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A JAYACHANDRA KUMAR Vs. CHAIRMAN STATE BANK OF INDIA
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September 1, 1992 |
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A M HAREESH Vs. MANAGER SKYPAK INTERNATIONAL
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June 27, 1992 |
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A N RAJU Vs. CHAIRMAN/MANAGING DIRECTOR ANDHRA BANK
|
January 8, 1992 |
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A N RAJU Vs. MANAGING DIRECTOR APSFC
|
February 24, 1992 |
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A N SHARMA Vs. DIVISIONAL MANAGER SYNDICATE BANK
|
January 7, 1992 |
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A P J SCHOOL Vs. M P BHANOT
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September 15, 1992 |
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A P J SCHOOL FARIDABAD Vs. M K MALHOTRA
|
November 3, 1992 |
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A P JOAG Vs. CHAIRMAN WESTERN INDIA TRUSTEE AND EXECUTOR CO LTD
|
June 20, 1992 |
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A R NARAYAN Vs. STATE BANK OF HYDERABAD
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February 25, 1992 |
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A R NARAYAN Vs. MANAGER U C O BANK
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March 23, 1992 |
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A REBELLO Vs. MOHAN JANA NAIK
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August 25, 1992 |
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A S VIJAYAKAR MEMBER Vs. BRANCH MANAGER THE NEW
INDIA ASSURANCE CO LTD
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October 13, 1992 |
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AAR PEE APARTMENTS PVT LTD Vs. SHAKUNTALA DEVI
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February 3, 1992 |
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ABBEY CHEMICALS P LTD Vs. KANTIBHAI D PATEL
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November 16, 1992 |
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ABDUL AZIZ SULEMAN Vs. GENERAL MANAGER TELECOM
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July 18, 1992 |
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ACCUMULATOR MANUFACTURING CO Vs. P K KHINDRI
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December 30, 1992 |
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ACHARYA MAHARAJ SHREE TEJENDRA Vs. NAVDEEP CO-OPERATIVE BANK LTD
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July 24, 1992 |
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ADDITIONAL CHIEF ENGINEER Vs. RAMALINGAM
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December 17, 1992 |
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ADVERTISEMENT MANAGER EENADU TELUGU DAILY Vs. ANANTHA RAM KONGARA
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November 28, 1992 |
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AFZ-DA LEATHER PRODUCTS Vs. BISMI LEATHERS
|
December 17, 1992 |
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AGARWAL SALES CORP Vs. JAGDISH PRASAD VYAS
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July 25, 1992 |
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AGNES DMELLO Vs. CANARA BANK
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March 26, 1992 |
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AJAY KUMAR PATRA Vs. PRINCIPAL-CUM-SECRETARY SUBARNA REKHA MAHAVIDYALAYA
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December 18, 1992 |
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AJMER SINGH COTTON AND GENERAL MILLS Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
|
February 24, 1992 |
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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. SIMPSON AND CO LTD
|
March 23, 1992 |
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ALL INDIA DEFENCE PERSONNEL WELFARE ASSOCIATION REGD Vs. PUNJAB HOUSING DEVELOPMENT BOARD
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February 20, 1992 |
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AMAN DAHIYA Vs. UNION OF INDIA
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March 17, 1992 |
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AMAR DASS THAREJA Vs. D E S U
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October 26, 1992 |
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AMBASSY DRY CLEANERS AND FINISHERS Vs. MANIK CHAND AGARWAL
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November 16, 1992 |
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AMBER CEMENT PRIVATE LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
November 20, 1992 |
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AMBIKA COLD STORAGE P LTD Vs. STATE BANK OF INDIA
|
October 12, 1992 |
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AMIT STEELS Vs. HARYANA STATE SMALL INDUSTRIES
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August 19, 1992 |
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AMRIT LAL Vs. INSTANT GROWTH FUNDS P LTD
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February 4, 1992 |
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AMTESHWAR ANAND Vs. DELVAN HOME MAKER PVT LTD
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September 3, 1992 |
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ANIL BABURAO KHANDAGALE Vs. BHAGIRATH CONSTRUCTION
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August 27, 1992 |
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ANIL R SHAH Vs. UNITED INDIA ASSURANCE CO LTD
|
June 24, 1992 |
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ANILABEN NATVERLAL PATEL Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 30, 1992 |
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ANJALI GUPTA Vs. K M ENTERPRISES
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October 1, 1992 |
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ANNAMALAI BUS TRANSPORT LTD Vs. K S SOMASUNDARAN
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April 24, 1992 |
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ANNAMALAI FINANCE LTD Vs. S M N CONSUMER PROTECTION COUNCIL
|
January 10, 1992 |
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ANUP KUMAR ALIAS KAILASH SHARMA Vs. S M KANWAR
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December 7, 1992 |
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ANURADHA COATERS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
May 7, 1992 |
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AREA MANAGER TELECOMMUNICATION Vs. N P MEHTA
|
February 13, 1992 |
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ARNOLD E KING Vs. STATE BANK OF MYSORE
|
September 28, 1992 |
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ARUN KUMAR PRADHAN Vs. SECRETARY BOARD OF SECONDARY EDUCATION ORISSA
|
December 18, 1992 |
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ARUN KUMAR SINGH Vs. M P RAJYA BEEJ EVAM FARM VIKAS NIGAM
|
March 11, 1992 |
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ASHOK BANERJEE Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
December 15, 1992 |
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ASHOK KUMAR Vs. MANAGING DIRECTOR MARUTI UDYOG LTD
|
August 7, 1992 |
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ASHOK KUMAR SINGH Vs. GUJARAT CYCLES LTD
|
July 21, 1992 |
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ASHOK PRABHAKAR Vs. STATE BANK OF INDIA
|
November 2, 1992 |
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ASSISTANT DIRECTOR VIGILANCE HSEB Vs. KHAZANI
|
October 20, 1992 |
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ASSISTANT ENGINEER Vs. OM PARKASH
|
December 16, 1992 |
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ASSTT SUPERINTENDENT TELEGRAPH OFFICE Vs. DINESH KUMAR BHARTI
|
November 4, 1992 |
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ATOMOS EXPORTS P LTD Vs. SYNDICATE BANK
|
November 18, 1992 |
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ATTAUR REHMAN Vs. RAJASTHAN HOUSING BOARD
|
July 22, 1992 |
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ATUL JAIN Vs. NEW INDIA ASSURANCE CO LTD
|
December 18, 1992 |
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AVAS VIKAS PARISHAD Vs. RAJINDER KUMAR JAIN
|
November 30, 1992 |
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B C NAGAPPA Vs. K KESAVA REDDY
|
December 5, 1992 |
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B L AGARWAL Vs. NATIONAL INSURANCE CO LTD
|
October 12, 1992 |
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B S SINGLA OF DISTRICT AMBALA Vs. CHAIRMAN/MANAGING DIRECTOR INDCHEM ATL LIMITED
|
December 4, 1992 |
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B SHEKHAR HEGDE Vs. SUDHANSHU BHATTACHARYA
|
May 26, 1992 |
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BANARSI LAL AGGARWAL RICE AND GENERAL MILLS Vs. UNITED INDIA INSURANCE CO LTD
|
December 18, 1992 |
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BANK OF INDIA Vs. SADHU RAM GUPTA
|
March 17, 1992 |
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BANK OF MADURAI LTD Vs. ELIZEBATH
|
August 10, 1992 |
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BANK OF MAHARASHTRA Vs. M S NANDANWAR
|
January 14, 1992 |
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BARODA MUNICIPAL CORPORATION Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT LTD
|
October 13, 1992 |
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BARSAD ALI Vs. MANAGING DIRECTOR WEST BENGAL ESSENTIAL SUPPLIES COMMODITIES LTD
