A C MODAGI Vs. CROSS WELL TAILOR
|
August 9, 1991 |
A R CHADHA AND CO Vs. SUBHASH CHANDER
|
January 1, 1991 |
A R CHADHA AND CO Vs. H K AHUJA
|
March 6, 1991 |
A SAMPATH Vs. COMMISSIONER HUBLI-DHARWAR MUNICIPAL CORPN
|
May 14, 1991 |
AASHISH AMARLAL Vs. MANAGER SOLAR AUTOMOBILES
|
January 4, 1991 |
ABEL PACHECO GRACIAS Vs. PRINCIPAL BHARATI VIDYAPITH COLLEGE OF ENG
|
April 19, 1991 |
ABHAYA KUMAR PANDA Vs. BAJAJ AUTO LIMITED
|
December 10, 1991 |
ACCOUNTANT GENERAL Vs. SHARDAKAURA
|
August 14, 1991 |
AGNES DMELLO Vs. EXECUTIVE DIRECTOR CANARA BANK
|
August 20, 1991 |
AJIT KR MOHANTY Vs. DISTRICT TRANSPORT MANAGER
|
January 24, 1991 |
AKHILA KARNATAKA MADIVALA MACHIDEVA MAHAJAN SANGHA Vs. COMMISSIONER BANGALORE CITY CORP
|
April 4, 1991 |
ALEX J REBELLO Vs. CANARA BANK
|
April 11, 1991 |
ASHA LUGANI Vs. PREMIER AUTOMOBILES LIMITED
|
June 26, 1991 |
ASS ENG RAJASTHAN STATE ELEC BOARD Vs. PANI
|
March 11, 1991 |
B L PATNEY AND ORS Vs. DELHI DEVELOPMENT AUTHORITY
|
January 24, 1991 |
B M CANARA BANK Vs. K R HANUMANTHA RAO
|
December 21, 1991 |
B R VENKATARAO Vs. MYSORE CITY CORPORATION
|
July 12, 1991 |
B S GABA Vs. STEEL AUTHORITY OF INDIA LTD
|
March 11, 1991 |
BHAG SINGH PRETAM SINGH Vs. MARUTI UDYOG LTD
|
November 28, 1991 |
BHANDARI CO OPERATIVE BANK LTD Vs. DILIP MADHUKAR KAMBLI
|
October 23, 1991 |
BHARATKUMAR C PATEL Vs. UNITED INDIA INSURANCE CO
|
November 22, 1991 |
BIDYUT KUMAR DUTTA Vs. RAMESH SHARMA
|
April 4, 1991 |
BUDHIA JENA Vs. SECRETARY BAJAPUR SERVICE CO-OPERATIVE SOCIETY BAJAPUR
|
January 25, 1991 |
BURJOR B MEHTA Vs. NATIONAL INSURANCE CO LTD
|
November 12, 1991 |
BYFORD MOTORS LTD Vs. GITANJALI DEY
|
February 13, 1991 |
C M PUTTANNA Vs. L M L LTD
|
October 15, 1991 |
CDR V JOSHUA Vs. DIRECTOR GENERAL AIR FORCE NAVAL HOUSING BOARD
|
May 7, 1991 |
CHAIRMAN KALLOLLI LARGE SCALE MULTIPURPOSE CO -OP SOCIETY LTD Vs. MANAGING DIRECTOR KARNATAKA STATE CO-OP MARKETING FEDERATION LTD
|
December 5, 1991 |
CHAKRA DHAR DEOLI Vs. S S SATIJA
|
July 30, 1991 |
CHANDRESH KUMAR Vs. SKIPPER INDIA LTD
|
December 6, 1991 |
CHIEF GENERAL MANAGER CALCUTTA TELEPHONES Vs. P B CHOWDHURY
|
March 15, 1991 |
CHIKKA NANJUNDAPPA Vs. MANAGER WEBBS FARM MECHANISATION P LTD
|
August 5, 1991 |
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. VASU PHARMACEUTICALS PVT LTD
|
June 5, 1991 |
CONSUMER EDUCATION AND RESEARCH SOCIETY AHMEDABAD Vs. INDIAN AIRLINES CORPORATION NEW DELHI
|
August 30, 1991 |
CONSUMER PROTECTION COUNCIL Vs. LOHIA MACHINES LTD
|
March 27, 1991 |
CONTINENTAL AND EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 29, 1991 |
