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A MINOR Vs. STATE OF MADHYA PRADESH
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July 25, 2024 |
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A. MINOR Vs. STATE OF MADHYA PRADESH
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October 8, 2024 |
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A. MINOR Vs. STATE OF MADHYA PRADESH
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March 14, 2024 |
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AARIF KHAN Vs. STATE OF MADHYA PRADESH
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July 5, 2024 |
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AARTI W/O. KISHAN MEENA Vs. KISHAN @ ANIL
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August 22, 2024 |
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AASHU Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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AASIF Vs. STATE OF MADHYA PRADESH
|
April 8, 2024 |
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AAVESH Vs. UNION OF INDIA
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April 10, 2024 |
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ABDUL Vs. STATE OF MADHYA PRADESH
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April 5, 2024 |
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ABDUL JABBAR Vs. STATE OF MADHYA PRADESH
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April 2, 2024 |
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ABDUL JABBAR Vs. RUKSANA
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May 8, 2024 |
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ABHAY Vs. STATE OF MADHYA PRADESH
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January 8, 2024 |
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ABHISHEK Vs. STATE OF MADHYA PRADESH
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April 15, 2024 |
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ABHISHEK ARJARIYA Vs. STATE OF MADHYA PRADESH
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June 27, 2024 |
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ABHISHEK PANDEY Vs. STATE OF M.P.
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July 8, 2024 |
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ABHISHEK SHUKLA Vs. STATE OF M.P.
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December 9, 2024 |
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ABHYUDAY SINGH Vs. STATE OF MADHYA PRADESH
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August 6, 2024 |
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ACCHU Vs. STATE OF MADHYA PRADESH
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May 7, 2024 |
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ADITYA BIRLA REAL ESTATE LTD Vs. SHRAMIK JANATA SANGH
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December 13, 2024 |
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ADITYA SHARMA Vs. STATE OF MADHYA PRADESH
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February 15, 2024 |
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AFRIN BEE Vs. MOHAMMAD SHADAB
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November 20, 2024 |
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AGNI DAIRY INDUSTRIES PVT. LTD Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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AHAMAD KHAN Vs. BHASKAR DATT PANDEY
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August 2, 2024 |
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AHSHAN HUSSAIN Vs. STATE OF MADHYA PRADESH
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July 31, 2024 |
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AISHANLAL Vs. STATE OF MADHYA PRADESH
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March 11, 2024 |
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AJAY Vs. STATE OF MADHYA PRADESH
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August 8, 2024 |
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AJAY ASATI Vs. STATE OF MADHYA PRADESH
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March 21, 2024 |
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AJAY BAJAJ Vs. STATE OF MADHYA PRADESH
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January 12, 2024 |
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AJAY CHHIPA Vs. STATE OF MADHYA PRADESH
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March 7, 2024 |
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AJAY JHAM Vs. JASHODA RAJPUT
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April 1, 2024 |
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AJAY KUMAR JAIN Vs. STATE OF MADHYA PRADESH
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January 12, 2024 |
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AJAY NIKAM Vs. STATE OF MADHYA PRADESH
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May 3, 2024 |
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AJAY VIKRAM SINGH Vs. STATE OF MADHYA PRADESH
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November 7, 2024 |
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AJIT YADAV Vs. STATE OF M.P.
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December 2, 2024 |
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AKASH TOMAR Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
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AKBAR Vs. STATE OF MADHYA PRADESH
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September 6, 2024 |
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AKENDRA RAGHUWANSHI Vs. STATE OF M.P.
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October 4, 2024 |
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AKHILESH KUMAR Vs. STATE OF M.P.
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March 1, 2024 |
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AKHILESH PANDEY Vs. STATE OF MADHYA PRADESH
|
October 18, 2024 |
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AKIB KHAN Vs. MUNICIPAL CORPORATION BHOPAL
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February 13, 2024 |
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AKIL AHMED ANSARI Vs. STATE OF MADHYA PRADESH
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August 28, 2024 |
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ALAKNANDA AWASTHI Vs. DURGA PRASAD UPADHYAY
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July 9, 2024 |
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ALIYA Vs. STATE OF MADHYA PRADESH
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July 16, 2024 |
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ALKA RAGUNATH Vs. STATE OF M.P.
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August 7, 2024 |
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ALOK KUMAR GOENKA Vs. MURLI MANOHAR GOENKA
|
January 30, 2024 |
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ALOUKIK KIRAR Vs. STATE OF M.P.
|
July 26, 2024 |
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AMAN Vs. STATE OF M.P.
|
November 13, 2024 |
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AMAN Vs. STATE OF MADHYA PRADESH
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April 29, 2024 |
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AMAN JHANKE Vs. STATE OF MADHYA PRADESH
|
December 26, 2024 |
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AMBRISH Vs. STATE OF M.P.
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May 6, 2024 |
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AMICHAND Vs. STATE OF MADHYA PRADESH
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January 12, 2024 |
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AMIR KHAN Vs. STATE OF MADHYA PRADESH
|
August 7, 2024 |
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AMIT Vs. NAMITA
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October 15, 2024 |
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AMIT BHARGAVA Vs. STATE OF MADHYA PRADESH
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May 21, 2024 |
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AMIT KHAMPARIYA Vs. STATE OF MADHYA PRADESH
|
July 16, 2024 |
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AMIT KUMAR AHUJA Vs. STATE OF MADHYA PRADESH
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May 24, 2024 |
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AMJAD Vs. STATE OF MADHYA PRADESH
|
January 4, 2024 |
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AMOL SHEOREY Vs. STATE OF MADHYA PRADESH
|
May 10, 2024 |
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AMRA Vs. COLLECTOR BARWANI
|
August 5, 2024 |
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AMRITLAL CHOUHAN Vs. STATE OF MADHYA PRADESH
|
April 8, 2024 |
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ANAND Vs. COMMISSIONER
|
June 14, 2024 |
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ANAND CHOUHAN Vs. STATE OF MADHYA PRADESH
|
April 22, 2024 |
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ANAND GOYAN Vs. STATE OF MADHYA PRADESH
|
July 18, 2024 |
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ANAND KUMAR KEDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 2024 |
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ANAND SHARMA Vs. STATE OF MADHYA PRADESH
|
May 20, 2024 |
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ANANTNARAYAN Vs. SURESH
|
April 30, 2024 |
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ANARJI Vs. THE STATE OF MADHYA PRADESH
|
August 9, 2024 |
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ANGOORNATH Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
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ANIKET RAWAT Vs. STATE OF MADHYA PRADESH
|
April 5, 2024 |
|
ANIL Vs. STATE OF MADHYA PRADESH
|
March 18, 2024 |
|
ANIL Vs. STATE OF MADHYA PRADESH
|
February 17, 2024 |
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ANIL Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
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ANIL DONGRE Vs. STATE OF MADHYA PRADESH
|
January 12, 2024 |
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ANIL KUMAR Vs. BALWANTSINGH SETHI
|
March 18, 2024 |
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ANIL KUMAR MOORJANI Vs. SHEKHAR JAISWANI
|
March 21, 2024 |
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ANIL MALEWAR Vs. SARLA BOTHRA
|
May 17, 2024 |
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ANIL PRASAD CHOUDHARY Vs. STATE OF M.P.
|
January 5, 2024 |
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ANIL S/O. SHANTI PRIYA DOSHI Vs. PAPPU S/O. PARMANAND PATEL
|
March 4, 2024 |
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ANILPATEL Vs. STATE OF MADHYA PRADESH
|
February 17, 2024 |
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ANIRUDDH SINGH Vs. AUTHORIZED OFFICER
|
January 3, 2024 |
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ANITA Vs. JASWANT SINGH
|
July 4, 2024 |
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ANITA VERMA Vs. SHRIRAM VERMA
|
January 16, 2024 |
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ANJUM ANSARI Vs. R. RAJESH RAO
|
July 20, 2024 |
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ANKIT GRAH NIRMAN SAHKARI SANSTHA MARYADIT Vs. STATE OF M.P.
|
December 19, 2024 |
|
ANKITA RATHORE Vs. STATE OF M.P.
|
October 22, 2024 |
|
ANNU BAI Vs. STATE OF M.P.
|
April 4, 2024 |
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ANSHUL Vs. STATE OF MADHYA PRADESH
|
March 1, 2024 |
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ANSHUL AGRAWAL Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
ANTHONY ELIAS Vs. ANITA BAI
|
July 3, 2024 |
|
ARCHON POWERINFRA INDIA PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
September 3, 2024 |
|
ARJUN KAPSE Vs. RAJA SURYAVANSHI
|
May 21, 2024 |
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AROPRINT GLOBAL PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
January 2, 2024 |
|
ARPAN KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
|
April 12, 2024 |
|
ARSHPREET KAUR Vs. STATE OF MADHYA PRADESH
|
July 2, 2024 |
|
ARTI GUPTA SAHU Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
ARUN Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
|
ARUN KUMAR GUPTE Vs. ARVIND KUMAR
|
March 19, 2024 |
|
ARUN RAGHUVANSHI Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
|
ARVIND Vs. STATE OF MADHYA PRADESH
|
January 25, 2024 |
|
ARVIND KUMAR Vs. TRILOK KUMAR
|
March 12, 2024 |
|
ARVIND KUMAR CHAWARIYA Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
|
ASHA Vs. RAGHVEND
|
November 22, 2024 |
|
ASHA PANDEY Vs. CENTRAL BANK OF INDIA
|
January 30, 2024 |
|
ASHFAQ KHAN Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
ASHISH Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
|
ASHISH Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
|
ASHISH KAMAT PATEL Vs. URMILA SINGH
|
August 5, 2024 |
|
ASHISH KUMAR AGRAWAL Vs. NITESH KUMAR GOYAL
|
April 26, 2024 |
|
ASHISH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
July 22, 2024 |
|
ASHISH PATHAK Vs. STATE OF MADHYA PRADESH
|
October 16, 2024 |
|
ASHISH PRATAP SINGH Vs. MEERA TOMAR
|
February 8, 2024 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
March 19, 2024 |
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ASHOK KUMAR AHUJA Vs. JANKI DEVI AASNANI
|
July 3, 2024 |
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ASHOK VERMA Vs. STATE OF M.P.
|
February 28, 2024 |
|
ASHOKA INFROWAYS P.LTD. Vs. STATE OF MADHYA PRADESH
|
October 4, 2024 |
|
ASHUTOSH Vs. STATE OF MADHYA PRADESH
|
April 24, 2024 |
|
ASIF HANIF THARA Vs. ENFORCEMENT DIRECTORATE
|
November 19, 2024 |
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AWASHTHA Vs. STATE OF MADHYA PRADESH
|
April 16, 2024 |
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AYESHA ALI Vs. STATE OF MADHYA PRADESH
|
February 21, 2024 |
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AYODAYA BAI Vs. LAXMI NARAYAN
|
March 22, 2024 |
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AYYUB PATHAN Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
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AZAD JAIN & ASSOCIATES Vs. M.P.ROAD DEVELOPMENT CORPORATION
|
July 25, 2024 |
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BABULAL Vs. AMRA
|
February 16, 2024 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
August 31, 2024 |
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BABURAM Vs. UNION OF INDIA
|
September 13, 2024 |
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BAGRI SAMAJIK SANGATHAN SAMITI Vs. STATE OF M.P.
|
December 12, 2024 |
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BAHDURSINGH NANSINGH BHIL Vs. STATE OF MADHYA PRADESH
|
February 21, 2024 |
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BAIYANT SINGHA Vs. PARMJEET KAUR
|
March 18, 2024 |
|
BAKAR ALI Vs. STATE OF MADHYA PRADESH
|
November 5, 2024 |
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BAL KRISHNA DWIVEDI Vs. STATE OF M.P.
|
March 12, 2024 |
|
BALAJI SECURITY SERVICES PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
|
BALENDRA SINGH CHOUHAN Vs. RAJKUMAR ASATI
|
January 17, 2024 |
|
BALESH CHAURASIYA Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
BALLI YADAV Vs. STATE OF MADHYA PRADESH
|
January 9, 2024 |
|
BALLU Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
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BALLU YADAV Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
|
BALRAM Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
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BALVINDER SINGH BHATIA Vs. STATE OF M.P.
|
January 5, 2024 |
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BALVIR SINGH Vs. STATE OF MADHYA PRADESH
|
February 1, 2024 |
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BALVIR SINGH Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
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BALWAN RAJPOOT Vs. STATE OF MADHYA PRADESH
|
March 27, 2024 |
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BANCO CONSTRUCTION PVT. LTD Vs. BRAJESH SHARMA
|
September 23, 2024 |
|
BANCO CONSTRUCTION PVT. LTD. Vs. NARMADA EXTRUSIONS LTD.
|
February 23, 2024 |
|
BANO BEE Vs. YUSUF
|
March 20, 2024 |
|
BANSILAL Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
|
BANUBEE GANI Vs. BONDIBAI SULEMAN NAYATA
|
October 21, 2024 |
|
BASANT RAM YADAV Vs. STATE OF MADHYA PRADESH
|
November 28, 2024 |
|
BASHIR KHAN Vs. ISHRAT BANO
|
October 24, 2024 |
|
BASUBAI Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
|
BEENU LODHI Vs. STATE OF M.P.
|
May 28, 2024 |
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BHAGATSINGH Vs. STATE OF MADHYA PRADESH
|
July 30, 2024 |
|
BHAGIRATH Vs. STATE OF MADHYA PRADESH
|
July 8, 2024 |
|
BHAGWAN Vs. MANI BAI
|
November 20, 2024 |
|
BHAGWAN Vs. STATE OF MADHYA PRADESH
|
January 29, 2024 |
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BHAGWAN DAS PARMAR Vs. STATE OF MADHYA PRADESH
|
January 3, 2024 |
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BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 18, 2024 |
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BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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BHAGWANDAS Vs. DINESH
|
February 6, 2024 |
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BHAGWANLAL SHARMA Vs. GOVERNMENT KAMLA NEHRU KANYA UCHCHATAR MAHAVIDYALAYA
|
January 24, 2024 |
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BHAIYALAL Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
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BHARAT SINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
January 23, 2024 |
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BHARATRAM Vs. STATE OF MADHYA PRADESH
|
May 24, 2024 |
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BHARTI HEDAV Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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BHARTI JHA Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
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BHARTI PATEL Vs. STATE OF M.P.
