AAROHI CONSTRUCTIONS PRIVATE LIMITED Vs. MIRZA AFZAL BEG AND MRS ASHFAQ BEG
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October 3, 2000 |
ABDUL HAK Vs. UNION OF INDIA
|
April 1, 2000 |
ABDUL KADAR SULEMAN ALLANA Vs. SAPTARSHI MEDICAL AND RESEARCH CENTRE PVT LTD
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January 28, 2000 |
ABHILASHA GUPTA Vs. U P AVAS EVAM VIKAS PARISHAD
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May 4, 2000 |
ACCOUNTS OFFICER OFFICE OF THE TELECOM DISTRICT ENGINEER Vs. G D PANDA
|
September 28, 2000 |
ADOLFO FIGUEIREDO Vs. TARCAR AUTOMOBILES PVT LTD
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January 25, 2000 |
AGGARWAL UDYOG Vs. NATIONAL INSURANCE COMPANY LTD
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July 5, 2000 |
AIRPORTS AUTHORITY OF INDIA Vs. GENERAL OPTICS ASIA LTD
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December 27, 2000 |
AJAY KUMAR Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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December 13, 2000 |
AJAY KUMAR CHOURASIA Vs. NEW INDIA ASSURANCE CO LTD
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February 16, 2000 |
AJAY KUMAR SINGH Vs. UNITED INDIA INSURANCE CO LTD
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March 31, 2000 |
AKASH DEEP SINGLA Vs. RAJIV KUMAR
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December 8, 2000 |
ALLAHABAD BANK Vs. HINDUSTHAN YARN TWISTING CO
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August 25, 2000 |
ALLIANZ CAPITAL AND MANAGEMENT SERVICES LTD Vs. B P GROVER
|
November 9, 2000 |
ALLWYN A UNIT OF VOLTAS LTD Vs. V P AGARWAL
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May 22, 2000 |
ALLWYN ELECTROLUX Vs. NAVIN KUMAR
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November 21, 2000 |
AMIR AHMED Vs. PROPRIETOR PRAGATI GAS FLAME AGENCY
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December 20, 2000 |
AMRIT BALA Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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February 18, 2000 |
ANAND PRAKASH Vs. A M JOHRI
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August 22, 2000 |
ANIL KUMAR Vs. CHIEF ADMINISTRATOR/DIRECTOR TOWN PLANNING HARYANA URBAN DEVELOPMENT AUTHORITY
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May 9, 2000 |
ANIRUDDHA CHATTERJEE Vs. C E S C LTD
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August 17, 2000 |
ANIRUDH THAREJA Vs. K K VEDI
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February 3, 2000 |
ANSAL HOUSING AND CONSTN LTD Vs. NEERAJ SAXENA
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February 4, 2000 |
ANTHONY C VAZ Vs. HIMACHAL FUTURISTIC COMMUNICATION LTD
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January 27, 2000 |
ANUKAMPA RESIDENTS WELFARE SOCIETY Vs. L M VAS VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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February 10, 2000 |
ASHOK COLD STORAGE AND GENERAL MILLS Vs. DHARNIDHAR TEWARI
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October 3, 2000 |
ASHOK KUMAR Vs. SURESH SHARMA
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December 18, 2000 |
ASHOK KUMAR GOEL Vs. UNITED INDIA INSURANCE CO LTD
|
March 6, 2000 |
ASHOK KUMAR TOMAR Vs. NATIONAL SEEDS CORPORATION LTD
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March 31, 2000 |
ASHWANI KUMAR Vs. S D O PUNJAB STATE ELECTRICITY BOARD
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June 2, 2000 |
ASIA PACIFIC INVESTMENT TRUST LTD Vs. AMOD JUNEJA
|
January 13, 2000 |
ASSISTANT DIVISIONAL ENGINEER ELECTRICAL OPERATION Vs. G PURUSHOTHAM RAO
|
February 22, 2000 |
ASSISTANT EXECUTIVE ENGINEER KEB Vs. K SUBBEGOWDA
|
April 13, 2000 |
ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS U P Vs. JAI BAHADUR MISRA
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March 29, 2000 |
ASSOCIATION Vs. GENERAL MANAGER NORTH-EASTERN RAILWAY
|
May 10, 2000 |
ASST DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SOOSAMMA VARGHESE
|
August 21, 2000 |
ASST ENGINEER K S E BOARD Vs. K ABDURAHIMANKUTTY
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December 5, 2000 |
ASTAL CHEMICALS P LTD Vs. W B S E B
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April 26, 2000 |
B B SHARMA Vs. J K ARORA
|
May 24, 2000 |
B PUSHPAKANTHI Vs. GENERAL MANAGER SOUTHERN RAILWAY
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June 24, 2000 |
B SUBRAMANYAM Vs. VIMAL MILLS
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December 15, 2000 |
BABURAM SAXENA Vs. CHAIRMAN TOWN AREA
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July 3, 2000 |
BADE KRISHNA VENI Vs. CANARA BANK
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September 29, 2000 |
BAGAI GOLDEN TRANSPORT CO PVT LTD Vs. EXPLORERS
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February 16, 2000 |
BAJAJ CAPITAL AND INVESTMENT CENTRE LTD Vs. VEENA SHARMA
|
October 12, 2000 |
BAJRANG ROLLER FLOUR MILLS P LTD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 7, 2000 |
BALBIR SING MAKOL Vs. CHAIRMAN SIR GANGA RAM HOSPITAL
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December 15, 2000 |
BALDEORAM SALIGRAM LTD Vs. C E S C LTD
|
August 30, 2000 |
BANK INDIA P LTD Vs. R S AGARWAL
|
June 9, 2000 |
BANK OF INDIA Vs. MAHILA DAIRY VIKAS PARIYOJANA
|
July 31, 2000 |
BANKA FINANCE AND INVESTMENT SERVICE Vs. SUCHA SINGH BHATI
|
October 9, 2000 |
BATRA ELECTRONIC STORE Vs. VIJAY PAL
|
September 21, 2000 |
BHAJAN LAL GUPTA Vs. MOOL CHAND KHARATI RAM HOSPITAL
|
November 10, 2000 |
BHANU IRON AND STEEL COMPANY LTD Vs. SURAJ KANTA ELECTRONICS
|
February 3, 2000 |
BHARAT MOTOR TRANSPORT CO P LTD Vs. NATIONAL INSURANCE CO LTD
|
February 4, 2000 |
BHUDEB CHANDRA MONDAL Vs. DY GENERAL MANAGER UNIT TRUST OF INDIA
|
September 5, 2000 |
BHUPENDRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
June 20, 2000 |
BHUPESH KHURANA Vs. VISHWA BUDDHA PARISHAD
|
September 29, 2000 |
BHUPINDER SINGH ALIAS TEK SINGH Vs. OMEGA AGRO PVT LTD
|
December 7, 2000 |
BIJNOR GAS AGENCIES Vs. NARENDRA SINGH
|
July 3, 2000 |
BINOD KUMAR BHAWSINKA Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
|
November 30, 2000 |
BIOMEX INSTRUMENTS PVT LTD Vs. AJAY MADAN
|
October 12, 2000 |
BIOPOLYMER SYSTEMS Vs. HARYANA FINANCIAL CORPORATION
|
November 3, 2000 |