CONTINENTAL AND EASTERN AGENCIES Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 24, 1991 |
CONTINENTAL CHEMICAL LIMITED Vs. ORIENTAL INSURANCE CO
|
February 20, 1991 |
D ANIL KUMAR BHAT Vs. VANAJA SUBBA RAO
|
September 28, 1991 |
D E S U Vs. RISHAL SINGH
|
January 15, 1991 |
DELHI DEVELOPMENT AUTHORITY Vs. D P OHRI
|
January 28, 1991 |
DINESH CHANDRA GOSWAMI Vs. RAJASTHAN HOUSING BOARD
|
December 7, 1991 |
DISTRICT MANAGER TELEPHONES PATNA Vs. LALIT KUMAR BAJILA PATNA
|
October 10, 1991 |
DIVISIONAL CONTROLLER KSRTC DIVISION MYSORE Vs. AZEEZ AHMED
|
April 6, 1991 |
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. UMA DEVI
|
June 6, 1991 |
DIVISIONAL MANAGER TELEPHONES LUCKNOW Vs. MADHU ENTERPRISES LUCKNOW
|
August 8, 1991 |
DRAINAGE BOARD Vs. P HANUMANTHAPPA
|
May 4, 1991 |
DUEFUL LABORATORIES Vs. BRANCH MANAGER STATE BANK OF INDIA
|
September 18, 1991 |
E ABOO Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
September 12, 1991 |
EAGLE ULTRA-MARINE INDUSTRIES Vs. PARAMOUNT POLLUTION CONTROL P LTD
|
May 9, 1991 |
ESSEX HARMS P LTD Vs. PUNJAB NATIONAL BANK
|
October 3, 1991 |
FILMALAYA PVT LTD Vs. CORPORATION BANK
|
February 15, 1991 |
G R GOPINATH Vs. PRINCIPAL SOPHIA GIRLS HIGH SCHOOL
|
September 30, 1991 |
G S KRISHNAMURTHY Vs. COMMISSIONER B D A
|
June 10, 1991 |
G S KUSHWAHA Vs. SUSHIL ANSAL
|
March 25, 1991 |
G S RANGANATH Vs. CHAIRMAN MILES INDIA LTD
|
May 4, 1991 |
GENERAL COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. J K CEMENT WORKS
|
March 27, 1991 |
GENERAL MANAGER Vs. ALL INDIA AGARBATHI MANUFACTURERSASSOCIATION
|
July 27, 1991 |
GENERAL MANAGER M T N L LTD Vs. NOZAR J IRANI
|
September 11, 1991 |
GENERAL MANAGER SOUTHERN RAILWAYS Vs. J F ALBERT FERNANDO
|
April 25, 1991 |
GENERAL SERVICES OF SOUTH ARCOT Vs. MAHINDRA AND MAHINDRA CO
|
January 30, 1991 |
GIRRAJ PRASAD TIKKIWAL Vs. RAM DEO SAINI
|
May 1, 1991 |
GOMATI Vs. DIRECTOR STATE INSURANCE AND G P F DEPARTMENT
|
August 6, 1991 |
GOPI CHAND Vs. VICE CHAIRMAN D D A
|
April 26, 1991 |
GURINDER BEDI Vs. DELHI DEVELOPMENT AUTHORITY
|
April 10, 1991 |
H R GILL Vs. SURYAVANSHI KSHATRIYA DNYATI SAMAJ
|
March 21, 1991 |
H S E B Vs. GHANSHYAM DASS
|
October 9, 1991 |
HARESH KUMAR Vs. SUNIL BLOOD BANK
|
March 27, 1991 |
HARYANA AGRO INDUSTRIES CORP LTD Vs. VIRENDER PAL SINGH
|
March 25, 1991 |
HARYANA CREDITS AND SAVING LTD Vs. PREM KUMAR TANEJA
|
May 28, 1991 |
HARYANA STATE ELECTRICITY BOARD Vs. DINESH KUMAR
|
February 4, 1991 |
HINDUSTAN MOTORS LTD Vs. MS PADMA V AMRAPURKAR
|
December 12, 1991 |
