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August 28, 1997 |
A B SHOREWAL Vs. LAKHANPUR CO-OPERATIVE HOUSING SOCIETY LTD
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May 30, 1997 |
A M MATHEW Vs. DIRECTOR KARUNA HOSPITAL
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November 18, 1997 |
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January 22, 1997 |
A P BHATNAGAR AND SMT NIRMALA BHATNAGAR Vs. N K PATNAIK
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June 18, 1997 |
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August 7, 1997 |
A PASUPATHY Vs. C SUBRAMANIAN
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April 7, 1997 |
A S CHOWDARY Vs. V N RAO
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August 22, 1997 |
A S MOHANAN Vs. JOSEPH GEORGE
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April 10, 1997 |
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July 4, 1997 |
A V THOMAS AND CO LTD Vs. MERIDIAN APPAREL
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May 30, 1997 |
A-Z MARBLES AND CHEMICALS SIRMOUR H P Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
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May 21, 1997 |
AEROFLOT SOVIET AIRLINES Vs. UNITED INDIA INSURANCE CO LTD
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October 14, 1997 |
AGRO CHEMICALS Vs. RADHEY MOHAN
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May 5, 1997 |
AIR INDIA LIMITED Vs. HAV B N SINGH
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February 25, 1997 |
AIR INDIA LTD Vs. R NAGARAJAN
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February 14, 1997 |
AIR INDIA LTD Vs. J C OSUKEU
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September 23, 1997 |
AJAY MURDIA Vs. INDCHEM ATL LTD
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August 29, 1997 |
AJAY PRAKASH MITTAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 30, 1997 |
ALEYAMMA VERGHESE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL INSURANCE CO LTD
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May 14, 1997 |
ALIA BEGUM Vs. L I C OF INDIA
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May 29, 1997 |
AMAR PAL SINGH Vs. U P FINANCIAL CORPORATION
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May 19, 1997 |
AMARJIT SINGH MANN Vs. TELECOM DISTRICT MANAGER
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November 4, 1997 |
AMARNATH HARBANS LAL Vs. NATIONAL INSURANCE CO LTD
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July 11, 1997 |
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July 22, 1997 |
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April 11, 1997 |
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April 30, 1997 |
ARULMIGHU DHANDAYUDHAPANISWAMY THIRUKOIL Vs. DIRECTOR GENERAL OF POST OFFICES
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August 8, 1997 |
ARUN KHANNA Vs. R S JINDAL
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April 22, 1997 |
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ASHISH KUMAR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
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January 28, 1997 |
ASHOK DHAWAN Vs. SURJEET SINGH
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March 14, 1997 |
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July 7, 1997 |
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August 6, 1997 |
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December 12, 1997 |
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May 12, 1997 |
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March 31, 1997 |
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October 16, 1997 |
BALAM RAM Vs. STATE OF HIMACHAL PRADESH
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November 10, 1997 |
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May 13, 1997 |
BALDEV SINGH Vs. ARYA HOSPITALCUM-DAULAT RAM MEMORIAL MEDICAL CENTRE
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October 1, 1997 |
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August 26, 1997 |
BAM DEVA Vs. UNITED INDIA INSURANCE CO LTD
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February 3, 1997 |
BANK OF INDIA Vs. VIDARBHA CONDUCTORS PVT LTD
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January 27, 1997 |
BANK OF INDIA Vs. N V DEORAS
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March 12, 1997 |
BANK OF INDIA Vs. SANTOSH CHANDER ABROL
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November 26, 1997 |
BATRA THEATRE Vs. HARKIRAT SINGH
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September 8, 1997 |
BENNY JOSEPH Vs. C S COMPANY
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May 16, 1997 |
BHANDARI INTERSTATE CARRIERS Vs. A K SYNTHETICS
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May 30, 1997 |
BHARAT STARCH AND CHEMICAL LTD Vs. UNION OF INDIA
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February 7, 1997 |
BIJU ALIAS PAUL JOSEPH Vs. K KUNHU MOHAMMED
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July 18, 1997 |
BIRJA SHANKER ACHARYA Vs. ORISSA STATE HOUSING BOARD
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February 28, 1997 |
BLISS CHEMICALS AND PHARMACEUTICALS I LTD Vs. STATE
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December 31, 1997 |
BLUE STAR LTD Vs. DISTRICT RURAL DEVELOPMENT AGENCY
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July 24, 1997 |
BRANCH MANAGER MANJEERA GRAMEENA BANK LTD Vs. CHERUKU ROOPA
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July 11, 1997 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAJAMANOHAR
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September 4, 1997 |
BRANCH MANAGER STEEL AUTHORITY OF INDIA LTD Vs. ANURAG TUBES PRIVATE LTD
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January 27, 1997 |
BRANCH MANAGER UNION BANK OF INDIA Vs. TELE SURYA RAO
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April 11, 1997 |
BUDHI SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 11, 1997 |
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May 6, 1997 |
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July 28, 1997 |
C E S C LTD Vs. SUMITA PAL
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January 29, 1997 |
C S ANAND Vs. NEW INDIA ASSURANCE COMPANY LTD
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October 15, 1997 |
CALCUTTA PORT TRUST Vs. APOLLO ENGINEERING CO LTD
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February 3, 1997 |
CALCUTTA TELEPHONE Vs. SAILENDRA NATH CHAKRAVARTY
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September 10, 1997 |
CANARA BANK Vs. J M ZUBAIR
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May 5, 1997 |
CESC LTD Vs. AJIT KUMAR GHOSH
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December 12, 1997 |
CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK Vs. DOLPHIN COLD STORAGE
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September 17, 1997 |
CHAIRMAN BOARD OF SCHOOL EDUCATION HARYANA BHIWANI Vs. SUNITA RANI
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August 14, 1997 |
CHAIRMAN PUNJAB STATE ELECTRICITY BOARD Vs. RANJIT SINGH
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April 2, 1997 |
CHAIRMAN STATE BANK OF INDIA Vs. BRIG SUDHIR CHANDRA DAS
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October 28, 1997 |
CHAIRMAN-CUM-MANAGING DIRECTOR GOLDEN FOREST INDIA LTD Vs. CHAMPA DEVI
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May 27, 1997 |
CHAMAN LAL SHARMA Vs. SUPERINTENDING ENGINEER UBDC
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May 22, 1997 |
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August 20, 1997 |
CHANDIGARH ADMINISTRATION Vs. R C GUPTA
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February 20, 1997 |
CHANDRA SEONI Vs. FUSION CONSTRUCTIONS
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July 15, 1997 |
CHOJI PRETAM CHITS PVT LTD Vs. N S KAIN
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February 17, 1997 |
CITY CHIT FUNDS PVT LTD Vs. R KANNAN
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December 3, 1997 |
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September 29, 1997 |
CONSUMER AND HUMAN RIGHTS FORUM Vs. INCHARGE LAJPAT RAI MAHILA HOSTEL
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CONSUMER PROTECTION COUNCIL Vs. M SUNDARAM
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May 29, 1997 |
CRYSTAL PIPES AND CERAMICS PRIVATE LTD Vs. DCM DAEWOO MOT
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August 27, 1997 |
D D A Vs. S S PURI
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March 18, 1997 |
D K SOOD Vs. SULTANJEE ENTERPRISES
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May 12, 1997 |
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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April 3, 1997 |
DEFENCE COLONY SAHAKARI AVAS SAMITI LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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May 30, 1997 |
DELHI AUTO MOBILES LTD Vs. PARAMJIT BATTA
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August 4, 1997 |
DELHI DEVELOPMENT AUTHORITY Vs. MAHAVIR SINGH
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July 31, 1997 |
DELHI DEVELOPMENT AUTHORITY Vs. RAMA SHANKAR JOHRI
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April 10, 1997 |
DELHI DEVELOPMENT AUTHORITY Vs. ANAND SINGH KHATI
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March 25, 1997 |
DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN LAL NANDRAYOG
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May 29, 1997 |
DELHI DEVELOPMENT AUTHORITY Vs. MANOHAR LAL BATRA & ANR.