|
May 3, 2024 |
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BHASKARDUTT DWIVEDI Vs. STATE OF MADHYA PRADESH
|
May 22, 2024 |
|
BHAWARLAL Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
BHERSIYA Vs. STATE OF MADHYA PRADESH
|
September 13, 2024 |
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BHERULAL Vs. STATE OF MADHYA PRADESH
|
May 16, 2024 |
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BHERULAL DHANGAR Vs. STATE OF MADHYA PRADESH
|
January 12, 2024 |
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BHOLA GIRWAL Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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BHOPAL FRACTURE HOSPITAL Vs. SAVITRI DEVI VIJAYWARGIYA
|
April 15, 2024 |
|
BHUPENDRA Vs. STATE OF MADHYA PRADESH
|
May 13, 2024 |
|
BHUPENDRA SINGH Vs. GWALIOR DEVELOPMENT AUTHORITY
|
September 21, 2024 |
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BHUPESH Vs. ARVIND KUMAR SHAH
|
July 15, 2024 |
|
BHURIBAI Vs. RAMRATAN
|
May 21, 2024 |
|
BHUWANESHWARI LODH Vs. OMPRAKASH LODH
|
July 25, 2024 |
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BINDU MISHRA Vs. UDAY YADAV
|
August 5, 2024 |
|
BISHOP, ROMAN CATHOLIC DIOCESE Vs. STATE OF M.P.
|
December 9, 2024 |
|
BONDRA Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
BRAJESH KHARE Vs. STATE OF MADHYA PRADESH
|
January 10, 2024 |
|
BRAJESH KUMAR PANNALAL Vs. INDUSIND BANK LIMITED
|
May 16, 2024 |
|
BRAJVASILAL PATEL Vs. JAGDISH
|
January 9, 2024 |
|
BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. AGHAN SINGH MERAVI
|
January 18, 2024 |
|
BRIJBALA SONI Vs. M. S RSD DEVELOPERS PVT
|
January 10, 2024 |
|
BRIJESH AHIRWAR Vs. STATE OF MADHYA PRADESH
|
February 15, 2024 |
|
BRIJLAL AHIRWAR Vs. UNION OF INDIA
|
May 14, 2024 |
|
BUNTI Vs. STATE OF MADHYA PRADESH
|
November 13, 2024 |
|
BUNTY S/O LT. SHRI RADHESHYAM Vs. STATE OF MADHYA PRADESH
|
May 1, 2024 |
|
BUTTO BAI Vs. DUMRI
|
February 7, 2024 |
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CANARA BANK (SUCCESSOR OF SYNDICATE BANK) Vs. KAMAL COTSPIN PRIVATE LTD.
|
August 23, 2024 |
|
CHAIN SINGH Vs. STATE OF MADHYA PRADESH
|
January 9, 2024 |
|
CHANCHAL GUPTA Vs. RAKHI DHALI
|
November 25, 2024 |
|
CHANCHAL YADAV Vs. STATE OF MADHYA PRADESH
|
March 13, 2024 |
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CHANDA KUSHWAH Vs. STATE OF MADHYA PRADESH
|
May 17, 2024 |
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CHANDRAKALA KAVRETI Vs. STATE OF MADHYA PRADESH
|
April 25, 2024 |
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CHANDRAKANT YADAV Vs. STATE OF MADHYA PRADESH
|
July 30, 2024 |
|
CHANDRASHEKHAR VERMA Vs. STATE OF MADHYA PRADESH
|
September 10, 2024 |
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CHARAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
CHHAKKELAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
CHHATAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 21, 2024 |
|
CHHAYA Vs. PUBLIC AT LARGE
|
May 27, 2024 |
|
CHHAYA SHIVHARE Vs. RAVIKANT MISHRA
|
May 16, 2024 |
|
CHHOLE Vs. STATE OF MADHYA PRADESH
|
January 22, 2024 |
|
CHHOTI BAI Vs. STATE OF MADHYA PRADESH
|
October 16, 2024 |
|
CHHOTU Vs. STATE OF MADHYA PRADESH
|
August 16, 2024 |
|
CHIEF EXECUTIVE OFFICER, ZIQITZA HEALTH CARE LTD. Vs. 108 AMBULANCE KARMACHARI SANGH
|
April 10, 2024 |
|
CHILD IN CONFLICT WITH LAW Vs. VINOD KUMAR JAIN
|
November 20, 2024 |
|
CHINTAMAN DEVELOPERS PVT. LTD Vs. ACME PAPERS LTD.
|
April 2, 2024 |
|
CHIRANTAN ENTERPRISES LLP Vs. COMMISSIONER CGST AND CENTRAL EXCISE
|
October 15, 2024 |
|
CHOLAMANDALAM MS GENERAL INSURANCE Vs. HAJARILAL
|
February 16, 2024 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. BUDHNI BAI MOHANLAL MARKAM
|
January 12, 2024 |
|
CHOTU Vs. STATE OF MADHYA PRADESH
|
April 26, 2024 |
|
COMMISSIONER, M.P. HOUSING BOARD Vs. HARICHARAN
|
May 3, 2024 |
|
CONTROLLER GOVERNMENT PRINTING PRESS AND STATIONARY Vs. NAFEESA BANO
|
February 26, 2024 |
|
CUBE CONSTRUCTION ENGINEERING LTD. Vs. STATE OF MADHYA PRADESH
|
October 16, 2024 |
|
D & H SECHERON ELECTRODES PVT. LTD. Vs. DINESH S/O. JAI NARAYAN
|
March 14, 2024 |
|
D.F.DIAS Vs. SHRIMURTI PARASNATH DIGAMBAR JAIN BADA MANDIR TRUST
|
January 22, 2024 |
|
DALVEER BAHADUR SHAH Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
DAMODAR CHOUHAN Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
DARVARI SINGH Vs. STATE OF M.P.
|
January 11, 2024 |
|
DARYAVSINGH Vs. BEENU
|
May 24, 2024 |
|
DAULATRAM Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
|
DAYARAM Vs. STATE OF M.P.
|
January 9, 2024 |
|
DAYARAM Vs. STATE OF MADHYA PRADESH
|
April 30, 2024 |
|
DAYARAM PMNANI Vs. VIJAY ANAND
|
January 22, 2024 |
|
DEAN AGRICULTURE COLLEGE Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
|
DEENDAYAL RAI Vs. STATE OF MADHYA PRADESH
|
June 3, 2024 |
|
DEEPA TOMAR Vs. AJAY @ LEELADHAR SINGH TOMAR
|
May 14, 2024 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
February 16, 2024 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
|
DEEPAK CHOUHAN Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
|
DEEPAK JATAV Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
DEEPAK KUMAR JAISWAL Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
DEEPAK KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
April 30, 2024 |
|
DEEPAK SINGHAL Vs. UNION OF INDIA
|
September 11, 2024 |
|
DEEPANJALI VAISHNAV SHIKSHA SAMITI Vs. STATE OF MADHYA PRADESH
|
March 22, 2024 |
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DEEPENDRA SINGH PARMAR Vs. STATE OF MADHYA PRADESH
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May 1, 2024 |
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DESIYA BHURIYA Vs. MAHESH
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August 14, 2024 |
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DEVA Vs. STATE OF MADHYA PRADESH
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August 7, 2024 |
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DEVEN Vs. STATE OF MADHYA PRADESH
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April 8, 2024 |
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DEVENDRA Vs. STATE OF MADHYA PRADESH
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June 6, 2024 |
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DEVENDRA Vs. INDORE DEVELOPMENT AUTHORITY
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February 17, 2024 |
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DEVENDRA BHAWSAR Vs. A.U. SMALL FINANCE BANK LTD
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September 21, 2024 |
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DEVENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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April 5, 2024 |
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DEVENDRA KUMAR PATEL Vs. STATE OF MADHYA PRADESH
|
October 14, 2024 |
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DEVESH GOKHALE Vs. STATE OF MADHYA PRADESH
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March 7, 2024 |
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DEVI AHILYA NEW CLOTH MARKET CO. LTD Vs. STATE OF MADHYA PRADESH
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January 23, 2024 |
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DEVI AHILYA VISHWA VIDYALAYA Vs. ADDITIONAL LABOUR COMMISSIONER
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April 30, 2024 |
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DEVKALIYA Vs. DHARMENDRA SINGH
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March 11, 2024 |
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DHANANJAY Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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DHARMENDRA Vs. STATE OF MADHYA PRADESH
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May 1, 2024 |
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DHARMENDRA Vs. STATE OF MADHYA PRADESH
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April 5, 2024 |
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DHARMENDRA Vs. STATE OF M.P.
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May 27, 2024 |
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DHARMENDRA Vs. STATE OF M.P.
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September 27, 2024 |
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DHARMENDRA Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
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DHARMENDRA DAS Vs. STATE OF MADHYA PRADESH
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April 3, 2024 |
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DHARMENDRA KUMAR Vs. DURGA BAI
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February 26, 2024 |
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DHARMENDRA MEENA Vs. RUKMANI BAI
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May 6, 2024 |
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DHARMENDRA SINGH GURJAR Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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DHEERAJ KUMAR VERMA Vs. SACHIN
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August 8, 2024 |
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DHEERAJ SHARMA Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
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DHIRAJ KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
July 4, 2024 |
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DHRUV KUMAR DWIVEDI Vs. RAJBHAN DWIVEDI
|
April 25, 2024 |
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DHRUV NARAYAN SINGH Vs. ARIF MASOOD
|
August 14, 2024 |
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DIAMOND INFRASTRUCTURE PARTNERSHIP FIRM Vs. CHANDAPRABHU HOMES (PVT) LIMITED
|
May 14, 2024 |
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DICKY RAM TIWARI Vs. STATE OF M.P.
|
December 3, 2024 |
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DIDAR SINGH Vs. STATE OF MADHYA PRADESH
|
April 30, 2024 |
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DILIP Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
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DILIP SHARMA Vs. STATE OF M.P.
|
March 14, 2024 |
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DINESH Vs. STATE OF MADHYA PRADESH
|
September 4, 2024 |
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DINESH CHORASIYA Vs. ANIL AGARWAL
|
May 7, 2024 |
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DINESH KUMAR DUBEY Vs. UNION OF INDIA
|
January 8, 2024 |
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DINESH MEWADA Vs. SHRIMAAN COLLECTOR MAHODAY COLLECTOR
|
May 1, 2024 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. NAEEM KHAN
|
January 12, 2024 |
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DIVYANSH Vs. STATE OF MADHYA PRADESH
|
October 24, 2024 |
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DR. ARCHANA DEVI RAJPOOT Vs. STATE OF M.P.
|
January 10, 2024 |
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DR. GOVIND SINGH Vs. JYOTIRADITYA M. SCINDIA
|
February 15, 2024 |
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DR. RANJAN KUMAR PRADHAN Vs. UNION OF INDIA
|
May 31, 2024 |
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DR. RASHMI CHAUDHARY Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
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DUJIYABAI Vs. RAYATIBAI
|
April 10, 2024 |
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DULE SINGH Vs. POONAM JAISWAL
|
February 12, 2024 |
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DULESINGH Vs. STATE OF MADHYA PRADESH
|
March 12, 2024 |
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DURGESH Vs. STATE OF MADHYA PRADESH
|
April 3, 2024 |
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DWARKA PRASAD Vs. STATE OF MADHYA PRADESH
|
July 26, 2024 |
|
EJAJ AHMED Vs. AVINASH SAHAY JOHRI
|
September 3, 2024 |
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ELORA TOBACCO COMPANY LTD. Vs. UNION OF INDIA
|
May 20, 2024 |
|
ETERNAL MOTOR PVT. LTD. Vs. KAILASH
|
May 3, 2024 |
|
FAKIR MOHAMMAD Vs. UNION OF INDIA
|
April 26, 2024 |
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FARID KHAN Vs. STATE OF MADHYA PRADESH
|
January 23, 2024 |
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FARUKH Vs. STATE OF MADHYA PRADESH
|
July 19, 2024 |
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FIRM NANDKISHOR KUSHWAH Vs. STATE OF M.P.
|
October 3, 2024 |
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FIROJ KHAN Vs. STATE OF MADHYA PRADESH
|
March 8, 2024 |
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FUTURE GENERALI INDIA INS. CO. Vs. SANTOSHI
|
March 20, 2024 |
|
GAJANAND Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
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GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
February 17, 2024 |
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GANESH JOSHI Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
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GANESH KUMAWAT Vs. STATE OF MADHYA PRADESH
|
March 12, 2024 |
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GANGAWATI Vs. STATE OF M.P.
|
September 10, 2024 |
|
GANGOTRI WIRES ROPES PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
July 22, 2024 |
|
GANNON DUNKERLEY CO. LTD. Vs. M.P.ROAD DEVELOPMENT CORPORATION
|
January 8, 2024 |
|
GANPAT Vs. LAND ACQUISITION OFFICER AND SUB DIVISION OFFICER
|
July 16, 2024 |
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GAURI SAXENA Vs. STATE OF M.P.
|
December 10, 2024 |
|
GAUTAM Vs. STATE OF MADHYA PRADESH
|
February 17, 2024 |
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GENERAL MANAGER, NATIONAL FERTILIZERS LTD. Vs. NATIONAL FERTILIZERS EMPLOYEES UNION
|
December 4, 2024 |
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GENERAL STEEL FABRICATION Vs. DEPARTMENT OF INDUSTRIES PRINCIPAL SECRETARY VALLABH BHAWAN
|
April 13, 2024 |
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GHANSHYAM Vs. STATE OF MADHYA PRADESH
|
January 31, 2024 |
|
GHANSHYAM BHATI Vs. GENERAL ADMINISTRATION DEPT.