INDIAN AIRLINES CORPORATION Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
AHMEDABAD
|
June 6, 1991 |
INDUSTRIAL PRODUCTS KARNAL Vs. PUNJAB NATIONAL BANK
|
September 12, 1991 |
ISSAC MATHEW Vs. MARUTI UDYOG LTD
|
February 8, 1991 |
J K LAKHAN Vs. SECRETARY, PREMIER AUTOMOBILES LTD
|
September 9, 1991 |
J VITTAL SHENOY Vs. K SHARADHA BAI
|
July 15, 1991 |
JAGDAMBA RICE MILLS Vs. UNION OF INDIA MINISTRY OF TELECOMMUNICATIONS
|
January 8, 1991 |
JAGDISH PRASAD DAGAR Vs. SENIOR DIVISIONAL MANAGER L I C
|
April 30, 1991 |
JAI BHARAT STEEL INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
October 22, 1991 |
JAIPUR METALS AND ELECTRICALS LTD Vs. LAXMI INDUSTRIES
|
May 8, 1991 |
JIYAJEERAO COTTON MILLS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
November 28, 1991 |
JOSE K ELAMTHOTTAMCOMPLAINA Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
|
August 9, 1991 |
JUNE-JULY FASHIONS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE
CO LTD
|
August 28, 1991 |
K D NARANG A O SFS II Vs. C P SINGH
|
January 31, 1991 |
K HARIDASANAPPEL Vs. M O HASAN KUTHOOS MARICAR PVT LTD
|
April 2, 1991 |
K M S BEDI Vs. SECRETARY OF LOCAL BODY GOVT
|
October 14, 1991 |
K SARALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
|
May 9, 1991 |
K SARDAMMA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
|
May 9, 1991 |
KANKATI ANNAPURNAMMA Vs. A P STATE LEGAL AID AND ADVICE BOARD
|
February 6, 1991 |
KARNATAKA FORUM FOR PROMOTION OF CONSUMER ACTION Vs. CHAIRMAN BET PU COLLEGE
|
June 25, 1991 |
KHANCHAND T SAWLANI Vs. RAJASTHAN FINANCIAL CORPN
|
September 27, 1991 |
KOHINOOR CARPETS PANIPAT Vs. RAJINDER ARORA
|
July 22, 1991 |
KRISHAN BIHARI VYAS Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 6, 1991 |
KUSHAL SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
August 8, 1991 |
LAL CHAND Vs. D D A
|
March 27, 1991 |
LAL CHAND Vs. COMMISSIONER M C D
|
September 13, 1991 |
LAL CHAND MALHOTRA Vs. RAUNAQ SINGH
|
September 12, 1991 |
LAXMIBEN LAXMICHAND SHAH Vs. SAKERBEN KANJI CHANDAN
|
November 14, 1991 |
LAXMICHAND MAVJI SHAH Vs. MAEGAWARE COMPUTERS LTD
|
June 7, 1991 |
LIFE INSURANCE CORPN OF INDIA A P Vs. SHRI BHAVANAM SRINIVAS REDDY
|
June 5, 1991 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEELA DEVI
|
September 9, 1991 |
LUXMI SINGHANIA Vs. RANI DEBI LOHIA & ANR
|
November 15, 1991 |
M AHMED-UL-HAQ Vs. ASSTT ENGINEER K E B CHAMARAJANAGAR
|
April 30, 1991 |
M L SHARMA Vs. HOUSING COMMISSIONER PUNJAB
|
September 30, 1991 |
M L SHARMA Vs. CHIEF ADMINISTRATOR HUDA
|
July 8, 1991 |
M O HASAN KUTHOOS MARICAR P LTD Vs. JOSEPH K THOMAS
|
March 5, 1991 |