BIPIN KUMAR MOHAPATRA Vs. RAGHUNATH MISHRA
|
September 28, 2000 |
BIRENDRA NATH KHARA Vs. DISTRICT ENGINEER INTERNAL
|
December 29, 2000 |
BOLARIA FINANCIERS Vs. BABU SINGH
|
February 1, 2000 |
BOMBAY DYEING AND MANUFACTURING CO LTD Vs. UNION BANK OF INDIA
|
August 30, 2000 |
BRANCH MANAGER LIC Vs. SAVITRI DEVI
|
August 31, 2000 |
BRANCH MANAGER LIC OF INDIA Vs. MINIYAKA PARBATI
|
January 3, 2000 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. GEETA RANI NANDY
|
September 11, 2000 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
|
July 7, 2000 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C V NARAYANAN KUTTY
|
September 25, 2000 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. E A VAVACHAN
|
January 11, 2000 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIV NARAYAN PRASAD
|
August 26, 2000 |
BRANCH MANAGER STATE BANK OF INDIA Vs. MD HASIM UDDIN
|
August 31, 2000 |
BRANCH MANAGER STATE BANK OF INDIA Vs. K J JOSEPH
|
May 27, 2000 |
BRANCH MANAGER UNIT TRUST OF INDIA Vs. KAILASH NATH JOHRI
|
February 4, 2000 |
BRIJPAL SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
June 9, 2000 |
C B AGGARWAL Vs. CENTRAL BANK OF INDIA
|
August 1, 2000 |
C GENGARI Vs. CANARA BANK
|
May 24, 2000 |
CALCUTTA PIPE FITTINGS CO Vs. V RAMALINGAM
|
December 11, 2000 |
CANARA BANK Vs. PREM TEXTILES
|
June 20, 2000 |
CANBANK MUTUAL FUND Vs. R N MITTAL
|
April 9, 2000 |
CANTONMENT BOARD Vs. AMIR CHAND
|
February 25, 2000 |
CAREWAY TRANSPORT OF INDIA Vs. SAMPATH TEA INDUSTRIES P LTD
|
October 13, 2000 |
CENTRAL BANK OF INDIA Vs. KUSUM AGARWAL
|
September 12, 2000 |
CHAIRMAN CUTTACK GRAMYA BANK Vs. SRIKANTA RAY
|
October 30, 2000 |
CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA Vs. PRAMILA KALANI
|
May 29, 2000 |
CHANDMAL CHOFRA Vs. K VENKETRAMAN
|
November 30, 2000 |
CHANDRA SHUBH YATRA CO LTD Vs. PANKAJ GUPTA
|
May 31, 2000 |
CHARANJIT LAL Vs. CHIEF ADMINISTRATOR HUDA
|
February 16, 2000 |
CHIEF DEVELOPMENT OFFICER Vs. SARJU PRASAD NIRMAL
|
April 28, 2000 |
CHIEF DISTRICT MEDICAL OFFICER Vs. UDAY NARAYAN BHANJ DEO
|
July 26, 2000 |
COINPAR CENTRE OF INDIAN CONSUMER PROTECTION AND RESEARCH Vs. PROPRIETOR DESIGN HOUSE
|
May 6, 2000 |
COLONEL NOW BRIG H S NAHAL Vs. CHIEF ADMINISTRATOR PUDA
|
May 3, 2000 |
COMBINED FREIGHT FORWARDERS Vs. DBC SONS GUJARAT PRIVATE LTD
|
June 14, 2000 |
CONTROLLER OF EXAMINATION Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
|
May 25, 2000 |
COZY TRAVELS Vs. S S SURI
|
March 16, 2000 |
D C M LTD Vs. NEERAN SAWHNEY
|
February 15, 2000 |
D G BHATTACHARJEE Vs. CHIEF GENERAL MANAGER CALCUTTA TELEPHONES
|
December 4, 2000 |
D R S ARORA Vs. ANANT SHUKLA
|
July 10, 2000 |
D V B Vs. KISHAN GUPTA
|
August 1, 2000 |
DARSHAN RANI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
November 3, 2000 |
DEEPAK SINHA Vs. PAL-PEUGEOT LIMITED
|
February 22, 2000 |
DELHI AUTOMOBILES LTD Vs. RAMESH HOODA
|
September 25, 2000 |
DELHI DEVELOPMENT AUTHORITY Vs. A V RAGHAVAN
|
August 28, 2000 |
DELHI VIDYUT BOARD Vs. GOPI RAM
|
September 12, 2000 |
DELHI VIDYUT BOARD Vs. KRISHAN LAL
|
September 12, 2000 |
DELHI VIDYUT BOARD Vs. KRISHAN LAL
|
October 31, 2000 |
DELHI VIDYUT BOARD Vs. KAMLA DEVI
|
February 15, 2000 |
DELHI VIDYUT BOARD Vs. RAM KISHAN SAINI
|
January 25, 2000 |
DEPUTY GENERAL MANAGER SERVICE SERVICE DEPTT BAJAJ AUTO LTD Vs. BHIMSEN SAHU
|
July 26, 2000 |
DEPUTY REGISTRAR U P COOPERA-TIVE SOCIETIES Vs. BANSH DEVI
|
May 4, 2000 |
DESK TO DESK COURIER AND CARGO LTD Vs. REESI KRISHNAVENI
|
February 21, 2000 |
DEVI PRASAD SRIVASTAVA Vs. HOUSING COMMISSIONER U P AVAS EVAM VIKAS PARISHAD
|
June 9, 2000 |
DEVRAJ Vs. SARVAJAN KALYAN SAMITI
|
April 19, 2000 |
DG IANDR NEW DELHI Vs. ELGI AUTO ENGINEERING
|
April 25, 2000 |
DHIRENDRA VIR RASTOGI Vs. MAXWORTH ORCHARDS INDIA LTD
|
October 16, 2000 |
DILIP KUMAR Vs. GULNAR BUILDERS
|
March 13, 2000 |
DILIP PRABHAKAR KULKARNI Vs. LONDHI PATIL AUTOMOBILES
|
June 5, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MODI LUFT LIMITED
|
April 25, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNIVERSAL CYLINDER LTD
|
April 7, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. STERLITE INDUSTRIES INDIA LTD
|
February 3, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ONIDA SAKA LIMITED
|
January 28, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. EICHER MOTORS LTD
|
July 6, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
July 5, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KELVINATOR OF INDIA LIMITED
|
September 8, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON INTERNATIONAL LIMITED
|
November 2, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MULTILINK INVESTMENT AND TRADING CO PVT LTD
|
October 12, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
|
October 10, 2000 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA TEA LTD
|
December 22, 2000 |
DIRECTOR GENERAL INVESTIGATION, REGISTRATION Vs. MOTHER DAIRY
|
September 29, 2000 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. AGRA BEVERAGES CORPORATION LTD
|
September 20, 2000 |
DIRECTOR RESEARCH MRTP COMMISSION Vs. INDIAN AIRLINES LTD
|
January 11, 2000 |
DISTRICT MANAGER A P STATE
HOUSING CORPORATION LTD Vs. BHOJA POCHETTY
|
March 9, 2000 |
DIVISIONAL ENGINEER CALCUTTA TELEPHONES Vs. PRIYA SANKAR BOSE
|
April 19, 2000 |
DIVISIONAL ENGINEER CONSUMER FORUM CAL TELEPHONES Vs. CARNATION INDUSTRIES LTD
|
February 16, 2000 |
DIVISIONAL MANAGER LIC OF INDIA Vs. Y RATNAMMA
|
February 21, 2000 |
DIVISIONAL MANAGER LIC OF INDIA Vs. SUDHATAI S AVACHITE
|
February 17, 2000 |
DIVISIONAL RAILWAY MANAGER SOUTHERN RLY Vs. P MURALIDHARAN
|
November 7, 2000 |
DURGA LODGE PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
April 18, 2000 |
DY CHIEF COMMERCIAL MANAGER EASTERN RAILWAY Vs. K K SHARMA
|
May 25, 2000 |
EICHER MOTORS LTD. Vs. MAHENDRA NIRMAL KUMAR NIRMAL
|
February 7, 2000 |
ELIZABETH RANI Vs. A N HARILAL
|
May 11, 2000 |
ENGINEER VIGILANCE Vs. VILAYATI RAM
|
May 11, 2000 |
ENGINEERS INDIA LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
November 15, 2000 |
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. H G BHATIA
|
February 16, 2000 |
FIDA COLD STORAGE AND ICE FACTORY PRIVATE LIMITED Vs. RAM LAL
|
May 4, 2000 |
FIELD MARSHAL K M CARIAPPA FOUNDATION Vs. SUB MAJ S R PRASANNA KUMAR
|
March 16, 2000 |
G D A Vs. SATYA PRAKASH
|
March 19, 2000 |