|
November 4, 2024 |
|
GHANSHYAM SHARMA Vs. STATE OF MADHYA PRADESH
|
May 17, 2024 |
|
GIRDHARI PAWAR Vs. SAVITRI BAI BARKADE
|
October 15, 2024 |
|
GIRIJA BAI Vs. UNION OF INDIA
|
January 8, 2024 |
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GIRISH MEHTA Vs. STATE OF MADHYA PRADESH
|
April 2, 2024 |
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GIRRAJ KUSHWAH Vs. STATE OF MADHYA PRADESH
|
April 13, 2024 |
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GIRRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
July 3, 2024 |
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GOEL CARGO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX (TDS) BHOPAL
|
January 10, 2024 |
|
GOLU Vs. STATE OF MADHYA PRADESH
|
September 27, 2024 |
|
GOLU SEN Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
GOPAL Vs. STATE OF M. P.
|
March 6, 2024 |
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GOPAL Vs. STATE OF MADHYA PRADESH
|
June 3, 2024 |
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GOPAL Vs. STATE OF MADHYA PRADESH
|
July 30, 2024 |
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GOPAL KEVAT Vs. STATE OF MADHYA PRADESH
|
March 7, 2024 |
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GOPAL PRASAD TIWARI Vs. SADHANA SINGH TOMAR
|
January 30, 2024 |
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GOPAL SHIVHARE Vs. THE STATE OF MADHYA PRADESH
|
July 31, 2024 |
|
GOPAL SINGH Vs. STATE OF MADHYA PRADESH
|
January 9, 2024 |
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GOPAL SINGH Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
|
January 19, 2024 |
|
GOPALSINGH Vs. STATE OF MADHYA PRADESH
|
January 18, 2024 |
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GOVERDHAN Vs. CHIEF MUNICIPAL OFFICER
|
October 17, 2024 |
|
GOVIND Vs. STATE OF MADHYA PRADESH
|
May 2, 2024 |
|
GOVIND KHANDELWAL Vs. SURESH KHANDELWAL
|
April 16, 2024 |
|
GOVIND LODHI Vs. STATE OF M.P.
|
September 5, 2024 |
|
GOVIND SASI Vs. STATE OF MADHYA PRADESH
|
July 12, 2024 |
|
GOVINDA Vs. STATE OF MADHYA PRADESH
|
January 19, 2024 |
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GOWARDHAN Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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GRAM PANCHAYAT SIDDHIHRD Vs. STATE OF MADHYA PRADESH
|
December 18, 2024 |
|
GULAB SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2024 |
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GULSHER MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
April 15, 2024 |
|
GUMANSINGH Vs. STATE OF MADHYA PRADESH
|
April 16, 2024 |
|
GUNEETA KAUR Vs. V.M. SINGH
|
January 16, 2024 |
|
GUNWANT Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
|
GURMEET SINGH Vs. NARENDRA KAUR
|
April 1, 2024 |
|
GURUSARAN NIGAM Vs. RADHESHARAN NIGAM
|
April 10, 2024 |
|
GYAN SINGH PARMAR Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
May 1, 2024 |
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GYANKUNWAR Vs. STATE OF MADHYA PRADESH
|
May 16, 2024 |
|
HAJI IMAM KHAN Vs. NAGAR PARISAD
|
January 5, 2024 |
|
HAKIM SINGH GOND Vs. STATE OF M.P.
|
December 5, 2024 |
|
HAKKU Vs. GARVAR SINGH
|
January 23, 2024 |
|
HANIF Vs. STATE OF MADHYA PRADESH
|
May 15, 2024 |
|
HANSUBAI Vs. GOPALPURI
|
January 16, 2024 |
|
HARAM Vs. STATE OF MADHYA PRADESH
|
March 19, 2024 |
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HARI SHANKAR SONI Vs. STATE OF M.P.
|
November 28, 2024 |
|
HARIKRISHAN MISHRA Vs. SANDEEP KUMAR GARG
|
July 3, 2024 |
|
HARIOM Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
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HARIOM SHRIVASTAVA Vs. STATE OF MADHYA PRADESH STATION
|
January 23, 2024 |
|
HARIOM YADAV Vs. STATE OF M.P.
|
October 23, 2024 |
|
HARIRAM Vs. CHIEF EXECUTIVE OFFICER
|
April 3, 2024 |
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HARISH GEHLOT Vs. STATE OF MADHYA PRADESH
|
January 18, 2024 |
|
HASU BAI Vs. LOTAN
|
April 5, 2024 |
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HEM SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2024 |
|
HEMANT Vs. STATE OF MADHYA PRADESH
|
January 5, 2024 |
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HEMANT KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 10, 2024 |
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HEMANT SIKARWAR Vs. STATE OF MADHYA PRADESH
|
May 13, 2024 |
|
HEMRAJ VANSHKAR Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
|
HERO Vs. STATE OF MADHYA PRADESH
|
March 7, 2024 |
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HIGH COURT ADVOCATES BAR ASSOCIATION Vs. STATE OF M.P.
|
May 3, 2024 |
|
HIGH COURT ADVOCATES BAR ASSOCIATION Vs. BAR COUNCIL OF INDIA
|
May 3, 2024 |
|
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA
|
March 11, 2024 |
|
HINDUSTAN COMMERCIAL CORPORATION PVT. LTD. Vs. STATE OF M.P.
|
December 11, 2024 |
|
HIRALAL SAHU Vs. STATE OF M.P.
|
March 13, 2024 |
|
HITESH AGENCIES Vs. UNION BANK OF INDIA
|
April 30, 2024 |
|
HUMALI Vs. STATE OF MADHYA PRADESH
|
June 3, 2024 |
|
I.M. SIDDIQUI Vs. STATE OF MADHYA PRADESH
|
July 5, 2024 |
|
ICICI LAMBARD MOTOR INSURANCE CO. LTD Vs. GOPAL SINGH
|
March 21, 2024 |
|
ICICI LOMBARD GENERAL INS. CO. LTD. Vs. SUNITA
|
July 5, 2024 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RUKMANI BAI
|
January 10, 2024 |
|
IFFCO-TOKYO GENERAL INSURANCE CO. LTD. Vs. DHANPAT KEWAT
|
August 31, 2024 |
|
IN REFERENCE Vs. JAI KISHORE RAJORIYA
|
May 10, 2024 |
|
IN REFERENCE Vs. VIJAY CHOUDHARY
|
May 6, 2024 |
|
INBREW BEVERAGES PRIVATE LIMITED Vs. EXCISE COMMISSIONER MADHYA PRADESH COMPOSITE REVENUE 1
|
January 22, 2024 |
|
INDRAJEET SINGH Vs. STATE OF MADHYA PRADESH
|
November 13, 2024 |
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INDU BORA Vs. STATE OF MADHYA PRADESH
|
July 2, 2024 |
|
ISHWAR Vs. STATE OF MADHYA PRADESH
|
February 8, 2024 |
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J.K.BROTHERS Vs. RANCHOOD KASHAP
|
April 15, 2024 |
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JAGDISH Vs. SIDDHI VINAYAK DEVELOPERS
|
February 7, 2024 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
April 19, 2024 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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JAGDISH ADIVASI Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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JAGDISH SINGH PARIHAR Vs. STATE OF MADHYA PRADESH
|
April 26, 2024 |
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JAGIVAN DAS JAISWAL Vs. NOHARI BAI
|
August 22, 2024 |
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JAGJIT SINGH TUTEJA Vs. STATE OF MADHYA PRADESH
|
October 4, 2024 |
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JAGNARAYAN Vs. STATE OF MADHYA PRADESH
|
January 17, 2024 |
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JAGRAM VERMA Vs. STATE OF MADHYA PRADESH
|
March 22, 2024 |
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JAHID Vs. STATE OF MADHYA PRADESH
|
May 14, 2024 |
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JAI SHARMA Vs. KAILASH NARAYAN
|
March 13, 2024 |
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JAIPAL WADHWANI Vs. ARVIND KUMAR MISHRA
|
April 29, 2024 |
|
JALAM SINGH Vs. STATE OF MADHYA PRADESH
|
January 3, 2024 |
|
JANKI BAI Vs. STATE OF M.P.
|
December 13, 2024 |
|
JASMAN Vs. STATE OF MADHYA PRADESH
|
March 21, 2024 |
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JASPAL Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
|
JASRAJ Vs. SPECIFIED OFFICER
|
March 13, 2024 |
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JAVED KHAN Vs. STATE OF MADHYA PRADESH
|
January 22, 2024 |
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JAVED NASEEM Vs. STATE OF MADHYA PRADESH
|
March 20, 2024 |
|
JAY Vs. STATE OF MADHYA PRADESH
|
January 8, 2024 |
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JAY KUMAR SABNANI Vs. STATE OF MADHYA PRADESH
|
May 15, 2024 |
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JAYA Vs. STATE OF MADHYA PRADESH
|
April 15, 2024 |
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JAYANT JOSHI Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
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JEETENDRA BHARTI Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
|
JEEVAN SINGH Vs. JAGDISH
|
March 18, 2024 |
|
JEEVAN SINGH CHOUDHARY Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
|
May 24, 2024 |
|
JHAM SINGH Vs. REWA SINGH
|
April 13, 2024 |
|
JHITRA Vs. STATE OF MADHYA PRADESH
|
January 4, 2024 |
|
JITENDRA Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
|
JITENDRA Vs. STATE OF MADHYA PRADESH
|
May 21, 2024 |
|
JITENDRA Vs. STATE OF MADHYA PRADESH
|
August 5, 2024 |
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JITENDRA Vs. STATE OF MADHYA PRADESH
|
March 13, 2024 |
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JITENDRA PATWARI Vs. STATE OF MADHYA PRADESH
|
August 6, 2024 |
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JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 13, 2024 |
|
JITESH Vs. STATE OF MADHYA PRADESH
|
March 11, 2024 |
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JMC TAHER ALI JOINT VENTURE Vs. INDORE MUNICIPAL CORPORATION
|
November 25, 2024 |
|
JUVENILE X Vs. STATE OF MADHYA PRADESH
|
September 21, 2024 |
|
JYOTI Vs. STATE OF MADHYA PRADESH
|
May 15, 2024 |
|
JYOTI CHOUBEY Vs. STATE OF MADHYA PRADESH
|
July 23, 2024 |
|
JYOTI SHARMA Vs. HASH VISHNU GOYAL
|
August 7, 2024 |
|
K.V.VIJAYVARGIYA Vs. SANJAY NAGPAL
|
February 6, 2024 |
|
KACHRU Vs. SHYAMLAL
|
March 15, 2024 |
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KADWA PATIDAR Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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KAILASH Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
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KAILASH CHANDRA Vs. STATE OF MADHYA PRADESH
|
January 29, 2024 |
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KAILASH HADA Vs. STATE OF M.P.
|
December 6, 2024 |
|
KAILASH NARAYAN Vs. SHYAMLATA
|
January 17, 2024 |
|
KAILASH RAJPOOT Vs. STATE OF MADHYA PRADESH
|
January 4, 2024 |
|
KAILASH SHARMA Vs. MUKHYA MAHAPRABANDHAK
|
January 10, 2024 |
|
KALABAI Vs. WOMEN AND CHILD DEVELOPMENT DEPT.
|
November 12, 2024 |
|
KALI CHARNA SABAT Vs. U.O.I
|
November 8, 2024 |
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KALICHARAN DWIVEDI Vs. STATE OF MADHYA PRADESH
|
January 19, 2024 |
|
KALU Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
KALYANI DEVI Vs. STATE OF MADHYA PRADESH
|
October 14, 2024 |
|
KALYANSINGH Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
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KAMAL BAGRI Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
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KAMAL KISHORE SAHU Vs. STATE OF MADHYA PRADESH
|
April 2, 2024 |
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KAMAL PATEL Vs. STATE OF MADHYA PRADESH
|
April 25, 2024 |
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KAMALKANT YADAV Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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KAMLA GAUTAM Vs. STATE OF MADHYA PRADESH
|
December 2, 2024 |
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KAMLA SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 19, 2024 |
|
KAMLAKAR SINGH Vs. SPEICAL POLICE ESTABLISHMENT
|
January 22, 2024 |
|
KAMMU Vs. STATE OF MADHYA PRADESH
|
March 21, 2024 |
|
KANCHAN MOTIANI Vs. STATE OF M.P.
|
April 19, 2024 |
|
KANHAIYALAL AND COMPANY Vs. INDIAN OIL CORPORATION LIMITED
|
August 14, 2024 |
|
KANSINGH Vs. STATE OF MADHYA PRADESH
|
October 17, 2024 |
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KAPIL LODHI Vs. STATE OF MADHYA PRADESH
|
March 12, 2024 |
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KAPIL TOMAR Vs. STATE OF MADHYA PRADESH
|
April 3, 2024 |
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KAPILMUNI VISHWAKARMA Vs. RAMASHRAYDHAR
|
January 23, 2024 |
|
KARAN Vs. STATE OF MADHYA PRADESH
|
January 4, 2024 |
|
KARAN SINGH Vs. PRERIT TIWARI
|
March 11, 2024 |
|
KARAN SINGH Vs. PRERIT TIWARI
|
July 9, 2024 |
|
KARANDEEP SINGH CHAWLA Vs. GURSHISH KARANDEEP CHAWLA
|
March 1, 2024 |
|
KARANSINGH Vs. SANTOSH
|
November 18, 2024 |
|
KARTIK MADAME Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
KARUNESH Vs. STATE OF MADHYA PRADESH
|
August 21, 2024 |
|
KASHIRAM PATEL Vs. STATE OF MADHYA PRADESH
|
January 29, 2024 |
|
KASTURIBAI Vs. STATE OF M.P.
