BALBEER SINGH Vs. THE STATE OF M.P.
|
March 14, 2018 |
IFFCO-TOKIO GENERAL INSURANCE Vs. AMAR SINGH
|
February 6, 2018 |
INDU BAGDE Vs. SUNIL BAGDE
|
February 16, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. GOURA BAI KHATEEK
|
February 6, 2018 |
NITESH KUSHWAH Vs. SMT. JOHARABEE
|
February 5, 2018 |
PRAKASH PAHUJA Vs. DEVENDRA KUMAR
|
February 15, 2018 |
SUBHASH SINGH THAKUR Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
(VEER DWIVEDI @ SUBHASH DWIVEDI Vs. THE STATE OF M.P.
|
March 15, 2018 |
A L A S REAL ESTATE & DEVELOPERS & ORS Vs. VINOD CHOUDHARY & ORS
|
March 22, 2018 |
A R VERMA Vs. C M D M P POORV KSHETRA VIDYUT VITRAN CO LTD AND OTHERS
|
March 1, 2018 |
A.K. HADE Vs. SHAILENDRA SINGH YADAV AND ANOTHER
|
May 7, 2018 |
A.K. SAXENA Vs. STATE OF M.P.
|
February 8, 2018 |
A.S. BHALLA Vs. GHANSHYAM DAS PURUSWANI
|
February 14, 2018 |
AABID KHAN Vs. MUNICIPAL COUNCIL, KARERA & ANR.
|
July 18, 2018 |
AADARSH VIDHYA BHAWAN Vs. INDORE MUNICIPAL CORPORATION
|
October 22, 2018 |
AADARSH VIDHYA BHAWAN THROUGH Vs. INDORE MUNICIPAL CORPORATION
|
February 14, 2018 |
AADISH JAIN Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
AAKANSHA SAMAGRA VIKAS SAMIT Vs. STATE OF M.P. & ORS.
|
March 5, 2018 |
AAKASH SONI @ CHINU Vs. STATE OF MADHYA PRADESH & ANOTHER
|
May 18, 2018 |
AALOK DEEP ENTERTAINMENT PVT LTD Vs. STATE OF M P & ORS
|
June 26, 2018 |
AAP SINGH S/O GOMTA & AND 2 OTHERS Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2018 |
AARIF Vs. STATE OF M.P. AND OTHERS
|
April 16, 2018 |
AARIF Vs. STATE OF MP
|
October 4, 2018 |
AARIF Vs. STATE OF MADHYA PRADESH
|
February 15, 2018 |
AARYA MAANSINGH Vs. STATE OF M P & OTHERS
|
November 1, 2018 |
AASHISH Vs. STATE OF M.P.
|
February 26, 2018 |
AATAMDAS Vs. STATE OF M P
|
September 25, 2018 |
ABBOTT HEALTHCARE PVT LTD Vs. VIMAL RAGHUVANSHI
|
July 30, 2018 |
ABDE ALI & OTHERS Vs. STATE OF M P & OTHERS
|
August 6, 2018 |
ABDUL ASAD S/O ABDUL SALAM Vs. STATE OF MADHYA PRADESH
|
January 15, 2018 |
ABDUL HAMID Vs. STATE OF M.P.
|
April 3, 2018 |
ABDUL HAMID KHAN Vs. STATE OF MP
|
August 27, 2018 |
ABDUL HUSSAIN Vs. JOEBALI AND ANOTHER
|
April 20, 2018 |
ABDUL MAJEED KHAN (DEAD) TH L RS Vs. SABIR SHAH & ORS
|
April 5, 2018 |
ABDUL MATEEN Vs. M.P. WAQF BOARD AND OTHERS
|
July 24, 2018 |
ABDUL QADAR Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
ABDUL RAHIM Vs. VIKRAM UNIVERSITY
|
November 16, 2018 |
ABDUL RASID Vs. SHEHNAAZ JEHAN BEGUM AND OTHERS
|
February 27, 2018 |
ABDUL WAHAB & ORS Vs. STATE OF M P & ANOTHER
|
August 23, 2018 |
ABHA GARG Vs. PHARMA TRADERS P LTD
|
January 16, 2018 |
ABHASH ANAND Vs. STATE OF M.P. AND OTHERS
|
July 9, 2018 |
ABHAY JAIN AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANR
|
August 6, 2018 |
ABHAY KUMAR KATARE Vs. STATE OF MADHYA PRADESH
|
March 26, 2018 |
ABHAY RAJ SINGH Vs. STATE OF M P & ORS
|
August 2, 2018 |
ABHAY SINGH S/O LATE ASHOK SINGH Vs. RAKESH SINGH @ GHANSHYAM SINGH S/O LATE SURENDRA SINGH THAKUR
|
July 27, 2018 |
ABHAYJIT SINGH PARIHAR Vs. MAUSAM PASI
|
March 19, 2018 |
ABHIGYAN SINGH Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 2, 2018 |
ABHIJEET SINGH DEV Vs. M P M K V V
|
August 16, 2018 |
ABHINAV AWASTHY Vs. THE STATE OF MADHYA PRADESH
|
July 20, 2018 |
ABHINAV SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 28, 2018 |
ABHISHEK BHARTHARE Vs. STATE OF M P & ORS
|
June 25, 2018 |
ABHISHEK KUMAR JAIN Vs. STATE OF M.P. AND ORS.
|
May 25, 2018 |
ABHISHEK RAGHUVANSHI Vs. KIRTI RAGHUVANSHI AND ANOTHER
|
July 19, 2018 |
ABHISHEK SAKLECHA Vs. LAKSHMAN AND ORS.
|
August 30, 2018 |
ABID HUSSAIN Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
ABID KHAN Vs. THE STATE OF MADHYA PRADESH
|
March 26, 2018 |
ABRAR KHAN Vs. STATE OF MADHYA PRADESH
|
August 27, 2018 |
ABRAR MOHAMMAD Vs. THE STATE OF MADHYA PRADESH
|
July 2, 2018 |
ABRAR MOHAMMAD Vs. STATE OF M P AND ANOTHER
|
July 16, 2018 |
ACC LIMITED Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 15, 2018 |
ACHAL RAMESH CHAURASIA Vs. STATE OF M P & OTHERS
|
August 13, 2018 |
ACHALA GUTCH AND ANOTHER Vs. STATE OF M P AND OTHERS
|
May 31, 2018 |
ADHIKSHAN YANTRI & OTHERS Vs. PRADEEP & OTHERS
|
August 1, 2018 |
ADITYA BIRLA FINANCE LIMITED Vs. SHRI CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS
|
July 10, 2018 |
ADITYA BIRLA FINANCE LIMITED Vs. CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS
|
July 13, 2018 |
ADITYA CHOUHAN AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHERS (IN 1741 AND 17461)
|
May 15, 2018 |
ADITYA SHARMA Vs. NAGAR PALIKA PARISHAD
|
October 4, 2018 |
ADVANTAGE INDIA LOGISTICS PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
|
August 23, 2018 |
AFTAB KHAN Vs. STATE OF MADHYA PRADESH
|
March 28, 2018 |
AGAAZ KHAN Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
AGRAWAL SAMAJ SARVAJANIK DHARMASHALA, SARDARPUR Vs. GOPAL AND OTHERS
|
March 22, 2018 |
AHILYA VEDAANT EDUCATION WELFARE SOCIETY AND ANOTHER Vs. K. VEDAANT EDUCATION SOCIETY AND ANOTHER
|
January 30, 2018 |
AHOSK MALPANI Vs. M/S SANGHI BROTHERS (INDORE) LTD.
|
March 22, 2018 |
AHSAN ULL @ AHSAN KHAN Vs. STATE OF M.P.
|
February 16, 2018 |
AJAY Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
AJAY Vs. STATE OF M.P.
|
February 20, 2018 |
AJAY Vs. STATE OF M P
|
July 24, 2018 |
AJAY & OTHERS Vs. STATE OF M P
|
April 3, 2018 |
AJAY @ BHATIYA GUPTA Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
AJAY @ SHALU Vs. STATE OF MADHYA PRADESH
|
August 27, 2018 |
AJAY BATHAM AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
August 27, 2018 |
AJAY CHOUDHARI Vs. STATE OF M P
|
May 17, 2018 |
AJAY GUPTA Vs. MUNICIPAL CORPORATION GWALIOR
|
May 31, 2018 |
AJAY GUPTA Vs. STATE OF M.P. AND ORS.
|
March 14, 2018 |
AJAY JAIN & ORS. Vs. STATE BANK OF INDIA & ORS.
|
March 7, 2018 |
AJAY KUMAR Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
AJAY KUMAR AGNIHOTRI Vs. THE COMMISSIONER, REWA AND OTHERS
|
April 11, 2018 |
AJAY KUMAR AGNIHOTRI Vs. COMMISSIONER & ORS
|
April 25, 2018 |
AJAY KUMAR CHELAWAT Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
|
May 21, 2018 |
AJAY KUMAR MALVIYA Vs. GITA ALIAS GOLU MALVIYA
|
February 21, 2018 |
AJAY KUMAR SHUKLA Vs. STATE OF M.P
|
January 16, 2018 |
AJAY PAL SINGH Vs. STATE OF MADHYA PRADESH & ORS
|
May 8, 2018 |
AJAY SAKET Vs. STATE OF MADHYA PRADESH & ORS.
|
June 28, 2018 |
AJAY SHARMA Vs. NEHA SHARMA
|
October 22, 2018 |
AJAY SINGH YADAV Vs. STATE OF M.P. & ORS.
|
April 24, 2018 |
AJEET JAIN AND ANR. Vs. STATE OF M.P. AND ANR.
|
April 4, 2018 |
AJESH Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
AJESH BAFNA Vs. UNION OF INDIA, DEPARTMENT OF ATOMIC ENERGY AND OTHERS
|
April 5, 2018 |
AJIT Vs. STATE OF MADHYA PRADESH
|
November 19, 2018 |
AJIT AND OTHERS Vs. L&T HOUSING FINANCE LIMITED
|
February 26, 2018 |
AJIT KUMAR Vs. STATE OF MADHYA PRADESH
|
April 18, 2018 |
AJIT PRASAD Vs. STATE OF M P & OTHERS
|
August 21, 2018 |
AJUDDI PRASAD Vs. GAJARI BAI & ANOTHER
|
January 29, 2018 |
AKA CONSULTANTS (I) PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH & OTHERS
|
January 11, 2018 |
AKANCHHA TOMAR & OTHERS Vs. JIWAJI UNIVERSITY AND OTHERS
|
August 20, 2018 |
AKANSHA SALES PROMOTERS I PVT. LTD. Vs. COMMR. OF CUS. AND C. EX., BHOPAL
|
October 29, 2018 |
AKASH KUMAR PATEL AND OTHERS Vs. THE STATE OF MP AND OTHERS
|
June 28, 2018 |
AKASH SHRIVASTAVA Vs. THE MUNICIPAL CORPORATION, UJJAIN
|
April 11, 2018 |
AKASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
AKHIL MISHRA Vs. STATE OF M P & ANR
|
April 11, 2018 |
AKHILESH Vs. STATE OF MADHYA PRADESH AND ORS
|
July 18, 2018 |
AKHILESH ALIAS DADU Vs. STATE OF M.P.
|
March 14, 2018 |
AKHILESH SHARMA Vs. STATE OF M P AND OTHERS
|
February 1, 2018 |
AKHILESH SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 16, 2018 |
AKHILESH SINGH Vs. STATE OF M.P.
|
February 16, 2018 |
AKHTAR MUSALMAN & OTHERS Vs. STATE OF M.P.
|
July 9, 2018 |
AKKALA SURENDRA BABU Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
AKSHAR SCHOOL OF NURSING, INDORE Vs. STATE OF M P & OTHERS
|
February 2, 2018 |
AKSHAY SINGH RAJPUT Vs. THE STATE OF MADHYA PRADESH
|
January 16, 2018 |
ALIYAR AND ANOTHER Vs. STATE OF MP AND OTHERS
|
February 5, 2018 |
ALKEM LABORATORIES LIMITED Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
ALL WELL AQUA PRODUCTS Vs. VIJAYA BAND
|
December 7, 2018 |
ALL WELL AQUA PRODUCTS AND ANOTHER Vs. VIJAYA BAND AND OTHERS
|
December 1, 2018 |
ALLAHRAKHI BAI Vs. PARASCHAND
|
July 23, 2018 |
ALOK Vs. SMT. SHASHI SOMANI AND 3 OTHERS
|
January 10, 2018 |
ALOK KUMAR Vs. THE STATE OF M.P & OTHERS
|
June 28, 2018 |
ALOK SHARMA Vs. SMT. NISHA CHAUBEY
|
January 5, 2018 |
ALOK SHUKLA Vs. STATE OF M.P. AND OTHERS
|
June 26, 2018 |
ALOK V.SMT Vs. SHASHI SOMANI
|
January 10, 2018 |
ALPNA APPLIANCES PVT LTD & ANR Vs. STATE OF M P AND ORS
|
August 1, 2018 |
AMAN JAISWAL Vs. STATE OF MADHYA PRADESH & OTHERS
|
March 5, 2018 |
AMAN SHAIKH AND OTHERS Vs. UOI AND OTHERS
|
August 2, 2018 |
AMAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
AMANDEEP ARORA Vs. MANOJ SHARMA
|
June 27, 2018 |
AMAR BAJAJ Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
AMAR KUMAR PASI AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
July 19, 2018 |
AMAR SINGH Vs. STATE OF MP
|
March 14, 2018 |
AMAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
AMAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 9, 2018 |
AMAR SINGH AND ANOTHER Vs. MANOJ KUMAR GUPTA AND OTHERS
|
June 19, 2018 |
AMAR SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 5, 2018 |
AMAR SINGH BHADORIYA Vs. STATE OF M.P. & ANR.
|
January 29, 2018 |
AMAR SINGH KUSHWAHA Vs. STATE BANK OF INDIA & ORS.
|
May 28, 2018 |
AMAR SINGH LODHI Vs. STATE OF M.P.
|
October 26, 2018 |
AMAR SINGH PARIHAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 19, 2018 |
AMAR SINGH S/O VANSHILAL Vs. STATE OF MADHYA PRADESH
|
February 24, 2018 |
AMAR SONI Vs. SMT. SAPNA
|
July 2, 2018 |
AMARDEEP SONKER Vs. VIKAS DUBEY
|
January 5, 2018 |
AMARLAL Vs. BALUSINGH
|
August 28, 2018 |
AMAZING INDIA CONTRACTORS PVT LTD Vs. AIRPORT AUTHORITY OF INDIA
|
August 6, 2018 |
AMBARAM Vs. STATE OF MADHYA PRADESH
|
January 4, 2018 |
AMBIKAVARAN S/O GYARAM Vs. STATE OF MADHYA PRADESH
|
July 26, 2018 |
AMBRISH & ANOTHER Vs. STATE OF M P & ANOTHER
|
March 8, 2018 |
AMBRISH KELA Vs. REVENUE DEPARTMENT
|
August 20, 2018 |
AMIN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 22, 2018 |
AMIT Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
AMIT @ RAJU Vs. STATE OF MADHYA PRADESH
|
January 30, 2018 |
AMIT AGRAWAL Vs. STATE OF M.P.
|
February 19, 2018 |
AMIT KUMAR MISHRA Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 6, 2018 |
AMIT MISHRA Vs. STATE OF MADHYA PRADESH
|
May 10, 2018 |
AMIT ROSHAN SURYAVANSHI Vs. STATE OF M.P. AND OTHERS
|
July 26, 2018 |
AMIT SAMADHIYA Vs. THE STATE OF MADHYA PRADESH
|
January 19, 2018 |
AMIT SHARMA Vs. STATE OF M.P. AND OTHERS
|
February 5, 2018 |
AMIT SHARMA Vs. PARUL
|
March 14, 2018 |
AMITABH GUPTA Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
|
December 7, 2018 |
AMJAD Vs. STATE OF M P
|
August 2, 2018 |
AMJAD Vs. STATE OF M.P.
|
March 14, 2018 |
AMJAD GANI Vs. STATE OF M.P. AND ORS.
|
April 26, 2018 |
AMJAD KHAN Vs. RANI DURGAVATI VISHWAVIDYALAYA & ANOTHER
|
October 14, 2018 |
AMJAD KHAN Vs. RANI DURGAVATI VISHWAVIDYALAYA
|
November 14, 2018 |
AMMU Vs. STATE OF MADHYA PRADESH
|
March 19, 2018 |
AMOL MISHRA Vs. STATE OF M.P. & ANR.
|
August 2, 2018 |
AMOL SHRIVASTAVA & ANOTHER Vs. BAR COUNCIL OF INDIA & OTHERS
|
February 14, 2018 |
AMRIT LAL @ ALIAS IMRAT LAL Vs. STATE OF M.P.
|
February 22, 2018 |
AMRITLAL Vs. HIGHER EDUCATION DEPARTMENT
|
July 11, 2018 |
AMRITLAL SINGH Vs. STATE OF M.P.
|
July 2, 2018 |
AMRUTLAL PANIKA Vs. STATE OF M.P. AND OTHERS
|
July 4, 2018 |
ANAND BILLORE Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
ANAND JEWELS INDORE (P) LTD Vs. INDORE MUNICIPAL CORPORATION & ANOTHER
|
August 27, 2018 |
ANAND JUGANI Vs. THE STATE OF MADHYA PRADESH
|
January 2, 2018 |
ANAND KUMAR @ SANJAY LALWANI Vs. SUBHASH CHANDRA LALWANI
|
April 3, 2018 |
ANAND KUMAR DUBEY Vs. THE STATE OF M.P. AND OTHERS
|
April 17, 2018 |
ANAND KUMAR SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 27, 2018 |
ANAND MANGAL PANDEY Vs. SMT. PRABHAVATI PANDEY
|
January 24, 2018 |
ANAND MANGAL PANDEY Vs. SMT. PRABHAVATI
|
January 25, 2018 |
ANAND RAM Vs. PADAM (DECD.)
|
August 2, 2018 |
ANAND SHARMA @ BANTI SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
ANAND SHRIVASTAVA Vs. THE STATE OF MADHYA PRADESH
|
January 12, 2018 |
ANANDILAL Vs. SANDEEP KUMAR AND OTHERS
|
April 3, 2018 |
ANANDILAL Vs. TEJRAM AND ORS.
|
February 2, 2018 |
ANANDILAL AHIR Vs. TEJRAM AHIR AND OTHERS
|
May 9, 2018 |
ANEESH KUMAR VINAYAK Vs. SMT. SAVITA POKAR
|
January 3, 2018 |
ANEK SINGH TOMAR Vs. DHANIRAM S/O SHRI BHAGCHAND (DEAD)
|
November 15, 2018 |
ANGAD PRASAD VISHWAKARMA Vs. SOUTH EASTERN COALFIELDS LTD. AND OTHERS
|
February 27, 2018 |
ANGAD SINGH DOHRE Vs. STATE OF M P AND ANOTHER
|
February 8, 2018 |
ANGAD SINGH LODHI Vs. STATE OF M P
|
June 25, 2018 |
ANGSHU MALLICK & ORS Vs. STATE OF M P
|
May 28, 2018 |
ANIK INDUSTRIES LTD Vs. DCM SHRIRAM CONSOLIDATED LTD
|
November 22, 2018 |
ANIL BHARGAVA Vs. STATE OF MADHYA PRADESH
|
December 24, 2018 |
ANIL DHAKAD S/O BENISINGH DHAKAD Vs. STATE OF M P THROUGH POLICE STATION NEELGANGA, DIST UJJAIN
|
July 5, 2018 |
ANIL DUBEY Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
ANIL GAMBHIR (ENGINEERS & GOVT CONTRACTOR) Vs. UNION OF INDIA & OTHERS
|
February 28, 2018 |
ANIL JAIN Vs. GOPAL SANGHI
|
July 10, 2018 |
ANIL KUMAR AND ANOTHER Vs. STATE OF MP AND ANOTHER
|
March 26, 2018 |
ANIL KUMAR BALMIK Vs. STATE OF M.P. & ORS.
|
April 25, 2018 |
ANIL KUMAR DIXIT Vs. STATE OF M.P. AND ANR.
|
June 20, 2018 |
ANIL KUMAR JHARKHADIYA Vs. R.K. KHARE @ PAPPI KHARE
|
May 11, 2018 |
ANIL KUMAR RATHOD Vs. THE STATE OF MADHYA PRADESH
|
January 27, 2018 |
ANIL KUMAR SEN Vs. STATE OF MADHYA PRADESH
|
October 3, 2018 |
ANIL KUMAR SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
July 24, 2018 |
ANIL KUMAR SOOD Vs. STATE OF M.P.
|
February 6, 2018 |
ANIL NAIDU Vs. RESERVE BANK OF INDIA
|
May 3, 2018 |
ANIL SEN Vs. SMT.RAMKALI SAHU
|
February 5, 2018 |
ANIL SHARMA Vs. STATE OF M.P.
|
October 10, 2018 |
ANIL SINGH Vs. CHHOTELAL GARG
|
February 7, 2018 |
ANIL SINGH BHADAURIA Vs. STATE OF M P AND OTHERS
|
December 21, 2018 |
ANIL SINGH BHADORIYA Vs. UNION OF INDIA AND OTHERS
|
February 26, 2018 |
ANIL SINGH CHOUHAN Vs. STATE OF M.P.
|
March 20, 2018 |
ANIL SINGH TOMAR @ KARU Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
ANIL UIKE Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
ANIL VANSHKAR Vs. STATE OF M P AND ANOTHER
|
November 15, 2018 |
ANIL VERMA Vs. STATE OF MADHYA PRADESH
|
February 19, 2018 |
ANIRUDDH TATED Vs. STATE OF MADHYA PRADESH
|
August 3, 2018 |
ANITA JAIN Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
April 11, 2018 |
ANITA KUWAR & OTHERS Vs. ANIL AND OTHERS
|
August 2, 2018 |
ANITA RAI Vs. STATE OF M.P.
|
May 17, 2018 |
ANITA SAHU Vs. DHANNALAL AND OTHERS
|
July 26, 2018 |
ANITABAI W/O SURESH HARIJAN Vs. STATE OF MADHYA PRADESH
|
January 16, 2018 |
ANJALI @ ANJU AND OTHERS Vs. BHURA AND OTHERS
|
August 27, 2018 |
ANJANA SINGH Vs. SHYAM SINGH
|
February 16, 2018 |
ANJOO PANDEY Vs. THE STATE OF M.P. AND OTHERS
|
April 19, 2018 |
ANJU MISHRA AND ANOTHER Vs. ARUN MISHRA
|
July 31, 2018 |
ANJU SINGH Vs. THE STATE OF M.P.
|
February 6, 2018 |
ANJU SINGH Vs. STATE OF M P
|
February 6, 2018 |
ANJU THAKUR Vs. GENERAL PUBLIC/STATE OF MADHYA PRADESH
|
January 18, 2018 |
ANJUBAI Vs. NARMADABAI & OTHERS
|
September 7, 2018 |
ANKIT DIXIT Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
June 27, 2018 |
ANKITA GOYAL Vs. STATE OF M.P.
|
February 6, 2018 |
ANKUR SHARMA Vs. BANMALI SHARMA
|
March 27, 2018 |
ANKUSH SINGH Vs. STATE OF M.P. AND OTHERS
|
June 25, 2018 |
ANNILAL @ ANIL Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
ANNU @ ANIL & ORS Vs. STATE OF M P & ANR
|
July 13, 2018 |
ANNU BORSAI Vs. STATE OF M.P.
|
February 16, 2018 |
ANSHUL CHAURASIA Vs. STATE OF MP
|
August 7, 2018 |
ANTIM DUBEY Vs. STATE OF M P & ANR
|
April 5, 2018 |
ANUBHAV AJMANI Vs. SMT. GARIMA AJMANI
|
May 14, 2018 |
ANUBHAV AJMANI AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 29, 2018 |
ANUBHAV RAI Vs. STATE OF M.P. AND OTHERS
|
May 9, 2018 |
ANUP AGRAWAL & ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 16, 2018 |
ANUP JAIN AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
September 29, 2018 |
ANUP TIWARI Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
ANURAG Vs. STATE OF M.P.
|
March 27, 2018 |
ANURAG JAISWAL Vs. COLLECTOR, KHANDWA
|
October 10, 2018 |
ANURAG MINOR THROUGH GUARDIAN MOTHER Vs. STATE OF M P
|
May 15, 2018 |
ANURAG MISHRA Vs. RAJKUMAR @ RAJU SHARMA
|
February 21, 2018 |
ANURAG PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
June 21, 2018 |
ANUSUCHIT JATI SHIKSHA PRASAR SAMITI AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
February 8, 2018 |
ANUSUYA GAWALI SINHA Vs. STATE OF M P AND OTHERS
|
July 19, 2018 |
APEKSHA KUMARI (SMT. APEKSHA JAIN) Vs. STATE OF MADHYA PRADESH
|
May 14, 2018 |
ARADHANA MAHOBIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 22, 2018 |
ARAM BAI Vs. PRATAP SINGH (DEAD)
|
October 25, 2018 |
ARCHANA DUBEY Vs. STATE OF M.P.
|
January 16, 2018 |
ARCHANA NAGAR Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 16, 2018 |
ARCHANA SINGH Vs. SANTOSH KUMAR SARAVGI
|
July 10, 2018 |
ARCHANA SINGH Vs. STATE OF M.P.
|
April 20, 2018 |
ARCONS ARCHITECTURAL CONSULTANCY SERVICES Vs. INDORE DEVELOPMENT AUTHORITY
|
December 13, 2018 |
ARIF KHAN Vs. AYYUB AND ORS.
|
June 28, 2018 |
ARIHANT SORTEX AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
August 1, 2018 |
ARJUN BAJAJ Vs. STATE OF M.P. AND ANOTHER
|
July 2, 2018 |
ARJUN S/O. SHAMBHULALJI Vs. STATE OF M.P.
|
November 20, 2018 |
ARJUN SINGH @ PAPPU Vs. ASHWANI TRIPATHI AND OTHERS
|
August 28, 2018 |
ARMY PUBLIC SCHOOL THR. Vs. MAHESH
|
April 18, 2018 |
ARPIT Vs. SMT VINAMRATA
|
February 14, 2018 |
ARPIT KUMAR GUPTA AND OTHERS Vs. GENERAL ADMINISTRATION DEPT
|
July 2, 2018 |
ARPIT PANDEY Vs. STATE OF M P
|
July 6, 2018 |
ARTEMIS GREENLAND INFRAWAY PVT. LTD., INDORE Vs. ANDHRA BANK, INDORE AND ANOTHER
|
June 11, 2018 |
ARUN BHOPALKAR Vs. M P PASCHIM KSHETRA VIDHYUT VITARAN CO LTD & ORS
|
January 3, 2018 |
ARUN KUMAR & ANOTHER Vs. ARVIND KUMAR
|
May 14, 2018 |
ARUN KUMAR BRAHMIN Vs. MAANWATI
|
November 14, 2018 |
ARUN SHARMA Vs. STATE OF M P & ORS
|
July 5, 2018 |
ARUNA GUPTA W/O VINODKUMAR GUPTA & ANOTHER Vs. SURESHCHAND S/O PRABHUDAYAL AGRAWAL AND OTHERS
|
January 24, 2018 |
ARVIND Vs. STATE OF M.P. AND ANOTHER
|
August 1, 2018 |
ARVIND CHOUHAN Vs. RANJANA
|
December 8, 2018 |
ARVIND DHAKAD Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 13, 2018 |
ARVIND KUMAR JOSHI Vs. DIRECTORATE OF ENFORCEMENT
|
August 13, 2018 |
ARVIND KUMAR MEHRA Vs. STATE OF M.P. AND OTHERS
|
July 12, 2018 |
ARVIND KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
ARVIND YADAV Vs. STATE OF M.P .
|
March 26, 2018 |
ARVIND YADAV @ KALLI Vs. STATE OF M.P.
|
May 3, 2018 |
ARYA THE PREMIER EDUCATION Vs. SMT. SAVITA GUPTA
|
March 7, 2018 |
ARYANSH SINGH BHADORIA Vs. ANSHIKA SINGH
|
November 30, 2018 |
ASCENT HYDRO PROJECTS LIMITED Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
|
March 15, 2018 |
ASHA Vs. SARASWATI & OTHERS
|
March 23, 2018 |
ASHA Vs. STATE OF MP
|
October 26, 2018 |
ASHA BHANDARI Vs. STATE OF M P AND OTHERS
|
August 24, 2018 |
ASHA INSTITUTE OF PARAMEDICAL SCIENCES AND HOSPITAL Vs. THE STATE OF MADHYA PRADESH
|
May 9, 2018 |
ASHA KOTHARI Vs. STATE OF M.P. AND OTHERS
|
March 6, 2018 |
ASHA KUSHWAH Vs. STATE OF M.P.
|
October 3, 2018 |
ASHA RAJ Vs. RETURNING OFFICER PANCHAYAT AND OTHERS
|
April 19, 2018 |
ASHEESH KUMAR AND OTHERS Vs. STATE OF M P AND OTHERS
|
April 27, 2018 |
ASHIQ SHAH Vs. STATE OF M P & OTHERS
|
February 2, 2018 |
ASHISH @ BANTI SEN Vs. STATE OF MADHYA PRADESH
|
March 16, 2018 |
ASHISH KHARE Vs. STATE OF M P AND ANOTHER
|
February 7, 2018 |
ASHISH KHARE Vs. ARCHANA @ SONU KHARE
|
August 20, 2018 |
ASHISH KUMAR CHATURVEDI Vs. STATE OF M.P. AND ORS.
|
September 14, 2018 |
ASHISH NAMDEO Vs. M.P. POORVA VIDYUT BITRAN COMPANY & ANR.
|
March 20, 2018 |
ASHISH RAJ Vs. STATE OF M.P.
|
August 7, 2018 |
ASHISH S/O VINOD HARDAS Vs. HARSHA W/O ASHISH HARDAS
|
April 9, 2018 |
ASHISH SHARMA Vs. AMARNATH BATHAM AND OTHERS
|
March 14, 2018 |
ASHISH SINGH Vs. SHRI BHAGWAN SANGTANI
|
February 15, 2018 |
ASHOK AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
January 29, 2018 |
ASHOK AND OTHERS Vs. STATE OF M.P.
|
August 20, 2018 |
ASHOK DUBEY Vs. THE STATE OF M.P.
|
June 28, 2018 |
ASHOK GUPTA Vs. BHOLANATH & ORS
|
February 20, 2018 |
ASHOK GUPTA Vs. LAYAK CHAND
|
January 31, 2018 |
ASHOK JAIN Vs. RUCHITA AGNIHOTRI
|
March 13, 2018 |
ASHOK JAIN Vs. RUCHITA AGNIHOTRI AND OTHERS
|
April 10, 2018 |
ASHOK KADAM Vs. DIRECTORATE OF HEALTH SERVICES
|
March 15, 2018 |
ASHOK KHATTAR Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
ASHOK KUMAR Vs. SUSHILABAI & OTHERS
|
March 12, 2018 |
ASHOK KUMAR Vs. MOHANLAL
|
August 28, 2018 |
ASHOK KUMAR Vs. ARVIND MUKHRAIYA AND OTHERS
|
February 27, 2018 |
ASHOK KUMAR Vs. RAJENDRA KUMAR
|
March 7, 2018 |
ASHOK KUMAR Vs. NAGAR PANCHAYAT, ALAMPUR AND OTHERS
|
February 27, 2018 |
ASHOK KUMAR CHOUHAN Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
ASHOK KUMAR GUPTA Vs. STATE OF M P
|
August 2, 2018 |
ASHOK KUMAR GUPTA Vs. VIJAY KUMAR GUPTA
|
January 17, 2018 |
ASHOK KUMAR JAISWAL Vs. SMT.PUSHPMALA RAJE SURVE
|
January 10, 2018 |
ASHOK LADHA Vs. STATE OF MADHYA PRADESH
|
April 16, 2018 |
ASHOK LALWANI Vs. STATE BANK OF INDIA
|
August 9, 2018 |
ASHOK LODHI Vs. STATE OF M.P.
|
November 27, 2018 |
ASHOK RANA Vs. SPECIAL POLICE ESTABLISHMENT AND OTHERS
|
May 10, 2018 |
ASHOK S/O MISHRILAL SHARMA Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
ASHOK SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
ASHOK SINGH CHAUHAN Vs. KANHAIYASINGH CHAUHAN & ORS.
|
May 16, 2018 |
ASHOK SOLANKI Vs. STATE OF M.P. AND OTHERS
|
October 29, 2018 |
ASHRAF HASAN Vs. STATE OF MADHYA PRADESH
|
May 19, 2018 |
ASHUTOSH KHAMBIA Vs. DARSHNA KHAMBIA AND OTHER
|
August 21, 2018 |
ASHUTOSH MISHRA & ORS Vs. STATE OF M P & ANR
|
July 12, 2018 |
ASHUTOSH PAWAR Vs. HIGH COURT OF MADHYA PRADESH
|
January 12, 2018 |
ASHUTOSH SINGH Vs. STATE OF M.P. AND ANOTHER
|
February 26, 2018 |
ASHWANI KUMAR MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 11, 2018 |
ASIT GANGULI Vs. TAPAN MUKHERJEE
|
June 21, 2018 |
ASLAM KHAN Vs. RAJKUMARI SAHU & OTHERS
|
March 12, 2018 |
ASMA KHAN Vs. STATE OF M.P.
|
December 11, 2018 |
ASSOCIATED ALCOHOL & BREWERIES LTD Vs. STATE OF M.P.
|
November 30, 2018 |
ASSOTECH C.P. INFRASTRUCTURE PVT. LTD. Vs. STATE OF M.P.
|
October 25, 2018 |
ATENDRA SINGH RAWAT Vs. STATE OF MADHYA PRADESH
|
October 11, 2018 |
ATIBAL Vs. STATE OF M.P.
|
March 7, 2018 |
ATIKALI Vs. STATE OF M.P.
|
February 7, 2018 |
ATMA RAM Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
ATMARAM DATTAKPUTRA LAT SHRI PANNALAL JI Vs. LATE SMT. KANCHAN BAI AND OTHERS
|
July 10, 2018 |
ATUL CHOURE Vs. SMT. APARNA CHOURE & ANOTHER
|
July 26, 2018 |
ATUL MODI Vs. STATE OF MP AND OTHERS
|
August 7, 2018 |
ATUL SHRIVASTAVA Vs. STATE OF M.P.
|
February 22, 2018 |
AUROBINDO INSTITUTE OF MEDICAL SCIENCES Vs. GOVERNMENT OF INDIA AND ANOTHER
|
July 19, 2018 |
AUTHORIZED OFFICER AND CHIEF MANAGER Vs. PRAFULLA KUMAR MAHESHWARI
|
May 1, 2018 |
AVALANCHE MULTI TRADING PVT LTD Vs. M P F C & ANR
|
July 26, 2018 |
AVANINDRA KUMAR TRIPATHI & ORS. Vs. JAY PRAKASH SHARMA
|
May 31, 2018 |
AVDHESH SHUKLA Vs. UNION OF INDIA & ANR.
|
April 23, 2018 |
AVINASH Vs. SAROJ
|
October 9, 2018 |
AVINASH MISHRA & OTHERS Vs. STATE OF MADHYA PRADESH & OTHERS
|
June 22, 2018 |
AVINASH UPADHYAY Vs. INDIAN OIL CORPORATION AND OTHERS
|
January 9, 2018 |
AWADESH BAHADUR SINGH CHOUHAN Vs. STATE OF M.P., AND OTHERS
|
January 22, 2018 |
AWADHBAI @ AWADHIYA @ SAVITRI Vs. STATE OF M.P.
|
October 5, 2018 |
AWDHESH KUMAR PANDEY Vs. UNION OF INDIA AND OTHERS
|
June 20, 2018 |
AWDHESH KUMAR SINGH Vs. DIRECTOR PERSONNEL AND ORS.
|
October 23, 2018 |
AWDHESH SINGH BHADAURIYA Vs. UNION OF INDIA AND OTHERS
|
August 8, 2018 |
AYASHA RATHORE Vs. STATE OF M P AND OTHERS
|
August 30, 2018 |
AYESHA BI Vs. MAQSOOD KHAN AND OTHERS
|
August 28, 2018 |
AYUKTA MADHYA PRADESH GRAH NIRMAN MANDAL, BHOPAL, M.P. Vs. RAM KISHORE RAWAT AND OTHERS
|
August 9, 2018 |
AYUSH KATARIA S/O ASHWIN KUMAR KATARIA Vs. UNION OF INDIA AND THREE OTHERS
|
July 9, 2018 |
AZHAR AHMAD SIDDIQUI Vs. STATE OF MADHYA PRADESH
|
June 26, 2018 |
AZIZ KHAN Vs. UNION OF INDIA AND OTHERS
|
February 15, 2018 |
B.B. GANGELE Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
B.J.SALUKE Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
BABBY KHAN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 26, 2018 |
BABITA & OTHERS Vs. JUBAIR & OTHERS
|
February 8, 2018 |
BABLOO Vs. STATE OF MADHYA PRADESH
|
December 22, 2018 |
BABLOO @ OM PRAKASH Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
BABLOO ALIAS DEVANAND Vs. STATE OF MP
|
August 21, 2018 |
BABLU JATAV Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
BABU KHA Vs. STATE OF M.P.
|
February 27, 2018 |
BABU KHA & ORS. Vs. STATE OF M.P.
|
July 11, 2018 |
BABU LAL @ CHHOTELAL Vs. THE STATE OF M.P.
|
March 7, 2018 |
BABU SINGH & ORS. Vs. ATAR SINGH
|
February 15, 2018 |
BABU SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
BABU SINGH RAGHUVANSHI Vs. STATE OF M.P. & ANOTHER
|
August 6, 2018 |
BABULAL Vs. HARSH CHAND AND OTHERS
|
February 1, 2018 |
BABULAL Vs. COMMISSIONER, MUNICIPAL CORPORATION, DEWAS
|
March 19, 2018 |
BABULAL Vs. NARAYAN SINGH (DECEASED) THROUGH LRS SANGRAMSI AND OTHERS
|
March 14, 2018 |
BABULAL Vs. STATE OF MADHYA PRADESH
|
July 5, 2018 |
BABULAL Vs. STATE OF M P
|
April 26, 2018 |
BABULAL DHANAK & ANR Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
BABULAL GOMAR AND ANOTHER Vs. STATE OF M P THROUGH SPE LOKAYUKT (UJJAIN)
|
August 27, 2018 |
BABULAL JAIN Vs. RASHMI RASTOGI
|
January 10, 2018 |
BABULAL S/O. CHHOTELAL & OTHERS Vs. KESHAVRAO S/O. ABAJI (DECEASED )
|
March 19, 2018 |
BABULAL TIWARI Vs. JABBAR SINGH
|
January 5, 2018 |
BACHHRAJ FACTORIES LTD Vs. CHIEF SECRETARY AND THREE OTHERS
|
February 7, 2018 |
BADA RAM MANDIR JHARDA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 6, 2018 |
BADAL SINGH YADAV Vs. STATE OF M.P.
|
July 10, 2018 |
BADAM AND OTHERS Vs. STATE OF M P AND ANOTHER
|
July 18, 2018 |
BADDA ALIAS CHARAN SINGH AND TWO OTHERS Vs. STATE OF M P THROUGH PS PALOHA BADA
|
December 10, 2018 |
BADI BAHU & OTHERS Vs. RAJKUMAR & OTHERS
|
March 21, 2018 |
BADRI & ANOTHER Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
BADRI RAWAT Vs. STATE OF MADHYA PRADESH
|
December 19, 2018 |
BADRILAL (DECD) THR L RS BHERULAL AND OTHERS Vs. GITA BAI WD/O MATHURALAL AND OTHERS
|
February 28, 2018 |
BADRILAL GALODIYA Vs. RADHESHYAM AGRAWAL
|
January 3, 2018 |
BADRILAL MANGILAL Vs. STATE OF MP
|
February 7, 2018 |
BADRILAL PANWAR Vs. THE STATE OF M.P. AND ANOTHER
|
May 18, 2018 |
BADRILAL SIRVI Vs. TEHSILDAR
|
November 26, 2018 |
BADSHAH AND OTHERS Vs. STATE OF M.P.
|
February 8, 2018 |
BADSHAH ARMS Vs. STATE OF M P & OTHERS
|
November 14, 2018 |
BAGDIRAM AND ORS Vs. RAMKISHAN AND ORS
|
July 12, 2018 |
BAHADDUR SINGH Vs. STATE OF MP
|
July 13, 2018 |
BAHADUR Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
BAHADUR SINGH Vs. STATE OF M.P.
|
March 8, 2018 |
BAHORILAL GUPTA AND OTHERS Vs. STATE OF M P
|
March 27, 2018 |
BAIJANTI MEHRA Vs. STATE OF M. P.
|
April 13, 2018 |
BAIJNATH PANDEY Vs. STATE OF MADHYA PRADESH
|
August 20, 2018 |
BAIJNATH PRASAD Vs. SITARAM LODHI AND OTHERS
|
July 31, 2018 |
BAIJU @ VIJAY S/O BADRI GADERIYA Vs. STATE OF MADHYA PRADESH
|
January 10, 2018 |
BAIJU ALIAS VIJAY SINGH BAGHEL Vs. STATE OF M P
|
May 25, 2018 |
BAJAJ ALLIANZ GENERAL INS. CO. LTD. Vs. MOHD SALIM AND OTHERS
|
April 17, 2018 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. Vs. ANIL AND OTHERS
|
April 13, 2018 |
BAKIR ALI S/O GULAM ALI RANGWALA Vs. STATE OF MADHYA PRADESH & EIGHT OTHERS
|
March 8, 2018 |
BAL GOVIND JYOTASHI Vs. STATE OF M P AND OTHERS
|
December 10, 2018 |
BAL KISHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
BALAIYA @ BARELAL Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
BALARAM Vs. PRAHLAD AND OTHERS
|
May 9, 2018 |
BALARAM & OTHERS Vs. STATE OF M P
|
May 31, 2018 |
BALDAU YADAV Vs. STATE OF MP
|
March 20, 2018 |
BALDEO LAL PANIKA Vs. STATE OF M.P. AND OTHERS
|
July 16, 2018 |
BALI MOHAMMAD Vs. ANWAR
|
July 10, 2018 |
BALIRAJ AND OTHERS Vs. STATE OF M P
|
January 27, 2018 |
BALIRAM Vs. SMT. SUMITRA
|
July 18, 2018 |
BALKISHAN Vs. ABHAYSINGH AND OTHERS
|
November 15, 2018 |
BALLA @ SAMARU Vs. STATE OF M.P.
|
June 18, 2018 |
BALLOO @ BALRAM KAHAR Vs. STATE OF MADHYA PRADESH
|
August 14, 2018 |
BALLU Vs. STATE OF MADHYA PRADESH
|
February 19, 2018 |
BALLU Vs. STATE OF MADHYA PRADESH
|
February 20, 2018 |
BALLU @ BALRAM Vs. STATE OF M P
|
May 23, 2018 |
BALLU @ BALVEER JATAV Vs. PREMBAI
|
July 6, 2018 |
BALLU ALIAS BALUA AND OTHERS Vs. STATE OF M.P.
|
January 18, 2018 |
BALLU ALIAS BALWAN Vs. STATE OF M.P., THROUGH P.S. NOHATA
|
January 25, 2018 |
BALMUKUND SINGH GAUTAM Vs. NEENA VIKRAM VERMA
|
June 18, 2018 |
BALRAM Vs. STATE OF M P
|
December 10, 2018 |
BALRAM CHANSORIA Vs. STATE OF MADHYA PRADESH
|
July 12, 2018 |
BALU Vs. RAMLAL
|
January 10, 2018 |
BALU PRASAD VERMA Vs. NEELAM SHAMI RAO & ANOTHER
|
February 20, 2018 |
BALU S/O KEKDIYA BHIL (VASUNIYA) Vs. STATE OF MADHYA PRADESH
|
April 12, 2018 |
BALVINDAR KAUR AND ANOTHER Vs. HARISINGH
|
August 1, 2018 |
BALWAN SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 8, 2018 |
BALWANT SINGH S/O GOPALARAM JAT Vs. LAKWINDER KAUR W/O GURULAL SINGH SIKH
|
February 6, 2018 |
BALWANT SINGH S/O NIRPAT SINGH Vs. STATE OF MADHYA PRADESH
|
January 29, 2018 |
BANESINGH Vs. MADHYA PRADESH STATE
|
May 15, 2018 |
BANESINGH Vs. STATE OF MADHYA PRADESH
|
November 1, 2018 |
BANK OF BARODA Vs. SEEMA & OTHERS
|
February 9, 2018 |
BANK OF MAHARASTRA & ANOTHER Vs. DISTRICT MAGISTRATE & OTHERS
|
May 10, 2018 |
BANNESINGH RAJPUR AND ORS. Vs. STATE OF M.P.
|
March 28, 2018 |
BANO BEE Vs. MAMMU KHA & ORS.
|
July 23, 2018 |
BANSH RAKHAN Vs. STATE OF M P
|
April 16, 2018 |
BANSHILAL Vs. SMT. LAKSHMI BAI
|
July 23, 2018 |
BANSHILAL AND OTHERS Vs. GHEESALAL
|
March 9, 2018 |
BANSHILAL GAYARI Vs. STATE OF M.P.
|
January 25, 2018 |
BANTI @ BRAJESH Vs. STATE OF MADHYA PRADESH
|
April 5, 2018 |
BANTI @ MANOJ Vs. VEER SINGH JATAV AND ANOTHER
|
May 8, 2018 |
BANTI @ PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
BAPULAL AND ANOTHER Vs. STATE OF M.P.
|
August 8, 2018 |
BAR ASSOCIATION LAHAR, DIST BHIND Vs. STATE BAR COUNCIL OF M P AND ANOTHER
|
January 9, 2018 |
BARKA S/O. JHANJHAD BARELA Vs. STATE OF M.P.
|
January 13, 2018 |
BARKAT KHAN AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
April 13, 2018 |
BASANT DADORE Vs. RAJNISH VAISHYA AND OTHERS
|
May 9, 2018 |
BASANT KUMAR Vs. KOMAL BAI AND ANOTHER
|
April 12, 2018 |
BASANT KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
|
July 17, 2018 |
BASANTI BAI Vs. THE STATE OF MADHYA PRADESH
|
January 27, 2018 |
BASHISHTHA MUNI DWIVEDI Vs. THE STATE OF MADHYA PRADESH
|
May 8, 2018 |
BASUBAI Vs. ANWARJI CHOUHAN
|
December 10, 2018 |
BAWAN Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
BEEJU S/O TEJA GOND Vs. STATE OF MADHYA PRADESH
|
January 23, 2018 |
BEENA Vs. RATENLAL
|
August 16, 2018 |
BETERSTEPS TRADING PRIVATE LIMITED THROUGH KAILASH GARG S/O DEVISAHAY Vs. COMMISSIONER
|
March 8, 2018 |
BEWA MANTIL AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 18, 2018 |
BHAGIRAT SHARMA Vs. STATE OF M.P.
|
March 15, 2018 |
BHAGIRATH & ORS Vs. STATE OF MADHYA PRADESH
|
March 28, 2018 |
BHAGWAN DAS ALIAS BABLU Vs. STATE OF M.P.
|
April 12, 2018 |
BHAGWAN DAS AND TWO OTHERS Vs. STATE OF M P
|
June 25, 2018 |
BHAGWAN S/O BALLU NAHAL Vs. STATE OF MADHYA PRADESH
|
December 5, 2018 |
BHAGWAN SINGH Vs. STATE OF M.P.
|
January 11, 2018 |
BHAGWAN SINGH KUSHWAH Vs. LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION
|
July 16, 2018 |
BHAGWAN SINGH NATH Vs. STATE OF M.P.
|
May 24, 2018 |
BHAGWANDAS Vs. KESHRIMAL (SINCE DEAD)
|
May 10, 2018 |
BHAGWANDAS AND OTHERS Vs. NAGAR PALIKA NIGAM, RATLAM
|
July 16, 2018 |
BHAGWANTI Vs. TRIBAL DEPARTMENT
|
February 20, 2018 |
BHAGWANTI BAI Vs. STATE OF M P AND OTHERS
|
May 9, 2018 |
BHAGWAT SWAROOP PACHORI Vs. OM PRAKASH GUPTA
|
September 29, 2018 |
BHAGWAT SWAROOP SHARMA Vs. BHAGAT RAM
|
April 10, 2018 |
BHAGWAT TRIPATHI Vs. THE STATE OF MADHYA PRADESH
|
July 18, 2018 |
BHAGWATI CHARAN PANDEY Vs. STATE OF M.P.
|
October 4, 2018 |
BHAIRAWSINGH @ TILLU Vs. STATE OF MADHYA PRADESH
|
November 19, 2018 |
BHAIYA BAHADUR SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 10, 2018 |
BHAIYA LAL @ LALWA NAPIT Vs. STATE OF MADHYA PRADESH
|
August 7, 2018 |
BHAIYALAL Vs. THE STATE OF MADHYA PRADESH
|
February 19, 2018 |
BHAIYALAL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 4, 2018 |
BHAIYARAM YADAV Vs. STATE OF M P
|
July 12, 2018 |
BHAIYU PATHAN @ JAVED Vs. THE STATE OF M.P.
|
January 31, 2018 |
BHAJANLAL AND ORS. Vs. CONSERVATOR OF FOREST AND ORS.
|
October 30, 2018 |
BHAJANLAL MALVIYA Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 11, 2018 |
BHAJJU @ BHAGWANDAS KORI Vs. STATE OF MADHYA PRADESH
|
July 6, 2018 |
BHALTU @ THAKURDAS AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
April 4, 2018 |
BHAN SINGH Vs. STATE OF M.P.
|
July 3, 2018 |
BHANDARI METAL AND INDUSTRIAL WORKS Vs. STATE OF M P & OTHERS
|
February 7, 2018 |
BHANU SHANKAR RAIKWAR Vs. VIJAY SHANKAR RAIKWAR AND OTHERS
|
February 1, 2018 |
BHANUPRATAP Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
BHANUSHALI GRIH NIRMAN SAHKARI MARYADIT, UJJAIN Vs. NAGGIBAI
|
January 17, 2018 |
BHANWARSINGH Vs. MAHENDRA KUMAR
|
May 10, 2018 |
BHARAT ALIAS SOORAJ JAIN Vs. STATE OF M.P.
|
August 20, 2018 |
BHARAT BHUSHAN Vs. HIGH COURT OF MADHYA PRADESH
|
March 5, 2018 |
BHARAT GOYAL Vs. STATE OF M.P.
|
August 16, 2018 |
BHARAT LAL TALWARE Vs. STATE OF M.P.
|
December 10, 2018 |
BHARAT LODHI Vs. STATE OF MADHYA PRADESH
|
December 10, 2018 |
BHARAT SANCHAR NIGAM LIMITED Vs. OPTEL TELECOMMUNICATION LTD
|
March 8, 2018 |
BHARAT SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
BHARAT SINGH BECHAIN Vs. ASHOK KUMAR
|
November 27, 2018 |
BHARAT SINGH, UPENDRA SINGH @ COLLECTOR & DEEPAK Vs. STATE OF M.P.
|
August 6, 2018 |
BHARATSINGH Vs. PREETI AND ANOTHER
|
January 22, 2018 |
BHAROSA ALIAS RAMBHAROSA (DEAD) AND SHIVCHARAN & TWO ORS Vs. STATE OF MP
|
August 29, 2018 |
BHARTESH KUMAR JAIN Vs. STATE OF M P AND OTHERS
|
April 5, 2018 |
BHARTI Vs. MANOJ & OTHERS
|
March 19, 2018 |
BHARTI @ LAJO @ LAJWANTI AND OTHERS Vs. STATE OF M.P.
|
August 1, 2018 |
BHARTIYA DRUGS AND CHEMICALS SHRAMIK KARMCHARI PARISHAD Vs. STATE OF M P & OTHERS
|
August 21, 2018 |
BHARTIYA JEEVAN BEEMA NEEGAM Vs. SHARDA BAI WD/O CHHAGANLAL SHARMA
|
August 2, 2018 |
BHAVAANI KAACHI (DEAD) THROUGH L.RS. Vs. SMT. PREMBATI AND OTHERS
|
June 20, 2018 |
BHAVARILAL TILOKCHAND Vs. BANNATWALA JAIN & CO
|
August 16, 2018 |
BHAVNA GALA & OTHERS Vs. HARISH KUMAR GALA & OTHERS
|
July 12, 2018 |
BHAWANA SAWARIYA Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2018 |
BHAWANI SINGH & ORS. Vs. STATE OF M.P.
|
January 5, 2018 |
BHAWANI SINGH & OTHERS Vs. M.P. POWER TRANSMISSION CO. LTD. & OTHERS
|
February 28, 2018 |
BHAWARSINGH (DECD.) Vs. NANDKISHORE S/O KAILASHCHANDRA AND OTHERS
|
April 19, 2018 |
BHAWNA SINGH Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION & ANR.
|
July 25, 2018 |
BHEEKAM SINGH AND ANOTHER Vs. STATE OF M.P. & ANOTHER
|
November 1, 2018 |
BHEEM SINGH Vs. STATE OF M.P.
|
May 7, 2018 |
BHEESHM SHARMA Vs. STATE OF M.P. AND OTHERS
|
April 20, 2018 |
BHERU Vs. THE STATE OF M P
|
December 20, 2018 |
BHERU SINGH Vs. BHEEM SINGH
|
March 13, 2018 |
BHERUDAS (DECD) THR. L.RS. PURUSHOTTAMDAS AND OTHERS Vs. VALLABHDAS AND OTHERS
|
August 14, 2018 |
BHERULAL S/O MANGILAL PATIDAR AND OTHERS Vs. STATE OF M P AND OTHERS
|
May 17, 2018 |
BHIKAM SINGH AND OTHERS Vs. RANVEER SINGH & OTHERS
|
November 14, 2018 |
BHILIYA Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
BHISHAN Vs. STATE OF MADHYA PRADESH
|
June 20, 2018 |
BHISHMA SINGH THAKUR @ PAPPU DOCTOR Vs. STATE OF M.P.
