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A Vs. STATE OF M.P.
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February 5, 2025 |
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AADARSH GURUNANAK GRIH NIRMAN SANSTHA Vs. SANDEEP BHALE
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January 24, 2025 |
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AADIM JATI SEVA SAHAKARI MARYDIT Vs. APPELLATE AUTHORITY - PAYMENT OF GRATUITY ACT
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April 29, 2025 |
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AADITYA NARAYAN PANDEY Vs. UNION OF INDIA
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March 17, 2025 |
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AARTI SHUKLA Vs. STATE OF M.P.
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July 22, 2025 |
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ABDUL JABBAR Vs. BANI BAI
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June 18, 2025 |
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ABDUL KAREAM Vs. STATE OF M.P.
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January 24, 2025 |
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ABDUL RASHID Vs. SAJIDA
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February 27, 2025 |
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ABHISHEK SHARMA Vs. APARNA TOMAR
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May 17, 2025 |
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ABHSIHEK Vs. CENTRAL BUREAU OF INVESTIGATION
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January 24, 2025 |
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ABRAR Vs. STATE OF M.P.
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January 7, 2025 |
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AHSAN ANSARI Vs. WAQF MAHAL UMRAO BEGUM SAHIBA
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February 11, 2025 |
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AJAY GOENKA Vs. CENTRAL BUREAU OF INVESTIGATION
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February 10, 2025 |
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AJAY KUMAR SHARMA Vs. STATE OF M.P.
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November 13, 2025 |
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AJAY SINGH RAGHUVANSHI Vs. M.P.RURAL ROAD DEVELOPMENT AUTHORITY
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January 28, 2025 |
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AJAY SINGH RAWAT Vs. STATE OF M.P.
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March 27, 2025 |
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AMARA RAJA BATTERIES LIMITED Vs. STATE OF MADHYA PRADESH
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December 10, 2025 |
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AMBRISH SHAMRA Vs. CENTRAL BUREAU OF INVESTIGATION
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May 20, 2025 |
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AMICUS PHARMACEUTICAL PVT. LTD. Vs. REGIONAL PROVIDENT FUND
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March 11, 2025 |
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AMIR KHAN Vs. STATE OF M.P.
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March 12, 2025 |
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AMIT KUMAR KHODAKE Vs. MADHURI
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January 17, 2025 |
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AMIT KUMAR TIWARI Vs. AWADESH PRASAD TIWARI
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October 7, 2025 |
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AMRITA SONI Vs. STATE OF MADHYA PRADESH
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November 25, 2025 |
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ANAND CHOUDHARY Vs. STATE OF M.P.
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February 14, 2025 |
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ANAND KUMAR GOYAL Vs. INDER BHUSHAN TARETIYA
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February 4, 2025 |
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ANIL Vs. THE STATE OF M.P.
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April 2, 2025 |
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ANJALI SHARMA Vs. RAMAN UPADHYAY
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June 16, 2025 |
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ANJANA TOMAR Vs. STATE OF M. P.
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April 9, 2025 |
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ANKIT GUPTA Vs. BADRILAL
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March 3, 2025 |
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ANKUSH TIWARI Vs. STATE OF M.P.
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February 17, 2025 |
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ANWAR KHAN Vs. STATE OF M. P.
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April 2, 2025 |
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AQUATIC PIPES AND TUBES PVT. LTD. Vs. STATE OF M.P.
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February 25, 2025 |
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ARCHANA UIKEY Vs. STATE OF M.P.
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March 11, 2025 |
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ARUN KALMODIYA Vs. UNION OF INDIA
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February 17, 2025 |
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ARUN KUMAR CHATURVEDI Vs. NAVAL KISHORE MISHRA
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January 7, 2025 |
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ARVIND DWIVEDI Vs. NAVAL KISHORE
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April 8, 2025 |
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ARVINDER SINGH LAL SINGH Vs. RAJYA AJEEVIKA
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March 27, 2025 |
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ASEEM KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
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May 9, 2025 |
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ASHIRWAD INDUSTRIES Vs. UNION OF INDIA
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April 24, 2025 |
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ASHOK AIREN Vs. FARMER WELFARE AND AGRICULTURE DEPARTMENT
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June 16, 2025 |
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ASHOK BHATIA Vs. ZONAL MANAGER, WEST FOOD CORPORATION
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April 1, 2025 |
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ASHOK KUMAR Vs. MUNICIPAL COUNCIL DABRA
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April 17, 2025 |
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ASHOK KUMAR PATEL Vs. STATE OF M.P.
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February 17, 2025 |
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ASHOK KUMAR VERMA Vs. NARMAN SINGH DHAKAD
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May 20, 2025 |
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ASHOK RATHI Vs. KARTAR CHAND
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January 6, 2025 |
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ASHWINI KUMAR SHARMA Vs. STATE OF M.P.
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January 28, 2025 |
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ATUL Vs. NALINI
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April 1, 2025 |
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AU SMALL FINANCE BANK Vs. STATE OF M.P.
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January 6, 2025 |
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AVINASH VERMA Vs. STATE OF M.P.
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April 1, 2025 |
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BABULAL Vs. MANDIR SHITLA MATA, LOCAL LEGISLATIVE
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June 20, 2025 |
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BABULAL Vs. STATE OF MADHYA PRADESH
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July 14, 2025 |
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BABULAL MEENA Vs. UP MUKHYA ENGINEER
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February 13, 2025 |
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BAGDIRAM Vs. RAMSINGH
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March 6, 2025 |
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BAGDIRAM KULMI Vs. KANVARLAL
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September 26, 2025 |
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BAHADUR SINGH Vs. BUNTY SINGH
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January 22, 2025 |
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BALARAM MALVIYA Vs. STATE OF M.P.
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November 18, 2025 |
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BALKISHAN @ SHARMA Vs. SHYAMSUNDER MITTAL
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May 17, 2025 |
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BALVINDER SINGH SETHI Vs. INDRAJEET SINGH SETHI
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April 24, 2025 |
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BANE SINGH Vs. LAL JI
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March 6, 2025 |
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BANK OF BARODA Vs. DISTRICT MAGISTRATE
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February 14, 2025 |
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BANK OF INDIA Vs. NARMADA PRASAD CHOUDHARY
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January 20, 2025 |
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BAVRAM Vs. STATE OF M.P.
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April 9, 2025 |
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BETAL SINGH MAHORE Vs. STATE OF M.P.
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February 18, 2025 |
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BHAGBAN SINGH PARMAR Vs. STATE OF M.P.
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March 10, 2025 |
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BHAGEERATHI AMMA Vs. HIGHHER EDUCATION
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January 31, 2025 |
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BHAIYALAL ADIVASHI Vs. STATE OF M.P.
