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AAKRITI LEISURE AND PLEASURE PRIVATE LIMITED Vs. AG8 VENTURES LIMITED
|
November 25, 2016 |
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AAM JANATA OF VILL POST BIHARA Vs. THE STATE OF MADHYA PRADESH
|
June 16, 2016 |
|
AAS MOHAMMAD Vs. STATE OF M.P.
|
November 17, 2016 |
|
AASHARAM Vs. THE STATE OF MADHYA PRADESH
|
June 15, 2016 |
|
ABBAS ALI Vs. PRADEEP NATANI
|
October 4, 2016 |
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ABDUL HASAN Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
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ABDUL KALAM & ORS Vs. STATE OF M P & ORS
|
January 4, 2016 |
|
ABDUL MAJID Vs. COMMISSIONER
|
February 4, 2016 |
|
ABHA GARG Vs. UMESH NAGORI
|
January 6, 2016 |
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ABHAY DARE Vs. GIRDHAR PATEL AND OTHERS
|
October 24, 2016 |
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ABHAY SINGH S/O BRIJMOHAN SINGH Vs. STATE OF M P
|
March 10, 2016 |
|
ABHISHEK Vs. STATE OF M P
|
April 1, 2016 |
|
ABHISHEK DIXIT AND OTHERS Vs. STATE OF M.P. AND ANR.
|
April 4, 2016 |
|
ABHISHEK YADAV AND ANOTHER Vs. STATE OF M P
|
August 17, 2016 |
|
ABHIYANK BUILDERS LTD. AND ANOTHER Vs. DAULAT SINGH AND OTHERS
|
March 15, 2016 |
|
ACHYUT BHORASKAR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 10, 2016 |
|
ADARSH ADIVASI MACHHCHUA SAHKARI SAMITI MARYADIT Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES, JABALPUR DIVISION, JABALPUR (M.P)
|
July 19, 2016 |
|
ADARSH SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
April 18, 2016 |
|
ADESH JAIN Vs. STATE OF M P
|
May 9, 2016 |
|
ADHAR RAM RAJ MISHRA SHIKSHA EVAM SWASTHYA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 23, 2016 |
|
ADIL @ AADIL Vs. STATE OF M P
|
August 16, 2016 |
|
AFROZ JAHAN Vs. BILQUEES JAHAN AND OTHERS
|
July 18, 2016 |
|
AFSANA BANO (SMT.) Vs. AUSAF AHEMAD
|
July 12, 2016 |
|
AGA ALI ANWAR AND ANOTHER Vs. MST. SHAHNAJ BANO AND ANOTHER
|
September 6, 2016 |
|
AHSAN ULLA KHAN Vs. THE STATE OF MADHYA PRADESH
|
December 9, 2016 |
|
AHSHAN ALI Vs. COMMISSIONER & ANR
|
July 27, 2016 |
|
AJAY Vs. KULADHIPATI, DEVI AHILYA VISHWAVIDYALAYA AND ORS.
|
February 9, 2016 |
|
AJAY @ AJAY BABU SONKAR Vs. STATE OF M P
|
April 18, 2016 |
|
AJAY CHORDIA Vs. KULADHIPATI DEVI AHILYA VISHWAVIDYALAYA INDORE
|
March 2, 2016 |
|
AJAY CHORDIYA Vs. VICE CHANCELLOR, DAVV, INDORE & OTHERS
|
April 1, 2016 |
|
AJAY KHEMARIYA & ANR. Vs. STATE OF M.P. & ANR.
|
December 8, 2016 |
|
AJAY KUMAR Vs. STATE OF M.P.
|
April 4, 2016 |
|
AJAY KUMAR PATHAK Vs. RANI AGRAWAL AND OTHERS
|
September 16, 2016 |
|
AJAY SINGH Vs. STATE OF M P
|
February 17, 2016 |
|
AJAY SON OF DHANRAJ BENDE Vs. DHANRAJ S/O LAXMICHAND BENDE
|
January 5, 2016 |
|
AJEET JAIN (BARAIYA) Vs. STATE OF M P & OTHERS
|
March 9, 2016 |
|
AJEET KUMAR Vs. ALOK KUMAR
|
March 22, 2016 |
|
AJIT NARAYAN Vs. UNION OF INDIA
|
October 3, 2016 |
|
AJIT SINGH Vs. STATE OF MP AND OTHERS
|
February 10, 2016 |
|
AKHAI SINGH Vs. KAILASH NARAYAN & ORS
|
August 19, 2016 |
|
AKHAND PRATAP SINGH Vs. STATE OF M.P.
|
October 4, 2016 |
|
AKHIL BHARTIYA BANGDA BRAHMIN Vs. JITENDRA KUMAR
|
May 16, 2016 |
|
AKHILESH PAL Vs. STATE OF M.P.
