEL CENTRE TRANSPORT Vs. COMMERCIAL OFFICER SOUTH EAST I MADRAS TELEPHONES	February 9, 2001
DILIP Vs. NEW INDIA ASSURANCE CO LTD	October 8, 2001
DINESH Vs. SWASTIC BUILDERS	August 14, 2001
DINESH COLD STORAGE Vs. PHOOL CHAND	November 12, 2001
DINESH KAUSHAL Vs. K K KHURANA	August 28, 2001
DINESH KUMAR AGRAWAL Vs. TELEPHONE DEPARTMENT, TELECOM DIVISIONAL ENGINEER	January 1, 2001
DIRECTOR GENERAL Vs. PERTECH COMPUTERS LIMITED	March 12, 2001
DIRECTOR GENERAL AIR FORCE NAVAL HOUSING BOARD Vs. GROUP CAPTAIN M M SAIGAL	February 1, 2001
DIRECTOR GENERAL I Vs. DELHI DEVELOPMENT AUTHORITY	May 18, 2001
DIRECTOR GENERAL I AND R Vs. GODREJ GE APLIANCES LTD	August 8, 2001
DIRECTOR GENERAL I AND R Vs. FOUR WHEELER NISHAN OWNERS UNION	May 8, 2001
DIRECTOR GENERAL IANDR Vs. EAC TRADING PVT LTD	August 22, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BOOLANI ENGINEERING CORPORATION	August 21, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. COLGATE PALMOLIVE I LTD	August 29, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RELIANCE INDUSTRIES LTD	September 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON APPLIANCES	October 1, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HEWELET PACKARD I LTD	October 19, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. R P ELECTRONICS	December 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MARUDHAR SERVICE LIMITED	August 7, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. B P L LIMITED	August 9, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. USHA INTERNATIONAL LIMITED	August 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JET AIRWAYS INDIA LIMITED	July 24, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CITY-MAN CLOTHING INDIA LTD	July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HOECHEST MARION RUSSEL LTD	July 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON INTERNATIONAL LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CARBORUNDUM UNIVERSAL LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NATURAL AGRO PRODUCTS LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SITAPUR PLYWOOD MANUFACTURERS LTD	July 2, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. V S PARVATHA	July 8, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. FEENA PETRO PRODUCTS LIMITED	May 21, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KNOLL PHARMACEUTICALS LIMITED	April 12, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN COOPER LIMITED	October 1, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TIMES OF INDIA	February 16, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LIMITED	August 23, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION GALAXY ORGANIC P LTD Vs. AEGIS CHEMICALS INDUSTRIES LIMITED	August 9, 2001
DIRECTOR GENERAL INVESTIGATION AND RESTRICTION Vs. PROGRESSIVE FINANCIAL SERVICES LTD	July 17, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COCA-COLA	July 2, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. LAXMANGARH GAS SERVICE	December 13, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MAFATLAL DYES AND CHEMICALS LTD	April 26, 2001
DIRECTOR L B S CENTRE FOR SCIENCE AND TECHNOLOGY Vs. VINOD KUMAR	May 31, 2001
DIRECTOR RESEARCH Vs. POWER PACKER SYSTEMS	September 14, 2001
DIRETOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. OSWAL SPINNING AND WEAVING MILLS LTD	May 28, 2001
DISTRICT COLLECTOR KOTTAYAM Vs. K P VARGHESE	January 29, 2001
DISTRICT TRANSPORT MANAGER Vs. SUPRAVA HOTA	January 3, 2001
DIV ENGINEER CALCUTTA TELEPHONES Vs. SOUMEN KUMAR MODAK	January 24, 2001
DIVISIONAL ENGINEER TELECOM Vs. KULDIP BHARGAV	March 20, 2001
DIVISIONAL ENGINEER TELECOM Vs. SATISIH KUMAR DIXIT	March 27, 2001
DIVISIONAL ENGINEER TELEPHONES Vs. RAVINDRA KUMAR PODDAR	January 1, 2001
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES Vs. BILESH CHAND JAIN	December 21, 2001
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. INJA SANYASI RAO	February 8, 2001
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY Vs. HARI CHARAN GUPTA	May 7, 2001
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRADEEP KUMAR MOHANTY	May 10, 2001
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SWAIN AND ASSOCIATES	March 8, 2001
DIWAN CHAND MALHOTRA Vs. PUNJAB NATIONAL BANK ASSET MANAGEMENT CO LTD	February 12, 2001
DOLLY AGGARWAL Vs. STATE OF HARYANA	September 25, 2001
DOLPHIN TRANSPORT SERVICE PVT LTD Vs. JAYASHREE INSULATORS	February 13, 2001
DURGA CHAUDHARY Vs. RAJNI PROPERTIES P LTD	April 27, 2001
DURGA PRASAD Vs. TELECOMMUNICATION DEPARTMENT	July 27, 2001
EQUINOX Vs. PAL PEUGEOT LTD	February 15, 2001
ESKAY ENTERPRISES Vs. RAVISH INFUSION LTD	July 3, 2001
ESTATE OFFICER H U D A Vs. B P SINGAL	January 4, 2001
ESTATE OFFICER HUDA Vs. BAL RAM	January 25, 2001
ESTATE OFFICER HUDA Vs. SHASHI JAIN	March 21, 2001
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. R PERUMAL	January 29, 2001
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION U P POWER CORPN LTD Vs. HARI RAM	September 12, 2001
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVN Vs. RANVEER SINGH	November 12, 2001
EXECUTIVE OFFICER NAGAR PALIKA PARISHAD Vs. RAM BIHARI SRIVASTAVA	January 23, 2001
FAIZABAD DISTRICT COOPERATIVE BANK LIMITED Vs. SHIV BHAGWAN	March 27, 2001
FRENCH EXPRESS Vs. SRI DEVI SILK	September 24, 2001
G M EYEWEAR PVT LTD Vs. U P STATE ELECTRICITY BOARD	July 2, 2001
G PALANISWAMY Vs. STATE OF TAMIL NADU	May 25, 2001
G. PARSHURAMULU Vs. ACCOUNTS OFFICER(TR), OFFICE OF TELECOM DISTRICT ENGINEER, KARIMNAGAR	May 15, 2001
G.D.A. Vs. ANJU GUPTA	December 21, 2001
G.D.A. Vs. KAMLESH SINGH AND OTHERS	September 28, 2001
GAMMON INDIA LTD Vs. GULMOHAR ESTATES LTD	September 4, 2001
GANTA MOHANA LAKSHMI Vs. C V RATNAM	January 24, 2001
GDA Vs. VINOD KUMAR SHARMA	December 6, 2001
GEMCRAFT ENGINEERING COMPANY PVT LTD Vs. K K SATYANARAYANA	May 29, 2001
