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A K AGENCIES Vs. NORTHERN COALFIELDS LTD
|
September 7, 2017 |
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A. D. FINANCIAL SERVICES THRS L. P. AGRAWAL Vs. SURESHCHANDRA PARWAL
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October 31, 2017 |
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A.K. MODI Vs. THE STATE OF MADHYA PRADESH
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October 30, 2017 |
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AABID HUSSAIN Vs. UNION OF INDIA AND OTHERS
|
November 14, 2017 |
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AADARSH PHARMACEUTICAL WORKS Vs. M/S. AADESH PHARMACEUTICAL WORKS
|
August 24, 2017 |
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AALOO-PYAJ COMMISSION AGENTS ASSOCIATIONS, NAI AALOO-PYAJ MANDI, INDORE Vs. STATE OF M.P. AND OTHERS
|
February 7, 2017 |
|
AAMIR BOOK DEPOT Vs. STATE OF M.P
|
January 25, 2017 |
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AARTI DUBEY D/O SHIVPRASAD DUBEY Vs. STATE OF M P & OTHERS
|
June 6, 2017 |
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ABBUBAKAR PATEL Vs. SMT. KANCHAN DAGA
|
November 2, 2017 |
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ABDE KASIM SHEIKH S/O WALEE MOHD Vs. STATE OF M P AND OTHERS
|
June 19, 2017 |
|
ABDUL AZIZ Vs. CENTRAL NARCOTICS BUREAU
|
October 23, 2017 |
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ABDUL AZIZ S/O HAJI NANHA Vs. MANORAMABAI W/O BHANWARLAL AND OTHERS
|
July 21, 2017 |
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ABDUL KARIM Vs. M P STATE WAQF BOARD
|
March 23, 2017 |
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ABDUL RAHIM Vs. ABDUL HAMID THRU. NAJMA
|
November 2, 2017 |
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ABDUL RAZAQ SHEIKH (DECEASED) THROUGH L RS Vs. STATE BANK OF INDORE AND OTHERS
|
May 9, 2017 |
|
ABDUL SALEEM Vs. SHAMIM AHMED
|
February 1, 2017 |
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ABDUL VASI Vs. STATE OF MADHYA PRADESH
|
May 2, 2017 |
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ABHAY KUMAR KOTHARI Vs. VINESH PILLE
|
July 7, 2017 |
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ABHIJEET GUPTA AND ANOTHER Vs. STATE OF M P & ANOTHER
|
April 26, 2017 |
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ABHILASH S/O UDAY NARAYAN DIXIT Vs. STATE OF M P THROUGH STATION INCHARGE
|
October 11, 2017 |
|
ABHINAY RAWAT AND ORS Vs. BOARD OF SECONDARY EDUCATION AND ORS
|
February 9, 2017 |
|
ABHISHEK Vs. DHARMENDRA AND ORS
|
March 21, 2017 |
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ABHISHEK NAMDEO Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 28, 2017 |
|
ABHISHEK SINGOTHIA S/O GULABCHAND & OTHERS Vs. STATE OF M P
|
August 21, 2017 |
|
ABU SALEM ANSARI Vs. STATE OF M.P.
|
November 10, 2017 |
|
ACHCHHE LAL Vs. STATE OF MADHYA PRADESH
|
July 14, 2017 |
|
ADARSH KANCH UDYOG PRIVATE LIMITED Vs. ARYA FILAMENTS PRIVATE LIMITED
|
July 7, 2017 |
|
ADARSH STATIONERY Vs. SHRI MAHAVEER AGENCY
|
March 1, 2017 |
|
ADESH MISHRA Vs. STATE OF MADHYA PRADESH
|
October 12, 2017 |
|
ADHARSH GIRLS COLLEGE Vs. STATE OF MADHYA PRADESH
|
May 3, 2017 |
|
ADINATH GRIH NIRMAN SAHKARI SANSTHA MARYADIT THROUGH VIJAY Vs. SANJAY KUMAR
|
September 26, 2017 |
|
ADITYA BIOTECH Vs. STATE OF MADHYA PRADESH AND 2 OTHERS
|
March 28, 2017 |
|
ADIWASI SEHKARI MACHUA SAMITI ... Vs. THE STATE OF MADHYA PRADESH
|
December 20, 2017 |
|
ADVANCED MEDICAL AND EDUCATIONAL SOCIETY Vs. UNION OF INDIA AND OTHERS
|
August 17, 2017 |
|
AFROZ BI W/O MOHAMMAD KHAN Vs. MOHAMMAD KHAN S/O CHAND KHAN
|
May 2, 2017 |
|
AFSAR ALI Vs. STATE OF M P
|
May 8, 2017 |
|
AFSAR KHAN AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 31, 2017 |
|
AFSHANA D/O SHEIKH AHMAD Vs. JAVED S/O SALIM
|
May 9, 2017 |
|
AJAY CHANDRAWAT & ORS Vs. STATE OF M P & ANR
|
February 22, 2017 |
|
AJAY CHORDIYA & ANR Vs. INDORE MUNICIPAL CORPORATION & OTHERS
|
May 29, 2017 |
|
AJAY CHORDIYA & ANR Vs. INDORE MUNICIPAL CORPORATION & OTHERS
|
June 29, 2017 |
|
AJAY GOKHALE Vs. RANJANA @ ASHWINI GOKHALE
|
November 27, 2017 |
|
AJAY GUPTA Vs. STATE OF MADHYA PRADESH
|
September 1, 2017 |
|
AJAY KOL Vs. STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
AJAY KUMAR DOHAR Vs. STATE OF MADHYA PRADESH AND OTHERS
|
November 9, 2017 |
|
AJAY KUMAR VISHWAKARMA Vs. MADHYA PRADESH POWER GENERATING COMPANY AND OTHERS
|
May 11, 2017 |
|
AJAY PANDEY Vs. STATE OF MADHYA PRADESH
|
May 1, 2017 |
|
AJAY RISHI Vs. WATER RESOURCE DEPARTMENT
|
April 10, 2017 |
|
AJAY ROHIT Vs. JYOTI ROHIT
|
November 28, 2017 |
|
AJAY SALES CORPORATION Vs. STATE OF MADHYA PRADESH
|
February 15, 2017 |
|
AJAY SHARMA Vs. ARCHANA SHARMA AND ORS
|
March 27, 2017 |
|
AJEET SINGH ANAND Vs. STATE OF M P AND ORS
|
April 18, 2017 |
|
AJIT SINGH & ANOTHER Vs. DEVESH PRATAP SINGH & OTHERS
|
August 11, 2017 |
|
AJIT SINGH SODHA Vs. SP, CBI
|
March 1, 2017 |
|
AJIZ KHAN (MIYAN) AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 25, 2017 |
|
AJMER KHAN (DEAD), MUNEER KHAN & ANOTHER Vs. STATE OF MADHYA PRADESH
|
July 7, 2017 |
|
AJVEER SINGH Vs. STATE OF M.P. AND OTHER
|
May 24, 2017 |
|
AKALI CHAMAR Vs. GENERAL MANAGER
|
November 3, 2017 |
|
AKASH BATHAM AND ORS Vs. SANTOSHI
|
April 21, 2017 |
|
AKASHDEEP KAROSIA Vs. STATE OF M.P. AND OTHERS
|
August 8, 2017 |
|
AKBAR KHA Vs. PRATHVIRAJ AND OTHERS
|
March 23, 2017 |
|
AKBAR KHAN AND OTHERS Vs. STATE OF M.P.
|
October 6, 2017 |
|
AKHILESH HAZARI Vs. LALJI DUBEY AND ANOTHER
|
September 11, 2017 |
|
AKHILESH JAIN Vs. VINOD KUMAR CHADHAR
|
September 15, 2017 |
|
AKHILESH KUMAR SHARMA AND OTHERS Vs. STATE OF MP
|
January 2, 2017 |
|
AKHILESH KUMAR SHARMA AND OTHERS Vs. STATE OF MP
|
January 6, 2017 |
|
AKHILESH RATHORE Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 9, 2017 |
|
AKHILESH TRIPATHI AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
December 4, 2017 |
|
AKHILESH UPRIT AND OTHERS Vs. PRAMOD KUMAR PATHAK
|
October 5, 2017 |
|
AKILA BAI AND OTHERS Vs. DECEASED SHRAWAN KUMAR
|
December 4, 2017 |
|
AKSHAY KUMAR Vs. SMT. RAMRATI AND OTHERS
|
April 6, 2017 |
|
ALAMSINGH S/O MISHRILAL BAGARI Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
ALFA INFRAPROP PVT LTD THROUGH SANJAY KUMAR SHAH Vs. CESS ASSESSMENT AUTHORITY AND DEPUTY COMMISSIONER OF LABOUR
|
May 3, 2017 |
|
ALI MOHAMMAD Vs. DEVI SHANKAR
|
August 23, 2017 |
|
ALKESH SINGH GAHARWAR Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
ALLU Vs. STATE OF M.P.
|
December 14, 2017 |
|
ALOK KHANNA Vs. RAJDARSHAN HOTEL PVT LTD
|
December 14, 2017 |
|
ALOK SHRIVASTAVA Vs. STATE OF M P & OTHERS
|
July 25, 2017 |
|
AMALTAS INSTITUTE OF MEDICAL SCIENCES, DEWAS Vs. STATE OF M P & OTHERS
|
August 24, 2017 |
|
AMAR SINGH Vs. STATE OF MADHYA PRADESH
|
May 4, 2017 |
|
AMAR SINGH Vs. STATE OF M P
|
October 9, 2017 |
|
AMAR SINGH KAMARIA AND OTHERS Vs. STATE OF M.P.
|
October 6, 2017 |
|
AMAR SINGH KAMRIA AND OTHERS Vs. STATE OF M.P. AND OTHER
|
December 6, 2017 |
|
AMARCHAND UPADHYAY & ANOTHER Vs. UNION OF INDIA & OTHERS
|
September 8, 2017 |
|
AMARKUMAR MAKHIJANI Vs. UNION OF INDIA
|
October 6, 2017 |
|
AMIR GUL Vs. MOHSIN KHAN
|
March 28, 2017 |
|
AMIR KHAN Vs. STATE OF M.P.
|
August 8, 2017 |
|
AMIR KHAN Vs. STATE OF MADHYA PRADESH
|
July 27, 2017 |
|
AMIR KHAN AND ANOTHER Vs. STATE OF M P
|
March 10, 2017 |
|
AMIT DUBEY Vs. COLLECTOR
|
December 19, 2017 |
|
AMIT KHANDELWAL Vs. STATE OF MP AND OTHERS
|
December 13, 2017 |
|
AMIT KUMAR SINGH RAGHUVANSHI Vs. STATE OF M.P. AND ANOTHER
|
January 13, 2017 |
|
AMIT KUMAR TIWARI Vs. AJAY KUMAR DWIVEDI
|
October 31, 2017 |
|
AMIT MISHRA Vs. STATE OF M P
|
June 27, 2017 |
|
AMIT SHARMA Vs. STATE OF M.P.
|
October 5, 2017 |
|
AMITA SINGH TOMAR Vs. REVENUE DEPARTMENT
|
August 2, 2017 |
|
AMITABH PRATAP SINGH Vs. STATE OF M.P.
|
January 12, 2017 |
|
AMOLAK SINGH TUTEJA Vs. MUNNI BAI SHARMA
|
April 11, 2017 |
|
AMRAPALI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT Vs. ANIL KUMAR JAIN (BAJAJ) & 2 OTHERS
|
May 11, 2017 |
|
AMRAT SINGH DHAKAD Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 27, 2017 |
|
AMRIT LAL S/O CHAMRU SINGH GOND Vs. STATE OF M P
|
November 22, 2017 |
|
ANAND KUMAR JAISWAL Vs. JIWAT RAM AND OTHERS
|
December 20, 2017 |
|
ANAND MISHRA Vs. STATE OF M P & OTHERS
|
October 26, 2017 |
|
ANAND RAI Vs. MEDICAL COUNCIL OF INDIA AND ORS
|
May 17, 2017 |
|
ANAND SOLANKI Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
ANAND SOLANKI Vs. STATE OF M P
|
November 2, 2017 |
|
ANANDSWAROOP SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 14, 2017 |
|
ANANT VIJAY SONI Vs. POONAM NAGLE
|
September 21, 2017 |
|
ANCHAL GOSWAMI Vs. M.P. STATE LEGAL SERVICES AUTHORITY
|
April 19, 2017 |
|
ANEES @ SALLU BABA Vs. STATE OF M P
|
October 11, 2017 |
|
ANESH AND ORS Vs. THE STATE OF M.P.
|
October 31, 2017 |
|
ANGAD SAHU Vs. STATE OF MADHYA PRADESH
|
March 17, 2017 |
|
ANIKET @ ANKIT DOHRE Vs. STATE OF M P
|
April 10, 2017 |
|
ANIL Vs. VINA AND OTHERS
|
February 8, 2017 |
|
ANIL & ANOTHER Vs. STATE OF M P
|
October 5, 2017 |
|
ANIL BELSARE Vs. STATE OF M.P.
|
April 27, 2017 |
|
ANIL GUPTA Vs. STATE OF M.P. AND ANOTHER
|
February 27, 2017 |
|
ANIL JATAV S/O GANESHRAM Vs. STATE OF MADHYA PRADESH & OTHERS
|
May 12, 2017 |
|
ANIL KUMAR Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
ANIL KUMAR AND COMPANY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 18, 2017 |
|
ANIL KUMAR GODHA Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
ANIL KUMAR PANDEY Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 22, 2017 |
|
ANIL PANDRE Vs. STATE OF MADHYA PRADESH THROUGH P S KURAI
|
October 11, 2017 |
|
ANIL S/O LAKHANLAL Vs. STATE OF M P
|
February 28, 2017 |
|
ANIL SHINDE Vs. WAHID ALI & ANOTHER
|
June 29, 2017 |
|
ANIL SINGH KUSHWAHA AND ANOTHER Vs. STATE OF MP AND ANOTHER
|
June 23, 2017 |
|
ANIL YADAV Vs. SEEMA YADAV AND ANOTHER
|
March 21, 2017 |
|
ANIMAL AND BIRD WELFARE SOCIETY Vs. FOREST DEPARTMENT
|
July 7, 2017 |
|
ANIMAL HUSBANDRY DEPARTMENT Vs. C S SHRIVASTAVA
|
February 22, 2017 |
|
ANITA JAIN Vs. DILIP KUMAR
|
November 1, 2017 |
|
ANJANA SINGH RAJAWAT Vs. STATE OF M.P.
|
March 7, 2017 |
|
ANKIT PARASHAR Vs. STATE OF MP
|
August 29, 2017 |
|
ANNIS KHAN Vs. THE STATE OF M.P.
|
December 21, 2017 |
|
ANNULAL DAHARIYA Vs. HIGH COURT OF M.P.
|
September 20, 2017 |
|
ANTAR SINGH DARBAR Vs. KAILASH VIJAYVARGIYA & ORS
|
November 3, 2017 |
|
ANUJ NAGPAL Vs. STATE OF MADHYA PRADESH
|
April 10, 2017 |
|
ANUPAM CHOUKSEY Vs. THE STATE OF MADHYA PRADESH
|
March 31, 2017 |
|
ANUPAM GANGULY Vs. STATE OF MADHYA PRADESH
|
March 8, 2017 |
|
ANURADHA AGARWAL (SMT.) AND OTHERS Vs. JIWAJI UNIVERSITY AND OTHERS
|
February 2, 2017 |
|
ANURADHA SAXENA & ORS Vs. STATE OF M P & ANR
|
March 1, 2017 |
|
ANURAG JAIN Vs. RAJKUMAR DAWANI
|
August 3, 2017 |
|
ANURAG MATHUR Vs. STATE OF M.P.
|
April 11, 2017 |
|
ANUSHKA BAJAJ Vs. MEDICAL EDUCATION DEPARTMENT
|
September 21, 2017 |
|
ANUSUIYA DAHARWAL Vs. GOVIND RAM @ TAPPU KADVE
|
January 11, 2017 |
|
ANWAR Vs. STATE OF MADHYA PRADESH
|
September 20, 2017 |
|
ARCHANA BAGLE Vs. BETUL OIL LIMITED
|
November 16, 2017 |
|
ARCHANA PANDEY Vs. STATE OF M.P AND OTHERS
|
April 4, 2017 |
|
ARCHANA RAJVAIDYA Vs. CHAIRMAN , REGIONAL MANAGER, NARMADA MALWA GRAMEEN BANK
|
May 12, 2017 |
|
ARHAM MOHD KHAN Vs. YAWAR MOHD KHAN
|
March 15, 2017 |
|
ARIF HASAN AND OTHERS Vs. LAND ACQUISITION OFFICER AND OTHERS
|
June 30, 2017 |
|
ARJUN Vs. UNION OF INDIA
|
January 30, 2017 |
|
ARJUN DAS Vs. KAPIL UDYOG
|
December 8, 2017 |
|
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
|
August 28, 2017 |
|
ARJUN SINGH Vs. STATE OF M P THROUGH P S BAIRCHHA
|
October 13, 2017 |
|
ARJUN SINGH @ ARJUNLAL Vs. STATE OF M.P.
|
May 26, 2017 |
|
ARMAN KHAN & ORS Vs. DARA SINGH & ORS
|
May 4, 2017 |
|
ARUN & ANOTHER Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
ARUN BHARTI Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
ARUN KUMAR SHARMA Vs. STATE OF M P & OTHERS
|
July 7, 2017 |
|
ARUN VIJAYWARGIYA & OTHERS Vs. STATE OF M P AND OTHERS
|
April 12, 2017 |
|
ARUNASHU AND OTHERS Vs. RAJESH AND OTHERS
|
November 23, 2017 |
|
ARVIND JAIN Vs. STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
ARVIND KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
|
February 17, 2017 |
|
ARVIND KUMAR JAIN AND OTHERS Vs. STATE OF M P & OTHERS
|
July 5, 2017 |
|
ARVIND PATEL Vs. THE STATE OF MADHYA PRADESH
|
August 23, 2017 |
|
ARVIND SHRIVASTAVA Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
ARVIND SINGH @ PAPPU Vs. STATE OF M P & ORS
|
May 19, 2017 |
|
ARVIND SINGH ALIAS PAPPU Vs. STATE OF M.P.
|
May 19, 2017 |
|
ARVIND SINGH BHADOURIYA Vs. AJAY SINGH AND OTHERS
|
February 15, 2017 |
|
ARYA SAMAJ Vs. STATE OF MP
|
June 27, 2017 |
|
ASALAM SHER KHAN @ CHINTOO Vs. STATE OF M.P.
|
May 2, 2017 |
|
ASGHAR ALI & ORS. Vs. THE STATE OF MADHYA PRADESH
|
December 19, 2017 |
|
ASHA BARJATYA (SMT.) Vs. STATE OF M.P. AND OTHERS
|
January 12, 2017 |
|
ASHA SINGH Vs. STATE OF M.P.
|
September 7, 2017 |
|
ASHA UPAVANSHI WASEWAR Vs. STATE OF M P & ANOTHER
|
May 16, 2017 |
|
ASHARAM S/O SHIVDEEN Vs. DHUMAN S/O GORELAL
|
September 25, 2017 |
|
ASHIQ MOHAMMAD AND OTHERS Vs. MADEENA MASJID COMMITTEE STATION ROAD AND OTHERS
|
December 8, 2017 |
|
ASHISH @ GOLU Vs. STATE OF M.P.
|
November 20, 2017 |
|
ASHISH DUBEY Vs. THE STATE OF MADHYA PRADESH
|
December 18, 2017 |
|
ASHISH JAIN @ VIKKU Vs. STATE OF M.P.
|
July 7, 2017 |
|
ASHISH SHARMA Vs. STATE OF MADHYA PRADESH
|
July 7, 2017 |
|
ASHISH SHOUNAKIA Vs. SHAMBHU DAYAL SHOUNAKIA
|
July 19, 2017 |
|
ASHOK Vs. STATE OF M P
|
July 3, 2017 |
|
ASHOK Vs. STATE OF M P
|
September 5, 2017 |
|
ASHOK BAI DHAKAD Vs. STATE OF MP
|
December 19, 2017 |
|
ASHOK CHHAWDA Vs. STATE OF M P & OTHERS
|
January 30, 2017 |
|
ASHOK CHOUDHARY Vs. GWALIOR DAIRY LTD & ORS
|
November 13, 2017 |
|
ASHOK JAIN Vs. RUCHITA AGNIHOTRI
|
November 24, 2017 |
|
ASHOK KUMAR @ SATYANARAYAN SONI Vs. LAXMI NIDHI CHOURASIYA
|
November 23, 2017 |
|
ASHOK KUMAR DUBEY Vs. STATE OF M.P.
|
September 22, 2017 |
|
ASHOK KUMAR DUREJA Vs. RAJENDRA KUMAR JAIN
|
March 23, 2017 |
|
ASHOK KUMAR GOENKA Vs. M.P. GRIH NIRMAN MANDAL
|
January 30, 2017 |
|
ASHOK KUMAR GOYAL AND ANOTHER Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
July 27, 2017 |
|
ASHOK KUMAR JAIN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 26, 2017 |
|
ASHOK KUMAR PATEL Vs. SUDARSHAN PATEL
|
January 13, 2017 |
|
ASHOK KUMAR VERMA Vs. STATE OF M P
|
June 21, 2017 |
|
ASHOK PATEL Vs. STATE OF MADHYA PRADESH
|
October 7, 2017 |
|
ASHOK S/O BHAIRO SINGH PURVIYA Vs. ASHOK
|
May 19, 2017 |
|
ASHOK S/O POONAMCHANDJI AND 10 OTHERS Vs. BHARAT HOUSING COOPERATIVE SOCIETY & OTHERS
|
September 4, 2017 |
|
ASHOK SHARMA Vs. STATE OF M P AND OTHERS
|
August 24, 2017 |
|
ASHRAF ALI Vs. STATE OF M.P
|
December 11, 2017 |
|
ASHUTOSH BHARGAV Vs. STATE OF M.P. AND OTHERS
|
April 11, 2017 |
|
ASHUTOSH SHARMA Vs. K L YADAV & ORS
|
January 6, 2017 |
|
ASHWANI KUMAR OZA Vs. STATE OF MADHYA PRADESH
|
October 11, 2017 |
|
ASHWIN GANGWAL Vs. AGARWAL AGENCY THRU VISHAL AGARWAL
|
February 20, 2017 |
|
ASIF MOHAMMAD KHAN S/O MOHAMMAD AKIL KHAN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 20, 2017 |
|
ASLAM AND OTHERS Vs. VIMAL KUMAR AND OTHERS
|
October 9, 2017 |
|
ASLAM SIDDIQUE Vs. SAMREEN KHAN
|
October 4, 2017 |
|
ASSISTANT GENERAL MANAGER Vs. SHRI JAGJIWAN LAL PATEL
|
February 27, 2017 |
|
ASSOCIATION OF PRIVATE DENTAL AND MEDICAL COLLEGES Vs. UNION OF INDIA
|
January 16, 2017 |
|
ATAR RANI & OTHERS Vs. STATE OF M P
|
July 12, 2017 |
|
ATAR SINGH JAT Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
ATMARAM Vs. STATE OF M P
|
February 23, 2017 |
|
ATUL KUMAR MOUDGIL Vs. STATE OF M.P.
|
March 23, 2017 |
|
ATUL SHRIVASTAVA Vs. SMT. CHANDRAKANTA AND OTHERS
|
October 3, 2017 |
|
ATUL SINGH Vs. STATE OF MADHYA PRADESH
|
July 3, 2017 |
|
AVINASH KUMAR RAI Vs. SUSHREE CHHAYA RAI
|
April 27, 2017 |
|
AVINESH @ DHIRAJ Vs. STATE OF M.P
|
December 18, 2017 |
|
AVIPRASAD Vs. VIRENDRA JAIN S/O SANAT KUMAR JAIN
|
December 14, 2017 |
|
AVNEESH Vs. STATE OF M P & ORS
|
September 25, 2017 |
|
AVTEE LIMITED Vs. AVTEE AND HINDUSTAN MOTORS SHRAMIK SANGH
|
July 24, 2017 |
|
AWADH MADHAV SAI SHRADDHA COLLEGE OF NURSING SCIEN Vs. UNION OF INDIA
|
August 31, 2017 |
|
AYYUB Vs. STATE OF M.P.
|
February 15, 2017 |
|
B.L. JAIN Vs. M.P.R.T.C.
|
October 6, 2017 |
|
B.N.R. ENTERPRISES (M/S.) THR. AKASH SACHDEV Vs. SMT.LAXMIDEVI
|
April 3, 2017 |
|
BABA CITY CHANNEL Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE
|
October 24, 2017 |
|
BABBU @ AJAY AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
October 12, 2017 |
|
BABLI RAJPUT AND ANOTHER Vs. NIRBHAY SINGH
|
February 7, 2017 |
|
BABLOO @ VIRENDRA KUMAR Vs. STATE OF M.P.
|
December 21, 2017 |
|
BABU @ AKASH GHOSH Vs. STATE OF M.P. AND OTHERS
|
September 1, 2017 |
|
BABU LAL Vs. SUNIL BAREE AND ORS
|
June 19, 2017 |
|
BABUA & ANR. Vs. STATE OF M.P.
|
September 22, 2017 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
BABULAL Vs. STATE OF M.P.
|
October 28, 2017 |
|
BABULAL AND OTHERS Vs. RAJVEER SINGH AND OTHERS
|
May 25, 2017 |
|
BABULAL BABA Vs. STATE OF MADHYA PRADESH
|
July 20, 2017 |
|
BABULAL SHARMA Vs. RAMESH SHARAM
|
November 24, 2017 |
|
BACHCHU LAL YADAV Vs. STATE OF MP
|
March 3, 2017 |
|
BADAM AND OTHERS Vs. STATE OF M P
|
July 20, 2017 |
|
BADAN SINGH TAIGORE Vs. SMT.SUMAN TAIGORE
|
March 1, 2017 |
|
BADI BAHU @ NANHI BAHU Vs. STATE OF M.P.
|
July 26, 2017 |
|
BADRI NARAYAN SHARMA Vs. STATE OF M.P.
|
November 21, 2017 |
|
BADRI PRASAD JHARIA Vs. SEETA JHARIA
|
April 21, 2017 |
|
BADRI PRASAD RAGHUWANSHI Vs. STATE OF M.P. AND OTHERS
|
February 3, 2017 |
|
BADRI SINGH Vs. STATE OF MADHYA PRADESH
|
January 10, 2017 |
|
BADRILAL Vs. STATE OF M P
|
July 7, 2017 |
|
BADRILAL AND OTHERS Vs. OMPRAKASH AND OTHERS
|
April 27, 2017 |
|
BADRIPRASAD ALIAS CHUNNA & ORS Vs. STATE OF MP
|
October 5, 2017 |
|
BADRISINGH Vs. STATE OF M P
|
June 23, 2017 |
|
BAGDARAM Vs. UNION OF INDIA, CENTRAL BUREAU OF NARCOTIC
|
February 9, 2017 |
|
BAIJNATH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 9, 2017 |
|
BAIJU @ VIJAY SINGH Vs. STATE OF M P
|
February 2, 2017 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO., Vs. NITESH @ RITEN, S/O VISHNU SHARMA AND ANOTHER
|
January 20, 2017 |
|
BAJAJ ELECTRICALS LTD Vs. M P PASCHIM KSHETRA VIDYUT VITRAN CO LTD AND ANOTHER
|
October 24, 2017 |
|
BAKSHI SECURITY & PERSONNEL SERVICES PVT LTD Vs. STATE BANK OF INDIA AND OTHERS
|
October 24, 2017 |
|
BALAJI DUBEY Vs. BHOPAL SAHAKARI DUGDHA SANGH MARYADIT
|
March 21, 2017 |
|
BALARAM Vs. RAVISHANKAR AND ANOTHER
|
May 8, 2017 |
|
BALBEER SINGH DANDOTIYA & ORS. Vs. STATE OF M. P. & ANOTHER
|
January 19, 2017 |
|
BALGOTI & ANOTHER Vs. STATE OF M P
|
October 7, 2017 |
|
BALIRAM LODHI S/O NARAYAN DAS LODHI Vs. STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER
|
September 22, 2017 |
|
BALLA @ BALRAM AND OTHERS Vs. STATE OF MADHYA PRADESH
|
November 14, 2017 |
|
BALMAT & OTHERS Vs. NITIN LALCHANDANI & ANOTHER
|
June 20, 2017 |
|
BALRAM LALWANI Vs. STATE BANK OF INDIA
|
November 8, 2017 |
|
BALU S/O HAJARI BHIL Vs. STATE OF MADHYA PRADESH
|
June 20, 2017 |
|
BALVEER SINGH @ BALLU Vs. STATE OF MP
|
February 1, 2017 |
|
BALVIR SINGH Vs. ANIL KUMAR JAIN AND OTHERS
|
March 22, 2017 |
|
BALWANT @ BALLOO, S/O BABURAV KUNBI Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
BANE SINGH Vs. STATE OF M P
|
June 21, 2017 |
|
BANK NOTE PRESS, DEWAS Vs. ADDITIONAL ASSISTANT COMMISSIONER OF COMMERCIAL TAX, STATE OF M.P.
|
October 3, 2017 |
|
BANK OF INDIA Vs. SUNEEL KUMAR DUBEY
|
May 29, 2017 |
|
BANK OF INDIA Vs. RAHUL
|
April 10, 2017 |
|
BANKE BIHARIJI BAZAR AND OTHERS Vs. STATE OF M P AND OTHERS
|
August 17, 2017 |
|
BANMALI KUSHWAH Vs. STATE OF M.P.
|
January 4, 2017 |
|
BANSHILAL Vs. UNION OF INDIA
|
February 2, 2017 |
|
BANSHILAL Vs. SANJAY AND ANOTHER
|
March 31, 2017 |
|
BANSHILAL S/O NANDU BALAHI Vs. STATE OF MADHYA PRADESH, THROUGH P S CHEGAON MAKHAN
|
December 13, 2017 |
|
BANTI @ KUNDAN MAHOR Vs. STATE OF MADHYA PRADESH
|
August 17, 2017 |
|
BANU SINGH PATEL Vs. THE STATE OF MADHYA PRADESH
|
February 6, 2017 |
|
BANWARI LAL SHARMA AND OTHERS Vs. STATE OF M.P.
|
March 9, 2017 |
|
BARELAL DHAKAD K Vs. BRIJESH KUMAR BANSAL
|
February 10, 2017 |
|
BARIYAM SINGH Vs. SMT. INDRA PANDEY AND OTHERS
|
July 31, 2017 |
|
BASANT KUMAR SINGH S/O G S SINGH Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
September 20, 2017 |
|
BASANT KUMAR UDASI Vs. SHYAMLAL AND ANR
|
September 7, 2017 |
|
BASANT KUMAR UDASI Vs. SMT. PUSHPA TIWARI AND OTHERS
|
January 31, 2017 |
|
BASANT SONI Vs. STATE OF M P & OTHER
|
October 26, 2017 |
|
BASANTIBAI AND ORS Vs. STATE OF M P & ORS
|
June 19, 2017 |
|
BATI @ BATIA & ORS Vs. STATE OF M P
|
March 23, 2017 |
|
BATTO @ SHALENDRA SHARMA Vs. STATE OF M P
|
June 5, 2017 |
|
BETALAL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
BHAGCHANDRA Vs. THE STATE OF MADHYA PRADESH
|
December 19, 2017 |
|
BHAGIRATH Vs. BALWANT
|
August 21, 2017 |
|
BHAGIRATH Vs. STATE OF MADHYA PRADESH
|
November 20, 2017 |
|
BHAGIRATH Vs. STATE OF M P
|
May 5, 2017 |
|
BHAGVAN DEEN SINGH & ANR. Vs. BIHARI PRAJAPATI & ANR.
|
April 10, 2017 |
|
BHAGWAN DAS AHIRWAR Vs. STATE OF MADHYA PRADESH
|
July 5, 2017 |
|
BHAGWAN PRASAD GAUTAM Vs. SMT. SHANTI KOL
|
October 27, 2017 |
|
BHAGWAN SINGH Vs. STATE OF M.P.
|
December 21, 2017 |
|
BHAGWAN SINGH (D) THROUGH LRS Vs. KALLA AND OTHERS
|
May 17, 2017 |
|
BHAGWANDAS Vs. SMT. BIRPATIYA @ BRAHASPATIYA
|
May 4, 2017 |
|
BHAGWANDAS GURJAR Vs. STATE OF M.P. AND OTHERS
|
March 1, 2017 |
|
BHAGWANLAL & ORS. Vs. STATE OF MADHYA PRADESH
|
February 10, 2017 |
|
BHAGWAT SINGH AND 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
May 26, 2017 |
|
BHAGWAT SINGH S/O RAM SINGH Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION SUATALA
|
October 24, 2017 |
|
BHAGWATI NAMDEV Vs. STATE OF M P AND OTHERS
|
December 8, 2017 |
|
BHAGWATI PRASAD SHIVHARE Vs. SANYOG JAISWAL
|
December 19, 2017 |
|
BHAISAHAB YADAV & OTHERS Vs. STATE OF M P
|
April 3, 2017 |
|
BHAIYALAL S/O KANHAIYALAL Vs. STATE OF M P
|
September 5, 2017 |
|
BHAJAN SINGH @ BHAJANLAL Vs. STATE OF M.P.
|
September 21, 2017 |
|
BHAJAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 23, 2017 |
|
BHANDARI PATEL Vs. STATE OF MADHYA PRADESH
|
February 20, 2017 |
|
BHANGDA & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 1, 2017 |
|
BHANU PRATAP SINGH @ BADE MUNNA & OTHERS Vs. STATE OF M P
|
December 1, 2017 |
|
BHANUPRATAP Vs. STATE OF MADHYA PRADESH
|
July 5, 2017 |
|
BHARAT JAROLI Vs. DR. RAMESH DAK AND ANOTHER
|
February 16, 2017 |
|
BHARAT MILAN PANDEY Vs. STATE OF M P AND OTHERS
|
July 5, 2017 |
|
BHARAT PETROLEUM CORPORATION LTD THROUGH ITS CHAIRMAN & MANAGING DIRECTOR AND ANOTHER Vs. KISAN DIESEL KENDRA THROUGH ITS PROPRIETOR CHHOTELAL SAMARIYA AND ANOTHER
|
December 13, 2017 |
|
BHARAT SINGH Vs. STATE OF M.P.
|
March 23, 2017 |
|
BHARATLAL SHARMA S/O NARAYANPRASAD SHARMA Vs. VYAVASTHAPAK, NAVBHARAT (NEWSPAPER)
|
July 10, 2017 |
|
BHARATPURI & OTHERS Vs. STATE OF M P
|
November 2, 2017 |
|
BHARATSINGH S/O MOHANLAL Vs. STATE OF M.P.
|
August 17, 2017 |
|
BHARTI @ BHOORI Vs. STATE OF M.P.
|
January 24, 2017 |
|
BHARTIYA KISAAN SANGH & ANOTHER Vs. UNION OF INDIA AND 11 OTHERS
|
August 22, 2017 |
|
BHARUD BAI BHIL W/O BHATU BHIL Vs. STATE OF MADHYA PRADESH
|
May 12, 2017 |
|
BHASKAR GHOSH Vs. STATE OF M P
|
July 5, 2017 |
|
BHASKAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
|
April 4, 2017 |
|
BHAVNA ENTERPRISES (M/S.) Vs. MUNICIPAL COUNCIL AND OTHERS
|
September 7, 2017 |
|
BHAWAN SINGH NAYAK Vs. STATE OF M.P. AND OTHERS
|
February 10, 2017 |
|
BHAWNA Vs. MEHAR SINGH
|
January 19, 2017 |
|
BHAWNA KALE Vs. STATE OF MADHYA PRADESH
|
January 27, 2017 |
|
BHEEKAM AND OTHERS Vs. STATE OF M P
|
December 21, 2017 |
|
BHERULALKHICHI Vs. SCHOOL EDUCATION DEPARTMENT
|
June 20, 2017 |
|
BHERUSINGH S/O INDERSINGH Vs. JAGDISH S/O RATANLALA AND ANOTHER
|
September 20, 2017 |
|
BHIMSINGH @ BHIMASINGH & ORS. Vs. THE STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
BHOORI BAI Vs. HOTAM SINGH & OTHERS
|
June 23, 2017 |
|
BHOPAL MOTORS PVT. LTD. Vs. RATLAM MUNICIPAL CORPORATION
|
November 29, 2017 |
|
BHUPENDRA PRAKASH Vs. STATE OF M P & OTHERS
|
July 4, 2017 |
|
BHUPENDRA SINGH Vs. STATE OF M P & ANR
|
April 25, 2017 |
|
BHUPENDRA SINGH (DEAD) THROUGH LR PUJA BUNDELA AND ANOTHER Vs. RASHTRIYA ADARSH GRAH NIRMAN AND ANOTHER
|
February 15, 2017 |
|
BHURA @ JEEVAN Vs. THE STATE OF M.P.
|
November 7, 2017 |
|
BHURIYA BEE Vs. STATE OF MP AND OTHERS
|
April 11, 2017 |
|
BHURO DEVI (SMT.) AND OTHERS Vs. SHRI BHAGWAN SINGH AND OTHERS
|
June 20, 2017 |
|
BIHARILAL S/O NARAIN SINGH SAUDHIYA Vs. STATE OF MADHYA PRADESH
|
November 27, 2017 |
|
BILAWAR Vs. STATE OF M.P.
|
November 21, 2017 |
|
BIRENDRA & ANOTHER Vs. STATE OF M.P.