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May 9, 2025 |
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BHANU KUMAR JAIN Vs. MUNNALAL JAIN
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June 26, 2025 |
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BHANWARBAI Vs. MADHYA PRADESH STATE ELECTION COMMISSION
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January 16, 2025 |
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BHARAT SINGH PATEL Vs. ANTAR SINGH GOUR
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March 11, 2025 |
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BHAWANA PANT Vs. INDIAN AIR FORCE EDUCATIONAL AND CULTURAL SOCIETY
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February 27, 2025 |
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BHEEM @ BHEEMRAO Vs. STATE OF MADHYA PRADESH
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July 4, 2025 |
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BHURALAL Vs. SHIV PRASAD
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December 11, 2025 |
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BHURIBAI Vs. BHEEMSINGH
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March 6, 2025 |
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BINDU Vs. INDORE PARASPAR SAHAKARI BANK LTD.
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March 18, 2025 |
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BINDU PAL Vs. UNION OF INDIA
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March 28, 2025 |
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BRAJESH PRABHAKAR Vs. SHASHILATA AHIRWAR
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April 2, 2025 |
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BRAJMOHAN SHARMA Vs. KALURAM
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January 22, 2025 |
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BRIJBHUSHAN MANGAL Vs. STATE OF M.P.
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February 5, 2025 |
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BRIJRANI Vs. DISTRICT AND SESSION JUDGE
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June 19, 2025 |
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C.D.BAJAN Vs. NARAYAN SANSKRIT MAHAVIDYALAY SHIKSHA SAMITI KATNI
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June 16, 2025 |
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CHAMPALAL DHAKAD Vs. STATE OF M.P.
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April 15, 2025 |
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CHANDRA BAI Vs. CHAMPA BAI
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May 20, 2025 |
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CHANDRA PRAKASH AGRAWAL Vs. DEV RAM JANKI MANDIR BADIAWALA
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May 6, 2025 |
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CHARAN SINGH Vs. BHARAT SINGH
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February 27, 2025 |
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CHETAN Vs. STATE OF M.P.
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June 17, 2025 |
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CHEVRON INC. Vs. STATE OF M.P.
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March 3, 2025 |
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CHHAGAN Vs. STATE OF M.P.
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February 6, 2025 |
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CHHAKI LAL Vs. STATE OF MADHYA PRADESH
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October 31, 2025 |
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CHINMAY CHINCHOLIKAR Vs. STATE OF M.P.
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February 20, 2025 |
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CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY Vs. DISTRICT MAGISTRATE
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June 16, 2025 |
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CHOLAMANDALAM MS GENERAL INS. Vs. MUNNI BAI
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March 11, 2025 |
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CHOLAMANDALAM MS GENERAL INSURACNE CO.LTD. Vs. SHISHUPAL SINGH
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October 31, 2025 |
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COL. SAURABH MISRA Vs. SANGEETA UPADHYAY
|
March 18, 2025 |
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D AND H SECHERON ELECTRODES PVT. LTD. Vs. BINDESHEWARI PRASAD
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August 19, 2025 |
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DARVARI SINGH SAREYAM Vs. THR STATE OF M.P.
|
April 2, 2025 |
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DASHRATH SINGH Vs. HANUMANJI TRUST
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June 30, 2025 |
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DAULAL RATHI Vs. PUSHTIMARGIYA VAISHNAV SANSTHA
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April 15, 2025 |
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DEEPAK Vs. STATE OF M.P.
|
October 8, 2025 |
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DEEPAK Vs. STATE OF M.P.
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April 4, 2025 |
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DEEPAK ASAI Vs. UNION OF INDIA
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March 27, 2025 |
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DEEPAK RATHOD Vs. STATE OF MADHYA PRADESH
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February 6, 2025 |
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DEEPAK SHARMA Vs. PRIYANKA SHARMA
|
January 9, 2025 |
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DEEPAK SINGH Vs. GOPAL KRISHNA
|
February 18, 2025 |
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DEEPANKAR VISHWAS Vs. STATE OF M.P.
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February 27, 2025 |
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DEUL KHAROLE Vs. STATE OF M.P.
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August 14, 2025 |
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DEVENDRA SHARMA Vs. STATE OF M.P.
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December 24, 2025 |
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DEVESH GOLHANI Vs. RAVI KUMAR SAHU
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May 20, 2025 |
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DEVIKA CHOUDHARY Vs. COMMISSIONER
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January 15, 2025 |
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DHANNALAL Vs. STATE OF M. P.
|
January 6, 2025 |
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DHARAM SINGH PARIHAR Vs. STATE OF M.P.
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March 17, 2025 |
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DHARMENDRA Vs. STATE OF M.P.
|
April 1, 2025 |
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DHARMENDRA GAUTAM Vs. SHASHIKANTI BHARGAVA
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April 4, 2025 |
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DHARMENDRA RAGHUWANSHI Vs. STATE OF MADHYA PRADESH
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June 5, 2025 |
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DHEEMANSHU MISHRA Vs. STATE OF MADHYA PRADESH
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April 3, 2025 |
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DHEERAJ SINGH Vs. HEMANT KUMAR SHARMA
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April 1, 2025 |
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DILIP MARMAT Vs. COLLECTOR
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January 27, 2025 |
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DILIP MEHTA Vs. DECD. MANAKCHAND THROUGH LRS. MOTILAL
|
January 17, 2025 |
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DINESH KUMAR CHATURVEDI Vs. STATE OF M.P.
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July 3, 2025 |
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DR. O. P. SINGH Vs. STATE OF MADHYA PRADESH
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May 19, 2025 |
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DUDHALAL Vs. KARULAL
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February 18, 2025 |
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DY. GENERAL SECRETARY, SBI STAFF CONGRESS Vs. DY. GENERAL MANAGER, ZONAL OFFICE, SBI
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March 25, 2025 |
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EDELWEISS ASSET RECONSTRUCTION COMPANY Vs. STATE OF M.P.
|
March 19, 2025 |
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EICHER MOTORS LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
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June 26, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. UJJAIN SAHAKARI DUGDH SANGH
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July 2, 2025 |
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FAKIRCHAND SOLANKI Vs. STATE OF M.P.
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January 20, 2025 |
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FAREED AHMED Vs. LOCAL COMPLAINTS COMMITTEE WOMEN AND CHILD DEVELOPMENT DEPARTMENT
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April 8, 2025 |
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FARRUKH JAHAN BEGAM Vs. MOHD. MAHFOOZ
|
July 23, 2025 |
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FIROJA Vs. MUMTAJ
|
October 8, 2025 |
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GANESH YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 6, 2025 |
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GANGA INFRATECH Vs. JOHARI LAND AND FINANCE
|
February 10, 2025 |
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GANGABAI Vs. BALKRISHNA
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February 28, 2025 |
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GANGARAM Vs. STATE OF M.P.
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April 7, 2025 |
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GAURAV SISODIYA Vs. STATE OF MADHYA PRADESH
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March 6, 2025 |
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GAYATRI BAI Vs. LEELA BAI
|
November 19, 2025 |
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GHANSHYAM BASER Vs. JYOTI
|
March 27, 2025 |
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GIRJA Vs. AVINASH SINGH
|
January 21, 2025 |
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GIS CONSORTIUM INDIA PRIVATE LIMITED Vs. COMMISSIONER
|
January 7, 2025 |
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GOKUL SINGH MANDOT Vs. STATE OF M.P.
|
March 4, 2025 |
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GOPAL DAS Vs. STATE OF M.P.