GENERAL MANAGER CALCUTTA TELEPHONES Vs. TIMIR BARAN BHATTACHARJEE	July 31, 2001
GENERAL MANAGER OFFICE OF ASSISTANT ENGINEER TELECOM-MUNICATION LEGAL CELL Vs. TEJ NARAYAN NIGAM	March 28, 2001
GENERAL MANAGER SOUTHERN RLY Vs. KANTHIMATHI	January 9, 2001
GENERAL MANAGER TELECOM Vs. JANAK GUPTA	February 15, 2001
GENERAL MANAGER TELECOM Vs. NARSINGH DAS	October 11, 2001
GENERAL MANAGER TELECOM COIMBATORE TELEPHONES Vs. V L NARAYANAN	January 25, 2001
GENERAL MANAGER TELECOM DISTRICT Vs. P C JOHN	January 29, 2001
GHANSHYAM SINGH Vs. AJAY KUMAR	August 30, 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NARENDRA KUMAR MITTAL	January 30, 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SATISH CHANDRA GUPTA	August 2, 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VISHNU DATT DIMRI	September 20, 2001
GINVIC STEELS PVT LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED	May 22, 2001
GIRDHARILAL JAMANDAS GEHANI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD	January 23, 2001
GIRDHARLAL MOHANLAL GANGANI Vs. SUJAY SUDHAKAR URCHIL	June 1, 2001
GITA MOHAPATRA Vs. GENERAL INSURANCE CORPORATION OF INDIA	March 31, 2001
GODREJ SOAPS LTD Vs. VIJAY GOVIND SARPOTDAR	February 6, 2001
GODREJ-G E APPLIANCES LTD Vs. MOTI DHARANI	September 19, 2001
GOEL S. PAL Vs. CENTRAL BANK OF INDIA	September 4, 2001
GOLDEN FORESTS INDIA LIMITED Vs. VIPAN CHADHA	April 11, 2001
GOLDEN FORESTS INDIA LTD Vs. BALWANT SINGH BEDI	July 9, 2001
GOMTI DEVI BHARUKA Vs. VASUVIUS INDIA LTD	April 9, 2001
GOPAL JI AMBICA PRASAD Vs. NEW INDIA ASSURANCE COMPANY	April 16, 2001
GOPI RAM GOYAL AND OTHERS Vs. NATIONAL HEART INSTITUTE AND OTHERS	February 28, 2001
GORA ACADEMY OF EDUCATION AND ANR. Vs. C. VANI AND ORS.	November 8, 2001
GROUP INSURANCE SCHEME Vs. NAIK HANS RAJ YADAV	January 18, 2001
GUJARAT STATE CO-OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. BRANCH MANAGER STATE BANK OF MYSORE	December 12, 2001
GULAB GOVIND KARALE Vs. CIDCO	November 7, 2001
GURGAON GRAMIN BANK Vs. PARVATI DEVI	December 21, 2001
GURMEET SINGH Vs. RAKESH KUMAR SHARMA	June 11, 2001
GWALIOR DEV.AUTHORITY Vs. NARENDRA	September 14, 2001
H C L LIMITED Vs. KRISHNA XEROX SERVICE	August 6, 2001
H U D A Vs. SARLA RANI	May 4, 2001
H U D A Vs. KIRSHNA DEVI	December 18, 2001
H U D A Vs. SAROJ MALIK	September 10, 2001
H. R. KHURANA Vs. UNION OF INDIA AND OTHERS	August 20, 2001
HARENDRA Vs. M P GRIH NIRMAN MANDAL	October 11, 2001
HARI GOPAL GARG Vs. GENERAL MANAGER TELEPHONES	January 4, 2001
HARI RAM DUBEY Vs. DISTRICT MAGISTRATE	January 31, 2001
HARI VALLABH VIJAY Vs. ADMINISTRATIVE OFFICER	January 9, 2001
HARIBHAI L PATEL Vs. UNIT TRUST OF INDIA	October 10, 2001
HARISH CHANDRA PANDE Vs. UNIT TRUST OF INDIA	November 7, 2001
HARSH AGARWAL Vs. VIPUL BHATNAGAR	December 20, 2001
HARSHAL DAFFAL Vs. KODY ELCOT LTD	June 15, 2001
HARYANA STATE ELECTRICITY BOARD Vs. RATTAN LAL	November 21, 2001
HARYANA STATE ELECTRICITY BOARD Vs. BHAGWAT PRASAD	December 21, 2001
HARYANA STORES P LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED	August 13, 2001
HARYANA UNION DEVELOPMENT AUTHORITY THROUGH ITS ESTATE OFFICER, HUDA Vs. RAJIV SHARMA	May 18, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. K K KHANNA	July 30, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DARSH KUMAR	August 31, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. RAJPAL KHANNA	August 27, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH THE EXECUTIVE OFFICER, H.U.D.A. GURGAON Vs. R.P. CHAWLA	August 31, 2001
HASSAN ALI KHAN Vs. B SESHAGIRI RAO AND SONS INDUSTRIES LIMITED	November 19, 2001
HCL LIMITED Vs. AJAI KUMAR ALYA	June 11, 2001
HEADWAY FINANCE AND INVESTMENT COMPANY LTD Vs. MUNSHI LAL	March 29, 2001
HELEN WALLIA Vs. CATHAY PACIFIC AIRWAYS LTD	December 11, 2001
HEMANT KUMAR CHHABRA Vs. ORIENTAL INSURANCE CO LTD	October 3, 2001
HERAMERLAL Vs. AJOY PAUL	April 30, 2001
HINDUSTAN MOTORS LTD Vs. G P SRIVASTAVA	November 27, 2001
HINDUSTAN MOTORS LTD Vs. MALWA ENGG CORPORATION	May 24, 2001
HINDUSTAN ZINK LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 6, 2001
HOUSING BOARD HARYANA Vs. J R JINDAL	May 10, 2001
HOUSING BOARD HARYANA Vs. HOUSING BOARD COLONY WELFARE ASSOCIATION	August 6, 2001
HOUSING BOARD, HARYANA Vs. SAT PAL JODHA	September 13, 2001
HOUSING COMMISSIONER U P HOUSING AND DEVELOPMENT BOARD Vs. PURUSHOTTAM KUMAR	October 12, 2001
HUDA Vs. ARVIND KUMAR	October 29, 2001
IMPROVEMENT TRUST LUDHIANA Vs. SHAHEED BHAGAT SINGH CO-OP HOUSE BLDG SOCIETY LTD	May 28, 2001
INDER PRABHA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	July 6, 2001
INDERJIT KAUR Vs. NEW INDIA ASSURANCE COMPANY LIMITED	August 7, 2001
INDIAN ACRYLICS LIMITED Vs. F E HARDCASTLE AND CO PVT LTD	November 29, 2001
INDIAN AIRLINES LTD Vs. N N KINI	May 10, 2001
INDIAN AIRLINES LTD Vs. JOGINDER SINGH	September 24, 2001
INDIAN EXPRESS NEWSPAPERS BOMBAY LTD Vs. DISTRICT MANAGER TELEPHONES	July 18, 2001
INDIRA KARTHA Vs. MATHEW SAMUEL KALARICKAL	November 21, 2001
INTEGRA SECURITIES LTD Vs. ORIENTAL INSURANCE COMPANY LTD	December 4, 2001
INTERNATIONAL SURGICO INDUSTRIES Vs. FIRST FLIGHT COURIER PVT LTD	April 23, 2001
INTIMATE DRYCLEANERS Vs. VINOD KUMAR ARYA	November 5, 2001
INTRON LIMITED Vs. PRIYA JAIN	February 7, 2001
IQBAL HUSSAIN QUAZI Vs. NEW INDIA ASSURANCE CO LTD	September 28, 2001
J SRIRAM MURTHY Vs. P SRINIVASA RAO	November 13, 2001
JAGDEEP KUMAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD	May 15, 2001
JAGDEEP SHARMA Vs. FEDELIA CONSTRUCTIONS PVT LTD	May 4, 2001
JAGDISH PRASAD Vs. RAM ADHAR YADAV	August 16, 2001
JAGMAL SINGH YADAV Vs. ORIENTAL INSURANCE COMPANY LIMITED	December 12, 2001
JAI INDUSTRIES Vs. N BABHRAIAH ACHARYA	November 22, 2001
JAI KUMAR AND ANOTHER Vs. U.P.S.C.D.R.C. AND OTHERS	August 16, 2001
JAI LAKSHMI COOPERATIVE BANK LTD Vs. L C DHINGRA	January 23, 2001
JAI PARABOLICS SPRINGS LTD Vs. NATIONAL INSURANCE CO LTD	January 24, 2001
