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May 13, 1998 |
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June 19, 1998 |
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February 18, 1998 |
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March 11, 1998 |
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March 5, 1998 |
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March 17, 1998 |
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June 10, 1998 |
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November 23, 1998 |
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November 19, 1998 |
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June 8, 1998 |
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December 21, 1998 |
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December 9, 1998 |
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NETWORK LTD Vs. VIJAI PRAKASH GOYAL
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July 15, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SOUTH EASTERN ROADWAYS
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July 27, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. R K SAREEN
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October 7, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. RENU CHUGH
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March 11, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SANGRUR CENTRAL CO-OPERATIVE BANK LTD
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April 30, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SURYA CREDIT LIMITED
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August 18, 1998 |
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NIRMAL KHADI GRAM UDYOG SAMITI Vs. ORIENTAL BANK OF COMMERCE
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December 24, 1998 |
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NIRMALA R PARAB Vs. KALPANA DESAI
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June 1, 1998 |
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NIRMLA DEVI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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March 12, 1998 |
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NITIKA CEMENTS LIMITED Vs. HARYANA STATE ELECTRICITY BOARD
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December 22, 1998 |
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OEN MICRO SYSTEM LIMITED Vs. UNFAIR TRADE PRACTICES
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November 20, 1998 |
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OM GOEL SPINNERS PANIPAT Vs. INDIAN BANK PANIPAT
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December 22, 1998 |
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May 15, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. SHIV KUMAR
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February 4, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. PREM PARKASH MEHRA
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August 18, 1998 |
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August 18, 1998 |
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September 23, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. DAWOOD KUMAR TAJ
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November 19, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. I A E C BOILERS LTD
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July 6, 1998 |
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March 16, 1998 |
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December 7, 1998 |
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P P KAPOOR Vs. GOVERNMENT SERVANTS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
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August 25, 1998 |
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August 18, 1998 |
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PAIRABAI KURMI Vs. BRANCH MANAGER RAJA TRACTORS
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November 26, 1998 |
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PAL PEUGEOT LTD Vs. ABDUL MAJID AND BROS
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July 27, 1998 |
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PAMILA ROY Vs. GENERAL MANAGER UNIT TRUST OF INDIA
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April 1, 1998 |
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PARMOD KUMAR JAIN Vs. ORIENTAL BANK OF COMMERCE
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July 6, 1998 |
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PARVEEN KAPOOR Vs. CHAIRMAN JALLANDHAR IMPROVEMENT TRUST
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November 19, 1998 |
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PARVEEN OBEROI Vs. BRANCH MANAGER STATE BANK OF INDIA
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September 8, 1998 |
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May 6, 1998 |
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September 24, 1998 |
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April 23, 1998 |
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January 2, 1998 |
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March 20, 1998 |
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PRAGATHI BULK CARRIER Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 19, 1998 |
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March 30, 1998 |
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PREM NARAIN ASTHANA Vs. TECHNOLOGY PARKS LTD
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February 25, 1998 |
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November 12, 1998 |
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PRITHVI RAJ NAYYAR Vs. CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL
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December 3, 1998 |
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PRITI CHAWLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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December 24, 1998 |
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PROJECT DIRECTOR D R D A Vs. BOMMI REDDY LAKSHMI REDDY
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July 23, 1998 |
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April 30, 1998 |
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PUBLIC CARRIERS TRUCK UNION RAI MAJRA Vs. NATIONAL INSURANCE CO LTD
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July 14, 1998 |
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PUNEET INDUSTRIES CO P LTD Vs. NATIONAL INSURANCE CO LTD
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December 14, 1998 |
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PUNJAB KHADI BOARD Vs. SUKHWINDER SINGH
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March 30, 1998 |
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PUNJAB NATIONAL BANK Vs. MANJIT SINGH SOHI
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December 3, 1998 |
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PUNJAB STATE ELECTRICITY BOARD Vs. SATISH KUMAR
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December 23, 1998 |
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PUNJAB STATE ELECTRICITY BOARD Vs. PRITAM SINGH
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March 18, 1998 |
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PUNJABI UNIVERSITY Vs. INDER MOHAN
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November 20, 1998 |
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PURNENDU CHATTERJEE Vs. PURULIA MUNICIPALITY
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January 6, 1998 |
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PUSHPA DEVI Vs. GENERAL MANAGER TELEPHONE DEPARTMENT
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April 28, 1998 |
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August 25, 1998 |
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January 6, 1998 |
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April 28, 1998 |
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April 30, 1998 |
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July 9, 1998 |