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January 8, 2025 |
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GOPAL KRISHAN Vs. ANANDPAL SINGH
|
March 26, 2025 |
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GOPAL SINGH GAUD Vs. PITAIYA AHIR
|
February 11, 2025 |
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GOVIND SINGH GOND Vs. STATE OF MADHYA PRADESH
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November 24, 2025 |
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GWALIOR VYAPAR MELA Vs. JITENDRA SINGH
|
March 4, 2025 |
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GYAN SINGH AHIRWAR Vs. GENDA BAI
|
April 30, 2025 |
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H.D.F.C. GENERAL INSURANCE COMPANY Vs. CJETNA KHANVE
|
June 9, 2025 |
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HANSRAJ Vs. STATE OF MADHYA PRADESH
|
January 9, 2025 |
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HANSRAJ Vs. STATE OF M.P.
|
January 8, 2025 |
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HAR PRASAD JATAV Vs. ANIL KUMAR DUBEY
|
April 30, 2025 |
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HARDEEP SINGH Vs. MAYORSINGH @ NEYAR SINGH
|
March 19, 2025 |
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HARIHAR SONI Vs. STATE OF M.P.
|
January 29, 2025 |
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HARIKRISHNA VISHWAKARMA Vs. STATE OF M.P.
|
March 4, 2025 |
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HARISH Vs. STATE OF M.P.
|
January 9, 2025 |
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HARISHANKAR SHARMA Vs. GIRRAJ SHARMA
|
June 16, 2025 |
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HARNATH SINGH CHOWHAN Vs. CHANDRAVATI
|
May 6, 2025 |
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HEMA SHARMA Vs. NEW AGRAWAL CONSTRUCTION
|
March 26, 2025 |
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HEMANT DEVI Vs. STATE OF M.P.
|
July 23, 2025 |
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HEMANT MALVIYA Vs. STATE OF M.P.
|
January 23, 2025 |
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HEMANT ROCHWANI Vs. STATE OF M.P. THROUGH P.S.CITY KOTWALI
|
January 23, 2025 |
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HIRALAL SHRI KANHAIYALAL YADAV Vs. GYARSIBAI
|
March 25, 2025 |
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HIRDESH DWIVEDI Vs. RAMU
|
March 20, 2025 |
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HRIDESH ALIAS JITU Vs. RAJENDRA KUMAR AGRAWAL
|
February 10, 2025 |
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HUKUM SINGH KARADA Vs. ARUN BHIMAVAD
|
February 17, 2025 |
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IN REFERENCE Vs. JITENDRA PURVIYA
|
April 17, 2025 |
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IN REFERENCE (SUO MOTU) Vs. STATE OF M.P.
|
February 20, 2025 |
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INDRAMANI Vs. CHANDRIKA PRASAD
|
March 5, 2025 |
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IRFAN Vs. STATE OF MADHYA PRADESH
|
November 12, 2025 |
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JAGDISH Vs. VAIKUNTHI
|
June 18, 2025 |
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JAGDISH CHANDRA Vs. SCHOOL EDUCTION DEPATMENT
|
May 16, 2025 |
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JAGJEET WADHWA Vs. SUNITA
|
June 18, 2025 |
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JAGRAM VERMA Vs. STATE OF M.P.
|
January 8, 2025 |
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JAYESH SHRIWAS Vs. STATE OF MADHYA PRADESH
|
August 8, 2025 |
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JAYSHREE DUBEY Vs. CENTRAL INFORMATION COMMISSIONER
|
April 3, 2025 |
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JITENDRA Vs. STATE OF M.P.
|
January 17, 2025 |
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JITENDRA JANI Vs. BHUMI JANI
|
August 12, 2025 |
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JITENDRA NARAYAN PANDEY Vs. STATE OF M.P.
|
February 7, 2025 |
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JITENDRA RAJPUT Vs. STATE OF M.P.
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February 13, 2025 |
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JITENDRA SHAKYA Vs. STATE OF M.P.
|
September 23, 2025 |
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JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
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October 9, 2025 |
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K.N.RESOURCES PVT. LTD. Vs. KHALSA OVERSEAS LTD.
|
October 9, 2025 |
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KABEER AHMED Vs. SHEIKH HABIB
|
March 6, 2025 |
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KAILASH Vs. BHAGWATILAL
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January 6, 2025 |
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KAILASH DHAKAD Vs. STATE OF M.P.
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January 15, 2025 |
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KAMADGIRI CONSTRUCTION Vs. STATE OF M. P.
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January 30, 2025 |
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KAMAL AANJNA Vs. NIRBHAY SINGH
|
March 22, 2025 |
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KAMLA KRISHNA SHARMA Vs. STATE OF M.P.
|
January 9, 2025 |
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KAMLESH BABU SHAKYA Vs. RAKESH BABU SHAKYA
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May 13, 2025 |
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KAMLESH CHATURVEDI Vs. SAKSHAM ADHIKARI DWITIYA VYAVHAR NYAYADHEESH
|
June 16, 2025 |
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KANHAIYA JHA Vs. STATE OF MADHYA PRADESH
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December 16, 2025 |
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KANHAIYA SHARMA Vs. P.E.B. STEEL LYOD LIMITED
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August 14, 2025 |
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KANIHAIYALAL Vs. INDRABAI
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April 4, 2025 |
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KANTI LAHARIYA Vs. DINESH KUMAR SHARMA
|
May 5, 2025 |
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KAPIL NAMDEV Vs. STATE OF M.P.
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May 20, 2025 |
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KARMCHARI BHAVISHYA NIDHI SANGTHAN Vs. R.K. BHALLA, PRABANDHAK, M.S SOUND JUBERIDE UNION PVT LTD
|
October 9, 2025 |
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KAUSHALYA BAI Vs. STATE OF MADHYA PRADESH
|
June 25, 2025 |
|
KAVITA SAHU Vs. STATE OF M.P.
|
February 11, 2025 |
|
KESAR SINGH Vs. PRINCIPAL SECRETARY STATE OF M.P.
|
April 9, 2025 |
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KESHAV PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
August 14, 2025 |
|
KESHAV YADAV Vs. STATE OF M.P.
|
April 9, 2025 |
|
KHATMOON NISHA Vs. MOHD. IRFAN KHA
|
January 31, 2025 |
|
KHURSHEEDA BI Vs. STATE OF M.P.
|
January 28, 2025 |
|
KIRAN SINGH Vs. REGISTRAR, BIRTH AND DEATH CERTIFICATE
|
February 24, 2025 |
|
KISHAWAR SINGH Vs. LAW AND LEGISLATIVE AFFAIRS DEPT.
|
March 25, 2025 |
|
KISHORE SINGH Vs. STATE OF M. P.
|
April 1, 2025 |
|
KISHORI Vs. STATE OF M.P.
|
January 20, 2025 |
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KRISH PRATAP Vs. STATE OF MADHYA PRADESH
|
August 26, 2025 |
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KRISHAN GOPAL Vs. RUKMANI DEVI
|
August 6, 2025 |
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KRISHNA DEVI SANTAR Vs. ATUL LALWANI
|
January 31, 2025 |
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KRISHNA DEVI SANTAR Vs. ATUL LALWANI
|
January 21, 2025 |
|
KRISHNA GOLD Vs. STATE OF M.P.
|
January 8, 2025 |
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KRISHNAPAL SINGH TOMAR Vs. STATE OF M.P.
|
March 21, 2025 |
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KRITIKA MANDLOI Vs. STATE OF M.P.
|
January 9, 2025 |
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KULDEEP THAPAK Vs. STATE OF MADHYA PRADESH
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November 27, 2025 |
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KUNCHHA Vs. STATE OF M.P.