JALANDHAR IMPROVEMENT TRUST Vs. CHANNA RAM	September 19, 2001
JASBIR SINGH Vs. OM PRAKASH	August 3, 2001
JASBIR SINGH AHUJA Vs. PAL PEUGEOT LTD	April 26, 2001
JASUP ENGINEERING CO Vs. DISTINCTIVE PROPERTIES AND LEASING LTD	February 28, 2001
JASVINDER KAUR Vs. DELHI FINANCIAL CORPORATION	May 15, 2001
JAYA NARSIMHAN Vs. DELHI DEVELOPMENT AUTHORITY	May 16, 2001
JAYALAKSHMY BUILDERS PVT LTD Vs. SHEELA THOMAS	October 1, 2001
JILA ABHIYANTA DOOR SANCHAR VIBHAG REWA Vs. SANTLAL AVADHIYA	July 11, 2001
JNP AGRO-SYSTEMS PVT LTD Vs. K K JOSE	August 2, 2001
JOSLIN CHRYSOSTOM Vs. S LOURDU	February 2, 2001
JUGAL KISHORE MAHESHWARI Vs. BHOPAL DEVELOPMENT AUTHORITY	September 11, 2001
K C BAGRECHA Vs. BHOPAL DEVELOPMENT AUTHORITY	September 29, 2001
K D SEBASTIAN Vs. ELECTRICAL INSPECTOR KERALA STATE ELECTRICITY BOARD	August 31, 2001
K GANGADHARAN Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD	October 10, 2001
K L CHAUMAL Vs. PUSHPA BUILDERS LTD	December 14, 2001
K MAHABALA BHATT Vs. K KRISHNA	August 8, 2001
K NAGAIAH Vs. CH PRABHAKAR	September 28, 2001
K P N SUPER SERVICES Vs. SAI KUMAR	February 2, 2001
K R PATEL AND CO Vs. GENESIS WORLDWIDE SHIPPING CO	November 22, 2001
K RAJENDIRAN ALIAS DUBAI RAJENDRAN Vs. N SENTHILKUMAR	May 17, 2001
K SWAMINATHANAPPEALLA Vs. GOUNDER AND COMPANY	December 22, 2001
KALA EMPORIUM PVT LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED	December 12, 2001
KALAWATI Vs. UNITEDVAISH CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD	September 26, 2001
KALYANJI JETHALAL SHAH Vs. NATIONAL INSURANCE CO LTD	February 28, 2001
KAMLA MIRCHANDANI Vs. DEEPAK BHALLA	March 15, 2001
KANCHIPURAM SRIVARADARAJA SILKS Vs. A MANIKANDAN	February 6, 2001
KANHAIYA LAL TOSHNIWAL Vs. NEW INDIA ASSURANCE COMPANY LTD	June 6, 2001
KANNA GANGADHAR Vs. KANNA DUBBAIAH	February 5, 2001
KANPUR DEVELOPMENT AUTHORITY Vs. BRAHMA KUMAR DUBEY	May 2, 2001
KANPUR DEVELOPMENT AUTHORITY Vs. MOHAN LAL DWIVEDI	October 17, 2001
KANTIKA COLOUR LAB Vs. UNITED INDIA INSURANCE COMPANY LTD	May 31, 2001
KAPIL DEO SINGH Vs. KRISHNA DEO PANDEY	September 10, 2001
KAPOOR SINGH GREWAL DECEASED TROUGH L R SMT SURJIT KAUR Vs. CHANDIGARH HOUSING BOARD	May 17, 2001
KATIYAR COLD STORAGE Vs. UTTAR PRADESH STATE ELECTRICITY BOARD	July 11, 2001
KERALA CONSUMER PROTECTION CENTRE Vs. DISTRICT EXECUTIVE OFFICER	November 19, 2001
KHALEEL AHMED ANSARI Vs. UNITED INDIA INSURANCE CO LTD	March 24, 2001
KHIVRAJ MOTORS Vs. V CHANDRABABU	November 9, 2001
KIRAN BALA ROUT Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL	September 10, 2001
KIRAN REAL ESTATES AND CONSTRUCTION Vs. R VENUGOPAL RAO	July 25, 2001
KIRAN VOHRA Vs. COMMISSIONER MCD	December 14, 2001
KISHORI SHYAM BRIJESH KUMAR Vs. JAGDISH SINGH	December 19, 2001
KISHORILAL SUDESH KUMAR METALS PVT LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD	October 19, 2001
KOOL CONTROLS Vs. YOGESH CHANDER	March 7, 2001
KRISHAN KUMAR Vs. RAJINDER KAUR GILL	January 25, 2001
KRISHNA DEV SEHGAL Vs. UNIT TRUST OF INDIA	May 31, 2001
KRISHNA NAND JOSHI Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD	March 5, 2001
KRUSHNAKUMAR M SHARMA Vs. SIPANY AUTOMOBILES LTD	September 25, 2001
KUBER MUTUAL BENEFIT LTD Vs. RAJ VERMA	December 18, 2001
KULDEEP SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED	August 21, 2001
KUMAYON JAL SANSTHAN Vs. SARVAJEET SINGH BORA	July 25, 2001
KUNDAN LAL SHARMA Vs. H S BOPARAE	August 27, 2001
KUONI TRAVELS INDIA LTD Vs. THOMAS COOK INDIA LTD	September 28, 2001
KUSUM LATA GOEL Vs. ESTATE OFFICER HUDA	March 20, 2001
KUSUM PANDEY Vs. UNION OF INDIA	January 31, 2001
L I C OF INDIA Vs. TAJDIN JAVERBHAI MAVANY	September 24, 2001
LAJ ELECTRONICS Vs. BISHNU MAYA PANTH	February 28, 2001
LATA V AGARWAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY	January 3, 2001
LAXMI NARAIN Vs. ESHITA NURSING HOME AND AMISH X-RAY	February 20, 2001
LEKSHMANAN Vs. R SREEKANTAN M S	September 27, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. LAXMI PATNAIK	December 21, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJU HUNJAN	February 25, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. JASHODABEN MAGANBHAI CHAUHAN	March 16, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. D G K MURTHY PRINCIPAL V R COLLEGE	April 17, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. REKHA DIXIT	September 14, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. KALOO BEGUM	October 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SABITA MUKHERJEE	July 10, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH CHAND	August 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHILA SAXENA	June 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAUKEEN	June 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. LALITA AGARWAL	May 14, 2001
LODHA ESTATE PVT. LTD. Vs. URMILA UDAY KAMATH AND ORS.	November 21, 2001
LT. COL. S.K. BHATIA (RETD.) Vs. PUNJAB FINANCIAL CORPN. & ANR.	April 26, 2001
LUCKNOW VIKAS PRADHIKARAN Vs. RAM PRAKASH SRIVASTAVA	August 2, 2001
LUDHIANA IMPROVEMENT TRUST Vs. JASBIR SINGH	August 13, 2001
LUDHIANA IMPROVEMENT TRUST Vs. KULWANT KAUR	May 31, 2001
M D HEGDE Vs. KARNATAKA HOUSING BOARD	September 14, 2001
M P HOUSING BOARD Vs. D N BHUJBAL	August 7, 2001
M P HOUSING BOARD Vs. JAGAT KISHORE KHARE	August 7, 2001
M P URJA VIKAS NIGAM Vs. PHOOL SINGH	August 7, 2001
M RAVINDRANATH Vs. PRINCIPAL MERCY COLLEGE PALAKKAD	September 24, 2001
M.N. DASTUR AND COMPANY Vs. NOMULA ANIL KUMAR	December 5, 2001
M/S. MONEY KUNJ FOREST INDIA LIMITED AND ANOTHER Vs. KANHIYA LAL AND OTHERS	July 13, 2001
MACHINENI RAMA RAO Vs. D PADMAVATHI ALIAS PADMA SREE	June 26, 2001
MADDALI NATARAJAN SETTY Vs. AREA MANAGER L P G	June 4, 2001
MAGAN VERMA Vs. MODERN SYNTEX INDIA LTD	August 20, 2001
MAHANA TRANSPORT CO Vs. BABULAL SANTOSH KUMAR	August 17, 2001
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. MOHD SHAKIR	April 17, 2001