|
August 1, 2017 |
|
BIRENDRA KUMAR PATEL Vs. STATE OF M P AND OTHERS
|
September 14, 2017 |
|
BIRENDRA SINGH MATHUR Vs. GENERAL ADMINISTRATION
|
October 27, 2017 |
|
BIRJOO Vs. STATE OF M.P.
|
September 16, 2017 |
|
BISANLAL Vs. KISNU
|
October 3, 2017 |
|
BITOLI DEVI Vs. RAJENDRA SINGH AND ANOTHER
|
February 9, 2017 |
|
BITTI ADHYA (SMT.) Vs. STATE OF M.P. AND OTHERS
|
May 25, 2017 |
|
BITTU @ ADITYA KUMAR JAAT Vs. STATE OF MADHYA PRADESH
|
October 9, 2017 |
|
BRAHASPATI Vs. ROHANI PRASAD
|
July 26, 2017 |
|
BRAHMDATT AND OTHERS Vs. STATE OF M.P.
|
June 22, 2017 |
|
BRAJESH @ PATLOO Vs. STATE OF M.P.
|
November 29, 2017 |
|
BRAJESH KUMAR Vs. STATE OF M P AND OTHERS
|
October 5, 2017 |
|
BRAJESH KUMAR Vs. ENERGY DEPARTMENT
|
November 2, 2017 |
|
BRAJESH KUMAR Vs. SUNIL KUMAR
|
September 13, 2017 |
|
BRAMHA KUMARI LAXMI BEHAN ADHYATAMIK GEETA GYAN GA Vs. MUNICIPAL COUNCIL UMARIA
|
August 11, 2017 |
|
BRANCH MANAGER THE ORIENTAL Vs. SMT. RANJU YADAV
|
November 9, 2017 |
|
BRIJ KUMAR CHANPURIYA Vs. STATE OF M.P. AND OTHERS
|
May 15, 2017 |
|
BRIJ LAL Vs. STATE OF MADHYA PRADESH
|
May 11, 2017 |
|
BRIJ RANI HOSPITALITIES PVT LTD Vs. SHOTZ HOSPITALITIES PVT LTD THROUGH ITS DIRECTOR AND OTHERS
|
August 30, 2017 |
|
BRIJBHAN PRASAD AND OTHERS Vs. SHIVWATI PATEL & OTHERS
|
May 16, 2017 |
|
BRIJIMOHAN MALIAND OTHERS Vs. YUSUF KHAN AND ANOTHER
|
February 28, 2017 |
|
BRIJMOHAN SHARMA Vs. DILEEP SINGH AND OTHERS
|
June 22, 2017 |
|
BRIJNATH SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHVIDYALAYA
|
August 3, 2017 |
|
BRIJRAJ BAGDI Vs. STATE OF M P
|
December 14, 2017 |
|
BUDDHA SEN KUMHAR Vs. STATE OF MADHYA PRADESH
|
November 15, 2017 |
|
BUDDHULAL Vs. LAXMAN PRASAD
|
July 24, 2017 |
|
BUNTY @ LAXMI NARAYAN SINGH GURJAR Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
BUNTY SINGH @ JITENDRASINGH Vs. STATE OF M.P. AND ANOTHER
|
April 7, 2017 |
|
C K RATHI Vs. SUDARSHAN JHAWAR AND ANOTHER
|
April 6, 2017 |
|
CASTROL INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX, M P & OTHERS
|
September 26, 2017 |
|
CENTRAL BANK OF INDIA Vs. VANIJYIK KAR VIBHAG AND OTHERS
|
December 6, 2017 |
|
CENTRAL BANK OF INDIA, MUMBAI AND OTHER Vs. DRAGENDRA SINGH JADON
|
March 2, 2017 |
|
CENTRAL BOARD OF TRUSTEES Vs. M/S FORCE MOTORS LIMITED
|
June 28, 2017 |
|
CENTRAL MADHYA PRADESH GRAMIN BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION MINISTRY OF LABOUR AND EMPLOYMENT
|
February 13, 2017 |
|
CHAIN SINGH GURJAR Vs. THE STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
CHAIRMAN Vs. ANIL MADFIAV CHINCHOLKAR
|
February 13, 2017 |
|
CHAIRMAN M.S. BANGA HINDUSTAN LEVER LIMITED BEKWAY, RECLAMATION, BOMBAY AND OTHERS Vs. M/S. HEERA AGENCIES AND OTHERS
|
October 10, 2017 |
|
CHAIRMAN MANAGING DIRECTOR Vs. KAMALA BAI
|
February 6, 2017 |
|
CHAIRMAN, MPEB, JABALPUR & ANOTHER Vs. KHUMNOBAI AND ANOTHER
|
July 5, 2017 |
|
CHAITANYA S/O SHRI VIRENDRA KUMAR NARULA Vs. SUNIL KUMAR MANGRAMNI PROPRIETOR J K CHEMICAL
|
May 1, 2017 |
|
CHAKRESH PATEL Vs. STATE OF M P AND OTHERS
|
August 30, 2017 |
|
CHAMBAL KRAY VIKRAY VIPNAN AVAM BHANDARAN SAMITI Vs. STATE OF M P AND OTHERS
|
August 9, 2017 |
|
CHAMRU Vs. PHOOL KUNWARI & ORS
|
May 8, 2017 |
|
CHANDAN BAI (SMT.) Vs. BUDH PRAKASH AND OTHERS
|
February 17, 2017 |
|
CHANDAN SINGH Vs. BALKO BAI
|
March 27, 2017 |
|
CHANDAN SINGH & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 6, 2017 |
|
CHANDNI NAMDEO Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
CHANDRA KUMAR PHOOL BADHIA Vs. DIVYA NENANI
|
November 23, 2017 |
|
CHANDRA PRAKASH Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
CHANDRA PRAKASH Vs. ANANDI LAL
|
January 23, 2017 |
|
CHANDRA SHEKHAR JATAV Vs. STATE OF M.P.
|
January 12, 2017 |
|
CHANDRA SHEKHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
February 8, 2017 |
|
CHANDRABHAN SINGH Vs. UTTAM SINGH AND ORS.
|
July 12, 2017 |
|
CHANDRABHAN SINGH @ KALU Vs. STATE OF M.P.
|
October 10, 2017 |
|
CHANDRAKANT NAMDEO Vs. MANAGING DIRECTOR AND ANOTHER
|
June 21, 2017 |
|
CHANDRAKANTA GOUR (SMT.) Vs. MADANLAL GOUR
|
April 11, 2017 |
|
CHANDRAPRAKASH S/O SAMESINGH Vs. STATE OF M.P. AND OTHERS
|
April 26, 2017 |
|
CHANDRASHEKAR AZAD GRAH NIRMAN SAHKARI SAMITI Vs. REVENUE DEPARTMENT & ORS
|
December 19, 2017 |
|
CHANDRASHEKHAR SINGH RAJPUT Vs. MADHYA PRADESH RAJYA ROZGAR
|
November 23, 2017 |
|
CHANDRASWAROOP BIRHA Vs. MADHYA PRADESH VITTA NIGAM
|
September 18, 2017 |
|
CHANDU @ CHANDRA PRAKASH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 1, 2017 |
|
CHARAN SINGH KUSHWAHA Vs. SMT. GOMATI BAI
|
November 7, 2017 |
|
CHARANJEET SINGH Vs. CHIEF EXECUTIVE OFFICER INDORE DEVELOPMENT AUTHORITY
|
May 4, 2017 |
|
CHARANJEET SINGH THRU POWER OF ATTORNEY GURDEEP SINGH BHATIA AND 2 ORS Vs. CHIEF EXECUTIVE OFFICER INDORE DEVELOPMENT AUTHORITY AND 2 ORS
|
March 4, 2017 |
|
CHARNA @ RAMCHARAN AND OTHERS Vs. STATE OF M.P.
|
May 23, 2017 |
|
CHATURBHUJ MAHORE Vs. HARIMOHAN TILLORE AND OTHERS
|
December 20, 2017 |
|
CHENRAM S/O PARASRAMJI PATIDAR Vs. BANSHILAL S/O RADHAKISHANJI SUTHAR
|
March 21, 2017 |
|
CHETAN JADHAV MINOR THROUGH Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
CHHAILA SHUKLA S/O RAMNARAYAN Vs. STATE OF MADHYA
|
March 1, 2017 |
|
CHHINDWARA PLUS DEVELOPERS LIMITED Vs. UNION OF INDIA
|
July 4, 2017 |
|
CHHINDWARA PLUS DEVELOPERS LIMITED Vs. UNION OF INDIA
|
September 5, 2017 |
|
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
CHHOTELAL @ RAM NIHORE CHOUDHARI Vs. STATE OF MADHYA PRADESH
|
October 11, 2017 |
|
CHHOTU KUSHWAHA Vs. STATE OF MP
|
January 31, 2017 |
|
CHHUTIABAI AND ANOTHER Vs. DAMMABAI AND OTHERS
|
August 10, 2017 |
|
CHIEF ADMINISTRATIVE OFFICER & OTHERS Vs. RAM LOCHAN VISHWAKARMA AND ANOTHER
|
July 4, 2017 |
|
CHIEF ENGINEER MES Vs. SHRI KANHAIYALAL
|
May 15, 2017 |
|
CHIEF GENERAL MANAGER Vs. D J MUKHERJEE
|
November 2, 2017 |
|
CHIEF GENERAL MANAGER Vs. RAJNOO
|
February 9, 2017 |
|
CHINGA ALIAS GYARSI Vs. STATE OF MADHYA PRADESH
|
May 23, 2017 |
|
CHINMAY MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
October 12, 2017 |
|
CHIRANGILAL Vs. STATE OF M.P.
|
October 31, 2017 |
|
CHIRONJI BAI & ORS Vs. NARAYAN SINGH AND OTHERS
|
January 6, 2017 |
|
CHIRONJI BAI AND ORS. Vs. NARAYAN SINGH AND OTHERS
|
January 16, 2017 |
|
CHOORAMANI @ SHERU PRAJAPATI Vs. STATE OF M.P. AND OTHERS
|
February 22, 2017 |
|
CHOTE LAL Vs. STATE OF MADHYA PRADESH
|
July 5, 2017 |
|
CHRISTIAN ASSOCIATION FOR RADIO AND AUDIO VISUAL SERVICES (CARAVS) Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 23, 2017 |
|
COLLECTOR (LAND ACQUISITION OFFICER) MANDLA Vs. SUTIYA BAI AND OTHERS
|
January 18, 2017 |
|
COMMISSIONER OF CUSTOMS Vs. ZYG PHARMA PVT. LTD.
|
June 19, 2017 |
|
COMMISSIONER OF CUSTOMS Vs. SUPERINTENDENT OF POLICE
|
February 8, 2017 |
|
COMMISSIONER OF INCOME TAX, BHOPAL Vs. ARUN SAHLOT
|
May 2, 2017 |
|
CONFEDERATION OF REAL ESTATE DEVELOPMENT Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
CREST STEEL AND POWER PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
November 24, 2017 |
|
D K ENTERPRISES THROUGH ITS PROPRIETOR DEVENDRA KUMAR THAKUR Vs. NORTHERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
June 20, 2017 |
|
D N RAJ Vs. STATE OF M P & OTHERS
|
November 16, 2017 |
|
D.K. TIWARI Vs. M.P. STATE WAREHOUSING AND LOGISTIC CORPORATION AND ANOTHER
|
September 1, 2017 |
|
D.K.CONSTRUCTION(M/S) Vs. STATE OF M.P.
|
February 6, 2017 |
|
DABARDAS Vs. STATE OF MADHYA PRADESH
|
November 16, 2017 |
|
DADURAM Vs. CHIEF ENGINEER, M.P. POWER GENERATING CO. LTD.
|
February 7, 2017 |
|
DAKHNIA S/O RANJI BARELA Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
DALLA S/O KADA BANJARA Vs. STATE OF MADHYA PRADESH
|
June 19, 2017 |
|
DANISH MUNIR Vs. STATE OF M.P.
|
December 12, 2017 |
|
DARBARI YADAV Vs. STATE OF MADHYA PRADESH
|
December 7, 2017 |
|
DARSHAN SINGH Vs. STATE OF M.P.
|
July 27, 2017 |
|
DARSHAN SINGH Vs. YUDHISHTHIR SINGH AND ANOTHER
|
July 25, 2017 |
|
DASHRATH Vs. STATE OF M P
|
April 26, 2017 |
|
DASHRATH SINGH Vs. TRIBAL DEVELOPMENT DEPARTMENT
|
August 8, 2017 |
|
DATARAM RISHISHWAR Vs. STATE OF M.P. AND OTHERS
|
October 26, 2017 |
|
DAUD SHAH & OTHERS Vs. STATE OF MADHYA PRADESH
|
May 9, 2017 |
|
DAUWA @ VISHWANATH Vs. STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
DAYAL SINGH Vs. STATE OF MP
|
March 28, 2017 |
|
DAYAL SINGH AND OTHERS Vs. SARASWATI SHIVA AND OTHERS
|
December 19, 2017 |
|
DAYARAM Vs. STATE OF MP
|
September 25, 2017 |
|
DAYARAM DHEEMAR Vs. STATE OF M.P.
|
March 6, 2017 |
|
DECEASED KALU Vs. SHRI KHANDSARI SUGAR MILLS
|
December 14, 2017 |
|
DECED. ABDUL MAJID THRU. LRS. Vs. GULZAR MOIUDDIN
|
August 17, 2017 |
|
DECED. BADRILAL THRU. LRS. SATYANARAYAN Vs. INDORE DEVELOPMENT AUTHORITY
|
January 9, 2017 |
|
DECED. LOKENDRA ZAMIDAR THRU Vs. SANJEEV KANOONGO
|
November 2, 2017 |
|
DEENANATH Vs. SANTOSH KUMAR AND ANOTHER
|
February 28, 2017 |
|
DEENANATH Vs. STATE OF M.P.
|
January 27, 2017 |
|
DEEPAK KATAKWAR Vs. ANITA KATAKWAR
|
August 9, 2017 |
|
DEEPAK KUMAR Vs. STATE OF MADHYA PRADESH
|
November 28, 2017 |
|
DEEPAK KUMAR Vs. CHANDRAWATI AND OTHERS
|
November 23, 2017 |
|
DEEPAK KUSHWAH Vs. THE STATE OF MADHYA PRADESH THR
|
November 28, 2017 |
|
DEEPAK RAJAK Vs. MEDICAL EDUCATION DEPARTMENT & OTHERS
|
July 20, 2017 |
|
DEEPAK RANPISE Vs. STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE ESTABLISHMENT
|
September 11, 2017 |
|
DEEPAK S/O PRAKASH TEJWANI Vs. NAMITA W/O DEEPAK TEJWANI
|
October 3, 2017 |
|
DEEPAK SPINNERS LIMITED Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 4, 2017 |
|
DEEPCHANDRA DAHAYAT Vs. STATE OF MADHYA PRADESH
|
July 17, 2017 |
|
DEEPENDRA PANDEY Vs. STATE OF MADHYA PRADESH
|
July 12, 2017 |
|
DEEPTI CHAURASIA Vs. UNION OF INDIA AND OTHERS
|
May 25, 2017 |
|
DEMOCRATIC LAWYERS FORUM Vs. UNION OF INDIA & OTHERS
|
October 9, 2017 |
|
DEOKI BAI W/O BABULAL CHAUHAN, KAHAR Vs. STATE OF MADHYA PRADESH, THROUGH ARAKSHI KENDRA TIMARNI
|
June 28, 2017 |
|
DESHRAJ SINGH Vs. STATE OF M.P.
|
April 10, 2017 |
|
DEUBAI W/O BHERU PURI Vs. KAILASHBAI W/O SHANKARLAL DHAKAD & OTHERS
|
October 10, 2017 |
|
DEV RAJ KATARIA Vs. STATE OF M.P. AND OTHERS
|
December 19, 2017 |
|
DEVA @ DEVASINGH @ DEVENDRA Vs. STATE OF MADHYA PRADESH
|
August 24, 2017 |
|
DEVCHAND S/O GOKALCHAND JI JAIN Vs. S K BUILDER AND COLONIZERS & OTHERS
|
May 12, 2017 |
|
DEVENDRA AND OTHERS Vs. VIRENDRA KUMAR AND OTHERS
|
February 6, 2017 |
|
DEVENDRA JAT Vs. STATE OF M P & OTHERS
|
November 21, 2017 |
|
DEVENDRA KUMAR GADHWAL Vs. STATE OF M.P. AND OTHERS
|
December 8, 2017 |
|
DEVENDRA KUMAR SINHA Vs. STATE OF MADHYA PRADESH
|
February 20, 2017 |
|
DEVENDRA PRATAP SINGH (D) THROUGH L RS KISHORE KUMARI & ANR Vs. DISTRICT COOPERATIVE CENTRAL BANK LTD
|
August 23, 2017 |
|
DEVI CHARAN TIWARI AND ANOTHER Vs. STATE OF M P & OTHERS
|
July 10, 2017 |
|
DEVI PRASAD Vs. JITENDRA KUMAR
|
March 2, 2017 |
|
DEVI SINGH KUSHWAH Vs. SURAJBHAN SINGH GURJAR
|
January 2, 2017 |
|
DEVILAL S/O BHAGIRATH Vs. M P STATE
|
June 29, 2017 |
|
DEVKI NANDAN DUBEY Vs. PURSHOTTAM SAHU AND OTHERS
|
August 31, 2017 |
|
DEVRAJ BAGHEL Vs. THE STATE OF MADHYA PRADESH
|
August 11, 2017 |
|
DEVRAJ KATARIA & 8 OTHERS Vs. STATE OF M P THROUGH POLICE STATION MAKSI DISTRICT SHAJAPUR & ANOTHER
|
July 6, 2017 |
|
DEVRAJ KHAIRWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
DEVRAM Vs. STATE OF M P
|
October 13, 2017 |
|
DEVVANTI DEVI Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 31, 2017 |
|
DEWAS DEVELOPMENT AUTHORITY Vs. UMAR ALI
|
November 2, 2017 |
|
DHAN BAI Vs. SWAROOP SINGH @ SALLU DANGI & OTHERS
|
July 20, 2017 |
|
DHANANJAY KUMAR PANDEY Vs. STATE OF MADHYA PRADESH THROUGH P S RAMPUR NAIKIN
|
November 13, 2017 |
|
DHANENDRA KUMAR KASAL Vs. STATE OF M P & OTHERS
|
June 20, 2017 |
|
DHANIRAM ALIAS GUDDU YADAV Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION HATA
|
October 24, 2017 |
|
DHANIRAM ALIAS RAJJU S/O RATANLAL LODHI Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BANKHEDI
|
October 5, 2017 |
|
DHANIRAM LUHAR Vs. STATE OF MADHYA PRADESH
|
March 23, 2017 |
|
DHANRAJ SINGH & ANR Vs. STATE OF M P
|
August 29, 2017 |
|
DHANWANTI Vs. LAXMAN ALIAS PINTU
|
September 21, 2017 |
|
DHAPUBAI & ANOTHER Vs. STATE OF M P THROUGH POLICE STATION GRP, UJJAIN
|
September 7, 2017 |
|
DHARA SINGH Vs. STATE OF M P
|
November 8, 2017 |
|
DHARAM SINGH AHIRWAR Vs. STATE OF MP
|
January 6, 2017 |
|
DHARAM SINGH S/O KUNWAR SINGH GOND Vs. STATE OF M P THROUGH POLICE STATION, MAVAI
|
June 21, 2017 |
|
DHARAMADAS AHIRWAR Vs. STATE OF M.P. AND OTHERS
|
December 12, 2017 |
|
DHARAMDAS PANIKA Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
DHARAMDAS PANIKA Vs. STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
DHARAMVEER SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
DHARMENDRA @ RAMESH Vs. STATE OF M.P
|
September 21, 2017 |
|
DHARMENDRA JAIN Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 21, 2017 |
|
DHARMENDRA KUMAR CHHABRA Vs. ALLAHABAD BANK
|
May 5, 2017 |
|
DHARMENDRA PULAIYA Vs. STATE OF MADHYA PRADESH
|
November 8, 2017 |
|
DHARMENDRA SHARMA Vs. PRAKHAR
|
November 24, 2017 |
|
DHARMENDRA SINGH Vs. STATE OF M P & OTHERS
|
July 20, 2017 |
|
DHARMENDRA SINGH AND ANOTHER Vs. STATE OF M P & OTHERS
|
July 26, 2017 |
|
DHARMENDRA SINGH SHAKYA Vs. STATE OF M P AND OTHERS
|
November 16, 2017 |
|
DHARMENDRA SONKAR Vs. STATE OF M P AND OTHERS
|
September 20, 2017 |
|
DHEERAJ SINGH Vs. KOMAL SINGH AND OTHERS
|
May 2, 2017 |
|
DHEERAJ TIWARI Vs. THE STATE OF MADHYA PRADESH
|
December 6, 2017 |
|
DHILAN SINGH S/O KHUMAN SINGH Vs. STATE OF M P THROUGH P S BAIHAR DISTRICT BALAGHAT
|
June 20, 2017 |
|
DHILLAN ALIAS RAJKUMAR S/O BAIJNATH KORI Vs. STATE OF M P THROUGH POLICE STATION DABRA
|
November 1, 2017 |
|
DHIRAJ BANKE Vs. STATE OF M.P.
|
February 23, 2017 |
|
DHRUV SINGH Vs. SHYAMLAL
|
November 22, 2017 |
|
DILEEP SINGH KHARE Vs. SAROJ KHARE
|
October 4, 2017 |
|
DILIP (DEAD) THROUGH LRS AND OTHERS Vs. BAHADURLAL (DEAD) THRIUGH LRS AND OTHERS
|
May 9, 2017 |
|
DILIP BUNKAR Vs. STATE OF MADHYA PRADESH
|
October 13, 2017 |
|
DILIP DAS Vs. STATE OF M P & ANOTHER
|
January 2, 2017 |
|
DILIP KHEDE Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2017 |
|
DILIP SINGH Vs. STATE OF MP GWALIOR
|
December 6, 2017 |
|
DILIP SINGH PATEL Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
|
November 15, 2017 |
|
DILIPSINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
|
DINESH Vs. THE STATE OF MADHYA PRADESH
|
December 16, 2017 |
|
DINESH @ DEEPAK Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2017 |
|
DINESH @ VINOD Vs. STATE OF MADHYA PRADESH
|
July 6, 2017 |
|
DINESH AGRAWAL Vs. STATE OF MADHYA PRADESH
|
May 12, 2017 |
|
DINESH BAGHEL Vs. STATE OF M.P.
|
February 6, 2017 |
|
DINESH KHANDELWAL Vs. HIGHER EDUCATION DEPARTMENT
|
November 6, 2017 |
|
DINESH KUMAR Vs. WESTERN COALFIELDS LTD & ANOTHER
|
May 11, 2017 |
|
DINESH KUMAR & ORS Vs. SHRICHAND JAIN & ORS
|
April 27, 2017 |
|
DINESH KUMAR DWIVEDI Vs. STATE OF M P
|
March 16, 2017 |
|
DINESH KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS.
|
February 14, 2017 |
|
DINESH KUMAR SAINI Vs. SANJU @ SANJAY KUMAR
|
May 23, 2017 |
|
DINESH PACHORI AND ANOTHER Vs. STATE OF M.P.
|
February 21, 2017 |
|
DINESH PATEL Vs. PREEMNARAYAN PARMAR AND OTHERS
|
May 9, 2017 |
|
DINESH S/O MANGILAL Vs. STATE OF MADHYA PRADESH
|
March 6, 2017 |
|
DINESH S/O. RANCHHOR PAWAR Vs. STATE OF MADHYA PRADESH
|
March 15, 2017 |
|
DINESH SAHU Vs. STATE OF MADHYA PRADESH
|
October 3, 2017 |
|
DINESH SIKARWAR Vs. STATE OF M.P. AND OTHERS
|
April 20, 2017 |
|
DINESH SINGH Vs. STATE OF M.P
|
November 9, 2017 |
|
DINESH SINGH JATAV Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
DIRECTOR Vs. NAVEEN KUMAR SHARMA
|
March 27, 2017 |
|
DISTRICT CENTRAL CO-OP. BANK LTD. Vs. UNION OF INDIA
|
October 9, 2017 |
|
DISTRICT JABALPUR Vs. RAJESH @ RAKESH AND ANOTHER
|
August 10, 2017 |
|
DIVISIONAL MANAGER NEW INDIA INSURANCE COMPANY LTD Vs. ANEES BEE AND OTHERS
|
July 10, 2017 |
|
DIVYA JHA Vs. STATE OF M P AND OTHERS
|
June 30, 2017 |
|
DIWAKAR Vs. STATE OF MADHYA PRADESH
|
July 3, 2017 |
|
DR SUNIL TARAN Vs. MADHYA PRADESH STATE INFORMATION
|
November 6, 2017 |
|
DR. (MRS.) VIDYA BALKE Vs. STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
DR. BRIJESH YADAV Vs. THE STATE OF M.P.
|
May 1, 2017 |
|
DR. DILIP KOTHARI Vs. STATE OF M.P. & ORS.
|
September 8, 2017 |
|
DR. DIVYA KISHORE SATPATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 14, 2017 |
|
DR. GAJENDRA SINGH TOMAR Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
DR. K.K.RAVI Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
DR. M.R. (MOHAN RAMUJI) DESHMUKH Vs. STATE OF M.P.
|
April 28, 2017 |
|
DR. MADHURI TRIPATHI Vs. STATE OF M.P. AND OTHERS
|
March 21, 2017 |
|
DR. NAROTTAM MISHRA Vs. THE ELECTION COMMISSON OF INDIA
|
July 5, 2017 |
|
DR. R.K. CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
DR. RACHANA SHUKLA Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
DR. RAVINDRA TATHODI AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
December 20, 2017 |
|
DR. S.C. JAIN Vs. STATE OF M.P.
|
May 8, 2017 |
|
DR. SHRADDHA AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
November 23, 2017 |
|
DR. SUNIL SINGH BAGHEL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 9, 2017 |
|
DR. UPENDRA KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH THR
|
December 20, 2017 |
|
DR. VIJAY KUMAR PANDYA Vs. UNION OF INDIA THROUGH CBI
|
December 14, 2017 |
|
DULAM SINGH Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
DULU @ BASANT & ANR Vs. STATE OF MADHYA PRADESH
|
March 2, 2017 |
|
DURGA DAS NAWIT Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 22, 2017 |
|
DURGA PRASAD Vs. STATE OF MADHYA PRADESH
|
December 8, 2017 |
|
DURGESH KUMAR GAUTAM Vs. THE STATE OF MADHYA PRADESH
|
February 3, 2017 |
|
DURGESH S/O PRASAD CHOUDHARY Vs. STATE OF MADHYA PRADESH THROUGH P S -RAIPURA
|
December 13, 2017 |
|
DURGESH SINGH Vs. THE ADDITIONAL COMMISSIONER
|
November 6, 2017 |
|
DURGESH SINGH AND OTHERS Vs. NARENDRA KANTE
|
May 18, 2017 |
|
DUSHYANT SINGH CHAUHAN Vs. LAKHAN SINGH RATHORE
|
April 19, 2017 |
|
DUSHYANTBHAI CHANDRAKANTBHAI SHAH Vs. HIGH COURT OF GUJARAT & 1
|
January 23, 2017 |
|
DWARIKA PRASAD & OTHERS Vs. STATE OF M P
|
June 5, 2017 |
|
DWARIKA PRASAD AND OTHERS Vs. STATE OF MP
|
February 14, 2017 |
|
DWARIKA YADAV Vs. AHEER BALRAM SINGH
|
December 4, 2017 |
|
DWARKA PRASAD S/O KANWARLAL Vs. MAMTABAI W/O DWARKA PRASAD AND OTHERS
|
April 26, 2017 |
|
EASTERN MINERALS Vs. COMMERCIAL TAX OFFICER TIKAMGARH AND OTHERS
|
November 1, 2017 |
|
ELLORA PAPER MILLS LIMITED Vs. STATE OF M.P. & OTHERS
|
January 24, 2017 |
|
EMPLOYEE PROVIDENT FUND AUTHORITY Vs. D.M. WOLLEN MILLS PVT. LTD.
|
January 11, 2017 |
|
EMPLOYEES PROVIDENT FUND Vs. M/S. IBD NALANDA INFRATRUCTURE
|
January 10, 2017 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S. INDORE COMPOSITE PVT. LTD.
|
August 1, 2017 |
|
EMPLOYEES STATE INSURANCE CO. Vs. C.G.I.T.-CUM-LABOUR COURT
|
February 16, 2017 |
|
ENGINEER-IN-CHIEF Vs. PRABHAWATI
|
May 2, 2017 |
|
ENTERTAINMENT WORLD DEVELOPERS LIMITED THROUGH YOGESH GOSWAMI Vs. INDORE MUNICIPAL CORPORATION INDORE
|
May 12, 2017 |
|
ENTERTAINMENT WORLD DEVELOPERS LIMITED THROUGH YOGESH GOSWAMI Vs. INDORE MUNICIPAL CORPORATION INDORE
|
March 12, 2017 |
|
EXECUTIVE ENGINEER (CITY DIVISION NORTH) M P M K V V C L Vs. KISHORILAL AND OTHERS
|
July 12, 2017 |
|
EXECUTIVE ENGINEER GRAH NIRMAN Vs. WAHIDUJUMMA KHAN & ANR.
|
January 12, 2017 |
|
EXTOL INDUSTRIES LIMITED Vs. BANK OF BARODA AND OTHERS
|
August 23, 2017 |
|
FARZANA BEGUM Vs. INDER KUMAR JAIN
|
July 21, 2017 |
|
FIROZ Vs. STATE OF M P
|
May 4, 2017 |
|
FIROZ BEG & OTHERS Vs. BASANT SINGH & OTHERS
|
May 4, 2017 |
|
FIZA PARVEZ Vs. FIROZ KHAN @ KHABA & ANOTHER
|
August 2, 2017 |
|
G N SINGH Vs. STATE OF M P AND OTHERS
|
June 21, 2017 |
|
GABBU S/O MANOHAR Vs. STATE OF MADHYA PRADESH
|
May 9, 2017 |
|
GAFFAR KHA Vs. STATE OF M P & ORS
|
May 16, 2017 |
|
GAGAN Vs. STATE OF M P
|
May 12, 2017 |
|
GAGAN PAWAR Vs. STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
GAGAN PREET SINGH DANG Vs. NAMITA SARKAR AND OTHERS
|
August 16, 2017 |
|
GAJANAND Vs. STATE OF MADHYA PRADESH
|
January 18, 2017 |
|
GAJENDRA SINGH Vs. S.G. MOTORS
|
March 7, 2017 |
|
GAJENDRA SINGH RATHORE Vs. STATE OF MP
|
August 28, 2017 |
|
GAJENDRA SINGH SENGAR Vs. STATE OF M.P. AND ANOTHER
|
December 14, 2017 |
|
GAJRAJ Vs. STATE OF MADHYA PRADESH
|
August 10, 2017 |
|
GAJRAJ PRASAD KURMI Vs. UNION OF INDIA AND OTHERS
|
October 12, 2017 |
|
GANENDRA PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 28, 2017 |
|
GANESH Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
GANESH @ GANNU Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 17, 2017 |
|
GANESH PRASAD GARG Vs. GENERAL MANAGER, SOUTH EAST COAL LIMITED AND OTHERS
|
August 1, 2017 |
|
GANESH VERMA. Vs. ASHISH BARKUR.
|
August 24, 2017 |
|
GANESHILAL JAIN AND OTHERS Vs. VIJAY DHARMSARI SAMADHI MANDIR
|
September 27, 2017 |
|
GANGA RAM, S/O MULLU VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
September 13, 2017 |
|
GANGA SINGH BHADORIYA Vs. STATE OF MP
|
December 11, 2017 |
|
GANGARAM Vs. STATE OF M.P.
|
August 28, 2017 |
|
GANGARAM AND OTHERS Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
GANIYA NATH @ GANPAT S/O NAHAR JI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
GAPPE ALIAS VIMLESH Vs. THE STATE OF MADHYA PRADESH
|
December 1, 2017 |
|
GAURAV AGARWAL Vs. STATE OF MP AND ANOTHER
|
January 27, 2017 |
|
GAURAV LOHIYA Vs. NIDHI LOHIYA AND ANOTHER
|
May 2, 2017 |
|
GAURAV LOHIYA Vs. SMT. NIDHI LOHIYA AND ANOTHER
|
September 21, 2017 |
|
GAURISHANKAR RAJPUT Vs. POONAM
|
August 31, 2017 |
|
GAURISHANKAR S/O CHENAJI AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, UJJAIN DEVELOPMENT AUTHORITY, UJJAIN AND 2 OTHERS
|
July 10, 2017 |
|
GAURISHANKAR S/O SUNDERLAL MISHRA Vs. STATE OF M P THROUGH P S DHUMA TEHSIL LAKHNADAUN
|
June 20, 2017 |
|
GAYA PRASAD AND OTHERS Vs. LAXMI PRASAD AND OTHERS
|
November 10, 2017 |
|
GAYA PRASAD MEHRA Vs. STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
GEETA BAI Vs. UNION OF INDIA
|
February 9, 2017 |
|
GEETA OMRE(SMT) Vs. SMT.CHANDRAKANTA RAI AND OTHER
|
January 2, 2017 |
|
GEETA SURESH CHAUDHARI Vs. STATE OF M P AND ORS
|
August 3, 2017 |
|
GENDA LAL Vs. STATE OF M.P.
|
June 27, 2017 |
|
GENDALAL (DECEASED) THROUGH L RS CHHAGANLAL & OTHERS Vs. JAI NARAYAN & OTHERS
|
July 25, 2017 |
|
GENDALAL DOHRE Vs. STATE OF M.P. AND OTHERS
|
October 25, 2017 |
|
GENERAL MANAGER Vs. PRITPAL SINGH
|
July 25, 2017 |
|
GENERAL MANAGER Vs. RAVI KUMAR JHA
|
November 2, 2017 |
|
GENERAL MANAGER (REGION) FOOD CORPORATION OF INDIA Vs. RAMDAYAL MEENA
|
October 19, 2017 |
|
GHAN SHYAM PRASAD TIWARI Vs. STATE OF MADHYA PRADESH & ANOTHER
|
August 18, 2017 |
|
GHASI THAKUR Vs. STATE OF M.P.
|
October 30, 2017 |
|
GIRIRAJ KISHORE AGRAWAL Vs. MADHYANCHAL GRAMIN BANK
|
December 12, 2017 |
|
GIRISH BHATNAGAR Vs. STATE OF M.P.
|
April 28, 2017 |
|
GIRISH KUMAR SHRIVASTAV Vs. JAGDISH PRASAD KEWAT AND ANOTHER
|
September 1, 2017 |
|
GIRJA SHANKAR GOSWAMI Vs. KESHAVDAS SHILPKAR
|
August 18, 2017 |
|
GIRRAJ GUPTA Vs. STATE OF M P AND ORS
|
June 19, 2017 |
|
GIRRAJ SINGH Vs. STATE OF MP
|
October 12, 2017 |
|
GIRRJA DEVI (SMT.) Vs. SHIV SINGH TOMAR
|
July 20, 2017 |
|
GODHAN & ORS. Vs. STATE OF M.P.
|
September 21, 2017 |
|
GODILA ALIAS DHARMSINGH Vs. STATE OF M.P.
|
September 25, 2017 |
|
GOKULDAS Vs. ATAL BIHARI
|
April 4, 2017 |
|
GOLDIE GLASS INDUSTRIES Vs. STATE OF M P AND OTHERS
|
August 18, 2017 |
|
GOLU @ GAURAV Vs. STATE OF MP
|
January 31, 2017 |
|
GOMATIPRASAD Vs. MAHESH SINGH
|
March 20, 2017 |
|
GOPAL AGRAWAL Vs. NARMADA JHABUA GRAMIN BANK
|
October 30, 2017 |
|
GOPAL GUPTA Vs. THE STATE OF M.P. AND ANOTHER
|
May 11, 2017 |
|
GOPAL S/O BUNDICHAND DHOBI Vs. STATE OF MADHYA PRADESH
|
April 28, 2017 |
|
GOPAL S/O NANURAM Vs. STATE OF M P THROUGH POLICE STATION MANDSAUR CITY
|
May 2, 2017 |
|
GOPAL SHARMA AND ANOTHER Vs. PUNJAB STORES AND ANOTHER
|
September 27, 2017 |
|
GOPALDAS AND ANOTHER Vs. NAINSINGH
|
September 20, 2017 |
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GORDHAN Vs. DINESH
|
March 7, 2017 |
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GORDHANLAL Vs. BABULAL AND OTHERS
|
April 19, 2017 |
|
GORELAL Vs. STATE OF M P
|
August 17, 2017 |
|
GORI BAI W/O JEEWAN SINGH GOND Vs. STATE OF M. P. AND OTHERS
|
April 4, 2017 |
|
GOVERDHAN Vs. STATE OF M P
|
April 25, 2017 |
|
GOVIND SINGH Vs. STATE OF MP
|
June 5, 2017 |
|
GOVIND SINGH RAGHUVANSHI Vs. RAMRATAN
|
November 29, 2017 |
|
GOVIND SIRVI S/O RHUKHDU JI SIRVI Vs. SMT. RANJANA BAGHEL
|
January 23, 2017 |
|
GRAIN MERCHANT ASSOCIATION Vs. STATE OF MADHYA PRADESH & ANOTHER
|
June 20, 2017 |
|
GRASIM INDUSTRIES LIMITED Vs. DEEPCHAND THROUGH MANAMANTRI
|
November 3, 2017 |
|
GTCL & ANR Vs. M P M K V V CO LTD
|
March 8, 2017 |
|
GUDDU @ BHAIJI & ANOTHER Vs. STATE OF M P AND OTHERS
|
December 7, 2017 |
|
GUDDU ALIAS ROOPLAL S/O SUNDERLAL SONI Vs. STATE OF M P POLICE STATION SHAHPUR
|
July 5, 2017 |
|
GUDDU AND OTHERS Vs. STATE OF M.P.