|
April 5, 2024 |
|
KAUSHAL SHARMA Vs. KU. KHUSHI
|
April 25, 2024 |
|
KAZI MOHAMMED SHAMEEM Vs. TARA BAI
|
January 18, 2024 |
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KEDAR PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
August 6, 2024 |
|
KEERTI GAUD Vs. STATE OF MADHYA PRADESH
|
March 11, 2024 |
|
KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORP. Vs. ZOOM DEVELOPERS PVT. LTD.
|
December 16, 2024 |
|
KESHAR SINGH NAGAR Vs. STATE OF MADHYA PRADESH
|
April 5, 2024 |
|
KEWAL SINGH Vs. DURGABAI
|
March 11, 2024 |
|
KHEMCHANDRA GOLHANI Vs. STATE OF MADHYA PRADESH
|
April 26, 2024 |
|
KHEMRAJ OD Vs. RAMESHWAR MEENA
|
September 2, 2024 |
|
KHUSHVANT Vs. STATE OF MADHYA PRADESH
|
September 2, 2024 |
|
KIRAN YADAV Vs. STATE OF MADHYA PRADESH
|
April 19, 2024 |
|
KIRTI PANDEY Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
|
KISHAN SEN Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
|
KISHANLAL Vs. STATE OF MADHYA PRADESH
|
August 27, 2024 |
|
KISHANLAL MEENA Vs. GENERAL MANAGER, UNION OF INDIA
|
July 11, 2024 |
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KISHORI RAVI VENKAT SAI Vs. RAJEEV KUMAR DUBEY
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May 7, 2024 |
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KOLAM SINGH BHILALA Vs. STATE OF MADHYA PRADESH
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April 1, 2024 |
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KRASHNA PATEL Vs. WAHAB KHAAN
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March 22, 2024 |
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KRISHI UPAJ MANDI SAMITI Vs. MUKESH KUMAR BHATT
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November 8, 2024 |
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KRISHNA Vs. STATE OF MADHYA PRADESH
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December 23, 2024 |
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KRISHNA Vs. STATE OF MADHYA PRADESH
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March 15, 2024 |
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KRISHNA BAHADUR SINGH Vs. STATE OF M.P.
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April 16, 2024 |
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KRISHNA KUMAR GUPTA Vs. ASHOK KUMAR DWIVEDI
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May 17, 2024 |
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KRISHNA KUMAR YADAV Vs. STATE OF M.P.
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December 3, 2024 |
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KULDEEP RAI Vs. RITA W/O. KULDEEP RAI
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February 7, 2024 |
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KULDEEP RAJPUT Vs. STATE OF MADHYA PRADESH
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January 18, 2024 |
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KUNJILAL Vs. RAMAKANT
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January 17, 2024 |
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KUNWAR SINGH Vs. STATE OF MADHYA PRADESH
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April 12, 2024 |
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KUSHAL Vs. STATE OF MADHYA PRADESH
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May 30, 2024 |
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KUSHI Vs. STATE OF MADHYA PRADESH
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August 2, 2024 |
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KUSUM Vs. KALU
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January 18, 2024 |
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KUSUM JAGDISHCHANDRA SINGH Vs. LIC HOUSING FINANCE LIMITED
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July 31, 2024 |
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LAAL SINGH Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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LAKHAN Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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LAKHAN AGRAWAL Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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LAKHAN SINGH Vs. STATE OF M.P.
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July 3, 2024 |
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LAKSHMI KANT SHARMA Vs. STATE OF M.P.
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October 18, 2024 |
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LAKSHMI NARAYAN ARYA Vs. VICE CHANCELLOR
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September 13, 2024 |
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LAL KUMAR VERMA Vs. STATE OF MADHYA PRADESH
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January 3, 2024 |
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LAL SINGH Vs. STATE OF MADHYA PRADESH
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April 2, 2024 |
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LALIT CHATURVEDI Vs. DIPALI SAHU
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October 15, 2024 |
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LALIT KUMAR Vs. AJAY
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January 4, 2024 |
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LALLO Vs. MOHD. AKRAM
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May 6, 2024 |
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LALTA PRASAD BAGHEL Vs. M.P. ROAD TRANSPORT CORPORATION
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May 22, 2024 |
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LALU Vs. STATE OF MADHYA PRADESH
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April 8, 2024 |
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LAXMAN MEENA Vs. STATE OF MADHYA PRADESH
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January 25, 2024 |
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LAXMAN PRASAD RAJAK Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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LAXMI Vs. JAGDISHCHANDRA
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February 13, 2024 |
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LAXMI BAI Vs. MOHAN GOUD
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January 8, 2024 |
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LAXMICHAND ADKANE Vs. STATE OF MADHYA PRADESH
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June 24, 2024 |
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LEELABAI Vs. STATE OF MADHYA PRADESH
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January 4, 2024 |
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LOKENDRA SINGH Vs. STATE OF MADHYA PRADESH
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March 11, 2024 |
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LOKESH Vs. STATE OF MADHYA PRADESH
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November 6, 2024 |
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LONGSHRI Vs. ASHFAQ
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April 24, 2024 |
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LUCKY Vs. STATE OF MADHYA PRADESH
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May 21, 2024 |
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M.P. BOMBAY AUTO SERVICE Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
February 13, 2024 |
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M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY Vs. PSR AMRCL (JV)
|
January 12, 2024 |
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M.P.P.K.V.V. CO. LTD Vs. DEVENDRA KUMAR SHUKLA
|
February 27, 2024 |
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M.P.RASHTRIYA MANGANESE MAZDOOR SANGH Vs. MANGANES ORE INDIA LTD.
|
December 2, 2024 |
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M/S ANAND STEEL Vs. UNION OF INDIA
|
November 22, 2024 |
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M/S KAMCO CHEW FOOD PVT. LTD Vs. STATE OF MADHYA PRADESH
|
March 15, 2024 |
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M/S SAI BABA COLLECTION THROUGH ITS PROPRIETOR Vs. CANARA BANK
|
May 21, 2024 |
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M/S YOGENDRA DEV PANDEY Vs. BHOPAL SAHKARI DUGDH SANGH MARYADIT
|
May 28, 2024 |
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M/S. BALAJI BAKERY Vs. ADDITIONAL DISTRICT MAGISTRATE COLLECTOR OFFICE
|
April 30, 2024 |
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M/S. KAMDHENU TRADING CO. Vs. UNION OF INDIA
|
April 13, 2024 |
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M/S. MANSAROVAR BUS SERVICE Vs. STATE OF M.P.
|
May 22, 2024 |
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MADHAV PRASAD PANDEY Vs. STATE OF M.P.
|
January 4, 2024 |
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MADHORAO Vs. RATTESINGH
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January 3, 2024 |
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MADHU AGRAWAL Vs. STATE OF M. P.
|
February 20, 2024 |
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MADHULIKA SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 22, 2024 |
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MADHUR GARG Vs. SUPERINTENDENT OF CUSTOMS
|
September 11, 2024 |
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MADHURIBAI Vs. SHAKUNTALABAI
|
March 1, 2024 |
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MADHUSUDAN PITRE Vs. STATE OF M.P.
|
January 5, 2024 |
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MAGANLAL Vs. KRISHNA JAIN MAHILA KALA KENDRA
|
March 7, 2024 |
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MAHASHAKTI FILLING POINT Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 26, 2024 |
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MAHATMA DEVVAN SANSTHAN SHIKSHA PRASAR Vs. STATE OF MADHYA PRADESH
|
May 22, 2024 |
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MAHENDRA GUPTA Vs. STATE OF M.P.
|
August 30, 2024 |
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MAHENDRA NAGPURE Vs. STATE OF M.P.
|
March 13, 2024 |
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MAHENDRA SINGH Vs. UNION OF INDIA
|
June 24, 2024 |
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MAHESH Vs. STATE OF MADHYA PRADESH
|
January 8, 2024 |
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MAHESH GUPTA Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
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MAHESH KAHAR Vs. STATE OF MADHYA PRADESH
|
May 22, 2024 |
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MAHESH RANWAR Vs. NANJI DESHMUKH PASHUCHIKITSA VIGYAN VISHWA VIDYALAYA
|
November 6, 2024 |
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MAHESH SAHU Vs. RAJENDRA SINGH
|
May 20, 2024 |
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MAHIPAL Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
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MAHLE ENGINE COMPONENTS INDIA PRIVATE Vs. MADHYA PRADESH BOARD OF REVENUE
|
February 15, 2024 |
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MAIHAR CEMENT PIPE INDUSTRIES Vs. UNION OF INDIA
|
October 22, 2024 |
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MAJID Vs. STATE OF MADHYA PRADESH
|
February 28, 2024 |
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MAKUNDI LAL PATHAK Vs. BHARAT LAL TIWARI
|
May 6, 2024 |
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MANAGER (LEGAL) ORIENTAL INSURANCE CO. LTD Vs. RESHAMBAI W/O HEERALAL
|
May 16, 2024 |
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MANAHOR SINGH Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
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MANAKRAM Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
|
January 4, 2024 |
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MANGLESH SINGH Vs. RAJKUMAR SINGH
|
August 12, 2024 |
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MANISH Vs. STATE OF MADHYA PRADESH
|
January 10, 2024 |
|
MANISH Vs. THE STATE OF MADHYA PRADESH
|
July 30, 2024 |
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MANISH Vs. STATE OF MADHYA PRADESH
|
April 5, 2024 |
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MANJRI CHOUDHARI Vs. UNION OF INDIA
|
April 26, 2024 |
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MANJU CHOUHAN Vs. BALWANT SINGH YADAV
|
March 12, 2024 |
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MANJU RAI Vs. STATE OF M.P.
|
September 6, 2024 |
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MANJULA CHORDIYA Vs. BHARAT CHORDIYA
|
March 6, 2024 |
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MANNA DAYMA Vs. STATE OF MADHYA PRADESH
|
April 2, 2024 |
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MANNULAL JAIN Vs. STATE OF MADHYA PRADESH
|
January 12, 2024 |
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MANOHAR SINGH Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
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MANOJ SINGH TOMAR Vs. STATE OF M.P.
|
March 18, 2024 |
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MANOJ YADAV Vs. STATE OF MADHYA PRADESH
|
April 22, 2024 |
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MASTRAM GHOSHI Vs. STATE OF MADHYA PRADESH
|
March 22, 2024 |
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MATHURA AHIRWAR Vs. STATE OF MADHYA PRADESH
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February 12, 2024 |
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MAYARAM BARBE Vs. STATE OF M.P.
|
January 30, 2024 |
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MEHERBAAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 13, 2024 |
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MEHMOOD QURESHI Vs. STATE OF MADHYA PRADESH
|
May 10, 2024 |
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MOH. MEHTAB Vs. STATE OF MADHYA PRADESH
|
June 25, 2024 |
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MOHAMMAD HASAN Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
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MOHAMMAD HUZEFA PATHAN Vs. STATE OF MADHYA PRADESH
|
June 3, 2024 |
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MOHAMMAD MAJID Vs. STATE OF MADHYA PRADESH
|
April 5, 2024 |
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MOHAMMAD MUDDASAR KHAN Vs. STATE OF MADHYA PRADESH
|
May 30, 2024 |
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MOHAMMAD RAJJAK SHEIKH MANSOORI Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
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MOHAN Vs. STATE OF MADHYA PRADESH
|
May 21, 2024 |
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MOHAN SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
April 3, 2024 |
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MOHANDAS CHELA OF AMARDAS MAHANT Vs. STATE OF M.P.
|
July 12, 2024 |
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MOHANLAL KHATRI Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
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MOHANLAL PANTEL Vs. M.P. INDUSTRIAL DEVELOPMENT CORPORATION
|
April 13, 2024 |
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MOHD. ZAHOOR Vs. RAM SAJEEVAN
|
September 11, 2024 |
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MOIN KHAN Vs. STATE OF MADHYA PRADESH PRINCIPAL SECRETARY
|
January 18, 2024 |
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MOLD TEK PACKING LTD Vs. S.D CONTAINERS
|
December 16, 2024 |
|
MONIKA Vs. PRAVEEN
|
September 9, 2024 |
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MOTI SINGH Vs. ELECTION COMMISSION OF INDIA
|
April 30, 2024 |
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MOTILAL DHAR DWIVEDI Vs. STATE OF M.P.
|
May 14, 2024 |
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MRADULA SISODIYA Vs. GANESH MALAKAR
|
October 14, 2024 |
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MRINAL BUDHKAR Vs. SAURABH BUDHKAR
|
November 13, 2024 |
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MUKESH Vs. STATE OF MADHYA PRADESH
|
April 25, 2024 |
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MUKESH Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
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MUKESH Vs. SUB DIVISIONAL OFFICER INDORE THR. COLLECTOR
|
July 9, 2024 |
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MUKESH BADELWA Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
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MUKESH KUMAR MANDAL Vs. STATE OF MADHYA PRADESH
|
July 8, 2024 |
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MUKESH PANDEY Vs. STATE OF M.P.
|
July 25, 2024 |
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MUMSAR RAJA Vs. STATE OF M.P.