|
September 30, 1992 |
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BHAG CHAND Vs. SIDDARTH GAS COMPANY
|
July 7, 1992 |
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BHAGIRATHI PLASTIC INDUSTRIES Vs. STATE BANK OF INDIA
|
May 7, 1992 |
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BHAGYASHRL A LOHIT Vs. HARIVUAY BUILDERS
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July 14, 1992 |
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BHARAT KUMAR SINHA Vs. CENTRAL BANK OF INDIA
|
March 12, 1992 |
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BHAWANI PRASAD MISRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR MARUTI UDYOG LTD
|
November 5, 1992 |
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BHERU LAL Vs. BOARD
|
February 7, 1992 |
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BHOJ DUTT MALHOTRA Vs. KAMLESH VOHRA
|
December 14, 1992 |
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BIHAR DISTRIBUTORS Vs. NATIONAL INSURANCE CO LTD
|
July 15, 1992 |
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BIREN KUMAR JAGDEV Vs. CONTROLLER OF EXAMINATION UTKAL UNIVERSITY
|
August 3, 1992 |
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BISHNU CHARAN SAHOO Vs. SUPERINTENDING ENGINEER O S E B
|
July 7, 1992 |
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BIZI INDUSTRIES Vs. STATE BANK OF INDIA
|
September 7, 1992 |
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BORSALI APARTMENT CO-OP HOUSING SOCIETY LIMITED Vs. MANAGING DIRECTOR AHMEDABAD ELECTRICITY CO
|
March 12, 1992 |
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BRANCH MANAGER ECONOMIC TRANSPORT ORGANISATION Vs. SYNCO TEXTILES PVT LTD
|
January 6, 1992 |
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BRANCH MANAGER STATE BANK OF INDIA SURAT Vs. N RAVEENDRAN NAIR
|
March 18, 1992 |
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BRITISH PHYSICAL LABORATORIES INDIA LTD Vs. K K BISWAS
|
October 12, 1992 |
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C NUKLAMMA Vs. DISTRICT CIVIL SUPPLIES OFFICER
|
August 3, 1992 |
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CENTRAL BANK OF INDIA Vs. PARWEEN NAYAK
|
September 4, 1992 |
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CH VEERABHADRAYYA Vs. SECRETARY ANDHRA PRADESH RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
|
April 6, 1992 |
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CHAIRMAN L I C OF INDIA Vs. A NARASAMMA
|
January 8, 1992 |
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CHAIRMANSHRI GUJARAT RURAL HOUSING BOARD Vs. JANAKBHAI JASHUBHAI PATEL
|
August 4, 1992 |
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CHALAPPURAM ASSOCIATES Vs. CORPORATION BANK
|
July 23, 1992 |
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CHAMPABEN BABULAL Vs. C U SHAH MEDICAL CENTRE
|
July 10, 1992 |
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CHANDER KANTA BANSAL Vs. K L M ROYAL DUTCH AIRLINES NEW DELHI
|
September 1, 1992 |
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CHANDRAMANI SARANGI Vs. CENTRAL BANK OF INDIA
|
April 6, 1992 |
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CHEMCROWN INDIA LIMITED Vs. NEW INDIA ASSURANCE COMPANY
|
July 3, 1992 |
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CHIEF GENERAL MANAGER MAHANAGAR TELEPHONE
NIGAM LTD Vs. V S NADKARNI
|
May 8, 1992 |
|
CHINTU CREATIONS PVT LTD Vs. M S TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
November 6, 1992 |
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CHIRAYINKIL C P BHADRAKUMAR Vs. S MAHENDRAN
|
November 11, 1992 |
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CITI BANK Vs. RAMAN SHARMA
|
January 13, 1992 |
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CITIBANK N A Vs. GANESH NARAIN SABOO
|
September 1, 1992 |
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CLASSIC ELECTRONICS Vs. PUNJAB NATIONAL BANK
|
May 8, 1992 |
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COL BHIM SINGH Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
|
February 13, 1992 |
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COMMISSIONER MUNICIPAL CORPORATION Vs. RAKESH JOHARI
|
November 28, 1992 |
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COMMON CAUSE Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
|
February 27, 1992 |
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CONCEPT MARKETING CHANDIGARH Vs. ISHWER SINGH OF DISTRICT HISSAR
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May 29, 1992 |
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CONSUMER ACTION GROUP Vs. MANAGING DIRECTOR
TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION
|
April 23, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 17, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 11, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 16, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. RATILAL B PATEL
|
August 3, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETY AHMEDABAD Vs. CANARA BANK
|
January 10, 1992 |
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CONSUMER EDUCATION AND RESEARCH SOCIETYCOMPLAINA Vs. HINDUSTAN CIB A-GEIGY LTD
|
January 7, 1992 |
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CONSUMER PROTECTION COUNCIL Vs. SKY PAK COURIERS PVT LTD
|
September 11, 1992 |
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CONSUMER PROTECTION COUNCIL Vs. G M ORIENTAL INSURANCE CO LTD
|
July 2, 1992 |
|
CONSUMER PROTECTION COUNCIL AHMEDABAD Vs. NATIONAL DIARY DEVELOPMENT BOARD
|
February 25, 1992 |
|
CONSUMERS ASSISTANCE AND WELFARE CENTRE Vs. A P STATE ELECTRICITY BOARD
|
August 7, 1992 |
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CORPORATION BANK Vs. FILMALAYA PVT LTD
|
January 8, 1992 |
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CORPORATION BANK Vs. FILMALAYA PVT LTD
|
January 6, 1992 |
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COSMOPOLITAN HOSPITALS Vs. VASANTHA P.NAIR
|
April 21, 1992 |
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CUREWELL HOSPITAL PRIVATE LIMITED Vs. KOHLI MEDICAL GASES PVT LTD
|
April 9, 1992 |
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CYMA EXPORTS PVT LTD Vs. DEVAIAH CHOURIRA
|
March 12, 1992 |
|
D F T GURGAON Vs. SURESH KUMAR
|
May 21, 1992 |
|
D M UNITED INDIA INSURANCE CO LTD Vs. SUBASH SURI AND CO
|
November 25, 1992 |
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DAINIK RAIL YATRI SANGH Vs. GENERAL MANAGER NORTHERN RAILWAY
|
January 28, 1992 |
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DALIP SINGH Vs. H S E B
|
November 23, 1992 |
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DAVINDER BIR SINGH Vs. S D O H S E B DIST KURUKSHETRA
|
March 31, 1992 |
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DAVINDRA KUMAR Vs. LUCKNOW VIKAS PRADHIKARAN
|
November 4, 1992 |
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DEEKAY AND SONS P LTD Vs. HPL FOODS INDIA PVT LTD
|
June 22, 1992 |
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DEEP ELECTRONICS Vs. SANJAY SITA KANT BHALERAO
|
January 28, 1992 |
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DEEPAK GUPTA Vs. STANDARD TRANSPORT
|
April 27, 1992 |
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DELHI DEVELOPMENT AUTHORITY Vs. A K MEHROTRA
|
April 16, 1992 |
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DELHI STEEL TUBES INDUSTRIES LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 30, 1992 |
|
DEPARTMENT OF TELEPHONES & ORS Vs. R SUBRAMANIAN
|
November 2, 1992 |
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DEPOT MANAGER RAJASTHAN STATE ROADWAYS CORP Vs. BHAGWAN SINGH CHAUHAN
|
August 18, 1992 |
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DEPTT OF TELECOMMUNICATION JIND Vs. VINOD KUMAR GOYAL
|
July 24, 1992 |
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DEVAKANTA KAKATI Vs. STATE BANK OF INDIA
|
March 17, 1992 |
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DHARMATMA PRASAD MISHRA Vs. SUB-DIVISIONAL OFFICER ELECTRICITY
|
March 20, 1992 |
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DIAMOND ELASTOMERS Vs. UNITED INDIA INSURANCE CO LTD
|
May 18, 1992 |
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DIGVIJAY BISCUITS P LTD Vs. SECRETARY K E B
|
August 27, 1992 |
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DILIP BAPAT Vs. PANCHAVATI COOPERATIVE HOUSING SOCIETY LTD
|
December 10, 1992 |
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DINESH BHAGAT Vs. BAJAJ AUTO LIMITED
|
October 30, 1992 |
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DIPTI ILESHBHAI RAWAL Vs. VINODBHAI VELJIBHAI MISTRY
|
August 28, 1992 |
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DISTRICT ENGINEER TELECOM Vs. MEENA AGRAWAL
|
September 16, 1992 |
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DISTRICT MANAGER DEPTT OF TELECOMMUNICATION ERODE Vs. S CHANDRA SEKAR
|
October 21, 1992 |
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DISTRICT MANAGER PATNA TELEPHONES Vs. BIHAR STATE SUBORDINATE SERVICES BOARD
|
March 17, 1992 |
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DISTRICT MANAGER PATNA TELEPHONES PATNA Vs. BIHAR STATE SUBORDINATE SERVICES BOARD
|
August 3, 1992 |
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DISTRICT MANAGER TELEPHONE Vs. S S SODHI
|
March 12, 1992 |
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DISTRICT MANAGER, TELEPHONES & ORS Vs. MUNILAL BRIJ MOHAN
|
September 23, 1992 |
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DIVISIONAL ENGINEER TELEGRAPHS Vs. K C GUPTA
|
December 16, 1992 |