|
March 7, 2017 |
|
GUJRA S/O TEJA Vs. STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
GUL SINGH @ GULAB Vs. THE STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
GULAB BATI Vs. STATE OF MADHYA PRADESH
|
September 18, 2017 |
|
GULAB PRASAD DWIVEDI Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION CHAKGHAT
|
October 4, 2017 |
|
GULAB SINGH SOLANKI Vs. STATE OF M P & OTHERS
|
July 6, 2017 |
|
GULABCHAND PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 24, 2017 |
|
GULABKALI Vs. STATE OF M. P.
|
February 1, 2017 |
|
GULLU@GUL MOHAMMAD@SALIM Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
GULNAZ KHAN Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, MP, BHOPAL
|
October 5, 2017 |
|
GUMAN S/O KEKDIYA BHIL Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
GUNJAN SHRIVASTAVA (SMT.) Vs. ABHISHEK SHRIVASTAVA
|
September 7, 2017 |
|
GURUBACHAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 21, 2017 |
|
GURUMEET SINGH Vs. STATE OF MP
|
April 13, 2017 |
|
GURUNANAL MEDICAL AND SURGICAL AGENCY Vs. SITARAM SHIVHARE
|
April 7, 2017 |
|
GURUPREET SINGH Vs. HARMANJOT SINGH KAUR
|
February 2, 2017 |
|
GWALIOR ALCOBREW PVT. LTD. Vs. STATE OF M.P. AND OTHERS
|
April 4, 2017 |
|
GWALIOR DEVELOPMENT AUTHORITY Vs. MATADEEN PRAJAPATI AND ANOTHER
|
November 1, 2017 |
|
GWALIOR DEVELOPMENT AUTHORITY Vs. NEHRU GRIH NIRMAN SAHAKARI SAMITI LIMITED
|
October 12, 2017 |
|
GWALIOR SUGAR COMPANY LTD DABRA Vs. RAMA ERECTION PVT LTD & OTHERS
|
July 3, 2017 |
|
GYAN PRAKASH PATEL Vs. STATE OF M.P.
|
December 11, 2017 |
|
GYAN SINGH Vs. STATE OF M.P. AND ANOTHER
|
February 28, 2017 |
|
GYAN SINGH RAWAT Vs. HARISH CHANDRA AGRAWAL
|
August 24, 2017 |
|
GYANENDRA SINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 3, 2017 |
|
GYANKUMAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
November 20, 2017 |
|
HAFIZULLA Vs. SHRI PURAN CHAND JAIN
|
February 1, 2017 |
|
HAFIZULLA Vs. PURAN CHAND JAIN
|
July 21, 2017 |
|
HAJARI & ORS. Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
HAJI ABDUL GANI S/O HAJI HABIB KHA Vs. BAPULAL S/O NATHURAM PATIDAR
|
May 9, 2017 |
|
HAKIM SINGH Vs. STATE OF MADHYA PRADESH
|
March 23, 2017 |
|
HAMEED KHAN AND ORS. Vs. THE STATE OF M.P.
|
November 6, 2017 |
|
HAMID S/O GUDDAN KHAN Vs. STATE OF M P
|
December 12, 2017 |
|
HANSRAJ Vs. CENTRAL NARCOTICS BUREAU
|
February 9, 2017 |
|
HANUMAT Vs. STATE OF MADHYA PRADESH
|
April 11, 2017 |
|
HANUMAT SINGH, S/O KAMMOD SINGH THAKUR Vs. STATE OF MADHYA PRADESH, THROUGH STATION HOUSE OFFICER
|
October 4, 2017 |
|
HARALAL SHARMA Vs. STATE OF M.P.
|
January 16, 2017 |
|
HARCHAND S/O JAGAN LABOURER Vs. STATE OF MADHYA PRADESH
|
October 9, 2017 |
|
HARENDRA Vs. STATE OF MADHYA PRADESH
|
July 4, 2017 |
|
HARI PRASAD TIWARI Vs. STATE OF M P & OTHERS
|
July 4, 2017 |
|
HARI S/O DOGRIYA BHILALA Vs. STATE OF MADHYA PRADESH
|
November 14, 2017 |
|
HARI SHANKAR Vs. HARSH DEV SINGH
|
December 21, 2017 |
|
HARI SHANKER NIRAT Vs. THE MUNICIPAL CORPORATION
|
November 3, 2017 |
|
HARI SINGH & ANR Vs. STATE OF M P
|
February 23, 2017 |
|
HARI SINGH GOUR VISHWAVIDYALAYA Vs. SANTOSH KUMAR
|
May 4, 2017 |
|
HARI SINGH MALVIYA Vs. DEPARTMENT OF SCHOOL EDUCATION
|
November 3, 2017 |
|
HARI SINGH SHIVHARE Vs. STATE OF M P
|
August 22, 2017 |
|
HARIBHAN Vs. GULAB SINGH AND OTHERS
|
September 22, 2017 |
|
HARIMOHAN PAWAIYA Vs. STATE OF M P & ANO
|
January 23, 2017 |
|
HARINARAYAN Vs. SMT. KUSUM GUPTA
|
March 27, 2017 |
|
HARINARAYAN Vs. STATE OF MADHYA PRADESH
|
September 23, 2017 |
|
HARINARAYAN @ MUNNA Vs. STATE OF M.P.
|
August 17, 2017 |
|
HARIOM Vs. STATE OF MADHYA PRADESH
|
May 3, 2017 |
|
HARIRAM PATIDAR Vs. JAT SEEDS GREEDING AND WAREHOUSING
|
July 11, 2017 |
|
HARISH BHAI Vs. STATE OF M.P.
|
March 2, 2017 |
|
HARISH CHANDRA PARMAR Vs. SCHOOL EDUCATION DEPARTMENT
|
January 2, 2017 |
|
HARISH KUMAR TIWARI Vs. STATE OF M P AND OTHERS
|
September 25, 2017 |
|
HARISH MALIK Vs. LOKENDRA TOMAR
|
November 1, 2017 |
|
HARISH TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 25, 2017 |
|
HARISHANKAR AND OTHERS Vs. RAMCHANDRA & OTHERS
|
June 20, 2017 |
|
HARISHANKAR VISHWAKARMA Vs. STATE OF M P AND OTHERS
|
September 12, 2017 |
|
HARISHKUMAR OJHA Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 28, 2017 |
|
HARISINGH Vs. WATER RESOURCE DEPARTMENT
|
February 1, 2017 |
|
HARIVANSH Vs. ARVIND KUMAR
|
March 8, 2017 |
|
HARJINDER KAUR Vs. STATE OF MADHYA PRADESH
|
August 17, 2017 |
|
HARNATH SINGH @ RINKU & ANR Vs. SHARDA @ LALI DEVI
|
April 4, 2017 |
|
HARPAL SINGH BUNDELA Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
HARSHIT SONDHIYA Vs. THE STATE OF MADHYA PRADESH
|
August 29, 2017 |
|
HARVILAS AND ORS Vs. GULAB BAI
|
October 6, 2017 |
|
HASINA BEGAM(SMT.) THROUGH LRS AND OTHERS Vs. MUNICIPAL CORPORATION, GWALIOR AND ANOTHER
|
March 16, 2017 |
|
HASMUKHLAL NAVLAKHA Vs. THE STATE OF MADHYA PRADESH
|
January 20, 2017 |
|
HAVELLS INDIA LTD , INDORE Vs. INDORE MUNICIPAL CORPORATION AND TWO OTHERS
|
October 24, 2017 |
|
HD INTERACTIVE SOLUTIONS PVT. LTD. Vs. STATE OF M.P. AND OTHERS
|
December 5, 2017 |
|
HEERO ALIAS CHHOTU ALIAS DEVENDRA SINGH SIKARWAR Vs. STATE OF M P
|
August 29, 2017 |
|
HEMANT PANDEY Vs. STATE OF M.P
|
December 13, 2017 |
|
HEMANT RATHORE Vs. SCHOOL EDUCATION DEPARTMENT
|
November 10, 2017 |
|
HEMLATA & OTHERS Vs. MUKUT SINGH & ANOTHER
|
August 10, 2017 |
|
HIMANI BANSAL Vs. STATE OF MADHYA PRADESH
|
November 10, 2017 |
|
HIMANSHU ADYA Vs. STATE OF M.P. AND ANOTHER
|
March 1, 2017 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF MADHYA PRADESH
|
August 11, 2017 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD AND ANOTHER Vs. KANDARP CONSTRUCTION (INDIA) PVT LTD
|
February 8, 2017 |
|
HIRAMANI KORI Vs. THE STATE OF MADHYA PRADESH
|
February 3, 2017 |
|
HITESH SHARMA Vs. M.P. STATE COOPERATIVE DAIRY
|
May 1, 2017 |
|
HOLOFLEX LTD Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 27, 2017 |
|
HOPE TEXTILES LTD. Vs. DASHRATH
|
October 10, 2017 |
|
HUKUM S/O AMRABALAI Vs. STATE OF MADHYA PRADESH, THROUGH P S SHAHAJANABAD
|
October 24, 2017 |
|
HUKUM SINGH KIRAR Vs. ADV ERT THOMAS
|
November 7, 2017 |
|
HUKUMCHAND GARG Vs. OM PRAKASH GARG AND OTHER
|
November 21, 2017 |
|
I.T.C LIMITED Vs. STATE OF M.P. AND OTHERS
|
April 17, 2017 |
|
IDEAL CARPETS LTD Vs. SEC UNION OF INDIA & OTHERS
|
August 9, 2017 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. NARBADIYA @ SHIVRATI SAHU
|
January 3, 2017 |
|
IFFCO TOKYA GENERAL INSURANCE CO LTD Vs. TARA BAI & ORS
|
August 10, 2017 |
|
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. IMARTI BAI & ORS
|
May 3, 2017 |
|
IMRAN HANIF Vs. STATE OF M.P. AND OTHERS
|
April 10, 2017 |
|
IMRAN KHAN Vs. THE STATE OF MADHYA PRADESH
|
November 28, 2017 |
|
IN REFERENCE Vs. RAVI SHYAMNANI
|
July 20, 2017 |
|
IN REFERENCE Vs. MAHENDRA TIWARI
|
January 12, 2017 |
|
IN REFERENCE (SUO MOTU) Vs. CHIEF SECRETARY
|
November 27, 2017 |
|
IN REFERENCE (SUO MOTU) Vs. CHIEF SECRETARY
|
November 13, 2017 |
|
IN-CHARGE, HINDUSTAN LEVER LIMITED, (NOW KNOWN AS HINDUSTAN UNILEVER LIMITED) Vs. STATE OF MADHYA PRADESH, THROUGH S S KUSHWAHA, FOOD INSPECTOR
|
November 23, 2017 |
|
INDARSINGH Vs. SMT. SITABAI
|
February 3, 2017 |
|
INDER SINGH AND ORS Vs. STATE OF M P
|
August 9, 2017 |
|
INDER SINGH PARMAR Vs. STATE OF MADHYA PRADESH
|
August 11, 2017 |
|
INDIA SME ASSET RECONSTRUCTION ... Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
INDIAN CONSTRUCTION CO (GUJ ) LTD Vs. INDORE MUNICIPAL CORPORATION AND ANR
|
August 1, 2017 |
|
INDIAN CONSTRUCTION CO. (GUJ.) LTD. Vs. INDORE MUNICIPAL CORPORATION AND ANR.
|
August 18, 2017 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF MADHYA PRADESH AND ORS.
|
November 23, 2017 |
|
INDIRA GANDHI KHADI GRAM UDYOG SAHKARI SANSTHA MARYADIT Vs. GOVT OF INDIA & 2 OTHERS
|
December 14, 2017 |
|
INDORE PHOOL VIKRETA SANGH & ANOTHER Vs. KRISHI UPAJ MANDI SAMITI, INDORE & OTHERS
|
September 26, 2017 |
|
INDORE SCHOOL OF SOCIAL WORK THROUGH SECRETARY Vs. STATE OF M.P. AND OTHERS
|
February 21, 2017 |
|
INDORE TEXTILE MILLS Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES
|
July 13, 2017 |
|
INDRABHAN AND OTHERS Vs. MAANWATI AND OTHERS
|
January 2, 2017 |
|
INDRAJ KUMARI SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 24, 2017 |
|
INDRAPAL SINGH Vs. STATE OF M.P.
|
December 5, 2017 |
|
INDRASINGH Vs. STATE OF M.P.
|
March 15, 2017 |
|
INDU BATNI Vs. STATE OF MADHYA PRADESH
|
February 20, 2017 |
|
INDUR SINGH Vs. NARMADA BAI
|
July 18, 2017 |
|
INSTAKART SERVICES PVT LTD , Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
May 9, 2017 |
|
INTELENET GLOBAL SERVICES PVT. LTD. Vs. MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LIMITED
|
December 18, 2017 |
|
INTERNATIONAL HUMAN RIGHT ORGANIZATION Vs. STATE OF M P & 4 OTHERS
|
October 10, 2017 |
|
IQBAL Vs. STATE OF M P
|
March 9, 2017 |
|
IQBAL HUSSAIN QURESHI Vs. STATE OF M P & ANR
|
June 15, 2017 |
|
ISHA @ YUSUF KHAN Vs. HAZI RASHID
|
July 7, 2017 |
|
ISHAN SHARMA Vs. SWATI SHARMA
|
June 30, 2017 |
|
ISHWAR DAS PATEL Vs. MAHESH KUMAR
|
April 20, 2017 |
|
ISHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL MANAGER
|
June 20, 2017 |
|
ISHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION THROUGH
|
June 19, 2017 |
|
ISLAM PATEL Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
ISMILE AND ANR. Vs. SUPERINTENDENT UNION OF INDIA
|
January 10, 2017 |
|
IVRCL LTD THROUGH E KRANTHIKUMAR REDDY Vs. STATE OF MADHYA PRADESH
|
May 15, 2017 |
|
J R G REALITIES MARKETING THRU JAGDISH Vs. COMMERCIAL TAXES DEPARTMENT
|
October 3, 2017 |
|
J.K. TYRE AND IND. LTD. Vs. EMPLOYEES STATE INSURANCE COMPANY
|
May 15, 2017 |
|
J.P. AGRAWAL Vs. LOKAYUKTA OF M.P. AND OTHERS
|
December 19, 2017 |
|
JABALPUR PARYAVARAN SWACHHTAA AND SURAKSHA SANTHAN Vs. REGIONAL LABOUR COMMISSIONER
|
October 3, 2017 |
|
JAFAR KHAN S/O MAHABUB KHAN Vs. STATE OF MADHYA PRADESH
|
July 25, 2017 |
|
JAGANNATH PRASAD Vs. DAMWATI BAI
|
January 3, 2017 |
|
JAGANNATH S/O MADANLAL Vs. RAMBUX S/O DEVCHAND & ORS
|
September 4, 2017 |
|
JAGDAMBA PRASAD PANDEY AND OTHERS Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
JAGDISH Vs. RAMSEVAK BANDIL
|
January 9, 2017 |
|
JAGDISH Vs. RADHESHYAM AND OTHERS
|
December 4, 2017 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
January 13, 2017 |
|
JAGDISH Vs. RAJENDRA AND OTHERS
|
March 28, 2017 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
April 6, 2017 |
|
JAGDISH AHIRWAR Vs. STATE OF M P
|
February 2, 2017 |
|
JAGDISH KUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 12, 2017 |
|
JAGDISH KUSHWAH Vs. STATE OF M.P.
|
January 19, 2017 |
|
JAGDISH MISHRA Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
JAGDISH PRAHLAD DAS RATHI & OTHERS Vs. UCO BANK & ORS
|
May 19, 2017 |
|
JAGDISH PRASAD BAIRAGI Vs. STATE OF M.P.
|
August 30, 2017 |
|
JAGDISH PRASAD PANDEY Vs. STATE OF M.P.
|
May 24, 2017 |
|
JAGDISH PRASAD YADAV Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
|
JAGDISH SINGH NAMDHARI Vs. STATE OF M.P.
|
April 19, 2017 |
|
JAGDISH VALECHA Vs. STATE OF M P & ORS
|
April 27, 2017 |
|
JAGENDRA SINGH Vs. DAYA SHANKAR
|
January 6, 2017 |
|
JAGENDRA SINGH BHADORIA Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2017 |
|
JAGESHWAR DAYAL TIWARI Vs. NEELESH TIWARI & ANR.
|
August 10, 2017 |
|
JAGESHWAR KURMI (PATEL) Vs. STATE OF M P & OTHERS
|
August 30, 2017 |
|
JAGJEEVAN Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
JAHANGEER ALVI Vs. STATE OF M.P.
|
January 10, 2017 |
|
JAHAR SINGH LODHI Vs. RAMKALI
|
April 6, 2017 |
|
JAHENDRA SINGH Vs. STATE OF M.P.
|
February 8, 2017 |
|
JAHID KHAN Vs. STATE OF M.P. AND OTHERS
|
October 4, 2017 |
|
JAI ANAND SHUKLA & OTHERS Vs. SUSHILA SINGH & OTHERS
|
June 20, 2017 |
|
JAI PRAKASH AGARWAL Vs. DR. RAJKUMAR AGARWAL
|
December 21, 2017 |
|
JAI SINGH SISODIYA Vs. LIFE INSURANCE CORPORATION OF INDIA &
ANR
|
January 19, 2017 |
|
JAI SINGH SISODIYA & ORS Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 1, 2017 |
|
JAIKARAN SINGH Vs. STATE OF M.P. AND OTHERS
|
December 8, 2017 |
|
JAIKUMAR MEENA Vs. SMT. RADHA MEENA
|
May 16, 2017 |
|
JAIN SARVODAYA VIDHYA GYANPITH SAMITI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
August 30, 2017 |
|
JAIN SINGH BHADORIYA Vs. SHRI SHARAD TIWARI
|
November 6, 2017 |
|
JAIPURI CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF M.P. AND OTHERS
|
February 23, 2017 |
|
JAIRAM Vs. STATE OF MADHYA PRADESH
|
October 11, 2017 |
|
JAIRAM PRASAD & ORS Vs. MANIRAM & ANR
|
April 4, 2017 |
|
JAKIR KHAN Vs. STATE OF M.P. AND ANOTHER
|
April 13, 2017 |
|
JAMEEL AHMED QURAISHI S/O NAZEER KHAN Vs. STATE OF M P THROUGH POLICE STATION AJAK SHEOPUR
|
November 9, 2017 |
|
JAMIL KHAN Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
JAMMU AHIRWAR S/O CHITUWA AHIRWAR Vs. STATE OF MADHYA PRADESH
|
December 4, 2017 |
|
JAMNA AUTO INDUSTRIES LTD Vs. STATE OF M P AND OTHERS
|
September 1, 2017 |
|
JANAKLALI Vs. STATE OF MADHYA PRADESH
|
July 24, 2017 |
|
JANKI PRASAD DWIVEDI Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
JAREENA KHAN Vs. SHAILENDRA PAGARE
|
January 6, 2017 |
|
JASBEER SINGH Vs. ASHOK
|
January 4, 2017 |
|
JASMAN SINGH PATEL Vs. THE STATE OF MADHYA PRADESH
|
November 2, 2017 |
|
JASPAL KOUR JAGGI Vs. STATE OF M P AND OTHERS
|
December 4, 2017 |
|
JASRAM SINGH Vs. STATE OF MADHYA PRADESH
|
January 10, 2017 |
|
JASWANT Vs. HE STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
JATAN KUMAR GARG S/O LATE LADURAM Vs. SATAYANARAYAN TIWARI AND OTHERS
|
January 3, 2017 |
|
JAVED AJAZ Vs. STATE OF M P & OTHERS
|
July 31, 2017 |
|
JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA Vs. CHHIDAMILAL
|
January 30, 2017 |
|
JAY KUMAR DWIVEDI AND ORS. Vs. STATE OF M.P.
|
September 15, 2017 |
|
JAY PRAKASH AND OTHERS Vs. STATE OF M P AND ANOTHER
|
April 21, 2017 |
|
JAYA AATHIYA AND ONE ANOTHER Vs. MANOJ S/O PURANSINGH
|
June 27, 2017 |
|
JAYANT S/O BABULAL MALVIYA Vs. STATE OF M P
|
May 9, 2017 |
|
JAYENDRA SOLANKI Vs. POORNIMA SOLANKI
|
December 13, 2017 |
|
JAYRAM Vs. STATE OF M.P.
|
May 12, 2017 |
|
JEEVAN CHOUDHARY Vs. SECRETARY UNION OF INDIA AND 2 ORS
|
October 31, 2017 |
|
JETHU Vs. STATE OF MADHYA PRADESH
|
July 5, 2017 |
|
JHALLU SINGH & ORS Vs. STATE OF M P
|
November 14, 2017 |
|
JHAMMAN GOND Vs. STATE OF MADHYA PRADESH
|
November 25, 2017 |
|
JHAPADI BAI Vs. STATE OF M.P.
|
July 25, 2017 |
|
JITENDRA PAL MONGIYA Vs. AAMJANTA KOLGAVAN AND OTHERS
|
May 3, 2017 |
|
JITENDRA SAND Vs. BHARTI
|
December 12, 2017 |
|
JITENDRA SINGH NARWARIYA Vs. STATE OF M.P. AND OTHHERS
|
March 8, 2017 |
|
JITENDRA SONI Vs. STATE OF MADHYA PRADESH & ANOTHER
|
April 3, 2017 |
|
JITENDRA YADAV Vs. STATE OF M.P & OTHERS.
|
July 27, 2017 |
|
JKV MULTI STATE CREDIT COOPERATIVE SOCIETY LIMITED Vs. STATE OF MADHYA PRADESH
|
April 13, 2017 |
|
JODHARAM BANJARA Vs. RAGHUVEER SINGH AND ORS
|
June 1, 2017 |
|
JOGIRAM Vs. THE STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
JOHN ABRAHAM Vs. M.P. LAGHU UDYOG NIGAM LTD.
|
February 1, 2017 |
|
JUGLA Vs. STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
JYOTI (SMT.) Vs. JAINARAYAN AND OTHERS
|
November 23, 2017 |
|
JYOTI NAGAR GRAH NIRMAN SAHAKARI Vs. BALJEET SINGH
|
September 4, 2017 |
|
K C RAIKWAR Vs. SYNDICATE BANK & ANOTHER
|
October 10, 2017 |
|
K J S CEMENT LTD Vs. RAJIV SHARMA
|
November 8, 2017 |
|
K K MISHRA Vs. STATE OF MP AND ANOTHER
|
July 24, 2017 |
|
K. MUNIR Vs. STATE OF M.P.
|
February 23, 2017 |
|
K.L.MAKASHRE Vs. SANCHALNALAYA UDHYANIKI EVAM
|
November 1, 2017 |
|
K.P. JOSEPH Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
K.R. BEDMUTHA TECHNO ASSOCIATES PVT.LTD. Vs. ARVIND ARYA
|
May 4, 2017 |
|
KADA MANIKPURI JIJHOTIA BRAHMAN TRUST Vs. REGISTRAR, PUBLIC TRUSTS & ANOTHER
|
August 17, 2017 |
|
KAILASH Vs. STATE OF M P
|
October 24, 2017 |
|
KAILASH Vs. STATE OF M.P.
|
July 7, 2017 |
|
KAILASH AGRAWAL Vs. SURENDRA SINGH
|
May 8, 2017 |
|
KAILASH ASSUDANI Vs. COMMISSIONER OR INCOME TAX, AAYAKR BHAWAN & OTHERS
|
August 3, 2017 |
|
KAILASH KUMAR PALIWAL Vs. UMESH KUMAR PALIWAL
|
May 1, 2017 |
|
KAILASH LODHI Vs. STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
KAILASH S/O DHANIRAI SHIVHARE Vs. STATE OF M.P. AND ANOTHER
|
December 11, 2017 |
|
KAILASH S/O KARANSINGH AND ANOTHER Vs. STATE OF M P
|
November 27, 2017 |
|
KAILASHI BAI Vs. STATE OF MP
|
December 11, 2017 |
|
KAISHYA Vs. STATE OF M P
|
November 29, 2017 |
|
KAJODILAL Vs. STATE OF MP
|
January 17, 2017 |
|
KALICHARAN Vs. ZAVED KHAN
|
August 3, 2017 |
|
KALICHARAN Vs. STATE OF MADHYA PRADESH
|
August 8, 2017 |
|
KALICHARAN SON OF GOURISHANKER PATEL Vs. THE STATE OF MADHYA PRADESH
|
August 8, 2017 |
|
KALLOO AND OTHERS Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
KALLU Vs. THE STATE OF M.P.
|
December 5, 2017 |
|
KALLU @ KAMMOD RAWAT @ KALYAN AND OTHERS Vs. STATE OF M.P.
|
January 19, 2017 |
|
KALLU AND ORS Vs. STATE OF M P
|
January 19, 2017 |
|
KALLU KHAN Vs. SHAHEDA BEE
|
August 30, 2017 |
|
KALLURAM @ KALURAM SINGH ADIVASI Vs. STATE OF MADHYA PRADESH
|
August 9, 2017 |
|
KALPANA PATEL Vs. STATE OF MADHYA PRADESH AND ORS
|
May 1, 2017 |
|
KALPTARU MEDICOSE THRU. NARAYAN PRASAD SAHU Vs. FOOD AND DRUG ADMINISTRATION THRU. ASHOK GOYAL
|
January 10, 2017 |
|
KALU BANJARA AND ANR Vs. STATE OF MADHYA PRADESH
|
May 4, 2017 |
|
KALYAN AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 28, 2017 |
|
KALYAN KUSHWAH Vs. STATE OF M.P.
|
December 21, 2017 |
|
KALYAN SINGH Vs. STATE OF MP
|
April 12, 2017 |
|
KAM-AVIDA ENVIRO ENGINEERING PVT LTD Vs. MUNICIPAL CORPORATION, REWA AND OTHERS
|
July 17, 2017 |
|
KAMAL @ TINKU AND OTHERS Vs. KHAN MOHAMMAD MENUDDIN AND OTHERS
|
April 22, 2017 |
|
KAMAL DIGWANI Vs. SMT. ANITA CHOUHAN
|
September 13, 2017 |
|
KAMAL KISHORE Vs. REGIONAL OFFICER
|
October 6, 2017 |
|
KAMAL KUMAR Vs. CENTRAL WAREHOUSING CORPORATION AND OTHERS
|
December 11, 2017 |
|
KAMAL S/O RAMESHCHANDRAJI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 4, 2017 |
|
KAMAL SINGH Vs. SAVITRI BAI
|
January 2, 2017 |
|
KAMAL SINGH JAWARIYA Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2017 |
|
KAMALJEET TRIPATHI Vs. STATE OF M.P. AND OTHERS
|
May 24, 2017 |
|
KAMALKANT MANI AND ORS. Vs. STATE OF M.P. AND ANR.
|
December 12, 2017 |
|
KAMLA BAI AND ANOTHER Vs. M P E Z V V COMPANY LTD AND OTHERS
|
May 12, 2017 |
|
KAMLA PRASAD Vs. STATE OF M.P. AND OTHERS
|
February 3, 2017 |
|
KAMLA SHARMA (SMT) Vs. STATE OF M.P.AND OTHERS
|
October 9, 2017 |
|
KAMLADEVI Vs. FOREST DEPARTMENT
|
January 11, 2017 |
|
KAMLESH Vs. SANTOSHI
|
April 17, 2017 |
|
KAMLESH Vs. STATE OF MADHYA PRADESH
|
June 8, 2017 |
|
KAMLESH Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
KAMLESH AND OTHERS Vs. STATE OF MP
|
May 18, 2017 |
|
KAMLESH KUMAR VIJAYVARGIYA Vs. STATE OF M P THROUGH & OTHERS
|
September 18, 2017 |
|
KAMLESH VERMA Vs. STATE OF M P & OTHERS
|
August 18, 2017 |
|
KAMTA PRASAD SHARMA Vs. SPECIAL POLICE ESTABLISHMENT, LOKAYUKTA AND ANR
|
October 9, 2017 |
|
KAMTHEEN SECURITY SERVICES INDORE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 29, 2017 |
|
KANCHAN SINGH RAJPUT Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2017 |
|
KANHAIYALAL Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION PIPLANI
|
October 13, 2017 |
|
KAPIL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 18, 2017 |
|
KAPIL RAJ PRINZE Vs. STATE OF M.P.
|
August 21, 2017 |
|
KARAN AND OTHERS Vs. STATE OF M.P.
|
September 15, 2017 |
|
KARAN KAPOOR & ORS. Vs. STATE OF M.P. & ANR.
|
August 3, 2017 |
|
KARNI @ RAMKARAN Vs. STATE OF MADHYA PRADESH
|
May 11, 2017 |
|
KARTAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 14, 2017 |
|
KARUN @ RAHMAN Vs. STATE OF MADHYA PRADESH
|
November 20, 2017 |
|
KASHIRAM Vs. THE STATE OF MADHYA PRADESH
|
November 29, 2017 |
|
KASHIRAM (DECEASED) THROUGH LRS DURGASHANKAR AND ANOTHER Vs. STATE OF M P AND OTHERS
|
April 28, 2017 |
|
KASHIRAM @ BABLU AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
KASHIRAM @ TAPPA Vs. STATE OF M.P.
|
December 21, 2017 |
|
KASHIRAM, S/O BUDDH KORKU Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
KATTU BAI W/O KISHORILAL AHIRWAR Vs. STATE OF M P
|
November 21, 2017 |
|
KAU @ NIRMAL GUJARATI AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
KAVITA PANJWANI Vs. ASSTT COMMISSIONER OF INCOME TAX, INDORE AND TWO OTHERS
|
July 18, 2017 |
|
KAVITA TIWARI Vs. MEERA TIWARI
|
April 3, 2017 |
|
KEDAR AND OTHERS Vs. STATE OF M.P.
|
April 11, 2017 |
|
KEDAR SINGH YADAV Vs. STATE OF M.P.
|
February 10, 2017 |
|
KESHAR FILLING STATION Vs. STATE OF MADHYA PRADESH
|
June 30, 2017 |
|
KESHAV RAO Vs. VINOD KUMAR TIWARI
|
May 25, 2017 |
|
KESHAV SINGH TOMAR & ORS. Vs. STATE OF M.P. & ANR.
|
January 18, 2017 |
|
KESHAV UPADHYAY Vs. STATE OF M.P.
|
April 3, 2017 |
|
KESHRAM CHAUDHARY Vs. LOKAYUKTA SPECIAL POLICE ESTABLISHMENT, BHOPAL
|
September 1, 2017 |
|
KESREE BHURIYA Vs. WOMEN AND CHILD
|
January 9, 2017 |
|
KEWAL KUMAR JAGGI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 30, 2017 |
|
KHADAK SINGH @ KHADAK RAM Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
KHAT KHAT @ SUKHLAL Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
KHUDAJANVI Vs. ASLAM MOHAMMAD AND OTHERS
|
April 25, 2017 |
|
KHUMAN SINGH Vs. SUPERINTENDENT OF POLLICE, DATIA AND ANOTHER
|
February 28, 2017 |
|
KHUSAL SHING Vs. REVENUE DEPARTMENT
|
October 4, 2017 |
|
KHUSHBU TIWARI Vs. JITENDRA TRIPATHI
|
November 1, 2017 |
|
KHUSHIRAM BHUNIYA Vs. STATE OF MADHYA PRADESH AND
|
December 21, 2017 |
|
KHYALI RAM Vs. STATE OF M P
|
February 2, 2017 |
|
KIRTI SHARMA Vs. DEVESH SHARMA
|
March 2, 2017 |
|
KISHAN GAMBHIR AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 4, 2017 |
|
KISHAN PILLEY Vs. STATE OF MADHYA PRADESH
|
April 28, 2017 |
|
KISHAN SINGH @ KRISHNAPAL Vs. STATE OF MADHYA PRADESH
|
November 20, 2017 |
|
KISHANLAL Vs. STATE OF M.P.
|
August 18, 2017 |
|
KISHANLAL & ANR Vs. STATE OF M P
|
August 18, 2017 |
|
KISHORE DUA Vs. STATE OF M.P. AND OTHERS
|
January 9, 2017 |
|
KISHORE SINGH Vs. SATISH KUMAR SINGHVI
|
July 25, 2017 |
|
KISHORI BAI (SMT.) AND OTHERS Vs. RAVI @ SANJAY PANDEY AND OTHERS
|
August 29, 2017 |
|
KISHORILAL (DEAD) Vs. GOPAL AND OTHERS
|
September 12, 2017 |
|
KOK SINGH Vs. STATE OF MADHYA PRADESH
|
May 24, 2017 |
|
KOK SINGH Vs. STATE OF M.P.
|
December 21, 2017 |
|
KOMAL CHAND JAIN Vs. M P STATE CIVIL SUPPLIES CORPORATION AND OTHERS
|
September 12, 2017 |
|
KOMAL PRASAD, S/O MITTANLAL & ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
KOMAL S/O NOKHELAL GOND Vs. STATE OF M P THROUGH P S AMARPATAN DISTRICT CHHINDWARA
|
June 21, 2017 |
|
KOMAL SINGH MALVIYA Vs. THE STATE OF MADHYA PRADESH
|
August 10, 2017 |
|
KONGA S/O FAGU Vs. STATE OF M P
|
September 4, 2017 |
|
KOTAK MAHINDRA BANK LTD THRU CHARU DUTT KHONA Vs. STATE OF MADHYA PRADESH
|
February 7, 2017 |
|
KRIPASHANKAR RAIKWAR Vs. SUBHASHCHAND JAIN
|
November 7, 2017 |
|
KRISHAN KUMAR RAWAT Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
February 21, 2017 |
|
KRISHAN MOHAN AGRAWAL Vs. STATE OF M P
|
August 24, 2017 |
|
KRISHANKANT BHARGAV Vs. BHARAT PETROLEUM & ANOTHER
|
December 9, 2017 |
|
KRISHNA Vs. STATE OF M.P.
|
January 12, 2017 |
|
KRISHNA BAI Vs. GEETA BAI
|
April 3, 2017 |
|
KRISHNA BAI UIKEY Vs. STATE OF MADHYA PRADESH & OTHERS
|
April 27, 2017 |
|
KRISHNA GUPTA Vs. SANTOSH GUPTA
|
September 11, 2017 |
|
KRISHNA KANT RATHOD Vs. UNION OF INDIA
|
July 18, 2017 |
|
KRISHNA KUMAR KESARWANI Vs. THE STATE OF M.P.
|
December 1, 2017 |
|
KRISHNA KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
|
May 26, 2017 |
|
KRISHNA LAL Vs. STATE OF MADHYA PRADESH
|
July 25, 2017 |
|
KRISHNA PAL MISHRA Vs. STATE OF M.P.
|
May 25, 2017 |
|
KRISHNA SINGH RAGHUVANSHI Vs. UNION OF INDIA AND OTHERS
|
August 2, 2017 |
|
KRISHNANAD & ORS Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 3, 2017 |
|
KU AYUSHI THAKRE & ANOTHER Vs. NEERAJ THAKRE
|
April 3, 2017 |
|
KU SHIVANI DEB Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
|
May 4, 2017 |
|
KU. NEELIMA SARAF Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
KU. SHAKUNTALA GUHA AND OTHERS Vs. JASMIT KAUR NARULA AND OTHERS
|
February 6, 2017 |
|
KUBER Vs. STATE OF M.P.
|
November 27, 2017 |
|
KUBRA BEE (SMT.) Vs. MABOOD KHAN AND OTHERS
|
April 7, 2017 |
|
KULPATI SINGH Vs. STATE OF M P THROUGH POLICE STATION
|
June 20, 2017 |
|
KUMAR SINGH THAKUR, S/O LAKSHMI SINGH THAKUR Vs. STATE OF MADHYA PRADESH THROUGH P S - AMLAI, DISTRICT - SHAHDOL
|
June 20, 2017 |
|
KUMARI SAHARA BEGUM Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 11, 2017 |
|
KUMER SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
KUNJAN Vs. PHOOLA AND OTHERS
|
March 21, 2017 |
|
KUNWAR BHAN Vs. RATAN LAL SHIVHARE AND OTHERS
|
October 11, 2017 |
|
KUNWARLAL Vs. STATE OF M P
|
October 25, 2017 |
|
KUSHAL SAXENA Vs. STATE OF MADHYA PRADESH
|
August 21, 2017 |
|
KUSUM BAI JAIN GIRLS COLLEGE BHIND Vs. STATE OF M P AND OTHERS
|
August 24, 2017 |
|
KUSUM W/O PURUSHOTTAM Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
September 4, 2017 |
|
L G ELECTRONICS INDIA PVT LTD Vs. STATE OF MADHYA PRADESH
|
July 7, 2017 |
|
L N GUPTA @ LAXMINARAYAN GUPTA Vs. RADHE SINGH AND ANOTHER
|
May 4, 2017 |
|
LACHCHHIRAM AND ANOTHER Vs. IMRATI AND OTHERS
|
May 23, 2017 |
|
LAGANDHARI YADAV Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 29, 2017 |
|
LAJJARAM DHOUBI Vs. STATE OF M.P.
|
February 15, 2017 |
|
LAJJARAM MANGALRAM SHARMA Vs. UNION OF INDIA
|
October 30, 2017 |
|
LAKHAN Vs. STATE OF M.P.
