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A A PANGE Vs. PALLAVI CONSTRUCTIONS
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June 7, 1994 |
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A C OHRI Vs. DELHI DEVELOPMENT AUTHORITY
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February 4, 1994 |
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A IGNATIOUS JULIAN Vs. PASSPORT OFFICER
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February 14, 1994 |
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A KALAVATHAMMA Vs. SAMBU THIRUPATHAIAH
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March 15, 1994 |
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A M DINESH KUMAR Vs. HINDUSTAN MOTORS LTD
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December 16, 1994 |
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A M USMAN GENERAL MERCHANT Vs. DIRECTOR TAMIL NADU STATE RAFFLE
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June 15, 1994 |
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A NAGARAJA RAO Vs. BRANCH MANAGER CANARA BANK
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February 28, 1994 |
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A RAJU Vs. POST MASTER
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June 1, 1994 |
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A SHAMSUDDIN Vs. ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY
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November 8, 1994 |
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ACCOUNTS OFFICER PRO T D M AMBALA CANTT Vs. SHAMSHER SINGH
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February 4, 1994 |
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ADHIYAMAN COLLEGE OF ENGINEERING FOR MEN AND WOMEN Vs. R KRISHNAN
|
January 11, 1994 |
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ADMINISTRATOR CIDCO Vs. SHAIKH MOHAMMED MUSTAQ AHMED
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July 25, 1994 |
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ADWAVE TOWERS FLAT OWNERS WELFARE ASSOCIATION Vs. ADWAVE ADVERTISING P LTD
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June 6, 1994 |
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AGFA GEVAERT INDIA LTD Vs. JITPAL X-RAY PRIVATE LTD
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April 27, 1994 |
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AGRA DEVELOPMENT AUTHORITY Vs. MURARI LAL GOEL
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September 19, 1994 |
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AHUJA TRADERS Vs. CANARA BANK
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September 29, 1994 |
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AIR LINKERS Vs. SYSTEMS MARKETING AND SERVICES
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May 3, 1994 |
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AJAI NIDHIPAI Vs. LAMA
|
May 13, 1994 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. SHARDA BHAVAN EDUCATION
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April 25, 1994 |
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AKHIL BHARTIYE GRAHAK PANCHAYAT Vs. CHIEF GENERAL MANAGER TELECOM BIHAR CIRCLE
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June 20, 1994 |
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ALACRITY FOUNDATIONS PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
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January 12, 1994 |
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ALLAHABAD BANK Vs. NATIONAL CONSUMER AWARENESS GROUP
|
May 3, 1994 |
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AMRUTLAL LALLUBHAI Vs. NEW INDIA ASSURANCE COMPANY LTD
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September 22, 1994 |
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ANDHARAYOSE Vs. MOIDEEN RAWTHER
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February 3, 1994 |
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ANIL KUMAR Vs. VIPRO G E MEDICAL SYSTEM LTD
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October 14, 1994 |
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ANIL SONDHI Vs. DELHI DEVELOPMENT AUTHORITY
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July 29, 1994 |
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ANIL TRANSPORT COMPANY Vs. ANIL KUMAR HARSUKHLAL VORA
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December 1, 1994 |
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ANJANA KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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August 2, 1994 |
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ANURADHA BUILDERS Vs. RANJIT PRASAD
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October 11, 1994 |
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ANWARUL ULOOM DAY COLLEGE Vs. KHAJA HASANUDDIN
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March 2, 1994 |
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AR A S P V P V AND CO Vs. PRESIDENT SRIVILLIPUTHUR TALUK CONSUMER PROTECTION COUNCIL
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January 6, 1994 |
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AREA MANAGER LIC HOUSING FINANCE LTD Vs. S GOPAL
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February 18, 1994 |
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ARUN APARTMENT FLAT OWNERS ASSOCIATION Vs. ARUN APARTMENT P LTD
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June 8, 1994 |
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ASHISH MIDHA Vs. SIPANI AUTOMOBILES
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February 2, 1994 |
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ASHOK KUMAR Vs. AGADI NURSING HOME
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December 24, 1994 |
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ASHWANI KUMAR KUKKAR S D M COURT FAZILKA Vs. LARSEN AND TOUBRO LTD
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April 11, 1994 |
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ASIA REFRIGERATION Vs. VINOD KUMAR
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December 2, 1994 |
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ASSISTANT ENGINEER Vs. HANUMANT SINGH
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April 22, 1994 |
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ASSISTANT ENGINEER EXCHANGE Vs. FRAM AND CO
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August 25, 1994 |
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ASSISTANT ENGINEER M P E B Vs. BRAJENDRA KUMAR GUPTA
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August 5, 1994 |
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ASSTT ACCOUNTS OFFICER GT/M E D C /CENTRAL Vs. M R MURALI
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November 29, 1994 |
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ASSTT ENGINEER DISPOSAL SUB-DIVN I INDIRA GANDHI NAHAR PARIYOJANA SURATGARH Vs. RADHEY SHAYAM JAIN
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March 15, 1994 |
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AUTO LINES JALNA Vs. VIJAYA J BHUTADA
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November 28, 1994 |
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AVAS COMMISSIONER U P AVAS AND VIKAS PARISHAD LUCKNOW Vs. ASHOK KUMAR GARG
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September 9, 1994 |
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B L BHARDWAJ Vs. GOVERNMENT OF HARYANA
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June 2, 1994 |
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B N VENKATESH MURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
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July 14, 1994 |
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B P L LTD Vs. N RATHINASABAPATHY
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September 28, 1994 |
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B S BINDRA Vs. SECRETARY UNION OF INDIA
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October 17, 1994 |
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BABY GEORGE Vs. GENERAL MANAGER BANK OF INDIA
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September 19, 1994 |
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BAJAJ AUTO LTD Vs. A V K NAIR
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July 14, 1994 |
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BALCHAND CHHABRIA Vs. SUDHANSU BHUSAN PANDA
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May 24, 1994 |
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BALDEVBHAI M PATEL Vs. MAHESANA AGRO AUTO MACHINERY
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September 6, 1994 |
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BANJARA CONSTRUCTION CO PVT LTD Vs. B RANGA CHARY
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March 1, 1994 |
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BANK OF INDIA Vs. JAIMALA
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June 3, 1994 |
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BANSI LAL Vs. NEW INDIA ASSURANCE CO LTD
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February 11, 1994 |
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BASANT KUMAR SHARMA Vs. STATE BANK OF INDIA
|
May 12, 1994 |
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BELLATHI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. SELVARAJ
|
October 10, 1994 |
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BHAGWAN DASS Vs. UNIT TRUST OF INDIA
|
May 11, 1994 |
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BHARAT BISCUIT CO P LTD Vs. JAIN TRANSPORT AND CO
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January 7, 1994 |
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BHARAT MOTOR Vs. USHA RANI SAMAL
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November 9, 1994 |
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BHARATIYA JEEVAN NIGAM Vs. AMNABHAI
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June 25, 1994 |
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BHARTIYA COMMERCIAL AND INDUSTRIAL RESOURCES INDIA LTD Vs. SANJAY KUMAR SAXENA
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March 3, 1994 |
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BHASKAR Vs. MAHENDRA AND MAHENDRA LTD
|
June 25, 1994 |
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BHOJ RAJ DALMIA AND SONS Vs. GENERAL MANAGER CALCUTTA TELEPHONES
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March 3, 1994 |
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BHOPAL GELATINES P LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 3, 1994 |
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BIHAR STATE DAIRY CORPN PATNA Vs. ABDUL WAJID
|
September 16, 1994 |
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BIHAR STATE ELECTRICITY BOARD Vs. SHANKAR REFRACTORIES PVT LTD
|
June 3, 1994 |
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BLUE STAR LTD Vs. S JAYAPRAKASH
|
June 9, 1994 |
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BOARD OF SCHOOL EDUCATION HARYANA Vs. VIKAS KUMAR GARG
|
May 9, 1994 |
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BOARD OF SCHOOL EDUCATION HARYANA BHIWANI Vs. DARSHAN KUMARI
|
April 25, 1994 |
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BRANCH MANAGER LIC Vs. RAMCHANDER SINGH
|
September 19, 1994 |
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BRANCH MANAGER LIC OF INDIA Vs. ZAREENA SULAIMAN
|
November 7, 1994 |
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BRANCH MANAGER SAHARA INDIA Vs. PENNUMALLU RAMU
|
March 21, 1994 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO Vs. JAWAI CEMENT PVT LTD
|
February 25, 1994 |
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BRANCH OFFICER LIC OF INDIA Vs. KANCHANBEN H SHAH
|
May 3, 1994 |
