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A M NAUSHAD Vs. NATIONAL INSURANCE COMPANY LTD
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April 19, 1996 |
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A MOHAN REDDY Vs. VENKATARAMANA REDDY
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February 15, 1996 |
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A NAGESWAR RAO Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
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December 5, 1996 |
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A PADMAVATHI Vs. MANAGER VIJAYA BANK
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October 7, 1996 |
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A PEER MOHAMMED Vs. INTERNATIONAL OVERSEAS CONSULTANTS
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November 14, 1996 |
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A S NAGPAL Vs. KRISHAN LAL
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July 30, 1996 |
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A SHAFNASHMI Vs. CHIEF MANAGER STATE BANK OF INDIA
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May 21, 1996 |
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A VEERABRAHMACHARI Vs. B VENKATESWARA RAO
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August 23, 1996 |
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A.P.SUSHEELA SOMASEKAR Vs. M.P.JOHN
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September 26, 1996 |
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ABHIJIT NANDY Vs. NEW INDIA ASSURANCE CO LTD
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July 3, 1996 |
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ACCOUNTS OFFICER THRISSUR TELEPHONES Vs. A A MUHAMMADALI
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May 24, 1996 |
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ACCOUNTS OFFICER TR TELECOM DEPTT YAMUNA NAGAR Vs. IQBAL SINGH ATTWAL
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November 27, 1996 |
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ADDITIONAL DIRECTOR C G H S PUNE Vs. R L BUTANI
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February 9, 1996 |
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ADVANCE RUBBER INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
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May 30, 1996 |
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AGARWAL MOTORS Vs. JEETMAL CHAUHAN
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July 8, 1996 |
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AGNALL TRADERS LTD Vs. R K ANEJA
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January 30, 1996 |
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AIR FRANCE Vs. PATEL EXPORTS INDIA
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November 8, 1996 |
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AIR INDIA Vs. YOGENDRA HIRALAL PAREKH
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May 6, 1996 |
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AIRPAK INTERNATIONAL PVT LTD Vs. K P NANU
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November 27, 1996 |
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AIRPORT COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. KAMLESH KUMAR AGGARWAL
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January 30, 1996 |
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AJAY ENTERPRISES LTD Vs. KAMLESH AGGARWAL
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June 21, 1996 |
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AJAY GUPTA Vs. TRAVEL CORPORATION INDIA LTD
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February 2, 1996 |
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AJAY MEHTANI Vs. ANSAL HOUSING AND CONSTRUCTION LTD
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August 21, 1996 |
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ALAGU MEENAL Vs. SARVAMA G
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January 15, 1996 |
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ALLAHABAD BANK AND ANOTHER Vs. SUSHIL KUMAR DASS
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June 21, 1996 |
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ALLOTTEE SERVICE MANAGER Vs. J M KUPPUSAMY
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September 25, 1996 |
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ALPHA DRUG INDIA LTD Vs. H C L LTD
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August 27, 1996 |
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ALTAF AMIN BHAGAD Vs. DHANSUKH B SHAH
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February 26, 1996 |
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AMAR GAUTTAM Vs. NEW INDIA ASSURANCE CO LTD
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November 18, 1996 |
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AMAR NATH AGGARWAL Vs. NORTHERN RAILWAY
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March 21, 1996 |
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AMARNATH SINGH Vs. MAHINDRA AND MAHINDRA
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June 21, 1996 |
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AMEETA MEHRA Vs. HARYANA STATE BOARD ELECTRICITY
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January 19, 1996 |
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AMTREX AMBIENCE LTD Vs. ALPHA RADIOS
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March 14, 1996 |
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ANAND PARBAT RESIDENTS ASSOCIATION Vs. RAMJAS FOUNDATION
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March 8, 1996 |
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ANDHRA BANK Vs. W M THIRUNAVUKKARASU
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May 21, 1996 |
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ANDHRA BANK Vs. W M THIRUNAVUKKARASU
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November 14, 1996 |
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ANIL KUMAR BHOLA Vs. NEW INDIA ASSURANCE CO LTD
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February 20, 1996 |
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ANIRUDHA RATH Vs. TELECOM DISTRICT MANAGER
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May 1, 1996 |
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ANJALEEM ENTERPRISES PVT LTD Vs. A LAKSHMANAN
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January 22, 1996 |
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ANTHONY DASS A Vs. EX ENGINEER EARTH MOVERS DIVISION BEML K G F
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August 12, 1996 |
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ANTHONY REBELLO Vs. NEW INDIA ASSURANCE CO LTD
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May 6, 1996 |
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APPLE MERCHANTS ASSOCIATION REGD Vs. DELHI DEVELOPMENT AUTHORITY
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June 21, 1996 |
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ARIHANT CORPORATION Vs. UMED PARK GHATLODIA CO-OPERATIVE HOUSING SOCIETY LTD
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June 17, 1996 |
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AROOP MUKHERJEE Vs. SWITZER INSTRUMENT LTD
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June 21, 1996 |
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ASHA RANI Vs. ROHIT GROVER
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October 17, 1996 |
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ASHISH KUMAR BISWAS Vs. D D A
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May 30, 1996 |
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ASSISTANT DIVL ENGINEER ELECTRICIAL OPERATION Vs. G VENKATESWARLU
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March 27, 1996 |
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ASSISTANT ENGINEER ELECTRIC SECTION Vs. M ASHRAF
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June 5, 1996 |
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ASSISTANT ENGINEER P H AND E DEPTT Vs. GOVERDHAN LAL
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April 18, 1996 |
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ASSISTANT EXECUTIVE ENGINEER Vs. T K AJAN
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August 20, 1996 |
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ASSISTANT EXECUTIVE ENGINEER Vs. THOMSON TOOLS LIMITED
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September 16, 1996 |
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ASSTT EXECUTIVE ENGINEER Vs. HAMPAVVA
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August 12, 1996 |
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ASSTT EXECUTIVE ENGINEER WORLD BANK Vs. GRACY PAULOSE THEKKINADATHU VEEDU
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February 27, 1996 |
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ATUL SHARMA Vs. SECRETARY POST AND TELEGRAPH DEPARTMENT OF POSTS
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December 17, 1996 |
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AUTO CARS Vs. VED PARKASH SHARMA
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March 14, 1996 |
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AUTOLITE INDIA LTD Vs. APPLE INDUSTRIES LTD
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August 19, 1996 |
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AVI AUTOS Vs. NARINDER PAL KAUR
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April 30, 1996 |
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AVTAR SINGH Vs. NEW INDIA ASSURANCE CO LTD
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March 11, 1996 |
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AVTAR SINGH RIKHY AND CO Vs. CHANDIGARH ADMINISTRATION
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October 29, 1996 |
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B B TIWARI Vs. STATE BANK OF INDIA
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September 3, 1996 |
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B CHINNAMMA Vs. DIVISIONAL OFFICER L I C OF INDIA
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October 10, 1996 |
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B JAINNUL ABDEAN Vs. TWAIK EAST INTERNATIONAL
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June 21, 1996 |
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B K SETHI Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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January 9, 1996 |
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B PUGAZHENTHI Vs. M KUPPUSAMY
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May 22, 1996 |
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B S CHANDEL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
October 10, 1996 |
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B VAIDYAN ATHAN SECRETARY CONSUMER PROTECTION
COUNCIL ROURKELA Vs. GENERAL MANAGER SOUTHERN RAILWAY
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January 17, 1996 |
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BAJRANG BALI BRICK KILN COMPANY Vs. SATYAVEER ARYA
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March 14, 1996 |
