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20TH CENTURY FINANCE CORPORATION LTD Vs. CIVIL AND CONSUMER WELFARE AND GENERAL SERVICE SOCIETY
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July 26, 1993 |
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A BASHEER Vs. SECRETARY NAGALAND STATE LOTTERY
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March 30, 1993 |
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A K HAZARIKA Vs. SARAIGHAT X-RAY AND CLINICAL LABORATORY
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October 9, 1993 |
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A N RAJU Vs. INDIAN BANK
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March 30, 1993 |
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A N RAMAKRISHNA Vs. ANUPAMA ELECTRIC CO
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October 12, 1993 |
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A NARAIN RAO Vs. G RAMAKRISHNA REDDY
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March 5, 1993 |
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A P M INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
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June 26, 1993 |
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ABBASBHAI KASAMBHAI KHORANI Vs. UNITED INDIA INSURANCE CO LTD
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June 16, 1993 |
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ABDUL AZEEZ RASHEED Vs. DIRECTOR OF INSURANCE
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September 20, 1993 |
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ABDUL AZIZ SULEMAN Vs. GENERAL MANAGER TELECOM
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March 15, 1993 |
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ACCOUNTANT GENERAL Vs. DISTRICT CONSUMER FORUM
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May 12, 1993 |
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ACCOUNTS OFFICER Vs. SAI INTERNATIONAL TRAVELS
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March 31, 1993 |
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ACHHAR KUMAR GARG Vs. NEW INDIA ASSURANCE COMPNAY LTD
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April 29, 1993 |
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ADARSH ASSOCIATES S B ENTERPRISES Vs. S B ENTERPRISES
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October 7, 1993 |
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ADVANCE RUBBER INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
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June 8, 1993 |
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AGNIDHAR PRASAD Vs. BIHAR STATE HOUSING BOARD
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October 21, 1993 |
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AIRPAK COURIERS INDIA PVT LTD Vs. S SURESH
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March 11, 1993 |
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AJMER SINGH Vs. SECRETARY JARNAIL SINGH THE RADAUR CANE GROWER CO-OP SOCIETY LTD
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June 4, 1993 |
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AJMER SINGH COTTON AND GENERAL MILLS Vs. UNITED INDIA INSURANCE
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April 13, 1993 |
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AJOY TRADING CO Vs. ALLAHABAD BANK
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August 30, 1993 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. SIMPSON AND CO LTD
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May 11, 1993 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. STATE OF GUJARAT
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December 15, 1993 |
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ALFA TRANSFORMERS PVT LTD Vs. ACCOUNTS OFFICER OFFICE OF TELECOM DISTRICT MANAGER
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April 3, 1993 |
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ALFA TRANSFORMERS PVT LTD Vs. ELECTRONICS SYSTEMS
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April 3, 1993 |
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AMARENDRA NATH DUTTA Vs. C E S C LTD
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April 19, 1993 |
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AMRIT DEVI Vs. TRILOCHAN SINGH DAWAR
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August 18, 1993 |
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ANAND CANE CRUSHER Vs. U P STATE ELECTRICITY BOARD AND U P STATE ELECTRICITY
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July 26, 1993 |
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ANJALI GUPTA Vs. K M ENTERPRISES
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August 13, 1993 |
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ANU MOHANOT Vs. BRANCH MANAGER LIC OF INDIA
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May 6, 1993 |
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APSEB KHAMMAM Vs. KAILASAPU ADINARAYANA
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July 2, 1993 |
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ARUN SAMEER ASSOCIATES PVT LTD Vs. REGIONAL MANAGER S B I
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December 1, 1993 |
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ARVINDBHAI CHUNILAL DAVE Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
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March 22, 1993 |
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ASA SINGH COTTON FACTORY Vs. UNITED INDIA INSURANCE CO
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May 4, 1993 |
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ASHOK CHHABRA Vs. BRANCH MANAGER HARYANA FINANCIAL CORPORATION
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December 10, 1993 |
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ASHOK GAS SERVICE Vs. PARAMESH CHANDRA MUKHARJEE
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August 14, 1993 |
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ASHOK KUMAR JIVRAJANI Vs. GUJARAT ELECTRICITY BOARD
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January 6, 1993 |
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ASHOK SURI Vs. BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD
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December 4, 1993 |
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ASSISTANT DIRECTOR STATE INSURANCE AND G P F Vs. SAGARMAL
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March 10, 1993 |
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ASSISTANT EXECUTIVE ENGINEER Vs. ABBAS
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November 12, 1993 |
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ASSISTANT MANAGER ADMN MAHARASHTRA HYBRID SEEDS CO LTD Vs. S V BADAGOUDARA
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November 6, 1993 |
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ASSOCIATED GASES ASSAM PVT LTD Vs. GREAVES COTTON AND CO LTD
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April 3, 1993 |
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ASST ENGINEER APSEB THE CHAIRMAN APSEB HYDERABAD Vs. A NARAYANA REDDY
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March 6, 1993 |
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ATMA RAM AMAR NATH Vs. SANTOSH KUMAR AGGARWAL
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June 10, 1993 |
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AZAD BHARAT TOBACCO FACTORY Vs. NATIONAL INSURANCE CO LTD
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April 15, 1993 |
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B DAMODHARAN Vs. UNION COMPANY MOTORS PVT LTD
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March 2, 1993 |
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B H TOLANI Vs. RAJASTHAN HOUSING BOARD
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October 21, 1993 |
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B K SETHI MANAGING DIRECTOR INDU VIDEO FILMS P LTD Vs. DELHI FINANCIAL CORPORATION
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July 26, 1993 |
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B L GOYAL Vs. G D A
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April 13, 1993 |
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B L KUMAR Vs. INTERNATIONAL ENGINEERS
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March 24, 1993 |
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B NANDKUMAR AND SONS Vs. SENIOR DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD
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June 3, 1993 |
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B PURUSHOTHAM NAIDU Vs. KOMMINENI VENKATA NARAYANA ALIAS NARAYANA RAO
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April 27, 1993 |
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B R PRAJAPATI Vs. NEW INDIA ASSURANCE CO LTD
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December 14, 1993 |
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B S HEGDE Vs. SUDHANSU BHATTACHARYA
|
October 7, 1993 |
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B SURESH NAYAK Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD
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August 17, 1993 |
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B VELAYUDHAN Vs. G SHANKAR
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December 28, 1993 |
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BAGAWATHI COMBINES Vs. SKYPAK COURIER LTD
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October 20, 1993 |
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BAM DEV Vs. UNITED INDIA INSURANCE CO LTD
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September 16, 1993 |
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BANGALORE DEVELOPMENT AUTHORITY Vs. K S BHAT
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April 29, 1993 |
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BANK OF BARODA RAJKOT MAIN BRANCH Vs. KAITHADI ABRAHAM SAMUEL
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August 30, 1993 |
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BANK OF INDIA Vs. H C L LIMITED
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June 17, 1993 |
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BANK OF MAHARASHTRA Vs. MANOHAR SITARAM NANDANWA
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April 13, 1993 |
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BANKANIDHI MOHAPATRA Vs. SECRETARY TO GOVERNMENT OF ORISSA
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September 18, 1993 |
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BEE ESS PEE CONSTRUCTION P LTD Vs. MUNICIPAL CORPORATION JALANDHAR
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May 6, 1993 |
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BHABANI CH AUDDY Vs. CALCUTTA STOCK EXCHANGE
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April 24, 1993 |
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BHABANI SANKAR DAS Vs. AMARENDRA DAS
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February 26, 1993 |
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BHAGABAT SARAN AGARWALA Vs. STATE OF ORISSA
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May 20, 1993 |
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BHAGWAN BHATTA UDYOG MANDAL Vs. CHEEMA ENGINEERING SERVICES P LTD
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January 7, 1993 |
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BHARGAV AUTO AND ELECTRIC STORES Vs. LAJJARAM TIWARI
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December 9, 1993 |
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BHASKAR KHULBE Vs. SATWANT SINGH
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February 12, 1993 |
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BHATIA SEHGAL CONSTRUCTION CORPORATION Vs. A S FILMS
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October 21, 1993 |
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BHAV HANDBHAI MANJIBHAI LAKHANI Vs. BHUPENDRA D SAGAR
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August 26, 1993 |
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BHUPINDER KUMAR SHARMA Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
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December 17, 1993 |
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BIMAN KRISHNA BOSE Vs. UNITED INDIA INSURANCE CO LTD
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April 5, 1993 |
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BLUE DART COURIER SERVICE Vs. MODERN WOOL LTD