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BRANCH POST MASTER Vs. C MANIKAYAM
|
December 19, 1994 |
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BRIG K P MEHWALA Vs. ARMY WELFARE HOUSING ORGANISATION
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November 28, 1994 |
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BRIGADIER V K DANDEKAR Vs. CREATION CONSTRUCTIONS
|
March 28, 1994 |
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BRIJ MOHAN KHER Vs. N H BANKA AND ANOTHER
|
September 9, 1994 |
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BRIJ MOHAN SHARMA ASST D M RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs. JAG MOHAN SHARMA
|
July 6, 1994 |
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C E S C LTD Vs. RAMJI SINGH
|
September 18, 1994 |
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C GOPI CHETTIAR Vs. FEDERAL BANK LTD
|
December 12, 1994 |
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C M JOSEPH Vs. DISTRICT COLLECTOR COIMBATORE
|
May 4, 1994 |
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C N RAMAKRISHNA PILLAY Vs. OOMEN KOCHUMMEN
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October 18, 1994 |
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C NARASIMHA RAO Vs. K R NEELAKANDAN
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February 8, 1994 |
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C S MENON Vs. V V KANNIAH
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July 26, 1994 |
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CADILA LABORATORY LTD Vs. JAMES AMBROIES
|
March 10, 1994 |
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CANARA BANK Vs. S BAVASHA
|
October 20, 1994 |
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CESC LTD Vs. RAM PRASAD DAS
|
August 16, 1994 |
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CHACKO ZACHARIAH Vs. SIPANI AUTOMOBILES LTD
|
July 11, 1994 |
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CHAIRMAN A P S E BOARD Vs. KOTI VIJAYALAKSHMI
|
January 21, 1994 |
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CHAIRMAN LIC OF INDIA Vs. BYRA SARADA
|
March 7, 1994 |
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CHAIRMAN TAMIL NADU HOUSING BOARD Vs. POONGOTHAI
|
April 29, 1994 |
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CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. PURUSHOTTAMDAS AGRAWAL
|
June 25, 1994 |
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CHANDER KANT PURI Vs. SKIPPER TOWERS PVT LTD
|
May 5, 1994 |
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CHANDRA SHEKHAR SINGH Vs. NEW INDIA ASSURANCE COMPANY
|
November 24, 1994 |
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CHHAYA ROY Vs. CITI BANK
|
May 3, 1994 |
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CHIEF ENGINEER M P E B Vs. HANUMANT SINGH
|
June 25, 1994 |
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CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. SURESH BHARGAV
|
July 26, 1994 |
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CHIEF GENERAL MANAGER TELEPHONES Vs. I S AHLUWALIA
|
November 17, 1994 |
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CHIEF GENERAL MANAGER, TELEPHONES Vs. YASODA DEVI LAKHOTIA
|
September 28, 1994 |
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CHIEF POST MASTER GENERAL BIHAR CIRCLE PATNA Vs. SRIDHAR JHA
|
September 21, 1994 |
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CHIEF POST MASTER KANPUR Vs. P K SARRAF
|
February 10, 1994 |
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CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. M AGNI
|
May 2, 1994 |
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CHIRAYINKIL C P BHADRAKUMAR Vs. S MAHENDRAN
|
June 17, 1994 |
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CLASSIC MOT Vs. A P KHURANA
|
May 4, 1994 |
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CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK Vs. K SARADAMMA
|
February 3, 1994 |
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COMMANDER S C JAIN Vs. MANAGER RAJASTHAN FINANCIAL CORPORATION JAIPUR
|
December 12, 1994 |
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COMMERCIAL ENTERPRISES Vs. STATE OF ASSAM
|
May 28, 1994 |
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COMMISSIONER CORPORATION OF THIRUVANANTHAPURAM Vs. M KRISHNAN NAIR
|
February 7, 1994 |
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COMMISSIONER KOZHIKODE CORPORATION Vs. SETHUNATHAN P POOLAKKOTTAMMAL HOUSE
|
September 2, 1994 |
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COMMISSIONER OF TAXES GOVERNMENT OF TRIPURA Vs. CONSUMER PROTECTION ORGANISATION
|
February 22, 1994 |
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COMMISSIONER OF TRANSPORT Vs. Y R GROVER
|
February 21, 1994 |
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COMMISSIONER RAJASTHAN HOUSING BOARD JAIPUR Vs. PRAMOD KUMAR KULSHRESTHA
|
April 8, 1994 |
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COMMON WEALTH PHARMACEUTICAL Vs. DIVISIONAL MANAGER CANARA BANK
|
October 10, 1994 |
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COMPUTER AIDED LEARNING SYSTEMS LTD Vs. ORIENTAL INSURANCE CO LTD
|
October 10, 1994 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 4, 1994 |
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CONSUMER EDUCATION RESEARCH SOCIETY Vs. ROTILAL B PATEL
|
February 4, 1994 |
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COOL INDIA Vs. RAMA LUTHRA
|
November 10, 1994 |
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COSMIC SOFTWARE Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT
|
June 23, 1994 |
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D B BARUAH Vs. TELECOM DISTT MANAGER GUWAHATI
|
March 5, 1994 |
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D B S NARAYANA MURTHY Vs. I VENUGOPAL
|
February 18, 1994 |
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D C M DATA PRODUCTS Vs. HANUMAN PRASAD PODDAR CANCER HOSPITAL GORAKHPUR
|
February 9, 1994 |
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D D A Vs. PRAKASH DEV KAPOOR
|
March 28, 1994 |
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D PENCHALAIAH Vs. BRANCH MANAGER SYNDICATE BANK
|
February 28, 1994 |
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D YESODHARAN Vs. CHAIRMAN AND MANAGING DIRECTOR CANARA BANK
|
February 16, 1994 |
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DAMODAR PATNAIK Vs. R M CHOUDHURY ELECTRONICS
|
May 26, 1994 |
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DATAPRO INFORMATION TECHNOLOGY Vs. RAJINDER SINGH SALUJA
|
May 3, 1994 |
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DAYA SAGAR SAHU Vs. UNITED INSURANCE COMPANY
|
August 22, 1994 |
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DDA Vs. OM PRAKASH BUVEJA
|
January 19, 1994 |
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DEBRAJ Vs. STATE OF ORISSA
|
September 16, 1994 |
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DEEPAK INDUSTRIES LIMITED Vs. NATIONAL INSURANCE CO LTD
|
May 9, 1994 |
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DEEPALI ENTERPRISES Vs. BRANCH MANAGER BANK OF MAHARASHTRA
|
January 1, 1994 |
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DELHI DEVELOPMENT AUTHORITY Vs. K N GUPTA
|
July 11, 1994 |
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DEO KUMAR AJMERIA Vs. AJAY KUMAR GUPTA
|
May 3, 1994 |
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DEVENDRA KUMAR PANDEY Vs. UNITED INDIA INSURANCE CO LTD
|
September 6, 1994 |
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DEVINDRA MITTAL Vs. G M TELECOM DISTT FARIDABAD
|
March 3, 1994 |
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DHANALEKSHMI BANK LTD Vs. M R B NAIR
|
July 1, 1994 |
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DHIRENDRA NATH BOSE Vs. CHIEF PMG CALCUTIA CIRCLE GPO
|
August 30, 1994 |
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DHULIA GAS AGENCY Vs. ANANDA ONKAR PATIL
|
November 30, 1994 |
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DIESEL MACHINERY WORKS Vs. NEW BHARAT ENGINEERING WORKS PVT LTD
|
January 31, 1994 |
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DILBAGH RAI Vs. HOUSING BOARD HARYANA
|
July 26, 1994 |
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DINESH CHANDRA DUBE Vs. R K VARMA
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August 24, 1994 |
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DINESH KUMAR MISHRA Vs. SHAKHA PRABANDHAK CENTRAL BANK
|
June 25, 1994 |
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DIRECTOR OF ADMISSIONS Vs. RADHA NARAYANAN M B B S
|
August 3, 1994 |
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DISTRICT COLLECTOR Vs. K MALAICHAMY
|
February 22, 1994 |
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DISTRICT ENGINEER TELECOM CHAPRA BIHAR Vs. RAGHO JEE RAJENDRA SAROBAR
|
August 2, 1994 |
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DISTRICT MANAGER PATNA TELEPHONES Vs. VINAY KUMAR SINHA
|
July 25, 1994 |
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DISTRICT MANAGER TELECOM Vs. HARI SHANKAR SHARAN SINGH
|
May 24, 1994 |
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DISTRICT MANAGER TELEPHONES Vs. MEENA CHOUDHARY
|
May 3, 1994 |
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DISTT TELECOM ENGINEER TELEPHONE DEPTT KOTA Vs. USHA SHARMA
|
February 28, 1994 |
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DIV MANAGER LIC Vs. V MANIMEGALAI
|
February 22, 1994 |
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DIVISIONAL CONTROLLER KSRTC Vs. K R SRINIVASA
|
June 13, 1994 |
|
DIVISIONAL MANAGER
UNITED IDIA INSURANCE CO LTD Vs. GUNASEGARAN
|
September 2, 1994 |
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DIVISIONAL MANAGER LIC Vs. NALLA RAJA KUMARI
|
June 1, 1994 |
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DIVISIONAL MANAGER LIC OF INDIA Vs. ANGOORI DEVI
|
October 3, 1994 |
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DIWAN SINGH Vs. NEW INDIA ASSURANCE CO
|
February 9, 1994 |
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DNYANESHWAR A BELKHODE Vs. SHRIKRUPA ELECTRONICS
|
March 18, 1994 |
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DR SHRADDHANAND S THAKUR Vs. CHIEF EXECUTIVE COX AND KINGS LTD
|
June 17, 1994 |
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DRS 87 APPLICANTS ASSOCIATION Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
|
January 11, 1994 |
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DWIJABAR SWAIN ASSISTANT CIVIL SUPPLIES OFFICER Vs. SANTHOSH KUMAR PANDA
|
September 22, 1994 |
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DY COMMISSIONER RAJASTHAN HOUSING BOARD Vs. NITIN KUMAR SINGHVI
|
November 30, 1994 |
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DYNAMIC MACHINES P LTD Vs. JAI KARAN MEDICINES
|
March 23, 1994 |
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E SADANANDAN Vs. BUREAU OF INDIAN STANDARD
|
July 26, 1994 |
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EBENEZER Vs. TOTICORIN PLASTIC PVT LTD
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February 22, 1994 |
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EDUCATION AKOLA Vs. UNION OF INDIA DEPTT OF RAILWAY
|
May 4, 1994 |
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EISH MADHU TALWAR Vs. CENTRAL BANK OF INDIA
|
October 6, 1994 |
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EMCEE COURIERS P LTD Vs. MANAGING PARTNER GEO MOT
|
July 28, 1994 |
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ESCORTS LTD Vs. RATHOD LALJI BHAI RAMUBHAI
|
December 13, 1994 |
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ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs. J K KHANNA
|
May 11, 1994 |
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EXECUTIVE DIRECTOR SHRI DIGVIJAY CEMENT CO LTD Vs. BADRI PRASAD BHATIA
|
December 7, 1994 |
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EXECUTIVE ENGINEER C C O AND M DIVISION YAVATMAL Vs. ANIL GULABRAO MANKAR