|
January 9, 2024 |
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MUNESHWAR PRASAD Vs. TEERATH
|
December 9, 2024 |
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MUNGABAI Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
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MUNICIPAL COUNCIL Vs. BRAJKISHOR AGRAWAL
|
October 3, 2024 |
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MUNICIPAL COUNCIL Vs. PRADEEP KUMAR SAKET
|
July 10, 2024 |
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MUNIM AHIRWAR Vs. STATE OF MADHYA PRADESH
|
February 12, 2024 |
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MUNIRA Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
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MUNNA KHA Vs. STATE OF MADHYA PRADESH
|
January 2, 2024 |
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MUNNA KHAN Vs. RATIRAM
|
November 14, 2024 |
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MUNNALAL Vs. STATE OF MADHYA PRADESH
|
May 20, 2024 |
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MUNSHIKHA Vs. STATE OF MADHYA PRADESH
|
May 2, 2024 |
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MUSAV SINGH Vs. DAUJA
|
March 14, 2024 |
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MUSHTAK KHAN Vs. STATE OF MADHYA PRADESH
|
May 20, 2024 |
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MUSKAN IVNATI Vs. STATE OF MADHYA PRADESH
|
February 1, 2024 |
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MUSTKIM Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
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NAGESHWAR PRASAD JAISAL Vs. STATE OF MADHYA PRADESH
|
July 2, 2024 |
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NAGINA BANO Vs. MOHD NAEEM ALI
|
January 29, 2024 |
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NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF MADHYA PRADESH
|
January 2, 2024 |
|
NAHAR SINGH Vs. GANGA SINGH
|
December 12, 2024 |
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NAHJIYA Vs. BUCHA
|
May 31, 2024 |
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NAKUL RAJ SINGHAI Vs. PRAMILA SINGHAI
|
May 13, 2024 |
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NAMAN SHANKAR UPADHYAY Vs. JYOTI CHOUHAN
|
May 16, 2024 |
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NANDA Vs. STATE OF MADHYA PRADESH
|
January 16, 2024 |
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NANDKISHOR SHARMA Vs. STATE OF MADHYA PRADESH
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April 19, 2024 |
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NANDRAM Vs. STATE OF MADHYA PRADESH
|
June 21, 2024 |
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NANKIYA Vs. STATE OF MADHYA PRADESH
|
June 6, 2024 |
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NANURAM Vs. PANNALAL
|
May 8, 2024 |
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NANURAM Vs. HEMLA
|
May 7, 2024 |
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NARBADA BAI Vs. MAHADEV JI MANDIR LOKNYAAS
|
February 16, 2024 |
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NARENDRA KUMAR CHOUDHARY Vs. DIKSHA CHOUDHARY
|
February 5, 2024 |
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NARENDRA LODHI Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
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NARENDRA SINGH Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
|
March 15, 2024 |
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NARENDRA SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH
|
January 5, 2024 |
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NARENDRA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
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NARENDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
|
July 2, 2024 |
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NARENDRA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
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NARESH SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 17, 2024 |
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NARESH SINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
May 14, 2024 |
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NASEEM AHMAD QURESHI Vs. ZAHIDA BEGAM
|
May 10, 2024 |
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NASIR KHAN Vs. STATE OF MADHYA PRADESH
|
April 26, 2024 |
|
NASRUDDIN Vs. STATE OF MADHYA PRADESH
|
May 21, 2024 |
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NATIONAL COUNCIL OF YMCAS OF INDIA Vs. DATT REAL INFRA PRIVATE LTD
|
February 13, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. AVANTA BAI
|
August 6, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. BALRAM
|
January 9, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SANTOSH JYOTISHI
|
April 18, 2024 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. CHANDA BAI
|
January 12, 2024 |
|
NATTHU SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH
|
May 17, 2024 |
|
NAVAL KISHORE Vs. NEKSEY
|
December 13, 2024 |
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NEERAJ BAGHEL Vs. STATE OF MADHYA PRADESH
|
February 2, 2024 |
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NEERAJ JAISWAL Vs. STATE OF M.P.
|
December 11, 2024 |
|
NEERAJ KEWAT Vs. STATE OF MADHYA PRADESH
|
February 17, 2024 |
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NEERAJ MOTORS AND TRAVELS Vs. GWALIOR SMART CITY DEVELOPMENT CORPORATION
|
May 15, 2024 |
|
NEO TREADS PVT. LTD Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BHAGWANLAL
|
March 6, 2024 |
|
NEW INDIA ASSURANCE LTD Vs. KAMALSINGH SISODIYA
|
March 7, 2024 |
|
NGESHWAR Vs. STATE OF MADHYA PRADESH
|
June 18, 2024 |
|
NIKHIL Vs. STATE OF MADHYA PRADESH
|
April 23, 2024 |
|
NIKHIL YADAV Vs. STATE OF M.P.
|
August 12, 2024 |
|
NIKITA RAGHUWANSHI Vs. AMZED SHAH
|
February 28, 2024 |
|
NILESH Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
|
NIRBHAY SINGH SULIYA Vs. STATE OF MADHYA PRADESH
|
July 25, 2024 |
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NIRMALA Vs. GOPI RAJ
|
April 4, 2024 |
|
NISHA CHATURVEDI Vs. STATE OF M.P.
|
December 2, 2024 |
|
NISHA JAIN Vs. STATE OF MADHYA PRADESH
|
August 29, 2024 |
|
NISHA SAKET Vs. STATE OF MADHYA PRADESH
|
March 20, 2024 |
|
NISHANT AGRAWAL Vs. KOPAL AGRAWAL
|
April 22, 2024 |
|
NITENDRA Vs. STATE OF MADHYA PRADESH
|
May 21, 2024 |
|
NITESH PATIDAR Vs. STATE OF MADHYA PRADESH
|
July 9, 2024 |
|
NITISH UMARIYA Vs. STATE OF MADHYA PRADESH
|
March 4, 2024 |
|
NIVEDITA TAMRKAR Vs. AKSHAY VISHWAKARMA
|
April 16, 2024 |
|
NURJIYA Vs. STATE OF MADHYA PRADESH
|
January 8, 2024 |
|
O.P. MISHRA Vs. STATE OF MADHYA PRADESH
|
November 21, 2024 |
|
OLPHERTS PVT. LTD. Vs. SARLA DEVI MAHILA MANDAL
|
February 12, 2024 |
|
OM ASSOCIATES Vs. STATE OF M.P.
|
December 5, 2024 |
|
OM PRAKASH DHAKAD Vs. STATE OF M.P.
|
December 13, 2024 |
|
OM SHANKAR SONI Vs. STATE OF MADHYA PRADESH
|
November 12, 2024 |
|
OMPRAKASH Vs. BABULAL
|
September 6, 2024 |
|
OMPRAKASH BHOI Vs. STATE OF MADHYA PRADESH
|
January 25, 2024 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KALA BAI AUOLIYAWAT
|
January 29, 2024 |
|
P.D. AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 23, 2024 |
|
PANKAJ Vs. STATE OF MADHYA PRADESH
|
May 3, 2024 |
|
PANKAJ GUPTA Vs. STATE OF MADHYA PRADESH
|
October 1, 2024 |
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PAPPU Vs. STATE OF MADHYA PRADESH
|
March 13, 2024 |
|
PARAMLAL Vs. STATE OF MADHYA PRADESH
|
February 7, 2024 |
|
PARASIA ENGINEERING PVT. LTD. Vs. STATE OF M.P.
|
November 20, 2024 |
|
PARASRAM Vs. CHANDRABHAN
|
March 20, 2024 |
|
PARMANAND VERMA Vs. STATE OF MADHYA PRADESH
|
January 4, 2024 |
|
PARMU SHAKY Vs. STATE OF MADHYA PRADESH
|
May 24, 2024 |
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PAROKSH KUMAR SEN Vs. STATE OF M.P.
|
April 4, 2024 |
|
PARSURAM Vs. STATE OF MADHYA PRADESH
|
March 15, 2024 |
|
PARVATI Vs. RAJU YADAV
|
March 11, 2024 |
|
PAWAN KUMAR DOOKIA Vs. UNION OF INDIA
|
December 6, 2024 |
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PAWAN KUMAR KURMI Vs. STATE OF MADHYA PRADESH
|
October 14, 2024 |
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PAWAN KUMAR MASURKAR Vs. STATE OF M. P.
|
February 28, 2024 |
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PAWAN OIL INDUSTRIES Vs. STATE OF MADHYA PRADESH
|
April 2, 2024 |
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PEERU SINGH Vs. STATE OF M.P.
|
February 26, 2024 |
|
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
|
January 24, 2024 |
|
PINTU Vs. STATE OF MADHYA PRADESH
|
August 22, 2024 |
|
POOJA SINGH Vs. DASHRATH SINGH
|
January 16, 2024 |
|
POONAM Vs. NAVEEN
|
November 13, 2024 |
|
POONAM NANWANI Vs. STATE OF M.P.
|
April 15, 2024 |
|
PRABHAT Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
|
PRABHULAL RATHORE Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
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PRACHI SINGH Vs. NARENDRA SINGH
|
July 26, 2024 |
|
PRADEEP BAFNA Vs. STATE OF MADHYA PRADESH
|
February 5, 2024 |
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PRADEEP KUMAR PARASHAR Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
|
PRADEEP SHARMA Vs. STATE OF M.P.
|
November 18, 2024 |
|
PRADEEP SINGH PARIHAR Vs. RUBINA
|
April 23, 2024 |
|
PRAHALAD GUJAR Vs. STATE OF MADHYA PRADESH
|
February 16, 2024 |
|
PRAHLAD CHOUHAN Vs. STATE OF MADHYA PRADESH
|
February 15, 2024 |
|
PRAKASH Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
|
PRAMOD Vs. STATE OF MADHYA PRADESH
|
May 31, 2024 |
|
PRAMOD KUMAR Vs. GOVT. OF INDIA
|
December 4, 2024 |
|
PRANAY PALLAV TRIPATHI Vs. STATE OF M.P.
|
July 1, 2024 |
|
PRASHANT KUMAR JHA Vs. SADHNA JHA
|
January 11, 2024 |
|
PRATAP AHIRWAR Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
|
PRATEEK KUMAR Vs. STATE OF MADHYA PRADESH
|
August 21, 2024 |
|
PRATIGYA TIWARI Vs. STATE OF M.P.
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March 12, 2024 |
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PRAVEEN Vs. STATE OF MADHYA PRADESH
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March 21, 2024 |
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PRAVEEN BAGRI Vs. STATE OF MADHYA PRADESH
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April 24, 2024 |
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PRAVEEN KUMAR Vs. RAJ KUMAR
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February 28, 2024 |
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PRAVEEN PARMAR Vs. STATE OF MADHYA PRADESH
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November 14, 2024 |
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PREM Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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PREM SINGH Vs. MANGILAL
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January 18, 2024 |
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PREMBAI Vs. DOULATRAM
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April 1, 2024 |
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PRINCE RAJ Vs. STATE OF MADHYA PRADESH
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February 21, 2024 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M.P. ENTERTAINMENT AND DEVELOPERS PVT. LTD
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April 16, 2024 |
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PRITAM Vs. STATE OF MADHYA PRADESH
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February 8, 2024 |
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PRITI MAHESHWARI Vs. SHEETAL PRASAD KHANDELWAL
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March 18, 2024 |
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PRIYANSHI GARG Vs. UNION OF INDIA
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April 10, 2024 |
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PRIYANSHU JAIN Vs. STATE OF MADHYA PRADESH
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April 12, 2024 |
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PROSECUTIRIX X Vs. STATE OF MADHYA PRADESH
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December 27, 2024 |
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PROSECUTRIX OF CRIME Vs. STATE OF MADHYA PRADESH
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May 13, 2024 |
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PUNJAB NATION BANK Vs. ADDITIONAL DISTRICT MAGISTRATE
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October 18, 2024 |
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PUNJAB NATIONAL BANK Vs. ADDITIONAL DISTRICT MAGISTRATE
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May 22, 2024 |
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PURUSHOTTAM GUPTA Vs. UNION OF INDIA
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July 25, 2024 |
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PUSHKAR GARWAL Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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PUSHPA PATEL Vs. NEELIMA TIWARI
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January 25, 2024 |
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PUSHPENDRA Vs. STATE OF MADHYA PRADESH
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September 25, 2024 |
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PUSHPENDRA SINGH Vs. DIRECTOR OF ENFORCEMENT
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July 8, 2024 |
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PUSHPENDRA SINGH RAJPOOT Vs. STATE OF M.P.
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April 30, 2024 |
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PUSHPSHREE HOSPITALS AND RESEARCH CENTER Vs. KOTHARI CHEMIST
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January 4, 2024 |
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QUALITY CHINESE FOODS Vs. INDIA CREDIT CO. LTD
|
April 22, 2024 |
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R.P.SINGH Vs. STATE OF M.P.
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September 24, 2024 |
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RABINDRA KUMAR UPADHYAY Vs. SUB DIVISIONAL OFFICER
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July 12, 2024 |
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RADHA Vs. STATE OF M.P.
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April 10, 2024 |
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RADHESHYAM Vs. GOTULAL
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February 15, 2024 |
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RADHESHYAM MUKATI Vs. GTL INFRASTRUCTURE LTD
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April 16, 2024 |
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RADHESHYAM RAMLAL Vs. BHERUSINGH
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March 11, 2024 |
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RAFIK Vs. STATE OF MADHYA PRADESH
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March 20, 2024 |
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RAGHUNANDAN Vs. STATE OF MADHYA PRADESH
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April 19, 2024 |
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RAGHUVEER SINGH YADAV Vs. STATE OF MADHYA PRADESH
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May 31, 2024 |
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RAHAMATULLAH Vs. STATE OF MADHYA PRADESH
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July 18, 2024 |
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RAHMAN KHAN Vs. STATE OF MADHYA PRADESH
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August 23, 2024 |
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RAHUL Vs. STATE OF MADHYA PRADESH
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February 9, 2024 |
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RAHUL Vs. STATE OF MADHYA PRADESH GOVT
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May 15, 2024 |
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RAHUL Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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RAHUL HARI SINGH MEENA Vs. STATE OF MADHYA PRADESH
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March 21, 2024 |
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RAHUL JAIN Vs. NEHA JAIN
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May 31, 2024 |
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RAHUL PATEL Vs. HEMLATA MALVIYA
|
August 1, 2024 |
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RAHUL SHARMA Vs. REETU SHARMA
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March 12, 2024 |
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RAIMUNIYA DEVI Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
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RAJ Vs. STATE OF MADHYA PRADESH
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March 18, 2024 |
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RAJ JAISWAL Vs. SHRI GOPAL LAL JI MAHARAJ TRUST
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January 24, 2024 |
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RAJ KUMAR GUPTA Vs. STATE OF M.P.