G D A Vs. KUSUM LATA
|
March 8, 2000 |
G D A Vs. HARNAM SINGH
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February 29, 2000 |
G D A Vs. POONAM BAJAJ
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March 29, 2000 |
G D A Vs. RACHNA CHAUHAN
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April 19, 2000 |
G D A Vs. RAKESH KUMAR
|
April 10, 2000 |
G D A Vs. SARVADAMAN SINGH TOMAR
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June 9, 2000 |
G S BAL Vs. KALISWARI FIRE WORKS
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September 8, 2000 |
GABRIEL FERNANDES Vs. JOSE JOAO DOMINGOS GODINHO
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December 11, 2000 |
GANESH MECHANICAL WORKS Vs. EXECUTIVE ENGINEER ELECTRIC SUPPLY DIVISION
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April 24, 2000 |
GANPAT NARAIN SACHAN Vs. CHIEF POST MASTER G P O
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June 20, 2000 |
GATGE PATIL TRANSPORT LIMITED Vs. KARNATAKA STATE CONSUMERS DISPUTES REDRESSAL COMMISSION
|
December 14, 2000 |
GENERAL MANAGER HYDERABAD TELECOM Vs. A G CHANDRASEKHAR
|
January 24, 2000 |
GENERAL MANAGER MTNL Vs. DEVERSONS STYLISH PRINTING PRESS
|
November 1, 2000 |
GENERAL MANAGER PHONES Vs. SUCHA SINGH
|
February 8, 2000 |
GENERAL MANAGER TELE- COMMUNICATIONS Vs. G PADMAJA RANI
|
February 9, 2000 |
GENERAL MANAGER TELECOM DISTRICT TELEPHONES DEPT Vs. K RAMACHANDRA RAJU
|
December 6, 2000 |
GENERAL MANAGER TELECOMMUNICATIONS Vs. N MOHAN
|
September 12, 2000 |
GERMAN DIAS Vs. VICTORIA BRAGANZA
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January 24, 2000 |
GETANJALI LKEMEKTRONIX P LTD Vs. INTIME FIRE APPLIANCES
|
May 3, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAVINDRA KUMAR CHOPRA
|
May 10, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VIPIN KUMAR GUPTA
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June 20, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. REKHA AGRAWAL
|
June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KAMALA ARORA
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June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUJIT KUMAR SIRCAR
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June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR
|
June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANOJ KUMAR SWAMI
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June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR GARG
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June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. BANSHI LAL KALRA
|
June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MUNESH KUMARI
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June 9, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR KUMAR
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May 22, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. GAJENDRA KUMAR SHARMA
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May 30, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. TARAWATI
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February 4, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUBHASH CHANDRA SONI
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February 17, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. KANWAR SINGH YADAV
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February 14, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. S P GUPTA
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February 22, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. YASH PAL SINGH CHHABRA
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September 14, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MANJU LATA JAIN
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July 3, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R P MITTAL
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July 3, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K C JINDAL
|
July 10, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. JOGINDER SINGH
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July 10, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. HEMANT KUMAR
|
October 12, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA SAXENA
|
October 18, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUDHIR CHANDRA
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October 11, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHASHI KANTA
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October 12, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. K MAHADEVAN
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December 15, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. INDRISH CHANDRA
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December 12, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ANIL KUMAR GOYAL
|
December 13, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHAN LAL AGARWAL
|
December 13, 2000 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. CM PATHAK
|
September 27, 2000 |
GHEWARCHAND H BOKARIA Vs. MAHESH TOLARAM
|
February 24, 2000 |
GLOBAL TELE SYSTEM LTD Vs. UNIQUE SALES AGENCY
|
November 20, 2000 |
GMT TELEPHONE Vs. RAJ KUMAR
|
January 25, 2000 |
GODREJ GE APPLIANCES LTD Vs. MR SATINDER SINGH SOBTI
|
March 2, 2000 |
GOLDEN TOURIST RESORTS AND DEVELOPER LIMITED Vs. SELVEL MEDIA SERVICES PVT LTD
|
January 11, 2000 |
GOODLUCK COMMERCIAL SERVICE Vs. BASANT KUMAR MOHANTY
|
August 28, 2000 |
GULAB H BHAGCHANDANEY Vs. MAHAVIR BUILDERS
|
June 6, 2000 |
GULSHAN LAL BHATIA Vs. CHANDIGARH ADMINISTRATION
|
September 8, 2000 |
GURMEET DHILLON Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
|
February 2, 2000 |
H S MALHOTRA Vs. PERTECH COMPUTERS LTD
|
September 12, 2000 |
HAJARIMAL MUNAT SANRAKSHAN TAPKA VASTE Vs. NAGAR PALIKA NIGAM JALKAR VIBHAG
|
May 2, 2000 |
HARI SHANKAR Vs. CHAMBA DISTT FRUIT GROWERS CO-OP INDUSTRIAL SOCIETY LTD
|
August 28, 2000 |
HARIDASS GENERATORS Vs. SAYA AUTOMOBILES
|
November 3, 2000 |
HARINDER P S CHEEMA Vs. STATE OF PUNJAB PRINCIPAL SECRETARY TO GOVT OF PUNJAB
|
June 26, 2000 |
HARISH CHAND KUKREJA Vs. STATE BANK OF INDIA MUTUAL FUND
|
October 6, 2000 |
HARMINDER SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
|
June 12, 2000 |
HARVINDER KAUR Vs. SUSHMA CHAWLA
|
July 28, 2000 |