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BALBIR SINGH Vs. MANAGER CHIEF GOVERNMENT BUSINESS PUNJAB NATIONAL BANK
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November 26, 1996 |
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BANK OF BARODA Vs. ARVIND MODERN DAL AND RICE MILL
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January 22, 1996 |
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BANK OF INDIA Vs. PRAMILABAI BHAURAOJI BHADGARE
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March 14, 1996 |
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BANSAL ROADLINES Vs. NEW INDIA ASSURANCE CO LTD
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January 29, 1996 |
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BARAGARH MUNICIPALITY Vs. GUNANIDHI DASH
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December 18, 1996 |
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BHAG SINGH SAIN Vs. K K MAHAJAN
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December 30, 1996 |
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BHARAT OVERSEAS CONSTRUCTION LTD Vs. KAMLESH
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September 23, 1996 |
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BHARAT PETROLEUM CORPORATION LTD Vs. NEHA PRADIP PARALIKAR
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June 14, 1996 |
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BHATI POULTRY FARM Vs. KEWALRAMANI HATCHERIES
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January 16, 1996 |
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BHAWANIPATNA SPECIAL PLANNING AUTHORITY OF KALAHANDI Vs. KALAHANDI CONSUMERS WELFARE ORGANISATION
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November 22, 1996 |
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BHAWARLAL SURANA Vs. KERALA ROADWAYS LTD
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November 21, 1996 |
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BHIM SAIN JINDAL Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
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August 19, 1996 |
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BHUPINDER PAL SINGH Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
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December 17, 1996 |
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BHUPINDER SINGH ALIAS TEK SINGH Vs. OMEGA AGRO PRIVATE LTD
|
May 6, 1996 |
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BIHAR STATE HOUSING BOARD Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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January 12, 1996 |
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BIHAR STATE HOUSING BOARD Vs. PRIO RANJAN ROY
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April 4, 1996 |
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BIPIN K SETH Vs. MEELA ARACKAL
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May 20, 1996 |
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BIPIN K SETH Vs. ROSILY XAVIER
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May 20, 1996 |
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BIRLA YAMAHA LTD Vs. PATEL ROADWAYS LTD
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April 26, 1996 |
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BOARD OF SCHOOL EDUCATION Vs. BIJENDER
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November 29, 1996 |
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BOARD OF SECONDARY EDUCATION Vs. NAVNEET KUMAR
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August 20, 1996 |
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BRANCH MANAGER CANARA BANK Vs. P SUBBIAN
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August 12, 1996 |
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BRANCH MANAGER INDIAN BANK Vs. B RAJA REDDY
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July 9, 1996 |
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BRANCH MANAGER L I C OF INDIA Vs. A PAULRAJ
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April 26, 1996 |
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BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. P S LALU
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July 10, 1996 |
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BRANCH MANAGER OSMANABAD DISTT CENTRAL CO OP BANK LTD Vs. RAMACHANDRA DASHARATH MANE
|
January 3, 1996 |
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BRIG K G KUTHIALA Vs. ARMY WELFARE HOUSING ORGANISATION
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February 26, 1996 |
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BRIJ KISHORE TOSHNIWAL Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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May 16, 1996 |
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BROOKE BOND LIPTON INDIA LTD Vs. AJIT SINGH PARIHAR
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January 24, 1996 |
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C D FATEL Vs. CANARA BANK
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October 31, 1996 |
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C PAUL DAS Vs. EAST WEST TRAVELS AND TRADE LINKS
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January 12, 1996 |
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C V MATHEW Vs. P BABU
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February 26, 1996 |
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C YOGISH MALLYA Vs. NATIONAL INSURANCE CO LTD
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September 30, 1996 |
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CALCUTTA MUNICIPAL CORPORATION Vs. APURBA KUMAR BASU
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June 14, 1996 |
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CAMELLIA PACKAGES PVT LTD Vs. ORIENTAL INSURANCE COMPANY
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October 3, 1996 |
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CANARA BANK Vs. G ANNAJI RAO
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January 3, 1996 |
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CANARA BANK Vs. UPPAL BRASS INDUSTRIES
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February 12, 1996 |
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CAPT C P GUPTA Vs. JOINT SECRETARY DEPARTMENT OF LOCAL GOVERNMENT
GOVERNMENT OF PUNJAB
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June 18, 1996 |
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CEAT LIMITED Vs. BIJU THOMAS
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May 7, 1996 |
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CENTRAL BANK OF INDIA Vs. HARI KISHAN GUPTA
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April 24, 1996 |
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CENTRAL BANK OF INDIA Vs. BHARAT GUPTA
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June 25, 1996 |
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CENTRAL BANK OF INDIA Vs. RAJ PAL
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January 3, 1996 |
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CENTRAL BANK OF INDIA Vs. NARAIN STEEL TRADERS
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June 21, 1996 |
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CENTURY LEATHERS Vs. KOREAN AIR
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May 22, 1996 |
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CHAIRMAN BOARD OF EXAMINATIONS Vs. MOHIDEEN ABDUL KADER
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January 16, 1996 |
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CHAIRMAN STERLITE INDUSTRIES INDIA LTD Vs. DEEPAK GUPTA
|
March 6, 1996 |
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CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M ABDUL HAMEED
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February 28, 1996 |
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CHAIRMAN TAMIL NADU HOUSING BOARD Vs. N SIVASAILAM
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February 29, 1996 |
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CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. PITCHAIMUTHAMMAL
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April 6, 1996 |
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CHANDIGARH HOUSING BOARD Vs. H D ANAND
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September 18, 1996 |
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CHANDRA SEKHARA SETTY Vs. VIJAYALAKSHMI G
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August 12, 1996 |
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CHEEMA ENGINEERING SERVICES Vs. RAJAN SINGH
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May 6, 1996 |
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CHENGALRAYAN CO-OPERATIVE SUGAR MILLS LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 21, 1996 |
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CHHATAR CHEMICALS LTD Vs. KARNAL HARYANA TRUCK UNION
|
October 18, 1996 |
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CHIEF COMMERCIAL OFFICER INDIAN AIRLINES Vs. P LALCHAND
|
April 23, 1996 |
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CHIEF GENERAL MANAGER M T N L Vs. PRAN NATH KOHLI
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August 8, 1996 |
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CHIEF GENERAL MANAGER TELECOMMUNICATION DEPARTMENT Vs. MURARI LAL KHAIRATI
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November 27, 1996 |
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CHIEF MANAGER STATE BANK OF INDIA Vs. R SATIADOSS
|
May 7, 1996 |
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CHITTAR PAL SINGH Vs. ATAM PRAKASH
|
October 1, 1996 |
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CHOCKLINGAM Vs. M AMBA SHANKAR
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June 7, 1996 |
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CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. GEORGE THOMAS
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June 7, 1996 |
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CLIPPER HOLIDAYS Vs. M AND N PUBLICATIONS LTD
|
August 12, 1996 |
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CO-OPERATIVE HOUSING SOCIETY Vs. S SABESAN
|
April 18, 1996 |
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COMMISSIONER ASSAM STATE HOUSING BOARD GUWAHATI Vs. MANOJ KUMAR ADHIKARY
|
April 26, 1996 |
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COMMISSIONER GUJARAT HOUSING BOARD Vs. THAKKAR SOMALAL
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May 6, 1996 |
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COMMON CAUSE Vs. UNION OF INDIA
|
May 9, 1996 |
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CONSUMER PROTECTION ASSOCIATION Vs. CHAIRMAN L I C OF INDIA
|
November 8, 1996 |
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CONSUMER PROTECTION ORGANISATION Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
January 22, 1996 |
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D C BHAVANI PRASAD Vs. KRISHNA NURSING HOME
|
October 15, 1996 |
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D.E.(C.F.), CALCUTTA TELEPHONES Vs. BHARAT BISCUIT CO. PVT. LTD.