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DR VALAMPURIJEHN Vs. JOINT DIRECTOR DIRECTORATE OF STATE LOTTERIES
|
April 22, 1992 |
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DRAUPADI DEVI S CHAUDHARI Vs. UNITED INDIA INSURANCE CO LTD
|
November 2, 1992 |
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ELECTRICITY DEPARTMENT GOVERNMENT OF GOA Vs. NUNES ENTERPRISES
|
December 7, 1992 |
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ELECTRO FABRICS Vs. UNION OF INDIA
|
April 28, 1992 |
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ELECTRONIKA Vs. ORSON SALES LTD
|
May 13, 1992 |
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ESCORTS LTD Vs. PRAHALAD SINGH
|
December 23, 1992 |
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ESTATE OFFICER HUDA Vs. RAM SARUP
|
September 9, 1992 |
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EXECUTIVE ENGINEER Vs. MANAGER A C C LTD
|
December 31, 1992 |
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EXECUTIVE ENGINEER H S E B AMBALA Vs. HARCHARAN SINGH
|
July 22, 1992 |
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EXECUTIVE ENGINEER P H E D DRILLING AND HAND PUMP DIVISION JODHPUR Vs. ASIAN TRADING CO
|
July 15, 1992 |
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FLAME GAS SERVECE BIKANER Vs. AKLESH KUMAR BANSAL
|
October 13, 1992 |
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FRENNIE FITTER Vs. STATE BANK OF INDIA
|
November 13, 1992 |
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G D KHANDESHE Vs. EXECUTIVE ENGINEER
|
January 28, 1992 |
|
G V KRISHNA REDDY Vs. KALPESH RASIKLAL SHAH & ANR
|
November 5, 1992 |
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GAJENDRA PLASTICS PVT LTD Vs. CENTRAL TOOL ROOM AND TRAINING CENTRE
|
September 4, 1992 |
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GAURI DEVI Vs. UNION OF INDIA
|
October 13, 1992 |
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GEETA RANI Vs. AIR FREIGHT LTD
|
January 31, 1992 |
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GEETANJALI SILK HOUSE Vs. NEW INDIA ASSURANCE CO LTD
|
April 16, 1992 |
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GENERAL CO-OPERATIVE GROUP-HOUSING SOCIETY LTD Vs. J K CEMENT WORKS
|
January 7, 1992 |
|
GENERAL MANAGER SOUTHERN RAILWAYS MADRAS Vs. N PRABAHARAN
|
April 7, 1992 |
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GENERAL MANAGER TELECOMMUNICATION Vs. R S AGASHE
|
October 29, 1992 |
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GHAN SHYAM DAS MODI Vs. DIVISIONAL ENGINEER TELECOMMUNICATION
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July 6, 1992 |
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GIAN PRAKASH Vs. M T N L
|
December 17, 1992 |
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GODAVARI N KANJALE Vs. MADHAV LAXMAN JOSHI
|
April 20, 1992 |
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GODREJ AND BOYCE MFG CO PVT LTD Vs. BHARATLAL AGRAWAL
|
October 29, 1992 |
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GOPAL CHARAN ROUL Vs. EXECUTIVE ENGINEER P W D
|
September 7, 1992 |
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GOPAL D MAHGAONKAR Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
|
March 9, 1992 |
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GORDHAN DASS RATHI STEELS LTD Vs. THERMAX LTD
|
May 10, 1992 |
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GOURI SHANKAR DOKANIA AND CO Vs. MINISTRY OF FINANCE
|
January 28, 1992 |
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GRAM PANCHAYAT OF DAHINA Vs. H S E B
|
December 17, 1992 |
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GREEN TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
May 20, 1992 |
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GUJARAT ELECTRICITY BOARD Vs. BABABHAI DOSBHAI MANSURI
|
May 14, 1992 |
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GUJARAT ELECTRICITY BOARD Vs. SHAH BABULAL VIRCHAND
|
June 23, 1992 |
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GURCHARAN SINGH OF BARARA Vs. SHASHI BHUSHAN OF BARARA
|
February 4, 1992 |
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GURDIAL SINGH Vs. UNITED LAND AND HOUSING LTD
|
February 27, 1992 |
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GURDIAL SINGH Vs. UNITED LAND AND HOUSING LTD
|
December 11, 1992 |
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GURUMUKH RAI AGARWALLA Vs. SALES TAX OFFICER
|
October 27, 1992 |
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GWALIOR FREIGHT CARRIERS Vs. NATIONAL INSURANCE CO
|
October 29, 1992 |
|
GYANENDRA KUMAR MOHANTY Vs. KINETIC HONDA MOTOR COMPANY LTD.
|
May 20, 1992 |
|
H JULES AND CO Vs. OVERNITE EXPRESS PRIVATE LTD
|
June 11, 1992 |
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H S E B Vs. PIRTHI SINGH
|
December 15, 1992 |
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H S E B PANCHKULA Vs. ANOOP STONE CRUSHER
|
April 10, 1992 |
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H S WADHWA Vs. MANAGING DIRECTOR INDIAN AIRLINES
|
August 7, 1992 |
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HANUMAN GANESH ABHYANKAR Vs. RAJENDRA MANMOHAN BARTAKKE
|
November 5, 1992 |
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HARYANA FINANCIAL CORPORATION OF CHANDIGARH Vs. JAMNA DASS COTTON MILLS OF HANSI
|
December 17, 1992 |
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HARYANA STATE ELECTRICITY BOARD Vs. JAWAHAR LAL SINGLA
|
December 9, 1992 |
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HARYANA STATE ELECTRICITY BOARD Vs. SANJAY GUPTA
|
July 24, 1992 |
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HARYANA STATE ELECTRICITY BOARD Vs. VISHAL FOOD PRODUCTS
|
November 30, 1992 |
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HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORP LTD Vs. CEMENT CORPORATION OF INDIA LTD
|
December 18, 1992 |
|
HIND CONSTRUCTION CO Vs. NATIONAL INSURANCE COMPANY
|
October 29, 1992 |
|
HIND CONSTRUCTION CO Vs. NATIONAL INSURANCE COMPANY LTD
|
March 23, 1992 |
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HINDUSTAN COPPER LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
March 23, 1992 |
|
HINDUSTAN COPPER LTD Vs. NEW INDIA ASSURANCE CO LTD
|
July 8, 1992 |
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HINDUSTAN FERRO ALLOYS LTD Vs. ORIENTAL INSURANCE CO LTD
|
July 21, 1992 |
|
HINDUSTAN INDUSTRIAL PRODUCTS Vs. S D O H S E B SUB-DIVISIONAL SATROD HISAR
|
September 29, 1992 |
|
HINDUSTAN LEVER LTD Vs. SHIVOM AGARWAL
|
December 17, 1992 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. DHIR COPY HOUSE
|
October 12, 1992 |
|
HIRALAL BHIMSEN SHARMA Vs. VIAST CORPORATION
|
August 26, 1992 |
|
HOMAI J SHROFF Vs. EASTERN ENGINEERS
|
January 8, 1992 |
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HOUSING BOARD HARYANA Vs. KARTAR SINGH
|
July 16, 1992 |
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I C MEHTA CONVENOR CONSUMER PROTECTION SOCIETY Vs. DIVISIONAL ENGINEER TELEGRAPHS REWARI
|
August 3, 1992 |
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I D C ELECTRONICS LTD Vs. AJARA URBAN CO-OPERATIVE BANK LTD
|
November 2, 1992 |
|
INDIAN AIRLINES CORPORATION Vs. ABDUL MAJID
|
December 17, 1992 |
|
INDIAN AIRLINES CORPORATION Vs. PATEL RAMUBHAI SHANKER LAL
|
December 10, 1992 |
|
INDIAN OIL CORPORATION LTD Vs. V VENKATARAMAN
|
December 18, 1992 |
|
INDIAN OIL CORPORATION LTD Vs. L S LALITHA & ORS
|
February 24, 1992 |
|
INDIAN OIL CORPORATION LTD Vs. V VENKATARAMAN
|
March 25, 1992 |
|
INDRABHAN Vs. ASSTT ENGINEER GRAMIN VIDHYUT SAHAKARI SAMITI
|
October 29, 1992 |
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INDU COURIERS P LTD Vs. VAIRAVAN AND SONS
|
November 23, 1992 |
|
INDUMATI PAL Vs. PUNJAB AND SIND BANK
|
September 10, 1992 |
|
INTERNATIONAL COMPUTERS INDIA MANUFACTURING LTD Vs. MONARCH AGENCIES
|
September 24, 1992 |
|
IQBAL KRISHAN SHARMA Vs. MARUTI UDYOG LTD
|
December 18, 1992 |
|
ISHWAR DAS Vs. VINAY KUMAR GUPTA
|
January 8, 1992 |
|
ISWAR CHANDRA PATEL Vs. ORISSA AGRO INDUSTRIES CORPORATION LTD
|
February 29, 1992 |
|
J L NAYAK Vs. AMARNATH AND CO
|
March 3, 1992 |
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J N SAIGAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
August 19, 1992 |
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J P KHANGARE Vs. EXECUTIVE ENGINEER M S E B
|
March 10, 1992 |
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J S LAKRA Vs. NATIONAL INSURANCE CO LTD
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December 4, 1992 |
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JAGDISH PRASAD DAGAR Vs. SENIOR DIVISIONAL MANAGER
LIFE INSURANCE CORPORATION
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March 5, 1992 |
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JAGESHWAR PANDEY Vs. U P STATE ELECTRICITY BOARD
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August 3, 1992 |
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JAI DEV SHARMA Vs. WHEEL WORLD STAFFROAD AMBALA CANTT
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August 25, 1992 |
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JAIN JEWELLERS Vs. ORIENTAL INSURANCE CO LTD
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January 13, 1992 |
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JAINA PROPERTIES Vs. RISAL KAUR
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April 30, 1992 |
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JAINA PROPERTIES PRIVATE LTD Vs. KAVITA KATARIA
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February 24, 1992 |
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JANAK M.CHANDAN Vs. AHMEDNAGAR SAHAKARI BANK LTD.