|
December 13, 1994 |
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FACTORY MANAGER OM NEELKANTH CHEMICALS INDIA P LTD Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
|
January 31, 1994 |
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FIORIO COLORIA Vs. ORIENTAL INSURANCE COMPANY
|
May 3, 1994 |
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FLAWLESS DIAMOND INDIA LTD Vs. ANNAPURNA DEVI ALLURI
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June 27, 1994 |
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FRANCIS PERIERA AND ASSOCIATES Vs. KIRAN BABURAO MATKAR
|
May 11, 1994 |
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FRUIT AND VEGETABLE PROJECT NEW DELHI Vs. N SANKAR REDDY
|
October 10, 1994 |
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G ALPHIN Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND
EXPORTS
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July 14, 1994 |
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G KRISHNAMURTHY Vs. P BALARAMAN
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July 1, 1994 |
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GANESH N PUNDKAR Vs. SUDHAKAR PUNDLIKRAO LOMTE
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November 8, 1994 |
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GANGAMMA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
|
November 22, 1994 |
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GARDEN SILK MILLS LTD Vs. AMERICAN EXPRESS BANK LTD
|
July 25, 1994 |
|
GAUTAM AHUJA Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
|
March 30, 1994 |
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GENERAL MANAGER TELECOMMUNICATIONS Vs. NEEDLE INDUSTRIES INDIA LTD
|
October 20, 1994 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VINOD KUMAR BANSAL
|
November 14, 1994 |
|
GILL RICE AND GENERAL MILLS Vs. SAGGU AGRICULTURAL INDUSTRIES
|
February 10, 1994 |
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GILT PACK LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
September 1, 1994 |
|
GITANJALI ENTERPRISES Vs. NEW INDIA ASSURANCE CO LTD
|
July 7, 1994 |
|
GIVE AND TAKE PRODUCTS Vs. NEW INDIA ASSURANCE CO LTD
|
June 15, 1994 |
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GLOBAL GRANIMARMO LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND
INVESTMENT CORPORATION LTD
|
December 13, 1994 |
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GOPAL NIWAS BHADUT SAHAKAR MANDAL Vs. SWASTIK JANTA SAHAKARI BANK LTD
|
November 17, 1994 |
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GOPI KRISHNA MUSKARA Vs. S B I CAPITAL MARKETS LTD
|
June 23, 1994 |
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GOSWAMY Vs. S A SHARIFF REHAMAN
|
July 18, 1994 |
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GOURU LINGAIAH Vs. N CHANDRASHEKAR
|
February 16, 1994 |
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GOVINDRAM G PUROHIT Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
February 1, 1994 |
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GULAB HOTCHAND BHAGCHANDANEY Vs. EGYPT AIRLINES
|
September 28, 1994 |
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GULF AIR COMPANY Vs. NIRANJAN SINGH
|
January 20, 1994 |
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GUPTESWAR NATH MISRA Vs. DULESWARI DEVI
|
September 19, 1994 |
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GURUNATH TRAVELS Vs. A P PALIWAL
|
May 3, 1994 |
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H U D A Vs. LT COL YOGESH
|
June 1, 1994 |
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H U D A OF CHANDIGARH Vs. NARENDER SINGH DOON
|
March 15, 1994 |
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HAKIM MAHAMMAD SELIM ASRAFI Vs. DILWAR HOSSAIN
|
June 15, 1994 |
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HANS RAJ ANAND Vs. ORIENTAL INSURANCE CO LTD
|
November 29, 1994 |
|
HAPPY HOME Vs. RAWAL BUILDERS AND REAL ESTATE DEVELOPERS
|
January 31, 1994 |
|
HARJIT BROS Vs. HARYANA STATE ELECTRICITY BOARD
|
June 3, 1994 |
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HARYANA STATE ELECTRICITY BOARD Vs. DEV RAJ VINAYAK
|
December 13, 1994 |
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HARYANA STATE ELECTRICITY BOARD Vs. LAXMAN SINGH
|
January 12, 1994 |
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HARYANA STATE WARE-HOUSING CORPN Vs. KISAN SEWA SADAN
|
March 24, 1994 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANTANT BIR SINGH
|
January 12, 1994 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DEEP KISHORE SINGH
|
May 3, 1994 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREM LATA
|
May 17, 1994 |
|
HEADWAY FINANCE AND INVESTMENT CO LTD Vs. SARLA DEVI
|
November 23, 1994 |
|
HEMANT G LAKHANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 8, 1994 |
|
HEMANTI CHUTIA Vs. UNITED COMMERCIAL BANK CALCUTTA
|
May 28, 1994 |
|
HERO HONDA MOTORS LTD Vs. K B MURLEEDHARAN
|
May 4, 1994 |
|
HIMANSHU THAKORLAL PATEL Vs. GIRISH AND COMPANY
|
March 1, 1994 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. THAKUR ANANT GAJANAN
|
May 4, 1994 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JAINARAYAN BHAIRAVPRASAD AHIR
|
May 3, 1994 |
|
HINDUSTAN PETROLIEUM CORPN LTD Vs. ANIL TOLASARIA
|
October 3, 1994 |
|
HOTEL NANDADEEP Vs. RAMACHANDRA BABURAO KOKIL
|
April 27, 1994 |
|
HOUSING BOARD HARYANA Vs. DHARAM PAL
|
May 16, 1994 |
|
HOUSING BOARD HARYANA Vs. KARTAR SINGH ETC OF HISAR
|
November 8, 1994 |
|
HOYSALA BUILDING DEVELOPMENT CO LTD Vs. LAKSHMI VAIDYANATHAN
|
July 28, 1994 |
|
HUDA OF KARNAL Vs. MAHABIR SINGH
|
May 11, 1994 |
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I GANAPATHY Vs. REGIONAL PASSPORT OFFICER
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July 27, 1994 |
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I P GOYAL Vs. GENERAL MANAGER HARYANA ROADWAYS
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May 9, 1994 |
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I S BHATIA Vs. ANIL KUMAR MEHTA
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May 12, 1994 |
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IDEAL JAWA INDIA LTD Vs. C K KUNHIKANNAN NAMBIAR
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August 8, 1994 |
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INDIAN BANKS ASSOCIATION Vs. ARCHANA KAMATH
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May 17, 1994 |
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INDIAN HARDWARE STORES Vs. UNITED INDIA INSURANCE CO LTD
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May 9, 1994 |
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INDIAN MEDICAL ASSOCIATION HOUSING SOCIETY LTD Vs. RUSTUMJI DEVELOPMENTS
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August 3, 1994 |
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INDIAN OIL CORPORATION Vs. T C RAJAPPA
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October 13, 1994 |
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INDIAN OIL CORPORATION LTD Vs. T J JOHN
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November 29, 1994 |
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INDIAN OVERSEAS BANK Vs. A HAMID GANY
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October 20, 1994 |
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INDIAN PLYWOOD MANUFACTURING CO LTD Vs. SKIPPER CONSTRUCTION CO LTD
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January 13, 1994 |
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INDRAPURI EXPRESS COURIER Vs. MODERN AGENCIES
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November 14, 1994 |
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INTERFREIGHT SERVICES PRIVATE LTD Vs. USHA INTERNATIONAL
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October 12, 1994 |
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INVESTMENT CO LTD Vs. C K THANKAMONY DEVI
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March 2, 1994 |
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ISHVARBHAI PRABHUBHAI BEJANWALA Vs. BAJAJ AUTO LTD
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January 21, 1994 |
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ISHWARDAS LEKHRAJ RAMCHANDANI Vs. P J BUCH
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December 12, 1994 |
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J CHINNAPPA Vs. BRANCH MANAGER ORIENTAL INSURANCE CO LTD
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June 30, 1994 |
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J F PORATHUR Vs. PUSHPAM JOY
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March 22, 1994 |
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J K MAJUMDAR Vs. CHAIRMAN AND THE MANAGING DIRECTOR BANK OF INDIA
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April 27, 1994 |
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J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
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April 25, 1994 |
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J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
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May 9, 1994 |
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J M RAO Vs. ADMINISTRATOR U T OF LAKSHADWEEP
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December 13, 1994 |
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J N SEHGAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
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April 8, 1994 |
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JAGDISH SINGH Vs. NATIONAL INSURANCE CO LTD
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February 9, 1994 |
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JAGMOHAN LAL AGGARWAL Vs. CHAIRMAN UNIT TRUST OF INDIA
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September 1, 1994 |
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JAIDEV SHARMA Vs. WHEEL WORLD
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October 13, 1994 |
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JAIN CLINIC PVT LTD Vs. NATIONAL INSURANCE COMPANY LTD
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October 18, 1994 |
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JAISONS JEWEL EXPORTS Vs. NATIONAL INSURANCE COMPANY LTD
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August 1, 1994 |
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JALAN TRADERS Vs. NATIONAL INSURANCE CO
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March 5, 1994 |
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JAMMU Vs. RACHNA VINOD
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September 23, 1994 |
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JANARDHAN MOHAPATRA Vs. BRANCH MANAGER BANK OF BARODA
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October 6, 1994 |
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JANARDHAN PLYBOARD INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
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May 3, 1994 |
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JASWINDER KAUR Vs. DEEPAK NIRULA
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July 25, 1994 |
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JATTI MOTORS Vs. UNITED INDIAN INSURANCE CO LTD
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November 29, 1994 |
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JAYPEE BROTHERS MEDICAL PUBLISHERS P LTD Vs. BANK OF INDIA AND ANOTHER
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July 26, 1994 |
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JUNIOR TELECOM OFFICER Vs. JULIA DAVID
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August 8, 1994 |
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K A KADER Vs. DIRECTOR T N A D U MILK PRODUCERS FEDERATION
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February 15, 1994 |