|
June 21, 1996 |
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DAIVATHAN Vs. M BALACHANDRAN
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October 25, 1996 |
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DALMIA RESORTS INTERNATIONAL (P) LTD Vs. RANJANA GUPTA & ANR
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June 17, 1996 |
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DARSHNI DEVI Vs. RAJESHWAR PARSHAD
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October 23, 1996 |
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DAWN INVESTMENT LTD Vs. TATA CONSULTANCY SERVICES
|
October 28, 1996 |
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DAYA BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
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June 19, 1996 |
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DELHI DEVELOPMENT AUTHORITY Vs. KAMINI CHOPRA
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January 12, 1996 |
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DELHI DEVELOPMENT AUTHORITY Vs. KEDAR NATH PARASHAR
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August 20, 1996 |
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DELHI DEVELOPMENT AUTHORITY Vs. P K THAKUR
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June 18, 1996 |
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DEPOT MANAGER APSRTC Vs. DISTRICT CONSUMER COUNCIL TIRUPTAHTI
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June 21, 1996 |
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DESHBIR VERMA Vs. HAMIRPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
|
August 21, 1996 |
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DEVELOPMENT CORPORATION LTD Vs. SEELAM RAMA MOHAN
|
July 12, 1996 |
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DEVI ENGINEERING CO Vs. UNION OF INDIA
|
November 8, 1996 |
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DHARIA ICE AND COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
June 21, 1996 |
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DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD Vs. BHARATHI KNITTING COMPANY
|
January 17, 1996 |
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DIAMOND STONEWARE AND CERAMICS PVT LTD Vs. CENTRAL BANK OF INDIA
|
September 4, 1996 |
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DILIP KUMAR WAMANRAO DARYAPURKAR Vs. NATIONAL INSURANCE CO LTD
|
June 21, 1996 |
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DIRECTOR ADMISSION ORISSA ENGINEERING COLLEGE Vs. AJAYA KUMAR RATH
|
November 14, 1996 |
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DIRECTOR GENERAL I AND R Vs. USHA INTERNATIONAL LTD
|
October 31, 1996 |
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DIRECTOR GENERAL I AND R Vs. ST FRANCIS XAVIER SCHOOL CALCUTTA
|
June 6, 1996 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ASIATIC PETROLEUM CORPORATION LTD
|
May 6, 1996 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. KEDIA ELECTRICAL INDUSTRIES
|
February 20, 1996 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES CALCUTTA
|
September 25, 1996 |
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DIRECTOR OF AGRICULTURE Vs. DISTRICT MANAGER TELEPHONE
|
December 17, 1996 |
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DIRECTOR POST AND TELEGRAPH Vs. L S SRIVASTAVA
|
May 8, 1996 |
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DISTRICT EDUCATIONAL OFFICER Vs. M KRISHNANKUTTY
|
July 18, 1996 |
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DISTT ENGINEER TELECOMMUNICATIONS DEPTT Vs. ROSHAN LAL AGGARWAL
|
March 14, 1996 |
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DIVISIONAL ENGINEER Vs. HARIKISHAN BHATTAD
|
May 6, 1996 |
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DIVISIONAL FOREST OFFICER Vs. SARANGADHAR RAUT
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August 28, 1996 |
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DIVISIONAL MANAGER LIC OF INDIA Vs. RINA DAS
|
December 17, 1996 |
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DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs. BILASINI CHAMPATI
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November 6, 1996 |
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DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. KALYANI AGENCIES
|
December 6, 1996 |
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DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MUHAMMED
|
September 17, 1996 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO ALWAYE Vs. JOB MATHEW
|
July 23, 1996 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GUJARAT LYKA ORGANICS LTD
|
December 18, 1996 |
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DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. A SUBBARAYAN
|
February 15, 1996 |
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DIVYA LAND PROMOTERS P LTD Vs. KULBHUSHAN SURI
|
August 2, 1996 |
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DOLAGOBINDA BEHERA OF KENDRAPARA Vs. ASHOK KUMAR PADHI
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November 21, 1996 |
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DUBRAJ PANDEY OF SAMBALPUR Vs. MUNICIPALITY OF JHARSUGUDA
|
November 15, 1996 |
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DURGAPPA RAJARAM BAILPATTAR Vs. GENERAL MANAGER BAJAJ AUTO LTD
|
September 3, 1996 |
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EAST INDIA TRANSPORT AGENCY Vs. JAGDISH BHAI M CHANDAN
|
January 29, 1996 |
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ECONOMIC TRANSPORT ORGANISATION Vs. M R AGENCIES
|
November 8, 1996 |
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ELECTRICAL EXECUTIVE ENGINEER UESD Vs. BIHAR 440 VOLTS VIDYUT UPBHOKTA SANGH
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June 27, 1996 |
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ELECTRONS AND LASERS P LTD Vs. PROMILLA MENON
|
December 24, 1996 |
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ERODE TURMERIC MERCHANTS ASSOCIATION Vs. PERIYAR MARKET COMMITTEE
|
June 21, 1996 |
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ESCORTS TRACTORS LTD Vs. GAJANAND
|
July 9, 1996 |
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ESTATE OFFICER H U D A Vs. INDIRA SHARAN
|
June 11, 1996 |
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ESTATE OFFICER H U D A GURGAON Vs. GIRDHAR LAL YADAV
|
April 12, 1996 |
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ESTATE OFFICER URBAN ESTATES Vs. MADHU JINDAL
|
February 7, 1996 |
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EXECUTIVE ENGINEER Vs. D SUSHEELAMMA
|
August 13, 1996 |
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EXECUTIVE ENGINEER Vs. NABAKISHORE TARAI
|
September 5, 1996 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. B N ARJUNAN
|
September 24, 1996 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TNHB Vs. S JACOB
|
April 23, 1996 |
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EXECUTIVE ENGINEER GOSIKHURD DAM DIVISION WAHI PAWANI Vs. HARIGANGA CEMENT LTD
|
January 22, 1996 |
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EXPO MACHINERY LTD Vs. STATE
|
June 7, 1996 |
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FAIRDEAL MARWAR GARAGES PVT LTD Vs. NATIONAL CENTRE FOR HUMAN SETTLEMENTS AND ENVIRONMENTS
|
June 21, 1996 |
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FARM FRESH FOODS PRIVATE LTD Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD
|
December 13, 1996 |
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FEDERAL BANK LTD Vs. GAJANAN S ALVA
|
January 17, 1996 |
|
FEDERATION OF CONSUMER ORGANISATIONS OF TAMIL NADU Vs. RAMESH CARS FINANCE CORPORATION
|
March 28, 1996 |
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FINOLEX PIPES LTD Vs. SANDEEP SINGH
|
February 22, 1996 |
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FIRST ASSISTANT COMMERCIAL SUPERINTENDENT Vs. SANDEEP ROY CHOWDHRY
|
September 11, 1996 |
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FRIENDS RICE AND GENERAL MILLS Vs. NATIONAL INSURANCE CO LTD
|
May 28, 1996 |
|
FUEPROS Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
March 14, 1996 |
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G THANKARAJ Vs. BRANCH MANAGERM G F INDIA LTD
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November 14, 1996 |
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GANESH POLYTEX LTD Vs. TRANSPORT CORPORATION OF INDIA LTD
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June 7, 1996 |
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GANGA RAM CHANDNA Vs. PRINCIPAL DOON PUBLIC SCHOOL
|
June 11, 1996 |
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GAP PAPER BOARD INDUSTRIES PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
|
January 15, 1996 |
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GAUTAM AUTO Vs. KIRAN PRABHA
|
August 9, 1996 |
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GENERAL MANAGER PRESS TRUST OF INDIA Vs. BHASKAR BARIK
|
July 11, 1996 |
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GENERAL MANAGER TELECOM JAIPUR Vs. RADHEY SHYAM
|
March 13, 1996 |
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GENERAL MANAGER TELECOMMUNICATION Vs. DALAL RAM GOPAL AND COMPANY
|
November 20, 1996 |
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GENERAL MANAGER TELEPHONES JALANDHAR Vs. OM PARKASH KAMBOJ
|
September 12, 1996 |
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GENERAL MANAGER, EASTERN RAILWAY Vs. P CHATTOP ADHYAY
|
May 9, 1996 |
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GHAI AGRO MILLS LTD Vs. NEW INDIA ASSURANCE CO
|
April 26, 1996 |
|
GINNI FILAMENTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
May 9, 1996 |
|
GOPINATH TALKIES Vs. ORIENTAL GENERAL INSURANCE COMPANY
|
February 6, 1996 |
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GOVERNMENT OF TAMIL NADU Vs. THIAGARAJA FINANCE LTD
|
January 1, 1996 |
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GOVINDRA KHURANA Vs. SATYA SAI APARTMENTS P LTD
|
April 26, 1996 |
|
GREATER CALCUTTA GASSUPPLY CORPORATION LTD Vs. SUKLA SARKAR
|
October 17, 1996 |
|
GREEN CARRIERS AND CONTRACTORS DELHI PVT LTD Vs. TELECOMMUNICATION DEPARTMENT JAIPUR
|
November 1, 1996 |
|
GULJARI LAL AGARWAL Vs. ACCOUNTS OFFICER OFFICE OF TELECOM DISTRICT ENGINEER BANKURA
|
April 2, 1996 |
|
GULMARG WELFARE SOCIETY Vs. SUDESH DHAIYAOPP
|
September 23, 1996 |
|
GULZAR SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
October 7, 1996 |
|
GURDAS CHAND SINGLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 29, 1996 |
|
GURMEET KAUR Vs. REGIONAL OFFICER TT LTD
|
March 14, 1996 |
|
GURSEWAK SINGH Vs. JASKARAN SINGH
|
September 30, 1996 |
|
H R DARVESH Vs. PUNJAB NATIONAL BANK
|
August 19, 1996 |
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H S NAHAL Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
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December 11, 1996 |
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HAJARIMAL MOONAT Vs. KUMAR IRON WORKS
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November 13, 1996 |
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HANUMAN MITTAL Vs. INDIAN RED CROSS SOCIETY HISAR
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February 29, 1996 |
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HANUMAN POHA INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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October 29, 1996 |
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HARBANS SINGH Vs. RAJASTHAN HOUSING BOARD
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May 6, 1996 |
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HARBHAJAN SINGH Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
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September 24, 1996 |
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HARDROK GRANITES Vs. INDIAN BANK
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October 31, 1996 |
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HARESH KUMAR TRILOKNATH SHARMA Vs. NATIONAL INSURANCE COMPANY LTD
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May 8, 1996 |
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HARISH JAMNADAS MANDVIA Vs. LIFE INSURANCE CORPORATION OF INDIA
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July 9, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. RAJ KUMAR
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March 18, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. SURESH KUMAR
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January 19, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. TANUJ RASHI POULTRY FARM
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April 24, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. JAI FORGING AND STAMPINGS P LTD
