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A C JOSEPH Vs. POPULAR VEHICLES AND SERVICES LIMITED
|
May 13, 1999 |
|
A CHANDRAKANTHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 9, 1999 |
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A J DEVARAJAN Vs. MANAGEMENT OF GUEST HOSPITAL
|
January 6, 1999 |
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A M MATHEW Vs. M PRADEEP KUMAR
|
August 4, 1999 |
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A P FOREST DEVELOPMENT CORPORATION LIMITED Vs. B S SUNDARAVADIVEL MUDALIAR AND SONS
|
April 26, 1999 |
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A PANNEER Vs. NEPC AIRLINES
|
March 4, 1999 |
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ABDUL ALI Vs. ASSISTANT ACCOUNTS OFFICER E R O A P TRANS CO LTD
|
August 4, 1999 |
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ABDUL VARI TANAI SRI SHEKH ABDUL Vs. JUSTICE K C BHARGAVA PRESIDENT
|
November 19, 1999 |
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ACCOUNTS OFFICER OFFICE OF THE TELECOM DISTRICT MANAGER Vs. P A MURUGESA RAJA
|
November 22, 1999 |
|
ACCOUNTS OFFICER OFFICER OF TELECOM DIVISIONAL ENGINEER Vs. SECRETARY SONITPUR ZILA GRAHAK SURAKHA SAMITY
|
October 9, 1999 |
|
ACCOUNTS OFFICER TELECOM DISTRICT ENGINEER BANKURA WB Vs. KRISHAN TRADING COMPANY
|
April 15, 1999 |
|
ACCOUNTS OFFICER TELECOM REVENUE ACCOUNTS Vs. RANGALE GANESWARA RAO
|
March 4, 1999 |
|
ADHISHASHI ABHIYANTA Vs. RAJ NATH SINGH
|
October 5, 1999 |
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ADHISHASI ABHIYANTA Vs. GAYA PRASAD
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December 14, 1999 |
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AGARWAL TUBES I LTD Vs. STATE BANK OF BIKANER AND JAIPUR
|
July 2, 1999 |
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AGGARWAL AGENCIES Vs. PLATINUM AGENCIES P LTD
|
October 22, 1999 |
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AGRA DEVELOPMENT AUTHORITY Vs. LAKSHMI NARAYAN GUPTA
|
November 25, 1999 |
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AKAI BARON INTERNATIONAL LIMITED Vs. RAJINDER PAL SOOD
|
April 19, 1999 |
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ALCINA PACKERS Vs. DIV MANAGER ORIENTAL INSURANCE CO LTD
|
December 22, 1999 |
|
ALLAHABAD BANK Vs. STATE
|
June 29, 1999 |
|
ALOK HARURAY Vs. TECHNOLOGY PARKS LTD
|
December 8, 1999 |
|
AMEIRALI A MUKADAM Vs. UNITED INDIA INSURANCE CO LTD
|
June 15, 1999 |
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AMERICAN EXPRESS BANKS LTD Vs. RAJESH GUPTA
|
December 6, 1999 |
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AMIT PRABHAT Vs. DELHI DEVELOPMENT AUTHORITY
|
February 8, 1999 |
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AMITA KAUSHISH Vs. MARUDHAR WATCH AND WARD COMPANY
|
July 1, 1999 |
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AMRIT MOTORS Vs. GENERAL MANAGER VEHICLE FACTORY ORDNANCE FACTORY BOARD
|
March 12, 1999 |
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ANIL GUPTA Vs. DELHI CANTONMENT BOARD
|
July 9, 1999 |
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ANIL KUMAR CHOPRA Vs. STATE BANK OF INDIA
|
June 29, 1999 |
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ANJANA MOHAN Vs. RAJARSHI SAHKARI AWAS SAMITI LIMITED
|
July 1, 1999 |
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ANJANA PARASHAR Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
|
November 12, 1999 |
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ANKINAPALLI VEERA RAGHAVAIAH Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
|
June 18, 1999 |
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ANUMALLA SATYANARAYANA Vs. K SHANKAR
|
May 10, 1999 |
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ANURADHA SHARMA Vs. KAILASH NATH AND ASSOCIATES
|
May 7, 1999 |
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ARIHANT SOLVENT INDUSTRIES PVT LTD Vs. SAMPLA TRUCK OPERATORS UNION
|
June 29, 1999 |
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ARUNA SEHGAL Vs. TECHNOLOGY PARKS LTD
|
December 8, 1999 |
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ASAD ULLAH KHAN Vs. M C MOTORS
|
August 30, 1999 |
|
ASHOK AGGARWAL Vs. CHIEF EXECUTIVE OFFICER NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
April 23, 1999 |
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ASHOK GIANCHAND JODHANI Vs. PRINCIPAL GENERAL MANAGER AHMEDABAD TELECOM DISTRICT
|
March 24, 1999 |
|
ASHOK KUMAR Vs. NATIONAL INSURANCE CO LTD
|
January 29, 1999 |
|
ASHOK KUMAR SETHIYA GUPTA Vs. MANDAL PRABHANDHAK LIFE INSURANCE CORPORATION OF INDIA
|
November 24, 1999 |
|
ASHOK M MAINKAR Vs. ATL INDIA LIMITED
|
August 12, 1999 |
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ASSISTANT COMMISSIONER MUNICIPAL CORPORATION NOTIFIED AREA COMMITTEE MANIMAJRA Vs. G S CHAWLA
|
September 6, 1999 |
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ASSISTANT ENGINEER URBAN TAMIL NADU ELECTRICITY BOARD Vs. APPAVOO THEVAR
|
November 18, 1999 |
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ASST EXECUTIVE ENGINEER ELECTRICAL MAJOR SECTION PALA Vs. JOSEPH K KOOTUMKAL
|
January 1, 1999 |
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ASSTT GENERAL MANAGER STATE BANK OF INDIA Vs. P RAVINDRAN
|
December 29, 1999 |
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ATMA STEELS LIMITED Vs. U P STATE ELECTRICITY BOARD
|
May 6, 1999 |
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AVADH WOOD PRODUCTS Vs. DEENA NATH
|
September 28, 1999 |
|
B B POULTRY LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 8, 1999 |
|
B NARASIMHA REDDY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 18, 1999 |
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B R KHURANA Vs. R C SOOD AND CO P LTD
|
March 8, 1999 |
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B SURESH Vs. SECRETARY K S E B
|
November 3, 1999 |
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BABA CONSTRUCTIONS Vs. ASHOK KORADA
|
March 12, 1999 |
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BABU LAL Vs. VIDEOCON INTERNATIONAL LTD
|
May 25, 1999 |
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BAJAJ AUTO LIMITED Vs. HARISH CHANDRA TRIVEDI
|
March 31, 1999 |
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BAJAJ CAPITALS AND INVESTMENT CENTRE LTD Vs. PEEYUSH SHARMA
|
February 3, 1999 |
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BALDEV RAJ VIG Vs. TECHNOLOGY PARKS LTD
|
December 8, 1999 |
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BANK OF BARODA Vs. SHATRUHAN LAL
|
July 1, 1999 |
|
BANK OF BARODA Vs. PARASRAM MANGARAM
|
March 24, 1999 |
|
BANK OF INDIA Vs. S.N. CHAWLA
|
November 17, 1999 |
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BANT SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
April 22, 1999 |
|
BASANT LAL Vs. GENERAL MANAGER DOOR SANCHAR
|
July 2, 1999 |
|
BASSAN AND BASSAN GARMENTS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 10, 1999 |
|
BEENA MALIK Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
April 29, 1999 |
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BHAG CHAND JAIN Vs. L I C OF INDIA
|
May 6, 1999 |
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BHAGIRATHI PLASTIC INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY
|
April 21, 1999 |
|
BHAGWAN DASS ARORA Vs. ASHOK SINGAL
|
March 24, 1999 |
|
BHAGWATI TRADERS Vs. NATIONAL FERTILIZERS LIMITED
|
March 10, 1999 |
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BHUSHAN TYRE HOUSE Vs. HEM KUNT GASES PVT LTD
|
April 28, 1999 |
|
BIJOLI BHATTACHARJEE Vs. GODREJ AND BOYCEE MANUFACTURING COMPANY P LTD
|
May 24, 1999 |
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BIMLA DEVI Vs. DOCTOR DAVINDER KAUR
|
January 14, 1999 |
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BLUEMOON AGENCIES Vs. GENERAL MANAGER
|
January 4, 1999 |
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BRAJENDRA KR SHARMA Vs. MANAGER LIC I
|
June 16, 1999 |
|
BRANCH MANAGER LIC OF INDIA Vs. N A VELUTHA
|
November 22, 1999 |
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BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SATYENDRA KUMAR SRIVASTAVA
|
November 18, 1999 |
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BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJ KUMAR MISHRA
|
September 10, 1999 |
|
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. BHAGWATI PRASAD TIWARI
|
January 27, 1999 |
|
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. KAMATCHI COIR INDUSTRIES
|
November 24, 1999 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIMAL
|
May 27, 1999 |
|
BRANCH MANAGER SOUTH MALABAR GRAMIN BANK Vs. C I RASHEED
|
April 8, 1999 |
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BRANCH MANAGER UNIT TRUST OF INDIA Vs. TAPAS RANU
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April 28, 1999 |
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BRANCH MANAGER UNIT TRUST OF INDIA Vs. JAGDISH RAI MITTAL
|
September 10, 1999 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. VAKIL SINGH
|
July 2, 1999 |
|
C K ARORA Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 28, 1999 |
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C P ANAND Vs. CENTRAL BANK OF INDIA
|
April 9, 1999 |
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C RAJESWARI Vs. L I C OF INDIA
|
September 2, 1999 |
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C SANKARA NARAYANAN Vs. MEENAKSHI MISSION HOSPITAL
|
January 6, 1999 |
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C THIAGARAJAN Vs. BRANCH MANAGER TAMIL NADU MERCANTILE BANK LTD
|
April 13, 1999 |
|
C V MATHEW Vs. P BABU
|
May 7, 1999 |
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CAN BANK MUTUAL FUND TRUSTEE CANARA BANK Vs. RAJNI
|
January 25, 1999 |
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CARRIER AIRCON LTD Vs. SASHI SRIVASTAVA
|
December 1, 1999 |
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CHAIRMAN T N E B MADRAS Vs. ALARAMAVARMA TEXTILE MILLS SHENCOTTAH
|
November 23, 1999 |
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CHANDRA Vs. MAHESH
|
November 1, 1999 |
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CHANDRAKALA MEHTA Vs. BYFORD LEASING LIMITED
|
May 14, 1999 |
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CHARAN SINGH Vs. KHOSLA HOSPITAL
|
May 13, 1999 |
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CHARANJIT SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
May 25, 1999 |
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CHIEF COMMERCIAL MANAGER EASTERN RAILWAY Vs. K K SHARMA
|
December 9, 1999 |
|
CHIEF GENERAL MANAGER CHENNAI TELEPHONES Vs. OCTAGON INFORMATION SYSTEMS P LTD
|
November 25, 1999 |
|
CHUNDURI SRI HARI RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
June 16, 1999 |
|
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA
LIMITED Vs. CHERIAN PAPPACHAN
|
August 10, 1999 |
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COLGATE PALMOLIVE INDIA LTD Vs. O P GAGNEJA
|
December 30, 1999 |
|
CONCEPT MARKETING Vs. HARVINDER SINGH SAINI
|
July 21, 1999 |
|