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K C JAIN Vs. D D A
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August 31, 1994 |
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K CHANDRASEKARAN Vs. STANES MOT
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November 10, 1994 |
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K K AGARWAL Vs. BLUE WATER POOL SYSTEM PVT LTD
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August 11, 1994 |
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K K E AMALGAMATIONS Vs. POST MASTER GENERAL
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June 7, 1994 |
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K K RADHA Vs. G U SEKHAR
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April 13, 1994 |
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K KALAIMANI Vs. CENTRAL AUTOMOBILES
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June 9, 1994 |
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K M SINGH Vs. UNIT TRUST OF INDIA
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September 7, 1994 |
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K M THOMAS Vs. MANAGING DIRECTOR HINDUSTAN CIBA-GEIGY LTD
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July 26, 1994 |
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K NETAJI PATNAIK Vs. SHYAMLAL DEY
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May 24, 1994 |
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K S AND CO Vs. ECONOMIC TRANSPORT ORGANISATION
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June 29, 1994 |
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K V SUBBANNA Vs. KUSUMA
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December 15, 1994 |
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K.K.RAMACHANDRAN Vs. SARASWATHY SUBBRAMAN
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May 3, 1994 |
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KAMALENDU GHOSHAPPLICA Vs. PRADIP KUMAR DAS
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October 7, 1994 |
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KAMLESH GUPTA Vs. ECONOMIC TRANSPORT ORGANISATION
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June 14, 1994 |
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KANCHENJUNGA CHEMICALS LTD. Vs. U.P.STATE ELECTRICITY BOARD
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December 19, 1994 |
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KARAM SINGH Vs. STATE BANK OF INDIA
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June 3, 1994 |
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KEDAR NATH MISRA Vs. U O I
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July 20, 1994 |
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KIRIT RAMNIKLAL PAREKH Vs. BANK OF BARODA
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September 2, 1994 |
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KISHAN LAL SHAM LAL SHELLER Vs. STATE BANK OF INDIA
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April 18, 1994 |
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KRISHNA Vs. DELHI DEVELOPMENT AUTHORITY
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February 25, 1994 |
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KRISHNA DEVI KEDIA Vs. CHAIRMAN L I C OF INDIA
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May 19, 1994 |
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KRISHNA OIL CAKE INDUSTRIES Vs. RAJGURU TRANSPORT
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August 12, 1994 |
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KULVE GRAM SEVA SHAHAKARI SANGHA LTD Vs. MAHABALESHWAR RAMAKRISHNA BHAT
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June 13, 1994 |
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KUMARI JAYA Vs. NEYYATTINKARA PRIMARI CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
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July 8, 1994 |
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KUNJESHWARI DEVI NAUTIYAL Vs. UNITED INSURANCE CO LTD
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August 2, 1994 |
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L I C OF INDIA Vs. SHARAD
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May 5, 1994 |
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LAFFANS INDIA PVT LTD Vs. CITI BANK
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March 1, 1994 |
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LAL CHAND Vs. CHIEF MANAGER PUNJAB NATIONAL BANK
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August 4, 1994 |
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LALITA BADHWAR Vs. PRADEEP KUMAR KUMRA
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February 14, 1994 |
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LAXMI AGRICULTURE SEED STORE Vs. DHOOP SINGH
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October 21, 1994 |
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LAXMI VILAS BANK LTD Vs. P R KRISHNAN
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October 19, 1994 |
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LIFE INSURANCE CORP OF INDIA Vs. PITAPURI ALIAS PURSHOTTAM PURI GOSWAMI
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August 12, 1994 |
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LIFE INSURANCE CORP OF INDIA Vs. ABHAY KUMAR SINGHAI
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December 9, 1994 |
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LIFE INSURANCE CORPN OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
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July 26, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY AND ANOTHER
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July 19, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHASHI GUPTA
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May 3, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NALINI JOSHI
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February 8, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. B N SAHAY
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September 20, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MOOLI DEVI
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February 12, 1994 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K A CHALEY
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February 10, 1994 |
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LILLY CHAOYIN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
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September 8, 1994 |
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LT COL B L GUPTA Vs. MANAGING DIRECTOR ARMY WELFARE HOUSING ORGANISATION
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May 11, 1994 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. MANORAMA SACHAN
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December 16, 1994 |
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LUCKNOW EGGS STORE Vs. VENKAT KRISHNA EGG CENTRE
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June 22, 1994 |
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M ADAM SAFIULLA Vs. ROY GEORGE
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June 14, 1994 |
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M JEEVA Vs. R LALITHA
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May 4, 1994 |
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M L BAJAJ Vs. Y P GOYAL
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April 28, 1994 |
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M M COURIER SERVICEO P Vs. MITHILESH BANSAL
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September 2, 1994 |
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M M SINGH Vs. CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
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June 23, 1994 |
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M MUTHU Vs. S MURUGAN
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February 23, 1994 |
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M P OXIDE BATTERIES PVT LTD Vs. M P ELECTRICITY BOARD
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July 25, 1994 |
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M S AND S ENGINEERS Vs. K V GIRI
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July 11, 1994 |
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M S SOUTH EASTERN ROADWAYS Vs. M S AJEET RAJ AND CO
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January 7, 1994 |
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M/S. AGRAWAL KEREGENCY Vs. STATE BANK OF INDIA
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June 10, 1994 |
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MADHIVANAN Vs. P K KUMAR
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January 20, 1994 |
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MADNANAND SARKAR Vs. S MUKHERJEE
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November 29, 1994 |
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MAHADEO B GULHANE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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November 11, 1994 |
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MAHALAKSHMI ENTERPRISES Vs. UNITED INDIA INSURANCE COMPANY LTD
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March 8, 1994 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. BRIJ BHUSHAN GUPTA
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January 3, 1994 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. OM PARKESH GARG
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January 27, 1994 |
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MAHARASHTRA STATE ELECTRICITY BOARD
O AND M DIVISION WARDHA Vs. K L RAMANI
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October 13, 1994 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. KISANRAO RAMBHAUJU PULATE
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October 31, 1994 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SATISH GOPALRAO GHATATE
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October 6, 1994 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. MADHAV NARAYAN TALE
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October 25, 1994 |
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MAHENDRA KUMAR ASHOK KUMAR Vs. SECRETARY R S E B JAIPUR
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April 19, 1994 |
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MAMAN SINGH Vs. SIPANI AUTOMOBILES LTD
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May 30, 1994 |
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MAN MOHAN SHARMA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 26, 1994 |
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MANAGER SKYPAK AGENCY Vs. K K KARUNAKARAN PILLAI
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September 9, 1994 |
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MANAGER SOUTHERN REGION AIR INDIA MADRAS Vs. V KRISHNASWAMY
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July 19, 1994 |
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MANAGER STATE BANK OF INDIA Vs. V V ABRAHAM
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June 17, 1994 |
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MANAGER SUPREME MOT Vs. K SHANTARAM SHANBHOGUE
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July 14, 1994 |
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MANAGING DIRECTOR BALIPATAM TILE WORKS LTD Vs. K V BHARATHAN
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February 9, 1994 |
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MANAGING DIRECTOR M/S HAMDARD WAKF LABORATORIES INDIA Vs. VIJAY KUMAR
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May 3, 1994 |
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MANOHAR DEVI Vs. UNITED INDIA INSURANCE CO LTD