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July 26, 1993 |
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BOARD OF SCHOOL EDUCATION HARYANA Vs. VIKAS KUMAR GARG
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August 12, 1993 |
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BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING Vs. POPHALE NURSING HOME
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October 21, 1993 |
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BRAMARAMBA Vs. MANAGING DIRECTOR BOMBAY DYEING AND MANUFACTURING LTD
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February 9, 1993 |
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BRIJ KISHAN GUJRATI Vs. PREM KUTIR CO-OP GROUP HOUSING SOCIETY LTD
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October 22, 1993 |
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BUNDURAM Vs. MANAGER THE PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
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January 7, 1993 |
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BUNNYS GIFT AND NOVELTY CENTRE Vs. PUNJAB AND SIND BANK
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September 27, 1993 |
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BYFORD Vs. S S SRIVASTAVA
|
April 15, 1993 |
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C E S C LTD Vs. ANGURBALA SADHUKHAN
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June 8, 1993 |
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C M SETHI Vs. AHLUWALIA CONSTRUCTION INDIA LIMITED
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May 21, 1993 |
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C P ARYA Vs. VIJAY KUMAR PARCEL SUPERVISOR NORTHERN RAILWAY
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June 11, 1993 |
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C P GUPTA Vs. JOINT SECRETARY DEPARTMENT OF LOCAL GOVT
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July 21, 1993 |
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CALCUTTA TELEPHONES Vs. HARI PRAKASH GUPTA
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April 20, 1993 |
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CARF ANDHRA PRADESH Vs. G M TELEPHONES HYDERABAD
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February 23, 1993 |
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CENTRAL BANK OF INDIA Vs. DINESH KUMAR MALYA
|
December 10, 1993 |
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CENTRAL BANK OF INDIA Vs. DIL BAHADUR SINGH
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September 27, 1993 |
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CHAMAN LAL GROVER Vs. AREA GENERAL MANAGER NEW BANK OF INDIA
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August 5, 1993 |
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CHANDIGARH HOUSING BOARD Vs. RAJ KUMAR BAJAJ
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September 27, 1993 |
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CHANDUBHAI D CHHAG Vs. GOPALAN K P
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July 27, 1993 |
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CHARULATA MOHAPATRA Vs. ORISSA STATE ELECTRICITY BOARD
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June 24, 1993 |
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CHELUR SATELLITE COMMUNICATION SYSTEM LIMITED Vs. UNITED INDIA INSURANCE CO LTD
|
November 16, 1993 |
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CHIEF COMMERCIAL SUPERINTENDENT Vs. COIMBATORE DISTRICT CONSUMER AWARENESS CENTRE
|
October 15, 1993 |
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CHIEF COMMERCIAL SUPERINTENDENT NEW DELHI Vs. RAJINDER SINGH
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September 22, 1993 |
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CHIEF GENERAL MANAGER CALCUTTA TELEPHONES Vs. INTERNATIONAL PACKERS AND MOVERS
|
October 8, 1993 |
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CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. SURESH BHARGAVA
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June 11, 1993 |
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CHIEF GENERAL MANAGER TELECOMMUNICATION Vs. SANTOSH KUMAR MODI
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April 30, 1993 |
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COATED ABRASIVE NR GUJCOMASOL FACTORY Vs. DEPUTY ENGINEER GUJARAT ELECTRICITY BOARD
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July 30, 1993 |
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COMMISSIONER NARSAPUR MUNICIPALITY Vs. FATHIMA BIBI
|
April 30, 1993 |
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COMMITTEE OF TRUSTEES STATE BANK OF INDIA Vs. ANIL VIJH
|
December 17, 1993 |
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COMPETENT MOTORS NOW CLASSIC MOTORS Vs. S S BANSAL
|
February 25, 1993 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 15, 1993 |
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CONSUMER PROTECTION COUNCIL TAMIL NADU Vs. THIRUVALLUVAR TRANSPORT CORPN
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September 27, 1993 |
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CONTROLLER OF EXAMINATION BOARD OF INTERMEDIATE EXAMINATIONS HYDERABAD Vs. KANDUKURI UMA DEVI
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February 10, 1993 |
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COROMANDEL ENGINEERING COMPANY LTD Vs. NATIONAL INSURANCE CO LTD
|
December 29, 1993 |
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COSMOS CO-OPERATIVE BANK LTD Vs. B V MULANI
|
April 19, 1993 |
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D G RAJAN Vs. K B SUBRAMANIAN AND ASSOCIATES
|
April 1, 1993 |
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D P MOHINDROO Vs. S D OFFICER PHONES TELEPHONE
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September 22, 1993 |
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D PARAMESWARAN Vs. C R PARTHASARATHY
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June 10, 1993 |
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DALBIR SINGH PUNIA Vs. AEPO TELEGRAPHS
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October 14, 1993 |
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DEBASIS KHADANGA Vs. TAROM
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May 22, 1993 |
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DELHI DEVELOPMENT AUTHORITY Vs. GANGA DEVI
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July 21, 1993 |
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DELHI DEVELOPMENT AUTHORITY Vs. RAM CHANDER
|
March 15, 1993 |
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DELHI DEVELOPMENT AUTHORITY Vs. J N LUTHRA
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March 22, 1993 |
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DELHI DEVELOPMENT AUTHORITY Vs. GOVINDA RAO
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December 17, 1993 |
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DELHI ELECTRIC SUPPLY UNDERTAKING Vs. Y N GUPTA
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October 21, 1993 |
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DELHI STEEL TUBES INDL LTD Vs. NEW INDIA ASSURANCE CO LTD
|
April 2, 1993 |
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DELKON INDIA PVT LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
September 14, 1993 |
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DEPARTMENT OF TELECOMMUNICATION Vs. GHANSHYAM SINGH RATHAUR
|
May 20, 1993 |
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DEPOT MANAGER A P S R T C Vs. K RAMESH
|
March 12, 1993 |
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DEPOT MANAGER A P S R T C ZAHEERABAD Vs. P SURENDER
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March 5, 1993 |
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DEVAIAH CHOURIRA Vs. CYMA EXPORTS PVT LTD
|
October 28, 1993 |
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DEVASSIA VARGHESE MANNANKULATHU VEEDU KOLAKKADY Vs. MANAGING DIRECTOR THE BALIAPATTAM TILE WORKS PYPPINISSERY
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December 31, 1993 |
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DEVINDER KUMAR JAIN Vs. NEW INDIA ASSURANCE CO LTD
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July 30, 1993 |
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DEVKI RANI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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January 8, 1993 |
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DHANALAKSHMI CONSOLIDATES INDUSTRIES LTD Vs. C S MENON
|
May 21, 1993 |
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DHANPAT SINGH JAIN Vs. DALMIA RESORT INTERNATIONAL
|
August 25, 1993 |
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DHANRAJ Vs. MANAGER BANK OF RAJASTHAN LTD
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February 11, 1993 |
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DHARAM CHAND Vs. MANDEEP GAS SERVICE
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March 29, 1993 |
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DHARANI SUGARS AND CHEMICALS LTD Vs. P GURUPET
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November 15, 1993 |
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DIGVIJAY TEXTILE MILLS Vs. STATE BANK OF INDIA
|
March 17, 1993 |
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DILIP VISHRAM JADHAV Vs. RAM VASANT MONDKAR
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December 20, 1993 |
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DISTRICT ENGINEER TELECOM Vs. SUNIL KUMAR
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September 27, 1993 |
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DISTRICT ENGINEER TELECOMMUNICATION Vs. PRASANTA KUMAR RATH
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June 22, 1993 |
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DIV ENGG TELEGRAPHS Vs. ALOK KUMAR SINGH
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November 30, 1993 |
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DIV MANAGER UNITED INDIA INSURANCE CO Vs. MAHA LAXMI DEVI
|
November 16, 1993 |
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DIVISIONAL ENGINEER TELEGRAPH GAYA Vs. S K DALMIA
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July 27, 1993 |
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DIVISIONAL ENGINEER TELEPHONE Vs. DEVENDRA KUMAR VARSHNEY
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June 21, 1993 |
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DIVISIONAL MANAGER L I C OF INDIA Vs. SUNITA SHARMA
|
November 10, 1993 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. PONNURU SATYA NARAYANA
|
March 9, 1993 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SHRIKANT PANDHARINATH YEOLE
|
August 20, 1993 |
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DIVISIONAL MANAGER UNITED INSURANCE CO LTD Vs. NALLAVARAM PULLAIAH
|
March 17, 1993 |
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DIVL ENGG TELEGRAPH KATIHAR Vs. ANIL CHAMARIYA
|
November 5, 1993 |
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DUROPLY PRENE P LTD Vs. SUBASH SUKHAJIA
|
April 28, 1993 |
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DY DIRECTOR RAJASTHAN STATE INSURANCE AND G P F DEPT Vs. MOHAN LAL CHORASIA
|
October 5, 1993 |
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DY GENERAL MANAGER A N L PERCEL SERVICE Vs. D AKKI RAJU
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April 8, 1993 |
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E L KRISHNAMOORTHY CHETTIAR Vs. COMMISSIONER TINDIVANAM MUNICIPALITY
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March 10, 1993 |
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E USHMAN SHERIFF Vs. K A S SEKAR
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June 4, 1993 |
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EAGLE ULTRA MARINE INDUSTRIES Vs. PARAMONT POLLUTION CONTROL P LTD
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December 16, 1993 |
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ELECTRICAL REVENUE OFFICER Vs. KOLLU JAYARAMA NAIDU
|
April 17, 1993 |
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ENFIELD INDIA LTD Vs. N P SINGH
|
September 22, 1993 |
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ENKON Vs. FRENCH MOTOR CAR COMPANY PVT LTD
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October 11, 1993 |
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ESTATE OFFICER H U D A Vs. IOTA INDUSTRIES
|
May 12, 1993 |
