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A B N GRANITES Vs. ESCORTS LTD
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June 24, 1995 |
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A C RAHA Vs. VOLTAS LTD
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May 24, 1995 |
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A E E SUB-URBAN DIVISION H S E B Vs. JAGDISH CHAND
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August 30, 1995 |
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A N SAIGAL Vs. DELHI DEVELOPMENT AUTHORITY
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January 12, 1995 |
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A PERUMAL Vs. VELWYN TELEVISION LTD
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November 6, 1995 |
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A S PAI Vs. DELUXE ROADLINES
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August 14, 1995 |
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ABDULRASHID ABDULHAMID SHEIKH Vs. NATIONAL INSURANCE CO LTD
|
March 23, 1995 |
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ABHINAV PUBLISHING INDIA PVT LTD Vs. GRAPHICS AND PRINTS
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January 13, 1995 |
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ACCOUNTS OFFICER TELECOM DISTRICT MANAGER PANAJI GOA Vs. SHEELA H N GAUNEKAR
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October 26, 1995 |
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ADHIYAMAAN COLLEGE Vs. MAT APATHY
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May 17, 1995 |
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AIR FRANCE CARGO Vs. PILLAIYAR EXPORTS
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September 19, 1995 |
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AIR INDIA Vs. N UDDAVAN
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January 13, 1995 |
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AJAY DUBEY Vs. GENERAL MANAGER TELEGRAPHS AND TELECOMMUNICATION
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January 12, 1995 |
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AJAY ENTERPRISES LTD Vs. VINOD KUMAR BHARGAVA AND ANOTHER
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April 10, 1995 |
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AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS PVT LD
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October 19, 1995 |
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ALIDAC DISTRIBUTORS Vs. AMARJYOTI ROADWAYS
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May 2, 1995 |
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AMAR SINGH Vs. GURGAON IMPROVEMENT TRUST
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August 1, 1995 |
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AMITA CORPORATION Vs. MANOHARLAL L NARANG
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January 13, 1995 |
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ANIL SOOD Vs. SHARDA BOIRON LAB LTD
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July 24, 1995 |
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AREA MANAGER NATIONAL SEEDS CORPORATION LTD Vs. A KARUPPANAN SERVAI
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November 9, 1995 |
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ARIF PASHA Vs. ENFIELD BUSINESS FINANCIERS LEASING LTD
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August 31, 1995 |
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ARUN KUMAR GUPTAPETIT Vs. EMPLOYEES STATE INSURANCE CORPORATION
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February 9, 1995 |
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ARUN SAMEER ASSOCIATES PVT LTD Vs. REGIONAL MANAGER STATE BANK OF INDIA
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January 19, 1995 |
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ASHOK TAYAL Vs. DELHI DEVELOPMENT AUTHORITY
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January 12, 1995 |
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ASIAN TRADING COMPANY Vs. EXECUTIVE ENGINEER P H E D DRILLING AND HAND PUMP DIVISION
|
May 15, 1995 |
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ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. LAL CHAND
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February 17, 1995 |
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AVNIBEN NIKHILKUMAR SHAH Vs. KHAITAN HOSTOMBE SPINELS LTD
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January 13, 1995 |
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B P L LTD Vs. MRS S REGINA CHRISTOBEL
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November 9, 1995 |
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B R PANDURANGA VITTAL Vs. SHAREEF INTERNATIONAL
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May 16, 1995 |
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BALMUKUND Vs. AGRAWAL TRADERS
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August 2, 1995 |
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BANK OF BARODA Vs. DEVI DAS
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October 26, 1995 |
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BHARTIYA JEEWAN BIMA NIGAM Vs. PRATAP SINGH
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March 24, 1995 |
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BHUPENDRA JANG BAHADUR GURNA Vs. REGIONAL MANAGER
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April 28, 1995 |
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BISHAMBER LAL NARANG Vs. BANK OF INDIA
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August 4, 1995 |
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BOUTIQUE INTERNATIONAL Vs. NEW INDIA ASSURANCE CO LTD
|
September 19, 1995 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. M VENKATAPPA REDDY
|
April 3, 1995 |
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BRANCH MANAGER STATE BANK OF INDIA Vs. SUNDERLAL KELA