CONSUMER RESEARCH INFORMATION AND EDUCATION SOCIETY Vs. DURGABHAI DESHMUKH HOSPITAL
|
May 10, 1999 |
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CONTROL ZEE P LTD Vs. P ABDUL SAMAD
|
September 1, 1999 |
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CORPORATION BANK Vs. SOMENATH GUPTA
|
August 18, 1999 |
|
CREST AND CO Vs. MOHAN SINGH SACHDEVA
|
June 18, 1999 |
|
D K GUPTA Vs. GENERAL MANAGER SOUTH MAHANAGAR TELEPHONE NIGAM LTD
|
May 28, 1999 |
|
D K PANDITA Vs. BRITANIA INDUSTRIES LIMITED
|
July 1, 1999 |
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D N PATHAK Vs. UNION OF INDIA
|
March 31, 1999 |
|
D P VARMA Vs. R P MISHRA
|
July 15, 1999 |
|
D RADHAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
|
November 24, 1999 |
|
D S AHLUWALIA Vs. UNITED INDIA INSURANCE COMPANY
|
April 6, 1999 |
|
D S BHINDER Vs. AMIT RISHI
|
November 29, 1999 |
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D S KRISHNASAMY Vs. RYAN PROPERTIES LTD
|
November 24, 1999 |
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D VENKATESHWARLU Vs. DR P SUDARSHAN REDDY
|
February 3, 1999 |
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DASHMESH DRY CLEANERS AND DYERS Vs. GEETHANJALI NAIR
|
November 2, 1999 |
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DAYA Vs. ROHIT GOEL
|
December 1, 1999 |
|
DAYAL CHAND Vs. SUB DIVISIONAL OFFICER
|
October 4, 1999 |
|
DCM FINANCIAL SERVICES LTD Vs. RAMAN MITTAL
|
February 9, 1999 |
|
DEELIP KUMAR SHIRGAONKAR Vs. SARVAJANIK GANESH UTSAV MANDAL
|
November 5, 1999 |
|
DEEPAK MUKHERJEE Vs. AVAS EVAM VIKAS PARISHAD
|
December 14, 1999 |
|
DELHI DEVELOPMENT AUTHORITY Vs. R C JAIN
|
December 14, 1999 |
|
DEPARTMENT OF TELECOMMUNICATION Vs. CHANILAL KASAR
|
July 7, 1999 |
|
DEVENDRA KUMAR SHARMA Vs. NEW INDIA ASSURANCE COMPANY
|
July 5, 1999 |
|
DIRECTOR GENERAL I AND R Vs. ECONOMIC COMMERCIAL SERVICES
|
July 7, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 10, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNIVERSAL GENERICS PVT LTD
|
July 9, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SHAKTI PUBLICATIONS PVT LTD
|
July 1, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LIMITED
|
June 29, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MOHAN INVESTMENT AND PROPERTIES LIMITED
|
June 29, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
June 30, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GILL INTERNATIONAL LIMITED
|
June 28, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NATIONAL PANASONIC INDIA PVT LTD
|
October 5, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BIG SHOE COMPANIES
|
February 25, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA PISTONS REPCO LTD
|
April 6, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MALAYALA MANORAMA
|
May 14, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INFORMATICS COMPUTER SYSTEMS
|
April 23, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KELVINATOR OF INDIA LTD
|
April 15, 1999 |
|
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SEEMA TRADING CORPN
|
November 8, 1999 |
|
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 22, 1999 |
|
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. TATA FINANCE LIMITED
|
June 29, 1999 |
|
DIRECTOR RESEARCH Vs. COMPUAGE ELECTRONICS PVT LTD
|
July 21, 1999 |
|
DISTRICT EXECUTIVE OFFICER KERALA CONSTRUCTION WORKERS WELFARE BOARD Vs. K A BABY
|
June 14, 1999 |
|
DISTRICT MANAGER TELEPHONES Vs. S K LAMBA
|
March 5, 1999 |
|
DISTT MANAGER TELEPHONES CHANDIGARH Vs. SHER SINGH SHER
|
April 19, 1999 |
|
DIVISIONAL RAILWAY MANAGER SOUTH EASTERN RAILWAY Vs. CHALUMURU VENKATESWARA RAO
|
April 30, 1999 |
|
E RANGANATHAN Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD
|
November 8, 1999 |
|
EKO ELECTRONICS Vs. SAIRA MEHTA
|
February 25, 1999 |
|
ELDECO HOUSING AND INDUSTRIES LTD Vs. SUBHASHISH CHATTERJEE
|
January 21, 1999 |
|
ESTATE OFFICER PUDA JALANDHAR Vs. SUKHWINDER KAUR
|
March 1, 1999 |
|
ESTATE OFFICER URBAN ESTATE PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. BACHAN RAM AND SONS
|
July 7, 1999 |
|
EVERSHINE MARBLES PVT.LTD. Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 8, 1999 |
|
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ERODE HOUSING UNIT Vs. M RAVICHANDRAN
|
April 23, 1999 |
|
EXECUTIVE ENGINEER ENVIRONMENTAL ENGINEERING CONS DIV Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 17, 1999 |
|
EXECUTIVE ENGINEER U P S E B Vs. PRESIDENT NAGAR PANCHAYAT
|
September 12, 1999 |
|
FILONIO VAZ Vs. NEW INDIA ASSURANCE CO LTD
|
October 18, 1999 |
|
FRANCISCO ANTONIO JOAO DE PHILOMENO FERNANDES Vs. HARESH KHAUNTE
|
August 12, 1999 |
|
G D A Vs. RATAN SINGH
|
November 5, 1999 |
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G D A Vs. NEELAM
|
May 20, 1999 |
|
G D A Vs. SHEO RAJ YADAV
|
February 2, 1999 |
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G D A Vs. UMRAO LAL
|
February 3, 1999 |
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G D A Vs. B D SINGHAL
|
March 8, 1999 |
|
G D A Vs. SHREESH CHANDRA
|
April 7, 1999 |
|
G HANUMANTH REDDY Vs. SINGH POULTRY LTD
|
November 17, 1999 |
|
G M VENKATESHWARA HATCHERIES LTD Vs. VANAPALLI SIMHACHALAM
|
December 8, 1999 |
|
G SEKHAR Vs. CHIEF GENERAL MANAGER MADRAS TELEPHONES
|
November 18, 1999 |
|
G VENKATA SUBBAIAH COOK Vs. K GOWTHAM REDDY
|
April 26, 1999 |
|
GANGARAM Vs. MANAGER M P RAJYA TILHAN SANGH
|
April 24, 1999 |
|
GANGESHWAR PANDEY Vs. STATE BANK OF INDIA
|
February 4, 1999 |
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GAURAV STEELS Vs. PUNJAB NATIONAL BANK
|
April 22, 1999 |
|
GENERAL MANAGER Vs. PARTAP SINGH
|
March 17, 1999 |
|
GENERAL MANAGER M/S DYNASTY WALFORD LTD Vs. ORIENTAL INSURANCE CO LTD
|
January 6, 1999 |
|
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. BAJRANGLAL JHUNJHUNWALA
|
September 16, 1999 |
|
GENERAL MANAGER OFFICE OF TELECOM Vs. RAJANI RAMAKRISHNAN
|
October 6, 1999 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. K ABDUL WARIS
|
April 16, 1999 |
|
GENERAL MANAGER TELECOM Vs. M HUSSIAN
|
June 17, 1999 |
|
GENERAL MANAGER TELECOM Vs. GURDARSHAN SINGH SOMAL
|
May 27, 1999 |
|
GENERAL MANAGER TELECOM Vs. PARDEEP CHAWLA
|
March 26, 1999 |
|
GENERAL MANAGER TELECOM DEPARTMENT JALANDHAR Vs. VEENA KAPUR
|
April 30, 1999 |
|
GENERAL MANAGER TELECOM DISTRICT COLLAM Vs. M A RASHEED
|
October 25, 1999 |
|
GENERAL MANAGER TELEPHONES Vs. B S THIND
|
February 20, 1999 |
|
GENERAL MANAGER TELEPHONES DEPTT OF TELECOMMUNICATION Vs. SURINDER CHUGH
|
May 17, 1999 |
|
GENERAL MANAGER VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. DONALD CHARLES
|
December 16, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NEETA
|
December 14, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR
|
November 11, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. V D DIMIRI
|
September 16, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. R U AHMAD
|
September 23, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SURENDRA SINGH
|
May 11, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PARAMJEET GAIND
|
February 3, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ONKAR NATH
|
March 30, 1999 |
|
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. BHUPINDER KUMAR
|
December 3, 1999 |
|
GIRISH KUMAR BALUBHAI CHOKSI Vs. STATE OF GUJARAT
|
May 24, 1999 |
|
GLAXO INDIA LIMITED Vs. KANA BOSE
|
May 24, 1999 |
|
GODREJ GE APPLIANCES LIMITED Vs. WHIRLPOOL OF INDIA LIMITED
|
April 16, 1999 |
|
GOENKA ENGG AND INDUSTRIAL PVT LTD Vs. FERTILIZER CORPN OF INDIA LTD
|
March 18, 1999 |
|
GOKUL BORA Vs. GENERAL MANAGER KAMRUP TELECOM DISTRICT ULUBARI
|
August 14, 1999 |
|
GOLDEN FORESTS I LIMITED Vs. UNION BANK OF INDIA
|
May 5, 1999 |
|
GUL NWAZ Vs. ORIENTAL INSURANCE COMPANY
|
November 10, 1999 |
|
GUPTA TRADING CO Vs. GENERAL MANAGER TELEPHONE I
|
March 15, 1999 |
|
GURMEET SINGH SODHI Vs. DISTRICT MANAGER
|
April 16, 1999 |
|
GWALIOR DEVELOPMENT AUTHORITY Vs. DINESH KUMAR SHARMA
|
May 21, 1999 |
|
H U D A Vs. JOGINDER SINGH
|
May 6, 1999 |
|
H.U.D.A. Vs. USHA LEEKHA
|
May 6, 1999 |
|
H.U.D.A. Vs. SMT. SARLA
|
May 6, 1999 |
|
H.U.D.A. Vs. NAVNEET KUBBA
|
May 6, 1999 |
|
HARBHAJAN KAUR Vs. P U D A MOHALI
|
May 31, 1999 |
|
HARBHAJAN SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
|
January 25, 1999 |
|
HARDEV SINGH Vs. GENERAL MANAGER TELEPHONE
|
March 9, 1999 |
|
HARI CHAND Vs. BAYER INDIA LIMITED
|
August 30, 1999 |
|
HARMOHINDER KAUR Vs. STATE BANK OF PATIALA
|
April 21, 1999 |
|
HARMOHINDER SINGH Vs. ANIL SEHGAL
|
March 23, 1999 |
|
HARYANA TOURISM CORPORATION LTD Vs. HINDUSTAN GARAGE
|
September 10, 1999 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SNEH GUPTA
|
July 12, 1999 |
|
HEAD POST MASTER GENERAL Vs. CHOOTOO
|
May 10, 1999 |
|
HOUSING COMMISSIONER Vs. SANTOSH RANI SACHCHAR
|
March 2, 1999 |
|
HOUSING COMMISSIONER, U P AVAS ARUM VIKAS PARISHAD Vs. NARAIN MISRA
|
December 15, 1999 |
|
HOWRAH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. PANCHANAN DAWAN
|
June 25, 1999 |
|
IMPROVEMENT TRUST FARIDKOT ITS EXECUTIVE OFFICER Vs. BHUPINDER KAUR
|
April 20, 1999 |
|
INDFUND MANAGEMENT LIMITED Vs. SHAKUNTALA BRIJ MOHAN
|
September 8, 1999 |
|
INDIAN ACRYLICS LIMITED Vs. SANTOSH KUMAR MOR
|
April 26, 1999 |
|
INDIVER CHADHA Vs. TARSEM THAKUR
|
October 22, 1999 |
|
INTURI VENKAIAH Vs. GENERAL MANAGER P D C C BANK LTD
|
January 25, 1999 |
|
ISH KAPOOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 16, 1999 |
|
J K CHEMICALS LTD Vs. STATE
|
July 16, 1999 |
|
J K SYNTHETICS LIMITED Vs. STATE
|
May 5, 1999 |
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J M CHAWLA Vs. S L KAPOOR
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September 1, 1999 |
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J R MIDHA Vs. PREMIER AUTOMOBILES LTD
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November 8, 1999 |
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JAGDAMBA INDUSTRIES Vs. NATIONAL INSURANCE COMPANY LIMITED
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June 7, 1999 |
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JAGJIT SINGH Vs. MAHAJAN AND COMPANY
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April 1, 1999 |
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JAGTIAL CONSUMER WELFARE COUNCIL Vs. S D M LIC NAKKALAGUTTA HANAMKONDA WARANGAL
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April 15, 1999 |
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JAIPRAKASH GUPTA Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY
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August 25, 1999 |
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JANAKI S KUMAR Vs. SARAFUNNISA
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June 21, 1999 |
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JASWINDER PAL Vs. PUNJAB STATE ELECTRICITY BOARD
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March 31, 1999 |
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JIWAN KUMAR SHARMA Vs. UNITED COMMERCIAL CORPORATION
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August 27, 1999 |
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JOHN MASILAMANI Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 1, 1999 |