MAHANAGAR TELEPHONE NIGAM LTD Vs. J K AGGRAWAL	February 8, 2001
MAHAVIR SINGH Vs. MANAGING DIRECTOR MUTHOOT LEASING AND FINANCE LTD	February 1, 2001
MAHESH CHAND TYAGI Vs. RAJASTHAN HOUSING BOARD AND ANR.	November 9, 2001
MAHINDRA AND MAHINDRA LTD Vs. LIONS CLUB REWA LIONS EYE HOSPITAL	December 14, 2001
MAHIPAL LAL Vs. SUDAN SINGH BATOLLA	October 16, 2001
MAJOR LOKNATH JAGGI Vs. CHAIRMAN BHOPAL DEVELOPMENT AUTHORITY	December 28, 2001
MALAYA MARUTI INDUSTRIES Vs. ASSISTANT ENGINEER OPERATION APSEB	January 19, 2001
MALKIAT SINGH Vs. SATWINDER COLD STORE	March 30, 2001
MAMA ROAD CARRIER Vs. GODAVARI DRUGS PVT LTD	December 28, 2001
MANAGER AIR INDIA LTD Vs. INDIA EVERBRIGHT SHIPPING AND TRADING CO	April 20, 2001
MANAGER CENTRAL BANK OF INDIA Vs. JOSE M FRANCIS	July 16, 2001
MANAGER NRI STATE BANK OF INDIA Vs. NAGINI S RAM GOVINDRAJAN	May 10, 2001
MANAGER OMAN AIR Vs. K K ABDUL AZEEZ	February 5, 2001
MANAGER, PASCHIM BANGA KRISHI UDYOG Vs. MR.BADAL BAKSHI	September 10, 2001
MANAGING DIRECTOR A P CO-OP HOUSING SOCIETIES FEDERATION LIMITED Vs. R MUNIRAMAIAH	July 6, 2001
MANAGING DIRECTOR A P COOPERATIVE HOUSING SOCIETIES FED LTD Vs. CHEKURI SRINIVASA RAO	June 26, 2001
MANAGING DIRECTOR DUGAR INDIA LTD Vs. SOBHANA NAIR P N	August 30, 2001
MANAGING DIRECTOR KERALA AUTOMOBILES LTD Vs. P S HARINDRA PRAKAS	September 26, 2001
MANGLA DEVI Vs. ORIENTAL INSURANCE CO.LTD.	December 21, 2001
MANJOG INVESTMENTS Vs. MINGU CHALAPATI RAO	December 20, 2001
MANJULABEN KANTIBHAI PATEL Vs. NATIONAL INSURANCE CO LTD	August 7, 2001
MANOJ KUMAR GUPTA Vs. RUCHI SOYA INDUSTRIES LTD	May 23, 2001
MANOJ KUMAR SONKAR Vs. FIRST FLIGHT COURIERS PVT LTD	March 27, 2001
MANSUKH AND CO Vs. MARUTI UDYOG LTD	May 28, 2001
MARUTI UDYOG LIMITED Vs. MADAN LAL	September 14, 2001
MARUTI UDYOG LIMITED Vs. SUNISH KUMAR AGGARWAL	January 22, 2001
MARUTI UDYOG LIMITED Vs. BHAWANA SABHARWAL AND OTHERS	June 1, 2001
MARUTI UDYOG LTD Vs. V M GOEL	December 14, 2001
MARVEL ABDUL BALI Vs. REV PROMODE DAS DIRECTOR AMARJYOTI INDIA PRESS	April 10, 2001
MASTER TRUST LTD Vs. REETA VERMA	March 28, 2001
MAYARANI RAM Vs. CESC	October 15, 2001
MEERUT DEVELOPMENT AUTHORITY Vs. SANTOSH	June 11, 2001
MEESA VARA LAKSHMI Vs. M ANURADHA	October 18, 2001
MEHSANA AGRO AUTO MACHINERY PVT. LTD. Vs. BALDEVBHAI M. PATEL	January 25, 2001
MIHIR KR DUTTA Vs. BIKASH R DUTTA	May 7, 2001
MILL STORES SYNDICATE Vs. SATRAJ PRIVATE LIMITED	March 12, 2001
MIMO ENTERPRISE Vs. PIJUSH SHAW	March 13, 2001
MIRZA ANSAR BAIG Vs. MANAGER, A P MAHESH COOPERATIVE URBAN BANK LIMITED	March 19, 2001
MODERN SYNTEX I LTD Vs. ADITYA KUMAR SHARMA	February 22, 2001
MODERN TERRY TOWELS LTD Vs. R K SINGH	March 29, 2001
MOHAMMED N AIM Vs. EXECUTIVE ENGINEER COMMERCIAL U P S E B	March 20, 2001
MOHD WASIM Vs. SHIV BARAN SINGH ALIAS SHIV KARAN SINGH	June 11, 2001
MOHINDER GUPTA Vs. FRONTIER CONSTRUCTIONS CO	November 21, 2001
MOHINDERJIT SINGH SETHI Vs. INDIAN AIRLINES	May 11, 2001
MORINDA COOP SUGAR MILLS LTD Vs. NEW INDIA ASSURANCE CO LTD	September 12, 2001
MRF LIMITED Vs. RANVEER SINGH	July 9, 2001
MRS RAJYALAKSHMI RAO AND MR B K TAIMNI MEMBERS TRACTORS AND FARM EQUIPMENT LTD Vs. N SOMANATHA GOWDA	October 1, 2001
MUKTI GHOSH Vs. NAGARJUNA FERTILIZER AND CHEMICALS	April 25, 2001
MUNICIPAL CORPORATION KANTI Vs. JAY CHAND SHARMA	January 24, 2001
MURRAY AND CO Vs. K SANKARALINGAM	January 10, 2001
N K PRAKASAM Vs. SENIOR SUPERINTENDENT OF POST OFFICES	December 4, 2001
N L DESHMUKH Vs. D M MUKHERJEE	February 28, 2001
N ROHAN YADAV Vs. MANORAMA TAMRAKAR	March 19, 2001
N S C LTD Vs. GURUSWAMY	August 3, 2001
NAGALAKSHMI LORRY SERVICE Vs. N S GANESH BABU	January 13, 2001
NAGAR PALIKA PARISHAD MANDLA Vs. UNION OF INDIA	January 10, 2001
NAMITA NIGAM Vs. JANTA TRAVELS	October 4, 2001
NANDU GIRIDHAR PAWAR Vs. NIVRUTTI VITTHAL LONKAR	October 4, 2001
NARENDRA KUMAR Vs. R H B	July 25, 2001
NARESH CHANDER JAIN Vs. ESTATE OFFICER HUDA	December 12, 2001
NARINDER KUMAR Vs. SANJIV KUMAR	May 8, 2001
NATIONAL INSURANCE CO LTD Vs. MOOLCHAND SINGH RATHORE	May 9, 2001
NATIONAL INSURANCE CO LTD Vs. MUNNI LAL YADAV	April 11, 2001
NATIONAL INSURANCE CO LTD Vs. PUBLIC TYPE COLLEGE	May 10, 2001
NATIONAL INSURANCE CO LTD Vs. PREM CHAND	March 12, 2001
NATIONAL INSURANCE CO LTD Vs. GURMEJ KAUR	May 31, 2001
NATIONAL INSURANCE CO LTD Vs. DINESH	December 14, 2001
NATIONAL INSURANCE CO LTD Vs. RAM KUMAR AGGARWAL	October 25, 2001
NATIONAL INSURANCE CO LTD Vs. G R P INVEST PVT LTD	June 20, 2001
NATIONAL INSURANCE CO LTD Vs. PRATAP KUMAR DAS	October 3, 2001
NATIONAL INSURANCE CO.LTD. Vs. HIMACHAL PHARMACEUITCALS	September 26, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAH CLOTH HOUSE	October 17, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. PHOOL CHAND	June 11, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHABIR PRASAD JAIN	June 29, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KHANDSARI UDYOG	February 7, 2001
NATIONAL INSURANCE COMPANY LTD Vs. SANJAY KUMAR SIHOTIA	March 27, 2001
NAV BHARAT Vs. ORIENTAL INSURANCE CO. LTD.	August 14, 2001
NAVIN KUMAR SINGHAI Vs. SIPANI AUTOMOBILES LTD	February 6, 2001
NEELAM KUMARI Vs. NEW INDIA ASSURANCE CO LTD	September 21, 2001
NEETA KHANNA Vs. DELHI VIDYUT BOARD	April 18, 2001
NEO INTEX MILLS LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 25, 2001
NEW INDIA ASSURANCE CO LTD Vs. UJAGGAR SINGH	April 10, 2001
NEW INDIA ASSURANCE CO LTD Vs. MAHIMANAND	May 3, 2001
NEW INDIA ASSURANCE CO LTD Vs. RASUL MOHAMMADBHAI AKBARBHAI MIRZA	October 18, 2001
NEW INDIA ASSURANCE CO LTD Vs. RANVEER SINGH RAWAT	July 6, 2001
NEW INDIA ASSURANCE CO LTD Vs. KAILASH RAI	November 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. VIMLA DEVI	December 21, 2001
NEW INDIA ASSURANCE CO LTD Vs. LALIT M BHAMBANI	August 7, 2001
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH KUMAR JAIN	May 15, 2001