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June 4, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. NARESH KUMAR
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March 14, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. GANGA DEVI
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November 27, 1996 |
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HARYANA STATE ELECTRICITY BOARD Vs. BACHAN SINGH
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August 29, 1996 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJESH KUMAR KHURANA
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May 28, 1996 |
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HEAD POST MASTER/POST OFFICE RAILWAY ROAD KURUKSHETRA Vs. VIJAY RATTAN AGGARWAL
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October 7, 1996 |
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HERO HONDA MOTORS LTD Vs. KANNEGOLLA VENKATA VANI
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July 1, 1996 |
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HIGH COURT OF PUNJAB AND HARYANA Vs. MANAGER HINDUSTAN MOTORS LTD
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May 24, 1996 |
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HINDUSTAN MOTORS LTD Vs. NARAYAN PUNDALIK TAMANKAR
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March 14, 1996 |
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HOUSE OF DUBARY Vs. PUNJAB NATIONAL BANK
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June 21, 1996 |
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INDIAN BANK Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS
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June 28, 1996 |
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INDIAN OIL CORPORATION LTD Vs. RAGHBIR SINGH SAINI
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July 4, 1996 |
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INDIAN OVERSEAS BANK Vs. DURGESH KHULLER
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June 11, 1996 |
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INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. HARISH CHAND KOCHHAR
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September 18, 1996 |
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INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. KRISHNEMDU GHOSH
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March 14, 1996 |
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INTERCORP INDUSTRIES LTD Vs. JAI BHAGWAN MANN
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October 9, 1996 |
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JAI KUMAR Vs. PRINCE TRAVELS
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August 19, 1996 |
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JAIN BRICK FIELD Vs. COOP ELECTRIC SUPPLY SOCIETY LTD
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January 30, 1996 |
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JAY KAY PURI ENGINEERS Vs. MOHAN BREWERIES AND DISTILLERIES LTD
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February 15, 1996 |
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JAYANTILAL GOVINDLAL PARMR Vs. MANAGING TRUSTEE
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May 16, 1996 |
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JERONIME PIRES Vs. ASHA CONSTRUCTION CO
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September 23, 1996 |
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JINDAL PHOTOFILMS LTD Vs. INDIAN AIRLINES
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June 13, 1996 |
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JOSEPH OLLAPALLY Vs. NEW INDIA ASSURANCE CO LTD
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September 30, 1996 |
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K B KAPOOR Vs. PHOOL DEV PARSHAD
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October 23, 1996 |
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K B SUBRAMANIAM Vs. S V KRISHNAMURTHY
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November 8, 1996 |
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K CHANDRASEKARAN Vs. STANES MOTORS SOUTH INDIA LTD
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January 3, 1996 |
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K M SINGH Vs. UNIT TRUST OF INDIA
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January 23, 1996 |
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K PRABHAKAR Vs. MAN JOG SECURITY PLANS
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August 22, 1996 |
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K R RAMASAMY Vs. O M NOORUDEEN
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October 7, 1996 |
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KAILASH MALPANI Vs. KISHORE KUMAR KHATRI
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November 27, 1996 |
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KAMALJIT KAUR SIDHU Vs. PUNJAB AND SIND BANK
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June 26, 1996 |
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KAMLESH GAUR Vs. D E S U
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June 21, 1996 |
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KANSHI RAM Vs. MARUTI UDYOG LTD
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December 17, 1996 |
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KAPIL CHIT FUNDS PVT LTD Vs. ANDHRA BANK
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August 16, 1996 |
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KARNATAKA CO-OP OIL SEEDS GROWERS FEDERATION LTD Vs. OMEGA AG SEEDS INDIA LTD
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August 12, 1996 |
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KASAM NOORMOHAMMAD UNAD Vs. UNION OF INDIA
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June 20, 1996 |
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KATWA CEMENTS PVT LTD Vs. MALLAPPA LAXMAN JODAR
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January 30, 1996 |
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KAUSAL KISHORE DUBEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
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April 24, 1996 |
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KHANNA ENTERPRISES Vs. MANJEET SINGH
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September 10, 1996 |
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KHODABHAI MANIBHAI Vs. UNITED INDIA INSURANCE CO LTD
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June 28, 1996 |
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KISHAN ROADWAYS Vs. NATIONAL INSURANCE CO LTD
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March 14, 1996 |
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KISHORI LAL ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 17, 1996 |
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KORES INDIA LTD Vs. SAMIR PURKAYASTHA
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April 26, 1996 |
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KOVVURU REGULAR PARCEL SERVICE Vs. T MUNIKUMAR
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July 15, 1996 |
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KRISHNA TRAVELS Vs. S SRINIVASAN
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September 2, 1996 |
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L I C OF INDIA Vs. SHOBHA DEVI SUNDER LAL PATNI
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April 26, 1996 |
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L I C OF INDIA Vs. T L CRASTO
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October 30, 1996 |
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LAKSHMI TRADING COMPANY Vs. DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD
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August 8, 1996 |
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LALLACHERRA TEA CO LTD Vs. UNITED INDIA INSURANCE CO LTD
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February 19, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SANJEEV MAHENDRALAL SHAH
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February 15, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NANDUBEN
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January 12, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. P KANTHIAMMAL
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May 13, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BALCHAND JAIN
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August 30, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S PALANIYANDI
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September 6, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMAL ARORA
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August 27, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUJATA MAHABAL PUNJA
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January 23, 1996 |
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LIFE INSURANCE CORPORATION OF INDIA JAIPUR Vs. KRISHNA DADHICH
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August 30, 1996 |
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LT COL K P VIJAY KUMAR Vs. SKY TOP BUILDERS
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April 24, 1996 |
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LUCKNOW VIKAS PRADHIKARAN Vs. DEVINDRA KUMAR
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January 30, 1996 |
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LUXMI CHAND SAINI Vs. UGAIN FINANCE AND LEASING CO
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January 19, 1996 |
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M AVANTHIKA Vs. DUGAR FINANCE AND INVESTMENTS LTD
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August 12, 1996 |
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M C PRABHAKARAN PILLAI Vs. GOPINATHAN NAIR
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January 19, 1996 |
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M C VIJAYAN Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
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April 17, 1996 |
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M GANGARUDRAIAH Vs. MANJOG ASSOCIATES
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August 29, 1996 |
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M MONEYLAL Vs. ANIRUDHAN K
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April 9, 1996 |
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M P BHAYA Vs. MALTI YOGESH KARIA
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April 30, 1996 |
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M VIJAYA KUMAR Vs. M D WEST ASIA EXPORTS AND IMPORTS P LTD
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February 15, 1996 |
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MADHUBHAI R PATEL Vs. STATE BANK OF INDIA
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June 21, 1996 |
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MADHUBHAIR PATEL Vs. STATE BANK OF INDIA, HEAD OFFICE, AHMEDABAD
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June 18, 1996 |
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MADRAS PROV CONSUMER ASSOCIATION Vs. SHIRI MURUGAN SILK CENTRE
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January 31, 1996 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SWASTIK INDUSTRIES
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August 30, 1996 |
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MAHENDRA KUMAR HIRA LAL SHAH Vs. NEW INDIA ASSURANCE CO LTD
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October 23, 1996 |
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MAHESH INDUSTRIES Vs. BRANCH MANAGER STATE BANK OF INDIA
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December 17, 1996 |
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MANAGER SOUTH INDIAN BANK LTD Vs. SUDHABHANU
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March 4, 1996 |
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MANAGER STATE BANK OF PATIALA Vs. SAMRAT FORGINGS LIMITED
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May 16, 1996 |
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MANAGER STATE BANK OF TRAVANCORE KOTTAYAM Vs. SURESH KUMAR
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April 10, 1996 |
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MANAGING DIRECTOR KONARK TELEVISION LTD Vs. MADHUSUDAN PARIDA
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October 4, 1996 |
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MANAK SINGH Vs. NEW INDIA ASSURANCE CO LTD
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June 13, 1996 |
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MANGTURAM AGARWAL Vs. EXECUTIVE ENGINEER R W S AND S DIVISION