HARYANA STORES P LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
October 3, 2000 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SWARAN KANTA
|
May 12, 2000 |
HAZARI LAL Vs. STATE BANK OF INDIA
|
February 4, 2000 |
HIMACHAL MOTOR TRANSPORT CO Vs. WESTEK INDUSTRIES
|
September 20, 2000 |
HOUSING AND DEVELOPMENT BOARD U P Vs. HARI RAJ SWAROOP BHATNAGAR
|
June 9, 2000 |
HOUSING COMMISSIONER U P HOUSING AND DEVELOPMENT BOARD Vs. HIRDAYA NARAIN SINGH
|
June 9, 2000 |
HOUSING COMMISSIONER U P HOUSING AND DEVELOPMENT BOARD Vs. PRAKASH CHANDRA TRIVEDI
|
April 26, 2000 |
HOUSING COMMISSIONER/SECRETARY U P AVAS AVUM VIKAS PARISHAD Vs. DR DIGVIJAY LAL REWAL
|
February 4, 2000 |
HUMERA Vs. ADHIYAKSHA BHARTIYA JEEVAN BIMA NIGAM
|
February 23, 2000 |
I S CHADDHA Vs. R C SOOD AND COMPANY PRIVATE LIMITED
|
May 11, 2000 |
IND AUTO LTD Vs. KRAIPAK ABDUL WAHID
|
August 22, 2000 |
IND-SWIFT LABORATORIES LIMITED Vs. SPEEDAGE CARGO
|
May 19, 2000 |
INDEPENDENT BUSINESS MACHINES P LTD Vs. BANSAL COMPUTER SERVICES
|
November 17, 2000 |
INDER SINGH CHAUHAN Vs. UNITED INDIA INSURANCE CO LTD
|
November 27, 2000 |
INDIA LTD Vs. MALAYSIA AIRLINES
|
May 17, 2000 |
INDIAN AIRLINES LIMITED Vs. PRAKRITHI SHETTY
|
February 29, 2000 |
INDU SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 10, 2000 |
INDUS VALLEY ESTATES AND FARMS LTD Vs. JASJIT KAUR SAWHNEY
|
March 6, 2000 |
INSTITUTE OF RESEARCH AND MANAGEMENT Vs. SANJAY KUMAR
|
January 18, 2000 |
INSURANCE CORPORATION Vs. RAJENDRA MAHESHWARI
|
March 7, 2000 |
INTERARCH BUILDING PRODUCTS PVT LTD Vs. CENTRAL BANK OF INDIA
|
November 14, 2000 |
ISABELLA THOBURN COLLEGE Vs. FATIMA EFFENDI
|
July 3, 2000 |
ITS OFFICER INCHARGE Vs. N K SINGH
|
June 9, 2000 |
J I INDUSTRIES Vs. NATIONAL INSURANCE COMPANY
|
June 9, 2000 |
J JOTHI RAJA Vs. HCL INFOSYSTEM LIMITED
|
May 24, 2000 |
J P SIRPAUL Vs. CITY GAS SERVICE
|
October 12, 2000 |
J V GOKAL AND COMPANY Vs. FREIGHT AFRICA-BVBA
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June 14, 2000 |
JAGMOHAN SINGH CHOUDHARY Vs. ESTATE OFFICER U T CHANDIGARH
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June 1, 2000 |
JAIN BUILDERS Vs. KASHIBEN B THAKKAR
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April 26, 2000 |
JAINA PROPERTIES AND FINANCE LTD Vs. KANPUR ELECTRICITY SUPPLY ADMINISTRATION U P S E B
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January 13, 2000 |
JASWANT SINGH Vs. MEERUT DEVELOPMENT AUTHORITY
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April 27, 2000 |
JUNIOR ENGINEER T N E B Vs. S KULANDHAIRAJAN
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September 22, 2000 |
K K JETLY Vs. KAMAL SHARMA
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November 28, 2000 |
K L SINGHAL Vs. MAHANAGAR TELEPHONE NIGAM LTD
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August 1, 2000 |
K PARTHASARATHY Vs. UNITECH LTD
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July 19, 2000 |
K S DHANRAJ Vs. MEERUT DEVELOPMENT AUTHORITY
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October 23, 2000 |
K S SIDHU Vs. SENIOR EXECUTIVE ENGINEER
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August 18, 2000 |
K V NARAYANI Vs. P GOPINATHAN
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November 21, 2000 |
KALA WANTI Vs. STATE OF HARYANA
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October 31, 2000 |
KALLANANDY PANCHU ALIAS KAUSU Vs. V C ABDUL RAZAK
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August 28, 2000 |
KAMLESH KUMARI Vs. UNION OF INDIA
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December 13, 2000 |
KAMTA PRASAD SINGH Vs. NAGINA PRASAD
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January 3, 2000 |
KATEEL SRI DURGA HOTELS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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June 22, 2000 |
KAUR SINGH BRAR Vs. KHURMI GUN WORKS
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January 21, 2000 |
KAVITA SHARMA Vs. RAJINDRA PROPERTIES
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September 8, 2000 |
KAWALJIT SINGH KHER Vs. OKARA AGRO INDUSTRIES LTD
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March 23, 2000 |
KEDAR DAS Vs. JALAJ MOTOR TRANSPORT CO
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August 2, 2000 |
KESARBEN Vs. UNITED INDIA INSURANCE CO LTD
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September 29, 2000 |
KHANDELWAL PHOTOSTAT AND TYPE CENTRE Vs. KORES INDIA LIMITED
|
February 14, 2000 |
KIDNEY STONE CENTRE Vs. KHEM SINGH ALIAS KHEM CHAND
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September 22, 2000 |
KINETIC ENGINEERING LIMITED Vs. BALDEV SINGH AHLUWALIA
|
March 6, 2000 |
KIRAN BEDI Vs. NATIONAL INSURANCE COMPANY
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October 31, 2000 |
KOPRAN LIMITED Vs. FREIGHT CARRIERS OF INDIA
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January 28, 2000 |
KRIPA SHANKAR SHUKLA Vs. PARSHURAM CHUAHAN
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September 12, 2000 |
KUSUM SHARMA Vs. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
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August 30, 2000 |
LALLURAM MEENA Vs. S MATHUR
|
November 16, 2000 |
LAXMAN KINI A Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK
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September 25, 2000 |
LIBRA CONSTRUCTIONS AND FINANCE LIMITED Vs. ACT INDIA
|
May 8, 2000 |
LIC Vs. REKHA
|
February 29, 2000 |
LIFE INSURANCE CORPN OF INDIA Vs. KAUSHALYA DEVI
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April 4, 2000 |
LIFE INSURANCE CORPORATION Vs. AVADH BIHARI KAUSHIK
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May 9, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA RANI KHANNA
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May 9, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAM PAL
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June 20, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. S D O ELECTRICITY
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March 30, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJU HUNJAN
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February 25, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIV KUMARI RAGHAV
|
February 18, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDAN SINGH