|
June 30, 2016 |
|
AKHILESH PAL Vs. STATE OF M P
|
June 30, 2016 |
|
AKHILESH SHRIVASTAVA Vs. STATE OF M P
|
July 26, 2016 |
|
AKHTAR UDDIN & ANOTHER Vs. STATE OF M P
|
March 28, 2016 |
|
ALAM SINGH Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2016 |
|
ALANKAR INDUSTRIES Vs. INDORE MUNICIPAL CORPORATION & ORS
|
April 1, 2016 |
|
ALFAVISION OVERSEAS (INDIA) LTD. Vs. MR. P. K. DASH & OTHERS
|
December 22, 2016 |
|
ALL INDIA STEEL RE-ROLLERS ASSOCIATION Vs. THE UNION OF INDIA & ORS.
|
June 14, 2016 |
|
ALL INDIA STEEL RE-ROLLERS ASSOCIATION; MADRAS STEEL REROLLERS ASSOCIATION; CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS; ASHUTOSH BARANWAL; COMMISSIONER OF CUSTOMS (IMPORT-I) Vs. ANIK INDUSTRIES LIMITED & ORS ; UNION OF INDIA & ORS
|
June 14, 2016 |
|
ALLAHABAD BANK, ARYA SAMAJ ROAD BRANCH, SHIVPURI Vs. SHOBHA VASHISHTHA
|
February 23, 2016 |
|
ALPANA (SMT.) Vs. GENERAL PUBLIC
|
May 2, 2016 |
|
AMAR SATYA GUPTA Vs. MURARI LAL KHAS
|
March 9, 2016 |
|
AMAR SHARMA Vs. STATE OF M.P
|
December 22, 2016 |
|
AMAR SINGH Vs. STATE OF M P AND OTHERS
|
April 7, 2016 |
|
AMARNATH Vs. STATE OF M P
|
February 17, 2016 |
|
AMARNATH S/O RAMNATH CASTE KALAR Vs. STATE OF M P
|
May 10, 2016 |
|
AMBIKA PRASAD PANDEY Vs. GOVERNMENT OF MADHYA PRADESH & OTHERS
|
January 22, 2016 |
|
AMBIKA SOLVEX LTD Vs. STATE BANK OF INDIA & ORS
|
February 4, 2016 |
|
AMEENA MANSOORI Vs. STATE OF M P
|
September 26, 2016 |
|
AMIT BAJPAYEE Vs. SUBODH SAHU
|
March 31, 2016 |
|
AMIT KHAMPARIYA Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
AMIT KHATRI Vs. STATE OF M P
|
April 25, 2016 |
|
AMIT KUMAR NAGWANSHI Vs. STATE OF M P & OTHERS
|
July 29, 2016 |
|
AMIT RAO NAIDU Vs. RASHMI NAIDU
|
March 14, 2016 |
|
AMIT SHARMA Vs. STATE OF M P
|
February 25, 2016 |
|
AMRENDRA MISHRA S/O SATISH MISHRA Vs. POOJA W/O AMRENDRA MISHRA
|
February 16, 2016 |
|
AMRTA JHARIYA Vs. STATE OF M P AND OTHERS
|
August 8, 2016 |
|
ANAMIKA SHAKLA Vs. THE STATE OF MADHYA PRADESH
|
December 14, 2016 |
|
ANAND BHAGAT Vs. STATE OF M.P.
|
November 30, 2016 |
|
ANAND CHATURVEDI Vs. I.S. MOURYA
|
February 8, 2016 |
|
ANAND DOHARE Vs. STATE OF MADHYA PRADESH
|
October 5, 2016 |
|
ANAND JOSHI Vs. SANJAY PARASHAR
|
August 2, 2016 |
|
ANAND KUMAR AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
September 1, 2016 |
|
ANAND MOHAN SAXENA Vs. STATE OF M.P.
|
June 29, 2016 |
|
ANAND SINGH LODHI Vs. STATE OF M.P.
|
August 23, 2016 |
|
ANAND TIWARI Vs. STATE OF M.P.
|
April 5, 2016 |
|
ANAND TIWARI Vs. DHIRENDRA SINGH
|
July 7, 2016 |
|
ANAND TIWARI AND OTHERS Vs. STATE OF M.P.
|
April 12, 2016 |
|
ANAND TRUST THROUGH ABHISHEK SONI Vs. SHIVRAJSINGH CHOUHAN
|
May 16, 2016 |
|
ANANTRAM Vs. STATE OF M P
|
August 1, 2016 |
|
ANAR SINGH TOMAR Vs. THE STATE OF MADHYA PRADESH
|
November 18, 2016 |
|
ANCHAL KHARE AND OTHERS Vs. STATE OF M P AND OTHERS
|
August 2, 2016 |
|
ANEESH KUMAR DALAL Vs. PREETI AND OTHERS
|
June 30, 2016 |
|
ANEESH KUMAR DHAKRE Vs. DAULI BAI
|
June 22, 2016 |
|
ANIKET GAUTAM Vs. STATE OF M P
|
July 12, 2016 |
|
ANIL AGARWAL Vs. STATE OF M.P.