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May 29, 2025 |
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KUNURU SHARATH Vs. UNION OF INDIA
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March 27, 2025 |
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L.N. MALVIYA INFRA PROJECTS PRIVATE LIMITED KALYAN TOLL INFRASTRUCTURE LIMITED JV Vs. MADHYA PRADESH JAL NIGAM
|
December 29, 2025 |
|
LACHU Vs. STATED OF M.P.
|
January 21, 2025 |
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LAKHANLAL SAHU Vs. POWER GRID CORPORATION OF INDIA LTD
|
February 25, 2025 |
|
LAND ACQUISITION AND REHABILITATION OFFICER Vs. RAMJIWAN
|
June 16, 2025 |
|
LAXMAN DAS JAISINGHANI Vs. UNION OF INDIA
|
February 25, 2025 |
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LAXMI KUMHARE Vs. NILESH KUNHARE
|
February 18, 2025 |
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LEELA KRISHNA MISHR Vs. BANKE BIHARI
|
January 28, 2025 |
|
LEELA KUSHWAHA Vs. PHOOLCHAND
|
June 16, 2025 |
|
LEELABAI Vs. UMABAI
|
January 9, 2025 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. LAXMI NARAYAN SHARMA
|
March 3, 2025 |
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M. P. COOPERATIVE BANK MYDT. , BHOPAL Vs. RAMPRAKASH TYAGI
|
March 3, 2025 |
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M.G.R. DEVELOPERS THROUGH PARTNER GAURAV KUMAR PATHAK Vs. STATE OF MADHYA PRADESH
|
December 29, 2025 |
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M.P.HOUSING AND INFRASTRUCTURE Vs. BHU DATTA SAGAR
|
January 8, 2025 |
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M.S.EXTOL FINANCIAL SERVICE PVT. LTD. Vs. STATE OF M.P.
|
September 16, 2025 |
|
M/S CHIMO AGENCIES (P) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 9, 2025 |
|
M/S UJJAS ENERGY LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
August 12, 2025 |
|
MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY Vs. FIROZ KHAN
|
January 7, 2025 |
|
MADHYA PRADESH ROAD TRANSPORT CORPORATION Vs. JAGDISH SAVITA
|
June 16, 2025 |
|
MADHYA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORP. Vs. MURLIWALA AGROTECH PT. LTD.
|
March 17, 2025 |
|
MAHA MINERAL MINING AND BENEFICIATION PVT. LTD. Vs. MADHYA PRADESH POWER GENERATING COMPANY LTD.
|
January 6, 2025 |
|
MAHENDRA SINGH Vs. UNION OF INDIA
|
February 6, 2025 |
|
MAHENDRA SINGH CHAUHAN Vs. NORTHERN CENTRAL RAILWAY
|
February 20, 2025 |
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MAHESH PATEL Vs. YASHWANT NETRAM
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January 6, 2025 |
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MAHESH SAKET Vs. STATE OF M.P.
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February 18, 2025 |
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MAHILA BAHUUDESHIYA SAHKARI SANSTHA JARAWANI FPS Vs. STATE OF M.P.
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September 16, 2025 |
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MAHINDRA AND MAHINDRA FINANCE SERVICE Vs. URMILA SONI
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August 28, 2025 |
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MAKHAN DHAKAR Vs. STATE OF M. P.
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February 13, 2025 |
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MAKRAND SAMVATSAR Vs. STATE OF M.P.
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September 9, 2025 |
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MANGILAL DECEASED THROUGH LRS RADHA BAI Vs. PAWAN SINGH
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July 22, 2025 |
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MANISH Vs. STATE OF M.P.
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March 6, 2025 |
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MANISH AGRAWAL Vs. WAQF ZAMA MASJID INTZAMIYA COMMITTEE
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May 2, 2025 |
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MANISH VERMA Vs. BRIJ MOHAN PATEL
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May 16, 2025 |
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MANISHA AGARWAL Vs. MUNICIPAL CORPORATION
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March 4, 2025 |
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MANJEET BHALLA Vs. STATE OF M.P.
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March 13, 2025 |
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MANMOHAN SINGH Vs. STATE OF M.P.
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March 24, 2025 |
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MANOHAR SINGH Vs. COLLECTOR
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January 8, 2025 |
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MANOJ GUPTA Vs. SHARMA ADVERTISING
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January 9, 2025 |
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MANOJ SONI Vs. STATE OF MADHYA PRADESH
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May 20, 2025 |
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MEENA BHABHAR Vs. STATE OF M.P.
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May 13, 2025 |
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MEERA TOMAR Vs. ASHISH PRATAP SINGH
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June 23, 2025 |
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MEHARBAN Vs. STATE OF MADHYA PRADESH
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July 7, 2025 |
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MEHTAB SINGH Vs. PUSHPA
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February 6, 2025 |
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MINAKSHI Vs. GENERAL ADMINISTATION DEPT.
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May 2, 2025 |
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MO. ATEEK Vs. STATE OF M.P.
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February 25, 2025 |
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MOHAMMAD OSEEM Vs. STATE OF M.P.
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October 16, 2025 |
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MOHAMMAD RAFIQ Vs. STATE OF MADHYA PRADESH
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January 10, 2025 |
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MOHAMMAD SALEEM Vs. STATE OF MADHYA PRADESH
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June 2, 2025 |
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MOHAMMAD SHAH Vs. CHANDANI BEGUM
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January 7, 2025 |
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MOHAMMED ARIF Vs. KAMALABAI
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June 16, 2025 |
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MOHD. RAJJAK Vs. COLLECTOR/LAND ACQUISITION OFFICER
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February 20, 2025 |
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MOHD. REHAAN SHEIKH Vs. M.P. WAKF BOARD
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January 15, 2025 |
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MOHIT SADANA Vs. VIJAY KUMAR GOYAL
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June 16, 2025 |
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MONU Vs. STATE OF M.P.
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July 29, 2025 |
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MONU MER Vs. STATE OF MADHYA PRADESH
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December 1, 2025 |
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MPHD. YOUSUF KAMAAL Vs. STATE OF M.P.