M P ELECTRICITY BOARD Vs. RAJENDRA MISHRA
|
July 9, 1991 |
M R F LTD Vs. ASHOK LUTHRA
|
April 5, 1991 |
M SAHLI Vs. UNITED INDIA INSURANCE COMPANY
LTD
|
August 5, 1991 |
M SALHI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
August 5, 1991 |
M SUKESH Vs. OFFICIAL-IN-CHARGE DAK ADALAT
|
August 1, 1991 |
MADRAS METROPOLITAN TELECOM BOARD Vs. CONSUMER ACTION GROUP
|
November 14, 1991 |
MADRAS TELEPHONES Vs. MADRAS PROVINCIAL CONSUMERS ASSOCIATION
|
November 29, 1991 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ANDRU P FORGESS
|
October 22, 1991 |
MAHARSHI DAYANAND UNIVERSITY ROHTAK Vs. SHUKANTALA CHAUDHARY
|
September 10, 1991 |
MAHENDRA THAKUR Vs. DEVENDRA KOTHARI
|
June 25, 1991 |
MANI MALLIKA ENTERPRISES Vs. EXECUTIVE ENGINEER ORISSA STATE ELEC BOARD
|
February 23, 1991 |
MANISHA SAMAL Vs. SAMBALPUR UNIVERSITY
|
December 10, 1991 |
MANJU SINGH CHAUHAN Vs. M P ELECTRICITY BOARD
|
October 8, 1991 |
MANJULABEN V PARMAR Vs. L I C OF INDIA
|
November 29, 1991 |
MANOHARLAL L NARANG Vs. AMITA CORPORATION
|
February 13, 1991 |
MANOJ KUMAR SANDEEP KUMAR Vs. CHANDRIKA PRASAD RAM KUMAR
|
June 3, 1991 |
MANORAMA TIWARI Vs. STATE GOVT OF RAJASTHAN
|
June 4, 1991 |
MARUTI UDYOG LTD Vs. SHRI J D SHARMA
|
October 3, 1991 |
MINING ENGINEER MINES AND GEOLOGY DEPTT Vs. SADDAM HUSSAIN
|
October 29, 1991 |
MODERN WOOLLENS LTD Vs. BLUE DART COURIER SERVICE
|
August 7, 1991 |
MOHAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 9, 1991 |
MOHD BASHEER AND CO Vs. STATE BANK OF HYDERABAD
|
June 5, 1991 |
MOHMAD SIDDIK ADAM HAFEJI SINDHI VADA TEKARA BHARUCH Vs. TELECOM DIVISIONAL ENGINEER
|
November 18, 1991 |
MONISA SAMAL Vs. SAMBALPUR UNIVERSITY
|
January 23, 1991 |
MORZARIA CHARITY TRUST Vs. STATE BANK OF INDIA
|
October 9, 1991 |
MYOLA MASCARNAS Vs. BRANCH MANAGER STATE BANK OF MYSORE
|
December 3, 1991 |
N PRABAHARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
|
September 12, 1991 |
N S NAYAK Vs. BANGALORE DEVELOPMENT AUTHORITY
|
April 20, 1991 |
NAND LAL Vs. RAJINDER ARORA
|
September 24, 1991 |
NARMADA CEMENT CO LTD Vs. HOTEL NANDADEEP
|
September 13, 1991 |
NATIONAL CONSUMERS PROTECTION SAMITI Vs. CHIEF ELECTRICAL SUPERVISOR
|
January 7, 1991 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. CONSUMER PROTECTION COUNCIL
|
June 1, 1991 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. CONSUMER PROTECTION COUNCIL
|
June 8, 1991 |
NEW JAIPUR DYEING AND TENTS WORKS Vs. ORIENTAL INSURANCE COMPANY LTD
|
June 3, 1991 |
OM GENERAL STORE Vs. NATIONAL INSURANCE CO LTD
|
August 31, 1991 |
OM PRAKASH THATHUR Vs. INDIAN RAYON INDUSTRIES LTD