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December 7, 1992 |
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JAYANTIBHAI RAMABHAI PATEL Vs. GUJARAT ELECTRICITY BOARD
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July 28, 1992 |
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JEHANABAD GAS AGENCY Vs. SANJAY KUMAR
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March 24, 1992 |
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JELLAP VENKATESWARA RAO Vs. COMMISSIONER SOCIAL WELFARE DEPARTMENT
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April 6, 1992 |
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JOSEPH CHARIAN Vs. GESTETNER INDIA LTD
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February 11, 1992 |
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JUGAL KISHORE JAISWAL Vs. PRESIDENT GRAMIN VIDYUT SAHAKARI SAMITI MARYADIT
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November 28, 1992 |
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JYOTI MARKETING AND PROJECTS LTD Vs. M PANDIAN
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May 7, 1992 |
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K G MANDAOKAR Vs. KETAN CONSULTANTS PVT LTD
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April 7, 1992 |
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K GRACY KUTTY Vs. ANNAMMA OOMMEN
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November 17, 1992 |
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K N MEHTA Vs. S B I OVERSEAS BRANCH
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June 19, 1992 |
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K RAVINDRAN Vs. SINGAPORE AIRLINES LTD
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October 15, 1992 |
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K S PARAMESWARAN Vs. CHOICE BUILDERS PUNE
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November 4, 1992 |
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K S YADAV Vs. UNISCANS AND SONICS LTD
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March 13, 1992 |
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K SEEMA SHUKLA Vs. GLOBEX INTERNATIONAL COMPUTERS AND SERVICES
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November 4, 1992 |
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K T SHIVAIAH Vs. CANARA BANK
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March 16, 1992 |
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K TAGORE Vs. AVULA GOPAL RAO
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December 5, 1992 |
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KALYANI GANDHI Vs. BRANCH MANAGER INDIAN AIRLINES
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April 25, 1992 |
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KAMAL INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
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June 22, 1992 |
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KANJIBHAI GOVABHAI PRAJAPATI Vs. MANAGER HINDUSTAN TRADING CORPORATION
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November 27, 1992 |
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KANKATI ANNAPURANAMMA Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH TRANSPORT
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February 29, 1992 |
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KANTASINHA Vs. I MAHAJAN
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October 29, 1992 |
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KARACHI EDUCATION SOCIETY Vs. H S RAO
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June 3, 1992 |
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KARNATAKA STATE ELECTRICITY BOARD Vs. G N SESHADRI
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December 31, 1992 |
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KASTJRI Vs. MANAGER STATE BANK OF BICANER AND JAIPUR
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July 15, 1992 |
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KISHORE CHANDRA JENA Vs. BLOCK DEVELOPMENT OFFICER
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August 6, 1992 |
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KRAFT PAPER MILIS PRIVATE LIMITED Vs. NEW BANK OF INDIA
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September 1, 1992 |
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KRAFT PAPER MILLS PVT.LTD. Vs. NEW BANK OF INDIA
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January 9, 1992 |
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KRISHAN DAS AGGARWAL Vs. UNION OF INDIA
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August 5, 1992 |
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KRISHAN DAS M INANI Vs. SECRETARY RAJASTHAN HOUSING BOARD
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February 12, 1992 |
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KRISHAN LAL Vs. CHIEF ADMINISTRATOR
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February 4, 1992 |
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KRISHNA CONDUCTORS PVT LTD Vs. ANDHRA BANK
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January 10, 1992 |
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KULDIP SINGH KALRA Vs. ROSHAN LAL PAL
|
December 7, 1992 |
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KUTUBUDDIN HUSSAIN Vs. JAWAHAR VERMA
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October 29, 1992 |
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KWALITY CONDUIT PVT LTD Vs. CENTRAL BANK OF INDIA
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July 9, 1992 |
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L C MALHOTRA Vs. J C MEHTA AND CO
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January 28, 1992 |
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L I C OF INDIA Vs. SHYAM DULARI DEVI AGRAWAL
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August 5, 1992 |
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L R GUPTA AND CO Vs. TELECOM DISTRICT MANAGER
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December 7, 1992 |
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LAJYA GUPTA Vs. SHAM SUNDER
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March 26, 1992 |
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LAKSHMANBHAI NAGINDAS PARMAR Vs. UNITED INDIA INSURANCE COMPANY
|
June 17, 1992 |
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LAKSHMI VAIDYANATHAN Vs. HOYSALA BUILDING DEVELOPMENT CO LTD
|
August 22, 1992 |
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LARSEN AND TOUBRO LTD Vs. POPHALE NURSING HOME
|
May 8, 1992 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SAMPOORAN SINGH
|
January 8, 1992 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDRA WATI DEVI
|
March 16, 1992 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MUMTAJ BEGUM
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October 15, 1992 |
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LOYAL MACHINE WORKS LTD Vs. SKY PAK COURIERS P LTD
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January 11, 1992 |
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LUMAX INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
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July 8, 1992 |
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M D ATAUR RAHMAN Vs. AUTO TRACTORS LTD
|
July 21, 1992 |
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M I MISHRA Vs. SOCIETY SCOOTER
|
July 24, 1992 |
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M P ELECTRICITY BOARD Vs. MOTILAL RAI
|
November 7, 1992 |
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MADAN MOHAN LAL Vs. S D O WEST HSEB
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December 9, 1992 |
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MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. CONSUMERS COUNCIL OF INDIA
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October 14, 1992 |
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MADRAS TELEPHONES Vs. M SINGHARA VELU
|
March 23, 1992 |
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MAHABIR PRASAD AGRAWAL Vs. SWASTIK GAS DISTRIBUTORS
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July 15, 1992 |
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MAHABUBNAGAR CITIZENS COUNCIL Vs. DIVISIONAL ENGINEER APSEB
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December 4, 1992 |
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MAHABUBNAGAR CITIZENS COUNCIL Vs. BIJLI MACHINE TOOLS SALES
|
November 28, 1992 |
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MAHAD CO-OPEERATIVE URBAN BANK LTD Vs. SHARAD GOVIND CHOTHE
|
April 9, 1992 |
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MAHAJAN STELL SALES Vs. SANTOSH RANI
|
July 20, 1992 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. GHEVAR CHAND SAMAL SONIGARA
|
August 3, 1992 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUN KUMAR BHAURAO SINGH
|
January 9, 1992 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. VISHWESHRAO KALE
|
March 26, 1992 |
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MAHARIA AUTOMOBILES Vs. SURJA
|
October 21, 1992 |
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MAHENDRA KUMAR DALABEHERA Vs. STATE OF ORISSA
|
August 6, 1992 |
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MAHENDRA SINGH JAIN Vs. SODHI TRANSPORT CO
|
May 20, 1992 |
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MAHENDRA SINGH SINGHVI Vs. UNION OF INDIA
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February 14, 1992 |