|
January 23, 2018 |
BHLCHNDR UPDHYY Vs. COOPERTIVE DEPRTMENT
|
March 20, 2018 |
BHOJA @ BHUJWAL Vs. THE STATE OF M.P.
|
January 29, 2018 |
BHOJRAJ Vs. NARMADA PRASAD SAHU
|
January 11, 2018 |
BHOJRAJ SINGH TOMAR Vs. SMT. SHEETAL
|
August 23, 2018 |
BHOLA PRASAD PATEL Vs. THE STATE OF MADHYA PRADESH
|
March 7, 2018 |
BHOLU SHAH ALIAS JAMEEL SHAH Vs. STATE OF M P
|
May 2, 2018 |
BHOLU SINGH THAKUR Vs. WESTERN COALFIELDS LIMITED
|
February 20, 2018 |
BHOORI ALIAS KUNJ BIHARI PANDEY Vs. THE STATE OF MADHYA PRADESH
|
November 1, 2018 |
BHOPAL GAS PEEDITH MAHILA UDYOG Vs. MR. BHANU PRATAP SHARMA
|
January 9, 2018 |
BHOPAL GAS PEEDITH MAHILA UDYOG SANGTHAN AND ORS Vs. UNION OF INDIA AND ORS
|
January 9, 2018 |
BHOPAL MEDICAL COLLEGE TRUST Vs. STATE OF M.P.
|
February 22, 2018 |
BHOPAL MEMORIAL HOSPITAL AND RESEARCH CENTRE Vs. NIRAKAR DUBEY S/O. LALJI DUBEY
|
April 19, 2018 |
BHUDEV SINGH MAHOBIYA Vs. STATE OF M.P.
|
July 5, 2018 |
BHUPAT SINGH Vs. STATE OF M.P.
|
May 11, 2018 |
BHUPENDA SHINDE Vs. HEMLATA @ NANDINI SHINDE & ANR
|
August 13, 2018 |
BHUPENDRA AND OTHERS Vs. COMMISSIONER, INDORE MUNICIPAL CORP. AND OTHERS
|
July 3, 2018 |
BHUPENDRA MANI TRIPATHI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
BHUPENDRA SINGH Vs. STATE OF MP
|
February 20, 2018 |
BHUPENDRA SINGH Vs. GOVERNMENT OF INDIA CENTRAL NARCOTICS BUREAU
|
February 24, 2018 |
BHUPENDRA SINGH BAGHEL Vs. SHRINIVAS SINGH AND OTHERS
|
April 17, 2018 |
BHUPENDRA YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 24, 2018 |
BHURE SINGH Vs. STATE OF MADHYA PRADESH
|
January 31, 2018 |
BHURJI Vs. THE STATE OF M.P. & OTHERS
|
August 14, 2018 |
BHURU Vs. STATE OF M P
|
August 1, 2018 |
BHURU Vs. STATE OF M P
|
August 21, 2018 |
BHUSHAN JAIN S/O VIMAL JAIN Vs. STATE OF M.P
|
December 13, 2018 |
BHUVANESHWAR UPADHYAY AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
April 10, 2018 |
BIDISHA MUKERJEE Vs. UNION OF INDIA
|
November 29, 2018 |
BIHARI, S/O JAGANNATH KOL Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
BIKASH DATTA Vs. G.S. SOKHI
|
May 10, 2018 |
BIRANI SONS Vs. STATE OF M P & ANOTHER
|
August 23, 2018 |
BIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 11, 2018 |
BISRAM AND OTHERS APPELLANTS Vs. STATE OF MADHYA PRADESH
|
June 21, 2018 |
BITTAN BAI PAUL Vs. THE STATE OF M.P.
|
August 20, 2018 |
BITTHALDAS BAIRAGI Vs. MEWADA MALI (BHOI) SAMAJ & ANOTHER
|
August 28, 2018 |
BITTIBAI ALIAS VIDYA & ORS Vs. STATE OF M P
|
May 28, 2018 |
BITTO BEE Vs. STATE OF MADHYA PRADESH
|
July 26, 2018 |
BOMBAY HOSPITAL TRUST & ANOTHER Vs. DHEERAJ MOHANIYA & OTHERS
|
February 22, 2018 |
BOODHE Vs. STATE OF MADHYA PRADESH
|
November 29, 2018 |
BRAJ MOHAN GUPTA Vs. THE STATE OF M.P. AND ORS.
|
November 15, 2018 |
BRAJENDRA Vs. STATE OF M P
|
August 6, 2018 |
BRAJENDRA @ GABBAR Vs. STATE OF M.P.
|
June 22, 2018 |
BRAJENDRA JATAV Vs. THE STATE OF MADHYA PRADESH
|
March 26, 2018 |
BRAJENDRA SHARMA AND ANOTHER Vs. HUSSAIN KHAN AND OTHERS
|
August 21, 2018 |
BRAJESH PATEL Vs. STATE OF M.P.
|
August 7, 2018 |
BRAJESH SINGH Vs. BALMUKUND TAMRAKAR
|
January 17, 2018 |
BRAJMOHAN S/O LAXMINARAYAN DHAKAD Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 17, 2018 |
BRIHATTAKAR SAHKARI SAMITI MYDT. Vs. THE STATE OF MADHYA PRADESH
|
April 16, 2018 |
BRIJENDRA PRASAD SHAH Vs. RADHA DEVI
|
March 13, 2018 |
BRIJENDRA SINGH & ANOTHER Vs. STATE OF M P
|
July 11, 2018 |
BRIJESH DIWEDI Vs. STATE OF MADHYA PRADESH
|
December 11, 2018 |
BRIJESH KUMAR Vs. STATE OF MADHYA PRADESH
|
November 27, 2018 |
BRIJESH KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
BRIJESH SINGH Vs. STATE OF M.P.
|
January 2, 2018 |
BRIJKISHORE AGRAWAL Vs. VIKRANT GRIH NIRMAN SAHKARI
|
February 27, 2018 |
BRIJLAL & RADHESHYAM Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
BRIJLAL CHHIROLIYA Vs. STATE OF MADHYA PRADESH
|
March 5, 2018 |
BUDDH SINGH KUSHWAHA S/O LATE DARBAR SINGH KUSHWAHA Vs. UMED SINGH S/O NANNU LAL
|
January 20, 2018 |
BUDHIRAJ SINGH Vs. STATE OF M P
|
July 30, 2018 |
BUDHLAL Vs. STATE OF MADHYA PRADESH
|
February 2, 2018 |
CAPARO ENGINEERING INDIA LTD Vs. PRADHANMANTRI ENGINEERING SHRAMIK SANGHTHAN
|
January 8, 2018 |
CAPARO ENGINEERING INDIA LTD Vs. PRADHANMANTRI ENGINEERING SHRAMIK SANGHTHAN
|
January 2, 2018 |
CAPARO ENGINEERING INDIA LTD. Vs. PRADEEP AND ORS.
|
October 31, 2018 |
CAPT. AMBRISH SHARMA Vs. UNION OF INDIA
|
May 4, 2018 |
CARNET ELIAS FERNANDES VEMALAYAM AND ANOTHER Vs. DISTRICT MAGISTRATE AND OTHERS
|
April 11, 2018 |
CBRIJBIHARILAL PUSHKAR Vs. FOREST DEPARTMENT
|
April 4, 2018 |
CEMENT CORPORATION OF INDIA LTD. Vs. SHRI DHIRENDRA SINGH
|
February 1, 2018 |
CENTRAL MADHYA PRADESH GRAMIN BANK Vs. BAJAJ ALLIANZ LIFE INSURANCE CO.LTD.
|
February 15, 2018 |
CENTRAL MADHYA PRADESH GRAMIN BANK Vs. NEK RAM SINGH
|
July 4, 2018 |
CENTRAL PAINTS COMPANY PVT. LTD. Vs. STATE OF M.P. AND OTHERS
|
April 5, 2018 |
CENTURY 21 TOWN PLANNERS PVT LTD Vs. J.M. FINANCE ASSETS RECONSTRUCTION CO.
|
June 18, 2018 |
CENTURY DENIM Vs. STATE OF M P & OTHERS
|
February 12, 2018 |
CENTURY YARN Vs. ENERGY DEPARTMENT & OTHERS
|
February 12, 2018 |
CENTURY YARN/DENIM UNITS OF CENTURY TEXTILES & INDUSTRIES LTD. AND OTHERS Vs. PRESIDENT/GENERAL SECRETARY CENTURY SWATANTRA EKTA PARISHAD AND OTHERS
|
April 6, 2018 |
CHAGAN & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 11, 2018 |
CHAGANLAL MANSORIYA Vs. AJAY KEWAT AND ANOTHER
|
September 5, 2018 |
CHAIN SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 4, 2018 |
CHAINSINGH (DECEASED) THROUGH L.RS. AND ANOTHER Vs. CHITRIYA BHILALA AND 3 OTHERS
|
August 20, 2018 |
CHAIRMAN - CUM - MANAGING DIRECTOR Vs. MAGAN & OTHERS
|
October 29, 2018 |
CHAIRMAN PUBLIC SERVICE COMMISSION AND ANOTHER Vs. SANJEEV KHEMARIA AND OTHERS
|
January 12, 2018 |
CHAIRPERSON, BOARD OF GOVERNORS Vs. A. SAI GIRIDHAR & ANOTHER
|
April 17, 2018 |
CHAITANYA Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
CHAMELI DEVI JAIN Vs. SMT. NIRMALA DEVI CHATURVEDI
|
March 13, 2018 |
CHAND KHAN Vs. THE STATE OF MADHYA PRADESH
|
February 19, 2018 |
CHAND KHAN Vs. STATE OF M P & ORS
|
April 9, 2018 |
CHANDAN SINGH AND ANOTHER Vs. STATE OF MP
|
May 16, 2018 |
CHANDANLAL Vs. STATE OF MADHYA PRADESH
|
April 23, 2018 |
CHANDORAO Vs. STATE OF MADHYA PRADESH
|
December 5, 2018 |
CHANDRA SHEKHAR @ LALLA @ CHANDU Vs. STATE OF MP
|
April 24, 2018 |
CHANDRABALI PRASAD PANDEY Vs. STATE OF MADHYA PRADESH
|
April 24, 2018 |
CHANDRABHAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
CHANDRAKALA UPADHAYAY & ORS Vs. INDORE MUNICIPAL CORPORATION & ANR
|
July 13, 2018 |
CHANDRAKANTA RATHORE Vs. GAJANAND AWASTHI
|
December 19, 2018 |
CHANDRAMANI PRASAD MISHRA Vs. STATE OF MADHYA PRADESH & ORS
|
February 23, 2018 |
CHANDRAMOHAN GAUR & ANR Vs. JASJEETSINGH & ORS
|
January 11, 2018 |
CHANDRAPRAKASH @ PAPPU Vs. STATE OF M.P.
|
March 26, 2018 |
CHANDRAPRAKASH BHATT Vs. THE STATE OF MADHYA PRADESH
|
May 15, 2018 |
CHANDRASHEKAR JAIN Vs. ELECTION COMMISION OF INDIA
|
November 22, 2018 |
CHANDRESH SHRIVASTAVA AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 22, 2018 |
CHANDRESH SINGH BAGHEL Vs. STATE OF MADHYA PRADESH
|
July 24, 2018 |
CHANDU @ BHAGWAN Vs. STATE OF MADHYA PRADESH
|
February 21, 2018 |
CHARAN SINGH MEENA Vs. UNION OF INDIA AND OTHERS
|
February 7, 2018 |
CHARLI RAJA Vs. STATE OF M.P.
|
January 30, 2018 |
CHATTRAPAL SINGH PARIHAR Vs. STATE OF M.P. AND ORS.
|
March 27, 2018 |
CHATUR SINGH Vs. STATE OF M.P.
|
March 7, 2018 |
CHEDDU @ CHEDA Vs. STATE OF M P
|
July 10, 2018 |
CHETAN Vs. CENTRAL BANK OF INDIA & ORS.
|
May 15, 2018 |
CHETRAM Vs. STATE OF MADHYA PRADESH
|
July 25, 2018 |
CHHAGANLAL AND ANOTHER Vs. STATE OF M.P.
|
March 15, 2018 |
CHHAGANLAL KHER Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2018 |
CHHATTAR SINGH RATHORE Vs. STATE OF M P AND OTHERS
|
July 23, 2018 |
CHHITU & ORS. Vs. STATE OF MADHYA PRADESH
|
May 1, 2018 |
CHHOHE LAL @ CHHOTELAL Vs. STATE OF M.P.
|
July 9, 2018 |
CHHOTE BATHAM Vs. STATE OF M P & ORS
|
December 5, 2018 |
CHHOTELAL & OTHERS Vs. STATE OF M P
|
April 28, 2018 |
CHHOTELAL GUPTA Vs. LAHORI PRASAD PASI
|
October 29, 2018 |
CHHOTELAL KHARE Vs. STATE OF M P & ANR
|
July 13, 2018 |
CHHOTELAL PACHOURI Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
CHHOTELAL S/O DALCHAND Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
CHHOTI PATEL Vs. STATE OF MADHYA PRADESH
|
October 31, 2018 |
CHHOTKU @ SATYANARAYAN GUPTA Vs. STATE OF M.P.
|
February 12, 2018 |
CHHOTU @ SAMAL SINGH S/O SUKHRAM GOND Vs. STATE OF MADHYA PRADESH, THROUGH SHO, P S JUNNARDEO, DISTRICT CHHINDWARA
|
August 24, 2018 |
CHHOTU AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 15, 2018 |
CHIEF ENGINEER Vs. DAADURAAM
|
March 21, 2018 |
CHIEF GENERAL MANAGER Vs. SHIV SHANKAR TRIPATHI
|
December 17, 2018 |
CHIEF MANAGING DIRECTOR, WCL & OTHERS Vs. SHEIKH YUSUF
|
March 16, 2018 |
CHIEF MUNICIPAL OFFICER Vs. HINDUSTAN COPPER LIMITED & OTHERS
|
May 10, 2018 |
CHINGU @ SOHANLAL Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
CHINTU DHIMER & ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 3, 2018 |
CHIRAG PATEL Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
CHOLAMANDALAM INVESTMENT Vs. THE ADDITIONAL DISTRICT
|
March 22, 2018 |
CHUNNI LAL Vs. STATE OF M.P.
|
January 11, 2018 |
CHUNNILAL Vs. MURTI SHRI CHINTAMANI PARASHVANATH BHAGWAN
|
February 5, 2018 |
CHUNWADA @ PRADEEP KUMAR Vs. THE STATE OF MADHYA PRADESH
|
February 7, 2018 |
CHUNWADA KACHHI Vs. THE STATE OF M.P.
|
January 29, 2018 |
CHUTUNNI (DIED) THROUGH LRS MAHESH Vs. BHIMMA @ BHIMSEN AND OTHERS
|
July 26, 2018 |
COL. RAJENDRA NATH KALRA (RETD.) Vs. SHRI K.K. SINGH AND OTHERS
|
April 17, 2018 |
COLDRIES INDIA REFRACTORY LTD. KATNI REFRACTORY WORKS Vs. MUNICIPAL CORPORATION KATNI
|
April 16, 2018 |
COMMISSIONER CGST AND CENTRAL EXCISE, MANIK BAGH PALACE, INDORE(M.P.) Vs. M/S. M.P. FLYING CLUB LTD.
|
May 7, 2018 |
COMMISSIONER OF CUSTOMS AND C. EX., BHOPAL Vs. EXECUTIVE ENGINEER (WORKSHOP DIV.)
|
January 24, 2018 |
COMMISSIONER OF INCOME TAX Vs. SHRI SANTOSH KUMAR GUPTA
|
March 9, 2018 |
COMMISSIONER, CUSTOMS & CENTRAL EXCISE, COMMISSIONERATE, INDORE Vs. KANORIA SUGAR & GENERAL MANUFACTURING CO LTD
|
July 5, 2018 |
COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, UJJAIN Vs. M/S UFLEX LIMITED
|
July 27, 2018 |
COMMISSIONER, INDORE MUNICIPAL CORPORATION Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
October 4, 2018 |
COTT BEVERAGES INC (ROYAL CROWN COLA INTERNATIONAL Vs. TRISTAR BEVERAGES PVT LTD , INDORE
|
June 18, 2018 |
CREST STEEL AND POWER PVT. LTD. AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
May 10, 2018 |
CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. MITTAL APPLIANCES LTD.
|
February 9, 2018 |
D C GUJARKAR Vs. BHEL ANUSUCHIT JATI/JANJATI KARAMCHARI GRAH NIRMAN SAHAKARI SAMITI MARYADIT, BHOPAL & ANOTHER
|
August 28, 2018 |
D P SINGH & OTHERS Vs. STATE OF MADHYA PRADESH & OTHERS
|
June 22, 2018 |
D. P. TIWARI Vs. AKHILESH
|
July 20, 2018 |
D.K.BHATE Vs. STATE OF M.P.
|
January 2, 2018 |
DABLA @ RINGA AND ANOTHER Vs. STATE OF M P
|
April 24, 2018 |
DADULAL SAHU AND ANOTHER Vs. STATE OF M.P.
|
April 23, 2018 |
DADURAM SANODIYA Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
DAINY @ VAIBHAV RATHOR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 20, 2018 |
DAKARIA S/O MALSINGH BARELA Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
DAKSHESH S/O ISHWARSINGH SOLANKI Vs. STATE OF M.P.
|
October 31, 2018 |
DALBEER SINGH DALPRATAP SINGH AND RAM BAHADUR GOND Vs. STATE OF MADHYA PRADESH
|
April 4, 2018 |
DALCHAND AND OTHERS Vs. STATE OF M.P.
|
February 22, 2018 |
DALVEER SINGH Vs. STATE OF MP. & ANR.
|
May 9, 2018 |
DAMODAR AND OTHERS Vs. MOHANPRASAD AND OTHERS
|
March 26, 2018 |
DAMODAR PRASAD RAJORIA AND OTHERS Vs. STATE OF M.P.
|
February 15, 2018 |
DAMROO KOL ALIAS SHIV SEVAK KOL Vs. STATE OF M.P.
|
April 21, 2018 |
DANDOTIYA CONSTRUCTION COMPANY Vs. STATE OF M.P.
|
January 17, 2018 |
DARSHANLAL KATARIA Vs. THE STATE OF MADHYA PRADESH
|
November 1, 2018 |
DARSHIKA AGRAWAL Vs. STATE OF M.P.
|
July 4, 2018 |
DASARU AND OTHERS Vs. STATE OF M P
|
April 17, 2018 |
DASHPUR SRISHTI VIKAS SAMITI Vs. UNION OF INDIA & OTHERS
|
February 21, 2018 |
DASHRATH Vs. STATE
|
June 29, 2018 |
DASHRATH Vs. STATE OF MADHYA PRADESH
|
March 22, 2018 |
DASHRATH SINGH Vs. STATE OF M.P.
|
January 31, 2018 |
DASODIYA & OTHERS Vs. RAJENDRA SINGH & OTHERS
|
February 19, 2018 |
DATTATRAY MUSALGAONKAR SHASTRI Vs. M.P. BOARD OF SECONDARY EDUCATION AND ANOTHER
|
March 21, 2018 |
DATTATREAY KAPDEO Vs. DILEEP GANPAT RAO KAPDEO
|
July 13, 2018 |
DAYAL SINGH RATHORE Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
October 30, 2018 |
DAYAL VASNIK Vs. STATE OF M.P.
|
January 17, 2018 |
DAYARAM AND OTHERS Vs. STATE OF MADHYA PRADESH
|
February 9, 2018 |
DAYARAM KHANDELWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX - 1
|
March 1, 2018 |
DCR DISTILLERY PVT LTD Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 15, 2018 |
DECD. CHANDMAL THRU. LRS. Vs. NAGAR PALIK NIGAM UJJAIN
|
January 10, 2018 |
DECD. SHRI DEVI SAHAY RAJAN Vs. STATE OF M.P. & ORS.
|
May 16, 2018 |
DECEASED BANSHILAL THRU. LRS Vs. INDORE NAGAR PALIKA NIGAM
|
March 9, 2018 |
DECEASED KALAWATI THROUGH HER LRS Vs. MADHURI GRIH NURMAN SEHKARI SANSTHA MARYADIT
|
March 20, 2018 |
DECED. ABDUL RASID THRU. LRS. ALIM Vs. NARSINGH @ CHHUTTAN
|
February 5, 2018 |
DEEN DAYAL Vs. THE STATE OF M.P.
|
February 1, 2018 |
DEEP NARAYAN TIWARI Vs. STATE OF MADHYA PRADESH
|
August 10, 2018 |
DEEP NARAYAN TIWARI Vs. STATE OF M P AND OTHERS
|
December 11, 2018 |
DEEPA AGRAWAL W/O NIRMAL KUMAR AGRAWAL & OTHERS Vs. SHAILESH KUMAR AGARWAL & OTHERS
|
July 17, 2018 |
DEEPAK @ DEEPU AND ANOTHER Vs. STATE OF M.P.
|
April 12, 2018 |
DEEPAK @ PUNCHHA Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
DEEPAK ALIAS PREETAM VERMA AND ANR Vs. STATE OF MP & ANR
|
September 11, 2018 |
DEEPAK ALIAS RAKESH MOHAN RATNANI AND OTHERS Vs. STATE OF MP AND ANR
|
January 16, 2018 |
DEEPAK KUMAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
August 28, 2018 |
DEEPAK KUMAR DIWAN Vs. STATE OF M.P
|
January 12, 2018 |
DEEPAK KUMAR SAXENA Vs. MANAGING DIRECTOR, M. P. STATE CIVIL SUPPLY CORPORATION LTD
|
January 5, 2018 |
DEEPAK NAMDEV Vs. STATE OF M P
|
August 23, 2018 |
DEEPAK PATEL Vs. STATE OF M P AND ANOTHER
|
August 13, 2018 |
DEEPAK PUNDIR Vs. STATE OF MADHYA PRADESH
|
January 3, 2018 |
DEEPAK RATHORE Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 19, 2018 |
DEEPAK SAINI Vs. STATE OF M.P.
|
October 6, 2018 |
DEEPAK SHARMA Vs. THE STATE OF M.P.
|
June 22, 2018 |
DEEPAK SHARMA AND ANOTHER Vs. STATE OF M.P.
|
January 10, 2018 |
DEEPAK SHRIVASTAVA Vs. JYOTI SHRIVASTAVA
|
March 15, 2018 |
DEEPAK SINGH Vs. STATE OF MP
|
January 9, 2018 |
DEEPAK SINGH KIRAR Vs. UNION OF INDIA
|
December 13, 2018 |
DEEPALI JAIN Vs. STATE OF MADHYA PRADESH
|
November 15, 2018 |
DEEPANKAR BHATTACHARYA Vs. STATE OF M.P.
|
August 23, 2018 |
DEEPESH S/O SHRI CHHAGANLAL PARMAR Vs. GOVARDHAN S/O MOTILAL RATHORE
|
March 9, 2018 |
DEEPNARAYAN Vs. STATE OF M.P. & OTHERS
|
August 21, 2018 |
DEEPTI DIXIT Vs. THE STATE OF MP
|
July 6, 2018 |
DEEPU VALMIKI Vs. STATE OF M.P.
|
April 18, 2018 |
DEEWAN SINGH Vs. STATE OF M P
|
August 7, 2018 |
DEEWANPURI Vs. STATE OF M.P.
|
May 16, 2018 |
DELIRAM, S/O MOHPAT KAWRE Vs. THE STATE OF MADHYA PRADESH
|
April 13, 2018 |
DEORAJ @BHAGGA AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
April 24, 2018 |
DESHRAJ SINGH Vs. STATE OF M P AND OTHERS
|
July 24, 2018 |
DEV KUMAR ASATI Vs. PRASAD SAHU
|
March 27, 2018 |
DEV PRIYA BHUSHAN MORYA Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
DEV SHANKAR Vs. SHASHI
|
February 21, 2018 |
DEVANAND Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
DEVENDRA DUBEY Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
DEVENDRA MOHANTI Vs. RAMKRIPAL GUPTA
|
March 8, 2018 |
DEVENDRA PANDEY Vs. STATE OF M.P.
|
January 24, 2018 |
DEVENDRA RAWAT AND OTHERS Vs. STATE OF MP AND OTHERS
|
August 8, 2018 |
DEVENDRA SINGH Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
May 9, 2018 |
DEVENDRA SINGH RATHORE Vs. STATE OF M.P. AND OTHERS
|
May 11, 2018 |
DEVENDRA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
March 6, 2018 |
DEVESH KUMAR CHOUDHARY Vs. P.L.AHIRWAR
|
February 27, 2018 |
DEVESH TRIPATHI Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
July 6, 2018 |
DEVI SINGH Vs. STATE OF MADHYA PRADESH
|
January 31, 2018 |
DEVI SINGH Vs. STATE OF M. P.
|
October 12, 2018 |
DEVIDAYAL Vs. STATE OF M.P.
|
December 1, 2018 |
DEVIKA DEWADA Vs. STATE OF M.P.
|
January 9, 2018 |
DEVILAL Vs. MINERAL AND GELOGY DEPARTMENT
|
November 1, 2018 |
DEVKARAN Vs. VISHNUPRASAD AND OTHERS
|
July 12, 2018 |
DEVKI NANDAN DUBEY Vs. PURSHOTTAM SAHU
|
December 14, 2018 |
DEVKRISHNA GAUR AND OTHERS Vs. LAKHANLAL AND OTHERS
|
June 25, 2018 |
DEVNARAYAN S/O GHEESALAL Vs. STATE OF M P
|
March 1, 2018 |
DEVRAJ BISARIYA Vs. STATE OF M.P.
|
January 31, 2018 |
DEVRAJ MARATHA @ DILLU Vs. STATE OF M.P.
|
March 16, 2018 |
DEVSINGH @ UDAYSINGH Vs. STATE OF MADHYA PRADESH
|
July 13, 2018 |
DHAN SINGH Vs. STATE OF M P
|
January 6, 2018 |
DHANA SASTE Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
DHANIRAM S/O PYARELAL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION KHANIYADHANA
|
March 12, 2018 |
DHANNU @ DHANIRAM Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
DHANNU BAIGA Vs. STATE OF MADHYA PRADESH
|
June 21, 2018 |
DHANRAM GOUTAM Vs. STATE OF MADHYA PRADESH
|
April 16, 2018 |
DHANSINGH @ PAPPU Vs. STATE OF MADHYA PRADESH
|
October 5, 2018 |
DHANVEER SINGH Vs. STATE OF MADHYA PRADESH
|
February 15, 2018 |
DHARAMPAL Vs. STATE OF MADHYA PRADESH
|
October 23, 2018 |
DHARAMVEER Vs. MAHARAJ SINGH DIED
|
January 31, 2018 |
DHARMENDRA Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 5, 2018 |
DHARMENDRA JADON Vs. STATE OF M P
|
January 17, 2018 |
DHARMENDRA KUISHWAHA Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
DHARMENDRA PARIKH Vs. DIRECTORATE OF HEALTH SERVICES AND OTHERS
|
March 15, 2018 |
DHARMENDRA RAGHUVANSHI Vs. NAVIN KUMAR JAIN
|
December 5, 2018 |
DHARMENDRA SINGH Vs. BHEEM SINGH AND ANOTHER
|
July 18, 2018 |
DHARMENDRA SINGH SIKARWAR Vs. STATE OF M P & ORS
|
March 27, 2018 |
DHARMESH DUBEY Vs. STATE OF M.P. AND OTHERS
|
May 10, 2018 |
DHEER SINGH Vs. STATE OF M.P.
|
October 5, 2018 |
DHEERAJ Vs. STATE OF M.P.
|
March 14, 2018 |
DHEERAJ AND SANDEEP Vs. STATE OF MADHYA PRADESH
|
August 21, 2018 |
DHEERAJ SINGH @ DHEERAN Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
DHEERENDRA SINGH AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
May 16, 2018 |
DHIRENDRA BAHADUR SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 23, 2018 |
DHIRENDRA PANDEY @ DHIRAJ PANDEY @ DHIRU PANDEY S/O SHRI ROHINI PRASAD PANDEY Vs. STATE OF MADHYA PRADESH
|
February 2, 2018 |
DHOOP SINGH Vs. TANTU
|
August 6, 2018 |
DHRUMA VAGHELA & ORS Vs. COMPANY REGISTRAR, M P , AND CG & ANR
|
April 12, 2018 |
DHULSINGH AND THREE OTHERS Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
DIGAMBAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
DIGAMBER JAIN BEES PANTHI TRUST Vs. REGISTRAR, PUBLIC TRUST & OTHERS, MANASA
|
July 27, 2018 |
DIGVIJAY ALIAS ANSH Vs. STATE OF MP AND ANR.
|
June 29, 2018 |
DILAWAR KHAN & ANOTHER Vs. STATE OF M P
|
January 11, 2018 |
DILEEP SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 14, 2018 |
DILESH GURJAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
October 30, 2018 |
DILIP Vs. STATE OF MADHYA PRADESH
|
November 19, 2018 |
DILIP AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
April 20, 2018 |
DILIP BUILDCON LTD Vs. GHYANSHYAM DAS DWIVEDI
|
September 28, 2018 |
DILIP CHAUDHARY Vs. STATE OF M.P.
|
March 7, 2018 |
DILIP KUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 7, 2018 |
DILIP KUMAR PARMAR Vs. MUNICIPAL COUNCIL & ANOTHER
|
May 16, 2018 |
DILIP KUMAR RAHIRA Vs. SANTA KANWARRAM GRIHA NIRMAN
|
March 15, 2018 |
DILIP KUMAR SONI Vs. STATE OF MADHYA PRADESH & OTHERS
|
January 31, 2018 |
DILIP SINGH Vs. STATE OF MADHYA PRADESH
|
May 25, 2018 |
DILIP SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 24, 2018 |
DILIP SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
DILIP SISODIYA Vs. SARASWATIBAI & OTHERS
|
June 19, 2018 |
DINESH Vs. STATE OF MADHYA PRADESH
|
November 15, 2018 |
DINESH Vs. STATE OF M.P.
|
June 27, 2018 |
DINESH Vs. STATE OF M P
|
September 4, 2018 |
DINESH @ DINNU MAURIYA Vs. STATE OF M.P. & ANR.
|
August 13, 2018 |
DINESH AND OTHERS Vs. MOHANLAL AND OTHERS
|
February 19, 2018 |
DINESH BANSAL Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 28, 2018 |
DINESH BARAIYA Vs. STATE OF M.P. AND ANOTHER
|
January 17, 2018 |
DINESH GAUTAM Vs. STATE OF M.P.
|
October 1, 2018 |
DINESH GIRI Vs. THE STATE OF MADHYA PRADESH
|
January 25, 2018 |
DINESH JAIN Vs. STATE OF M.P. & OTHERS
|
July 17, 2018 |
DINESH KUMAR Vs. THE STATE OF MADHYA PRADESH
|
January 25, 2018 |
DINESH KUMAR JAAT Vs. MUNICIPAL CORPORATION
|
March 9, 2018 |
DINESH KUMAR PATEL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
DINESH PRATAP SINGH Vs. RAGHAVENDRA PRATAP SINGH
|
January 29, 2018 |
DINESH SHARMA Vs. BAKUL MEHTA
|
April 23, 2018 |
DINESH SINGH Vs. UNION OF INDIA AND ORS
|
August 14, 2018 |
DINESH SINGH RAGHUVANSHI & ANR Vs. STATE OF M P & ANR
|
April 11, 2018 |
DINESH TRIPATHI Vs. SMT. VANDANA TRIPATHI
|
February 15, 2018 |
DINKAR KRISHNA ROKADE Vs. STATE OF M.P.
|
February 19, 2018 |
DINKAR PAHRIYA AND ANR. Vs. STATE OF MP AND ANR.
|
January 16, 2018 |
DIOCESE OF UJJAIN Vs. STATE OF M.P
|
February 5, 2018 |
DIPAK Vs. STATE OF MADHYA PRADESH
|
February 21, 2018 |
DIPESH THROUGH LEGAL GUARDIAN FATHER JOGINDER SING Vs. STATE OF MADHYA PRADESH
|
May 24, 2018 |
DIPTI KUSHWAH Vs. VIJAY SHANKAR TIWARI AND OTHERS
|
April 11, 2018 |
DISTRICT COOPERATIVE CENTRAL BANK EMPLOYEES AND OFFICERS FEDERATION Vs. STATE OF MADHYA PRADESH
|
February 23, 2018 |
DIVYA PUROHIT W/O SHRI VIPIN RAI Vs. STATE OF M P AND OTHERS
|
April 2, 2018 |
DIVYANGANA PATIDAR Vs. DEVI AHILYA VISHWAVIDHYALAYA & ANOTHER
|
April 12, 2018 |
DIWANSINGH Vs. CHHOTELAL DANGI
|
January 22, 2018 |
DOLLY SONI Vs. RAVI PRAKASH SONI
|
September 19, 2018 |
DOULATRAM BAROD Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
January 23, 2018 |
DR. (MRS.) KIRAN GANGWAL Vs. STATE OF M.P. & ORS.
|
April 10, 2018 |
DR. (SMT.) VEENA ATRE Vs. THE STATE OF M.P. & OTHERS
|
June 27, 2018 |
DR. ALLAUDDIN SIDDIQUI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 9, 2018 |
DR. ANGAD SINGH DOHRE Vs. STATE OF M.P. & ANOTHER
|
February 8, 2018 |
DR. ARCHANA TRIPATHI Vs. DR. APOORVA TRIPATHI
|
February 12, 2018 |
DR. ASHISH KHARE Vs. STATE OF M.P. AND ANOTHER
|
February 7, 2018 |
DR. BALRAM BHARTI (DR. B BHARTI) Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
DR. BHOOPENDRA SHARMA Vs. STATE OF M.P. AND OTHERS
|
May 8, 2018 |
DR. DHIRESH JAISWAL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 8, 2018 |
DR. DINESH Vs. THE STATE OF MADHYA PRADESH
|
April 4, 2018 |
DR. DIVYA DARSHAN SHARMA AND OTHERS Vs. STATE OF M. P. AND ANOTHER
|
February 16, 2018 |
DR. HARSHVARDHAN SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 19, 2018 |
DR. HEMKANT SHROTIYA Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
March 14, 2018 |
DR. J.L. MISHRA Vs. STATE OF M.P. AND OTHERS
|
June 28, 2018 |
DR. K.K. KHARE AND OTHERS Vs. STATE OF M.P. AND ANR.
|
April 17, 2018 |
DR. K.K. TAMRAKAR Vs. DR. SHRI VINAY SINGH YADU AND ANOTHER
|
February 8, 2018 |
DR. KRISHNA KUMAR SAXENA Vs. C.B.I.
|
March 8, 2018 |
DR. KRISHNA PRATAP SINGH & ORS. Vs. THE STATE OF MADHYA PRADESH & ORS.
|
August 14, 2018 |
DR. KUNWAR SINGH AND OTHERS Vs. STATE OF M.P
|
May 16, 2018 |
DR. MADHU Vs. STATE OF M.P.
|
January 22, 2018 |
DR. MAMTA CHANDRASHEKHAR Vs. STATE OF MADHYA PRADESH
|
January 29, 2018 |
DR. MANOJ BANSAL Vs. MEDICAL COUNCIL OF INDIA & ANR
|
July 27, 2018 |
DR. NEERAJ GUPTA AND ORS. Vs. STATE OF MP AND ANR
|
January 16, 2018 |
DR. PAWAN KUMAR Vs. UNION OF INDIA & ORS.
|
March 20, 2018 |
DR. PRAMOD KUREEL AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 14, 2018 |
DR. PUSHPA PAWAIYA Vs. STATE OF M.P. AND OTHERS
|
June 21, 2018 |
DR. RAJNISH NEEKHRA Vs. STATE OF MP AND OTHERS
|
April 18, 2018 |
DR. RAMESH BADLANI Vs. STATE OF MP
|
July 16, 2018 |
DR. RANJANA KUSHWAHA Vs. STATE OF M.P.
|
October 30, 2018 |
DR. RUCHI RANI SINGH Vs. DR. HARI SINGH GOUR (CENTRAL) UNIVERSITY AND OTHERS
|
July 6, 2018 |
DR. SAIYAD GHAZANAFAR ISHTIAQUE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 2, 2018 |
DR. SANJAY KAMLE & ORS. Vs. HOUSING & ENVIRONMENT DEPT. & ORS.
|
March 20, 2018 |
DR. SANTOSH GUPTA Vs. REGISTRAR, M.P. MEDICAL COUNCIL AND OTHERS
|
January 29, 2018 |
DR. SATISH BHAYA & OTHERS Vs. STATE OF M.P. & OTHERS
|
February 8, 2018 |
DR. SHANTI PATEL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 10, 2018 |
DR. SMT. NEELAM NAYAK Vs. MAHENDRA KUMAR DHEER
|
January 11, 2018 |
DR. SUBHASH CHAND ARYA Vs. STATE OF M.P. AND OTHERS
|
April 10, 2018 |
DR. SUNIL RAJAN Vs. SAUBHAGYA HOSPITAL & RESEARCH CENTRE PVT. LTD.
|
August 2, 2018 |
DR. SUNIL RANJAN Vs. SAUBHAGYA HOSPITAL & RESEARCH CENTRE PVT. LTD.
|
March 15, 2018 |
DR. SWAROOP CHARAN SAHU AND ANOTHER Vs. THE STATE OF MADHYA PRADESH
|
January 5, 2018 |
DR. T.D. BHAKORIA Vs. STATE OF M.P. AND OTHERS
|
April 13, 2018 |
DR. TAPAN BHATTACHARYA Vs. UNION OF INDIA AND ANOTHER
|
May 4, 2018 |
DR. VIJAY KUMAR SHARMA Vs. STATE OF M.P. AND OTHERS
|
April 16, 2018 |
DR. VIKRAM DATTA Vs. STATE OF MP.P.
|
January 25, 2018 |
DR. VISHNU DUTT BINDAL AND OTHERS Vs. LAKSHMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION AND OTHERS
|
January 22, 2018 |
DR.RASHEED JAMEEL SIDDIQUI Vs. DR. SMT. SADIYA HUSSAIN
|
February 15, 2018 |
DRIGPAL SINGH Vs. STATE OF M.P.
|
October 1, 2018 |
DUKHIRAM @ DUKHLAL Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
DULARI JATAV Vs. STATE OF M.P.
|
May 17, 2018 |
DUMMILAL @ KHAWASI Vs. STATE OF MADHYA PRADESH
|
November 15, 2018 |
DURAG SINGH AND OTHERS Vs. THE STATE OF M.P.
|
April 17, 2018 |
DURGA @ RAJA Vs. STATE OF MADHYA PRADESH
|
July 6, 2018 |
DWARKA PRASAD Vs. THE STATE OF MADHYA PRADESH
|
January 29, 2018 |
DWARKA PRASAD SAKET Vs. THE STATE OF MADHYA PRADESH
|
August 14, 2018 |
DY. DIRECTOR OF AGRICULTURE AND ANOTHER Vs. SITARAM RAJAK
|
August 21, 2018 |
EARTH CONNECT TRANSWAY PVT. LTD Vs. AKEEL SHAIKH
|
December 20, 2018 |
ECONO TRADES PVT. LTD. AND ANOTHER Vs. M/S SURUCHI ELECTRONICS PVT. LTD. AND ANOTHER
|
June 29, 2018 |
EKNATH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
EMERALD INDUSTRIES LIMITED Vs. SMT. GANGA AND ORS.
|
May 7, 2018 |
EMPLOYEES PROVIDENT FUND Vs. SARASWATI UCCHATTAR MADHYAMIK VIDHYALA
|
November 13, 2018 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJSHREE ENGINEERING PVT. LTD.
|
June 18, 2018 |
ERAWAT PHARMA LTD Vs. STATE OF M P & ANOTHER
|
July 4, 2018 |
ETIAM EMEDIA LIMITED Vs. INCOME TAX OFFICER-2(2) & ANOTHER
|
December 19, 2018 |
EX. SEP/DVR. NO. 941352587 SANTOSH KUMAR Vs. UNION OF INDIA & ORS.
|
March 16, 2018 |
EXECUTIVE ENGINEER Vs. SHRI DINESH AND ANOTHER
|
July 18, 2018 |
EXECUTIVE ENGINEER M.P. HOUSING BOARD & ANOTHER Vs. RAMESHWAR PAL
|
July 26, 2018 |
EXECUTIVE ENGINEER, P.H.E. MAINTENANCE DIV. NO. 2, MUSAKHEDI Vs. JIVAN RAM PATEL AND OTHERS
|
August 10, 2018 |
FACTORY MANAGER, MINDA SAI LTD. Vs. LAXMIBAI
|
July 3, 2018 |
FAGGOBAI Vs. STATE OF MADHYA PRADESH
|
March 20, 2018 |
FAISAL IBRAHIM Vs. IDA INDORE THROUGH CEO
|
June 21, 2018 |
FAJAL AHMED Vs. SYED SULTAN AHMED
|
March 20, 2018 |
FAJJU @ FAIJAL Vs. THE STATE OF MADHYA PRADESH
|
April 13, 2018 |
FAKEERA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
FARHAN AND OTHERS Vs. STATE OF M.P.
|
July 30, 2018 |
FASHION WORLD Vs. BANSHIDHAR MULTI BUILDERS PVT LTD
|
August 6, 2018 |
FATMA BAI (DECEASED) & OTHERS Vs. KAMA @ KAMAL KHAN & OTHERS
|
January 10, 2018 |
FIBRETECH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
November 30, 2018 |
FIRM JETHMAL BAKHTAWARMAL THROUGH PROPRIETOR Vs. CHANDRAKANTA JAIN & OTHERS
|
July 6, 2018 |
FIVES STEIN INDIA PROJECT PVT LTD Vs. STATE OF M P AND OTHERS
|
November 2, 2018 |
FORT CRUSHING METAL THROUGH PROPRIETOR SUNIL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 23, 2018 |
FRIENDS ASSOCIATION Vs. COMPETENT AUTHORITY (STATE OF M P ) & OTHERS
|
April 12, 2018 |
FROLIC REALITY (P.) LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 5, 2018 |
FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. MAHESH
|
February 1, 2018 |
FUTURE MARKET NETWORKS LTD. Vs. CENTRAL EXCISE AND CUSTOMS DIVISION
|
October 22, 2018 |
G P KUNDARGI Vs. M P STATE POLLUTION CONTROL BOARD
|
March 20, 2018 |
G S DEVELOPERS & CONTRACTORS PVT LTD Vs. DIVYA DEV DEVELOPERS PVT LTD & ANR
|
July 30, 2018 |
GAINDA LAL @ MUNNA Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
GAJANAND S/O CHAMRU LAL @ BHURIA LOHAR Vs. STATE OF MADHYA PRADESH
|
August 31, 2018 |
GAJENDRA @ RAHUL Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
GAJENDRA KUMAR PANTH Vs. RUPALI SINGH MOURYA
|
May 2, 2018 |
GAJENDRA SINGH CHANDEL Vs. STATE OF M.P.
|
October 6, 2018 |
GAJENDRA SINGH SIKARWAR Vs. SMT. GOMTI JADON
|
March 7, 2018 |
GAJRAJ SINGH AND ORS. Vs. SHYAMLATA AND ORS.
|
August 8, 2018 |
GALSINGH SOLANKI Vs. STATE OF M.P. AND OTHERS
|
July 18, 2018 |
GANAJI Vs. STATE OF MADHYA PRADESH
|
March 5, 2018 |
GANESH Vs. ARUN
|
January 29, 2018 |
GANESH Vs. LAXMIBAI
|
June 18, 2018 |
GANESH KATARE Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
GANESH LAL KUMBHKAR Vs. STATE OF M.P. & OTHERS
|
July 24, 2018 |
GANESH LAL PANCHAL Vs. SCHOOL EDUCATION DEPARTMENT
|
July 24, 2018 |
GANESH PRASAD DUBEY Vs. STATE OF MADHYA PRADESH & ORS.
|
July 16, 2018 |
GANESH PRASAD VERMA Vs. UNITED INDIA INS.
|
March 7, 2018 |
GANESH SHANKAR SINGH AND OTHER Vs. STATE OF M.P.
|
August 20, 2018 |
GANESHI Vs. STATE OF M.P.
|
December 12, 2018 |
GANESHI BAI AND ORS. Vs. STATE OF M.P.
|
May 18, 2018 |
GANESHRAM Vs. STATE OF MADHYA PRADESH
|
June 29, 2018 |
GANGA GOYAL Vs. STATE OF MP & ORS
|
May 4, 2018 |
GANGA PRASAD AND OTHERS Vs. SIYABAI (SINCE DEAD)
|
July 10, 2018 |
GANGA RAM SAHU Vs. STATE OF M.P.
|
October 6, 2018 |
GANGADHAR SHARMA AND ANR. Vs. STATE OF M.P. AND ANR.
|
May 17, 2018 |
GANGARAM & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
GANNON DUNKERLEY & CO. LTD. Vs. INDORE SMART CITY DEVELOPMENT LTD.
|
October 11, 2018 |
GANNULAL MAWASI Vs. STATE OF MADHYA PRADESH
|
December 6, 2018 |
GANPAD SINGH @ GANNU Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
GANPAT Vs. STATE OF M P
|
April 17, 2018 |
GAPPU @ JAGDISH Vs. STATE OF MADHYA PRADESH
|
July 5, 2018 |
GAPPU LAL PAL Vs. DIRECTOR GENERAL OF POLICE
|
March 9, 2018 |
GARSINGH AND OTHERS Vs. BALU AND OTHERS
|
February 15, 2018 |
GAS AUTHORITY OF INDIA LIMITED Vs. CHAMPABAI DECD. THR. CHETRAM AND OTHERS
|
April 5, 2018 |
GAS AUTHORITY OF INDIA LIMITED Vs. AMRUBAI W/O GOPALJI & OTHERS
|
April 5, 2018 |
GATI KINTETSU EXPRESS PVT LTD Vs. COMMISSIONER, COMMERCIAL TAX OF MP & OTHERS
|
July 5, 2018 |
GAUHAR ALI Vs. NIZAAM
|
November 19, 2018 |
GAURAV KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
January 17, 2018 |
GAURAV LOHIYA Vs. STATE OF MP AND ANR.
|
January 16, 2018 |
GAURAV PANDEY Vs. STATE OF M.P. AND OTHERS
|
July 10, 2018 |
GAURAV SHUKLA & OTHERS Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION & ANR
|
June 25, 2018 |
GAURISHANKAR AND ANOTHER Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
GAUTAM RAI RAILY Vs. STATE OF M.P.
|
February 20, 2018 |
GAYA PRASAD GUPTA Vs. STATE OF M.P. AND OTHERS
|
August 30, 2018 |
GAYA PRASAD SEN Vs. STATE OF M P
|
February 9, 2018 |
GAYA SINGH Vs. RAM SAHAY
|
January 11, 2018 |
GAYARAM SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
GAYATRI CHAUDHARY Vs. STATE OF M.P. AND OTHERS
|
October 29, 2018 |
GAYATRIBAI & OTHERS Vs. RUKMANBAI & OTHERS
|
November 15, 2018 |
GEETA BAI Vs. STATE OF MP
|
October 10, 2018 |
GEETA OMRE Vs. CHANDRAKANTA RAI & ANOTHER
|
April 3, 2018 |
GENDALAL Vs. STATE OF M P
|
May 21, 2018 |
GENDALAL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
May 16, 2018 |
GENDU Vs. STATE OF MADHYA PRADESH
|
April 6, 2018 |
GENERAL MANAGER Vs. MEERA BAI
|
October 11, 2018 |
GENERAL SECRETARY, DAILY WAGES EMPLOYEES ASSOCIATION, KHANDWA Vs. ZONAL MANAGER, UCO BANK, BHOPAL & ANOTHER
|
February 9, 2018 |
GHAMANDI Vs. STATE OF THROUGH P S GUNOUR, PANNA
|
July 12, 2018 |
GHANSHYAM Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
GHANSHYAM Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
GHANSHYAM Vs. STATE OF MP
|
August 1, 2018 |
GHANSHYAM CHANDIL Vs. SMT. RAMKATORI AGRAWAL
|
February 1, 2018 |
GHANSHYAM KARMA S/O KALU RAM KARMA Vs. STATE OF M P
|
May 16, 2018 |
GHEESA RAM & OTHERS Vs. STATE OF M P
|
June 29, 2018 |
GINNI RAJA ALIAS VISHWAMITRA Vs. STATE OF MP
|
May 9, 2018 |
GIRDHAR PATEL Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
GIRDHARI Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
GIRDHARILAL KATARA Vs. UNION OF INDIA & ORS
|
July 16, 2018 |
GIREESH PANDEY AND OTHERS Vs. SMT. SAPNA MISHRA AND OTHERS
|
May 7, 2018 |
GIRIDHAR PATEL Vs. ABHAY DARE
|
October 4, 2018 |
GIRISH VYAS ALIAS DAMODAR VYAS Vs. H K KSHTRIYA, AND OTHERS
|
August 28, 2018 |
GIRJA SHANKAR Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
GIRJESH NARAYAN SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
January 25, 2018 |
GIRRAJ AGRAWAL Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
GIRRAJ BANSAL Vs. LALA RAM SURYAVANSHI
|
December 6, 2018 |
GIRRAJ SHARMA Vs. STATE OF MP
|
May 10, 2018 |
GIRWAI LAGHU UDYOG Vs. NATIONAL BOARD FOR WILD LIFE
|
December 10, 2018 |
GITABAI AND OTHERS Vs. SUNIL KUMAR AND OTHERS
|
March 8, 2018 |
GLOBAL EXIM Vs. UNION OF INDIA
|
October 11, 2018 |
GLOBAL EXIM AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 18, 2018 |
GLOBAL TELE MALL Vs. UNION OF INDIA
|
March 22, 2018 |
GODHE SINGH & ANR Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
GOEL ROADWAYS Vs. STATE OF M P & ANOTHER
|
May 17, 2018 |
GOGE Vs. STATE OF MADHYA PRADESH
|
March 26, 2018 |
GOKUL S/O DHANYA PIPLIYA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
May 17, 2018 |
GOLU @ YOGESH KORI Vs. BANK OF INDIA AND ANR.
|
January 9, 2018 |
GOLU @ YOGESH KORI Vs. STATE OF MADHYA PRADESH & OTHERS
|
January 9, 2018 |
GOLU ALIAS DHANIRAM Vs. STATE OF M P
|
October 4, 2018 |
GOLU SHIVHARE Vs. THE STATE OF MADHYA PRADESH
|
February 9, 2018 |
GOPAL Vs. THE STATE OF MADHYA PRADESH
|
January 29, 2018 |
GOPAL Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 2, 2018 |
GOPAL Vs. STATE OF M.P.
|
January 17, 2018 |
GOPAL DAS SAHU Vs. STATE OF M P
|
May 17, 2018 |
GOPAL ENTERPRISES Vs. CENTRAL EXCISE & SERVICE TAX
|
April 20, 2018 |
GOPAL GUPTA Vs. CENTRAL NARCOTICS BUREAU
|
November 29, 2018 |
GOPAL JANI Vs. HARISH & OTHERS
|
August 2, 2018 |
GOPAL KRISHNA DIBBEWALA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 26, 2018 |
GOPAL PRASAD GUPTA Vs. STATE OF M.P.
|
March 16, 2018 |
GOPAL SODANI Vs. MUNICIPAL COUNCIL, MANASA
|
July 24, 2018 |
GOPALDAS KHATRI Vs. TARUN DUA AND ANOTHER
|
August 2, 2018 |
GOPALI @ GOPAL Vs. STATE OF M.P.
|
April 11, 2018 |
GOPALKRISHNA Vs. BABULAL
|
May 9, 2018 |
GOPALKRISHNA SONI Vs. STATE OF MADHYA PRADESH
|
December 19, 2018 |
GOPALKUNWAR & ANOTHER Vs. GOVIND KUNWAR BAI & ANOTHER
|
March 8, 2018 |
GOPALRAO (DECEASED) Vs. THE GWALIOR RAYON SILK MANUFACTURING WEAVING CO. LTD., BIRLAGRAM, NAGDA AND 2 OTHERS
|
February 6, 2018 |
GOPI @ GOVIND Vs. STATE OF M P
|
July 24, 2018 |
GOPIRAM Vs. SAVITRI DEVI AND ANOTHER
|
June 20, 2018 |
GOURAV YADAV AND OTHERS Vs. STATE OF M P AND OTHERS
|
April 20, 2018 |
GOURI SHANKAR LODHI Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
GOVERDHAN SINGH CHAHAR Vs. MUSHAHID KHAN
|
December 21, 2018 |
GOVERDHANLAL S/O NANURAM PANCHAL Vs. THE STATE OF MADHYA PRADESH
|
March 26, 2018 |
GOVIND @ BHARIYA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
GOVIND GOYAL Vs. ACHARYA GYAN AYURVED FOUNDATION TRUST
|
November 26, 2018 |
GOVIND MINOR Vs. STATE OF M.P.
|
December 4, 2018 |
GOVIND PRASAD Vs. STATE OF MADHYA PRADESH
|
July 13, 2018 |
GOVIND PRASAD AGRAWAL Vs. STATE OF MP & OTHERS
|
August 24, 2018 |
GOVIND PRASAD S/O RADHESHYAM AGRAWAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 26, 2018 |
GOVIND SINGH SISODIYA Vs. STATE OF M.P.
|
February 7, 2018 |
GRAM PANCHAYAT PYAVAL Vs. STATE OF M.P. AND OTHERS
|
April 23, 2018 |
GRASIM INDUSTRIES LIMITED Vs. SRAMLAL BAGRI AND OTHERS
|
January 23, 2018 |
GRASIM INDUSTRIES LIMITED Vs. GOPAL SONI S/O RAMCHANDRA SONI
|
May 3, 2018 |
GRASIM INDUSTRIES LTD Vs. STATE OF M P AND OTHERS
|
July 6, 2018 |
GRASIM INDUSTRIES LTD. Vs. STATE OF M.P. AND OTHERS
|
April 3, 2018 |
GRASIM INDUSTRIES LTD. Vs. STATE OF M.P. AND OTHERS
|
July 3, 2018 |
GUBRA Vs. STATE OF MADHYA PRADESH
|
February 12, 2018 |
GUBRA @ RAM SINGH Vs. STATE OF M P
|
January 2, 2018 |
GUDDA @ HEMRAJ @ MOTILAL Vs. THE STATE OF M.P.