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May 17, 1995 |
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BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs. S.R. SUBRAMANIAN
|
November 9, 1995 |
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BYFORD LEASING LTD Vs. S V R RAO
|
February 21, 1995 |
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C CHANNAIAH Vs. SUPERINTENDENT ENGINEER KARNATAKA ELECTRICITY BOARD
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June 6, 1995 |
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CALCUTTA TELEPHONE Vs. GOVARDHAN LAL SIKARIA
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March 24, 1995 |
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CATVISION PRODUCTS LTD Vs. PRAGATI COMPUTERS P LTD
|
October 25, 1995 |
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CHAIRMAN RAJASTHAN HOUSING BOARD Vs. PREM PRAKASH SHARMA
|
April 26, 1995 |
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CHANDRASEKHAR Vs. CHAIRMAN INDIAN AIRLINES
|
May 16, 1995 |
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CHIEF COMMERCIAL SUPERINTENDENT CLAIMS WESTERN RAILWAY Vs. N M SHARMA
|
April 24, 1995 |
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CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. MRS GEETHA SREENIVASAN
|
October 18, 1995 |
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CHITTA RANJAN DEY Vs. MRINAL KANT CHAKRABORTY
|
January 2, 1995 |
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CITI BANK N A Vs. UNIVERSAL TRADING CORPORATION
|
May 18, 1995 |
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CITIBANK N A Vs. G JAYANTI
|
August 14, 1995 |
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COLLECTOR OF STAMPS Vs. GOEL S PAL
|
May 18, 1995 |
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COMMISSIONER CITY CORPORATION OF BELGAUM Vs. SANGOUDA MALAGOUDA PATIL
|
October 30, 1995 |
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COMMISSIONER CORPORATION OF MADRAS Vs. S ALAGARAJ AND ANOTHER
|
October 30, 1995 |
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CONSUMER ACTION GROUP Vs. RESERVE BANK OF INDIA
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January 20, 1995 |
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CONSUMER PROTECTION COUNCIL ROURKELA ETC Vs. ROURKELA REGIONAL IMPROVEMENT TRUST AND ANOTHER
|
November 6, 1995 |
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CONSUMER PROTECTION COUNCIL TAMIL NADU Vs. INDU COURIERS PVT LTD
|
October 25, 1995 |
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D D A Vs. G S CHATWAL & ORS
|
August 14, 1995 |
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D RAMADEVI Vs. SYNDICATE BANK
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May 16, 1995 |
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D SHIVA KUMAR Vs. ORIENTAL INSURANCE CO LTD
|
August 14, 1995 |
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D THANIGAIVELAN Vs. HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT LTD
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July 31, 1995 |
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D VENKATESWARA RAO Vs. POST MASTER GENERAL
|
January 19, 1995 |
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D. SUNDARESON, SR. MANAGER, CANARA BANK & ANR. Vs. R.K. SINGHAL
|
May 15, 1995 |
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DEBOJIT GHOSH Vs. BALARAM BASAK
|
March 21, 1995 |
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DELHI DEVELOPMENT AUTHORITY Vs. I S NARULA
|
September 7, 1995 |
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DELHI DEVELOPMENT AUTHORITY Vs. A N SAIGAL
|
October 30, 1995 |
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DELHI DEVELOPMENT AUTHORITY Vs. A.C.OHRI
|
May 17, 1995 |
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DELTA ASSOCIATES Vs. LALSAB A NAIKODI
|
May 18, 1995 |
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DEVI DASS GOPAL KRISHEN WAREHOUSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 29, 1995 |
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DIRECTOR TELECOM SOUTH UDAIPUR Vs. ROSHAN LAL
|
June 30, 1995 |
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DISTRICT MANAGER INDORE TELEPHONES Vs. KAILASHCHANDRA AGRAWAL
|
May 17, 1995 |
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DISTRICT MANAGER PATNA TELEPHONES Vs. HARISHANKAR SHARAN SINGH
|
May 15, 1995 |
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DISTRICT TELECOM ENGINEER TELEPHONE DEPARTMENT Vs. SEVA RAM
|
May 2, 1995 |
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DIVISIONAL ENGINEER TELECOM KOTA Vs. RAJASTHAN TENT HOUSE
|
March 27, 1995 |
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DIVISIONAL MANAGER LIC OF INDIA Vs. HARIBANDHU SETHA
|
February 17, 1995 |
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DWARKADHISH CHITS PVT LTD Vs. SANJU RAM AGGARWAL
|
January 13, 1995 |
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DY EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD Vs. THAKOREBHAI NANUBHAI AMIN
|
November 3, 1995 |
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EAST INDIA COTTON MANUFACTURING CO LTD Vs. RAM SAGAR
|
May 17, 1995 |
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ESTATE OFFICER HUDA Vs. GURDEEP SINGH
|
September 5, 1995 |
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EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. AADRAM
|
July 11, 1995 |
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EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. K R MANI
|
August 30, 1995 |
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EXECUTIVE ENGINEER Z P E DIVISION Vs. SOUTH INDIA CEMENT LTD
|
March 20, 1995 |
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EXPRESS GOODS SERVICE Vs. STANDARD TEXTILE MILLS
|
January 19, 1995 |
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FAIRDEAL MARWAR CARAGES (P) LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD.