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ESTATE OFFICER HUDA Vs. MADAN MOHAN GANDHI
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June 17, 1993 |
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EX HAVILDAR BALBIR SINGH Vs. UNION OF INDIA
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May 13, 1993 |
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EXECUTIVE ENGINEER UPPER GANGA CANAL MODERNIZATION UNIT DIVN I U P Vs. PUNJAB AND SIND BANK
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November 16, 1993 |
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FAMILY PLANNING AND MEDICAL AID TRUST Vs. POONA CO-OP BANK LTD
|
May 12, 1993 |
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G A MOHAMMED RAH SAIT Vs. SHRIRAM CHIT AND INVESTMENTS PVT LTD
|
July 12, 1993 |
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G C BATALIA Vs. CONSUMER DISPUTES REDRESSAL FORUM
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April 28, 1993 |
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G D MALHOTRA Vs. LIZU BARBARA
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June 11, 1993 |
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G SUBRAMANIAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
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April 30, 1993 |
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GABDU RAM Vs. H S E B
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September 27, 1993 |
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GADADHAR MOHANTY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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May 20, 1993 |
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GADADHAR PATRA Vs. STATE GOVERNMENT ORISSA
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April 26, 1993 |
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GAJANAND GOYAL Vs. NEW INDIA ASSURANCE CO LTD
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November 16, 1993 |
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GANGA DATT GUPTA Vs. KEWAL KRISHAN CHHABRA
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July 12, 1993 |
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GAUHATI PUBLIC CALL OFFICE ASSOCIATION Vs. DISTRICT MANAGER TELEPHONES KAMRUP
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October 6, 1993 |
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GEETA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 5, 1993 |
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GEETA KAMPANI Vs. SIPANI AUTOMOBILES LTD
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April 21, 1993 |
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GEETA KOHLI Vs. RAJENDRA JAINA
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June 25, 1993 |
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GEETA PLASTIC WORKS Vs. DEV MANAGER NEW INDIA ASSURANCE CO LTD
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October 20, 1993 |
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GENERAL MANAGER MADRAS TELEPHONES Vs. R KANNAN
|
October 22, 1993 |
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GENERAL MANAGER NIPPO FACTORY Vs. AMAVARAPU RAVINDRA
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January 29, 1993 |
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GENERAL MANAGER TELECOM RAJKOT Vs. JAYANTILAL HEMCHAND GANDHI
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August 18, 1993 |
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GITA AGARWAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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June 17, 1993 |
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GNENDRA MOHAN DEY Vs. CALCUTTA TELEPHONE
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August 12, 1993 |
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GOLDEN TOURIST TRAVELS Vs. B BUCHA REDDY
|
April 28, 1993 |
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GOPICHAND AGARWALA Vs. NATIONAL INSURANCE CO LTD
|
April 26, 1993 |
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GOURI CERAMICS LTD Vs. O S E B
|
June 25, 1993 |
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GOVIND ELECTRODES PVT LTD Vs. GENERAL MANAGER UNITED COMMERCIAL BANK
|
March 11, 1993 |
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GUJARAT HOUSING BOARD Vs. DATANIA AMRITLAL FULCHAND
|
October 7, 1993 |
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GUNDA KAILASAM Vs. PULLOORI ARUN KUMAR
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April 28, 1993 |
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GUPTA AND GUPTA Vs. NEW INDIA ASSURANCE CO LTD
|
October 28, 1993 |
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GURDEV SINGH Vs. NATIONAL INSURANCE CO LTD
|
April 3, 1993 |
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GURINDER BEDI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 10, 1993 |
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GURPREET KAUR Vs. R K BHUTANI
|
October 5, 1993 |
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GYANENDRANATH MOHAPATRA Vs. EXECUTIVE ENGINEER CUTTACK DEVELOPMENT AUTHORITY
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May 20, 1993 |
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H P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 17, 1993 |
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H R DARVESH Vs. PUNJAB NATIONAL BANK
|
September 14, 1993 |
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H S E B Vs. KRISHAN DEV
|
August 31, 1993 |
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H S E B Vs. SHAM SUNDER
|
September 28, 1993 |
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H S E B Vs. LAXMAN SINGH
|
May 4, 1993 |
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H S E B Vs. PIRTHI SINGH
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April 21, 1993 |
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H S E B GURGAON Vs. RAM AVTAR SINGH CHAUHAN
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July 20, 1993 |
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H S E B REWARI Vs. RAM SINGH
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June 15, 1993 |
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H U D A Vs. R D KHURANA
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October 20, 1993 |
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H U D A HISSAR Vs. CHUNI LAL MALHOTRA
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June 14, 1993 |
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HANS RAJ SHARMA Vs. GENERAL MANAGER D E S U
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October 4, 1993 |
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HANUMAN PRASAD Vs. NEW INDIA ASSURANCE CO LTD
|
November 10, 1993 |
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HARBANS SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
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December 16, 1993 |
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HARI PROSAD NOPANI Vs. CANARA BANK
|
October 4, 1993 |
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HARISH KUMAR Vs. CHIEF ENGINEER M P ELECTRICITY BOARD
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January 2, 1993 |
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HARJINDER KAUR Vs. HARYANA STATE ELECTRICITY BOARD
|
January 18, 1993 |
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HARYANA ENGINEERING TOOLS CO OF HISAR Vs. YASH PAL SINGH OF HISAR
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April 23, 1993 |
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HARYANA STATE ELECTRICITY BOARD Vs. S KAILASH YADAV
|
April 7, 1993 |
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HARYANA STATE ELECTRICITY BOARD Vs. BHALLE RAM
|
December 8, 1993 |
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HARYANA STATE ELECTRICITY BOARD Vs. PIRTHI SINGH
|
September 14, 1993 |
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HAYAGRIV TEXTILE INDUSTRIES PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
November 19, 1993 |
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HIMACHAL WEAVERS PVT LTD Vs. HIMACHAL PRADESH FINANCIAL CORPN
|
July 26, 1993 |
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HINDUSTAN MOTORS LTD Vs. RAJENDRA KUMAR GANESHBHAI PRAJAPATI
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August 17, 1993 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. P P NARSINGA RAO
|
April 12, 1993 |
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HIRA LAL Vs. ADMINISTRATOR MUNICIPAL COUNCIL BHILWARA
|
October 21, 1993 |
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HONOURABLE MR JUSTICE S BALAKRISHNA ERADI PRESIDENT Y KRISHNAN MEMBER A S VIJAYAKAR MEMBER AND B S YADAV MEMBER Vs. STATE
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December 15, 1993 |
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HOUSING BOARD HARYANA Vs. HOUSING BOARD COLONY WELFARE ASSOCIATION KURUKSHETRA
|
January 7, 1993 |
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HUDA Vs. BHAGWAN DASS
|
October 15, 1993 |
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ILABEN KIRITBHAI SHETH Vs. ORIENTAL INSURANCE CO
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August 30, 1993 |
|
INCHARGE OFFICER N T P C TELEGRAPH OFFICE Vs. DASARI RAGHUNATH REDDY
|
February 24, 1993 |
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INDIAN OIL CORPORATION Vs. V RAMAKRISHNAN
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August 5, 1993 |
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INDIAN OIL CORPORATION LTD Vs. BAKSHISH RAI SHARMA
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March 4, 1993 |
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INDIAN OVERSEAS BANK Vs. MAHAVEER METAL INDUSTRIES
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October 21, 1993 |
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INDU VIDEO FILMS P LTD Vs. PUNJAB NATIONAL BANK
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August 17, 1993 |
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INTERNATIONAL LABOUR ORGANISATION I L O Vs. NATIONAL INSURANCE COMPANY LTD
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March 5, 1993 |
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J BALARAMI REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
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March 15, 1993 |
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J S CHAUHAN Vs. DIVISIONAL ENGINEER TELEPHONES GURGAON
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June 4, 1993 |
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JAG MOHAN SHARMA Vs. CHANDIGARH BOTTLING CO
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November 5, 1993 |
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JAGANNATH MEHER Vs. BRANCH MANAGER STATE BANK OF INDIA
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April 15, 1993 |
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JAGBUSAN KUMAR JAIN Vs. GOYAL AUTOMOBILES
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June 9, 1993 |
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JAGDISH RAI Vs. NEW INDIA ASSURANCE CO LTD
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May 12, 1993 |
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JAIN VISHWA BHARTI Vs. SHRI CEMENT LTD
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August 16, 1993 |
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JANAKI RANI Vs. PUNJAB NATIONAL BANK
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May 2, 1993 |
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JANGBIR SINGH Vs. PARKASH LAL AND CO
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October 14, 1993 |
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JAY KHODIYAR TRADING CO Vs. NEW INDIA ASSURANCE CO LTD
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April 21, 1993 |
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JEWELLERS NARANDAS AND SONS Vs. ORIENTAL INSURANCE CO LTD
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December 16, 1993 |
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JINDAL PHOTO FILMS LTD Vs. INDIAN AIRLINES
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June 11, 1993 |
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JIT RAM SHIV KUMAR Vs. NATIONAL INSURANCE CO LTD
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April 15, 1993 |
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JIT RAM SHIV KUMAR Vs. NATIONAL INSURANCE CO LTD
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February 15, 1993 |
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JOHN JOSEPH Vs. GENERAL MANAGER NORTHERN RAILWAY