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March 22, 1994 |
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MANOHAR LAL BATRA Vs. VICE CHAIRMAN D D A
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April 29, 1994 |
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MANOJ INVESTMENTS Vs. M D AFZAL
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April 28, 1994 |
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MARIA FRANCIS AJIJIA Vs. REVEREND FATHER R RATCHAGAR
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May 19, 1994 |
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MARKETING MANAGER LIC OF INDIA Vs. S VIJAYA
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December 13, 1994 |
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MARSHALL INDUSTRIES PROPRIETORSHIP CONCERN Vs. HINDUSTAN MOTORS LTD
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May 11, 1994 |
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MARUTHI UDYOG LIMITED Vs. T V BABU
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January 21, 1994 |
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MATESHWAR PRASAD Vs. D D A
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May 11, 1994 |
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MENAKA TRAVELS PVT LTD Vs. DEPUTY GENERAL MANAGER S B I
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August 16, 1994 |
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METRO CHEM INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
|
May 10, 1994 |
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METRO TYRES LTD Vs. SAMARTH ENGINEERING WORKS
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November 28, 1994 |
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MIRO DEVI Vs. UNION OF INDIA
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July 19, 1994 |
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MOBARAK GAZI Vs. NEW INDIA ASSURANCE CO LTD
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January 17, 1994 |
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MODERN DRY CLEANERS Vs. A KANNIAPPAN
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June 9, 1994 |
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MODERN SYNTEX Vs. ORIENTAL INSURANCE CO LTD
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August 8, 1994 |
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MOHAN KUMAR Vs. ANSAL MOUSING FINANCE AND LEASING CO LTD
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May 4, 1994 |
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MOHD AMIN Vs. DEVIDAS PISARAMAJI DAMBHE
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May 16, 1994 |
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MOHD SHAKEEL SIDDIQUI Vs. NEW INDIA ASSURANCE CO LTD
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May 4, 1994 |
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MOTOR GENERAL FINANCE LIMITED Vs. NEW INDIA ASSURANCE CO LTD
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February 23, 1994 |
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MRS DELPHINE MENEZES PANAJI GOA Vs. VINAY RAYKAR
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May 3, 1994 |
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MUKTA KALYAN MANDAPAM Vs. N RADHAKRISHNA
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June 16, 1994 |
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MUNICIPAL COMMITTEE OF NARWANA Vs. MUNSHI RAM
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March 16, 1994 |
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MUNICIPAL COUNCIL Vs. A SAMBAIAH
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February 18, 1994 |
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N ANAND RAO Vs. DELHI DEVELOPMENT AUTHORITY
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October 23, 1994 |
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N DEEPAK Vs. AD LABS FILMS PVT LTD
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February 1, 1994 |
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N K NAIR Vs. CHAITHANYA BUILDERS AND LEASING PVT LTD
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August 3, 1994 |
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N MOHAMED BABU Vs. AIR INDIA
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September 28, 1994 |
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N MOUNAGURUSWAMY Vs. SMS GARDENS
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July 25, 1994 |
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N SUBASH CHANDER REDDY Vs. UNITED INDIA INSURANCE CO LTD
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June 1, 1994 |
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N V SUBRAMANYAM Vs. U B AIR P LTD
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October 29, 1994 |
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NAGAR GURGAON Vs. PRABHY DAYAL
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June 3, 1994 |
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NAND RAO SOORVE Vs. STATE BANK OF INDIA
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August 10, 1994 |
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NANDA KISHORE LAKHOTIA Vs. NEW INDIA ASSURANCE CO LTD
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October 10, 1994 |
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NARAYAN CHANDRA DE DHARA Vs. CALCUTTA MUNICIPAL CORPORATION
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September 21, 1994 |
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NARESH H GORADIA Vs. GENERAL MANAGER TELECOM DISTT
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March 28, 1994 |
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NATIONAL INSURANCE CO Vs. JAGDAMBA TRANSPORT CORPORATION
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February 15, 1994 |
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NATIONAL INSURANCE CO LTD Vs. U C DHIMAN
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May 10, 1994 |
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NATIONAL INSURANCE CO LTD Vs. M M LAL
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December 30, 1994 |
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NATIONAL INSURANCE CO LTD Vs. VENUS TRADERS
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February 9, 1994 |
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NAVANEETHAN Vs. RATHINASAMY
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May 11, 1994 |
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NETHAJI COLONY RESIDENTS WELFARE ASSOCIATION Vs. K GOPAL PILLAI
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November 17, 1994 |
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NEW EMPIRE SILK HOUSE Vs. CARRIER AIRCON LTD
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March 18, 1994 |
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NEW INDIA ASSURANCE CO Vs. TANDON EMPORIUM
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July 29, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. AMRABHAI MULABHAI RATOD
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August 25, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. K VISWANANDHAM
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December 22, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. A NAZAR
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January 12, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. ST FRANCIS XAVIER FISHERIES
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October 17, 1994 |
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NEW INDIA ASSURANCE CO LTD Vs. S K PRUTHI
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August 4, 1994 |
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NEW INDIA ASSURANCE COMPANY Vs. MADAMANCHI RATTAIAH
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March 3, 1994 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BUILTWELL INDIA P LTD
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September 12, 1994 |
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NEW YAMUNA COLD STORAGE Vs. JAGDISH
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April 11, 1994 |
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NINA ARORA Vs. SR MANAGER CANARA BANK
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May 17, 1994 |
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O P GOVEL Vs. GENERAL MANAGER M T N L
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December 1, 1994 |
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OFFICERS CO OPERATIVE HOUSING SOCIETY LTD Vs. K V RAMANI
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July 25, 1994 |
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OM PRAKASH PRASAD Vs. NATIONAL INSURANCE COMPANY LTD
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November 24, 1994 |
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OMEGA PACKAGING PVT LTD Vs. CENTRAL BANK OF INDIA
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November 15, 1994 |
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ORIENTAL INSURANCE CO LTD Vs. RAVJISA YAMASA KSHATRIYA
|
September 23, 1994 |
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ORIENTAL INSURANCE CO LTD Vs. SHRI KANT PANDHARINATH YEOLE
|
May 18, 1994 |
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ORIENTAL INSURANCE CO LTD Vs. ROHIT KUMAR GUPTA
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January 31, 1994 |
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ORIENTAL INSURANCE CO LTD Vs. GENERAL SALES LTD
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May 4, 1994 |
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ORIENTAL INSURANCE CO LTD Vs. STEEL CITY CONSUMERS ASSOCIATION
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March 22, 1994 |
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ORISSA NURSING HOME Vs. ANUREKHA SAHOO
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August 4, 1994 |
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P A MARIANATHAN Vs. TELECOM DISTRICT ENGINEER PONDICHERRY
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January 27, 1994 |
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P K ABUTHAHEER Vs. COMMISSIONER TRICHY MUNICIPALITY
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April 8, 1994 |
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P K MALAICHAMY Vs. BANK OF MADURAI LTD
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February 18, 1994 |
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P K RAMESHAN Vs. M O HASSAN KUTHOOS MARICAR LTD
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November 10, 1994 |
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P N BHARGAVA Vs. D D A
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February 10, 1994 |
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P N S MURTHY Vs. ORIENTAL INSURANCE CO LTD
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March 24, 1994 |
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P SAVITHRI Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
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June 9, 1994 |
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P THIAGARAJAN Vs. INDIA OVERSEA BANK
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October 20, 1994 |
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PALAIR CO-OPERATIVE SUGARS LTD Vs. CH KRISHNA MURTHY
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June 13, 1994 |
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PANDIAN PAPER PRODUCTS Vs. INTEGRATED MANAGEMENT SERVICES
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January 31, 1994 |
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PANJIM PLANNING AND DEVELOPMENT AUTHORITY Vs. MRS RASHMI A SIRSAT
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January 10, 1994 |