|
February 16, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJINDER SINGH
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February 16, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHEELA DEVI
|
July 13, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKHTIAR SINGH
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July 27, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MEENA KUMARI
|
November 9, 2000 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KAVITA VINAYAK
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October 10, 2000 |
LIMITED Vs. SUNDER DEVI
|
November 27, 2000 |
LOGICSTAT INTERNATIONAL P LTD Vs. NEW BHANDARI HOSPITAL
|
February 8, 2000 |
LOHIA BRASS PRIVATE LIMITED Vs. UTTAR PRADESH SMALL INDUSTRIES CORPORATION LIMITED
|
July 3, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. A K AGARWAL
|
July 3, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. NIRMAL KUMAR PATUDI
|
July 7, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV AGARWAL
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October 18, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. K C SRIVASTAVA
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February 17, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHARAD VERMA
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June 20, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. PRABHAT RASTOGI
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June 20, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. KAMAL KANT DUBEY
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June 9, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. ASHWANI KUMAR SEHGAL
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April 26, 2000 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. SANJEEV SINGH
|
April 14, 2000 |
M DRAVIDAMANI Vs. S PARAMASIVAM
|
June 16, 2000 |
M P BALAMANI Vs. MEDICAL ADMINISTRATOR RAVI KIRLOSKAR MEMORIAL HOSPITAL AND RESEARCH CENTRE
|
November 21, 2000 |
M P FOREST PRODUCE TRADING AND DEVELOPMENT CO-OPERATIVE FEDERATION Vs. NATIONAL INSURANCE CO LTD
|
August 30, 2000 |
M P KALAVATHI Vs. CHURCH OF SOUTH INDIA TRUST ASSO
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June 21, 2000 |
M P ROADLINES Vs. MANGAT RAM
|
June 2, 2000 |
M R ANANTHAPADMANABHARAO Vs. SOUTH EASTERN ROADWAYS
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July 13, 2000 |
M T N L Vs. KAY AAR APARTMENTS
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January 28, 2000 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. SAGOON BUILDERS PVT LTD
|
January 6, 2000 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. GHANSHYAM BANSAL
|
August 25, 2000 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. JAGDISH RAM KATARIA
|
November 9, 2000 |
MAHAVEER HAT MANUFACTURING CO Vs. DEPUTY D O R WATER
|
December 13, 2000 |
MAHESH ENTERPRISES Vs. ARUN KUMAR GUMBER
|
November 15, 2000 |
MAJOR BALWANT SINGH Vs. KOTHARI PIONEER MUTUAL FUNDS
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May 29, 2000 |
MALKHAN SINGH Vs. MODERN X-RAY SONOGRAPHY AND PATHO CENTRE
|
April 13, 2000 |
MANAGER TREHAN SONS Vs. D B KAILA
|
May 3, 2000 |
MANIMEKALAI KANNAN Vs. BHARATH OVERSEAS BANK LIMITED
|
June 2, 2000 |
MANISH AGARWAL Vs. ADMINISTRATOR KAMLA NEHRU MEMORIAL HOSPITAL
|
November 1, 2000 |
MANJU NAG Vs. C E S C LTD
|
July 28, 2000 |
MANJUSHREE PLANTATION LIMITED Vs. BAPPUTTY
|
August 9, 2000 |
MANOJ KUMAR Vs. DIAMOND CEMENTS
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October 3, 2000 |
MANOJ KUMAR SINGH Vs. SINGAPORE AIRLINES PVT LTD
|
March 23, 2000 |
MARUTI UDYOG LIMITED Vs. DINESH CHAND THAPAK
|
April 24, 2000 |
MARUTI UDYOG LIMITED Vs. NARINDER KUMAR VERMA
|
October 19, 2000 |
MAYUR EXPORT PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
March 29, 2000 |
MD SALEEM Vs. ASHOK LEYLAND FINANCE LTD
|
April 24, 2000 |
MEENA VYAS Vs. CITY NURSING HOME AND HOSPITAL
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November 6, 2000 |
MEERUT DEVELOPMENT AUTHORITY Vs. SANTOSH KUMAR GARG
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July 3, 2000 |
MEERUT DEVELOPMENT AUTHORITY Vs. D K JAIN
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May 1, 2000 |
MEERUT DEVELOPMENT AUTHORITY Vs. K K CHAUDHARY
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June 9, 2000 |
MEERUT DEVELOPMENT AUTHORITY Vs. RAJEEV JAIN
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March 29, 2000 |
MEERUT DEVELOPMENT AUTHORITY Vs. OMVERRI DEVI
|
February 10, 2000 |
MITTAL BUS SERVICE Vs. CONSUMER AND HUMAN RIGHTS FORUM
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February 10, 2000 |
MODERN THREADS INDIA LTD Vs. B K SHARMA
|
January 28, 2000 |
MOHAN BABU UCHARIYA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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November 7, 2000 |
MOHAN GIRI Vs. ANNAPOORNA KRISHI SEVA KENDRA
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February 3, 2000 |
MOHD IBRAHIM Vs. CANARA BANK ITS CMD
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September 6, 2000 |
MOHD JAFAR Vs. SAHARA INDIA HOUSING LTD
|
August 11, 2000 |
MUKUL JAIN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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December 20, 2000 |
N G RAJAGOPALAN Vs. BRANCH MANAGER M/S I T C LTD
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August 7, 2000 |
N GOVINDAN Vs. B M SHARMA ZONAL MANAGER PUNJAB NATIONAL BANK
|
May 10, 2000 |
N SENTHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER INDIAN OIL CORPORATION LIMITED
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September 15, 2000 |
NAND LAL KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
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January 7, 2000 |
NARESH CHANDRA Vs. DELHI DEVELOPMENT AUTHORITY
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July 5, 2000 |
NARESH JASWAL Vs. DELHI VIDYUT BOARD
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September 4, 2000 |
NASEEM BANO Vs. M P ELECTRICITY BOARD
|
April 10, 2000 |
NATIONAL INSURANCE CO LIMITED Vs. NARAIN SINGH
|
June 9, 2000 |
NATIONAL INSURANCE CO LTD Vs. SWARNA SONI
|
November 14, 2000 |
NATIONAL INSURANCE CO LTD Vs. MARTHI CRYSTAL SALT CO LTD
|
April 3, 2000 |
NATIONAL INSURANCE CO. LTD. Vs. SHREE LAXMI TEXTILE INDUSTRIES & ORS.