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June 27, 2025 |
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MPMKVV CO. LTD. Vs. SURENDRA KUMAR GUPTA
|
June 12, 2025 |
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MUKESH KUMAR SHARMA Vs. ANIL KUMAR TRIVEDI
|
February 10, 2025 |
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MULA BAI Vs. STATE OF MADHYA PRADESH
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October 10, 2025 |
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MUNICIPAL CORPORATION Vs. SHRI MOHAN LAL SARAF MEMORIAL CHARITABLE TRUST
|
June 16, 2025 |
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MUNNAWAR Vs. STATE OF MADHYA PRADESH
|
May 20, 2025 |
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MUNNI DEVI Vs. GOVERDHAN
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January 29, 2025 |
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NAMITA Vs. RAVI TANK
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March 7, 2025 |
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NAND KISHORE CHOUDHARY Vs. HIGH COURT OF M.P.
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June 19, 2025 |
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NARAYAN SINGH Vs. HADMAT SINGH
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March 3, 2025 |
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NASEEM UDDIN Vs. STATE OF M.P.
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March 28, 2025 |
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NATIONAL HEALTH MISSION Vs. RICHA SAXENA
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January 7, 2025 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. DINESH SINGH
|
May 7, 2025 |
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NATIONAL TEXTILE CORPORATION LTD. Vs. GHAYSHYAM S/O. NANDRAM JI DEAD THROUGH LRS.
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July 21, 2025 |
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NAUSAD QURESHI Vs. STATE OF M.P.
|
February 4, 2025 |
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NAVNEET GARG Vs. PRAVIN KUMAR DADOO
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April 1, 2025 |
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NAWAB KHAN Vs. STATE OF M.P.
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March 19, 2025 |
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NEELAM Vs. RADHESHYAM PATEL
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January 17, 2025 |
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NEERAJ Vs. STATE OF M.P.
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March 11, 2025 |
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NEHA LOKRE Vs. INDORE MUNICIPAL CORPORATION
|
March 4, 2025 |
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NEW INDIA INSURANCE CO. Vs. SUKRANIYA
|
November 10, 2025 |
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NIDHI DIXIT Vs. ASHISH KUMAR DUBEY
|
February 25, 2025 |
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NIKITA Vs. BALRAM
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September 26, 2025 |
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NIRANJAN SHARMA Vs. THR STATE OF M.P.
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March 4, 2025 |
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NIRBHAY SINGH Vs. SUMAT PRAKASH
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March 24, 2025 |
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NIRMALA Vs. STATE OF M.P.
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April 7, 2025 |
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NIRMALA Vs. SHOBHA
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June 9, 2025 |
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NITESH SETHI Vs. SHIKHA SETHI
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March 24, 2025 |
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NITIN Vs. STATE OF M.P.
|
June 25, 2025 |
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NITIN @ AMIT PATHAK Vs. STATE OF MADHYA PRADESH
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July 31, 2025 |
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NITIN GAUTAM Vs. STATE OF M.P.
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March 27, 2025 |
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NITIN SHARMA Vs. MOHAN YADAV
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February 13, 2025 |
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NITIN SHIVHARE Vs. ANJALI SHIVHARE
|
January 20, 2025 |
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OMPRAKASH Vs. VISHNUPRASAD
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March 28, 2025 |
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ORAN SINGH Vs. BHOOPAT SINGH
|
October 8, 2025 |
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ORANGE BERCHA WIND POWER PVT. LTD. Vs. STATE OF M.P.
|
June 24, 2025 |
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P.C.SHARMA Vs. BHAGWANDAS SAHBNANI
|
April 2, 2025 |
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PAMVAN JAYANTILAL Vs. NAVAAL SINGH
|
February 4, 2025 |
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PANJAB NATION BANK ACTING Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 29, 2025 |
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PANNALAL Vs. PUBLIC WORKS DEPARTMENT
|
March 10, 2025 |
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PARAMJEET SINGH LOANEE Vs. A.U. SMALL FINANCE BANK
|
February 13, 2025 |
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PARIMAL SINGH GURJAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 9, 2025 |
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PARMANAND BAIRAGI Vs. STATE OF M.P.
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February 25, 2025 |
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PARMAR ASSOCIATES Vs. STATE OF M.P.
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February 19, 2025 |
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PARUL SAXENA Vs. STATE OF M.P.
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July 29, 2025 |
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PATANJALI FOODS LIMITED Vs. IARC PVT. LTD.
|
January 10, 2025 |
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PAYAR SINGH Vs. STATE OF M.P.
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April 21, 2025 |
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PINKY SHARMA Vs. STATE OF M.P.
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April 9, 2025 |
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PITHAMPUR AUDYOGIK SANGTHAN Vs. STATE OF MADHYA PRADESH
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March 20, 2025 |
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PIYUSH CHOPRA Vs. STATE OF MADHYA PRADESH
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April 5, 2025 |
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PIYUSH KHEDE Vs. INDIAN OIL CORPORATION
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January 22, 2025 |
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PIYUSH SAHU Vs. STATE OF M.P.
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July 17, 2025 |
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POONAM Vs. DULE SINGH
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March 25, 2025 |
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POORAN SINGH PATLE Vs. STATE OF MADHYA PRADESH
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October 16, 2025 |
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PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. TIRUPATI BUILDCON PVT. LTD.
|
January 24, 2025 |
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PRABAL KUMAR DIXIT Vs. RIMPAL DIXIT
|
January 16, 2025 |
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PRABHUDAYAL AGRAWAL Vs. SWETA AGRAWAL
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October 16, 2025 |
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PRABHULAL Vs. STATE OF MADHYA PRADESH
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January 16, 2025 |
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PRADEEP KUMAR LAL Vs. STATE OF M.P.
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May 14, 2025 |
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PRAHLAD Vs. STATE OF M.P.
|
May 17, 2025 |
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PRAKASH ASPHAL TINGS Vs. COMMERCIAL TAX OFFICER
|
May 14, 2025 |
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PRAKASH KUNWAR Vs. REVENUE DEPARTMENT
|
April 1, 2025 |
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PRAMOD THAKUR Vs. STATE OF MADHYA PRADESH
|
September 16, 2025 |
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PRASANT GUPTA Vs. STATE OF M.P.
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March 18, 2025 |
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PRASHANT SHRIVAS Vs. THE STATE OF MADHYA PRADESH
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October 29, 2025 |
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PRATAP SARV SHIKSHA SAMITI Vs. STATE OF M.P.
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June 30, 2025 |
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PRATHMIK KRISHI SAKHSAHKARI SAMITI Vs. STATE OF M.P.
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February 7, 2025 |
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PRAVEEN TIWARI Vs. ANITA UPADHYAY
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April 1, 2025 |
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PRAVESH YADAV Vs. STATE OF M.P.