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October 12, 1998 |
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July 21, 1998 |
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July 2, 1998 |
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December 23, 1998 |
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RAKESH SHARMA Vs. PUNJAB NATIONAL BANK
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February 9, 1998 |
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RAKESH UTPAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 18, 1998 |
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September 21, 1998 |
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January 24, 1998 |
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RAMA AUTO CARS Vs. UNITED INDIA INSURANCE CO LTD
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December 21, 1998 |
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RAMESH KUMAR Vs. SENIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
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November 27, 1998 |
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RAMESH KUMAR MALHOTRA Vs. INSTITUTE OF HAEMATOLOGY
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June 11, 1998 |
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February 20, 1998 |
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RANI SINGLA Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
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December 24, 1998 |
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RASHMI B FADNAVIS Vs. MUMBAI GRAHAK PANCHAYAT
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September 4, 1998 |
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May 13, 1998 |
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January 19, 1998 |
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May 6, 1998 |
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August 18, 1998 |
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S B JAIN Vs. MUNNI DEVI
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March 20, 1998 |
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S B MATHUR Vs. R S AJIT SINGH AND CO
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September 15, 1998 |
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S C BITHAL Vs. DELHI DEVELOPMENT AUTHORITY
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March 16, 1998 |
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S D O TELEPHONES Vs. R K GUPTA
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February 18, 1998 |
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August 31, 1998 |
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S L DHAWAN Vs. POST GRADUATE MEDICAL INSTITUTE AND RESEARCH CENTRE
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June 1, 1998 |
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November 11, 1998 |
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S M RAMANUJAM Vs. R DAMODARAN
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December 9, 1998 |
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December 22, 1998 |
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January 2, 1998 |
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August 18, 1998 |
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January 29, 1998 |
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December 23, 1998 |
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February 3, 1998 |
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February 17, 1998 |
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July 21, 1998 |
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August 17, 1998 |
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November 30, 1998 |
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April 24, 1998 |
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July 27, 1998 |
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March 17, 1998 |
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April 24, 1998 |
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SANTHANAM IYANGAR Vs. VICE CHAIRMAN MEERUT DEVELOPMENT AUTHORITY
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November 13, 1998 |
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May 2, 1998 |
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January 13, 1998 |
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January 14, 1998 |
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December 8, 1998 |
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November 11, 1998 |
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November 25, 1998 |
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December 23, 1998 |
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July 2, 1998 |
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December 22, 1998 |
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December 21, 1998 |
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December 30, 1998 |
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SHANTI DEVI Vs. C K MITTAL
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March 5, 1998 |
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SHARADCHANDRA RAOREKAR Vs. BHOPAL DEVELOPMENT AUTHORITY
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April 15, 1998 |
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SHIHAN VISPY B KAPADIA Vs. KRISHNAKANT I MACHHAR
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August 12, 1998 |
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December 21, 1998 |
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SHRIRAM CHITS AND INV P LTD Vs. N VALLIAMMAI
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January 28, 1998 |
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December 24, 1998 |
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SIPANI AUTOMOBILES LTD Vs. KEWAL KRISHAN DUGGAL
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April 24, 1998 |
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July 13, 1998 |
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January 19, 1998 |
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SOHAN LAL KAMBOJ Vs. MANAGER STATE BANK OF PATIALA
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September 16, 1998 |
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December 24, 1998 |
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April 23, 1998 |
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November 5, 1998 |
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June 16, 1998 |
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STAR AUTOS AND ENGINEERS Vs. UNITED INDIA INSURANCE CO LTD
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March 19, 1998 |
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STATE BANK OF PATIALA Vs. BRAHAM PARKASH
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March 2, 1998 |
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July 21, 1998 |
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March 24, 1998 |
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November 16, 1998 |
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March 3, 1998 |
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SUB-DIVISIONAL OFFICER OPERATION HSEB Vs. OM PARKASH
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November 23, 1998 |
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SUB-DIVISIONAL OFFICER SUB-DIVISION HARYANA STATE ELECTRICITY BOARD Vs. JAGIRO DEVI
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December 21, 1998 |
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SUB-POST MASTER Vs. JANARDHAN LODH
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April 21, 1998 |
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SUBODH KAPOOR Vs. R R SHARMA
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April 20, 1998 |
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SUKHPAL AND CO Vs. RAMESH KUMAR
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May 15, 1998 |
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SUNDARAM TEXTILES LTD Vs. SAVANI ROADLINES
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December 16, 1998 |
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January 13, 1998 |