|
December 14, 2016 |
|
ANIL AGRAWAL AND OTHERS Vs. RAMA BAI AND ANOTHER
|
March 2, 2016 |
|
ANIL AND ORS. Vs. STATE OF M.P.
|
February 3, 2016 |
|
ANIL BHANA Vs. STATE OF M.P.
|
June 17, 2016 |
|
ANIL CHOUDHARY Vs. STATE OF M P
|
February 5, 2016 |
|
ANIL JAIN Vs. STATE OF M.P.
|
November 18, 2016 |
|
ANIL KUMAR AGARWAL Vs. STATE OF M P AND ANR
|
June 15, 2016 |
|
ANIL KUMAR MALVIYA Vs. STATE OF M P AND OTHERS
|
March 3, 2016 |
|
ANIL KUMAR PANJAWANI Vs. INSPECTOR, MINIMUM WAGES ACT AND OTHERS
|
December 7, 2016 |
|
ANIL S/O SHRI SUGANCHANDRA JAIN Vs. SMT. SUNITA W/O SHRI ANIL KUMAR JAIN AND STATE OF M.P.
|
November 29, 2016 |
|
ANIL SAHNI @ TITU Vs. STATE OF M.P.
|
November 10, 2016 |
|
ANIL TRIPATHI Vs. SMT. URMILA TRIPATHI & ANR.
|
May 9, 2016 |
|
ANITA Vs. WOMEN AND CHILD DEVELOPMENT DEPARTMENT
|
May 10, 2016 |
|
ANITA BAI Vs. SHEKHAR
|
June 14, 2016 |
|
ANJANI PRASAD Vs. STATE OF M.P. AND OTHERS
|
September 20, 2016 |
|
ANJU SHRIVASTAVA Vs. STATE OF M P ORS
|
July 22, 2016 |
|
ANJUMAN HIDAYATUL MUSLEMEEN Vs. MOHD SAYEED & OTHERS
|
September 20, 2016 |
|
ANKIT Vs. STATE OF M.P.
|
April 27, 2016 |
|
ANKITA CHANDRAWAT Vs. M.P. HIGH COURT
|
June 15, 2016 |
|
ANNAPURNA NATH Vs. STATE OF M.P
|
September 19, 2016 |
|
ANOOP AND ORS. Vs. STATE OF M.P.
|
February 19, 2016 |
|
ANSHU BHANOT Vs. SRAJAN INFRASTRUCTURE AND OTHER
|
September 29, 2016 |
|
ANTAR SINGH DARBAR Vs. SHRI KAILASH VIJAYVARGIYA
|
February 2, 2016 |
|
ANUGYA RASTOGI Vs. STATE OF M P AND OTHERS
|
December 9, 2016 |
|
ANUJ DANGA Vs. RAMPRAKASH SHARMA
|
September 26, 2016 |
|
ANUP S/O NARAYAN PATHAK Vs. RAMESH S/O PARAS TAMJI TOURANI AND ANOTHER
|
February 15, 2016 |
|
ANUPAM CHOUKSEY Vs. STATE OF M P
|
March 29, 2016 |
|
ANUPAM SHARMA Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
ANURUDH KUMAR Vs. RAMKISHORI AND OTHERS
|
April 5, 2016 |
|
ANWAR RIZWAN KHAN Vs. THE STATE OF MADHYA PRADESH
|
May 6, 2016 |
|
APEKSHA YADAV Vs. AMIT KUMAR YADAV
|
October 3, 2016 |
|
APNA SWEETS Vs. ESI CORPORATION
|
December 14, 2016 |
|
ARCHANA KUSHWAH Vs. B.K.TRIPATHI & ANR.