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October 30, 1996 |
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MANIK CHAND BOHRA Vs. NATIONAL INSURANCE CO LTD
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August 26, 1996 |
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MANOHAR B GHOSALKAR Vs. TRIMURTI ASSOCIATES
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May 6, 1996 |
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MARIMUTHU Vs. LAKSHMI
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August 12, 1996 |
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MARKET COMMITTEE PATIALA Vs. NIKHIL ENTERPRISES
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May 16, 1996 |
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MARUDHAR HANDICRAFTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
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April 23, 1996 |
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MARUTI UDYOG LIMITED Vs. R SABARINATHAN NAIR
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August 22, 1996 |
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MARUTI UDYOG LIMITED Vs. HARISH CHANDER PAHWA
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August 28, 1996 |
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MARUTI UDYOG LTD Vs. AMIT KOTHARI ADVOCATE
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January 23, 1996 |
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MASTER DRILLERS NAGPUR Vs. NAGPUR NAGARIK SAHAKARI BANK LTD
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April 26, 1996 |
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MASTER MRITUNJAY Vs. VIRENDER ARYA
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November 28, 1996 |
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MASTER P M ASHWIN Vs. MANIPAL HOSPITAL BANGALORE
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November 18, 1996 |
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MEDO CHEM LABORATORY PVT LTD Vs. KANPUR DELHI GOODS CARRIER PVT LTD
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January 9, 1996 |
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MENA CINE AGENCIES MOUNT ROAD MADRAS Vs. MANAGER STATE BANK OF MYSORE
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July 15, 1996 |
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MINISTRY OF COMMERCE AND INDUSTRY HOUSE BUILDING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF DELHI
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May 6, 1996 |
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MODERN ELECTRONIC CABLE CENTRE Vs. SACHDEVA ROADLINES PVT LTD
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October 8, 1996 |
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MODI OLIVETTI LTD Vs. INTERSOFT PROFESSIONALS
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June 5, 1996 |
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MOHAMMAD ABDULLAH Vs. ABID QUADIR MANAGER TIBBIYA COLLEGE
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December 27, 1996 |
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MOHAN LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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March 26, 1996 |
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MOHD ZAHIR Vs. ASSTT ENGINEER DISTRIBUTION R S E B
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August 26, 1996 |
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MOHINDER SINGH Vs. SENIOR POST MASTER
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June 5, 1996 |
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MOHINDERPAL SINGH Vs. MONTARI INDUSTRIES LTD
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May 8, 1996 |
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MOHINI WHEAT PRODUCTS Vs. NALANDA AGRO WORKS
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December 6, 1996 |
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MOTI LAL JAIN Vs. MARUDHAR SERVICES PVT LTD
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January 30, 1996 |
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MUMBAI GRAHAK PANCHAYAT Vs. MRS RASHMI B FADNAVIS
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February 15, 1996 |
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MURARILAL AGARWAL Vs. CALCUTTA TELEPHONES
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October 10, 1996 |
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MURLI COLD STORAGE PVT LTD Vs. NEW INDIA ASSU CO LTD & ORS
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June 21, 1996 |
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MYSORE SALES INTERNATIONAL LTD Vs. M N MISRA
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April 24, 1996 |
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N M BHASHYAM Vs. PRABHAKAR VASUDEV JOSHI
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February 28, 1996 |
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N RAJENDRAN Vs. REGIONAL MANAGER HPCL
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October 31, 1996 |
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N T SUBRAHMANYAM Vs. B KRISHNA RAO
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June 21, 1996 |
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NAGPAL ENTERPRISES Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
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March 26, 1996 |
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NARAYANI DEVI Vs. PRADHAN MASLANA KALAN AGRICULTURAL SERVICE CO-OPERATIVE SOCIETY LTD
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October 18, 1996 |
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NARESH CHANDRA CHANDRASHANKAR PURANI Vs. K B CORPORATION
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May 10, 1996 |
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NATH BROS EXIM INTERNATIONAL LTD Vs. BEST ROADWAYS LTD
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September 2, 1996 |
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NATIONAL GARAGE LTD Vs. RAMESH HANSRAJ GANDHI
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April 26, 1996 |
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NATIONAL INSURANCE CO Vs. PUNJAB AGRICULTURAL MARKETING BOARD
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September 25, 1996 |
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NATIONAL INSURANCE CO LTD Vs. SAFARI INDUSTRIES INDIA LTD
|
January 3, 1996 |
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NATIONAL INSURANCE CO LTD Vs. PRABHAT RUBBER INDS
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August 19, 1996 |
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NATIONAL INSURANCE CO LTD Vs. DEVAPPA F KALYANI MAJOR
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January 30, 1996 |
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NATIONAL INSURANCE CO LTD Vs. SARDAR SINGH
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October 7, 1996 |
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NATIONAL INSURANCE CO LTD Vs. RAINBOW INDUSTRIES
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September 4, 1996 |
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NATIONAL INSURANCE COMPANY Vs. S M ABDUL KARIM
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August 1, 1996 |
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NATIONAL INSURANCE COMPANY LTD Vs. RAIS ABBAS NAQVI
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April 24, 1996 |
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NAVODAYA VIDYANIKETHAN Vs. KEONIC MAGNAVISION
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October 15, 1996 |
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NEW INDIA ASSURANCE CO Vs. PRADEEP KUMAR
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December 2, 1996 |
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NEW INDIA ASSURANCE CO Vs. HEMENT S HANDRE
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May 6, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. GEETANJALI SILK HOUSE
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May 6, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. KOLSITE MACHINE FEBRIK LTD
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April 26, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. MATCHLESS INVESTMENT FINANCE AND LEASING LTD
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June 3, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. ACHHAR KUMAR GARG
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January 3, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. JADAV NARENDRABHAI JETHABHAI
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January 24, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. ADARSH BAZAR WHOLESALE AND RETAIL COOPERATIVE CONSUMER STORE LTD
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January 20, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. PUSHPA YASHWANT GHATGE
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January 22, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. JOHN FERNANDES
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April 24, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. G N SAINANI
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September 30, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. BHARAT WATCH CO
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June 21, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. KUMODCHANDRA B HEMADE
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June 21, 1996 |
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NEW INDIA ASSURANCE CO LTD Vs. JAYAPAL
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May 21, 1996 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVINDER KUMAR JAIN
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June 18, 1996 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SAKAR IRON INDUSTRIES
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June 17, 1996 |
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NIHAL KAUR Vs. DIRECTOR POSTGRADUATE INSTITUTE OF MEDICAL SCIENCE
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August 23, 1996 |
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NIRMALA Vs. USHA SETHI
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November 18, 1996 |
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NISSIE INDIA AGENCIES Vs. GANGULI
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May 14, 1996 |
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NRIPENDRA KUMAR BHATTACHARJEE Vs. INDIAN AIRLINES LIMITED
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July 16, 1996 |
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O N BHAN Vs. SENIOR SUPERINTENDENT OF POST OFFICES
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February 13, 1996 |
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OFFICER IN CHARGE TELEPHONE EXCHANGE TIRUR Vs. T V UMMERKOYA
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February 2, 1996 |
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OLD VILLAGE INDUSTRIES LTD Vs. AIR INDIA
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June 21, 1996 |
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OM PARKESH CHAWLA Vs. NEW INDIA ASSURANCE COMPANY
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November 15, 1996 |
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OM PRAKASH Vs. D T E TELEPHONE THATHURA
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October 8, 1996 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUJIT KUMAR PATRA
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August 19, 1996 |
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ORIENTAL INSURANCE CO LTD Vs. P RAMARAJ
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May 9, 1996 |
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ORIENTAL INSURANCE CO LTD Vs. MALATI PAUL
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May 9, 1996 |
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ORIENTAL INSURANCE CO LTD Vs. RELIANCE CREDIT CORPORATION
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April 26, 1996 |
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ORIENTAL INSURANCE CO LTD Vs. CITIZEN ROADLINES CO
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August 6, 1996 |
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ORIENTAL INSURANCE CO LTD Vs. VINOD KUMAR SHARMA
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October 8, 1996 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KEDAR NATH SINGH
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January 24, 1996 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PREM LAL
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November 22, 1996 |
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ORIENTAL INSURANCE COMPANY LTD Vs. HIM AGRO CHEMICAL AND NUTRIENTS