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September 27, 1993 |
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JOINT SECRETARY GUJARAT SECONDARY EDUCATION BOARD Vs. BHARAT NAROTTAM THAKKAR
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September 29, 1993 |
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JOSEPH SEBASTIAN ALIAS S JOGEPH Vs. UNION OF INDIA
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August 4, 1993 |
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JOSODA DEVI LAKHOTIA Vs. CHIEF GENERAL MANAGER CALCUTTA TELEPHONES
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June 28, 1993 |
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JUPITER PAPER AND ALLIED INDUSTRY Vs. ELECTRO-PLAST AUTOMATIONS
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July 27, 1993 |
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K JAYARAMAN Vs. POONA HOSPITAL AND RESEARCH CENTRE
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November 16, 1993 |
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K N SOMAN NAIR Vs. UNITED INDIA INSURANCE CO LTD
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April 8, 1993 |
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K SIKKA Vs. K S SRIVASTAVA
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June 25, 1993 |
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KALAISELVI Vs. SENIOR BRANCH MANAGER LIC OF INDIA
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September 29, 1993 |
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KALPANA SANYAL Vs. SUJATA BUILDERS AND PROMOTERS I PVT LTD
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March 15, 1993 |
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KAMAL ELECTRODES COMPANY Vs. NATIONAL INSURANCE CO LTD
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February 2, 1993 |
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KAMAL INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
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March 24, 1993 |
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KAMAL STEEL CORPORATION Vs. SINDURI CHIT FUNDS PVT LTD
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June 30, 1993 |
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KAMALASH SINGH Vs. NATIONAL INSURANCE CO
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February 25, 1993 |
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KAMLA PRASAD TIWARI Vs. JUNIOR ENGINEER ELECTRICITY DEPT
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June 22, 1993 |
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KAMLESH GAUR Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
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May 28, 1993 |
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KANCHAN KUMARI RAIJADA Vs. SIPANI AUTOMOBILES LTD
|
January 2, 1993 |
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KARAMJIT KAUR Vs. DIRECTORATE PERSONNEL PUNJAB STATE ELECTRICITY BOARD
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August 26, 1993 |
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KARTHIK AGENCIES Vs. K RAJKUMARI
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August 19, 1993 |
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KESHAVLAL JOITARAM PATEL Vs. NEW INDIA ASSURANCE CO LTD
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June 10, 1993 |
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KETAN DEVELOPERS Vs. ALKA WASUDEO DEORAS
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October 21, 1993 |
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KHERA AUTOMOBILES DELHI Vs. KERALA AUTOMOBILES
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October 28, 1993 |
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KHERA ELECTRONICS Vs. BRANCH MANAGER H C L LIMITED
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April 12, 1993 |
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KILLICK AIR COURIERS AND FORWARDERS LTD Vs. MEENA VYTHILINGAM
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July 26, 1993 |
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KINETIC ENGINEERING LTD Vs. SOMASI SAUNAND
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May 4, 1993 |
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KIRAN STEEL SALES Vs. RATNAKAR BANK LTD
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July 8, 1993 |
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KISHORI LAL GHOSHI Vs. RAJKUMAR SAMAIYA
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January 2, 1993 |
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KONAPALLE NARASIMHLU NAIDU Vs. CHITTOOR CO-OPERATIVE SUGAR FACTORY
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March 17, 1993 |
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KONARK TELEVISION LIMITED Vs. RAKESH GARG
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January 29, 1993 |
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KRISHAN BALDEV GUPTA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
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May 20, 1993 |
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KRISHAN KUMAR Vs. GENERAL MANAGER M T N L
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April 6, 1993 |
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KRISHAN MURARI Vs. NAVJYOTI GAS SERVICE
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October 15, 1993 |
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KULBHUSHAN MALHOTRA Vs. LOHIA MACHINES LTD
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September 30, 1993 |
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KURUKSHETRA UNIVERSITY Vs. VINAY PARKASH VERMA
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February 12, 1993 |
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KUSUM BAKHSHI AHLAWAT Vs. M P UNI-MAGNA-TECH LTD
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August 30, 1993 |
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KUSUM BAKHSHI AHLWAT Vs. G P SINGH MANAGER ADMINISTRATION
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May 11, 1993 |
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KUSUMAM HOTELS PVT LTD Vs. NEYCER INDIA LTD
|
September 30, 1993 |
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KUSUMBEN JITENDRABHAI Vs. GUJARAT STATE TRANSPORT CORPORATION
|
March 22, 1993 |
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L I C OF INDIA Vs. SUSHMA SINGH
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May 21, 1993 |
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L I C OF INDIA Vs. BIMALA ROUTRAY
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April 15, 1993 |
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LAKHI RAM Vs. CHATTERJEE BROTHERS
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August 11, 1993 |
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LAL CHAND Vs. PUNJAB NATIONAL BANK
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June 9, 1993 |
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LALITA PRADHAN Vs. PURNA CHANDRA PATTNAIK
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April 26, 1993 |
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LAXMI FABRICATORS Vs. UNION BANK OF INDIA
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December 22, 1993 |
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LIBERTY LEATHERS GHARAUNDA Vs. PUNJAB NATIONAL BANK
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December 10, 1993 |
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LIFE INSURANCE CORPN Vs. SUNITA SHARMA
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March 22, 1993 |
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LIFE INSURANCE CORPN OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
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December 16, 1993 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARI CHAND
|
March 23, 1993 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAMESHKUMAR B VADODARIA
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April 28, 1993 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. S P DUGGAL
|
May 19, 1993 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SWARNALATA SONA
|
June 22, 1993 |
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LIONS CLUB TRUST Vs. GOVERNMENT OF TAMIL NADU
|
February 23, 1993 |
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M G RAVINARAYANA Vs. PROFESSIONAL COURIERS
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September 27, 1993 |
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M KRISHNA RAO Vs. CHAIRMAN THE NATIONAL HOUSE BANK
|
February 24, 1993 |
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M L AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
June 30, 1993 |
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M L DHAWAN Vs. NATIONAL INSURANCE CO LTD
|
April 15, 1993 |
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M S ANAND Vs. D P CHOPRA
|
June 30, 1993 |
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MADHABI MONDAL Vs. GENERAL MANAGER CITY BANK
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April 27, 1993 |
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MADRAS TELEPHONES Vs. C V BALAKRISHNAN
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July 26, 1993 |
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MAGNE AND MINERALS LTD Vs. U P RAJYA VIDUT PARISAD
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June 21, 1993 |
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MAHABIR SINGH DESWAL Vs. ARORA HANDLOOM STORE
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February 5, 1993 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. NARENDER KUMAR ROHTAGI
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September 3, 1993 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. M R CHHEDA
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September 16, 1993 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. WEST COST INDUSTRIES
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November 16, 1993 |
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MAHANGAR TELEPHONE NIGAM LTD Vs. RAJA S BHOSALE
|
May 5, 1993 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. CHANDIDAS HARIBHAU CHOTHAWE
|
April 21, 1993 |
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MAHESH CHANDRA DAS Vs. TAHSILDAR ATHGARH CUTTACK
|
May 16, 1993 |
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MAHESH TAKHTANI Vs. CASTROL INDIA LTD
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October 15, 1993 |
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MAINA DEVI BAIRALIA Vs. LIFE INSURANCE CORPORATION
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May 11, 1993 |
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MALAPRABHA NEERWARI BALAKEDARARA IRRIGATION CONSUMER CO OPERATIVE SANGHA LTD Vs. STATE OF KARNATAKA DEPARTMENT OF AGRICULTURE
|
December 15, 1993 |
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MALHAN GARMENTS Vs. S D O P S E B
|
April 12, 1993 |
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MAN-JOG ASSOCIATES Vs. D SHEKANTA RAO
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August 9, 1993 |
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MANAGER BAITARANI GRAMYA BANK Vs. JAYKRUSHNA SWAIN
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February 27, 1993 |
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MANAGER BANK OF INDIA Vs. RANKANIDHIOJHA
|
April 2, 1993 |
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MANAGER RAMYA GAS AGENCIES Vs. M K MANIYAN ACHARY
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December 6, 1993 |
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MANAGING DIRECTOR MANASASTHRAM PUBLICATIONS Vs. P K GEORGE
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December 20, 1993 |
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MANGAL SAIN Vs. UNION OF INDIA
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January 27, 1993 |
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MANJIT KAUR Vs. UNIT TRUST OF INDIA
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October 27, 1993 |
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MANJIT SINGH Vs. DHARAM PAL GUPTA
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March 31, 1993 |
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MANJU GOEL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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October 21, 1993 |
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MANJULABEN R GAJJAR Vs. PARSHWANATH ASSOCIATE
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December 22, 1993 |