|
December 22, 2016 |
|
ARCHANA NAGAR, D/O BASANT KUMAR NAGAR Vs. STATE OF M P
|
April 7, 2016 |
|
ARCHANA SHARMA W/O SUMIT SHARMA Vs. SUMIT SHARMA S/O SHRI RAMESH SHARMA
|
August 4, 2016 |
|
ARUN HIRWAY Vs. RAJESH GUPTA & OTHERS
|
September 15, 2016 |
|
ARUN KAPUR Vs. STATE OF M P & ANR
|
September 29, 2016 |
|
ARUNA PATEL Vs. STATE OF M P AND OTHERS
|
March 28, 2016 |
|
ARUNA W/O BHAGWANLAL SOLANKI Vs. BHAGWANLAL SOLANKI S/O BHERULAL SOLANKI
|
February 10, 2016 |
|
ARVIND Vs. VARSHA
|
March 14, 2016 |
|
ARVIND Vs. SMT. PUSHPA @ DEVI
|
April 26, 2016 |
|
ARVIND CHANDWANI Vs. STATE OF MADHYA PRADESH
|
April 28, 2016 |
|
ARVIND GEETE Vs. LAW AND LEGISLATIVE AFFAIRS DEPARTMENT
|
August 2, 2016 |
|
ARVIND GURJAR Vs. STATE OF M.P. AND ANOTHER
|
October 27, 2016 |
|
ARVIND KUMAR JOSHI Vs. STATE OF M P
|
April 21, 2016 |
|
ARVIND KUMAR SAXENA Vs. STATE OF M P
|
August 10, 2016 |
|
ARVIND KUMAR SINGH Vs. COAL INDIA LIMITED
|
January 20, 2016 |
|
ARVIND KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
November 18, 2016 |
|
ASHAN KHAN Vs. PANKAJ AND ANOTHER
|
October 20, 2016 |
|
ASHISH Vs. SHRI NAGESHWAR AND OTHERS
|
December 21, 2016 |
|
ASHISH Vs. VAIBHAV
|
July 18, 2016 |
|
ASHISH DESHPANDE Vs. STATE OF M.P.
|
May 3, 2016 |
|
ASHISH KUMAR GUPTA Vs. STATE OF M P
|
August 31, 2016 |
|
ASHISH KUMAR JAIN Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
|
August 26, 2016 |
|
ASHISH MITTAL Vs. BANK OF BARODA
|
August 2, 2016 |
|
ASHISH SHARMA Vs. COLLECTOR UMARIA
|
July 21, 2016 |
|
ASHOK Vs. DEEWAN
|
March 10, 2016 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
July 14, 2016 |
|
ASHOK KUMAR DUBEY Vs. PARWATI BAI
|
September 12, 2016 |
|
ASHOK KUMAR JAIN Vs. INDORE MUNICIPAL CORPORATION
|
February 29, 2016 |
|
ASHOK KUMAR KASERA Vs. STATE OF M P, FOREST DEPARTMENT
|
March 16, 2016 |
|
ASHOK KUMAR KHARE Vs. ARUNA SHARMA
|
April 20, 2016 |
|
ASHOK KUMAR MISHRA Vs. PANKAJ SINGH AND ANOTHER
|
May 5, 2016 |
|
ASHOK MALPANI Vs. M/S SANGHI BROTHERS (INDORE) LTD.& ORS.
|
December 22, 2016 |
|
ASHOK PACHAURI AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 1, 2016 |
|
ASHOK PARWAT Vs. SUDARSHAN
|
August 17, 2016 |
|
ASHOK RANI Vs. RAGHVENDRA AND ORS.
|
April 4, 2016 |
|
ASHOK S/O KASHIRAM BUNDELE AND ANOTHER Vs. VIMLA BAI @ VIMAL BAI AND OTHERS
|
August 9, 2016 |
|
ASHOKA INFRAWAYS LIMITED AND OTHERS Vs. STATE OF M.P.
|
February 4, 2016 |
|
ASHUTOSH Vs. STATE OF M P
|
September 14, 2016 |
|
ASHWINI Vs. ESTATE OFFICER, MHOW CIRCLE
|
September 19, 2016 |
|
ASLAM PATHAN Vs. THE STATE OF MADHYA PRADESH
|
October 21, 2016 |
|
ASSET RECONSTRUCTION COMPANY (INDIA) LTD (ARCIL) Vs. JYOTI OVERSEAS LTD
|
February 4, 2016 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P AND ANOTHER
|
August 24, 2016 |
|
ASSOCIATION OF ELECTRONICS INDUSTRIES Vs. HOUSING ENVIRONMENTAL AND URBAN ADMINISTRATION DEPARTMENT
|
July 25, 2016 |
|
ATUL AGRAWAL Vs. JAISHREE BANERJEE AND ANR
|
May 13, 2016 |
|
ATUL AGRAWAL Vs. ASHIMA SAYAL
|
May 9, 2016 |
|
AVDESH SHARMA Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
AVDHESH MANI NEMA Vs. G.P.PATHAK
|
April 12, 2016 |
|
AVINASH AASHTIKAR Vs. THE STATE OF MADHYA PRADESH
|
December 13, 2016 |
|
AVINASH CHANDRA Vs. STATE OF M P
|
January 22, 2016 |
|
AVNEET KUMAR GUPTA Vs. VINOD KUMAR GOYAL
|
June 15, 2016 |
|
AWADESH SINGH SIKARWAR Vs. THE STATE OF MADHYA PRADESH
|
December 2, 2016 |
|
AWDHESH SINGH Vs. SANJAY MOGHE
|
December 13, 2016 |
|
AYODHYA PRASAD TIWARI Vs. LALMAN VISHWAKARMA
|
December 15, 2016 |
|
AYUSH Vs. KISHAN SINGH TEKAM & ANOTHER
|
January 27, 2016 |
|
B P KHARE Vs. STATE OF M P
|
May 2, 2016 |
|
B.K. KUMAWAT Vs. MINISTRY OF FINANCE
|
January 5, 2016 |
|
BABA GYANDAS Vs. TAHSILDAR SHEOPUR
|
February 22, 2016 |
|
BABBAN KHERWAR & ORS Vs. STATE OF M P
|
August 10, 2016 |
|
BABITA GUPTA Vs. STATE OF M P AND ANOTHER
|
September 15, 2016 |
|
BABITA KUSHWAHA Vs. COMMISSIONER, KENDRIYA VIDHYALAYA SANGATHAN & ANOTHER
|
December 8, 2016 |
|
BABLI @ RUBINA Vs. STATE OF M P
|
January 29, 2016 |
|
BABLU NANDA Vs. STATE OF M.P.