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MAHESH BIHARI Vs. ANTHONY DSOUZA
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September 17, 1992 |
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MAHINDRA AND MAHINDRA LTD Vs. RAJ MOT
|
July 7, 1992 |
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MAHINDRA AND MAHINDRA LTD Vs. B G THAKURDESAI
|
December 7, 1992 |
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MALATI BHAT Vs. STATE BANK OF INDIA
|
May 20, 1992 |
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MALATI DEVI Vs. ORISSA STATE ELECTRICITY BOARD
|
July 9, 1992 |
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MALIKT MEMRATH Vs. ORIENTAL INSURANCE CO LTD
|
July 6, 1992 |
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MANAGER BADKUL BROTHERS Vs. RAJESH KUMAR SEN
|
November 28, 1992 |
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MANAGER S T D P C O Vs. JAYENDRA MANHARLAL UPADHYAH
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April 22, 1992 |
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MANMOHAN SINGH DARD Vs. AHUJA SERVICE STATION
|
October 12, 1992 |
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MANOJ SHARMA Vs. ZILA PARISHAD
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July 24, 1992 |
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MARUTI UDYOG LIMITED Vs. KODAILKANAL TOWNSHIP
|
October 12, 1992 |
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MINOR GITABEN Vs. NATIONAL INSURANCE CO
|
July 27, 1992 |
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MODERN AUTOMOBILES Vs. MOHINDER PARTAP
|
September 29, 1992 |
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MODERN AUTOMOBILES Vs. HARI MOHAN SWAMI
|
December 7, 1992 |
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MODERN RICE MILL MACHINERY COMPANY Vs. SUSHIL KUMAR MONDAL
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March 18, 1992 |
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MOHAN LAL GUPTA Vs. HARYANA TELECOM CIRCLE
|
December 15, 1992 |
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MOHANARAO MARUTHIRAO CHARGE Vs. SIPANI AUTOMOBILES LTD
|
February 4, 1992 |
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MOHD RAFIQ ABDUL SHAKUR KACHHI Vs. REGIONAL MANAGER NATIONAL INSURANCE CO LTD
|
June 3, 1992 |
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MOHIT BHATNAGAR Vs. BANK OF INDIA
|
March 26, 1992 |
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MOHMED SIDDIK ADAM HAFEJI Vs. B J MEHTA
|
July 20, 1992 |
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MONARCH PHOTOCOMP AND PRINTERS Vs. SUPER ENGINEERING CORPORATION
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August 3, 1992 |
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MUKAND LAL GABA Vs. TELECOM DISTRICT MANAGER OF KARNAL
|
December 28, 1992 |
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MUKESHBHAI D NATHWANI Vs. MARUTI TRAVELS AND CARGO ANGADIYA SERVICE
|
July 7, 1992 |
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MUMBAI GRAHAK PANCHAYAT Vs. LOHIA MACHINES LTD
|
March 23, 1992 |
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MUMBAI GRAHAK PANCHAYAT BOMBAY Vs. REGISTRAR UNIVERSITY OF BOMBAY
|
June 11, 1992 |
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MUNICIPAL CORPORATION OF DELHI Vs. DHANRAJ JAIN
|
January 15, 1992 |
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MUNICIPAL CORPORATION OF DELHI Vs. SUMER SINGH MANN
|
February 28, 1992 |
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MUNICIPAL CORPORATION OF DELHI Vs. KAMAL INDIA PVT L TD
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December 16, 1992 |
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MUNICIPALITY CHITTORGARH Vs. MADAN LAL
|
December 26, 1992 |
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N K DEVASSY Vs. UNITED INDIA INSURANCE CO LTD
|
November 5, 1992 |
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N VAITHIALINGAM Vs. DEVI HOUSE CONSTRUCTIONS
|
November 23, 1992 |
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N.K. MODI Vs. FAIR AIR ENGINEERS PVT. LTD. AND ANOTHER
|
November 13, 1992 |
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NAFE SINGH BADAL OF DISTRICT JIND Vs. NATIONAL INSURANCE COMPANY LTD
|
February 24, 1992 |
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NAGPUR IMPROVEMENT TRUST NIT Vs. T D WANKHEDE
|
December 7, 1992 |
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NAI KANTIBHAI MAGANLAL Vs. UNITED INDIA INSURANCE COMPANY
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July 29, 1992 |
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NANAKSAR ROAD CARRIERS Vs. PIONEER SUITINGS PVT LTD
|
May 19, 1992 |
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NANDA PRINTING PRESS Vs. ELECTRICITY DISTRIBUTION SUB-DIVISION
|
November 3, 1992 |
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NARSUNS BATTERY MANUFACTURING CO PVT LTD Vs. GENERAL MANAGER ANDHRA BANK
|
September 1, 1992 |
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NARWANA GAS SERVICE Vs. PARMODH KUMAR
|
November 25, 1992 |
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NARWANA GAS SERVICE Vs. BHAGWAN DUTT
|
December 8, 1992 |
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NATABAR PRADHAN Vs. REGIONAL MANAGER
|
August 3, 1992 |
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NATANI ENTERPRISES Vs. RAJASTHAN PATRIKA PRIVATE LTD
|
July 9, 1992 |
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NATIONAL GAS SERVICE Vs. TRIJUHI NARAIN TEWARI
|
November 28, 1992 |
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NATIONAL INSURANCE CO LTD Vs. SAT BHUSHAN JAIN
|
August 20, 1992 |
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NATIONAL INSURANCE CO LTD Vs. MOHAN PRASAD
|
August 31, 1992 |
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NATIONAL INSURANCE CO LTD Vs. BALDEV SINGH
|
March 25, 1992 |
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NATIONAL INSURANCE CO LTD Vs. K D GODBOLE
|
February 28, 1992 |
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NATIONAL INSURANCE CO LTD Vs. S D ARULNATHAN
|
January 7, 1992 |
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NATIONAL INSURANCE CO LTD Vs. ASHOK CONSTRUCTION CO
|
January 14, 1992 |
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NATIONAL INSURANCE CO LTD Vs. T K RAJA
|
May 8, 1992 |
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NATIONAL INSURANCE CO LTD Vs. OM GENERAL STORES
|
October 15, 1992 |
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NATIONAL INSURANCE CO.LTD. Vs. RAMAN SAHNI
|
January 31, 1992 |
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NATIONAL INSURANCE COMPANY LTD Vs. J SARVESWARA RAO
|
April 22, 1992 |
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NATIONAL INSURANCE COMPANY LTD Vs. R S OIL AND GENERAL MILLS P LTD
|
January 28, 1992 |
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NATIONAL SEEDS CORPORATION LTD Vs. GRAHAK SURAKSHA MANDAL
|
April 20, 1992 |
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NATIONAL SPORTS CLUB OF INDIA Vs. MUKESH GANJAWALA
|
March 12, 1992 |
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NAWAL KISHORE SHARMA Vs. ACCOUNTANT STATE BANK OF INDIA
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July 24, 1992 |
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NAWAL KISHORE TOSHNIWAL Vs. RAJASTHAN HOUSING BOARD
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July 14, 1992 |
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NAYYAR AND COMPANY Vs. MEDICAL SUPERINTENDENT MEDICAL COLLEGE HOSPITAL ROHTAK
|
December 9, 1992 |
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NEELA V RAJE Vs. AMOGH INDUSTRIES
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January 6, 1992 |
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NEW INDIA ASSURANCE CO LTD Vs. MAJOR T B S THAPAR
|
September 14, 1992 |
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NEW INDIA ASSURANCE CO LTD Vs. INDRAKUMAR NAINMAL PARMAR
|
May 7, 1992 |
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NEW INDIA ASSURANCE CO LTD Vs. ANNAPURNA KRISHI KENDRA
|
March 23, 1992 |
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NEW INDIA ASSURANCE CO LTD Vs. R VENKATESWARA RAO AND ANOTHER
|
November 2, 1992 |
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NEW INDIA ASSURANCE CO LTD Vs. MATI RAM
|
December 18, 1992 |
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NIRPENDER SINGH CHAHAL Vs. STATE BANK OF PATIALA
|
September 23, 1992 |
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NIRUPAMA PARAMGURU Vs. MANAGING DIRECTOR FAVOURITE SMALL INVESTMENT LTD
|
April 8, 1992 |
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NOAH INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION
|
July 21, 1992 |
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NONSUCH TEA EXPORTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 1, 1992 |
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NORTHERN INDIA TILES CORPN Vs. D E S U
|
September 18, 1992 |
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O P AGARWAL Vs. U P STATE FINANCIAL CORPORATION
|
November 21, 1992 |
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O P KINGAR Vs. UNION BANK OF INDIA
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October 22, 1992 |
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OKAY TRANSPORT CORPORATION Vs. M O H AUTOMOBILES LTD
|
August 5, 1992 |
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OM PARKASH Vs. NARWANA GAS SERVICE OF NARWANA
|
December 4, 1992 |
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OM PRAKASH GUPTA Vs. CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD.