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January 24, 1997 |
DEPARTMENT OF POSTS & TELEGRAPHS Vs. R.C.SAXENA
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January 8, 1997 |
DES RAJ GUPTA Vs. LUDHIANA IMPROVEMENT TRUST
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April 29, 1997 |
DEV DUTT DHIMAN Vs. STATE BANK OF INDIA
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April 2, 1997 |
DHARAMVIR ANAND Vs. LIC OF INDIA
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February 17, 1997 |
DHUKHILAL JAISWAL Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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February 21, 1997 |
DIRECTOR FOREST RESEARCH INSTITUTE Vs. SUNSHINE ENTERPRISES
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February 3, 1997 |
DIRECTOR GENERAL I AND R Vs. OUDH SUGAR MILLS LTD
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June 13, 1997 |
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September 30, 1997 |
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June 19, 1997 |
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July 11, 1997 |
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February 7, 1997 |
DISTRICT MANAGER TELEPHONES Vs. ASHOK KUMAR
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September 11, 1997 |
DISTRICT TELECOMMUNICATION MANAGER Vs. A C DHARMARAJ
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July 31, 1997 |
DISTRICT TELECOMMUNICATIONS DEPARTMENT Vs. BRIJ MOHAN SHIVHARE
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July 26, 1997 |
DIVISIONAL ENGINEER C F CALCUTTA TELEPHONES Vs. R MALATI SINHA
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May 29, 1997 |
DIVISIONAL ENGINEER TELECOM MORADABAD Vs. VIRENDER KUMAR
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April 3, 1997 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE COLTD Vs. PATANJALI GUHA
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August 21, 1997 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. V T AJAY
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December 18, 1997 |
DIVISIONAL RAILWAY MANAGER Vs. P IBRAHIM
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June 16, 1997 |
DIVISIONAL RAILWAY MANAGER S E RAILWAY Vs. CHANDRA PRAKASH VALECHA
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October 15, 1997 |
DUTY MANAGER AIR INDIA LTD Vs. RAJEEV NATH
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October 20, 1997 |
E P SARASWATHI Vs. BRANCH MANAGER INDIAN OVERSEAS BANK
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September 12, 1997 |
ECONOMIC TRANSPORT ORGANISATION THANJAVUR Vs. SUNDARAM PAINTS PVT LTD
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April 9, 1997 |
EDWIN WILLIAMS Vs. BIRLA ELECTRONICS
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July 15, 1997 |
EICHER MOT Vs. SUKHDEV SHARMA
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October 16, 1997 |
ELBEE SERVICES LIMITED & ORS. Vs. INDO SWISS JEWELS LTD. & ANR.
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April 7, 1997 |
ENGINEERS INTERNATIONAL Vs. D V VASUDEV RAO
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May 19, 1997 |
EROS COPRA AND OIL TRADERS Vs. UNITED INDIA INSURANCE CO LTD
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May 16, 1997 |
ESTATE OFFICER HUDA Vs. MADAN LAL DHINGRA
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April 4, 1997 |
ESTATE OFFICER HUDA Vs. NATIONAL ENGINEERING CORPORATION
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March 19, 1997 |
ESTATE OFFICER PUDA Vs. JASPAL SINGH DARA
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May 5, 1997 |
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. J NATARAJAN
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November 6, 1997 |
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY Vs. VIDYA DEVI JINDAL SCHOOL
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October 27, 1997 |
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY BOARD Vs. MADHU SUMAN GUPTA
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October 29, 1997 |
EXECUTIVE OFFICER Vs. P VENUGOPALAM
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May 27, 1997 |
FARM FRESH FOODS PRIVATE LTD Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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June 12, 1997 |
FAST AND SAFE TRANSPORT PVT LTD Vs. PETERS APPARALS
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January 14, 1997 |
FATHINATHAN MICHAEL Vs. TELECOM DISTRICT MANAGER PONDICHERRY
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August 7, 1997 |
FEDERAL BANK LTD Vs. PREM LATA
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March 14, 1997 |
G P GLASS CO Vs. VINOD SONI
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February 6, 1997 |
G S ANANDAN Vs. E N DILEEP
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February 7, 1997 |
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October 15, 1997 |
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February 7, 1997 |
GARDEN ESTATE RESIDENT WELFARE ASSOCIATION Vs. GULMOHAR ESTATE LTD
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January 7, 1997 |
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June 11, 1997 |
GAUHATI CO OPERATIVE URBAN BANK LTD Vs. SANTOSH KUMAR TEWARI
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May 29, 1997 |
GAUTAM AUTO Vs. KIRAN PRABHA
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July 22, 1997 |
GENERAL MANAGER CALCUTTA TELEPHONES Vs. ARGHA MITRA
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January 6, 1997 |
GENERAL MANAGER HOTEL KANISHKA Vs. SAROJ ATTAL
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May 29, 1997 |
GENERAL MANAGER HYDERABAD TELEPHONES Vs. DR MIR SADAT ALI
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June 20, 1997 |
GENERAL MANAGER TELECOM DISTT CHANDIGARH Vs. LT COL S S SETHI RETD
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May 30, 1997 |
GENERAL MANAGER TELECOM TELEPHONES DISTRICT Vs. AJIAB SINGH ASIS
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July 24, 1997 |
GENERAL MANAGER TELECOMMUNICATIONS Vs. P K MOHAMMADALI
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May 5, 1997 |
GHANASHYAM PATEL Vs. RENUKA SHARMA
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January 7, 1997 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. C M PATHAK
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February 3, 1997 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. G D GUPTA
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October 1, 1997 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. B P SINGHAL
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September 4, 1997 |
GOEL S PAL Vs. INCHARGE COPYING AGENCY
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March 6, 1997 |
GOLDEN FORESTS INDIA LTD Vs. SUMITRA DEVI
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April 24, 1997 |
GOLDEN NEEDLE APPARELS Vs. FORBES GOKAK LTD
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March 25, 1997 |
GURBHED SINGH Vs. ORIENTAL INSURANCE CO LTD
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May 29, 1997 |
GURCHARAN SINGH FALAK Vs. NEW INDIA ASSURANCE CO LTD
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April 29, 1997 |
GURGAON GRAMIN BANK Vs. GIANI RAM
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November 11, 1997 |
GURMIT SINGH Vs. NATIONAL INSURANCE CO LTD
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January 21, 1997 |
GURWANT PAL SINGH VIRK Vs. NEW INDIA ASSURANCE CO LTD
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April 29, 1997 |
H C PHOTOSTAT AND TYPEWRITERS Vs. NEW INDIA ASSURANCE CO LTD
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May 26, 1997 |
H K AGRAWAL Vs. CHIEF COMMERCIAL MANAGER CENTRAL RAILWAY
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July 26, 1997 |
H K L TALWAR Vs. NEW INDIA ASSURANCE CO LTD
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July 23, 1997 |
H M P ENGINEERS LTD Vs. RALLIS INDIA LTD