|
June 20, 2016 |
|
BABU SINGH KUSHWAHA Vs. RAMMO BAI
|
April 11, 2016 |
|
BABULAL Vs. STATE OF M P
|
February 8, 2016 |
|
BABULAL Vs. RANDHIR SINGH
|
February 3, 2016 |
|
BABULAL Vs. SURENDRA SINGH
|
July 19, 2016 |
|
BABULAL Vs. STATE OF M.P
|
February 8, 2016 |
|
BABULAL & ORS. Vs. SMT. PREMWATI
|
December 6, 2016 |
|
BABULAL DHANGI Vs. GANESHRAM AND OTHERS
|
December 2, 2016 |
|
BADAM SINGH & OTHERS Vs. STATE OF M P
|
June 20, 2016 |
|
BADRI PRASAD YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 2, 2016 |
|
BADRILAL Vs. INDORE DEVELOPMENT AUTHORITY
|
January 9, 2016 |
|
BADRIPRASAD S/O PRABHULAL Vs. MAHESH KUMAR & ORS
|
August 17, 2016 |
|
BAGIYA & ANOTHER Vs. STATE OF MADHYA PRADESH
|
April 11, 2016 |
|
BAHADUR SINGH AND ORS. Vs. STATE OF M.P.
|
April 5, 2016 |
|
BAHADUR SINGH GUJRAL Vs. STATE OF M P
|
August 31, 2016 |
|
BAL KRISHNA UPADHYAY Vs. STATE OF M P
|
August 17, 2016 |
|
BAL MUKUND SINGH GAUTAM Vs. KULDEEP SINGH & OTHERS
|
August 9, 2016 |
|
BALAI @ BALRAM PRAJAPATI Vs. STATE OF M P
|
September 9, 2016 |
|
BALAJI METAL Vs. SHILPA MAHESHWARI
|
April 26, 2016 |
|
BALASAHEB BHOPKAR AND ORS. Vs. STATE OF M.P.
|
February 25, 2016 |
|
BALCHAND GUPTA Vs. STATE OF MADHYA PRADESH
|
March 2, 2016 |
|
BALDEO PRASAD UBNARE AND OTHERS Vs. STATE OF M P AND ANOTHER
|
September 19, 2016 |
|
BALESHWAR DAYAL JASIWAL Vs. BANK OF INDIA
|
February 25, 2016 |
|
BALKISHAN SHARMA AND OTHERS Vs. BALAJI COLD STORAGE AND ICE FACTORY AND OTHERS
|
September 12, 2016 |
|
BALKRISHNA Vs. USHA
|
March 31, 2016 |
|
BALKRISHNA Vs. RIPUDAMAN SINGH
|
March 31, 2016 |
|
BALKRISHNA CHOURASIYA Vs. RAJESH VAIDHYA
|
November 9, 2016 |
|
BALLA @ BALRAM Vs. STATE OF M P
|
February 16, 2016 |
|
BALRAM & ANOTHER Vs. STATE OF M P
|
August 4, 2016 |
|
BALRAM SINGH Vs. HANSI BAI
|
February 22, 2016 |
|
BALVEER SINGH Vs. STATE OF MADHYA PRADESH
|
June 14, 2016 |
|
BALVEER SINGH TOMAR Vs. STATE OF M.P.
|
September 23, 2016 |
|
BALVEERSINGH PAL Vs. STATE OF MADHYA PRADESH
|
June 2, 2016 |
|
BANA BAI Vs. STATE OF M.P.
|
November 30, 2016 |
|
BANDANA MISHRA (SMT.) Vs. UNION OF INDIA AND OTHERS
|
November 8, 2016 |
|
BANK OF MAHARASHTRA Vs. M/S ICO JAX INDIA DEEDWANA OLI LASHKAR GWALIOR & ANR.