|
May 15, 1995 |
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FOR WOMEN CUDDALORE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS
|
February 2, 1995 |
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FOUR WAYS TRAVEL & TOURS & ANR Vs. M K N NAGAMANICKKAM
|
November 6, 1995 |
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G JAMBUNATHAN Vs. S VELUMUTHU
|
January 10, 1995 |
|
G L GOSWAMY Vs. MANDOVI MOTORS
|
August 8, 1995 |
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G SAMPATH Vs. V K LALCO PVT LTD
|
June 24, 1995 |
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GANESH MAHAL Vs. MANAGER KARNATAKA BANK LTD
|
August 24, 1995 |
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GANGADHAR ROUT Vs. KARTIKESAR NAYAK
|
December 13, 1995 |
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GAYATRI MITRA Vs. GOPAL K SOOD
|
March 22, 1995 |
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GENERAL CONSUMER PROTECTION AND WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
January 11, 1995 |
|
general manager a p state road transport corporation Vs. TSECRETARY EAST GODAWARI DISTRICT CONSUMER AID ADVISE AND WELFARE SOCIETY
|
January 11, 1995 |
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GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. MAULI CHAND SHARMA
|
May 18, 1995 |
|
GENERAL MANAGER TELEPHONES FARIDABAD Vs. D K SINGH
|
May 19, 1995 |
|
GENERAL MANAGER WEST-II Vs. NAND KISHORE KHANNA AND SONS
|
January 16, 1995 |
|
GENETIC INDUSTRIAL GASES P LTD Vs. U P STATE ELECTRICITY BOARD
|
April 10, 1995 |
|
GIAN CHAND Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE
|
July 12, 1995 |
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GIRDHARI LAL BANSAL Vs. ORIENTAL INSURANCE CO LTD
|
November 6, 1995 |
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GODFREY PHILLIPS INDIA LTD Vs. SOUTHERN HIGHWAY CARRIERS AND ANOTHER
|
November 8, 1995 |
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GOPAL AGGARWAL Vs. HOTEL LE MERIDIAN
|
July 25, 1995 |
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GREATER CALCUTTA GAS SUPPLY CORPORATION Vs. PRANAB KUMAR BANERJEE
|
November 6, 1995 |
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GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
|
November 6, 1995 |
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GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
|
October 25, 1995 |
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H C L LTD Vs. R S SALUJA
|
January 17, 1995 |
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H S E B Vs. JHAGDELIA OIL MILL
|
September 5, 1995 |
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H S UPADHYAYA Vs. ASST EXECUTIVE ENGINEER
|
March 30, 1995 |
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HAJIDAUD HAJI HARAN ABU Vs. UNITED INDIA INSURANCE CO LTD
|
January 12, 1995 |
|
HANS RAJ SHARMA Vs. ACCOUNTANT GENERAL J AND K SRINAGAR
|
April 18, 1995 |
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HARYANA STATE ELECTRICITY BOARD Vs. ARAVALI KRISHI ANUVANSHAK LTD
|
September 5, 1995 |
|
HARYANA STATE ELECTRICITY BOARD Vs. N C JINDAL CHARITABLE TRUST
|
September 4, 1995 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPAN KUMAR KOHLI
|
January 19, 1995 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
|
January 16, 1995 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURENDER KUMAR YADAV
|
September 14, 1995 |
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HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ADMINISTRATOR Vs. KAILASH DEVI
|
April 10, 1995 |
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HINDUSTAN LEVER LTD Vs. NAMDEO BARIRAO RAUT
|
October 20, 1995 |
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HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL, CHANDIGARH Vs. GUNITA VIRK
|
October 30, 1995 |
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HOTEL SOUTHERN P LTD Vs. NATIONAL INSURANCE CO LTD
|
August 30, 1995 |
|
HOUSING AND URBAN DEVELOPMENT CORPORATION Vs. BOBY KOVOOR
|
January 16, 1995 |
|
HUDA Vs. VEENA RANI
|
August 30, 1995 |
|
HUDA Vs. S S VERMA
|
July 31, 1995 |
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INTERFREIGHT SERVICES PVT LTD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
September 19, 1995 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. ZUBAIDA TANNING INDUSTRIES & ANR
|
November 9, 1995 |
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IQBAL SINGH Vs. S D O POONCH
|
April 25, 1995 |
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ISHWAR SINGH Vs. SUMAN GARMENTS
|
September 15, 1995 |
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ISHWINDER SINGH Vs. VIJAY KUMAR PANDEY
|
April 21, 1995 |
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J C T ELECTRONICS LTD Vs. LAKSHMI DEVI
|
November 6, 1995 |
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JAGDISH SINGH Vs. MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE
|
August 4, 1995 |
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K BABU PRASAD REDDY Vs. RAJASEKHAR REDDY
|
February 10, 1995 |
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K KASI ANNAPURNA Vs. VEMURI BHARATHI
|
October 25, 1995 |
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K M AHAMED KUNJU Vs. HERO HONDA MOTORS LTD
|
October 20, 1995 |
|
K M HIGH SCHOOL BHIWANI Vs. SOM DUTT SHARMA SHASTRI
|
September 4, 1995 |
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K P LEELA Vs. ANEJA FINANCIAL CONSULTANCY SERVICES
|
May 18, 1995 |
|