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PARESH NATH BAKSI Vs. CALCUTTA MUNICIPAL CORPORATION
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July 28, 1994 |
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PARIMAL COMPUTERS AND DATA PROCESSING CENTRE P LTD Vs. PROJECT CO-ORDINATOR
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November 17, 1994 |
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PARMJIT SINGH Vs. M SITHA DEVI
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February 16, 1994 |
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PAWAN KUMAR Vs. SPACETECH EQUIPMENTS AND STRUCTURAL P LTD
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February 4, 1994 |
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PAWAN KUMAR SHARMA Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD
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March 5, 1994 |
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PCS DATE GENERAL INDIA LTD Vs. JYOTI KOTHARI
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April 8, 1994 |
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PHIROZE AMROLIWALLA Vs. NDIAN RAILWAYS
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May 4, 1994 |
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POONAM VERMA Vs. ASHWIN PATEL
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November 8, 1994 |
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POST MASTER KUMARAKOM POST OFFICE Vs. P R AYYAPPAN PILLAI
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August 5, 1994 |
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POSTMASTER GENERAL TAMIL NADU Vs. CALVIN JACOB
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July 19, 1994 |
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PRABHAKARAN NAIR N K Vs. BPL SANYO LTD
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March 24, 1994 |
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PRABHAT NALINI DEVI Vs. RASHMI TRAVELS
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September 16, 1994 |
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PRADEEP Vs. KUSHAL AUTO PVT LTD
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November 16, 1994 |
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PRADEEP STORES Vs. NEW INDIA ASSURANCE CO LTD
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May 7, 1994 |
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PRAKASH INDUSTRIES Vs. U P FINANCIAL CORPORATION AND ANOTHER
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July 25, 1994 |
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PRAMILA MALHOTRA Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 25, 1994 |
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PRASAD INDUSTRIES Vs. CHIEF GENERAL MANAGER
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February 18, 1994 |
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PRAVAT KUMAR SAHOO Vs. COMMISSIONER TRANSPORT
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September 16, 1994 |
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PREM GS INTERNATIONAL Vs. CENTRAL BANK OF INDIA
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November 30, 1994 |
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PREMIER AUTOMOBILES LTD Vs. S B GHOSH
|
February 9, 1994 |
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PREMIER AUTOMOBILES LTD Vs. HIRALAL JAIRAM THACKER
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August 4, 1994 |
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PRINCIPAL SOPHIA HINDI SECONDARY SCHOOL Vs. RAJESH KUMAR GOYAL
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August 19, 1994 |
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PRIYA CHOWDHURY Vs. CREATIVE DEVELOPERS
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July 27, 1994 |
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PROPRIETRIX ANCIENT PHARMA Vs. W PANNERSELVAM
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April 25, 1994 |
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PROSOL CHEMICALS PVT LTD Vs. TRANSPORT CORPORATION OF INDIA LIMITED
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August 23, 1994 |
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PUNJAB NATIONAL BANK Vs. RAMA CHAUDHARY AND ANOTHER
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May 3, 1994 |
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PUNJAB STATE ELECTRICITY BOARD Vs. MOHINDER SINGH
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July 26, 1994 |
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PUNJAB STATE ELECTRICITY BOARD Vs. AJMER SINGH
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January 20, 1994 |
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PURNA SAHAKARI SHAKAR KARKHANA PRAVHENI Vs. TATYARAO RAMRAO KATE PARVHENI
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May 18, 1994 |
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PURUSHOTTAM NAGAR Vs. ZONAL MANAGER UCO BANK JAIPUR
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January 10, 1994 |
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PUSHPA PATHANIA Vs. RAJASTHAN HOUSING BOARD KOTA
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December 13, 1994 |
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QUILON RADIO SERVICE Vs. P T MATHEW
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March 4, 1994 |
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R B PADHYA Vs. KABIR AUTOMOBILES
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October 25, 1994 |
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R CHANDRIKA Vs. LIC OF INDIA
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May 2, 1994 |
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R GOPINATHAN Vs. ESKEYCEE MEDICAL FOUNDATION PRIVATE LTD
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February 4, 1994 |
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R KUMARI Vs. SECRETARY OF GOVT DEPARTMENT OF INFORMATION PUBLIC RELATIONS AND TOURISM GOVT OF TAMIL NADU
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April 5, 1994 |
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R P KAPUR I C S MADHUBAN Vs. AMARJIT SINGH SANDHU I T O
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April 4, 1994 |
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R P SINGH Vs. JANTA STORE
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September 19, 1994 |
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R RAJAMANNAR Vs. R THIAGARAJAN
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September 30, 1994 |
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R S DHULL Vs. SUPERINTENDENT OF POST OFFICES
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April 6, 1994 |
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R S P PATNAIK Vs. STATE OF ORISSA
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May 2, 1994 |
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RABA CONTEL PVT LTD Vs. PRINTER
|
October 10, 1994 |
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RABI GOBINDA GHOSH Vs. GITA SENGUPTA
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July 12, 1994 |
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RAGHUBIR SINGH JAIN Vs. ANSAL HOUSING AND CONSTRUCTION LTD
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August 18, 1994 |
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RAHMATH PRODUCE AND CO Vs. NEW INDIA ASSURANCE CO LTD
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November 11, 1994 |
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RAJ KUMAR AGRAWAL Vs. B MUKHUPADHYAY
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May 17, 1994 |
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RAJAMANI Vs. PRINCIPAL LOYOLA MATRICULATION HIGHER SECONDARY SCHOOL
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February 23, 1994 |
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RAJASTHAN HOUSING BOARD Vs. HARBANS SINGH
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September 7, 1994 |
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RAJASTHAN STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD Vs. GOYAL ENTERPRISES
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September 26, 1994 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DUNGER CHAND
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November 14, 1994 |
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RAJENDRA MANMOHAN BARTAKE Vs. H G ABHAYANKAR
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April 18, 1994 |
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RAJENDRA PROPERTIES AND INDUSTRIES Vs. M L BEHL
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April 29, 1994 |
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RAJINDER SINGH Vs. VARINDER
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March 29, 1994 |
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RAKESH VAID Vs. AIR INDIA HIMALAYA HOUSE
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July 1, 1994 |
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RAM AGENCY Vs. ASHOK CHANDMAL BORA
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November 9, 1994 |
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RAM CHANDRA CHAUDHURY Vs. STATE BANK OF INDIA
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March 5, 1994 |
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RAMAKRISHNA AGENCIES Vs. B NAGESWARA RAO
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February 16, 1994 |
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RAMBAL ENGG PRODUCTS P LTD Vs. PATEL ROADWAYS LTD
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February 18, 1994 |
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RAMDEOBABA ENGINEERING COLLEGE Vs. SUSHANT YUVRAJ RODE AND ANOTHER
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September 19, 1994 |
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RAMESH PRASAD Vs. ASSISTANT ENGINEER M P E B
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October 3, 1994 |
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RANBIRI DEVI Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
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March 15, 1994 |
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RATNAPRABHA MOTORS Vs. VASANT D SALUNKE
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December 13, 1994 |
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RAUGHBIR WATCH CO Vs. JAMMU AND KASHMER MOTOR CORPORATION
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April 7, 1994 |
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RAVJIBHAI BABUBHAI SODHA PARMAR Vs. KARUNASAGAR SALES AND SERVICE
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September 22, 1994 |
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REGIONAL DIRECTOR E S I CORPORATION Vs. T I ULAHANNAN
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February 3, 1994 |
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REMEX ENGINEERING PVT LTD Vs. VIJAYA BANK
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June 17, 1994 |
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REV FR FERDINAND KAYAVIL Vs. MAHAVIR GUPTA
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April 27, 1994 |
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ROHINI DEVI Vs. H S CHUDAWAT
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October 18, 1994 |
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RUBY KAMBOJ Vs. UNITED INDIA INSURANCE CO LTD
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July 14, 1994 |
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RUTUDHWAJ CONSTRUCTION PVT LTD Vs. CHANDRAKANT T SHARMA
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October 28, 1994 |
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S B GOTADAKI Vs. PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
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December 20, 1994 |