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December 16, 1996 |
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ORIENTAL INSURANCE COMPANY LTD Vs. LAXMAN G KORGOANKAR
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April 12, 1996 |
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P GOSWAMI AND SONS Vs. MAHENDRA KUMAR YADAV
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September 6, 1996 |
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P L AHUJA Vs. INDIAN OIL CORPORATION
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October 15, 1996 |
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P L BANSAL Vs. SPEEDWAY COURIERS LTD
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August 12, 1996 |
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P M PUNNOOSE Vs. DEPUTY GENERAL MANAGER MADRAS TELEPHONES
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October 23, 1996 |
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P NARAYANANKUTTY ASTROLOGER Vs. UPTRON INDIA LTD
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March 14, 1996 |
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P P MONGA Vs. SHIMLA DEVELOPMENT AUTHORITY
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December 30, 1996 |
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P S RAO Vs. STATE OF MAHARASHTRA
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November 27, 1996 |
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PADMA AUTO ELECTRICALS Vs. T P SUBRAMONIAN
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February 14, 1996 |
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PAMWI TISSUES LTD Vs. UNITED INDIA INSURANCE CO LTD
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October 3, 1996 |
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PARVINDER KAUR Vs. UNION BANK OF INDIA
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August 8, 1996 |
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PASHUPATI SINGH Vs. MALHOTRA ENGINEERING WORKS
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May 6, 1996 |
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PEARLS GREEN FORESTS LTD Vs. JYOTI RANI
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September 10, 1996 |
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PEELAMEDU WEAVERS CO-OP PRODUCTION AND SALES SOCIETY LTD Vs. SRI PALANI ANDAVAR TEXTILES
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March 26, 1996 |
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PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD Vs. K MOHANRAJ
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June 20, 1996 |
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PONDICHERRY HOUSING BOARD Vs. R PANEERSELVAM
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April 18, 1996 |
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PONDICHERRY TELEPHONES Vs. FLEXI PACKS
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September 12, 1996 |
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PONDICHERRY TEXTILE CORPN LTD Vs. BATCO ROADWAYS
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May 13, 1996 |
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POONAM ASTHANA Vs. R S BAHADUR AND CO
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June 4, 1996 |
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POST MASTER GENERAL Vs. S JAYARAMAN
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October 9, 1996 |
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POST MASTER GENERAL OF RAYAGADA Vs. RUBEEN SANKAR PATTY OF RAYAGADA
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November 14, 1996 |
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POST MASTER HEAD POST OFFICE PONDICHERRY Vs. MAHESH PATEL
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March 7, 1996 |
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POST MASTER S B TIRUVARUR Vs. SUBBULAKSHMI
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September 27, 1996 |
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POST MASTER TALLYGUNGE POST OFFICE Vs. JITENDRA BHUSAN GHOSH
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October 28, 1996 |
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POSTMASTER MANNANCHERY Vs. D PRATHAPAN
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July 9, 1996 |
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POSTMASTER MEL MADAVEETHI Vs. A MUTHUKUMAR
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May 9, 1996 |
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POWERFLOW LTD Vs. VIKAS ROADLINES I PVT LTD
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October 10, 1996 |
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PRAKASH DHAWAN Vs. ESTATE OFFICER HUDA
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June 21, 1996 |
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PRAMOD KUMAR BOTHRA Vs. ISHWAR CHAND SHARMA
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January 3, 1996 |
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PREM GS INTERNATIONAL Vs. IRAQUI AIRWAYS
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April 12, 1996 |
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PREM KISHORE AGARWAL Vs. ESTATE OFFICER HUDA
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November 5, 1996 |
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PREM NATH HOSPITAL Vs. POONAM MANGLA
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August 2, 1996 |
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PRESIDENT FUNDS OF THANJAVUR LTD Vs. S BHASKARAN
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October 1, 1996 |
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PRINCIPAL ST ROBERTS HIGH SCHOOL Vs. SONE VALLEY PORTLAND CEMENT CO LTD
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August 21, 1996 |
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PRITPAL SINGH Vs. CITI BANK N A
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December 3, 1996 |
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PRIVATE HEALTH PLAN Vs. ARCHYA KUSUM DUTTA GUPTA
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February 28, 1996 |
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PROJECT DIRECTOR Vs. DCM DAEWOO MOTORS LTD
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July 16, 1996 |
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PROPRIETOR KUMARAN TRAVELS Vs. J SINGARAVELU
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April 25, 1996 |
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PUNJAB NATIONAL BANK Vs. JOGI RAM JAIN
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November 28, 1996 |
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PUNJAB NATIONAL BANK Vs. CHARAN SINGH GURA SINGH ALIAS CHARAN SINGH TUTEJA
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June 18, 1996 |
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PUNJAB NATIONAL BANK Vs. TEJ RAJINDER SINGH
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June 21, 1996 |
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PUNJAB NATIONAL BANK Vs. RAMA KANT YADAVA
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July 19, 1996 |
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PUNJAB NATIONAL BANK Vs. IMPROVEMENT TRUST KARNAL
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October 23, 1996 |
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PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. DEPARTMENT OF TELECOMMUNICATIONS
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October 28, 1996 |
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PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KIRIT P.DOSHI
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January 6, 1996 |
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PUSHPA BUILDERS FLAT BUYERS ASSOCIATION Vs. PUSHPA BUILDERS LTD
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June 21, 1996 |
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PYLA MALLIKHARJUNA RAO Vs. ASSTT ENGINEER OPERATION A P S E BOARD
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July 31, 1996 |
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QUALITY FOILS INDIA PVT LTD Vs. BANK OF MADURA LTD
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May 30, 1996 |
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QUALITY FOILS INDIA PVT. LTD. Vs. BANK OF MADURA LTD. AND ORS.
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May 30, 1996 |
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R BALAMMA Vs. YADESH KUMAR VERMA
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November 27, 1996 |
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R J DARUKHANAWALA Vs. MANJITH SINGH REPRESENTATIVE OF MAN JOG BUILDERS
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May 30, 1996 |
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R J INTERNATIONAL Vs. JHALANI TOOLS INDIA LTD
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October 23, 1996 |
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R JAYAKUMAR Vs. NATIONAL INSURANCE CO LTD
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January 3, 1996 |
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R JAYARAMAN Vs. MADRAS TELEPHONES
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August 27, 1996 |
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R K KAPUR Vs. R N MITTAL
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May 30, 1996 |
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R K PRADHAN Vs. DENZONG AUTOMOBILES PVT LTD
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June 7, 1996 |
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R MANI Vs. KARUMARI ENTERPRISE
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June 21, 1996 |
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R R GOPAL @ R RAJAGOPAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
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January 3, 1996 |
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R RAMASWAMY Vs. UNION OF INDIA
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December 12, 1996 |
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R RAVI Vs. R RAJU
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May 21, 1996 |
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R SETHURAMAN Vs. MANAGER INDIAN OVERSEAS BANK
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May 6, 1996 |
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RABI LOCHAN MONDAL Vs. STATION SUPERINTENDENT BISHNUPORE
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October 10, 1996 |
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RAGHBIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
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September 10, 1996 |
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RAGHBIR SINGH Vs. ZIMIDARA ENGG CO LTD
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June 21, 1996 |
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RAHUL GAS AGENCIES Vs. N D VATS
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October 18, 1996 |
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RAJ KUMAR Vs. NEW INDIA ASSURANCE CO
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January 30, 1996 |
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RAJA JEWELLERY Vs. UNITED INDIA INSURANCE CO LTD
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October 25, 1996 |
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RAJARAM CORN PRODUCERS PUNJAB LTD Vs. SURYAKANT NITIN KUMAR GUPTA HUF AND 4 ORS
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January 22, 1996 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. RAMRIKH VYAS
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June 13, 1996 |
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RAJESH AGGARWAL Vs. VIPIN KUMAR GOYAL
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December 10, 1996 |
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RAJESHWARIBEN UPENDRAKUMAR SHAH Vs. ORIENTAL INSURANCE CO LTD
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June 6, 1996 |
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RAJIV BHARGAVA Vs. SANJAY GOEL
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June 3, 1996 |
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RAJIV MALHOTRA Vs. RAJ CHOPRA
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September 19, 1996 |
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RAM KAWAR TAKIA Vs. DIRECTOR NATIONAL RADIO AND ELECTRONICS LTD
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September 17, 1996 |
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RAM KHANNA Vs. NEW INDIA ASSURANCE CO LTD
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September 16, 1996 |
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RAM NARESH SINHA Vs. DIVISIONAL MANAGER L I C OF INDIA