|
September 29, 2000 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNNI LAL YADAV
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September 18, 2000 |
NATIONAL INSURANCE COMPANY LTD Vs. HARISH CHAWLA
|
July 3, 2000 |
NEENA GUPTA Vs. ASIA TELEVISION NETWORK LTD
|
December 11, 2000 |
NEENA SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
August 28, 2000 |
NEERU MISRA Vs. MARUDHAR SERVICES LTD
|
April 28, 2000 |
NEW INDIA ASSURANCE CO LIMITED Vs. SANJAY BAHUGUNA
|
December 15, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. AJAY KUMAR
|
July 5, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AVAISH AHMAD
|
December 19, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH CHANDRA SEMWAL
|
December 13, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAXMAN SINGH
|
December 11, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MITHILESH
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April 10, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. POONAM RASTOGI
|
February 4, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DIPAKSINH BALDEVSINH VIHOL
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November 16, 2000 |
NEW INDIA ASSURANCE COMPANY LTD Vs. INDO ARYA CENTRAL TRANSPORT LIMITED
|
May 2, 2000 |
NEW LITE DYERS AND DRY CLEANERS Vs. BHARAT BHUSHAN
|
August 25, 2000 |
NIRMAL KUMAR JAIN Vs. MAXWORTH ORCHARDS INDIA LTD
|
June 20, 2000 |
NIRMALA B KANKONKAR Vs. VIRANI SALES CORPORATION
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January 28, 2000 |
NIRMALENDU GHOSH Vs. STATE ELECTRICITY BOARD W B
|
March 22, 2000 |
NIRMALENDU PAUL Vs. P K BAKSHI
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July 26, 2000 |
NISHI HARISCHANDRA TRIPATHI Vs. P L TIWARI
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September 20, 2000 |
O I C TELEPHONE Vs. MANIRAM
|
March 28, 2000 |
OM PRAKASH Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 9, 2000 |
ONIDA SAKA LIMITED Vs. S C JAIN
|
June 9, 2000 |
OP BANK LTD Vs. STATE CONSUMER DISPUTES REDRESSAL COMM
|
September 20, 2000 |
ORIENTAL INSURANCE CO LTD Vs. ANAND BEARING COMPANY
|
September 30, 2000 |
ORIENTAL INSURANCE CO LTD Vs. FORBES GOKAK LTD
|
June 6, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. HEM NARAIN MISRA
|
August 25, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. VED PRAKASH KAMRA
|
August 30, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAI LAL
|
August 2, 2000 |
ORIENTAL INSURANCE COMPANY LTD Vs. JOGINDER SINGH
|
February 8, 2000 |
P D MUNGEE Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
January 5, 2000 |
P D VYAS MARKETING P LTD Vs. SUSHMA KAPOOR
|
October 20, 2000 |
P G I CHANDIGARH Vs. JASPAL SINGH
|
September 29, 2000 |
P MANI Vs. RAMACHANDRA MEDICAL COLLEGE
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May 24, 2000 |
P S E B Vs. SUKHDEV SINGH
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January 20, 2000 |
P S E B Vs. V K DHINGRA
|
February 17, 2000 |
P S E B ADDL SUPERINTENDING ENGINEER Vs. S GAGAN DEEP SINGH
|
November 16, 2000 |
P S MUCHANDI Vs. UNITED INDIA INSURANCE CO LTD
|
January 6, 2000 |
P S SAWHNEY Vs. GENERAL MANAGER TELECOM
|
November 1, 2000 |
P SHIVAJI SHETTY Vs. SENIOR DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
November 9, 2000 |
PALURI NARAYANA MURTHY Vs. UNITED INDIA INSURANCE CO LTD
|
December 6, 2000 |
PANCHU GOPAL MONDAL Vs. UTPAL MONDAL
|
April 25, 2000 |
PARAM HANSA Vs. DURJAN
|
February 29, 2000 |
PARKASH INDUSTRIES LIMITED Vs. BRIJ BHUSHAN MITTAL
|
September 7, 2000 |
PARMINDER SINGH Vs. MAHAJAN SHOES STORE
|
April 26, 2000 |
PARRYS CONFECTIONERY LTD Vs. BHANDARI INTERSTATE CARRIERS
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October 9, 2000 |
PARSHOTTAM DASS Vs. MAHANAGAR TELEPHONE NIGAM LTD
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September 4, 2000 |
PATWA ABHIKARAN Vs. NARAYAN
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November 3, 2000 |
PAWAN KUMAR Vs. LUXMI GENERAL STORE
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November 16, 2000 |
PAWAN KUMAR RUSTOGI Vs. DELHI DEVELOPMENT AUTHORITY
|
January 7, 2000 |
PEERLESS GENERAL FINANCE AND INVESTMENT CO Vs. MARIAMMA
|
April 26, 2000 |
POST MASTER SUB-POST OFFICE Vs. BIRABAR JENA
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June 29, 2000 |
PRADEEP KUMAR Vs. ASSISTANT FINANCE OFFICER DELHI VIDYUT BOARD
|
September 6, 2000 |
PRASANTA KUMAR CHAKRABORTY Vs. JAHAR DEBNATH
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June 8, 2000 |
PREMANAND BIJLAWAN Vs. ORIENTAL INSURANCE COMPANY
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December 11, 2000 |
PRESIDENT APARTMENTS ALLOTTEES WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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January 28, 2000 |
PRESIDENT BANGALORE TRADES ASSOCIATION Vs. AMIT CHATTERJEE
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December 15, 2000 |
PRITPAL SINGH Vs. ARYA MUNI AND CO
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October 20, 2000 |
PUNJAB HEALTH DEPARTMENT Vs. PROF GIRDHARI LAL GUPTA
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June 14, 2000 |
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. WORLD TRADE FAIR NET WORK CONSULTANCY
|
May 31, 2000 |
PUNJAB STATE ELECTRICITY BOARD Vs. HARCHARAN SINGH
|
November 22, 2000 |
PUNJAB STATE ELECTRICITY BOARD Vs. RAM PROCESSOR MERRAKOT ROAD
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August 11, 2000 |
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. MAJOR SITA RAM SHARMA
|
December 8, 2000 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. HARINDER KAUR
|
July 12, 2000 |
PUNJAB WIRELESS SYSTEMS LTD Vs. BEENA BHASIN
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April 27, 2000 |
PUROHIT CHARITABLE LABORATORY Vs. VIJAY KUMAR
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June 29, 2000 |
PUSHPABAI Vs. S JOSEPH
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April 28, 2000 |
R A THORAT Vs. GOVINDAN GOPINATHAN
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March 15, 2000 |
R K ARORA Vs. MEERUT DEVELOPMENT AUTHORITY
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October 16, 2000 |
R K FLORICULTURE P LIMITED Vs. PUNJAB AND SIND BANK
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July 18, 2000 |
R K KAUL Vs. UNITED INDIA INSURANCE COMPANY LTD
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May 11, 2000 |
R K MISHRA Vs. COMMERCIAL EXECUTIVE CESC LTD
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April 26, 2000 |
R P BEDI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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May 10, 2000 |
R P DAHIYA Vs. DR PARDEEP AGGARWAL
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March 28, 2000 |
R S YADAV Vs. DELHI DEVELOPMENT AUTHORITY
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February 3, 2000 |
R SHANMUGA CHANDRA VADIVU Vs. SIR IVAN STEDFORD HOSPITAL
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June 13, 2000 |
RADHEYSHYAM BALKISHAN AGARWAL Vs. REGIONAL MANAGER MAHARASHTRA STATE FINANCIAL CORPORATION
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December 8, 2000 |
RADHIKA ANAND Vs. TECHNOLOGY PARKS LTD
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April 25, 2000 |
RAJ HIRE PURCHASE PRIVATE LIMITED Vs. DEEP NARAIN JAISWAL
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September 18, 2000 |
RAJ KUMAR DALMIYA Vs. KRIPA SHANKAR
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July 3, 2000 |
RAJ KUMARI Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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December 22, 2000 |
RAJ RANI COLD STORAGE AND ICE FACTORY Vs. MAHENDRA SINGH
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December 19, 2000 |
RAJAN MITTAL Vs. D C M FINANCIAL SERVICES LTD
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July 10, 2000 |
RAJASTHAN HOUSING BOARD Vs. SH KAILASH BABU SHARMA
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March 3, 2000 |
RAJASTHAN PHARMACY COUNCIL Vs. DHANPAT SINGH JANGID
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November 1, 2000 |
RAJESH KUMAR SRIVASTAVA Vs. BRANCH MANAGER BANK OF BARODA
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February 17, 2000 |
RAJINDER SINGH Vs. NEW INDIA ASSURANCE CO LTD
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January 11, 2000 |
RAKESH KUMAR Vs. IMPROVEMENT TRUST
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August 11, 2000 |
RAM AUTAR AGARWAL Vs. U P AVAS EVAM VIKAS PARISHAD
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June 20, 2000 |
RAM BHAROSE LAL Vs. TRILOK SINGH
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May 2, 2000 |
RAM DEV Vs. D N PANDEY
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February 4, 2000 |
RAM PRATAP Vs. DISTRICT CANE OFFICER
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August 3, 2000 |
RAMA KANT GUPTA Vs. U P AVAS EVAM VIKAS PARISHAD
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June 9, 2000 |
RAMCO INDUSTRIES LTD Vs. T M GEORGE
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November 6, 2000 |
RAMESH CHANDRA BHATNAGAR Vs. UNION OF INDIA
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April 24, 2000 |
RAMESH FLOWERS LTD Vs. NATIONAL INSURANCE CO LTD
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November 15, 2000 |
RAMGARH SUGAR MILLS Vs. RAM NARESH PRASAD CHAURASIA
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September 12, 2000 |
RAMWATI ALIAS URMILA Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 20, 2000 |
RANJIT SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
September 11, 2000 |
RATTANJIT SINGH Vs. AMRITSAR IMPROVEMENT TRUST
|
October 18, 2000 |
RAWEL SINGH Vs. POSTMASTER GENERAL POST OFFICE
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February 8, 2000 |
REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JAI DUTT
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July 13, 2000 |
REGIONAL PASSPORT OFFICER Vs. V RAMANI BAI
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October 5, 2000 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ARVIND MISHRA
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February 4, 2000 |
REGISTRATION Vs. BHARAT ELECTRONICS LIMITED
|
October 17, 2000 |
REINA BANERJEE Vs. ALOKE GANGULY
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August 10, 2000 |
REVATHY Vs. CHANDRA
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June 21, 2000 |
RIPTINDER SINGH Vs. DIRECTOR HOUSING AND URBAN DEVELOPMENT
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January 25, 2000 |
S B TRIPATHI Vs. J N COOPERATIVE GROUP HOUSING SOCIETY LIMITED
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August 24, 2000 |
S BAFNA Vs. SHALIMAR ELECTRICALS
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May 1, 2000 |
S K GOYAL Vs. WIPRO INFOTECH LIMITED
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July 24, 2000 |
S KAPUR CHAND AND SONS Vs. KEWALRAM AGARWAL
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July 21, 2000 |
S LALITHA Vs. FEENA PETRO PRODUCTS LIMITED
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September 22, 2000 |
S M PILLAI Vs. KAMALAARAK CONSULTANTS
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November 24, 2000 |
S RAMRAJ Vs. P UDHAYAKUMARALINGAM
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December 8, 2000 |
S VENKATESH Vs. ELAL ISRAEL AIRLINES
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April 18, 2000 |
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October 5, 2000 |
S VIVEK STALIN Vs. BHARATHIDASAN UNIVERSITY
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June 20, 2000 |
S.K. IYENGAR Vs. BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE & ORS.