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March 20, 2024 |
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RAJ MARMAT Vs. STATE OF MADHYA PRADESH
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April 23, 2024 |
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RAJA URF DEVENDRA Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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RAJALBAI Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
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January 4, 2024 |
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RAJARAM Vs. STATE OF MADHYA PRADESH
|
March 20, 2024 |
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RAJARAM Vs. UMA TIWARI
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April 16, 2024 |
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RAJARAM Vs. UNION OF INDIA
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May 14, 2024 |
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RAJARAM NAMDEO Vs. STATE OF MADHYA PRADESH
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July 4, 2024 |
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RAJARAM RATHORE Vs. STATE OF MADHYA PRADESH
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May 31, 2024 |
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RAJARAM YADAV Vs. ADDITIONAL COMMISSIONER, SAGAR DIVISION
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May 10, 2024 |
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RAJEEV GUPTA Vs. CENTRAL NORCOTICS BUREAU
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May 13, 2024 |
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RAJEEV NARAYAN Vs. STATE OF MADHYA PRADESH
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June 14, 2024 |
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RAJENDRA Vs. UNION OF INDIA
|
February 9, 2024 |
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RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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April 26, 2024 |
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RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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April 3, 2024 |
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RAJENDRA KUMAR LAKHERA Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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RAJENDRA KUMAR RAI Vs. STATE OF MADHYA PRADESH
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January 22, 2024 |
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RAJENDRA KUMAR YADAV Vs. STATE OF MADHYA PRADESH
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February 8, 2024 |
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RAJENDRA PANWAR Vs. STATE OF MADHYA PRADESH
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January 24, 2024 |
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RAJENDRA PRASAD PATHAK Vs. STATE OF MADHYA PRADESH
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March 6, 2024 |
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RAJESH Vs. STATE OF MADHYA PRADESH
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March 12, 2024 |
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RAJESH Vs. NEHA
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November 19, 2024 |
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RAJESH BATRA Vs. STATE OF MADHYA PRADESH
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March 12, 2024 |
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RAJESH HENRY Vs. STATE OF MADHYA PRADESH
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January 9, 2024 |
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RAJESH KUMAR Vs. MANAKCHAND
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May 21, 2024 |
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RAJESH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
March 12, 2024 |
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RAJESH MALIK Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
May 15, 2024 |
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RAJESH VIJAYVARGIYA Vs. CHAIRMAN CUM MANAGING
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March 4, 2024 |
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RAJKUMAR Vs. STATE OF MADHYA PRADESH
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May 31, 2024 |
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RAJKUMAR Vs. RAM BAI
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July 4, 2024 |
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RAJKUMAR AHIRWAR Vs. STATE OF MADHYA PRADESH
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August 20, 2024 |
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RAJKUMAR KEWAT Vs. STATE OF MADHYA PRADESH
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January 19, 2024 |
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RAJKUMAR TAMOTIA Vs. ALOK SHARMA
|
May 22, 2024 |
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RAJKUMAR THAKUR Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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RAJKUMAR TIWARI Vs. STATE OF M.P.
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December 13, 2024 |
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RAJNI LODHI Vs. STATE OF MADHYA PRADESH
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May 14, 2024 |
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RAJPAL SINGH Vs. DILIP ANJANA
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February 29, 2024 |
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RAJU Vs. STATE OF MADHYA PRADESH
|
January 8, 2024 |
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RAJU Vs. STATE OF MADHYA PRADESH
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March 19, 2024 |
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RAJU @ UMAKANT Vs. STATE OF MADHYA PRADESH
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September 19, 2024 |
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RAJU BHAI Vs. STATE OF MADHYA PRADESH
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May 21, 2024 |
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RAJU DHAKAD Vs. STATE OF MADHYA PRADESH
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May 9, 2024 |
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RAJU RAJPUT Vs. STATE OF MADHYA PRADESH
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October 18, 2024 |
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RAJU SINGH Vs. STATE OF MADHYA PRADESH
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January 10, 2024 |
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RAJVEER Vs. STATE OF MADHYA PRADESH
|
February 6, 2024 |
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RAJVEER SINGH Vs. STATE OF MADHYA PRADESH
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May 20, 2024 |
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RAKESH AGRAWAL Vs. CENTRAL BOARD OF DIRECT TAXES
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November 4, 2024 |
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RAKESH CHOUKSEY Vs. STATE OF M.P.
|
May 9, 2024 |
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RAKESH KUMAR Vs. STATE OF MADHYA PRADESH
|
May 16, 2024 |
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RAKESH KUMAR HALDKAR Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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RAM BABU SHARMA Vs. NARENDRA SINGH YADAV
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January 8, 2024 |
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RAM BAKSH DWIVEDI Vs. STATE OF MADHYA PRADESH
|
June 27, 2024 |
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RAM CHARAN SINGRAUL Vs. STATE OF MADHYA PRADESH
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January 22, 2024 |
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RAM DAYAL Vs. UNION OF INDIA
|
May 9, 2024 |
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RAM DAYAL MISHRA Vs. UNION OF INDIA
|
April 22, 2024 |
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RAM KISHAN SHARMA Vs. PANKAJ KUMAR AHUJA
|
May 3, 2024 |
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RAM PRASAD AHIRWAR Vs. STATE OF MADHYA PRADESH
|
October 16, 2024 |
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RAM SAHAI CHIROLIYA Vs. DISTRICT BAR ASSOCIATION
|
July 26, 2024 |
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RAM SINGH Vs. NARENDRA SINGH
|
February 15, 2024 |
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RAMADHEEN SHARMA Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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RAMBABU Vs. STATE OF MADHYA PRADESH
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March 12, 2024 |
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RAMBATI BAI Vs. GOVIND NARAYAN SHARMA
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August 8, 2024 |
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RAMCHANDRA Vs. STATE OF MADHYA PRADESH
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June 14, 2024 |
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RAMCHANDRA BANARSI Vs. RADHABAI
|
January 2, 2024 |
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RAMCHARAN RAGHUVANSHI Vs. UJALA
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November 14, 2024 |
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RAMDAS Vs. JANKI
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July 4, 2024 |
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RAMEEZ KHAN Vs. STATE OF MADHYA PRADESH
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April 2, 2024 |
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RAMESH Vs. STATE OF MADHYA PRADESH
|
September 9, 2024 |
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RAMESH KUMAR Vs. SURENDRA KUMAR
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June 18, 2024 |
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RAMESH KUMAR KHANDELWAL Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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RAMESH SINGH Vs. STATE OF M.P.
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August 28, 2024 |
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RAMESHCHAND Vs. STATE OF MADHYA PRADESH
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April 4, 2024 |
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RAMESHCHANDRA Vs. STATE OF MADHYA PRADESH
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February 2, 2024 |
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RAMESHCHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
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January 22, 2024 |
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RAMGAREB Vs. AJAY ARJUN SINGH
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August 22, 2024 |
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RAMGOPAL Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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RAMHIT Vs. STATE OF MADHYA PRADESH
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September 24, 2024 |
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RAMJI RAI Vs. CHAMPA RAI
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April 22, 2024 |
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RAMKARAN Vs. STATE OF MADHYA PRADESH
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August 17, 2024 |
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RAMKISHORE SAHU Vs. UNION OF INDIA
|
March 1, 2024 |
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RAMKRAPAL AWASTHI Vs. SADHURAM AWASTHY
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May 14, 2024 |
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RAMKUWAR BAI Vs. NANDKISHORE
|
November 12, 2024 |
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RAMLAKHAN SHAH Vs. STATE OF MADHYA PRADESH
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January 19, 2024 |
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RAMLAL BHAT Vs. STATE OF MADHYA PRADESH
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May 27, 2024 |
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RAMMOHAN Vs. STATE OF MADHYA PRADESH
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May 15, 2024 |
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RAMNARAYAN Vs. STATE OF MADHYA PRADESH
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March 12, 2024 |
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RAMNARESH Vs. STATE OF MADHYA PRADESH
|
January 12, 2024 |
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RAMPRAKASH SHARMA Vs. RAMADHAR
|
March 11, 2024 |
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RAMPRATAP KEWAT Vs. STATE OF MADHYA PRADESH
|
January 2, 2024 |
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RAMPURI THR.LRS MAHENDRAPURI S/O BHABHURPURI DECEASED MAHENDRAPURI Vs. STATE OF M.P.
|
July 12, 2024 |
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RAMROOP Vs. STATE OF MADHYA PRADESH
|
May 9, 2024 |
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RAMSAKHI Vs. MAHESH KUMAR
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October 14, 2024 |
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RAMSHANKAR Vs. STATE OF MADHYA PRADESH
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May 1, 2024 |
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RAMSNEHI Vs. STATE OF MADHYA PRADESH
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January 29, 2024 |
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RAMVARAN RAWAT Vs. STATE OF MADHYA PRADESH
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January 25, 2024 |
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RAMVEER Vs. STATE OF MADHYA PRADESH
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May 15, 2024 |
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RANJEET SINGH THAKUR Vs. STATE OF MADHYA PRADESH POLICE STATION
|
June 3, 2024 |
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RANJEET SINGH THAKUR Vs. STATE OF MADHYA PRADESH
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May 20, 2024 |
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RANVEER SINGH Vs. STATE OF MADHYA PRADESH
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January 22, 2024 |
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RASHIDA Vs. STATE OF MADHYA PRADESH
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February 6, 2024 |
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RATIRAM KAMMOD AHIRWAR Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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RAVAN Vs. STATE OF MADHYA PRADESH
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April 5, 2024 |
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RAVI Vs. STATE OF MADHYA PRADESH
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June 6, 2024 |
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RAVI ALIAS ANNA Vs. NIRMALA JAISWAL
|
December 12, 2024 |
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RAVI KIRAN ARIGELA Vs. D.ASHA
|
March 12, 2024 |
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RAVIKANT DEVKANT THAKKAR Vs. STATE OF MADHYA PRADESH
|
May 6, 2024 |
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RAVINDRA Vs. STATE OF MADHYA PRADESH
|
January 8, 2024 |
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RAVINDRA KUMAR UPADHYAY Vs. STATE OF M.P.
|
July 1, 2024 |
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REENA Vs. STATE OF MADHYA PRADESH
|
April 1, 2024 |
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REKHA NAMDEV KAUSHAL Vs. STATE OF M.P.
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May 14, 2024 |
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RELIANCE CEMENT COMPANY LIMITED Vs. MANMINDER SINGH
|
January 3, 2024 |
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REMAL SOLANKI Vs. STATE OF M. P.
|
May 10, 2024 |
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RESU Vs. STATE OF MADHYA PRADESH
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March 13, 2024 |
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REVACHAND TAKHTANI Vs. BANK OF BARODA
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May 21, 2024 |
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RISHABH KHARE Vs. STATE OF MADHYA PRADESH
|
March 20, 2024 |
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RISHI PATHAK Vs. NILESH LOKHANDE
|
May 20, 2024 |
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RITESH Vs. STATE OF MADHYA PRADESH
|
April 5, 2024 |
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RITIK HADA Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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RIYA MIRCHANDANI Vs. STATE OF M.P.
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May 3, 2024 |
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RIYAZ AHMAD Vs. MADHYA PRADESH WAKF BOARD
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May 27, 2024 |
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RIYAZUDDIN Vs. NISARUDDIN
|
March 22, 2024 |
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ROHANI AHIRWAR Vs. MUKESH LADIYAI
|
May 10, 2024 |
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ROHIT SAHU Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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ROHIT VANJARI Vs. CHAIRMAN AND MANAGING DIRECTOR, SPMCIL
|
October 1, 2024 |
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ROOPA TIWARI Vs. STATE OF MADHYA PRADESH
|
February 7, 2024 |
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ROSHINI Vs. MAYA
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April 24, 2024 |
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ROYAL SUNDARAM GENERAL INS. CO. Vs. MADHUBALA
|
August 16, 2024 |
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RUBAB BAI Vs. MADHYA PRADESH WAKF BOARD
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May 29, 2024 |
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RUCHA Vs. KUSH DEWOO MANJREKAR
|
January 16, 2024 |
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RUCHI SOYA INDUSTRIES LTD. Vs. STATE OF M.P.
|
September 23, 2024 |
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RUGA S/O. HIRA Vs. STATE OF M.P.
|
January 5, 2024 |
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RYDER TRANS INTERNATIONAL PVT, LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 27, 2024 |
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S. M. YAHYA Vs. MADHYA PRADESH WAQF BOARD BHOPAL
|
May 2, 2024 |
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S.D.RICHHARIA Vs. STATE OF M.P.
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April 5, 2024 |
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S.N. BAKSHI Vs. MAJIDUDDIN
|
April 1, 2024 |
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SABIR Vs. STATE OF MADHYA PRADESH
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March 18, 2024 |
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SABIR KHAN Vs. CHANDRASHEKHAR BANDIL
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November 13, 2024 |
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SACHIN DODIYA Vs. STATE OF MADHYA PRADESH
|
May 7, 2024 |
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SACHIN PAL Vs. STATE OF MADHYA PRADESH
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February 12, 2024 |
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SACHIN SINGH BHADOURIYA Vs. STATE OF MADHYA PRADESH
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February 7, 2024 |
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SADASHIV JOSHI Vs. STATE OF M.P.