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July 22, 1992 |
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OM RICE MILLS Vs. UNITED INDIA INSURANCE CO LTD
|
November 18, 1992 |
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ONTIME EXPRESS P LTD Vs. HARSTMRON SINGH SANDHU
|
October 26, 1992 |
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ORIENTAL INSURANCE CO LTD Vs. SURESH ARJUN KARANDE
|
January 14, 1992 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. HARYANA MILK FOODS LIMITED
|
June 10, 1992 |
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ORIENTAL INSURANCE COMPANY LTD Vs. TARSEM KUMAR
|
August 13, 1992 |
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OVERSEAS CARPETS LIMITED Vs. NATIONAL INSURANCE CO LTD
|
April 20, 1992 |
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OVERSEAS TRADING CORPORATION Vs. NATIONAL INSURANCE CO LTD
|
October 23, 1992 |
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OZA NIRAV KANUBHAI Vs. CENTRE HEAD APPLE INDUSTRIES LTD
|
February 18, 1992 |
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P J S MEHTA Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
|
May 25, 1992 |
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P S N RAO Vs. VENIRE CARRIERS
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August 18, 1992 |
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P S R DIVISIONAL MANAGER Vs. PRAFULLA KUMAR BHUYAN
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August 3, 1992 |
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P T THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
March 23, 1992 |
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PALVINDER KAUR ALIAS PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 19, 1992 |
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PARAS MAL Vs. ROSHAN FREIGHT CARRIERS
|
June 10, 1992 |
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PARASRAMPURIA ESTATE DEVELOPERS PVT LTD Vs. D C GUPTA
|
April 22, 1992 |
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PARDES DEHYDRATION COMPANY Vs. STATE BANK OF INDIA
|
August 17, 1992 |
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PARDES DEHYDRATION COMPANY Vs. CHAIRMAN BANK OF INDIA
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August 3, 1992 |
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PARMANANDA TRIPATHY Vs. CANARA BANK
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December 10, 1992 |
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PARUL URESH DALAL Vs. INDIAN DENTAL TRADERS
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May 1, 1992 |
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PATEL KANTILAL KEVALDAS Vs. DEPUTY ENGINEER GUJARAT ELECTRICITY BOARD
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July 29, 1992 |
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PATEL RAMABHAI SHANKERDAS Vs. NATIONAL INSURANCE CO LTD
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April 28, 1992 |
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PATIALA MOTORS Vs. RAJ KUMAR GUPTA
|
March 23, 1992 |
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PATTARAI PERUMBAMDUR PRIMARE AGRICULTURAL CO-OP BANK Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
August 14, 1992 |
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PHIROZ SAVAKSHA GREEN Vs. BLUE FOUNTAIN ENTERPRISES
|
July 14, 1992 |
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POOJA SALES PRIVATE LTD Vs. M S KHAN
|
April 22, 1992 |
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PRADEEP DUTTA Vs. LARSEN AND TOUBRO LTD
|
April 20, 1992 |
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PRADEEP SINGH BAKSHI Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
February 17, 1992 |
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PRAGATI COMPUTERS PVT LTD Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES
|
December 9, 1992 |
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PRAKASH RAMAKANT G DESHMUKH Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
April 27, 1992 |
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PRAKASH TRADING COMPANY Vs. KASHIRAM SAMPAT TAYADE
|
March 11, 1992 |
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PRAMOD KUMAR Vs. TELCO
|
April 24, 1992 |
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PRATAP C BALANI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
July 13, 1992 |
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PRATAPRAO BABURAO KATE Vs. NEW INDIA ASSURANCE CO LTD
|
November 13, 1992 |
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PRAYASH PAPERS PVT LTD Vs. DIVISIONAL ENGINEER CALCUTTA TELEPHONES
|
December 14, 1992 |
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PREETIBEN Vs. JAGDISH G DESAI
|
October 21, 1992 |
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PREM CHAND YADAV Vs. SUB-POST MASTER LOHARU
|
May 4, 1992 |
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PREM KUMAR JAGGI Vs. PREET MOTORS
|
May 4, 1992 |
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PREM SINGHA Vs. UNITED INDIA INSURANCE CO LTD
|
January 9, 1992 |
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PRINCIPAL CARMEL CONVENT SCHOOL Vs. PRESIDENT TERESIAN CARMELEDUCATION SOCIETY
|
March 26, 1992 |
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PROFESSIONAL COURIERS Vs. AIR FREIGHT LTD
|
March 24, 1992 |
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PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. UPBHOKTA SANRAKSHAN SAMITI
|
January 29, 1992 |
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PUNJAB NATIONAL BANK Vs. MAJ A P LAWALE
|
August 27, 1992 |
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PUNJAB STATE ELECTRICITY BOARD Vs. ANAND AGGARWAL OILS PVT LTD
|
December 2, 1992 |
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PUSHPADEVI SOMANI Vs. INDORE CLOTH MARKET CO-OPERATIVE BANK LTD
|
November 7, 1992 |
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R B SINGH Vs. NOVEX ENGINEERING COMPANY
|
July 1, 1992 |
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R DHARIWAL Vs. MILES INDIA LTD
|
December 16, 1992 |
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R K GUPTA Vs. T D M OF HISAR
|
September 30, 1992 |
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R K STONE CRUSHER Vs. MARSHALL SONS AND CO INDIA LTD
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July 8, 1992 |
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R M LAKHANI Vs. PRAKASH TRAVELS
|
February 6, 1992 |
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R MAYILSAMY Vs. SPECIAL OFFICER AMARAVATI CO-OPERATIVE SUGAR MILLS LTD
|
November 12, 1992 |
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R N THAKUR Vs. CHAIRMAN RAILWAY BOARD
|
July 21, 1992 |
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R P DEWANWALA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 7, 1992 |
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R S METALS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
August 5, 1992 |
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R SATHYANARAYANA Vs. REGISTRAR SUPREME COURT OF INDIA
|
November 9, 1992 |
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R VIVEKANANDA Vs. AMARAJYOTHI HOUSE BUILDING CO-OP SOCIETY LTD
|
December 31, 1992 |
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RAJ ARORA Vs. RUSOMA LABORATORIES P LTD
|
December 3, 1992 |
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RAJ KAMAL AND CO Vs. UNITED INDIA INSURANCE COMPANY LTD
|
January 6, 1992 |
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RAJ TIKKU Vs. ARJUN MARKETING AND FINANCE CORPORATION
|
November 11, 1992 |
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RAJANI GAS COMPANY Vs. V P JAWALEKAR
|
January 16, 1992 |
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RAJASTHAN HOUSING BOARD Vs. GOPAL KRISHNA
|
February 18, 1992 |
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RAJASTHAN STATE COOPERATIVE OILSEEDS GROWERS FEDERATION LTD Vs. PUNJAB NATIONAL BANKING CO
|
January 18, 1992 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. ROSHAN LAL JAIN
|
February 7, 1992 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. RATAN CHEMICAL INDUSTRIES
|
March 4, 1992 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. HIRA LAL
|
March 6, 1992 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. SUBHKARAN DEDHA
|
July 21, 1992 |
|
RAJDEO SINGH Vs. MUKHU MANJHI
|
March 24, 1992 |
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RAJDHANI AUTO TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
|
October 28, 1992 |
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RAJIB TARASIA Vs. CONVENER M B B S /B D S SELECTION BOARD
|
November 3, 1992 |
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RAJINDER KUMAR Vs. S D O TELEPHONES NARWANA
|
August 24, 1992 |
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RAJINDER SINGH SALUJA Vs. DATAPRO INFORMATION TECHNOLOGY
|
March 12, 1992 |
|
RAM MEHAR Vs. VICE CHAIRMAN
|
October 13, 1992 |
|
RAM NARAYAN PARAMESHWARAIYER Vs. LARSEN AND TOUBRO LTD
|
November 2, 1992 |
|
RAM NIWAS MANAV LECTURER Vs. HUDA
|
December 15, 1992 |
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RAMANBHAI SOMABHAI PATEL Vs. CHIEF ENGINEER GUJARAT ELECTRICITY BOARD
|
April 23, 1992 |
|
RAMASESHASYA RAW AND BOILED RICE MILL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 10, 1992 |
|
RAMESH KUMAR Vs. ORIENTAL INSURANCE CO
|
July 14, 1992 |
|
RAMON AND DEMN LTD Vs. STATE BANK OF INDIA
|
March 23, 1992 |
|
RAMPRASAD Vs. HARI PRASAD
|
December 31, 1992 |
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RANBIR SINGH Vs. PUNJAB TRACTORS LTD
|
December 18, 1992 |
|
RAOS LADIES CENTRE Vs. G PRAMEELA
|
December 5, 1992 |
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RASHMI JALOTA Vs. NEW INDIA ASSURANCE CO LTD
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February 4, 1992 |
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RATAN KUMAR THAKUR Vs. RAJASTHAN HOUSING BOARD
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February 6, 1992 |
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RATNAPRABHA MOTORS Vs. JAGDISH RANCHHODAS VAISHNAV
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March 9, 1992 |
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RAVI KANT, M D , M/S I G F LEASING PVT LTD Vs. KAILASH CHAND
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October 21, 1992 |
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RAVIKANT Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT
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November 11, 1992 |
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RAVIN BHARTI LAND DEVELOPMENT AND FINANCE P LTD Vs. PUNJAB NATIONAL BANK
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December 9, 1992 |
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RAVINDRA KR DAS Vs. MANAGING DIRECTOR O S F C
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April 6, 1992 |
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RAVJIBHAI GOVINDBHAI PATEL Vs. BRANCH MANAGER STATE BANK OF INDIA
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August 25, 1992 |
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RENU JAIN Vs. ESCORTS HEART INSTITUTE AND RESEARCH CENTRE
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April 10, 1992 |
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RENUBALA MOHANTY Vs. ORISSA STATE HOUSING BOARD
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August 3, 1992 |
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REWA TOWN IMPROVEMENT TRUST Vs. DILIP ANAND
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November 28, 1992 |
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ROSHAN LAL OIL MILLS LTD Vs. UNITED INDIA INSURANCE CO LTD
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March 26, 1992 |
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RUDRA NANDA Vs. TATA IRON AND STEEL CO LTD
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September 1, 1992 |
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RUP CHAND SHARMA Vs. BRANCH MANAGER STATE BANK OF INDIA
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October 30, 1992 |
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S B ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD
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April 6, 1992 |
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S D O CITY SUB-DIVISION H S E B Vs. SHAMLAL
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November 6, 1992 |
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S D O TELEPHONE Vs. PREM RAJ GAUR
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July 30, 1992 |
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S D O TELEPHONES Vs. SURINDER NARANG
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July 13, 1992 |
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S K KAUSHAL OF AMBALA CANTT Vs. SAINI LAW AGENCY
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February 25, 1992 |
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S K PANDEY Vs. DEPARTMENT OF TELECOMMUNICATION
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August 25, 1992 |
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S M AURORA Vs. MAHANAGER TELEPHONE NIGAM LTD
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March 20, 1992 |
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S P BATRA Vs. ARYAN ELECTRONIC AND ELECTRICALS
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May 8, 1992 |
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S P SINGHA Vs. NEW DELHI MUNICIPAL COMMITTEE
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February 11, 1992 |
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S PRAKASH Vs. S D O PHONES
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May 20, 1992 |
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S R DAL MILLS Vs. U P STATE ELECTRICITY BOARD
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November 11, 1992 |
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S RADHAKRISHNAN Vs. SANTOSH TRAVELS
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August 6, 1992 |
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S S MARTHANDAM Vs. NEW INDIA ASSURANCE CO
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August 3, 1992 |
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S S MARTHANDAM Vs. NEW INDIA ASSURANCE CO LTD
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March 10, 1992 |
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S.VELLINAYAGAM & CO. Vs. NEW INDIA ASSURANCE CO.LTD.
