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AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. AHMEDABAD ELECTRICITY CO LTD
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July 24, 1989 |
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BHARAT TRACTORS, MUZAFFARPUR Vs. RAMCHANDRA PANDEY
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May 15, 1989 |
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CHAIRMAN RAJ HOUSING BOARD Vs. SHYAM LAL SOMANI
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December 18, 1989 |
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COMMERCIAL OFFICER, OFFICE OF THE TELECOM.DISTT.MANAGER, PATNA Vs. BIHAR STATE WAREHOUSING CORPORATION
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October 18, 1989 |
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COMMON CAUSE Vs. COMMISSIONER, M.C.D.
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May 17, 1989 |
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COMMON CAUSE Vs. UNION GOVERNMENT
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November 8, 1989 |
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COMMON CAUSE Vs. D E S U
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October 19, 1989 |
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COMMON CAUSE Vs. INDIAN AIRLINES
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December 7, 1989 |
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CONSUMER PROTECTION COUNCIL Vs. INDIAN RAILWAYS
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November 6, 1989 |
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CONSUMER PROTECTION COUNCIL Vs. AHMEDABAD ELECTRICITY CO.LTD.
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December 8, 1989 |
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CONSUMER UNITY & TRUST SOCIETY Vs. U.O.I.& ORS.
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December 8, 1989 |
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CONSUMER UNITY & TRUST SOCIETY, JAIPUR Vs. STATE OF RAJASTHAN
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December 1, 1989 |
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CONSUMER UNITY AND PROTECTION CENTRE Vs. LAXMICHAND BHAGAJI LTD
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October 17, 1989 |
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CONSUMER UNITY AND SOCIETY CALCUTTA Vs. BANK OF BARODA
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May 18, 1989 |
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DEES PISTONS (P) LTD. Vs. STATE BANK OF INDIA
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October 17, 1989 |
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ELECTRONICS CORPN OF INDIA Vs. A PRASADA RAO
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September 14, 1989 |
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FEDERAL BANK BISTUPUR JAMSHEDPUR Vs. BIJON MISHRA MANAGING TRUSTEE CONSUMER GUIDANCE SOCIETY OF JAMSHEDPUR
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May 18, 1989 |
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GENERAL MANAGER, SOUTH EASTERN RAILWAY Vs. ANAND PRASAD SINHA
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July 28, 1989 |
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HOUSE OF DUBARY Vs. NEW BANK OF INDIA
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September 22, 1989 |
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KAILASH CHAND JAIN Vs. GENERAL ELECTRIC CO.OF INDIA
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December 7, 1989 |
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KISHANGARH MARBLES (P.) LTD. Vs. GUJARAT STATE FINANCIAL CORPORATION
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August 23, 1989 |
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L I C Vs. CHATUR BEHARI LAL
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December 6, 1989 |
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LAKSHMAN PRASAD MAIRH Vs. BIHAR STATE HOUSING BOARD
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November 6, 1989 |
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LOHIA STARLINGER LIMITED Vs. ZENITH COMPUTERS LIMITED
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December 11, 1989 |
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M L JOSEPH Vs. STATE BANK OF INDIA
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August 23, 1989 |
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MAHAVEER ELECTRICALS Vs. DISTRICT ENGINEER TELECOMMUNICATIONS
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July 15, 1989 |
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OSWAL FINE ARTS Vs. H.M.T., MADRAS
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April 27, 1989 |
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P.A.POURAN Vs. MCDOWELL & CO.
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August 21, 1989 |
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PRESTIGE STONES Vs. SHARMA INDUSTRIES
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September 15, 1989 |
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S K TRADING AND CO Vs. R SHARMA
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May 10, 1989 |
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S P THIRUMALA RAO Vs. MUNICIPAL COMMISSIONER CITY MUNICIPAL CORPORATION
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November 7, 1989 |
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SPECIAL MACHINES, KARNAL Vs. PUNJAB NATIONAL BANK
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December 22, 1989 |
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SURAJ STEEL HAZARIBAGH Vs. R P SHARMA
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July 25, 1989 |
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U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. GARIMA SHUKLA
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July 27, 1989 |
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U P AVAS EVAM VIKAS PARISHAD HOUSING AND DEVELOPMENT BOARD Vs. C P SHARMA
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August 22, 1989 |
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UMEDILAL AGGARWAL Vs. UNITED INDIA ASSURANCE CO LTD
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July 28, 1989 |
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UNION OF INDIA Vs. NILESH AGARWAL
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September 14, 1989 |
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UNION OF INDIA Vs. SATYA BHAMA THAKUR
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December 15, 1989 |
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WESTERN INDIA STATE MOTORS Vs. SOBHAG MAL MEENA
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November 8, 1989 |