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SUNDER SINGH Vs. LIFE INSURANCE CORPORATION HOUSING FINANCE LTD
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March 5, 1998 |
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July 16, 1998 |
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SUPERINTENDENT OF POST OFFICES Vs. JWALA PRASAD
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March 4, 1998 |
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SUPERINTENDENT OF POST OFFICES ALLAHABAD Vs. AVINASH GUPTA
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November 19, 1998 |
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SUPERINTENDENT OF TELEGRAPHIC OFFICE TUTICORIN Vs. K ANDI DHEVAR
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August 13, 1998 |
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SUPERINTENDING ENGINEER Vs. SHAMMI PAUL
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March 3, 1998 |
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SURJIT SINGH Vs. SHAKTI SINGH SAINI
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October 27, 1998 |
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T C C CARRIERS PVT LTD Vs. TAPE MANUFACTURING COMPANY
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September 15, 1998 |
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T K SOUNDARARAJAN Vs. SECRETARY CHENGALPATTU CO-OP URBAN BANK
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January 8, 1998 |
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T MARIMUTHU Vs. ORIENTAL INSURANCE COMPANY LIMITED
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February 18, 1998 |
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T RAJENDRA PRASAD Vs. AIR INDIA
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December 13, 1998 |
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T THANARAJ Vs. BANK OF MAHARASHTRA
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January 7, 1998 |
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TAJINDER PAL SINGH Vs. SURYA PROMOTERS AND DEVELOPERS
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August 12, 1998 |
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TAMIL NADU HOUSING BOARD Vs. S ELANGOVAN
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July 14, 1998 |
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TAMIL NADU HOUSING BOARD Vs. R SIV ASUBRAMANIAYAM
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November 17, 1998 |
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TARLOCHAN SINGH Vs. MANAGING DIRECTOR MARUTI UDYOG LTD
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March 25, 1998 |
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TELECOM DISTRICT ENGINEER Vs. SARBJIT SINGH
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March 26, 1998 |
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TELECOM DISTRICT MANAGER Vs. ISHWAR CHANDER
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March 19, 1998 |
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TELECOM DISTRICT MANAGER DEPARTMENT OF TELECOMMUNICATION Vs. SUBASH CHANDER SHARMA
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May 22, 1998 |
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THIRUVALLUVAR TRANSPORT CORPN Vs. SIVA PRASAD
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January 22, 1998 |
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July 14, 1998 |
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UNION BANK OF INDIA Vs. NAJHAT BEGAM
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May 14, 1998 |
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UNION OF INDIA Vs. M L DHAR
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August 14, 1998 |
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UNION OF INDIA Vs. RAJESH MITTAL
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July 27, 1998 |
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UNION OF INDIA Vs. JASPAL SINGH
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September 22, 1998 |
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UNION OF INDIA Vs. TEJINDER SINGH
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November 12, 1998 |
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UNION OF INDIA Vs. SURAJ KUMAR CHHABRA
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November 12, 1998 |
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UNION OF INDIA Vs. GOKAL CHAND
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December 21, 1998 |
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UNITED ENTERPRISES Vs. B VENKATESWARA RAG
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May 12, 1998 |
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UNITED INDIA INSURANCE CO Vs. JAHANGIR SPINNERS PVT LTD
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December 9, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. SATRUGHAN SHARMA
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November 18, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJESH SHARMA
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August 4, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNKU RADHAKRISHNA SHETTY
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May 12, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHESH MOHAN PROP INDIAN VIDEO
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July 29, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. MASTER VARUN
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July 31, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. AMAR NATH GUPTA
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August 13, 1998 |
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UPINDERJIT SINGH SEKHON Vs. STATE BANK OF PATIALA
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November 12, 1998 |
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UPTRON ACADEMY OF COMPUTER LEARNING Vs. RAJ KUMAR NEGI
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October 29, 1998 |
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USHA Vs. LIC
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December 28, 1998 |
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V K KAPOOR Vs. DIVISIONAL RAILWAY MANAGER
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February 16, 1998 |
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V P KAPOOR Vs. RAJ CHOPRA
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December 9, 1998 |
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VARUN SINGHI Vs. T S NAGAR
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June 15, 1998 |
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VEENA BHATNAGAR Vs. NEW INDIA ASSURANCE CO LTD
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October 22, 1998 |
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VEENA GANDHI Vs. TECHNOLOGY PARKS LTD
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January 20, 1998 |
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VIDEOCON INTERNATIONAL LTD Vs. PRAKASH KAUR
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April 23, 1998 |
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VIJAY JYOTI HOUSING PVT LTD Vs. L D MITTAL
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August 3, 1998 |
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VINOO BHAGAT Vs. GENERAL MOTORS I LTD
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March 23, 1998 |
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VIPIN BHARDWAJ Vs. CITI BANK
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April 7, 1998 |
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VISHAL ROADWAYS Vs. ECONOMIC TRADERS GUJARAT LTD
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September 3, 1998 |
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WORLDLINK FINANCE LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
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July 30, 1998 |
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YASMIN SULTANA Vs. RUPABEN D PATEL
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August 18, 1998 |
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ZUBAIR ENTERPRISES Vs. MANAGER SAUDI ARABIAN AIRLINES
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May 15, 1998 |
LOGIN