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January 3, 1996 |
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RAM NATH KAW Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 12, 1996 |
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RAM SARUP Vs. STATE OF PUNJAB
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October 24, 1996 |
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RAM SINGH Vs. PUNJAB NATIONAL BANK
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October 23, 1996 |
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RAMASAMY Vs. K K PUMPS INDUSTRIES
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October 3, 1996 |
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RAMESHBHAI P PRAJAPATI Vs. P N NAGPAL
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September 2, 1996 |
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RANG UDYOG Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
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May 6, 1996 |
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RAVINDER SINGH Vs. MAHARISHI DAYANAND UNIVERSITY
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January 12, 1996 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
CORPORATION Vs. T I ULAHANNAN
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June 21, 1996 |
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REGIONAL PROVIDENT FUND COMMISSIONER FARIDABAD Vs. SHIV KUMAR JOSHI
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January 30, 1996 |
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REMINGTON RAND OF INDIA LTD & ORS Vs. PIONEER TYPEWRITER CO
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March 14, 1996 |
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ROSHAN LAL Vs. SECRETARY RAJASTHAN HOUSING BOARD
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October 28, 1996 |
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S C SHARMA Vs. STATE BANK OF INDIA
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January 19, 1996 |
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S D O ELECTRIC SUB-DEVISION Vs. ISHWAR DASS
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December 19, 1996 |
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S D O HARYANA STATE BOARD Vs. KALA DEVI
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December 17, 1996 |
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S K BHATIA Vs. PUNJAB NATIONAL BANK
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October 18, 1996 |
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S K CHHABRA Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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October 23, 1996 |
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S MURUGANANDAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
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June 18, 1996 |
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S R BHANRALE Vs. UNION OF INDIA
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March 11, 1996 |
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S RAMA RAO Vs. BANTWAL SULOCHANA MADHAVA SHENOY TRUST
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October 31, 1996 |
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S SURESH KUMAR Vs. ANAND HOSPITAL
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November 15, 1996 |
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SAB INDUSTRIES LTD Vs. INDIAN OVERSEAS BANK
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December 20, 1996 |
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SAHIB SINGH Vs. TELECOM DISTRICT MANAGER
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July 11, 1996 |
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SAHITH YA PRAVARTHAKA CO-OPERATIVE SOCIETY LTD Vs. K N NARAYANAN PILLAI
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March 14, 1996 |
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SALGAOCAR MEDICAL RESEARCH CENTRE Vs. R B RAIKAR
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May 9, 1996 |
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SAMBHAVANA BUILDERS AGGRIEVED MEMBERS ASSOCIATION Vs. SAMBHAVANA BUILDERS P LTD
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December 9, 1996 |
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SAMPURAN SINGH DEOL Vs. MANAGER DORAHA PRIMARY CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
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October 4, 1996 |
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SAMPURAN SINGH DEOL AND SONS Vs. S D O PSEB PAYAL
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July 18, 1996 |
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SANCTACLAUSE APPARELS Vs. VIKAS FABRICS
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December 17, 1996 |
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SANDEEP RAJA GOYAL Vs. CHAMAN VATIKA
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October 1, 1996 |
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SANGOM LTD Vs. K BALAKRISHNAN NAIR
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March 25, 1996 |
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SANJAY BAFNA Vs. VIJAY P AHER
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June 21, 1996 |
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SANJIB KUMAR MAJUMDAR Vs. UNITED INDIA INSURANCE CORPORATION LTD
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March 25, 1996 |
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SANJIBANISUDHA DAS Vs. PRATAP KUMAR BISWAL
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May 30, 1996 |
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SARAYA SUGAR MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
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May 6, 1996 |
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SATISH BAGRODIA Vs. AIRDOOT INTERNATIONAL
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August 26, 1996 |
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SATISH MEHRA Vs. CANARA BANK
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March 14, 1996 |
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SATYA PARKASH JAIN Vs. UNION OF INDIA
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November 29, 1996 |
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SAU MADHURI Vs. RAJENDRA
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August 29, 1996 |
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SAVITRI DEVI Vs. HARYANA STATE ELECTRICITY BOARD
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August 26, 1996 |
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SAWHNEY BROTHERS Vs. ALITALIA
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June 21, 1996 |
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SECRETARY AGRICULTURAL CO-OP BANK Vs. THIRUMALAI ACHI
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October 16, 1996 |
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SECRETARY RAJASTHAN HOUSING BOARD Vs. ASHA ASWANI
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June 25, 1996 |
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SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. NIRANJAN PANDA
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November 21, 1996 |
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SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. JEETO DEVI
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October 30, 1996 |
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SHANTI DEVI Vs. WHEELS WORLD
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April 25, 1996 |
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SHANTILATA MUKHERJEE Vs. L I C I
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May 28, 1996 |
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SHARUTI SHAUKEEN Vs. UNION TERRITORY OF CHANDIGARH
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September 12, 1996 |
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SHASHI CONSTRUCTIONS Vs. NIRMALA MOKADAM
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May 9, 1996 |
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SHASHI KIRAN RATTAN Vs. SWASTIK CONSTRUCTION
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December 3, 1996 |
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SHIELA CONSTRUCTIONS PVT LTD Vs. NAINITAL LAKE DEVELOPMENT AUTHORITY
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June 21, 1996 |
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SHIKHA GUPTA Vs. SKIPPER CONSTRUCTION CO PVT LTD
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October 17, 1996 |
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SHIV TRADING CO Vs. NEW INDIA ASSURANCE CO LTD
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May 30, 1996 |
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SHREE ENGINEERING WORKS Vs. DINEX INDIA PRIVATE LTD
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June 21, 1996 |
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SHRI GAJANAN PRASAD GRIHA TARAN SAHAKARA SANSTHA LTD Vs. AMOL GOVIND PARADKAR
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September 16, 1996 |
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SHRI GANESH SPINNERS Vs. UNITED INDIA INSURANCE CO LTD
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November 6, 1996 |
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SHRI LAXMI COTTON TRADERS LTD Vs. CENTRAL WAREHOUSING CORPORATION
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June 21, 1996 |
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SIKANDER SINGH Vs. DEPUTY GENERAL MANAGER SBI
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April 17, 1996 |
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SIMPLICITY PROJECTS PVT LTD Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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March 12, 1996 |
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SMT CHANDRA KANTA DEVI Vs. LIFE INSURANCE CORPN OF INDIA
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August 8, 1996 |
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SOUSA AND SONS REALTY CONSTRUCTORS AND DEVELOPERS Vs. SANDUR UDYOG PVT LTD
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April 26, 1996 |
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SOUSA AND SONS REALTY CONSTRUCTORS AND DEVELOPERS Vs. MILLICENT COLACO AND GLENN B PEREIRA
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April 26, 1996 |
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SPECIAL OFFICER AMBASAMUDRAM CO-OPERATIVE
PRIMARY LAND DEVELOPMENT BANK LTD Vs. ESAKKIMUTHU KONAR
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May 6, 1996 |
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SPECIAL OFFICER THE THIRUVIDAIMARUDUR TALUK CO-OP HOUSING SOCIETY LTD Vs. M JAYARAMAN
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October 3, 1996 |
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STANDARD MEDICAL AND PHARMACEUTICALS LTD Vs. ANITA KHATOR
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June 6, 1996 |
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STARLINE MOTORS Vs. NAVAL KISHORE CHIMAN LAL BHARTIA
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June 21, 1996 |
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STATE Vs. SINTER PLAST CONTAINERS
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June 21, 1996 |
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STATE BANK OF INDIA Vs. GURRAM RADHA RANI
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May 28, 1996 |
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STATE BANK OF INDIA Vs. SAMUEL S CHAUDHURY
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September 11, 1996 |
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STATE BANK OF INDIA Vs. CITIZEN PROTECTION FORUM
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July 9, 1996 |
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STATE BANK OF INDIA Vs. S R BALE
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October 17, 1996 |
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STATE BANK OF INDIA Vs. KALIKA CHARAN DUBE
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April 26, 1996 |
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STATION MANAGER INDIAN AIRLINES ANDORS Vs. JITESWAR AHIR
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February 28, 1996 |
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SUB DIVISIONAL OFFICER H S E B Vs. ASHOK COLD STORAGE JAGADHRI
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October 11, 1996 |
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SUB-DIVISIONAL OFFICER TELEGRAPHS HISAR Vs. BAL KISHAN MITTAL
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October 7, 1996 |