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August 19, 1997 |
H R S GOEL AND SAROJINI GOEL Vs. DELHI DEVELOPMENT AUTHORITY
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May 30, 1997 |
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August 26, 1997 |
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September 23, 1997 |
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September 26, 1997 |
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November 6, 1997 |
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October 28, 1997 |
HARYANA STATE ELECTRICITY BOARD Vs. OM PARKASH GOEL
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March 31, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. COLONEL PARAMJIT SINGH
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February 17, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARVEEN KUMAR
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February 28, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MANORMA RANI
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February 28, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATISH WAHI
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May 2, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R P SONI
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May 21, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUBHASH GOYAL
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October 28, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. AVTAR KRISHAN AMBEDKAR
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September 29, 1997 |
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August 19, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARINDER KUMAR BATTA
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September 22, 1997 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARAMJIT SINGH
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December 1, 1997 |
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HEBRON PHARMACEUTICALS PVT LTD Vs. M JOHANEN AND CO
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May 15, 1997 |
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January 30, 1997 |
HIMALAYA PUBLIC SCHOOL Vs. RISHI DUA
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June 30, 1997 |
HINDUSTAN MOTORS LTD Vs. N SIVAKUMAR
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May 2, 1997 |
HOUSING BOARD HARYANA Vs. KRISHAN KUMAR GUPTA
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December 10, 1997 |
HUDA Vs. D V BHATIA
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February 13, 1997 |
IMPROVEMENT TRUST GURDASPUR Vs. SATYA DEVI
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June 5, 1997 |
INDAIN AIRLINES LTD Vs. V J PHILI
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May 19, 1997 |
INDIA CINE AGENCIES Vs. UCO BANK
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July 30, 1997 |
INDIAN AIRLINES LTD Vs. V J PHILIP
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May 19, 1997 |
INDIAN FARMERS FERTILIZER COPERATIVE LTD Vs. SKY PACK INTERNATIONAL EXPRESS
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August 29, 1997 |
INDIAN OVERSEAS BANK Vs. MATHURA MOHAN DE
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March 11, 1997 |
INDIAN OVERSEAS BANK Vs. KLEBERT PIERRE
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October 8, 1997 |
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. SURINDER PAL AHIR
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October 28, 1997 |
INTEGRATED EDUCATION DEVELOPMENT ORGANISATION Vs. COMPUTER POINT LIMITED
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August 5, 1997 |
INTERNATIONAL HOUSING DEVELOPMENT CORPORATION LTD Vs. SUNITI PAL
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October 29, 1997 |
J K DHINGRA Vs. UNITED INDIA INSURANCE CO LTD
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September 9, 1997 |
JAGJIT SINGH Vs. KNOCKOUT
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June 11, 1997 |
JAI DEV AGARWAL Vs. HARYANA STATE ELECTRICITY BOARD
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May 29, 1997 |
JAI KUMAR MEERANI Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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February 4, 1997 |
JAIN AGENCIES Vs. GODREJ SOAPS LTD
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January 30, 1997 |
JASBIR KAUR Vs. ALL INDIA CO-OPERATIVE N A THRIFT AND CREDIT SOCIETY LTD
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July 28, 1997 |
JASMINE PATEL Vs. R J MANEK SHAH
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May 30, 1997 |
JASWANT N DAULATRAMANI Vs. GENERAL MANAGER CALCUTTA TELEPHONES
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November 12, 1997 |
JATINDERDEV SINGH MUSAFIR Vs. LUDHIANA IMPROVEMENT TRUST
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March 18, 1997 |
JAY FLASH CERAMICS LTD Vs. STATE BANK OF INDIA
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March 7, 1997 |
JAY SHREE TEA AND INDUSTRIES LTD Vs. JANTA TRUCK UNION
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April 3, 1997 |
JAYALAKSHMI RAMASAMY Vs. DEPT OF TELECOMMUNICATIONS
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October 9, 1997 |
JEROME MOUTHAPPA Vs. SENIOR SERVICE MANAGER
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October 3, 1997 |
JINDAL POLYSTER AND STEEL LTD Vs. BANK OF AMERICA
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June 17, 1997 |
JOSE PHILIP Vs. SATISH NAMBISAN
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January 29, 1997 |
JOSEPHINE JOHN Vs. AVIATION EXPRESS PVT LTD
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August 27, 1997 |
JYOTHI VIVEK Vs. PRADEEP
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April 7, 1997 |
JYOTI CHOPRA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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June 18, 1997 |
K B SALIM Vs. SUMIS AIRLINES P LTD
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August 26, 1997 |
K K UMMER Vs. JUBILEE MISSION HOSPITAL TRICHUR
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April 2, 1997 |
K L MADHOK Vs. CHIEF GENERAL MANAGER M T N L
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February 3, 1997 |
K S DABAS Vs. RAJENDER KUMAR CHHABRA
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April 11, 1997 |
KAILASH KUMAR SHARMA Vs. HARI CHARAN MATHUR
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May 29, 1997 |
KANALA KODANDA REDDY Vs. SUPERINTENDENT DEPARTMENT OF POSTS
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July 15, 1997 |
KANWAR SOHIT Vs. CHIEF ADMINISTRATOR HUDA
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June 30, 1997 |
KAPOOR SINGH Vs. IMPROVEMENT TRUST BATALA
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April 3, 1997 |
KARTHIK DAS Vs. CHEERA KUMARA SWAMY
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July 1, 1997 |
KASHIRAM BHIMRAO KAMBLE Vs. UDAYA A PATIL
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April 9, 1997 |
KASTURI LAL Vs. BACHAN SINGH
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February 13, 1997 |
KAUSHALYA DEVI MARWAHA Vs. D N AGGARWAL
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January 7, 1997 |
KELVINATOR OF INDIA LTD Vs. SURINDER PAL GARG
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January 30, 1997 |
KERALA STATE RURAL WOMENS ELECTRONICS AND INDUSTRIAL CO-OPERATIVE FEDERATION LTD Vs. ASSOCIATED ROAD CARRIERS LTD
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May 8, 1997 |
KHANEWAL BROTHERS Vs. UNION OF INDIA
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November 26, 1997 |
KHARAITI LAL Vs. KEWAL KRISHAN
|
November 27, 1997 |
KONE ELEVATOR INDIA LTD Vs. OLYMPIC SECURITY SERVICES
|
June 12, 1997 |
KULDIP SINGH BHALLA Vs. KRISONS ELECTRONICS SYSTEMS LTD
|
February 15, 1997 |
L M L LTD Vs. SATYA PRAKASH SHARMA
|
October 27, 1997 |
L S DUGGAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 18, 1997 |
LAKSHMI SRINIVAS FINANCE AND INVESTMENT Vs. J S RAMAN
|