|
September 1, 2016 |
|
BANSAL CONSTRUCTION WORKS PRIVATE LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITE
|
March 21, 2016 |
|
BANSAL CONSTRUCTION WORKS PRIVATE LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION
|
March 21, 2016 |
|
BANSH BAHORE Vs. THE STATE OF MADHYA PRADESH
|
December 22, 2016 |
|
BANSHI Vs. LAXMINARAYAN RICHHARIYA
|
August 24, 2016 |
|
BANTI @ BASARAT KHAN NARESH Vs. STATE OF MADHYA PRADESH
|
June 2, 2016 |
|
BANTI @ PADAM SINGH Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
BANTU AND ORS. Vs. STATE OF M.P.
|
April 18, 2016 |
|
BANWARI BAGHEL Vs. UNION OF INDIA AND OTHERS
|
September 2, 2016 |
|
BANWARI LAL YADAV Vs. HIGH COURT BAR ASSOCIATION
|
January 6, 2016 |
|
BARE LAL Vs. DEEPA
|
December 20, 2016 |
|
BARJOR SINGH GURJAR & ORS Vs. GWALIOR DEVELOPMENT AUTHORITY & ORS
|
August 19, 2016 |
|
BASANTSINGH TEKAM Vs. THE STATE OF MADHYA PRADESH
|
April 26, 2016 |
|
BCC FINANCE LTD Vs. STATE OF M P & ORS
|
April 1, 2016 |
|
BEENA KUMAR Vs. STATE OF M P
|
February 23, 2016 |
|
BHABHA COLLEGE SCIENCE, BHOPAL Vs. UNION OF INDIA & ORS.
|
December 16, 2016 |
|
BHAGIRATH Vs. PUBLIC WORKS DEPARTMENT
|
July 15, 2016 |
|
BHAGVAN DAS CHOUKSE Vs. STATE OF M.P.
|
August 31, 2016 |
|
BHAGWATI Vs. STATE OF MADHYA PRADESH
|
March 2, 2016 |
|
BHAIRO SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 7, 2016 |
|
BHAIRUSINGH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
November 10, 2016 |
|
BHAIYALAL Vs. SHYAMBAI
|
August 23, 2016 |
|
BHANWAR LAL SOLANKI (B.L. SOLANKI) Vs. STATE OF MADHYA PRADESH
|
August 5, 2016 |
|
BHANWARBAI Vs. GAJENDRA
|
September 7, 2016 |
|
BHARAT Vs. STATE OF M.P.
|
November 2, 2016 |
|
BHARAT AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
March 9, 2016 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. GANESH CONSTRUCTION
|
December 5, 2016 |
|
BHARAT SINGH Vs. GANESHRAM
|
November 28, 2016 |
|
BHARAT SINGH PAWAR Vs. ASHOK WARNWAL COMMISSIONER RAJYA SHIKSHA KENDRA
|
April 25, 2016 |
|
BHARATSINGH S/O SAJJANSINGH SOLANKI Vs. ISMILE KHAN S/O YAQUB KHAN
|
February 15, 2016 |
|
BHASKAR SHARMA Vs. STATE OF M P
|
April 11, 2016 |
|
BHAWANI AUTOMOBILES Vs. SGMM ORES PRIVATE LIMITED
|
February 2, 2016 |
|
BHAWAR SINGH Vs. STATE OF M P
|
February 22, 2016 |
|
BHAWAR SINGH Vs. BHARATBAI
|
January 12, 2016 |
|
BHOGIRAM KEVAT Vs. STATE OF M P
|
July 4, 2016 |
|
BHOJ LAL LILHARE Vs. STATE OF M P
|
August 9, 2016 |
|
BHUMANI BAI Vs. THE STATE OF MADHYA PRADESH
|
June 15, 2016 |
|
BHUPAT PATEL Vs. STATE OF M P
|
March 22, 2016 |
|
BHUPENDRA CHAUHAN Vs. STATE OF M P & ANOTHER
|
July 29, 2016 |
|
BHUPENDRA SINGH RAWAT Vs. STATE OF M.P.
|
July 20, 2016 |
|
BHURI BAI, W/O VISHWANATH AHIRWAR Vs. STATE OF M P AND ORS
|
May 9, 2016 |
|
BHURIYABAI Vs. STATE OF MADHYA PRADESH
|
June 2, 2016 |
|
BHUVNESHWAR Vs. THE STATE OF MADHYA PRADESH
|
April 4, 2016 |
|
BHUVNESHWAR PRASAD CHAUBEY Vs. THE STATE OF MADHYA PRADESH
|
November 10, 2016 |
|
BINDU SINGH(SMT.) Vs. STATE OF M.P.AND OTHERS
|
October 24, 2016 |
|
BIRANI STEEL INDUSTRIES AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 17, 2016 |
|
BIRENDRA @ BEERU PATEL, S/O SANTOSH PATEL Vs. STATE OF M P
|
March 1, 2016 |
|
BIRLA CORPORATION LTD. Vs. DEPUTY LABOUR COMMISSIONER AND ANOTHER
|
June 15, 2016 |
|
BITOLI DEVI Vs. STATE OF M.P.