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MANOHAR LAL SHARMA Vs. D D A
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November 10, 1993 |
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MANOJ ELECTRONICS LTD Vs. STATE
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August 26, 1993 |
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MANOJ KUMAR ADHIKARY Vs. COMMISSIONER ASSAM STATE HOUSING BOARD GUWAHATI
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September 18, 1993 |
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MARIO R PAREIRA Vs. ELESBAO PAREIRA
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September 21, 1993 |
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MARTHA BIKSHAPATHI Vs. MATHU
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April 16, 1993 |
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MARUTI UDYOG LIMITED Vs. BEANT KAUR MANN
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December 15, 1993 |
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MARUTI UDYOG LTD Vs. K VENKATESAN
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October 21, 1993 |
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MARUTI UDYOG LTD Vs. FAKIR CHAND
|
December 5, 1993 |
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MAU AIMA SAHKARI KATAI MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 27, 1993 |
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MAYOR CALCUTTA MUNICIPAL CORPORATION Vs. TARAPADA CHATTERJEE
|
December 15, 1993 |
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MEHUL J BHATT Vs. INDCHEM ELECTRONICS LTD
|
June 22, 1993 |
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MEMORY SOFTWARE LTD Vs. STATE BANK OF BIKANER AND JAIPUR
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August 26, 1993 |
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MOHAN SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
June 22, 1993 |
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MOLUGU NAGARAJU ALIAS KRISHNA RAO Vs. BONDA RAMA RAO
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April 29, 1993 |
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MONALISA GAS SERVICE Vs. RAJESHKUMAR PUNAMCHAND SHAH
|
April 13, 1993 |
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MOTI LAL JAIN Vs. MARUDHAR SERVICE LIMITED
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March 29, 1993 |
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MOTIBHUSAN MISHRA Vs. BASANTLAL VERMA
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August 16, 1993 |
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MUKUL MAHANTA Vs. TELECOM DISTRICT MANAGER
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September 18, 1993 |
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MUKUL MAHANTA Vs. TELECOM DISTRICT MANAGER
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August 1, 1993 |
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MUNICIPAL COMMITTEE Vs. HARISH KUMAR
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June 15, 1993 |
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MUNICIPAL CORPORATION OF DELHI Vs. NARINDER KUMAR ROHTAGI
|
March 29, 1993 |
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MUPALLA NAGESWARA RAO Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
|
February 25, 1993 |
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N J INDUSTRY Vs. STATE BANK OF INDIA
|
April 26, 1993 |
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N K GUPTA Vs. ANAND CONSTRUCTIONS DELHI PVT LTD
|
March 9, 1993 |
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N RAVIKIRAN Vs. S RAMANATHAN
|
May 6, 1993 |
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N RAVINDRANATHA REDDY Vs. UNITED INDIA INSURANCE CO LTD
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April 28, 1993 |
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NAGAR PALIKA RISHKASH Vs. JEEVAN ENGINEERING CO
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February 9, 1993 |
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NAGINDAS BHIMJIBHAI MEHTA Vs. M T N L
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December 21, 1993 |
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NAGPUR IMPROVEMENT TRUST Vs. ARVIND SHRINIWAS RAO BOBDE
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October 21, 1993 |
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NANAK CHAND Vs. GURSHANT MOTORS LTD
|
June 25, 1993 |
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NARAIN STEEL TRADERS Vs. CENTRAL BANK OF INDIA
|
October 11, 1993 |
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NATHMAL HANSARIA Vs. UNION OF INDIA
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September 18, 1993 |
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NATHU SINGH Vs. HOUSING COMMISSIONER OF D D A
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July 21, 1993 |
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NATIONAL CONSUMER AWARENESS GROUP Vs. STATE BANK PATIALA
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May 19, 1993 |
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NATIONAL FORUM FOR CONSUMER PROTECTION Vs. KEONJHARGARH MUNICIPALITY
|
January 28, 1993 |
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NATIONAL INSURANCE CO LTD Vs. NAGENDRA P D SINGH
|
March 19, 1993 |
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NATIONAL INSURANCE CO LTD Vs. P B GUPTA
|
April 27, 1993 |
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NATIONAL INSURANCE CO LTD Vs. SURINDER LAL AROR
|
November 16, 1993 |
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NATIONAL INSURANCE CO LTD Vs. DEEPAK ASSOCIATES
|
April 15, 1993 |
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NATIONAL INSURANCE CO LTD Vs. PATTARAI PERUMBANDUR PRIMARE AGRICULTURAL CO OP BANK
|
July 26, 1993 |
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NATRAJ BORE WELL SERVICES Vs. INDIAN BANK
|
October 21, 1993 |
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NATRAJ BORE WELL SERVICES Vs. ASSTT GENERAL MANAGER, INDIAN BANK & ORS
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October 21, 1993 |
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NAVAGIRI FINANCE AND INVESTMENTS P LTD Vs. MANAGER KARNATAKA BANK LTD
|
December 16, 1993 |
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NAVIN HEAVY LIFTERS Vs. SENIOR DIVISIONAL MANAGER
|
June 4, 1993 |
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NEELA VASANTRAJE Vs. AMOGH INDUSTRIES
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August 26, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. COMPLETE INSULATIONS P LTD
|
April 15, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. MURALIDHAR SARANGI
|
November 16, 1993 |
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NEW INDIA ASSURANCE CO LTD Vs. MAHESH KUMAR NIKHRA
|
January 2, 1993 |
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NEW JAIPUR DYING AND TENT WORKS Vs. NATIONAL INSURANCE CO LTD
|
October 22, 1993 |
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NIHITA BHITRIA Vs. COLLECTOR SUNDARGARH
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August 14, 1993 |
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NILIMA PRADHAN Vs. DIVISIONAL MANAGER LIC OF INDIA
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May 19, 1993 |
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NIRANJAN BEHERA Vs. BRANCH MANAGER STATE BANK OF INDIA
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September 18, 1993 |
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NIRMAL PANDA Vs. POST MASTER GENERAL
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April 4, 1993 |
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NISHITH KUMAR CHATTERJEE Vs. BHASKAR MUKHERJEE
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June 8, 1993 |
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NITIN Vs. NEW INDIA ASSURANCE CO LTD
|
December 24, 1993 |
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NITYA NAND Vs. HARYANA FINANCIAL CORPORATION
|
October 21, 1993 |
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NITYA PRAKASH JAIN Vs. DELHI DEVELOPMENT AUTHORITY
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May 19, 1993 |
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NORTHERN INDIA AGENCIES Vs. CARGO MOVERS OF INDIA
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April 2, 1993 |
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NORTON MOTORS Vs. SUBHASH JINDAL
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June 16, 1993 |
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O P BAHRI Vs. VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY
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August 20, 1993 |
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O P GUPTA Vs. MODERN AUTOMOBILES
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October 15, 1993 |
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O P GUPTA Vs. M T N L
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March 29, 1993 |
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ONIDA SAKA LTD Vs. DEBABRATA DUTTA
|
September 20, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. KRISHNAVENI LAKSHMANAN
|
August 17, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. RAGHBIR SINGH
|
August 11, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. KHEMANI ELECTRONICS
|
November 16, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. K J HOSPITAL
|
May 11, 1993 |
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ORIENTAL INSURANCE CO LTD Vs. RAMESH MARUTRAO JADHAV
|
May 18, 1993 |
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ORISSA STATE HOUSING BOARD Vs. BISWANATH MISHRA
|
December 4, 1993 |
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ORISSA STATE HOUSING BOARD Vs. D SATYANARAYAN RAO
|
February 27, 1993 |
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ORISSA STATE HOUSING BOARD Vs. SACHITANANDA RATH
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May 1, 1993 |
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ORISSA VEGETABLE OIL COMPLEX LTD Vs. STATE OF ORISSA
|
November 10, 1993 |
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OSWAL BALMANDIR AND KINDERGARTEN SCHOOL Vs. NARSI NANJIBHAI
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September 27, 1993 |
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P B DESAI Vs. PRAJAPATI BUILDERS AND DEVELOPERS
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October 21, 1993 |
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P GOPALA SUBREHMANYAN Vs. VICE CHAIRMAN HOUSING COMMISSIONER
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February 10, 1993 |
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P KRISHNA KUMAR Vs. MITRA AGENCIES
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April 17, 1993 |
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P L JAIN Vs. TRAVEL CORPORATION OF INDIA
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January 2, 1993 |
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P MUNIASAMY GOUNDER Vs. DISTRICT COLLECTOR AND PRESIDENT NORTH ARCOT DISTRICT FISHERIES DEVELOPMENT CORPORATION
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March 12, 1993 |
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P N B FINANCE AND INDUSTRIES LTD Vs. BANK OF INDIA
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April 15, 1993 |
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P N RANGASWAMY Vs. RUPERT J BARNABAS
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March 29, 1993 |
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P R ABILASH Vs. P J ALEXANDER
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May 28, 1993 |
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P RAMANKUTTY Vs. STERLING COMPUTERS LIMITED
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April 29, 1993 |
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P S G INDUSTRIAL INSTITUTE Vs. LAKSHMI ENGINEERING WORKS
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December 7, 1993 |
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P S GOVINDARAJAN Vs. GENERAL MANAGER INTEGRAL COACH FACTORY
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February 16, 1993 |
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PADMA CHARAN SAHOO Vs. BLOCK DEVELOPMENT OFFICER
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April 27, 1993 |
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PARAS LUBRICANTS P LTD Vs. AMTREX AMBIENCE LTD
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June 25, 1993 |
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PARAS TEXTILE Vs. NEW INDIA ASSURANCE CO LTD