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K A RAMA IYER Vs. ACCOUNTS OFFICER TELEPHONE REVENUE
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May 21, 1999 |
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K B LAL MATHUR Vs. ANDHRA PRADESH SCOOTER LIMITED
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June 28, 1999 |
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K J MADHU Vs. PRESIDENT FILM GUIDANCE SOCIETY OF KERALA
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March 1, 1999 |
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K KARUPPIAH Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
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November 2, 1999 |
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K P ABDURAHIMAN ALIAS KUNHAPPA Vs. K A MEERAN
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February 4, 1999 |
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K P G NAIR Vs. P V THOMAS
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August 2, 1999 |
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K P SUBHASH Vs. ASST EXECUTIVE ENGINEER
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August 2, 1999 |
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K P VIJAYARAGHAVAN Vs. TELECOM DISTRICT ENGINEER
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November 25, 1999 |
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K R PULP AND PAPERS LIMITED Vs. JAI AMBE TRANSPORT COMPANY
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July 2, 1999 |
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KAMAL ENTERPRISES Vs. EVEREADY INDUSTRIES INDIA LTD
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April 16, 1999 |
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KAMLESH TIWARI Vs. MANAGER NEW INDIA INSURANCE COMPANY
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December 21, 1999 |
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KANHAIYA KUMAR SINGH Vs. PARK MEDICARE AND RESEARCH CENTRE
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May 27, 1999 |
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KANWAR RANI SOHINDER NABHA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
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January 20, 1999 |
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KARUR K C P PACKAGINGS LIMITED Vs. SENIOR SUPERINTENDENT OF POST OFFICES
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August 21, 1999 |
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KATAKAM BHASKARA RAO Vs. REPAKULA SHIVALINGAM
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April 19, 1999 |
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KEDIA APPLIANCES LIMITED Vs. NIHARIKA DISTRIBUTORS
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July 5, 1999 |
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KESARI VENKATA REDDY Vs. ANAPARTHY VENKATA CHALAPATHI RAO
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February 18, 1999 |
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KETAN CONSULTANTS PVT.LTD. Vs. SANJIV P.BANSOD
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December 2, 1999 |
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KHAIRUNNISSA BEGUM Vs. BRANCH MANAGER FINANACE CITY BANK N A
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March 1, 1999 |
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KHAJAN SINGH Vs. DLF UNIVERSAL LTD
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February 11, 1999 |
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KHIVRAJ MOTORS Vs. V CHANDRA BABU
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November 11, 1999 |
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KIRAN GARG Vs. GENERAL MANAGER SOUTH 1 MAHANAGAR TELEPHONE NIGAM LTD
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December 8, 1999 |
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KIRAN REAL ESTATES AND CONSTRUCTIONS Vs. NAGALLA ANAND SAI SUDHAKAR
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January 29, 1999 |
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KIRANJEET Vs. NIRLEP KAUR
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April 20, 1999 |
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KISHAN SWAROOP SHIVHARE Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 8, 1999 |
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KOPPANATHI DEVALLU Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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May 5, 1999 |
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KRISHNA AND COMPANY Vs. RAJASTHAN STATE ELECTRICITY BOARD
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April 13, 1999 |
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L D A Vs. RAKESH KUMAR
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January 19, 1999 |
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LAKSHESWAR TALUKDAR Vs. UNION OF INDIA
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October 9, 1999 |
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LAXAMAN DAS MISHRA Vs. NATIONAL INSURANCE COMPANY LIMITED
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May 22, 1999 |
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LIC OF INDIA Vs. V LAKSHMINARAYANA RAO
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November 3, 1999 |
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LIC OF INDIA Vs. SANTANAMARI ALIAS VEMBU
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November 16, 1999 |
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LIC OF INDIA Vs. JABA DEVI
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December 29, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTABAI RAJARAM DESAI
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December 6, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. PARAMJIT KAUR
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December 28, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. B S P JYOTHI
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November 3, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KOMURAVELLI RAMA RATNAM
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November 9, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S KALAVATHI
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July 21, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NIRVAIR SINGH
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July 22, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KEWAL KUMAR
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July 28, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K SAVITHRAMMA
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September 17, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S P LAMBA
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May 12, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SURJAN SINGH SAINI
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April 30, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BALWINDER KAUR
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April 15, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARMINDER KAUR
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January 15, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI
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February 10, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MANIKLAL PATEL
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April 6, 1999 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DES RAJ SINGLA
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March 9, 1999 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. GYAN CHAND JAIN
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December 14, 1999 |
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LUDHIANA IMPROVEMENT TRUST Vs. SUMAN LATA
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December 15, 1999 |
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M J JOSEPH Vs. P J JOHN
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March 16, 1999 |
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M K MATHIVATHANAN Vs. REVATHI RAJALINGAM
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November 23, 1999 |
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M LAL Vs. PRESIDENT LEIAH COOP GROUP HOUSING SOCIETY LIMITED
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March 8, 1999 |
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M P HOUSING BOARD Vs. PRAHLAD KUMAR JODHANI
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July 5, 1999 |
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M S ABDUL SHATHI Vs. PAKKIR MOHAMMED
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November 10, 1999 |
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M S AUTO SERVICE CENTRE Vs. BHARAT JYOTI TECHANICALS
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August 4, 1999 |
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M S BHATAMBRE Vs. BABU K KOPLE
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September 6, 1999 |
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M T N L Vs. BHARAT PRODUCTS
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September 10, 1999 |
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M T N L Vs. SAT BHUSHAN JAIN
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August 11, 1999 |
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M T N L Vs. MAJ GEN B P WADHERA
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November 12, 1999 |
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M T N L Vs. MOHINI SETHI
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December 9, 1999 |
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M TEX PROCESSORS Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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March 10, 1999 |
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MADALA COLOR LAB Vs. GANDIKOTA RAGHAVENDRA RAO
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May 10, 1999 |
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MADDALA VENKATA PHANINDRA KUMAR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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June 8, 1999 |
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MADHU RANA Vs. BIMLA GUPTA
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January 5, 1999 |
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MADHUKANT PREMI Vs. DISTRICT SUPPLY OFFICER
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October 21, 1999 |
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MAHALAKSHMI LAND AND FINANCE CO P LTD Vs. RAM PRAKASH GUPTA
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January 13, 1999 |
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MAHARASHTRA STATE SEEDS CORP AKOLA Vs. SAYYAD MUMTAZ SAYYAD TAHIR ALI
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January 8, 1999 |
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MAHESH KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION LIMITED