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January 31, 2024 |
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SADHANA SINGH Vs. INDIAN BANK
|
November 27, 2024 |
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SADKIK AKARAM Vs. KULDEEP
|
January 30, 2024 |
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SAHIL BEN Vs. STATE OF MADHYA PRADESH
|
June 14, 2024 |
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SAI LAL PATEL Vs. STATE OF MADHYA PRADESH
|
October 4, 2024 |
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SAISUN OUTSOURCING SERVICE PVT. LTD. Vs. UNION OF INDIA
|
May 30, 2024 |
|
SAKESH SINGH Vs. STATE OF MADHYA PRADESH
|
September 17, 2024 |
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SALIKRAM VAISHYA Vs. STATE OF M.P.
|
September 20, 2024 |
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SALIM KHAN Vs. STATE OF MADHYA PRADESH
|
April 3, 2024 |
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SALMAN ALI Vs. STATE OF MADHYA PRADESH
|
March 13, 2024 |
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SAMARU Vs. STATE OF MADHYA PRADESH
|
April 25, 2024 |
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SAMEER Vs. STATE OF MADHYA PRADESH
|
June 3, 2024 |
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SAMIRUNNISHA Vs. STATE OF M.P.
|
September 21, 2024 |
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SAMPAT DEVI Vs. SHRIRAM GENERAL INS. CO.
|
March 14, 2024 |
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SAMRENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 20, 2024 |
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SANDEEP Vs. STATE OF MADHYA PRADESH
|
June 18, 2024 |
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SANDEEP PATIL Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
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SANDEEP SHUKLA Vs. STATE OF MADHYA PRADESH
|
July 11, 2024 |
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SANGITA Vs. STATE OF MADHYA PRADESH
|
July 31, 2024 |
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SANGRAM SINGH DHAKAD Vs. H.D.F.C. ERGO GENERAL INSURANCE COMPANY
|
May 17, 2024 |
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SANJAY Vs. PRAGATI
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May 21, 2024 |
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SANJAY Vs. STATE OF MADHYA PRADESH
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June 14, 2024 |
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SANJAY BAJAJ Vs. WEST CENTRAL RAILWAY
|
January 16, 2024 |
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SANJAY NAGAYACH Vs. STATE OF M.P.
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February 20, 2024 |
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SANJAY NIHALE Vs. DIRECTORATE OF PANCHAYAT
|
October 16, 2024 |
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SANJAY SAHU Vs. STATE OF MADHYA PRADESH
|
July 2, 2024 |
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SANJAY SINGHANIA Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
|
January 30, 2024 |
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SANJU Vs. STATE OF MADHYA PRADESH
|
May 30, 2024 |
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SANJU Vs. STATE OF MADHYA PRADESH
|
March 12, 2024 |
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SANJU Vs. STATE OF MADHYA PRADESH
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January 16, 2024 |
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SANMAN COLD STORAGE Vs. JAMMU KASHMIR BANK
|
July 23, 2024 |
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SANMATI FABRICATORS A PROPRIETORSHIP Vs. HINDUJA LEYLAND FINANCE LTD
|
May 7, 2024 |
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SANTOSH Vs. STATE OF MADHYA PRADESH
|
May 29, 2024 |
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SANTOSH Vs. STATE OF MADHYA PRADESH
|
January 10, 2024 |
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SANTOSH BHADORIYA Vs. UNION OF INDIA
|
March 13, 2024 |
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SANTOSH KUMAR MALAKAR Vs. STATE OF MADHYA PRADESH
|
October 15, 2024 |
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SANTOSH KUMAR SHRIVASTAVA Vs. MADHYA PRADESH POWER MANAGEMENT CO. LTD.
|
January 24, 2024 |
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SANTOSH PATIDAR Vs. AYODHYABAI
|
April 15, 2024 |
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SANTOSH SHARMA Vs. STATE OF M.P.
|
March 6, 2024 |
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SANTOSH SINGH BHADORIYA Vs. STATE OF M. P.
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January 17, 2024 |
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SANTOSHBAI Vs. STATE OF MADHYA PRADESH
|
August 2, 2024 |
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SARDAR Vs. STATE OF MADHYA PRADESH
|
May 8, 2024 |
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SARDAR SAROVAR PROJECT Vs. PURUSHOTTAM
|
May 29, 2024 |
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SARDAR SINGH Vs. STATE OF MADHYA PRADESH
|
April 29, 2024 |
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SARIKA SEN D/O DADU RAM SEN Vs. STATE OF MADHYA PRADESH
|
May 27, 2024 |
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SARITA Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
|
January 22, 2024 |
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SAROJ KATARIYA Vs. STATE OF MADHYA PRADESH
|
November 5, 2024 |
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SAROJ YADAV Vs. STATE OF MADHYA PRADESH
|
March 11, 2024 |
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SARWANLAL YADUWANSHI Vs. STATE OF M.P.
|
February 28, 2024 |
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SATBEER SINGH TUTEJA Vs. STATE OF MADHYA PRADESH
|
April 10, 2024 |
|
SATENDRA SHARMA Vs. HOME DEPT.
|
February 1, 2024 |
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SATISH BAGWAN Vs. STATE OF MADHYA PRADESH
|
April 3, 2024 |
|
SATISH KUMAR Vs. STATE OF M.P.
|
January 17, 2024 |
|
SATISH KUMAR MISHRA Vs. M.P.PUBLIC SERVICE COMMISSION
|
May 30, 2024 |
|
SATISH YADAV Vs. STATE OF MADHYA PRADESH
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May 15, 2024 |
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SATYA NARAYAN Vs. UNION OF INDIA
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May 6, 2024 |
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SATYAM SHARMA Vs. STATE OF MADHYA PRADESH
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January 9, 2024 |
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SATYANARAYAN SHARMA Vs. DIRECTOR GENERAL, CRPF
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December 9, 2024 |
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SAVITA MISHRA Vs. VASHIM KHAN
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May 22, 2024 |
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SAVITA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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SAVITRI SINGH RAJPUT Vs. SHAH COAL PVT. LTD.
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May 24, 2024 |
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SAVITRI SONI Vs. NEKSE
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January 29, 2024 |
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SEEMA BAI Vs. STATE OF MADHYA PRADESH
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December 12, 2024 |
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SHABBIR BHAI PALANPURWALA Vs. STATE OF MADHYA PRADESH
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November 12, 2024 |
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SHADAB MANSURI Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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SHADABA Vs. STATE OF MADHYA PRADESH
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April 8, 2024 |
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SHAHRUKH KHAN Vs. STATE OF MADHYA PRADESH
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March 15, 2024 |
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SHAHRUKH KHAN Vs. STATE OF MADHYA PRADESH
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June 25, 2024 |
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SHAILESH BOPCHE Vs. ANITA BOPCHE
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April 2, 2024 |
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SHAITAN SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
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March 11, 2024 |
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SHAMBHOOLAL KHATTAR Vs. STATE OF MADHYA PRADESH
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December 18, 2024 |
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SHAMBHULAL Vs. STATE OF MADHYA PRADESH
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April 2, 2024 |
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SHAMIM KHAN Vs. STATE OF MADHYA PRADESH
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April 12, 2024 |
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SHAMIM MODI W/O SHRI ANURAG MODI Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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SHANKAR Vs. IPCA LABORATORY
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December 18, 2024 |
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SHANKARLAL SONI Vs. STATE OF MADHYA PRADESH
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March 7, 2024 |
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SHANKARSINGH Vs. STATE OF MADHYA PRADESH
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November 6, 2024 |
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SHANTILAL Vs. KASHIRAM
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March 21, 2024 |
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SHASHIKANT MISHRA Vs. UNION OF INDIA
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January 23, 2024 |
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SHEIKH SIDDIQUI QURESHI Vs. OMKAR SINGH
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September 27, 2024 |
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SHER BAHADUR SINGH Vs. STATE OF M.P.
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February 5, 2024 |
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SHER SINGH Vs. UNION OF INDIA
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April 10, 2024 |
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SHERA Vs. STATE OF MADHYA PRADESH
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March 15, 2024 |
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SHISHUPAL JATAV Vs. STATE OF MADHYA PRADESH
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May 29, 2024 |
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SHIVA DHIMAN Vs. STATE OF MADHYA PRADESH
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May 16, 2024 |
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SHIVAM Vs. STATE OF MADHYA PRADESH
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February 17, 2024 |
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SHIVAM Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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SHIVAM RAJAWAT Vs. STATE OF MADHYA PRADESH
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May 13, 2024 |
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SHIVDARSHAN SHARMA Vs. STATE OF MADHYA PRADESH
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September 20, 2024 |
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SHIVKANYA W/O. KAILASH BHILL Vs. SANTOSH
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February 15, 2024 |
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SHIVNARAYAN BATHAM Vs. VISHESH JUPITOR HOSPITAL
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June 27, 2024 |
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SHIVRAJ SINGH CHOUHAN Vs. VIVEK KRISHNA TANKHA
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March 21, 2024 |
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SHIVRAJ SINGH CHOUHAN Vs. VIVEK KRISHNA TANKHA
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April 3, 2024 |
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SHIVRAM Vs. STATE OF MADHYA PRADESH
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April 29, 2024 |
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SHRAMIK JANTA SANGH Vs. COLLECTOR OF STAMPS
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March 13, 2024 |
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SHRAVAN KUMAR PATEL Vs. 0 MOHANLAL HARGOVINDDAS
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May 15, 2024 |
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SHREE MINERALS AND FUELS Vs. AMIT KUMAR CHATERJI
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April 12, 2024 |
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SHREYANSH BHANDARI Vs. STATE OF MADHYA PRADESH
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February 8, 2024 |
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SHRI KRISHNA GINNING FACTORY Vs. STATE OF MADHYA PRADESH
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January 18, 2024 |
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SHRIGOVIND NIRANJAN Vs. STATE OF MADHYA PRADESH
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November 14, 2024 |
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SHUBHAM Vs. STATE OF MADHYA PRADESH
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May 20, 2024 |
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SHUBHAM Vs. STATE OF MADHYA PRADESH
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April 1, 2024 |
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SHUBHAM KAHAR Vs. STATE OF MADHYA PRADESH
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May 24, 2024 |
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SHUBHAM KUSUMKAR Vs. SHASHIKANT BHATI
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January 18, 2024 |
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SHYAM BIHARI RATHORE Vs. STATE OF M.P.
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November 8, 2024 |
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SHYAM MALPANI Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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SHYAM MURARI AGRAWAL Vs. STATE OF M.P.
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January 12, 2024 |
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SHYAM SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
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March 22, 2024 |
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SHYAM SUNDER BEDIYA Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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SIRAJUDDIN Vs. SAIDANI BEGUM
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January 17, 2024 |
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SITARAM YADAV Vs. STATE OF MADHYA PRADESH
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May 27, 2024 |
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SJASHI PANDEY Vs. STATE OF M.P.
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October 3, 2024 |
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SKYE EARTH DEVELOPERS Vs. M.P.REAL ESTATE REGULATORY AUTHORITY
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January 10, 2024 |
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SODAN Vs. STATE OF MADHYA PRADESH
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January 16, 2024 |
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SOHAIL Vs. STATE OF MADHYA PRADESH
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April 26, 2024 |
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SOHEL KHAN Vs. STATE OF M.P.
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July 10, 2024 |
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SOJAL AGRAWAL Vs. STATE OF MADHYA PRADESH
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July 29, 2024 |
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SOMESH AGRAWAL Vs. STATE OF M.P.
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December 16, 2024 |
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SONAM DEHARIA Vs. LALIT MESRAM
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May 1, 2024 |
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SONU Vs. SHAMMI MENDIRATTA
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April 13, 2024 |
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SONU Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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SONU RAGHUVANSHI Vs. STATE OF MADHYA PRADESH
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January 30, 2024 |
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SONU SAXENA Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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SONU YADAV Vs. STATE OF MADHYA PRADESH
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January 9, 2024 |
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SOPHIA REAL ESTATE LIMITED Vs. NAGAR PALIK NIGAM INDORE
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April 10, 2024 |
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STATE BANK OF INDIA Vs. SONPAL SINGH KOLI
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September 17, 2024 |
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STATE OF M.P. Vs. BHERU
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December 17, 2024 |
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STATE OF M.P. Vs. AYODHYA BAI
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September 27, 2024 |
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STATE OF M.P. Vs. CHANCHAL JADON
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September 5, 2024 |
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STATE OF M.P. Vs. SHRI GANDHINAGAR GRUH NIRMAN SAHAKARI SANSTHA
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December 20, 2024 |
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STATE OF M.P. Vs. HIMMAT SINGH
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March 15, 2024 |
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STATE OF MADHYA PRADESH Vs. GOVIND
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April 12, 2024 |
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STATE OF MADHYA PRADESH Vs. KISHORE PATEL
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March 4, 2024 |
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STATE OF MADHYA PRADESH Vs. JAGDISH PRASAD DUBEY
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March 6, 2024 |
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STATE OF MADHYA PRADESH Vs. MITHUN CHOUHAN
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July 3, 2024 |
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STATE OF MADHYA PRADESH Vs. JAGDISH
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July 30, 2024 |
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STATE OF MADHYA PRADESH Vs. HASH VAHID KHAN
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July 30, 2024 |
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STATE OF MADHYA PRADESH Vs. PRABHU
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August 6, 2024 |
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STATE OF MADHYA PRADESH Vs. RAJNISH DWIVEDI
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July 3, 2024 |
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STATE OF MADHYA PRADESH Vs. SATYENDRA RAJ PACHLANIYA
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October 24, 2024 |
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SUBHASH GUPTA Vs. STATE OF MADHYA PRADESH
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February 17, 2024 |
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SUBHASH PACHORI Vs. STATE OF MADHYA PRADESH
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July 30, 2024 |
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SUBHASH SHARMA Vs. GNP ENTERPRISES
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February 17, 2024 |
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SUCHETA BHADORIYA Vs. AMBARISH SINGH
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December 18, 2024 |
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SUDEEP Vs. STATE OF MADHYA PRADESH
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July 8, 2024 |
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SUDEEPTO SAHA Vs. MOUMITA SAHA
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January 3, 2024 |
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SUDHIR Vs. TUBA CONSTRUCTIONS ZAKARIA HOUSE
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May 17, 2024 |
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SUDHIR Vs. STATE OF MADHYA PRADESH
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May 30, 2024 |
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SUKHENDRA CHATUVEDI Vs. SNEHA
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April 4, 2024 |
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SULTAN BHEEL Vs. STATE OF MADHYA PRADESH
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February 17, 2024 |
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SUMAN BAJPAI Vs. STATE OF MADHYA PRADESH
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May 31, 2024 |
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SUMAN BARWADE Vs. STATE OF M.P.