October 15, 1997 |
LAL SINGH Vs. HARYANA STATE ELECTRICTY BOARD
|
January 10, 1997 |
LALA SAMACHAR NEWSPAPER Vs. GENERAL MANAGER TELECOM DEPARTMENT LUDHIANA
|
March 18, 1997 |
LAMDAA APPARELS Vs. NATVAR PARIKH INDUSTRIES LTD
|
August 27, 1997 |
LIC OF INDIA Vs. RAMESH CHANDRA
|
April 11, 1997 |
LIC OF INDIA Vs. KANCHAN MURLIDHAR AKKALWAR
|
May 9, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PURAN CHAND JAIN/ ADVOCATE
|
March 10, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ANU MOHANOT
|
May 29, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA
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August 6, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BALJIT KAUR
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September 22, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JOKHAM LAL
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September 29, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. GURDEV SINGH
|
November 18, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MOHINDERJIT KAUR
|
November 27, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRIKABAI
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December 4, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMPATI
|
March 14, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA KAPOOR
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July 3, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA DEVI
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July 22, 1997 |
LIFE INSURANCE CORPORATION OF INDIA Vs. LILY RANI ROY
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January 24, 1997 |
LML LTD Vs. VED PRAKASH
|
September 16, 1997 |
M C MAMGAIN Vs. GENERAL MANAGER TELECOMMUNICATION
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July 29, 1997 |
M EDWARD Vs. COMMISSIONER OF PAYMENTS
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September 19, 1997 |
M I JAFFER MARICAR Vs. SENIOR DIVISIONAL MANAGER L I C OF INDIA
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August 21, 1997 |
M K KALYANI Vs. DURAI CONSTRUCTIONS
|
September 23, 1997 |
M K SEBASTIAN Vs. N JAGADEESAN
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September 18, 1997 |
M P ELECTRICITY BOARD Vs. RAM GARIB LONIA
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July 26, 1997 |
M RAMANUJAM Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
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March 14, 1997 |
M REVATHI Vs. REGIONAL CUSTOMER ENGINEERING
MANAGER HCL LTD
|
April 4, 1997 |
M RIAZ Vs. P V A MOHANDAS
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May 5, 1997 |
M SUBBAIN Vs. V DHANIKACHALAM
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February 13, 1997 |
M T N L Vs. SIKANDAR DUTTA
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September 5, 1997 |
MAA KAMAKSHA MARBLE INDUSTRIES Vs. STATE OF MADHYA PRADESH
|
May 9, 1997 |
MADAN LAL DAWAR Vs. RAMESH
|
July 30, 1997 |
MADAN LAL JAGGI Vs. PRABHAT TYAGI
|
March 17, 1997 |
MAHABALESHWARA GANAPATHI HEGDE Vs. SUPERINTENDENT OF POSTS
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August 22, 1997 |
MAHARASHTRA HYBRID SEEDS CO LTD Vs. AZIZ BAIG & ORS
|
March 19, 1997 |
MAHARASHTRA HYBRID SEEDS CO LTD Vs. PRASAD
|
June 16, 1997 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SHESHRAO
|
May 30, 1997 |
MAHEENDRA INDUSTRIES Vs. C L SALIM
|
August 4, 1997 |
MAJOR LOKNATH JAGGI Vs. CHAIRMAN/CHIEF EXECUTIVE OFFICER BHOPAL DEVELOPMENT AUTHORITY
|
June 12, 1997 |
MALKHAN SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
May 15, 1997 |
MALLADI ACCHIYAMMA Vs. BANK OF INDIA
|
July 23, 1997 |
MANAGER AIR INDIA Vs. K K MOIDU
|
July 11, 1997 |
MANAGER ALLAHABAD BANK Vs. K P G M PALANIAPPAN
|
October 24, 1997 |
MANAGER NEW INDIA ASSURANCE CO LTD Vs. DEVAKRUPA COTTON TRADERS
|
June 25, 1997 |
MANAGER V S T MOTORS Vs. S F FAROOQ
|
November 26, 1997 |
MANAGER, STATE BANK OF INDIA Vs. CHEMIST PRODUCTS
|
March 26, 1997 |
MANAGING DIRECTOR AIR INDIA LTD Vs. K A NARAYAN
|
October 3, 1997 |
MANJUSHA GAS AGENCY Vs. BHARAT FUEL CO LTD
|
January 30, 1997 |
MANSA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 11, 1997 |
MARIAMMA UNNUNNI Vs. ASSTT ENGINEER ELECTRICAL MAJOR SECTION
|
July 14, 1997 |
MARUTI UDYOG LTD Vs. SUDHIR GAUTAM
|
February 28, 1997 |
MARUTI UDYOG LTD Vs. V S MANTCHALA
|
October 8, 1997 |
MAST RAM Vs. NEW INDIA ASSURANCE CO LTD
|
July 30, 1997 |
MATADEEN Vs. DAYA RAM
|
April 29, 1997 |
MAURICE DUMPY Vs. HANDE HOSPITAL
|
September 3, 1997 |
MCDOWELL AND CO LTD AND ORS Vs. STATE AND ORS
|
February 7, 1997 |
MD ASLAM Vs. IDEAL NURSING HOME
|
May 29, 1997 |
MIRA LALL AND SON EXPORTS PVT LTD Vs. LUFTHANSA GERMAN AIRLINES
|
April 21, 1997 |
MODI BUSINESS MACHINES Vs. BELL CERAMICS LTD
|
March 31, 1997 |
MOHD SIDDIQUE Vs. P K MITTAL
|
February 3, 1997 |
MOHINDRA COLD STORAGE Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 17, 1997 |
MOHIT SOOD Vs. MANAGING COMMITTEE BLOOM MODEL HIGH SCHOOL
|
October 14, 1997 |
MOTI LAL SHARMA Vs. LIC OF INDIA
|
April 17, 1997 |
MRINAL KANTI CHAKRABORTY Vs. ARUN KANTI CHAKRABORTY
|
December 12, 1997 |
MUNICIPAL COUNCIL Vs. JAGJIT SINGH
|
March 27, 1997 |
MUNICIPAL COUNCIL AMBALA CANTT Vs. S C CHOPRA
|
February 4, 1997 |
MUNICIPAL COUNCIL JAGADHRI Vs. RAMESH CHAND GOEL
|
November 18, 1997 |
MUNICIPAL COUNCIL KARNAL Vs. RITESH KUMAR KAUSHIK
|
May 6, 1997 |
MUNICIPAL COUNCIL KOTKAPURA Vs. MULKH RAJ
|
August 6, 1997 |
MUNISH SAHNI Vs. STATE BANK OF INDIA
|
August 4, 1997 |
MUNSHI RAM CHHABRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 13, 1997 |
N ARJUNAN Vs. A NATARAJAN
|
June 2, 1997 |
N G SARDANA Vs. ANSAL HOUSING CONSTRUCTION LTD
|
August 28, 1997 |
N K MITTAL Vs. UNIQUE CORPORATION
|
October 31, 1997 |
N RAMASAMYAPPEL Vs. KISHORE KUMAR GOKAL DAS
|
May 29, 1997 |
NAGARWALA CONSTRUCTION CO Vs. SURESH KUMAR
|
May 2, 1997 |
NAGERCOIL MUNICIPALITY Vs. B ASOKAN
|
August 26, 1997 |
NAINA SEMI CONDUCTOR LTD Vs. ANDHRA BANK FINANCIAL SERVICES LTD
|
July 30, 1997 |
NARAYAN CHOWDHURY Vs. RITA PODDAR
|
September 16, 1997 |
NATIONAL CONSUMER AWARENESS GROUP REGD Vs. HOUSING COMMISSIONER PUNJAB HOUSING DEVELOPMENT BOARD
|
May 29, 1997 |
NATIONAL CONSUMERS AWARENESS GROUP Vs. ADMINISTRATOR WATER SUPPLY METER
|
February 7, 1997 |
NATIONAL FRUIT AGENCY Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPN LTD
|
July 24, 1997 |
NATIONAL INSURANCE CO Vs. RATTANO DEVI
|
April 1, 1997 |
NATIONAL INSURANCE CO LTD Vs. LAL SINGH
|
January 16, 1997 |
NATIONAL INSURANCE CO LTD Vs. P POOSAPPAN
|
August 1, 1997 |
NATIONAL INSURANCE CO LTD Vs. GULER COOPERATIVE TRANSPORT
|
May 29, 1997 |
NATIONAL INSURANCE CO LTD Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
|
September 5, 1997 |
NATIONAL INSURANCE CO LTD Vs. GURMIT SINGH
|
December 23, 1997 |
NATIONAL INSURANCE CO LTD Vs. PREMJIBHAI RANCHHODBHAI HODAR
MANGROL MATSYAGANDHA
|
May 29, 1997 |
NATIONAL INSURANCE CO LTD Vs. RAJASTHAN TUBE MANUFACTURING CO LTD
|
May 30, 1997 |
NATIONAL INSURANCE CO LTD Vs. PAVAN P SAHANI
|
March 19, 1997 |
NATIONAL INSURANCE CO LTD Vs. M/S. LAL CHAND JAIN & SONS
|
January 8, 1997 |
NATIONAL INSURANCE COMPANY LTD Vs. NEW BHARAT RICE MILLS
|
May 5, 1997 |
NATIONAL INSURANCE COMPANY LTD Vs. SARASWATI UDYOG
|
August 20, 1997 |
NATIONAL PROCESSORS Vs. NATIONAL INSURANCE COMPANY LTD
|
August 5, 1997 |
NEENA GUPTA Vs. EKTA VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD
|
September 26, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. AMIR SINGH
|
August 26, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. JATINDER KUMAR
|
June 24, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. BRIJENDRA SINGH SARNA
|
March 5, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. BENGAL TODDER MILLS
|
May 8, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. SUN STEEL INDUSTRIES P LTD
|
April 3, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. P P KHANNA
|
March 18, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. B K VASHIST
|
May 29, 1997 |
NEW INDIA ASSURANCE CO LTD Vs. ABHIJIT NANDY
|
May 29, 1997 |
NEW INDIA ASSURANCE CO. LTD. Vs. JAISWAL PLASTIC TUBES LTD.