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January 19, 1999 |
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MALKIAT SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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July 21, 1999 |
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MANAGER STATE BANK OF HYDERABAD Vs. KOTHA PANDU RANGAIAH
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February 15, 1999 |
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MANAGER SYNDICATE BANK Vs. T BRAHMANANDA KUMAR
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January 27, 1999 |
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MANAGER VIVEKANANDA UCHTAR MADHYAMIK VIDHYALAYA Vs. SURENDRA NATH TEWARI
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July 1, 1999 |
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MANAGING DIRECTOR SREE PUJITHA CHIT FUND P LTD Vs. K KANAKA LAKSHMI
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December 2, 1999 |
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MANDOVI PELLETS LTD Vs. S D O T MARGAO
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August 25, 1999 |
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MANISH LALWANI Vs. ICNET LIMITED
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June 8, 1999 |
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MANMOHAN KRISHAN SOOD Vs. SUNIL DUTT SHARMA
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September 10, 1999 |
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MANOJ JAIN Vs. UNION OF INDIA
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August 14, 1999 |
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MANOJ JINDAL Vs. UNITED INDIA INSURANCE CO LTD
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November 25, 1999 |
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MARK INTERNATIONAL Vs. BANK OF INDIA
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April 20, 1999 |
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MARKETING MANAGER CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. BALAKARISHNA SHAHANE
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September 22, 1999 |
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MARUTI UDYOG LIMITED Vs. D SUJANA
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April 13, 1999 |
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MEERUT DEVELOPMENT AUTHORITY Vs. ALKA GAUR
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April 8, 1999 |
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MEERUT DEVELOPMENT AUTHORITY Vs. SHAKUNTALA DEVI
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September 16, 1999 |
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MEERUT DEVELOPMENT AUTHORITY Vs. NIRANKAR SWAROOP MATHUR
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September 6, 1999 |
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MEERUT DEVELOPMENT AUTHORITY Vs. POONAM JAIN
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September 6, 1999 |
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MEERUT DEVELOPMENT AUTHORITY Vs. S R MISRA
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August 2, 1999 |
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MOCHERLA SUBBA RAO Vs. SEEMA TRADING CORPORATION
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April 8, 1999 |
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MODERN MOTORS Vs. LML LIMITED
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April 16, 1999 |
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MOHAN KUMAR SAINI Vs. OMNITEL INDUSTRIES LTD
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October 5, 1999 |
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MOHAN SINGH Vs. CHANDIGARH ADMINISTRATION
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May 28, 1999 |
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MONARCH PHOTOCOMP Vs. SUPER ENGINEERING CORPORATION
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June 29, 1999 |
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MONTARI INDUSTRIES LIMITED Vs. SHEELA DEVI
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May 26, 1999 |
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MUNICIPAL COUNCIL SANGRUR Vs. PARVEEN GOYAL
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January 28, 1999 |
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MURLI MANOHAR Vs. GENERAL MANAGER TELECOM I
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December 2, 1999 |
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MUTHOOT BANKERS Vs. N SHADADHARAN
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November 12, 1999 |
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N LALITHA KRISHNA Vs. DEEPA NAIR
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July 29, 1999 |
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N SANDHYA RANI Vs. M KALPANA
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April 15, 1999 |
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N SRIRAM Vs. P GOVINDARAJAN
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May 4, 1999 |
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NACHHATAR SINGH Vs. MALKEET SINGH
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March 22, 1999 |
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NAGDA PETROCHEM PRIVATE LIMITED Vs. UTTAR PRADESH FINANCIAL CORPORATION
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May 25, 1999 |
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NARANGI DEVI SHARMA Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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January 7, 1999 |
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NARENDER KUMAR GUPTA Vs. TECHNOLOGY PARKS LTD
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September 24, 1999 |
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NARENDRA BHARGAVA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
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March 31, 1999 |
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NARENDRA PRATAP SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 13, 1999 |
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NARIMAN POINT BOMBAY Vs. GANTI NARASIMHAMURTHY
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April 13, 1999 |
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NATH SEEDS PVT LTD Vs. DIRECTORATE OF SEED CERTIFICATION AGENCY
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March 17, 1999 |
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NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
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September 7, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAYA GANDHI
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October 5, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. U P STATE TEXTILE CORPORATION LTD
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March 9, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAJESH TRIPATHI
|
March 8, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. NIRPREET SINGH
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April 8, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. AMAR NATH GHOSH
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May 4, 1999 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. JASWANT SINGH TOOR
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June 1, 1999 |
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NATIONAL INSURANCE COMPANY LTD Vs. LUDHIANA TRAILOR SYNDICATE
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February 24, 1999 |
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NATIONAL INSURANCE COMPANY LTD Vs. V K GUPTA
|
October 5, 1999 |
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NATIONAL SMALL INDUSTRIES CORPORATION Vs. MADHO SINGH
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August 25, 1999 |
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NAVBHARAT TOURS AND TRAVELS Vs. KALAPI BALVANTRAY SANGHAVI
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June 14, 1999 |
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NAVED AHMED Vs. RAKESH KACKER
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April 17, 1999 |
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NAYAK MILLS Vs. NATIONAL INSURANCE CO LTD
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March 9, 1999 |
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NEELAM RANI Vs. GENERAL MANAGER TELECOM
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December 29, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. GUPTA CEMENT AGENCY
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November 22, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. NIHAL CHAND KHATRI
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October 28, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. ANIL BARUAH
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September 4, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHD ZIANUDDIN
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August 12, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. S S ROADLINES
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May 13, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MALLANA GOWDA A PATIL
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April 16, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. P JAYARAJ
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March 25, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. M P TRANSPORT COMPANY LIMITED
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August 13, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOREBOINA PEDA KRISHNAIAH
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November 12, 1999 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIVEK COLD STORAGE P LTD
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April 15, 1999 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. GOPAL STARCH MILLS
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December 17, 1999 |
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NIRMAL MITTAL Vs. STATE OF HARYANA
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May 10, 1999 |
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NIRMAN CREDITS INDIA LIMITED Vs. MOHINDER PAL SINGH
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April 5, 1999 |
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NOTIFIED AREA COMMITTEE Vs. S S DADWAL
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May 25, 1999 |
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ODIN RETREADERS P LIMITED Vs. JANGA RAM BABU
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August 24, 1999 |
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OLGA SEQUEIRA Vs. PRIME PROPERTIES PVT LTD
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September 23, 1999 |
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OM PRAKASH Vs. STATE OF UTTAR PRADESH
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December 13, 1999 |