|
January 11, 2018 |
GUDDA @ VINOD @ PRITAM Vs. THE STATE OF MADHYA PRADESH
|
March 8, 2018 |
GUDDU & DURGA SHANKAR YADAV & OTHERS Vs. STATE OF M P
|
January 18, 2018 |
GUDDU @ CHANDRA DEV SINGH Vs. STATE OF M P
|
July 31, 2018 |
GUDDU KUMAR GOND Vs. THE STATE OF MADHYA PRADESH
|
June 22, 2018 |
GUJARIYA AND OTHERS Vs. DASHMATIYA AND OTHERS
|
August 13, 2018 |
GUJRANWALA GADWANSHI Vs. STATE OF M.P.
|
February 26, 2018 |
GULAB BAI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
GULAB CHAND AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 8, 2018 |
GULAB SINGH Vs. STATE OF M.P. AND OTHERS
|
February 26, 2018 |
GULAM JILANI Vs. GULAM DASTAGIR AND OTHERS
|
March 7, 2018 |
GULREZ QURESHI Vs. STATE OF M.P. AND ORS.
|
March 27, 2018 |
GULRZ QURESHI Vs. STATE OF M.P
|
January 30, 2018 |
GULSHAN BI (DIED) AND OTHERS Vs. SANTOSH AND OTHERS
|
April 11, 2018 |
GULSHAN LAL Vs. PEERAN BEE
|
April 10, 2018 |
GUMAN SINGH Vs. GENERAL MANAGER/NETWORK-II/LOCAL HEAD OFFICE AND OTHERS
|
June 28, 2018 |
GUNA NAGRIK SAHAKARI BANK MARYADIT Vs. PRADIP GOYAL
|
March 7, 2018 |
GUNJAN JAISWAL & OTHERS Vs. STATE OF M P & OTHERS
|
August 10, 2018 |
GUNMALA KHIMESARA Vs. STATE OF MADHYA PRADESH AND ORS
|
July 3, 2018 |
GURINDER SINGH ATWAL Vs. STATE OF MP & ORS
|
December 20, 2018 |
GURMEET SINGH AND ORS. Vs. STATE OF M.P.
|
July 16, 2018 |
GWALIOR ALCOBREW PVT. LTD. Vs. STATE OF M.P. AND ORS.
|
September 14, 2018 |
GWALIOR CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 9, 2018 |
GWALIOR DEVELOPMENT AUTHORITY Vs. KIRAN VASUDEV & OTHERS
|
May 17, 2018 |
GWALIOR DISTILLERIES PVT. LTD. Vs. STATE OF MP & ANOTHER
|
February 20, 2018 |
GWALIOR DISTILLERIES PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
March 9, 2018 |
GWALIOR DISTILLERIES PVT. LTD. Vs. STATE OF M.P.
|
August 6, 2018 |
GYA PRASAD GARG Vs. MANAGING DIRECTOR, MADHYA PRADESH POORV KSHETRA VIDYUT VITARAN CO LTD AND OTHERS
|
July 3, 2018 |
GYAN CHAND BATHIYA Vs. STATE OF M.P. AND ORS.
|
July 17, 2018 |
GYAN PRAKASH Vs. UNION OF INDIA AND OTHERS
|
May 3, 2018 |
GYAN SINGH Vs. STATE OF MADHYA PRADESH
|
November 30, 2018 |
GYAN SINGH YADAV Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
GYANCHAND JAIN Vs. STATE OF MADHYA PRDESH
|
June 18, 2018 |
GYANCHAND RAMRAKHYANI Vs. NAVDEEP KHERA
|
March 12, 2018 |
GYANENDRA SINGH JADON Vs. STATE OF M P AND OTHERS
|
July 13, 2018 |
GYANILAL ALIAS GUHA GOND Vs. STATE OF M P
|
January 4, 2018 |
GYANILAL ALIAS GUHA GOND Vs. STATE OF M.P.
|
January 2, 2018 |
GYANPRAKASH Vs. STATE OF M.P.
|
April 19, 2018 |
GYARSI Vs. SAVITRI BAI
|
January 11, 2018 |
GYARSIBAI Vs. STATE OF MADHYA PRADESH
|
August 13, 2018 |
GYASILAL Vs. STATE OF M.P.
|
January 10, 2018 |
GYASILAL S/O LALARAM LODHI Vs. STATE OF M P THROUGH POLICE STATION PICHHOR DISTRICT SHIVPURI
|
January 10, 2018 |
H K SHRIVASTAVA Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 2, 2018 |
H.P. PAL Vs. THE STATE OF MADHYA PRADESH
|
February 5, 2018 |
HABIB KHAN & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
HAJI ABDUL AZIZ Vs. THE STATE OF MADHYA PRADESH
|
January 22, 2018 |
HAJI SWA-SAHAYATA SAMOOH Vs. STATE OF M.P.
|
March 22, 2018 |
HAKAM SINGH Vs. STATE OF MADHYA PRADESH
|
August 27, 2018 |
HAKAMSINGH AND ANOTHER Vs. STATE OF M P
|
August 21, 2018 |
HAKIM SIMGH JATAV Vs. STATE OF M.P.
|
December 21, 2018 |
HAKIM SINGH Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
HAKIM SINGH Vs. S.P., GWALIOR AND OTHERS
|
August 27, 2018 |
HAKIM SINGH S/O PRAHLAD SINGH Vs. STATE OF MADHYA PRADESH, THROUGH - POLICE STATION AMBAH DISTRICT MORENA (MP)
|
July 13, 2018 |
HAKIMUDDIN & ORS. Vs. MADHYA PRADESH WAQF BOARD
|
March 26, 2018 |
HAKKE AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 13, 2018 |
HALLEY BHAI @ GADIVAAN Vs. STATE OF M P
|
February 20, 2018 |
HALLU @ HALLU SINGH Vs. STATE OF M P
|
January 9, 2018 |
HAMENT RATHOUR Vs. JANDEL SINGH
|
February 23, 2018 |
HAMID KHAN(GAURI) Vs. M.P.STATE WAQF TRIBUNAL
|
January 23, 2018 |
HAMIR SINGH GURJAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 4, 2018 |
HANIF KHAN Vs. STATE OF M P & ORS
|
January 18, 2018 |
HANIF KHAN Vs. STATE OF MP
|
December 31, 2018 |
HANUMAN PRASAD GUPTA Vs. RAM BAHOR MISHRA
|
August 3, 2018 |
HANUMANDAS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 10, 2018 |
HANUMANT SINGH Vs. SMT. MAANGI BAI
|
January 23, 2018 |
HARCHARAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
HARCHARANSINGH Vs. M/S GAJRA GEARS PVT. LTD. AND OTHERS
|
July 26, 2018 |
HARDAS @ BABA, S/O SHYAMLAL AND OTHERS Vs. STATE OF M.P. THROUGH POLICE STATION PANDOKHAR
|
June 22, 2018 |
HARI NARAYAN Vs. STATE OF MADHYA PRADESH
|
March 26, 2018 |
HARI RAM GOND Vs. STATE OF MADHYA PRADESH
|
May 10, 2018 |
HARI SHANKAR AGRAWAL Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 14, 2018 |
HARI SHANKAR SHRIVASTAVA Vs. UMASHANKAR SEN
|
February 22, 2018 |
HARI SINGH Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
HARI SINGH INDOLIYA Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
May 17, 2018 |
HARIBABU AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
June 20, 2018 |
HARIDAS Vs. MEERA BAI
|
January 31, 2018 |
HARIHAR AND OTHERS Vs. YOGESH AND OTHERS
|
August 6, 2018 |
HARIHAR PRASAD PANDEY Vs. STATE OF M P & ORS
|
August 16, 2018 |
HARIKANT BHARDWAJ Vs. STATE OF MADHYA PRADESH
|
July 20, 2018 |
HARIKRISHNA @ FUTTE Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
HARIMITRA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
October 24, 2018 |
HARIOM Vs. STATE OF M P
|
March 21, 2018 |
HARIOM SINGH Vs. STATE OF M P
|
February 9, 2018 |
HARIRAM Vs. STATE OF M.P.
|
March 9, 2018 |
HARIRAM AND ANR. Vs. STATE OF M.P.
|
January 29, 2018 |
HARISH CHANDRA Vs. NARAYAN DAS
|
March 19, 2018 |
HARISH CHANDRA MISHRA Vs. STATE OF M.P. AND ORS.
|
May 18, 2018 |
HARISH KUMAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
April 23, 2018 |
HARISH SHARMA Vs. SPECIAL POLICE ESTABLISHMENT (LOKAYUKT) AND ANOTHER
|
May 1, 2018 |
HARISHCHANDRA Vs. MANOHAR
|
August 13, 2018 |
HARISING (DECD.) Vs. PRATEEK KUMAR AND OTHERS
|
January 17, 2018 |
HARIVALLABH MOHANLAL JOSHI & ORS Vs. UNION OF INDIA & ORS
|
August 13, 2018 |
HARJEET Vs. ABHAY KUMAR AND OTHERS
|
November 27, 2018 |
HARJINDER SINGH Vs. MOHAN AND OTHERS
|
August 8, 2018 |
HARPAL SINGH CHOUHAN Vs. STATE OF M.P. & OTHERS
|
June 19, 2018 |
HARPREET SINGH Vs. PARMEET KOUR
|
February 12, 2018 |
HARSH AUTOMOBILES PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE
|
January 25, 2018 |
HARSH PURUSHOTTAM SOHONI Vs. INDIAN OIL CORPORATION LTD & ANR
|
April 24, 2018 |
HARSHVARDHAN KURIL Vs. STATE OF M.P. AND OTHERS
|
April 17, 2018 |
HARSHWARDHAN SHARMA Vs. UNION OF INDIA & OTHERS
|
August 13, 2018 |
HARUN Vs. STATE OF M.P., AND OTHERS
|
January 22, 2018 |
HARUN Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
HARVEER SINGH Vs. RAGHUVEER & ORS
|
December 17, 2018 |
HASEEB Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
HASEEN B. Vs. M.P. STATE WAQF TRIBUNAL & ORS
|
January 23, 2018 |
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. NATTHARAM
|
May 9, 2018 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RAMNIVAS
|
August 14, 2018 |
HEERA Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
HEERALAL Vs. STATE OF MADHYA PRADESH
|
March 15, 2018 |
HEERALAL Vs. STATE OF MADHYA PRADESH
|
August 6, 2018 |
HEERALAL Vs. STATE OF M.P. AND OTHERS
|
August 27, 2018 |
HEM SINGH S/O HARILAL Vs. UNION OF INDIA AND OTHERS
|
June 21, 2018 |
HEMAN ALIAS HEMANT MEHTAR Vs. STATE OF M P
|
November 1, 2018 |
HEMANT & ANR Vs. STATE OF MADHYA PRADESH & ANR
|
July 2, 2018 |
HEMANT BAKOLIA Vs. STATE OF MP & ORS
|
November 15, 2018 |
HEMANT KATARE Vs. STATE OF MADHYA PRADESH
|
October 4, 2018 |
HEMANT KHANGAR Vs. STATE OF MADHYA PRADESH
|
July 25, 2018 |
HEMANT KUMAR CHAKRADHARVINITA Vs. VINITA CHAKRADHAR
|
January 11, 2018 |
HEMANT KUMAR HALA ALIAS SEM AND ANOTHER Vs. SENODICAL BOARD OF HEALTH SERVICES AND OTHERS
|
August 20, 2018 |
HEMANT KUMAR JATAV Vs. STATE OF M.P. & OTHERS
|
February 14, 2018 |
HEMANT KUMAR NEMA Vs. DECD. SHRI HARIVALLABH AGR
|
May 14, 2018 |
HEMANT RAWAT Vs. ANUBHA RAWAT
|
April 19, 2018 |
HEMCHAND YASHWANT FASATEY Vs. THE STATE OF MADHYA PRADESH
|
February 23, 2018 |
HEMLAL KOL AND OTHERS Vs. STATE OF M P AND OTHERS
|
September 12, 2018 |
HEMLATA Vs. STATE OF M.P. AND ANOTHER
|
August 28, 2018 |
HEMRAJ Vs. STAE OF M.P.
|
March 21, 2018 |
HIMANSHU KUMAR SHUKLA Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
HIMMATLAL AND OTHERS Vs. RAJRATAN CONCEPT AND OTHERS
|
July 3, 2018 |
HINCHRAJ PATEL Vs. SAVITA PATEL @ GUDDI & OTHERS
|
August 3, 2018 |
HIND KUMAR KOHALI Vs. STATE OF M.P.
|
September 4, 2018 |
HIND KUMAR KOHALI Vs. VIMAL CHAND
|
November 27, 2018 |
HIND KUMAR KOHALI Vs. VIMAL CHAND AND OTHERS
|
July 10, 2018 |
HIND SPINNERS Vs. ENERGY DEPARTMENT & OTHERS
|
February 12, 2018 |
HINDUSINGH SINCE DEAD THROUGH LEGAL HEIR, RESHAMABI Vs. PRAMOD AGARWAL AND OTHERS, RESPONDENTS
|
February 26, 2018 |
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 9, 2018 |
HINDUSTAN MEDIA VENTURES LTD. Vs. M/S PANJON LTD.
|
March 13, 2018 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SANGITA & ANR
|
September 6, 2018 |
HIRALAL @ HIRA Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
HIRUBAI BAMNIA & ANR. Vs. STATE OF M.P. & ORS.
|
May 11, 2018 |
HITENDRA KUMAR UPADHYAY Vs. STATE OF M.P. AND OTHERS
|
July 9, 2018 |
HRIDAY KUMAR @ SUMAN SRIVASTAVA Vs. THE STATE OF M.P. AND OTHERS
|
June 28, 2018 |
HUKUM S/O NARROTAM MADHUKAR AND ANOTHER Vs. STATE OF M.P.
|
June 25, 2018 |
HUKUM SINGH Vs. STATE OF M P
|
June 22, 2018 |
HUKUM SINGH AND OTHERS Vs. STATE OF MP
|
June 21, 2018 |
HUKUMCHAND AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
April 21, 2018 |
HUSSAIN BEGAM & ORS Vs. RAFIQUE KHAN & ORS
|
February 14, 2018 |
HUSSAIN KHAN Vs. STATE OF M P
|
January 16, 2018 |
HUSSAINI BEE Vs. HOME DEPARTMENT (POLICE)
|
January 25, 2018 |
I C I C I LOMBARD MOTOR INSURANCE Vs. MAMTA UIKEY AND OTHERS
|
April 10, 2018 |
I K GOSWAMI Vs. STATE OF M P AND OTHERS
|
February 22, 2018 |
IALA RAM Vs. STATE OF MADHYA PRADESH
|
July 19, 2018 |
ICICI BANK LTD THRU MR ANURAG DUBEY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2018 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SAKHARAM AND OTHERS
|
April 19, 2018 |
IDEA CELLULAR LTD Vs. ASSISTANT COMMISSIONER
|
October 22, 2018 |
IDRIS BEG AND ANOTHER Vs. MUNICIPAL CORPORATION, GWALIOR AND ANOTHER
|
February 8, 2018 |
IDU @ MUKAMSINGH Vs. STATE OF MADHYA PRADESH
|
April 5, 2018 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. NANNIBAI & ORS.
|
July 23, 2018 |
IFFCO TOKYO GENERAL INSURANCE COMP. LTD. Vs. UMA BAI
|
October 23, 2018 |
IMRAN KHAN Vs. THE STATE OF MADHYA PRADESH
|
March 7, 2018 |
IMRAT DAS PANKA Vs. M P STATE ELECTRICITY BOARD & ANR
|
February 9, 2018 |
IN RE SUO MOTO CONTEMPT AS PER COURT ORDER Vs. KAMAL HIRANI & ORS
|
May 3, 2018 |
IN REFERENCE Vs. STATE OF M P AND ORS
|
February 7, 2018 |
IN REFERENCE Vs. BHAGGI @ BHAGIRATH
|
October 11, 2018 |
IN REFERENCE Vs. M P ACHARYA, S/O LATE PD DEENDAYAL ACHARYA
|
March 1, 2018 |
IN REFERENCE Vs. RAJ KUMAR KOL
|
October 26, 2018 |
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE Vs. BHAGWANI
|
May 9, 2018 |
IN REFERENCE (RECEIVED FROM II ADDITIONAL SESSIONS JUDGE KHURAI, DISTRICT SAGAR Vs. SUNIL ADIWASI
|
August 17, 2018 |
IN REFERENCE (RECEIVED FROM II ADDITIONAL SESSIONS JUDGE KHURAI, DISTRICT SAGAR) Vs. STATE OF M.P. THROUGH POLICE STATION BANDARI DISTRICT SAGAR (MP)
|
August 17, 2018 |
IN REFERENCE [RECEIVED FROM SPECIAL JUDGE, COURT OF PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT, DISTRICT SHAHDOL (M P )] Vs. VINOD ALIAS RAHUL CHOUHTHA
|
August 8, 2018 |
IN REFERENCE [RECEIVED FROM SPECIAL JUDGE, COURT OF PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT, DISTRICT SHAHDOL (M.P.)] Vs. STATE OF MADHYA PRADESH, P.S. KOTWALI, SHAHDOL (M.P.)
|
August 8, 2018 |
IN REFERENCE RECEIVED FROM 4TH ADDL. SESSIONS JUDGE, CHHATARPUR AND OTHER Vs. TOUHEED MUSALMAN AND OTHER
|
October 30, 2018 |
INDER NARAYAN AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
March 19, 2018 |
INDER SINGH @ INDRABHAN Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
INDER SINGH S/O BHANWAR SINGH Vs. STATE OF M.P.
|
May 5, 2018 |
INDERJIT KAPANI Vs. MANORAMABAI AND ANOTHER
|
April 9, 2018 |
INDERMAL S/O MANAKCHAND JAIN Vs. DISTRICT EDUCATION OFFICER, MANDSAUR AND OTHERS
|
March 21, 2018 |
INDEX INSTITUTE OF DENTAL SCIENCES Vs. GOVERNMENT OF INDIA AND OTHERS
|
June 28, 2018 |
INDIAN CANADIAN PRESS BETARIAN MISSION Vs. COMMISSIONER, INDORE DIVISION, INDORE AND ANOTHER
|
November 15, 2018 |
INDIAN HUME PIPE COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
|
March 15, 2018 |
INDIAN STEEL CORPORATION LTD Vs. SOMA CANADA STEEL
|
February 8, 2018 |
INDIRA GANDHI MEMORIAL HOMOEOPATHIC MEDICAL COLLEGE & RESEARCH CENTRE Vs. UNION OF INDIA & OTHERS
|
July 17, 2018 |
INDORE ABHIBHASHAK SANGH Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
INDORE DEVELOPMENT AUTHORITY Vs. PRADEEP DESHPANDE
|
November 12, 2018 |
INDORE DEVELOPMENT AUTHORITY Vs. MANORAMA SOLANKI
|
March 28, 2018 |
INDORE DEVELOPMENT AUTHORITY Vs. TOWN AND COUNTRY PLANNING DEPTT. & OTHERS
|
March 1, 2018 |
INDORE DEVELOPMENT AUTHORITY Vs. NAKODA CONSTRUCTION (A REGISTERED PARTNERSHIP FIRM)
|
May 3, 2018 |
INDORE DEVELOPMENT AUTHORITY, INDORE Vs. RAMESH
|
July 5, 2018 |
INDORE DEVELOPMENT AUTHORITY, INDORE Vs. KALYAN TOLL INFRASTRUCTURE LTD , INDORE
|
May 28, 2018 |
INDORE RAILWAY STATION CAR TAXI UNION Vs. UNION OF INDIA
|
March 19, 2018 |
INDORE TREASUE TOWN PVT. LTD. & ORS. Vs. STATE OF M.P. & ORS.
|
April 24, 2018 |
INDRA KUMAR MISHRA Vs. STATE OF M P & OTHERS
|
February 7, 2018 |
INDRABHAN GUPT KISHARI Vs. STATE OF M P & OTHERS
|
December 12, 2018 |
INDRAJEET SINGH SOURABH Vs. CHETAN MALHOTRA
|
February 20, 2018 |
INDRAJEET SINGHANIYA & ANR Vs. STATE OF M P & ANR
|
July 11, 2018 |
INDRAVEER SINGH Vs. STATE OF M P AND OTHERS
|
August 7, 2018 |
INDRESH Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
INDU PRAKASH MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 16, 2018 |
INDUDEVI SINGH & OTHERS Vs. JUBAIR IQBAL & OTHERS
|
February 8, 2018 |
INDUSIND BANK LTD. Vs. SMT. SUNITA GAULI
|
February 6, 2018 |
INOX RENEWABLES LTD. Vs. STATE OF M. P. AND OTHERS
|
October 31, 2018 |
INTEKHAB ALAM @ MOLANA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 26, 2018 |
INTERNATIONAL ROAD DYNAMICS SOUTH ASIA PVT LTD Vs. JAORA NAYAGAON TOLL ROAD COMPANY PVT LTD
|
July 20, 2018 |
IRFAN BEG Vs. UNION OF INDIA
|
July 4, 2018 |
ISHWARCHAND GAUD Vs. STATE OF M.P. AND OTHERS
|
March 13, 2018 |
ISHWARIYA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
April 9, 2018 |
ISHWARLAL Vs. SOMLA
|
February 19, 2018 |
ISHWARSINGH Vs. PRAHALADSINGH
|
January 30, 2018 |
ISLAM AHMED MANSOORI Vs. THE STATE OF MADHYA PRADESH
|
January 25, 2018 |
ISTFAQ MOHAMMAD Vs. STATE OF M P & OTHERS
|
January 25, 2018 |
J S CHAUHAN Vs. UNION OF INDIA AND OTHERS
|
February 2, 2018 |
J.C. ACHARYA Vs. STATE OF M.P. AND OTHERS
|
August 8, 2018 |
J.C. GARG Vs. STATE BANK OF INDIA AND OTHERS
|
March 5, 2018 |
J.K. TYRE AND INDUSTRIES LTD. Vs. GOODS AND SERVICE TAX COUNCIL
|
April 27, 2018 |
JABALPUR DEVELOPMENT AUTHORITY Vs. CHAITANY CHOPRA
|
December 10, 2018 |
JABALPUR DEVELOPMENT AUTHORITY Vs. SURENDRA CHOPTA
|
December 10, 2018 |
JABALPUR DEVELOPMENT AUTHORITY, JABALPUR Vs. UMESHDATT PYASI (DEAD) AND OTHERS
|
April 12, 2018 |
JAGDEESH Vs. NARAYAN
|
February 22, 2018 |
JAGDEESH SHARMA Vs. MAHESH SINGH
|
February 20, 2018 |
JAGDEV RAJAK S/O JAMUNA RAJAK Vs. STATE OF MADHYA PRADESH
|
March 26, 2018 |
JAGDISH Vs. STATE OF M P
|
April 3, 2018 |
JAGDISH Vs. STATE OF M P
|
August 1, 2018 |
JAGDISH Vs. WESTERN COAL FIELDS LTD.
|
October 23, 2018 |
JAGDISH Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
JAGDISH Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
JAGDISH Vs. STATE OF MADHYA PRADESH
|
June 22, 2018 |
JAGDISH Vs. STATE OF M P
|
October 12, 2018 |
JAGDISH AND OTHERS Vs. DECD. HARISHANKAR THR. L.RS. SHYAM AND OTHERS
|
August 7, 2018 |
JAGDISH CHANDA SHARMA (DEAD) Vs. DROPADI BAI (DEAD)
|
August 24, 2018 |
JAGDISH CHANDRA Vs. SCHOOL EDUCATION DEPARTMENT
|
July 24, 2018 |
JAGDISH CHANDRA GUPTA Vs. MADANLAL
|
November 26, 2018 |
JAGDISH DHAKAD Vs. THE STATE OF MADHYA PRADESH
|
January 2, 2018 |
JAGDISH PRASAD Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
JAGDISH PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
JAGDISH PRASAD BANSAL Vs. STATE OF MP
|
December 18, 2018 |
JAGDISH PRASAD JAISWAL. Vs. BOARD OF REVENUE & OTHERS
|
February 12, 2018 |
JAGDISH RATHI & OTHERS Vs. STATE OF M.P.
|
May 4, 2018 |
JAGDISH S/O MADHO BHEEL Vs. STATE OF M.P.
|
February 9, 2018 |
JAGDISH SEN AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 2, 2018 |
JAGDISH SHARMA AND OTHER Vs. JIWAJI UNIVERSITY, GWALIOR AND OTHER
|
June 21, 2018 |
JAGDISH SINGH GEHLOT & ANR Vs. STATE BANK OF INDORE & ANR
|
March 19, 2018 |
JAGDISH SINGH KUSHWAH Vs. CHANDRAKANTA KUSHWAH
|
November 20, 2018 |
JAGDISH SINGH KUSHWAH Vs. CHANDRAKANTA KUSHWAH AND ORS.
|
November 20, 2018 |
JAGDISH VALECHA Vs. STATE OF MP & OTHERS
|
July 16, 2018 |
JAGDISH VALECHA Vs. STATE OF MADHYA PRADESH
|
January 4, 2018 |
JAGGI ALIAS JAGDISH Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
JAGNNATH AND ANOTHER Vs. KARUNA AND OTHERS
|
January 25, 2018 |
JAGPAL SINGH Vs. STATE OF M.P. AND OTHERS
|
May 17, 2018 |
JAGPRASAD Vs. KALURAM
|
August 16, 2018 |
JAGRAM S/O SURATIYA ADIVASI Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION KARAHAIYA
|
August 24, 2018 |
JAHAR SINGH Vs. STATE OF M.P. AND OTHERS
|
April 16, 2018 |
JAHEERUDDIN AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2018 |
JAHID Vs. STATE OF MADHYA PRADESH
|
August 14, 2018 |
JAI BADRI VISHAL GRAPHICS Vs. MONOTECH SYSTEMS LTD
|
June 21, 2018 |
JAI BAJRANGI VANI SELF GROUP GRAM PANCHAYAT Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 5, 2018 |
JAI DEVI VERMA Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
JAI MAA KALI SEWA SWAYATT CO Vs. STATE OF M.P. AND OTHERS
|
May 7, 2018 |
JAI PAINTS AND VARNISH PVT. LTD. Vs. STATE OF M.P. AND ANR.
|
July 3, 2018 |
JAI PAL @ JIPPY Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
JAI PRAKASH AGARWAL Vs. BRAHMA KUMAR JUTSI & ANR
|
May 31, 2018 |
JAI PRAKASH JAISWAL Vs. YASHWANT SINGH SACHAN
|
January 31, 2018 |
JAI PRAKASH SHARMA Vs. STATE OF MADHYA PRADESH
|
December 18, 2018 |
JAI SINGH AND OTHERS Vs. STATE OF M P
|
June 27, 2018 |
JAI SINGH THAKUR Vs. THE STATE OF MADHYA PRADESH
|
July 18, 2018 |
JAINSINGH & ORS. Vs. STATE OF M.P.
|
January 29, 2018 |
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P AND OTHERS
|
December 18, 2018 |
JAIPRAKASH VAISHNAV Vs. STATE OF MADHYA PRADESH
|
November 30, 2018 |
JAIRAM @ JERAM Vs. STATE OF M P
|
August 21, 2018 |
JAIRAM AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
February 16, 2018 |
JAISHRI RAGASE Vs. STATE OF M P & OTHERS
|
June 28, 2018 |
JAISINGH & ORS Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
JAITA BAI Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
JALAJ MESHRAM Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
JAMAL ALI AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
February 14, 2018 |
JAMAN BAI AND OTHERS Vs. HULSIBAI AND ANOTHER
|
April 13, 2018 |
JAMNA AUTO INDUSTRIES LTD Vs. UNION OF INDIA
|
March 23, 2018 |
JAN SHIKSHA ADHIKAR SANRAKSHAN SAMITI Vs. STATE OF MADHYA PRADESH
|
February 2, 2018 |
JANTANTRA SAHKARI GRIHA NIRMAN SAMITI MARYADIT Vs. HARICHARAN
|
January 3, 2018 |
JARDAN SINGH KAURAV Vs. BINU @ VINOD SIKARWAR (D) TH LRS SMT PUSHPA
|
December 17, 2018 |
JASVANT SINGH Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
JASWINDER SINGH Vs. STATE OF MADHYA PRADESH
|
January 12, 2018 |
JAVED KHAN Vs. STATE OF M.P.
|
August 6, 2018 |
JAWAHAR NAVODAYA VIDYALAYA, PICHORE DABRA Vs. PANKAJ SINGH DINKAR
|
February 28, 2018 |
JAWAHARLAL SONI Vs. STATE OF MP AND ORS.
|
July 5, 2018 |
JAY DEO SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2018 |
JAY NARAYAN DAS Vs. CHHOTELAL AND OTHERS
|
June 18, 2018 |
JAY NARAYAN TIWARI AND OTHERS Vs. THE STATE OF M.P. & ANOTHER
|
June 27, 2018 |
JAYA RATHI AND ORS. Vs. SHRI SUMMA AND ORS.
|
January 30, 2018 |
JAYANTI VYAS Vs. STATE OF M.P. AND ORS.
|
January 9, 2018 |
JAYANTILAL GOKALDAS GANDHI Vs. STATE OF MADHYA PRADESH
|
October 22, 2018 |
JAYPEE BINA THERMAL POWER PLANT Vs. UNION OF INDIA AND OTHERS
|
May 10, 2018 |
JEETENDRA DWIVEDI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
JEETU ALIAS JITENDRA Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
JEEVAN KUMAR & OTHERS Vs. VISHNU & OTHERS
|
August 14, 2018 |
JEEVAN YADAV Vs. SWAPNIL & ANR
|
September 29, 2018 |
JEHANGIR D MEHTA Vs. REAL NAYAK SAKH SAHKARI MARYADIT AND ANOTHER
|
September 6, 2018 |
JHAMIYA & OTHERS Vs. KARMA SINGH & OTHERS
|
March 12, 2018 |
JHAMMAN LAL SHARMA Vs. STATE OF M.P. & OTHERS
|
March 1, 2018 |
JHOOLAN YADAV Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
JINDAL AGRO OILS BALWADA & OTHERS Vs. STATE OF MADHYA PRAESH & OTHERS
|
July 12, 2018 |
JITENDRA Vs. THE STATE OF M.P.
|
March 19, 2018 |
JITENDRA @ JEETU Vs. STATE OF M.P.
|
January 16, 2018 |
JITENDRA AND ORS. Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
January 2, 2018 |
JITENDRA AND OTHERS Vs. KOMAL KEWAT AND OTHERS
|
August 9, 2018 |
JITENDRA AND PRADEEP Vs. MP STATE ELECTRONIC DEVELOPMENT CO. LTD.
|
March 27, 2018 |
JITENDRA BATHAM Vs. HEMVATI BAI
|
March 7, 2018 |
JITENDRA GEHLOT Vs. STATE OF MADHYA PRADESH
|
April 26, 2018 |
JITENDRA HIRVAY Vs. STATE OF MP
|
August 3, 2018 |
JITENDRA KUMAR GUPTA AND ORS. Vs. STATE OF M.P. AND OTHERS
|
May 8, 2018 |
JITENDRA KUMAR MAURYA AND ORS. Vs. SHRI R.K. MATHUR AND ORS
|
August 9, 2018 |
JITENDRA PURI GOSWAMI AND DURGA @ DURGALAL Vs. STATE OF MP
|
August 8, 2018 |
JITENDRA SHARMA Vs. SMT. SUSHMA SHARMA
|
April 18, 2018 |
JITENDRA SHRIVASTAVA Vs. STATE OF M.P. & ANOTHER
|
March 21, 2018 |
JITENDRA SINGH Vs. THE STATE OF M.P. AND OTHERS
|
March 14, 2018 |
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH & ORS
|
February 9, 2018 |
JITU NARVALE Vs. STATE OF MP & ANOTHER
|
April 11, 2018 |
JIVAN BURMAN Vs. STATE OF MADHYA PRADESH
|
April 12, 2018 |
JIWAJI RAO COTTON MILLS LTD Vs. BOARD OF INDUSTRIAL & FINANCIAL
|
January 22, 2018 |
JIWAJI UNIVERSITY, GWALIOR THR. Vs. SHRI KANHA SHIKSHA PRASAR PRACHAR SAMAJ KALYAN SAMITI THR
|
August 21, 2018 |
JODHRAJ SINGH HADA Vs. SUPERINTENDED OF POLICE
|
February 19, 2018 |
JOGENDRA SINGH Vs. STATE OF M P
|
March 7, 2018 |
JOGI S/O GANGU DAMAR BHIL & ANR Vs. STATE OF M P
|
March 27, 2018 |
JORAWAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 2018 |
JUBEDA Vs. NARENDRA
|
January 4, 2018 |
JUGAL @ OGHAD BABA Vs. STATE OF MADHYA PRADESH
|
June 21, 2018 |
JUGAL KISHOR TIWARI Vs. M.P. STATE ELECTRICITY BOARD
|
July 19, 2018 |
JUGRU S/O GULAB GOND SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 9, 2018 |
JUJIYA ALIAS AJUDDHI AND OTHERS Vs. STATE OF M.P.
|
February 27, 2018 |
JUNED ALI Vs. SIMRAN
|
March 13, 2018 |
JYOTSNA TIWARI Vs. ALLAHABAD BANK
|
January 22, 2018 |
K C VISHWAKARMA Vs. STATE OF M P AND OTHERS
|
April 2, 2018 |
K C VISHWAKARMA Vs. STATE OF M P AND OTHERS
|
April 23, 2018 |
K P RAJA, S/O KALI RAJA Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
K SHESHADRIVASHU AND 3 OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 2, 2018 |
K.C. SHRIVASTAVA Vs. M.P. POWER MANAGEMENT CO. LTD. AND OTHERS
|
May 14, 2018 |
K.D. TRANSPORT Vs. STATE OF M.P. AND OTHERS
|
June 25, 2018 |
K.M. JAIN Vs. CHAIRMAN, MP STATE CO
|
August 16, 2018 |
K.S. GUPTA Vs. VINAY GEORGE
|
July 23, 2018 |
KACHARMAL KISHANLAL JAIN Vs. REGIONAL TRANSPORT AUTHORITY
|
December 6, 2018 |
KADORI Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
KADORI BADAI S/O KANNOO BADAIQ Vs. STATE OF MADHYA PRADESH!
|
January 17, 2018 |
KADWA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
KAHKASHAN ANJUM Vs. UNION OF INDIA & OTHERS
|
August 9, 2018 |
KAILASH Vs. STATE OF M.P.
|
October 5, 2018 |
KAILASH Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
KAILASH AND OTHERS Vs. SMT. HANSI BAI ALIAS HASU BAI AND OTHERS
|
June 20, 2018 |
KAILASH BABU SONI Vs. STATE OF M P
|
February 15, 2018 |
KAILASH CHANDRA Vs. BANK OF BARODA AND OTHERS
|
July 19, 2018 |
KAILASH CHANDRA SHAHRA Vs. STATE BANK OF INDIA & ANOTHER
|
May 18, 2018 |
KAILASH MEENA AND ORS. Vs. STATE OF M.P. AND OTHER
|
June 18, 2018 |
KAILASH MISHRA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 18, 2018 |
KAILASH NARAYAN MEWAFAROSH Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 18, 2018 |
KAILASH PRASAD SONI Vs. M P POWER GENERATING CO LTD AND ANOTHER
|
July 6, 2018 |
KAILASH SONI Vs. SMT. USHA RATHORE
|
October 31, 2018 |
KAILASH VERMA Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 14, 2018 |
KAILASHBAI Vs. DEUBAI & OTHERS
|
August 7, 2018 |
KAILASHCHANDRA Vs. DAYARAM
|
March 28, 2018 |
KAILASHCHANDRA Vs. VIKRAM
|
March 5, 2018 |
KAJAL KATARIA Vs. DEEPAK ARORA
|
June 18, 2018 |
KALABAI W/O LALSINGH BHOI Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
KALAM @ KASAM Vs. STATE OF M.P. AND OTHERS
|
February 2, 2018 |
KALAM SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 6, 2018 |
KALICHARAN VAIDH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 26, 2018 |
KALKA PRASAD DUBEY Vs. STATE OF M.P. AND OTHERS
|
May 17, 2018 |
KALKA PRASAD PATERIYA Vs. SMT. KISHORI BAI (DEAD) AND OTHERS
|
February 14, 2018 |
KALLOO Vs. STATE OF M P
|
July 27, 2018 |
KALLU Vs. STATE OF M P
|
February 5, 2018 |
KALLU @ KALICHARAN Vs. THE STATE OF M.P.
|
March 14, 2018 |
KALLU ALIAS NARENDRA Vs. STATE OF MP
|
July 26, 2018 |
KALLU AND OTHERS Vs. STATE OF M P
|
May 10, 2018 |
KALLU BASODE AND OTHERS Vs. THE STATE OF M.P.
|
April 10, 2018 |
KALLU KHAN Vs. STATE OF M.P.
|
March 28, 2018 |
KALOORAM AND OTHERS Vs. DR. TASLIM HUSSAIN AND OTHERS
|
March 15, 2018 |
KALU Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
KALU S/O VESTA MANKAR Vs. STATE OF M.P. AND OTHERS
|
February 26, 2018 |
KALU SINGH Vs. STATE OF MADHYA PRADESH
|
February 16, 2018 |
KALURAM Vs. MANIYA
|
May 16, 2018 |
KALURAM @ KALLU @ KALYAN Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
KALURAM SHARMA AND ANOTHER Vs. MEHBOOB KHAN AND OTHERS
|
July 2, 2018 |
KALUSINGH Vs. STATE OF M.P.
|
March 1, 2018 |
KALUSINGH DECD. THR. L.RS. SMT. KAMLABAI AND OTHERS Vs. SHANKAR MALI AND ANOTHER
|
January 15, 2018 |
KALYAN ALIAS KALLU Vs. STATE OF MP
|
March 15, 2018 |
KALYAN PAL Vs. STATE OF M P
|
July 23, 2018 |
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
KALYAN SINGH Vs. STATE OF M P
|
October 12, 2018 |
KALYAN SINGH Vs. STATE OF M.P.
|
July 2, 2018 |
KALYAN SINGH AND OTHERS Vs. SANJEEV SINGH
|
April 19, 2018 |
KALYAN SINGH RAWAT Vs. DEPARTMENT OF FOREST
|
March 8, 2018 |
KALYANSINGH NAGAR Vs. RAJKUNWARBAI
|
November 19, 2018 |
KAMAL @ KATORA AND OTHERS Vs. STATE OF M.P.
|
March 16, 2018 |
KAMAL KANT SHUKLA Vs. M.P. RAJYA KRISHI VIPDAN BOARD AND ORS.
|
June 22, 2018 |
KAMAL KHAN Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
KAMAL KUMAR Vs. CENTRAL WAREHOUSING CORPORATION AND OTHERS
|
March 28, 2018 |
KAMAL S/O KAILASH Vs. STATE OF MADHYA PRADESH
|
January 16, 2018 |
KAMAL SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
KAMAL SINGH Vs. PREMSINGH AND OTHERS
|
July 30, 2018 |
KAMAL SINGH Vs. BHAV SINGH RAJPOOT
|
March 15, 2018 |
KAMAL SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 9, 2018 |
KAMAL SINGH Vs. DWARKA PRASAD AND OTHERS
|
December 10, 2018 |
KAMAL SINGH Vs. STATE OF M.P.
|
May 1, 2018 |
KAMESHWAR SHARMA Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
KAMLA BAI Vs. STATE OF MP AND ANOTHER
|
February 15, 2018 |
KAMLA KUSHWAH Vs. RAKESH GUPTA
|
October 11, 2018 |
KAMLA VERMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 2, 2018 |
KAMLENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
July 25, 2018 |
KAMLENDRA SINH Vs. STATE OF M. P.
|
December 12, 2018 |
KAMLESH Vs. STATE OF MP
|
March 7, 2018 |
KAMLESH Vs. STATE OF MP
|
October 4, 2018 |
KAMLESH & OTHERS Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
KAMLESH JAISWAL Vs. STATE OF MADHYA PRADESH
|
August 27, 2018 |
KAMLESH PATEL Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
KAMLESH SAPRE AND ORS. Vs. RAGHUVAR DAYAL
|
January 11, 2018 |
KAMLESH SINGH Vs. STATE OF M.P.
|
April 13, 2018 |
KAMRIBAI W/O KANYA Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
KAMRUDDIN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
June 18, 2018 |
KAMTA (DEAD), SUKHDEO AND OTHERS Vs. STATE OF M.P.
|
February 15, 2018 |
KAMTA PRASAD PATELIYA Vs. STATE OF M.P.
|
October 6, 2018 |
KAMTA PRASAD TAMOLI TRUST, SAGAR Vs. RAJEEV KHATRI (KAKKAD)
|
May 17, 2018 |
KANCHEDILAL THAKUR Vs. STATE OF MADHYA PRADESH
|
April 18, 2018 |
KANCHHEDI AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
January 4, 2018 |
KANHA Vs. STATE OF M P
|
August 7, 2018 |
KANHAIYA LAL Vs. STATE OF M.P.
|
February 6, 2018 |
KANHAIYA LAL Vs. STATE OF M P
|
February 6, 2018 |
KANHAIYA LAL KAURAV & OTHERS Vs. CHHAVIRAM SINGH & OTHERS
|
December 21, 2018 |
KANIRAM Vs. PRAHLAD
|
November 26, 2018 |
KANTILAL RATHORE AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 10, 2018 |
KAPIL Vs. SHEKHAR AND OTHERS
|
July 25, 2018 |
KAPIL CHOUDHARY Vs. STATE OF M.P.
|
March 19, 2018 |
KAPIL KOURAV Vs. STATE OF M P
|
April 24, 2018 |
KAPIL KUMAR AGARWAL Vs. STATE OF M.P.
|
November 20, 2018 |
KAPIL KUMAR AGARWAL Vs. STATE OF M P & ORS
|
August 16, 2018 |
KAPIL VALECHA Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2018 |
KARAMCHARI RAJYA BEEMA NIGAM Vs. NAGAR PALIKA NIGAM
|
March 21, 2018 |
KARAN KOHLI Vs. STATE OF MADHYA PRADESH
|
October 11, 2018 |
KARAN SINGH Vs. STATE OF M P
|
August 23, 2018 |
KARELAL Vs. GYANBAI WIDOW OF KESHARI SINGH
|
April 19, 2018 |
KARMACHARIGAN GRIH NIRMAN SAHAKARI SANSTHA MARYADIT, INDORE AND OTHERS Vs. INDORE DEVELOPMENT AUTHORITY AND OTHERS
|
February 8, 2018 |
KARTAR WAREHOUSE Vs. MADHYA PRADESH WAREHOUSING & LOGISTIC CORPORATION
|
March 19, 2018 |
KARUN KAMINI RAJPUT Vs. STATE OF MADHYA PRADESH
|
June 5, 2018 |
KASHI RAM KORI Vs. STATE OF MADHYA PRADESH
|
December 6, 2018 |
KASHIRAM Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
March 1, 2018 |
KASHIRAM & OTHERS Vs. STATE OF M P
|
April 3, 2018 |
KAUSHAL KISHORE BHARTI Vs. STATE OF MADHYA PRADESH
|
December 17, 2018 |
KAUSHAL PRASAD, S/O JETHU KUMHAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
KAUSHALYA PATLE Vs. STATE OF M P & OTHERS
|
February 6, 2018 |
KAVITA JAISINGHANI Vs. FAZALURREHMAN @ FAIYYAZ KHAN
|
November 15, 2018 |
KAVITA PRAJAPATI Vs. SECRETARY, (MPPSC) INDORE
|
July 16, 2018 |
KAVITA SHARMA Vs. STATE OF MADHYA PRADESH
|
January 15, 2018 |
KEDAR Vs. STATE OF MADHYA PRADESH
|
January 3, 2018 |
KEDAR Vs. SEEMA AND ORS
|
August 3, 2018 |
KEDARNATH AND OTHERS Vs. STATE OF M P
|
March 20, 2018 |
KEDARNATH VATS Vs. STATE OF M.P. AND OTHERS
|
May 15, 2018 |
KEKARIYA Vs. STATE OF M.P.
|
April 11, 2018 |
KESAR MULTIMODAL LOGISTICS LTD Vs. UNION OF INDIA & OTHERS
|
June 22, 2018 |
KESHAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2018 |
KESHAV DESHPANDE Vs. STATE OF M.P.
|
April 11, 2018 |
KESHAV PRASAD Vs. TULSIRAM
|
January 24, 2018 |
KESHAV YADAV Vs. PRATHMIK KRISHI SAKH SAHAKARI SAMITI MARYADIT JIGNA, TEHSIL DATIA, DISTRICT DATIA (M.P.) AND OTHERS
|
April 6, 2018 |
KESHO LODHI Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
KET SINGH AND OTHERS Vs. STATE OF M.P.
|
March 21, 2018 |
KETU PARDI Vs. THE STATE OF MADHYA PRADESH
|
November 19, 2018 |
KEWAL SINGH THAKUR Vs. ORIENTAL FARMERS AND BUILDERS PVT.LTD
|
April 27, 2018 |
KHACHORA Vs. STATE OF MP
|
October 4, 2018 |
KHADAG SINGH Vs. STATE OF MADHYA PRADESH
|
January 23, 2018 |
KHAIT SINGH Vs. STATE OF MADHYA PRADESH
|
March 15, 2018 |
KHAJU SHAH Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
KHALAK SINGH Vs. GWALIOR ICE FACTORY
|
January 18, 2018 |
KHANNASHAH Vs. NAYAZ PATEL AND OTHERS
|
May 9, 2018 |
KHATOON BEE Vs. STATE OF MADHYA PRADESH
|
August 8, 2018 |
KHEER SAGAR @ KHEERU Vs. THE STATE OF M.P.
|
March 8, 2018 |
KHELAN SINGH, S/O KANCHEDI Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
KHEMCHAND JOSHI Vs. NEW INDIA INSURANCE COMPANY LTD.
|
July 2, 2018 |
KHEMCHAND KACHHI PATEL S/O DALCHAND PATEL Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
KHEMCHAND MAHORE Vs. STATE OF M.P. AND ORS.
|
February 28, 2018 |
KHET SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
KHILAI AHIRWAR Vs. THE STATE OF MADHYA PRADESH
|
January 16, 2018 |
KHOOB SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 8, 2018 |
KHUBCHAND MANWANI AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 23, 2018 |
KHUMAN SINGH Vs. STATE OF M.P.
|
January 23, 2018 |
KHUMAN SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 14, 2018 |
KHUMAN SINGH Vs. STATE OF MP
|
February 2, 2018 |
KILLU @ KAILASH AND OTHERS Vs. STATE
|
June 29, 2018 |
KIRAN JHA Vs. STATE OF M P
|
December 5, 2018 |
KIRAN PASI Vs. SUBHASHCHANDRA PASI
|
January 11, 2018 |
KIRAN SAHU Vs. STATE OF MADHYA PRADESH
|
February 21, 2018 |
KIRIT SHRIMANKAR Vs. THE COMMISSIONER, CGST AND CENTRAL EXCISE AND ANR.
|
July 5, 2018 |
KIRLOSKAR BROTHER LTD. Vs. RAMCHARAN
|
March 9, 2018 |
KIRTI JAISWAL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
May 16, 2018 |
KISHAN PAL @ FAUZI Vs. STATE OF MADHYA PRADESH
|
March 6, 2018 |
KISHAN SINGH Vs. SMT. SHAKUNTALA AND OTHERS
|
January 31, 2018 |
KISHAN SINGH Vs. UMESH KUMAR SHARMA AND OTHERS
|
January 31, 2018 |
KISHAN SINGH YADAV Vs. SMT. MOHAR BAI RAJPUT AND ANR.
|
March 22, 2018 |
KISHAN SWAROOP SHARMA (DECD ) THROUGH LR DEEPAK SHARMA Vs. INDU SHARMA & ANR
|
July 16, 2018 |
KISHANLAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 10, 2018 |
KISHANLAL MARKAM Vs. THE STATE OF MADHYA PRADESH
|
June 19, 2018 |
KISHBAR KHAN Vs. STATE OF M.P.
|
April 17, 2018 |
KISHORE JADIYA Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
KISHORE KUMAR NARGAVE Vs. M.P. STATE AGRICULTURE MARKETING
|
February 5, 2018 |
KISHORE PRAJAPAT Vs. THE STATE OF MADHYA PRADESH & OTHERS
|
March 8, 2018 |
KISHORE SARAN PATWA Vs. STATE OF M P & ORS
|
July 17, 2018 |
KISHORE SINGH Vs. STATE OF M.P. AND ANR.
|
March 5, 2018 |
KISHORI LAL AND ORS Vs. SHIVCHARAN AND ORS
|
April 18, 2018 |
KISHORILAL DUBEY Vs. PREMCHAND SHRIVASTAVA (DECEASED) THROUGH L RS SHAIL SHRIVASTAVA & OTHERS
|
September 18, 2018 |
KODU SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
KOKILA TEXPRO PVT LTD Vs. M P K V N & ANR
|
June 7, 2018 |
KOMAL & TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
July 24, 2018 |
KOMAL BAIRAGI S/O SHIV NARAYAN BAIRAGI Vs. STATE OF MADHYA PRADESH
|
April 16, 2018 |
KOMAL KEWAT Vs. COAL INDIA LIMITED AND OTHERS
|
January 25, 2018 |
KOMAL SINGH Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
KOSHA BAI Vs. STATE OF MADHYA PRADESH & OTHERS
|
January 22, 2018 |
KRIPAL SINGH Vs. STATE OF M P AND ANOTHER
|
August 9, 2018 |
KRIPAL SINGH Vs. STATE OF M P
|
January 20, 2018 |
KRISHAN K.SHUKLA Vs. STATE OF M.P.
|
February 26, 2018 |
KRISHAN KUMAR Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
KRISHI UPAJ MANDI SAMITI VIJAYPUR, DISTRICT SHEOPUR Vs. STATE OF M P AND OTHERS
|
July 16, 2018 |
KRISHI UPAJ MANDI SAMITI, DEWAS Vs. AMARNATH AGRO & ANOTHER
|
April 6, 2018 |
KRISHI UPAJ MANDI SAMITI, RAJNAGAR Vs. SUKHDEV RAIKWAR
|
April 11, 2018 |
KRISHNA Vs. MANSINGH AND OTHERS
|
July 31, 2018 |
KRISHNA GANDHI Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 6, 2018 |
KRISHNA GOPAL Vs. STATE OF MP
|
April 26, 2018 |
KRISHNA GOPAL SHUKLA Vs. STATE OF M.P.
|
January 31, 2018 |
KRISHNA KANT JAAT Vs. THE STATE OF M.P. AND OTHERS
|
August 6, 2018 |
KRISHNA KUCHBANDHIYA Vs. STATE OF M P
|
July 30, 2018 |
KRISHNA KUMAR Vs. STATE OF M.P. AND OTHERS
|
June 22, 2018 |
KRISHNA KUMAR Vs. STATE OF M.P. AND ANOTHER
|
August 28, 2018 |
KRISHNA KUMAR MISHRA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 12, 2018 |
KRISHNA KUMAR SHARMA Vs. VINITA RATHI
|
December 12, 2018 |
KRISHNA SINGH AND OTHERS Vs. STATE OF M.P.
|
January 4, 2018 |
KRISHNA TECHNO CONSULTANTS Vs. UNION OF INDIA
|
March 8, 2018 |
KRISHNAKANT Vs. POOJA GOSWAMI
|
March 14, 2018 |
KRISHNAKANT TAMRAKAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
KRISHNBHAN SINGH Vs. STATE OF MADHYA PRADESH
|
May 21, 2018 |
KU. KRITIKA CHOURASIYA Vs. STATE OF M.P. AND OTHERS
|
January 11, 2018 |
KU. NEELIMA SHUKLA Vs. DALCHAND @ DEEPANSHU SHUKLA
|
January 18, 2018 |
KU. PRAGATI BHALLA Vs. RAJENDRA KUMAR BHALLA
|
February 22, 2018 |
KU. PREETI PANTHI AND ORS. Vs. THE STATE OF M.P. AND ORS.
|
April 24, 2018 |
KU. PREETI PATIDAR Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
KU. SANDHYA BAI AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 20, 2018 |
KU. SAPNA KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
KU. SHRUTI GUPTA AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
April 17, 2018 |
KU. SRISHTI JADON Vs. BOARD OF SECONDARY EDUCATION AND ANR.
|
July 2, 2018 |
KULDEEP ADJARIYA AND ANOTHER Vs. THE BOARD OF SECONDARY EDUCATION AND OTHERS
|
April 16, 2018 |
KULDEEP CHAWAND Vs. POLICE INSPECTOR AND OTHERS
|
October 31, 2018 |
KULDEEP JATAV AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
July 13, 2018 |
KULDEEP SINGH DOHARE Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS
|
June 14, 2018 |
KULDEEP SINGH TOMAR Vs. STATE OF M P
|
March 8, 2018 |
KULDEEP TIWARI Vs. STATE OF MADHYA PRADESH
|
August 3, 2018 |
KULSUMA BEGUM KHATOON Vs. STATE OF MADHYA PRADESH
|
October 5, 2018 |
KUMARI HARUN KURASHI Vs. MOHAMMAD ASHRAFK KHAN
|
April 23, 2018 |
KUMARI POORTI PANDEY AND OTHERS Vs. M.P. PUBLIC SERVICE COMMISSION
|
March 8, 2018 |
KUNAL S/O LATE RAJ KUMAR Vs. STATE OF MADHYA PRADESH
|
July 4, 2018 |
KUNDANLAL BIJAURIYA Vs. STATE OF M.P. AND OTHERS
|
August 6, 2018 |
KUNJ BIHARI SARAAF Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 12, 2018 |
KUNWAR SINGH MARKAM Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
KUNWAR SINGH S/O RATANSINGH DODAVA Vs. STATE OF M P
|
May 16, 2018 |
KURBAN HUSSAIN & ORS Vs. INDORE MUNICIPAL CORPORATION & ANR
|
May 7, 2018 |
KUSHLESH KUMAR GORANA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
January 3, 2018 |
KUSUM Vs. MOOLCHAND S/O LATE SHANKARLAL AND OTHERS
|
January 31, 2018 |
KUSUM LAMBA Vs. COMMISSIONER
|
March 15, 2018 |
KUTIR AND GRAMODYOG MANTRALAY AND OTHERS Vs. RAMVILAS GUPTA
|
July 23, 2018 |
L N MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE BHOPAL Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 13, 2018 |
L N MEDICAL COLLEGE, HOSPITAL AND RESEARCH CENTRE AND ANOTHER Vs. STATE OF M P AND OTHERS
|
August 16, 2018 |
LAADKUWAR AND OTHERS Vs. ANIL AND OTHERS
|
August 1, 2018 |
LACHCHHU @ LAXMAN AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
LACHHIRAM @ LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
LADDURAM KORI Vs. JAJPAL SINGH
|
November 22, 2018 |
LAKHAN Vs. THE STATE OF MADHYA PRADESH
|
May 8, 2018 |
LAKHAN Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
LAKHAN PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
LAKHAN SINGH Vs. STATE OF M.P.