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S C SEGARAM Vs. ANZ GRINDLAYS BANK
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October 14, 1994 |
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S D O TELEPHONES Vs. SHIV SHANKAR PRASAD
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May 24, 1994 |
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S J M TRADERS PVT LTD Vs. DHL WORLDWIDE EXPRESS
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May 17, 1994 |
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S K SINGHAL Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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December 15, 1994 |
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S NAGARAJAN Vs. SECRETARY ANDHRA PRADESH HOUSING BOARD
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March 2, 1994 |
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S PATTABIRAMAN Vs. SP ST PALANIAPPAN
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May 3, 1994 |
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S RAVINDRAN Vs. MANAGER BANK OF INDIA
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June 23, 1994 |
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S SADRUL HAQUE Vs. INSPECTOR GENERAL OF REGISTRATION
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June 14, 1994 |
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S SAKTHIVELU AND SONS Vs. STATE BANK OF INDIA
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June 20, 1994 |
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S SANKARAN Vs. KARUR VYSYA BANK
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February 24, 1994 |
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S SANKARAN Vs. CANARA BANK
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December 13, 1994 |
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S SARAVANAN Vs. DIRECTOR GENERAL OF POSTS
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March 7, 1994 |
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S SOMASUNDARAM Vs. CORRESPONDENT C I M A
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June 23, 1994 |
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S V SAMPATH KUMAR Vs. RAMPAL ATTAL
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August 1, 1994 |
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S VAIDYANATHAN Vs. TAMIL NADU ELECTRICITY BOARD
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June 19, 1994 |
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SAHITYIK MUNCH HISAR Vs. BALBIR SINGH
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April 7, 1994 |
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SANDOZ INDIA LTD Vs. VISHWANATH M SWAMI
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March 2, 1994 |
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SANJAY KISHAN KAUL ADVOCATE Vs. GROOVY COMMUNICATIONS
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November 10, 1994 |
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SANTILATA PANDA Vs. KRUSHNA CHANDRA DEHURI
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May 23, 1994 |
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SANTOSH KUNDAN SINGH RAWAT Vs. HARSHAL BHANUDASRAO MAHALE
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October 18, 1994 |
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SARAN MOTORS PVT LTD Vs. M SWAMIDAS
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June 15, 1994 |
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SARLA DEVI Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA
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December 20, 1994 |
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SAROJ DEVI LATH Vs. CANARA BANK
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January 6, 1994 |
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SATENDER YADAV Vs. SOMKO AUTOMOBILES
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April 28, 1994 |
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SATISH MOTORS Vs. NATIONAL FORUM FOR CONSUMER EDUCATION
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March 22, 1994 |
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SATYAM FIBRES INDIA (P) LTD Vs. INDIAN BANK
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December 13, 1994 |
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SAWHNEY EXPORT HOUSE PVT LTD Vs. UNION OF INDIA
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May 3, 1994 |
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SECRETARY AKHIL BHARATIYA MATANG SEVA MANDAL Vs. MEGHA DATTATRAYA PARASWAR
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March 9, 1994 |
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SECRETARY BOARD OF INTERMEDIATE EDUCATION Vs. M SURESH
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August 1, 1994 |
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SECRETARY KERALA STATE ELECTRICITY BOARD Vs. N MANI
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May 4, 1994 |
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SEEMATTI Vs. GEETHA MATHEW
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March 3, 1994 |
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SHAKSHI TRADERS Vs. NATIONAL INSURANCE CO LTD
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January 10, 1994 |
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SHANKAR SITARAM JADHAV Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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June 24, 1994 |
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SHANMUGAM CHEMICAL INDUSTRIES Vs. TELE COMMUNICATION DEPARTMENT
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July 29, 1994 |
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SHANTEE ENTERPRISES Vs. HERMES TRAVEL AND CARGO PVT LTD
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February 7, 1994 |
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SHAROKH ENGINEER Vs. PACKWAYS PVT LTD
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March 8, 1994 |
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SHEELA CONSTRUCTIONS P LTD Vs. NATIONAL LAKE DEVELOPMENT AUTHORITY
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May 2, 1994 |
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SHIVAJI GENDEO CHAVAN Vs. CHIEF DIRECTOR WANLESS HOSPITAL
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December 3, 1994 |
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SHIVANI SHEKHAR PARELKAR Vs. BHARAT PETROLEUM CORPORATION LTD
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December 3, 1994 |
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SHREE GOMATHISHANKAR TRANSPORT Vs. EXECUTIVE ENGINEER PWD DIV CHITRADURGA
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September 28, 1994 |
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SHREE PIPES LTD Vs. NATIONAL INSURANCE CO LTD
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August 25, 1994 |
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SHUSHIL SHUKLA Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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November 11, 1994 |
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SHYAMPYARI Vs. UNITED INDIA INSURANCE CO LTD
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September 6, 1994 |
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SIKANDERLAL AND CO Vs. VAID PRAKASH SHARMA
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April 25, 1994 |
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SITARAM YADAV Vs. RAJASTHAN STATE ELECTRICITY BOARD
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June 3, 1994 |
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SITHA VEDANAYAGAM Vs. NEW INDIA ASSURANCE CO LTD
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October 19, 1994 |
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SIVAKUMAR CORPORATION Vs. NATIONAL TEXTILE CORPORATION LTD
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August 23, 1994 |
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SKYPAK COURIERS Vs. UNITED COMMERCIAL BANK
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September 22, 1994 |
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SNEH LATA AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 19, 1994 |
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SOCIETY FOR CONSUMER AWARENESS REDRESSAL AND EDUCATION Vs. MANAGING
DIRECTOR JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT I LTD
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March 8, 1994 |
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SOHAN SINGH AND SONS Vs. NEW INDIA ASSURANCE CO LTD
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April 27, 1994 |
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SOMASUNDARA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
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July 19, 1994 |
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SOUTH DELHI UNIVERSITY TEACHERS CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. MADHU RATHOUR
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March 18, 1994 |
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SOYA UDYOG LTD Vs. STATE BANK OF INDIA
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December 1, 1994 |
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SPECIAL OFFICER TAMIL NADU STATE COOP BANK LTD Vs. K P KRISHNASAMY NAICKER
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April 28, 1994 |
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SREE KAVYA PLASTICS Vs. AREMPEE INDUSTRIES
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October 3, 1994 |
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SRI GAYATRI MODERN RAW AND BOILED RICE MILL PVT LTD Vs. DIVL: MANAGER NEW INDIA ASSURANCE CO LTD
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May 11, 1994 |
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STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. M MOHAN RAO
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July 14, 1994 |
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STATE BANK OF INDIA Vs. FRENNIE FITTER
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July 14, 1994 |
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STATE BANK OF INDIA Vs. KALIKA CHARAN DUBE
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August 2, 1994 |
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STATE BANK OF INDIA Vs. JAIN IRRIGATION SYSTEM LTD
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December 19, 1994 |
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STATE BANK OF MYSORE Vs. SRI T L VASUDEVA RAO
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August 18, 1994 |
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STATE OF PUNJAB Vs. KARNAIL SINGH
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January 5, 1994 |
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SUB DIVISIONAL OFFICER O P SUB-DIVISION H S E B Vs. PREM LAL SAINI
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January 6, 1994 |
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SUB-DIVL OFFICER HSEB Vs. JAGDEV SINGH AND RAJBIR SINGH
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March 31, 1994 |
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SUB-POST MASTER DODA Vs. OM PARKASH THAKUR
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September 3, 1994 |
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SUBBA REDDIAR Vs. MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPN LT
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July 7, 1994 |
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SUHAS MOHAN HALDULKAR Vs. SECRETARY PUBLIC HEALTH
DEPARTMENT GOVT OF MAHARASHTRA BOMBAY
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July 28, 1994 |
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SUKHADARSHAN CO-OPERATIVE HOUSING SOCIETY Vs. MANAGING DIRECTOR MANSUKHANI BUILDERS PVT LTD