NEW INDIA ASSURANCE CO LTD Vs. HARVANSH KUMAR ARORA	April 30, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAMACHANDRAN AND CO	August 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. PATEL KANJIBHAI AND ATMARAM	August 9, 2001
NEW INDIA ASSURANCE CO LTD Vs. TAJ SUGAR WORKS	August 13, 2001
NEW INDIA ASSURANCE CO LTD Vs. MUKESH CONSTRUCTION COMPANY	August 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA COTTON FACTORY	September 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. INTEGRATED ORGANIC PVT LTD	September 20, 2001
NEW INDIA ASSURANCE CO.LTD. Vs. PRAHLAD SINGH SHEKHWAT	September 12, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DIWAKAR AGNIHOTRI	April 19, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. SURAT SINGH	January 1, 2001
NIRANJAN Vs. EXECUTIVE ENGINEER HYDEL	June 11, 2001
NIRANJAN SINGH Vs. DELHI WATER SUPPLY AND SEWERAGE	January 18, 2001
NIRMAL JIT KAUR Vs. ONKAR TRAVELS	March 14, 2001
NIRMALA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA	June 26, 2001
NISHA SINGLA Vs. ELECTRONIC CENTRE	July 3, 2001
NIWAS SPINNING MILLS LTD Vs. CANBANK MUTUAL FUND	September 11, 2001
NIZAMUDDIN BUILDING CENTRE Vs. SURYA POWER GENSETS	March 19, 2001
NOOR MOHD KHAN Vs. DIVISIONAL ENGINEER	March 23, 2001
NORTHERN RAILWAYS STATION SUPERINTENDENT Vs. NISCHAL GUPTA	May 15, 2001
NRUSHINGHA CHARAN PRADHAN Vs. SUPERINTENDENT OF POSTAL NORTH DIVN	August 31, 2001
O A VARADADESIGAN Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD	May 4, 2001
OLYMPIC ZIPPERS PVT LTD Vs. K C CHERIAN	August 1, 2001
OM PRAKASH SINGH Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY	August 14, 2001
OMKAR SINGH KALRA Vs. U P HOUSING AND DEVELOPMENT BOARD	June 11, 2001
ORIENTAL INSURANCE CO Vs. BAPA LAL AND CO.	September 17, 2001
ORIENTAL INSURANCE CO LTD Vs. PRAKASH JEWELLERS SOUTH END	May 15, 2001
ORIENTAL INSURANCE CO LTD Vs. CHANNAVEERAPPA	March 5, 2001
ORIENTAL INSURANCE CO LTD Vs. CHANDRABHAN GANPATI WANJARI	February 28, 2001
ORIENTAL INSURANCE CO LTD Vs. BEAUTY DASGUPTA	February 27, 2001
ORIENTAL INSURANCE CO LTD Vs. NEW MANGALORE PORT TRUST	August 6, 2001
ORIENTAL INSURANCE CO LTD Vs. RAVI KUMAR MAKHARIA	December 21, 2001
ORIENTAL INSURANCE CO LTD Vs. GARG ROLLER FLOUR MILLS	November 26, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. HUSNA BANO	February 7, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. GAYATRI BAI	March 5, 2001
OZMA SHIPPING COMPANY Vs. ORIENTAL INSURANCE CO LTD	April 25, 2001
P C CHANDAN Vs. SHELTERS	July 27, 2001
P C KUTTAN Vs. REGIONAL ENGINEER KERALA STATE HOUSING BOARD	January 18, 2001
P L MIGLANI Vs. G P O	November 22, 2001
P RAMASWAMY Vs. K MARIA	April 18, 2001
P SENTHILANATHAN Vs. S RAMANATHAN	October 8, 2001
P SUBBIAN Vs. BRANCH MANAGER CANARA BANK	January 24, 2001
P T CHINNASAMY Vs. NAGARJUNA FINANCE LTD	January 11, 2001
P THANGAMANI DIVYA ELECTRONICS Vs. V V PANDIAN	February 26, 2001
P VENKATA LAKSHMI Vs. Y SAVITHA DEVI	April 25, 2001
P.U.D.A. Vs. BHUPINDER SINGH	September 18, 2001
PADAM COTTON YARNS LIMITED Vs. NATIONAL INSURANCE COMPANY LTD	November 29, 2001
PADMA Vs. SUDHA NURSING HOME	March 19, 2001
PAGORA FARMS P LIMITED Vs. UNITED INDIA INSURANCE CO LTD	February 13, 2001
PARAMANANDA NAYAK Vs. ADDITIONAL CHIEF DISTRICT MEDICAL OFFICER	August 31, 2001
PARAMJIT KUMAR Vs. UNION OF INDIA	May 18, 2001
PARAS PARIBAHAN Vs. LINK	May 2, 2001
PARDEEP KUMAR Vs. AKAI BARON INTERNATIONAL LTD	July 26, 2001
PARTHASARATHI ROYCHOWDHURY Vs. C S DAWN	April 26, 2001
PARVATHY PADMANABHAN Vs. V G PANNEERDAS AND CO	March 13, 2001
PATNA COOPERATIVE BANK LTD Vs. HASMUKH B SHAH	February 22, 2001
PEPSI COLA INDIA MARKETING COMPANY Vs. ASHOK KUMAR GUPTA	May 10, 2001
PERFECT CONSTRUCTIONS Vs. BHARAT VASANT KORGAONKAR	October 25, 2001
PHOOLWATI Vs. MANAGER ORIENTAL INSURANCE COMPANY LIMITED	January 25, 2001
PHOTO SPEED COMPANY Vs. TARAK CHANDRA SARMA	July 27, 2001
PICCADILY HOTEL PVT LTD Vs. S D O ELECTRICITY	December 31, 2001
POST MASTER Vs. GAJANAN PUNJABRAO DESHMUKH	December 26, 2001
POST MASTER GENERAL Vs. CALCUTTA TELEPHONES	September 6, 2001
POST MASTER GENERAL GENERAL POST OFFICE Vs. AMANDEEP SINGH	February 20, 2001
POST MASTER RANIPET HO AND ANR Vs. N B JANAKIRAMAN	September 27, 2001
POSTMASTER GENERAL ANNA SALAI Vs. GIRISHCHAND KHEMKA	January 22, 2001
PRABHATI LAL Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	March 28, 2001
PRABHU AGRO INDUSTRIES Vs. DATTA SONBA MADAVI	January 5, 2001
PRABHU LAL Vs. NEW INDIA INSURANCE COMPANY LIMITED	December 31, 2001
PRABIR KR DAS Vs. UCO BANK MALDA BRANCH	June 20, 2001
PRADEEP KUMAR MISHRA Vs. SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO	June 19, 2001
PRAFULLA KUMAR DAS Vs. APOLLO HOSPITALS	September 3, 2001
PRAHALAD KUMAR Vs. INDIA ASSURANCE COMPANY LIMITED	May 29, 2001
PRAKASH NARAIN SRIVASTAVA Vs. PUNJAB NATIONAL BANK AND ANR.	November 9, 2001
PRAMOD KUMAR Vs. AVAS AYUKT U P AVAS EVAM VIKAS PARISHAD	January 25, 2001
PREM KUMAR GUPTA Vs. MAXWORTH ORCHARDS INDIA LIMITED	May 8, 2001
PREMLATA DHAKONIA Vs. DHEERAJ GARHA	November 28, 2001
PRESIDENT WORKS BHORUKA TEXTILES LTD Vs. H S CHANDRASHEKHAR	October 8, 2001
PRESIDENT; MR JUSTICE C L CHAUDHRY MR JUSTICE J K MEHRA MRS RAJYALAKSHMI RAO AND MR B K TAIMNI MEMBERS MIHIR KUMAR MUKHERJEE Vs. BRANCH MANAGER UNITED BANK OF INDIA	August 8, 2001
PRINCIPAL ACCOUNTANT GENERAL A AND E I Vs. JAI LAL	June 11, 2001
PRIYA TEX Vs. CATHOLIC SYRIAN BANK LTD	February 14, 2001
PUNJAB AND SIND BANK Vs. NAMITA GHOSH	May 2, 2001
PUNJAB HOUSING DEVELOPMENT BOARD Vs. PIARA SINGH	August 21, 2001
PUNJAB NATIONAL BANK Vs. ANUMATI	March 2, 2001
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. NATIONAL INSURANCE CO LTD	August 27, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. SAINI AND CO RICE MILLS	October 5, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. NATHA SINGH	April 5, 2001
PUNJAB STATE MINISTRY OF URBAN DEVELOPMENT DEPARTMENT Vs. KRISHAN JOSHI	March 30, 2001