|
August 2, 2018 |
LAKHAN SINGH Vs. STATE OF M.P.
|
June 14, 2018 |
LAKHAN SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
October 24, 2018 |
LAKHAN; MUNNA @ SHIV SHANKAR MISHRA; BHARAT TIWARI Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
LAKHPAT SINGH Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 13, 2018 |
LAKSHMINARAYAN MODI S/O LATE KANHAIYALAL MODI Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
February 7, 2018 |
LAKSHYA NEMA S/O SATISH NEMA Vs. STATE OF MADHYA PRAESH & OTHERS
|
July 26, 2018 |
LAL SINGH Vs. STATE OF MADHYA PRADESH
|
December 15, 2018 |
LALA @ DHURANDAR @ ARVIND YADAV Vs. STATE OF M.P. & ANR.
|
January 3, 2018 |
LALA ALIAS DHARMENDRA Vs. STATE OF M.P.
|
May 3, 2018 |
LALARAM @ LALLU AND ANOTHER Vs. STATE OF M P
|
February 20, 2018 |
LALIT JAGGI, S/O SHRI R.C.JAGGI Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
LALIT KISHORE MAINA (MEENA) Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 20, 2018 |
LALIT KUMAR SHARMA Vs. STATE OF M.P.
|
July 2, 2018 |
LALJI Vs. STATE OF M.P
|
November 30, 2018 |
LALJI AGARIYA Vs. STATE OF MADHYA PRADESH
|
January 16, 2018 |
LALJI CHAUDHARY AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
June 21, 2018 |
LALJI MISHRA Vs. KUNDKALI
|
August 20, 2018 |
LALLA @ NAGENDRA SINGH & ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 21, 2018 |
LALLU ALIAS DASHRATH BAGHEL Vs. STATE OF MP
|
May 28, 2018 |
LALLU KHAN @ LALMIYA Vs. THE STATE OF MADHYA PRADESH
|
November 19, 2018 |
LALLU KOL @ PREMMA Vs. STATE OF MADHYA PRADESH
|
May 3, 2018 |
LALLU LAL SONI, SON OF NARBAD SONI Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
LALLU PANDEY Vs. STATE OF MADHYA PRADESH
|
April 25, 2018 |
LALLU SINGH GOND & OTHERS Vs. THE STATE OF M.P. & OTHERS
|
June 20, 2018 |
LALMAN Vs. STATE OF MADHYA PRADESH
|
April 20, 2018 |
LALMAN Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
LALSINGH Vs. TARABAI AND OTHERS
|
May 28, 2018 |
LAMBU @ RAMDAYAL, S/O CHOTE ADIWASI Vs. STATE OF M P
|
April 10, 2018 |
LATA BEN AND ANOTHER Vs. AJAY OJHA AND OTHERS
|
August 16, 2018 |
LATA GURJAR Vs. LAKSHMI BAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION
|
March 22, 2018 |
LAXMAN & ANOTHER Vs. STATE OF M P
|
April 19, 2018 |
LAXMAN DANGI Vs. HARI SINGH AND OTHERS
|
March 7, 2018 |
LAXMAN KUMAR RICHHARIYA Vs. THE STATE OF MADHYA PRADESH
|
February 16, 2018 |
LAXMAN LAKHPATI Vs. STATE OF M.P. AND ANOTHER
|
July 23, 2018 |
LAXMAN PRASAD Vs. SADHNA JAIN
|
June 21, 2018 |
LAXMAN SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
December 21, 2018 |
LAXMAN SINGH MAIDA Vs. STATE OF M.P.
|
August 8, 2018 |
LAXMI AHIRWAR AND OTHERS Vs. STATE OF MP AND OTHERS
|
May 3, 2018 |
LAXMI ALIAS CHHOTELAL Vs. STATE OF M P
|
February 12, 2018 |
LAXMI BAI RAGHUVANSHI & ANOTHER Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
LAXMI PRASAD PATEL Vs. STATE OF M.P. AND OTHERS
|
February 6, 2018 |
LAXMI RATAN MODI Vs. KAMLA GARG
|
December 12, 2018 |
LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION Vs. SHIV PRASAD MISHRA AND OTHERS
|
February 26, 2018 |
LAXMIDAS RAMJI Vs. GOVERNMENT OF INDIA
|
November 14, 2018 |
LAXMIKANT SHARMA Vs. GOVARDHAN UPADHYAYA & OTHERS
|
June 29, 2018 |
LAXMINARAYAN VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
January 2, 2018 |
LEKHRAJ SINGH Vs. STATE OF MP
|
July 31, 2018 |
LEKHRAM RAJPUT Vs. STATE OF MADHYA PRADESH
|
August 13, 2018 |
LILA BAI AND OTHERS Vs. CHANDRABHAN AND OTHERS
|
April 23, 2018 |
LIMADIYA ALIAS LIKHARAM ALIAS NIMBARAM Vs. STATE OF M.P.
|
January 17, 2018 |
LITTLE ANGELS HIGH SCHOOL, GWALIOR Vs. STATE OF M.P.
|
September 20, 2018 |
LIYAKATUDDIN Vs. STATE OF M P
|
August 21, 2018 |
LOCHAN SINGH SANODIYA Vs. STATE OF M P AND OTHERS
|
July 17, 2018 |
LODHIA Vs. STATE OF M P
|
April 3, 2018 |
LOHIYA MANCH SIKSHA SAMITI GANGEO, REWA Vs. STATE OF M P AND OTHERS
|
July 26, 2018 |
LOHRE RAM S/O HORAL SINGH Vs. STATE OF M.P.
|
June 26, 2018 |
LOKENDRA KUMAR SONI Vs. STATE OF MADHYA PRADESH
|
December 18, 2018 |
LOKENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2018 |
LOKENDRA SINGH & ORS Vs. STATE OF MP
|
July 18, 2018 |
LOKENDRA SINGH BAGHEL Vs. THE STATE OF MADHYA PRADESH
|
February 16, 2018 |
LOKENDRA SOLANKI AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 3, 2018 |
LOTAN & ANR Vs. STATE OF M P
|
February 27, 2018 |
LT COL SHAILENDRA SINGH SOAM Vs. POOJA SOAM (AGGRAWAL)
|
August 28, 2018 |
LT. LAXMAN BHATIA & OTHERS Vs. INDORE MUNICIPAL CORPORATION & OTHERS
|
August 14, 2018 |
M P HOUSING BOARD Vs. STATE OF MADHYA PRADESH & OTHERS
|
December 10, 2018 |
M P MANSINGHKA Vs. DAINIK PRATAH KAAL & ORS
|
February 15, 2018 |
M P RAJYA SETU NIRMAN NIGAM LTD AND OTHERS Vs. R K ENGINEERING CONSTRUCTIONS, ENGINEERS & CONTRACTORS
|
August 7, 2018 |
M. NARKURA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
June 18, 2018 |
M.C.MITTAL Vs. KALPANA SHRIVASTAVA PRINCIPAL SECRETARY
|
February 23, 2018 |
M.D.OF GRAMIN VIDYUT SAHAKARI Vs. NATHULAL
|
March 15, 2018 |
M.K. STHAPAK Vs. PRASHANT MEHTA AND OTHERS
|
April 27, 2018 |
M.P. AUDHYOGIK KENDRA Vs. STI INDIA LIMITED
|
March 21, 2018 |
M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. PRAMOD SHARMA
|
July 26, 2018 |
M.P. HOUSING BOARD VISION RATLAM Vs. SMT. MOHINI DEVI
|
April 11, 2018 |
M.P. POWER TRANSMISSION COMPANY LTD Vs. YOGENDRA SINGH CHAHAR
|
July 17, 2018 |
M.P. RAJYA SETU NIRMAN NIGAM LTD. AND OTHERS Vs. M/S. R.K. ENGINEERING CONSTRUCTIONS, ENGINEERS & CONTRACTORS
|
August 7, 2018 |
M.P.STATE WAREHOUSING CORP Vs. PRAKASH CHAND
|
February 15, 2018 |
M/S AGROH INFRASTRUCTURE DEVELOPERS PVT. LTD., INDORE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 27, 2018 |
M/S ARBAN DEVELOPMENT TRUST LTD. Vs. SHRI RADHAKRISHNA SEVA SADAN TRUST
|
January 17, 2018 |
M/S B.P. BANSAL AGRITECH PVT. LTD. Vs. UOI AND OTHERS
|
January 2, 2018 |
M/S BHARTI CONSTRUCTION CO. Vs. PUBLIC WORKS DEPARTMENT & OTHERS
|
July 26, 2018 |
M/S BHOPAL GLUES AND CHEMICALS LIMITED Vs. MY CAR (BHOPAL) PVT. LTD.
|
January 25, 2018 |
M/S BHOPAL GLUES AND CHEMICALS PVT.LTD. Vs. CI FINLEASE LTD.
|
March 15, 2018 |
M/S DADAMCHAND LUNAJI Vs. VIPANAN SAHAKARI & OTHERS
|
March 20, 2018 |
M/S DUBEY & GOYAL CO. Vs. UNION OF INDIA AND OTHERS
|
June 18, 2018 |
M/S EICHER LIMITED Vs. BENI MICHAL AND OTHERS
|
July 3, 2018 |
M/S FARSEEN RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL GST INDORE
|
March 28, 2018 |
M/S GALA TRADING COMPANY Vs. LAXMI BAI GUPTA (DECEASED)
|
February 6, 2018 |
M/S GARHA GEARS LIMITED Vs. GOVINDA MUNDRA
|
May 15, 2018 |
M/S GULMOHAR TRADERS Vs. STATE OF M.P. & ORS.
|
February 20, 2018 |
M/S JKM INVESTMENTS Vs. STATE OF M.P. & ORS.
|
February 27, 2018 |
M/S JULPHIKAR SHAW MILLS Vs. CENTRAL BANK OF INDIA & ANOTHER
|
March 26, 2018 |
M/S KLEN AND MARSHALLS Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
February 15, 2018 |
M/S MAHAKALI CONSTRUCTIONS CO., BHOPAL Vs. BHARAT SANCHAR NIGAM LTD. AND OTHERS
|
January 17, 2018 |
M/S MAHANKAL TRADERS Vs. STATE OF M.P & OTHERS
|
February 21, 2018 |
M/S MARICO INDUSTRIES LTD. Vs. THE M.P. COMMERCIAL TAX APPELLATE BOARD AND OTHERS
|
February 14, 2018 |
M/S MATRIX CONSTRUCTION Vs. THE STATE OF MADHYA PRADESH
|
June 29, 2018 |
M/S MODERN FILLING STATION Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
M/S NAVNEET BUILDERS & ENGINEERS Vs. STATE OF M.P. & OTHERS
|
July 19, 2018 |
M/S NCC LIMITED Vs. STATE OF M.P. AND OTHERS
|
March 26, 2018 |
M/S NEW BALAJI CHEMIST Vs. INDIAN RED CROSS SOCIETY
|
February 2, 2018 |
M/S OTG GLOBAL FINANCE Vs. CORPORATION (AREA) BASKETBALL TRUST AND ANR
|
January 25, 2018 |
M/S PRAKASH SECURITIES SERVICES AND WORKER CONTRACTOR Vs. GWALIOR SUNSHINE LABOUR AND SECURITY PVT. LTD. AND OTHERS
|
August 27, 2018 |
M/S RAJLAXMI CONSTRUCTION Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
June 18, 2018 |
M/S SARSWATI STONE CRUSHERS Vs. URJA VIBHAG
|
February 14, 2018 |
M/S SHREE ENTERPRISES Vs. NATIONAL FERTILIZERS LTD. AND OTHERS
|
February 22, 2018 |
M/S SHRIMATI THE BIG SAREE MALL Vs. CANARA BANK
|
January 3, 2018 |
M/S THREE STAR FREIGHT CARRIER & ORS. Vs. BHARAT PETROLEUM CORPORATION LTD.
|
February 1, 2018 |
M/S VISHNU ASSOCIATES Vs. M.P. WAREHOUSING AND LOGISTIC CORPORATION AND ANOTHER
|
March 22, 2018 |
M/S WERIT GLOBAL LTD. Vs. ENERGY DEPARTMENT AND OTHERS
|
February 12, 2018 |
M/S. A.K. CONSTRUCTION Vs. STATE OF M.P. AND OTHERS
|
May 8, 2018 |
M/S. AMAR PREM ROADWAYS AND ANR. Vs. SMT. GEETARANI JAIN
|
August 1, 2018 |
M/S. ANEJA CONSTRUCTIONS (INDIA) LTD., AND OTHERS Vs. PADAM KUMAR SINGHANIA
|
January 18, 2018 |
M/S. BACHHRAJ FACTORIES LTD. Vs. CHIEF SECRETARY AND THREE OTHERS
|
February 7, 2018 |
M/S. BANSAL CONSTRUCTION WORKS Vs. RAJESH DAWAR
|
April 11, 2018 |
M/S. BHANU DAL AND OIL MILL Vs. KHEMCHANDRA AGRAWAL AND OTHERS
|
February 8, 2018 |
M/S. BIRLA CORPORATION LTD. Vs. FOREST DIVISIONAL OFFICER
|
January 10, 2018 |
M/S. BUSINESS STANDARD PVT LTD. AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 6, 2018 |
M/S. CAPITAL FOODS PVT. LTD. Vs. STATE OF M.P. & OTHERS
|
January 15, 2018 |
M/S. CONTROL SYSTEMS Vs. M.P. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL & ORS.
|
January 16, 2018 |
M/S. ERAWAT PHARMA LTD. Vs. STATE OF M.P. AND ANOTHER
|
July 4, 2018 |
M/S. GIRDHARILAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER AND OTHERS
|
July 12, 2018 |
M/S. GWALIOR CHEMICAL INDUSTRIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 9, 2018 |
M/S. HARSH AUTOMOBILES PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAX, INDORE
|
January 25, 2018 |
M/S. NANAK BUILDERS AND OTHERS Vs. INDORE MUNICIPAL CORPORATION AND ANOTHER
|
February 8, 2018 |
M/S. NATIONAL STEEL AND AGRO INDUSTRIES LTD. Vs. THE STATE OF M.P. & OTHERS
|
February 12, 2018 |
M/S. NAVEEN PRAKASH GUPTA Vs. SMT. RAMKALI SAHU AND OTHERS
|
February 15, 2018 |
M/S. NEW BALAJI CHEMIST Vs. INDIAN RED CROSS SOCIETY (MADHYA PRADESH STATE BRANCH) AND ANOTHER
|
January 24, 2018 |
M/S. NIRMA LIMITED AND ANR. Vs. STATE OF M.P. AND ANR.
|
August 20, 2018 |
M/S. NIRVED NAMDEO Vs. MADHYA PRADESH POORVA KSHETRA VIDHYUT VITARAN COMPANY LIMITED AND OTHERS
|
April 20, 2018 |
M/S. PERNOD RICARD INDIA PVT. LTD. Vs. STATE OF M.P. AND OTHERS
|
July 2, 2018 |
M/S. PRIME TEL INC. Vs. BHARTI TELEVENTURES LTD. AND OTHERS
|
June 21, 2018 |
M/S. PRIMUS CHEMICALS LTD. Vs. M/S. ARROWHEAD SEPARATIONS ENGINEERING PVT. LTD.
|
February 1, 2018 |
M/S. PUNJAB STORES Vs. GOPAL SHARMA AND ANOTHER
|
May 17, 2018 |
M/S. RAHUL ENTERPRISES Vs. STATE OF M.P. AND OTHERS
|
June 21, 2018 |
M/S. RAJSHREE PLASTIWOOD Vs. THE STATE OF MADHYA PRADESH AND FOUR OTHERS
|
March 8, 2018 |
M/S. S.K. JAIN Vs. THE STATE OF MADHYA PRADESH
|
January 24, 2018 |
M/S. SAYYED ALI CONSTRUCTION COMPANY A PROPRIETORSHIP FIRM THR SAYYED ALI Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY THR.
|
January 22, 2018 |
M/S. SHAH KESRIMAL JEETMAL Vs. STATE OF M.P. AND ORS.
|
March 15, 2018 |
M/S. SHORYA ENTERPRISES Vs. MADHYA PRADESH POLLUTION CONTROL BOARD & OTHERS
|
July 30, 2018 |
M/S. SMART SHIP (P) LTD. Vs. THE STATE OF M.P. AND ORS.
|
March 28, 2018 |
M/S. SUVEEDHA & OTHERS Vs. UNION OF INDIA & OTHERS
|
January 11, 2018 |
M/S. TAPI PRESTRESSED PRODUCTS LTD. AND ANOTHER Vs. MPRDC THROUGH THE MANAGING DIRECTOR
|
May 10, 2018 |
M/S. TRIMURTI STONES AND MINES INDUSTRIES Vs. STATE OF M.P. AND OTHERS
|
March 6, 2018 |
M/S. VENKATESH INDUSTRIES AND OTHERS Vs. DEPARTMENT OF COMMERCE, INDUSTRY & EMPLOYMENT AND OTHERS
|
June 18, 2018 |
M/S. VIKAS BUILDERS Vs. M.P. RURAL ROAD DEVELOPMENT AUTHORITY
|
August 20, 2018 |
M/S.PRIMUS CHEMICALS LTD Vs. M/S. PROCESS UNITS
|
February 1, 2018 |
MA JHADWA SWA-SAHAYATA SAMUH Vs. STATE OF M P & OTHERS
|
April 24, 2018 |
MAADHU S/O KALUJI BHEEL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
MAAN SINGH @ MANGU Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
MADAN Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
MADAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
MADAN LABANA Vs. MOHSEEN BI AND OTHERS
|
May 2, 2018 |
MADAN LAL JHA Vs. CGM, MPMKVVCL AND OTHERS
|
October 29, 2018 |
MADAN LAL KAYAT AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
MADAN SINGH DAWAR Vs. LABOUR COMMISSIONER M.P. & ANR.
|
December 17, 2018 |
MADAN SINGH RAJPOOT Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
April 10, 2018 |
MADANLAL (DECEASED) Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
March 1, 2018 |
MADARSA TUL ULOOM QURESHIAN QURESHI MANZIL Vs. STATE OF M.P. AND OTHERS
|
August 1, 2018 |
MADHAV Vs. STATE OF M P
|
September 19, 2018 |
MADHAV INSTITUTE OF TECHNOLOGY & SCIENCE Vs. STATE OF M.P. AND OTHERS
|
August 20, 2018 |
MADHAV LAL PATIDAR Vs. STATE OF M.P. & OTHERS
|
July 13, 2018 |
MADHAV PRASAD ALIAS MADDU GUPTA Vs. STATE OF MADHYA PRADESH
|
August 17, 2018 |
MADHO SINGH Vs. HARGOVIND AND ORS.
|
September 12, 2018 |
MADHO SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
January 2, 2018 |
MADHU SHRIVASTAVA Vs. M P STATE CONSUMERS DISPUTE REDRESSAL FORUM
|
January 24, 2018 |
MADHU TIWARI Vs. THE STATE OF MADHYA PRADESH
|
August 7, 2018 |
MADHUR Vs. STATE OF M P
|
April 17, 2018 |
MADHUSUDAN FLOOR MILLS PVT. LTD. Vs. SANJAY MANE
|
March 6, 2018 |
MADHUSUDAN MODI & OTHERS Vs. STATE OF M P & OTHERS
|
August 9, 2018 |
MADHVI CHOUHAN Vs. STATE OF M.P.
|
October 22, 2018 |
MADHYA PRADESH POWER TRANSMISSION COMPANY LTD. AND OTHERS Vs. YOGENDRA SINGH CHAHAR
|
July 17, 2018 |
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. DEEPAK SINGH & OTHERS
|
October 5, 2018 |
MADHYA PRADESH RAJYA BEEJ EVAM FARM VIKAS NIGAM & ANOTHER Vs. BRIJENDRA KUMAR BHARGAV & OTHERS
|
March 9, 2018 |
MADHYA PRADESH RAJYA KRISHI VIPNAN BOARD Vs. KAILASH SINGH YADAV
|
October 4, 2018 |
MAGAN BHAI PATEL AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 20, 2018 |
MAGANLAL Vs. THE STATE OF MADHYA PRADESH
|
April 12, 2018 |
MAHADEV Vs. STATE OF MADHYA PRADESH
|
March 12, 2018 |
MAHADEV PURI Vs. STATE OF M P
|
April 4, 2018 |
MAHAKALI CONSTRUCTIONS CO , BHOPAL Vs. BHARAT SANCHAR NIGAM LTD AND OTHERS
|
January 17, 2018 |
MAHAKAUSHAL SUGAR & POWER INDUSTRIES LTD Vs. STATE OF M.P. AND OTHERS
|
February 1, 2018 |
MAHARASHTRA SHIKSHAN PRASARAK MANDAL, INDORE & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 22, 2018 |
MAHAVEER ALIAS KALLU Vs. STATE OF M.P.
|
November 1, 2018 |
MAHAVEER S/O MALLU DHOBI Vs. STATE OF M P
|
February 27, 2018 |
MAHAVIR PATEL Vs. STATE OF MADHYA PRADESH
|
July 2, 2018 |
MAHENDRA Vs. STATE OF MADHYA PRADESH
|
October 1, 2018 |
MAHENDRA ADIWASI Vs. STATE OF MP
|
May 21, 2018 |
MAHENDRA ADIWASI Vs. STATE OF M.P.
|
May 25, 2018 |
MAHENDRA ALIAS BHADDU Vs. STATE OF MADHYA PRADESH
|
February 8, 2018 |
MAHENDRA ALIAS SONU SIKARWAR Vs. STATE OF M.P.
|
August 28, 2018 |
MAHENDRA DUBEY Vs. RAJKUMAR BHAVSAAR
|
April 11, 2018 |
MAHENDRA JAISWAL Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 22, 2018 |
MAHENDRA KUMAR Vs. UNION OF INDIA
|
January 3, 2018 |
MAHENDRA KUMAR Vs. NATIONAL SEEDS CORPORATION LTD. AND ANOTHER
|
February 12, 2018 |
MAHENDRA KUMAR Vs. STATE OF M.P. AND ANOTHER
|
August 7, 2018 |
MAHENDRA KUMAR RAI Vs. THE STATE OF M.P.
|
February 6, 2018 |
MAHENDRA LODHI Vs. STATE OF MP
|
July 31, 2018 |
MAHENDRA PATEL Vs. SMT. RANJANA PANDEY
|
January 24, 2018 |
MAHENDRA PRAJAPATI Vs. THE STATE OF MP AND ANOTHER
|
May 7, 2018 |
MAHENDRA PRATAP SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 14, 2018 |
MAHENDRA SARVE Vs. STATE OF M.P.
|
July 10, 2018 |
MAHENDRA SHARMA Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
MAHENDRA SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
|
March 16, 2018 |
MAHENDRA SINGH Vs. STATE OF MP
|
August 8, 2018 |
MAHENDRA SINGH Vs. SPECIAL ESTABLISHMENT OF POLICE
|
July 24, 2018 |
MAHESH Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
MAHESH & ANOTHER Vs. STATE OF MP
|
December 21, 2018 |
MAHESH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
MAHESH GUPTA Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
MAHESH KUMAR RATHORE Vs. SHRI NITYANAND ASHRAM TRUST, THROUGH TRUSTEES MANUBAI PATEL AND OTHERS
|
August 20, 2018 |
MAHESH MAHESHWARI AND ORS. Vs. SHABBIR HUSSAIN AND ORS.
|
July 9, 2018 |
MAHESH PAHADE Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
MAHESH PRASAD MITTAL Vs. JAITUN AND OTHERS
|
January 25, 2018 |
MAHESH PRASAD TIWARI Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 12, 2018 |
MAHESH S/O PRABHUJI Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
MAHESH SAHU Vs. STATE OF M. P.
|
December 5, 2018 |
MAHESH SINGH YADAV Vs. STATE OF MP
|
November 16, 2018 |
MAHESHCHANDRA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
MAHILA BABY AND ORS. Vs. NATHURAM SHARMA AND ANOTHER
|
April 25, 2018 |
MAHILA BETI BAI Vs. JAGDISH SINGH AND OTHERS
|
February 8, 2018 |
MAHIMA AND ANOTHER Vs. THE STATE OF M.P. AND OTHERS
|
June 29, 2018 |
MAHIMA RAM PATIDAR Vs. STATE OF M.P. AND ANOTHER
|
June 19, 2018 |
MAHMOOD AHMED KHAN Vs. MASOOR AHMED KHAN
|
April 19, 2018 |
MAJOR SINGH S/O SARMAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 19, 2018 |
MAKHAN Vs. STATE OF MADHYA PRADESH
|
March 5, 2018 |
MAKHAN AND ANOTHER Vs. STATE OF M P
|
May 22, 2018 |
MAKHAN AND OTHERS Vs. STATE OF M.P.
|
September 6, 2018 |
MAKHAN LAL Vs. PARMANAND MAHESHWARI TRUST AND OTHERS
|
June 25, 2018 |
MAKHIJA CONSTRUCTION COMPANY Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY AND ANOTHER
|
March 15, 2018 |
MALKHAN Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
MALKHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 2, 2018 |
MALKHAN SINGH Vs. STATE OF M.P.
|
February 7, 2018 |
MALKHAN SINGH MALVIYA Vs. STATE OF M P
|
March 8, 2018 |
MALKHAN SINGH THAKUR Vs. STATE OF M.P. AND OTHERS
|
July 26, 2018 |
MALLA @ NANDKISHORE AHIRWAR Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
MALTIDEVI GOYAL Vs. ANJANA AGRAWAL
|
February 5, 2018 |
MALWA CABLE OPERATOR SANGH Vs. SUBHASH CHANDRA
|
July 4, 2018 |
MAMTA BHAYAL Vs. STATE OF MADHYA PRADESH & ANOTHER
|
February 19, 2018 |
MAN SINGH Vs. KAMALA BAI ON 15 MARCH,
|
March 15, 2018 |
MAN TRUCKS INDIA PVT . LTD Vs. STATE OF M.P.
|
December 20, 2018 |
MANAGING DIRECTOR Vs. SHAMBHU PRASAD GUPTA
|
February 7, 2018 |
MANAGING DIRECTOR Vs. SUBHASH CHANDRA
|
April 18, 2018 |
MANAGING DIRECTOR OF GRAMIN VIDYUT SAHKARI SAMITI MARYADIT Vs. NATHULAL AND ANOTHER
|
March 15, 2018 |
MANAGING DIRECTOR, M P STATE ROAD TRANSPORT CORPN, BHOPAL Vs. SHASHI SWAMI & OTHERS
|
August 21, 2018 |
MANAGING DIRECTOR, M.P. POORVA KSHETRA VIDHYUT VITRAN CO. LTD AND ANOTHER Vs. PRESIDING OFFICER, APPELLATE AUTHORITY AND ANOTHER
|
June 22, 2018 |
MANAGING DIRECTOR, M.P. POWER TRANSMISSION CO. LTD. AND ANOTHER Vs. GIRISH CHANDRA SHRIVASTAVA AND OTHERS
|
July 3, 2018 |
MANAGING DIRECTOR, M.P. STATE ROAD TRANSPORT CORPN., BHOPAL AND ANOTHER Vs. SMT. SHASHI SWAMI & OTHERS
|
August 21, 2018 |
MANASWAR RAM BHAGAT Vs. STATE OF MADHYA PRADESH
|
October 10, 2018 |
MANDAN SINGH GOND Vs. STATE OF MADHYA PRADESH
|
December 15, 2018 |
MANDEEP SINGH BHATIA Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
MANGAI BAI AND OTHERS Vs. HANSI BAI ALIAS HASU BAI AND OTHERS
|
March 1, 2018 |
MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
MANGAL SINGH THAKUR Vs. THE STATE OF MADHYA PRADESH
|
February 22, 2018 |
MANGARAJ Vs. STATE OF MADHYA PRADESH
|
December 19, 2018 |
MANGARAM Vs. STATE OF MADHYA PRADESH
|
December 5, 2018 |
MANGILAL Vs. STATE OF MP
|
August 20, 2018 |
MANGILAL AGRAWAL Vs. STATE OF M.P
|
December 12, 2018 |
MANGILAL GUJAR Vs. STATE OF M.P.
|
January 11, 2018 |
MANGILAL JAT Vs. STATE OF M.P. AND OTHERS
|
July 20, 2018 |
MANGILAL JATAV Vs. CHIEF GENERAL MANAGER
|
February 26, 2018 |
MANGILAL MAHAJAN Vs. KASTURCHAND JAIN
|
January 10, 2018 |
MANGILAL THAKUR Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
MANGLA MANDLOI Vs. STATE OF M.P. AND OTHERS
|
February 14, 2018 |
MANGOBAI & ORS Vs. LAL SINGH & ORS
|
March 6, 2018 |
MANGU S/O. REMSINGH BHIL Vs. STATE OF M.P. THROUGH P.S. KUKSHI, DHAR
|
January 9, 2018 |
MANGUBAI AND OTHERS Vs. SANTOSH & OTHERS
|
July 17, 2018 |
MANIK S/O NAND RAM PAWAR Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
MANISH Vs. RAHUL MANTRI
|
August 20, 2018 |
MANISH Vs. STATE OF M P
|
May 28, 2018 |
MANISH @ BANTU Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
MANISH KALANI & ANOTHER Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
|
January 30, 2018 |
MANISH KUMAR BHATIYA Vs. SMT. SWATI @ NORATNA
|
May 9, 2018 |
MANISH KUMAR TRIPATHI Vs. LAXMI KANT SHUKLA AND ANOTHER
|
February 22, 2018 |
MANISH MAKHIJA Vs. CENTRAL BANK OF INDIA AND OTHERS
|
February 15, 2018 |
MANISH PARASHAR Vs. PRATAP AND OTHERS
|
June 25, 2018 |
MANISH RAI AND OTHERS Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION GADARWARA
|
August 14, 2018 |
MANISH SHIVHARE Vs. RANVEER SINGH PARIHAR(DEAD)
|
February 20, 2018 |
MANISH SONI AND ANR. Vs. STATE OF MP
|
May 10, 2018 |
MANISH SUREKHA & ANR Vs. STATE OF MADHYA PRADESH
|
September 18, 2018 |
MANISHA AND ANOTHER Vs. DEVENDRA PARMAR
|
August 14, 2018 |
MANJEET SINGH Vs. STATE OF M.P.
|
March 14, 2018 |
MANJRI CHOUDHARY Vs. UNION OF INDIA
|
August 16, 2018 |
MANJRI CHOUDHARY Vs. STATE OF M P
|
July 12, 2018 |
MANJU PATHAK Vs. MUNSHI SINGH GURJAR
|
November 16, 2018 |
MANJUL SINGH JADON Vs. HOME DEPARTMENT
|
February 16, 2018 |
MANJULA BAI & OTHERS Vs. BHAGAT & ANOTHER
|
March 22, 2018 |
MANMOHAN AGRAWAL AND OTHERS Vs. DR.RAHUL PARASHAR
|
February 1, 2018 |
MANNIVANNAN DEVAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 13, 2018 |
MANNU S/O DALSINGH KHATEDIYA AND OTHERS Vs. SHAUKAT ALI S/O SHABBIR ALI AND OTHERS
|
January 24, 2018 |
MANOHAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 28, 2018 |
MANOHAR Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
MANOHAR Vs. STATE OF M.P.
|
January 29, 2018 |
MANOHAR RAJGOND Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
MANOHAR SINGH Vs. SMT. DAMINI MAHADIK
|
February 20, 2018 |
MANOJ Vs. STATE OF M.P. & OTHERS
|
May 8, 2018 |
MANOJ Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
MANOJ @ BABLU S/O JANKIPRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
January 12, 2018 |
MANOJ @ NEPAL S/O SATYANARAYAN BERVA Vs. STATE OF MADHYA PRADESH
|
March 9, 2018 |
MANOJ AND 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
MANOJ BADRETIYA Vs. AMAR NATH SINGH
|
December 13, 2018 |
MANOJ BINWAL AND ANOTHER Vs. STATE OF MP AND ANOTHER
|
August 14, 2018 |
MANOJ GOSWAMI Vs. GIRJESH AND ORS.
|
March 7, 2018 |
MANOJ KUMAR Vs. STATE OF MADHYA PRADESH & ANOTHER
|
February 23, 2018 |
MANOJ KUMAR Vs. STATE OF MP & OTHERS
|
September 6, 2018 |
MANOJ KUMAR Vs. STATE OF MADHYA PRADESH
|
February 23, 2018 |
MANOJ KUMAR Vs. STATE OF M.P.
|
January 17, 2018 |
MANOJ KUMAR JAITWAR Vs. THE STATE OF MADHYA PRADESH
|
June 27, 2018 |
MANOJ KUMAR SHUKLA Vs. THE STATE OF MADHYA PRADESH
|
March 7, 2018 |
MANOJ KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
MANOJ PATEL & OTHERS Vs. SUDHA JAISWAL & OTHERS
|
January 25, 2018 |
MANOJ SHARMA Vs. STATE OF M.P. & OTHERS
|
March 26, 2018 |
MANOJ SHRIVASTAVA Vs. STATE OF MP & ANR
|
September 20, 2018 |
MANOJ SHRIVASTAVA Vs. STATE OF M.P.
|
August 23, 2018 |
MANOJ SINGH Vs. STATE OF M.P.
|
March 27, 2018 |
MANOJ SONI Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
MANOJ YADAV Vs. STATE OF M P
|
January 17, 2018 |
MANSHRAM SURPAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 12, 2018 |
MANSHUKHLAL SARAF Vs. ARUN KUMAR TIWAR & OTHERS
|
January 29, 2018 |
MANSINGH JHALA Vs. HOME DEPARTMENT
|
February 16, 2018 |
MANSUKH RAIKWAR Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
MANTAR SINGH Vs. STATE OF M P
|
July 16, 2018 |
MARDAN SINGH AND OTHERS Vs. STATE OF M.P.
|
February 21, 2018 |
MARUTI RAO Vs. STATE OF MADHYA PRADESH
|
December 21, 2018 |
MARWAL SEWASHRAM Vs. CUSTOMS
|
March 22, 2018 |
MATAPRASAD AND ANOTHER Vs. STATE OF M P
|
July 2, 2018 |
MATHURA Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
MATHURA LODHI AND OTHERS Vs. STATE OF M.P.
|
May 9, 2018 |
MATHURABAI W/O LATE SARNAAM SINGH JATAV Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
MATIN AHMED Vs. STATE OF M P & ORS
|
January 8, 2018 |
MATRIX LABORATORIES LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAX
|
April 19, 2018 |
MATU Vs. DHANSA
|
January 2, 2018 |
MAUKAM SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
MAULANA IMTIYAZ Vs. STATE OF M P & ANR
|
August 21, 2018 |
MAX MINAR GRIH NIRMAN SAHAKARI Vs. SALES OFFICER
|
December 13, 2018 |
MAYADEVI Vs. SOHANLAL
|
November 22, 2018 |
MAYANK BAJPAI Vs. STATE OF MADHYA PRADESH & ANOTHER
|
August 9, 2018 |
MAYANK SHARMA Vs. VISHAL SHARMA
|
January 4, 2018 |
MAYANK SHARMA & ORS Vs. STATE OF M P & ANR
|
December 6, 2018 |
MAYARAM Vs. STATE OF M P
|
August 21, 2018 |
MAYARAM GURJAR Vs. THE STATE OF MADHYA PRADESH THR
|
March 1, 2018 |
MAYURVAN VIKAS SAMITI, MORENA (M.P.) Vs. THE STATE OF M.P. AND OTHERS
|
February 14, 2018 |
MAZHAR ALI Vs. THE STATE OF MP
|
July 19, 2018 |
MD AFZAL HUSSAIN Vs. HARI SINGH GOUR UNIVERSITY
|
August 28, 2018 |
MEBALAL SAHU Vs. STATE OF MADHYA PRADESH
|
April 4, 2018 |
MEENA DEVI Vs. CENTRAL BANK OF INDIA
|
October 26, 2018 |
MEENAXI SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 19, 2018 |
MEERA BAI BAIRAGI Vs. MAHILA AND BAL VIKAS VIBHAG
|
January 10, 2018 |
MEERA NANAJI SAMRITE Vs. THE STATE OF M.P. AND OTHERS
|
April 20, 2018 |
MEGHA SINGH SINDHE Vs. STATE OF M P & ANR
|
March 9, 2018 |
MEGHRAJ @ MAJHI @ MACHHI Vs. STATE OF MADHYA PRADESH
|
January 31, 2018 |
MEGHRAJ AND ANOTHER Vs. SUNDERBAI AND OTHERS
|
April 18, 2018 |
MEHARAB KHAN AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 14, 2018 |
MEHARUNNISA Vs. KAMRUNNISA
|
January 10, 2018 |
MEHENDRA KUMAR SAINI Vs. STATE OF M.P.
|
March 5, 2018 |
MEHERBAN @ DADIYA Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
MEHRAB KHAN @ KALLU S/O MOHD MUNEER & OTHERS Vs. STATE OF M P
|
April 20, 2018 |
MEIL Vs. THE CHIEF ENGINEER, NARMADA VALLEY DEVELOPMENT AUTHORITY (NVDA) & OTHERS
|
March 9, 2018 |
MEIL PRASAD (JV) Vs. STATE OF MADHYA PRADESH & ANOTHER
|
July 10, 2018 |
MEJOR SINGH Vs. STATE OF M.P.
|
March 19, 2018 |
MELA SINGH GOND Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
MICHOU & ANR Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
MIHILAL Vs. STATE OF MADHYA PRADESH
|
May 14, 2018 |
MILAN @ RAM MILAN BHUMIYA Vs. STATE OF MADHYA PRADESH
|
December 1, 2018 |
MILIND RANADE Vs. STATE OF MP & OTHERS
|
May 15, 2018 |
MINGU Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
MIRZA FAHIM BEG & OTHERS Vs. THE STATE OF MADHYA PRADESH & ANOTHER
|
July 10, 2018 |
MISHRILAL THROUGH LEGAL HEIRS Vs. SAMARTHMAL & OTHERS
|
September 6, 2018 |
MISS A Vs. STATE OF MADHYA PRADESH
|
December 7, 2018 |
MITHAILAL Vs. STATE OF M.P.
|
October 4, 2018 |
MITTER LAL AND ORS. Vs. GOVIND PRASAD AND ORS.
|
December 10, 2018 |
MKS MINERAL AND MARBLES Vs. POWER GRID JABALPUR TRANSMISSION LTD.
|
November 20, 2018 |
MOBIN @ PATAN Vs. STATE OF M.P.
|
March 15, 2018 |
MOHAMMAD ARIF Vs. STATE OF MADHYA PRADESH
|
January 12, 2018 |
MOHAMMAD AYAAZ KHAN Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
MOHAMMAD AYUB KHAN Vs. GANGA SINGH
|
February 14, 2018 |
MOHAMMAD FAIZAN AND OTHERS Vs. STATE OF M P
|
January 4, 2018 |
MOHAMMAD FARHAN Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
MOHAMMAD FARHAN Vs. THE STATE OF MADHYA PRADESH
|
July 13, 2018 |
MOHAMMAD HAROON AHMAD & ORS Vs. SMT. SHASHISTA PARVEEN
|
February 15, 2018 |
MOHAMMAD IBRAHIM Vs. THE STATE OF MADHYA PRADESH
|
January 12, 2018 |
MOHAMMAD KHALID Vs. STATE OF M P
|
April 5, 2018 |
MOHAMMAD SAHIB JAN ALIAS BHUAR ALI ALIAS CHHOTKAWA Vs. STATE OF M P
|
April 4, 2018 |
MOHAMMED IDRIS Vs. THE STATE OF M.P. & ANOTHER
|
March 21, 2018 |
MOHAMMED SADIK Vs. NOORJANHA
|
March 7, 2018 |
MOHAMMED YAKUB Vs. SMT. SHAHNAZ BI
|
March 14, 2018 |
MOHAMMED. TAHIR Vs. SOUTH EASTERN COALFIELDS LTD. AND OTHERS
|
May 16, 2018 |
MOHAN Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2018 |
MOHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
MOHAN KRISHAN GOSWAMI Vs. STATE OF M.P. AND ORS.
|
April 12, 2018 |
MOHAN PRASAD SHARMA Vs. STATE OF M P
|
March 15, 2018 |
MOHAN SINGH AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
July 18, 2018 |
MOHANLAL Vs. NANDU SOMA AND ANOTHER
|
February 12, 2018 |
MOHANLAL Vs. DIGAMBAER JAIN KHANDELWAL
|
April 18, 2018 |
MOHANLAL Vs. STATE OF MADHYA PRADESH
|
November 26, 2018 |
MOHANLAL AND OTHERS Vs. BHAGWATI SHANKAR AND OTHERS
|
March 14, 2018 |
MOHANLAL GARG AND OTHERS Vs. STATE OF MADHYA PRADESH & ANOTHER
|
May 4, 2018 |
MOHANLAL MAHOR Vs. UNION OF INDIA & ORS
|
January 15, 2018 |
MOHANLAL S/O JAGANNATH Vs. STATE OF M.P.
|
July 9, 2018 |
MOHANLAL SAHU Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 5, 2018 |
MOHANLAL VERMA Vs. STATE OF M.P. AND OTHERS
|
February 7, 2018 |
MOHAR SINGH Vs. STATE OF M.P.
|
January 31, 2018 |
MOHAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
January 25, 2018 |
MOHAR SINGH & ORS Vs. STATE OF M P
|
July 21, 2018 |
MOHD AARIF & ORS Vs. HAMID & ANOTHER
|
March 22, 2018 |
MOHD HASAN Vs. KANEEZ FATIMA
|
July 5, 2018 |
MOHD JAFAR MAULANA & ANR Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
MOHD RAFIQUE ALIAS KALLU Vs. STATE OF M P
|
February 27, 2018 |
MOHD SAJID Vs. STATE OF M P AND OTHERS
|
June 25, 2018 |
MOHD SAMEER & ANR Vs. STATE OF MADHYA PRADESH & ANR
|
February 8, 2018 |
MOHD TARIQ Vs. STATE OF M P
|
August 23, 2018 |
MOHD UNUS ALI Vs. HASEEN BEGUM AND OTHERS
|
November 13, 2018 |
MOHD. ANSAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
December 13, 2018 |
MOHD. ASLAM @ ATEEK Vs. SMT. AMRA BEGUM
|
August 16, 2018 |
MOHD. JAVED Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
January 18, 2018 |
MOHD. MAQSUD AND ANOTHER Vs. SMT. SHAHIN AND OTHERS
|
July 20, 2018 |
MOHD. SHAKEEL Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
MOHHAMMAD SHAJID AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
June 27, 2018 |
MOHIT BAIRAGI Vs. STATE OF M.P. & ORS.
|
February 12, 2018 |
MOHIT JAIN Vs. SONALI JAIN
|
April 10, 2018 |
MOHIT JAIN AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
July 16, 2018 |
MOHKAM SINGH Vs. STATE OF M.P.
|
January 17, 2018 |
MOHMMAD ANSAR ANSARI Vs. CHAIRMAN M P STATE WAF BOARD BHOPAL; STATE OF MADHYA PRADESH
|
July 12, 2018 |
MOHSIN AND SHAKIR Vs. STATE OF M.P.
|
August 3, 2018 |
MOINUDDIN Vs. NAGAR PALIKA NIGAM RATLAM & ORS
|
August 1, 2018 |
MOLANA Vs. JAGDISH & ANOTHER
|
February 15, 2018 |
MONA AND OTHERS Vs. YOGENDRA AND OTHERS
|
February 15, 2018 |
MONIKA VISHWAKARMA Vs. STATE OF M P AND OTHERS
|
September 26, 2018 |
MONU @ SAURABH KUMAR CHATURVEDI Vs. STATE OF M.P. AND ANOTHER
|
April 25, 2018 |
MONU ALIAS ANKIT VAISHANDAR AND ANR. Vs. STATE OF M.P. AND ANR.
|
May 10, 2018 |
MONU AND OTHERS Vs. STATE OF M.P.
|
August 29, 2018 |
MOOLCHAND KUSHWAHA Vs. STATE OF M.P.
|
March 6, 2018 |
MOTI LAL SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 2018 |
MOTILAL Vs. STATE OF MADHYA PRADESH
|
August 20, 2018 |
MOTILAL @ MUNNA SEN AND OTHERS Vs. BRIGADIER, MAHAR REGIMENT CENTER & ANOTHER
|
April 19, 2018 |
MOTILAL DAHERIYA Vs. STATE OF MADHYA PRADESH
|
October 24, 2018 |
MOTILAL GUPTA Vs. GAYA PRASAD (SINCE DECEASED) AND OTHERS
|
October 22, 2018 |
MOTILAL KAUSHAL Vs. SHARDABAI GANGRADE AND OTHERS
|
August 7, 2018 |
MOTILAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 17, 2018 |
MP POWER GENERATING COMPANY Vs. BSN JOSHI & SONS LIMITED
|
February 21, 2018 |
MPAKVN LTD Vs. SUCHETA & COMPANY
|
August 1, 2018 |
MRS. SOBHANA PARMAR Vs. STATE OF M.P. AND OTHERS
|
February 5, 2018 |
MRS. TINOO JOSHI Vs. DIRECTORATE OF ENFORCEMENT
|
August 13, 2018 |
MRS.PREETI GOYAL Vs. STATE OF M.P.
|
May 18, 2018 |
MS. X Vs. STATE OF MADHYA PRADESH
|
August 8, 2018 |
MS.SHILPA PATIDAR Vs. STATE OF MADHYA PRADESH
|
February 20, 2018 |
MST. GUJARIYA AND OTHERS Vs. MST. DASHMATIYA AND OTHERS
|
August 13, 2018 |
MUBASHIR MASOOD KHAN Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
MUDRIKA PRASAD SHUKLA Vs. KUNJ BIHARI
|
September 12, 2018 |
MUHIUDDIN Vs. ABDUL RAZZAK
|
February 22, 2018 |
MUKDARIYA Vs. STATE OF MP
|
August 20, 2018 |
MUKESH Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
MUKESH Vs. RAJNISH VAISHYA AND OTHERS
|
May 9, 2018 |
MUKESH AND OTHER Vs. STATE OF M.P. AND OTHERS
|
May 14, 2018 |
MUKESH BAGDI Vs. THE STATE OF M.P.
|
July 2, 2018 |
MUKESH BHAGRAVA Vs. SANJEEV BISARIA
|
May 3, 2018 |
MUKESH GARG Vs. STATE OF M.P.
|
October 1, 2018 |
MUKESH GUPTA Vs. STATE OF MADHYA PRADESH & ORS.
|
April 19, 2018 |
MUKESH KUMAR KUSHWAHA Vs. PIPARIA ENTERPRISES AND ANOTHER
|
June 25, 2018 |
MUKESH KUMAR UMAR & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
|
March 7, 2018 |
MUKESH KUMAR VERMA Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 3, 2018 |
MUKESH MOREY Vs. STATE OF M.P.
|
August 28, 2018 |
MUKESH PARASHAR Vs. RAGINI PANDEY AND ANOTHER
|
March 27, 2018 |
MUKESH PATIDAR Vs. STATE OF M.P. AND OTHERS
|
April 21, 2018 |
MUKESH PRAJAPATI Vs. STATE OF MP. AND ANOTHER
|
May 9, 2018 |
MUKESH RAWAT Vs. STATE OF M P & ORS
|
February 2, 2018 |
MUKESH ROKADE Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
MUKESH S/O KANHAIYALAL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION KO
|
May 22, 2018 |
MUKESH S/O. RAMADHAR Vs. STATE OF MADHYA PRADESH
|
December 20, 2018 |
MUKESH SHARMA Vs. STATE OF M P
|
May 25, 2018 |
MUKESH SINGH & OTHERS Vs. RAJNI CHAUHAN & OTHERS
|
December 3, 2018 |
MUKESH SINGH SENGER Vs. STATE OF M.P.
|
December 6, 2018 |
MUKESH TIWARI Vs. STATE OF M.P.
|
March 21, 2018 |
MUKESH VISHWAKARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
January 12, 2018 |
MUKESH YADAV Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
MUKESH, GIRWAR AND AVANTIBAI Vs. STATE OF M P THROUGH POLICE STATION SHAJAPUR
|
January 8, 2018 |
MUKHANIA Vs. AMARCHAND & ORS
|
April 19, 2018 |
MUKID ULLAH Vs. STATE OF MADHYA PRADESH
|
August 23, 2018 |
MUKUL DHRANGADHARIA AND ANR. Vs. DR. D.V. ACQUILLA AND ANR.
|
July 4, 2018 |
MUKUL SINGH BAIS, S/O SHRI MOHAN SINGH BAIS Vs. THE STATE OF M.P. AND ANOTHER
|
February 28, 2018 |
MULAYAM SINGH Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
MULAYAM SINGH SISODIYA Vs. STATE OF M.P. & ORS.
|
April 20, 2018 |
MULUA Vs. THE STATE OF MADHYA PRADESH
|
February 19, 2018 |
MUNDRIKA PRASAD Vs. STATE OF MADHYA PRADESH
|
August 7, 2018 |
MUNICIPAL CORPORATION UJJAIN Vs. ABHISHEK BHATT
|
November 12, 2018 |
MUNICIPAL CORPORATION UJJAIN & ORS Vs. BACHHRAJ FACTORIES LIMITED
|
February 7, 2018 |
MUNICIPAL COUNCIL AMBAH AND ANOTHER Vs. CHHOTE KHAN AND OTHERS
|
April 23, 2018 |
MUNICIPAL COUNCIL NEEMUCH Vs. MAHADEO REAL ESTATE & ORS
|
July 5, 2018 |
MUNICIPAL COUNCIL, SABALGARH Vs. ASHOK KUMAR SINGHAL
|
April 5, 2018 |
MUNNA Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
MUNNA @ IMRAT S/O PHOOL SINGH GOND Vs. STATE OF M P
|
January 2, 2018 |
MUNNA @ SUDEKH @ SADDAM Vs. STATE OF MADHYA PRADESH
|
July 12, 2018 |
MUNNA ALIAS KUSHALPAL SINGH Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
MUNNA AND ANOTHER Vs. STATE OF M.P.
|
June 27, 2018 |
MUNNA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
August 9, 2018 |
MUNNA KHAN Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
MUNNA SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 7, 2018 |
MUNNA SINGH TOMAR AND ORS. Vs. STATE OF MP AND ANR.
|
April 25, 2018 |
MUNNALAL Vs. STATE OF M.P.
|
April 11, 2018 |
MUNNALAL VERMA Vs. STATE OF MADHYA PRADESH
|
December 14, 2018 |
MUNNIBAI Vs. VIJAY SINGH
|
February 20, 2018 |
MUNSHI Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2018 |
MUNSHILAL Vs. STATE OF M P
|
May 23, 2018 |
MURTI SHRI MAHAKALESHWAR MANDIR, UJJAIN Vs. STATE OF M.P. AND OTHERS
|
January 24, 2018 |
MUSKAN SAMAJIK EVAM SHIKSHA PRASAR EVAM PRACHAR SAMITI Vs. THE MEDICAL COUNCIL OF INDIA
|
February 6, 2018 |
MUSKAN SAMAJIK EVAM SHIKSHA PRASAR EVAM PRACHAR SAMITI Vs. MEDICAL COUNCIL OF INDIA
|
February 6, 2018 |
MUYINAT ADENIKE Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
MY CAR (BHOPAL) PVT. LTD. Vs. M/S BHOPAL GLUES AND CHEMICAL PVT. LTD.
|
January 3, 2018 |
N K MAHESHWARI Vs. DHANLAXMI SOLVEX PVT LTD
|
March 8, 2018 |
N P NAMDEO Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
N.K. PARIHAR Vs. STATE OF M.P.
|
November 20, 2018 |
N.P. SHRIVASTAVA Vs. M.P. STATE ELECTRICITY BOARD AND ANOTHER
|
May 15, 2018 |
NABBO ALIAS NAWAB KHAN S/O MANTE KHAN Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
NADANSINGH & 1 ANR. Vs. STATE OF M.P.
|
April 12, 2018 |
NAFEESA BEE Vs. ASHOK KUMAR AND ANOTHER
|
July 18, 2018 |
NAFISA KHAN & OTHERS Vs. STATE OF M P & OTHERS
|
February 1, 2018 |
NAG SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
NAGAR PALIK NIGAM Vs. BANSHI
|
March 23, 2018 |
NAGAR PALIK NIGAM, UJJAIN Vs. RAJPALSINGH
|
July 19, 2018 |
NAGAR PALIKA PARISHAD Vs. ANIL KUMAR & ORS
|
January 25, 2018 |
NAGAR PALIKA PARISHAD NAGDA Vs. NIGAM KARMACHARI MAHASANGH AND OTHERS
|
August 13, 2018 |
NAGAR PALIKA PARISHAD THR. Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
NAGAR PALIKA PARISHAD, NAGDA Vs. NIGAM KARAMCHARI MAHASANGH, UJJAIN AND OTHERS
|
August 2, 2018 |
NAGAR PANCHAYAT PIPLIYA MANDI Vs. PRABHA SHRIVASTAVA
|
July 10, 2018 |
NAGAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 29, 2018 |
NAGENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 10, 2018 |
NAGENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
NAGENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
February 12, 2018 |
NAGGA @ BHURALAL S/O MANGILAL NAYAK Vs. STATE OF M.P.