K RAJAGOPAL Vs. NATIONAL INSURANCE CO LTD
|
January 19, 1995 |
|
K RAMESHBABU Vs. VIJAYA AGENCIES
|
March 10, 1995 |
|
K SAKSENA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
September 19, 1995 |
|
K TRUST Vs. O P MEHRA
|
March 30, 1995 |
|
KALIDAS BHIKHABHAI CHOKSHI Vs. NEW INDIA ASSURANCE CO LTD
|
February 22, 1995 |
|
KAMAL REFRIGERATION Vs. ADD LIFE PHARMA PVT LTD
|
February 15, 1995 |
|
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. NATIONAL INSURANCE CO LTD
|
January 16, 1995 |
|
KINETIC ENGINEERING LTD Vs. MILIND S CHAURASIA
|
January 10, 1995 |
|
KODY ELCOT LTD Vs. C P GUPTA
|
September 19, 1995 |
|
KRISHNA MURTHY Vs. CHAMUNDESWARI SUGARS LTD
|
June 5, 1995 |
|
L I C OF INDIA Vs. K ARUNA KUMARI
|
August 14, 1995 |
|
LAKSHMI NARAYAN RICE MILL Vs. FOOD CORPORATION OF INDIA
|
November 6, 1995 |
|
LAL CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
January 16, 1995 |
|
LALIT KUMAR MALANI Vs. DEEPAK M BULCHANDANI
|
May 22, 1995 |
|
LEAFIN INDIA LTD Vs. B VENKATESWARA RAO
|
April 3, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MONORANJAN GOPE
|
March 21, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ANIL P TADKALKAR
|
November 8, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. V JEEVA
|
February 16, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. S HYMAVATHI
|
August 14, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DODDA SAMBAIAH
|
August 30, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BIDYA DEVI
|
September 4, 1995 |
|
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. KANTABEN
|
November 8, 1995 |
|
LML LIMITED Vs. URMILA KUMARI
|
August 4, 1995 |
|
M D BHOOPATHY Vs. MRS SARADA AND ANOTHER
|
November 6, 1995 |
|
M GANDHI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 1, 1995 |
|
M K J CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
|
January 12, 1995 |
|
M M SINGH Vs. CHARANJIT KOCHHAR PROPRIETOR CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
|
January 6, 1995 |
|
M MANIKYAMBA Vs. R SATYANARAYANA
|
March 1, 1995 |
|
M O H KUTHOOS MARICAR LTD Vs. K PURUSHOTTAMAN
|
May 19, 1995 |
|
M P ELECTRICITY BOARD Vs. BABOO LAL
|
May 2, 1995 |
|
M SABHJAN Vs. NEW INDIA ASSURANCE CO LTD
|
November 9, 1995 |
|
M V ARUNACHALAM CHAIRMAN E I D PARRY INDIA LTD Vs. VELLORE ANJAPPA MUDALIAR
|
January 12, 1995 |
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M/S. MARUTI UDYOG LTD. Vs. DR. BHAVNA CHUNNUBHAI SHAH & ORS.
|
April 10, 1995 |
|
M/S. UTKAL ASBESTOS LTD. Vs. N. RAGHSVA REDDY
|
April 10, 1995 |
|
MADHU CHAWLA Vs. R K ENGINEERING CO P LTD
|
October 5, 1995 |
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MAHABIR PARSHAD GOYAL Vs. NEW INDIA ASSURANCE CO LTD
|
March 9, 1995 |
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MAHABIR SINGH DESWAL Vs. ARORA HANDLOOM STORE
|
September 19, 1995 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. VIJAY G PRADHAN
|
October 11, 1995 |
|
MAHARASHTRA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. NATIONAL FORUM OF CONSUMERS EDUCATION AKOLA
|
January 11, 1995 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. B G SARANG
|
September 19, 1995 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. MEENA YADAV
|
August 30, 1995 |
|
MAHENDRA KUMAR JAIN Vs. BRANCH MANAGER M P FINANCIAL CORPORATION
|
January 5, 1995 |
|
MAHENDRA VIJAY VARGIA Vs. RAJASTHAN HOUSING BOARD
|
January 9, 1995 |
|
MAHESHWARI TEXTILES Vs. EAST INDIA TRANSPORT CO
|
March 31, 1995 |
|
MAJOR GEN D M GUPTA Vs. UNIT TRUST OF INDIA
|
July 25, 1995 |
|
MANAGER ST MARYS HIRE PURCHASE P LTD Vs. N A JOSE
|
August 30, 1995 |
|
MANAGING DIRECTOR AIR INDIA Vs. B VIJAY KUMAR
|
January 10, 1995 |
|
MANCHAR NATH KOUL Vs. UNITED INDIA INSURANCE CO LTD
|
April 20, 1995 |
|
MANGI LAL Vs. CHAIRMAN RAJASTHAN STATE ELETRICITY BOARD JAIPUR
|
April 10, 1995 |
|
MARUTI UDYOG LTD Vs. ASHOK VIJAY VARGAYE AND ANOTHER
|
November 9, 1995 |
|
MATHER AND PLATT I LTD Vs. KALEESWARI INDUSTRIES
|
May 17, 1995 |
|
MCD/DESU Vs. BASANTI DEVI
|
January 13, 1995 |
|
MIKES P LIMITED Vs. STATE BANK OF BIKANER AND JAIPUR
|
January 16, 1995 |
|
MODI INDUSTRIES Vs. N K CHHABRA
|
November 9, 1995 |
|
MOHAMMAD IBRAHIM MULLA Vs. HAMID ABOOBAKAR MEMON
|
October 30, 1995 |
|
MOTI LAL MEGHWAL Vs. UNITED INDIA INSURANCE CO LTD
|
January 16, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GIAN WATI
|
July 17, 1995 |
|
MUNICIPAL CORPORATION OF DELHI Vs. HAMESH MADAN
|
September 7, 1995 |
|
N YADAGIRI Vs. K RAJAIAH GOUD
|
January 16, 1995 |
|
NANU BHAI Vs. MARUTI UDYOG LTD
|
November 6, 1995 |
|
NATIONAL CENTRE FOR HUMAN SETTLEMENTS AND ENVIRONMENT Vs. FAIRDEAL MARWAR GARRAGES P LTD
|
February 6, 1995 |
|
NATIONAL INSURANCE CO LTD Vs. S SANDHYA RAJ
|
January 11, 1995 |
|
NATIONAL INSURANCE COMPANY LTD Vs. THIRUVALLUVAR SILK COTTON INDUSTRIES
|
August 30, 1995 |
|
NATIONAL TRADING CORPORATION Vs. UCO BANK
|
January 11, 1995 |
|
NAVDEEP CO OPERATIVE BANK LTD Vs. ACHARYA MAHARAJ SHREE TEJENDRA PRASAD JI DEVENDRA PRASADJI PANDE
|
January 13, 1995 |
|
NCL INDUSTRIES LTD Vs. KIRLOSKAR OIL ENGINE LTD
|
May 19, 1995 |
|
NEW GULMARG RESTAURANT Vs. NEW INDIA ASSURANCE CO LTD
|
April 10, 1995 |
|
NEW INDIA ASSURANCE CO Vs. ABHIJIT NANDY
|
March 1, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. A MOHAMAD YASIN
|
August 14, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. S PUSHPADEVI JAMAD
|
August 14, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. NONSUCH TEA ESTATE LIMITED
|
January 13, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIRENDRA MOHAN KUMAR SINHA
|
January 16, 1995 |