|
February 6, 2017 |
|
LAKHAN AND ANOTHER Vs. STATE OF M P
|
October 30, 2017 |
|
LAKHAN LAL Vs. STATE OF M P
|
October 9, 2017 |
|
LAKHAN PAL Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
|
LAKHAN SINGH (SINCE DEAD) THROUGH HIS LRS Vs. SMT. KAMLESH & OTHERS
|
August 4, 2017 |
|
LAKHANLAL Vs. WESTERN COALFIELDS LTD AND OTHERS
|
December 19, 2017 |
|
LAKHANLAL CHAURASIA Vs. SHRI R.N. SUKLA JOINT DIRECTOR
|
July 19, 2017 |
|
LAKHVINDRA KAUR Vs. GURUDWARA PRABANDHAK COMMITEE AND OTHERS
|
January 23, 2017 |
|
LAKKHOO @ LAKHAN SINGH Vs. STATE OF M P
|
October 5, 2017 |
|
LAKSHMINARAYAN Vs. SMT.SUDAMABAI AND OTHERS
|
September 7, 2017 |
|
LALA ALIAS VISHNUPRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
LALIT GUPTA Vs. STATE OF M P
|
October 24, 2017 |
|
LALIT SONALKI Vs. THE STATE OF MADHYA PRADESH
|
December 1, 2017 |
|
LALITA Vs. BABULAL
|
November 3, 2017 |
|
LALLU Vs. STATE OF M P
|
December 6, 2017 |
|
LALLU @ BHOLA Vs. THE STATE OF MADHYA PRADESH
|
October 31, 2017 |
|
LALLU @ LALTA @ LALTA PRASAD @ Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
LALLU AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 24, 2017 |
|
LALOO ALIAS AJAY GUPTA Vs. STATE OF MADHYA PRADESH
|
October 31, 2017 |
|
LALSINGH Vs. STATE OF MADHYA PRADESH
|
November 16, 2017 |
|
LALTAPRASAD SAKYA Vs. STATE OF MADHYA PRADESH
|
April 11, 2017 |
|
LALU @ VINAY JAIN Vs. STATE OF M.P.
|
March 17, 2017 |
|
LALU S/O MANGU BHEEL Vs. STATE OF M P
|
June 28, 2017 |
|
LALU SIKARWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 8, 2017 |
|
LARSEN AND TOUBRO CASE EQUIP. PVT. LTD. Vs. RAJESH GOSWAMI
|
March 9, 2017 |
|
LATE SANJAY SAXENA SMRITI BAUDDHIK VIKAS SAMITI Vs. STATE OF M.P.
|
November 28, 2017 |
|
LAVLESH MISHRA AND OTHERS Vs. STATE OF M P AND ANOTHER
|
March 7, 2017 |
|
LAXMAN Vs. UNION OF INDIA
|
February 3, 2017 |
|
LAXMAN (LACHHMAN) Vs. SHYAMU AND OTHERS
|
May 4, 2017 |
|
LAXMAN PRASAD AND ORS Vs. STATE OF M P
|
August 24, 2017 |
|
LAXMAN PRASAD SONI Vs. M P ROAD TRANSPORT CORPORATION
|
May 16, 2017 |
|
LAXMAN S/O DAL SINGH Vs. STATE OF MADHYA PRADESH
|
October 13, 2017 |
|
LAXMANDASS KRISHNANI Vs. MUNICIPAL COUNCIL, GUNA AND ANOTHER
|
April 4, 2017 |
|
LAXMI BAI Vs. ARVIND SINGH
|
October 12, 2017 |
|
LAXMI MEDICAL AGENCY Vs. STATE OF M.P. AND ANOTHER
|
March 10, 2017 |
|
LAXMI NARAYAN Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
LAXMI PRASAD MISHRA Vs. STATE OF M P
|
December 15, 2017 |
|
LAXMI PRASAD PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
|
June 23, 2017 |
|
LAXMI PRASAD PATHAK S/O LATE RAMLALA PATHAK Vs. STATE OF M P AND OTHERS
|
September 5, 2017 |
|
LAXMI THAKUR AND ANR Vs. STATE OF M P
|
September 1, 2017 |
|
LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
|
June 22, 2017 |
|
LAXMINARAYAN VYAS Vs. STATE OF M P
|
June 29, 2017 |
|
LEELA BAI W/O RAMCHANDRA (DECEASED) THROUGH LRS GOVARDHAN AND OTHERS Vs. MANORAMA BAI WD/O CHHOTELAL AND OTHERS
|
October 10, 2017 |
|
LEELABAI THAKUR Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
December 1, 2017 |
|
LEKH RAM Vs. STATE OF MADHYA PRADESH
|
September 9, 2017 |
|
LIMELIGHT INDUSTRIES & ANOTHER Vs. UNION OF INDIA & OTHERS
|
July 24, 2017 |
|
LOK SINGH DURWASA Vs. STATE OF MADHYA PRADESH
|
October 13, 2017 |
|
LOKENDRA SINGH BHADAURIA AND OTHERS Vs. STATE OF MP AND OTHERS
|
December 13, 2017 |
|
LOKESH @ MUKESH S/O GANESHLAL AND ANOTHER Vs. STATE OF M P
|
July 7, 2017 |
|
LOKMANYA TILAK-SEWA AIM PARMARTHIK NYAS Vs. STATE OF M P & OTHERS
|
May 11, 2017 |
|
M P ELECTRICITY BOARD, NOW - M P POORVA KSHETRA VI Vs. CHANDRABOSH TRIPATHI
|
September 25, 2017 |
|
M P P K V V COMPANY LIMITED & ANOTHER Vs. SMITA MOGHE W/O LATE UDAY MOGHE
|
December 12, 2017 |
|
M P PUBLIC SERVICE COMMISSION Vs. ASHISH KUMAR JAIN
|
May 19, 2017 |
|
M P PUBLIC SERVICE COMMISSION Vs. HIRENDRA KUMAR SAHU
|
August 30, 2017 |
|
M P ROAD TRANSPORT CORPORATION & OTHERS Vs. SOHANLAL GUPTA
|
August 21, 2017 |
|
M. P. STATE ELECTRICITY BOAED Vs. M/S MODERN PLAST
|
November 16, 2017 |
|
M.P. BEEJ AVAM FARM VIKAS NIGAM Vs. DEPUTY LABOUR COMMISSIONER/APPELLATE AUTHORITY
|
May 12, 2017 |
|
M.P. ELECTRICITY BOARD Vs. GUNESHWAR KRISHAN MANUJA
|
April 18, 2017 |
|
M.P. KHADI TATHA GRAMODHYOG BOARD Vs. SMT. NBASREEN KHAN
|
November 8, 2017 |
|
M.P. ROAD TRANSPORT CORPORATION Vs. SOHANLAL GUPTA
|
August 21, 2017 |
|
M/S ASHOK DAL AND OIL MILLS Vs. UNION OF INDIA
|
April 19, 2017 |
|
M/S DASUMAL AND SONS THROUGH Vs. UNION OF INDIA
|
October 30, 2017 |
|
M/S DINESH AGARWAL & ASSOCIATES Vs. PAWAN KUMAR JAIN AND OTHERS
|
August 10, 2017 |
|
M/S HUSSAIN ENTERPRISES Vs. STATE OF M.P. AND OTHERS
|
December 6, 2017 |
|
M/S JAYRAM PHARMACEAUTICALS PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
July 20, 2017 |
|
M/S LACHHMANDAS AND COMPANY Vs. UNION OF INDIA
|
October 30, 2017 |
|
M/S RAJESH STONE VYAVSAYIK FIRM Vs. MAGNUM STEEL PVT.LTD. AND ANOTHER
|
August 23, 2017 |
|
M/S SATPUDA INFRACON PRIVATE LIMITED Vs. SATPURA INFRACON PRIVATE LIMITED
|
August 24, 2017 |
|
M/S SRAJAL THRU. SAURABH SHARMA Vs. PUBLIC SERVICE MANAGEMENT DEPARTMENT
|
August 10, 2017 |
|
M/S SUNIL HI-TECH ENGINEERS LTD. Vs. NIC CONSTRUCTION (INDIA) PVT. LTD.
|
March 17, 2017 |
|
M/S SUPER PHARMA PRODUCTS Vs. STATE OF MADHYA PRADESH
|
March 31, 2017 |
|
M/S TELE WORLD MARKETING Vs. JOINT COMMISSIONER (DRUGS), AND ORS.
|
November 27, 2017 |
|
M/S VEDANSH TRADERS Vs. STATE OF M.P. & ORS.
|
May 17, 2017 |
|
M/S ZENITH DRUGS PVT. LTD Vs. STATE OF MADHYA PRADESH
|
March 16, 2017 |
|
M/S. AWASTHI BROTHERS CONSTRUCTION COMPANY Vs. STATE OF M.P. AND OTHERS
|
December 18, 2017 |
|
M/S. BANCO CONSTRUCTION PVT. LTD. Vs. THE STATE OF M.P. AND OTHERS
|
December 19, 2017 |
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M/S. BANSAL AND COMPANY GWALIOR Vs. THE STATE OF M.P. AND OTHERS
|
December 19, 2017 |
|
M/S. BASERA CONSTRUCTIONS, INDORE Vs. DENA BANK, INDORE
|
August 2, 2017 |
|
M/S. IDEA CELLULAR LTD. Vs. THE ASSTT. COMMISSIONER OF COMMERCIAL TAX
|
January 3, 2017 |
|
M/S. PATEL MOTORS (INDORE) PVT. LTD Vs. DEPARTMENT OF COMMERCIAL TAXES
|
January 23, 2017 |
|
M/S. PATEL MOTORS (INDORE) PVT. LTD. THROUGH ARVIND BHAI PATEL Vs. STATE OF MADHYA PRADESH
|
January 23, 2017 |
|
M/S. TRISHUL CONSTRUCTION Vs. STATE OF M.P.
|
February 16, 2017 |
|
M/S. VASUDEV KISHANDAS Vs. STATE OF M.P.
|
March 9, 2017 |
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M/S. VERMA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER
|
December 12, 2017 |
|
M/S. VISHWAS ENTERPRISES AND OTHERS Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
|
December 4, 2017 |
|
M/S. VRAJLAL MANILAL & COMPANY Vs. THE STATE OF MADHYA PRADESH & ORS.
|
January 18, 2017 |
|
M/SRVM INFRATECH PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
July 26, 2017 |
|
MAA CHAMUNDA ENTERPRISES Vs. STATE OF M.P. AND ANOTHER
|
June 28, 2017 |
|
MADAN MOHAN BEHAR Vs. STATE OF M.P.
|
May 2, 2017 |
|
MADAN SINGH Vs. JILA SAHKARI KRISHI AVAM GRAMIN BANK
|
January 20, 2017 |
|
MADAN SINGH RAJPUT Vs. STATE OF M P & OTHERS
|
June 20, 2017 |
|
MADANLAL Vs. STATE OF M P
|
February 9, 2017 |
|
MADANLAL S/O KHUBCHAND Vs. STATE OF M P
|
September 26, 2017 |
|
MADHAV BHATELE S/O VASUDEO BHATELE Vs. RAKESH VERMA S/O SURYAPAL VERMA
|
June 30, 2017 |
|
MADHAV GOGIA Vs. K. FATIMA KHURSHEED
|
January 18, 2017 |
|
MADHAV SINGH Vs. STATE OF M.P.
|
July 21, 2017 |
|
MADHAVDAS MAHAVIDHYALAYA KRISHI Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
MADHO SINGH BUNDELA Vs. THE STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
MADHUKAR SELODKAR Vs. STATE OF M.P.
|
November 15, 2017 |
|
MADHURI KOGNOLKAR Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
MADHUSHREE MISHRA Vs. STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
MADHUSUDAN AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
MADHVI D/O RAGHUVIR SHAKYA Vs. THE STATE OF M.P. AND OTHERS
|
January 3, 2017 |
|
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 12, 2017 |
|
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 27, 2017 |
|
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 13, 2017 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD. Vs. COMMISSIONER
|
June 27, 2017 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD Vs. DEEPENDRA BHATE @ DEEPENDRA GHATE
|
July 25, 2017 |
|
MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LTD Vs. SERCO BPO PVT. LTD.
|
December 18, 2017 |
|
MADHYA PRADESH RAJYA VAN VIKAS NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2017 |
|
MADHYA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION Vs. R.D. SAHU
|
May 17, 2017 |
|
MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION Vs. ROMA SONKAR & ANR
|
February 8, 2017 |
|
MADHYAM EDUCATION SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
|
August 31, 2017 |
|
MADHYANCHAL GRAMIN BANK AND OTHERS Vs. NEERAJ KUMAR BARMAN AND OTHERS
|
July 10, 2017 |
|
MAHADEV PRASAD Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
MAHADEV REAL ESTATE Vs. STATE OF M P & OTHERS
|
August 31, 2017 |
|
MAHARAJ SINGH Vs. STATE OF M.P.
|
December 21, 2017 |
|
MAHARAJDEEN Vs. PRESIDENT RAMKRISHAN ASHRAM AND 3 ORS
|
June 20, 2017 |
|
MAHARANA PRATAP COLLEGE OF DENTISTRY & RESEARCH CENTRE Vs. STATE OF M.P. & OTHERS
|
November 7, 2017 |
|
MAHARANA PRATAP COLLEGE OF DENTISTRY AND RESEARCH CENTRE Vs. THE UNION OF INDIA AND OTHERS
|
November 9, 2017 |
|
MAHAVIR TRUST INDORE Vs. THE REGISTRAR, PUBLIC TRUST INDORE AND ANOTHER
|
February 16, 2017 |
|
MAHENDRA Vs. STATE OF M.P. AND ANOTHER
|
February 13, 2017 |
|
MAHENDRA Vs. SUNITA
|
May 18, 2017 |
|
MAHENDRA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
MAHENDRA KHATIK Vs. RAJEEV DHANAWAT
|
July 13, 2017 |
|
MAHENDRA KUMAR SETHI Vs. EMPLOYEES PROVIDENT FUND
|
April 3, 2017 |
|
MAHENDRA SINGH Vs. STATE OF M.P.
|
January 10, 2017 |
|
MAHENDRA SINGH AND ANOTHER Vs. KHILAN SINGH AND ANOTHER
|
June 28, 2017 |
|
MAHESH Vs. STATE OF M.P.
|
December 6, 2017 |
|
MAHESH CHANDRA GUPTA AND OTHERS Vs. CHANDAN LAL & OTHERS
|
June 20, 2017 |
|
MAHESH CHAUDHARY Vs. STATE OF MADHYA PRADESH
|
January 20, 2017 |
|
MAHESH GARG S/O LATE RAM KUWAR GARG Vs. STATE OF M P AND THREE OTHERS
|
May 4, 2017 |
|
MAHESH GOUR Vs. STATE OF M P
|
October 6, 2017 |
|
MAHESH KUMAR PRAJAPATI Vs. ZONAL MANAGER
|
April 27, 2017 |
|
MAHESH PAWAR (KODLE) Vs. THE STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
MAHESH SEN Vs. GOPALDAS SHARMA
|
October 30, 2017 |
|
MAHESH SONI Vs. STATE OF M.P.
|
July 13, 2017 |
|
MAHESHWARI PRAGATI MANDAL Vs. STATE OF M.P. AND OTHERS
|
February 15, 2017 |
|
MAHILA KESAR BAI (DELETED) & ORS Vs. STATE OF M P
|
December 12, 2017 |
|
MAHIMA RAJPOOT Vs. VIKRAM SINGH YADAV
|
November 22, 2017 |
|
MAHINDRA TWO WHEELERS & ANR Vs. SEC STATE OF M P & ANR
|
July 28, 2017 |
|
MAHINDRA TWO WHEELERS AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
August 29, 2017 |
|
MAHIPALSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
August 3, 2017 |
|
MAJENDRA NARJARIYA Vs. SEVIYO JOSAF
|
September 13, 2017 |
|
MAKHANLAL Vs. BALARAM AND OTHERS
|
December 8, 2017 |
|
MALKHAN SINGH Vs. SUB-DIVISIONAL OFFICER AND OTHERS
|
May 11, 2017 |
|
MALKHAN SINGH AND ORS Vs. STATE OF M P
|
June 5, 2017 |
|
MALKIT SINGH Vs. DALVEER SINGH
|
November 10, 2017 |
|
MALTI DEVI Vs. AJIT KUMAR JAIN
|
July 27, 2017 |
|
MAMTA PATHAK Vs. STATE OF M P & OTHERS
|
February 9, 2017 |
|
MAMTA RANI MISHRA Vs. MUNICIPAL CORPORATION AND ANOTHER
|
July 20, 2017 |
|
MAMTA SHARMA Vs. STATE OF M P AND OTHERS
|
May 4, 2017 |
|
MAN SINGH JATAV AND OTHERS Vs. SATISH AND ANOTHER
|
September 26, 2017 |
|
MAN SINGH S/O HARLAL Vs. STATE OF MADHYA PRADESH
|
November 30, 2017 |
|
MANA Vs. RAMNARAYAN AND OTHERS
|
July 13, 2017 |
|
MANA @ ASHOK AND OTHERS Vs. BUDABAI AND OTHERS
|
December 14, 2017 |
|
MANAGING DIRECTOR Vs. STATE OF M P
|
February 20, 2017 |
|
MANAGING DIRECTOR MP ROAD TRANSPORT CORPN. Vs. RAJYA PARIVAHAN KARAMCHARI MAHASANGH
|
March 9, 2017 |
|
MANAKLAL GIRIYA & ANOTHER Vs. STATE OF M P & ANOTHER
|
July 20, 2017 |
|
MANDEEP SINGH @ ACHINT DANG Vs. STATE OF MADHYA PRADESH
|
July 5, 2017 |
|
MANENDRA PRASAD (SINCE DEAD) THROUGH HIS LRS SMT. RASHMI MISHRA AND ANOTHER Vs. THE LAND ACQUISITION OFFICER AND OTHERS
|
February 2, 2017 |
|
MANGAL BHUMIA Vs. STATE OF M P
|
June 30, 2017 |
|
MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 31, 2017 |
|
MANGAL SINGH Vs. STATE OF M.P.
|
December 13, 2017 |
|
MANGAL SINGH @ MANGLU Vs. STATE OF M P
|
October 3, 2017 |
|
MANGALIYA Vs. STATE OF M.P.
|
March 9, 2017 |
|
MANGILAL Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
MANGILAL S/O KISHANJI BANJARA Vs. STATE OF M P THROUGH POLICE STATION NARAYANGARH, DISTRICT MANDSAUR
|
June 28, 2017 |
|
MANGILAL S/O RADHUJI BHEEL Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
MANGLADASI(KU.) Vs. RISHI AJAYDAS
|
January 9, 2017 |
|
MANIRAM @ MANIYA Vs. STATE OF M P
|
November 2, 2017 |
|
MANISH GANDHI Vs. STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
MANISH KUMAR CHOUKSAY Vs. STATE OF MADHYA PRADESH
|
May 1, 2017 |
|
MANISH KUMAR THAKUR Vs. STATE OF M P & OTHERS
|
October 11, 2017 |
|
MANISH MEHTA & ORS Vs. SURESH CHAWLA
|
November 13, 2017 |
|
MANISH SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
MANISH TEEGAL Vs. STATE OF MADHYA PRADESH THR
|
July 25, 2017 |
|
MANISH TEEGAL & ORS Vs. STATE OF M P & ANR
|
June 20, 2017 |
|
MANISH VERMA Vs. STATE OF M.P.
|
August 10, 2017 |
|
MANJOOR AHMAD Vs. STATE OF M. P.
|
April 13, 2017 |
|
MANJOOR AHMED Vs. ABDUL KARIM KHAN
|
November 29, 2017 |
|
MANJRI CHOUDHARY Vs. UNION OF INDIA
|
August 11, 2017 |
|
MANKAR @ MANIRAM Vs. STATE OF MADHYA PRADESH
|
June 22, 2017 |
|
MANMOAHN SINGH GULATI S/O PRITHIPAL SINGH GULATI AND ANOTHER Vs. GULJARI TRIVEDI S/O GANGASAGAR TRIVEDI
|
October 3, 2017 |
|
MANMOHAN DEYLIYA S/O OMPRAKASH AND OTHERS Vs. STATE OF M P AND OTHERS
|
June 28, 2017 |
|
MANNALA Vs. BRAJWASI GAUR SANADHYA BRAHMAN SAMAJ
|
February 1, 2017 |
|
MANNU RAJE TRUST Vs. MOHAMMAD AZAD
|
January 31, 2017 |
|
MANNULAL JAGANNATHDAS TRUST HOSPITAL DIXITPURA JABALPUR Vs. DEVENDRA DHAR BARGAIYAN
|
July 26, 2017 |
|
MANOHAR Vs. STATE OF M.P.
|
June 27, 2017 |
|
MANOHAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
September 27, 2017 |
|
MANOHAR VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
February 6, 2017 |
|
MANOJ Vs. THE STATE OF M.P.
|
December 19, 2017 |
|
MANOJ AGRAWAL Vs. SMT. GEETA SINGHAL
|
May 1, 2017 |
|
MANOJ AHIRWAR S/O SURRA AHIRWAR Vs. STATE OF M P
|
February 17, 2017 |
|
MANOJ GOVIL Vs. RAM NARESH RATHORE
|
August 28, 2017 |
|
MANOJ KHARE Vs. STATION HOUSE OFFICER OF POLICE STATION KOTWALI AND ANOTHER
|
May 2, 2017 |
|
MANOJ KUMAR Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
MANOJ KUMAR AGRAWAL Vs. NEPA LTD. NEPANAGAR
|
June 19, 2017 |
|
MANOJ KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
|
January 9, 2017 |
|
MANOJ KUMAR JAIN Vs. STATE OF MP
|
October 24, 2017 |
|
MANOJ KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
January 3, 2017 |
|
MANOJ KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
MANOJ PILLAI Vs. SMT. PRASITA MANOJ PILLAI
|
March 17, 2017 |
|
MANOJ YADAV AND ANOTHER Vs. ARBITRATOR CUM DIVISIONAL COMMISSIONER (REVENUE ) & 2 OTHERS
|
May 12, 2017 |
|
MANORAMA GUPTA Vs. SHEELA GUPTA (RANJANA SHAH) Q)
|
September 27, 2017 |
|
MANORAMA SOLANKI Vs. INDORE DEVELOPMENT AUTHORITY AND OTHERS
|
December 13, 2017 |
|
MANORMA AGARWAL (SMT.) Vs. RAMKUMAR GUPTA
|
October 25, 2017 |
|
MANSINGH RAWAT Vs. STATE OF MP
|
December 6, 2017 |
|
MANTOSH VAIDYA Vs. STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
MARBIN GEORGE Vs. STATE OF M P
|
June 1, 2017 |
|
MARU BAI W/O NANA SITOLE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 9, 2017 |
|
MATA PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 22, 2017 |
|
MATAPRASAD @ SHAILENDRA Vs. SAPNA @ NUTAN AND ANOTHER
|
January 27, 2017 |
|
MATIRAM @ MATI RATRE Vs. STATE OF MADHYA PRADESH
|
April 24, 2017 |
|
MATSUDYOG SAHAKARI SANSTHA MARYADIT BAROD Vs. STATE OF MADHYA PRADESH AND SIX OTHERS
|
April 6, 2017 |
|
MATSYA UDYOG SAHAKARI SANSTHA MARYADIT Vs. STATE OF M.P. AND OTHERS
|
October 25, 2017 |
|
MAVESH Vs. STATE OF MP
|
January 20, 2017 |
|
MAYANKASAKET Vs. STATE OF M.P. AND OTHERS
|
February 14, 2017 |
|
MAZID KHAN Vs. MUNICIPAL COUNCIL, GOHAD
|
May 9, 2017 |
|
MEENA RAJPOOT (KU.) Vs. STATE OF M.P. AND OTHERS
|
June 22, 2017 |
|
MEENA TYAGI Vs. STATE OF MP AND ORS
|
June 20, 2017 |
|
MEENU @ SACHIN JAIN Vs. STATE OF M.P.
|
September 27, 2017 |
|
MEERA SONKAR Vs. STATE OF MADHYA PRADESH
|
April 7, 2017 |
|
MEGHRAJ BETALA S/O LATE GHASIMAL BETALA Vs. NEERAN MEHTA S/O LATE NIRMAL CHAND MEHTA
|
August 21, 2017 |
|
MEHESHWAR TYAGI @ VIKKI Vs. SMT. MANU @ MONIKA
|
January 10, 2017 |
|
MEHMOOD Vs. STATE OF M.P.
|
May 3, 2017 |
|
MEHTAB KHAN Vs. STATE OF MADHYA PRADESH
|
November 25, 2017 |
|
MEHTAB SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
MEKU PRASAD @ RAM NIWAS Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
METALMAN INDUSTRIES LTD THRU RAJIV LOCHAN SONI Vs. INDORE ROLLING MILLS PVT LTD
|
December 4, 2017 |
|
MEWALAL Vs. STATE OF M.P.
|
April 12, 2017 |
|
MIHILAL, S/O VISHRAM SINGH GOND Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
MILAN SINGH Vs. STATE OF MADHYA PRADESH
|
October 7, 2017 |
|
MINTU DUBEY. Vs. UNION OF INDIA
|
January 3, 2017 |
|
MIRIYA Vs. STATE OF M.P.
|
October 28, 2017 |
|
MITHILESH KUMAR SHUKLA Vs. STATE OF M P AND OTHERS
|
July 20, 2017 |
|
MITHILESH KUMAR SINGH Vs. STATE OF M P AND ANOTHERS
|
March 30, 2017 |
|
MITHLESH (SMT.) Vs. GAURAV AND OTHERS
|
May 15, 2017 |
|
MITHLESH SHARMA Vs. STATE OF MADHYA PRADESH
|
August 24, 2017 |
|
MKS ENGINEERING CO. PVT. LTD. Vs. UNION OF INDIAN & OTHERS
|
August 10, 2017 |
|
MODERN GLASS INDUSTRIES Vs. ARYA FILAMENTS PRIVATE LIMITED
|
July 7, 2017 |
|
MODERN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA & 5 OTHERS
|
September 5, 2017 |
|
MODERN INSTITUTE OF PHARMACEUTICAL SCIENCES Vs. UNION OF INDIA AND OTHERS
|
July 20, 2017 |
|
MODSINGH AND OTHERS Vs. STATE OF M.P.
|
October 30, 2017 |
|
MOHAMMAD ABBAS Vs. THE STATE OF MADHYA PRADESH
|
January 20, 2017 |
|
MOHAMMAD ARIF SHAIKH Vs. MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN CO. LTD. THROUGH MANAGING DIRECTOR
|
February 1, 2017 |
|
MOHAMMAD NAYAN CHOUDHARY Vs. STATE OF M.P.
|
February 6, 2017 |
|
MOHAMMAD WASEEM Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
September 20, 2017 |
|
MOHAMMAD YUSUF, S/O MOHAMMAD SIDDIQUE Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
MOHAMMED HUSSAIN Vs. MURTUZA
|
November 15, 2017 |
|
MOHAN Vs. STATE OF M P
|
October 9, 2017 |
|
MOHAN Vs. KAMAL
|
August 3, 2017 |
|
MOHAN AND OTHERS Vs. STATE OF MADHYA PRADESH,
|
November 27, 2017 |
|
MOHAN PILLAI Vs. M.P. HOUSING BOARD AND OTHERS
|
December 8, 2017 |
|
MOHAN S/O NANIYA BHIL Vs. STATE OF MADHYA PRADESH
|
April 28, 2017 |
|
MOHAN SHIVHARE Vs. STATE OF M P
|
April 25, 2017 |
|
MOHAN SINGH Vs. MANOHAR SINGH
|
November 2, 2017 |
|
MOHAN SINGH Vs. STATE OF M.P.
|
April 3, 2017 |
|
MOHAN SINGH THAKUR Vs. STATE OF M P THROUGH SPE LOKAYUKT, REWA
|
August 30, 2017 |
|
MOHANLAL Vs. ARUN KUMAR AND ANOTHER
|
September 5, 2017 |
|
MOHANLAL CHANDRAVANSHI Vs. STATE OF M P & OTHERS
|
May 17, 2017 |
|
MOHANLAL YADAV S/O BUCHUNI YADAV Vs. STATE OF MADHYA PRADESH THROUGH P S JAYSINGH NAGAR
|
September 22, 2017 |
|
MOHD ASAD KHAN Vs. COLLECTOR, DISTT BARWANI AND ORS
|
August 1, 2017 |
|
MOHD ASHFAQ & ANR Vs. STATE OF M P
|
June 28, 2017 |
|
MOHD JAHIN Vs. NIBBAJI
|
February 3, 2017 |
|
MOHD KALIM Vs. STATE OF MADHYA PRADESH & ORS
|
July 26, 2017 |
|
MOHD MUKHTAR KHAN Vs. STATE OF M P & OTHERS
|
August 31, 2017 |
|
MOHD SHAMEEM KHAN AND OTHERS Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
MOHD SHIRAJ JAVED Vs. STATE OF M P AND ANOTHER
|
May 11, 2017 |
|
MOHD YUNUS MUNSHI Vs. PUBLIC IN GENERAL
|
August 18, 2017 |
|
MOHD. AFROZ Vs. STATE OF MADHYA PRADESH
|
November 14, 2017 |
|
MOHD. ARIF S/O MOHD. FAZIL Vs. M.P. HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD AND ORS.
|
February 20, 2017 |
|
MOHD. HAROON Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
MOHD. ILIYAS Vs. STATE OF MP
|
November 2, 2017 |
|
MOHD. SHAKEEL Vs. HUSNA BANO AND OTHERS
|
January 31, 2017 |
|
MOHIT SHARMA Vs. STATE OF M P AND ANOTHER
|
September 14, 2017 |
|
MONTAGE ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2017 |
|
MONU @ MOHAN SWAROOP Vs. STATE OF M.P.
|
February 3, 2017 |
|
MOTILAL AND ANOTHER Vs. STATE OF M P
|
October 23, 2017 |
|
MOTILAL TIWARI Vs. THE STATE OF M.P. AND OTHERS
|
December 14, 2017 |
|
MOTIRAM AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
December 20, 2017 |
|
MOUJIS AND OTHERS Vs. STATE OF M P
|
October 11, 2017 |
|
MRS. MUNNI JAIN Vs. THE STATE OF MADHYA PRADESH
|
January 6, 2017 |
|
MRS. PRIYANKA GUJARKAR SHRIVASTAVA Vs. REGISTRAR GENERAL
|
March 2, 2017 |
|
MS. MOHANLAL AND SONS THROUGH Vs. UNION OF INDIA
|
November 1, 2017 |
|
MST. SHYAM SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 2017 |
|
MUBEEN KHAN & ANR Vs. SHAREEF BEG
|
April 13, 2017 |
|
MUDRIKA PRASAD TIWARI Vs. S K JHA
|
February 1, 2017 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
July 13, 2017 |
|
MUKESH Vs. STATE OF M.P.
|
January 18, 2017 |
|
MUKESH MAINA AND OTHERS Vs. STATE OF M.P.
|
February 10, 2017 |
|
MUKESH @ CHHAYARE YADAV Vs. THE STATE OF MADHYA PRADESH THR
|
December 1, 2017 |
|
MUKESH AND OTHERS Vs. DHARAM SINGH AND OTHERS
|
April 11, 2017 |
|
MUKESH INDORIYA (DR.) Vs. STATE OF M.P.
|
April 3, 2017 |
|
MUKESH KUMAR GUPTA Vs. STATE OF M P & ORS
|
April 17, 2017 |
|
MUKESH KUMAR JAIN Vs. UNION OF INDIA
|
August 17, 2017 |
|
MUKESH PURI GOSWAMI Vs. THE STATE OF MADHYA PRADESH
|
July 17, 2017 |
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MUKESH RATHORE Vs. STATE OF M P & OTHERS
|
May 2, 2017 |
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MUKESH SHARMA Vs. STATE OF MP
|
December 6, 2017 |
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MUKESH SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
December 1, 2017 |
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MUKESH TIKARIYA Vs. PRIYANKA @ GARIMA AND ANOTHER
|
January 31, 2017 |
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MUKUL MATHUR Vs. THE STATE OF MADHYA PRADESH
|
August 18, 2017 |
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MUKUND Vs. SMT. SUKLAKSHANA BOKARE AND OTHERS
|
May 15, 2017 |
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MULAYAM SINGH Vs. LAXMAN & OTHERS
|
May 11, 2017 |
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MULLU @ MULCHAND MEHRA Vs. THE STATE OF MADHYA PRADESH
|
February 6, 2017 |
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MUNAWAR JAHAN Vs. SCHOOL EDUCATION DEPARTMENT
|
June 20, 2017 |
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MUNAWWAR ALI & OTHERS Vs. UNION OF INDIA
|
November 13, 2017 |
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MUNE GOSWAMI Vs. STATE OF M P
|
February 9, 2017 |
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MUNESH KUSHWAH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
May 4, 2017 |
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MUNI KUMAR RAZDAN Vs. TRIMURTI CHARITABLE PUBLIC TRUST AND OTHERS
|
May 9, 2017 |
|
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER
|
May 15, 2017 |
|
MUNICIPAL CORPORATION, JABALPUR Vs. MANOJ PATEL
|
January 31, 2017 |
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MUNICIPAL CORPORATION, JABALPUR Vs. PRESIDING OFFICER, LABOUR COURT, JABALPUR & ANOTHER
|
October 10, 2017 |
|
MUNICIPAL CORPORATION, JABALPUR & ANOTHER Vs. STATE OF MADHYA PRADESH & ANOTHER
|
June 27, 2017 |
|
MUNICIPAL COUNCIL, UMARIA Vs. BRAHMA KUMARI LAXMI BEHAN ADHYATMIK G.G.G.R.Y. SEVA KENDRA, UMARIA
|
May 11, 2017 |
|
MUNISH SI9NGH SIKARWAR Vs. THE STATE OF MADHYA PRADESH
|
January 20, 2017 |
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MUNIYABAI (SMT.) AND ANOTHER Vs. MADANLAL AND OTHERS
|
July 20, 2017 |
|
MUNNA @ KANIRAM & ANOTHER Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
MUNNA @ RAJKUMAR @ PANJABIYA Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
MUNNA ALIAS MULLA S/O RAKKHU AHIRWAR Vs. STATE OF M P POLICE STATION NOHTA
|
July 6, 2017 |
|
MUNNA BASOR Vs. STATE OF M.P.
|
January 13, 2017 |
|
MUNNA KHATIK AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 4, 2017 |
|
MUNNA SINGH LODHI Vs. THE STATE OF MADHYA PRADESH
|
November 29, 2017 |
|
MUNNA SONI Vs. STATE OF M P
|
September 9, 2017 |
|
MUNNALAL Vs. STATE OF M.P.
|
July 12, 2017 |
|
MUNNALAL Vs. STATE OF M P
|
August 31, 2017 |
|
MUNNALAL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
October 11, 2017 |
|
MUNNALAL JAISWAL Vs. STATE OF MADHYA PRADESH
|
July 14, 2017 |
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MUNNALAL S/O JAGANNATH BARWA Vs. STATE OF M P
|
July 18, 2017 |
|
MUNNILAL Vs. STATE OF M.P.
|
January 17, 2017 |
|
MUNSHILAL, S/O JABAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 2, 2017 |
|
MURARILAL TYAGI Vs. STATE OF M.P.
|
June 27, 2017 |
|
MURLIDHAR @ RAMESH CHANDRA Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
MUSTABA AHMED @ HAPPY Vs. SMT. MAKSOODA MIRZA
|
November 23, 2017 |
|
N K SHARMA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
June 21, 2017 |
|
N M SHRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 14, 2017 |
|
NAFIS KHAN & ORS Vs. STATE OF M P & ANR
|
May 2, 2017 |
|
NAG BHUSAN PANDEY Vs. STATE OF MP & ANOTHER
|
August 24, 2017 |
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NAGAL GARMENT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2017 |
|
NAGAR PALIKA PARISHAD Vs. STATE OF M.P
|
January 11, 2017 |
|
NAGAR PARISHAD SAIKHEDA DISTT. NARSINGHPUR Vs. JANPAD PANCHAYAT SAIKHEDA
|
January 24, 2017 |
|
NAGENDRA Vs. STATE OF M.P.
|
May 4, 2017 |
|
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M.P.
|
May 5, 2017 |
|
NAINSUKH Vs. RAMESH KUMAR
|
May 23, 2017 |
|
NAND KISHORE CHOUKSE Vs. BALRAM CHOUKSE
|
February 21, 2017 |
|
NAND KISHORE CHOUKSE Vs. SMT. RAMSUTI BAI CHOUKSE AND OTHERS
|
December 6, 2017 |
|
NANDAU Vs. RAJAN @ RAJENDRA KUMAR
|
March 7, 2017 |
|
NANDKISHORE S/O AMRITRAM MALI Vs. STATE OF M P
|
July 7, 2017 |
|
NANDU Vs. THE STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
NANDU @ NANDLAL S/O PRABHU BANJARA & 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
NANNULAL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
December 28, 2017 |
|
NANURAM DHANGAR Vs. STATE OF MADHYA PRADESH
|
April 13, 2017 |
|
NARAYAN Vs. THE STATE OF M.P.
|
November 6, 2017 |
|
NARAYAN CHAND OSWAL Vs. THE STATE OF MADHYA PRADESH
|
January 13, 2017 |
|
NARAYAN CHOUKSEY Vs. DIVISIONAL COMMISSIONER
|
August 3, 2017 |
|
NARAYAN DAS GOUR & ANR Vs. THE MUNICIPAL CORPORATION
|
October 26, 2017 |
|
NARAYAN DAS JAISWAL Vs. PRINCIPAL SECRETARY THE STATE OF M.P.