|
February 9, 2018 |
NAGULAL Vs. PEPABAI & OTHERS
|
April 22, 2018 |
NAHAR KHAN S/O NASIR KHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
NAHAR SINGH YADAV Vs. THE STATE OF MADHYA PRADESH
|
June 18, 2018 |
NAHIDA BANO ANSARI Vs. JAMILA BI CHHIPA AND OTHERS
|
July 2, 2018 |
NAI DUNIA Vs. STATE OF M P AND OTHERS
|
July 25, 2018 |
NAMDEO SHRIRAMJI GAJBHAIYE & OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
February 8, 2018 |
NAMENDRA SINGH CHAUHAN Vs. STATE OF M P & OTHERS
|
May 3, 2018 |
NAND KISHORE Vs. JITENDRA PARMAR
|
February 5, 2018 |
NAND KISHORE @ NANDU Vs. STATE OF MADHYA PRADESH
|
July 23, 2018 |
NAND KISHORE MEENA Vs. STATE OF M.P. AND OTHERS
|
May 24, 2018 |
NANDIBAI Vs. PRASHANT VARVADE & ORS
|
May 15, 2018 |
NANDJIRAM GUPTA Vs. STATE OF M P AND OTHERS
|
February 8, 2018 |
NANDKISHORE Vs. SARVASADHARAN & ANR.
|
March 22, 2018 |
NANDKISHORE Vs. STATE OF MADHYA PRADESH
|
March 26, 2018 |
NANDKISHORE PAGARE & OTHERS Vs. CHIEF MUNICIPAL OFFICER & OTHERS
|
January 24, 2018 |
NANDRAM Vs. THE STATE OF M.P.
|
January 11, 2018 |
NANDRAM AND OTHERS Vs. MAHILA RAMKALI DEVI AND OTHERS
|
May 10, 2018 |
NANDU AND ANOTHER Vs. STATE OF M P
|
June 19, 2018 |
NANHE VEER AND ANOTHER Vs. VIMLA BAI AND OTHERS
|
July 19, 2018 |
NANHELAL Vs. STATE OF MADHYA PRADESH
|
March 27, 2018 |
NANI INVATI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 10, 2018 |
NANNE KHAN Vs. UJJAIN MUNICIPAL CORPORATION & OTHERS
|
May 17, 2018 |
NANURAM Vs. STATE OF M.P. & ORS.
|
April 19, 2018 |
NANURAM AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
June 27, 2018 |
NAPEES MOHAMMAD Vs. DIRECTOR GENERAL
|
February 21, 2018 |
NARAYAN AADIWASI Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
NARAYAN AND ANR Vs. THE STATE OF M.P
|
March 15, 2018 |
NARAYAN CHANDRA PARWAR Vs. STATE OF M.P. & ORS.
|
March 20, 2018 |
NARAYAN KUMAR SAMANDIYA Vs. STATE OF M. P. & OTHERS
|
January 10, 2018 |
NARAYAN MAKWANA & ANOTHER Vs. STATE OF MP
|
August 21, 2018 |
NARAYAN PRASAD SAHU Vs. STATE OF M P
|
May 3, 2018 |
NARAYAN SINGH Vs. STATE OF M.P.
|
June 18, 2018 |
NARAYAN SINGH Vs. STATE OF M.P.
|
February 22, 2018 |
NARAYANI BAI AND OTHERS Vs. MATHURI BAI
|
May 16, 2018 |
NARBADI Vs. STATE OF M P
|
March 15, 2018 |
NARENDRA Vs. SANTOSH KUMAR
|
February 26, 2018 |
NARENDRA AND OTHERS Vs. STATE OF M.P.
|
May 2, 2018 |
NARENDRA BALIRAM SEN Vs. STATE OF MADHYA PRADESH
|
February 24, 2018 |
NARENDRA DUBEY Vs. STATE OF M.P.
|
January 17, 2018 |
NARENDRA KUMAR BAIRAGI & OTHERS Vs. NARENDRA KUMAR AGRAWAL & OTHERS
|
April 6, 2018 |
NARENDRA KUMAR JAIN Vs. STATE OF M. P.
|
December 17, 2018 |
NARENDRA KUMAR JAIN Vs. NIRMALCHANDRA JAIN
|
May 8, 2018 |
NARENDRA KUMAR JAIN & ANR. Vs. STATE OF MADHYA PRADESH & ANR.
|
January 11, 2018 |
NARENDRA KUMAR SAHU Vs. STATE OF M.P. & ORS.
|
July 24, 2018 |
NARENDRA SINGH KUSHWAH Vs. UNION OF INDIA AND ANOTHER
|
April 23, 2018 |
NARENDRA SINGH MAURYA Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 14, 2018 |
NARENDRA SINGH NARWARIYA Vs. MUNICIPAL CORPORATION & ORS.
|
July 12, 2018 |
NARENDRA SINGH THAKUR Vs. STATE OF M.P. AND OTHERS
|
July 12, 2018 |
NARENDRA SINGH YADAV Vs. PRATHMIK KRISHI SAKH SAHKARI SANSTHA MARYADIT AND OTHERS
|
August 6, 2018 |
NARENDRA TIWARI Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
May 7, 2018 |
NARENDRA VERMA Vs. STATE OF MP AND ANOTHER
|
July 25, 2018 |
NARESH Vs. STATE OF M P
|
May 24, 2018 |
NARESH BAGHEL Vs. STATE OF MADHYA PRADESH
|
July 23, 2018 |
NARESH KUMAR Vs. STATE OF M.P.
|
October 30, 2018 |
NARESH KUMAR KORI Vs. STATE OF M.P. AND OTHERS
|
July 27, 2018 |
NARESH RAWAT AND OTHERS Vs. STATE OF MP & OTHERS
|
December 18, 2018 |
NARESH SAHU & ANR Vs. STATE OF M P
|
July 17, 2018 |
NARESH SHARMA Vs. STATE OF M.P. AND OTHERS
|
May 8, 2018 |
NARESH SINGH JADON Vs. STATE OF M.P. AND OTHERS
|
January 3, 2018 |
NARESH SINGH KUSHWAH Vs. SHRI MOHAMMAD SULEMAN THR.
|
October 29, 2018 |
NARESH VERMA Vs. SMT. DIPTI UPADHYAY AND OTHERS
|
March 14, 2018 |
NARIPATI RAWAT Vs. STATE OF MADHYA PRADESH & ANOTHER
|
June 14, 2018 |
NARMADA ALIAS GUDDU Vs. STATE OF MADHYA PRADESH
|
April 4, 2018 |
NARMADA PRASAD Vs. HANUMAN
|
July 11, 2018 |
NARMADA PRASAD SEN Vs. STATE OF MADHYA PRADESH & OTHERS
|
January 31, 2018 |
NARMADA SHIVHARE AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
June 19, 2018 |
NARMADADEVI (DEAD) Vs. HANIF KHAN
|
August 8, 2018 |
NARSINGHDAS LADDHA & ANOTHER Vs. HARSHAVARDHAN & OTHERS
|
August 27, 2018 |
NATHA Vs. WATER RESOURCE DEPARTMENT
|
July 4, 2018 |
NATHAN @ NATHNA KUSHWAHA S/O PANCHIRAM KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
NATHULAL Vs. THE STATE OF MADHYA PRADESH
|
March 19, 2018 |
NATHULAL PATIDAR Vs. STATE OF M.P. AND OTHERS
|
June 18, 2018 |
NATIONAL INSURANCE CO., LTD. Vs. SMT. JEEVAN KUWAR AND OTHERS
|
May 15, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. SMT. RAMA DEVI
|
July 12, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. BHAGGO BAI AND ANOTHER
|
July 3, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. ISMAIL KHAN AND OTHERS
|
January 17, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHANKARLAL AND OTHERS
|
February 23, 2018 |
NATTHU KACHI @ BITWA Vs. STATE OF MADHYA PRADESH
|
May 2, 2018 |
NAUSHAD Vs. THE STATE OF MADHYA PRADESH
|
February 5, 2018 |
NAUSHAD ALI Vs. MUBARAK ALI @ BHURA
|
May 16, 2018 |
NAVAL SINGH UIKE Vs. STATE OF MADHYA PRADESH
|
January 16, 2018 |
NAVEEN DUGAR Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
May 7, 2018 |
NAVEEN GARG Vs. CHINTAMAN
|
January 19, 2018 |
NAVIN @ UDAY NAMDEO Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
NAVNEET GUPTA Vs. MAHENDRA SINGH YADAV
|
January 10, 2018 |
NEEL GAS AGENCY, JABALPUR Vs. INDIAN OIL CORPORATION LIMITED, JABALPUR
|
August 23, 2018 |
NEELAM PAL AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 20, 2018 |
NEELESH Vs. STATE OF M.P
|
August 30, 2018 |
NEELESH MASIH Vs. STATE OF MADHYA PRADESH
|
October 10, 2018 |
NEELESH SHUKLA Vs. STATE OF M P AND OTHERS
|
April 4, 2018 |
NEERAJ RANA Vs. STATE OF MADHYA PRADESH AND ORS.
|
November 15, 2018 |
NEERAJ SHARMA Vs. STATE OF M.P.
|
August 7, 2018 |
NEERAJ VISHWAKARMA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
February 5, 2018 |
NEETUDEVI Vs. HARISINGH
|
November 12, 2018 |
NEHA AND OTHERS Vs. VIKRAM UNIVERSITY AND ANOTHER
|
May 9, 2018 |
NEHA JAIN Vs. STATE OF MADHYA PRADESH
|
November 29, 2018 |
NEW BALAJI CHEMIST Vs. INDIAN RED CROSS SOCIETY (MADHYA PRADESH STATE BRANCH) & ANOTHER
|
February 2, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. MITHILESH MISHRA AND OTHERS
|
July 5, 2018 |
NEW INDIA ASSURANCE CO. LTD. Vs. PRABHU LAL AND OTHERS
|
April 12, 2018 |
NEW INDIA ASSURANCE CO. LTD. Vs. DILIP SINGH TANWAR
|
February 26, 2018 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAMKUMAR SAHU AND ORS.
|
April 2, 2018 |
NEW INDIA ASSURANCE COMPANY LIMITED, JABALPUR Vs. RAJJU BAI AND OTHERS
|
October 12, 2018 |
NIC CONSTRUCTION (INDIA) PVT. LTD. Vs. M/S SUNIL HI TECH ENGINEER LTD.
|
January 5, 2018 |
NIDHI SOLANKI D/O NARENDRA SOLANKI Vs. STATE OF M.P.
|
January 15, 2018 |
NIGAM DAS Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
NIHAL KHAN Vs. STATE OF MADHYA PRADESH
|
April 25, 2018 |
NIHAL SINGH Vs. STATE OF M.P.
|
July 12, 2018 |
NIHARIKA SHUKLA & OTHERS Vs. STATE OF M.P. & OTHERS
|
April 26, 2018 |
NIKHIL SARATHE Vs. STATE OF M P AND OTHERS
|
August 28, 2018 |
NIKITA VERMA Vs. STATE OF M P AND ANR
|
July 13, 2018 |
NILESH Vs. DEELEP RAO
|
February 16, 2018 |
NILESH @ NILKAMAL Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
NILESH JAIN & OTHERS Vs. STATE OF M P & OTHERS
|
April 13, 2018 |
NIMMO Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2018 |
NIRANDAR @ NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 25, 2018 |
NIRANJANPRASAD TIWARI Vs. RAJNISH VAISHYA AND OTHERS
|
May 9, 2018 |
NIRBHAN SINGH YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 18, 2018 |
NIRBHAY KUMAR JAIN Vs. RAJKUMAR
|
April 11, 2018 |
NIRJLA SINGH Vs. STATE OF M P & ANDOTHER
|
January 17, 2018 |
NIRMAL SEED'S PVT. LTD. Vs. STATE OF M.P.
|
October 25, 2018 |
NIRMALA SHARMA (SMT.) AND OTHERS Vs. DEVRAT SHARMA AND OTHERS
|
April 3, 2018 |
NIRMALCHAND JAIN Vs. CHAKRESH KUMAR JAIN
|
May 2, 2018 |
NIRVED NAMDEO Vs. MADHYA PRADESH POORVA KSHETRA VIDHYUT VITARAN COMPANY LIMITED AND OTHERS
|
April 20, 2018 |
NISAR AHMED Vs. THE STATE OF M.P.
|
January 29, 2018 |
NISHA & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 31, 2018 |
NISHAB BANO QURESHI Vs. STATE OF MP & ORS.
|
March 23, 2018 |
NISHAN KAPOOR Vs. THE STATE OF MADHYA PRADESH
|
July 12, 2018 |
NITESH AGRAWAL Vs. SMT. ARTI AGRAWAAL
|
July 9, 2018 |
NITESH BHARGAVA Vs. STATE OF M.P., THROUGH THE STATION HOUSE OFFICER, POLICE STATION AND ANOTHER
|
May 7, 2018 |
NITESH RATHORE & ANOTHER Vs. SHUBHAM SONI & ANOTHER
|
September 20, 2018 |
NITIN Vs. STATE OF MP
|
October 1, 2018 |
NITIN AGRAWAL Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 1, 2018 |
NITIN KUMAR Vs. GAJENDRASINGH DABAR
|
March 5, 2018 |
NITIN MALVIYA Vs. STATE OF M.P.
|
March 14, 2018 |
NITIN SAHU Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
NITIN SAHU Vs. SURESH KUMAR SAHU
|
January 19, 2018 |
NITIN SHARMA DEVMURARI Vs. STATE OF MADHYA PRADESH
|
August 24, 2018 |
NIVEDITA JAIN Vs. SANDEEP JAIN
|
March 9, 2018 |
NKJ INFRASTRUCTURE PVT.LTD. Vs. STATE OF MADHYA PRADESH
|
October 11, 2018 |
NONELAL @ SADHU KOL Vs. STATE OF M P
|
July 16, 2018 |
NOOR MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
October 30, 2018 |
NORTHERN COAL FIELDS LIMITED & OTHERS Vs. SAINIK MINING ALLIED SERVICES LIMITED
|
September 12, 2018 |
NORTHERN COALFIELDS LTD Vs. SALUJA CONSTRUCTION CO ARBITRATION
|
January 2, 2018 |
NOVARTIS INDIA LIMITED Vs. VIPIN SHRIVASTAVA & OTHERS
|
October 11, 2018 |
O P YADAV Vs. RAJPUT KARNI SENA
|
February 2, 2018 |
OAN ALI Vs. MOHAMMED HUSSAIN
|
May 15, 2018 |
OM @ OM PRAKASH AND ANOTHER Vs. STATE OF M P
|
May 9, 2018 |
OM KAR MAHOLE Vs. STATE OF MADHYA PRADESH
|
October 4, 2018 |
OM PRAKASH RAJPUT Vs. STATE OF M.P.
|
January 23, 2018 |
OM PRAKASH SADANI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 4, 2018 |
OM PRAKASH SHAHU Vs. STATE OF M P
|
July 18, 2018 |
OM PRAKASH SINGH AND OTHERS Vs. STATE OF M.P. & ANOTHER
|
February 9, 2018 |
OM PRAKASH TIWARI AND OTHERS Vs. NEETU TIWARI
|
May 18, 2018 |
OM SHANTI SHIKSHA SAMITI, BAGLI Vs. STATE OF MADHYA PRADESH
|
October 25, 2018 |
OMEGA ELEVATORS Vs. NATIONAL HEALTH MISSION
|
August 16, 2018 |
OMKARLAL @ UMKARLAL (DEAD) THROUGH LRS DWARKA PRASAD AND OTHERS Vs. SARDAR KHAN (DEAD) THROUGH LRS KISMAT BAI AND OTHERS
|
February 26, 2018 |
OMPRAKASH Vs. GANESH PRASAD AND OTHERS
|
July 23, 2018 |
OMPRAKASH Vs. STATE OF M.P.
|
February 5, 2018 |
OMPRAKASH Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
November 1, 2018 |
OMPRAKASH AGRAWAL AND ORS. Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 11, 2018 |
OMPRAKASH BADRETIA Vs. M/S EMROLD INDUSTRY
|
July 10, 2018 |
OMPRAKASH CHOUDHARY Vs. STATE OF M P
|
June 20, 2018 |
OMPRAKASH GOYAL Vs. GENERAL MANAGER
|
February 22, 2018 |
OMPRAKASH GUPTA AND ANOTHER Vs. STATE OF MP AND OTHERS
|
July 20, 2018 |
OMPRAKASH JAISWAL Vs. DISTRICT COLLECTOR
|
February 23, 2018 |
OMPRAKASH S/O BAIJNATH SHARMA Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION MOU
|
April 9, 2018 |
OMPRAKASH SHARMA Vs. STATE OF M.P.
|
March 26, 2018 |
OMPRAKASH TRIPATHI Vs. MUKESH DABI AND OTHERS
|
May 2, 2018 |
OMPRAKASH VISHWAPREMI Vs. SPECIAL POLICE ESTABLISHMENT
|
December 13, 2018 |
OMPRKASH Vs. STATE OF M.P.
|
January 17, 2018 |
OMWATI AND OTHERS Vs. RAMBHAROSHI AND OTHERS
|
July 5, 2018 |
OMWATI SINGH Vs. BHARAT HEAVY ELECTRICALS LTD.
|
March 16, 2018 |
ONKAAR YADAV Vs. STATE OF M P & OTHERS
|
March 21, 2018 |
ONKAR Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
ONKAR @ OM PRAKASH Vs. STATE OF M.P.
|
January 3, 2018 |
ONKAR SINGH DAMAR Vs. STATE OF M P AND OTHERS
|
August 1, 2018 |
ORCHID RENEWABLE PVT LTD & ANOTHER Vs. M P ELECTRICITY REGULATORY COMMISSION AND OTHERS
|
July 20, 2018 |
ORIENTAL INSURANCE CO LTD Vs. CHETAN KUMAR S/O MADANLAL PAWAR & OTHERS
|
July 25, 2018 |
ORIENTAL INSURANCE CO LTD Vs. SHYAM SINGH AND ANOTHER
|
March 21, 2018 |
ORIENTAL INSURANCE CO LTD Vs. KUSUM
|
November 19, 2018 |
ORIENTAL INSURANCE CO LTD Vs. SUMAN AND OTHERS
|
June 21, 2018 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJOBAI
|
February 14, 2018 |
P G NAJPANDE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 19, 2018 |
P.D. AGARWAL INFRASTRUCTURE LTD. Vs. STATE OF MP AND OTHERS
|
April 21, 2018 |
PAANSINGH Vs. MANGU AND OTHERS
|
January 31, 2018 |
PACIFIC EXPORTS Vs. UNION OF INDIA AND OTHERS
|
July 30, 2018 |
PADAM SINGH Vs. RADHELAL
|
March 14, 2018 |
PADMA BAI & OTHERS Vs. STATE OF M.P. & OTHERS
|
August 14, 2018 |
PAHALWAN SINGH AND ORS. Vs. STATE OF M.P.
|
January 27, 2018 |
PAJAN SINGH Vs. STATE OF M.P.
|
February 21, 2018 |
PALI RASTOGI Vs. UNION OF INDIA & ORS
|
June 27, 2018 |
PAN SINGH Vs. STATE OF M P
|
August 2, 2018 |
PANCHAM SINGH Vs. STATE OF M P
|
February 7, 2018 |
PANCHAN BHAI Vs. THE STATE OF MADHYA PRADESH
|
January 8, 2018 |
PANCHAN BHAI Vs. THE STATE OF MADHYA PRADESH
|
January 3, 2018 |
PANDHARI YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 5, 2018 |
PANGLA @ RAMCHANDRA Vs. DARIYANAMAL
|
February 15, 2018 |
PANJAB SINGH @ VISHNU BAHADUR SINGH KHAIRWAR Vs. STATE OF MADHYA PRADESH
|
January 2, 2018 |
PANKAJ Vs. STATE OF M P AND OTHERS
|
May 18, 2018 |
PANKAJ KHATRI Vs. THE STATE OF MADHYA PRADESH
|
July 11, 2018 |
PANKAJ SIJAIRYA Vs. CATALYSER
|
November 22, 2018 |
PANKAJ SINGH Vs. STATE OF MADHYA PRADESH
|
November 27, 2018 |
PAPPAN Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
PAPPU AHARWAR Vs. STATE OF M P
|
May 28, 2018 |
PAPPU ALIAS ARUN KUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
PAPPU RAJA @ KOMAL SINGH Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
PAPPU SHARMA ALIAS PRAVEEN SHARMA Vs. STATE OF M.P.
|
December 13, 2018 |
PAPPU SINGH Vs. STATE OF M.P. AND ORS.
|
July 11, 2018 |
PAPPU SONDHIYA AND OTHERS Vs. STATE OF M.P.
|
August 20, 2018 |
PARAM AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 25, 2018 |
PARAM SINGH Vs. STATE OF MADHYA PRADESH
|
July 19, 2018 |
PARAS Vs. HIGHER EDUCATION DEPARTMENT
|
March 20, 2018 |
PARAS KUMAR JAIN Vs. DECEASED MANISH
|
August 3, 2018 |
PARASMAL Vs. RAGHUVEERSINGH
|
July 25, 2018 |
PARASRAM PAL Vs. THE STATE OF MADHYA PRADESH
|
April 11, 2018 |
PARIKSHIT SINGH Vs. STATE OF MP & ANOTHER
|
August 23, 2018 |
PARMANAND KORI & OTHERS Vs. RAM RATI KORI & OTHER
|
August 16, 2018 |
PARSHURAM AND ORS. Vs. THE STATE OF M.P.
|
March 14, 2018 |
PARSI ZOROASTRIAN ANJUMAN, MHOW Vs. SDO INDORE / REGISTRAR PUBLIC TRUST & ANOTHER
|
July 18, 2018 |
PARSVNATH DEVELOPERS Vs. UJJAIN MUNICIPAL CORPORATION
|
April 16, 2018 |
PARTIES NAME ASHOK Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
PARTIES NAME BALDEO LAL PANIKA Vs. STATE OF M P AND OTHERS
|
July 16, 2018 |
PARTIES NAME DHEERAJ LAL YADAV Vs. STATE OF M P AND OTHERS
|
April 2, 2018 |
PARTIES NAME JOGI & OTHERS Vs. STATE OF MADHYA PRADESH
|
December 5, 2018 |
PARTIES NAME KHEM SINGH Vs. STATE OF MADHYA PRADESH
|
May 16, 2018 |
PARTIES NAME MAN TRUCKS INDIA PVT LTD Vs. STATE OF M P & OTHERS
|
December 20, 2018 |
PARTIES NAME PRAKASH PAHUJA Vs. DEVENDRA KUMAR JAIN
|
February 15, 2018 |
PARTIES NAME RAJESH GULHANE Vs. STATE OF M P AND OTHERS
|
July 31, 2018 |
PARTIES NAME RAJU @ TARKESHWAR Vs. STATE OF MADHYA PRADESH
|
May 15, 2018 |
PARTIES NAME RAM BHAWAN @ LALLOO Vs. STATE OF MADHYA PRADESH
|
May 14, 2018 |
PARTIES NAME RAM KARAN YADEV Vs. STATE OF MADHYA PRADESH
|
July 12, 2018 |
PARTIES NAME RAMJI Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
PARTIES NAME SANDEEP JAIN Vs. NIVEDITA JAIN
|
March 9, 2018 |
PARTIES NAME ZHANNULAL Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
PARU Vs. STATE OF MADHYA PRADESH
|
July 13, 2018 |
PARVAT SINGH, S/O MANGILAL Vs. STATE OF MADHYA PRADESH
|
February 15, 2018 |
PARVATSINGH Vs. MOHANLAL
|
February 15, 2018 |
PARVEJ @ RAJA Vs. STATE OF M.P.
|
February 23, 2018 |
PARVESH PATHAK Vs. STATE OF M.P. AND ANOTHER
|
April 13, 2018 |
PARVEZ KHAN Vs. STATE OF M.P.
|
March 6, 2018 |
PARVINDAR BHATIA Vs. STATE OF M.P. AND ORS.
|
February 21, 2018 |
PARWATI BAI Vs. STATE OF M P
|
August 29, 2018 |
PATHAN SINGH S/O GUT SINGH BARELA Vs. STATE OF M P
|
February 8, 2018 |
PATIRAM Vs. STATE OF M P
|
April 3, 2018 |
PATIRAM SHARMA Vs. SATISH CHANDRA MANGAL
|
May 18, 2018 |
PATRU S/O KAPURA Vs. STATE OF MADHYA PRADESH THROUGH - POLICE STATION SHADORA, DISTRICT GUNA
|
June 29, 2018 |
PAVAN Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
PAWAN Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 6, 2018 |
PAWAN & ORS. Vs. SMT. SEEMA PATEL
|
August 21, 2018 |
PAWAN ARORA Vs. STATE OF M.P.
|
March 7, 2018 |
PAWAN GUMASTA Vs. STATE OF MADHYA PRADESH
|
October 26, 2018 |
PAWAN KUMAR Vs. STATE OF MP
|
July 18, 2018 |
PAWAN KUMAR Vs. STATE OF MP
|
April 11, 2018 |
PAWAN KUMAR Vs. THE STATE OF MADHYA PRADESH
|
March 14, 2018 |
PAWAN KUMAR JAIN Vs. SUNITA JAIN
|
March 6, 2018 |
PAWAN KUMAR PATHAK Vs. MOHAN PRASAD DUBEY
|
December 17, 2018 |
PAWAN MEENA Vs. DEPARTMENT OF MINERAL RESOURCE
|
August 3, 2018 |
PAWAN RAJAWAT AND ANOTHER Vs. UNION OF INDIA AND ORS.
|
April 19, 2018 |
PAWAN S/O SHRI BADRILALJI SULE Vs. STATE OF MADHYA PRADESH
|
March 9, 2018 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. UNION OF INDIA
|
May 31, 2018 |
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
PHOOLDAS Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
PILAJI T. BAGDE Vs. STATE OF M. P.
|
October 12, 2018 |
PINKI YADAV Vs. STATE OF MADHYA PRADESH
|
March 15, 2018 |
PINTOO @ LAKHAN SINGH & ANOTHER Vs. THE STATE OF MADHYA PRADESH
|
April 5, 2018 |
PINTU & ANR Vs. STATE OF M P
|
August 27, 2018 |
PINTU SINGH TOMAR Vs. STATE OF MP
|
February 14, 2018 |
PITAMBRA INDUSTRIES Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 19, 2018 |
PIYUSH BHARGAV Vs. STATE OF M.P. AND ANOTHER
|
July 13, 2018 |
PIYUSH CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
|
April 19, 2018 |
PIYUSH RAWAT AND OTHERS Vs. STATE OF M P AND OTHERS
|
August 9, 2018 |
PIYUSH VERMA Vs. STATE OF MADHYA PRADESH
|
February 27, 2018 |
POOJA PARIHAR Vs. STATE OF M P AND OTHERS
|
November 29, 2018 |
POONABAI Vs. MUNNALAL
|
July 11, 2018 |
POONAM NAYAK AND OTHERS Vs. SECRETARY, MPPSC, INDORE
|
May 18, 2018 |
POONAMCHAND AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 12, 2018 |
POORALAL SINGHAL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 11, 2018 |
POORAN SINGH MAHOR Vs. STATE OF M P & ANR
|
February 20, 2018 |
POORANLAL Vs. SMT. MEENA LAKHERA
|
February 1, 2018 |
POP SINGH Vs. STATE OF M.P..
|
October 23, 2018 |
POPULAR PLASTIC & OTHERS Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 6, 2018 |
PRABHAT KIRAN TIWARI Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
PRABHAT KUMAR DWIVEDI Vs. UNION OF INDIA AND OTHERS
|
April 13, 2018 |
PRABHU Vs. STATE OF MP
|
August 6, 2018 |
PRABHU LAL, S/O NAWAL SINGH Vs. STATE OF MADHYA PRADESH THROUGH P S SALAMATPUR
|
January 11, 2018 |
PRABHULAL Vs. STATE OF MADHYA PRADESH
|
March 9, 2018 |
PRABHULAL S/O SHRIPAD Vs. STATE OF MADHYA PRADESH
|
January 31, 2018 |
PRACHI PANDEY Vs. ANANT SHUKLA
|
January 4, 2018 |
PRADEEP Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
PRADEEP AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 25, 2018 |
PRADEEP AND ANR. Vs. STATE OF MP
|
August 21, 2018 |
PRADEEP HINDUJA Vs. STATE OF MADHYA PRADESH & ANOTHER
|
December 17, 2018 |
PRADEEP JAIN Vs. MANJULATA JAIN MODI AND ANOTHER
|
July 5, 2018 |
PRADEEP KUMAR GIRDHANY Vs. LIFE INSURANCE CORPORATION OF INDIA & OTHERS
|
January 24, 2018 |
PRADEEP KUMAR GUBRELE Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
PRADEEP KUMAR SHARMA Vs. STATE OF M.P. AND OTHERS
|
August 23, 2018 |
PRADEEP KUMAR SHARMA Vs. STATE OF M.P. AND ANOTHER
|
February 23, 2018 |
PRADEEP MAKWANA Vs. STATE OF M P
|
August 29, 2018 |
PRADEEP MANDELIYA Vs. STATE OF M.P. & ANOTHER
|
August 20, 2018 |
PRADEEP RAJANI Vs. SMT. RANI RAJANI
|
August 20, 2018 |
PRAGYA DWIVEDI Vs. STATE OF MADHYA PRADESH
|
February 27, 2018 |
PRAHLAD @ GUDDU Vs. STATE OF MADHYA PRADESH
|
December 15, 2018 |
PRAHLAD SINGH BARKADE Vs. BOARD OF DIRECTORS & OTHERS
|
February 12, 2018 |
PRAKASH Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
PRAKASH Vs. STATE OF MADHYA PRADESH
|
February 8, 2018 |
PRAKASH Vs. RAMPRATAP & OTHERS
|
February 16, 2018 |
PRAKASH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
PRAKASH Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2018 |
PRAKASH AGRAWAL AND OTHERS Vs. STATE BANK OF INDIA AND ORS.
|
May 3, 2018 |
PRAKASH ASPHALTINGS & TOLL HIGHWAYS [INDIA] LIMITED Vs. ADITIONAL COMMISSIONER (REVENUE) & ANOTHER
|
February 8, 2018 |
PRAKASH BHURA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 19, 2018 |
PRAKASH CHANDRA PANDEY Vs. STATE OF MP & ORS
|
October 24, 2018 |
PRAKASH DHAKAD Vs. RAKESH DHAKAD
|
April 11, 2018 |
PRAKASH GARWAL Vs. STATE OF M.P. AND OTHERS
|
June 25, 2018 |
PRAKASH NARAYAN MISHRA Vs. SOBHANA KADAM & ORS
|
May 28, 2018 |
PRAKASH NARAYAN PATERIYA Vs. SHRI DEO RADHA KRISHNA MANDIR, VILLAGE
|
June 27, 2018 |
PRAKASH PRAJAPAT S/O LATE KANHAIYALAL PRAJAPAT Vs. THE STATE OF MADHYA PRADESH & OTHERS
|
March 8, 2018 |
PRAKASH RAO KHEDIKAR Vs. SHRI PRAMOD AGRAWAL, PRINCIPAL SECRETARY, GOVERNMENT OF MADHYA PRADESH AND 4 OTHERS
|
May 16, 2018 |
PRAKASH SONI & ORS Vs. STATE OF M P & OTHERS
|
January 23, 2018 |
PRAMENDRA @ PRAVEEN Vs. STATE OF M P
|
June 20, 2018 |
PRAMILA DHINGRA Vs. THE STATE OF MADHYA PRADESH
|
March 8, 2018 |
PRAMILA DUBEY Vs. SUDAMA BAI
|
February 8, 2018 |
PRAMILA JAMRA Vs. STATE OF M.P. & OTHERS
|
April 5, 2018 |
PRAMOD JATAV AND OTHERS Vs. RAJEEV SHARMA AND ANOTHER
|
May 16, 2018 |
PRAMOD KUMAR Vs. SAYYED RAJIYA SULTANA & OTHERS
|
November 14, 2018 |
PRAMOD KUMAR AHIRWAR Vs. STATE OF MADHYA PRADESH
|
December 17, 2018 |
PRAMOD KUMAR MISHRA Vs. M P STATE ELECTRICITY BOARD AND OTHERS
|
December 17, 2018 |
PRAMOD KUMAR MISHRA Vs. THE MADHYA PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
January 4, 2018 |
PRAMOD KUMAR SEN AND ANOTHER Vs. DIRECTOR GENERAL CENTRAL BANK OF INDIA AND OTHERS
|
February 5, 2018 |
PRAMOD KUMAR TIWARI Vs. STATE OF M.P.
|
March 9, 2018 |
PRAMOD KUMAR VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
April 19, 2018 |
PRAMOD MISHRA & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 30, 2018 |
PRAMOD RAI Vs. STATE OF M.P. & OTHERS
|
August 13, 2018 |
PRAMOD S/O MIHILAL KORI Vs. STATE OF M P
|
February 5, 2018 |
PRAMODH KUMAR SETHI Vs. INDORE MUNICIPAL CORPORATION AND ANOTHER
|
March 5, 2018 |
PRANAV JAISWAL Vs. STATE OF M.P. AND OTHERS
|
July 11, 2018 |
PRASHANT GUPTA Vs. ASHISH PODDAR
|
January 30, 2018 |
PRASHANT JAISWAL Vs. STATE OF MADHYA PRADESH & ANOTHER
|
February 28, 2018 |
PRASHANT KUMAR NIMGANI Vs. STATE OF MP & ANR
|
September 20, 2018 |
PRASHANT SHRIVASTAVA Vs. STATE OF M P
|
July 19, 2018 |
PRASTUTI THROUGH MAHENDRA KODWANI Vs. AIRPORT AUTHORITY OF INDIA & ORS
|
June 26, 2018 |
PRATAP CHHATTRAWAS, GUNA Vs. STATE OF M.P.
|
November 30, 2018 |
PRATAP SINGH Vs. STATE OF M P
|
July 24, 2018 |
PRATAP SINGH AND ANR. Vs. STATE OF MP AND ANOTHER
|
March 27, 2018 |
PRATAP SINGH DHURVE, S/O LATE M D DHURVE, OCCUPATION DEPUTY COLLECTOR Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
PRATHMIK KRISHI SAKH SAHAKARI SAMITI MARYADIT JIGNA Vs. STATE OF M.P. AND OTHERS
|
March 9, 2018 |
PRATHVI ALIAS PRATI Vs. STATE OF MADHYA PRADESH
|
July 27, 2018 |
PRATIBHA Vs. KRISHNA
|
January 12, 2018 |
PRATIBHA SHUKLA Vs. UNION OF INDIA AND OTHERS
|
July 30, 2018 |
PRATIBHA SINGH Vs. STATE OF M.P. AND OTHERS
|
February 27, 2018 |
PRAVEEN ALIAS SHERU JAIN Vs. STATE OF M.P.
|
August 29, 2018 |
PRAVEEN CHOURASIYA Vs. STATE OF M.P. AND OTHERS
|
May 7, 2018 |
PRAVEEN KUMAR TIWARI Vs. RAJIV GANDHI PROUDYOGIKI VISWAVIDYALAYA
|
January 3, 2018 |
PRAVEEN MABEN Vs. MRS. NALINI MABEN
|
February 16, 2018 |
PRAVEEN MALPANI Vs. MAHENDRA SINGH GADWAL
|
February 15, 2018 |
PRAVEEN PADIYAR Vs. STATE OF MP AND ORS.
|
August 20, 2018 |
PRAVEEN PANDEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 31, 2018 |
PRAVEEN PANDEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 10, 2018 |
PRAVEEN SINGH Vs. SHRI SAJJAN KSHATRIYA SAMAJ PARISHAD RATLAM T.
|
April 18, 2018 |
PRAVIN Vs. GHANSHYAM AND OTHERS
|
March 23, 2018 |
PREETAM NAVLANI Vs. SHRI SHASWAT SHARMA AND ORS.
|
April 11, 2018 |
PREETAM PAL AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
PREETAM SINGH Vs. THE STATE OF M.P. AND ANR.
|
March 15, 2018 |
PREETI Vs. RAIBAHADUR SETH
|
November 26, 2018 |
PREETI SINGH Vs. RAMKALI AND ORS
|
May 28, 2018 |
PREM BAHADUR SINGH Vs. MUNICIPAL CORPORATION, JABALPUR
|
May 14, 2018 |
PREM BAI Vs. STATE OF M P AND OTHERS
|
July 5, 2018 |
PREM PANCHAL Vs. SCHOOL EDUCATION DEPARTMENT
|
February 2, 2018 |
PREM SINGH Vs. STATE OF MADHYA PRADESH
|
January 17, 2018 |
PREM SINGH CHOUHAN Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
PREMBABU JAIN Vs. DEVENDRA KUMAR CHAUDHARY
|
March 19, 2018 |
PREMKUMAR S/O LATE CHHABILDAS PANJABI Vs. KANHIYALAL AND OTHERS
|
March 20, 2018 |
PREMLAL Vs. THE STATE OF MADHYA PRADESH
|
January 30, 2018 |
PREMLAL & ANR Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
PREMLAL ALIAS PREM BAHADUR KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
December 6, 2018 |
PREMLAL GARG Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
PREMNARAYAN AND ORS. Vs. STATE OF M.P.
|
December 18, 2018 |
PREMNARAYAN ARYA Vs. STATE OF M P
|
June 27, 2018 |
PREMNARAYAN YADAV Vs. STATE OF MP & ANOTHER
|
September 6, 2018 |
PREMSHANKAR KEWAT Vs. NITIN LALWANI & OTHERS
|
July 30, 2018 |
PRIMUS CHEMICALS LTD Vs. PROCESS UNITS
|
February 1, 2018 |
PRIMUS CHEMICALS LTD Vs. ARROWHEAD SEPARATIONS ENGINEERING PVT LTD
|
February 1, 2018 |
PRINCIPAL COMMISSIONER OF INC Vs. RELIABLE EXPRESS
|
February 2, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. D.P. POWER
|
April 6, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KATARIA WIRES PVT. LTD.
|
April 6, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. RATLAM WIRES PVT. LTD.
|
April 6, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAVEEN KUMAR JAIN
|
March 8, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAVEEN KUMAR JAIN
|
March 5, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRABHJOT KAUR CHHABRA
|
September 28, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. OMPRAKASH DHANWANI
|
September 14, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX (1) INDORE Vs. CHAIN HOUSE INTERNATIONAL (P) LTD
|
August 7, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) BHOPAL Vs. M/S MOIRA STEEL LIMITED
|
June 18, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS Vs. KULWANT SINGH BHATIA AND OTHERS
|
May 9, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), AAYKAR BHAWAN Vs. KATARIA INDUSTRIES PVT LTD
|
April 19, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX, INDORE Vs. BHUPENDRA SINGH RAJENDRA SINGH RAJPUT
|
April 13, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX-I, AAYKAR BHAWAN, INDORE Vs. FERRO CONCRETE CONSTRUCTION INDIA PRIVATE LIMITED
|
January 4, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. GUNVANTI NAUTAMLAL SANGHVI
|
February 1, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX-II, AAYKAR BHAWAN, INDORE Vs. KARAN MITTAL
|
February 20, 2018 |
PRINCIPAL, MAHARSHI VIDYA MANDIR LEHDRA NAKA, SAGAR Vs. LABOUR COURT, SAGAR & ANOTHER
|
March 15, 2018 |
PRISM CEMENT LIMITED Vs. UNION OF INDIA AND ORS.
|
August 16, 2018 |
PRITI Vs. L.G. ACADEM
|
November 15, 2018 |
PRIYANKA Vs. THE STATE OF MADHYA PRADESH
|
February 12, 2018 |
PRIYANKA ARYA Vs. ABHISHEK ARYA
|
August 20, 2018 |
PRIYANKA TIWARI & ANOTHER Vs. RISHIMUNI TIWARI
|
August 1, 2018 |
PROF. NAMDEO SHRIRAMJI GAJBHAIYE AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
February 8, 2018 |
PROF. SUNIL KUMAR BAJPAI AND OTHERS Vs. CHIEF ELECTION OFFICER AND OTHERS
|
October 30, 2018 |
PROF. Z. A. SAIYED Vs. REGISTRAR VIKRAM UNIVERSITY, UJJAIN
|
November 19, 2018 |
PROJECT OFFICER Vs. MOHANLAL KUMHAR (PRAJAPATI )
|
January 10, 2018 |
PROMOD KUMAR SEN Vs. DIRECTOR GENERAL
|
February 5, 2018 |
PROMOD KUMAR TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 6, 2018 |
PROVIMI ANIMAL NUTRITION INDIA PVT LTD Vs. SECRETARY, M P MEDICAL & SALES REPRESENTATIVES ASSOCIATION & ANOTHER
|
November 1, 2018 |
PT RAMSWAROOP GAUTAM MEMORIAL EDUCATIONAL Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
March 13, 2018 |
PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. VIKRAM DAS VAIRAGI
|
June 22, 2018 |
PUJA GURJAR Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
PUMMY DEVI & ANR Vs. NARESH KUMAR JAIN & OTHERS
|
April 9, 2018 |
PUNEET S/O PURUSHOTTAMLAL TIWARI Vs. STATE OF M.P. AND OTHERS
|
March 1, 2018 |
PUNIT SHIVHARE Vs. STATE OF MADHYA PRADESH
|
February 6, 2018 |
PUNJ LLOYD LIMITED THR. Vs. VIVEK TRIPATHI
|
March 16, 2018 |
PUNJAB NATIONAL BANK Vs. SURESH PATIDAR AND ANOTHER
|
June 19, 2018 |
PUNJAB NATIONAL BANK Vs. DILIP DEVDA OTHERS
|
June 19, 2018 |
PUNJAB NATIONAL BANK Vs. JAINAM DORMITARY AND ANOTHER
|
June 19, 2018 |
PUNJAB NATIONAL BANK Vs. SYNERGY EDUCATION INTERNATIONAL PVT LTD AND OTHERS
|
June 19, 2018 |
PUNJAB NATIONAL BANK Vs. PUROSHOTTAM PATEL AND ANOTHER OTHERS
|
June 19, 2018 |
PUNJAB STORES Vs. GOPAL SHARMA & ANOTHER
|
May 17, 2018 |
PURAN GADARIYA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
PURNIMA PANDEY & DEEPANKAR PANDAY Vs. STATE OF MP
|
August 29, 2018 |
PURUSHOTTAM BARVE Vs. STATE OF MP & ORS.
|
March 20, 2018 |
PURUSHOTTAM PRASAD CHOURASIYA Vs. STATE OF M.P. AND OTHERS
|
February 6, 2018 |
PURUSHOTTAM PRASAD CHOURASIYA Vs. STATE OF MADHYA PRADESH
|
February 6, 2018 |
PURVA SACHIN JAISWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 15, 2018 |
PUSHKARRAJ Vs. STATE OF M.P.
|
April 3, 2018 |
PUSHP Vs. THE STATE OF MADHYA PRADESH
|
February 2, 2018 |
PUSHPA Vs. GENERAL MANAGER BANK OF BARODA AND OTHERS
|
August 7, 2018 |
PUSHPA MISHRA AND ANOTHER Vs. SURJEET SINGH
|
February 6, 2018 |
PUSHPENDRA SINGH JADON Vs. SMT. VANDANA
|
May 15, 2018 |
PUSHPENDRA, S/O ADITYA PRASAD PANDEY Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
PUSHPRAJ SINGH RAJPUT Vs. SMT. HEMA RAJPUT
|
March 20, 2018 |
PUSHPRAJ TRIPATHI (MINOR) Vs. STATE OF M.P. AND ANOTHER
|
May 11, 2018 |
PUTHUA @ PUTHU @ SURENDRA Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
R D PARTEKI Vs. STATE OF M P AND ANOTHER
|
April 9, 2018 |
R K DUBEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 3, 2018 |
R K REKHI Vs. M P E B , RAMPUR, JABALPUR
|
February 22, 2018 |
R K SOLANKI Vs. CENTRAL BANK OF INDIA
|
February 7, 2018 |
R L JATAV Vs. STATION HOUSE OFFICER
|
May 15, 2018 |
R S SHIKSHA PRASAR SAMITI THR Vs. STATE OF MADHYA PRADESH
|
July 18, 2018 |
R.K. MALIK Vs. UNION OF INDIA
|
February 6, 2018 |
R.K. REKHI Vs. M.P.E.B., RAMPUR, JABALPUR
|
February 22, 2018 |
R.K.RICCHARIYA Vs. TULSI PRAJAPTI
|
October 23, 2018 |
R.N. GARG Vs. STATE OF M.P. AND OTHERS
|
January 17, 2018 |
R.S. ASHATKAR Vs. CENTRAL BUREAU OF INVESTIGATION, BHOPAL (M.P.)(INDORE BENCH)
|
March 15, 2018 |
R.S.KUREEL Vs. CHANCELLOR DR.B.R.AMBEDKAR
|
February 16, 2018 |
RACHNA BAI Vs. RAJESH KUMAR MAHORE (KORI)
|
August 30, 2018 |
RADHA AHIRWAR Vs. STATE OF MADHYA PRADESH
|
May 10, 2018 |
RADHAKRISHAN & OTHERS Vs. STATE OF M.P. AND ANOTHER
|
August 9, 2018 |
RADHARAM SHARMA Vs. SAMRAT ASHOK TECHNOLOGICAL INSTITUTE & ANOTHER
|
February 8, 2018 |
RADHARANI Vs. KAMLESH KUMAR KATHRAYA & OTHERS
|
March 7, 2018 |
RADHELAL Vs. STATE OF MADHYA PRADESH
|
March 15, 2018 |
RADHESHYAM Vs. STATE OF M.P. AND ANOTHER
|
August 2, 2018 |
RADHESHYAM Vs. STATE OF M.P. AND ANOTHER
|
July 17, 2018 |
RADHESHYAM Vs. STATE OF M P
|
September 20, 2018 |
RADHESHYAM Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2018 |
RADHESHYAM (DEAD THROUGH HIS LRS) Vs. SMT. BHAGWANTI BAI (DEAD THROUGH HER LRS)
|
June 18, 2018 |
RADHESHYAM @ MAMA Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
RADHESHYAM RAIKWAR Vs. STATE OF MADHYA PRADESH
|
June 20, 2018 |
RADHESHYAM S/O RAMLAL MALVIYA Vs. STATE OF M P
|
July 9, 2018 |
RADHESHYAM SONI Vs. STATE OF M P, THROUGH SPECIAL POLICE ESTABLISHMENT, BHOPAL & ANOTHER
|
January 16, 2018 |
RADHESHYAM YADAV AND ANOTHER Vs. THE STATE OF MADHYA PRADESH
|
April 17, 2018 |
RADHEYSHYAM AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
August 14, 2018 |
RADHIKA SHASTRI W/O KISHOR DAS SHASTRI Vs. SANGEET W/O SHAILENDRAGIRI GOSWAMI AND ANOTHER
|
August 20, 2018 |
RADHU Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
RAFFU @ RAFIQUE AND 4 OTHERS Vs. STATE OF M P
|
July 25, 2018 |
RAFIQ RIWANI Vs. M.P. STATE WAQF BOARD
|
January 29, 2018 |
RAGHAVENDRA SINGH Vs. THAKUR SUKHENDRA SINGH
|
August 1, 2018 |
RAGHUNANDAN PRASAD MISHRA Vs. THE STATE OF MADHYA PRADESH
|
October 29, 2018 |
RAGHUNATH SINGH Vs. STATE OF MADHYA PRADESH
|
August 27, 2018 |
RAGHUVEER Vs. STATE OF MP
|
March 14, 2018 |
RAGHUVEER SINGH Vs. STATE OF M.P.
|
January 10, 2018 |
RAGHUVEER SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
RAGHVENDRA SHUKLA Vs. STATE OF M.P.
|
October 23, 2018 |
RAGHVENDRA SINGH Vs. STATE OF MP
|
November 29, 2018 |
RAGHVENDRA SINGH Vs. STATE OF M.P. AND OTHERS
|
April 13, 2018 |
RAGHVENDRA SINGH SIKARWAR & ORS Vs. STATE OF M P & ORS
|
July 23, 2018 |
RAHMAT NOOR KHAN Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 11, 2018 |
RAHUL Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
RAHUL Vs. STATE OF M. P.
|
June 27, 2018 |
RAHUL Vs. STATE OF M P
|
July 23, 2018 |
RAHUL AND ABHILASHA Vs. STATE OF M.P.
|
July 10, 2018 |
RAHUL ASATI Vs. STATE OF M.P.
|
February 8, 2018 |
RAHUL CONSTRUCTION & OTHERS Vs. KIRAN SHINDE
|
August 6, 2018 |
RAHUL GAUR Vs. THE STATE OF M.P. AND OTHERS
|
May 18, 2018 |
RAHUL JAIN Vs. SHUBHAM OSWAL
|
December 21, 2018 |
RAHUL PANDEY Vs. RAHUL SHUKLA
|
January 22, 2018 |
RAHUL S/O POONAM CHAND Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
RAHUL SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 16, 2018 |
RAHUL SINGH CHOUHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
October 29, 2018 |
RAHUL SINGH LODHI Vs. CHANDA DEVI
|
June 28, 2018 |
RAHUL YADAV Vs. STATE OF MP
|
July 16, 2018 |
RAINA Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
RAJ BAHOR PATEL Vs. STATE OF M.P.
|
April 10, 2018 |
RAJ KHAN S/O WAHID KHAN Vs. STATE OF M P
|
August 16, 2018 |
RAJ KUMAR ALIAS RAMKARAN Vs. STATE OF M.P.
|
July 17, 2018 |
RAJ KUMAR DHRUV Vs. SMT. PUSHPA RANDHAR AND ANR.
|
February 27, 2018 |
RAJ KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
October 24, 2018 |
RAJ KUMAR SINGH Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
August 16, 2018 |
RAJ KUMAR TILWANI Vs. BHAGCHAND TALREJA (DECEASED) THR. LRS. SMT. SUJATA
|
March 13, 2018 |
RAJ NARAYAN SINGH Vs. M/S. PUSHPA FOOD PROCESSING PVT. LTD. AND OTHERS
|
January 22, 2018 |
RAJ SECURITY FORCE Vs. MUNICIPAL CORPORATION
|
December 10, 2018 |
RAJ SINGH RAJPUT Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 5, 2018 |
RAJA @ RAJESH, RAMBABU AND SANDEEP Vs. STATE OF MP
|
July 31, 2018 |
RAJA BABU SONKAR Vs. THE DIVISIONAL COMMISSIONER
|
July 11, 2018 |
RAJA RAM BHARGAVA Vs. THE STATE OF MADHYA PRADESH
|
March 15, 2018 |
RAJARAM Vs. BHAIYALAL AND OTHERS
|
April 5, 2018 |
RAJARAM Vs. STATE OF MADHYA PRADESH
|
January 19, 2018 |
RAJARAM @ RAJJU Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2018 |
RAJARAM BADOLE Vs. SPECIAL POLICE ESTABLISHMENT, LOKAYUKT
|
January 25, 2018 |
RAJARAM GUPTA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
October 30, 2018 |
RAJARAM JAISWAL Vs. THE STATE OF M.P. AND OTHERS
|
February 7, 2018 |
RAJARAM MINOR Vs. STATE OF MADHYA PRADESH
|
May 15, 2018 |
RAJAT AGARWAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 21, 2018 |
RAJAT IMALIYA (JAIN) Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
RAJDEEP SHANDILYA Vs. THE STATE OF M.P.
|
July 4, 2018 |
RAJDEV SINGH Vs. RANI DURGAWATI VISHWAVIDYALAYA, JABALPUR AND OTHERS
|
February 8, 2018 |
RAJEEV KUMAR Vs. RAJAN ALIAS RAJENDRA
|
January 2, 2018 |
RAJEEV SHUKLA Vs. STATE OF MADHYA PRADESH
|
June 21, 2018 |
RAJENDRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 13, 2018 |
RAJENDRA Vs. ARCHANA
|
March 26, 2018 |
RAJENDRA Vs. STATE OF M.P.
|
August 3, 2018 |
RAJENDRA @ AMAR SINGH Vs. BITTAM @ USHA LODHI
|
February 27, 2018 |
RAJENDRA @ RADDU KEWAT Vs. THE STATE OF M.P.
|
June 28, 2018 |
RAJENDRA AND ANR Vs. THE STATE OF M.P
|
March 20, 2018 |
RAJENDRA AND ORS. Vs. STATE OF MADHYA PRADSH AND OTHERS
|
July 11, 2018 |
RAJENDRA AND OTHERS Vs. STATE OF M P
|
May 24, 2018 |
RAJENDRA KUMAR Vs. SMT. GOMATI DEVI AND ANOTHER
|
July 19, 2018 |
RAJENDRA KUMAR AND ANR. Vs. STATE OF M.P. AND ORS.
|
July 6, 2018 |
RAJENDRA KUMAR DUBEY Vs. THE STATE OF MADHYA PRADESH
|
February 8, 2018 |
RAJENDRA KUMAR JAISWAL Vs. STATE OF MP
|
November 13, 2018 |
RAJENDRA KUMAR KHARE Vs. STATE OF M P & OTHERS
|
July 19, 2018 |
RAJENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
August 20, 2018 |
RAJENDRA KUMAR RAIZADA Vs. STATE OF M.P.
|
April 19, 2018 |
RAJENDRA KUMAR SHRIVAS Vs. STATE OF M.P.
|
February 23, 2018 |
RAJENDRA KUMAR SUGANDHI Vs. INDORE MUNICIPAL CORPORATION AND ORS.