|
OKAY TRANSPORT CORPORATION Vs. M O H TRANSPORT CORPORATION
|
November 6, 1995 |
|
ORIENTAL GENERAL INSURANCE CO LTD Vs. KARNAL CARD BOARD INDUSTRIES
|
September 19, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHOK
|
May 4, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJESHKUMAR HIRALAL BAJAJ
|
October 6, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDULAL KANJIBHAI PATEL
|
January 17, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHENDRA PAL GAURI
|
April 25, 1995 |
|
P GOPALA SUBRAMANIAM Vs. VICE CHAIRMAN A P H B HYDERABAD
|
May 18, 1995 |
|
P J THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
January 11, 1995 |
|
P PALANISWAMY Vs. ORIENTAL INSURANCE CO LTD
|
August 31, 1995 |
|
P R MANSUKHANI Vs. COMFORT HOMES
|
February 18, 1995 |
|
P R MENON Vs. P A CONSTRUCTION
|
October 6, 1995 |
|
PABLO BARTHOLOMEW Vs. TRILOK NATH MAKKAR
|
January 16, 1995 |
|
PARDES DEHYDRATION COMPANY Vs. STATE BANK OF INDIA
|
September 19, 1995 |
|
PAREES OFFSET PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
January 10, 1995 |
|
PARIMAL KUMAR AON Vs. C E S C LTD
|
March 23, 1995 |
|
PATEL AMRITLAL MADHAVLAL Vs. MEHSANA AGRO AUTO MACHINERY PVT LTD
|
January 11, 1995 |
|
PATEL ROADWAY LTD Vs. CRESCENT AGENCIES
|
February 15, 1995 |
|
POONA MEDICAL FOUNDATION RUBY HALL CLINIC Vs. MARUTIRAO L TITKARE
|
January 11, 1995 |
|
POST MASTER KESHAVGIRI Vs. COR SP ILLANGOVAN
|
March 9, 1995 |
|
PRADEEP KUMAR JAIN Vs. CITI BANK
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May 18, 1995 |
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PRECISION INDUSTRIES Vs. BANK OF BARODA
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October 12, 1995 |
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PREMIER AUTOMOBILES LTD Vs. JAYESH FABRICS
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May 17, 1995 |
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PREMIER AUTOMOBILES LTD Vs. ARVINDER KUMAR BANSAL
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January 10, 1995 |
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PROF H K RANGANATH Vs. MANAGER SOUTH INDIA SINGAPORE AIRLINES LTD
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February 28, 1995 |
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PROVINCIAL AUTOMOBILES CO LTD Vs. RANJAN S/O RAMPRAKASH PATHAK AND ANOTHER
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November 6, 1995 |
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PUNJAB NATIONAL BANK Vs. WORKS OF ART PVT LTD
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October 18, 1995 |
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PURSHOTTAM V MOORJANI Vs. CHAIRMAN/MANAGING DIRECTOR MODI OLIVETTI LTD
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February 11, 1995 |
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R BALRAJ Vs. MANAGER GRINDLAYS BANK
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April 15, 1995 |
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R JAYACHANDRAN Vs. COMMISSIONER AVADI MUNICIPALITY
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February 3, 1995 |
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R K INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
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May 18, 1995 |
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R N GUPTA Vs. UNION OF INDIA
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August 16, 1995 |
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RADHA KRISHEN GOJA Vs. ORIENTAL INSURANCE CO LTD
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April 25, 1995 |
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RAHUL SINHA Vs. ASHOK MITRA
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March 9, 1995 |
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RAJ KUMAR Vs. R S SINGH
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July 18, 1995 |
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RAJ KUMAR MANGLA Vs. BAL BHARTI PUBLIC SCHOOL
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September 22, 1995 |
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RAJASTHAN HOUSING BOARD JAIPUR Vs. KANWARJI MAL
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October 6, 1995 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. MOHAMMAD YUSUF
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April 21, 1995 |
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RAJENDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 25, 1995 |
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RAJENDRA KUMAR RAMPURIA Vs. ALLEN RICHARDS
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April 28, 1995 |
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RAJENDRA PUROHIT Vs. DAULAT ELECTRONICS
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April 20, 1995 |
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RAJESH KHUB CHANDANI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING
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December 20, 1995 |
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RAJESH VERMA Vs. MAHAVIRA TRADING CO
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May 3, 1995 |
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RAJIV GOAL Vs. M M DUTTA
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January 16, 1995 |
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RAJIV SARDA Vs. AUTOLITE INDIA LTD
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March 7, 1995 |