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SUB-POST MASTER Vs. MANI MASILAMANIACHARY
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March 21, 1996 |
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SUBBARAYA SETTY Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD
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July 30, 1996 |
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SUBHADA S DESHPANDE Vs. JANGID BUILDERS PVT LTD
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June 18, 1996 |
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SUDHA C S Vs. POST MASTER GENERAL G P O
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September 20, 1996 |
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SUKHJINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
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May 17, 1996 |
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SUPDT OF POST OFFICES Vs. SIDHARTHA MISRA
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January 11, 1996 |
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SUPERINTENDENT OF POST OFFICE Vs. K P REKHA
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February 6, 1996 |
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SUPERINTENDENT OF POST OFFICE Vs. BAHADUR SINGH
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October 1, 1996 |
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SUPERINTENDENT OF POST OFFICES Vs. UPOVOKTA SURAKSHYA PARISAD
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August 19, 1996 |
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SURINDER SINGH Vs. ASHWANI KUMAR AGGARWAL
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August 29, 1996 |
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SURJIT KAUR Vs. STATE BANK OF PATIALA
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July 3, 1996 |
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SUSHIL KUMAR GUPTA Vs. HOUSING BOARD
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May 31, 1996 |
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SUVARNA BALJEKAR Vs. ROHIT BHATT
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May 6, 1996 |
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SVR TOURS AND TRAVELS Vs. DILSUKNAGAR CONSUMERS COUNCIL
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November 4, 1996 |
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SWASTHIK ENGINEER Vs. JAGTIAL CONSUMERS WELFARE COUNCIL JAGTIAL
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August 6, 1996 |
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SYNDICATE BANK Vs. BHARAT APPLIANCES CORPORATION
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June 7, 1996 |
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T M ABU Vs. VIJAYAN
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March 25, 1996 |
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T T LTD Vs. SAROJA
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January 30, 1996 |
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T T PRIVATE LTD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
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June 18, 1996 |
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TAHSILDAR Vs. SUNDARARAJAN
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September 6, 1996 |
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TANAWALA SYNTHETIC TEXTILE LTD Vs. ORIENTAL INSURANCE CO LTD
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April 26, 1996 |
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TARACHAND SAHU Vs. DIVISIONAL MANAGER
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August 22, 1996 |
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TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. GAJANAN Y MANDREKAR
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September 23, 1996 |
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TATA ENGINEERING LOCOMOTIVE CO LTD Vs. ROSHNI DAHIYA
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October 23, 1996 |
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TATA SHARE REGISTRY LIMITED Vs. R P KAPUR
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April 26, 1996 |
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TELECOM DISTRICT ENGINEER Vs. LATHA SUNDAR RAJ
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May 15, 1996 |
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TELECOM DISTRICT ENGINEER Vs. ASHOK KUMAR
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October 16, 1996 |
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TELECOM DISTRICT MANAGER MEHASANA Vs. PATEL SHANKERLAL KEVALRAM
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May 6, 1996 |
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TELECOM DISTRICT MANAGER PALAKKAD Vs. K MURALI PROPRIETOR KAIRALI PRINTERS
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April 24, 1996 |
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TELEPHONE DISTRICT ENGINEER Vs. KOSHI VARGHESE
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May 15, 1996 |
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TELEPHONE SERVICE SOCIETY Vs. CHIEF GENERAL MANAGER CALCUTTA TELEPHONES
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July 4, 1996 |
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TELEVISION AND COMPONENTS LIMITED Vs. STATE
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June 25, 1996 |
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TELU RAM GUPTA Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD
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March 20, 1996 |
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THE BRANCH EXECUTIVE, GODEREJ SOAPS LIMITED AND ANOTHER Vs. M. V. HARSHAVARDHANA REDDY AND ANOTHER
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June 21, 1996 |
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TIMIR BARAN BHATTACHARJEE Vs. D E INTERNAL CALCUTTA TELEPHONES
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October 28, 1996 |
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TRANS ASIA AUTO AND GENERAL FINANCE LTD Vs. SHIV BAHADUR SINGH
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September 9, 1996 |
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TRILOK CHAND Vs. DHANDEV
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December 9, 1996 |
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TSR VENKATRAMANA Vs. BRANCH MANAGER LIC
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May 13, 1996 |
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UDMI UPBHOGTA VIKAS PARISHAD Vs. MANAGING DIRECTOR FOREST INDIA LTD
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December 23, 1996 |
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UNION BANK OF INDIA Vs. SEPPO RALLY OY
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June 18, 1996 |
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UNION OF INDIA Vs. MANOJ KUMAR PURANMAL PALDIWALA
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May 6, 1996 |
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UNION OF INDIA Vs. MANOJ H PATHAK
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April 26, 1996 |
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UNION OF INDIA Vs. H S YESHANTANI
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April 26, 1996 |
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UNION OF INDIA Vs. TEJ BHAN
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January 30, 1996 |
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UNION OF INDIA Vs. ASHOK KUMAR DHAND
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September 29, 1996 |
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UNIT TRUST OF INDIA Vs. BANDANA ROY CHOWDHURY
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September 17, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. CONSUMER PROTECTION ORGANISATION
|
November 1, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. POOJA GYANCHANDRA JOSHI
|
March 13, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. NARESH KUMAR
|
February 29, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. NAVRATHAN KOTHARI
|
February 5, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. K P BABY
|
February 14, 1996 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DASHRATHLAL JETHABAI PATEL
|
May 6, 1996 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ISSEWAL CO-OP AGRICULTURAL SERVICE SOCIETY LTD
|
June 4, 1996 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SUKHDEV SINGH GILL
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October 28, 1996 |
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V BALASUBRAMANIAN Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
|
April 15, 1996 |
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V G P HOUSING P LTD Vs. MADHURAM BALASUNDARAM
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April 10, 1996 |
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V L BHANUKUMAR Vs. DEGA SUNDARA RAMA REDDY
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January 22, 1996 |
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V N MATHUR Vs. RAJASTHAN HOUSING BOARD
|
November 29, 1996 |
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V S CHANDRASEKHARAN Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK
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September 2, 1996 |
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VAMALINGAM Vs. NDS COMPUTERS P LTD
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June 25, 1996 |
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VED PARKASH Vs. KRISHNA KHURANA
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March 14, 1996 |
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VELAN SILKS Vs. V SUSAIRAJ
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April 4, 1996 |
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VICTORY TRANSPORT CO P LTD Vs. MISHRA FURNITURE MART
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June 21, 1996 |
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VIJAI SHANKAR SHUKLA Vs. LUCKNOW DEVELOPMENT AUTHORITY
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June 21, 1996 |
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VIJAY GANDOTRA Vs. APPLE INDUSTRIES LTD
|
April 26, 1996 |
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VIJAY KUMAR Vs. G K RANGROO BRANCH MANAGER ORIENTAL INSURANCE CO TOWN HALL JAMMU
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February 1, 1996 |
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VIJAY KUMAR MOORTHY Vs. PRODUCT MANAGER ELDER PHARMACEUTICALS LTD
|
November 14, 1996 |
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VIJAY KUMAR SHARMA Vs. NORTHLAND LEASING LTD
|
October 16, 1996 |
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VIKRAM AND VIKRAMS ENTERPRISES Vs. STATE BANK OF INDIA
|
June 7, 1996 |
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VIMAL CHANDRA GROVER Vs. BANK OF INDIA
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June 21, 1996 |
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VINOD KUMAR NAGRATH Vs. UNITED INDIA INSURANCE CO LTD
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January 3, 1996 |
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VINOD KUMAR NAGRATH Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 6, 1996 |
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VIR PARTAP Vs. PUNJAB TRACTORS LTD
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September 3, 1996 |
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VISHAK ROAD LINES REGD Vs. P M MOHAMMED SALIM
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March 27, 1996 |
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VISHNA DEVI ALIAS VISHLA DEVI Vs. STATE OF HARYANA
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January 19, 1996 |
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VOLTAS LTD Vs. PUSHPA BATRA
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October 10, 1996 |
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WEST BENGAL STATE ELECTRICITY BAORD Vs. ARCHANA CHAKRABORTY
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January 2, 1996 |
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WG CDR S S GYANI Vs. S POPLY INTERADS ADVERTISING P LTD
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December 4, 1996 |
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WHEEL WORLD Vs. KEWAL KRISHAN DUGGAL
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August 21, 1996 |
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X-MED SYSTEMS Vs. GHUNGAR MAL GULERIA
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October 23, 1996 |
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YETI PACKERS PVT LTD Vs. UNITED INSURANCE CO LTD
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November 22, 1996 |
LOGIN