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ORIENTAL INSURANCE CO LTD Vs. MAHAVIR SINGH
|
December 9, 1999 |
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ORIENTAL INSURANCE CO LTD Vs. PEDRO FERRAO
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November 8, 1999 |
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ORIENTAL INSURANCE COMPANY Vs. GOSIA CLOTH HOUSE
|
December 15, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. DEV RAJ
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September 14, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. PREM KUMAR AND SONS
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August 13, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR GUPTA
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April 16, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. ANIL KUMAR
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April 21, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMANGALA STEEL LIMITED
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August 25, 1999 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARMENDRA KUMAR LALL
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July 28, 1999 |
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P A SINIK Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 14, 1999 |
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P C CHANDAN Vs. A B A SECURITY SYSTEM
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July 8, 1999 |
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P GNANASOUNDARI Vs. POST MASTER HEAD POST OFFICE
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November 5, 1999 |
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P K KOCHU Vs. C I EDISON
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August 3, 1999 |
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P K KOCHU Vs. C I EDISON DIRECTOR JERUSALEM KURIES AND LOANS P LTD
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June 8, 1999 |
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P S MATHEW Vs. K M VARGHESE
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November 8, 1999 |
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P VANAJA KUMARI Vs. A S REDDY BASHA
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April 12, 1999 |
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P VASUDEVA Vs. HINDUSTAN MOTORS LTD
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October 25, 1999 |
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P.S.SAWHNEY Vs. CHANDIGARH HOUSING BOARD
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May 6, 1999 |
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PADAMSEN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 2, 1999 |
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PANORAMA CONSTRUCTIONS Vs. ORIENTAL INSURANCE COMPANY LTD
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October 25, 1999 |
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PARMANAND SHARMA Vs. UCO BANK
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October 4, 1999 |
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PAVITRA ELECTRONICS Vs. STATE
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April 1, 1999 |
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PEEKAY MOVIES PROPRIETOR Vs. PRASAR BHARTI BROADCASTING CORPORATION OF INDIA
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April 13, 1999 |
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PERFECT SALES CORPORATION Vs. NAVEEN CHAWLA CHAIRMAN DELHI VIDYUT BOARD
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May 24, 1999 |
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PERURI MINERAL AND REFRACTORIES Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
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February 10, 1999 |
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PILLARISETTI MADHAVA RAO Vs. AISWARYA CONSTRUCTIONS
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February 16, 1999 |
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PINKY RADIOS Vs. RAJ RANI
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April 26, 1999 |
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POLICE EMPLOYEES COOPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. M S HASHMI
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May 5, 1999 |
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POLY CLINIC PRIVATE LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LIMITED
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February 25, 1999 |
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POLY MAT INDIA PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
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May 27, 1999 |
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POST MASTER IMPHAL Vs. JAMINI DEVI SAGOLBAND
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December 2, 1999 |
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PRAGATI SALES CORPORATION Vs. GENERAL MANAGER NATIONAL INSURANCE COMPANY LTD
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December 16, 1999 |
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PRANAM GAS SERVICE Vs. VEENA
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May 6, 1999 |
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PRASANTH S.DHANANKA Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES
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February 16, 1999 |
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PREETI RAVINDRAN Vs. VICE CHAIRMAN G D A
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June 30, 1999 |
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PREM CHAND AGGARWAL Vs. PUNJAB NATIONAL BANK
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March 31, 1999 |
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PREM LATA BOURI Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
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September 9, 1999 |
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PREMIER AUTOMOBILES LTD Vs. RAM KUMAR SHARMA
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July 19, 1999 |
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PREMIER AUTOMOBILES LTD Vs. K RAJENDRAN
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November 10, 1999 |
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PRITAM CHAND DOGRA Vs. BALDEV RANA
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July 8, 1999 |
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PROTECTION AND RESEARCH Vs. PARTHAS
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December 29, 1999 |
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PRUDVI AGRO FARMING AND FINANCE COMPANY Vs. KRISHNAMURTHY SATYANARAYANA
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February 22, 1999 |
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PUNJAB AGRO INDUSTRIES CORPORATION LIMITED BATHINDA Vs. SIKANDAR SINGH
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April 30, 1999 |
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PUNJAB EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. BAIJ NATH GHAI
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January 18, 1999 |
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PUNJAB NATIONAL BANK Vs. SATYENDRA KUMAR TIWARI
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October 8, 1999 |
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PUNJAB SCHOOL EDUCATION BOARD Vs. SAROJ KUMARI
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June 2, 1999 |
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PUNJAB STATE ELECTRICITY BOARD Vs. ASHOK KUMAR
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May 21, 1999 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SUB-DIVISIONAL ENGINEER PUBLIC HEALTH PJS SUB-DIVISION
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August 25, 1999 |
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PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. SUBHASH CHANDER
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January 4, 1999 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. KARNAIL KAUR
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May 11, 1999 |
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PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. SOHAN LAL
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October 25, 1999 |
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PUSHPA GUPTA Vs. AGANALL TRADERS LTD
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September 13, 1999 |
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PUSHPA RANI SHARMA Vs. ASIAN CONSOLIDATED INDUSTRIES LTD
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April 6, 1999 |
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R B PAMNANI Vs. AMARAVATI SAHAKARI GRIH NIRMAN SAMITI LTD
|
November 1, 1999 |
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R B SAXENA Vs. VICE-PRESIDENT GHAZIABAD DEVELOPMENT AUTHORITY
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June 30, 1999 |
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R C ARORA Vs. MANAGING DIRECTOR PREMIER AUTOMOBILES LTD
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July 19, 1999 |
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R C BATURA Vs. M T N L
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December 7, 1999 |
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R K SANGHI Vs. PREMIER AUTOMOBILES LIMITED
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April 6, 1999 |
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R KERALA VARMA Vs. SECRETARY VELLIYAMKULAM N S S
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September 9, 1999 |
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R P KAPUR Vs. TATA IRON AND STEEL CO LTD
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January 4, 1999 |
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R P S VARMA Vs. VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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February 18, 1999 |
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R V HUDDAR PROP NUTAN COMPUTER ACADEMY Vs. MEGABYTE COMPUTER ACADEMY
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July 1, 1999 |
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RACHPAL SINGH ARSHI Vs. G M TELECOMMUNICATIONS
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December 9, 1999 |
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RADHIKA KAPUR Vs. DLF UNIVERSAL LTD
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April 23, 1999 |
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RADIANT CABLES LIMITED Vs. HINDUSTAN COPPER LIMITED
|
February 11, 1999 |
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RAJ KUMAR Vs. UNITED INDIA INSURANCE CO LTD
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September 8, 1999 |
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RAJA SPINNERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
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April 29, 1999 |