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RAJNISH CHANDER SHARDA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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January 16, 1995 |
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RAKESH SHARMA Vs. NATIONAL INSURANCE CO LTD
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January 5, 1995 |
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RAM KUMAR AGGARWAL Vs. NATIONAL INSURANCE CO LTD
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March 24, 1995 |
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RAM LAL Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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January 11, 1995 |
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RAM NARESH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 21, 1995 |
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RAM SINGH Vs. ASSTT ENGINEER HARYANA AGRO INDUSTRIES
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May 17, 1995 |
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RAMA TRADERS Vs. BHEEMA VENKATESH
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January 23, 1995 |
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RAMESHCHANDRA RAMNIKLAL SHAH Vs. LATA CONSTRUCTION
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November 22, 1995 |
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RAMJI LAL Vs. SARVODAYA MEDICAL
|
February 17, 1995 |
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RAMZAN MOHD Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION
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January 16, 1995 |
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RASI ENGINEERING WORKS Vs. COMMISSIONER COIMBATORE CORPORATION
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May 10, 1995 |
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RAVIKANT Vs. MRS VEENA BHATNAGAR
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December 8, 1995 |
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REGIONAL MANAGER RAJASTHAN STATE SEEDS CORPORATION Vs. LATOOR LAL
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April 24, 1995 |
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REGIONAL MANAGER UNION BANK OF INDIA Vs. MAHARAJA SAWAI JAI SINGH BENEVOLENT TRUST
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January 10, 1995 |
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RESIDENT ENGINEER RAJASTHAN HOUSING BOARD Vs. SANTOSH KUMAR AHLUWALIA
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April 27, 1995 |
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REVENUE DIVISIONAL OFFICER MADURAI TAMIL NADU Vs. SAKKARAI PANDI AND ANOTHER
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August 14, 1995 |
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ROBINSON INDIA Vs. RAJASTHAN FINANCIAL CORPORATION
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April 10, 1995 |
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ROYSTON V SHANKAR Vs. UNITED INDIA INSURANCE CO
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March 21, 1995 |
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RUCHIKA BHARTIA Vs. C B S E
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February 13, 1995 |
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S B TIWARI Vs. G PRANAV ADHYANI
|
November 10, 1995 |
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S D O TELEGRAPH/TELEPHONE EXCHANGE KAITHAL Vs. AMITA SINGHANIA
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May 22, 1995 |
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S KESAVULU NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY
|
February 7, 1995 |
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S P DHAVASKAR Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
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September 27, 1995 |
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S P MOHANTY Vs. BHASKER CH PATTNAIK
|
June 26, 1995 |
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S RATHINAVELU Vs. NEW INDIA ASSURANCE CO LTD
|
April 25, 1995 |
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S S CHAUHAN Vs. UNION OF INDIA
|
May 24, 1995 |
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SAGARMAL DULANIA Vs. ASSTT DIRECTOR STATE INSURANCE AND GPF DEPARTMENT RAJASTHAN
|
January 13, 1995 |
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SAIDPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD Vs. DIVISIONAL MANAGER UNITED
|
May 17, 1995 |
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SALEHMAHMAD ABDULRAHIM CHUDGAR Vs. UNITED INDIA INSURANCE CO LTD
|
February 24, 1995 |
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SAMACHAR VIHAR SEHKARI AVAS SAMITI LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
May 19, 1995 |
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SAMBHAVANA BUILDERS P LTD Vs. SUDHA PILLAI
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May 15, 1995 |
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SAMBHAVANA BUILDERS P LTD Vs. REVATHI IYER
|
August 22, 1995 |
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SANDILA METAL WIRES P LTD Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
|
April 25, 1995 |
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SANJAY NAGAR RESIDENTS WELFARE ASSOCIATION Vs. VICE-CHAIRMAN G D A
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January 11, 1995 |
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SANKAR PRASAD NAYAK Vs. MANAGING DIRECTOR FILM DEVELOPMENT