|
July 13, 2017 |
|
NARAYAN GHOSHI AND OTHERS Vs. STATE OF M P
|
May 11, 2017 |
|
NARAYAN PRASAD MAITHIL Vs. THE STATE OF MADHYA PRADESH
|
October 31, 2017 |
|
NARAYAN SINGH Vs. STATE OF M P
|
October 13, 2017 |
|
NARAYAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 20, 2017 |
|
NARAYAN SINGH AND OTHERS Vs. STATE OF M P & ANOTHER
|
April 19, 2017 |
|
NARAYANI BAI & OTHERS Vs. ARJUN SINGH
|
June 5, 2017 |
|
NARAYANLAL RAJAK Vs. STATE OF MP & ANOTHER
|
February 15, 2017 |
|
NARBADA PRASAD, S/O HARILAL & 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
NARENDRA JAIN Vs. STATE OF MADHYA PRADESH
|
August 18, 2017 |
|
NARENDRA PANDEY Vs. STATE OF M.P.
|
February 20, 2017 |
|
NARENDRA SHARMA Vs. STATE OF M.P. AND ANR.
|
December 12, 2017 |
|
NARENDRA SINGH Vs. SMT. GURMEL KAUR
|
November 7, 2017 |
|
NARENDRA SINGH Vs. STATE OF M P
|
February 16, 2017 |
|
NARENDRA SINGH Vs. ASHOK VERMA
|
November 7, 2017 |
|
NARENDRA SINGH RANA Vs. SHRINIVAS SHARMA
|
June 19, 2017 |
|
NARENDRA VIRVANI Vs. MANOJ AGRAWAL
|
September 14, 2017 |
|
NARESH GYANWANI Vs. UNION OF INDIA
|
November 20, 2017 |
|
NARESH JATAV Vs. STATE OF M P AND OTHERS
|
July 6, 2017 |
|
NARESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
|
August 23, 2017 |
|
NARESH S/O DURGA PRASAD DIXIT AND OTHERS Vs. RAVISHANKAR GUPTA S/O SWAMIDEEN GUPTA AND OTHERS
|
December 13, 2017 |
|
NARINDER SINGH POONIA Vs. DEVI AHILYA UNIVERSITY & ANR
|
August 22, 2017 |
|
NAROTTAM SOMANI, CHIEF MANAGING DIRECTOR & GUARANTOR, M/S. MIDEX GLOBAL PVT. LTD AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
December 18, 2017 |
|
NARSU @ NARSRAM PATEL Vs. STATE OF MADHYA PRADESH
|
December 11, 2017 |
|
NARU @ MOHAN Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
December 15, 2017 |
|
NASEEM KHAN AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
July 7, 2017 |
|
NASEEM KHAN AND OTHERS Vs. STATE OF M P AND OTHERS
|
August 23, 2017 |
|
NASIR KHAN S/O MOHAMMAD ISHAQ BABU Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 20, 2017 |
|
NASREEN KHATOON Vs. SANTOSH THAKUR D.C. MALIK & OTHERS
|
March 6, 2017 |
|
NASROO Vs. LAXMAN SINGH
|
October 30, 2017 |
|
NATHU & ORS Vs. STATE OF M.P.
|
December 5, 2017 |
|
NATIONAL INSRANCE COMPANY LTD. Vs. SMT. VIMLA AND OTHERS
|
March 30, 2017 |
|
NATIONAL INSURANCE CO LTD Vs. DHANIRAM PRAJAPATI & ANR
|
November 14, 2017 |
|
NATIONAL INSURANCE CO LTD Vs. HARCHAND AND OTHERS
|
May 12, 2017 |
|
NATIONAL INSURANCE CO LTD , GWALIOR Vs. PARWATI BAI AND OTHERS
|
May 9, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. MUNNA LAL
|
February 28, 2017 |
|
NATIONAL INSURANCE CO. LTD. Vs. MASTER AAKASH CHAURASIYA
|
July 20, 2017 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. NISHA @ BHURI
|
November 10, 2017 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. RADHA DEVI & ORS.
|
September 26, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MALTI DEVI AND OTHERS
|
September 21, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JINENDRA SHARAN JAIN AND OTHERS
|
October 12, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BANWARILAL AND OTHERS
|
October 12, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. AJUDHYA BAI
|
June 22, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAVI
|
June 29, 2017 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MUKANDI
|
March 24, 2017 |
|
NATTHU @ NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 2017 |
|
NAVAL SINGH Vs. STATE OF M.P.
|
January 3, 2017 |
|
NAVAL SINGH YADAV Vs. STATE OF M.P. AND OTHERS
|
June 20, 2017 |
|
NAVBHARAT BUILDICON PVT LTD Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
NAVNEET LADKE Vs. STATE OF MADHYA PRADESH
|
February 21, 2017 |
|
NAWAB & ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
NEELAM CHADAR Vs. STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
NEELESH AGNIHOTRI Vs. STATE OF MADHYA PRADESH
|
November 17, 2017 |
|
NEELIMA Vs. DHIRAJ SINGH
|
December 13, 2017 |
|
NEELKANTH @ MUNNU Vs. STATE OF M P
|
June 21, 2017 |
|
NEELKANTH SHANKAR GAVAI Vs. DIVISIONAL FOREST OFFICER AND OTHERS
|
August 30, 2017 |
|
NEENA V PATEL & ANR Vs. JYOTSNABEN P PATEL & ORS
|
May 16, 2017 |
|
NEENA V PATEL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
June 20, 2017 |
|
NEERAJ MAHOR Vs. STATE OF MP
|
January 31, 2017 |
|
NEERAJ MANDLOI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 2017 |
|
NEERAJ SHRIVAS Vs. POONAM SHRIVAS
|
November 24, 2017 |
|
NEETA PUROHIT Vs. STATE OF M.P. AND OTHERS
|
December 18, 2017 |
|
NEHRU YUVA KENDRA SANGATHAN AND ANR Vs. VIKAS GANGWAL
|
August 31, 2017 |
|
NEK RAM SINGH Vs. CENTRAL MADHYA PRADESH GRAMIN BANK & OTHERS
|
May 12, 2017 |
|
NETRAM @ HARIDAS SHILPKAR Vs. THE STATE OF MADHYA PRADESH
|
November 9, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KALABAI
|
July 20, 2017 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. GAURAV SHRIVAS AND OTHERS
|
July 7, 2017 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. CHANDA
|
July 5, 2017 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN & OTHERS
|
June 28, 2017 |
|
NIHARIKA TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 13, 2017 |
|
NIHARIKA TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 4, 2017 |
|
NIHORBA ALIAS AHMED KHAN, S/O JALIL KHAN MUSALMAN Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION ATRAILA
|
October 3, 2017 |
|
NILESH LILLHARE Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2017 |
|
NILOFER KHAN & ANOTHER Vs. MUNICIPAL CORPORATION & OTHERS
|
November 2, 2017 |
|
NIRANJAN DAWAR Vs. SMT.RANJANA BAGHEL
|
January 23, 2017 |
|
NIRANJAN SINGH Vs. BAIJNATH SINGH AND OTHERS
|
May 5, 2017 |
|
NIRBHA & OTHERS Vs. STATE OF MADHYA PRADESH
|
October 27, 2017 |
|
NIRMAL Vs. MAHADHAN PHOSPHATE PVT. LTD.
|
February 14, 2017 |
|
NIRMAL CONSTRUCTIONS Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
NIRMALJEET SINGH NARULA ALIAS NIRMAL BABA Vs. SURINDER
|
August 16, 2017 |
|
NITIN BHAND Vs. C B I AND OTHERS
|
August 31, 2017 |
|
NITIN PALIWAL AND OTHERS Vs. STATE OF M P AND OTHERS
|
September 12, 2017 |
|
NITIN PATHAK Vs. STATE OF M P & OTHERS
|
September 4, 2017 |
|
NITIN SHARMA Vs. STATE OF M P
|
November 21, 2017 |
|
NITIN SHIVHARE Vs. SMT. ANJALI SHIVHARE & ANR.
|
December 7, 2017 |
|
NITIN SINGH Vs. STATE OF M P
|
November 15, 2017 |
|
NITIN SINGHAL Vs. PURUSHOTTAM CHUGH & ANOTHER
|
December 20, 2017 |
|
NITIN SIRBHAIYA Vs. DIVYA BADHWANI
|
July 20, 2017 |
|
NITIRAJ @ BADDA LODHI Vs. PRAHLAD
|
September 1, 2017 |
|
NIVRATTI MALI AND OTHERS Vs. STATE OF M P
|
October 10, 2017 |
|
NIZAM SHAH & OTHERS Vs. STATE OF M P & ANOTHER
|
April 3, 2017 |
|
NOKHELAL Vs. STATE OF M P
|
May 1, 2017 |
|
NOOR ALI, S/O LATE NIZAMAT ALI Vs. STATE OF MADHYA PRADESH
|
December 11, 2017 |
|
NOOR MOHAMMAD KHAN Vs. STATE OF M P AND OTHERS
|
July 4, 2017 |
|
NORTHERN COAL FIELDS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 2017 |
|
NURUDDIN Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
O.P.SHARMA Vs. M.P. STATE AGRICULTURE MARKETING
|
November 6, 2017 |
|
OM CHARITABLE CHIKITSA SAMITI Vs. STATE OF M. P. AND ANOTHER
|
November 9, 2017 |
|
OM CONSTRUCTION Vs. STATE OF MADHYA PRADESH
|
August 9, 2017 |
|
OM PRAKASH SHARMA (DR.) AND OTHERS Vs. STATE OF M.P.
|
April 20, 2017 |
|
OMKAR LAL Vs. SMT. VIDYA BAI AND OTHERS
|
January 20, 2017 |
|
OMKAR LAL Vs. STATE OF MADHYA PRADESH
|
March 10, 2017 |
|
OMKAR MAHULE Vs. STATE OF MADHYA PRADESH
|
January 10, 2017 |
|
OMPRAKASH GUPTA Vs. STATE OF MP AND ANOTHER
|
October 24, 2017 |
|
OMPRAKASH KUKREJA Vs. STATE OF M.P. AND OTHERS.
|
March 22, 2017 |
|
OMPRAKASH KUKREJA & ANR Vs. STATE OF M P
|
April 24, 2017 |
|
OMPRAKASH VAISHYA Vs. SHRI RAM DEVLOPERS AND OTHERS
|
May 3, 2017 |
|
ONKAR ALIAS FAKKAD SINGH Vs. STATE OF M P
|
October 31, 2017 |
|
ONKARLAL S/O CHUNNILAL KULAMI & OTHERS Vs. RAMESHWAR S/O ONKARLAL KULAMI (DECEASED)
|
May 19, 2017 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHA DEVI POTDAR AND ORS
|
May 8, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ASHA DEVI POTDAR
|
May 18, 2017 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NARESH KUMAR
|
August 21, 2017 |
|
ORIENTAL INSURANCE COMPANY Vs. ROMA
|
November 20, 2017 |
|
ORIENTAL INSURANCE COMPANY Vs. SUBHANI BAI & ANR
|
May 16, 2017 |
|
ORIENTAL INSURANCE COMPANY Vs. GUDDI ALIAS RAJABETI & OTHERS
|
September 27, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SHYAMA DEVI SAHU
|
October 23, 2017 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MONIKA
|
March 31, 2017 |
|
P.C. SNEHAL CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION, RATLAM
|
January 18, 2017 |
|
P.K. HAJELA Vs. MADDHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN CO. LTD. & OTHERS
|
August 17, 2017 |
|
P.V. SREENIVASAIAH Vs. STATE OF M.P.
|
April 4, 2017 |
|
PADAM SINGH Vs. STATE OF M P
|
June 23, 2017 |
|
PADAM SINGH AND ANOTHER Vs. RAMESH CHANDRA SHARMA
|
May 22, 2017 |
|
PADAMNATH & OTHERS Vs. STATE OF MADHYA PRADESH
|
November 27, 2017 |
|
PAJAN SINGH Vs. STATE OF M P
|
February 21, 2017 |
|
PAMMI NATH (SMT) Vs. SCHOOL EDUCATION DEPARTMENT
|
November 15, 2017 |
|
PAMMY ALIAS PARMAL Vs. STATE OF MP
|
December 13, 2017 |
|
PANCHAM SINGH & ORS Vs. STATE OF M P
|
October 10, 2017 |
|
PANDIT GAURI SHANKAR GRAH NIRMAN SAHAKARI SANSTHA Vs. GWALIOR DEVELOPMENT AUTHORITY
|
July 19, 2017 |
|
PANDIT GAURI SHANKAR GRAH NIRMAN SAHAKARI SANSTHA MYDT., GWALIOR Vs. GWALIOR DEVELOPMENT AUTHORITY AND OTHERS
|
July 19, 2017 |
|
PANDIT RAMGOPAL SHARMA Vs. COMMISSIONER INDORE, NAGAR PAL & ORS
|
October 11, 2017 |
|
PANGU SINGH Vs. STATE OF MADHYA PRADESH
|
June 12, 2017 |
|
PANKAJ GUPTA Vs. STATE OF M.P. AND OTHERS
|
February 3, 2017 |
|
PANKAJ GUPTA S/O D K GUPTA Vs. STATE OF MADHYA PRADESH & FIVE OTHERS
|
July 7, 2017 |
|
PANKAJ KUMAR RAI Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 12, 2017 |
|
PANKAJ SINGH @ SONU SINGH Vs. STATE OF M.P. AND OTHERS
|
August 29, 2017 |
|
PANKAJ VERMA Vs. PADMA @ PAYAL VERMA & ANR
|
August 29, 2017 |
|
PANNI BAI Vs. PREMA DEHARIYA
|
November 27, 2017 |
|
PAPPI @ SUNIL S/O CHAMPALAL PANWAR Vs. STATE OF MADHYA PRADESH
|
May 9, 2017 |
|
PAPPOO Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
PAPPU @ DEEPCHAND Vs. STATE OF MADHYA PRADESH, THROUGH P S DIGORA
|
October 11, 2017 |
|
PAPPU ALIAS AMAR SINGH & ANOTHER Vs. STATE OF M P
|
December 13, 2017 |
|
PAPPU ALIAS CHANDRA PRAKASH Vs. STATE OF MADHYA PRADESH
|
May 23, 2017 |
|
PAPPU ALIAS SURENDRA S/O SITARAM RAI Vs. STATE OF M P
|
July 6, 2017 |
|
PAPPU AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 25, 2017 |
|
PAPPU SINGH, S/O NATTHU SINGH Vs. STATE OF MADHYA PRADESH
|
November 21, 2017 |
|
PARAMJEET SINGH Vs. THE STATE OF MADHYA PRADESH
|
February 8, 2017 |
|
PARLE AGRO PRIVATE LTD Vs. MADHYA PRADESH POLLUTION CONTROL BOARD (M P P C B ), THROUGH N K VERMA (SCIENTIST)
|
April 11, 2017 |
|
PARMANAND Vs. DAMINI V MAHADIK AND ORS
|
May 16, 2017 |
|
PARMANAND Vs. SMT. DAMINI AND OTHERS
|
May 16, 2017 |
|
PARSADDU S/O SARIYA YADAV Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
PARSI ZOROASTRIAN ANJUMAN AND OTHERS Vs. MRS. PERVIN RUMI JEHANGIR AND OTHERS
|
December 6, 2017 |
|
PARTIES NAME 1 PRAKASH CHANDRA Vs. STATE OF MADHYA PRADESH
|
November 30, 2017 |
|
PARTIES NAME BRIJNATH SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHVIDYALAYA & OTHERS
|
August 3, 2017 |
|
PARTIES NAME GOOHA AND OTHERS Vs. UMA DEVI AND OTHERS
|
November 9, 2017 |
|
PARVATI BAI (SMT.) @ SMT. PARVATI SINGH Vs. STATE OF M.P. AND OTHERS
|
July 3, 2017 |
|
PARVEJ Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
PATHANIYA S/O BADIYA BAARELA Vs. STATE OF MADHYA PRADESH
|
April 28, 2017 |
|
PATWARIYA S/O BHIHARINATH KALBELIYA Vs. STATE OF M P
|
October 13, 2017 |
|
PAWAN ARORA Vs. MAHENDRA GUPTA AND ORS
|
March 22, 2017 |
|
PAWAN ARORA AND ORS Vs. SOM PRAKASH CHANNANA AND ORS
|
May 2, 2017 |
|
PAWAN GUPTA Vs. STATE OF M P
|
June 5, 2017 |
|
PAWAN KUMAR SARASWAT AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 11, 2017 |
|
PAWAN RAIKWAR Vs. STATE OF MADHYA PRADESH
|
October 7, 2017 |
|
PAYAL PRAVEEN SAMUEL Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
July 25, 2017 |
|
PEETHA Vs. STATE OF MADHYA PRADESH
|
July 3, 2017 |
|
PERNOD RICARD INDIA (P) LTD Vs. STATE OF M.P.
|
July 31, 2017 |
|
PHOOL CHAND KOL Vs. THE STATE OF MADHYA PRADESH THR
|
December 6, 2017 |
|
PHOOL SINGH Vs. STATE OF MP AND ANOTHER
|
August 1, 2017 |
|
PHOOL SINGH Vs. STATE OF M.P.
|
September 22, 2017 |
|
PHOOLSINGH Vs. STATE OF M.P.
|
May 16, 2017 |
|
PHOOLSINGH S/O GYANCHAND Vs. STATE OF MADHYA PRADESH
|
November 14, 2017 |
|
PINTOO @ MUKESH S/O BHAIRAM Vs. STATE OF M P
|
May 25, 2017 |
|
PINTU @ INDRAPAL SINGH Vs. STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
PINTU @ VIRENDRA SINGH Vs. STATE OF M.P.
|
August 31, 2017 |
|
PINTU ALIAS VINOD SINGH Vs. STATE OF M P
|
December 1, 2017 |
|
PITARSA @ PEETAMLAL Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
PIYUSH JAIN Vs. MADHYA PRADESH FINANCIAL CORPORATION AND OTHERS
|
September 7, 2017 |
|
POOJA (SMT.) Vs. TARUN
|
October 6, 2017 |
|
POOJA @ SUMAN SHRIVASTAVA AND OTHERS Vs. SANJAY SHRIVASTAVA
|
September 13, 2017 |
|
POOJAN TRADING COMPANY Vs. BETUL OILS AND FLOORS LTD
|
June 19, 2017 |
|
POONAM PANADIYA Vs. STATE OF MP
|
November 22, 2017 |
|
POONAM PATTAIYA Vs. BOARD OF SECONDARY EDUCATION
|
February 28, 2017 |
|
POORANLAL PRAJAPATI Vs. STATE OF M P AND OTHERS
|
June 23, 2017 |
|
POORANLAL S/O BHAGAN NEWARE Vs. STATE OF MADHYA PRADESH
|
June 20, 2017 |
|
POORNENDRA PRAKASH SHUKLA & OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 20, 2017 |
|
POORVA GOYAL Vs. STATE OF M.P.
|
January 2, 2017 |
|
PR COMMISSIONER OF INCOME TAX-2 Vs. R K GUPTA CONTRACTORS & ENGINEERS PVT LTD
|
January 11, 2017 |
|
PRABAL DOGRA Vs. SUPERINTENDENT OF POLICE, GWALIOR
|
November 30, 2017 |
|
PRABEEN KUMAR PANDAY Vs. STATE OF M.P.
|
February 23, 2017 |
|
PRABHAKAR SINGYA Vs. NATTHU KHAN
|
May 4, 2017 |
|
PRABHANSHU TIWARI Vs. DIRECTOR GENERAL AND OTHERS
|
March 22, 2017 |
|
PRABHATCHAND SAMAIYA Vs. SMT. RAJENDRA KOUR
|
August 3, 2017 |
|
PRABHHAT TRANSPORT CO. Vs. STATE OF M.P. AND OTHERS
|
November 10, 2017 |
|
PRABHUDAYAL @ PRABHUDAYAL Vs. DECD BHAGCHAND THRU LRS PUSHPABAI
|
September 20, 2017 |
|
PRABHULA Vs. MOHOMMAD VASHEER KHAN AND OTHERS
|
January 10, 2017 |
|
PRABHULAL AND ANOTHER Vs. STATE OF M.P.
|
July 7, 2017 |
|
PRADEEP AND OTHERS Vs. STATE OF MADHYA PRADESH
|
August 24, 2017 |
|
PRADEEP JADHAV Vs. ANIL GADKAR AND OTHERS
|
March 9, 2017 |
|
PRADEEP JAIN Vs. STATE OF MADHYA PRADESH
|
July 17, 2017 |
|
PRADEEP KUMAR AGRAWAL Vs. STATE OF M P AND OTHERS
|
August 31, 2017 |
|
PRADEEP KUMAR SARASWAT Vs. THE STATE OF MADHYA PRADESH
|
August 17, 2017 |
|
PRADEEP, S/O SHANKERLAL DHOBI Vs. STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
PRADHUMAN VERMA Vs. THE STATE OF MADHYA PRADESH
|
February 22, 2017 |
|
PRAFUL CHANDRA NAIK Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
May 23, 2017 |
|
PRAFULLA KUMAR MAHESHWARI Vs. AUTHORIZED OFFICER & CHIEF MANAGER AND OTHERS
|
November 22, 2017 |
|
PRAHLAD Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
PRAKASH Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
PRAKASH Vs. SHAILA
|
February 8, 2017 |
|
PRAKASH CHAND JAIN & OTHERS Vs. SUMAT CHAND JAIN & OTHERS
|
September 5, 2017 |
|
PRAKASH CHANDRA Vs. STATE OF MADHYA PRADESH
|
November 30, 2017 |
|
PRAKASH SINGH YADAV Vs. STATE OF M.P. AND ANOTHER
|
January 10, 2017 |
|
PRAKASHCHANDRA AND FIVE OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 11, 2017 |
|
PRAKSH DABUR Vs. RANJIT RAJAURIYA
|
July 13, 2017 |
|
PRAMOD @ BHURA Vs. THE STATE OF MADHYA PRADESH
|
July 27, 2017 |
|
PRAMOD BARSINGHE Vs. STATE OF MADHYA PRADESH
|
August 31, 2017 |
|
PRAMOD JUMAR JAIN Vs. SECRETARY UNION OF INDIA AND 4 ORS
|
March 30, 2017 |
|
PRAMOD KHOLIYA Vs. DEVI AHILYA UNIVERSITY
|
January 20, 2017 |
|
PRAMOD KUMAR AGRAWAL Vs. STATE OF M P AND OTHERS
|
August 2, 2017 |
|
PRAMOD KUMAR DWIVEDI Vs. STATE OF M.P. & OTHERS.
|
April 6, 2017 |
|
PRAMOD KUMAR ZOPEY Vs. SMT. SMITA ZOPEY
|
August 17, 2017 |
|
PRAMOD RAJAK Vs. STATE OF MP
|
August 24, 2017 |
|
PRAMOD RAJPOOT Vs. STATE OF MP.
|
August 29, 2017 |
|
PRANSHU AGRAWAL Vs. STATE OF MADHYA PRADESH
|
November 10, 2017 |
|
PRASANNA KUMAR AND ANOTHER Vs. STATE OF M P
|
December 7, 2017 |
|
PRASHANT JAISWAL Vs. STATE OF MADHYA PARDESH
|
December 13, 2017 |
|
PRASHANT MISHRA AND ANR. Vs. RAJENDRA MISHRA AND ORS.
|
December 6, 2017 |
|
PRASHANT PATHAK Vs. STATE OF MADHYA PRADESH
|
September 7, 2017 |
|
PRASHANT SHARMA Vs. STATE OF M.P
|
February 6, 2017 |
|
PRASHANT SHRIVAS Vs. SMT. NISHA SHRIVAS AND ANOTHER
|
March 10, 2017 |
|
PRATAP Vs. STATE OF MP
|
September 25, 2017 |
|
PRATAP NARAYAN YADAV Vs. THE STATE OF MADHYA PRADESH
|
February 1, 2017 |
|
PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
July 7, 2017 |
|
PRATAP SINGH PATERIYA Vs. STATE OF M P & ANR
|
April 6, 2017 |
|
PRATHMIK KIRSHI SAKH SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P & ANR
|
June 19, 2017 |
|
PRATHVI RAJ SINGH AND OTHERS Vs. KRISHAN GOPAL
|
January 4, 2017 |
|
PRATIBHA(SMT.) Vs. DHARMENDRA RAJE
|
May 22, 2017 |
|
PRATIK MOHAPATRA Vs. STATE OF MADHYA PRADESH
|
August 1, 2017 |
|
PRAVEEN KUMAR DUTTA Vs. M P OJHA & ORS
|
June 1, 2017 |
|
PRAVEEN TANDYA Vs. PALLAVI SINGH
|
March 28, 2017 |
|
PREETAM Vs. STATE OF M.P.
|
February 6, 2017 |
|
PREETI GOYAL Vs. JANAK SINGH YADAV AND ORS
|
July 20, 2017 |
|
PREETI SINGHAI & ANR Vs. STATE OF M P & ANR
|
August 28, 2017 |
|
PREM BHUWAN SINGH Vs. STATE OF M P
|
October 10, 2017 |
|
PREM CHAND CHATURVEDI Vs. STATE OF M.P.
|
January 12, 2017 |
|
PREM NARAYAN SHARMA Vs. KAMAL KISHORE SHARMA
|
December 1, 2017 |
|
PREM PRAKASH BANSAL Vs. STATE OF M.P.
|
December 7, 2017 |
|
PREM SINGH Vs. STATE OF M.P.
|
March 7, 2017 |
|
PREMLATA KUSHWAH Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 23, 2017 |
|
PREMNARAYAN AND ORS Vs. CHIRONJIBAI
|
June 30, 2017 |
|
PREMNATH VERMA Vs. VEENA DRAVID
|
April 25, 2017 |
|
PREMWATI GOHIYA Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 3, 2017 |
|
PRESIDENT/CHAIRMAN, CENTRAL MADHYA PRADESH GRAMIN BANK Vs. ABHA GOYAL
|
March 7, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. RATLAM WIRES PVT LTD
|
October 24, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. VINOD KUMAR SHUKLA CONSTRUCTIONS PVT LTD
|
January 2, 2017 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-I, INDORE Vs. KAILASH RIJHWANI
|
October 4, 2017 |
|
PRINCIPAL COMMISSIONER, CUSTOMS & CENTRAL EXCISE, INDORE Vs. MARAL OVERSEAS LIMITED
|
December 21, 2017 |
|
PRINCIPAL COMMR. OF CUS., C. EX. AND S.T. Vs. M.S.S. FOODS PROCESSORS
|
July 24, 2017 |
|
PRINCIPAL ORDINANCE FACTORY Vs. C.R. NATHAN
|
April 11, 2017 |
|
PRINCIPAL, MAHARSHI VIDYA MAN., SAGAR Vs. LABOUR COURT UNDER I.D. ACT, SAGAR
|
January 12, 2017 |
|
PRITMA JOSHI AND ANOTHER Vs. BARKATULLAH VISHWAVIDYALAYA
|
March 23, 2017 |
|
PRIYANKA AGRAWAL Vs. GAURAV BANSAL
|
July 21, 2017 |
|
PROFESSIONAL EXAMINATION BOARD Vs. CHIEF COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX & OTHERS
|
February 6, 2017 |
|
PROJECT OFFICER, I.C.D.S. Vs. MOHANLAL KUMHAR
|
October 11, 2017 |
|
PT. NAVEEN JOSHI Vs. UNION OF INDIA
|
August 3, 2017 |
|
PUBLIC WORKS DEPARTMENT Vs. GANPAT
|
November 1, 2017 |
|
PUKHRAJ BAI THR LRS GYANCHAND Vs. DEVILAL
|
August 30, 2017 |
|
PUNIT TIWARI Vs. STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
PUNJAB STORES Vs. BRANCH MANAGER AXIS BANK LTD
|
May 5, 2017 |
|
PURANCHAND Vs. KISHANLAL
|
February 27, 2017 |
|
PURNIMA SONAKPURIYA (SMT.) Vs. STATE OF M.P.
|
September 5, 2017 |
|
PUROSHOTTAM ALIAS PARMOO ALIAS Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
PURSHOTTAM DAS AGARWAL Vs. SHYAMLATA BINDAL
|
February 13, 2017 |
|
PURSHOTTAM RAJAK Vs. DAYARAM RAJAK
|
January 3, 2017 |
|
PURSHOTTAM SHARMA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
July 21, 2017 |
|
PURUSHOTTAM AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
September 22, 2017 |
|
PURUSHOTTAM DAS Vs. SHYAMLATA BINDAL
|
June 5, 2017 |
|
PURUSHOTTAM MISHRA & OTHERS Vs. STATE OF M P
|
April 7, 2017 |
|
PURUSHOTTAMDAS GUPTA Vs. SHIRISH DESHMUKH AND OTHERS
|
May 19, 2017 |
|
PUSHPA DEVI Vs. SHASHIKANT AND ORS
|
July 20, 2017 |
|
PUSHPA SHUKLA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 8, 2017 |
|
PUSHPALATA KAVRETI Vs. STATE OF M P AND OTHERS
|
July 20, 2017 |
|
PUSHPENDRA SINGH Vs. STATE OF M P
|
October 5, 2017 |
|
PUSHPENDRA SINGH TEKAM (GAUND) Vs. THE STATE OF M.P. & OTHERS
|
August 3, 2017 |
|
PUSHPLATA SAVITA (SMT.) Vs. MAHESH @ YOGENDRA
|
October 11, 2017 |
|
PUSPRAJ SINGH BAGHEL Vs. THE STATE OF MADHYA PRADESH
|
November 9, 2017 |
|
PYARU BAI Vs. STATE OF M.P.
|
January 9, 2017 |
|
QAMAR AHMAD QURESHI Vs. ABDUL WAJID KHAN (RAJA)
|
July 19, 2017 |
|
R C PATEL Vs. COLLECTOR & OTHERS
|
July 10, 2017 |
|
R K DWIVEDI Vs. STATE OF MADHYA PRADESH
|
September 11, 2017 |
|
R K SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 31, 2017 |
|
R N MISHRA Vs. STATE OF MP & OTHERS
|
April 4, 2017 |
|
R P GUPTA Vs. SOUTH EASTERN COALFIELDS LTD & OTHERS
|
June 20, 2017 |
|
R.C. TEKAM Vs. STATE OF M.P.
|
September 5, 2017 |
|
R.D.TIWARI Vs. JIWAJI UNIVERSITY GWALIOR
|
February 9, 2017 |
|
R.K. JAIN (DR.) Vs. STATE OF M.P.
|
May 3, 2017 |
|
R.K. SHUKLA AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 13, 2017 |
|
R.K. TRADERS Vs. HONG KONG BANK
|
July 24, 2017 |
|
R.N.SHRIVASTAVA Vs. UNION OF INDIA
|
November 15, 2017 |
|
R.S. COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 8, 2017 |
|
RABBU ALIAS RAVINDRA SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
May 24, 2017 |
|
RABIYA BANO Vs. RASHID KHAN & ANR
|
August 31, 2017 |
|
RACHNA KUSHWAHA Vs. STATE OF M P & OTHERS
|
August 3, 2017 |
|
RADHA BAI & ORS Vs. ATTAR SINGH & ORS
|
May 12, 2017 |
|
RADHA KRISHNA Vs. GAYATRI PARIHAR
|
June 1, 2017 |
|
RADHA VALLABH SHARMA AND ANOTHER Vs. ARUN KUMAR SHARMA & OTHERS
|
August 24, 2017 |
|
RADHESHYAM AND ORS. Vs. MODERN INFRA & REAL ESTATE PVT. LTD. AND ORS.
|
December 6, 2017 |
|
RADHESHYAM DWIVEDI Vs. STATE OF M.P. AND OTHERS
|
October 5, 2017 |
|
RADHESHYAM GARG Vs. STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
RADHESHYAM MEENA Vs. MUNEER RAZA
|
March 22, 2017 |
|
RADHEY SHYAM DHAKAD Vs. JAIVARDHAN SINGH
|
September 12, 2017 |
|
RADHEYSHYAM Vs. RAMA BAI
|
December 6, 2017 |
|
RADHU VIRALE Vs. ENERGY DEPARTMENT
|
October 26, 2017 |
|
RADU Vs. JHITRA
|
January 17, 2017 |
|
RAEES UL HASAN Vs. SHUJAAT ALI
|
December 20, 2017 |
|
RAFEEQUE KHA Vs. STATE OF M.P.
|
February 15, 2017 |
|
RAFIQ ALI Vs. STATE OF MADHYA PRADESH
|
April 4, 2017 |
|
RAGHAV SINGH CHOUHAN Vs. STATE OF M P & ORS
|
December 5, 2017 |
|
RAGHAVENDRA @ BALLU GUPTA S/O LAXMAN PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
RAGHU Vs. STATE OF MP
|
February 7, 2017 |
|
RAGHU Vs. BHAGWANDAS
|
September 12, 2017 |
|
RAGHUBIR SINGH MEENA Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
RAGHUNATH SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
November 30, 2017 |
|
RAGHURAJ SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
June 19, 2017 |
|
RAGHUVARDAYAL KURMI Vs. STATE OF M P & ANOTHER
|
June 5, 2017 |
|
RAGHUVEER SINGH Vs. STATE OF M.P.
|
August 29, 2017 |
|
RAGHVENDRA SINGH YADAV Vs. UNION OF INDIA & OTHERS
|
September 13, 2017 |
|
RAGINI Vs. STATE OF MADHYA PRADESH, THROUGH P S CHANDAMETA
|
June 22, 2017 |
|
RAHEES KHAN AND ORS Vs. HAMIDA BI
|
September 21, 2017 |
|
RAHISH KHAN Vs. STATE OF M.P.
|
February 3, 2017 |
|
RAHUL MAHESHWARI Vs. STATE OF AND OTHERS
|
February 3, 2017 |
|
RAHUL CONSTRUCTION (INDIA) PVT.LTD. Vs. UNION OF INDIA
|
July 19, 2017 |
|
RAHUL JAIN Vs. STATE OF M.P.
|
December 15, 2017 |
|
RAHUL JAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 3, 2017 |
|
RAHUL MATHUR Vs. STATE OF M.P.
|
January 4, 2017 |
|
RAJ BAHORAN KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
RAJ BHAN KUSHWAHA Vs. STATE OF M P & OTHERS
|
April 26, 2017 |
|
RAJ KUMAR Vs. STATE OF M P
|
February 2, 2017 |
|
RAJ KUMAR Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
RAJ KUMAR JAIN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 1, 2017 |
|
RAJ KUMAR JAIN Vs. STATE OF MADHYA PRADESH AND TWO OTHERS
|
August 31, 2017 |
|
RAJ KUMAR S/O DEVI PRASAD LADHIA Vs. STATE OF M P THROUGH POLICE STATION
|
June 20, 2017 |
|
RAJ KUMARI NIGAM Vs. STATE OF M P & OTHERS
|
June 20, 2017 |
|
RAJ SINGH Vs. STATE OF M.P. AND ANOTHER
|
May 12, 2017 |
|
RAJA @ RAJKUMAR & OTHERS Vs. STATE OF M P & ANOTHER
|
June 19, 2017 |
|
RAJA ALIAS SUMIT & OTHERS Vs. STATE OF MP
|
August 29, 2017 |
|
RAJA RAGHVENDRA SINGH RAJAWAT Vs. KUMARI PALAK RAJAWAT AND ANOTHER
|
February 6, 2017 |
|
RAJARAM Vs. PRADEEP KUMAR & OTHERS
|
March 7, 2017 |
|
RAJDEV SHARMA AND OTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 20, 2017 |
|
RAJDHANI TANSPORT COMPANY Vs. M/S. MANJEET COLLECTION
|
November 3, 2017 |
|
RAJE @ RAJESH DHOBI Vs. STATE OF M P
|
February 23, 2017 |
|
RAJEEV SACHDEVA AND ORS. Vs. FULLERTON INDIA CREDIT CO. LTD. AND ORS.
|
December 14, 2017 |
|
RAJENDRA Vs. STATE OF MADHYA PRADESH
|
November 27, 2017 |
|
RAJENDRA BANDIL @ RAJU BANDIL Vs. STATE OF M.P.
|
April 6, 2017 |
|
RAJENDRA BHAWSAR Vs. STATE OF M P AND OTHERS
|
September 13, 2017 |
|
RAJENDRA GIRI GOSWAMI Vs. STATE OF M.P. AND OTHERS
|
October 4, 2017 |
|
RAJENDRA KUMAR AHIR Vs. STATE OF MADHYA PRADESH
|
February 6, 2017 |
|
RAJENDRA KUMAR GARG Vs. STATE OF M P & ANOTHER
|
October 3, 2017 |
|
RAJENDRA KUMAR S/O BANSHIDHARJI GARG Vs. RAMGOPAL S/O LAXMANJI AND 8 OTHERS
|
August 2, 2017 |
|
RAJENDRA LODHI Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
|
RAJENDRA PRASAD Vs. HITENDRA KUMAR JAIN
|
March 16, 2017 |
|
RAJENDRA PRASAD Vs. GOVERNMENT OF M P AND OTHERS
|
April 26, 2017 |
|
RAJENDRA PRASAD AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
November 1, 2017 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
RAJENDRA PRASAD VAIS Vs. STATE OF M P & OTHERS
|
January 24, 2017 |
|
RAJENDRA SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
June 12, 2017 |
|
RAJENDRA SINGH Vs. THE STATE OF M.P.
|
August 10, 2017 |
|
RAJENDRA SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 15, 2017 |
|
RAJENDRA SINGH YADAV Vs. STATE OF M.P.