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May 4, 1992 |
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SACHIN AGGARWAL ALIAS VICKY Vs. ASHOK ARORA
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October 29, 1992 |
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SAGUNA AUTOMOBILES Vs. S SELVARAJ
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July 6, 1992 |
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SAHEEN SCREEN PRINTS Vs. UNITED INDIA INSURANCE CO
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January 8, 1992 |
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SAJAWANT FURNITURE HOUSE Vs. JAGDISH CHAWLA
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December 7, 1992 |
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SALES TAX OFFICER Vs. RAMNIWAS AGARWAL
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October 30, 1992 |
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SANDEEP INDUSTRIES Vs. STATE BANK OF INDIA
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February 17, 1992 |
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SANJAY BANSAL Vs. HUDA
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August 24, 1992 |
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SARDAR AMARJEET SINGH Vs. MAHENDRA SINGH JAIN
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May 20, 1992 |
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SARDAR MELA SINGH Vs. UNITED INDIA INSURANCE CO LTD
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October 31, 1992 |
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SAWHNEY BUILDERS PVT LTD Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD
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March 18, 1992 |
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SAWHNEY EXPORT Vs. PAKISTAN INTERNATIONAL AIRLINES
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July 2, 1992 |
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SAWHNEY EXPORT HOUSE PVT LTD Vs. PAKISTAN INTERNATIONAL AIRLINES
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December 17, 1992 |
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SECRETARY CONSUMER GUIDANCE AND RESEARCH SOCIETY OF INDIA Vs. B P L INDIA LIMITED
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January 28, 1992 |
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SECRETARY GRAMIN CONSUMER LABOUR ASSOICATION Vs. SUB-COLLECTOR BHADRAK
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November 3, 1992 |
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SECRETARY THE DHARWAD DISTRICT CO-OPERATIVE
PURCHASE AND SALES UNION Vs. SIDLINGAPPA MALLAPPA HALLAD
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April 24, 1992 |
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SH PARAMANANDA TRIPATHY Vs. BANK OF BARODA
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August 3, 1992 |
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SH SHEIKH FARID Vs. UDAYAN MEDICAL CENTRE-O P
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June 11, 1992 |
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SHAILENDRA SINGH Vs. KRIPA ENTERPRISES
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March 20, 1992 |
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SHAKUM OVERSEAS LTD Vs. NATIONAL INSURANCE CO LTD
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December 17, 1992 |
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SHAKUN OVERSEAS LTD Vs. NATIONAL INSURANCE CO LTD
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June 22, 1992 |
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SHAKUN OVERSEAS LTD Vs. NATIONAL INSURANCE CO LTD
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January 28, 1992 |
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SHAKUNTALA DEVI Vs. L I C OF INDIA
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April 9, 1992 |
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SHAMSHA BANO Vs. SAHARA INDIA LTD
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January 28, 1992 |
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SHANTI DEVI Vs. LUXMI DEVI
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June 11, 1992 |
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SHARDA BEN Vs. GUJARAT GAS SUPPLIER
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January 28, 1992 |
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SHASHI RADIO COMPANY Vs. SUDESH SINGHAL
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December 18, 1992 |
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SHEIKH ABBAS BHAI ABDUL REHMAN Vs. DISTRICT CONSUMER FORUM
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September 25, 1992 |
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SHETKARI SAHAKARI SANGH LTD Vs. PANSE CHEMICALS PVT LTD
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December 7, 1992 |
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SHIMOGA AUCYL P LTD Vs. KARNATAKA ELECTRICITY BOARD
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December 22, 1992 |
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SHIVALIK FERTILIZER LTD Vs. UNITED INDIA INSURANCE CO
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July 15, 1992 |
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SHRI RAM CHAND SILK MILL Vs. UNION BANK OF INDIA
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November 5, 1992 |
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SHUBHANGI SHIVAJIRAO GHATGE Vs. L I C OF INDIA
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November 2, 1992 |
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SISHIR KUMAR NAYAK Vs. WING STONE ELECTRONICS
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October 30, 1992 |
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SITA DECORS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION MADRAS
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October 26, 1992 |
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SKIPPER CONSTRUCTION CO P LTD Vs. S C MUNJAL
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October 16, 1992 |
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SKYPAK COURIERS PVT LTD Vs. C E R S
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April 22, 1992 |
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SNEH LATA AGGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 22, 1992 |
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SNEH LATA AGGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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June 29, 1992 |
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SOCIAL WELFARE HOUSING I LTD Vs. ANIL KUMAR MATTEY
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December 7, 1992 |
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SOMA CHEMICALS Vs. SYNDICATE BANK
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May 4, 1992 |
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SOMASUNDARA Vs. CHAIRMAN MYSORE URBAN DEV
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July 9, 1992 |
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SRI VENKATA PADMAVATHI RAW AND BOILED RICE MILL Vs. NEW INDIA ASSURANCE CO LTD
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April 10, 1992 |
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SRIDHAR PUHAN Vs. TAHASILDAR BANKI
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April 9, 1992 |
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SRIDHARA CHANDRA DAS Vs. EXECUTIVE ENGINEER O S E B BALASORE
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April 6, 1992 |
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STATE BANK OF INDIA SURAT Vs. N RAVEENDRAN NAIR
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August 3, 1992 |
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SUB POST MASTER TIRUPUR Vs. V RAMAKRISHNAN
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December 16, 1992 |
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SUBHASH CHAND JINDAL Vs. VICE CHAIRMAN D D A
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April 13, 1992 |
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SUDESH RAJ DHAWAN Vs. AGGARWAL MARBLE HOUSE
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September 8, 1992 |
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SUDHAKAR VINAYAK SAPRE Vs. SANMITRA HOUSING OF BAJAJ NAGAR
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January 18, 1992 |
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SUDHAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
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December 8, 1992 |
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SUKANTI BEHERA Vs. SASHI BHUSAN RATH
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December 15, 1992 |
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SUMANT S KARNAD Vs. DEAN M P SHAH MEDICAL COLLEGE
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May 11, 1992 |
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SUNAKAR BHOL Vs. AMAR DRUG HOUSE
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April 6, 1992 |
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SUNIL BLOOD BANK AND TRANSFUSION CENTRE Vs. NARESH KUMAR
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January 19, 1992 |
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SUNIL THAPAR Vs. ALLAHABAD BANK
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April 20, 1992 |
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SUPER DRY CLEANERS Vs. KAPIL DEV BHAKHRI
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June 12, 1992 |
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SUPER RECLAMATIONS PVT LIMITED KARNAL Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
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May 21, 1992 |
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SUPER TEAK WOOD INDUSTRIES Vs. ORIENTAL INSURANCE CO LTD