|
January 7, 1997 |
NICAPPEL Vs. AVTAR SINGH
|
October 16, 1997 |
NIRANJAN PADHI Vs. SUB-POST MASTER CITY POST OFFICE
|
January 8, 1997 |
NITHYA APARTMENT FLAT OWNERS WELFARE ASSOCIATION Vs. PIONEER BUILDING SYNDICATE P LTD
|
September 24, 1997 |
NIZAM ENGINEERS Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
|
March 18, 1997 |
O P MAHAIAN Vs. GENERAL MANAGER TELEPHONES
|
April 22, 1997 |
OM PARKASH GROVER Vs. NEW INDIA ASSURANCE CO LTD
|
July 22, 1997 |
OM PRAKASH SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
July 25, 1997 |
OM PRAKASH YADAV Vs. DEPOT MANAGAR U P RAJYA KARMACHARI KALYAN NIGAM
|
March 14, 1997 |
ORIENTAL INSURANCE CO LTD Vs. MANOCHA CLOTH HOUSE
|
March 14, 1997 |
ORIENTAL INSURANCE CO LTD Vs. M L BHAT
|
February 20, 1997 |
ORIENTAL INSURANCE CO LTD Vs. LEKHIRAM
|
July 26, 1997 |
ORIENTAL INSURANCE CO LTD Vs. RAJ KUMAR
|
December 1, 1997 |
ORIENTAL INSURANCE CO LTD Vs. GIRDHARI LAL TULSHIRAMJI JOSHI
|
January 7, 1997 |
ORIENTAL INSURANCE CO LTD Vs. MODERN INSULATORS LTD
|
January 8, 1997 |
ORIENTAL INSURANCE CO LTD Vs. SHAKARBHAI RAMDAS MARFATIA
|
April 24, 1997 |
ORIENTAL INSURANCE CO LTD Vs. BACHHU DEBNATH
|
May 30, 1997 |
ORIENTAL INSURANCE COMPANY LTD Vs. ISHAR SINGH
|
March 27, 1997 |
P ANNAMALAI Vs. LALEETH AUTO CO
|
January 2, 1997 |
P C JANARDHANAN Vs. MANAGER INDIAN BANK
|
May 14, 1997 |
P JAGAN MOHAN Vs. MANAGER LIPTON INDIA LTD
|
August 26, 1997 |
P S SANDHU Vs. UNION OF INDIA
|
June 17, 1997 |
P. JAGADEESAN Vs. TAMIL NADU ELECTRICITY BOARD
|
May 30, 1997 |
P.P. ISMAIL Vs. K.K. RADHA
|
May 30, 1997 |
P.V.ASHA BAI Vs. K.N.W.BUILDERS
|
April 2, 1997 |
PADMAVATI BAI Vs. CHAIRMAN HOUSING BOARD HARYANA
|
September 22, 1997 |
PARAM VIR RATHEE Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 11, 1997 |
PARDEEP SETH Vs. ASHOK SARWAL
|
January 29, 1997 |
PARESH NATH BAKSI Vs. NATIONAL INSURANCE CO LTD
|
September 16, 1997 |
PARVEEN SHARMA Vs. TIRATH GOYAL
|
April 4, 1997 |
PASCO AUTOMOBILES Vs. KIRAN PARKASH SINGH
|
January 17, 1997 |
PATEL ROADWAYS LTD Vs. TOKUSOU-MENON PAPER MANUFACTURING CO LTD
|
March 18, 1997 |
PAWAN PLASTICS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 26, 1997 |
PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD Vs. M SHANTHAKUMAR
|
September 19, 1997 |
POPPYS VLLEY PVT LTD Vs. MODULAR COLD ROOMS P LTD
|
July 9, 1997 |
PRABHAKARAN Vs. NEELA TRAVELS
|
December 17, 1997 |
PRABHJOT SINGH Vs. HARPREET KAUR
|
March 10, 1997 |
PRAHLAD NARAIN MATHUR Vs. RAJASTHAN HOUSING BOARD
|
March 18, 1997 |
PRAJAPATI SARANGI Vs. PRINCIPAL ROURKELA MUNICIPAL COLLEGE
|
August 7, 1997 |
PRAVEENBHAI KHUBCHANDBHAI SONI Vs. RAJENDRA R SHAH
|
January 28, 1997 |
PRECISION DRILLING EQUIPMENTS INDIA LTD Vs. NEW INDIA ASSURANCE CO
|
May 16, 1997 |
PREET KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 25, 1997 |
PREM LATA GAUTAM Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
June 6, 1997 |
PREM NATH Vs. UNITED INDIA INSURANCE CO LTD
|
April 29, 1997 |
PREM SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 15, 1997 |
PREMIER AUTOMOBILES LTD. Vs. SANTOSH KANHAYALAL JAIN & ANR.