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December 3, 1994 |
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SUKHVIR SINGH Vs. SUPERINTENDING ENGINEER
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August 19, 1994 |
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SULTANPUR KSHETRIYA GRAMINE BANK Vs. CHIEF POST MASTER
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February 7, 1994 |
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SUMAN BALA GUPTA Vs. AKASH GANGA BUILDERS AND ENGINEERS PVT LTD
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October 5, 1994 |
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SUNDARAM MOTORS Vs. K KULANDAIVELU
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April 4, 1994 |
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SUNIL KUMAR AGRAWAL Vs. CHIEF GENERAL MANAGER TELECOM PATNA
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November 15, 1994 |
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SUPREME PAPER MILLS LTD Vs. NEW INDIA ASSURANCE CO LTD
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July 28, 1994 |
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SURAJ BHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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February 11, 1994 |
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SURAJ INDUSTRIES Vs. ORION ENGINEERS
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April 4, 1994 |
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SURENDRA KUMAR BHUNYA Vs. COLLECTOR CUTTACK
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May 24, 1994 |
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SURESH NARAYAN LALL Vs. BIHAR STATE FINANCIAL CORPORATION
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July 27, 1994 |
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SURESHCHANDRA Vs. MARUTI UDYOG LTD
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January 17, 1994 |
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SUSHILA AGRAWAL Vs. I T C AGRO TECH LTD
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May 13, 1994 |
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SUSHILA DEVI Vs. VICE CHAIRMAN D D A
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March 30, 1994 |
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SWAGTHAM INVESTMENT LIMITED Vs. SKIPPER CONSTRUCTION CO PVT LTD
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May 10, 1994 |
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SWATANTRA LAND AND FINANCE PVT LTD Vs. COL BASANT SINGH
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July 27, 1994 |
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SYNDICATE BANK Vs. MISS MAXIE ANDRADE
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August 22, 1994 |
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T D M HISAR Vs. RAJESH GUPTA
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May 9, 1994 |
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T HAREENDRAN NAIR Vs. P ASHOKAN
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July 19, 1994 |
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TAHA LEATHER PRODUCTS Vs. AIR INDIA CARGO OFFICE MADRAS
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July 26, 1994 |
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TAMIL NADU HOUSING BOARD Vs. A V RAMAKRISHNAN
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August 18, 1994 |
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TATA CHEMICALS LTD Vs. SKYPAK COURIERS PVT LTD
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February 7, 1994 |
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TATA ENGINEERING AND LOCOMOTIVE CO. LTD. AND ANOTHER Vs. M. MOOSA
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September 27, 1994 |
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TECHNICAL ASSOCIATES INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
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May 11, 1994 |
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TECHNICAL ASSOCIATES INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
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February 4, 1994 |
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TELECOM DISTRICT ENGINEER Vs. K V AND CO
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December 28, 1994 |
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TELECOM DISTRICT MANAGER Vs. RAMANAND ROY
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February 1, 1994 |
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TELECOMMUNICATION DISTRICT MANAGER PANAJI Vs. ALOYSIUS BRAGANZA
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November 11, 1994 |
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TELEGRAPH TELEPHONE Vs. SUDHIR KUMAR MEHTA
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April 11, 1994 |
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TELEPHONE DISTRICT MANAGER Vs. PUNJAB NATIONAL BANK
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June 1, 1994 |
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TRANSPORT CORPORATION OF INDIA LTD Vs. DAVANGERA COTTON MILLS LTD
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September 28, 1994 |
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TRILOCHAN DIPAKLAL MEHTA Vs. RAMESH AMBALAL MODI
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March 2, 1994 |
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ULTRACHEM INDUSTRIES Vs. GEETA ROADWAYS
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December 9, 1994 |
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UMA EXPORTS Vs. SINGAPORE AIRLINES LTD
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February 15, 1994 |
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UNION OF INDIA Vs. MANDVI MERCHANTS ASSOCIATION
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October 5, 1994 |
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UNION OF INDIA Vs. MAJOR DAVINDER
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September 28, 1994 |
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UNION OF INDIA Vs. JUSTICE RAM
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July 25, 1994 |
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UNION OF INDIA Vs. DHANJIBHAI K
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July 19, 1994 |
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UNION OF INDIA Vs. G C SHARMA
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May 3, 1994 |
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UNITED CABLE SYSTEM OF INDIA Vs. SHEE DEVI VIDEO CORPORATION
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August 1, 1994 |
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UNITED COMMERCIAL BANK Vs. MAHENDRA POPATLAL VORA
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November 15, 1994 |
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UNITED INDIA INSURANCE CO LTD Vs. HAYAGRIV TEXTILE IND P LTD
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October 10, 1994 |
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UNITED INDIA INSURANCE CO LTD Vs. VIRENDRA KUMAR PRAKASH RAJ MODI
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August 9, 1994 |
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UNITED INDIA INSURANCE CO LTD Vs. BHARAT FRUIT CO
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December 16, 1994 |
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UNIVERSITY OF AGRL SCIENCES Vs. MAHANT PRASAD B PATTANSHETY
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August 22, 1994 |
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URMILA BHARGAVA Vs. PUNJAB AND SIND BANK
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May 3, 1994 |
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URMILABEN CHANDRAKANT PATEL Vs. MANAGING DIRECTOR
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January 27, 1994 |
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USHA RECTIFIER CORPORATION I LTD Vs. R KRISHNASWAMY
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November 7, 1994 |
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USHA RECTIFIER CORPORATION OF INDIA LTD Vs. H SIVARAMAN
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January 13, 1994 |
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V A ABDUL RAZACK Vs. EXECUTIVE OFFICER PUNJAL PULIAMPATTI TOWN PANCHAYAT
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June 1, 1994 |
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VASUNDHARA Vs. RAM SINGH KACHHAVAHA
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August 5, 1994 |
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VEMURI BHARATHI Vs. VIJAYA CREDIT CORPORATION
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June 7, 1994 |
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VENUS COMPUGRAPHICS Vs. DIRECTOR ZENITH TECHNOLOGIES PVT LTD
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June 29, 1994 |
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VENUS TRADERS Vs. SOUTH ASSAM CARRIERS PRIVATE LTD
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February 3, 1994 |
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VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. R K AJBANI
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April 29, 1994 |
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VIJAY JUNEJA Vs. UNITED INDIA INSURANCE CO LTD
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November 7, 1994 |
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VIJAY KUMAR JAIN Vs. BAJAJ AUTO LTD
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December 2, 1994 |
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VIJAY TRANSPORT CO Vs. SOMNATH PAPERS
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January 4, 1994 |
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VIJAYA SUBBANNA Vs. MARUTI UDYOG LTD
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December 31, 1994 |
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VIRENDRA MOHAN MEHTA Vs. CHAIRMAN LIFE INSURANCE CORPN OF INDIA
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April 22, 1994 |
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VISHAL GOODS TRANSPORT CO Vs. INTER UNIVERSITY PRESS P LTD
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November 14, 1994 |
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VOLTAS LTD Vs. D R CHAVDA
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January 21, 1994 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SUHASARIA OIL AND RICE MILLS
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September 20, 1994 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. PAHARIMATA COLD STORAGE
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May 3, 1994 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SARA BANGLA ELECTRICITY CONSUMER ASSOCIATION
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May 11, 1994 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. TEXDYE
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September 12, 1994 |
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WHEELS WORLD Vs. TEJINDER SINGH GREWAL
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December 16, 1994 |
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Y R TANEJA Vs. DELHI BOTTLING COMPANY
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February 7, 1994 |
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Y SAM Vs. V N VIDYADHARAN
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February 24, 1994 |
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YAVATMAL GRAMIN BANK Vs. BALAKRISHNA KACHARUJI DHAWANE
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March 18, 1994 |
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ZENITH COMPUTERS LTD Vs. NEW INDIA ASSURANCE CO LTD
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December 13, 1994 |