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October 19, 1992 |
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SUPER TEAK WOOD INDUSTRIES Vs. ORIENTAL INSURANCE CO LTD
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October 14, 1992 |
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SURBHI BHARGAVA Vs. CAPITAL BUILDERS
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July 13, 1992 |
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SURE MARKETING SERVICES Vs. LEO DSOUZA
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April 9, 1992 |
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SURESH BHARGAVA Vs. UNION OF INDIA
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September 23, 1992 |
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SURESH BHARGAVA Vs. UNION OF INDIA
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December 11, 1992 |
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SURESH CHAND GUPTA Vs. HARYANA HOUSING BOARD
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September 7, 1992 |
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SURINDER DHAR Vs. CHAIRPERSON DELHI STATE SMALL INDUSTRIES DEV CORP LTD
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August 24, 1992 |
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SURYA AGROILS LTD Vs. ALLIED MOTORS LTD
|
April 9, 1992 |
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SURYA SCOOTERS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
March 25, 1992 |
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SUSHIL KUMAR Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
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March 16, 1992 |
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SUSHIL N CHOWDHURY Vs. CALCUTTA ELECTRIC SUPPLY CORPN
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September 18, 1992 |
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SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO
|
July 8, 1992 |
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SUSHRUT ELECTRONICS PVT LTD Vs. CONSUMER PROTECTION COUNCIL
|
July 23, 1992 |
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SWAMINARAYAN AND CO Vs. PUNJAB NATIONAL BANK
|
November 25, 1992 |
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SWARAJ MAZDA LTD Vs. MOHAN KUMAR BHANDARI
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October 20, 1992 |
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SWATI AUTOMOBILES LTD Vs. SATISH CHAND
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January 29, 1992 |
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SYNDICATE BANK Vs. BALDEV SINGH SAINI
|
November 11, 1992 |
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T G ENGINEERING WORKS Vs. GOPAL ENTERPRISES
|
December 21, 1992 |
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T THANARAJ Vs. SAM G ANDREWS
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March 12, 1992 |
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TAGORE GRACIAS Vs. ESSEN COMPUTERS LTD
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August 24, 1992 |
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TARSEM LAL GOYAL Vs. UNION OF INDIA
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June 22, 1992 |
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TARUN KUMAR KANIYALAL SONI Vs. PUNJAB NATIONAL BANK
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March 23, 1992 |
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TEJ NARAYAN L MISHRA Vs. SECRETARY BANDHU GRUH NIRMAN SAHAKARI SANSTHA
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January 9, 1992 |
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TELECOM DISTRICT ENGINEER Vs. RAGHUNATH GANESH KARMARKAR
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January 27, 1992 |
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TELECOM DISTRICT ENGINEER Vs. CHHOTALAL B THAKKAR
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March 30, 1992 |
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TELECOM DISTRICT ENGINEER BOLANGIR Vs. NIRANJAN GURU
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October 27, 1992 |
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TELECOM DISTRICT MANAGER JALANDHAR Vs. DEPUTY COMMISSIONER KAPURTHALA
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November 25, 1992 |
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TELECOM DISTT ENGINEER BATHINDA Vs. RAMJI DAS
|
August 3, 1992 |
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TELECOM DISTT ENGINEER DHARAMSALA Vs. PRAN NATH MAHAJAN
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November 2, 1992 |
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TELEPHONE D M BHUJ Vs. JAMNADAS MIRCHUMAL
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April 8, 1992 |
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TELEPHONE DIVISIONAL ENGINEER Vs. KRISHAN KUMAR CHAHAL
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December 24, 1992 |
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TIRUPATI ASSOCIATES Vs. RAJ DULARIDATTA
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March 13, 1992 |
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TRIVENI INDUSTRIES Vs. KARNATAKA ELECTRICITY BOARD
|
July 24, 1992 |
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U RAJENDRAN Vs. TAMILNADU MERCANTILE BANK LTD
|
January 28, 1992 |
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UCO BANK Vs. AMITA PATEL
|
February 27, 1992 |
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UMA DUTT SHARMA Vs. NATIONAL INSURANCE COMPANY
|
January 4, 1992 |
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UMESH CHANDER SHARMA Vs. RAJESH ELECTRONICS
|
February 12, 1992 |
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UMESH CHANDER SHARMA Vs. RAJESH ELECTRONICS
|
June 10, 1992 |
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UNION BANK OF INDIA Vs. MOHENDER KUMAR
|
September 23, 1992 |
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UNION OF INDIA Vs. CHAIRMAN MADRAS PROVINCIAL CONSUMER ASSOCIATION
|
October 13, 1992 |
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UNION OF INDIA Vs. AMAN DAHIYA
|
December 11, 1992 |
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UNION OF INDIA Vs. GUMMADI NARASIMH
|
December 17, 1992 |
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UNION OF INDIA Vs. N VASUDEVAN
|
November 11, 1992 |
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UNION OF INDIA Vs. STATE OF HIMACHAL PRADESH
|
January 13, 1992 |
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UNION OF INDIA Vs. SUNIL AGGARWAL
|
October 22, 1992 |
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UNION OF INDIA Vs. ASHOK KUMAR GUPTA
|
November 4, 1992 |
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UNION OF INDIA Vs. SECRETARY BRAHMANWADA DUDH UTPADAK SAHKARI MANDALI LIMITED
|
August 20, 1992 |
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UNION OF INDIA Vs. B S SIDHU
|
February 24, 1992 |
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UNIPACK MOVERS PVT LTD Vs. S K JAIN
|
July 21, 1992 |
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UNIPLAS INDIA LTD Vs. NATIONAL INSURANCE CO LTD
|
January 30, 1992 |
|
UNITED INDIA INSURANCE CO Vs. BUDH RAM YADAV
|
August 17, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. JAIDEEP GOLDEN TRANSPORT CO
|
July 24, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHAVEER OIL INDUSTRIES
|
June 10, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJESH KUMAR AMRATLAL BRAHMABHATT
|
July 1, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. GLOBE TRACTORS AGENCIES
|
December 23, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. MOHAN LAL AND SONS
|
January 8, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. SURENDER DUTT BHANDARI
|
April 26, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. HASAN SULTAN NADAF
|
October 14, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. UPADHYAYULA MOHAN RAO
|
November 16, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. UNITED SILICATE INDUSTRIES
|
December 17, 1992 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. P S MANI
|
April 23, 1992 |
|
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO
|
May 7, 1992 |
|
UTTAM BHARAT ELECTRICALS Vs. JAIPUR GOLDEN TRANSPORT CO LTD
|
February 20, 1992 |
|
V G K FOUNDRY Vs. ORIENTAL INSURANCE CO LTD
|
December 21, 1992 |
|
V KRISHNASWAMY Vs. MANAGER SOUTHERN REGION AIR INDIA
|
July 22, 1992 |
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VAGHRI GOPALBHAI MASHABHAI Vs. PARMAR NAVALBEN BALABHAI
|
November 12, 1992 |
|
VED PRAKASH SHARMA Vs. VIMAL AGENCIES
|
September 1, 1992 |
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VEEJAYS TRADING CORPORATION Vs. DINESH DINKARRAO SHIRKHANDE
|
September 22, 1992 |
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VEERAN WANTI Vs. BANK OF MAHARASHTRA
|
August 7, 1992 |
|
VENISHYAM ONKARMAL AGRAWAL Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD
|
October 31, 1992 |
|
VIDARBHA BRICKS MANUFACTURERS ASSOCIATION Vs. COAL INDIA LTD
|
December 17, 1992 |
|
VIJAY KUMAR KISHAN GOPAL Vs. UNITED INDIA INSURANCE CO LTD
|
December 7, 1992 |
|
VIKRAM PAPER AGENCY Vs. REGIONAL MANAGER REGIONAL OFFICE NEW INDIA ASSURANCE COMPANY LTD
|
October 31, 1992 |
|
VIRAJ OVERSEAS PVT LTD Vs. HINDUSTAN MOTORS LTD
|
March 24, 1992 |
|
VISHVA BANDHU BAJPAI Vs. GENERAL MANAGER EASTERN RAILWAY
|
December 29, 1992 |
|
VISHWA JYOTI PRINTERS Vs. MOLINS OF INDIA
|
January 30, 1992 |
|
WEST COAST INDUSTRIES Vs. CHIEF GENERAL MANAGER MTNL
|
May 28, 1992 |
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Y N GUPTA Vs. D E S U
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November 16, 1992 |
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YOGESH TRADING CORP Vs. MANOHAR RAMCHANDRA BHOSALE
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November 12, 1992 |
LOGIN