|
April 1, 1997 |
PRITPAL SINGH Vs. DIVISIONAL MANAGER CHANDIGARH TRANSPORT UNDERTAKING
|
February 3, 1997 |
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. HINDUSTAN LEVER LTD
|
March 31, 1997 |
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. RAJ DEV BHARDWAJ
|
July 10, 1997 |
PRODUCTION AND SALES SOCIETY LTD Vs. R AZHAGAMMAL
|
November 4, 1997 |
PUNJAB AND SIND BANK Vs. ARVIND SAHNI
|
August 6, 1997 |
PUNJAB NATIONAL BANK Vs. RANBIR KAUR
|
March 27, 1997 |
PUNJAB STATE ELECTRICITY BOARD Vs. HARI RAM
|
April 29, 1997 |
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KIRIT P. DOSHI
|
January 6, 1997 |
PUNJAB TRACTORS LTD Vs. VIR PRATAP
|
May 8, 1997 |
R L GUPTA Vs. H P NAGAR VIKAS PRADHIKARAN
|
October 15, 1997 |
R MOHAN Vs. BRANCH MANAGER ACT INDIA LTD
|
October 6, 1997 |
R N A AGENCIES PVT LTD Vs. RAMBIR
|
September 5, 1997 |
R N SETHI Vs. HARDIAL SINGH
|
August 5, 1997 |
R P KAPOOR Vs. TATA IRON AND STEEL CO LTD
|
May 29, 1997 |
R P KAPOOR Vs. BHARAT BHUSHAN AND CO
|
May 29, 1997 |
R PURUSHOTAMAN Vs. SETTLEMENT OFFICER
|
October 9, 1997 |
R SHANMUGASUNDARAM Vs. TAMIL NADU HOUSING BOARD
|
May 30, 1997 |
RADHIKA LITHO PRESS Vs. FUSER GRAPHIC EQUIPMENTS
|
October 7, 1997 |
RAHUL MOTORS Vs. ADDL DEPUTY COMMISSIONER-CUMCHIEF EXECUTIVE OFFICER D R D A
|
December 1, 1997 |
RAJ KUMAR Vs. VIHAR CO-OP G H SOCIETY
|
January 31, 1997 |
RAJ RANI BAHL Vs. UNION BANK OF INDIA
|
August 1, 1997 |
RAJANI PATWARI Vs. L I C OF INDIA
|
May 29, 1997 |
RAJASTHAN HOUSING BOARD Vs. R C BHANDARI
|
January 14, 1997 |
RAJASTHAN HOUSING BOARD JAIPUR Vs. VEER SINGH MEHTA
|
March 10, 1997 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MEC SHOT BLASTING EQUIPMENT PVT LTD
|
April 10, 1997 |
RAJENDRA KUMAR SAWHNEY Vs. NEW INDIA ASSURANCE CO LTD
|
May 30, 1997 |
RAJESH BAKSHI Vs. H P NAGAR VIKAS PRADHIKARAN
|
April 22, 1997 |
RAJIV RANJAN Vs. BYFORD LEASING LTD
|
May 16, 1997 |
RAJNI BANSAL Vs. D C MITTAL
|
July 23, 1997 |
RALLABHANDI NARASIMHAM Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS
|
June 26, 1997 |
RAM CHAND Vs. ESTATE OFFICER URBAN ESTATE
|
May 22, 1997 |
RAM SARUP BHALLA Vs. BAR COUNCIL OF PUNJAB AND HARYANA
|
August 11, 1997 |
RAMAKRISHNA AUTO SERVICE Vs. BONDA VEERABHADRA RAO
|
June 3, 1997 |
RAMBHA CO-OP CREDIT AND SERVICE SOCIETY Vs. MITTAR SAIN
|
October 28, 1997 |
RAMDAYAL Vs. MANAGER JILA SAHAKARI BHUMI VIKAS BANK
|
October 15, 1997 |
RAMESH R TRIVEDI Vs. AMBAR TOWER CO-OPERATIVE HOUSING SOCIETY LTD
|
May 30, 1997 |
RAMPION PHARMACEUTICALS Vs. PREETAM SHAH
|
January 24, 1997 |
RANBIR SINGH Vs. SAINI COLD STORAGE AND ICE FACTORY
|
May 6, 1997 |
RANGA OIL INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
|
July 30, 1997 |
RATHINAVATHI Vs. MANAGER ANDHRA BANK CHENNAI
|
April 16, 1997 |
RATIKANTA PANDA Vs. SATYANANDA SAHOO
|
May 29, 1997 |
RAVINDER KUMAR AGGARWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 4, 1997 |
RAVINDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
RAVNEET SINGH BAGGA Vs. KLM ROYAL DUTCH AIRLINES
|
May 29, 1997 |
RAVS EXPORTS (P) LTD & ANR Vs. AIR FRANCE CARGO
|
May 9, 1997 |
REGIONAL MANAGER CEAT LIMITED Vs. KATAMREDDI GOPAL REDDY
|
April 2, 1997 |
REGIONAL PASSPORT OFFICE Vs. VIRENDER MEHTA
|
January 10, 1997 |
REGIONAL PASSPORT OFFICER Vs. RAJESH BHATIA
|
October 8, 1997 |
RELIANCE INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
|
May 30, 1997 |
RENU KORRIN Vs. UNITED INDIA INSURANCE CO LTD
|
August 5, 1997 |
ROHA ASHTAMI CO OPERATIVE URBAN BANK LTD Vs. MANJUM NISSAR YERUNKAR
|
May 30, 1997 |
ROSHAN LAL BALI Vs. HUDA
|
February 13, 1997 |
S A MAJEED Vs. TELECOM DISTRICT ENGINEER GANJAM
|
January 16, 1997 |
S C IMPORT EXPORT Vs. BANK OF INDIA
|
June 27, 1997 |
S K AGGARWAL Vs. GODREJ GE APPLIANCE
|
March 7, 1997 |
S K GUPTA Vs. NAGAR VIKAS PRADHIKARAN
|
June 11, 1997 |
S K GUPTA Vs. SANJAY JAIN
|
July 7, 1997 |
S K SHARMA Vs. DIVISIONAL TRAFFIC MANAGER NORTHERN RAILWAYS
|
August 27, 1997 |
S L DUTT Vs. NEW INDIA ASSURANCE CO LTD
|
September 22, 1997 |
S N NAMBOODIRI Vs. HANEEFA
|
May 14, 1997 |
S NIZAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
|
August 28, 1997 |
S P MEHNDIRATTA Vs. STATE GOVERNMENT
|
May 6, 1997 |
S RAVISANKAR Vs. ASLO STEEL LTD
|
November 27, 1997 |
S ROBERT Vs. SECRETARY VILAVANCODE PRIMARY AGRI CO-OP BANK LTD
|
April 10, 1997 |
S S BANSAL Vs. NORTHERN RAILWAY
|
February 13, 1997 |
S S DHILLON Vs. USHA RANI
|
December 8, 1997 |
SABITA KANJILAL Vs. GAYATRI BERA
|
September 24, 1997 |
SACHDEVA AND SONS Vs. STATE TRADING CORPORATION OF INDIA
|
June 6, 1997 |
SAJJAN TEXTILES MILLS LTD Vs. LARSEN AND TOUBRO LTD
|
December 17, 1997 |
SANDEEP SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPN LTD
|
September 1, 1997 |
SANRAKSHAN SAMITI Vs. TRANSELEKTRA DOMESTIC PRODUCTS PVT LTD
|
October 21, 1997 |
SANSARI LAL Vs. PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY
|
January 10, 1997 |
SANTOSH Vs. CHARANJIT SINGH
|
January 28, 1997 |
SARABJIT SINGH Vs. WESTERN INDIA MATCH COMPANY WIMCO
|
January 8, 1997 |
SARASWATHI Vs. UNITED INDIA INSURANCE CO LTD
|
April 2, 1997 |
SARASWATI CHAUDHRY Vs. AMERICAN EXPRESS BANK LTD
|
August 6, 1997 |
SARAT EQUIPMENTSAPPEL Vs. INTER-UNIVERSITY CONSORTIUM
|
May 29, 1997 |
SARDOOL SINGH Vs. MUNI LAL CHOPRA
|
August 5, 1997 |
SAROJ BHANDARI Vs. N S AHALUWALIYA
|
July 29, 1997 |
SATHYA APARTMENTS WELFARE ASSOCIATION Vs. KAKUMANU CONSULTANTS
|
August 27, 1997 |
SATPAL KAUR Vs. EXECUTIVE ENGINEER
|
July 30, 1997 |
SATWANT KAUR Vs. KANWALJIT KAUR
|
December 15, 1997 |
SATYA NARAYAN MISRA Vs. ASHOK KUMAR SAXENA
|
January 22, 1997 |
SATYANARAYAN KAMALKUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
September 26, 1997 |
SAU SHAILEJA Vs. PEARLESS FINANCE CORPORATION
|
March 18, 1997 |
SAVITRI C PILLAI Vs. LIFE INSURANCE CORPN OF INDIA
|
November 11, 1997 |
SECRETARY TO GOVT OF INDIA MINISTRY OF TELECOMMUNICATIONS Vs. N R GOEL
|
October 28, 1997 |
SENIOR MANAGER, INDIAN OVERSEAS BANK Vs. M.K.THANKAM
|
May 30, 1997 |
SENIOR POST MASTER GPO Vs. HARJINDER SINGH
|
January 17, 1997 |
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. KISHORI LAL SHAM LAL RICE MILLS
|
June 17, 1997 |
SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMAL KHOSLA
|
December 2, 1997 |
SENIOR SUPERINTENDENT RAILWAY MAIL SERVICES Vs. K R ANIL KUMAR
|
June 23, 1997 |
SETHURAMAN SUBRAMANIAM IYER Vs. TRIVENI NURSING HOME AND ANR.