|
August 3, 2018 |
RAJENDRA KUMAR SUTAR AND OTHERS Vs. STATE OF M.P AND OTHERS
|
May 2, 2018 |
RAJENDRA KUMAR WADHWAN Vs. M P POLLUTION CONTROL BOARD, BHOPAL
|
February 15, 2018 |
RAJENDRA LOHAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
RAJENDRA MAHESHWARI Vs. N K B SECURITIES
|
August 10, 2018 |
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
|
May 9, 2018 |
RAJENDRA PRASAD CHOURASIYA Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
RAJENDRA PRASAD PANDEY Vs. THE STATE OF M.P. AND OTHERS
|
February 6, 2018 |
RAJENDRA PRASAD S/O RAMGOPAL PYASI Vs. STATE OF MADHYA PRADESH
|
January 15, 2018 |
RAJENDRA PRASAD SHARMA Vs. GYAN SINGH
|
March 6, 2018 |
RAJENDRA PRASAD VAIS Vs. STATE OF M P & OTHERS
|
January 24, 2018 |
RAJENDRA PRATAP Vs. STATE OF M.P.
|
December 12, 2018 |
RAJENDRA SALUJA AND ORS. Vs. THE STATE OF M.P. AND ANR.
|
March 7, 2018 |
RAJENDRA SINGH Vs. ADITYA SINGH CHAUHAN
|
January 12, 2018 |
RAJENDRA SINGH Vs. DAMODAR PRASAD
|
March 1, 2018 |
RAJENDRA SINGH Vs. STATE OF M P AND OTHERS
|
April 17, 2018 |
RAJENDRA SINGH Vs. STATE OF M.P. AND OTHERS
|
August 1, 2018 |
RAJENDRA SINGH & ORS Vs. STATE OF M P
|
March 28, 2018 |
RAJENDRA SINGH @ RAVENDRA Vs. STATE OF MADHYA PRADESH
|
October 5, 2018 |
RAJENDRA SINGH AND ANR Vs. STATE OF MADHYA PRADESH AND ANR
|
November 16, 2018 |
RAJENDRA SINGH THAKUR & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 21, 2018 |
RAJENDRA VIR ARYA Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
February 8, 2018 |
RAJESH Vs. STATE OF MADHYA PRADESH
|
July 27, 2018 |
RAJESH Vs. THE STATE OF MADHYA
|
March 13, 2018 |
RAJESH Vs. SMT. DASHODABAI
|
July 31, 2018 |
RAJESH Vs. THE STATE OF MADHYA PRADESH
|
July 12, 2018 |
RAJESH Vs. STATE OF M.P.
|
February 22, 2018 |
RAJESH Vs. STATE OF M.P.
|
January 31, 2018 |
RAJESH & ORS. Vs. STATE OF MADHYA PRADESH & ANR
|
August 23, 2018 |
RAJESH @ GOCHE Vs. STATE OF MADHYA PRADESH
|
July 23, 2018 |
RAJESH @ PAPPU & ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 15, 2018 |
RAJESH @ RAJU SHARMA Vs. THE DIVISIONAL COMMISSIONER & OTHERS
|
July 23, 2018 |
RAJESH AND OTHER Vs. STATE OF M.P.
|
February 22, 2018 |
RAJESH BARKADE Vs. THE STATE OF MADHYA PRADESH
|
February 1, 2018 |
RAJESH DANDOTIYA S/O RAMJILAL Vs. STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE ESTABLISHMENT LOKAYUKTA OFFICE GWALIOR
|
August 23, 2018 |
RAJESH DHAWAL Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
RAJESH DUBEY Vs. SMT. RACHNA TIWARI AND ANR.
|
March 21, 2018 |
RAJESH DUBEY AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 7, 2018 |
RAJESH GANDHI Vs. INDORE DEVELOPMENT AUTHORITY
|
July 10, 2018 |
RAJESH GANDHI AND ANOTHER Vs. SMT. USHA JAIN AND OTHERS
|
February 8, 2018 |
RAJESH KAKANI AND ORS Vs. STATE OF MADHYA PRADESH AND ANR
|
July 19, 2018 |
RAJESH KHATRI & OTHERS Vs. STATE OF M P AND OTHERS
|
April 2, 2018 |
RAJESH KUMAR Vs. STATE OF M.P. AND ORS.
|
February 26, 2018 |
RAJESH KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
|
February 7, 2018 |
RAJESH KUMAR RAJAK Vs. SMT. SUSHILA SINDHIA
|
January 3, 2018 |
RAJESH KUMAR SINGH Vs. STATE OF M.P.
|
August 21, 2018 |
RAJESH KUMRE Vs. STATE OF M P
|
December 4, 2018 |
RAJESH KUSHWAH Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
RAJESH MEENA Vs. MUNICIPAL COUNCIL NAGDA
|
March 15, 2018 |
RAJESH PATEL Vs. STATE OF M.P.
|
June 29, 2018 |
RAJESH PATEL Vs. STATE OF M. P.
|
June 18, 2018 |
RAJESH PATEL Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
RAJESH PREMNARAYAN Vs. STATE OF M P THROUGH P S - CANTT
|
January 31, 2018 |
RAJESH S/O PREMNARAYAN Vs. STATE OF M.P. THROUGH P.S.
|
January 30, 2018 |
RAJESH SHARMA Vs. STATE OF M.P.
|
March 9, 2018 |
RAJESH SHARMA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
RAJESH TIWARI Vs. STATE OF M P AND OTHERS
|
July 16, 2018 |
RAJESH UPADHYAY Vs. STATE OF MADHYA PRADESH
|
August 17, 2018 |
RAJGRAHI NAGAR RAHAWASI SANGH Vs. STATE OF MADHYA PRADESH
|
October 31, 2018 |
RAJIV AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
February 6, 2018 |
RAJIV LOCHAN SONI AND ORS. Vs. RAKESH SONI AND ORS.
|
April 11, 2018 |
RAJJU ALIAS RAJKUMAR JAIN & ANOTHER Vs. STATE OF M.P.
|
March 7, 2018 |
RAJKUMAR Vs. STATE OF M P
|
January 23, 2018 |
RAJKUMAR Vs. SHEIKH JOAB ALI AND OTHERS
|
May 4, 2018 |
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
RAJKUMAR & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
RAJKUMAR BARAIYA Vs. VIRENDRA BAPAN AND ANOTHER
|
July 5, 2018 |
RAJKUMAR DOHARE Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2018 |
RAJKUMAR GUPTA Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 13, 2018 |
RAJKUMAR PATEL (KURMI) Vs. HALLU @ HALKU SINGH
|
August 13, 2018 |
RAJKUMAR PATHAK Vs. PANKAJ TIWARI
|
July 17, 2018 |
RAJKUMAR PATHAK Vs. LAXMAN @ KRISHAN DUTT TIWARI & ORS
|
July 17, 2018 |
RAJKUMAR PATHAK Vs. GHANSHYAM TIWARI & ORS.
|
July 17, 2018 |
RAJKUMAR RAGHUVANSHI {LAKHERA} Vs. RADHA LAKHERA & ANR
|
September 18, 2018 |
RAJKUMAR SHARMA Vs. STATE OF M.P. AND OTHERS
|
July 18, 2018 |
RAJKUMAR SUREEN Vs. SMT. MANJU TIRKI
|
March 20, 2018 |
RAJKUMARI Vs. SHIV KUMAR AND OTHERS
|
August 16, 2018 |
RAJKUMARI & OTHERS Vs. ANJU SHARMA & OTHERS
|
March 22, 2018 |
RAJKUMARI AND 2 OTHERS Vs. GOTHA CHAKRAVARTI
|
April 6, 2018 |
RAJKUMARI DWIVEDI Vs. STATE OF MADHYA PRADESH & OTHERS
|
May 10, 2018 |
RAJNI SINGH PARMAR Vs. STATE OF M.P.
|
January 9, 2018 |
RAJRATAN GLOBAL WIRE LTD Vs. LAXMAN VERMA
|
October 26, 2018 |
RAJSHREE PLASTIWOOD THROUGH ITS AUTHORIZED SIGNATORY RAHUL BANDI S/O SURESH BANDI Vs. STATE OF MADHYA PRADESH & FOUR OTHERS
|
March 8, 2018 |
RAJU @ JAMUNA PRASAD BANJARA Vs. STATE OF THROUGH P.S JAHANGIRABAD, BHOPAL
|
June 28, 2018 |
RAJU @ MANJLE Vs. STATE OF M.P.
|
March 22, 2018 |
RAJU @ RAJESH Vs. STATE OF MP
|
December 10, 2018 |
RAJU @ RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
January 31, 2018 |
RAJU @ RAJMANI Vs. STATE OF M P
|
May 3, 2018 |
RAJU BANJARA S/O GABBA BANJARA Vs. THE STATE OF MADHYA PRADESH
|
July 2, 2018 |
RAJU CHOWDHARI Vs. THE STATE OF MADHYA PRADESH
|
August 7, 2018 |
RAJU DARBAR @ RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
June 26, 2018 |
RAJU KAHAR Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
RAJU KHAN Vs. HABIBUR REHMAAN
|
April 23, 2018 |
RAJU PACHVARYA MEENA Vs. STATE OF M P
|
July 6, 2018 |
RAJU PRAJAPATI Vs. STATE OF M P
|
July 20, 2018 |
RAJU S/O BABULAL PRAJAPAT Vs. STATE OF M.P.
|
December 11, 2018 |
RAJU S/O RAMU Vs. STATE OF M P
|
April 9, 2018 |
RAJU SALAME Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
RAJUPATEL @ RAJENDRA SINGH Vs. BABULAL DEEVAN
|
June 20, 2018 |
RAJVEER SINGH Vs. STATE OF M.P. AND ANR.
|
June 21, 2018 |
RAJVEER SINGH Vs. STATE OF M.P. AND ANR.
|
April 16, 2018 |
RAJVEER SINGH Vs. STATE OF M.P. AND ANOTHER
|
April 11, 2018 |
RAJVEER SINGH Vs. STATE OF M.P. AND ANR.
|
May 16, 2018 |
RAJVEER SINGH PARASHAR Vs. STATE OF M.P. & ANOTHER
|
May 14, 2018 |
RAJVIR SINGH Vs. THE STATE OF MADHYA PRADESH
|
January 31, 2018 |
RAKESH Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
RAKESH Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
RAKESH @ GOTE Vs. STATE OF MADHYA PRADESH
|
February 3, 2018 |
RAKESH AGRAWAL AND ANOTHER Vs. RAJNISH VAISHYA AND ANOTHER
|
May 9, 2018 |
RAKESH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
RAKESH BABU SHRIVASTAVA Vs. STATE OF M.P.
|
March 19, 2018 |
RAKESH GOUTAM Vs. STATE OF M.P.
|
April 13, 2018 |
RAKESH KATARE Vs. SATPURA NARMADA REGIONAL RURAL BANK
|
February 6, 2018 |
RAKESH KESHARWANI Vs. SAVITA GUPTA
|
January 5, 2018 |
RAKESH KUMAR AND ORS. Vs. SETH GIRWAL LAL PYARELAL
|
January 9, 2018 |
RAKESH KUMAR AND OTHERS Vs. STATE OF MP AND ANOTHER
|
April 25, 2018 |
RAKESH KUMAR BHATNAGAR Vs. THE REGISTRAR GENERAL AND OTHERS
|
August 14, 2018 |
RAKESH KUMAR S/O SHRI RAM PANDEY Vs. THE STATE OF MADHYA PRADESH
|
March 1, 2018 |
RAKESH KUMAR TIWARI Vs. UNION OF INDIA & OTHERS
|
February 8, 2018 |
RAKESH MEHTARA & ANR Vs. STATE OF MADHYA PRADESH
|
May 11, 2018 |
RAKESH PANDEY Vs. STATE OF M P AND OTHERS
|
August 21, 2018 |
RAKESH PROSIYA Vs. STATE OF M P AND OTHERS
|
July 26, 2018 |
RAKESH RATHORE & ANOTHER Vs. STATE OF MP & ANR
|
November 27, 2018 |
RAKESH S/O PUSHPADANT RANA Vs. STATE OF M.P. AND OTHERS
|
August 20, 2018 |
RAKESH SHIVHARE Vs. THE STATE OF MADHYA PRADESH
|
August 16, 2018 |
RAKESH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 24, 2018 |
RAKESH SHRIVASTAVA Vs. STATE OF M.P. & OTHERS
|
October 31, 2018 |
RAKESH TANDON Vs. STATE OF MADHYA PRADESH AND ORS
|
August 14, 2018 |
RAKESH TIWARI AND ANOTHER Vs. STATE OF M.P.
|
February 26, 2018 |
RAKESH TIWARI AND OTHERS Vs. MUNICIPAL CORPORATION, JABALPUR AND ANOTHER
|
April 10, 2018 |
RAKHI KHARE Vs. THE STATE OF MADHYA PRADESH
|
February 16, 2018 |
RAKHI SHUKLA Vs. MANOJ SHUKLA
|
December 19, 2018 |
RAM AVTAR SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 16, 2018 |
RAM BABU S/O SHRI NARAYAN Vs. STATE OF M.P.
|
February 9, 2018 |
RAM BAHADUR SINGH BHDAORIYA Vs. SMT. DEEPTI GAUR MUKHARJI & OTHERS
|
November 1, 2018 |
RAM BAHADUR YADAV Vs. STATE OF M.P. & ANOTHER
|
April 12, 2018 |
RAM BAKSHA PATEL Vs. STATE OF M.P.
|
May 8, 2018 |
RAM BHAJAN ALIAS MANTOLI Vs. STATE OF MP
|
January 25, 2018 |
RAM BHARAT CHACHRE @ RAM BHARAT @ RAM BHAROSE Vs. THE STATE OF MADHYA PRADESH
|
January 22, 2018 |
RAM BILOKI AND ANOTHER Vs. RAMSWAROOP AND OTHERS
|
December 10, 2018 |
RAM CHARAN Vs. STATE OF MADHYA PRADESH
|
February 24, 2018 |
RAM DAYAL LODHI Vs. LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION AND OTHERS
|
April 11, 2018 |
RAM GOPAL SHAH & ANOTHER Vs. STATE OF MADHYA PRADESH & ORS
|
July 18, 2018 |
RAM KATAHUR SINGH & ORS Vs. STATE OF MADHYA PRADESH
|
July 26, 2018 |
RAM KISHAN YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
RAM KISHORE VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2018 |
RAM KRIPAL @ KRIPAL JHARIYA Vs. THE STATE OF MADHYA PRADESH THROUGH P.S. BICHHIYA, DIST. MANDLA (M.P.)
|
April 5, 2018 |
RAM KRISHN MISHRA Vs. RAVISHANKAR MISHRA AND ANOTHER
|
August 2, 2018 |
RAM NARAYAN SHARMA Vs. STATE OF MADHYA PRADESH
|
February 20, 2018 |
RAM NARESH TIWARI Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
RAM NATH SEN AND OTHERS Vs. SMT. PUSHPA MISHRA & ANOTHER
|
April 13, 2018 |
RAM PAL SINGH Vs. STATE OF M P
|
January 2, 2018 |
RAM PRASAD AND OTHERS Vs. SONKALIYA AND OTHERS
|
June 27, 2018 |
RAM PRASAD SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
RAM RATAN @ R.P. ANAND Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
RAM RATAN S/O PURAN SINGH Vs. RAJKUMARI D/O LATE JAGANNATH SINGH AND THREE OTHERS
|
July 31, 2018 |
RAM SHARAN BAGHEL Vs. STATE OF M P
|
April 18, 2018 |
RAM SHARAN PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
August 20, 2018 |
RAM SINGH Vs. NIRANJAN SINGH AND OTHERS
|
July 23, 2018 |
RAM SINGH Vs. STATE OF M P
|
January 2, 2018 |
RAM SINGH & ANOTHER Vs. STATE OF M.P.
|
January 29, 2018 |
RAM SINGH AND OTHERS Vs. RAMESHWAR AND OTHERS
|
May 1, 2018 |
RAM SINGH S/O JIWARAM BRAMHAN Vs. STATE OF MADHYA PRADESH
|
April 23, 2018 |
RAM SINGH YADAV Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
RAM SUJAN Vs. STATE OF MADHYA PRADESH
|
July 17, 2018 |
RAM VISHAL LADHIYA Vs. BHAIYALAL
|
February 26, 2018 |
RAMA BAI Vs. KANCHAN BAI AND OTHERS
|
March 8, 2018 |
RAMA KUSHWAH Vs. STATE OF M.P. AND ANR
|
July 23, 2018 |
RAMA S/O MAROTI REWATKAR Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
RAMA SONI Vs. STATE OF M P & OTHERS
|
November 13, 2018 |
RAMAASRE YADAV Vs. RAMVARAN SINGH RATHORE
|
February 26, 2018 |
RAMABAI AND OTHERS Vs. KAMLESH AND OTHERS
|
August 24, 2018 |
RAMADEVI VIJAYVARGIYA AND OTHERS Vs. HARIOM PRAKASH VIJAYVARGIYA AND OTHERS
|
January 11, 2018 |
RAMADHAR Vs. ANSUIYA PRASAD AND OTHERS
|
May 2, 2018 |
RAMADHAR Vs. THE STATE OF MADHYA PRADESH
|
February 23, 2018 |
RAMADHAR & ORS Vs. STATE OF M P
|
July 30, 2018 |
RAMADHAR @ DADDI KACHHI Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
RAMAKANT AND ANOTHER Vs. STATE OF M.P.
|
July 27, 2018 |
RAMAKANT SHUKLA Vs. STATE OF M P AND OTHERS
|
June 28, 2018 |
RAMAN KUMAR CHOUKIKAR (KOYLA SHRAMIK SABHA) Vs. UNION OF INDIA AND OTHERS
|
July 3, 2018 |
RAMAN KUMAR MORE Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 13, 2018 |
RAMAUTAR SHARMA Vs. STATE OF M.P.
|
May 18, 2018 |
RAMAVATAR SAHU @ RAMAUTAR Vs. STATE OF MADHYA PRADESH
|
August 21, 2018 |
RAMAVTAR MUDGAL Vs. STATE OF M.P.
|
January 2, 2018 |
RAMAVTAR PATERIA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 8, 2018 |
RAMBABU PRAJAPATI Vs. STATE OF M P
|
August 24, 2018 |
RAMBABU UPADHYAYA Vs. STATE OF MP AND ANOTHER
|
April 18, 2018 |
RAMBAHADUR PRAJAPATI Vs. NATTHI SINGH AND OTHERS
|
July 4, 2018 |
RAMBAHOR KOL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 1, 2018 |
RAMBAHOR SAKET AND OTHERS Vs. STATE OF M.P.
|
December 4, 2018 |
RAMBAI Vs. KASHIRAM & ORS
|
August 23, 2018 |
RAMBHAJAN Vs. STATE OF MP AND OTHERS
|
April 16, 2018 |
RAMBHAROSA Vs. STATE OF M. P.
|
May 3, 2018 |
RAMCHANDRA & OTHERS Vs. STATE OF M P
|
June 29, 2018 |
RAMCHANDRA DONGRE Vs. STATE OF M.P.
|
March 9, 2018 |
RAMCHANDRA GUPTA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
RAMCHANDRA KAUSHAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 18, 2018 |
RAMCHANDRARA S/O AMICHAND Vs. STATE OF M P
|
July 25, 2018 |
RAMCHARAN Vs. STATE OF M.P.
|
July 30, 2018 |
RAMCHARAN Vs. NATTHI AND ANR.
|
January 11, 2018 |
RAMDAS Vs. STATE OF M.P.
|
March 13, 2018 |
RAMDAS OJHA Vs. RAMVILAS
|
December 18, 2018 |
RAMDEEN SAVNEER Vs. STATE OF MADHYA PRADESH
|
March 9, 2018 |
RAMDEV GINNING FACTORY Vs. M/S. GOLDY CONTRACTORS AND DEVELOPERS & ORS .
|
March 21, 2018 |
RAMESH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
RAMESH Vs. STATE OF M P
|
May 25, 2018 |
RAMESH & OTHERS Vs. STATE OF MADHYA PRADESH
|
February 2, 2018 |
RAMESH CHANDRA BAGHEL Vs. STATE OF M.P. AND ORS.
|
February 27, 2018 |
RAMESH CHANDRA JATAV Vs. SHIV PRASAD AHIRWAR
|
January 29, 2018 |
RAMESH CHANDRA VERMA Vs. STATE OF MP
|
December 5, 2018 |
RAMESH JOSHI Vs. STATE OF M P
|
January 11, 2018 |
RAMESH KUSHWAHA Vs. STATE OF M.P.
|
February 12, 2018 |
RAMESH MALVIYA Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
RAMESH MEHRA Vs. STATE OF MADHYA PRADESH
|
January 12, 2018 |
RAMESH PRASAD Vs. STATE OF MADHYA PRADESH
|
May 4, 2018 |
RAMESH PRASAD SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 14, 2018 |
RAMESH PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 8, 2018 |
RAMESH S/O MANGILAL DANGODE Vs. SHRI RAJNISH VAISHYA AND OTHERS
|
February 26, 2018 |
RAMESH SHARMA Vs. STATE OF M.P.
|
May 18, 2018 |
RAMESH SHRIWAS Vs. THE STATE OF MADHYA PRADESH
|
January 24, 2018 |
RAMESH SINGH LODHI AND ANOTHER Vs. STATE OF MP
|
July 5, 2018 |
RAMESH SOLANKI & ANOTHER Vs. STATE OF M.P. & OTHERS
|
August 3, 2018 |
RAMESH VERMA Vs. INDORE MUNICIPAL CORPORATION AND ANOTHER
|
February 26, 2018 |
RAMESHCHANDRA Vs. STATE OF M.P.
|
November 26, 2018 |
RAMESHCHANDRA AND ANOTHER Vs. BANSHILAL AND OTHERS
|
August 23, 2018 |
RAMESHCHANDRA JANGDE Vs. STATE OF M. P.
|
March 9, 2018 |
RAMESHCHANDRA SHARMA & OTHERS Vs. STATE OF M P & ANOTHER
|
August 14, 2018 |
RAMESHCHANDRA VERMA Vs. STATE OF M. P. AND OTHERS
|
August 29, 2018 |
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
February 20, 2018 |
RAMESHWAR Vs. STATE OF M.P. & ORS.
|
March 22, 2018 |
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
RAMESHWAR Vs. GOVIND & ANOTHER
|
March 19, 2018 |
RAMESHWAR NEEKHRA Vs. THE STATE BAR COUNCIL OF M.P. & OTHERS
|
February 26, 2018 |
RAMESHWAR PATEL Vs. INDORE MUNICIPAL CORPORATION
|
November 15, 2018 |
RAMESHWARDAS @ RAMESH LODHI @ BHAGATJI Vs. STATE OF MADHYA PRADESH
|
December 13, 2018 |
RAMGAREEB GUPTA Vs. THE STATE OF MADHYA PRADESH
|
August 16, 2018 |
RAMGOPAL Vs. STATE OF M.P.
|
May 17, 2018 |
RAMGOPAL S/O MANSHARAM Vs. STATE OF MP THROUGH POLICE STATION, BAGCHINI
|
July 13, 2018 |
RAMGYAN SINGH AND ORS. Vs. PANKAJ SINGH AND ORS.
|
July 23, 2018 |
RAMJEE PANDEY & OTHERS Vs. STATE OF M P & OTHERS
|
July 17, 2018 |
RAMJI Vs. STATE OF M.P.
|
May 18, 2018 |
RAMJI PANDEY Vs. STATE OF MP
|
May 17, 2018 |
RAMJI SINGH DANGI Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
RAMJI TIWARI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
June 27, 2018 |
RAMJIVAN CHOUHAN Vs. SMT. KUSUM BAI RATRE
|
March 7, 2018 |
RAMKESH GARG Vs. SHIVDAS GARG
|
February 23, 2018 |
RAMKESH KOL Vs. STATE OF MADHYA PRADESH
|
December 20, 2018 |
RAMKISHAN @ RAJA Vs. STATE OF M P
|
July 26, 2018 |
RAMKISHAN AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 18, 2018 |
RAMKISHAN BAURASI Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
RAMKISHAN MALI Vs. STATE OF M.P.
|
October 22, 2018 |
RAMKISHAN S/O GOPILAL Vs. STATE OF M.P.
|
July 9, 2018 |
RAMKISHAN S/O PANNALAL Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
RAMKISHAN SHARMA Vs. MAHENDRA AND OTHERS
|
April 11, 2018 |
RAMKUMAR Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
RAMKUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
RAMKUMAR SAHU Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 15, 2018 |
RAMKUMAR SARATHE AND OTHERS Vs. STATE OF MADHYA PRADESH & ANOTHER
|
January 23, 2018 |
RAMKUMAR, S/O OMPRAKASH SONI Vs. STATE OF M P
|
August 10, 2018 |
RAMKUNWARBAI Vs. NORTH AVENUE INFRASTRUCTURE PVT LTD
|
May 14, 2018 |
RAMLAL (DECEASED) Vs. STATE OF M.P. AND OTHERS.
|
June 25, 2018 |
RAMLAL YADAV Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
RAMMANI @ BHURA CHOUBEY Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
RAMMANI @ BHURA CHOUBEY Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2018 |
RAMMANOHAR @ KALU Vs. STATE OF M P
|
April 6, 2018 |
RAMMANOHAR MISHRA Vs. THE STATE OF MADHYA PRADESH
|
January 22, 2018 |
RAMMANOHAR SONI Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
RAMMU SINGH Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
RAMNARAYAN Vs. SHRI PRAMOD AGRAWAL & ANOTHER
|
February 20, 2018 |
RAMNARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 12, 2018 |
RAMNARESH Vs. STATE OF MADHYA PRADESH
|
February 21, 2018 |
RAMNARESH ALIAS NARESH KOL Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
RAMNATH PAV Vs. STATE OF MADHYA PRADESH
|
February 27, 2018 |
RAMNIVAS LODHI Vs. STATE OF M P
|
May 24, 2018 |
RAMNIWAS AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 2, 2018 |
RAMNIWAS AND OTHERS Vs. OMKAR SINGH
|
May 17, 2018 |
RAMNIWAS MEENA Vs. STATE OF M.P.
|
May 18, 2018 |
RAMPAL SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 9, 2018 |
RAMPRAKASH MANDELIYA Vs. STATE OF M.P. AND OTHERS
|
March 9, 2018 |
RAMPRASAD BEDIYA, S/O SARJU PRASAD BEDIYA Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
RAMPRASAD DHEEMAR Vs. STATE OF MADHYA PRADESH
|
May 10, 2018 |
RAMPRASAD S/O MANGILAL HARIZAN Vs. STATE OF MADHYA PRADESH
|
May 2, 2018 |
RAMPRATAP KUMHAR Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
RAMRAJ SINGH Vs. HARIOM
|
August 10, 2018 |
RAMRATAN RAI AND OTHERS Vs. STATE OF M P
|
August 7, 2018 |
RAMSAHAY @ RAMKUMAR Vs. STATE OF M.P.
|
February 6, 2018 |
RAMSAKHA SONEKAR Vs. STATE OF M.P. & OTHERS
|
February 8, 2018 |
RAMSEVAK Vs. STATE OF M.P. AND ANOTHER
|
June 18, 2018 |
RAMSEVAK KORI Vs. STATE OF M P
|
May 3, 2018 |
RAMSEWAK S/O KISHANARAM Vs. STATE OF M P
|
March 16, 2018 |
RAMSHANKAR Vs. URMILA & ANR
|
May 24, 2018 |
RAMSHREE EDUCATION OF TECHNOLOGY SAMITI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, GWALIOR AND OTHERS
|
August 20, 2018 |
RAMSINGH Vs. DHANARAM
|
June 19, 2018 |
RAMSINGH & ORS. Vs. BHANWARLAL & ORS.
|
March 22, 2018 |
RAMSIYA S/O BHAGIRATH Vs. STATE OF MADHYA PRADESH
|
May 28, 2018 |
RAMSWAROOP Vs. HARKO
|
February 5, 2018 |
RAMSWAROOP Vs. SMT. PREMALATA
|
May 9, 2018 |
RAMSWAROOP Vs. STATE OF M.P.
|
November 15, 2018 |
RAMSWAROOP Vs. MATADIN SHIVHARE (DEAD)
|
November 14, 2018 |
RAMSWAROOP & 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
November 1, 2018 |
RAMSWAROOP SINGH GURJAR Vs. STATE OF MP & ORS
|
October 25, 2018 |
RAMSWAROOP VYAS (DEAD) Vs. STATE OF M P AND OTHERS
|
October 12, 2018 |
RAMSWARUP PATEL Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
RAMU @ RAMA DURSINGH BHILALA Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
RAMU LAL Vs. STATE OF M P
|
July 12, 2018 |
RAMVARAN, S/O CHANDAN SINGH Vs. STATE OF M P
|
March 27, 2018 |
RAMVEER Vs. STATE OF M P
|
January 2, 2018 |
RANCHOR SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
December 4, 2018 |
RANGLAL S/O. SEVAJI KULAMBI Vs. RAMESHCHANDRA AND OTHERS
|
April 12, 2018 |
RANJEET Vs. STATE OF MADHYA PRADESH
|
February 2, 2018 |
RANJEET SAHU Vs. M.P. PURVA KSHETRA VIDYUT VITARAN CO. LTD.
|
August 7, 2018 |
RANJHARI ALIAS PARAMLAL PATEL Vs. STATE OF MADHYA PRADESH
|
December 20, 2018 |
RANJIT Vs. STATE OF MP
|
March 22, 2018 |
RANJIT PRAJAPAT S/O LATE KAILASH PRAJAPAT Vs. THE STATE OF MADHYA PRADESH & OTHERS
|
March 8, 2018 |
RANU KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
October 4, 2018 |
RANVEER SINGH Vs. STATE OF M P
|
April 3, 2018 |
RANVEER SINGH Vs. STATE OF M.P. AND 7 OTHERS
|
May 17, 2018 |
RANVEER SINGH AND ANR. Vs. STATE OF MP AND ANR.
|
April 11, 2018 |
RANVIR Vs. STATE OF M P
|
September 28, 2018 |
RAO SUKHPAL SINGH HIGHER SECONDARY SCHOOL SAMITI Vs. SMT. DEEPTI GAUR MUKHARJI AND OTHERS
|
March 22, 2018 |
RASHEED KHAN Vs. SHATEESH CHANDRA BANDEL
|
July 3, 2018 |
RASHID AND ANOTHER Vs. GUL MOHAMMAD @ GULLOO PAHALWAN
|
March 20, 2018 |
RASHID JAMIL SIDDIQUI Vs. SADIYA HUSSAIN & OTHERS
|
February 15, 2018 |
RASHID SHAIKH Vs. SMT. RAISA BEE
|
August 13, 2018 |
RASHMI BOUDH & OTHERS Vs. STATE OF M.P. & OTHERS
|
June 27, 2018 |
RASHMI NIGAM Vs. STATE OF M.P
|
January 8, 2018 |
RASHMI SONI Vs. INDORE DEVELOPMENT AUTHORITY
|
December 20, 2018 |
RASHMI THAKUR Vs. HIGH COURT OF M P & OTHERS
|
May 3, 2018 |
RATAN & ORS. Vs. KRIPARAM & ORS.
|
January 24, 2018 |
RATAN EMPORIUM Vs. STATE OF M P & OTHERS
|
February 22, 2018 |
RATAN LAL S/O BHUWAN PARIHAR Vs. STATE OF M P AND OTHERS
|
July 4, 2018 |
RATANCHAND Vs. RAJENDRA
|
October 11, 2018 |
RATANLAL Vs. MOHANLAL
|
July 18, 2018 |
RATANLAL AND SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
April 9, 2018 |
RATANLAL TYAGI Vs. STATE OF MADHYA PRADESH
|
March 8, 2018 |
RATANSINGH Vs. THE STATE OF MADHYA PRADESH
|
February 14, 2018 |
RATNAKAR DALAI Vs. UNION OF INDIA
|
October 9, 2018 |
RATNESH PACKAGING Vs. INDORE MUNICIPAL CORPORATION
|
February 14, 2018 |
RAUNAK YADAV Vs. STATE OF M.P. AND OTHERS
|
June 19, 2018 |
RAV AJAY PRATAP SINGH YADAV Vs. GURUCHARAN SINGH
|
December 19, 2018 |
RAVENDRA PRASAD BRAHMIN Vs. SHANKAR PRASAD BRAHMIN
|
February 27, 2018 |
RAVI CHOWDHARY AND ANR. Vs. STATE OF M.P.
|
April 5, 2018 |
RAVI KUMAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
RAVI KUMAR BAJPAI S/O SHRI RAJENDRA BAJPAI AND ANOTHER Vs. SMT. RENU AWASHTY BAJPAI W/O SHRI RAVI KUMAR BAJPAI
|
January 30, 2018 |
RAVI KUMAR KORI Vs. STATE OF M.P. AND OTHERS
|
July 12, 2018 |
RAVI KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
July 13, 2018 |
RAVI SHARMA Vs. SANJEEV RAGHUVANSHI
|
June 27, 2018 |
RAVI SINGH Vs. STATE OF M.P. & ORS.
|
July 9, 2018 |
RAVI SINGH Vs. STATE OF MADHYA PRADESH
|
August 13, 2018 |
RAVI SINGH SENGAR Vs. SMT. PUSHPA SINGH
|
January 25, 2018 |
RAVI TALIMPURI S/O LATE ASHOK TALIMPURI & ORS Vs. STATE OF M P AND FOUR OTHERS
|
July 10, 2018 |
RAVI THAKUR AND ANOTHER Vs. STATE OF MP AND OTHERS
|
August 8, 2018 |
RAVINDRA Vs. STATE OF MADHYA PRADESH
|
August 28, 2018 |
RAVINDRA JAISWAL Vs. STATE OF M.P. AND OTHERS
|
February 6, 2018 |
RAVINDRA KUMAR MANI Vs. RAMRATAN KUSHWAHA
|
July 24, 2018 |
RAVINDRA KUMAR SHARMA & ANR. Vs. MAYURVAN VIKAS SAMITI, MORENA & ORS
|
May 15, 2018 |
RAVINDRA KUMAR SHUKLA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
RAVINDRA MOHAN NAMDEV Vs. STATE OF M P & OTHERS
|
November 12, 2018 |
RAVINDRA NATH TRIPATHI Vs. STATE OF M.P. & OTHERS
|
March 26, 2018 |
RAVINDRA SINGH Vs. GRASIM INDUSTRIES LIMITED AND OTHERS
|
January 30, 2018 |
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
|
February 16, 2018 |
RAZIA BEGUM AND OTHERS Vs. MOHD AFZAL AND OTHERS
|
February 22, 2018 |
RECEIVED FROM IVTH ADDITIONAL SESSIONS JUDGE, MORENA AND OTHERS Vs. CHANDU & BHEEKAM AND OTHERS
|
August 8, 2018 |
REENA AND OTHERS Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
|
May 14, 2018 |
REFERENCE Vs. RAJ KUMAR KOL
|
October 26, 2018 |
REFERENCE Vs. BAADU, S/O PRAKASH LAHASE
|
November 27, 2018 |
REFERENCE Vs. NARESH
|
November 20, 2018 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KUSHLESH KUMAR GORANA AND OTHERS
|
August 23, 2018 |
REGIONAL PROVIDENT FUND COMMISSIONER , EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR Vs. PRAKASH CHAND JAIN S/O S.C. VYAS INDORE
|
August 31, 2018 |
REHANA KHURSHEED Vs. AUTHORISED OFFICER
|
February 5, 2018 |
REHMAN KHAN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 27, 2018 |
REKHA Vs. JAYPRAKASH
|
April 4, 2018 |
REKHA & OTHERS Vs. SATISH MAHESHWARI & OTHERS
|
July 30, 2018 |
REKHA W/O GHANSHYAM AND OTHERS Vs. KANHAIYALAL S/O AMARSINGH AND ANOTHER
|
August 9, 2018 |
REKHABAI AND OTHERS Vs. ANIL AND OTHERS
|
August 1, 2018 |
RENU KHANDELWAL Vs. GUJARTI MANDAL
|
March 6, 2018 |
RENU PANDEY Vs. THE STATE OF MADHYA PRADESH
|
March 9, 2018 |
REWARAM AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 27, 2018 |
RINKI SAHU Vs. MANOJ KUMAR SAHU
|
June 27, 2018 |
RINKU AND OTHERS Vs. RAVI AND OTHERS
|
August 23, 2018 |
RISHI KUMAR S/O JAGRAM GUPTA Vs. SHAHID SHEIKH
|
August 6, 2018 |
RITESH AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
March 23, 2018 |
RITESH AJMERA & ANOTHER Vs. DAINIK BHASKAR & OTHERS
|
August 14, 2018 |
RITSPIN SYNTHETICS LTD Vs. STATE OF M P & OTHERS
|
February 12, 2018 |
RITU PATHAK Vs. STATE OF MADHYA PRADESH
|
August 21, 2018 |
RIYASAD BEE Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
RIZWAN KHAN Vs. STATE OF MADHYA PRADESH
|
February 8, 2018 |
ROCHALDAS Vs. TEKCHAND
|
May 7, 2018 |
RODILAL Vs. PURILAL AND OTHERS
|
August 14, 2018 |
ROHANI PRASAD KUSHWAHA AND OTHERS Vs. HIGH COURT OF M P
|
February 16, 2018 |
ROHINI YADAV & ORS Vs. STATE OF M P & ORS
|
June 28, 2018 |
ROHIT Vs. SMT. KIRTI
|
August 13, 2018 |
ROHIT @ KAKKU DIXIT Vs. STATE
|
July 24, 2018 |
ROHIT AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
ROHIT JAIN Vs. M P P S C & ANOTHER
|
August 28, 2018 |
ROHIT PANDEY Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
ROHIT PATHAK Vs. STATE
|
January 31, 2018 |
ROHNI PRASAD S/O CHURAMANI BARMAN Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
ROOPCHAND NIRMALKAR. Vs. STATE OF MADHYA PRADESH
|
January 30, 2018 |
ROOPLATA HARSULE Vs. STATE OF MADHYA PRADHESH
|
October 25, 2018 |
ROOSA Vs. THE STATE OF MADHYA PRADESH
|
June 22, 2018 |
ROSHANLAL PATEL Vs. STATE OF M P AND ANOTHER
|
August 20, 2018 |
ROSHINI @ KAJAL BUNDELA Vs. THE STATE OF M.P
|
July 17, 2018 |
ROSHNI @ KAJAL BUNDELA, THROUGH MOTHER MITHLESH BUNDELA Vs. THE STATE OF MADHYA PRADESH
|
July 16, 2018 |
ROUNAQ SIDDIQUE & ANOTHER Vs. THE STATE OF M.P. & OTHERS
|
April 16, 2018 |
ROYAL POWER TURNKEY IMPLEMENT PVT. LTD. Vs. UNIVERSAL CABLES LIMITED
|
March 7, 2018 |
RUBINA DANIEL AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 12, 2018 |
RUCHI SOYA INDUSTRIES LIMITED THROUGH ITS AUTHORIZ Vs. STATE OF MADHYA PRADESH & OTHERS
|
May 16, 2018 |
RUCHIR JAIN Vs. STATE OF M P AND OTHERS
|
August 10, 2018 |
RUDA KHAN ALIAS LUDA KHAN Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
RUDANSINGH Vs. MAMTA BAI AND ANOTHER
|
August 3, 2018 |
RUDHRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 7, 2018 |
RUGNATH SINGH Vs. UJJAIN MUNICIPAL CORPORATION
|
February 26, 2018 |
RUKHDIYA Vs. BACCHU SINGH AND OTHERS
|
July 19, 2018 |
RUKHSHANA W/O SHEIKH ALLU Vs. STATE OF MADHYA PRADESH & ANR
|
February 19, 2018 |
RUPA CHATURVEDI Vs. STATE OF M P AND OTHERS
|
July 26, 2018 |
RUPLAL Vs. STATE OF M.P.
|
December 21, 2018 |
S D BHALE Vs. DHARA BAI & ORS
|
January 11, 2018 |
S K AHUJA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
June 26, 2018 |
S K SHUKLA Vs. STATE OF MP
|
April 5, 2018 |
S KUMARS LTD Vs. BHERULAL
|
October 25, 2018 |
S M CHINCHOLKAR Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
S P KOHLI Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
S P KOHLI Vs. STATE OF MADHYA PRADESH
|
April 27, 2018 |
S.C. JAIN Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
April 10, 2018 |
S.C. JAIN Vs. THE SUPERINTENDING ENGINEER ELECTRICAL DEPARTMENT OF TELECOMMUNICATION
|
February 9, 2018 |
S.D. PANDEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 7, 2018 |
S.K. JAIN Vs. STATE OF M.P.
|
January 24, 2018 |
S.K. SHARMA Vs. STATE OF M.P. & OTHERS
|
February 2, 2018 |
S.K. SHUKLA Vs. THE STATE OF MADHYA PRADESH
|
March 22, 2018 |
S.K. VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
S.K. YADAV Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 17, 2018 |
S.L. SONI Vs. THE STATE OF M.P. AND OTHERS
|
January 4, 2018 |
S.P. CHAKRAVARTI AND OTHER Vs. STATE OF M.P. AND ANOTHER
|
June 20, 2018 |
S.R. ENTERPRISES PARTNERSHIP FIRM THROUGH PARTNER RAJENDRA KUMAR AND ANOTHER Vs. VIJAY AND OTHERS
|
January 25, 2018 |
S.S. CHOUDHARY Vs. STATE OF M.P. AND ORS.
|
February 14, 2018 |
SABARJEET SINGH MOKHA Vs. STATE OF M.P.
|
June 25, 2018 |
SABHYATA GONDUDE Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
SACHIN Vs. STATE OF M.P.
|
May 10, 2018 |
SACHIN Vs. STATE OF MADHYA PRADESH
|
February 12, 2018 |
SACHIN APSUNDE Vs. UNION OF INDIA
|
March 16, 2018 |
SACHIN BHILWARE Vs. GENERAL ADMINISTRATION DEPARTMENT
|
July 13, 2018 |
SACHIN DUBEY Vs. KISHORE SHARMA
|
November 15, 2018 |
SACHIN GAUR Vs. INSPECTOR
|
August 28, 2018 |
SACHIN KUMAR BARMAN & OTHERS Vs. STATE OF M.P. & OTHERS
|
June 20, 2018 |
SACHIN KUMAR RAI Vs. STATE OF MADHYA PRADESH
|
February 28, 2018 |
SACHIN RAI ALIAS SANJAY SHARMA ALIAS AMIT VERMA Vs. STATE OF MADHYA PRADESH
|
August 13, 2018 |
SACHIN RATHI Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
November 26, 2018 |
SACHIN YADAV & ORS Vs. RAJENDRA KUMAR
|
July 19, 2018 |
SACHINDRA KUMAR SILAWAT Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
June 26, 2018 |
SADASHIV JOSHI S/O LATE NANDRAMJI JOSHI Vs. THE STATE OF MADHYA PRADESH AND TWO OTHERS
|
May 4, 2018 |
SADASHIV KAKADIYA Vs. STATE OF M.P. AND OTHERS
|
August 1, 2018 |
SADGURU KRIPA ELECTRICAL MORENA Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRARAN CO. LTD. AND OTHERS
|
April 13, 2018 |
SADHANA BAGHEL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
August 20, 2018 |
SADHNA SHARMA Vs. STATE OF M.P. AND ORS.
|
March 16, 2018 |
SADHURAM Vs. ONKARLAL
|
March 14, 2018 |
SADHURAM SHUKLA Vs. STATE OF M.P. AND OTHERS
|
August 16, 2018 |
SAGAN Vs. STATE OF M P
|
June 28, 2018 |
SAGAR MALVIYA Vs. MANJU @ ANUSHKA MALVIYA
|
March 13, 2018 |
SAHAB KHAN Vs. RAMZAN KHAN & ORS
|
July 31, 2018 |
SAHAB SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
SAHAB SINGH ALIAS SHIBBA NARWARIYA Vs. STATE OF M.P.
|
June 21, 2018 |
SAHABLAL Vs. STATE OF MADHYA PRADESH
|
July 3, 2018 |
SAHAKARI VIPRAN SANSTHA Vs. STATE OF M.P. AND OTHERS
|
August 3, 2018 |
SAHANBAZ AHMED Vs. STATE OF MADHYA PRADESH
|
October 1, 2018 |
SAHDEV PRASAD GUPTA & OTHERS Vs. STATE OF M P & OTHERS
|
April 2, 2018 |
SAHEBA SHAIKH AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
October 31, 2018 |
SAHIB @ AFZAL Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
SAI STONE PROPRIETORSHIP FIRM Vs. MARSMAN INDIA LTD.
|
November 14, 2018 |
SAINIK GRIH NIRMAN SEHKARI SAMITI Vs. M.P.RAJYA SEHKARI AWAS SANGH MARYADIT
|
September 14, 2018 |
SAINIK MINING ALLIED SERVICES LIMITED Vs. NORTHERN COAL FIELDS LIMITED AND OTHERS
|
July 3, 2018 |
SAISHREE SOORI Vs. STATE OF M P
|
March 23, 2018 |
SAIYAD ABID AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 2, 2018 |
SAJID & ANR Vs. STATE OF MP
|
June 14, 2018 |
SAJID KHAN Vs. STATE OF MADHYA PRADESH
|
August 16, 2018 |
SAJNI BAJAJ Vs. INDORE DEVELOPMENT AUTHORITY & ORS
|
October 12, 2018 |
SAKARIYA Vs. STATE OF MADHYA PRADESH
|
November 19, 2018 |
SAKSHI BHARDWAJ Vs. RANI DURGAVATI VISHWAVIDYALAYA AND ORS.
|
October 29, 2018 |
SALEEM @ AJJU & ORS Vs. STATE OF M P
|
April 12, 2018 |
SALIK RAM Vs. STATE OF MADHYA PRADESH
|
January 16, 2018 |
SALMAN Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
SALMAN ALI Vs. THE STATE OF MADHYA PRADESH
|
January 17, 2018 |
SALMAN KHAN Vs. STATE OF MADHYA PRADESH & ORS.
|
April 10, 2018 |
SAMAALA PRASAD @ SAMALIYA AND TWO OTHERS Vs. STATE OF M P
|
February 22, 2018 |
SAMBHAGIYA NAGRIK UPBHOKTA MARGDARSHAK MANCH GWALIOR Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
March 14, 2018 |
SAMBHAGIYA NAGRIK UPBHOKTA MARGDARSHAN MANCH Vs. STATE OF M P AND OTHERS
|
February 26, 2018 |
SAMBHAV INDUSTRIES (A UNIT OF M/S SURUCHI ELECTRONICS PVT. LTD.) Vs. NATIONAL INSURANCE CO. LTD
|
January 15, 2018 |
SAMBHAV MANU AYACHI Vs. STATE OF M P & OTHERS
|
July 5, 2018 |
SAMDARIYA BUILDERS PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
October 1, 2018 |
SAMEER AND ANR. Vs. STATE OF M.P. AND ANR.
|
April 12, 2018 |
SAMEER CHATURVEDI Vs. KULDEEP CHATURVEDI
|
April 11, 2018 |
SAMEER GARG Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2018 |
SAMIKSHA JAIN Vs. STATE OF M P
|
November 30, 2018 |
SAMLU Vs. STATE OF M.P.
|
January 29, 2018 |
SAMPAT SINGH Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
SAMPATBAI & OTHERS Vs. KAMLABAI & OTHERS
|
February 15, 2018 |
SANAD LODHI Vs. SUMMABAI AND ANOTHER
|
March 1, 2018 |
SANAT KUMAR JAIN AND OTHERS Vs. STATE OF MP AND OTHERS
|
May 9, 2018 |
SANATAN REALCON PVT LTD Vs. ANWAR & ORS
|
June 18, 2018 |
SANDEEP Vs. SUNITA
|
March 14, 2018 |
SANDEEP Vs. STATE OF M P
|
July 30, 2018 |
SANDEEP @ PAPPU DUBEY & OTHERS Vs. STATE OF MADHYA PRADESH
|
December 4, 2018 |
SANDEEP CHAUHAN Vs. STATE OF M P
|
April 26, 2018 |
SANDEEP CHOURASIA Vs. NAJIYA SIDDHIQUE
|
September 10, 2018 |
SANDEEP KHARE Vs. STATE OF MP
|
August 1, 2018 |
SANDEEP KUMAR PATEL & OTHERS Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT & OTHERS
|
August 16, 2018 |
SANDEEP KUMAR SAINI Vs. STATE OF MADHYA PRADESH
|
July 9, 2018 |
SANDEEP KUMAR SHUKLA Vs. STATE OF M P & ANOTHER
|
June 28, 2018 |
SANDEEP NAHTA Vs. DEEPA @ JAYA NAHTA
|
May 10, 2018 |
SANDEEP VASTRI Vs. STATE OF M P AND OTHERS
|
June 27, 2018 |
SANDEEP WASKALE Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ANOTHER
|
September 6, 2018 |
SANDHYA BAI AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 21, 2018 |
SANGEETA Vs. THE STATE OF MADHYA PRADESH
|
January 18, 2018 |
SANGEETA AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1 AAYAKAR BHAWAN
|
August 3, 2018 |
SANGEETA GROVER Vs. RANJAN GROVER
|
January 23, 2018 |
SANGEETA SADH Vs. STATE OF M P AND OTHERS
|
May 15, 2018 |
SANGITA SHRIVASTAVA Vs. SANTRAM AND ANOTHER
|
April 4, 2018 |
SANJAY Vs. STATE OF MADHYA PRADESH
|
June 20, 2018 |
SANJAY Vs. STATE OF M.P.
|
December 1, 2018 |
SANJAY Vs. STATE OF M.P. AND ANOTHER
|
March 16, 2018 |
SANJAY @ KALU @ SANJU Vs. STATE OF MADHYA PRADESH
|
January 2, 2018 |
SANJAY BHADORIYA Vs. STATE OF MP
|
July 4, 2018 |
SANJAY CHAUDHARY Vs. SMT. DHARA BAI AND ORS.
|
January 11, 2018 |
SANJAY CHORGHADE Vs. STATE OF M.P.
|
March 14, 2018 |
SANJAY DAHERIYA Vs. THE STATE OF MADHYA PRADESH
|
July 16, 2018 |
SANJAY DIXIT & ANR. Vs. THE STATE OF MADHYA PRADESH & ANR .
|
November 1, 2018 |
SANJAY KANUNGO Vs. STATE OF M.P. & ORS.
|
January 3, 2018 |
SANJAY KUMAR Vs. PREM KUMAR AND OTHERS
|
May 8, 2018 |
SANJAY KUMAR Vs. STATE OF M P AND OTHERS
|
April 23, 2018 |
SANJAY KUMAR Vs. STATE OF M P AND OTHERS
|
May 15, 2018 |
SANJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
SANJAY KUMAR SHAH Vs. STATE OF M.P.
|
February 28, 2018 |
SANJAY KUMAR SHARMA Vs. ASHOK KUMAR VERMA
|
May 10, 2018 |
SANJAY MALVEEYA & OTHERS Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 1, 2018 |
SANJAY PATEL AND ANOTHER Vs. MAHESH KUMAR AND ORS.
|
April 20, 2018 |
SANJAY RAI Vs. STATE OF MADHYA PRADESH THROUGH SPE
|
April 10, 2018 |
SANJAY SEHGAL Vs. SHRADHA KASHIKAR AND OTHERS
|
January 23, 2018 |
SANJAY SISODIYA Vs. CHHOTELAL PASI & OTHERS
|
August 7, 2018 |
SANJAY TANDIYA @ SANJEEVAN @BUDHNCHU Vs. STATE OF MADHYA PRADESH
|
June 29, 2018 |
SANJAY VERMA Vs. STATE OF M. P. AND OTHERS
|
July 17, 2018 |
SANJEET HARDAHA Vs. SACHIN JAIN AND OTHERS
|
February 23, 2018 |
SANJEEV KUMAR Vs. STATE OF M.P.
|
February 6, 2018 |
SANJEEV KUMAR SHIVHARE Vs. STATE OF M.P. & ANR.
|
April 3, 2018 |
SANJIV DHAR DUBEY Vs. THE STATE OF MADHYA PRADESH
|
January 23, 2018 |
SANJU Vs. STATE OF MADHYA PRADESH
|
March 5, 2018 |
SANJU & ANOTHER Vs. STATE OF M.P. & OTHERS
|
May 9, 2018 |
SANJU @ SANJAY S/O MUNNALAL & ANOTHER Vs. STATE OF M P
|
February 15, 2018 |
SANJU @ SANJEEV SINGH Vs. STATE OF MADHYA PRADESH
|
July 10, 2018 |
SANJU BAIGA @ VINAYLAL Vs. STATE OF M P
|
May 18, 2018 |
SANJU S/O ANTAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 27, 2018 |
SANNY Vs. STATE OF MADHYA PRADESH
|
July 13, 2018 |
SANT KUMAR DUBEY & OTHERS Vs. STATE OF M P & ANOTHER
|
January 10, 2018 |
SANTOSH Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
SANTOSH & ORS Vs. STATE OF M P
|
February 27, 2018 |
SANTOSH & OTHERS Vs. D & H SHECHRAUN ELECTRODES PVT LTD & OTHERS
|
February 14, 2018 |
SANTOSH ALIAS RAJU S/O KADORILAL KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
May 25, 2018 |
SANTOSH BARAR @ RAJU Vs. STATE OF M P
|
September 24, 2018 |
SANTOSH DIXIT Vs. STATE OF M.P. AND OTHERS
|
July 11, 2018 |
SANTOSH GUPTA Vs. REGISTRAR, M P MEDICAL COUNCIL AND OTHERS
|
January 29, 2018 |
SANTOSH K SHRIVASTAVA Vs. NATIONAL RURAL ROADS DEVELOPMENT AGENCY & OTHERS
|
July 12, 2018 |
SANTOSH KORI Vs. STATE OF M P
|
April 19, 2018 |
SANTOSH KUMAR Vs. UNION OF INDIA & ORS.
|
March 16, 2018 |
SANTOSH KUMAR DOHARE (DEAD), BHURE AND ANOTHER Vs. STATE OF M P
|
May 24, 2018 |
SANTOSH MISHRA Vs. THE STATE OF MADHYA PRADESH
|
March 1, 2018 |
SANTOSH PATIL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
SANTOSH PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
January 2, 2018 |
SANTOSH S/O HIRAMAN TAYDE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
SANTOSH S/O RUMAL ADIWASI Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
SANTOSH SHARMA Vs. STATE OF MP.