|
October 7, 1991 |
OPERATION H S E B HISSAR Vs. CHANDER BHAN
|
April 22, 1991 |
ORIENTAL INSURANCE CO Vs. BAHADUR RAM
|
December 20, 1991 |
ORIENTAL INSURANCE CO LTD Vs. MANI RAM OF HISSAR
|
December 17, 1991 |
ORIENTAL INSURANCE CO LTD Vs. ARVIND KUMAR OF HISSAR
|
October 29, 1991 |
ORIENTAL INSURANCE CO LTD Vs. LEKHRAJ DANG
|
November 12, 1991 |
ORIENTAL INSURANCE CO NEW DELHI Vs. LEKH RAJ DANG
|
February 25, 1991 |
ORISSA LIFT IRRIGATION CORP LTD Vs. BIRAKISHORE ROUT
|
May 8, 1991 |
P A POURAN Vs. MCDOWELL AND CO
|
August 21, 1991 |
P GOPINATHAN Vs. CHAIRMAN AIR INDIA
|
September 9, 1991 |
P K WADHWANI Vs. PREET MOTORS
|
January 28, 1991 |
P R SURESH Vs. MANAGING DIRECTOR KARNATAKA CO-OP MILK PRODUCER FEDERATION LTD
|
September 23, 1991 |
PANALAL Vs. BANK OF INDIA
|
October 30, 1991 |
PASCO AUTOMOBILES CHANDIGARH Vs. BRIG KESHAV CHANDRA
|
February 28, 1991 |
PHOENIX PRINTING CO P LTD Vs. MYSORE SALES INTERNATIONAL LTD
|
December 12, 1991 |
PUNJAB NATIONAL BANK BOMBAY Vs. K B SHETTY
|
August 6, 1991 |
PUNJAB NATIONAL BANK FARIDABAD Vs. ASHOK PIPE UDYOG
|
September 10, 1991 |
PUSHKAR WOOLLENS P LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
October 7, 1991 |
R N GHANEKAR AND CO COMPLAINA Vs. NEW INDIA ASSURANCE CO LTD
|
September 12, 1991 |
R P SINGH Vs. JANTA STORE
|
August 27, 1991 |
R S PARMAR Vs. DY HOUSING COMMISSIONER RAJASTHAN HOUSING BOARD
|
March 15, 1991 |
RAJ KUMAR BAJAJ Vs. CHANDIGARH HOUSING BOARD
|
July 10, 1991 |
RAJ RAHUL CONTRACTORS Vs. LALIT KUMAR
|
April 15, 1991 |
RAJASTHAN HOUSING BOARD Vs. K P DHEER
|
August 5, 1991 |
RAJASTHAN STATE INSURANCE AND G P F DEPTT Vs. RADHEY SHYAM GOYAL
|
August 27, 1991 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT FORUM BIKANER
|
October 21, 1991 |
RAJDEEP LEASING AND FINANCE Vs. NEW INDIA ASSURANCE COMPANY LTD
|
November 14, 1991 |
RAJDEEP LEASING AND FINANCE DELHI PVT LTD Vs. ASSTT GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
|
February 13, 1991 |
RAJESH KUMAR YADAV Vs. CHAIRMAN NEW INDIA INSURANCE CO LTD
|
August 20, 1991 |
RAJINDER JAINA PROPERTIES PVT LTD Vs. VED PRAKASH
|
May 17, 1991 |
RAM KALI Vs. DELHI ADMINISTRATION
|
February 25, 1991 |
RAM KUMAR ASWANI Vs. A K STRUCTURAL FOAM LTD
|
January 19, 1991 |
RAM RAKH VYAS Vs. STATE OF RAJASTHAN
|
October 23, 1991 |
RAM SINGH Vs. DIRECTOR NATIONAL INSURANCE CO
|
July 17, 1991 |
RAMA CHAUDHRY Vs. CHAIRMAN PUNJAB NATIONAL BANK
|
April 24, 1991 |
RAVINDER SINGH JAMWAL Vs. PREM NATH MOTORS PVT LTD
|
January 17, 1991 |
RAWAT ENTERPRISES PVT.LTD. Vs. NATIONAL INSURANCE CO.LTD.