|
May 30, 1997 |
SHAH FOUNDATION Vs. STATE BANK OF HYDERABAD
|
September 24, 1997 |
SHALIMAR GAS SERVICE Vs. MODI LPG LTD
|
November 10, 1997 |
SHANMUGAM Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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April 24, 1997 |
SHANTI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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November 11, 1997 |
SHARIQUE A ALI Vs. A M LAHARI
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July 7, 1997 |
SHEHZADA GAS SERVICE Vs. SAT PAL MAHAJAN
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January 4, 1997 |
SHEIK MOHIDEEN Vs. GENERAL MANAGER MARUTHU PANDIYAR TRANSPORT CORPN
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April 4, 1997 |
SHIMLA WATCH CO Vs. NEW INDIA ASSURANCE CO LTD
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September 18, 1997 |
SHIMMERS BUSINESS HOUSE P LTD Vs. UNITED INDIA INSURANCE CO LTD
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January 7, 1997 |
SHIVAJI RAMBHAU MALI Vs. ASSISTANT MANAGER NEW INDIA INSURANCE CO LTD
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March 18, 1997 |
SHRIMATI KULWINDER KAUR Vs. KIRANPREET KAUR MAKKAR
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June 16, 1997 |
SHUSAMA RANI CHAKRABORTY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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November 6, 1997 |
SHYAM GAS COMPANY Vs. NATIONAL INSURANCE CO LTD
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March 18, 1997 |
SHYAM SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
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July 1, 1997 |
SIGNET CORPORATION Vs. COMMISSIONER M C D NEW DELHI
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May 19, 1997 |
SIPANI AUTOMOBILES LTD Vs. RAMA THAKUR
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September 10, 1997 |
SIRPUR PAPER MILLS LTD Vs. NATIONAL INSURANCE CO LTD
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May 19, 1997 |
SONAL MATAPURKAR Vs. S NIGALINGAPPA INSTITUTE OF DENTAL SCIENCE
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April 3, 1997 |
SOUND OWNERS TOURS REGD Vs. GURDEEP SINGH
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January 30, 1997 |
STANDARD CHARTERED BANK Vs. P N TANTIA
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May 30, 1997 |
STATE Vs. JAINA PROPERTIES PVT LTD
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April 24, 1997 |
STATE BANK OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD
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June 18, 1997 |
STATE BANK OF INDIA Vs. NARAYAN DAS MISHRA
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November 19, 1997 |
STATE BANK OF INDIA Vs. ANUP KUMAR DHIMAN
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October 17, 1997 |
STATE HOUSING BOARD Vs. S ROSHAN KUMAR
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December 16, 1997 |
STATE OF HARYANA Vs. VISHAL AGGARWAL
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January 28, 1997 |
STATE OF PUNJAB Vs. MALKIAT SINGH GILL
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May 29, 1997 |
STATE OF U.P.THROUGH EXECUTIVE ENGINEER Vs. CORPORATION BANK
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March 19, 1997 |
STEEL AUTHORITY OF INDIA Vs. MALAY KUMAR PAL
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January 6, 1997 |
SUB POSTMASTER Vs. CHHOTE LAL VERMA
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November 25, 1997 |
SUB POSTMASTER PALAPURAM Vs. UNNIKRISHNA PANICKER
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August 18, 1997 |
SUB-DIVISIONAL OFFICER H S E B Vs. SURINDER
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October 28, 1997 |
SUB-DIVISIONAL OFFICER HSEB Vs. R K KATARIA
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October 28, 1997 |
SUBHASH CHAND JOSHI Vs. DARSHAN LAL ARORA
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December 11, 1997 |
SUBRATA MUKHERJEE Vs. DITRICT ENGINEER NORTH C E S C LTD
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October 23, 1997 |
SUDHA JAIN Vs. PRAGATISHEEL SAMOOHIK SEHKARI KRISHI SAMITI
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August 7, 1997 |
SUDHIR KUMAR SINGHAI Vs. EXECUTIVE ENGINEER M P GRIH NIRMAN MANDAL
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July 7, 1997 |
SUESH BAFNA Vs. LUFTHANSA
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August 7, 1997 |
SUKHA SINGH Vs. KUNDAN LAL SURINDER PAL
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February 13, 1997 |
SUNITA GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 22, 1997 |
SUPERINTENDENT GENERAL POST OFFICE Vs. JAGMOHAN LAL
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December 9, 1997 |
SUPERINTENDING ENGINEER Vs. DARSHAN SINGH
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June 17, 1997 |
SUPREME BUILDERS Vs. VEERSEVA URBAN CO-OP BANK LTD
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May 30, 1997 |
SUPREME CHEMICAL INDUSTRIES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
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May 29, 1997 |
SURENDER KUMAR SINGHAL Vs. SHIMLA DEVELOPMENT AUTHORITY
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March 11, 1997 |
SURENDRA KUMAR JAIN Vs. R C BHARGAVA
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May 5, 1997 |
SURINDER KUMAR Vs. MANAGING DIRECTOR RELIANCE CONSULTANCY SERVICES LTD
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November 24, 1997 |
SURINDER KUMAR SETHI Vs. NEW INDIA ASSURANCE CO LTD
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March 31, 1997 |
SUYASHA VOHRA Vs. KANWALJIT BHATTI
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March 6, 1997 |
SWANI MOTORS Vs. A K BLAGGANA
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October 21, 1997 |
SWAPAN KUMAR BASU Vs. SUNITI CHATTARAJ
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January 24, 1997 |
SYNDICATE BANK Vs. GROZ-BECKERT SABOO LTD
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May 7, 1997 |
T RAMA RAO Vs. VIJAYA HOSPITAL
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March 17, 1997 |
TAPAN KUMAR NAYAK Vs. STATE OF ORISSA
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April 9, 1997 |
TARUN KUMAR ACHARYYA Vs. CALCUTTA SOFT DRINKS PVT LTD
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April 21, 1997 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. T NAGARAJU
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January 8, 1997 |
TECHNO AIDS AND ASSOCIATES Vs. TATA ELECTRIC LOCOMOTIVE CO LTD
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December 3, 1997 |
TEJ KUMAR Vs. NEW INDIA ASSURANCE COMPANY
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December 1, 1997 |
TEJPAL Vs. HARYANA STATE ELECTRICITY BOARD
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October 28, 1997 |
TELECOM DISTRICT ENGINEER PONDICHERRY Vs. R SHANGMUGAM
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May 29, 1997 |
TELECOM DISTRICT MANAGER Vs. RAJU
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October 8, 1997 |
TELECOM DISTRICT MANAGER Vs. K RAJARAM
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September 4, 1997 |
TELECOM DISTRICT MANAGER Vs. R MOHAN
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August 14, 1997 |
TELECOM DISTRICT MANAGER HISAR Vs. SHYAM SUNDER INDUSTRIES
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July 24, 1997 |
TELETRONICS Vs. REGIONAL MANAGER STATE BANK OF INDIA
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December 22, 1997 |
THE ETHELBARI TEA CO. LTD. Vs. NATIONAL INSURANCE CO. LTD. & ORS.