|
May 13, 2016 |
|
BOREWELL ASSOCIATION, REWA Vs. STATE OF M.P. AND OTHERS
|
March 8, 2016 |
|
BRAJESH Vs. STATE OF MADHYA PRADESH
|
June 2, 2016 |
|
BRAJESH PANDEY Vs. CHAIRMAN, BOARD OF GOVERNOR (BOG) AND OTHERS
|
April 25, 2016 |
|
BRAJESH SHUKLA Vs. NARESH
|
August 16, 2016 |
|
BRAJGOPAL SHIVHARE Vs. STATE OF M P
|
February 23, 2016 |
|
BRIJ BHOOSHAN SHARMA Vs. STATE OF MADHYA PRADESH
|
October 20, 2016 |
|
BRIJ BHUSHAN SARMA Vs. STATE OF MADHYA PRADESH
|
April 18, 2016 |
|
BRIJENDRA GUPTA Vs. THE STATE OF MADHYA PRADESH
|
March 18, 2016 |
|
BRIJENDRA PRATAP SINGH Vs. PANDIT MUKESH MAYAK
|
January 27, 2016 |
|
BRIJESH Vs. STATE OF M P
|
January 22, 2016 |
|
BRIJLAL Vs. STATE OF M P
|
August 10, 2016 |
|
BRIJLAL Vs. STATE OF M.P.
|
December 7, 2016 |
|
BRIJPAL & ORS. Vs. MRS. MUNNI BAI & ORS.
|
June 13, 2016 |
|
BRIJPAL SINGH Vs. DY.INSPECTOR GENERAL OF POLICE INDORE
|
August 29, 2016 |
|
BUDHIMAN SINGH Vs. STATE OF M P
|
March 3, 2016 |
|
BUNDU BEG Vs. KAMLA AHUJA & ORS
|
August 19, 2016 |
|
BUREAU CHIEF, UNITED NEWS OF INDIA AND ANOTHER Vs. MUKESH THAKUR
|
October 24, 2016 |
|
BUTAN SAKET Vs. MUNNELAL SAKET
|
May 3, 2016 |
|
BVG INDIA LIMITED, PUNE Vs. MUNICIPAL CORPORATION UJJAIN AND 3 OTHERS
|
April 7, 2016 |
|
C.L.C. TEXTILE PARK PVT. LIMITED Vs. ASSISTANT COMMISSIONER
|
March 31, 2016 |
|
C.M.D. (EZ) MPPKVVCL Vs. SHARAD OSHWAL
|
March 11, 2016 |
|
C.S. SHRIVASTAVA Vs. ANIMAL HUSBANDRY DEPARTMENT
|
July 19, 2016 |
|
CANTONMENT BOARD Vs. GOPAL DAS KABRA AND OTHERS
|
March 17, 2016 |
|
CENTRAL BANK OF INDIA Vs. DINESH KUMAR KAHAR
|
July 11, 2016 |
|
CENTRAL BANK OF INDIA Vs. DIRECTORATE OF ENFORCEMENT
|
September 6, 2016 |
|
CENTRAL PROFESSOR/SCIENTIST TECHNICAL COUNCIL Vs. RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWA VIDYALAYA
|
February 24, 2016 |
|
CHAIRMAN/MANAGING DIRECTOR Vs. UJYAR SINGH
|
November 9, 2016 |
|
CHANDANMAL Vs. SURYAKANT
|
September 19, 2016 |
|
CHANDMAL S/O HEMRAJJI Vs. LABHCHAND S/O HEMRAJJI
|
July 26, 2016 |
|
CHANDRA NIRMAN PVT. LTD.(M/S.) Vs. ORIENT PAPER MILLS LTD.
|
April 18, 2016 |
|
CHANDRA SHEKHAR Vs. STATE OF M P
|
July 11, 2016 |
|
CHANDRABHAN SINGH Vs. STATE OF M P
|
April 4, 2016 |
|
CHANDRAPAL YADAV Vs. STATE OF M.P.
|
January 6, 2016 |
|
CHARANJEET SINGH Vs. RAM SINGH
|
June 22, 2016 |
|
CHARANLAL Vs. GULAB
|
September 7, 2016 |
|
CHATUR GOUTAM Vs. STATE OF M P
|
April 28, 2016 |
|
CHATURBHUJ OJHA AND OTHERS Vs. STATE OF M P AND OTHERS
|
April 28, 2016 |
|
CHATURDAS BABA Vs. STATE OF M.P.