|
March 15, 1993 |
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PATEL ENGINEERING CO Vs. PATEL NANAJIBHAI KHODABHAI
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February 5, 1993 |
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PAWAN EXPORTS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
August 25, 1993 |
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PEN CO OPERATIVE URBAN BANK LTD Vs. BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD
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May 21, 1993 |
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PERTECH COMPUTERS LTD Vs. UNITED DISTRIBUTORS
|
September 3, 1993 |
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PFIZER LTD Vs. HANSSAF SINGH
|
September 17, 1993 |
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PHOOL CHAND AGARWAL Vs. BIHAR STATE ELECTRICITY BOARD
|
October 22, 1993 |
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POST MASTER Vs. LAKSHIMI
|
November 11, 1993 |
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POST MASTER GENERAL AHMEDABAD Vs. VAMECH NIPPON PILLAR SEALS PVT LTD
|
November 1, 1993 |
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POSTMASTER DAKGHAR T T NAGAR Vs. RAVINDRA PRASAD TIWARI
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September 25, 1993 |
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PRADIP INDUSTRIES Vs. GOYAL MOTOR FINANCIERS
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March 6, 1993 |
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PRAFULLA KUMAR SAHOO Vs. B B PATTANAIK
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May 20, 1993 |
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PRAVAT KUMAR JESTHI Vs. MANAGER MARUTI UDYOG LTD
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December 4, 1993 |
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PRAVAT MANJARI SAMANTRAY Vs. HINDUSTAN PETROLEUM
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July 24, 1993 |
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PRAWATI SAHOO Vs. NOTIFIED AREA COUNCIL
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April 26, 1993 |
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PREM G S INTERNATIONAL Vs. UNION OF INDIA
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October 21, 1993 |
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PREMIER AUTOMOBILES LTD Vs. SANTOSH KUMAR AWADHIYA
|
November 16, 1993 |
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PREMIER AUTOMOBILES LTD Vs. MANOJ RAMACHANDRAN
|
December 21, 1993 |
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PREMIER AUTOMOBILES LTD Vs. KAMLA PRASAD SINGH
|
July 30, 1993 |
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PRESIDENCY POST MASTER Vs. U.SHANKER RAO
|
April 15, 1993 |
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PRIO RANJAN ROY Vs. BIHAR STATE HOUSING BOARD
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April 2, 1993 |
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PROPRIETOR ALBA SHOES Vs. NAGESH GOVIND DESHMUKH
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October 8, 1993 |
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PURUSHOTTAM NAGAR Vs. ZONAL MANAGER UCO BANK JAIPUR
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December 22, 1993 |
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PUSHPA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 14, 1993 |
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R ANTHONY DOSS Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY
|
January 12, 1993 |
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R R GOPALA RAJAGOPAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
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January 11, 1993 |
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R S MANI Vs. SINGAPORE AIRLINES
|
June 18, 1993 |
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R S OIL AND GENERAL MILLS P LTD Vs. NATIONAL INSURANCE CO LTD
|
January 11, 1993 |
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R SETHURAMAN Vs. MANAGER INDIAN OVERSEAS BANK
|
July 7, 1993 |
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RABINARAYAN MOHANTY Vs. PROPRIETOR OLYMPIC SPORTS CUTTACK
|
May 19, 1993 |
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RADHEY SHYAM SODANI Vs. RAJASTHAN TOURISM DEVELOPMENT CORP LTD
|
August 17, 1993 |
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RAJ KAMAL MOTORS Vs. P S SUBRAMANIAM
|
August 18, 1993 |
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RAJ KISHORE SAHOO Vs. FAVOURITE SMALL INVESTMENT LTD
|
July 20, 1993 |
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RAJ SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
June 30, 1993 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. NOPA RAM
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February 16, 1993 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. PARAG ICE FACTORY
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October 4, 1993 |
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RAJENDER PERSAD GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
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July 30, 1993 |
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RAJIV AND CO Vs. NATIONAL INSURANCE CO LTD
|
January 6, 1993 |
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RAJKOT MUNICIPAL CORPORATION Vs. RAJENDRA SINGH JADEJA JT MANAGING TURSTEE
|
October 21, 1993 |
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RAKESH GUGNANI Vs. PREMIER AUTOMOBILES LTD
|
February 16, 1993 |
|
RAKESH KUMAR Vs. MANISH CHHABRA
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October 6, 1993 |
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RAM CHAND SINGH Vs. BRANCH MANAGER LIC
|
April 28, 1993 |
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RAM CHANDER Vs. LAXMI BEEJ BHANDAR
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October 15, 1993 |
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RAM LAL Vs. UPADHYAKH D A A GHAZIABAD
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June 3, 1993 |
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RAM LAL WADHWA Vs. BANK OF BARODA
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December 2, 1993 |
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RAMAKANTA MOHAPATRA Vs. EXECUTIVE OFFICER MUNICIPALITY JEYPORE
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April 3, 1993 |
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RAMDAS G RAMTEKE Vs. ASST ENG O AND M MSEB RAMTEKE
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September 15, 1993 |
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RANDHIR KUMAR MOHEY Vs. INDUSTRIAL DISTRIBUTION
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July 28, 1993 |
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RANJIT KUMAR ACHARYA Vs. CHAIRMAN ORISSA STATE HOUSING BOARD
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April 26, 1993 |
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RAVI BHUSHAN Vs. UNITED INDIA ASSURANCE CO LTD
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October 14, 1993 |
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RAVINDER SHARMA Vs. U P AVAS EVAM VIKAS PARISHAD
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October 22, 1993 |
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REAVATHY AKKUR Vs. THIRUVALLUVAR TRANSPORT CORP LTD
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June 30, 1993 |
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REGISTRAR OF COMPANIES Vs. C PULLAIAH SETTY
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April 19, 1993 |
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REGISTRAR UNIVERSITY OF BOMBAY Vs. MUMBAI GRAHAK PANCHAYAT BOMBAY
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December 7, 1993 |
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REPLICA Vs. CALCUTTA TELEPHONES
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May 14, 1993 |
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RITA DAS Vs. SUDHINDRA NATH CHOWDHURY
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May 14, 1993 |
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ROLLATAINERS LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
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August 26, 1993 |
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RUPKALA Vs. INLAND COURIER P LTD
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May 19, 1993 |
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S B ENTERPRISES Vs. NATIONAL INSURANCE CO LTD
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December 22, 1993 |
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S D O H S E B REWARI Vs. RAM SARUP
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March 23, 1993 |
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S JAMBULINGAM Vs. MOHAMMAD ABDUL QADER
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September 23, 1993 |
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S JAMES VINCENT Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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December 22, 1993 |
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S K ABDUL Vs. IRA GHOSH
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August 16, 1993 |
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S K JINDAL Vs. BRANCH MANAGER STATE BANK OF INDIA
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May 26, 1993 |
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S K KUMARA SWAMY Vs. INDIAN OVERSEAS BANK
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February 16, 1993 |
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S L BHARGAVA Vs. ZONAL MANAGAER UCO BANK
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May 21, 1993 |
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S LAKSHMANAN Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK
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September 27, 1993 |
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S N JANI Vs. RANCHHODBHAI R PATEL AMBIKA MORBI TILES
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September 30, 1993 |
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S P DHAVASKAR Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
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March 27, 1993 |
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S PUSHPA DEVI JAMAD Vs. NEW INDIA ASSURANCE CO LTD
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April 6, 1993 |
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S R SATHYA KUMAR Vs. AIR INDIA
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October 11, 1993 |
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S SANKARAN Vs. SENIOR MANAGER CANARA BANK
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November 26, 1993 |
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S V R RAO Vs. BYFORD LEASING LTD
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April 15, 1993 |
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SADANANDA DAS Vs. U O I
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September 4, 1993 |
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SAMPURAN SINGH AND SONS Vs. PUNJAB STATE
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May 20, 1993 |
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SANANDA MISHRA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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February 25, 1993 |
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SANJEEV KUMAR Vs. ROCKLAND LEASING LTD
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April 22, 1993 |
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SANKAR PRASAD NAYAK Vs. MANAGING DIRECTOR FILM DEVELOPMENT CORPORATION OF ORISSA
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January 28, 1993 |
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SANT KANWAR RAM CHARITABLE TRUST Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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May 10, 1993 |
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SAPTAHIK KABIR ARCHANA Vs. S D O TELEPHONES
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October 21, 1993 |
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SARABJIT HANDA Vs. MARUTI UDYOG LTD
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March 2, 1993 |
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SARGAM Vs. SANKIRTAN MALLIK
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April 27, 1993 |
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SAROJIT MALIK Vs. NATIONAL INSURANCE CO.