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November 25, 1997 |
THOMAS GEORGE Vs. ALLAHABAD BANK
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August 22, 1997 |
THRESSIAMMA PAUL Vs. KILCO PERFECT MACHINES
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January 17, 1997 |
THUMBA YELLAIAH Vs. SUPERINTENDENT OF POLICE
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May 29, 1997 |
THYAGARAJAN ENTERPRISES Vs. PULASTYA ENGINEERING GROUNDS
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April 22, 1997 |
TRANS ASIAN INDUSTRIES Vs. DEEPIKA TRAVELS
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January 8, 1997 |
TRANSPORT CORPORATION OF INDIA Vs. UNITED INDIA INSURANCE CO LTD
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November 5, 1997 |
TRAVANCORE OXYGEN LIMITED Vs. KERALA STATE ELECTRICITY BOARD
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January 8, 1997 |
TRUEVISION COMMUNICATIONS P LTD Vs. JET AIRWAYS P LTD
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July 11, 1997 |
UMAKANT S SANGAR Vs. NEW INDIA ASSURANCE CO LTD
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June 16, 1997 |
UNION BANK OF INDIA Vs. AMAR SINGH
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February 13, 1997 |
UNION BANK OF INDIA Vs. RAVI VERMA
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November 20, 1997 |
UNION OF INDIA Vs. JOG RAJ
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November 6, 1997 |
UNION OF INDIA Vs. MODI INDUSTRIES
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November 4, 1997 |
UNION OF INDIA Vs. S R SOUNDARARAJAN
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September 3, 1997 |
UNION OF INDIA Vs. RAMSWAROOP CHANDIL
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March 14, 1997 |
UNION OF INDIA Vs. RAMESH KUMAR KHANNA
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May 7, 1997 |
UNION OF INDIA Vs. NATHMAL HANSARIA
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January 24, 1997 |
UNIT TRUST OF INDIA Vs. KAVITA GUPTA
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January 24, 1997 |
UNIT TRUST OF INDIA Vs. BIJAYLAL RATHOR
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March 18, 1997 |
UNIT TRUST OF INDIA Vs. RAM KESHANCHAWLA
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May 30, 1997 |
UNIT TRUST OF INDIA Vs. CHIEF GENERAL MANAGER KERALA TELECOM CIRCLE
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May 12, 1997 |
UNITED BANK OF INDIA Vs. CALCUTTA TELEPHONES
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September 24, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. RAJESH CHHABRA
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December 22, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. NEENA AGGARWAL
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May 16, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. P DURAIPANDIYAN
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June 17, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. KULWANT SINGH
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July 23, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. JAWAHAR LAL
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July 29, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. CHANDGOTHIA BROS
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March 3, 1997 |
UNITED INDIA INSURANCE CO LTD Vs. BEARING TRADERS AND MILLS STORES
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May 29, 1997 |
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPALAYA PRINTERS
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May 30, 1997 |
URMILA SINDHURIA Vs. SENIOR BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
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November 18, 1997 |
USHA AGRAWAL Vs. ESTATE OFFICER M P H B
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October 20, 1997 |
USHA SALES PVT LTD Vs. STATE
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June 30, 1997 |
V BALASUBRAMANIAN Vs. R SATHYAMURTHY
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February 3, 1997 |
V CHITRALEKHA Vs. DIRECTOR AND SUPERINTENDENT I O G
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September 30, 1997 |
V S SHUKLA Vs. BRIJESH KUMAR DWIVEDI
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July 7, 1997 |
V.K.UPADHYAY Vs. GENERAL MANAGER, CENTRAL RAILWAYS
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May 29, 1997 |
VASANTHI PLASTIC INDUSTRIES Vs. MANAGER BANK OF BARODA
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December 17, 1997 |
VASUNDARA ENTERPRISES Vs. KATTI SIVA KUMARI
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June 5, 1997 |
VICE CHAIRMAN A P HOUSING BOARD Vs. A P HOUSING BOARD LIG HOUSING BENEFICIARIES ASSOCIATION
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May 30, 1997 |
VICE PRESIDENT HCL LTD Vs. UMESH CONSULTANCY SERVICES
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April 30, 1997 |
VICE-CHANCELLOR SAMBALPUR UNIVERSITY Vs. BANDITA PUJARI
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August 26, 1997 |
VIJAY AUTOMOBILES PRIVATE LTD Vs. UNA GRAHAK SURAKSHA SAMITI UNA
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February 28, 1997 |
VIJAY KUMAR MADAN PROP MADAN BUILDERS Vs. BODH RAJ CHANDNA
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April 11, 1997 |
VIJAY SETHI Vs. DISTRICT ANAGERTELEPHONES
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January 6, 1997 |
VIKAS VIHAR SOCIETY Vs. GURU NANAK LAND AND FIN CO PVT LTD
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March 17, 1997 |
VIKRAM OVERSEAS PVT LTD Vs. PUNJAB NATIONAL BANK
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June 30, 1997 |
VIMAL AGARWAL Vs. MANAGER ROYAL NEPAL AIRLINES CORPORATION
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September 22, 1997 |
VINAYAK UDYOG P LTD Vs. NEW CARRYING CORPORATION
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February 13, 1997 |
VINIT SURI Vs. B P SAHA
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February 27, 1997 |
VIPIN KUMAR GAUTAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 21, 1997 |
VIVEKANANDAN CHETTIAR Vs. R MOHANDASS
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September 4, 1997 |
WELLBRINE CHEMICAL PVT LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 15, 1997 |
WESTERN COALFIELDS LTD Vs. JAIN COAL DEPOT
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July 26, 1997 |
WHEELS WORLD Vs. AMRIT LAL
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October 23, 1997 |
YAD RAM Vs. SHISH RAM
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November 26, 1997 |
YADVINDRA PUBLIC SCHOOL Vs. GUNJAN GUPTA
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July 23, 1997 |