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April 17, 2025 |
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PREETI GEHLOD Vs. M.P.STATE ELECTION COMMISSION
|
March 26, 2025 |
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PREM PRAKASH Vs. UNION OF INDIA
|
July 23, 2025 |
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PRINCE PRATAP SINGH Vs. STATE OF M.P.
|
July 25, 2025 |
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PRITI Vs. SANJAY
|
August 14, 2025 |
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PRIYANKA RAJWAT Vs. RAHUL SINGH RAJWAT
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January 21, 2025 |
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PRIYASHARAN SINGH THAKUR Vs. STATE OF M.P.
|
March 12, 2025 |
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PROSECUTRIX X Vs. STATE OF M.P.
|
August 4, 2025 |
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PROSECUTRIX X Vs. STATE OF MADHYA PRADESH
|
October 14, 2025 |
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PROSECUTRIX X Vs. STATE OF M.P.
|
June 9, 2025 |
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PROSECUTRIX X Vs. STATE OF MADHYA PRADESH
|
June 16, 2025 |
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PUSHPRAJ SINGH Vs. UNION OF INDIA
|
July 24, 2025 |
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R.K. VERMA Vs. SUNIL JAIN
|
November 22, 2025 |
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R.K.TRANSPORT AND CONSTRUCTION Vs. STATE OF M.P.
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February 24, 2025 |
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R.N.GUTCH Vs. M.P.M.K.V.V.CO.LTD
|
January 7, 2025 |
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RACHNA BAI GURJAR Vs. STATE OF M.P.
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July 24, 2025 |
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RADHA Vs. SUDHANSHU
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March 5, 2025 |
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RADHESHYAM Vs. ARVIND KUMAR
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April 3, 2025 |
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RADHIKA Vs. LAKSHYA KUMAR
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January 6, 2025 |
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RAHUL BADGAIYA Vs. STATE OF MADHYA PRADESH
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January 22, 2025 |
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RAHUL SHUKLA Vs. STATE OF MADHYA PRADESH
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January 20, 2025 |
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RAJ KISHORE JHA Vs. STATE OF MADHYA PRADESH
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July 16, 2025 |
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RAJEEV Vs. MAHENDRA
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February 11, 2025 |
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RAJENDER SINGH Vs. JIWAJI UNIVERSITY
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October 30, 2025 |
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RAJENDRA Vs. STATE OF MADHYA PRADESH
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March 1, 2025 |
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RAJENDRA KUSHWAH Vs. M.P. MADHYA KSHETRA VIDYUT VITARAN COMPANY
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February 28, 2025 |
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RAJENDRA SINGH Vs. RAMAKANT
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October 17, 2025 |
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RAJKUMAR JAGLANI Vs. SHYAMLAL NAKTODE
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May 15, 2025 |
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RAJKUMAR THAKUR Vs. FOREST DEPARTMENT
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March 6, 2025 |
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RAJMAL Vs. ANIL
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September 26, 2025 |
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RAJMANI PANDEY Vs. J.P.BINA THERMAL POWER PLANT
|
February 11, 2025 |
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RAJPAL SINGH Vs. STATE OF M.P.
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April 16, 2025 |
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RAJRAM ARYA Vs. STATE OF M.P.
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January 23, 2025 |
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RAJULAL Vs. STATE OF MADHYA PRADESH
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January 21, 2025 |
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RAKESH KUMAR MISHRA Vs. STATE OF M.P.
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March 11, 2025 |
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RAKESH KUMAR RAIKWAR Vs. STATE OF M.P.
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May 1, 2025 |
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RAKESH KUMAR VARMA Vs. STATE OF M.P.
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May 7, 2025 |
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RAKHI CHAUHAN Vs. STATE OF M.P.
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February 13, 2025 |
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RAKSHABIA Vs. KUNJBIHARI
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January 30, 2025 |
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RAM BHAVAN YADAV Vs. UNION OF INDIA
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April 1, 2025 |
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RAM DAS SAHU Vs. STATE OF M.P.
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June 16, 2025 |
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RAM DAYAL YADAV Vs. STATE OF M.P.
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January 16, 2025 |
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RAM KUNWAR CHOUHAN Vs. CHIEF MANAGING DIRECTOR
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June 30, 2025 |
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RAM SEVAK SHAKYA Vs. STATE OF M.P.
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April 1, 2025 |
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RAM SINGH RAGHUVANSHI Vs. URMILA
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January 30, 2025 |
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RAMCHARIT DUBEY Vs. STATE OF M.P.
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September 23, 2025 |
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RAMDEEN Vs. STATE OF M.P.
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April 4, 2025 |
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RAMESH DUBEY Vs. SIYA BAI ( DEAD) W/O LATE SHRI AYODHYA PRASAD GARD
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June 9, 2025 |
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RAMLAL JHARIYA Vs. STATE OF M.P.
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April 21, 2025 |
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RAMNIWAS RAWAT Vs. MUKESH MALHOTRA
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April 23, 2025 |
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RAMRATAN Vs. LAKHAN SINGH
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September 8, 2025 |
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RANJEET SINGH Vs. RADHESHYAM
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March 11, 2025 |
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RAO UDAY PRATAP Vs. RAMPAT BARODE
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January 17, 2025 |
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RATHI VASUDEVA RAO Vs. P.V.R.M.PATNAIK
|
April 1, 2025 |
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RAVI SHANKAR TIWARI Vs. STATE OF MADHYA PRADESH
|
October 9, 2025 |
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RAVINDDRA SINGH Vs. JAIKISHAN VISNOI
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June 24, 2025 |
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RAVITA PATHAK Vs. THR STATE OF M.P.
|
April 8, 2025 |
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RICHA Vs. ANKUSH AGRAWAL
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May 6, 2025 |
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RINKI Vs. ANKIT SINGHAL
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December 17, 2025 |
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ROHIT Vs. SHAKTI PUMP INDIA LTD.
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February 10, 2025 |
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ROHIT GOUR Vs. STATE OF M.P.
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May 6, 2025 |
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ROOP SINGH ALAWA Vs. STATE OF MADHYA PRADESH
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May 1, 2025 |
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RUDRAPAL SINGH BHADOURIYA Vs. ARVIND KUMAR
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January 28, 2025 |
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RUKHSANA BEE Vs. STATE OF MADHYA PRADESH
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December 3, 2025 |
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RUPIKA RATHOR Vs. ANANT RATHOR
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February 13, 2025 |
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S.K.JOSHI Vs. STATE OF M.P.
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March 25, 2025 |
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S.R.J BETTERBUILD PVT. LTD Vs. STATE OF MADHYA PRADESH
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April 15, 2025 |
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SABLA HASAN Vs. UNION OF INDIA
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June 16, 2025 |
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SACHIN YADAV Vs. STATE OF MADHYA PRADESH
|
June 12, 2025 |
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SANGHVI MOVERS LTD. Vs. DILIP BUILCOM LTD.
|
June 25, 2025 |
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SANIYA BANO Vs. STATE OF M.P.
|
February 5, 2025 |
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SANJAY PAHUJA Vs. STATE OF M.P.`
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June 12, 2025 |
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SANJEET MORE Vs. BHARAT HEAVY ELECTRICALS LIMITED
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August 20, 2025 |
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SANJU ALIAS TOTA Vs. STATE OF M.P.
|
April 8, 2025 |
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SANTOSH BHALAVE Vs. STATE OF M.P.
|
May 9, 2025 |
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SANTOSH CHAUDHARY Vs. STATE OF MADHYA PRADESH
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December 2, 2025 |
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SANTOSH RAGHUVANSHI Vs. RAJESH SINGH
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April 3, 2025 |
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SAPNA JHUNJHUNWALA Vs. THE STATE OF M.P.