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MALKIAT SINGH BALA	March 27, 2001
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. INTER PAL SINGH	August 31, 2001
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. GURDEEP SINGH SABHARWAL	October 11, 2001
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. DARSHAN SINGH SEHGAL	November 7, 2001
PUNJAB URBAN PLANNING AND DEVELOPMENT Vs. PREM LAL	March 21, 2001
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. RAM MURTI	December 12, 2001
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. JANAK RAJ	December 12, 2001
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. MAJOR SITA RAM SHARMA	September 5, 2001
PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY Vs. PUSHPA SAGAR KOHLI	January 17, 2001
PURAN SINGH Vs. PRABHANDHAK BHARATIYA STATE BANK	March 9, 2001
PUSHPA BUILDERS FLAT BUYERS ASSN Vs. PUSHPA BUILDERS LTD	September 11, 2001
Q.A. VARADA DESIGN Vs. THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. AND ANOTHER	August 9, 2001
R JAWAHAR Vs. V SOMASUNDARAM	December 19, 2001
R K BAJAJ Vs. WHEEL WORLD	February 27, 2001
R K MITTAL Vs. S P KJAIN	August 6, 2001
R R GUPTA Vs. ASHOK KUMAR JAISWAL	July 30, 2001
R.K. KAUL Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ANR.	December 14, 2001
RAHUL RUBBER INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD	September 24, 2001
RAILWAY KARAMCHARI UPBHOKTA SAHKARI SAMITI Vs. SURENDRA KUMAR PANDEY	April 27, 2001
RAIZ AHMED Vs. RASHID ALI	March 27, 2001
RAJ DEO PANDEY Vs. BRANCH MANAGER GORAKHPUR REGIONAL RURAL BANK	January 1, 2001
RAJ KUMAR BAJAJ Vs. STATE OF HARYANA	February 15, 2001
RAJ KUMAR SRIVASTAVA Vs. BRANCH MANAGER DISTRICT CO-OPERATIVE BANK	January 1, 2001
RAJA RAM MAURIYA Vs. FLYING ROAD COMPANY	October 15, 2001
RAJASTHAN HOUSING BOARD Vs. PRAKASH CHAND JAIN	July 12, 2001
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. SOMANI INDUSTRIES	December 13, 2001
RAJENDRA KUMAR TRIPATHI Vs. CHAIRMAN U P STATE ELECTRICITY BOARD	January 5, 2001
RAJENDRA MOHAN VERMA PROP M/S PUSPSONIC INDUSTRIES Vs. BRANCH MANAGER STATE BANK OF INDIA	September 14, 2001
RAJENDRA PRASAD SAXENA Vs. M T N L	November 7, 2001
RAJESH KUMAR Vs. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD	December 14, 2001
RAJESH KUMAR Vs. D P BAKSI	April 12, 2001
RAJESHWAR PRASAD Vs. BCL FINANCIAL SERVICES LTD	December 5, 2001
RAJINDER SINGH NANDAL Vs. ANMOL HOSPITAL	December 21, 2001
RAJIV KAICKER Vs. MAX WORTH ORCHARDS INDIA LTD	February 14, 2001
RAJPUR SAHKARI AVAS SAMITI Vs. KUSUM AGARWAL	August 2, 2001
RAJU HIRALAL GANDHI, PROP. RAJ TRACTOR AGENCIES AND ANOTHER Vs. RAJENDRA PANDITRAO THAKRE AND ANOTHER	August 10, 2001
RAJYALAKSHMI RAO AND B.K.TAIMNI Vs. NATIONAL INSURANCE CO.LTD.	September 26, 2001
RAKESH GARG Vs. U P AWAS EVAM VIKAS PARISHAD	September 14, 2001
RAKESH SRIVASTAVA Vs. GHAZIABAD DEVELOPMENT AUTHORITY	January 30, 2001
RAM RAKSH PAL GUPTA Vs. RANJANA	October 3, 2001
RAM RATAN MISHRA Vs. UNION OF INDIA AND ANOTHER	September 3, 2001
RAM SEWAK Vs. GRAMIN BANK	March 1, 2001
RAMDURAI Vs. ORIENTAL INSURANCE COMPANY LTD	January 22, 2001
RAMESH BHAI VRAJLAL RANPURA Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPN	August 16, 2001
RAMESH CHANDRA GOSWAMI Vs. DIPAK BANERJEE	January 4, 2001
RAMESH CHANDRA SAXENA Vs. KASHINATH SETH BANK	July 11, 2001
RAMESH N. THAKKAR Vs. ASLAM MUNJEE	January 24, 2001
RAMSARAN CHAWLA Vs. RAKESH KUMAR	March 16, 2001
RANGANNAGARI YADAV REDDY Vs. VIJAYA KUMARI	April 6, 2001
RANJAN GHOSH Vs. MANISHA BHOWMIK	January 18, 2001
RAVILAL DEVIPRASAD JAISWAL Vs. ARUN MANGILAL RATHOD	October 15, 2001
REGISTRATION Vs. TRIVENI ENGINEERING INDUSTRIES LTD	August 9, 2001
RENU KAPOOR Vs. EXECUTIVE ENGINEER D SHALIMAR BAGH	November 22, 2001
RENU SINHA Vs. SECRETARY ROURKELA REGIONAL IMPROVEMENT TRUST	February 5, 2001
REVENUE OFFICER BIHAR STATE HOUSING BOARD Vs. S N PRASAD	October 5, 2001
ROBET D W FROST Vs. JACK JACOB SHEMESH	September 27, 2001
ROPAR IMPROVEMENT TRUST Vs. MANMOHAN KAUR	June 26, 2001
ROYAL AUTOMOBILES Vs. RAJ KUMAR	November 6, 2001
S A RAJA Vs. TAMIL NADU ELECTRICITY BOARD	August 28, 2001
S C GADIHOKE Vs. MEERUT DEVELOPMENT AUTHORITY	May 18, 2001
S D MARWAHA Vs. GENERAL MANAGER TELECOME DEPARTMENT OF TELECOMMUNI-CATION	October 5, 2001
S D O DOOR SANCHAR VIBHAG Vs. GULAM SARWAR AZAD	January 11, 2001
S D O HARYANA STATE ELECTRICITY BOARD Vs. AMRIT SINGH	August 1, 2001
S G MALHOTRA Vs. EM PEE MOTORS AND SCOOTERS P LTD	November 29, 2001
S GURUNATHAN Vs. VIJAYA HEALTH CENTRE	September 15, 2001
S KISHAN RAO Vs. SUDHA NURSING HOME	April 20, 2001
S KOSAL KUMAR Vs. KANAKAMBUJAM	February 8, 2001
S MOHINDER SINGH Vs. AMRITSAR IMPROVEMENT TRUST	September 13, 2001
S MUNAFA Vs. GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD	November 21, 2001
S P ASSOCIATES Vs. R ARUNACHALAM	January 5, 2001
S P KUMARAPPAN Vs. NATIONAL INSURANCE CO LTD	November 6, 2001
S P SABAPATHY Vs. CHONA FINANCIAL SERVICE PRIVATE LTD	January 4, 2001
S P THENAPPAN Vs. INDIAN OVERSEAS BANK	January 25, 2001
S SOMASUNDARAM Vs. CORRESPONDENT SRI CHAKRAVARTHY INTERNATIONAL MARTICULATION ACADEMY	August 1, 2001
S. MAJOR A. GOPINATH Vs. DR. JAMES AND ANOTHER	May 14, 2001
S.K. JHUNJHUNWALA Vs. DHANWANTI KUMAR & ANR	May 9, 2001
S.R. BHANRALE Vs. SH. RANJIT KUMAR, ADVOCATE AND ANOTHER	May 11, 2001
SACHIN DAS Vs. SAMPA DAS	February 5, 2001
SAFE PACKERS AND MOVERS Vs. P RAMACHANDRA MURTHY	September 12, 2001
SAFEWAY BUILDERS P LTD Vs. MOHINDER MALIK	April 20, 2001
SAHARA INDIA LIMITED Vs. MRITUNJAY NATH TRIPATHI	December 3, 2001
SAJJAN BAI Vs. DIVISIONAL MANAGER BHARTIYA JEEVAN BIMA NIGAM	May 21, 2001
SALIL CHANDRA MITRA Vs. POST MASTER GENERAL	January 19, 2001
SANDHYA R SANYAL Vs. BEHALA BALANANDA B HOSPITAL	November 12, 2001
SANJAY GUPTA Vs. SOTC KUONI TRAVEL CORPORATION PRIVATE LIMITED	February 9, 2001