|
February 7, 2017 |
|
RAJENDRA SINGH, S/O SHRI KUNWARLAL BAGHEL Vs. RAJENDRA SINGH
|
November 9, 2017 |
|
RAJENDRA VIRANI Vs. STATE OF MADHYA PRADESH
|
February 15, 2017 |
|
RAJESH KHATIK Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
|
January 19, 2017 |
|
RAJESH KUMAR Vs. STATE OF MADHYA PRADESH
|
September 21, 2017 |
|
RAJESH KUMAR & ORS Vs. THE STATE OF M.P
|
November 7, 2017 |
|
RAJESH KUMAR AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
|
September 22, 2017 |
|
RAJESH KUMAR DUBEY AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 25, 2017 |
|
RAJESH KUMAR GOYAL Vs. M.P HIGH COURT
|
August 16, 2017 |
|
RAJESH MISHRA Vs. RAMVILAS & ORS
|
December 8, 2017 |
|
RAJESH PANDEY Vs. SUMAN MISHRA
|
December 20, 2017 |
|
RAJESH SINGH PARIHAR Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
RAJESH SINGH TOMAR Vs. SMT.SANTOSH TOMAR
|
October 26, 2017 |
|
RAJESH SINGHAL Vs. STATE OF M P AND OTHERS
|
September 13, 2017 |
|
RAJIV DHAM Vs. ANIL KUMAR GARG
|
February 1, 2017 |
|
RAJJAN Vs. STATE OF M P
|
November 18, 2017 |
|
RAJJAN & ORS Vs. STATE OF M P
|
August 17, 2017 |
|
RAJJU @ RAJEDNRA Vs. STATE OF M P
|
August 18, 2017 |
|
RAJKUMAR ALIAS PAPPU AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 2, 2017 |
|
RAJKUMAR AND ANOTHER Vs. STATE OF MP
|
May 5, 2017 |
|
RAJKUMAR JAIN AND OTHERS Vs. STATE OF M.P.
|
October 25, 2017 |
|
RAJKUMAR JAISWAL Vs. STATE OF M.P.
|
May 2, 2017 |
|
RAJKUMAR SINGH Vs. PUSHPENDAR SINGH & ORS.
|
January 3, 2017 |
|
RAJKUMAR TIWARI & ANOTHER Vs. VISHESH GADPALE & OTHERS
|
December 14, 2017 |
|
RAJKUMAR YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 27, 2017 |
|
RAJNI LITORIYA Vs. STATE OF M.P. AND ANR.
|
December 18, 2017 |
|
RAJPAL AND ORS Vs. STATE OF M P
|
February 16, 2017 |
|
RAJPAL AND OTHERS Vs. STATE OF M.P.
|
February 13, 2017 |
|
RAJPUT ROAD LINES & ANOTHER Vs. DEVENDRA KUMAR PRANAMI
|
February 1, 2017 |
|
RAJU Vs. STATE OF M P
|
June 19, 2017 |
|
RAJU @ NAGENDRA SINGH CHAUHAN & ANR Vs. STATE OF M P & ANR
|
November 24, 2017 |
|
RAJU @ RAJENDRA Vs. STATE OF M. P.
|
November 3, 2017 |
|
RAJU @ RAJENDRA Vs. STATE OF M P
|
February 23, 2017 |
|
RAJU @ RAJKISHORE @ R.K. SINGH Vs. STATE OF M.P.
|
December 21, 2017 |
|
RAJU ALIAS PHODAN Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
RAJU BARMAN Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
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RAJU GANESH KAMLE Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 12, 2017 |
|
RAJU KACHER Vs. THE STATE OF MADHYA PRADESH
|
December 20, 2017 |
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RAJU KHAN S/O HABIBUR REHMAAN Vs. STATE OF MADHYA PRADESH
|
December 19, 2017 |
|
RAJU S/O BADRI PRASAD PANDIT Vs. STATE OF M.P.
|
November 6, 2017 |
|
RAJU SHARMA @ RAJENDRA Vs. STATE OF M.P.
|
February 3, 2017 |
|
RAJU SINGH AHIRWAR Vs. STATE OF M.P.
|
August 3, 2017 |
|
RAJVEER SINGH Vs. BABULAL AND OTHERS
|
February 10, 2017 |
|
RAJVINDER SINGH Vs. STATE OF M.P.
|
August 28, 2017 |
|
RAKESH Vs. ANURAG AND OTHERS
|
August 23, 2017 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
RAKESH @ BHURA RAJAK Vs. THE STATE OF MADHYA PRADESH
|
November 2, 2017 |
|
RAKESH AND OTHERS Vs. STATE OF M.P.
|
March 7, 2017 |
|
RAKESH BAGRI Vs. THE STATE OF MADHYA PRADESH
|
December 26, 2017 |
|
RAKESH BEHAL Vs. UNION OF INDIA
|
August 9, 2017 |
|
RAKESH GOND Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
|
March 28, 2017 |
|
RAKESH GUPTA Vs. STATE OF MADHYA PRADESH
|
June 21, 2017 |
|
RAKESH KUMAR Vs. STATE OF MADHYA PRADESH
|
September 7, 2017 |
|
RAKESH KUMAR Vs. JAI PRAKASH DUBEY
|
May 2, 2017 |
|
RAKESH KUMAR DUBEY Vs. SHRI PANKAJ AGRAWAL
|
August 18, 2017 |
|
RAKESH KUMAR MISHRA. Vs. THE STATE OF M.P. & OTHERS
|
August 10, 2017 |
|
RAKESH SAHU Vs. SMT.MAMTA SAHU
|
May 1, 2017 |
|
RAKESH SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 14, 2017 |
|
RAKESH SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
RAKHI GUPTA Vs. NITIN KUMAR GUPTA
|
December 18, 2017 |
|
RAM BABU JATAV Vs. STATE OF MADHYA PRADESH
|
May 19, 2017 |
|
RAM BAHADUR & OTHERS Vs. STATE OF M P
|
December 21, 2017 |
|
RAM BAHOR LONIYA AND FOUR OTHERS Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION
|
October 13, 2017 |
|
RAM BAHORE TIWARI Vs. STATE OF M P & OTHERS
|
June 23, 2017 |
|
RAM BARAN Vs. STATE OF M.P.
|
January 12, 2017 |
|
RAM BEHARI MISHRA (DR.) (DEAD) AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 11, 2017 |
|
RAM DULARE Vs. STATE OF M P
|
July 10, 2017 |
|
RAM DULARE CHOUDHARI, S/O MUNNU CHOUDHARI Vs. STATE OF M P
|
December 11, 2017 |
|
RAM KISHAN Vs. STATE OF MP
|
May 23, 2017 |
|
RAM KISHORE, S/O RAMPRATAP KORI Vs. STATE OF MADHYA PRADESH
|
November 30, 2017 |
|
RAM KRISHNA MISHARA Vs. STATE OF MADHYA PRADESH
|
June 12, 2017 |
|
RAM KRISHNA SINGH Vs. STATE OF MADHYA PRADESH & OTHERS
|
October 3, 2017 |
|
RAM KUMAR MEENA Vs. STATE OF M P & OTHERS
|
July 21, 2017 |
|
RAM KUMAR SHRIVASTAVA Vs. STATE OF M P & OTHERS
|
May 16, 2017 |
|
RAM KUNWAR Vs. BHAGWAN CHARAN
|
March 23, 2017 |
|
RAM LAKHAN@BATUL Vs. STATE OF M P
|
February 2, 2017 |
|
RAM LAXMAN PRAJAPATI Vs. THE STATE OF MADHYA PRADESH THR
|
November 3, 2017 |
|
RAM MANDIR Vs. STATE OF M P AND OTHERS
|
July 13, 2017 |
|
RAM MANOJ DWIVEDI Vs. STATE OF M P AND OTHERS
|
September 13, 2017 |
|
RAM MILAN DUBEY Vs. STATE OF M.P. AND ORS.
|
December 11, 2017 |
|
RAM MILAN PANDEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 14, 2017 |
|
RAM MOHAN & JAY SINGH Vs. AVINASH SAXENA & OTHERS
|
July 5, 2017 |
|
RAM NAGINA SINGH Vs. STATE OF MADHYA PRADESH & OTHERS
|
February 3, 2017 |
|
RAM NIHORE SONI Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS
|
July 7, 2017 |
|
RAM PRAKASH DANTRE Vs. THE STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
RAM RAJA Vs. CHANDA SEN
|
August 16, 2017 |
|
RAM S/O BADRILAL RATHOD Vs. ASHWIN S/O MUNNALAL RATHOD & ANOTHER
|
August 30, 2017 |
|
RAM SAJEEVAN KUVIND Vs. KAUSHLENDRA SINHA
|
November 8, 2017 |
|
RAM SEWAK MISHRA Vs. STATE OF M.P.
|
July 18, 2017 |
|
RAM SEWAK PRAJAPATI Vs. SHIV KUMAR YADAV & OTHERS
|
April 20, 2017 |
|
RAM SHARAN KOL AND OTHERS Vs. STATE OF M P & OTHERS
|
December 19, 2017 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
March 28, 2017 |
|
RAM SINGH Vs. STATE OF M P AND OTHERS
|
May 18, 2017 |
|
RAM SINGH ALIAS RAMJI SINGH Vs. STATE OF M P
|
November 21, 2017 |
|
RAM SINGH JADAV AND OTHERS Vs. STATE OF M P AND OTHERS
|
August 22, 2017 |
|
RAM VEER SINGH Vs. STATE OF MADHYA PRADESH
|
May 24, 2017 |
|
RAMAKANT Vs. STATE OF MADHYA PRADESH
|
December 4, 2017 |
|
RAMAKANT SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 20, 2017 |
|
RAMAKANT SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 24, 2017 |
|
RAMAKHTYAR Vs. STATE OF M.P.
|
September 12, 2017 |
|
RAMANAND PATEL Vs. CHIEF MANAGING DIRECTOR
|
August 21, 2017 |
|
RAMANDA @ YASHVANT GOND S/O NIRBHAYA SINGH GOND Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
RAMANI NAIR Vs. STATE OF MADHYA PRADESH & ORS
|
October 31, 2017 |
|
RAMANUGRAH S/O RAMVISHALE PRAJAPATI Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION MADA
|
October 4, 2017 |
|
RAMAYAN PRASAD PATHAK Vs. THE STATE OF MADHYA PRADESH
|
November 2, 2017 |
|
RAMBALI SAKET Vs. ANJU SAKET
|
June 20, 2017 |
|
RAMBALI SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
|
December 5, 2017 |
|
RAMBHAROSE Vs. STATE OF MADHYA PRADESH
|
September 13, 2017 |
|
RAMBHAROSE RATHOR Vs. MADHYA PRADESH WAKF BOARD
|
June 5, 2017 |
|
RAMBIHARI MISHRA SINCE DEAD THROUGH LEGAL HEIRS NEETA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 31, 2017 |
|
RAMBUX R/O LUXMAN MEHRA Vs. STATE OF MADHYA PRADESH
|
December 11, 2017 |
|
RAMCHANDRA BALAI Vs. STATE OF M P
|
October 11, 2017 |
|
RAMCHANDRA MALVIYA Vs. STATE OF M.P. AND OTHERS
|
December 4, 2017 |
|
RAMCHARAN Vs. DAMODAR AND OTHERS
|
April 21, 2017 |
|
RAMCHITRA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
May 11, 2017 |
|
RAMDAS Vs. STATE OF M P
|
October 12, 2017 |
|
RAMDAS Vs. STATE OF M.P.
|
October 26, 2017 |
|
RAMDAYAL Vs. STATE OF MP
|
April 7, 2017 |
|
RAMDAYAL SAXSENA Vs. PUBLIC HEALTH AND FAMILY
|
June 21, 2017 |
|
RAMDEVI Vs. STATE OF MP AND OTHERS
|
April 10, 2017 |
|
RAMDHAN & ORS. Vs. DINESH & ORS
|
October 26, 2017 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
RAMESH CHAND Vs. SMT. SHAKUNTLA
|
January 12, 2017 |
|
RAMESH CHAND SHARMA Vs. STATE OF M.P.
|
May 1, 2017 |
|
RAMESH CHANDRA KHAS Vs. ASHOK KUMAR DIXIT AND OTHERS
|
July 26, 2017 |
|
RAMESH KUMAR SHARMA Vs. STATE OF M.P.
|
January 19, 2017 |
|
RAMESH KUSHWAH & OTHERS Vs. SONIRAM KUSHWAH
|
June 15, 2017 |
|
RAMESH PATEL MADHPURA Vs. STATE OF M P AND OTHERS
|
December 5, 2017 |
|
RAMESH S/O NAHADARIYA BARELA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 21, 2017 |
|
RAMESH SINGH KIRAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
June 5, 2017 |
|
RAMESHCHAND Vs. MEENA
|
August 18, 2017 |
|
RAMESHCHANDRA Vs. DECD MOHAMMD UMRAO THR LRS
|
September 15, 2017 |
|
RAMESHCHANDRA Vs. RAJESH
|
November 2, 2017 |
|
RAMESHCHANDRA AND OTHERS Vs. KAILASHCHANDRA AND ANOTHER
|
September 14, 2017 |
|
RAMESHWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
January 20, 2017 |
|
RAMESHWAR PRASAD Vs. ADDITIONAL COLLECTOR
|
October 4, 2017 |
|
RAMGOPAL GUPTA Vs. RAMVISHAL GUPTA
|
December 6, 2017 |
|
RAMGOPAL SWARNKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 4, 2017 |
|
RAMGOPAL THROUGH LRS Vs. JASHODA BAI THROUGH LRS
|
July 11, 2017 |
|
RAMJEEVAN Vs. STATE OF M.P.
|
October 26, 2017 |
|
RAMJI @ RAM PD DUBEY Vs. STATE OF M P
|
June 21, 2017 |
|
RAMJI KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
|
January 11, 2017 |
|
RAMJILAL Vs. DR.PREAM ARORA AND OTHERS
|
May 11, 2017 |
|
RAMJILAL AND OTHERS Vs. STATE OF M P
|
March 17, 2017 |
|
RAMJILAL KUSHWAH Vs. STATE OF M.P.
|
June 21, 2017 |
|
RAMKARAN Vs. MANGIBAI AND OTHERS
|
January 16, 2017 |
|
RAMKESH @ RAJUA YADAV Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
RAMKISHAN S/O SHIV PRASAD Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION UMRAOGANJ
|
June 20, 2017 |
|
RAMKRIPAL GUPTA Vs. STATE OF MADHYA PRADESH
|
July 13, 2017 |
|
RAMKRIPAL SAHU AND OTHERS Vs. SMT. GUJRATIYA SAHU AND OTHERS
|
April 7, 2017 |
|
RAMKRIPAL SINGH AND 4 OTHERS Vs. STATE OF MADHYA PRADESH
|
November 24, 2017 |
|
RAMKRIPAL TIWARI Vs. SMT. JAANKI GUPTA
|
December 14, 2017 |
|
RAMKRISHAN SOLVEX PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE & ORS
|
March 28, 2017 |
|
RAMKRISHN SHARMA Vs. SMT.SARITA SHARMA
|
November 13, 2017 |
|
RAMKRISHNA & OTHERS Vs. NARENDRA & OTHERS
|
August 18, 2017 |
|
RAMKRISHNA ALIAS SANJU SHARMA Vs. STATE OF M.P.
|
December 1, 2017 |
|
RAMKUMAR Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
RAMKUMAR Vs. STATE OF MADHYA PRADESH
|
December 11, 2017 |
|
RAMKUMAR Vs. STATE OF M P
|
February 9, 2017 |
|
RAMKUMAR AND ANOTHER Vs. STATE OF M.P.
|
August 23, 2017 |
|
RAMKUMAR DHARIYA Vs. STATE OF M P AND OTHERS
|
July 24, 2017 |
|
RAMKUMAR S/O NEPAL SINGH KAURAV Vs. STATE OF MADHYA PRADESH THROUGH P S CHICHLEE
|
October 5, 2017 |
|
RAMKUMAR S/O SHYAMLE CHOUDHARY Vs. STATE OF M P
|
September 22, 2017 |
|
RAMKUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
RAMLAKHAN Vs. STATE OF M P AND ORS
|
August 28, 2017 |
|
RAMLAL AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
December 8, 2017 |
|
RAMLAL HURMADE Vs. WESTERN COALFIELDS LTD
|
August 28, 2017 |
|
RAMLAL MALVIYA Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 15, 2017 |
|
RAMLAL MALVIYA Vs. STATE OF M.P. AND OTHERS
|
March 16, 2017 |
|
RAMLAL MALVIYA Vs. CO OPERATIVE DEPARTMENT
|
March 16, 2017 |
|
RAMLAL PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
RAMNARAYAN Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
RAMNARAYAN Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
RAMNARAYAN SHARMA Vs. STATE OF M.P. AND ORS.
|
March 6, 2017 |
|
RAMNARESH Vs. STATE OF M.P.
|
May 18, 2017 |
|
RAMNARESH @ BADE LALA Vs. CHANDRA PRAKASH AND ANOTHER
|
January 20, 2017 |
|
RAMNARESH SHARMA Vs. STATE OF M P & ANOTHER
|
April 3, 2017 |
|
RAMNATH AHIRWAR Vs. THE STATE OF MADHYA PRADESH
|
November 1, 2017 |
|
RAMNATH S/O RAMPRASAD BARMAN Vs. STATE OF M P
|
June 22, 2017 |
|
RAMNEEK SHAH Vs. CHANDRA KUMAR JAIN
|
March 16, 2017 |
|
RAMNIWAS Vs. STATE OF M.P.
|
December 20, 2017 |
|
RAMNIWAS Vs. STATE OF MADHYA PRADESH
|
February 7, 2017 |
|
RAMPATI @ PATANGI Vs. STATE OF M.P.
|
May 25, 2017 |
|
RAMPRASAD S/O MANGILAL Vs. STATE OF M P THROUGH POLICE STATION BIAORA,DISTRICT RAJGARH
|
June 28, 2017 |
|
RAMPRASAD SHAH AND OTHERS Vs. JAMESAR SAHU AND OTHERS
|
August 28, 2017 |
|
RAMSHANKAR AND ANOTHER Vs. STATE OF M.P.
|
March 2, 2017 |
|
RAMSHARAN SHARMA AND ANOTHER Vs. STATE OF MP
|
April 4, 2017 |
|
RAMSHREE SEN Vs. SHARDA SHARMA AND OTHERS
|
October 6, 2017 |
|
RAMSINGH S/O SURAJSINGH Vs. STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
RAMSUJAN KOL, @ MUNDA S/O BANSHROOP KOL Vs. STATE OF MADHYA PRADESH, THROUGH P S RAMNAGAR
|
June 20, 2017 |
|
RAMSWAROOP Vs. SEHDEV & OTHERS
|
June 23, 2017 |
|
RAMSWAROOP AGRAWAL & SONS Vs. STATE OF M P
|
June 19, 2017 |
|
RAMSWAROOP AND OTHERS Vs. BABULAL AND ANOTHER
|
April 7, 2017 |
|
RAMSWAROOP KUMHAR Vs. STATE OF M.P.
|
March 6, 2017 |
|
RAMSWAROOP S/O SURAJLAL SAHU Vs. STATE OF M.P. AND OTHERS
|
January 4, 2017 |
|
RAMU ALIAS RAMLAL Vs. STATE OF M.P.
|
December 5, 2017 |
|
RAMU SINGH TOMAR Vs. SMT. BHURI BAI
|
February 15, 2017 |
|
RAMVARAN SHARMA Vs. SMT. RAMSNEHI SHARMA
|
May 11, 2017 |
|
RAMVEER SHARMA Vs. SHAILENDRA DEVI & OTHERS
|
April 3, 2017 |
|
RAMVEER SHARMA Vs. SATYANARAYAN SHARMA AND OTHERS
|
March 22, 2017 |
|
RAMVISHWAS PATEL @ BALUA AND ANOTHER Vs. STATE OF M P
|
November 15, 2017 |
|
RANCHHOD Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
RANCHHOD S/O NARAYAN KHATI AND ORS. Vs. RAMCHANDRA S/O SITARAM KHATI AND ANR.
|
June 21, 2017 |
|
RANI Vs. SOUTH EASTERN COALFIELDS LIMITED.
|
July 6, 2017 |
|
RANI AGRAWAL Vs. AJAY KUMAR PATHAK
|
April 7, 2017 |
|
RANJEET SINGH GURJAR & OTHERS Vs. STATE OF M P
|
June 19, 2017 |
|
RANUMAL SHARMA @ RANU Vs. STATE OF M.P.
|
January 3, 2017 |
|
RANVEER SINGH AND OTHERS Vs. VISHAN SINGH AND OTHERS
|
May 26, 2017 |
|
RANVIR SINGH KHANGAR Vs. STATE OF M.P.
|
February 6, 2017 |
|
RASHID ALI Vs. THE STATE OF MADHYA PRADESH
|
August 17, 2017 |
|
RASHMI PATHAK (SMT.) Vs. SHASKIYA KARMACHARI GRIH NIRMAN SAHKARI SANSTHA MARYADIT AND ANOTHER
|
August 16, 2017 |
|
RATAN SINGH Vs. STATE OF MP
|
October 13, 2017 |
|
RATAN SINGH & OTHERS Vs. STATE OF M P
|
December 5, 2017 |
|
RATAN SINGH RAWAT (D) THROUGH LR Vs. KAMAL SINGH
|
December 15, 2017 |
|
RATANIYA Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
RATIA BAI Vs. STATE OF MADHYA PRADESH
|
May 15, 2017 |
|
RATIRAM Vs. STATE OF M P
|
August 17, 2017 |
|
RATIRAM Vs. STATE OF MP
|
February 9, 2017 |
|
RATIRAM BAGHEL & ANOTHER Vs. STATE OF M P
|
June 5, 2017 |
|
RATNA PARABHA & ANR Vs. KESHRILAL & ORS
|
April 27, 2017 |
|
RATNA TRIPATHI Vs. STATE OF M P AND OTHERS
|
August 3, 2017 |
|
RAV SATISH SINGH RAGHUVANSHI Vs. THE STATE OF MADHYA PRADESH
|
December 4, 2017 |
|
RAVENDRA PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
November 2, 2017 |
|
RAVENDRA PRASAD TIWARI Vs. THE STATE OF M.P.
|
October 30, 2017 |
|
RAVI @ RAVINDRA SINGH Vs. STATE OF M P
|
March 2, 2017 |
|
RAVI PRAKASH Vs. HUSSAIN ALI
|
April 11, 2017 |
|
RAVI PRAKASH GARG Vs. STATE OF M.P. AND ANOTHER
|
January 17, 2017 |
|
RAVI SAXENA Vs. STATE OF MADHYA PRADESH & OTHERS
|
May 11, 2017 |
|
RAVILAL Vs. PUSHPA LODHI AND OTHERS
|
December 4, 2017 |
|
RAVINDRA Vs. NARMADA VALLEY DEVELOPMENT
|
October 27, 2017 |
|
RAVINDRA BRAHMAN Vs. STATE OF M.P. AND OTHERS.
|
February 6, 2017 |
|
RAVINDRA KUMAR Vs. STATE OF M. P.
|
October 27, 2017 |
|
RAVINDRA KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
RAVINDRA KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH AND TWO OTHERS
|
September 13, 2017 |
|
RAVINDRA NATH JAIN Vs. ADDITIONAL COMMISSIONER, CENTRAL EXCISE, HQR INDORE AND ANOTHER
|
September 4, 2017 |
|
RAVINDRA NATH TRIPATHI Vs. STATE OF MADHYA PRADESH & ANOTHER
|
November 22, 2017 |
|
RAVIRAJ SINGH Vs. RANVIJAY PRATAP SINGH AND ANOTHER
|
July 6, 2017 |
|
RAVISHANKAR Vs. SATYANARAYAN
|
January 17, 2017 |
|
RECOVERY OFFICER (ASSISTANT PROVIDENT FUND COMMISSIONER) Vs. MUNICIPAL COUNCIL DABRA
|
May 2, 2017 |
|
REENA JAGGI Vs. RANDEEP JAGGI
|
November 15, 2017 |
|
REETA SINGH Vs. INDIAN OIL CORPORATION LTD
|
May 3, 2017 |
|
REGIONAL AGRICULTURE RESEARCH CENTRE Vs. SMT. RADHA RANI ATHYA
|
December 4, 2017 |
|
REKHA (SMT.) Vs. SMT.INDIRA BAI
|
June 19, 2017 |
|
REKHA @ SONALI SHARMA Vs. PRAMOD SHARMA
|
April 7, 2017 |
|
RELIANCE GENERAL INSURANCE CO.LTD. Vs. SMT.YASHODABAI
|
June 22, 2017 |
|
RENEW CLEAN ENERGY PRIVATE LIMITED Vs. M P POWER MANAGEMENT COMPANY LIMITED AND ANOTHER
|
August 18, 2017 |
|
RENU BHATNAGAR Vs. MUNICIPAL CORPORATION GWALIOR
|
July 13, 2017 |
|
RENU SHARMA (SMT) Vs. ATUL BHARGAV
|
September 7, 2017 |
|
RESHMA RESHWAL Vs. PUBLIC SERVICE MANAGEMENT
|
October 31, 2017 |
|
RINKI (SMT.) @ JYOTI Vs. HALKE RAM BATHAM
|
October 11, 2017 |
|
RINU AGRAWAL Vs. RANI DURGAVATI UNIVERSITY, JABALPUR
|
July 25, 2017 |
|
RISHABH SAXENA Vs. STATE OF MADHYA PRADESH
|
August 8, 2017 |
|
RISHI BAJPAI Vs. STATE OF M.P.
|
January 25, 2017 |
|
RISHI MOHAN SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
April 4, 2017 |
|
RISHI PRAKASH GAUTAM Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
RISHI SARATHE Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
RISHUPAL SINGH Vs. STATE OF M.P. & OTHERS
|
December 15, 2017 |
|
RITESH AJMERA Vs. STATE OF M.P.
|
February 27, 2017 |
|
RITESH INANI S/O RAJENDRA INANI Vs. STATE OF MP & OTHERS
|
April 3, 2017 |
|
RITESH JAISWAL Vs. STATE OF MADHYA PRADESH
|
February 16, 2017 |
|
RITIKA (SMT.) Vs. MANAKLAL AND OTHERS
|
April 12, 2017 |
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RITURAJ SINGH AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
December 14, 2017 |
|
RITWIK GARG SO SHRI RAMESH GARG Vs. SMT. RADHIKA GARG WO RITWIK GARG
|
December 6, 2017 |
|
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA AND ANOTHER
|
July 21, 2017 |
|
ROHIDAS Vs. CHIEF GENERAL MANAGER & OTHERS
|
September 4, 2017 |
|
ROHIN RAI Vs. STATE OF M P & OTHERS
|
July 14, 2017 |
|
ROHIT AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-II & ANOTHER
|
July 4, 2017 |
|
ROHIT JAIN Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2017 |
|
ROOP NARAYAN SAHU Vs. STATE OF M.P. & OTHERS
|
August 11, 2017 |
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ROOPSINGH S/O AABLIYA BHEEL Vs. STATE OF MADHYA PRADESH
|
May 12, 2017 |
|
ROSHAN SINGH & ANOTHER Vs. STATE OF M P
|
December 28, 2017 |
|
ROSHNI PATEL Vs. STATE OF MADHYA PRADESH
|
July 4, 2017 |
|
RUDRAPAL SINGH CHANDEL Vs. STATE OF M P & OTHERS
|
May 9, 2017 |
|
RUPA AND OTHERS Vs. RADHABAI AND OTHERS
|
April 28, 2017 |
|
RUPESH Vs. AKLIM
|
May 4, 2017 |
|
RUPESH FAUJDAR & ORDERS Vs. PRADEEP KUMAR TAMRAKAR
|
January 11, 2017 |
|
S GOENKA LIME AND CHEMICAL LTD Vs. UNION OF INDIA
|
May 8, 2017 |
|
S N SINGH & ANOTHER Vs. ARVIND KUMAR GUPTA
|
May 5, 2017 |
|
S R FERRO ALLOYS & OTHERS Vs. INCOME TAX SETTLEMENT COMMISSION & OTHERS
|
April 27, 2017 |
|
S. S. KAWDIYA Vs. STATE OF M.P. AND OTHERS
|
December 7, 2017 |
|
S.D. MULEY Vs. STATE OF M.P. AND OTHERS
|
January 23, 2017 |
|
S.N VIJAYWARGIYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 21, 2017 |
|
SABHAPATI VAIS S/O RAMLALLU VAIS Vs. STATE OF MADHYA PRADESH
|
April 26, 2017 |
|
SABIR HUSSAIN Vs. STATE OF M.P.
|
February 28, 2017 |
|
SABIR PAINTER Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
SABU LAL GOND Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 29, 2017 |
|
SACHIN ALIAS LAPPU Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
SACHIN GUPTA Vs. STATE OF MADHYA PRADESH
|
March 21, 2017 |
|
SACHIN KUMAR JAIN Vs. STATE OF M.P.
|
August 8, 2017 |
|
SADAN GOND Vs. STATE OF M P
|
October 10, 2017 |
|
SADHANA SINGH TOMAR & ANR Vs. STATE OF M P AND ORS
|
October 3, 2017 |
|
SADHULAL PRAJAPATI Vs. STATE OF M.P. AND OTHERS
|
February 9, 2017 |
|
SADHURAM Vs. INTJAMIA COMMITTEE AND KABRISTAN AND MASJID GREATER GWALIOR
|
March 21, 2017 |
|
SADHURAM UDHVANI Vs. STATE OF M.P.
|
May 3, 2017 |
|
SAGAR GUPTA Vs. STATE OF M.P.
|
February 6, 2017 |
|
SAGAR JILA KHAD BEEJ KRISHI AUSHADHI VIKERETA KALYAN SAMITI Vs. UNION OF INDIA AND ANOTHER
|
April 17, 2017 |
|
SAHARA INDIA LIMITED & ORS Vs. STATE OF M P & ANR
|
January 3, 2017 |
|
SAHEED Vs. GOIND KUMAR
|
November 8, 2017 |
|
SAHID KHAN Vs. SAYANA
|
January 31, 2017 |
|
SAI ENTERPRISES Vs. SURENDRA SINGH YADAV AND ANOTHER
|
July 18, 2017 |
|
SAI ENTERPRISES (M/S) Vs. STATE OF M.P. AND ANOTHER
|
October 24, 2017 |
|
SAIYANA BANAO Vs. RASHID QURESHI
|
September 7, 2017 |
|
SAJID KHAN Vs. STATE OF M.P.
|
February 16, 2017 |
|
SAJJE @ SANJAY AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 23, 2017 |
|
SAKHARAM ALIAS BAGAD Vs. STATE OF M.P.
|
May 18, 2017 |
|
SAKRAN Vs. STATE OF MADHYA PRADESH
|
December 7, 2017 |
|
SAKSHI Vs. ARUN AGRAWAL
|
December 13, 2017 |
|
SALAK, S/O HARE SINGH GOND Vs. STATE OF MADHYA PRADESH
|
September 6, 2017 |
|
SALGA @ SALIGRAM GURJAR Vs. STATE OF MP
|
February 9, 2017 |
|
SALIM Vs. STATE OF M P
|
May 11, 2017 |
|
SALIM KHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
SAMAR MEER ALIAS CHIKA Vs. NIHARIKA MEER
|
January 25, 2017 |
|
SAMLU GOND Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
SAMPAT LAL TRIPATHI AND OTHERS Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
September 11, 2017 |
|
SAMPURANAND MISHRA Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT, M P & ANOTHER
|
August 1, 2017 |
|
SAMPURNANAND MISHRA Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT
|
December 12, 2017 |
|
SAMUDRI BAI AND ORS Vs. MOHIT KUMAR JAIN AND ORS
|
December 8, 2017 |
|
SAMUEL WALTER Vs. JASMINE AND ANOTHER
|
May 1, 2017 |
|
SANAJY SUKHWANI Vs. THE STATE OF MADHYA PRADESH
|
November 8, 2017 |
|
SANDEEP DUBEY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 8, 2017 |
|
SANDEEP DWIVEDI AND OTHERS Vs. M.P. PUBLIC SERVICE COMMISSION
|
July 5, 2017 |
|
SANDEEP KUMAR JAIN Vs. KU. AYUSHI JAIN
|
November 6, 2017 |
|
SANDEEP NAGAR Vs. STATE OF M.P. AND OTHERS
|
March 22, 2017 |
|
SANDEEP SINGH BAIS @ ANSHU & ORS Vs. STATE OF M.P. AND ANR.
|
March 9, 2017 |
|
SANEE INFRASTRUCTURE PVT LTD Vs. STATE OF MADHYA PRADESH
|
June 21, 2017 |
|
SANGAM SAHAKARI GRIH NIRMAN SAHKARI SAMITI Vs. JETHIBAI PURUSHWANI & OTHERS
|
September 14, 2017 |
|
SANGEETA NAMDEO Vs. STATE OF MADHYA PRADESH
|
August 29, 2017 |
|
SANGITA NIGAM Vs. SAURABH NIGAM
|
November 22, 2017 |
|
SANGRAM & ORS Vs. STATE OF MADHYA PRADESH
|
August 3, 2017 |
|
SANGRAM SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 25, 2017 |
|
SANJAY Vs. STATE OF M.P
|
January 6, 2017 |
|
SANJAY @ GANGIYA S/O BHAWANISINGH CHOUHAN Vs. STATE OF M P
|
June 28, 2017 |
|
SANJAY AGRAWAL Vs. STATE OF M P
|
July 31, 2017 |
|
SANJAY AGRAWAL Vs. ISWAR CHAND JAIN
|
November 16, 2017 |
|
SANJAY CHANDAK Vs. NOSHAD KHAN
|
September 15, 2017 |
|
SANJAY HASANANDANI Vs. INDORE DEVELOPMENT AUTHORITY
|
July 4, 2017 |
|
SANJAY JAIN Vs. NARCOTICS DEPARTMENT
|
January 25, 2017 |
|
SANJAY KHATRI Vs. STATE OF MADHYA PRADESH
|
November 24, 2017 |
|
SANJAY MATHUR Vs. C B I AND OTHERS
|
August 31, 2017 |
|
SANJEEV AGRAWAL Vs. STATE OF M P THROUGH P S KAMPOO
|
August 31, 2017 |
|
SANJEEV JAIN Vs. M.P.POLLUTION CONTROL BOARD AND 3 OTHERS
|
January 6, 2017 |
|
SANJEEV KUMAR Vs. STATE OF M P & OTHERS
|
June 20, 2017 |
|
SANJEEV KUMAR DUBEY Vs. COMMERCIAL TAXES DEPARTMENT
|
September 12, 2017 |
|
SANJEEV KUMAR JAIN Vs. STATE OF M.P.
|
January 19, 2017 |
|
SANJU @ SANJAY Vs. STATE OF MADHYA PRADESH
|
May 8, 2017 |
|
SANT KUMAR BAGHEL Vs. STATE OF MADHYA PRADESH & OTHERS
|
May 11, 2017 |
|
SANT KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
April 11, 2017 |
|
SANTOSH Vs. THE STATE OF M.P.
|
December 5, 2017 |
|
SANTOSH Vs. STATE OF MADHYA PRADESH, THROUGH S H O P S PIPARIA
|
October 4, 2017 |
|
SANTOSH Vs. STATE OF M.P.
|
November 14, 2017 |
|
SANTOSH @ JARHA BAILDAR, S/O NAIYA BAILDAR Vs. STATE OF MADHYA PRADESH
|
December 8, 2017 |
|
SANTOSH ANAND, S/O SHRI SHALIGRAM JAISWAL Vs. STATE OF MADHYA PRADESH
|
December 6, 2017 |
|
SANTOSH ATRE Vs. REVENUE DEPARTMENT
|
October 30, 2017 |
|
SANTOSH BATHAV Vs. STATE OF MADHYA PRADESH
|
June 27, 2017 |
|
SANTOSH KUMAR Vs. PRABHA BAI
|
May 4, 2017 |
|
SANTOSH KUMAR Vs. OMPRAKSH AND OTHERS
|
May 5, 2017 |
|
SANTOSH KUMAR GUPTA Vs. PREM NARAYAN SINGH
|
July 18, 2017 |
|
SANTOSH KUMAR MISHRA & ORS Vs. GOKARAN SINGH AND ANR
|
October 3, 2017 |
|
SANTOSH KUMAR SHARMA Vs. SHRI ARUN KUMAR SAXENA AND OTHERS
|
December 13, 2017 |
|
SANTOSH KUMAR SHUKLA Vs. STATE OF M.P.