|
May 10, 2018 |
SAPAN CHOURASIA Vs. STATE OF M.P. AND OTHERS
|
March 26, 2018 |
SAPNA Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
SARASWATI MANJHI Vs. MANJU KOL
|
September 25, 2018 |
SARDAR BASANT SINGH KALSI Vs. STATE OF M.P AND OTHERS
|
February 20, 2018 |
SARDAR SINGH & ORS Vs. STATE OF M P
|
June 25, 2018 |
SARDAR SOORJANSINGH Vs. OMPRAKASH
|
February 19, 2018 |
SARFARAZ SHEIKH Vs. THE STATE OF M.P.
|
April 17, 2018 |
SARITA VERMA Vs. M.P. STATE OPEN SCHOOL EDUCATION COUNCIL, BHOPAL
|
July 12, 2018 |
SARJU PRASAD CHOUDHARY Vs. BINDESHWARI PATEL
|
October 4, 2018 |
SARJU PRASAD LODHI Vs. LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION, GWALIOR AND OTHERS
|
March 8, 2018 |
SARJU SINGH AND OTHER Vs. STATE AND OTHER
|
May 16, 2018 |
SARLA Vs. BABULAL & ORS
|
April 26, 2018 |
SARLA DEVI Vs. ARVIND JAIN
|
May 10, 2018 |
SARLA JAISWAL Vs. JAIKISHORE JAISWAL AND OTHERS
|
October 10, 2018 |
SARMAN AND OTHERS Vs. STATE OF M.P.
|
March 19, 2018 |
SARNAM SINGH Vs. THE STATE OF M.P.
|
February 6, 2018 |
SARUKH KHAN Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2018 |
SASAN POWER LIMITED Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 17, 2018 |
SATEELE @ RAMNIVAS Vs. STATE OF MP
|
September 29, 2018 |
SATISH Vs. STATE OF MP
|
October 5, 2018 |
SATISH Vs. STATE OF MADHYA PRADESH
|
July 19, 2018 |
SATISH & ANOTHER Vs. STATE OF M P
|
May 28, 2018 |
SATISH BHAYA AND OTHERS Vs. STATE OF M P & OTHERS
|
February 8, 2018 |
SATISH DAHERIYA Vs. AFTAB KHAN
|
August 16, 2018 |
SATISH KUMAR KARN Vs. THE STATE OF MADHYA PRADESH
|
February 27, 2018 |
SATISH KUMAR RATHORE Vs. STATE OF M.P. AND OTHERS
|
March 7, 2018 |
SATISH KUMAR UIKEY Vs. STATE OF MADHYA PRADESH
|
July 24, 2018 |
SATISH NAYAK Vs. STATE OF MADHYA PRADESH & OTHERS
|
March 7, 2018 |
SATISH PRAJAPATI Vs. STATE OF M.P.
|
January 19, 2018 |
SATTAR KHAN AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 8, 2018 |
SATYAM FOUJDAR Vs. THE STATE OF MADHYA PRADESH
|
March 26, 2018 |
SATYAM SEN Vs. STATE OF M.P.
|
November 19, 2018 |
SATYANARAYAN Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
SATYANARAYAN RATHI S/O LATE RATANLAL RATHI & OTHERS Vs. STATE BANK OF INDIA, SME INDUSTRIAL FINANCE BRANCH
|
July 5, 2018 |
SATYANARAYAN SANKHERE Vs. STATE OF M.P. & OTHERS
|
February 21, 2018 |
SATYAPRAKASHI PARSEDIA Vs. STATE OF M P & ANR
|
July 6, 2018 |
SATYAPRAKASHI PARSEDIA Vs. STATE OF M.P. AND ORS.
|
August 27, 2018 |
SATYENDRA Vs. STATE OF M.P. & ANR.
|
February 1, 2018 |
SATYENDRA TRIPATHI Vs. STATE OF M.P. & OTHERS
|
March 19, 2018 |
SAURABH GOLYA Vs. LOKAYUKTA SANGATHAN AND OTHERS
|
June 18, 2018 |
SAURABH SINGH BAGHEL & OTHERS Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 11, 2018 |
SAURABH YADAV Vs. STATE OF MADHYA PRADESH & ANOTHER
|
April 20, 2018 |
SAVITA VASUNIYA Vs. STATE OF M.P. AND OTHERS
|
May 15, 2018 |
SAWAILAL JALON Vs. STATE OF MP & ANOTHER
|
February 20, 2018 |
SAYAJI HOTELS LDT Vs. INDORE DEVELOPMENT AUTHORITY & ANR
|
July 16, 2018 |
SAYYED ZUBER Vs. STATE OF MADHYA PRADESH
|
August 2, 2018 |
SAZID Vs. STATE OF MADHYA PRADESH
|
May 14, 2018 |
SCHOOL EDUCATION DEPARTMENT Vs. SHANTILAL DUNGARWAL
|
March 7, 2018 |
SCHOOL EDUCATION DEPTT. & ORS. Vs. SMT. SUNAYNA SHARMA (SOHANI) R.P.
|
March 8, 2018 |
SCREEN PALACE Vs. BHARAT SINGH
|
May 28, 2018 |
SECRETARY & OTHERS Vs. HARILAL OZA & OTHERS
|
March 8, 2018 |
SEEMA BAI HALWAI AND ANOTHER Vs. OM PRAKASH S/O RAMESH PRASAD HALWAI
|
July 20, 2018 |
SENIOR REGIONAL MANAGER (RETAIL) HINDUSTAN PETROLEUM CORPORATION LTD Vs. VIRENDRA KUMAR DHURVE AND OTHERS
|
February 1, 2018 |
SENJEET SINGH CHAHUAN Vs. STATE OF M.P.
|
June 11, 2018 |
SEVA KRISHI SAKH SAHAKARI SAMITI MARYADIT Vs. THE STATE OF MADHYA PRADESH
|
April 16, 2018 |
SEVAK RAM BIRLA Vs. STATE OF M.P.
|
April 20, 2018 |
SEVAKLAL Vs. STATE OF M P
|
January 30, 2018 |
SEWA SAHKARI SAMITI BUXWAHA Vs. THE STATE OF MADHYA PRADESH
|
April 16, 2018 |
SHABBIR SHEIKH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 10, 2018 |
SHABNAM @ MUNNIBAI Vs. STATE OF MADHYA PRADESH
|
August 8, 2018 |
SHABNAM AND OTHERS Vs. RAMESHWAR MALI AND OTHERS
|
July 17, 2018 |
SHACHEENDRA KUMAR CHATURVEDI Vs. AWADESH PRATAP SINGH VISHWAVIDYALALA AND OTHERS
|
February 28, 2018 |
SHAHID AHMED KHAN Vs. THE STATE OF M.P.
|
January 22, 2018 |
SHAHNAI CLUB AND RESORTS PVT. LTD. THR. SUDHIR JAIN Vs. LAXMI AGENCIES THR. BHARAT THAKKAR
|
August 21, 2018 |
SHAHNAWAJ KHAN Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
SHAHRUKH KHAN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 16, 2018 |
SHAHZAD KHA Vs. STATE OF M.P.
|
February 7, 2018 |
SHAILENDR ADHAR DWIVEID Vs. MADHYANCHAL GRAMIN BANK
|
January 24, 2018 |
SHAILENDRA Vs. SMT. DEEPIKA
|
May 18, 2018 |
SHAILENDRA Vs. RAKESH
|
August 27, 2018 |
SHAILENDRA KUMAR SAXENA Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
April 19, 2018 |
SHAILENDRA KUMAR YADAV Vs. NITESH YADAV AND OTHERS
|
July 27, 2018 |
SHAILENDRA SINGH THAKUR & ORS Vs. STATE OF M P & ORS
|
July 2, 2018 |
SHAILESH KUMAR Vs. GOPAL
|
April 18, 2018 |
SHAITAN SINGH EVANEY Vs. STATE OF MP AND OTHERS
|
April 20, 2018 |
SHAKIL AHMED Vs. M.P. STATE WAQF BOARD AND OTHERS
|
June 28, 2018 |
SHAKTI Vs. LAAB KAUR
|
November 22, 2018 |
SHAKUR KHAN Vs. RAMJANI AND OTHERS
|
July 20, 2018 |
SHALIKRAM KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
April 5, 2018 |
SHAMA PARVEEN BEG AND ANOTHER Vs. STATE OF MADHYA PRADESH & ANOTHER
|
April 5, 2018 |
SHAMBHOO DAYAL (DECEASED) Vs. BANK OF INDIA
|
March 12, 2018 |
SHAMBHU Vs. STATE OF MADHYA PRADESH
|
June 26, 2018 |
SHAMBHU AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
August 10, 2018 |
SHAMBHU PRASAD RAJAK Vs. SMT. TULSA BAI
|
July 6, 2018 |
SHAMIM BI W/O LATE ZAHOOR MANSOORI Vs. STATE OF M P
|
April 20, 2018 |
SHANKAR @ MANIRAM Vs. THE STATE OF MADHYA PRADESH
|
February 8, 2018 |
SHANKAR LAL Vs. STATE OF MADHYA PRADESH
|
November 29, 2018 |
SHANKAR RAO DAMOR Vs. STATE OF M.P.
|
February 19, 2018 |
SHANKARLAL GUPTA Vs. M P STATE CIVIL SUPPLIES CORP LTD AND ORS
|
August 24, 2018 |
SHANKARLAL KATARA AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
January 29, 2018 |
SHANKARLAL PATIDAR Vs. THE STATE GOVT. THROUGH DEPTT. OF NARCOTICS
|
May 9, 2018 |
SHANKARLAL S/O SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
May 5, 2018 |
SHANKER Vs. STATE OF MADHYA PRADESH
|
February 5, 2018 |
SHANTABAI AND OTHERS Vs. DILIPSINGH AND ANOTHER
|
June 18, 2018 |
SHANTI BAI & OTHERS Vs. RATNA BAI & OTHERS
|
July 6, 2018 |
SHANTI BAI SHARMA Vs. STATE OF M.P.
|
October 22, 2018 |
SHANTI BAI TRIPATHI Vs. STATE OF MADHYA PRADESH
|
December 13, 2018 |
SHANTI DEVI Vs. THE STATE OF MADHYA PRADESH
|
January 25, 2018 |
SHANTI DEVI Vs. STATE OF M P
|
March 8, 2018 |
SHANTIBAI PATIDAR AND ANR. Vs. INDRAJEET AND ANR.
|
April 17, 2018 |
SHANU SHAH Vs. SMT. AKHTAR BEE
|
February 21, 2018 |
SHARAD JYOTSI AND OTHERS Vs. STATE OF M P AND OTHERS
|
December 20, 2018 |
SHARAD VISHWAKARMA Vs. STATE OF M P AND ORS
|
April 11, 2018 |
SHARDA DEVI SHARAVEYA Vs. PUBLIC HEALTH DEPARTMENT
|
March 7, 2018 |
SHARDA SONI ALIAS SONU SONI Vs. STATE OF M P THROUGH STATION HOUSE OFFICER
|
August 29, 2018 |
SHARIF SHAH Vs. STATE OF MADHYA PRADESH
|
March 16, 2018 |
SHARINATH DAS GUPTA Vs. BOARD OF SECONDARY EDUCATION
|
March 15, 2018 |
SHASHI KALA JEATTALVAR Vs. DIVISIONAL RAILWAY MANAGER
|
March 6, 2018 |
SHASHI KHARE Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
SHASHI SHEKHAR PANDEY Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
SHASHIKALA Vs. STATE OF M.P.
|
December 12, 2018 |
SHASHIKANT JADHAV Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
SHASHWAT Vs. STATE OF M P AND ANOTHER
|
July 18, 2018 |
SHAYARBAI Vs. COMPETENT AUTHORITY & ORS.
|
May 14, 2018 |
SHEELA VERMA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 14, 2018 |
SHEETALA PRATAP SING AND OTHERS Vs. VANSHRAJ SINGH AND OTHERS
|
February 28, 2018 |
SHEHJAD KHAN Vs. AZEEM KHAN
|
October 6, 2018 |
SHEHZAD S/O ABDUL KARIM Vs. SOHRAB S/O GULJI AND OTHERS
|
July 24, 2018 |
SHEIKH ASLAM Vs. STATE OF M.P. & OTHERS
|
February 15, 2018 |
SHEIKH CHAND KHA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 28, 2018 |
SHEIKH RAFIQUE Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
SHEIKH RASEED Vs. STATE OF M.P.
|
July 18, 2018 |
SHEIKH YUSUF Vs. CHIEF MANAGING DIRECTOR, WESTERN COAL LIMITED AND OTHERS
|
February 1, 2018 |
SHIKHA KUMRAWAT Vs. STATE OF M P & ANOTHER
|
July 11, 2018 |
SHIROMANI SHARMA Vs. GHANSHYAM SHARMA
|
November 15, 2018 |
SHISHUPAL SINGH @ CHHUTTE RAJA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
June 25, 2018 |
SHISHUPAL SINGH S/O DULARE SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
July 4, 2018 |
SHIV AND ANOTHER Vs. STATE OF M P
|
January 4, 2018 |
SHIV DARSH VISHWAKARMA Vs. STATE OF THROUGH P.S MAUGANJ, REWA
|
July 16, 2018 |
SHIV KUMAR Vs. STATE OF MADHYA PRADESH
|
November 29, 2018 |
SHIV KUMAR ALIAS SHIBBU Vs. STATE OF MP
|
March 13, 2018 |
SHIV KUMAR GUPTA Vs. STATE OF M.P.
|
February 15, 2018 |
SHIV MANGAL AHIRWAR Vs. STATE OF MADHYA PRADESH
|
January 25, 2018 |
SHIV MURAT KOL Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
SHIV NARAYAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
SHIV PRASAD Vs. STATE OF MADHYA PRADESH
|
April 13, 2018 |
SHIV PRASAD Vs. STATE OF MADHYA PRADESH
|
December 20, 2018 |
SHIV PRASAD KOL AND OTHER Vs. STATE OF MADHYA PRADESH
|
July 5, 2018 |
SHIV PRASAD PANIKA @ LALLU Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
SHIV PRATAP SINGH TOMAR Vs. SEEMA TOMAR AND OTHERS
|
January 9, 2018 |
SHIVAJIRAM Vs. STATE OF MADHYA PRADESH & OTHERS
|
March 1, 2018 |
SHIVANGI MALVIYA AND OTHERS Vs. STATE BANK OF INDIA & OTHERS
|
March 20, 2018 |
SHIVANI & ANOTHER Vs. THE STATE OF M.P. & OTHERS
|
June 25, 2018 |
SHIVANI GEHLOT Vs. UNION OF INDIA
|
April 20, 2018 |
SHIVANI PARIHAR Vs. STATE OF M.P. AND OTHERS
|
June 22, 2018 |
SHIVANI SINGH Vs. STATE OF M P AND OTHERS
|
May 18, 2018 |
SHIVCHARAN ROUTEL Vs. THE STATE OF MADHYA PRADESH
|
February 15, 2018 |
SHIVDAYAL SINGH RAJAWAT Vs. STATE OF MP & OTHERS
|
January 30, 2018 |
SHIVDIN SINGH GOND Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
SHIVJEET SINGH KANG Vs. THE STATE OF M.P. AND OTHERS
|
August 6, 2018 |
SHIVKALI SAHU Vs. STATE OF M.P. AND OTHERS
|
June 29, 2018 |
SHIVKO LPC BOTTLING CO. PVT. LTD. AND OTHERS Vs. M.P.MADHYA KSHETRA VIDYUT VITRAN CO. LTD AND OTHERS
|
March 26, 2018 |
SHIVKUMAR @ BABLYA Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
SHIVNARAYAN Vs. ANJUMAN ISLAHUL MUSALMIN & OTHERS
|
August 14, 2018 |
SHIVNARAYAN LODHI ALIAS SHIBBU LODHI Vs. STATE OF MADHYA PRADESH
|
February 23, 2018 |
SHIVPRASAD Vs. CHANDRIKA PRASAD @ PAPPU AND OTHERS
|
April 18, 2018 |
SHIVPURI GOSWAMI Vs. STATE OF M.P.
|
March 19, 2018 |
SHIVRAJ Vs. STATE OF MADHYA PRADESH
|
December 21, 2018 |
SHIVRAM Vs. MEENABAI
|
January 29, 2018 |
SHIVRAM Vs. THE STATE OF MADHYA PRADESH
|
April 20, 2018 |
SHIVRAM LODHI Vs. SHEIKH ABDUL SALAM
|
January 4, 2018 |
SHIVSHANKAR Vs. INDERLAL AND OTHERS
|
July 20, 2018 |
SHIVSHANKAR S/O PRATAP SINGH Vs. STATE OF M P
|
February 27, 2018 |
SHOBHARAM MANDRE Vs. STATE OF MADHYA PRADESH
|
December 5, 2018 |
SHOBHARAM YADAV Vs. STATE OF M.P. AND OTHERS
|
June 25, 2018 |
SHRADDHA SAXENA Vs. STATE OF M P & OTHERS
|
July 19, 2018 |
SHRAVAN NAGVANSHI Vs. STATE OF MADHYA PRADESH
|
March 14, 2018 |
SHRAVAN NATH Vs. STATE OF MADHYA PRADESH
|
August 21, 2018 |
SHRAVAN PATEL Vs. STATE OF MADHYA PRADESH
|
August 14, 2018 |
SHRAWAN S/O PRAHLAD Vs. STATE OF M P
|
January 15, 2018 |
SHREE ENTERPRISES Vs. NATIONAL FERTILIZERS LTD & OTHERS
|
February 22, 2018 |
SHREE MOHAN SUGAR MILLS LIMITED Vs. REGISTRAR OF COMPANIES
|
October 26, 2018 |
SHRI ARMAN KHAN Vs. STATE OF MADHYA PRADESH
|
June 27, 2018 |
SHRI BAL VINAY MANDIR Vs. STATE OF M.P. AND ORS.
|
October 23, 2018 |
SHRI GOURI GANESH SHRI BALAJI CONSTRUCTIONS Vs. EXECUTIVE ENGINEER, PWD
|
May 3, 2018 |
SHRI JAIN SHWETAMBER AJEETNATH JI MANDIR TRUST Vs. REGISTRAR, PUBLIC TRUST & OTHERS
|
July 9, 2018 |
SHRI KADAM SINGH Vs. THE CEO AND OTHERS
|
August 20, 2018 |
SHRI KRISHNA COLLEGE INDERGARH Vs. JIWAJI UNIVERSITY AND ANOTHER
|
April 19, 2018 |
SHRI MADHUKAR KHERNAR Vs. ASHOK KUMAR SHAH
|
January 30, 2018 |
SHRI NIWAS DUBEY Vs. STATE OF MP
|
March 1, 2018 |
SHRI RADHA KRISHNA MANDIR, DHARMIK AVAM PARMARTHIK TRUST, PACHORE Vs. STATE OF M.P. AND OTHERS
|
May 11, 2018 |
SHRI RADHESHYAM AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 15, 2018 |
SHRI RAJENDRA KUMAR SHRIVAS AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
February 23, 2018 |
SHRI SHANKAR SARASWATI SHIKSHA SAMITI Vs. THE STATE OF MADHYA PRADESH & ORS.
|
February 12, 2018 |
SHRIBAI Vs. STATE OF MADHYA PRADESH
|
October 26, 2018 |
SHRIKANT JAIN Vs. ADDITIONAL DISTRICT MAGISTRATTE(NORTH) BHOPAL AND ANOTHER
|
December 10, 2018 |
SHRIMATI ANJANA MAHESHWARI Vs. STATE OF M.P.
|
January 22, 2018 |
SHRIMATI RAMWATI W/O BASANTA KIRAR Vs. STATE OF MADHYA PRADESH, THROUGH
|
January 30, 2018 |
SHRINIVAS Vs. STATE OF MADHYA PRADESH
|
December 21, 2018 |
SHRINIWAS Vs. NEELKANTH AND OTHERS
|
April 11, 2018 |
SHRIRAM TRANSPORT AND FINANCE CO LTD AND OTHERS Vs. ABDUL RASHID
|
July 30, 2018 |
SHRUTI MUCHHAL Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
October 31, 2018 |
SHUBH KARAN JAIN DECEASED THROUGH LRS Vs. PANNA DEVI DECEASED THROUGH LRS
|
February 5, 2018 |
SHUBH LAXMI GRIH NIRMAN SAHAKARI SANSTHA MARYADIT, INDORE Vs. SURESH @ GOPAL S/O AMBARAM AND FIVE OTHERS
|
February 15, 2018 |
SHUBHAM CHOUHAN Vs. STATE OF M P & ORS
|
July 2, 2018 |
SHUKLAA PRASAD SHIVHARE Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION, GADARWARA
|
June 28, 2018 |
SHYAM BIHARI Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
SHYAM KUMAR DHURVE Vs. STATE OF MADHYA PRADESH
|
July 6, 2018 |
SHYAM LAL Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
SHYAM LAL PATEL Vs. ROHINI RAM
|
November 1, 2018 |
SHYAMLAL Vs. STATE OF M.P.
|
February 19, 2018 |
SHYAMLAL BAIGA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
SHYAMLAL KHURANA Vs. THE STATE OF MADHYA PRADESH
|
November 1, 2018 |
SHYAMNATH SHARMA Vs. STATE OF M.P. AND OTHERS
|
February 27, 2018 |
SHYAMSUNDAR Vs. KAILASHCHANDRA
|
July 16, 2018 |
SIDDHANATH GOSWAMI Vs. STATE OF MADHYA PRADESH
|
June 22, 2018 |
SIDDHARTH DEV SINGH Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
SIDDHNATH AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
January 16, 2018 |
SIDDIQI Vs. THE STATE OF MADHYA PRADESH
|
February 16, 2018 |
SIKANDAR KHAN MEV Vs. STATE OF M P & 4 OTHERS
|
August 20, 2018 |
SIKKU @ MADHAV Vs. STATE OF MADHYA PRADESH
|
April 26, 2018 |
SITA RAM AND THREE OTHERS Vs. STATE OF M P AND OTHERS, THROUGH POLICE STATION MI
|
June 18, 2018 |
SITABAI Vs. NEW INDIA INSURANCE CO. LTD.
|
August 23, 2018 |
SITABAI & OTHERS Vs. MANSINGH
|
February 9, 2018 |
SITABAI AND OTHERS Vs. MANSINGH
|
March 8, 2018 |
SITADEVI AND ANOTHER Vs. JOINT DIRECTOR AND ANOTHER
|
April 18, 2018 |
SITARAM Vs. RAMESHCHANDRA
|
March 19, 2018 |
SITARAM Vs. STATE OF MADHYA PRADESH
|
July 4, 2018 |
SITARAM & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
SITARAM CHOUHAN Vs. SCHOOL EDUCATION DEPARTMENT
|
July 24, 2018 |
SITARAM JATAV Vs. STATE OF M.P.
|
June 21, 2018 |
SITARAM PRAJAPAT Vs. STATE OF M.P.
|
July 3, 2018 |
SITARAM S/O MANGILAL Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
SITARAM SINGH @ JAGMOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
December 13, 2018 |
SITARAM SINGH BHADAURIYA & ORS. Vs. SABUDDIN & ANR.
|
August 13, 2018 |
SITARAM TIWARI Vs. THE STATE OF MADHYA PRADESH
|
April 18, 2018 |
SIYADEEN @ BHAKADA KOL Vs. STATE OF M P
|
August 7, 2018 |
SKOL BREWERIES LTD Vs. SOM DISTILLERIES AND BREWERIES LTD
|
November 14, 2018 |
SMT GANGESH KUMARI KAK Vs. STATE OF M.P. & OTHERS
|
January 24, 2018 |
SMT JAISHREE GUPTA Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION & ONE ANOTHER
|
January 24, 2018 |
SMT SAVITA SAHU Vs. THE STATE OF MADHYA PRADESH
|
January 22, 2018 |
SMT TAPAN TOMAR Vs. DANISH GRIH NIRMAN SAH. SAMITI MARYADIT, BHOPAL AND OTHERS
|
January 25, 2018 |
SMT. ANITA JAIN Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
April 11, 2018 |
SMT. ANITA MINJ Vs. MANOJ KUMAR MAURYA
|
January 4, 2018 |
SMT. ANITA PATEL AND OTHERS. Vs. CHANDRA BHAN PATEL AND OTHERS
|
June 20, 2018 |
SMT. ANJANA Vs. BANK OF INDIA
|
June 26, 2018 |
SMT. ANJANI MEHRA Vs. STATE OF M.P. AND OTHERS
|
September 11, 2018 |
SMT. ANJO BAI @ ASHA BAI Vs. RAJ KISHOR YADAV
|
January 16, 2018 |
SMT. ANNU BAI AND OTHERS Vs. STATE OF M.P.
|
April 28, 2018 |
SMT. ARCHANA Vs. STATE OF M.P. AND OTHERS
|
June 22, 2018 |
SMT. ARCHANA DUBEY Vs. THE STATE OF MADHYA PRADESH
|
January 16, 2018 |
SMT. ARUNA GUPTA W/O VINODKUMAR GUPTA AND ANOTHER Vs. SURESHCHAND S/O PRABHUDAYAL AGRAWAL AND OTHERS
|
January 24, 2018 |
SMT. ASHA GAWALI Vs. STATE OF MP
|
July 3, 2018 |
SMT. ASHA MISHRA Vs. THE MADHYA PRADESH STATE BAR COUNCIL JABALPUR
|
April 10, 2018 |
SMT. BABITA AND OTHERS Vs. KARNATAKA ROAD LINES AND OTHERS
|
August 28, 2018 |
SMT. BAIJANTI MEHRA (JHARIA) Vs. THE STATE OF MADHYA PRADESH
|
April 13, 2018 |
SMT. BALJEET KAUR Vs. HARJEET SINGH
|
May 10, 2018 |
SMT. BALJEET KAUR Vs. HARJEET SINGH
|
August 1, 2018 |
SMT. BHAGWANTIBAI PORWAL Vs. SMT. MUNNIBAI AND ONE ANOTHER
|
March 28, 2018 |
SMT. BHAGYASHREE SYED Vs. STATE OF MADHYA PRADESH
|
April 6, 2018 |
SMT. BHURIBAI AND OTHERS Vs. HARISINGH AND OTHERS
|
July 17, 2018 |
SMT. BITTAN ALI (DELETED) Vs. STATE OF M.P.
|
April 19, 2018 |
SMT. CHANDINI VASWANI Vs. RAMESH LOHANI
|
April 26, 2018 |
SMT. CHANDRA DEVI AND OTHERS Vs. DHARMENDRA KUMAR AND OTHERS
|
April 2, 2018 |
SMT. CHANDRAKANTALAL JAISWAL Vs. STATE OF M.P.
|
March 9, 2018 |
SMT. CHHAYA SAXENA Vs. RAMKARAN SINGH KUSHWAHA (RAJAWAT)
|
July 17, 2018 |
SMT. CHITRA AND ANOTHER Vs. STATE OF MP AND OTHERS
|
August 6, 2018 |
SMT. DEEPALI JAIN W/O DR. RAHUL JAIN Vs. STATE OF MADHYA PRADESH & ANOTHER
|
November 15, 2018 |
SMT. DHAPUBAI AND OTHERS Vs. BALWANT AND OTHERS
|
May 9, 2018 |
SMT. DURGABAI AND OTHERS Vs. VIJAY AND OTHERS
|
August 20, 2018 |
SMT. GAYATRI TIWARI Vs. THE STATE OF MADHYA PRADESH & ANR.
|
February 14, 2018 |
SMT. GEETA HATHIMARE Vs. SUJEET KUMAR HATHIMARE
|
August 1, 2018 |
SMT. GEETA MAJHI Vs. STATE OF M.P. AND OTHERS
|
March 19, 2018 |
SMT. GEETA OMRE Vs. SMT. CHANDRAKANTA RAI & ANOTHER
|
April 3, 2018 |
SMT. GEETABAI Vs. EXECUTIVE ENGINEER AND ANOTHER
|
May 8, 2018 |
SMT. GIRJA DEVI AGRAWAL Vs. STATE OF M.P. AND OTHERS
|
July 16, 2018 |
SMT. HALKI BAI Vs. THE STATE OF MADHYA PRADESH AND ANR.
|
August 7, 2018 |
SMT. HARKUNWAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 27, 2018 |
SMT. HEMLATA SHRANGRISHI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 28, 2018 |
SMT. INDIRA BAI VERMA Vs. DAMODAR MAHAJAN AND OTHERS
|
March 13, 2018 |
SMT. INDU CHOURASIYA Vs. TRILOK CHOURASIYA
|
May 10, 2018 |
SMT. JAGRITI JAIN Vs. STATE OF M.P. AND OTHERS
|
August 7, 2018 |
SMT. JAI DEVI VERMA Vs. THE STATE OF MADHYA PRADESH
|
January 24, 2018 |
SMT. JAISHRI RAGASE Vs. STATE OF M.P. & OTHERS
|
June 28, 2018 |
SMT. JAITA BAI Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2018 |
SMT. JAMNABAI AND OTHERS Vs. GOPAL VERMA
|
August 21, 2018 |
SMT. JAMNABAI KUSHWAHA AND OTHERS Vs. MAMMU KHAN AND OTHERS
|
August 3, 2018 |
SMT. JAYA TIWARI Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
SMT. JYOTI BAI AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
January 2, 2018 |
SMT. JYOTI PAWAR & ORS. Vs. STATE OF M.P. & OTHERS
|
June 25, 2018 |
SMT. KALABAI W/O LALSINGH BHOI Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
SMT. KAMLA GANGAWANE Vs. SOUTH EAST CENTRAL RAILWAY
|
November 15, 2018 |
SMT. KAMLA VERMA AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
January 11, 2018 |
SMT. KAMLA YADAV AND OTHERS Vs. STATE OF MP AND ANOTHER
|
April 27, 2018 |
SMT. KAMLADEVI Vs. STATE OF M.P. & ORS.
|
January 3, 2018 |
SMT. KARUNA Vs. MAHESH AND OTHERS
|
June 20, 2018 |
SMT. KASTOORI BAI Vs. JAWAHAR SINGH
|
March 21, 2018 |
SMT. KAVITA KAPOOR Vs. STATE OF M.P.
|
March 26, 2018 |
SMT. KIRAN BASUDEV Vs. STATE OF M.P. & ORS.
|
March 7, 2018 |
SMT. KIRAN PASI Vs. SHRI SUBHASHCHANDRA PASI
|
January 11, 2018 |
SMT. KOMAL CHOUHAN Vs. THE STATE OF MADHYA PRADESH
|
March 9, 2018 |
SMT. KUNTA RATHORE Vs. THE STATE OF M.P. AND OTHERS
|
February 16, 2018 |
SMT. KUNTI Vs. MUNIRAJ (DEAD)
|
April 18, 2018 |
SMT. KUSUM @ CHANDRAWATI W/O HEMANTPURI Vs. MOOLCHAND S/O LATE SHANKARLAL AND OTHERS
|
January 31, 2018 |
SMT. LAJJA KUMARI SHARMA Vs. STATE OF MADHYA PRADESH
|
March 19, 2018 |
SMT. LALITA Vs. HEMANT KUMAR
|
March 16, 2018 |
SMT. LATA BEN AND ANOTHER Vs. AJAY OJHA AND OTHERS
|
August 16, 2018 |
SMT. LATA PARIHAR Vs. STATE OF M.P. AND ANOTHER
|
August 28, 2018 |
SMT. LAXMI DEVI Vs. STATE OF MP
|
October 30, 2018 |
SMT. LEELA AHIRWAR Vs. THE UNION OF INDIA AND OTHERS.
|
June 25, 2018 |
SMT. LUSIA KHADIA Vs. SUB DIVISIONAL OFFICER REVENUE AND OTHERS
|
May 15, 2018 |
SMT. MADHU SHRIVASTAVA W/O SHRI KAMALKANT SHRIVASTAVA Vs. M.P. STATE CONSUMERS DISPUTE REDRESSAL FORUM
|
January 24, 2018 |
SMT. MADHUBALA Vs. STATE OF M.P.
|
July 18, 2018 |
SMT. MALTI SONI Vs. AMBIKA PRASAD SONI
|
February 8, 2018 |
SMT. MAMTA Vs. BHAV SINGH @ MANSINGH
|
March 21, 2018 |
SMT. MANDAGINI SHARMA Vs. STATE OF M.P. AND ANOTHER
|
July 18, 2018 |
SMT. MANGOBAI & ORS. Vs. LAL SINGH & ORS.
|
March 6, 2018 |
SMT. MANJRI CHOUDHARY Vs. CBI, BANK SECURITIES & FRAUD CELL, NEW DELHI
|
January 16, 2018 |
SMT. MANJU JAIN Vs. MANAKCHAND SAND (DEAD) & SUNIL JAIN
|
August 13, 2018 |
SMT. MANJU SHARMA AND OTHERS Vs. STATE OF MP AND ANOTHER
|
July 23, 2018 |
SMT. MANORAMA DEVI Vs. STATE OF M.P. & ORS
|
April 17, 2018 |
SMT. MEENA BHARGAV & OTHERS Vs. STATE OF M.P. & OTHERS
|
August 13, 2018 |
SMT. MEETA SHAIN Vs. K.P. SHAIN
|
January 18, 2018 |
SMT. MEHARUNNISA Vs. SMT. KAMRUNNISA
|
January 10, 2018 |
SMT. MEHRUNNISHA AND OTHERS Vs. RAJEENDRA RATHORE
|
April 13, 2018 |
SMT. MONA AND OTHERS Vs. YOGENDRA AND OTHERS
|
February 15, 2018 |
SMT. MUMTAZ ZAFAR SIDDIQUI Vs. STATE OF M.P. AND OTHERS
|
June 19, 2018 |
SMT. NAFISA KHAN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 1, 2018 |
SMT. NEELAM BAJPAI AND OTHERS Vs. STATE OF M.P. & OTHERS
|
April 17, 2018 |
SMT. NIRMALA BAJAJ AND ANOTHER Vs. SMT. INDIRA NAYAK AND OTHERS
|
June 20, 2018 |
SMT. OMWATI AND OTHERS Vs. RAMBHAROSHI AND OTHERS
|
July 5, 2018 |
SMT. PARVATI DEVI & ORS Vs. VIRENDRA KUMAR & ORS
|
April 5, 2018 |
SMT. PARVATI PAWAR Vs. THE STATE OF M.P. AND OTHERS
|
August 27, 2018 |
SMT. PIDHI BAI Vs. STATE OF M.P.
|
February 14, 2018 |
SMT. PRABHJOT KAUR CHHABRA & ANR. Vs. STATE OF M. P. & ORS.
|
February 26, 2018 |
SMT. PRAGATI GUPTA Vs. STATE OF M.P. AND OTHERS
|
July 12, 2018 |
SMT. PRATIBHA SHUKLA Vs. UNION OF INDIA AND OTHERS
|
June 25, 2018 |
SMT. PREETI DONGRE Vs. VINAY DONGRE AND OTHERS
|
February 7, 2018 |
SMT. PREETI SAXENA AND OTHER Vs. MINISTRY OF HOME DEPARTMENT AND OTHER
|
August 27, 2018 |
SMT. PREM BAI Vs. THE STATE OF M.P. AND OTHERS
|
July 5, 2018 |
SMT. PREMWATI Vs. NARAYAN AND ORS.
|
March 8, 2018 |
SMT. PRIYA JAIN Vs. STATE OF M.P. AND OTHERS
|
May 17, 2018 |
SMT. PRIYANKA TIWARI AND ANOTHER Vs. RISHIMUNI TIWARI
|
August 1, 2018 |
SMT. PUSHPA DEVI & ANR. Vs. GIRDHAR GOPAL RATHI & ANR.
|
April 25, 2018 |
SMT. PUSHPA MISHRA Vs. SURJEET SINGH
|
February 6, 2018 |
SMT. RACHNA BAI AND OTHERS Vs. KAYYUM KHAN AND ANOTHER
|
August 3, 2018 |
SMT. RADHA Vs. JAI KUMAR
|
August 7, 2018 |
SMT. RADHA Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
June 18, 2018 |
SMT. RAJA BAI BASOR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
SMT. RAJANI CHANDANKHADE Vs. UNION OF INDIA AND OTHERS
|
May 17, 2018 |
SMT. RAJINDER KOUR KAPAHI Vs. SARDAR SHRI AMARJEET SINGH
|
February 7, 2018 |
SMT. RAJKUMARI AND OTHERS Vs. SMT. ANJU SHARMA AND OTHERS
|
March 22, 2018 |
SMT. RAJKUNWAR BAI Vs. STATE OF MP & ORS.
|
July 31, 2018 |
SMT. RAM KUMARI Vs. SMT. VANDANA & OTHERS
|
March 16, 2018 |
SMT. RAMA DEVI Vs. THE STATE OF MADHYA PRADESH
|
February 27, 2018 |
SMT. RAMAKANTI GOSWAMI Vs. SUNIL KUMAR JATAV
|
April 13, 2018 |
SMT. RAMKANYABAI AND ANOTHER Vs. NIRBHAYRAM DHAKAD AND OTHERS
|
August 3, 2018 |
SMT. RAMKUNWARBAI AND OTHER Vs. MS NORTH AVENUE INFRASTRUCTURE PVT. LTD. AND OTHER
|
May 14, 2018 |
SMT. RAMSAKHI SHARMA Vs. THE STATE OF MADHYA PRADESH THR
|
August 27, 2018 |
SMT. RANJANA JAIN & ORS. Vs. RAJENDRA SINGH & ORS.
|
May 16, 2018 |
SMT. RASHMI SHENDGE AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 22, 2018 |
SMT. REENA CHACHDA Vs. STATE OF M.P. AND OTHERS
|
October 30, 2018 |
SMT. RENU BHADORIYA & ANR. Vs. STATE OF M.P.
|
March 8, 2018 |
SMT. RENU JAAT Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
SMT. RENU KHANDELWAL Vs. GUJARATI MANDAL
|
March 6, 2018 |
SMT. RICHA GUPTA Vs. GAJANAND AGRAWAL
|
January 31, 2018 |
SMT. RUPA CHATURVEDI Vs. STATE OF M.P. AND OTHERS
|
July 26, 2018 |
SMT. SABRA BI AND OTHERS Vs. SMT. RAJKUMARI SAHU
|
March 12, 2018 |
SMT. SANGEETA AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
July 11, 2018 |
SMT. SANGITA SONI Vs. STATE OF M.P. AND ORS.
|
April 5, 2018 |
SMT. SANTOSHI BELWANSHI Vs. KOP SINGH
|
February 8, 2018 |
SMT. SAPNA SHRIVASTAVA Vs. SHIV OM SHRIVASTAVA
|
January 10, 2018 |
SMT. SARITA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 5, 2018 |
SMT. SAROJ SOHANEY Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
August 9, 2018 |
SMT. SATYABHAMA CHOUDHARY Vs. STATE OF M.P. AND ANOTHER
|
April 13, 2018 |
SMT. SAVITA ATHYA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 9, 2018 |
SMT. SAVITA BEN & ANOTHER Vs. SMT. SUSHMA
|
February 26, 2018 |
SMT. SAVITRI KHAMPARIYA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
February 7, 2018 |
SMT. SEVANTI SOLANKI AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 16, 2018 |
SMT. SHABNAM AND OTHERS Vs. RAMESHWAR MALI AND OTHERS
|
July 17, 2018 |
SMT. SHABOO BAI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 11, 2018 |
SMT. SHAKUNTALA VERMA Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
February 23, 2018 |
SMT. SHANTABAI Vs. STATE OF MADHYA PRADESH
|
February 7, 2018 |
SMT. SHANTI DEVI Vs. INDORE DEVELOPMENT AUTHORITY & OTHERS
|
January 31, 2018 |
SMT. SHANTI DEVI Vs. STATE OF M.P. AND OTHERS
|
March 8, 2018 |
SMT. SHARMILA VERMA Vs. STATE OF M.P. & ORS.
|
April 25, 2018 |
SMT. SHASHI SHARMA Vs. STATE OF M.P. AND OTHERS
|
March 12, 2018 |
SMT. SHEELA SHARMA Vs. SUNDER LAL SHARMA
|
April 19, 2018 |
SMT. SHEELA SONI Vs. STATE OF M.P. AND OTHERS
|
July 31, 2018 |
SMT. SHERBANO BEE AND OTHERS Vs. DILIP PATEL AND OTHERS
|
February 8, 2018 |
SMT. SHIKHA SHARMA Vs. SOMIT SHARMA
|
February 7, 2018 |
SMT. SHIVA CHATURVEDI Vs. STATE OF MP AND ANR.
|
May 9, 2018 |
SMT. SHRADDHA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
SMT. SHYAM KALI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 17, 2018 |
SMT. SHYAMA BAI TIWARI Vs. STATE OF MADHYA PRADESH
|
March 7, 2018 |
SMT. SHYAMA PATEL Vs. MEHMOOD ALI
|
January 10, 2018 |
SMT. SHYAMLATA BINDAL Vs. HARNAM GIR
|
August 23, 2018 |
SMT. SITA DEVI MANGE Vs. STATE OF M.P. AND OTHERS
|
May 18, 2018 |
SMT. SITA DEVI MANGE Vs. THE STATE OF M.P. & ORS
|
March 26, 2018 |
SMT. SMITA SHARMA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
July 12, 2018 |
SMT. SNEHA ALIAS NEHA Vs. VIRENDRA KUMAR SAINI
|
January 25, 2018 |
SMT. SUDHA BAI Vs. REGISTRAR
|
March 14, 2018 |
SMT. SUMITRA RAWAT Vs. THE STATE OF M.P.
|
January 22, 2018 |
SMT. SUNITA TOMAR Vs. STATE OF M.P. AND ORS.
|
May 11, 2018 |
SMT. SUREKHA BOKADE Vs. STATE OF MADHYA PRADESH AND ANR.
|
April 18, 2018 |
SMT. SUREKHA RAO Vs. STATE OF M.P. AND OTHERS
|
July 17, 2018 |
SMT. SUSHILABAI AND OTHERS Vs. SUMIT KUMAR AND OTHERS
|
August 21, 2018 |
SMT. SWATI PATEL Vs. BANK OF INDIA AND OTHERS
|
February 19, 2018 |
SMT. TARABATI SINGH Vs. STATE OF MADHYA PRADESH
|
January 5, 2018 |
SMT. UNNATI ALIAS ARCHANA BHAVE Vs. BHAGCHANDRA JAIN
|
July 24, 2018 |
SMT. USHABAI & ANOTHER Vs. SANJU KEVAT
|
February 8, 2018 |
SMT. VALKI Vs. THE STATE OF M.P. AND OTHERS
|
March 13, 2018 |
SMT. VARSHA KUSHWAH Vs. STATE OF M.P. AND ANOTHER
|
October 30, 2018 |
SMT. VIDHYA DEVI RAWAT Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND OTHERS
|
January 31, 2018 |
SMT. VIMLA DEVI Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
SMT. VIMLA DEVI AND OTHERS Vs. STATE OF M.P.
|
February 20, 2018 |
SMT. VIMLA THAPAK Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. BHOPAL AND OTHERS
|
August 20, 2018 |
SMT. VINEETA @ RANI Vs. INDRAJEET SINGH S/O JAMIDAAR
|
June 25, 2018 |
SMT.MANGAI BAI AND OTHERS Vs. SMT. HANSI BAI ALIAS HASU BAI AND OTHERS
|
March 1, 2018 |
SMT.NANHI BAI AND ORS. Vs. MUNICIPAL COUNCIL DAMOH AND ORS.
|
April 2, 2018 |
SMT.SAROJ BAWNE Vs. STATE OF M.P. AND OTHERS
|
June 28, 2018 |
SMT.SHANTI BAI Vs. HIMANSHU
|
March 1, 2018 |
SOHBAT PARTE Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
SOHRAB KHAN Vs. STATE OF MADHYA PRADESH
|
March 6, 2018 |
SOM DISTILLERIES PVT. LTD. Vs. EXCISE COMMISSIONER
|
November 30, 2018 |
SOMDATT MISHRA Vs. STATE OF M P & ANOTHER
|
November 16, 2018 |
SOMESH GUPTA AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 15, 2018 |
SOMNATH Vs. STATE OF M P
|
May 3, 2018 |
SOMPEL JV PVT. LTD. Vs. STATE OF M.P. AND ANOTHER
|
July 9, 2018 |
SONA @ KUSUM BAI Vs. RAVI @ FATEH SINGH
|
January 4, 2018 |
SONAM @ KARISHMA SINGH Vs. STATE OF M. P.
|
November 12, 2018 |
SONELAL AND OTHERS Vs. PUSAU AND OTHERS
|
February 14, 2018 |
SONU @ JANAK SINGH GURJAR Vs. STATE OF M.P.
|
March 7, 2018 |
SONU @ SHIVPRATAP SINGH S/O RAMSEWAK Vs. STATE OF M P
|
February 28, 2018 |
SONU AHIRWAR Vs. STATE OF M.P.
|
January 29, 2018 |
SONU RUPANI Vs. STATE OF M.P.
|
August 13, 2018 |
SONU SHUKLA Vs. STATE OF M.P. & ANR
|
March 21, 2018 |
SONU SINGH Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
SOURABH & ANR Vs. STATE OF MP
|
November 1, 2018 |
SPECIAL POLICE ESTABLISHMENT Vs. SARLA PANNA
|
December 17, 2018 |
SPECIAL POLICE ESTABLISHMENT Vs. MUNICIPAL COUNCIL SUJALPUR & ANR
|
July 18, 2018 |
SREEKANT PRATIBANDA AND OTHERS Vs. STATE OF MADHYA PRADESH
|
August 13, 2018 |
SSP ENTERPRISES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 2018 |
ST PAULS CONVENT SENIOR SECONDARY SCHOOL, UJJAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
|
January 4, 2018 |
STATE BANK OF INDIA Vs. COMMISSIONER OF SALES TAX AND ANR.
|
June 22, 2018 |
STATE BANK OF INDIA Vs. COMMISSIONER OF SALES TAX, M.P. AND ORS.
|
July 4, 2018 |
STATE BANK OF INDIA Vs. MUKESH KUMAR
|
July 23, 2018 |
STATE BANK OF INDIA, GPO BRANCH, INDORE Vs. STATE OF MADHYA PRADESH COMMERCIAL TAX OFFICER
|
February 27, 2018 |
STATE OF M P Vs. SARJEET SINGH & ORS
|
July 19, 2018 |
STATE OF M P Vs. BHARAT PRASAD PATHAK @ PAPPU PATHAK
|
March 6, 2018 |
STATE OF M P Vs. DALU @ RAMKUMAR PATEL
|
March 26, 2018 |
STATE OF M P Vs. LATOORI VS ORS
|
May 28, 2018 |
STATE OF M P Vs. RAJENDRA KUMAR JAIN
|
May 24, 2018 |
STATE OF M P Vs. VIRENDRA
|
August 30, 2018 |
STATE OF M P Vs. RAJU
|
March 6, 2018 |
STATE OF M P Vs. MUNNA @ SHAHNWAJ
|
March 15, 2018 |
STATE OF M P Vs. GIRWAR SINGH
|
February 28, 2018 |
STATE OF M P Vs. BADRILAL
|
August 21, 2018 |
STATE OF M P & ANOTHER Vs. C S SHRIVASTAVA S/O R L SHRIVASTAVA & OTHERS
|
April 2, 2018 |
STATE OF M P & ORS Vs. LAXMAN PRASAD RAIKWAR
|
October 4, 2018 |
STATE OF M P & OTHERS Vs. RAM SINGH
|
February 22, 2018 |
STATE OF M P & OTHERS Vs. SANJAY KUMAR KOSHTI
|
August 20, 2018 |
STATE OF M P & OTHERS Vs. SURESH CHANDRA SHETE
|
May 7, 2018 |
STATE OF M P AND OTHERS Vs. H K S YADAV
|
March 15, 2018 |
STATE OF M P AND OTHERS Vs. PUSHPENDRA SINGH BHADORIYA
|
January 10, 2018 |
STATE OF M P AND OTHERS Vs. JABALPUR AGRAWAL SABHA
|
December 10, 2018 |
STATE OF M P THROUGH POLICE STATION KENT GUNA Vs. RAJKUMARI D/O LATE JAGANNATH SINGH AND TWO OTHERS
|
July 31, 2018 |
STATE OF M P THROUGH POLICE STATION, SUBHASHPURA Vs. PAPPU @ SHAILENDRA
|
August 10, 2018 |
STATE OF M. P. AND OTHERS Vs. SANTOSH KUMAR
|
April 17, 2018 |
STATE OF M.P & OTHERS Vs. SITARAM VISHWAKARMA AND OTHERS
|
June 18, 2018 |
STATE OF M.P. Vs. M/S. HOPE TEXTILES PVT. LTD.
|
March 8, 2018 |
STATE OF M.P. Vs. BABOOLAL & ORS.
|
April 12, 2018 |
STATE OF M.P. Vs. PUSHPENDRA KUMAR
|
March 9, 2018 |
STATE OF M.P. Vs. SHYAMSUNDER S/O. HIRALAL & OTHERS
|
March 1, 2018 |
STATE OF M.P. Vs. PHOOLKALI BAI
|
November 19, 2018 |
STATE OF M.P. Vs. SUDAMA BAI
|
November 19, 2018 |
STATE OF M.P. Vs. SURESH AND OTHERS
|
March 20, 2018 |
STATE OF M.P. Vs. HALKE
|
March 23, 2018 |
STATE OF M.P. Vs. PRAKASH
|
March 20, 2018 |
STATE OF M.P. Vs. MOHAMMD NASIM @ CHHOTU
|
March 13, 2018 |
STATE OF M.P. Vs. GOVIND SINGH JADON AND ANOTHER
|
July 4, 2018 |
STATE OF M.P. Vs. RAJLALAN SINGH
|
August 1, 2018 |
STATE OF M.P. Vs. SMT. MINAKSHI SINGH AND ANOTHER
|
August 6, 2018 |
STATE OF M.P. Vs. UDHAM
|
February 23, 2018 |
STATE OF M.P. Vs. SUNIL DWIVEDI
|
March 5, 2018 |
STATE OF M.P. Vs. GANESH PRASAD
|
February 22, 2018 |
STATE OF M.P. Vs. SMT. MADURIMA SINGH
|
January 25, 2018 |
STATE OF M.P. Vs. RAMVARAN
|
October 26, 2018 |
STATE OF M.P. Vs. SURENDRA ALIAS GHAFLURAM
|
October 12, 2018 |
STATE OF M.P. Vs. BABULAL
|
October 12, 2018 |
STATE OF M.P. Vs. M/S. HUKUMCHAND MILLS LTD
|
May 22, 2018 |
STATE OF M.P. Vs. JASPALSINGH
|
December 11, 2018 |
STATE OF M.P. Vs. JIWAJI RAO COTTON MILLS AND ORS.
|
September 28, 2018 |
STATE OF M.P. & OTHERS Vs. ASHOK KUMAR GUPTA
|
May 15, 2018 |
STATE OF M.P. & OTHERS Vs. VIPIN KUMAR SHARMA & OTHERS
|
April 19, 2018 |
STATE OF M.P. AND ANOTHER Vs. SATYANARAYAN
|
July 11, 2018 |
STATE OF M.P. AND ANOTHER Vs. PRAKASH RATHORE
|
August 28, 2018 |
STATE OF M.P. AND ANOTHER Vs. BONDARIBAI AND ANOTHER
|
March 27, 2018 |
STATE OF M.P. AND ORS. Vs. RAMLAL MAHOBIA
|
October 30, 2018 |
STATE OF M.P. AND OTHERS Vs. SMT. RAVI JAIN
|
January 25, 2018 |
STATE OF M.P. AND OTHERS Vs. VIJAY NARAYAN PANDEY AND OTHERS
|
February 20, 2018 |
STATE OF M.P. AND OTHERS Vs. TAHSEELDAR SINGH
|
August 14, 2018 |
STATE OF M.P. AND OTHERS Vs. JAYVEER GURJAR
|
August 21, 2018 |
STATE OF M.P. AND OTHERS Vs. SMT. SANGEETA KARDA
|
August 24, 2018 |
STATE OF M.P. AND OTHERS Vs. RAJESH PRATAP SINGH BAISH AND OTHERS
|
March 9, 2018 |
STATE OF M.P. AND OTHERS Vs. BHERULAL S/O. GANESHLAL BRAHAMAN
|
February 12, 2018 |
STATE OF M.P. AND OTHERS Vs. VIMAL KUMAR
|
May 17, 2018 |
STATE OF M.P. AND OTHERS Vs. JOR SINGH BHADORIYA
|
August 3, 2018 |
STATE OF M.P. AND OTHERS Vs. SHYAM SINGH TOMAR
|
July 20, 2018 |
STATE OF M.P. AND OTHERS Vs. SOMESHWAR SINGH
|
July 2, 2018 |
STATE OF M.P. AND OTHERS Vs. TIKARAM THROUGH LR
|
July 24, 2018 |
STATE OF M.P. AND OTHERS Vs. DHURJAN AHIRWAR
|
April 17, 2018 |
STATE OF M.P. AND OTHERS Vs. SHRI RAM YADAV
|
April 17, 2018 |
STATE OF M.P. AND OTHERS Vs. RAM KHILAWAN SEN
|
April 17, 2018 |
STATE OF M.P. AND OTHERS Vs. VIRENDRA KUMAR BHARGAV
|
May 7, 2018 |
STATE OF M.P. AND OTHERS Vs. SHANTILAL DUNGARWAL
|
March 7, 2018 |
STATE OF MADHYA PRADESH Vs. MOHAN SINGH AND ORS.