SANJEEV KUMAR ARORA Vs. SLM MANEK LAL INDUSTRIES LTD	January 8, 2001
SANJEEV KUMAR CHADHA Vs. L.M.L. LTD. AND ANR.	September 28, 2001
SANTOSH Vs. DELHI DEVELOPMENT AUTHORITY	May 29, 2001
SANTOSH KUMAR DIXIT Vs. ORIENTAL INSURANCE COMPANY LIMITED	August 31, 2001
SANTOSH KUMARI Vs. DELHI VIDYUT BOARD	November 26, 2001
SAPRI GARMENTS PVT LTD Vs. CANARA BANK	December 21, 2001
SAUHARD FOOD PRODUCTS P LTD Vs. PUNJAB NATIONAL BANK	December 11, 2001
SAVITRI CON-CAST LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD	October 19, 2001
SAYED AMZAD HUSAIN NAQVI Vs. LAKHANPUR HOSPITAL	February 16, 2001
SECRETARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. PRADIPTA KUMAR MISHRA	June 29, 2001
SECRETARY K S E B Vs. THAYYIL KUNHAHAMMED HAJI	July 11, 2001
SECRETARY KSEB Vs. M R SUGATHAN	March 14, 2001
SENIOR BRANCH MANAGER PUNJAB NATIONAL BANK Vs. SUDHIR PAL SINGH	March 30, 2001
SENIOR DIVISIONAL MANAGER Vs. RAKSHA GOYAL	October 3, 2001
SENIOR DIVISIONAL MANAGER L E C OF INDIA Vs. R THANGAPONNU	October 22, 2001
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. SUREKHA	September 26, 2001
SENIOR SUPDT OF POST OFFICE Vs. K S YADAV	August 27, 2001
SENIOR SUPERINTENDENT OF POST OFFICE Vs. RANGUNJ	June 8, 2001
SENIOR SUPERINTENDENT OF POST OFFICES Vs. BHAGWAN DASS TULSIYAN	March 14, 2001
SHALIMAR ESTATE PVT LIMITED Vs. SURINDER KUMAR ANAND	February 27, 2001
SHANKAR LAL Vs. UNITED INDIA INSURANCE CO.LTD.	December 21, 2001
SHANTABAI PRALHADRAO JAGATKAR Vs. TELECOM DISTRICT ENGINEER	May 29, 2001
SHANTI Vs. ANSALS HOUSING AND CONSTRUCTION LTD	April 9, 2001
SHANTI AUTO P LIMITED Vs. PRAVEEN BEN GEORGE	February 26, 2001
SHARMA GOEL AND COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED	December 4, 2001
SHASHI KIRAN RATTAN Vs. SWASTIK CONSTRUCTION	September 26, 2001
SHATABDI TRAVELS Vs. ARVIND KUMAR GUPTA	August 17, 2001
SHEELA DAS Vs. STATION SUPERINTENDENT CUTTACK RLY STATION	May 8, 2001
SHIV DIAL SUD AND SONS Vs. STATE BANK OF PATIALA	April 26, 2001
SHIV KUMAR Vs. SOHAN LAL	January 1, 2001
SHIV KUMAR MEHROTRA Vs. UNITED INDIA INSURANCE COMPANY LTD	March 16, 2001
SHIVAJI TATYABA SANAP Vs. JIJABAI SHIVARAM SAGALE	November 20, 2001
SHIVRAJ C SHALASKAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD	September 27, 2001
SHIYA SHARAN SINGH ALIAS SHIYA SINGH Vs. BRANCH MANAGER BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD	August 9, 2001
SHRI PIPES LTD Vs. ORIENTAL INSURANCE CO LTD	October 18, 2001
SHYAM SUNDER TANTIA Vs. DEEPIKA	May 21, 2001
SIBA PRASAD BEHERA Vs. SHYAMSUNDAR PANDA	February 5, 2001
SINGH INDIA EXPORT Vs. FOBES COKAK LTD	September 20, 2001
SITALAKSHMI SARMA Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	February 9, 2001
SOFTSPEC SOFTWARE PVT LTD Vs. DIGITAL EQUIPMENT INDIA LTD	November 5, 2001
SONA ENTERPRISES Vs. ALSHARIEF GROUP	August 13, 2001
SOUTH EASTERN CARRIERS LTD Vs. B AJENDRA	April 20, 2001
SOUTHERN RAILWAYS Vs. M CHIDAMBARAM	October 15, 2001
SREE VALSAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION & ORS.	September 4, 2001
SREEDHARAN NAIR N Vs. REGISTRAR UNIVERSITY OF KERALA	May 31, 2001
STANDARD CHARTERED GRINDLAYS BANK LTD Vs. H B IMPEX PRIVATE LTD	September 25, 2001
STATE BANK OF INDIA Vs. PRAFUL JAIN	September 24, 2001
STATE BANK OF INDIA Vs. B S AGRICULTURAL INDUSTRIES I	October 1, 2001
STATE BANK OF INDIA Vs. HARISHCHANDRA SINGH	January 24, 2001
STATE BANK OF INDORE Vs. C V MATHEW	January 5, 2001
STATE OF UTTAR PRADESH Vs. DHARAMPAL	March 30, 2001
STERLING COMPUTERS LTD Vs. SOUNDARAJA MILLS LTD	September 19, 2001
STIC TRAVELS LTD Vs. HARCHARAN SINGH	August 29, 2001
STYLE PACK ELECTRONIC COMPANY Vs. D CHAIRMAN	February 22, 2001
SUB DIVISIONAL OFFICER ELECTRICITY H P S E B Vs. J N BAROWALIA	June 7, 2001
SUB-DIVISION OFFICER PSEB Vs. NIRANJAN SINGH	April 5, 2001
SUB-DIVISIONAL OFFICER PHONES Vs. BABU KHAN	July 27, 2001
SUB-POSTMASTER Vs. ANIK LAL	September 20, 2001
SUBH LAXMI TRANSPORT SERVICE Vs. PARTH TRADERS	October 17, 2001
SUBHAG MAL JAIN Vs. MODI XEROX LIMITED	February 16, 2001
SUBRAIA KUMAR GHOSH Vs. ADIT DEY	November 12, 2001
SUKHMOHINDER PAL SINGH Vs. UNION OF INDIA	November 28, 2001
SUMAN GUPTA Vs. BANK OF INDIA CAPITAL MARKET BRANCH	February 9, 2001
SUMANPREET SINGH Vs. GURVINDER SINGH	December 27, 2001
SUMITA BHATTACHARYA Vs. DELHI DEVELOPMENT AUTHORITY	January 10, 2001
SUPERINTENDENT OF POST OFFICE Vs. VINOD KUMAR VERMA	March 27, 2001
SUPERINTENDING ENGINEER U P STATE ELECTRICITY BOARD Vs. KRISHAN GOPAL RASTOGI	May 10, 2001
SUPRITI MODAK Vs. GOKUL CH MODAK	January 25, 2001
SURAJ ENTERPRISES PRIVATE LIMITED Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD	August 2, 2001
SURAJ NIKAM Vs. DEEPAK ASHTANKAR	December 18, 2001
SURAJ PARKASH Vs. JOGI REFRIGERATORS	December 26, 2001
SURAT ELECTRICITY CO LTD Vs. HANSRAJBHAI DHANJIBHAI VIRANI	October 22, 2001
SURENDRA KUMAR MISHRA Vs. BANK OF BARODA	January 31, 2001
SURINDER KUMAR Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD	February 28, 2001
SURTISEN SAMPAT VAIDYA Vs. SUB-DIVISIONAL ENGINEER MAHARASHTRA JEEVAN PRADHIKARAN PANI PURAVATHA YOJNA	August 29, 2001
SURYA FLOUR MILL Vs. NEW INDIA MANUFACTURING CO LTD	September 28, 2001
SUSHEEL KUMAR Vs. UNITECH LIMITED	January 22, 2001
SUSHIL KUMAR JAIN Vs. BASIL SECURITY LIMITED	April 27, 2001
SWAMI PURUSHOTTAMCHARYA Vs. PREET FREIGHT CARRIER	April 11, 2001
SWATI ANEJA Vs. DEV SAMAJ COLLEGE FOR WOMEN	October 23, 2001
SYED MUKARRAM ALI Vs. GENERAL MANAGER STATE BANK OF HYDERABAD	June 20, 2001
SYED VAJIDALI SANGAMNEHERI Vs. KHADIJA NURUDDIN BENGALI	August 2, 2001
T S BAKSHI Vs. MANAGING DIRECTOR PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION	May 17, 2001
T V SUNDRAM IYENGAR AND SONS LTD Vs. MALATHI MADHAVAN	May 28, 2001
T.C.BLASUBRAMANIAM Vs. CONSUMER PROTECTION CELL	September 10, 2001
TAHIRA KHATOON Vs. GOVERNMENT OF UTTAR PRADESH	March 30, 2001
TAIYAB BHAI MULLA HAIDER Vs. ORIENTAL INSURANCE COMPANY	March 19, 2001