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RAJANI CHIT FUND PVT LTD Vs. B SHANKARAIAH
|
October 20, 1999 |
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RAJAT KUMAR BHADRA Vs. SUPERCON ENGINEERS AND CONTRACTORS
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August 18, 1999 |
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RAJENDRA JAGANNATH GHORPADE Vs. DATTABUVA KALAMBE
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September 7, 1999 |
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RAJENDRA PROPERTIES AND INDUSTRIES Vs. R S NANDWANI
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January 12, 1999 |
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RAJENDRAS Vs. TATA FINANCE LIMITED
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May 12, 1999 |
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RAJESH KUMAR TALWAR Vs. GENERAL MANAGER TELEPHONES
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August 2, 1999 |
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RAJESH MALVIYA Vs. SIPANI AUTOMOBILES LIMITED
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April 22, 1999 |
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RAJESH TANDON Vs. SUPERINTENDENT TELEGRAM TRAFFIC
|
October 8, 1999 |
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RAJIV GUPTA Vs. SENIOR MANDAL PRABANDHAK
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March 31, 1999 |
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RAKESH KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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February 22, 1999 |
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RAKESH SONI Vs. AKASH ELECTRONICS AND SOFTWARE
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April 23, 1999 |
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RALLIS INDIA LIMITED Vs. EASTERN TRANSPORT COMPANY
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July 2, 1999 |
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RAM CHANDRA GUPTA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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November 18, 1999 |
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RAM DASS NADAR Vs. RAJINDER KUMAR KHURANA
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May 7, 1999 |
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RAM DEV Vs. D N PANDEY
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December 2, 1999 |
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RAM DHANI PRASAD Vs. PRABANDHAK U P CO-OP BANK LTD
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October 4, 1999 |
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RAM DHARI YADAV Vs. HAROON RAHSSED
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October 27, 1999 |
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RAM GOPAL SINGH Vs. S N WAHAL
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August 31, 1999 |
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RAM KISHORE TTWARI Vs. G D A
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July 19, 1999 |
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RAM LAL INDER LAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 16, 1999 |
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RAM SINGH Vs. BRANCH MANAGER KORES INDIA LTD
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November 16, 1999 |
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RAMA DEVI Vs. LUCKNOW DEVELOPMENT AUTHORITY
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May 27, 1999 |
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RAMESH KANSAL Vs. PAL PEUGEOT LTD
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September 23, 1999 |
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RAMESH PRABHAKAR CHANDANE Vs. FORWARD TELEVISION LIMITED
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June 10, 1999 |
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RANJIT SINGH BUTTAR Vs. SEWA SINGH
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February 11, 1999 |
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RATAN SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD
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November 4, 1999 |
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RATHURI NIWAS Vs. NEW INDIA ASSURANCE CO LTD
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November 25, 1999 |
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RAVI INDER SINGH BHALLA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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May 10, 1999 |
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RAWAT BROTHERS Vs. ORIENTAL INSURANCE CO LTD
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November 25, 1999 |
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REGENCY CERAMICS LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
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June 21, 1999 |
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REGIONAL MANAGER UPSRTC Vs. KANTI DEVI
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March 5, 1999 |
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REGISTRATION Vs. AHLCON PUBLIC SCHOOL
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March 31, 1999 |
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REHAL CARRIER TRANSPORT CONTRACTORS Vs. ASHOK LEYLAND LTD
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January 8, 1999 |
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REKHA V KAMBLE Vs. M M AGRAWAL
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July 14, 1999 |
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RENU DAGA Vs. G D A
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May 6, 1999 |
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RENU GUPTA Vs. G D A
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May 28, 1999 |
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RENUKA SEKHON Vs. AIR FRANCE
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February 10, 1999 |
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ROMESH SHARMA Vs. REGAL POLYMERS LTD
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February 15, 1999 |
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ROMESH SOOD Vs. CANARA BANK
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May 19, 1999 |
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ROZY Vs. MOGA FINANCE CORPORATION
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April 5, 1999 |
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S C GUPTA Vs. PANKAJ TRIPATHI
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August 13, 1999 |
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S C SHARMA Vs. GERMAN REMEDIES LIMITED
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May 27, 1999 |
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S D JADHAV Vs. BUDGET HOMES PVT LTD
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October 14, 1999 |
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S DURGA PRASAD RAO Vs. BATA SHOES STORE
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April 15, 1999 |
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S G ESTATES AND PROPERTIES LIMITED Vs. NEERAJHA RANI DAS
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September 9, 1999 |
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S K LAMBHA Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
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May 17, 1999 |
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S K VERMA Vs. GENERAL MANAGER TELEPHONES LUDHIANA
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April 29, 1999 |
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S M FINANCE LIMITED Vs. VEENA SAWANNI
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May 6, 1999 |
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S N CHAPHEKAR AND COMPANY Vs. BAJAJ TEMPO LIMITED
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August 16, 1999 |
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S PANDIAN Vs. SCANDINAVIAN AIRLINES SYSTEM
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April 21, 1999 |
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S RAMAKRISHNAM RAJU Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD
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March 22, 1999 |
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S S SARNA Vs. GENERAL MANAGER TELEPHONE I
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March 15, 1999 |
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S S TIWARI Vs. REGIONAL MANAGER SALES HINDUSTAN MOTORS
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April 16, 1999 |
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S SUBRAMANIAM Vs. K L M ROYAL DUTCH AIRLINES
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March 8, 1999 |
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SACHIN BALACHANDRA SHAH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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May 6, 1999 |
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SADANA ELECTRICALS Vs. REETA RANI GUPTA
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August 13, 1999 |
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SAILANDRI S RAMJEEVAN Vs. MANAGING DIRECTOR AIR INDIA MUMBAI
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November 25, 1999 |
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SAINI MOTORS Vs. MOHAN PAL SINGH SADANA
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August 12, 1999 |
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SAINI MOTORS Vs. M L GUPTA AND COMPANY
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January 25, 1999 |
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SAKHRAM TRIPATHI Vs. U P STATE CO-OPERATIVE AGRICULTURE AND LAND DEVELOPMENT BANK
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April 22, 1999 |
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SAKSHYAM SERVICES PRIVATE LIMITED Vs. SADHNA RANA
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May 7, 1999 |
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SAKTHI FINANCE LTD Vs. J ARUNA
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November 1, 1999 |
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SAKTHI FINANCE LTD Vs. A JOHN
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November 2, 1999 |
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SAKTHI SUGARS LTD Vs. SRIDHAR SAHOO
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March 30, 1999 |
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SANGAT SINGH CHAUHAN Vs. STATE BANK OF INDIA
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March 12, 1999 |
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SANJAY KUMAR Vs. G P O KASHMERE GATE DELHI
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June 28, 1999 |
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SANJAY TRIPATHI DEPUTY LAW OFFICER LAW COMMISSION OF INDIA Vs. VOLTAS LIMITED
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March 10, 1999 |