|
July 8, 1991 |
RITA ARORA Vs. GURMEET SINGH DIRECTOR
|
June 28, 1991 |
S A PURANI Vs. EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD
|
October 7, 1991 |
S BHAGAT SINGH Vs. ORIENTAL INSURANCE CO LTD
|
October 3, 1991 |
S ELHENCE Vs. RAGHOMAL NAHAR SINGH P LTD
|
February 8, 1991 |
S J SHARMA Vs. SENIOR POST MASTER
|
September 23, 1991 |
S K ABDUL SUKUR Vs. STATE OF ORISSA
|
April 5, 1991 |
S KAMALA DEVI Vs. UCO BANK
|
September 30, 1991 |
S KUMAR Vs. MANAGING DIRECTOR AIR INDIA
|
January 3, 1991 |
S L BHARGAVA Vs. EXECUTIVE ENGINEER D D A
|
March 18, 1991 |
S P THIRUMALA RAO Vs. MANAGER BATA SHOE STORES
|
June 1, 1991 |
S P THIRUMALA RAO Vs. BAR COUNCIL OF INDIA
|
June 1, 1991 |
S R PAHUJA Vs. ALOK SWAROOP
|
July 24, 1991 |
SABARI SYNDICATE Vs. CATHOLIC SYRIAN BANK LTD
|
May 8, 1991 |
SADHU RAM Vs. VAKIL CHAND
|
November 25, 1991 |
SAMSHA BANO Vs. SAHARA INDIA LTD
|
October 3, 1991 |
SANDEEP MAINI Vs. DIRECTOR MEGHALAYA STATE LOTTERY
|
July 10, 1991 |
SAURABH SYNTHETICS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
|
October 26, 1991 |
SAVINGS GOVT OF INDIA HARYANA Vs. PUSHPA JAIN
|
November 27, 1991 |
SAVITHRI BAI Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
November 25, 1991 |
SECRETARY BELLARY CITIZENS FORUM Vs. SIPANI AUTOMOBILES LTD
|
June 10, 1991 |
SECRETARY CIVIL LINES CO-OP GROUP HOUSING SOCIETY Vs. DIRECTOR G H DELHI DEVELOPMENT AUTHORITY
|
March 27, 1991 |
SELEX OFFICE SYSTEM PVT LTD Vs. M K JINDAL
|
February 18, 1991 |
SHANTI ROADWAYS Vs. NEW INDIA ASSURANCE CO LTD
|
November 14, 1991 |
SHARADA RUDRA Vs. COMMERCIAL MANAGER AIR INDIA
|
October 28, 1991 |
SHREE CHAMUNDI MOPEDS LIMITED Vs. MUMBAI GRAHAK PANCHAYAT
|
June 4, 1991 |
SHREE COLD STORAGE PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
October 3, 1991 |
SHREEJI PRINTERS AHMEDABAD Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
|
November 15, 1991 |
SOLIDAIRE INDIA LTD Vs. D A MOHAN KUMAR
|
June 29, 1991 |
SOVINTORG INDIA PVT LTD Vs. STATE BANK OF INDIA
|
September 11, 1991 |
SRI HANUMAN OIL MILLS Vs. UNITED INDIA INSURANCE CO LTD
|
November 14, 1991 |
STAR PAPER MILLS LTD Vs. BATLIBAI AND CO
|
October 8, 1991 |
STARFAX ASSOCIATES Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
March 8, 1991 |
STATE BANK OF SAURASHTRA Vs. RAMILABEN AMRUTLAL SONI
|
October 16, 1991 |
STATION MANAGER INDIAN AIRLINES Vs. B B DAS
|
October 25, 1991 |
STATION SUPERINTENDENT Vs. B V S SUBRAMANYAM
|
November 2, 1991 |
SUB POSTMASTER Vs. V RAMAKRISHNAN
|
November 26, 1991 |
SUDHIR SARAN BHATNAGAR Vs. CHAIRMAN COMPETENT AUTOMOBILES CO P LTD
|
February 22, 1991 |
SUNIL KUMAR JAIN Vs. PREMIER AUTOMOBILES LTD
|