TAPAN KUMAR CHAKRABORTY ALLAHABAD BANK Vs. RAM BINAY THAKUR	March 16, 2001
TATA CHEMICALS LTD Vs. SKYPAK COURIERS PVT LTD	December 14, 2001
TAYYABHUSAIN Vs. DINESH	February 8, 2001
TELECOM Vs. AJAIB SINGH	October 31, 2001
TELECOM DISTRICT MANAGER DEPARTMENT OF TELECOMMUNICATION HOSHIARPUR PUNJAB Vs. KAMALJIT KAUR PRINCIPAL JIWAN JOT SENIOR MODEL SCHOOL SAROOP NAGAR HOSHIARPUR PUNJAB	November 19, 2001
TELECOM DIVISIONAL ENGINEER Vs. BHIKARI PRASAD VERMA	January 25, 2001
TELECOM DIVISIONAL ENGINEER Vs. PAUCHARI PRESS	June 11, 2001
TELECOMMUNICATION DIVISIONAL ENGINEER DEPARTMENT OF TELECOMMUNICATION Vs. ANAND NATH TIWARI	March 23, 2001
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs. GARGI BASAK	September 19, 2001
THANKACHAN Vs. R D PANICKER	March 14, 2001
TINA HANS Vs. ROCKLAND LEASING LTD	January 15, 2001
TIRUPATI BALAJI SERVICES Vs. CHELSEA PRODUCTS	February 2, 2001
TITAGARH INDUSTRIES LIMITED Vs. VOLTAMP ELECTRICAL PVT LTD	September 26, 2001
TRANS-CONTINENTAL LEASING AND FINANCIAL SERVICES LTD Vs. DHANWANTI	May 15, 2001
TRANSPORT CORPORATION OF INDIA LTD Vs. ICI INDIA LIMITED	May 17, 2001
TRAXPO TRADING LTD Vs. FEDERAL BANK LTD	October 15, 2001
TRILOK SINGH Vs. INDIAN AUTO SPARES	July 5, 2001
U P AVAS EVAM VIKAS PARISHAD Vs. URMILA GUPTA	November 6, 2001
U P GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. K K RAIZADA	March 30, 2001
U P S E B Vs. ANWAR ALI	February 16, 2001
U P STATE ELECTRICITY BOARD Vs. PHOOL SINGH	January 25, 2001
U P STATE ELECTRICITY BOARD Vs. SHAN INDUSTRIES	June 11, 2001
U P STATE ELECTRICITY BOARD Vs. KUNWAR BAHADUR SAXENA	June 29, 2001
U P STATE ELECTRICITY BOARD Vs. SUSHIL KUMAR SINGH	November 7, 2001
UCO BANK Vs. GAJANAN NAMDEORAO MISALKAR	September 24, 2001
UCO BANK Vs. BHOGALS	April 11, 2001
UMA SHANKAR SINGH Vs. DELHI BISLERI COMPANY LTD	March 23, 2001
UMED SINGH DALAL Vs. ORIENTAL INSURANCE CO.LTD.	September 24, 2001
UNIKRISHNAN Vs. PROMPT INDIA	August 20, 2001
UNION GOVERNMENT OF INDIA DEPARTMENT OF RAILWAYS Vs. R L AGGARWAL	May 23, 2001
UNION OF INDIA Vs. GANGA SUGAR CORPN LTD	July 20, 2001
UNION OF INDIA Vs. RAMJI ENTERPRISES	September 26, 2001
UNION OF INDIA Vs. MOHAMMAD SHAHID	March 27, 2001
UNION OF INDIA Vs. KAMAL KUMAR VARSHNEY	March 14, 2001
UNION OF INDIA Vs. TARA ARORA	February 7, 2001
UNION OF INDIA Vs. SUDHA RANI PANDEY	February 5, 2001
UNION OF INDIA Vs. GANPAT SINGH	August 31, 2001
UNION OF INDIA Vs. HAJI DAL AND OIL MILL	June 11, 2001
UNION OF INDIA Vs. MADHU P SINGH	May 15, 2001
UNION OF INDIA Vs. NARENDRA KUMAR TIWARI	August 7, 2001
UNION OF INDIA Vs. AZAB SINGH RAWAT	August 17, 2001
UNITED COMMERCIAL BANK Vs. KAMALESH KAJRIWAL	January 13, 2001
UNITED INDIA INSURANCE CO LTD Vs. CITIZEN CHEMICAL TRANSPORT CO	February 14, 2001
UNITED INDIA INSURANCE CO LTD Vs. KAMLESH GOVINDLAL PATEL	September 25, 2001
UNITED INDIA INSURANCE CO LTD Vs. SRINIVAS TRADING CO	September 14, 2001
UNITED INDIA INSURANCE CO LTD Vs. PREMNATH PREM NATH AND SONS	April 11, 2001
UNITED INDIA INSURANCE CO LTD Vs. GURDEV KAUR	November 21, 2001
UNITED INDIA INSURANCE CO LTD Vs. GURBACHAN KAUR	October 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. JAYA RAJENDRA KUMAR NANDA	October 5, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. DALBIR SINGH	September 10, 2001
UNITED INDIA INSURANCE COMPANY Vs. VINDHYA SOYA LTD	March 13, 2001
UNITED INDIA INSURANCE COMPANY Vs. P S GANESH	June 12, 2001
UNIVERSAL CYBER INFOWAY LTD Vs. SATYAM INFOWAY LTD	August 14, 2001
USHA INTERNATIONAL LTD Vs. COLONEL D C SOOD	April 27, 2001
USHA THAPA Vs. MEERUT DEVELOPMENT AUTHORITY	January 10, 2001
UTTAR PRADESH RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LIMITED Vs. SHIV DAYAL	July 20, 2001
V G KODGIRE Vs. DIVISIONAL CONTROLLER M S R T C	January 16, 2001
V N PURI Vs. INDIAN AIRLINES CORPN	August 2, 2001
VANI MARINE PRIVATE LTD Vs. NEW INDIA ASSURANCE CO LTD	January 25, 2001
VENSON TRANSPORT FIRM Vs. MAHALAKSHMI TRUST	November 16, 2001
VICCO LABORATORIES Vs. EKCCO HERBS INDIA	March 16, 2001
VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY Vs. ANAMI SHARAN VERMA	July 31, 2001
VIDYA DEVI ETC Vs. LIFE INSURANCE CORPORATION OF INDIA	April 27, 2001
VIDYA SAGAR Vs. CHANDIGARH HOUSING BOARD	August 21, 2001
VIDYA SAGAR Vs. CHANDIGARH HOUSING BOARD	August 20, 2001
VIJAY Vs. CHIEF EXECUTIVE OFFICER	September 5, 2001
VIJAY KUMAR JAIN Vs. NATIONAL INSURANCE COMPANY LTD	September 17, 2001
VIJAY KUMAR MISHRA Vs. ROYAL AUTOMOBILES	December 21, 2001
VIJAY KUMAR SAXENA Vs. VICE CHAIRMAN ALLAHABAD DEVELOPMENT AUTHORITY	May 21, 2001
VIJAY MALHOTRA Vs. MARUTI UDYOG LTD	April 18, 2001
VIJAY SHREE JEWELLERS Vs. UNITED INDIA INSURANCE COMPANY	April 25, 2001
VIJAYAMMA Vs. APOLLO DIAGNOSTIC CENTRE	April 25, 2001
VIKAS PODDAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY	March 5, 2001
VIKRAM GREENTECH I LTD Vs. NEW INDIA ASSURANCE CO LTD	October 30, 2001
VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK Vs. GOPAL REDDOAR	December 6, 2001
VINOD CHOPRA Vs. FILM MAKERS COMBINE	July 3, 2001
VINOD KUMAR DUDEJA Vs. APPOLO COMPUTERS PVT LTD	April 26, 2001
VIRENDER NARANG Vs. M S SYNDICATE BANK	September 20, 2001
VISHAN LAL Vs. PROPERTY OFFICER U P AVAS EVAM VIKAS PARISHAD	February 13, 2001
W B S E B Vs. BABAR ALI	May 17, 2001
WEIGH WELL INDIA Vs. AGGARWAL STEEL INDUSTRIES	January 17, 2001
WESTFALIA SEPARATOR INDIA PVT LTD Vs. ALFA LAVAL AGRI INDIA LTD	July 13, 2001
WORLD VIEW CABLE NETWORK Vs. GURSHARAN SINGH	June 30, 2001
YASHPAL SINGH Vs. BRANCH MANAGER UNION BANK OF INDIA	March 29, 2001
ZAIBUNNISA Vs. PROPRIETOR RAJADHANI HOTEL	June 20, 2001
ZAMSHED ALAM KHAN Vs. REGENCY INDUSTRIES LTD	February 7, 2001
ZENITH COMPUTERS LTD Vs. NEW INDIA ASSURANCE CO LTD	September 27, 2001
ZILA MIRZAPUR Vs. NATIONAL DRIVING COMPANY	February 15, 2001

Year 2001 of NCDRC

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