|
January 18, 2018 |
STATE OF MADHYA PRADESH Vs. PARHALAD SHARMA
|
April 23, 2018 |
STATE OF MADHYA PRADESH Vs. KHAKAN & ORS
|
April 16, 2018 |
STATE OF MADHYA PRADESH Vs. RAJESH SHARMA
|
April 19, 2018 |
STATE OF MADHYA PRADESH Vs. BALLU @ BALRAM @ BALMUKUND AND ANOTHER
|
April 6, 2018 |
STATE OF MADHYA PRADESH Vs. BUDHSEN AND OTHERS
|
March 14, 2018 |
STATE OF MADHYA PRADESH Vs. MAHAABHUDAY SWECHHIK SANGATHAN KALYAN EVAM SAMAJIK VIKAS SAMITI
|
March 9, 2018 |
STATE OF MADHYA PRADESH Vs. HANUMAN PRASAD VERMA & OTHERS
|
February 12, 2018 |
STATE OF MADHYA PRADESH Vs. SHEIKH SADIK
|
August 20, 2018 |
STATE OF MADHYA PRADESH Vs. RAJESH SINGH
|
October 11, 2018 |
STATE OF MADHYA PRADESH Vs. PRAMOD KUMAR DUBEY
|
July 16, 2018 |
STATE OF MADHYA PRADESH Vs. MANOJ JATAV
|
March 27, 2018 |
STATE OF MADHYA PRADESH Vs. HARNAM SINGH
|
March 15, 2018 |
STATE OF MADHYA PRADESH Vs. JADHULAL AND ANOTHER
|
March 1, 2018 |
STATE OF MADHYA PRADESH Vs. VIJAY KUMAR
|
February 27, 2018 |
STATE OF MADHYA PRADESH Vs. ASHOK PANDIT & ORS.
|
March 8, 2018 |
STATE OF MADHYA PRADESH Vs. HARI KISHAN SON OF LAXMAN
|
July 31, 2018 |
STATE OF MADHYA PRADESH Vs. MOHAMMAD SHAHID & ANOTHER
|
November 1, 2018 |
STATE OF MADHYA PRADESH Vs. PAPPU @ SHIRPAL SINGH
|
November 1, 2018 |
STATE OF MADHYA PRADESH Vs. DABBU @ AYUB KHAN AND OTHERS
|
August 16, 2018 |
STATE OF MADHYA PRADESH Vs. RAJU @ BHAGWANDAS
|
February 23, 2018 |
STATE OF MADHYA PRADESH Vs. MUNNA
|
July 4, 2018 |
STATE OF MADHYA PRADESH Vs. YUGAL KISHORE SHARMA
|
January 25, 2018 |
STATE OF MADHYA PRADESH Vs. HARISHANKER PYASI
|
January 18, 2018 |
STATE OF MADHYA PRADESH Vs. MULAYAM SINGH
|
January 11, 2018 |
STATE OF MADHYA PRADESH Vs. SHRI PARSHVANATH TEMPLE KHACHROD
|
January 29, 2018 |
STATE OF MADHYA PRADESH Vs. SANTOSH
|
October 23, 2018 |
STATE OF MADHYA PRADESH Vs. RAGHUVEER SINGH ALIAS RAGHU SINGH
|
December 14, 2018 |
STATE OF MADHYA PRADESH Vs. SAVITRI BAI AHIRWAR
|
March 12, 2018 |
STATE OF MADHYA PRADESH Vs. GUTTHAL (BUTTHAL)
|
January 29, 2018 |
STATE OF MADHYA PRADESH Vs. RAVINDRA RAGHUVANSHI AND THREE ORS
|
August 9, 2018 |
STATE OF MADHYA PRADESH Vs. MAHESH SINGH S/O PANCHAM SINGH
|
August 10, 2018 |
STATE OF MADHYA PRADESH Vs. M/S VIGYASHREE INFRASTRUCTURE LTD.
|
October 22, 2018 |
STATE OF MADHYA PRADESH Vs. MUKESH KEWAT
|
December 14, 2018 |
STATE OF MADHYA PRADESH Vs. PREM @ PARMA JATAV
|
August 1, 2018 |
STATE OF MADHYA PRADESH Vs. RAMESHCHANDRA (DECEASED) THROUGH LRS GOMATI & OTHERS
|
August 23, 2018 |
STATE OF MADHYA PRADESH Vs. GANI S/O RODU KHAN
|
March 1, 2018 |
STATE OF MADHYA PRADESH Vs. RAMROOP S/O GAURI SHANKAR
|
May 18, 2018 |
STATE OF MADHYA PRADESH Vs. SHYAM PURI
|
December 5, 2018 |
STATE OF MADHYA PRADESH Vs. SURESH KUMAR KURMI
|
December 6, 2018 |
STATE OF MADHYA PRADESH Vs. TULSIDAS
|
December 4, 2018 |
STATE OF MADHYA PRADESH Vs. GOPAL S/O NATHA PATEL
|
December 21, 2018 |
STATE OF MADHYA PRADESH Vs. KALLU
|
December 13, 2018 |
STATE OF MADHYA PRADESH Vs. JAISINGH
|
August 1, 2018 |
STATE OF MADHYA PRADESH Vs. PADMA AND ANOTHER
|
July 4, 2018 |
STATE OF MADHYA PRADESH Vs. DIVYA DARSHAN SHARMA
|
March 23, 2018 |
STATE OF MADHYA PRADESH Vs. RAMESH KUMAR
|
March 15, 2018 |
STATE OF MADHYA PRADESH Vs. BHANU & OTHERS
|
March 7, 2018 |
STATE OF MADHYA PRADESH Vs. SANJEEV DWIVEDI
|
March 8, 2018 |
STATE OF MADHYA PRADESH Vs. MULCH
|
March 8, 2018 |
STATE OF MADHYA PRADESH Vs. NARENDRA SINGH & ANOTHER
|
April 2, 2018 |
STATE OF MADHYA PRADESH & ORS Vs. MUKESH SHRIVAS
|
May 16, 2018 |
STATE OF MADHYA PRADESH & ORS Vs. MADAN LAL KAYAT & ORS
|
May 15, 2018 |
STATE OF MADHYA PRADESH & ANOTHER Vs. MULCHAND S/O JHAPRIA AND ANOTHER
|
March 8, 2018 |
STATE OF MADHYA PRADESH & OTHERS Vs. SUVIDA SERVICES & OTHERS
|
April 18, 2018 |
STATE OF MADHYA PRADESH AND ANOTHER Vs. BIRANI SONS, INDORE
|
February 27, 2018 |
STATE OF MADHYA PRADESH AND ANOTHER Vs. SUJIT KHARE AND ANOTHER
|
April 13, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. JIWAJIRAO SUGAR COM LTD DALODA AND OTHERS
|
April 20, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. JEEVARAM
|
March 8, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. RAJENDRA SINGH JAT AND OTHERS
|
May 16, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. RAJ KUMAR SIHNA
|
January 2, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. GEETABAI (DECEASED) THROUGH L RS GIRDHAR KABRA
|
June 18, 2018 |
STATE OF MADHYA PRADESH AND OTHERS Vs. JHAM SINGH PANDRE
|
January 2, 2018 |
STATE OF MADHYA PRADESH THROUGH COLLECTOR, NEEMUCH Vs. MOHD SHAH (DECD) THROUGH LEGAL HEIRS JUBEDABI AND OTHERS
|
August 20, 2018 |
STATE OF MADHYA PRADESH THROUGH POLICE STATION KOLARAS Vs. RAMJILAL S/O CHAKHRA JATAV
|
August 9, 2018 |
STATE OF MADHYA PRADESH, THROUGH DISTRICT MAGISTRATE AND POLICE STATION DEHAT VIDISHA Vs. BASANT KUMAR S/O LATE JAGDISH PRASAD SAXENA
|
February 1, 2018 |
STATE OF MADHYA PRADESH, THROUGH POLICE STATION GONDAN, DISTRICT DATIA Vs. PREETAM DANGI; RAVINDRA DANGI
|
June 29, 2018 |
STATE OF MADHYA PRADESH, THROUGH POLICE STATION MADHOGANJ Vs. RAMSINGH S/O JAWALA PRASAD
|
February 1, 2018 |
STATE OF MP Vs. AKHILESH AHIRWAR
|
October 10, 2018 |
STATE OF MP AND ANOTHER Vs. DULA S/O MADIYA AND ANOTHER
|
May 14, 2018 |
STATE OF MP AND ANOTHER Vs. KUNDANSINGH AND OTHERS
|
March 27, 2018 |
STATE OF NATIONAL CAPITAL Vs. GURPRIT SINGH
|
March 19, 2018 |
STATE TRADING CORPORATION OF INDIA LTD Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
SUABAI Vs. STATE OF M P & ORS
|
June 11, 2018 |
SUBAKSINGH Vs. STATE OF MADHYA PRADESH
|
March 28, 2018 |
SUBEDAR SINGH Vs. STATE OF M.P.
|
May 11, 2018 |
SUBHASH AND ORS. Vs. STATE OF M.P.
|
May 1, 2018 |
SUBHASH BABU SHARMA (MISHRA) AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
July 2, 2018 |
SUBHASH HIGHER SECONDARY SCHOOL Vs. SMT. DEEPTI GAUR MUKHARJEE AND OTHERS
|
March 22, 2018 |
SUBHASH KUMAR SINGH Vs. UNION OF INDIA
|
March 1, 2018 |
SUBHASH RAO AWAD Vs. STATE OF MP & ORS
|
July 4, 2018 |
SUBHODH MISHRA Vs. VAHEED ALI
|
August 1, 2018 |
SUDAMA BAI Vs. STATE OF MADHYA PRADESH
|
April 23, 2018 |
SUDAMA MANDLOI Vs. STATE OF M.P.
|
November 19, 2018 |
SUDAMA PRASAD PALIA Vs. STATE OF MADHYA PRADESH
|
August 7, 2018 |
SUDAMA VERMA (BARAR) Vs. STATE OF M P AND OTHERS
|
March 16, 2018 |
SUDARSHAN SONAR Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2018 |
SUDEEP PATEL Vs. STATE OF M.P.
|
January 9, 2018 |
SUDEEP SINGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 3, 2018 |
SUDHA BHATNAGAR Vs. M.D. , M.P.P., E.B. AND OTHERS
|
July 10, 2018 |
SUDHA CHAUHAN Vs. KRISHNA PAL SINGH
|
April 19, 2018 |
SUDHAKAR AND OTHERS Vs. DIVAKAR AND OTHERS
|
July 19, 2018 |
SUDHAKAR TIWARI Vs. THE STATE OF MADHYA PRADESH
|
February 23, 2018 |
SUDHANSHU TRIPATHI Vs. BANK OF INDIA & OTHERS
|
April 27, 2018 |
SUDHINDRA NATH NEEKRA Vs. STATE OF MP
|
October 25, 2018 |
SUDHIR Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2018 |
SUDHIR SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 28, 2018 |
SUJATA BANGRE Vs. STATE OF MADHYA PRADESH
|
August 7, 2018 |
SUJEET KUMAR CHATURVEDI Vs. SITA
|
April 3, 2018 |
SUJEET KUMAR NIGAM Vs. RAMNARAYAN
|
February 22, 2018 |
SUKH SAGAR MEDICAL COLLEGE AND HOSPITAL, JABALPUR Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
|
February 8, 2018 |
SUKHCHAIN JHARIYA Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2018 |
SUKHDEO PRASAD GOENKA Vs. STATE OF MADHYA PRADESH
|
June 11, 2018 |
SUKHDEV PAKHARWAL Vs. REKHA OKHLE & ANR
|
May 31, 2018 |
SUKHDEV S/O RAMRATAN MAHAJAN AND OTHERS Vs. SARVESHWAR S/O BHANWARLAL RATHI AND OTHERS
|
January 31, 2018 |
SUKHDEV SINGH RAJPUT Vs. STATE OF M.P.
|
January 9, 2018 |
SUKHENDRA @ SUKHCHEN KORI Vs. STATE OF M.P.
|
January 31, 2018 |
SUKHRAM Vs. STATE OF MADHYA PRADESH
|
August 24, 2018 |
SUMA S/O MAHGALIYA BHEEL Vs. STATE OF MADHYA PRADESH
|
June 20, 2018 |
SUMANBAI Vs. LAXMAN
|
August 27, 2018 |
SUMEET MAHESHWARI Vs. STATE OF MADHYA PRADESH
|
October 4, 2018 |
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. GYANSINGH THAKUR & 14 ORS
|
May 3, 2018 |
SUNEETA KAUSHIK Vs. STATE OF M.P. AND ORS.
|
March 9, 2018 |
SUNFLAG IRON & STEEL CO LTD Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
SUNIL @ CHHAKOUDI PATEL Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
SUNIL DANGI Vs. INDORE DEVELOPMENT AUTHORITY
|
December 20, 2018 |
SUNIL GARG Vs. BANK OF BARODA & OTHERS
|
April 16, 2018 |
SUNIL JAIN Vs. THE STATE OF MADHYA PRADESH
|
June 18, 2018 |
SUNIL KUMAR CHOURASIYA Vs. KULDEEP CHADDHA AND OTHERS
|
April 26, 2018 |
SUNIL KUMAR RAJAK AND ORS. Vs. STATE OF M.P. AND ANR.
|
April 17, 2018 |
SUNIL KUMAR SAHNI Vs. STATE OF M.P.
|
January 23, 2018 |
SUNIL KUMAR SEN Vs. STATE OF MADHYA PRADESH
|
June 20, 2018 |
SUNIL KURIL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
October 30, 2018 |
SUNIL PALTANWALE Vs. STATE OF M.P
|
February 12, 2018 |
SUNIL RAJAN Vs. SAUBHAGYA HOSPITAL & RESEARCH CENTRE PVT LTD
|
August 2, 2018 |
SUNIL S/O BALRAM Vs. STATE OF MADHYA PRADESH
|
May 23, 2018 |
SUNIL SAHU Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
SUNIL SINGH TOMAR Vs. STATE OF M.P. AND ANR.
|
June 20, 2018 |
SUNITA Vs. SMT. RAZIYA
|
April 11, 2018 |
SUNITA BAI CHAUDHARY Vs. OMKAR SINGH & OTHERS
|
March 1, 2018 |
SUNITA BAI PATEL Vs. STATE OF M P
|
February 20, 2018 |
SUNITA JAIN Vs. PAWAN KUMAR JAIN AND OTHERS
|
May 15, 2018 |
SUNITA SHARMA Vs. DEEPAK SHARMA & OTHERS
|
August 29, 2018 |
SUNNY JUNEJA AND OTHERS Vs. STATE OF M P AND OTHERS
|
January 30, 2018 |
SUPRABHAT CHOUKSEY & OTHERS Vs. UNION OF INDIA AND ANOTHER
|
July 19, 2018 |
SURA Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
SURA S/O. LALCHAND BANJARA Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
SURABHI BAGHEL Vs. HIGH COURT OF MADHYA PRADESH
|
November 16, 2018 |
SURAJ @ SAGAR YADAV Vs. STATE OF MADHYA PRADESH THR
|
August 24, 2018 |
SURAJ NATH S/O RATANLAL NATH Vs. STATE OF MADHYA PRADESH
|
July 9, 2018 |
SURAJ RAJORIYA Vs. JIWAJI UNIVERSITY AND ANOTHER
|
July 23, 2018 |
SURAJ SINGH Vs. NORTHERN COALFIELDS LIMITED & ANOTHER
|
April 2, 2018 |
SURAJ SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2018 |
SURAJ SINGH & ORS. Vs. STATE OF M.P.
|
May 9, 2018 |
SURAJ UPADHYAY Vs. STATE OF M.P. AND ANOTHER
|
February 26, 2018 |
SUREKHA PARMAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
November 13, 2018 |
SURENDRA Vs. STATE OF MP
|
March 12, 2018 |
SURENDRA GOSWAMI AND ANOTHER Vs. STATE OF M.P.
|
April 25, 2018 |
SURENDRA JHARIYA Vs. SONAL JHARIYA AND OTHERS
|
August 1, 2018 |
SURENDRA KUMAR Vs. DEEPA AND OTHERS
|
June 18, 2018 |
SURENDRA KUMAR DUBEY Vs. NEELENDRA MISHR
|
July 18, 2018 |
SURENDRA KUMAR TIWARI Vs. MUDRIKA PRASAD & ANOTHER
|
July 20, 2018 |
SURENDRA KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
SURENDRA PRATAP SINGH Vs. STATE OF MADHYA PRADESH & OTHERS
|
June 28, 2018 |
SURENDRA PYASI Vs. STATE OF MADHYA PRADESH
|
October 6, 2018 |
SURENDRA SAHU Vs. THE STATE OF MADHYA PRADESH
|
March 13, 2018 |
SURENDRA SINGH Vs. STATE OF M.P
|
August 24, 2018 |
SURENDRA SINGH Vs. STATE OF M.P. AND OTHER
|
July 2, 2018 |
SURENDRA SINGH & ORS Vs. ATAR SINGH & ORS
|
February 15, 2018 |
SURENDRA SINGH AND OTHERS Vs. STATE OF M P
|
August 24, 2018 |
SURENDRA SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 1, 2018 |
SURENDRA SINGH DHAKAR Vs. RAMVARAN
|
October 5, 2018 |
SURENDRA SINGH TOMAR Vs. UNION OF INDIA
|
March 15, 2018 |
SURENRDRA RAGHUVANSHI Vs. STATE OF M P & ANR
|
August 27, 2018 |
SURESH Vs. STATE OF M P
|
April 5, 2018 |
SURESH AHIRWAR Vs. PRIYA AHIRWAR
|
October 11, 2018 |
SURESH ALIAS GOPAL Vs. SHUBH LAXMI GRIH NIRMAN
|
April 6, 2018 |
SURESH CHAND SAHU. Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
April 20, 2018 |
SURESH CHAUREY Vs. STATE OF M P
|
January 15, 2018 |
SURESH CHOUBEY Vs. THE STATE OF MADHYA PRADESH
|
January 16, 2018 |
SURESH GUPTA Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2018 |
SURESH KAMARIYA (YADAV) Vs. THE STATE OF M.P. AND ANR.
|
June 18, 2018 |
SURESH KUMAR AARSAY Vs. STATE OF M P AND ANOTHER
|
April 16, 2018 |
SURESH KUMAR KESHWANI Vs. KISHAN LAL VISHWAKARMA
|
April 10, 2018 |
SURESH KUMAR LAKHANI Vs. M P ELECTRICITY BOARD AND ANR
|
January 11, 2018 |
SURESH KUMAR SHRIVAS Vs. STATE OF M P
|
February 14, 2018 |
SURESH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
May 7, 2018 |
SURESH MALVI AND OTHERS Vs. STATE OF M.P.AND ANOTHER
|
May 17, 2018 |
SURESH PANDEY Vs. STATE OF M.P. AND OTHERS
|
May 14, 2018 |
SURESH PATHAK Vs. THE STATE OF MADHYA PRADESH
|
July 19, 2018 |
SURESH PRASAD PANDEY Vs. STATE OF M.P. AND OTHERS
|
March 5, 2018 |
SURESH PRASAD PATEL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
SURESH PRASAD SHARMA S/O Vs. JANAK N
|
March 27, 2018 |
SURESH PRASAD TIWARI Vs. STATE OF M.P.
|
October 23, 2018 |
SURESH SINGH AND OTHERS Vs. STATE OF M P
|
January 5, 2018 |
SURESH SINGH BHADORIA Vs. CENTRAL BUREAU OF INVESTIGTION
|
November 26, 2018 |
SURESH SINGH YADAV & ANOTHER Vs. STATE OF M.P. & OTHERS
|
April 6, 2018 |
SURESHCHAND Vs. PRAKASHCHAND
|
August 13, 2018 |
SURESHCHANDRA KUMAWAT Vs. STATE OF M.P.
|
November 26, 2018 |
SURINDER SINGH Vs. BANK OF BARODA
|
June 19, 2018 |
SURJIT SINGH SAHANI Vs. STATE OF MADHYA PRADESH, AND OTHERS
|
January 9, 2018 |
SURYABALI DIXIT Vs. THE STATE OF M.P. AND OTHERS
|
May 16, 2018 |
SURYABALI DIXIT Vs. STATE OF M P AND OTHERS
|
July 16, 2018 |
SURYABHAN SINGH GOND @ CHHOTKAWA Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
SURYAMANI KUSHWAHA Vs. STATE OF M.P.
|
December 10, 2018 |
SUSHIL KUMAR Vs. STATE OF M.P.
|
July 10, 2018 |
SUSHIL KUMAR TRIPATHI & ANR Vs. HIGH COURT OF MADHYA PRADESH & ANR
|
September 19, 2018 |
SUSHIL SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
April 3, 2018 |
SUSHIL TONGYA Vs. KALPNA
|
June 22, 2018 |
SUSHILA SHARMA Vs. SUNIL MALVIYA
|
December 4, 2018 |
SUSHILABAI AND OTHERS Vs. SUMIT KUMAR AND OTHERS
|
August 21, 2018 |
SUSILABAI Vs. SECRETARY, GRAM PANCHAYAT AND ORS.
|
July 17, 2018 |
SUZION GUJARAT WIND PARK LIMITED Vs. STATE OF M.P. AND OTHERS
|
March 7, 2018 |
SUZLON GUJARAT WIND PARK LIMITED Vs. COLLECTOR
|
March 7, 2018 |
SWAMI PRANAVANAND HOMEOPATHE MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
August 1, 2018 |
SWAMI PRASAD Vs. STATE OF MADHYA PRADESH
|
February 27, 2018 |
SWAMI PRASAD Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
SWAMI VIVEKANAND HIGHER SECONDARY SCHOOL Vs. SMT. DEEPTI GAUR MUKHARJEE AND OTHERS
|
March 22, 2018 |
SWAPNIL TELANG Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
SWAROOP CHARAN SAHU Vs. STATE OF MADHYA PRADESH
|
January 8, 2018 |
SWAROOP YADAV Vs. RAKESH KUMAR YADAV
|
October 4, 2018 |
SWATANTRA PANDYA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 27, 2018 |
SWATI SIKARWAR Vs. STATE OF MADHYA PRADESH
|
August 1, 2018 |
SYED ASKARI HUSSAIN RIZVI Vs. SMT. SABA JAFRI RIZVI
|
February 16, 2018 |
SYED ASKARI HUSSAIN RIZVI Vs. SABA JAFRI RIZVI
|
February 19, 2018 |
SYED JUNAID Vs. STATE OF M.P. AND OTHERS
|
July 6, 2018 |
T.V.S. MAHESHWARA RAO Vs. THE STATE OF MADHYA PRADESH
|
February 14, 2018 |
TAHIR ALI Vs. RAMESHCHANDRA AGRAWAL
|
June 18, 2018 |
TAHIR KHAN Vs. STATE OF M.P. AND ANR.
|
April 11, 2018 |
TALLU Vs. STATE OF MADHYA PRADESH
|
February 20, 2018 |
TAMEEM Vs. THE STATE OF MADHYA PRADESH
|
March 16, 2018 |
TANTU @ KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
February 6, 2018 |
TAPAN BHATTACHARYA Vs. UNION OF INDIA & OTHERS
|
February 15, 2018 |
TAPAN BHATTACHARYA Vs. MINISTRIES OF INDUSTRIES & OTHERS
|
August 27, 2018 |
TAPAN BHATTACHARYA Vs. UNION OF INDIA & ANR
|
May 4, 2018 |
TAPAN TOMAR Vs. DANISH GRIH NIRMAN SAH SAMITI MARYADIT, AND OTHERS
|
January 25, 2018 |
TAPI PRESTRESSED PRODUCTS LTD & ANOTHER Vs. MPRDC THROUGH MANAGING DIRECTOR
|
May 10, 2018 |
TARA BAI Vs. STATE OF M.P. AND OTHERS
|
March 22, 2018 |
TARACHAND PATIDAR Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
|
August 1, 2018 |
TARACHAND PATIDAR Vs. SPECIAL POLICE ESTABLISHMENT
|
December 4, 2018 |
TARANJEET SINGH HORA & ANR Vs. STATE OF M P THROUGH P S BETMA, INDORE
|
October 11, 2018 |
TARISHI VERMA Vs. STATE OF M P
|
March 23, 2018 |
TARUN AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
May 16, 2018 |
TATA INTERNATIONAL LIMITED Vs. MR. BABULAL CHAUHAN
|
June 21, 2018 |
TATA INTERNATIONAL LIMITED Vs. SALIM KHAN
|
July 4, 2018 |
TATA INTERNATIONAL LIMITED Vs. VIRENDRA SINGH
|
March 21, 2018 |
TATA INTERNATIONAL LIMITED Vs. STATE OF M.P. AND OTHERS
|
July 4, 2018 |
TATA INTERNATIONAL LTD. Vs. M/S. ARIHANT COALS SALES (INDIA) PVT. LTD.
|
April 11, 2018 |
TATA INTERNATIONAL LTD. Vs. PRAKASH RAO TIWANE
|
June 28, 2018 |
TAYYEB ALI Vs. ABID ALI SAIFEE
|
November 27, 2018 |
TEJABAI Vs. STATE OF M P & OTHERS
|
November 12, 2018 |
TEJKARAN AND ANOTHER Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
March 1, 2018 |
TEJLAL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 26, 2018 |
TEJMAL GANGRADE AND ANOTHER Vs. RAJNISH VAISHYA AND OTHERS
|
May 9, 2018 |
TEK SINGH AND OTHERS Vs. SONELAL
|
January 10, 2018 |
TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY AND ANOTHER
|
October 3, 2018 |
TERA @ TEJMAL Vs. STATE OF MADHYA PRADESH
|
October 27, 2018 |
TERSEE BHUJWA W/O LATE BUDHSEN BHUJWA Vs. STATE OF MADHYA PRADESH
|
May 16, 2018 |
THAHAR @ RAMBAHADUR Vs. STATE OF M.P.
|
January 17, 2018 |
THAKHAT SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
June 29, 2018 |
THAKUR DAS MAHORE Vs. HIRA LAL MAHORE & ORS.
|
August 30, 2018 |
THAKUR DEEN KORI Vs. STATE OF MADHYA PRADESH
|
May 28, 2018 |
THAKUR SINGH Vs. SANTOSH AHIRWAR AND ORS.
|
March 6, 2018 |
THAKUR SURENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
|
June 25, 2018 |
THANSINGH AND ORS. Vs. STATE OF M.P.
|
May 10, 2018 |
THAVRIUYA Vs. STATE OF MADHYA PRADESH
|
May 5, 2018 |
THE BOARD OF SECONDARY EDUCATION Vs. RAM KRISHNA
|
February 23, 2018 |
THE COLLECTOR Vs. MURARILAL CHHEEPA
|
March 12, 2018 |
THE DIRECTOR CENTRAL FARM MACHINERY TRAINING & TESTING INSTITUTE Vs. SMT. UMMI BAI
|
February 20, 2018 |
THE GAHOI VAISHYA SAMAJ PANCHAYAT Vs. ASHOK KUMAR JAIN AND ANR.
|
June 25, 2018 |
THE GENERAL MANAGER M.P.R.R.D.A Vs. M/S RAISINGH AND COMPANY
|
March 13, 2018 |
THE LIFE INSURANCE CORPORATION OF INDIA Vs. M/S. VIJAY DEVELOPERS PRIVATE LTD.
|
August 16, 2018 |
THE MANAGER. WESTERN COALFIELDS LTD. Vs. PRAYAG MODI
|
February 6, 2018 |
THE NEW INDIA ASSURANCE CO. LTD Vs. SMT. MITHILESH MISHRA AND OTHERS
|
July 5, 2018 |
THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. SMT. SANTOBAI AND OTHERS
|
April 13, 2018 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SHYAM SINGH AND ANOTHER
|
March 21, 2018 |
THE ORIENTAL INSURANCE COMPANY Vs. ANNU AND ORS.
|
April 6, 2018 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. DARSHANSINGH AND OTHERS
|
June 21, 2018 |
THE SECRETARY, PUBLIC WORKS DEPARTMENT AND OTHERS Vs. HALKE
|
July 3, 2018 |
THE STATE OF MADHYA PRADESH Vs. RAJESH AND ANOTHER
|
July 9, 2018 |
THE STATE OF MADHYA PRADESH Vs. SHOBHADEVI MOHATTA AND ORS.
|
March 8, 2018 |
THE STATE OF MADHYA PRADESH Vs. MANGAL SINGH NANDA
|
March 5, 2018 |
THE STATE OF MADHYA PRADESH Vs. FAUZIA USMAN @ MONIKA BEDI
|
March 13, 2018 |
THE STATE OF MADHYA PRADESH Vs. BHIKULAL
|
February 15, 2018 |
THE STATE OF MADHYA PRADESH AND OTHERS Vs. MAHAABHUDAY SWECHHIK SANGATHAN KALYAN EVAM SAMAJIK VIKAS SAMITI & OTHERS
|
March 9, 2018 |
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. STATE OF MADHYA PRADESH
|
April 11, 2018 |
THREE STAR FREIGHT CARRIER & ORS Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
|
February 1, 2018 |
TILAK SINGH PARMAR Vs. STATE OF M.P. AND OTHERS
|
April 19, 2018 |
TIRATH PRASAD Vs. THE STATE OF MADHYA PRADESH
|
January 18, 2018 |
TOTARAM & ORS. Vs. STATE OF MADHYA PRADESH & ANR.
|
August 2, 2018 |
TOUFEEQUDDIN KHAN Vs. STATE OF M.P. & OTHERS
|
August 27, 2018 |
TOUSEEF RAASHID MAKROO Vs. BABY MADEEHA
|
August 1, 2018 |
TRIPATHI TRAVELS Vs. STATE OF M P & ORS
|
February 5, 2018 |
TRIPTI ALCOBREW PVT LTD Vs. STATE OF M P AND OTHERS
|
June 28, 2018 |
TRIVENI GRIH NIRMAN SAHAKARI Vs. SANJAY PATEL AND OTHERS
|
March 14, 2018 |
TUKARAM Vs. DECEASED RAGHUNATH
|
December 3, 2018 |
TULSI NARAYAN GARG Vs. M.P. RURAL ROAD DEVELOPMENT
|
February 26, 2018 |
TULSIRAM Vs. STATE OF M.P.
|
October 25, 2018 |
TULSIRAM ALIAS KALLI Vs. STATE OF M P
|
July 3, 2018 |
TURAAB Vs. STATE OF M P & OTHERS
|
November 14, 2018 |
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. SUKHVINDAR KAUR AND OTHERS
|
July 12, 2018 |
UDAI CHAND AGRAWAL Vs. HANUMAN MANDIR TRUST BIJURI AND OTHERS
|
July 12, 2018 |
UDAI SINGH KUISHWAHA Vs. STATE OF MADHYA PRADESH
|
August 8, 2018 |
UDAY RAJ PANDEY Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
|
July 17, 2018 |
UDHAM SINGH Vs. STATE OF M.P.
|
January 31, 2018 |
UDHAM SINGH Vs. THE STATE OF M.P. AND OTHERS
|
April 17, 2018 |
UDHAM SINGH Vs. THE STATE OF MADHYA PRADESH
|
November 19, 2018 |
UDHAM SINGH S/O PREETAM SINGH Vs. STATE OF MADHYA PRADESH
|
March 22, 2018 |
UJJAIN DEVELOPMENT AUTHORITY Vs. SMT. VINITA JAIN & ANOTHER
|
July 11, 2018 |
UJYAR SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 21, 2018 |
ULLAS GUPTA Vs. SMT. SADHNA HAJELA AND OTHERS
|
April 5, 2018 |
UMA RAO Vs. SUKHNANDAN KUMAR JHA
|
March 20, 2018 |
UMA UIKEY Vs. STATE OF MADHYA PRADESH & ANOTHER
|
August 13, 2018 |
UMARIA @ UMRAO Vs. STATE OF MADHYA PRADESH
|
February 22, 2018 |
UMESH S/O PURUSHOTTAM KULKERNI Vs. STATE OF M P AND OTHERS
|
July 3, 2018 |
UMESH SAHARA AND ORS. Vs. ASHOK KUMAR
|
June 26, 2018 |
UMESH SHARMA Vs. STATE OF M. P.
|
October 12, 2018 |
UMMED SINGH SOLANKI Vs. STATE OF MADHYA PRADESH
|
June 19, 2018 |
UMRAO Vs. STATE OF M.P.
|
December 1, 2018 |
UMRAONATH Vs. MOHAN SINGH BHURIYA
|
January 24, 2018 |
UNION OF INDIA Vs. SUCHCHASINGH
|
March 26, 2018 |
UNION OF INDIA Vs. STATE OF MADHYA PRADESH
|
March 16, 2018 |
UNION OF INDIA Vs. BANCO CONSTRUCTION
|
January 9, 2018 |
UNION OF INDIA Vs. DEEP CHAND SAHU
|
July 2, 2018 |
UNION OF INDIA Vs. SATYENDRA NEHRA
|
February 19, 2018 |
UNION OF INDIA Vs. MEERA BAI & ORS
|
April 20, 2018 |
UNION OF INDIA Vs. SHASHIKALA JEATTALVAR
|
January 30, 2018 |
UNION OF INDIA & ORS Vs. VINOD SHARMA S/O ASHOK KUMAR & ORS
|
January 3, 2018 |
UNION OF INDIA AND ANOTHER Vs. RAM CHANDRA CHAUHAN AND OTHERS
|
January 22, 2018 |
UNION OF INDIA AND OTHERS Vs. BANS BAHADUR SINGH
|
May 11, 2018 |
UNION OF INDIA AND OTHERS Vs. AJAY AGRAWAL
|
January 2, 2018 |
UNITED INDIA INSURANCE CO LTD Vs. KALIYA BEE AND OTHERS
|
March 16, 2018 |
UPENDRA SINGH & ANR. Vs. PREM KISHORE & ORS.
|
August 9, 2018 |
URMILA SHIVHARE Vs. STATE OF MADHYA PRADESH
|
January 23, 2018 |
URSILA REETA TIRKI BALMIKI Vs. THE GENERAL MANAGER
|
July 11, 2018 |
URVESH SAMADHIYA Vs. THE STATE OF M.P.
|
January 18, 2018 |
USHA BAI Vs. ARIF BEG
|
March 13, 2018 |
USHA GOYAL Vs. LAKSHMI BAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION
|
March 22, 2018 |
USHA SARAD SHAAD Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 7, 2018 |
USMAN Vs. VIKRAM
|
February 8, 2018 |
UTKARSH KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
July 17, 2018 |
UTTAM GHOSHI AND OTHERS Vs. ACHHAN LUHAR AND ANOTHER
|
March 15, 2018 |
UTTAM TOLANI Vs. STATE OF M P
|
May 31, 2018 |
UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED Vs. NORTHERN COAL FIELD LIMITED
|
January 11, 2018 |
V Vs. STATE OF MP & OTHERS
|
July 17, 2018 |
V B SINGH Vs. STATE OF M P AND ANOTHER
|
February 9, 2018 |
V R VISHWAKARMA Vs. UNION OF INDIA
|
April 24, 2018 |
V.E. COMMERCIAL VEHICLE LTD. Vs. STATE OF M.P.
|
October 5, 2018 |
V.YUVARAJ Vs. S.POORNIMA
|
March 6, 2018 |
VACHASPATI SHARMA Vs. STATE OF M P AND OTHERS
|
March 28, 2018 |
VAISHALI HYGIENE PRODUCT & ANOTHER Vs. STATE OF M P AND OTHERS
|
July 31, 2018 |
VAISHNAV SAHAYAK TRUST Vs. KAILASH CHANDRA AND OTHERS
|
April 6, 2018 |
VALLABHBHAI PATEL Vs. RATANLAL PATIDAR
|
November 26, 2018 |
VAMAN RAO S/O SHANKAR RAO KANATHE Vs. STATE OF MADHYA PRADESH
|
May 17, 2018 |
VANDANA GUPTA Vs. ADDITIONAL COMMISSIONER GWALIOR DIVISION GWALIOR & ORS
|
July 20, 2018 |
VANDANA RAJORIYA Vs. HARI SINGH GOUR UNIVERSITY, SAGAR AND OTHERS
|
August 16, 2018 |
VANSHIDHAR MEMORIAL CHARITABLE SAMITI, GWALIOR Vs. MUNICIPAL CORPORATION, GWALIOR
|
July 3, 2018 |
VARSINGH Vs. STATE OF M.P.
|
April 11, 2018 |
VASANT WAGADRE Vs. THE STATE OF MADHYA PRADESH
|
July 12, 2018 |
VASU CLOTHING PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
|
December 17, 2018 |
VASUNDHARA RAJE HOMOEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. GEETA BATHAM
|
October 11, 2018 |
VED PRAKESH CHAMOLI Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 21, 2018 |
VEER BAHADUR& TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
July 20, 2018 |
VEER NARAYAN SINGH PARTE Vs. STATE OF MADHYA PRADESH
|
May 8, 2018 |
VEER SINGH Vs. STATE OF MADHYA PRADESH
|
March 13, 2018 |
VEERENDRA PRATAP SINGH Vs. SANJAYA KUMAR TIBUDE
|
October 31, 2018 |
VEERENDRA PRATAP SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 28, 2018 |
VEN. FR. H.N. MASIH Vs. STATE OF M.P.
|
June 7, 2018 |
VENKATESHWAR MAHILA AUDYOGIK UTPADAK SAHAKARI SANSTHA MARYADIT Vs. UNION OF INDIA AND OTHERS
|
April 11, 2018 |
VENKTESH IRRIGATION SYSTEMS (P) LTD Vs. STATE OF M P & OTHERS
|
August 21, 2018 |
VIBHAS PADMANABHAN Vs. BHAIYALAL SINGH
|
October 10, 2018 |
VICOM 18 MEDIA PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
February 1, 2018 |
VIJAY Vs. STATE OF MP
|
August 16, 2018 |
VIJAY ALIAS WALE Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2018 |
VIJAY BAHADUR KURMI & OTHERS Vs. STATE OF MP
|
May 9, 2018 |
VIJAY DHINGRA Vs. STATE OF M.P.
|
June 4, 2018 |
VIJAY GOUR AND ANOTHER Vs. STATE OF M.P.
|
March 26, 2018 |
VIJAY JAIN S/O KAILASH CH Vs. COMMISSIONER OF INCOME TAX
|
March 22, 2018 |
VIJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
VIJAY KUMAR Vs. STATE OF MP
|
March 13, 2018 |
VIJAY KUMAR Vs. STATE OF M.P. AND ORS.
|
May 11, 2018 |
VIJAY KUMAR @ WASHU Vs. STATE OF MADHYA PRADESH
|
June 26, 2018 |
VIJAY KUMAR ARYA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 3, 2018 |
VIJAY KUMAR JAIN Vs. MPMKVV CO. LTD. AND OTHERS
|
January 31, 2018 |
VIJAY KUMAR JAIN Vs. STATE OF M.P. AND OTHERS
|
November 12, 2018 |
VIJAY KUMAR PANDEY Vs. THE STATE OF M.P.
|
August 7, 2018 |
VIJAY KUMAR RAJAK Vs. STATE OF MADHYA PRADESH
|
April 2, 2018 |
VIJAY KUMAR SAHU Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
March 16, 2018 |
VIJAY KUMAR SONKAR Vs. UNION OF INDIA & ANOTHER
|
July 26, 2018 |
VIJAY KUMAR TRIVEDI Vs. STATE OF M.P. & OTHERS
|
July 18, 2018 |
VIJAY KUMAR, S/O DAYARAM MESHRAM Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
VIJAY KUSHWAHA Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
VIJAY LUNIYA Vs. STATE OF MP & OTHERS
|
August 9, 2018 |
VIJAY LUNIYA Vs. STATE OF M P & OTHERS
|
March 8, 2018 |
VIJAY PASSI Vs. THE STATE OF MADHYA PRADESH
|
March 6, 2018 |
VIJAY PRAKASH Vs. STATE OF M.P.
|
October 25, 2018 |
VIJAY PRAKASH CHATURVEDI Vs. PREETI CHATURVEDI
|
February 14, 2018 |
VIJAY S/O PYARELAL KACHHI Vs. STATE OF MADHYA PRADESH
|
April 5, 2018 |
VIJAY SHANKAR SRIVASTAVA Vs. SUNIL KUMAR
|
January 24, 2018 |
VIJAY SHANKAR TRIVEDI Vs. STATE OF M P & OTHERS
|
January 17, 2018 |
VIJAY SHUKLA Vs. STATE OF MP AND OTHERS
|
October 31, 2018 |
VIJAY SINGH Vs. DR. GOPAL PRASAD SHRIVASTAVA
|
June 29, 2018 |
VIJAY SINGH Vs. STATE OF M.P. AND ORS.
|
June 22, 2018 |
VIJAY SINGH ALIAS VIJJU AND ANOTHER Vs. STATE OF M.P.
|
February 27, 2018 |
VIJAY SINGH THAKUR AND SACHINKUMAR PATIDAR Vs. STATE OF MADHYA PRADESH
|
April 6, 2018 |
VIJAY SINGH YADAV Vs. BHOPAL DEVELOPMENT AUTHORITY
|
October 24, 2018 |
VIJAY SINGHAL Vs. UNION OF INDIA
|
March 22, 2018 |
VIJAY VATHVI Vs. SMT. CHHAYA VATHVI
|
February 14, 2018 |
VIJAYA BANK AND ANOTHER Vs. SHYAM NAGARKAR
|
July 4, 2018 |
VIJAYH SINGH @ VIJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
February 3, 2018 |
VIJAYMADANLAL CHOUDHARY Vs. UNION OF INDIA
|
November 26, 2018 |
VIJENDRA SINGH Vs. STATE OF M.P. AND OTHERS
|
June 20, 2018 |
VIJITA SALOTRA KUMAR Vs. NEHA MALVIYA AND OTHERS
|
August 23, 2018 |
VIKAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 5, 2018 |
VIKAS BHARTI AND ANOTHER Vs. STATE OF M.P. AND OTERS
|
January 3, 2018 |
VIKAS MANDRE Vs. STATE OF M.P. AND ANOTHER
|
January 11, 2018 |
VIKAS MISHRA Vs. STATE OF M P AND OTHERS
|
March 21, 2018 |
VIKAS NIGAM Vs. BRIJENDRA KUMAR BHARGAV
|
March 9, 2018 |
VIKAS PAL Vs. CANTONMENT BOARD
|
May 9, 2018 |
VIKAS SHUKRAWARE Vs. PINKEY SHUKRAWARE @ PINKEY VARSHE SHUKRAWARE
|
December 4, 2018 |
VIKASH ALIAS AKASH & ANOTHER Vs. STATE OF M P
|
January 19, 2018 |
VIKASH KUMAR TRIPATHI Vs. THE STATE OF MADHYA PRADESH
|
August 10, 2018 |
VIKRAM Vs. STATE OF M.P.
|
July 9, 2018 |
VIKRAM DATTA Vs. STATE OF M P & ANOTHER
|
January 25, 2018 |
VIKRAM SEN Vs. STATE OF MP
|
February 14, 2018 |
VIKRAM SINGH Vs. STATE OF M.P.
|
December 20, 2018 |
VIKRAM SINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 2018 |
VIKRAM SINGH PAUR Vs. STATE OF MADHYA PRADESH
|
January 22, 2018 |
VIKRANT SHARMA Vs. ATAL BIHARI VAJPAYEE INSTITUTE OF INFORMATION TECHNOLOGY AND MANAGEMENT AND OTHERS
|
March 23, 2018 |
VIKRANT VERMA Vs. STATE OF M.P. & OTHERS
|
June 20, 2018 |
VIMAL KUMAR MISHRA Vs. STATE OF M.P.
|
February 8, 2018 |
VIMALKUMAR Vs. ABHISHEK SAXENA
|
July 20, 2018 |
VIMLA DEVI & ORS Vs. STATE OF M P
|
February 20, 2018 |
VINAY JAISWAL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
June 28, 2018 |
VINAY KUMAR Vs. SMT. DURGA AND ANOTHER
|
August 21, 2018 |
VINAY KUMAR Vs. STATE OF MADHYA PRADESH
|
July 23, 2018 |
VINAY OJHA Vs. STATE OF MADHYA PRADESH
|
August 6, 2018 |
VINAY SAPRE Vs. STATE OF MADHYA PRADESH
|
January 18, 2018 |
VINAY TIWARI, S/O NAVAL KISHORE Vs. STATE OF M P
|
July 27, 2018 |
VINAY VERMA Vs. SHRI GOPAL MANDIR, GUNA REGISTERED PUBLIC TRUST AND ANOTHER
|
March 19, 2018 |
VINAY VIJAYWARGIYA Vs. UNION OF INDIA AND ANOTHER
|
April 23, 2018 |
VINAYAK PARIHAR Vs. STATE OF M P AND OTHERS
|
February 5, 2018 |
VINDHESHWARI PATEL Vs. STATE OF M.P. AND OTHERS
|
February 8, 2018 |
VINEET KOUSHIK Vs. STATE OF MADHYA PRADESH
|
January 10, 2018 |
VINEETA KUSHWAHA Vs. NOT MENTION
|
February 12, 2018 |
VINOD Vs. STATE OF MADHYA PRADESH
|
August 24, 2018 |
VINOD Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2018 |
VINOD @ MONU AND ANOTHER Vs. STATE OF M.P.
|
April 11, 2018 |
VINOD AHIRWAR Vs. STATE OF M P AND OTHERS
|
July 20, 2018 |
VINOD AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 28, 2018 |
VINOD AWASTHI Vs. SMT. ARTI SHARMA
|
February 8, 2018 |
VINOD BHANDARI Vs. ASSTT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
August 29, 2018 |
VINOD DEVI AND OTHERS Vs. SAROJ DEVI GUPTA AND OTHERS
|
April 4, 2018 |
VINOD DUTT & ANR Vs. STATE OF MADHYA PRADESH & ANR
|
August 23, 2018 |
VINOD KUMAR Vs. STATE OF M P
|
May 18, 2018 |
VINOD KUMAR AND ANOTHER Vs. VIKRAMADITYA DWIVEDI AND OTHERS
|
August 20, 2018 |
VINOD KUMAR AND OTHERS Vs. PRESIDENT, NAGAR PALIKA PARISHAD, NEEMUCH AND OTHERS
|
February 5, 2018 |
VINOD KUMAR BAGHEL Vs. STATE OF M.P.
|
October 5, 2018 |
VINOD KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
July 9, 2018 |
VINOD KUMAR JAIN Vs. STATE OF M P
|
June 19, 2018 |
VINOD KUMAR MISHRA Vs. STATE OF M P
|
August 21, 2018 |
VINOD KUMAR NEMA Vs. STATE OF MADHYA PRADESH & ORS
|
March 5, 2018 |
VINOD KUMAR PAL AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
July 13, 2018 |
VINOD KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
August 29, 2018 |
VINOD MAGARDEY Vs. STATE OF M.P. & OTHERS
|
January 31, 2018 |
VINOD PATEL AND FOUR OTHERS Vs. KOMAL AND THREE OTHERS
|
April 26, 2018 |
VINOD RAGHUVANSHI Vs. STATE OF M P & ANR
|
August 8, 2018 |
VIPIN Vs. STATE OF MADHYA PRADESH
|
January 24, 2018 |
VIPIN PRATAP SINGH Vs. STATE OF M P & OTHERS
|
May 17, 2018 |
VIPIN SENTHIYA S/O JAGDISH PRASAD Vs. STATE OF MADHYA PRADESH
|
April 12, 2018 |
VIRENDRA Vs. HANSABEN
|
February 27, 2018 |
VIRENDRA BAHADUR SINGH AND OTHER Vs. STATE OF M.P.
|
May 17, 2018 |
VIRENDRA KUMAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 8, 2018 |
VIRENDRA KUMAR Vs. THE STATE OF MADHYA PRADESH
|
January 18, 2018 |
VIRENDRA KUMAR CHAURASIYA Vs. THE STATE OF MADHYA PRADESH
|
January 17, 2018 |
VIRENDRA KUMAR MISHRA Vs. STATE OF M.P.
|
March 8, 2018 |
VIRENDRA KUMAR SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 7, 2018 |
VIRENDRA LILHARE Vs. STATE OF MADHYA PRADESH
|
October 5, 2018 |
VIRENDRA SHARMA AND ANOTHER Vs. STATE OF M.P.
|
January 17, 2018 |
VIRENDRA SINGH PAWAR Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
VIRLA @ BHURLA S/O CHIDAPAWARA Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
VISHAL Vs. STATE OF MADHYA PRADESH
|
May 1, 2018 |
VISHAL GOLCHHA Vs. THE STATE OF MADHYA PRADESH
|
March 19, 2018 |
VISHAL JAIN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 23, 2018 |
VISHAMBHAR DAYAL Vs. STATE OF MADHYA PRADESH
|
June 22, 2018 |
VISHAMBHARNATH TIWARI Vs. RAKESH KUMAR AND OTHERS
|
July 11, 2018 |
VISHAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
May 18, 2018 |
VISHESHWAR PRASAD VAISHWAR Vs. THE STATE OF MADHYA PRADESH
|
April 13, 2018 |
VISHNU Vs. STATE OF M.P.
|
February 16, 2018 |
VISHNU ASSOCIATES Vs. M P WAREHOUSING AND LOGISTIC CORPORATION AND ANOTHER
|
March 22, 2018 |
VISHNU KUMAR Vs. THE STATE OF M.P.
|
July 16, 2018 |
VISHNU SINGHAL Vs. STATE OF M P AND OTHERS
|
December 4, 2018 |
VISHRAM PAL @ BHURE Vs. THE STATE OF MADHYA PRADESH
|
February 7, 2018 |
VISHRAM SINGH RAWAT Vs. STATE OF M.P.
|
January 29, 2018 |
VISHUNU Vs. STATE OF MADHYA PRADESH
|
June 18, 2018 |
VISHWAKARMA TILES INDUSTRIES BARWANI Vs. MUKESH KUMAR AND ANOTHER
|
March 14, 2018 |
VISHWANATH SINGH Vs. STATE OF MADHYA PRADESH
|
January 11, 2018 |
VISHWAVIDHAYALAYA PENSIONERS ASSOCIATION & ANOTHER Vs. B.R. NAIDU & OTHERS
|
July 16, 2018 |
VISHWESH KANT MALVIYA Vs. STATE OF M.P. AND OTHERS
|
May 14, 2018 |
VISMIT PANOT & ANR Vs. BAR COUNCIL OF INDIA
|
April 19, 2018 |
VISMIT PANOT AND ANOTHER VS. BAR COUNCIL OF INDIA Vs. AD
|
April 19, 2018 |
VISNUSHANKAR (SINCE DEAD) AND OTHERS Vs. GIRDHARILAL AND OTHERS
|
May 4, 2018 |
VIVAAN SOLAR PRIVATE LTD. Vs. M.P. ELECTRICITY REGULATORY COMMISSION AND OTHERS
|
May 17, 2018 |
VIVEK JAISWAL Vs. STATE OF M P AND OTHERS
|
December 11, 2018 |
VIVEK KUMAR ARYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 1, 2018 |
VIVEK KUMAR JAISWAL AND OTHERS Vs. UNIVERSITY GRANTS COMMISSION AND ANOTHER
|
March 8, 2018 |
VRINDAWAN ADIVASI Vs. STATE OF MADHYA PRADESH
|
December 15, 2018 |
WAHID BHAI & OTHERS Vs. MINHAZUL HAQUE SIDDIQUI
|
January 8, 2018 |
WAKEEL KHAN Vs. STATE OF M.P.
|
February 8, 2018 |
WASIM Vs. STATE OF MADHYA PRADESH
|
April 10, 2018 |
WORKING JOURNALIST UNION, BHOPAL & ANOTHER Vs. STATE OF M P AND OTHERS
|
August 24, 2018 |
YAGYASEN Vs. THE COLLECTOR, REWA AND OTHERS
|
July 3, 2018 |
YAHAYA BHAI Vs. NARMADA GHATI VIKAS PARIYOJNA & ORS
|
July 16, 2018 |
YASEEN KHAN & OTHERS Vs. SHEIKH JANU KHAN & OTHERS
|
January 4, 2018 |
YASH KETAN THAKER Vs. THE STATE OF MADHYA PRADESH
|
February 23, 2018 |
YASHRAJ YOGI Vs. STATE OF M.P. AND OTHERS
|
January 30, 2018 |
YASHVARDHAN SHARMA S/O VEERENDRA SHARMA AND THREE ORS Vs. STATE OF M P THROUGH P S PHYSICAL
|
August 21, 2018 |
YASIR & ANOTHER Vs. STATE OF M P
|
February 1, 2018 |
YATENDRA SINGH CHAUHAN Vs. STATE OF M.P. AND OTHERS
|
July 18, 2018 |
YATISH PANDEY Vs. COMMISSIONER, INDORE MUNICIPAL CORPORATION
|
April 26, 2018 |
YOGENDRA Vs. STATE OF MADHYA PRADESH
|
July 11, 2018 |
YOGENDRA DUSAJ Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2018 |
YOGENDRA JAISWAL Vs. STATE OF M P & 2 ORS
|
May 3, 2018 |
YOGENDRA RAJPUT Vs. UNION OF INDIA & ANOTHER
|
June 19, 2018 |
YOGESH Vs. STATE OF M.P.
|
October 25, 2018 |
YOGESH Vs. STATE OF MADHYA PRADESH
|
October 26, 2018 |
YOUNG BIRDS AND ORS. Vs. BHAGWANDAS
|
February 28, 2018 |
YUDHISTHIR PRASAD PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
January 9, 2018 |
YUSUF KHAN Vs. STATE OF MP
|
October 4, 2018 |
YUSUF KHAN Vs. SHEIKH GULAM MOHAMMAD @ SHAHANSHAH
|
May 2, 2018 |
YUSUF KHAN Vs. KISHWAR JAHAN
|
August 7, 2018 |
YUSUF S/O GULAM MUSTAFA AND ANOTHER Vs. STATE OF M P
|
March 22, 2018 |
YUVRAJ SINGH Vs. LOKENDRA SINGH AND ANOTHER
|
July 18, 2018 |
ZAAFAR Vs. STATE OF MADHYA PRADESH
|
January 29, 2018 |
ZAKIR HUSSAIN Vs. ABDUL HUSSAIN AND ANOTHER
|
February 9, 2018 |
ZARINA W/O NYAZ MOHAMMAD Vs. STATE OF MP AND ANOTHER
|
August 9, 2018 |
ZILA SATNA CEMENT STEEL FOUNDRY KHADAN KAAMGAR UNION Vs. UNION OF INDIA AND ORS.
|
August 13, 2018 |