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June 25, 1993 |
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SARTHAK BEHURIA Vs. ORISSA STATE HOUSING BOARD
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October 22, 1993 |
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SATISH ARORA Vs. DHANALAKSHMI CONSOLIDATES FINANCE AND INDUSTRIAL INVESTMENTS
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June 15, 1993 |
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SATNA SYNDICATE BANKER Vs. CENTRAL BANK OF INDIA
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April 15, 1993 |
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SATYAM FIBRES INDIA P LTD Vs. INDIAN BANK
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November 16, 1993 |
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SATYENDRA SINGH JAIN Vs. UNION OF INDIA
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September 14, 1993 |
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SAWHENY EXPORT HOUSE PVT LIMITED Vs. NOIDA
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September 29, 1993 |
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SAWHNEY BROTHERS Vs. AMERICAN PRESIDENT LINES LTD
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December 22, 1993 |
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SAWHNEY BROTHERS Vs. ALITALIA, INDIRA GANDHI INTERNATIONAL AIRPORT
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June 25, 1993 |
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SAWHNEY EXPORT HOUSE Vs. APPAREL EXPORT PROMOTION COUNCIL
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March 19, 1993 |
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SAWHNEY EXPORT HOUSE PVT LTD Vs. AMERICAN PRESIDENT LINES LTD
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December 22, 1993 |
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SAWHNEY EXPORT HOUSE PVT LTD Vs. UNION OF INDIA CHIEF CONTROLLER OF IMPORTS AND EXPORTS
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September 29, 1993 |
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SAY AD MUZAFFAR HUSSAIN Vs. MANAGING DIRECTOR ROCLAND LEASING LTD
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April 19, 1993 |
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SBHAVANI PRASAD BANERJEE Vs. ARABINDA THAKUR
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April 26, 1993 |
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SECRETARY BOARD OF SCHOOL EDUCATION Vs. SANDEEP KUMAR BHATT
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November 10, 1993 |
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SECRETARY GRAMIN CONSUMERS LABOURERS ASSOCIATION Vs. MANAGING DIRECTOR ORISSA STATE FINANCIAL CORPORATION
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July 24, 1993 |
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SECRETARY ORISSA STATE HOUSING BOARD BHUBANESWAR Vs. CHANDRA SEKHARPUR HOUSING BOARD COLONY UNNAYAN SAMITI BHUBANESWAR
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December 17, 1993 |
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SECRETARY SAHITHYA PRAVARTHAKA CO-OPERATIVE SOCIETY LTD Vs. N K NARAYANA PILLAI
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September 29, 1993 |
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SEKHAR BHATTACHARYA Vs. GOUTAM ROY CHOWDHURY
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October 21, 1993 |
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SENIOR ROADLINES Vs. GOA ACRYLICS
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May 7, 1993 |
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SENIOR SUPDT OF POST OFFICES MYSORE DIVISION Vs. G A K SWAMY
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December 6, 1993 |
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SENIOR SUPERINTENDENT POST OFFICES Vs. BALBIR SINGH
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September 17, 1993 |
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SEPPLE RALLY OY Vs. UNION BANK OF INDIA
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July 22, 1993 |
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SETH MOHAN LAL HIRALAL Vs. PUNJAB NATIONAL BANK
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July 26, 1993 |
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SHABINA MOTORS Vs. HERO HONDA MOTOR CYCLES LTD
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July 16, 1993 |
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SHADI RAM RAGHUBIR SHARAN Vs. NATIONAL INSURANCE CO LTD
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April 13, 1993 |
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SHAIK OMER Vs. GENERAL MANAGER HYDERABAD TELECOM DISTRICT
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February 22, 1993 |
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SHAKUN OVERSEAS LIMITED Vs. NATIONAL INSURANCE CO.LTD.
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August 10, 1993 |
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SHAMLAL Vs. NEW BANK OF INDIA
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February 16, 1993 |
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SHANTI GUPTA Vs. RAGHUNATH DASS AND CO
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January 29, 1993 |
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SHARDA SHARMA Vs. FIDA FILMS AND HOTEL CO PVT LTD
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January 12, 1993 |
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SHIKHA GUPTA Vs. SKIPPER CONSTRUCTION CO PVT LTD
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October 8, 1993 |
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SHIV DAYAL DISTT GORAKHPUR Vs. NEW INDIA ASSURANCE CO LTD
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June 8, 1993 |
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SHIV GRINDING INDUSTRIES Vs. EXECUTIVE ENGINEER
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April 6, 1993 |
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SHRIKANT HANUMANTHRAO PADASALAGI Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL
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October 26, 1993 |
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SHUSAMA RANI CHAKRABORTY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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August 11, 1993 |
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SINTHEE GAS SERVICE Vs. BHUNATH PAUL
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October 8, 1993 |
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SKY GEMS Vs. NATIONAL INSURANCE CO LTD
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December 21, 1993 |
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SKYPAK COURIERS P LTD Vs. KARUR VYSYA BANK LTD
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December 22, 1993 |
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SMN CONSUMER PROTECTION COUNCIL Vs. GANGA HOSPITAL
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October 4, 1993 |
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SOCIETY FOR INTERNATIONAL CHILD WELFARE Vs. BANK OF BARODA KEONJHAR
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July 23, 1993 |
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SOHDRDA GUPTA Vs. L I C
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June 25, 1993 |
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SOLIDAIRE INDIA LTD Vs. K INDIRA
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December 28, 1993 |
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SOM NATH JAIN Vs. R C GOENKA
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October 21, 1993 |
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SOUTH INDIA SURGICAL CO LTD Vs. PUNJAB AND SIND BANK
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August 23, 1993 |
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SOUTH INDIAN WELDING WORKS Vs. JAGADAMBIKA RICE MILL
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December 9, 1993 |
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SRI ANANDA ICE FACTORY Vs. ASSISTANT DIVISIONAL ENGINEER ELECT
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April 23, 1993 |
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SRI RAMA DAS MOTOR TRANSPORT LTD Vs. S KISHORE KUMAR PARTNER SRI KATYANI AGENCIES
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February 24, 1993 |
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SRINATH B MUGALI Vs. HUBLI DHARWAD MUNICIPAL CORPN
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October 23, 1993 |
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SRUSHTI APPARELS PVT LTD Vs. BLUE DART EXPRESS PVT LTD
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February 10, 1993 |
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STAFF SELECTION COMMISSION Vs. P LALITHA
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May 19, 1993 |
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STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. S JAYAKUMAR
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May 18, 1993 |
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STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. PERUNGALTHUR MADRAS
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May 18, 1993 |
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STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. M ATHITHAN
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March 11, 1993 |
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STATE BANK OF INDIA Vs. ANIL VIJ
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March 29, 1993 |
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STATE BANK OF MYSORE Vs. N G RAMU
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November 30, 1993 |
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SUB URBAN DIVN BHIWANI Vs. DHANPAT SINGH
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December 23, 1993 |
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SUB-DIVISIONAL OFFICER TELEPHONE Vs. MANOJ KUMAR HASARIA
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August 27, 1993 |
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SUBASH CHANDRA PRUSTY Vs. SUB-POSTMATER BELPAHED
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April 2, 1993 |
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SUBASH CHANDRA SAHOO Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
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April 3, 1993 |
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SUBHALAKSHMI DEVIDAS Vs. CHAIRMAN MAN JOG GROUP OF COMPANIES
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March 20, 1993 |
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SUBHASH ANAND Vs. S M G BEATY P LTD
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October 18, 1993 |
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SUBRATA BANERJEE Vs. STATE CO-OPERATIVE BANK
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August 5, 1993 |
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SUDERSHAN NAIK Vs. SANTOSH KUMAR GIRI
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April 3, 1993 |
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SUDHA AGARWAL Vs. U P AVAS EVAM VIKAS PARISHAD
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December 14, 1993 |
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SUDHIR DESHPANDE Vs. ELBEE SERVICES LTD
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May 18, 1993 |
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SULACHANA HALDER Vs. ESTATE DEVELOPMENT PVT LTD
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November 25, 1993 |
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SUMITRA RANI MALIK Vs. JASPAL SINGH BHATIA
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May 20, 1993 |
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SUNDER KASHYAP Vs. N PALTA
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May 15, 1993 |
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SUNIL ENTERPRISES Vs. COMMERCIAL TAX OFFICER
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December 4, 1993 |
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SUNITA KATARIA Vs. J V G FINANCE LTD
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May 10, 1993 |