CORPORATION OF ORISSA
|
April 10, 1995 |
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SANTOSH KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
June 1, 1995 |
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SATISH CHANDRA JHA Vs. BIHAR STATE CO-OP LAND DEVELOPMENT BANK LTD
|
January 11, 1995 |
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SAWHNEY EXPORT HOUSE Vs. AIR FRANCE INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
|
January 5, 1995 |
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SEEDHESHWARI PROMOTORS AND BUILDERS P LTD Vs. ASHA THADANI
|
March 24, 1995 |
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SENIOR DIVISIONAL MANAGER Vs. ALI HASAN AFROZE
|
July 26, 1995 |
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SENIOR POST MASTER G P O PUNE Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
|
March 8, 1995 |
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SENIOR POSTMASTER Vs. SANJAY KUMAR GUPTA
|
November 8, 1995 |
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SENIOR POSTMASTER FARIDABAD NIT Vs. MADAN LAL DHINGRA
|
September 4, 1995 |
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SENIOR SUPERINTENDENT OF POST OFFICE Vs. T PARIJATHAM
|
January 12, 1995 |
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SETTYPE GRAPHICS INDIA PVT LTD Vs. LINOTYPE ASSOCIATES INDIA PVT LTD
|
June 5, 1995 |
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SHAKUNTLA RANI Vs. SUN COMMUNICATIONS
|
September 6, 1995 |
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SHANKAR PRASAD Vs. PEERLESS GENERAL FINANCE INVESTMENT CO LTD
|
May 15, 1995 |
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SHASHIKANT KRISHANAJI DOLE Vs. SHIKSHAN PRASARAK MANDALI
|
September 27, 1995 |
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SHIV RICE AND GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
|
September 15, 1995 |
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SHIVRAM ANIL Vs. KHALSA FURNITURE
|
September 22, 1995 |
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SHOBHA GLOBAL Vs. AIR INDIA
|
January 23, 1995 |
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SIGNET CORPORATION Vs. COMMISSIONER M C D
|
July 19, 1995 |
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SKIPPER BHAWAN Vs. SKIPPER SALES PVT LTD
|
January 13, 1995 |
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SKIPPER TOWERS PVT LTD Vs. A P GUPTA
|
January 10, 1995 |
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SNEH CHADHA Vs. VICE-CHAIRMAN D D A
|
January 13, 1995 |
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SONIKA TANDON Vs. RAUF MUSLIM JAMIA BAHERA
|
December 26, 1995 |
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SRICHAND K BAJAJ Vs. S M N CONSUMER PROTECTION COUNCIL
|
January 13, 1995 |
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STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. B DAMODARAN
|
November 6, 1995 |
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STATE BANK OF BIKANER AND JAIPUR Vs. CHAVAN RISHI INTERNATIONAL LIMITED
|
January 6, 1995 |
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STATE BANK OF INDIA Vs. DHARAMDAS PAL
|
February 14, 1995 |
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STATE BANK OF INDIA Vs. AGARWAL KAROGENCY
|
November 27, 1995 |
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STATE BANK OF INDIA Vs. JAWAHAR LAL
|
November 6, 1995 |
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STATE BANK OF INDIA Vs. M PONNIAH NADAR
|
September 27, 1995 |
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STATE OF HARYANA Vs. SANDEEP SINGH
|
September 15, 1995 |
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STERLING COMPUTER LTD Vs. P RAMAN KUTTY
|
October 30, 1995 |
|
SUB DIVISIONAL OFFICER H S E B Vs. ASHOK YADAV
|
August 2, 1995 |
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SUB-DIVISIONSAL OFFICER TELECOM Vs. SINGIRI MALLESHAM
|
March 21, 1995 |
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SUMITRA MADHUKAR ARSEKAR Vs. CHAIRMAN GOA HOUSING BOARD
|
May 17, 1995 |
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SUPERINTENDENT OF POST OFFICES BALUGHAT Vs. MAHENDRA NATH BASAK SECRETARY SAFANAGAR HIGH SCHOOL
|
January 16, 1995 |
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SURENDRA AGRO CENTRE OF REWARI Vs. SHER SINGH
|
January 12, 1995 |
|
SURENDRA KUMAR JAIN Vs. HERO HONDA MOTORS LTD
|
April 27, 1995 |
|
SVL FOOD PRODUCTS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
March 1, 1995 |
|
T K SANKARANKUTTY Vs. MANAGING DIRECTOR M/S SIPANI AUTOMOBILES LTD
|
August 30, 1995 |
|
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. J R DAVID
|
August 30, 1995 |
|
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION MADRAS Vs. KRISHNA FABRICS MADRAS
|
November 2, 1995 |
|
TATA TIMKEN LTD Vs. CONSUMER PROTECTION COUNCIL
|
May 10, 1995 |
|
TATA TIMKEN LTD Vs. V JAYALAKSHMI
|
May 10, 1995 |
|
TELE COMMUNICATION DEPARTMENT & ORS. Vs. M/S. SHANMUGAM CHEMICAL INDUSTRIES
|
April 10, 1995 |
|
TELECOM DISTRICT MANAGER Vs. PREM PRAKASH GOYAL
|
July 27, 1995 |
|
TELECOM DISTRICT MANAGER PANAJI Vs. MRS LIBERATA FERNANDES
|
July 19, 1995 |
|
TELECOM DISTRICT MANAGER PANAJI Vs. CONCHA BEACH RESORT CALANGUTE BEACH GOA
|
November 6, 1995 |
|
TELECOM DIVISIONAL ENGINEER Vs. VIRENDRA KUMAR AGARWAL
|
November 6, 1995 |
|
TELEPHONE DISTRICT ENGINEER Vs. KRISHAN LAL
|
September 7, 1995 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. PURUSHOTAM GOKULDAS MATCH CO.