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SANTOSH BANSAL Vs. UNIT TRUST OF INDIA BOMBAY
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March 5, 1999 |
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SARVESH KUMAR Vs. RAHUL SEEDS
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January 6, 1999 |
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SATLEJ ENTERPRISES Vs. S NATHA SINGH
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March 8, 1999 |
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SATNAM KAUR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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August 4, 1999 |
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SATPAL BAKSHI Vs. TECHNOLOGY PARKS LIMITED
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June 28, 1999 |
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SAVITRI KHANNA Vs. U P S E B
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January 22, 1999 |
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SCOOTER INDIA LTD Vs. PRADEEP KUMAR
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October 26, 1999 |
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SECRETARY THE CHEVAYOOR HOUSING COLONY ALLOTTEES ASSOCIATION Vs. SECRETARY KERALA STATE HOUSING BOARD
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December 31, 1999 |
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SENIOR ACCOUNTS OFFICER TR OFFICE OF GENERAL MANAGER TELECOM Vs. K SRINIVASA RAO
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October 26, 1999 |
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SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. P U SUHARA SHERIFF
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November 1, 1999 |
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SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. K C VIJAYAN
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October 7, 1999 |
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SHAILENDRA SINGH PAWAR Vs. KORON BUSINESS SYSTEM LIMITED
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January 1, 1999 |
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SHANMUGHAM TRANSPORT Vs. VELAYUTHA RAJA
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November 23, 1999 |
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SHASHI KIRAN SOOD Vs. CHIEF EXECUTIVE OFFICER GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
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June 28, 1999 |
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SHAVINDER KAUR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 7, 1999 |
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SHEEL CHAND JAIN Vs. NAGAR NIGAM
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March 24, 1999 |
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SHER KHAN Vs. CANTONMENT BOARD
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January 12, 1999 |
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SHIRDI TRADERS Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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February 9, 1999 |
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SHIV CHARAN LAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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February 24, 1999 |
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SHOBHA GUPTA Vs. MICKY MALHOTRA
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May 13, 1999 |
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SHREENATH TRAVEL AGENCY Vs. SHREE CHEM
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February 26, 1999 |
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SHRI AMALENDU KAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
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September 21, 1999 |
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SHYAM SUNDER LAL Vs. GENERAL MANAGER NORTH MAHANAGAR TELEPHONE NIGAM LTD
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July 1, 1999 |
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SOHAN SINGH BULLAR Vs. PUNJAB STATE ELECTRICITY BOARD
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December 23, 1999 |
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SOMA DEVI Vs. G D A
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April 16, 1999 |
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SONA PAPER BOARDS LIMITED Vs. WEIGH MASTERS
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June 15, 1999 |
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SOUTH INDIA SURGICAL CO LTD Vs. TIRUPATHI DIAGNOSTICS P LTD
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August 23, 1999 |
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STATE Vs. MANAGER SPEED POST BUSINESS OFFICE
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November 8, 1999 |
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STATE BANK OF INDIA Vs. ANANDA MOHAN SAHA
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May 25, 1999 |
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STATE BANK OF INDIA Vs. A.G.I. SWITCHES
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May 27, 1999 |
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STATE COMMISSION DELHI Vs. RAM SINGH PATHAK
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July 9, 1999 |
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STATE GOVERNMENT OF MAHARASHTRA Vs. HINDUSTAN COMPUTER LTD
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November 25, 1999 |
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STATION MASTER Vs. P SRIDHAR
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June 8, 1999 |
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STATION SUPERINTENDENT CENTRAL RAILWAY Vs. SHARAD AGARWAL
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February 27, 1999 |
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STUDY CIRCLE Vs. PUNJAB NATIONAL BANK
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January 7, 1999 |
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SUB-DIVISIONAL ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs. KIRAN ACHYUTRAO HUNDGUND
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August 12, 1999 |
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SUB-DIVISIONAL OFFICER Vs. KIRPAL SINGH
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April 28, 1999 |
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SUBHASH TRACTORS Vs. ASHOK KUMAR SINGH
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August 13, 1999 |
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SUBHASHIS DHAR Vs. SANJUKTA SENGUPTA
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July 28, 1999 |
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SUBIR KUMAR BASU Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 22, 1999 |
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SUCHITRA SUREL Vs. TECHNOLOGY PARKS LIMITED
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September 27, 1999 |
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SUDERSHAN SINGH Vs. D D A
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December 14, 1999 |
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SUDHA AGRO OIL AND CHEMICAL INDUSTRIES LTD Vs. NATIONAL INSURANCE COMPANY LTD
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February 2, 1999 |
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SUDHA GUPTA Vs. DLF UNIVERSAL LIMITED
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May 7, 1999 |
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SUDHAKSHAR KUMAR Vs. REGISTRAR PUNJAB STATE BOARD TECHNICAL EDUCATION
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April 7, 1999 |
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SUDHIR KUMAR Vs. STATE OF HARYANA
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September 1, 1999 |
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SUHASINI SHARMA Vs. MAHANAGAR TELEPHONE NIGAM LTD
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September 7, 1999 |
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SULOCHANA DEVI KYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 24, 1999 |
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SUNDER VATI Vs. COMMAND OFFICER
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March 9, 1999 |
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SUNIL KUMAR ARORA Vs. MAITREYA V DOSHI
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September 24, 1999 |
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SUNIL KUMAR SHARMA Vs. K K HOSPITAL
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September 1, 1999 |
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SUNITA KHULLAR Vs. BANGALORE SILK AND SAREES
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July 15, 1999 |
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SUNITA RANI Vs. KETAKI GARG
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February 8, 1999 |
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SUPERINTENDENT OF POST OFFICE SOUTH CALCUTTA Vs. SIPRA PAL
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June 18, 1999 |
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SUPERINTENDENT OF POST OFFICES Vs. MAHINDER NATH BASAK
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December 6, 1999 |
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SURENDRA M MITTAL Vs. SKIPPER BUILDERS PVT LTD
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July 1, 1999 |
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SURESH KUMAR Vs. G S CHAWLA
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November 10, 1999 |
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SURINDERA DEPARTMENTAL STORE Vs. NATIONAL INSURANCE COMPANY LIMITED
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February 10, 1999 |
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SURJAN SINGH SAINI Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 20, 1999 |
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SURJIT KAUR ALIAS GURMAIL KAUR Vs. KEWAL SINGH
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December 29, 1999 |
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SUSHAM LATA Vs. S SUNDARAMAHALINGAM
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April 28, 1999 |
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SUSHIL BHATNAGAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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April 12, 1999 |
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SUSHILA KAUL Vs. ORIENTAL INSURANCE COMPANY
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May 27, 1999 |
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SWARN KANTA JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
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November 5, 1999 |
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SYED ZAHID ALI Vs. JAIPRAKASH PALIWAL
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October 25, 1999 |