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April 4, 2025 |
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SARDAR VALLABH BHAI PATEL Vs. RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA
|
June 24, 2025 |
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SAROJ Vs. RAJENDRA PRASAD PATEL
|
September 17, 2025 |
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SARVOTAM SUYASH CLINIC Vs. STATE OF M.P.
|
March 17, 2025 |
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SARWAN DHURVE Vs. STATE OF MADHYA PRADESH
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August 28, 2025 |
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SATPAL (SATYAPAL) SINGH Vs. VIDHA BAI
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April 17, 2025 |
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SATYA PRAKASH PANDEY Vs. CHAIRMAN AND MANAGING DIRECTOR, M.P.M.K.V.V. CO. LTD.
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February 24, 2025 |
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SATYANARAYAN Vs. STATE OF M.P.
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March 6, 2025 |
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SAVITA MEHTO Vs. THR STATE OF M.P.
|
April 4, 2025 |
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SAVOY STEEL UNDUSTRY Vs. UNION OF INDIA
|
January 28, 2025 |
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SENIOR GENERAL MANAGER Vs. RAJAT SINGH
|
March 26, 2025 |
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SHABBIR BHAI PALANPURWALA Vs. STATE OF MADHYA PRADESH
|
October 27, 2025 |
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SHAILA RAJE PAWAR Vs. REGISTRAR, BIRTH AND DEATH REGISTRATION
|
February 5, 2025 |
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SHAILESH SINGH BHADOURIYA Vs. STATE OF M.P.
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April 15, 2025 |
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SHALIGRAM Vs. AJAY
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March 25, 2025 |
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SHAMBHUSINGH Vs. TEJSINGH
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June 26, 2025 |
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SHANKAR LAL TANWANI Vs. STATE OF M.P.
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June 9, 2025 |
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SHANKAR PRASAD GUPTA Vs. LOVKESH SINGH
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October 16, 2025 |
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SHANKER MANCHANI Vs. STATE OF MADHYA PRADESH
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May 19, 2025 |
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SHANTI DWIVEDI Vs. MAYANK MISHRA
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January 7, 2025 |
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SHANTI GRIH NIRMAN SAHKARI SAMITI MYDT. GWALIOR Vs. STATE OF M. P.
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January 16, 2025 |
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SHARAD KUMAR Vs. STATE OF M.P.
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May 6, 2025 |
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SHARDA KRISHI SEWA KENDRA Vs. STATE OF M.P.
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April 8, 2025 |
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SHASHIKANT PATEL Vs. REGISTRAR OF COMANIES
|
June 12, 2025 |
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SHASHIKANT PATEL Vs. REGISTRAR OF COMPANIES
|
June 17, 2025 |
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SHELO SHEVAR Vs. STATE OF M.P.
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March 21, 2025 |
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SHER SINGH Vs. RAMKISHAN RATHORE
|
January 6, 2025 |
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SHIJU K. SAMUEL Vs. ANIL KUMAR JAIN
|
September 4, 2025 |
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SHIVAJI RAO TAMBAT Vs. PARWAT KANNOJIYA
|
June 30, 2025 |
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SHIVRAJ SINGH Vs. STATE OF M.P
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January 20, 2025 |
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SHIVRAM CHOUDHARY Vs. VEERENDRA KUMAR MISHRA
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September 24, 2025 |
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SHRAVAN KUMAR PATHAK Vs. STATE OF M.P.
|
June 16, 2025 |
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SHREEM ELECTRIC LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
June 27, 2025 |
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SHRI HARI PUBLIC SCHOOL Vs. NEERAJ DIXIT
|
February 19, 2025 |
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SHRI KAMADGIRI CONSTRUCTION Vs. STATE OF MADHYA PRADESH
|
January 30, 2025 |
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SHRI SAVRIYA MAHAVEER GAU RAKSHA KENDRA Vs. STATE OF M.P.
|
March 3, 2025 |
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SHRINARAYAN OJHA Vs. UNION OF INDIA
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March 25, 2025 |
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SHRIRAM GENERAL INSURNCE CO. Vs. HABIB KHAN
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February 24, 2025 |
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SHYAM SUNDER Vs. STATE OF M.P.
|
April 2, 2025 |
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SHYAMLAL ALIAS BABLU ALIAS PAPPU PANDAY Vs. THE STATE OF M.P.
|
April 29, 2025 |
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SIDDIQUA BEGUM KHAN Vs. UNION OF INDIA
|
November 4, 2025 |
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SIMMI BAI Vs. SHRIMAN POLICE MAHANIRIKSHAK MAHODAYA
|
January 28, 2025 |
|
SIYARAM GIRI Vs. STATE PF M.P.
|
January 29, 2025 |
|
SMT KAMLESH @ MUNNI Vs. STATE OF MADHYA PRADESH
|
June 6, 2025 |
|
SOMNATH Vs. STATE OF MADHYA PRADESH
|
February 4, 2025 |
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SONAL SAXENA Vs. RITESH SAXNEA
|
May 1, 2025 |
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SONIKA AUTOMOBILES Vs. BHARAT PETROLIEUM
|
January 24, 2025 |
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SPECIAL POLICE ESTABISHMENT Vs. SAYYED ZARINA ALI
|
April 3, 2025 |
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SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M.P.
|
July 2, 2025 |
|
STATE OF M. P. Vs. PRESTIGE EDUCATION SOCIETY
|
April 1, 2025 |
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STATE OF M.P. Vs. SHARAD KUMAR
|
April 2, 2025 |
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STATE OF M.P. Vs. SHOBHAI SAHU
|
March 24, 2025 |
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STATE OF M.P. Vs. GANGARAM
|
April 9, 2025 |
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STATE OF M.P. Vs. LACHU
|
April 22, 2025 |
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STATE OF M.P. Vs. SANTOSH SARMA
|
April 9, 2025 |
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STATE OF M.P. Vs. SHYAMLAL
|
April 9, 2025 |
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STATE OF M.P. Vs. SHIVNATH SINGH KUSHWAH
|
May 6, 2025 |
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STATE OF M.P. Vs. SUNGRACE ENGINEERING PROJECT PVT. LTD.
|
June 27, 2025 |
|
STATE OF M.P. Vs. RAMESH BHABAR
|
June 30, 2025 |
|
STATE OF M.P. Vs. ASHOK RAWAT
|
June 16, 2025 |
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STATE OF M.P. Vs. SHINGAR BAI
|
June 17, 2025 |
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STATE OF M.P. Vs. JAYESH GURNANI
|
July 21, 2025 |
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STATE OF M.P. Vs. BHAWNA GOSWAMI
|
April 2, 2025 |
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STATE OF M.P. Vs. KAMLESH NARAIN SHARMA
|
February 27, 2025 |
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STATE OF M.P. Vs. RAJESH KUMAR RAJAK
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March 28, 2025 |
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STATE OF MADHYA PRADESH Vs. MAHENDRA KUMAR SHARMA
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April 9, 2025 |
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STATE OF MADHYA PRADESH Vs. SAVITA CHAVHAN
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June 20, 2025 |
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SUBHOJIT Vs. SKM STEELS LTD.