|
February 15, 1995 |
|
U P STATE ELECTRICITY BOARD Vs. MONA CONFECTIONERY INDUSTRIES
|
November 6, 1995 |
|
U S DALAL Vs. TELECOM DISTRICT MANAGER TELEPHONE
EXCHANGE ROHTAK HARYANA
|
January 12, 1995 |
|
UCO BANK Vs. R.G. SRIVASTAVA
|
January 6, 1995 |
|
UNDER SECRETARY LAND AND BUILDING DEPTT Vs. HANUMANT DASS
|
July 26, 1995 |
|
UNION OF INDIA Vs. MONIKA TANDON
|
January 16, 1995 |
|
UNION OF INDIA Vs. RAMESH KUMAR
|
July 17, 1995 |
|
UNION OF INDIA Vs. ASHOK KUMAR SINGH
|
May 17, 1995 |
|
UNION OF INDIA Vs. H S YESHANTANI
|
March 23, 1995 |
|
UNIT TRUST OF INDIA Vs. KUMARI GOUTHAMI AND ANOTHER
|
November 10, 1995 |
|
UNIT TRUST OF INDIA Vs. SUDHIR GANPATRAO CHAUHAN
|
May 18, 1995 |
|
UNITED BANK OF INDIA Vs. ANINDITA SEN
|
March 2, 1995 |
|
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
|
August 20, 1995 |
|
UNITED INDIA INSURANCE CO Vs. N MOHAN REDDY AND ANOTHER
|
August 30, 1995 |
|
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
|
August 30, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. NATIONAL FORUM FOR CONSUMER EDUCATION AND ANOTHER
|
May 4, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. KUSUMBEN J BADIANI
|
January 12, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. BIMAN KRISHNA BOSE
|
January 12, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. SANJEEV KR MAZUMDAR
|
November 20, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAHESH KUMAR
|
August 7, 1995 |
|
V P SANT Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
|
February 14, 1995 |
|
VALLABH OIL MILLS P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 10, 1995 |
|
VENKATESWARA BOREWELLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 16, 1995 |
|
VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. O P GAUBA
|
May 15, 1995 |
|
VICE CHAIRMAN LUCKNOW VIKAS PRADHIKARAN Vs. PRABHAT KUMAR JHA AND ANOTHER
|
January 16, 1995 |
|
VIJAYA BANK Vs. SUNDER LAL SHAH AND ANOTHER
|
May 3, 1995 |
|
VIJAYA BANK Vs. SUNDER LAL SHAH
|
March 5, 1995 |
|
VINOD KUMAR NAGRATH Vs. ORIENTAL INSURANCE CO LTD
|
November 8, 1995 |
|
VISHNU RAMCHANDRA KHARATMAL Vs. ORIENTAL INSURANCE CO LTD
|
January 11, 1995 |
|
VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY LTD Vs. SHARADA CHANDRASEKHARA
|
January 11, 1995 |
|
VISWALAKSHMI SASIDHARAN Vs. BRANCH MANAGER SYNDICATE BANK
|
October 6, 1995 |
|
VURHANPUR CLOTH CORPORATION Vs. STATE OF MADHYA PRADESH
|
June 23, 1995 |
|
WAHEED AHMED KHAN Vs. KRISHNA KUMAR
|
February 4, 1995 |
|
WELFARE ASSOCIATION E BLOCK BRIJ VIHAR GHAZIABAD Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
|
January 16, 1995 |
|
WESTERN ELECTRONICS LTD Vs. VED PRAKASH
|
August 7, 1995 |
|
YAJAMAN ENTERPRISES Vs. LAKSHMI GANESH TRADERS
|
May 4, 1995 |
|
YOGESH LT COL RETD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
May 17, 1995 |
LOGIN