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SUNKARA VENKATADRI Vs. ANDHRA PRADESH PAPER MILLS LTD
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February 2, 1993 |
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SUPERCON Vs. EXECUTIVE DIRECTOR TITAGARH STEEL LTD
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January 25, 1993 |
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SUPERINTENDENT ENGINEER M E D CIRCLE Vs. EASTERN ORE CORPORATION
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March 18, 1993 |
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SUPERINTENDENT OF POST OFFICES Vs. KHERI PILIBHIT
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June 13, 1993 |
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SUPERSHWA CHITS PVT LTD Vs. PREM NATH MOTORS LTD
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April 30, 1993 |
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SURAJ PARKASH Vs. RAILWAY EMPLOYEES CO-OPERATIVE GROUP HOUSING SOCIETY LTD
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October 13, 1993 |
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SURENDER SINGH Vs. BANK OF BARODA
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December 16, 1993 |
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SURENDRA KUMAR JAIN Vs. LUCKNOW DEVELOPMENT AUTHORITY
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October 21, 1993 |
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SURINDER KUMAR Vs. ESCORTS LTD
|
January 12, 1993 |
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SUSAMA MANJARI PATI Vs. CHAIRMAN ORISSA STATE HOUSING SCHEME
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December 4, 1993 |
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SUSHMA JAIN Vs. CENTRAL BANK OF INDIA
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January 20, 1993 |
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SWARAJ INDUSTRIES Vs. BRANCH MANAGER S B I KORAPUT
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May 19, 1993 |
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T G KUTHA BAKSH Vs. COMMISSIONER MADURAI CORPORATION
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May 5, 1993 |
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T KRISHNASWAMY VANDAYAR Vs. VARUNA CONSTRUCTION AND DESIGN CO
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September 1, 1993 |
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T M GEORGE Vs. M O HASAN KUTHOOS MARICAR LTD
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December 22, 1993 |
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T N T SKYPAK COURIER SERVICES Vs. N V RANGANATHAM
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April 30, 1993 |
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TAHERALI NAZIRALI SAIYED Vs. ALLABAKSH N SHAIKH
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August 30, 1993 |
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TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. NATIONAL TEXTILE CORPORTION LTD
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May 10, 1993 |
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TARUN AGGARWAL Vs. MANAGING DIRECTOR INDIAN TOBACCO CO LTD
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May 5, 1993 |
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TELE COMMUNICATION DISTRICT ENGINEER Vs. NARESH KUMAR
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December 24, 1993 |
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TELECOM DISTRICT ENGINEER Vs. SATPAL BHANDARI
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March 22, 1993 |
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TELECOM DISTRICT MANAGER Vs. ACHARYA JAGDISHCHANDRA HARISHCHANDRA
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April 20, 1993 |
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TELECOM DISTRICT MANAGER Vs. YUSUFBHAI NOORMOHAMAD
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January 21, 1993 |
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TELECOM DISTRICT MANAGER Vs. AUTO SERVICE
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June 18, 1993 |
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TELECOM DISTRICT MANAGER HISSAR Vs. DEV RAJ
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October 22, 1993 |
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TELECOM DISTT MANAGER BHUBANESHWAR Vs. UMESH CHANDRA PATNAIK
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March 15, 1993 |
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TELECOMMUNICATION DISTRICT ENGINEER Vs. TELU RAM
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December 10, 1993 |
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TELECORD ELEKTRONIKS Vs. ORIENTAL INSURANCE CO LTD
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August 19, 1993 |
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TEXMACO LIMITED Vs. NEW INDIA ASSURANCE CO LTD
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May 4, 1993 |
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March 1, 1993 |
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June 17, 1993 |
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TRIMURTI NAGAR GALDEDHARAK HOUSING GRIHA NIRMAN SAHAKARI SANSTHA Vs. CHIEF OFFICER NAGPUR HOUSING AND AREA DEVELOPMENT BOARD
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October 21, 1993 |
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TUBATI RANGARAO Vs. UNITED INDIA INSURANCE CO LTD
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April 9, 1993 |
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U P RAJYA VIDYUT PARISHAD LUCKNOW Vs. GAYATRI POLY PACK
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December 17, 1993 |
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UMA DEVI Vs. LIFE INSURANCE CORPORATION
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January 25, 1993 |
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UNION OF INDIA Vs. A SITA
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March 9, 1993 |
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UNION OF INDIA Vs. NADHU SHAH KAPOOR
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March 24, 1993 |
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UNION OF INDIA Vs. SAROJINI DAS
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April 26, 1993 |
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UNION OF INDIA Vs. RAJESWARI
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November 16, 1993 |
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UNION OF INDIA Vs. HARDEV SINGH
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November 10, 1993 |
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UNION OF INDIA Vs. KLM ABOO BUCKER
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September 27, 1993 |
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UNION OF INDIA Vs. ASHOK KUMAR GUPTA
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September 29, 1993 |
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UNION OF INDIA Vs. HARI PRAKASH GUPTA
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August 23, 1993 |
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UNION OF INDIA Vs. M ADAIKALAM
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April 15, 1993 |
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UNION OF INDIA Vs. K THIRUVENGADAM
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April 13, 1993 |
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UNION OF INDIA Vs. SUDHA PAREEK
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May 21, 1993 |
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UNION OF INDIA SECRETARY DEPARTMENT OF TELECOM Vs. SATYA NARAIN LAL
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September 27, 1993 |
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UNITED GRANITES PVT LTD Vs. MADRAS HARDTOOLS AGENCIES P LTD
|
January 6, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. DEEN BANDHU
|
June 9, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. VANGARAI AMMAN TRANSPORTS
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December 23, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. RAM PRASAD AGARWAL
|
May 11, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. BHARAT KUMAR C PATEL
|
April 15, 1993 |
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UNITED INDIA INSURANCE CO.LTD. Vs. SURENDER DUTT BHANDARI
|
April 26, 1993 |
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UNIVERSITY OF AJMER M D UNIVERSITY Vs. SNEH PRABHA GOYAL
|
October 5, 1993 |
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UNNI KODERY MENON Vs. CYMA EXPORTS PVT LTD
|
August 19, 1993 |
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UPBHOKTA SANRAKSHAN PARISHAD Vs. GHARAUNDA GAS SERVICE
|
April 6, 1993 |
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USHA AGARWAL Vs. U P AVAS EVAM VIKAS PARISHAD
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October 22, 1993 |
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USHA ENTERPRISES Vs. SENIOR BRANCH MANAGER STATE BANK OF INDIA
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October 22, 1993 |
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USHA RECTIFIER CORPN I LTD Vs. S CHITTI TALLI
|
April 2, 1993 |
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V BALASUBRAMANIAN Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
|
April 7, 1993 |
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V JAMES Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
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July 7, 1993 |
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February 23, 1993 |
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V S GUPTA Vs. RAJDHANI ELECTRONICS
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December 24, 1993 |
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October 7, 1993 |
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VEERVATI Vs. CHIEF ADMINISTRATOR HARYANA HOUSING BOARD
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October 19, 1993 |
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VELJI KANJI PATEL Vs. LAXMI MOT
|
June 11, 1993 |
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VENKAT TUBE INDUSTRIES Vs. STATE BANK OF INDIA
|
August 2, 1993 |
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VICE-CHAIRMAN AND HOUSING COMMISSIONER A P HOUSING BOARD Vs. T SATYANARAYANA MURTHY
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April 6, 1993 |
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VIDYA MONGIA Vs. PUNJAB NATIONAL BANK AMBALA CITY
|
September 15, 1993 |
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VIJAY AGRO PRODUCTS LTD Vs. UNITED INDIA INSURANCE CO LTD
|
December 7, 1993 |
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VIJAY NARAYAN AGARWAL Vs. CHOWGULE INDUSTRIES LTD
|
May 11, 1993 |
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VIJAY SINGH Vs. SARASWATI TRADERS
|
May 10, 1993 |
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VINAY KUMAR KUCHRULAL ABAD Vs. UNITED INDIA INSURANCE CO LTD
|
July 26, 1993 |
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VINAY MOTOR COMPANY Vs. GARIB SINGH NARANG
|
September 27, 1993 |
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VINOD GROVER Vs. NIRMALA BHARDWAJ
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August 27, 1993 |
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VINODDHANDRA C PARIKH Vs. MANAGING DIRECTOR SIPANI AUTOMOBILES LTD
|
January 7, 1993 |
|
VISHNU AGENCIES Vs. INDIAN OVERSEAS BANK
|
September 27, 1993 |
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VYSYA BANK LTD Vs. AKKEM MALIIKARJUNA REDDY
|
April 21, 1993 |
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WEBB SHIRLEY Vs. CITI BANK CARD CENTRE
|
April 8, 1993 |
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Y P DAS Vs. SHIMLA DEVELOPMENT AUTHORITY
|
September 8, 1993 |
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YESH PAUL GOYAL Vs. IMPROVEMENT TRUST
|
April 22, 1993 |
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YOGDHYAN SINGH BANSAL Vs. XLO MACHINE TOOLS LTD
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October 13, 1993 |
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ZAMINDARA TRACT Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
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September 22, 1993 |
LOGIN