January 8, 1991 |
SUPER ENGINEERING CORPN HUF Vs. SANJAY VINAYAK PANT
|
December 10, 1991 |
SUPERINTENDT OF POSTS AND TELEGRAMS GADAG DIVISION Vs. KRISHNAMURTHY PARATHASARATHY
|
April 6, 1991 |
SUSHILA DEVI Vs. RAJ SUDHA TOWERS P LTD
|
April 10, 1991 |
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO LTD
|
January 31, 1991 |
SUSHILA GAUTAM Vs. NATIONAL INSURANCE CO LTD
|
October 3, 1991 |
SWARN COLD STORAGE AND ICE FACTORY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 9, 1991 |
T ALAMELU Vs. INTEGRATED FINANCE CO
|
November 4, 1991 |
T B O TRAVELS Vs. KOTA SURYANARAYANA
|
June 18, 1991 |
T N SETHURAMAN Vs. GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION
|
October 29, 1991 |
T P CHATURVEDI Vs. DEOMANI KOTEDAR
|
July 9, 1991 |
T P DOBHAL Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
|
March 6, 1991 |
TEESTA FRUIT AND VEGETABLE PROCESSING LTD Vs. CHINMOY GHOSH
|
November 29, 1991 |
TELECOM DISTRICT ENGINEER SANGRUR Vs. NIRANJAN DASS
|
December 9, 1991 |
TELECOM DISTRICT MANAGER PATNA Vs. M S MUKHERJEE
|
April 3, 1991 |
TILAK RAJ OF CHANDIGARH Vs. HARYANA SCHOOL EDUCATION BOARD BHIWANI
|
September 9, 1991 |
TRIPTA Vs. UNITED INDIA INSURANCE CO
|
March 20, 1991 |
UNION OF INDIA Vs. NATIONAL FOOD PRODUCTS INDIA
|
October 29, 1991 |
UNION OF INDIA Vs. JAGDAMBA RICE MILLS
|
November 29, 1991 |
UNITED INDIA INSURANCE CO LTD Vs. ASHOK KUMAR DASH
|
October 8, 1991 |
UNITED INDIA INSURANCE CO LTD Vs. N BHAWANI
|
August 7, 1991 |
UPBHOKTA SANRAKSHAN SAMITI Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
|
February 23, 1991 |
USHA RANI GUPTA Vs. GENERAL MANAGER
|
January 31, 1991 |
V P KUNHIKANNAN Vs. E K VARGHESE
|
January 9, 1991 |
V RAJASHEKAR ASST COMMERCIAL SUPERINTENDENT Vs. K N PRATAP KUMAR
|
October 29, 1991 |
VIJAYA BANK Vs. MOHAMMED SALEEM
|
October 9, 1991 |
VINAYAKA AGENCIES Vs. D N SRIDHAR
|
June 24, 1991 |
VINITHA ASHOK Vs. LAKSHMI HOSPITAL
|
May 8, 1991 |
VINODINI BAJPAI Vs. RAJYA KRISHI UTPADAN MANDI PARISHAD
|
January 8, 1991 |
VIRENDER BAHRI Vs. SKIPPER TOWERS PVT LTD
|
January 28, 1991 |
VIRENDRA KUMAR HANDA Vs. GENERAL MANAGER DISTRICT TELECOM
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January 19, 1991 |
WHEELS WORLD Vs. UMDA SINGH LAMBA
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September 9, 1991 |
Y MEENZAKSHI Vs. H NANDEESH
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April 4, 1991 |
Y S VERMA Vs. UNION OF INDIA
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January 3, 1991 |
YAMUNA VIHAR BLOCK NO 5 RESIDENTS WELFARE ASSOCIATION Vs. VICE-CHAIRMAN D D A
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November 12, 1991 |