|
November 10, 2017 |
|
SANTOSH KUMAR TIWARI Vs. STATE OF M.P. AND OTHERS
|
December 14, 2017 |
|
SANTOSH KUMARI AND OTHERS Vs. VINAYAK PRASAD GUPTA & OTHERS
|
March 17, 2017 |
|
SANTOSH PANDIT @ SANTOSH SHARMA Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
SANTOSH S/O NANHEVEER SARATHE Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
SANTOSH SINGH RATHOD S/O RAMDULARE SINGH Vs. STATE OF M P
|
October 11, 2017 |
|
SAPNA GUPTA Vs. INDIAN OIL CORPORATION LTD
|
May 19, 2017 |
|
SARDAR Vs. STATE OF MADHYA PRADESH
|
October 7, 2017 |
|
SARDAR SHREE AMARJEET SINGH & ANOTHER Vs. RAJINDER KAUR
|
June 20, 2017 |
|
SARDAR SINGH Vs. SMT. CHENKUNWAR
|
March 1, 2017 |
|
SARDAR SINGH & ANR Vs. SHAITAN SINGH & OTHERS
|
December 14, 2017 |
|
SARMAN SINGH Vs. STATE OF MADHYA PRADESH
|
December 8, 2017 |
|
SAROJ RAJAK & ANOTHER Vs. STATE OF M P
|
October 9, 2017 |
|
SAROJ SINGH Vs. SARWAN SINGH AND OTHERS
|
December 15, 2017 |
|
SARPAN AND ANR Vs. STATE OF M P
|
June 29, 2017 |
|
SARVADAMAN MAIRAL & ORS. Vs. STATE OF M.P. & ANOTHER
|
January 19, 2017 |
|
SATENDRA KUMAR JAIN Vs. STATE OF M P & OTHERS
|
September 12, 2017 |
|
SATISH Vs. MURLIDHAR
|
April 19, 2017 |
|
SATISH BAIRAGI Vs. STATE OF MADHYA PRADESH
|
September 15, 2017 |
|
SATISH GIRIJA SHANKAR S/O SHIV PRAAD KATIYA Vs. STATE OF MADHYA PRADESH
|
August 9, 2017 |
|
SATISH KUMAR GOND Vs. STATE OF MADHYA PRADESH
|
December 13, 2017 |
|
SATISH KUMAR VERMA Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 12, 2017 |
|
SATYA PRAKASH PACHAURI Vs. DIRECTOR GENERAL
|
July 6, 2017 |
|
SATYAM ALIAS SHITAL KUSHWAH Vs. STATE OF M P
|
November 28, 2017 |
|
SATYANARAYAN PANDEY Vs. STATE OF M P & OTHERS
|
July 31, 2017 |
|
SATYAPAL G PURSWANI Vs. CENTRAL BANK OF INDIA & OTHERS
|
May 16, 2017 |
|
SATYAPRAKASH AASURE Vs. SMT. KALPANA ASURE
|
January 2, 2017 |
|
SATYAVATI ROKHEL Vs. KAMLESH PATEL
|
December 13, 2017 |
|
SATYENDRA SINGH & ORS Vs. LAKHAVINDER SINGH & ANR
|
June 27, 2017 |
|
SATYENDRA YADAV & ANR Vs. STATE OF M P
|
July 25, 2017 |
|
SAVITRI BAI Vs. SARITA SINGH
|
May 24, 2017 |
|
SAVITRI BAI Vs. SEEMA BAI
|
September 20, 2017 |
|
SAVITRI DEVI SHARMA (DEAD) THROUGH L RS Vs. PURUSHOTTAM AND OTHERS
|
April 20, 2017 |
|
SAVITRIBAI (SMT.) Vs. STATE OF M.P.
|
September 14, 2017 |
|
SAYYED ALI CONSTRUCTION COMPANY Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY & ANOTHER
|
December 18, 2017 |
|
SEEMA ARORA Vs. STATE OF M P & ORS
|
June 19, 2017 |
|
SEEMA GUPTA (SMT.) Vs. SMT. RADHA
|
March 15, 2017 |
|
SEETA SAKET Vs. STATE OF M P AND ANTHER
|
June 21, 2017 |
|
SENIOR DIVISIONAL MANAGER Vs. LAXMAN RAO PHALKE
|
October 26, 2017 |
|
SENSIV DEVELOPERS PVT. LTD. GWALIOR Vs. SMT. SHOBHA PACHHORI
|
January 9, 2017 |
|
SEVA SAHKARI SAMITI MYDT POKHARNI Vs. STATE OF M P AND OTHERS
|
October 4, 2017 |
|
SHAFIQ KHAN Vs. MADHYA PRADESH HOUSING BOARD & INFRASTRUCTURE DEVELOPMENT BOARD & OTHERS
|
August 28, 2017 |
|
SHAHBUDDIN MISTRI Vs. DEEPAK KUMAR AND OTHERS
|
November 8, 2017 |
|
SHAHEED KHAN Vs. HARNAM SINGH
|
February 14, 2017 |
|
SHAHJAD KHAN (DEAD) THROUGH HIS LEGAL REPRESENTATIVE DR JAKIR S/O HABA KHAN Vs. DAYARAM S/O DEVAJI MALI AND OTHERS
|
August 24, 2017 |
|
SHAHRUKH KHAN Vs. STATE OF M P & ANR
|
May 2, 2017 |
|
SHAHZADI Vs. STATE OF M.P.
|
October 6, 2017 |
|
SHAIFALI SARAF Vs. AANTRIKSHA SARAF
|
March 16, 2017 |
|
SHAIL MODI Vs. STATE OF MADHYA PRADESH
|
April 12, 2017 |
|
SHAILENDRA CHOWDHARY Vs. COMMISSIONER, JABALPUR DIVISION, JABALPUR AND ANOTHER
|
December 15, 2017 |
|
SHAILENDRA KUMAR Vs. DIVISIONAL FOREST OFFICER
|
September 11, 2017 |
|
SHAILENDRA SHRIVAS Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
SHAILENDRA SINGH & ANOTHER Vs. SOM DISTILLERIES & BREWERIES
|
November 24, 2017 |
|
SHAILENDRI GOSWAMI Vs. INDORE MUNICIPAL CORPORATION
|
September 26, 2017 |
|
SHAILESH Vs. MEDICAL EDUCATION DEPARTMENT
|
March 22, 2017 |
|
SHAILESH KUMAR GATLEWAR Vs. STATE OF M P AND OTHERS
|
October 24, 2017 |
|
SHAILLENDRA KUMAR Vs. DIVISIONAL FOREST OFFICER
|
July 6, 2017 |
|
SHAISTA KHAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
|
July 21, 2017 |
|
SHAITAN S/O BHURA Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
SHAKUNTALA (SMT.) AND ANOTHER Vs. AUDYOGIK KENDRA VIKAS NIGAM AND ANOTHER
|
September 21, 2017 |
|
SHAKUNTLA KHATIK Vs. STATE OF MADHYA PRADESH
|
July 3, 2017 |
|
SHAMBHUDAYAL RICHHARIYA Vs. STATE OF M P & OTHERS
|
April 26, 2017 |
|
SHAMBHULAL AND ANOTHER Vs. STATE OF MP
|
January 17, 2017 |
|
SHAMEULLAH KHAN Vs. SHEIKH MEHBOOB BASHA
|
March 6, 2017 |
|
SHAMIM BANO Vs. THE MANAGER
|
April 10, 2017 |
|
SHAMSHAD KHAN Vs. STATE OF MP
|
February 16, 2017 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
February 2, 2017 |
|
SHANI KUMAR Vs. THE STATE OF MADHYA PRADESH
|
January 6, 2017 |
|
SHANKAR & ORS Vs. STATE OF M P
|
November 23, 2017 |
|
SHANKAR GADARIYA, S/O HEERA GADARIYA Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
|
SHANKAR GIRI Vs. THE STATE OF MADHYA PRADESH
|
August 16, 2017 |
|
SHANKAR KHATIK Vs. STATE OF MADHYA PRADESH
|
May 12, 2017 |
|
SHANKAR RAO ASUTKAR Vs. STATE OF MADHYA PRADESH & OTHERS
|
September 22, 2017 |
|
SHANKAR SON OF SURI DIXIT Vs. STATE OF MADHYA PRADESH
|
October 25, 2017 |
|
SHANKARDEEN Vs. STATE OF MADHYA PRADESH
|
September 26, 2017 |
|
SHANKARLAL Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
SHANKARLAL & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 8, 2017 |
|
SHANKARSINGH Vs. MAHENDRA @ RAMESHWAR
|
September 5, 2017 |
|
SHANTI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 31, 2017 |
|
SHANTI BAI W/O RATANLAL AND OTHERS Vs. STATE OF MADHYA PRADESH
|
September 12, 2017 |
|
SHANTI BAVARIA Vs. STATE OF M P & OTHERS
|
October 10, 2017 |
|
SHANTI DEVII (SMT.) AND OTHERS Vs. INDORE CLOTH MARKET GRAH
|
June 27, 2017 |
|
SHANTI THAKUR (SMT.) Vs. STATE OF M.P.
|
October 6, 2017 |
|
SHANTIDEVI WD/O JUGALKISHORE SAKLA AND ANOTHER Vs. KAVITA W/O LATE PANKAJ SAKLA AND OTHERS
|
September 12, 2017 |
|
SHARAD CHANDRA Vs. THE STATE OF M.P.
|
November 1, 2017 |
|
SHARAD GUJARATI & ANR Vs. MINISTRY OF COMPANY AFFAIRS & ANR
|
April 27, 2017 |
|
SHARAD KUMAR SHRIVASTAVA AND OTHERS Vs. STATE OF M.P. & OTHERS
|
December 12, 2017 |
|
SHARDA PRASAD TRIPATHI Vs. STATE OF M.P.
|
April 12, 2017 |
|
SHARDA SHARMA Vs. D C SHARMA
|
August 18, 2017 |
|
SHARMAN LAL Vs. STATE OF MADHYA PRADESH
|
January 12, 2017 |
|
SHASHI Vs. STATE OF M P
|
April 25, 2017 |
|
SHASHI (SMT.) AND OTHERS Vs. PUNJAB NATIONAL BANK, INDORE AND OTHERS
|
March 21, 2017 |
|
SHASHI DIXIT Vs. STATE OF M.P.
|
February 22, 2017 |
|
SHATRUGHAN SINGH Vs. STATE OF M.P. AND OTHERS
|
April 26, 2017 |
|
SHAYAM SUNDER ROHRA Vs. INDUS IND BANK
|
January 9, 2017 |
|
SHEELA Vs. BOARD OF SECONDARY EDUCATION
|
December 19, 2017 |
|
SHEIKH ANIS & ORS Vs. STATE OF M P
|
November 9, 2017 |
|
SHEIKH WAHID KHAN & OTHERS Vs. THE STATE OF M.P.
|
September 6, 2017 |
|
SHER KHAN Vs. STATE OF M.P.
|
January 3, 2017 |
|
SHER SINGH @ MULLU Vs. STATE OF MADHYA PRADESH
|
April 25, 2017 |
|
SHERBANO WD /O ATA MOHAMMAD AND OTHERS Vs. SARFARAJ MOHD AND OTHERS
|
May 24, 2017 |
|
SHERU @ MAHENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
December 7, 2017 |
|
SHIKHA (SMT.)AND OTHERS Vs. DR.AJAY HARDIA AND OTHERS.
|
February 27, 2017 |
|
SHISHU VIDYAPEETH BENGALI GIRLS HIGHER SECONDARY SCHOOL, G C FY
ESTATE, JABALPLUR Vs. ANUSUA DAS SHARMA AND OTHERS
|
August 30, 2017 |
|
SHISHUPAL SINGH RATHORE Vs. STATE OF M.P. AND OTHER
|
January 17, 2017 |
|
SHIV CHARAN LAL PATHAK Vs. STATE OF M P & OTHERS
|
June 27, 2017 |
|
SHIV DHAR Vs. STATE OF MADHYA PRADESH
|
April 6, 2017 |
|
SHIV KUMAR Vs. RAJU SHARMA
|
October 26, 2017 |
|
SHIV KUMAR KUSHWAH Vs. STATE OF MADHYA PRADESH
|
May 3, 2017 |
|
SHIV NARAYAN AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
|
SHIV PRASAD Vs. WESTERN COALFIELDS LTD
|
May 2, 2017 |
|
SHIV SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
May 25, 2017 |
|
SHIVAJI GROUP OF EDUCATION Vs. UNION OF INDIA
|
February 15, 2017 |
|
SHIVCHARAN & ANR Vs. STATE OF M P
|
May 4, 2017 |
|
SHIVCHARAN DANGI AND 2 OTHERS Vs. STATE OF MADHYA PRADESH
|
July 7, 2017 |
|
SHIVCO L.P.G. BOTTLING COMPANY Vs. M.P. ELECTRICITY BOARD AND OTHERS
|
March 7, 2017 |
|
SHIVDAN LAKHA Vs. MINISTRY OF WATER RESOURCES
|
January 3, 2017 |
|
SHIVDHAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 11, 2017 |
|
SHIVDULARE SINGH KAURAV AND ANOTHER Vs. SMT. RAJKUMARI
|
October 12, 2017 |
|
SHIVENDRA DHAKRE Vs. SHRI NARENDRA SHARMA
|
August 9, 2017 |
|
SHIVHARE ROAD LINES Vs. M/S. CONTAINER CORPORATION OF INDIA LTD.
|
March 16, 2017 |
|
SHIVKUMAR YESHU Vs. THE STATE OF M.P.
|
October 31, 2017 |
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SHIVLAL Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
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SHIVPAL BHADORIYA Vs. STATE OF M.P.
|
January 31, 2017 |
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SHIVRAJ Vs. THE STATE OF MADHYA PRADESH
|
February 3, 2017 |
|
SHIVRAM BAIGA@ DINU BAIGA @ DHANIRAM Vs. STATE OF M P
|
October 3, 2017 |
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SHIVRAM S/O DEV SINGH GOND Vs. STATE OF MADHYA PRADESH
|
June 22, 2017 |
|
SHIVSHANKAR GOEL Vs. STATE OF MADHYA PRADESH
|
October 13, 2017 |
|
SHIVVAM AWASTHI Vs. VICE CHANCELLOR JIWAJI UNIVERSITY
|
January 19, 2017 |
|
SHOBHA @ SHYAMLAL DHOBI Vs. STATE OF MADHYA PRADESH
|
November 28, 2017 |
|
SHOBHA JAIN Vs. STATE OF MADHYA PRADESH
|
August 8, 2017 |
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SHRAWN BYOHAR Vs. ASHISH KUMAR AND OTHERS
|
July 19, 2017 |
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SHREE DEO JANKI RAMAN MANDIR DUBEY Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2017 |
|
SHREE SINGH Vs. VIVEK SINGH AND OTHERS
|
May 8, 2017 |
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SHRI BANKE BIHARIJI BAZAR AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
August 17, 2017 |
|
SHRI DEVENDRA SHARMA Vs. DR. ANJALI GYANANI
|
January 10, 2017 |
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SHRI DIGAMBAR JAIN ATISHAY Vs. STUDY CIRCLE SOCIETY
|
November 7, 2017 |
|
SHRI PAWAN DIWEDI WITH SHRI RISHI TIWARI Vs. MS. NIDHI PATANKAR
|
January 10, 2017 |
|
SHRI RADHAKRISHNA SEVA SADAN Vs. M/S URBAN DEVELOPMENT TRUST LTD.
|
November 1, 2017 |
|
SHRI RAMNATH SINGH HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA AND OTHERS
|
January 11, 2017 |
|
SHRI VALLABH Vs. MADANLAL AND OTHERS
|
March 8, 2017 |
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SHRICHAND S/O ANAKH LAL @ KALLU GOND Vs. STATE OF MADHYA PRADESH
|
June 20, 2017 |
|
SHRIDHAR BANDARU Vs. VIJAYA KRISHNAMURTY
|
March 17, 2017 |
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SHRIKANT SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
November 1, 2017 |
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SHRIKANT SHARMA Vs. STATE OF MADHYA PRADESH
|
November 2, 2017 |
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SHRIMATI SAROJ SHARMA Vs. POORAN SINGH YADAV
|
October 30, 2017 |
|
SHRINARAYAN BAIS & ORS Vs. STATE OF M P
|
June 28, 2017 |
|
SHRINATH SINGH Vs. BRIJ KISHORE SHARMA
|
July 28, 2017 |
|
SHRIRAM & ANO Vs. STATE OF M P
|
November 10, 2017 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. JAGDISH PRASAD DUBET AND OTHERS
|
September 14, 2017 |
|
SHUBHA LAXMI GRAH NIRMAN SAHKARI SANSTHA MARYADIT Vs. SURESH @ GOPAL S/O AMBARAM AND SIX OTHERS
|
May 29, 2017 |
|
SHUBHA SHRIVASTAVA & ANR Vs. STATE OF M P
|
May 26, 2017 |
|
SHUBHAM RAGHUVANSHI Vs. SECRETARY, M P PUBLIC SERVICE COMMISSION & OTHERS
|
July 13, 2017 |
|
SHUSHIL @ SANTOSH Vs. STATE OF MADHYA PRADESH THROUGH P S LALBAG
|
October 12, 2017 |
|
SHUSHILA BAI & 6 OTHERS Vs. STATE OF MADHYA PRADESH & 4 OTHERS
|
December 5, 2017 |
|
SHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION
|
June 19, 2017 |
|
SHYAM BIHARI ALIAS SONU SONI Vs. LAXMI DEVI ALIAS NANDINI AND OTHERS
|
January 25, 2017 |
|
SHYAM NAGARKAR Vs. VIJAYA BANK AND OTHERS
|
March 30, 2017 |
|
SHYAM SUNDAR BHAVSAR Vs. B.R. NAIDU
|
December 20, 2017 |
|
SHYAMBABU Vs. STATE OF MP & ANOTHER
|
February 28, 2017 |
|
SHYAMLAL VYAS Vs. INDERCHAND AND ANOTHER
|
September 5, 2017 |
|
SHYAMSUNDAR SINGH AND OTHERS Vs. SITARAM SINGH SIKARWAR AND OTHERS
|
December 7, 2017 |
|
SIB (I)PL-VMICPL-VTEVTC FIRM Vs. NORTHERN COALFIELDS LIMITED
|
August 9, 2017 |
|
SIDDHA NARAYAN PANDEY AND 2 OTHERS Vs. STATE OF MADHYA PRADESH & ANOTHER
|
August 9, 2017 |
|
SIDDHARTH PATEL Vs. SHRAVAN KUMAR PATEL
|
March 28, 2017 |
|
SIDDHARTH S/O SANJAY PIPADA Vs. STATE OF M P
|
February 3, 2017 |
|
SIDHARTH PARIKH Vs. TARAMANI PARIKH
|
July 24, 2017 |
|
SINDHU SAHKARI SAKH SANSTHA MARYADIT DISTT-INDORE THRU PRAKASH PRESIDENT OFFICE Vs. ASHOK KHUBANI AND OTHERS
|
July 4, 2017 |
|
SIRAMATI Vs. STATE OF MADHYA PRADESH
|
May 23, 2017 |
|
SIRNAM AND OTHERS Vs. STATE OF MP
|
December 6, 2017 |
|
SITA ALIAS SHITAL ALIAS SITARAM S/O KASHIRAM Vs. STATE OF M P THROUGH POLICE STATION SURVAYA
|
November 27, 2017 |
|
SITA BAI & ORS Vs. SADDA BAI
|
November 2, 2017 |
|
SITA PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
SITA RAM PATHAK Vs. GOPAL PATHAK AND OTHERS
|
March 23, 2017 |
|
SITA RAM SHARMA Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 18, 2017 |
|
SITARAM AND ORS. Vs. STATE OF M.P.
|
March 3, 2017 |
|
SITARAM CHANDAK S/O LATE ANOKHILAL Vs. STATE OF M P AND OTHERS
|
July 6, 2017 |
|
SITASHARAN Vs. STATE OF MADHYA PRADESH
|
July 14, 2017 |
|
SIYARAM BHAGAT Vs. STATE OF MADHYA PRADESH
|
July 26, 2017 |
|
SMT HUZRA BI Vs. STATE OF MADHYA PRADESH
|
July 13, 2017 |
|
SMT RADHEBAI Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 16, 2017 |
|
SMT TULSA BAI Vs. SMT KAMLABAI ALIAS MUNNIBAI
|
August 9, 2017 |
|
SMT. ALKA BHUTDA Vs. DEEPAK BHANOT AND ANR.
|
December 19, 2017 |
|
SMT. ANITA Vs. SAKHI
|
November 2, 2017 |
|
SMT. ANKITA MISHRA Vs. THE STATE OF MADHYA PRADESH THR
|
October 31, 2017 |
|
SMT. ARCHANA SINGH AND OTHERS Vs. SANJIV SINGH BHADORIYA
|
August 18, 2017 |
|
SMT. BABITA SAHU Vs. BANK OF BARODA AND OTHERS
|
January 6, 2017 |
|
SMT. BHAGWATI DEVI Vs. BABULAL
|
April 20, 2017 |
|
SMT. BHARTI YADAV Vs. BHANWARI LAL GUPTA
|
November 6, 2017 |
|
SMT. FATMA BEE MANSURI Vs. STATE OF M.P. AND OTHERS
|
December 6, 2017 |
|
SMT. GOMATI DEVI Vs. THE STATE OF MADHYA PRADESH
|
December 8, 2017 |
|
SMT. HAMEEDA BEGUM Vs. SHRI INDER KUMAR JAIN
|
February 1, 2017 |
|
SMT. HOOR BANO QURESHI Vs. STATE OF M.P. AND OTHERS
|
December 6, 2017 |
|
SMT. JYOTI SHAH NARWARIYA Vs. THE STATE OF MADHYA PRADESH
|
October 30, 2017 |
|
SMT. KALPANA & OTHERS Vs. THE STATE OF M.P.
|
July 3, 2017 |
|
SMT. KALPANA SONI Vs. STATE OF M.P.
|
May 2, 2017 |
|
SMT. KAMAL DIXIT @ ARPNA BARTARIA @ KAMMO Vs. DHARMENDRA
|
January 18, 2017 |
|
SMT. KAMLA BAI DHAKAD AND OTHERS Vs. CHANDRA LAL NAAGAR AND OTHERS
|
December 8, 2017 |
|
SMT. KIRAN PANDEY Vs. STATE OF MADHYA PRADESH
|
September 14, 2017 |
|
SMT. KIRTI Vs. SMT. SUGNIDEVI
|
September 13, 2017 |
|
SMT. KULSUMA BEGUM KHATUN Vs. THE STATE OF MADHYA PRADESH
|
December 26, 2017 |
|
SMT. LAXMIBAI @ CHANDA BAI Vs. SMT. VIMLA BAI
|
November 6, 2017 |
|
SMT. LAXMIBAI PANDEY Vs. STATE OF M.P. & OTHERS
|
August 21, 2017 |
|
SMT. LAXMIBAI SEN Vs. WATER RESOURCE DEPARTMENT
|
January 18, 2017 |
|
SMT. LEENA Vs. SMT. SUMEDHA THRU. SHRI SUNIL
|
November 2, 2017 |
|
SMT. MAMTA HASEEJA Vs. NITIN ARORA
|
July 28, 2017 |
|
SMT. MAYA KHARE Vs. STATE OF MADHYA PRADESH
|
December 12, 2017 |
|
SMT. MEGHA PATIL Vs. UPENDRA PATIL
|
October 5, 2017 |
|
SMT. MUNNI DEVI Vs. PRITAM SINGH GOYAL
|
April 12, 2017 |
|
SMT. NAMRATA JAISWAL Vs. STATE OF MP & ANOTHER
|
November 24, 2017 |
|
SMT. NEERJA BHARGAVA Vs. SMT. JYOTI SHARMA
|
January 13, 2017 |
|
SMT. NIKITA MISHRA Vs. STATE OF M.P.
|
February 2, 2017 |
|
SMT. NIRMALA DHURWAY Vs. THE STATE OF MADHYA PRADESH
|
December 19, 2017 |
|
SMT. OMWATI SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER
|
May 11, 2017 |
|
SMT. PADMA @ PAYAL VERMA Vs. PANKAJ VERMA
|
January 23, 2017 |
|
SMT. POOJA TIWARI Vs. STATE OF M.P. AND OTHERS
|
December 5, 2017 |
|
SMT. PRABHA Vs. STATE OF MADHYA PRADESH
|
July 28, 2017 |
|
SMT. PRABHA BAI AND OTHERS Vs. OMKAR PRASAD AND OTHERS
|
December 4, 2017 |
|
SMT. PRAGRANI Vs. STATE OF MADHYA PRADESH
|
July 24, 2017 |
|
SMT. PREETI Vs. THE STATE OF MADHYA PRADESH THR
|
December 19, 2017 |
|
SMT. PREETI JAIN & OTHERS Vs. MANISH JAIN
|
August 10, 2017 |
|
SMT. RADHA Vs. THE STATE OF MADHYA PRADESH
|
January 12, 2017 |
|
SMT. RAMRATI BAI Vs. NANDILAL
|
December 7, 2017 |
|
SMT. RAMVATI Vs. THE STATE OF MADHYA PRADESH
|
February 3, 2017 |
|
SMT. RASUM BAI Vs. STATE OF M.P. AND OTHERS
|
December 8, 2017 |
|
SMT. REEMA CHAUHAN Vs. STATE OF M.P.
|
February 2, 2017 |
|
SMT. RENU BHATNAGAR Vs. MUNICIPAL CORPORATION, GWALIOR
|
July 13, 2017 |
|
SMT. SANDHAYA MIHILAL RAI Vs. STATE OF M.P.
|
May 3, 2017 |
|
SMT. SANGEETA BHOJAK Vs. RAJKUMAR BHOJAK
|
February 3, 2017 |
|
SMT. SANGEETA SONI Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2017 |
|
SMT. SANTOSH RANI Vs. IRFAN ULLAKHAN
|
December 12, 2017 |
|
SMT. SANTOSHI BAI Vs. STATE OF MADHYA PRADESH
|
July 13, 2017 |
|
SMT. SARALA SAXENA Vs. STATE OF M.P. AND OTHERS
|
December 4, 2017 |
|
SMT. SAROJ TIWARI Vs. MAN DAHIMA AND OTHERS
|
January 3, 2017 |
|
SMT. SHANTI DEVI W/O. PESUMAL BANHANI Vs. STATE OF M.P
|
February 9, 2017 |
|
SMT. SHARBATI SHAKYA Vs. STATE OF M.P. AND ORS.
|
December 13, 2017 |
|
SMT. SHASHIBALA Vs. MEERABAI
|
December 21, 2017 |
|
SMT. SHEELA DWIVEDI Vs. SMT. IRAN DUBEY
|
November 6, 2017 |
|
SMT. SUDHA GUPTA AND OTHERS Vs. RAMESH KUMAR SACHDEVA (DEAD) THROUGH LRS. SMT. RESHMA AND OTHERS
|
January 20, 2017 |
|
SMT. SUMAN MITTAL Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
SMT. SUMITRA DEVI AND ANOTHER Vs. GOURISHANKAR SINGH AND OTHERS
|
December 19, 2017 |
|
SMT. SUNITA DANDOTIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 18, 2017 |
|
SMT. SUSHILA BAI AND OTHERS. Vs. LACHHIRAM AND ANOTHER.
|
February 6, 2017 |
|
SMT. SUSHILA GAIKWAD Vs. STATE OF M.P. AND ANR.
|
December 11, 2017 |
|
SMT. SWARAJ AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
February 6, 2017 |
|
SMT. TAVINDER KAUR GUJRAL Vs. RAMDAS SHARMA AND OTHERS
|
December 20, 2017 |
|
SMT. USHA JAIN Vs. SHRI AKASH TRIPATHI AND OTHERS
|
December 11, 2017 |
|
SMT. VANDANA CHANSAURIA Vs. GIRDHARI @ HALKA KACHI
|
February 3, 2017 |
|
SMT. VANDANA MULE Vs. UNION OF INDIA
|
January 16, 2017 |
|
SMT. VANDANA YADAV Vs. THE STATE OF MADHYA PRADESH
|
January 4, 2017 |
|
SMT. VANI BAI SOBHANI Vs. THE STATE OF MADHYA PRADESH
|
December 11, 2017 |
|
SMT. VEENA AND ANOTHER Vs. VIJENDRA AND OTHERS
|
November 6, 2017 |
|
SMT. VINEETA CHOUDHARY Vs. RADHEYSHYAM
|
December 20, 2017 |
|
SMT.AMITA GANDHI AND ANR. Vs. AUTHORISED OFFICER PUNJAB
|
October 30, 2017 |
|
SMT.ANJANA Vs. BANK OF INDIA
|
November 1, 2017 |
|
SMT.DEVKIBAI FALKE Vs. DEVI AHILYA UNIVERSITY INDORE
|
November 3, 2017 |
|
SMT.LAXMI VERMA Vs. SHARIK KHAN
|
May 4, 2017 |
|
SMT.SHIV KUMARI KSHETRI AND ORS. Vs. STATE OF M.P.
|
October 26, 2017 |
|
SMT.SOMVATI Vs. M.P.M.K.V.V.CO.LTD
|
November 6, 2017 |
|
SNEHA Vs. RISHIRAJ MERAL
|
April 3, 2017 |
|
SOBRAN BATHAM Vs. STATE OF MADHYA PRADESH
|
May 2, 2017 |
|
SOBRAN SINGH JATAV Vs. THE STATE OF MADHYA PRADESH
|
August 11, 2017 |
|
SOHAIL KHAN S/O IQBAL AHMED Vs. UNION OF INDIA
|
May 2, 2017 |
|
SOHAN SINGH ALIAS BABLU Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
SOHANLAL GUPTA Vs. SAKIR ANSARI AND ANOTHER
|
February 17, 2017 |
|
SOMANI SCHOOL OF NURSING Vs. INDIA NURSING COUNCIL
|
July 26, 2017 |
|
SOMESHWAR PATEL Vs. STATE OF M.P.
|
October 11, 2017 |
|
SONALI AND OTHERS Vs. MEGHRAJ
|
May 1, 2017 |
|
SONELAL Vs. STATE OF M.P.
|
February 13, 2017 |
|
SONU @ ALPESH Vs. THE STATE OF MADHYA PRADESH
|
December 18, 2017 |
|
SONU @ SURENDRA Vs. STATE OF M.P.
|
May 24, 2017 |
|
SONU S/O LAKKHU YADAV Vs. STATE OF M P
|
July 24, 2017 |
|
SOURABH RAJPUT AND ANOTHER Vs. STATE OF M P AND OTHERS
|
December 6, 2017 |
|
SPARTAN ELECTRICALS Vs. STATE OF M P AND OTHERS
|
August 2, 2017 |
|
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P AND OTHERS
|
July 4, 2017 |
|
SSANGYONG ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. ENGINEERING ASSOCIATES
|
May 17, 2017 |
|
ST. THOMAS HIGHER SECONDARY SCHOOL, KHANDVA Vs. AFZAL HUSSAIN
|
March 28, 2017 |
|
STAR MINERAL RESOURCES PVT LTD Vs. MADHYA PRADESH STATE MINING CORPORATION LTD
|
June 30, 2017 |
|
STATE AGRICULTURAL MARKETING BOARD Vs. KAMLESH SHARMA
|
July 4, 2017 |
|
STATE BANK OF INDIA & ANOTHER Vs. VISHWAS SHARMA
|
April 24, 2017 |
|
STATE OF M P Vs. SHRIKALYAN MANGILAL KANCHI AND ANOTHER
|
September 14, 2017 |
|
STATE OF M P Vs. DHARA @ DARA @ SATYADEV
|
March 23, 2017 |
|
STATE OF M P Vs. SHIV KUMAR AND ORS
|
September 15, 2017 |
|
STATE OF M P Vs. BHAGWAT SINGH AND ANOTHER
|
September 20, 2017 |
|
STATE OF M P Vs. VINOD KUMAR & OTHERS
|
September 21, 2017 |
|
STATE OF M P Vs. MUNNALAL JATAV AND ORS
|
September 25, 2017 |
|
STATE OF M P Vs. NAUSAD
|
August 29, 2017 |
|
STATE OF M P Vs. RAM SINGH & OTHERS
|
August 31, 2017 |
|
STATE OF M P Vs. GULAB SINGH AND ORS
|
August 23, 2017 |
|
STATE OF M P Vs. UDAI SINGH AND ORS
|
August 24, 2017 |
|
STATE OF M P Vs. GAMBHIR SINGH
|
March 2, 2017 |
|
STATE OF M P Vs. RAKESH @ RAKKU
|
March 2, 2017 |
|
STATE OF M P Vs. RAMCHAND KAMRA (SINCE DECEASED) THROUGH HIS LRS
|
September 8, 2017 |
|
STATE OF M P Vs. GULAB SINGH
|
September 8, 2017 |
|
STATE OF M P Vs. BUTI DANGI
|
October 9, 2017 |
|
STATE OF M P Vs. RAM PAL
|
July 5, 2017 |
|
STATE OF M P Vs. VINOD & ORS
|
May 4, 2017 |
|
STATE OF M P Vs. NATWAR S/O RUKHAD
|
December 21, 2017 |
|
STATE OF M P Vs. DHOKHAL SINGH & OTHERS
|
December 14, 2017 |
|
STATE OF M P Vs. BHAGWAN DAS AND OTHERS
|
November 20, 2017 |
|
STATE OF M P Vs. MUKESH S/O GANPATLAL
|
December 11, 2017 |
|
STATE OF M P Vs. RAJU ALIAS RAJENDRA SINGH
|
November 28, 2017 |
|
STATE OF M P Vs. PREMLAL AND OTHERS
|
October 31, 2017 |
|
STATE OF M P & ANR Vs. WAGHJI & OTHERS
|
July 13, 2017 |
|
STATE OF M P & ORS Vs. DHULIBAI RAJPUT & ORS
|
July 11, 2017 |
|
STATE OF M P & ORS Vs. J K CEMENT WORKS & ANR
|
August 17, 2017 |
|
STATE OF M P & ORS Vs. MONU RAGHUWANSHI
|
October 24, 2017 |
|
STATE OF M P & ORS Vs. J K BROTHERS THROUGH PROP JITESH KHERE
|
September 1, 2017 |
|
STATE OF M P & ORS Vs. RAJUBAI AND OTHERS
|
July 6, 2017 |
|
STATE OF M P & OTHERS Vs. MANOHAR SINGH JAMRA & OTHERS
|
January 16, 2017 |
|
STATE OF M P & OTHERS Vs. SUNIL
|
October 10, 2017 |
|
STATE OF M P & OTHERS Vs. MANGAL PRASAD PATEL
|
October 27, 2017 |
|
STATE OF M P & OTHERS Vs. RAMESHWAR & OTHER
|
December 12, 2017 |
|
STATE OF M P (LOKAYUKT) Vs. STATE BANK OF INDIA
|
August 24, 2017 |
|
STATE OF M P , THROUGH POLICE STATION SEONDA Vs. SOHAN KHATIK S/O SHRILAL KHATIK
|
November 2, 2017 |
|
STATE OF M P AND ANOTHER Vs. VIJAY BAHADUR SINGH
|
August 23, 2017 |
|
STATE OF M P AND OTHERS Vs. SATYENDRA SINGH BHADORIYA
|
August 3, 2017 |
|
STATE OF M P THROUGH COLLECTOR, UJJAIN AND OTHERS Vs. MOHANLAL AND OTHERS
|
May 11, 2017 |
|
STATE OF M P THROUGH POLICE STATION BHANDER Vs. MUTIKUR REHMAN ALIAS MUJIM
|
November 2, 2017 |
|
STATE OF M P THROUGH SHO P S CHICHLI Vs. MANJU @ KOMAL KAURAV S/O MOOLCHAND KAURAV
|
July 27, 2017 |
|
STATE OF M. P. AND ANOTHER Vs. SHIVKUMAR MISHRA AND ANOTHER
|
December 11, 2017 |
|
STATE OF M.P. Vs. SANDEEP CHOUHAN
|
December 11, 2017 |
|
STATE OF M.P. Vs. AMIR KHAN AND ANR.
|
November 10, 2017 |
|
STATE OF M.P. Vs. SMT. KUSUM BAI
|
February 15, 2017 |
|
STATE OF M.P. Vs. JASKARAN
|
April 25, 2017 |
|
STATE OF M.P. Vs. VICCO PRODUCTS (BOMBAY)
|
April 26, 2017 |
|
STATE OF M.P. Vs. RAKESH AND OTHERS
|
May 24, 2017 |
|
STATE OF M.P. Vs. DEV GIR AND ANOTHER
|
January 31, 2017 |
|
STATE OF M.P. Vs. SAMARWATI BAI
|
May 4, 2017 |
|
STATE OF M.P. Vs. RAKESH & OTHERS
|
July 26, 2017 |
|
STATE OF M.P. Vs. KEDAR SINGH
|
November 2, 2017 |
|
STATE OF M.P. Vs. DEEPAK
|
November 1, 2017 |
|
STATE OF M.P. Vs. SURESH
|
February 3, 2017 |
|
STATE OF M.P. Vs. RAMCHARAN
|
August 3, 2017 |
|
STATE OF M.P. Vs. LAXMAN PRASAD SHARMA
|
September 27, 2017 |
|
STATE OF M.P. Vs. BAPULAL
|
January 11, 2017 |
|
STATE OF M.P. & ANOTHER Vs. M/S JAIN AUTOMOBILES DEALER
|
July 31, 2017 |
|
STATE OF M.P. & ANR. Vs. SMT. FAROOKH NAAZ
|
August 8, 2017 |
|
STATE OF M.P. & OTHERS. Vs. ANAND KUMAR KURMI.
|
January 10, 2017 |
|
STATE OF M.P. AND ANOTHER Vs. HIRUBAI AND ANOTHER
|
January 10, 2017 |
|
STATE OF M.P. AND OTHERS Vs. DR.(MRS.)KAVITA N. SINGH & OTHERS
|
August 2, 2017 |
|
STATE OF M.P. AND OTHERS Vs. OM PRAKASH DURWAR
|
December 20, 2017 |
|
STATE OF M.P; Vs. JAIKALI MAA PRATHMIK UPBHOGTA
|
February 15, 2017 |
|
STATE OF MADHYA PRADESH Vs. NAZMUDDIN BOHARA & ANR.