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December 20, 2000 |
SADHNA PANDEY Vs. SIPANI AUTOMOBILES LTD
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February 4, 2000 |
SAGAR SURI ESTATE AND FINANCE LTD Vs. ANJU JAIN
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June 6, 2000 |
SAJU Vs. YEN INVESTMENT
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October 10, 2000 |
SAKTHI AUTOMOBILES Vs. CHULLIYIL ABDULLA HAJEE
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July 10, 2000 |
SAKTHI ENGINEERING WORKS Vs. SRI KRISHNA COIR ROPE INDUSTRY REP
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August 8, 2000 |
SAMAR NATH MUKHERJEE Vs. SAROJ GHOSH
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August 11, 2000 |
SAMBHUNATH MAJI Vs. STN SUPDT W B S E B
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August 30, 2000 |
SAMSUDDIN Vs. NESAR AHMEAD
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May 19, 2000 |
SANJOGATA Vs. EXECUTIVE ENGINEER PUNJAB STATE ELECTRICITY BOARD
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April 28, 2000 |
SANTOSH AGARWAL Vs. P C S INDUSTRIES
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March 31, 2000 |
SANTOSH KUMARI Vs. CHAIRMAN ISPAT ALLOYS LTD
|
August 8, 2000 |
SANVEN PHARMACEUTICALS P LTD Vs. CHARAK PHARMACEUTICALS INDIA LTD
|
February 10, 2000 |
SARAB PRAKASH Vs. DELHI VIDYUT BOARD
|
January 10, 2000 |
SARABJIT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 11, 2000 |
SAROJ SADANAND NARWEKAR Vs. DELHI DEVELOPMENT AUTHORITY
|
October 31, 2000 |
SASI Vs. P K RAMACHANDRAN PILLAI
|
July 4, 2000 |
SATENDRA SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 3, 2000 |
SATISH CHANDRA MISHRA Vs. UNIT TRUST OF INDIA
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May 17, 2000 |
SECRETARY KERALA STATE HOUSING BOARD Vs. S S NAIR
|
October 31, 2000 |
SECRETARY MADHYAMIK SHIKSHA PARISHAD U P Vs. SATYA ROOPA
|
July 3, 2000 |
SENIOR BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. LEELAWATI GUPTA
|
February 29, 2000 |
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SHEELA
|
September 20, 2000 |
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. BRIJMOHAN RATHI
|
August 18, 2000 |
SHAKUNTLA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 1, 2000 |
SHEO MANGAL GIRI Vs. GHANSHYAM VERMA
|
February 4, 2000 |
SHIV BALAK SINGH Vs. MANAGER ESCORTS TRACTOR LIMITED
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February 4, 2000 |
SHIV KUMAR Vs. KEWAL SINGH
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January 10, 2000 |
SHIVA GAS SERVICES Vs. SOHAN LAL
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September 28, 2000 |
SHREE MALAPRABHA COOP SUGAR FACTORY LTD Vs. NEW INDIA ASSURANCE CO LTD
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May 22, 2000 |
SHRI SANT ELECTRONICS Vs. SHASHI BHUSHAN
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June 9, 2000 |
SIPANI AUTOMOBILES LTD Vs. KAMNA LALL
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February 3, 2000 |
SIPANI AUTOMOBILES LTD Vs. VIPIN BEHARI SHARMA
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February 28, 2000 |
SMITA ASHOK BANGAL Vs. NOORJEHAN ISRAR AHMED ANSARI
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January 28, 2000 |
SMN CONSUMER PROTECTION COUNCIL Vs. E R SAINATH
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December 26, 2000 |
SMN CONSUMER PROTECTION COUNCIL Vs. GODREJ PHOTO-ME LTD
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December 26, 2000 |
SMT KANTI GARG Vs. MAHA LAXMI FINANCE CORPN
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November 29, 2000 |
SOBHANA NATARAJAN Vs. COSMOPOLITAN HOSPITALS P LTD
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June 12, 2000 |
SOBRAN SINGH Vs. DISTRICT CONSUMER FORUM
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December 14, 2000 |
SOUTH CITY RESIDENTS WELFARE ASSO Vs. UNITECH LTD
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September 13, 2000 |
STATE Vs. AIMIL PHARMACEUTICALS INDIA PVT LTD
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September 15, 2000 |
STATE BANK OF INDIA Vs. JAI NARAIN SHARMA
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August 23, 2000 |
STATE BANK OF INDIA Vs. INTEGRATED DEVICES
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July 21, 2000 |
STATE BANK OF PATIALA Vs. VANEESH KUMAR AGGARWAL
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October 10, 2000 |
STATE OF HARYANA Vs. J S MAND
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May 2, 2000 |
STERLING HOLIDAY RESORTS I LTD Vs. SHAILENDRA GOEL
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December 5, 2000 |
STERLING HOLIDAYS RESORTS INTERNATIONAL LTD Vs. B R BHATIA
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January 20, 2000 |
SUB DIVISIONAL OFFICER HVPN Vs. RAJ KUMAR
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February 2, 2000 |
SUBODH KUMAR BOSE Vs. SK AHEMED HUSSAIN
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July 24, 2000 |
SUBRATA ROY Vs. TAPAN KUMAR BHATTACHARJEE
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July 20, 2000 |
SUKHDEEP SINGH Vs. NEW INDIA ASSURANCE CO LTD
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December 26, 2000 |
SUKHWINDER INVESTMENT PRIVATE LIMITED Vs. UNION OF INDIA
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January 19, 2000 |
SUKHWINDER SINGH Vs. LAND ACQUISITION COLLECTOR
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June 2, 2000 |
SURAJ SINGH Vs. MANOJ KANKANEY
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March 6, 2000 |
SURENDRA NATH PATHAK Vs. JAI PRAKASH SINGH
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February 8, 2000 |
SUSHIL KUMARI Vs. EAST END CO-OP G/H SOCIETY LTD
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October 18, 2000 |
SUSHMA UMESH Vs. SYED MOHD QADIR ALI
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December 18, 2000 |
SWAPAN BISWAS Vs. M K BANK OF INDIA
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May 5, 2000 |
T A ABRAHAM Vs. MANAGER RESERVE BANK OF INDIA
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November 7, 2000 |
T KAVITA REDDY Vs. URBAN DEVELOPMENT AUTHORITY
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January 25, 2000 |
T N GHOSH Vs. V PAHWAL
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September 28, 2000 |
T P RAJAKUMAR Vs. ICICI BANK
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July 25, 2000 |
T V SUBBA RAO Vs. RELIANCE POLYPROPYLENE LTD
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October 13, 2000 |
TAJ SUGAR WORKS Vs. PUNJAB NATIONAL BANK
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February 4, 2000 |
TARA CHAND YADAV Vs. DELHI VIDYUT BOARD
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September 21, 2000 |
TARLOCHAN SINGH Vs. JOTI GAS AGENCY
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November 16, 2000 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. T NAGARAJU