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September 20, 2024 |
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SUMAN CHARASIYA Vs. STATE OF M.P.
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May 22, 2024 |
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SUMAN INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
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August 6, 2024 |
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SUMANBAI Vs. STATE OF M. P.
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January 30, 2024 |
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SUMIT BAGHEL Vs. STATE OF M. P.
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March 18, 2024 |
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SUNCITY DHOOT COLONIZERS PVT. LTD. Vs. RAM CHANDRA PATIDAR
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January 16, 2024 |
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SUNEEL KUMAR Vs. GHANSHYAM
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February 21, 2024 |
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SUNIL Vs. STATE OF MADHYA PRADESH
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February 8, 2024 |
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SUNIL Vs. STATE OF MADHYA PRADESH
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September 21, 2024 |
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SUNIL Vs. STATE OF MADHYA PRADESH
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May 20, 2024 |
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SUNIL Vs. STATE OF MADHYA PRADESH
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March 13, 2024 |
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SUNIL Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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SUNIL LULLA Vs. NIRMALA JANKI CINEMAS PVT.LTD
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February 5, 2024 |
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SUNIL PATIDAR Vs. TEHSILDAR DHAMNOD
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April 25, 2024 |
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SUNIL TRIPATHI Vs. STATE OF MADHYA PRADESH
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May 10, 2024 |
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SUNIT Vs. STATE OF MADHYA PRADESH
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August 22, 2024 |
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SUNITA BAI SAHU Vs. STATE OF MADHYA PRADESH
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November 8, 2024 |
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SUNITA JATAV Vs. STATE OF MADHYA PRADESH
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July 30, 2024 |
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SURAJ Vs. STATE OF MADHYA PRADESH
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January 8, 2024 |
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SURAJBAI Vs. STATE OF MADHYA PRADESH
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October 16, 2024 |
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SURAJPAL Vs. STATE OF MADHYA PRADESH
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February 17, 2024 |
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SURENDRA KUMAR SHARMA Vs. STATE OF M.P.
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April 2, 2024 |
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SURENDRA NARAYAN GUPTA Vs. PRINCIPAL SECRETARY STATE OF M.P.
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July 1, 2024 |
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SURESH Vs. PARMESHWARI DEVELOPERS PVT. LTD.
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July 8, 2024 |
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SURESH JAAT Vs. STATE OF MADHYA PRADESH
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April 8, 2024 |
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SURESH KUMAR Vs. JAKIR HUSSAIN
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August 8, 2024 |
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SURESH KUMAR MISHRA Vs. STATE OF M.P.
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March 20, 2024 |
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SURESH RATHORE Vs. SEWATI BAI
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January 18, 2024 |
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SURESH SINGH SIKARWAR Vs. RADHESHYAM SHARMA
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November 28, 2024 |
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SURESHCHANDRA BHANDARI Vs. NEENA VIKRAM VERMA
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July 15, 2024 |
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SURYA Vs. STATE OF MADHYA PRADESH
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January 16, 2024 |
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SURYA ROSHNI LTD. Vs. STATE OF MADHYA PRADESH
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July 9, 2024 |
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SUSHANT KUMAR SAHU Vs. MOHINI SAHU
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August 30, 2024 |
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SUSHILA DHURVE Vs. SUKHLAL DHURVE
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July 10, 2024 |
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SUVEECHI CHAUDHARY Vs. AMBUJ CHAUDHARY
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July 9, 2024 |
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SUYASH SINGH Vs. MADHYANCHAL GRAMIN BANK
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January 5, 2024 |
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SWATI WIFE Vs. INDRAKUMAR
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May 6, 2024 |
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TAHIR Vs. STATE OF MADHYA PRADESH
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April 29, 2024 |
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TAKDEER SHAH Vs. STATE OF MADHYA PRADESH GOVT
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February 7, 2024 |
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TAKDIR Vs. STATE OF MADHYA PRADESH
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March 13, 2024 |
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TANMANSINGH Vs. STATE OF MADHYA PRADESH
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October 18, 2024 |
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TANWEER SERAJ Vs. STATE OF MADHYA PRADESH
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July 19, 2024 |
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TEJPAL SINGH Vs. STATE OF M. P.
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January 22, 2024 |
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TIKARAM Vs. STATE OF MADHYA PRADESH
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July 19, 2024 |
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TIKARAM PACHORE Vs. STATE OF MADHYA PRADESH
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March 18, 2024 |
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TRAPTI Vs. ANIL KUMAR
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July 1, 2024 |
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TRBEX IMPEX PVT. LTD. Vs. ASHOK FINE SPUN
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May 10, 2024 |
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TRIBAL WELFARE TEACHERS ASSOCIATION Vs. STATE OF M.P.
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March 1, 2024 |
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TULSA BAI Vs. STATE OF M.P.
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January 25, 2024 |
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TULSI RAM LODHI Vs. STATE OF MADHYA PRADESH
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October 18, 2024 |
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UDAY PRATAP SINGH Vs. STATE OF MADHYA PRADESH
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April 10, 2024 |
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UDIYA Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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ULTRA TECH CEMENT LTD Vs. ADDITIONAL LABOUR COMMISSIONER
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September 24, 2024 |
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UMAKANT SWARNKAR Vs. STATE OF M.P.
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July 11, 2024 |
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UMESH Vs. STATE OF MADHYA PRADESH
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June 14, 2024 |
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UMESH KUMAR GUPTA Vs. COLLECTOR REWA DISTRICT REWA (MADHYA PRADESH)
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January 12, 2024 |
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UMESH KUMAR TIWARI Vs. STATE OF M.P.
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December 4, 2024 |
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UMESH SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
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April 3, 2024 |
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UNION BANK OF INDIA Vs. DEVANAND ARKHEL
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April 5, 2024 |
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UNION OF INDIA Vs. RAJKUMARI RATHORE
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January 5, 2024 |
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UNION OF INDIA Vs. M/S. MAN TRANSPORT COMPANY
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April 29, 2024 |
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UNION OF INDIA Vs. DEVKARAN
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January 4, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RATLAM SYENTHETIC ROPE MANUFACTURING
|
November 14, 2024 |
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UNITED INSURANCE COMPANY LIMITED Vs. ANIL KUMAR GOUR
|
February 9, 2024 |
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UPTO MARK ADVERTISING PVT. LTD. Vs. INDORE MUNICIPAL CORPORATION
|
May 6, 2024 |
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URMILA SINGAD Vs. STATE OF MADHYA PRADESH
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January 9, 2024 |
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USHA AJAY SINGH Vs. M.P.INFORMATION COMMISSION
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December 11, 2024 |
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V.M. UPADHYAY Vs. MUNICIPALCORPORATION BHOPAL
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January 12, 2024 |
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VAJE SINGH Vs. STATE OF MADHYA PRADESH
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April 22, 2024 |
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VANDANA RAJPOOT Vs. STATE OF M.P.
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May 10, 2024 |
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VANDANA TARE Vs. STATE OF M.P.
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November 5, 2024 |
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VATSALYAPURAM JAIN WELFARE SOCIETY Vs. STATE OF MADHYA PRADESH
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January 18, 2024 |
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VEER BAHADUR Vs. STATE OF MADHYA PRADESH
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March 11, 2024 |
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VEER SINGH Vs. STATE OF MADHYA PRADESH
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January 9, 2024 |
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VEER SINGH DANGI Vs. STATE OF MADHYA PRADESH
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May 24, 2024 |
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VEER SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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VEER SINGH SISODIA Vs. STATE OF MADHYA PRADESH
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April 25, 2024 |
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VEERSINGH Vs. STATE OF MADHYA PRADESH
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March 12, 2024 |
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VEERU Vs. STATE OF MADHYA PRADESH
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January 2, 2024 |
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VICKY Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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VICTIM 1 DISTRICT DEWAS Vs. STATE OF MADHYA PRADESH STATION HOUSE
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May 14, 2024 |
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VICTIM A. Vs. STATE OF MADHYA PRADESH
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July 11, 2024 |
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VICTIM X Vs. STATE OF MADHYA PRADESH
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February 12, 2024 |
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VIDHYA DEVI Vs. KANTICHANDRA
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April 13, 2024 |
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VIJAY Vs. STATE OF MADHYA PRADESH
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March 19, 2024 |
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VIJAY Vs. STATE OF MADHYA PRADESH
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January 8, 2024 |
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VIJAY Vs. STATE OF MADHYA PRADESH
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February 5, 2024 |
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VIJAY BHILALA Vs. STATE OF MADHYA PRADESH
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February 13, 2024 |
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VIJAY KHATRI Vs. STATE OF MADHYA PRADESH
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August 8, 2024 |
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VIJAY KUMAR AGRAWAL Vs. AWADHESH PRATAP SINGH
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April 13, 2024 |
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VIJAY KUMAR SHARMA Vs. PRADEEP KUMAR
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January 12, 2024 |
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VIJAY KUMAR TEVRAIYA Vs. REGISTRAR PUBLIC TRUST AND SUB DIVISIONAL OFFICER (REVENUE) TIKAMGARH
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February 1, 2024 |
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VIJAY NAHAR Vs. MUNICIPAL COUNCIL
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April 4, 2024 |
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VIJAY SINGH YADAV Vs. BHOPAL DEVELOPMENT AUTHORITY
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October 23, 2024 |
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VIJAY SINGH YADAV Vs. KRISHNA YADAV
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February 17, 2024 |
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VIJENDRA Vs. REKHABAI
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April 15, 2024 |
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VIKAS Vs. NIRMALA SHARMA
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December 18, 2024 |
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VIKAS Vs. STATE OF MADHYA PRADESH
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May 15, 2024 |
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VIKAS AMB Vs. STATE OF MADHYA PRADESH
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April 29, 2024 |
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VIKAS APARTMENT GRAH NIRMAN SAHAKARI SANSTHA Vs. GATTU @ RAMPRASAD
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June 6, 2024 |
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VIKAS ROAD CARRIERS Vs. CENTRAL WAREHOUSING CORPO.
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March 20, 2024 |
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VIKAS YADAV Vs. STATE OF MADHYA PRADESH
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August 8, 2024 |
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VIKASH GAUR Vs. STATE OF MADHYA PRADESH
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February 17, 2024 |
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VIKASH HARSANA Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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VIKRAM PRATAP VERMA Vs. STATE OF MADHYA PRADESH
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May 6, 2024 |
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VIKRAM SINGH Vs. FARID AHMAD
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July 1, 2024 |
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VIKRAM SINGH Vs. STATE OF MADHYA PRADESH
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January 18, 2024 |
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VIKRAM SINGH AANJANA Vs. PRAKASHCHANDRA SOLANKI
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April 24, 2024 |
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VIMLABAI Vs. SHEETAL
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July 18, 2024 |
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VINAY KUMAR ATHIYA Vs. STATE OF M.P.
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January 5, 2024 |
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VINAY UPADHYAY Vs. STATE OF M.P.
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March 5, 2024 |
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VINDHYACHAL DISTILLERIES PVT Vs. STATE OF MADHYA PRADESH
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February 22, 2024 |
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VINEET TIWARI Vs. STATE OF MADHYA PRADESH
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January 3, 2024 |
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VINOD Vs. STATE OF MADHYA PRADESH
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September 3, 2024 |
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VINOD Vs. STATE OF MADHYA PRADESH
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May 31, 2024 |
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VINOD MEENA Vs. STATE OF MADHYA PRADESH
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May 15, 2024 |
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VINOD SEN Vs. STATE OF MADHYA PRADESH
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January 8, 2024 |
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VINUM TRADERS PVT. LTD. Vs. STATE OF MADHYA PRADESH
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July 4, 2024 |
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VIPIN YADAV Vs. STATE OF MADHYA PRADESH
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June 25, 2024 |
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VIRENDRA GUPTA Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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VIRENDRA PAGARE Vs. DHARMESH JAIN
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November 20, 2024 |
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VIRENDRA PATEL Vs. STATE OF MADHYA PRADESH
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March 14, 2024 |
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VIRENDRA RATHORE Vs. TEHSILDAR DISTT. MANDSAUR (MADHYA PRADESH)
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May 22, 2024 |
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VIRENDRA SINGH RANA Vs. STATE OF MADHYA PRADESH
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January 24, 2024 |
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VIRENDRA VERMA Vs. STATE OF MADHYA PRADESH
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January 25, 2024 |
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VISHAL Vs. STATE OF MADHYA PRADESH
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April 16, 2024 |
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VISHNU PRASAD YADAV Vs. STATE OF MADHYA PRADESH
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May 13, 2024 |
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VISTA SALES PVT. LTD. Vs. STATE OF M.P.
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December 11, 2024 |
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WAGAD INFRAPROJECTS PVT. LTD. Vs. ARYAVRAT PROJECTS DEVELOPERS PVT. LTD.
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November 8, 2024 |
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WAJID KHAN Vs. STATE OF MADHYA PRADESH
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May 22, 2024 |
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WASIM KHAN Vs. STATE OF MADHYA PRADESH
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June 3, 2024 |
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X Vs. STATE OF MADHYA PRADESH
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June 24, 2024 |
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X Vs. STATE OF M.P.
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December 9, 2024 |
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YADVENDRA PRASAD DUBEY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION
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February 6, 2024 |
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YOGESH SHAH Vs. PRINCIPAL SECRETARY
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December 2, 2024 |
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YUNUS Vs. STATE OF MADHYA PRADESH
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May 21, 2024 |
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ZAID KHAN Vs. STATE OF MADHYA PRADESH
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February 12, 2024 |