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July 28, 2025 |
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SUCHITRA DUBEY Vs. SATTAR LATE IBRAHIM PATEL
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March 7, 2025 |
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SULTAN KHAN Vs. THR STATE OF M.P.
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April 3, 2025 |
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SULTAN SINGH DHAKAD Vs. STATE OF MADHYA PRADESH
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April 3, 2025 |
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SUMAN INFRASTRUCTURE PVT. LTD Vs. GOVERNMENT CONTRACTOR THROUGH ITS PARTNER
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March 5, 2025 |
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SUMATI JAIN Vs. PRADEEP KUMAR JAIN
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March 11, 2025 |
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SUNDERLAL Vs. THE STATE OF M.P.
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October 30, 2025 |
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SUNIL KUMAR UPADHYAYA Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
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February 5, 2025 |
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SUNIL SONI Vs. SUHASINI SONI
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August 21, 2025 |
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SUNIL UPADHAYA Vs. NITIN MATHUR
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May 6, 2025 |
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SUNITA GHOSH Vs. PRADEEP GHOSH
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January 27, 2025 |
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SUNNY CHAURASIA Vs. UNION OF INDIA
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February 17, 2025 |
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SUPET SINGH Vs. STATE OF M.P.
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January 28, 2025 |
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SURENDRA KUMAR MATHUR Vs. STATE OF M.P.
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May 19, 2025 |
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SURENDRA UIKEY Vs. STATE OF M.P.
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April 8, 2025 |
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SURESH CHAND SHARMA Vs. STATE OF M.P.
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June 16, 2025 |
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SURESH KUMAR Vs. PRABHANSHU
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June 23, 2025 |
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SURYA KANT VARADE Vs. HIGH COURT OF M.P.
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May 1, 2025 |
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SUSHILA BAI Vs. STATE OF M. P.
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January 27, 2025 |
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SUSHILABAI Vs. STATE OF M.P.
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January 27, 2025 |
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SWAMI DATT PYASI Vs. VIDYA BAI
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June 17, 2025 |
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SWATI PATEL Vs. CHANDRABHAN PATEL
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March 11, 2025 |
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SWATI PATEL Vs. BANK OF INDIA
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April 9, 2025 |
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SYED MAMOOR ALI Vs. UNION OF INDIA
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January 6, 2025 |
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TAKHAT SINGH Vs. EXECUTIVE ENGINEER
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March 25, 2025 |
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TARADEVI Vs. JAIKUMAR
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July 8, 2025 |
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TARUN KUMAR GUPTA Vs. VIJAY KUMAR BANDIL
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February 20, 2025 |
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TEJ NARAYAN SHARMA Vs. THE STATE OF MADHYA PRADESH
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February 5, 2025 |
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TEJUBAI Vs. MADAN PAWAR
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July 11, 2025 |
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TEST HEALTHY FOODS INDIA Vs. R.T.FOOD PRODUCTS
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July 9, 2025 |
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TOLARAM Vs. MADANLAL
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February 17, 2025 |
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TOTARAM Vs. CHINTARAM
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February 10, 2025 |
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TRILOKCHAND DHANERIYA Vs. STATE OF M.P.
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June 30, 2025 |
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TRUST INTERNETIONAL Vs. KRISHNA ENTERPRICE
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January 30, 2025 |
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U.K. SAMAL Vs. STATE OF MADHYA PRADESH
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December 10, 2025 |
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UCO BANK Vs. GIRRAJ WARE HOUSE
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March 24, 2025 |
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UMANG SINGHAR Vs. STATE OF MADHYA PRADESH
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September 1, 2025 |
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UMASHANKAR SHARMA Vs. STATE OF MADHYA PRADESH
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July 2, 2025 |
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UNION OF INDIA Vs. NATASKEE INCORPORATION
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May 2, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ASHA
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June 26, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MUNNI
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April 2, 2025 |
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URESHCHANDRA Vs. BABULAL
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March 28, 2025 |
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VANDANA PAL Vs. DHARMENDRA PAL
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February 27, 2025 |
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VANDANA RAGHUWANSHI Vs. STATE OF M.P.
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February 14, 2025 |
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VICTIM X Vs. SAMEER SAMUEL
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September 22, 2025 |
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VIDHI VIRUDH BALIKA Vs. STATE OF MADHYA PRADESH
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May 22, 2025 |
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VIJAY KATARA Vs. PRINCIPAL SECRETARY
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January 1, 2025 |
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VIJAY SINGH Vs. STATE OF M.P.
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January 17, 2025 |
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VIJAY SINGH BHADOURIA Vs. STATE OF M.P.
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May 6, 2025 |
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VIJAY SINGH DEVAKAR Vs. JAIRAJ SINGH
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February 13, 2025 |
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VIKRAM SINGH Vs. STATE OF M.P.
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January 6, 2025 |
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VIKRAM SINGH Vs. UNION OF INDIA
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January 17, 2025 |
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VIKRAM SINGH RATHORE Vs. STATE OF MADHYA PRADESH
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May 24, 2025 |
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VIKRAM SOLAR Vs. STATE OF M.P.
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July 29, 2025 |
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VIKRAMBHAI PATEL Vs. PRAVEEN GROUP OF CONSTRUCTIONS
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March 21, 2025 |
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VIMAL JAIN (DEAD) THROUGH L.RS. BABYNANDA JAIN Vs. STATE OF MADHYA PRADESH
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June 19, 2025 |
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VINAY Vs. STATE OF MADHYA PRADESH
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January 6, 2025 |
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VINOD KUMAR MEENA Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 25, 2025 |
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VINOD PAL Vs. STATE OF MADHYA PRADESH
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March 27, 2025 |
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VINOD RAGHUVANSHI Vs. AJAY ARORA
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March 26, 2025 |
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VIPUL YADAV Vs. STATE OF MADHYA PRADESH
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November 20, 2025 |
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VIRENDRA SINGH Vs. THE STATE OF M.P.
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February 19, 2025 |
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VIRENDRA VARMA Vs. STATE OF M.P.`
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May 6, 2025 |
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VISHNU GUPTA Vs. STATE OF M.P.
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June 16, 2025 |
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VISHNU KUMAR GUPTA Vs. SHILPI KHAIRA
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March 12, 2025 |
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VISHWANATH DUBEY Vs. STATE OF M.P.
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July 23, 2025 |
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VIVEK KUMAR SHARMA Vs. STATE OF M.P.
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March 1, 2025 |
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YATINDRA Vs. STATE OF MADHYA PRADESH
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July 10, 2025 |
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YOGESH Vs. PARUL
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July 18, 2025 |