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April 27, 2000 |
TECHNO ENTERPRISE Vs. S K GHOSH
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March 24, 2000 |
TEKNARC ELECTRODES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
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August 28, 2000 |
TELECOM DISTRICT MANAGER Vs. N SIVARAJAN
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July 16, 2000 |
TELECOM DISTRICT MANAGER Vs. BHAKTABANDHU DAS
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March 29, 2000 |
THIRUMAGAL MILLS LTD Vs. A T O I PVT LTD
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May 17, 2000 |
THOMAS GEORGE Vs. MALAYSIAN AIRLINES
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June 16, 2000 |
TOP OF FOOD PRODUCTS Vs. MANJU DEVI
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February 17, 2000 |
TRILOCHAN SINGH Vs. PUSHPA BUILDERS LTD
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August 30, 2000 |
TUSHER KANTI GHOSH Vs. W B S E B
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March 29, 2000 |
U P AVAS EVAM VIKAS PARISHAD Vs. PARMA NAND JAIN
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May 1, 2000 |
U P GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. JAYANTI PRASAD JAIN
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August 7, 2000 |
U P STATE ELECTRICITY BOARD Vs. KALIKA PRASAD PANDEY
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June 20, 2000 |
U P STATE ELECTRICITY BOARD Vs. SHEO BHAROSHE
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February 4, 2000 |
UNION OF INDIA Vs. VYAPAK KRISHNA PURI
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March 6, 2000 |
UNION OF INDIA Vs. RAJESH KUMAR YADAV
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June 2, 2000 |
UNION OF INDIA Vs. JUGAL KISHORE
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May 9, 2000 |
UNION OF INDIA Vs. BHATIA AND COMPANY
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December 14, 2000 |
UNION TOOLS AND ENGG STORES Vs. BANK OF AMERICA NT AND SA
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February 11, 2000 |
UNIT TRUST OF INDIA Vs. MAHENDRA PAL SINGH
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February 4, 2000 |
UNIT TRUST OF INDIA Vs. SEEMA SINGH
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February 4, 2000 |
UNIT TRUST OF INDIA Vs. JOSEPH KUNJU
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January 11, 2000 |
UNIT TRUST OF INDIA Vs. MANJULATA DAS
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May 5, 2000 |
UNIT TRUST OF INDIA Vs. RAMESH CHANDRA SAXENA
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October 12, 2000 |
UNIT TRUST OF INDIA Vs. SABITRI DEVI AGARWAL
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May 9, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. R RAMAKRISHNA
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June 6, 2000 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DARSHAN LAL GUPTA
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May 25, 2000 |
UP DAKPAL L S G DAKGHAR Vs. LEELAWATI
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April 24, 2000 |
UPSEB Vs. SHANKAR MAURYA
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May 24, 2000 |
URMILA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 13, 2000 |
USHA INDIA LTD Vs. STATE ESTATE MANAGEMENT PVT LTD
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November 15, 2000 |
USHA RANI BHUNIA Vs. BEE ELECTRONICS MACHINE LTD
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November 20, 2000 |
UTTAM BANERJEE Vs. BRANCH MANAGER VAISYA BANK
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August 18, 2000 |
UTTAR PRADESH SAHKARI AVAS SANGH LTD Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
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December 15, 2000 |
V CHANDRASEKAR Vs. MALAR HOSPITALS LTD
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September 22, 2000 |
V K BALAN Vs. TRASIBA ELECTRONICS
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December 8, 2000 |
V NAGARAJAN Vs. S M GOVINDHASAMY
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December 29, 2000 |
V P BALASUBRAMANIAM Vs. J AIANJANEY A ASSOCIATES
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May 8, 2000 |
VIJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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May 24, 2000 |
VIJAYA RAGHAVAN Vs. DHEG
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June 13, 2000 |
VINOD VASHISHT PROP LAKSHMI PRODUCTS Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
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April 28, 2000 |
VIPIN SRIVASTAVA Vs. GENERAL POST OFFICE LUCKNOW
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October 3, 2000 |
VIRENDRA SINGH RATHORE Vs. REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
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August 2, 2000 |
VISWANATH PATODIA Vs. D E SOUTH DISTRICT C E S C LTD
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July 18, 2000 |
VOLTAS LIMITED Vs. S P VIJ
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January 19, 2000 |
W B S E B Vs. NITYA R DAS
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August 30, 2000 |
W B S E B Vs. SASTIPADA MONDAL
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August 29, 2000 |
W B S E B Vs. DHANAPATI GHOSH
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August 29, 2000 |
W B S E B Vs. ATLAS WORKS PVT LTD
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November 16, 2000 |
W B S E B Vs. DASHARATH GHOSH
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November 21, 2000 |
W B S E B Vs. BIJOY KUMAR MONDAL
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October 30, 2000 |
WELFARE ASSO Vs. DEPARTMENT OF TELECOMMUNICATIONS
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August 30, 2000 |
WHITE HOUSE PROCESS PRIVATE LTD Vs. SRI MAHALAKSHMI ENGINEERING INDUSTRIES
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June 8, 2000 |
WILBUR FREDERICK SOUZA TICLO Vs. DOROTHY PEARSON
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January 25, 2000 |
WOBEL NICCO ELECTRONICS LTD Vs. SUBHAS BASU
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March 24, 2000 |
WORLD LINK FINANCE LTD Vs. M R DIXIT
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January 21, 2000 |
Y KRISHAN Vs. M T N L
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August 1, 2000 |
ZENITH COMPUTERS LTD Vs. VENUS COMPUGRAPHICS
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April 19, 2000 |
ZILA BASIC SHIKSHA ADHIKARI Vs. AMBIKA TRADING CORPORATION
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July 3, 2000 |
ZUARI AGRO CHEMICALS LTD Vs. CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD
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September 20, 2000 |