|
July 28, 2017 |
|
STATE OF MADHYA PRADESH Vs. DEVENDRA
|
August 22, 2017 |
|
STATE OF MADHYA PRADESH Vs. CHETRAM
|
September 6, 2017 |
|
STATE OF MADHYA PRADESH Vs. BASANT YADAV
|
October 24, 2017 |
|
STATE OF MADHYA PRADESH Vs. RAMVEEER SINGH GURJAR
|
February 8, 2017 |
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STATE OF MADHYA PRADESH Vs. BABULAL MEENA
|
November 8, 2017 |
|
STATE OF MADHYA PRADESH Vs. KISHORE SINGH YADAV
|
January 13, 2017 |
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STATE OF MADHYA PRADESH Vs. PRAHLAD SINGH AND OTHERS
|
December 21, 2017 |
|
STATE OF MADHYA PRADESH Vs. LAXMAN
|
October 31, 2017 |
|
STATE OF MADHYA PRADESH Vs. DHEERA @ DHEERAJ RAWAT
|
March 3, 2017 |
|
STATE OF MADHYA PRADESH Vs. BRIJ MOHAN AND OTHERS
|
November 1, 2017 |
|
STATE OF MADHYA PRADESH Vs. MOTI AND OTHERS
|
January 17, 2017 |
|
STATE OF MADHYA PRADESH Vs. DHARMA @ DHARMVEER AND ANOTHER
|
March 8, 2017 |
|
STATE OF MADHYA PRADESH Vs. RAMNIWAS AND OTHERS
|
May 8, 2017 |
|
STATE OF MADHYA PRADESH Vs. MANOHARLAL AND OTHERS
|
April 3, 2017 |
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STATE OF MADHYA PRADESH Vs. NARAYAN PRASAD AND OTHERS
|
June 5, 2017 |
|
STATE OF MADHYA PRADESH Vs. AAMIN & OTHERS
|
July 28, 2017 |
|
STATE OF MADHYA PRADESH Vs. CHHATAR SINGH AND OTHERS
|
August 22, 2017 |
|
STATE OF MADHYA PRADESH Vs. SURALA
|
August 31, 2017 |
|
STATE OF MADHYA PRADESH Vs. KESHOVRAO
|
August 31, 2017 |
|
STATE OF MADHYA PRADESH Vs. KEERAT AND OTHERS
|
October 13, 2017 |
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STATE OF MADHYA PRADESH Vs. HALKAI SINGH AND OTHERS
|
October 13, 2017 |
|
STATE OF MADHYA PRADESH Vs. SIDDHAMUNI S/O BISALE PATEL
|
October 13, 2017 |
|
STATE OF MADHYA PRADESH Vs. ASHOK SINGH AND OTHERS
|
March 10, 2017 |
|
STATE OF MADHYA PRADESH Vs. UMKAR SINGH AND OTHERS
|
February 28, 2017 |
|
STATE OF MADHYA PRADESH Vs. MADHO SINGH AND OTHERS
|
February 15, 2017 |
|
STATE OF MADHYA PRADESH Vs. BABLU AND OTHERS
|
April 24, 2017 |
|
STATE OF MADHYA PRADESH Vs. DEEPAK ALIAS PINTU (DEAD) & OTHERS
|
December 11, 2017 |
|
STATE OF MADHYA PRADESH Vs. NARESH @ NARBADA, S/O KOMAL SINGH
|
November 30, 2017 |
|
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN
|
February 1, 2017 |
|
STATE OF MADHYA PRADESH Vs. MOHANLAL CHOUHAN
|
February 21, 2017 |
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STATE OF MADHYA PRADESH Vs. NARAYAN S/O BHOGAORAM
|
May 24, 2017 |
|
STATE OF MADHYA PRADESH Vs. LAXMAN DOMAR & ORS
|
June 21, 2017 |
|
STATE OF MADHYA PRADESH Vs. PERNOD RICARD INDIA
|
June 29, 2017 |
|
STATE OF MADHYA PRADESH Vs. APOORVA SARKAR
|
June 19, 2017 |
|
STATE OF MADHYA PRADESH & 3 OTHERS Vs. BHARAT COMMERCE AND INDUSTRIES LIMITED & 4 OTHERS
|
October 23, 2017 |
|
STATE OF MADHYA PRADESH & ANOTHER Vs. DEEPMALA INFRASTRUCTURE PVT LTD & ANOTHER
|
June 20, 2017 |
|
STATE OF MADHYA PRADESH & OTHERS Vs. JAGDISH PRASAD DUBEY
|
October 24, 2017 |
|
STATE OF MADHYA PRADESH & OTHERS Vs. ASHOK SHARMA
|
November 15, 2017 |
|
STATE OF MADHYA PRADESH AND ANOTHER Vs. KUMARI AND ANOTHER
|
May 9, 2017 |
|
STATE OF MADHYA PRADESH AND OTHERS Vs. DEV VRAT MISHRA OTHERS
|
February 8, 2017 |
|
STATE OF MADHYA PRADESH THROUGH SHO, KOTWALI, DISTRICT DAMOH Vs. HARI PATEL, S/O RAM CHARAN PATEL
|
November 21, 2017 |
|
STATE OF MADHYA PRADESH, THROUGH POLICE STATION HATA Vs. DHANIRAM ALIAS GUDDU YADAV
|
October 24, 2017 |
|
STATE OF MADHYA PRADESH, THROUGH SECRETARY DEPARTMENT OF JAIL/HOME Vs. RAJESH KUMAR SHUKLA
|
October 12, 2017 |
|
STATE OF MP Vs. RAJESH SHARMA
|
August 1, 2017 |
|
STATE OF MP & OTHERS Vs. VIKAS CONSTRUCTION, NEEMUCH
|
July 7, 2017 |
|
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION Vs. V K PILLAI
|
December 14, 2017 |
|
SUB AREA MANAGER, KHURJA SUB AREA OF SECL. Vs. SECRETARY, KOYLA MAZDOOR SABHA (UTUC)
|
December 6, 2017 |
|
SUBHASH CHANDRA Vs. RISHABH KUMAR JAIN AND OTHERS
|
August 11, 2017 |
|
SUBHASH CHANDRA Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU
|
October 26, 2017 |
|
SUBODH KUMAR CHOUHAN Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ANOTHER
|
May 1, 2017 |
|
SUBODH SWAMI & ANOTHER Vs. CHIEF SECRETARY, GOVT OF M P & 5 OTHERS
|
August 22, 2017 |
|
SUDAMA PRASAD Vs. GOMTI PRASAD
|
July 24, 2017 |
|
SUDHA SAKET Vs. STATE OF M P AND OTHERS
|
August 28, 2017 |
|
SUDHANSHU SHARMA Vs. DEVRAT SHARMA
|
February 7, 2017 |
|
SUGHAR SINGH ALIAS SUGHRA Vs. STATE OF MADHYA PRADESH
|
December 28, 2017 |
|
SUGRABAI Vs. STATE OF MADHYA PRADESH & ANOTHER
|
July 20, 2017 |
|
SUGREEV Vs. STATE OF MADHYA PRADESH
|
October 5, 2017 |
|
SUGRIV Vs. STATE OF MADHYA PRADESH
|
May 15, 2017 |
|
SUJEET LOWANSHI Vs. STATE OF MADHYA PRADESH
|
December 1, 2017 |
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SUJIT KHARE Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 9, 2017 |
|
SUKANT BHATTACHARYA Vs. ISHITA BHATTACHARYA (CHAKRABORTY)
|
December 20, 2017 |
|
SUKHA DHAKAD Vs. STATE OF M.P. AND OTHERS
|
May 1, 2017 |
|
SUKHCHAIN AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
September 20, 2017 |
|
SUKHDEV, S/O DAULAT CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
December 7, 2017 |
|
SUKHENDRA SINGH S/O NIRANJAN SINGH GHOSH Vs. STATE OF MADHYA PRADESH
|
September 7, 2017 |
|
SUKHNATH PATEL Vs. STATE OF MADHYA PRADESH
|
June 20, 2017 |
|
SUMAN AND OTHERS Vs. SHIV KUMAR AND OTHERS
|
September 25, 2017 |
|
SUMAN INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH & FOUR OTHERS
|
October 10, 2017 |
|
SUMESH SAHANI Vs. MADHAV SINGH DANGI
|
October 10, 2017 |
|
SUMIT @ SIDDHARTH Vs. STATE OF MADHYA PRADESH
|
January 17, 2017 |
|
SUMIT SHARMA Vs. STATE OF MADHYA PRADESH
|
April 12, 2017 |
|
SUMITRA W/O KAILASH BHURIYA Vs. KAILASH BHURIYA S/O BHONDU BHURIYA
|
May 5, 2017 |
|
SUN PHARMACEUTICALS INDIA PVT. LTD. Vs. ANIL KEKRA
|
January 25, 2017 |
|
SUNDAR DEVI (SMT.) AND OTHERS Vs. BAJRANG LAL VERMA
|
February 10, 2017 |
|
SUNDAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 28, 2017 |
|
SUNDARLAL. Vs. THE STATE OF M.P. & OTHERS.
|
December 6, 2017 |
|
SUNDERBAI @ SHANTABAI Vs. RASHEED ALI AND OTHERS
|
June 21, 2017 |
|
SUNIL Vs. STATE OF M P AND OTHERS
|
August 8, 2017 |
|
SUNIL KAPOOR Vs. STATE OF MADHYA PRADESH
|
January 19, 2017 |
|
SUNIL KUMAR Vs. STATE OF M.P. AND OTHERS
|
November 2, 2017 |
|
SUNIL KUMAR BAGHEL Vs. STATE OF MADHYA PRADESH
|
May 2, 2017 |
|
SUNIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
July 19, 2017 |
|
SUNIL KUMAR KHANDELWAL Vs. UNION OF INDIA
|
July 20, 2017 |
|
SUNIL KUMAR SENGAR & ANOTHER Vs. STATE OF M P & OTHERS
|
August 31, 2017 |
|
SUNIL MUDGAL Vs. STATE OF M.P. AND OTHERS
|
July 17, 2017 |
|
SUNIL PARASHAR Vs. KAPIL KHANNA
|
February 21, 2017 |
|
SUNIL SALVE Vs. THE STATE OF MADHYA PRADESH
|
February 10, 2017 |
|
SUNITA JATWA Vs. NEW INDIA INSURANCE COMPANY
|
October 24, 2017 |
|
SUPER PHARMA PRODUCTS AND TWO OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 31, 2017 |
|
SURABHI TRIVEDI Vs. PUSHKAR TRIVEDI
|
September 11, 2017 |
|
SURAJ NATH Vs. STATE OF M.P.
|
September 21, 2017 |
|
SURAJ NATH & OTHERS Vs. STATE OF M P
|
September 20, 2017 |
|
SURENDRA GHOSI & ANOTHER Vs. STATE OF MADHYA PRADESH
|
October 4, 2017 |
|
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
July 3, 2017 |
|
SURENDRA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
May 3, 2017 |
|
SURENDRA SECURITY GUARD SERVICES Vs. UNION OF INDIA & OTHERS
|
September 27, 2017 |
|
SURENDRA SINGH Vs. STATE OF M.P. AND ORS.
|
December 18, 2017 |
|
SURENDRA SINGH AND OTHERS Vs. KUSUM SINGH AND OTHERS
|
June 21, 2017 |
|
SURENDRA SINGH YADAV Vs. RAJKUMAR
|
December 21, 2017 |
|
SURENDRA TIWARI Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
December 12, 2017 |
|
SURESH AND OTHERS Vs. STATE OF MP
|
January 6, 2017 |
|
SURESH CHAND GUPTA ( SINCE DIED ) THROUGH LRS SANTOSH KUMAR GUPTA (SINCE DIED) THROUGH LRS Vs. RAMESH WAR PRASAD
|
July 28, 2017 |
|
SURESH CHANDRA JAIN Vs. HARIBAI
|
January 18, 2017 |
|
SURESH CHANDRA SHARMA Vs. STATE OF MP & OTHERS
|
December 7, 2017 |
|
SURESH DAWAR AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
December 11, 2017 |
|
SURESH JOGI S/O BHERULAL JOGI Vs. STATE OF M P THROUGH POLICE STATION
|
June 21, 2017 |
|
SURESH KUMAR Vs. STATE OF MADHYA PRADESH
|
January 31, 2017 |
|
SURESH KUMAR AHIRWAR Vs. M P STATE WOMAN COMMISSION
|
December 7, 2017 |
|
SURESH KUMAR PATEL Vs. STATE OF MADHYA PRADESH
|
May 11, 2017 |
|
SURESH KUMAR PITHODE Vs. WESTERN COALFIELDS LTD
|
May 2, 2017 |
|
SURESH KUMAR SINGHAL AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 22, 2017 |
|
SURESH KUMAR VIDHAN Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
SURESH KUMAR VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
|
September 7, 2017 |
|
SURESH MATHUR(SINCE DECEASED) THROUGH HIS LRS Vs. TAJENDRA CHAWLA
|
November 13, 2017 |
|
SURESH NAI Vs. STATE OF M P
|
August 31, 2017 |
|
SURESH PATEL Vs. STATE OF M P
|
November 14, 2017 |
|
SURESH SHARMA Vs. STATE OF M.P.
|
February 13, 2017 |
|
SURESH SHARMA Vs. STATE OF M.P.
|
April 20, 2017 |
|
SURESH SHARMA AND ANR. Vs. STATE OF MP AND ANR.
|
December 13, 2017 |
|
SURESH SINGH AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
December 5, 2017 |
|
SURESH UPADHYAY Vs. STATE OF M.P. & ANR.
|
February 8, 2017 |
|
SURESH UPADHYAY & ORS. Vs. STATE OF M.P. & ANR.
|
February 3, 2017 |
|
SURESHCHANDRA BHANDARI Vs. NEENA VIKRAM VERMA & ORS
|
November 20, 2017 |
|
SURJEET KAUR (SMT.) Vs. STATE OF M.P. AND OTHERS
|
February 1, 2017 |
|
SURRA @ SAMHARU Vs. STATE OF MADHYA PRADESH, THROUGH P S BUDHAR
|
October 12, 2017 |
|
SURYA PRAKASH Vs. RACHNA
|
October 10, 2017 |
|
SURYABHAN CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
October 13, 2017 |
|
SURYAPRAKASH MISHRA Vs. THE STATE OF MADHYA PRADESH
|
March 1, 2017 |
|
SURYAPRAKASH MISHRA Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
December 18, 2017 |
|
SUSHIL KANOJIA Vs. ORIENTAL INSURANCE CO LTD & ORS
|
November 2, 2017 |
|
SUSHIL KUMAR SHUKLA Vs. BIRJ KISHORE SHARMA
|
December 15, 2017 |
|
SUSHIL KUSHWAH AND OTHERS Vs. KAVITA KUSHWAH
|
September 21, 2017 |
|
SUSHILA (SMT.) Vs. RAJESH KUMAR PANDEY
|
January 30, 2017 |
|
SUSHILA AND ORS Vs. STATE OF M P
|
October 5, 2017 |
|
SUSHILA SAHU Vs. SMT. SUDHA YADAV
|
November 23, 2017 |
|
SUSHMA PYASI Vs. STATE OF M P & OTHERS
|
May 2, 2017 |
|
SUSHMA TRIVEDI Vs. STATE OF M P THROUGH CHIEF MEDICAL & HEALTH OFFICER
|
November 16, 2017 |
|
SUVIDHA LAW HOUSE PVT LTD Vs. M P AUDHYOGIK KENDRA VIKAS NIGAM ( BHOPAL) LIMITED AND OTHERS
|
June 20, 2017 |
|
SWADESH KUMAR AGARWAL Vs. DINESH KUMAR AGARWAL
|
November 17, 2017 |
|
SWAPNIL Vs. STATE OF M.P. AND ANOTHER
|
December 13, 2017 |
|
SWARAJ PURI Vs. ABDUL JABBAR
|
September 18, 2017 |
|
SWAROOP NARAYAN DWIVEDI Vs. KAMLESHWAR PATEL
|
May 25, 2017 |
|
SWATI PRIYADARSHINI Vs. STATE OF M P AND OTHERS
|
June 20, 2017 |
|
SWETA MAHESHWARI & ANO. Vs. SMT. POOJA MAHESHWARI
|
February 8, 2017 |
|
SYED MOHAMMED ALI WARSI AND OTHERS Vs. LAND ACQUISITION & REHABILITATION OFFICER
|
December 7, 2017 |
|
SYED PARVEZ ALI Vs. NAHILA AKHTAR
|
April 7, 2017 |
|
T P SHARMA Vs. STATE OF M P AND OTHERS
|
November 6, 2017 |
|
T R TAUNK Vs. STATE OF M P & ANOTHER
|
September 7, 2017 |
|
T Y JOHNSON Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD & OTHERS
|
February 1, 2017 |
|
T.P. SHARMA Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
TAGOR SHIKSHA MAHAVIDHYALAYA Vs. UNION OF INDIA THROUGH
|
October 30, 2017 |
|
TAIYYAB KHAN S/O SATTAR KHAN Vs. STATE OF MADHYA PRADESH
|
May 9, 2017 |
|
TAJMA BEE RAJAN Vs. THE STATE OF MADHYA PRADESH
|
October 26, 2017 |
|
TAKDEER SINGH Vs. STATE OF MADHYA PRADESH
|
July 14, 2017 |
|
TAKHAT SINGH Vs. STATE OF M P
|
December 4, 2017 |
|
TAKHAT SINGH RAGHUVANSHI AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
March 17, 2017 |
|
TANTU LAL @ TANTU Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
TARABAI Vs. SHANTI BAI & ORS
|
September 21, 2017 |
|
TARAMANI PARAKH Vs. STATE OF M.P.
|
January 25, 2017 |
|
TARANJEET SINGH HORA AND ANOTHER Vs. STATE OF M.P.
|
December 8, 2017 |
|
TARIQ USMAN Vs. LT. COL. H.K. JAANBAAZ RETD
|
October 31, 2017 |
|
TARUNVEER SINGH Vs. MAHESH PRASAD BHARGAVA
|
December 21, 2017 |
|
TECHNIC FABRICATIONS PRIVATE LIMITED Vs. INDORE MUNICIPAL CORPORATION
|
October 5, 2017 |
|
THAKUR PRASAD Vs. UNION OF INDIA THRU. MINISTRY OF DEFENCE
|
November 29, 2017 |
|
THAKUR SAWANT SINGH JI SHIKSHA AVAM SAMAJ KALYAN SAMITI Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
|
August 10, 2017 |
|
THAVAR SINGH S/O BHIMSINGH Vs. STATE OF M P THROUGH P S RAJPUR
|
June 27, 2017 |
|
THE CHAIRMAN-CUM-M.D. S.E.C.L. Vs. S.N. CHATURVEDI
|
May 24, 2017 |
|
THE DIRECTOR Vs. NAVEEN KUMAR SHARMA
|
March 27, 2017 |
|
THE DIVISIONAL RAILWAY MANAGER Vs. GOYANKA LIMES AND CHEMICALS LIMITED
|
February 15, 2017 |
|
THE MANAGER Vs. AMINUDDIN
|
April 13, 2017 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. NEETU PATEL AND OTHERS
|
October 9, 2017 |
|
THE STATE OF M.P. Vs. NATWAR & ORS.
|
December 21, 2017 |
|
THE STATE OF M.P. Vs. DARU & ANR
|
November 1, 2017 |
|
THE STATE OF MADHYA PRADESH Vs. SHIVRAM SINGH CHAUHAN
|
October 26, 2017 |
|
THE STATE OF MADHYA PRADESH Vs. DIVASIBAI
|
January 10, 2017 |
|
THE STATE OF MADHYA PRADESH AND ANOTHER Vs. BABU SINGH
|
December 11, 2017 |
|
THE SUPREME INDUSTRIES LTD. Vs. M.P. WAREHOUSING & LOGISTICS CORPORATION & ANOTHER
|
August 17, 2017 |
|
TILAK SINGH Vs. STATE OF M P
|
October 7, 2017 |
|
TILAK SINGH Vs. PUSHPENDRA SINGH AND OTHERS
|
February 27, 2017 |
|
TILAK SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
June 23, 2017 |
|
TILOK & ORS Vs. ISRAM @ VISHRAM & ORS
|
May 3, 2017 |
|
TORAN SINGH Vs. THE STATE OF M.P.
|
November 23, 2017 |
|
TOWN AND COUNTRY PLANNING SAGAR Vs. RANDHIR KUMAR BILTHARE AND ANOTHER
|
January 10, 2017 |
|
TRILOK S/O MAHARAJ SINGH LODHI Vs. STATE OF MADHYA PRADESH THROUGH P S BINAYAKA
|
October 26, 2017 |
|
TRIPTI GOHITE Vs. SANTOSH GOHITE
|
October 9, 2017 |
|
TRIVEDI BUS SERVICE Vs. SALMA BEE
|
June 29, 2017 |
|
TRUCK OPERATOR ASSOCIATION THR Vs. UNION OF INDIA THR
|
November 6, 2017 |
|
TRUSTEES OF H.C. DHANDA TRUST Vs. STATE OF MADHYA PRADESH & 3 OTHERS
|
March 30, 2017 |
|
TULA S/O JAGNA Vs. STATE OF MADHYA PRADESH
|
October 24, 2017 |
|
TULARAM Vs. STATE OF MADHYA PRADESH
|
August 23, 2017 |
|
TULARAM PATEL Vs. KISHORI @ KISSU & ORS
|
July 12, 2017 |
|
TULSA BAI & OTHERS Vs. STATE OF M P & OTHERS
|
June 20, 2017 |
|
TULSI BAI SEN Vs. STATE OF M P AND ORS
|
November 10, 2017 |
|
TUSHAR KANTI SARKAR Vs. THE STATE OF MADHYA PRADESH
|
November 6, 2017 |
|
UBED Vs. STATE OF MADHYA PRADESH
|
October 10, 2017 |
|
UDAI SINGH DHURVE Vs. STATE OF MADHYA PRADESH
|
February 8, 2017 |
|
UDAIPUR BEVERAGES Vs. COMMISSIONER OF COMMERCIAL TAX
|
December 13, 2017 |
|
UDAY NARAYAN AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
October 11, 2017 |
|
UDAY SINGH Vs. STATE OF MADHYA PRADESH
|
April 10, 2017 |
|
UDAYRAJ Vs. DINESH CHANDRA BANSAL
|
April 27, 2017 |
|
UDAYRAM AND ANOTHER Vs. MANGUBAI AND OTHERS
|
September 18, 2017 |
|
UJJWAL MISHRA AND OTHERS Vs. AADITI MISHRA
|
August 28, 2017 |
|
ULTRA TECH CEMENT LTD. UNIT VIKRAM CEMENT WORKS Vs. SANTOSH DAS
|
February 3, 2017 |
|
UMA BAI & OTHERS Vs. PRADEEP DAS BAIRAGI AND OTHERS
|
May 5, 2017 |
|
UMANG VISHWAKARMA AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
August 29, 2017 |
|
UMESH Vs. SMT.SOHANLATA
|
November 1, 2017 |
|
UMESH Vs. URBAN DEPARTMENT ADMINISTRATION
|
March 2, 2017 |
|
UMESH Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 13, 2017 |
|
UMESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
July 4, 2017 |
|
UMESH KUMAR SHARMA Vs. STATE OF M.P.
|
March 16, 2017 |
|
UMESH UKEY Vs. STATE OF M P
|
November 2, 2017 |
|
UMMED BAGHEL Vs. MOHD ANEES KHAN
|
June 23, 2017 |
|
UMMED SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
January 30, 2017 |
|
UNION OF INDIA Vs. SANGRAM SINGH & OTHERS
|
July 6, 2017 |
|
UNION OF INDIA Vs. RAMCHANDRA
|
June 29, 2017 |
|
UNION OF INDIA Vs. NATIONAL FERTILIZERS LTD.
|
January 19, 2017 |
|
UNION OF INDIA Vs. MANGILAL AND ANR.
|
May 24, 2017 |
|
UNION OF INDIA Vs. VIJAY KUMAR FRANCIS
|
February 9, 2017 |
|
UNION OF INDIA AND ANR. Vs. PRANAY BHALEWADIKAR
|
December 15, 2017 |
|
UNION OF INDIA AND OTHERS Vs. LALLU SINGH
|
October 25, 2017 |
|
UNION OF INDIA THR. Vs. DEBI SHANKAR BATHAM
|
October 30, 2017 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT JAISHREE
|
March 22, 2017 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. JAMUNADEVI AND OTHERS
|
October 26, 2017 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SANNY ALIAS SANJAY AND OTHERS
|
April 27, 2017 |
|
UPENDRA TRIPATHI & ANOTHER Vs. STATE OF M P & ANOTHER
|
January 6, 2017 |
|
URMILA DEVI CHAUHAN Vs. CHIEF MEDICAL AND HEALTH OFFICER,GWALIOR
|
April 3, 2017 |
|
USHA MALVIYA Vs. STATE VISHESH POLICE STHAPANA LOKAYUKT, BHOPAL
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October 26, 2017 |
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USHA RAJAN Vs. UNION OF INDIA
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November 29, 2017 |
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USHADEVI Vs. STATE OF MADHYA PRADESH
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March 23, 2017 |
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UTTAM BISWAS Vs. STATE OF MADHYA PRADESH
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January 20, 2017 |
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UTTAM CHAND VERMA Vs. STATE OF M.P.
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January 6, 2017 |
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UTTAM PRAKASH Vs. UNION OF INDIA
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October 30, 2017 |
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V B SINGH Vs. RAJENDRA KUMAR GUPTA
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October 26, 2017 |
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V.R. LOHIYA, CHAIRMAN M/S. EAGLE HUNTER SOLUTION LTD. Vs. ASHOK GOSWAMI
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April 25, 2017 |
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VACHANLAL AND OTHERS Vs. STATE OF M P
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November 1, 2017 |
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VAIBHAV PRATAP SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
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August 11, 2017 |
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VAIBHAV SHARMA Vs. STATE OF M.P.
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June 30, 2017 |
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VALLABH Vs. MADANLAL
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March 8, 2017 |
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VARDA @ VARDICHAND S/O GOKUL BHIL Vs. STATE OF MADHYA PRADESH
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September 26, 2017 |
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VARSHA SAHU Vs. CONTROLLER
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December 21, 2017 |
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VED PRAKASH PANDEY Vs. STATE OF M P & OTHERS
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September 8, 2017 |
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VED PRAKASH SINGH Vs. STATE OF MADHYA PRADESH
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September 7, 2017 |
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VEENA WANKHEDE(SMT.) Vs. SUBHASH RAO WANKHEDE
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January 27, 2017 |
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VEER SINGH Vs. STATE OF M P
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October 25, 2017 |
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VEERA Vs. STATE OF MADHYA PRADESH
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February 16, 2017 |
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VEERA @ BHEERA Vs. STATE OF M P
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April 3, 2017 |
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VEERAM Vs. STATE OF M P
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March 9, 2017 |
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VEERU Vs. STATE OF MADHYA PRADESH
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April 27, 2017 |
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VENKATESHWAR DWIVEDI Vs. SMT. RUCHI DWIVEDI
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December 12, 2017 |
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VENUS GOYAL Vs. STATE OF MADHYA PRADESH
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July 3, 2017 |
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VICKY @ DEVENDRA @ KABUTAR YADAV Vs. STATE OF MADHYA PRADESH
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July 5, 2017 |
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VICKY @ VIKRAM THAKUR & ANR Vs. STATE OF M P
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November 28, 2017 |
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VIDHYA W/O RAJENDRA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH & OTHERS
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May 9, 2017 |
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VIDHYABAI Vs. MOHAMMAD SALIM KHAN
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May 8, 2017 |
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VIDHYARAM Vs. STATE OF M.P. AND OTHERS
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February 7, 2017 |
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VIDYA BAI MAHOR Vs. STATE OF M P & ANR
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April 19, 2017 |
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VIDYA BHUSHAN SUKLA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
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January 4, 2017 |
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VIDYUT MANDAL Vs. STATE OF MADHYA PRADESH
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July 31, 2017 |
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VIJAY Vs. JAIRAM
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September 15, 2017 |
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VIJAY Vs. STATE BANK OF INDIA
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May 1, 2017 |
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VIJAY @ CHHOTU Vs. STATE OF M P & OTHERS
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August 23, 2017 |
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VIJAY BAHADUR SINGH Vs. M.P. POLLUTION CONTROL BOARD
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April 4, 2017 |
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VIJAY CHAND Vs. LAND ACQUSITION OFFICER UNIT I & ANR
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February 8, 2017 |
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VIJAY KUMAR ARYA Vs. CONSERVATOR OF FOREST
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March 28, 2017 |
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VIJAY KUMAR S/O SHRI GENDIMAL SACHDEV Vs. THE STATE OF MADHYA PRADESH
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December 12, 2017 |
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VIJAY KUMAR SINGH Vs. COMMERCIAL TAXES DEPARTMENT
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September 12, 2017 |
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VIJAY MADANLAL CHAUDHARY Vs. UNION OF INDIA & OTHERS
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July 7, 2017 |
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VIJAY SHRIVAS Vs. ABDUL SALEEM
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July 6, 2017 |
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VIJAY SINGH SHAKYA Vs. GEETA SURESH CHAUDHARY & ORS
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September 14, 2017 |
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VIJAY VALMIK Vs. STATE OF M.P.
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December 21, 2017 |
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VIJAYLAXMI Vs. VIRENDRA YADAV
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November 30, 2017 |
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VIJENDRA TYAGI Vs. REKHA SHARMA
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February 6, 2017 |
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VIKAS ARYA & ANO Vs. STATE OF M P & ANO
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January 31, 2017 |
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VIKAS MAHORE Vs. STATE OF MP AND ANOTHER
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December 11, 2017 |
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VIKAS PANDEY AND OTHERS Vs. SURESHCHANDRA SHRIVASTAVA
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December 7, 2017 |
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VIKAS PATIDAR Vs. DISTRICT MAGISTRATE AND OTHERS
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November 17, 2017 |
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VIKAS SHUKLA Vs. NEETU SHUKLA
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March 2, 2017 |
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VIKASH @ RAJA Vs. STATE OF MADHYA PRADESH
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July 12, 2017 |
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VIKRMA SINGH Vs. ANIL KUMAR
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November 1, 2017 |
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VIMAL KUMAR Vs. STATE OF M P
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May 26, 2017 |
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VIMLA Vs. STATE OF MP AND ORS
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June 20, 2017 |
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VIMLA AGNIHOTRI(SMT.) Vs. SMT.DEEPA AGNIHOTRI AND ANOTHER
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April 3, 2017 |
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VIMLA SINGAD W/O SUKHDEV SINGH CHOUHAN Vs. STATE OF M P AND 4 OTHERS
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June 19, 2017 |
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VINAY Vs. STATE OF MADHYA PRADESH
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November 23, 2017 |
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VINAY KUKREJA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
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March 8, 2017 |
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VINAY KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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August 10, 2017 |
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VINAY RUTHIA Vs. REGIONAL OFFICER, MINISTRY OF ROAD TRANSPORT & HIGHWAY AND THREE OTHERS
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December 6, 2017 |
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VINEETA AGARWAL Vs. MEERA DEVI AHUJA
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April 21, 2017 |
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VINEETA PRAJAPATI Vs. BOARD OF SECONDARY EDUCATION AND ANOTHER
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October 26, 2017 |
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VINESH SINGH Vs. NEHA SINGH
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December 12, 2017 |
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VINITA JAISAWAL Vs. STATE OF MADHYA PRADESH
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August 28, 2017 |
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VINITA YADAV Vs. STATE OF M P AND ORS
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June 20, 2017 |
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VINOD @ UMMEDARAM S/O NARAYANRAM NAYAK Vs. STATE OF MADHYA PRADESH
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October 12, 2017 |
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VINOD CHAURASIYA Vs. R.S. BHADORIYA
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February 16, 2017 |
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VINOD DAS, S/O BAAL NANDAN DAS Vs. BRAJESH SAHU, S/O L P SAHU
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August 3, 2017 |
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VINOD HUKWANI Vs. THE STATE OF MADHYA PRADESH
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November 28, 2017 |
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VINOD KUMAR SEN Vs. SHANTI DEVI
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January 3, 2017 |
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VINOD KUMAR SHARMA Vs. SATYA NARAYAN TIWARI & ORS
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October 6, 2017 |
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VINOD KUMRE S/O BUDDHU SINGH KUMRE Vs. STATE OF M P AND OTHERS
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July 28, 2017 |
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VINOD S/O MATHURA PRASAD PRAJAPATI Vs. STATE OF M P
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July 27, 2017 |
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VINOD SAKET S/O MANTA SAKET Vs. STATE OF M P THROUGH POLICE STATION, AAMARPATAN DIST
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June 21, 2017 |
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VINOD TYAGI Vs. STATE OF MADHYA PRADESH
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January 10, 2017 |
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VIPPY INDUSTRIES LTD. Vs. ASSESSING OFFICER, UNDER BUILDING, 1996
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April 27, 2017 |
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VIPPY INDUSTRIES LTD. Vs. UNDER BUILDING AND OTHER CONSTRUCTIONS WORKERS WELFARE CESS ACT CUM GOVT. LABOUR OFFICER.
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January 11, 2017 |
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VIRENDRA @ RAMOO AND ANR. Vs. STATE OF M.P.
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July 18, 2017 |
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VIRENDRA KUMAR CHATURVEDI & ANOTHER Vs. STATE OF MADHYA PRADESH
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November 13, 2017 |
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VIRENDRA KUMAR DUBEY Vs. STATE OF M P AND OTHERS
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June 23, 2017 |
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VIRENDRA KUMAR SONI Vs. M P STATE AGRICULTURAL MARKITING BOARD
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July 4, 2017 |
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VIRENDRA KUMAR SONI AND ANOTHER Vs. M.P. STATE AGRICULTURAL MARKETING BOARD
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December 18, 2017 |
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VIRENDRA PITALIYA Vs. ELECTION COMMISSION OF INDIA & ORS.
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October 5, 2017 |
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VIRENDRA PRAJAPATI Vs. SHRI K.B. AGARWAL
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July 18, 2017 |
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VIRENDRA S/O BAIJNATH DUBEY Vs. STATE OF MADHYA PRADESH
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November 6, 2017 |
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VIRENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
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December 11, 2017 |
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VIRENDRA SINGH Vs. STATE OF M.P.
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July 14, 2017 |
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VIRENDRA SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
|
November 28, 2017 |
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VIRENDRA SINGH BHANDARI Vs. BHANDARI CROSSFIELDS LTD.
|
December 18, 2017 |
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VIRENDRA SINGH YADAV Vs. THE STATE OF MADHYA PRADESH THR
|
December 19, 2017 |
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VIRENDRASINGH RANA Vs. PRATAP SINGH
|
May 11, 2017 |
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VIRONIKA SHAILBALA W/O SILAS CHOUHAN Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
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June 19, 2017 |
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VISHAL Vs. BANK OF INDIA
|
March 8, 2017 |
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VISHAL GUPTA Vs. SMT. ARTI GUPTA
|
April 4, 2017 |
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VISHAL SINGH RAJPOOT & OTHERS Vs. MAJEET & OTHERS
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June 28, 2017 |
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VISHNU PRASAD Vs. WATER RESOURCE DEPARTMENT
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May 18, 2017 |
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VISHNU PRASAD MALVIYA Vs. STATE OF M.P. AND ANOTHER
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December 11, 2017 |
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VISHNU SWAROOP Vs. STATE OF M.P.
|
August 22, 2017 |
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VISHWANATH VERMA Vs. STATE OF MADHYA PRADESH
|
July 24, 2017 |
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VIVA CONSTRUCTION CO Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 24, 2017 |
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VIVA HIGHWAYS LTD. Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LTD.
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May 5, 2017 |
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VIVEK ARORA Vs. BHAVNA ARORA AND ANOTHER
|
June 5, 2017 |
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VIVEK ARORA Vs. SUNDER MANDIR BASODA & ORS.
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December 19, 2017 |
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VIVEK SHARMA Vs. STATE OF M.P.
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July 31, 2017 |
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VRINDAVAN BATHAM Vs. MADAN MURARI
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September 12, 2017 |
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VYAS SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2017 |
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WAHIDULLA Vs. KAMRUNISSA
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April 3, 2017 |
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WAKF MASJID KOT MOHALLA UJJAIN Vs. NAGAR PALIKA NIGAM UJJAIN AND ORS
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May 5, 2017 |
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WESTERN COALFIELDS LTD AND OTHERS Vs. BHAGWAN SINGH
|
August 30, 2017 |
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WESTERN COALFIELDS LTD. Vs. SHRISTI DEVELOPERS
|
May 26, 2017 |
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YADAV CHANDRA SHARMA Vs. GYANENDRA SINGH KUSHWAH
|
November 6, 2017 |
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YAGRAJ SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
July 31, 2017 |
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YAMINI MISHRA Vs. RISHI MISHRA
|
August 18, 2017 |
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YAMUNA W/O GOVIND PRASAD PATIDAR Vs. MADHURI SINGH W/O C S SINGH
|
May 3, 2017 |
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YASHI JAIN Vs. PARAG JAIN
|
November 22, 2017 |
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YASHWANT Vs. STATE OF MADHYA PRADESH & OTHERS
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December 20, 2017 |
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YASHWANT Vs. STATE OF MADHYA PRADESH & ORS.
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December 13, 2017 |
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YOGENDRA Vs. STATE OF M P
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May 17, 2017 |
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YOGESH SHAH Vs. STATE OF M.P. AND OTHERS
|
March 3, 2017 |
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YOGESH KUMAR RANA Vs. ENERGY DEPARTMENT
|
December 21, 2017 |
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YOGESH SINGH YADAV AND OTHERS Vs. VIVEK SINGH YADAV AND OTHERS
|
July 10, 2017 |
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YUDHISTHIR SINGH Vs. STATE OF M P AND OTHERS
|
July 20, 2017 |
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YUNIS KHAN Vs. STATE OF MADHYA PRADESH & OTHERS
|
July 6, 2017 |
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YUNUS MOHD Vs. M P PASCHIM KSHETRA VIDYUT VITRAN COM LTD UJJAIN
|
May 1, 2017 |
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YUVRAJ SINGH RAJPUT Vs. MRS. KIRAN SINGH RAJPUT AND ANOTHER
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August 31, 2017 |
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ZAHID ALI KHAN Vs. STATE OF MADHYA PRADESH
|
December 12, 2017 |
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ZAHID ALI KHAN S/O ABDUL GHANI KHAN Vs. PRAVEER KRISHNA AND OTHERS
|
December 12, 2017 |
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ZAHIR MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
June 21, 2017 |
|
ZONAL MANAGER, UCO BANK Vs. GENERAL SECRETARY
|
April 3, 2017 |