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T N SUKUMARAN Vs. KERALA STATE ELECTRICITY BOARD
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December 1, 1999 |
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T RAGHAVAN Vs. PAL-PEUGEOT LIMITED
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June 30, 1999 |
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TAMIL NADU PETRO PRODUCTS LTD Vs. NIRMAL KUMARI GARG
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February 4, 1999 |
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TARACHAND JAINCOMPLAINA Vs. GANGA RAM HOSPITAL
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August 25, 1999 |
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TEJ KAUR Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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June 30, 1999 |
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TEJA SINGH SANDHU Vs. NAVJIT SINGH BRAR
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April 9, 1999 |
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TEJINDER PAL SINGH DHALIWAL Vs. GENERAL MANAGER TELECOM-MUNICATION
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March 24, 1999 |
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TELECOM DIST MANAGER DEPT OF TELECOM Vs. UPPALAPATI LAKSHMINARAYANA
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April 12, 1999 |
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TELECOM DISTRICT MANAGER Vs. VELAYUTHAM
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August 21, 1999 |
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TELECOM DISTRICT MANAGER Vs. N LAKSHMI NARAYANA SHARMA
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August 7, 1999 |
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THIRU J KARUNAKARAN Vs. COFFEE BOARD
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November 2, 1999 |
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THOMAS REIZ ZUZARTE Vs. CHARI CONSTRUCTION AND REAL ESTATE DEVELOPERS AND BUILDERS
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October 28, 1999 |
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TILAK RAJ BAKSHI Vs. SR POST MASTER
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May 14, 1999 |
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TITAN INDUSTRIES LTD Vs. RAJENDRA M NAIK
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October 18, 1999 |
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TRANSPORT CORPORATION OF INDIA LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 3, 1999 |
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TRIBHUVANDAS BHIMJI ZAVERI Vs. RAJESH KUMAR GUPTA
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January 4, 1999 |
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U P KHADI GRAMODHYOG BOARD Vs. NEW INDIA ASSURANCE COMPANY
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July 1, 1999 |
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U P STATE AGRO INDUSTRIAL CORPORATION LTD Vs. VED PRAKASH SINGH
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December 14, 1999 |
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UCO BANK Vs. NARENDRA KUMAR GUPTA
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July 22, 1999 |
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UDAI BEER SINGH Vs. BRANCH MANAGER STATE BANK OF INDIA
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November 4, 1999 |
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UDAIPUR CEMENT WORKS Vs. PUNJAB WATER SUPPLY AND SEWAGE BOARD
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January 7, 1999 |
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UMAPROSANNA PUNDIT Vs. PUNJAB TRACTORS LIMITED
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May 24, 1999 |
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UNION OF INDIA Vs. VIJAY KUMAR SINGHAL
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May 21, 1999 |
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UNION OF INDIA Vs. SAMUDRALA GOVINDA RAJULU
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June 8, 1999 |
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UNION OF INDIA Vs. SARDARI LAL SONI AND BROTHERS
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February 25, 1999 |
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UNION OF INDIA Vs. CH JOGIREDDY
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November 16, 1999 |
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UNION OF INDIA Vs. R PURUSHOTHAM REDDY
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August 24, 1999 |
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UNION OF INDIA DEPARTMENT OF TELECOM Vs. ATUL FASTENERS LIMITED
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February 10, 1999 |
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UNIT TRUST OF INDIA Vs. GUDDIE MADANJIT
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June 2, 1999 |
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UNIT TRUST OF INDIA Vs. V CHANDRA SEKHAR
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April 23, 1999 |
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UNIT TRUST OF INDIA Vs. SUDESH RANA
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July 29, 1999 |
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UNIT TRUST OF INDIA Vs. SARLA DEEPENDRA LALAN
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July 7, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. VIJAY KUMAR
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July 19, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. WAMAN MAHADEV SAWANT
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July 1, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. BIRBAL KUMAR
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December 29, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNIL PANDURANG DHURVE
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November 19, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAIRI RAJAIAH
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November 25, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVALI CEMENT PVT LTD
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August 4, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GULZAR COLD STORAGE AND ICE FACTORY
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August 26, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
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April 5, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GURDEEP SINGH OBEROI
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May 18, 1999 |
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UNITED INDIA INSURANCE LTD Vs. SURJIT SINGH ASAI
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November 4, 1999 |
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URVASHI ENTERPRISES LIMITED Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
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September 27, 1999 |
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USHA VORA Vs. NEW INDIA ASSURANCE CO LTD
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May 19, 1999 |
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V P BALASUBRAMANIAM Vs. SRI JAIANJANEYA ASSOCIATES
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January 6, 1999 |
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V P SOMASHEKAR Vs. SECRETARY APMC YARD
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May 14, 1999 |
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V S NALLUSAMY Vs. PROPRIETOR SRI KANNABIRAN TRANSORTS
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August 21, 1999 |
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VARALA SANGAM Vs. DUBALA RAJAIAH
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April 1, 1999 |
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VARINDER SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
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May 3, 1999 |
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VASANTHI MEDICAL CENTRE Vs. CAPTIPOWER ENGINEERS P LTD
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January 6, 1999 |
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VIJAY H MANKAR Vs. MANGLA BANSOD
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November 24, 1999 |
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VIJAY SAXENA Vs. SACHIV L D A
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February 8, 1999 |
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VIKRAM MAHURKAR Vs. HINDUSTAN MOTORS LIMITED
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August 30, 1999 |
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VINAYAKA COTTON CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD
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April 15, 1999 |
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VIR BHAN KHANNA Vs. REGIONAL MANAGER ALLAHABAD BANK
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May 5, 1999 |
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VIRINDER SHARMA Vs. MANAGING DIRECTOR MARUTI UDYOG LIMITED
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April 16, 1999 |
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VIVEK HATCHERIES P LTD Vs. GURMAIL SINGH
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December 23, 1999 |
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VYSYA BANK Vs. K R MANJULAMMA
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November 4, 1999 |
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WAHID KHAN Vs. MOHD ABDUL
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January 21, 1999 |
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WERNER POHLE Vs. ARAVIND V MISTRY
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July 16, 1999 |
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WEST BENGAL AGRO INDUSTRIES CORPORATION Vs. BIJOY KUMAR ROY
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August 5, 1999 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. NEMAI CHANDRA SAMANTA
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April 9, 1999 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. MD RAFIQUL HASSAN
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May 3, 1999 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. CHAMPA BAG
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June 16, 1999 |
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WESTERN CARRIERS Vs. TAMIL NADU INDUSTRIAL ENTERPRISES
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April 13, 1999 |
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XAVIER ESTATES Vs. SENIOR MANAGER INDIAN BANK
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March 17, 1999 |
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ZONAL MANAGER LIC OF INDIA Vs. M SUNITHA
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April 13, 1999 |
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ZONAL MANAGER LIC OF INDIA Vs. M SUNITHA
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April 30, 1999 |
LOGIN