|
June 27, 2016 |
|
CHET RAM MISHRA Vs. STATE OF M P
|
September 29, 2016 |
|
CHETAN BAI Vs. RAMESH KUMAR PATHARIYA
|
March 14, 2016 |
|
CHETRAM MEENA Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
May 11, 2016 |
|
CHETRAM MEENA Vs. STATE OF M P AND ANOTHER
|
May 11, 2016 |
|
CHHABILAL Vs. STATE OF M P
|
August 17, 2016 |
|
CHHAYA KAUL Vs. BOARD OF SECONDARY EDUCATION
|
March 28, 2016 |
|
CHHAYA KOTHARI AND ORS. Vs. UJJAIN MUNICIPAL CORPORATION AND ORS.
|
April 20, 2016 |
|
CHHOTE @ SANJEEV KUMAR Vs. STATE OF M P
|
September 19, 2016 |
|
CHHOTELAL AHIRWAR Vs. STATE OF MADHYA PRADESH
|
May 16, 2016 |
|
CHIRONGILAL @ CHHOTELAL Vs. MAHESH
|
March 1, 2016 |
|
CHITRA DEVI MAHESHWARI Vs. ANAND BERNARD AND OTHERS
|
April 20, 2016 |
|
CHITRA DEVI MAHESHWARI & ANOTHER Vs. ANAND BERNARD & OTHERS
|
March 3, 2016 |
|
CHITRA SAHU AND ANOTHER Vs. YOGESH SAHU
|
March 31, 2016 |
|
CHITRAKOOTRAM & ORS Vs. STATE OF M P
|
February 9, 2016 |
|
CHOKELAL @ CHANDU Vs. STATE OF M P
|
August 8, 2016 |
|
CHOTELAL ADIWASI Vs. STATE OF MADHYA PRADESH
|
June 8, 2016 |
|
CHRIST ACADEMIC AND EDUCATION SOCIETY, BIORA DISTT. RAJGARH Vs. THE UNION OF INDIA AND OTHERS
|
June 27, 2016 |
|
CHUNNILAL Vs. STATE OF M P
|
February 16, 2016 |
|
COLONEL RAVINDRA SINGH Vs. TEJBAHADUR SINGH (D) AND ORS
|
August 3, 2016 |
|
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND
SERVICE TAX Vs. SUPERINTENDENT OF POLICE
|
December 6, 2016 |
|
COMMISSIONER OF INCOME TAX-I Vs. SATISH SHUKLA
|
January 4, 2016 |
|
CUMMINS TECHNOLOGIES INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME OF TAX
|
December 20, 2016 |
|
D.V.PAUL Vs. MANISHA LALWANI
|
November 11, 2016 |
|
DAINIK BHASKAR AND OTHERS Vs. KAILASH SONI AND STATE OF M.P.
|
April 25, 2016 |
|
DALUMAL Vs. STATE OF M.P. AND ORS.
|
May 2, 2016 |
|
DAMMANI BROTHERS OIL MERCHANT Vs. STATE OF M.P. AND ANOTHER
|
November 15, 2016 |
|
DAMO @ DAMODAR Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
DAMODAR RAWAT Vs. M P NURSES REGISTRATION
|
February 2, 2016 |
|
DAMODAR SINGH Vs. STATE OF M P
|
February 4, 2016 |
|
DAN CHAND JAIN Vs. MANAGING DIRECTOR, JILA SAHKARI KENDRIYA BANK MARYADIT
|
December 7, 2016 |
|
DASHRATH Vs. BISAHIN
|
October 14, 2016 |
|
DASHRATH Vs. STATE OF M.P.
|
July 25, 2016 |
|
DASHRATH S/O DHYAN SINGH Vs. STATE OF M P
|
August 2, 2016 |
|
DASRATH GURJAR Vs. STATE OF M.P.
|
February 9, 2016 |
|
DASRATH GURJAR Vs. STATE OF M P
|
February 8, 2016 |
|
DATARAM YADAV Vs. STATE OF M.P. AND OTHERS
|
October 24, 2016 |
|
DATTATRAY PANDRI PANDEY Vs. STATE OF M P & OTHERS
|
March 3, 2016 |
|
DAU RAM MAHESHWAR Vs. STATE OF M.P. AND ANOTHER
|
March 17, 2016 |
|
DAULATRAM Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
DAYA RAM Vs. COMMISSIONER
|
March 9, 2016 |
|
DAYA SHANKAR VISHWAKARMA Vs. V S VERMA & OTHERS
|
April 20, 2016 |
|
DECEASED DHAPUBAI THROUGH L RS NATHULAL AND ANOTHE Vs. BANSHILAL AND OTHERS
|
September 21, 2016 |
|
DEEP ENTERPRISES Vs. STATE OF M.P. AND OTHERS
|
September 28, 2016 |
|
DEEPAK Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2016 |
|
DEEPAK Vs. HARIRAM & OTHERS
|
September 9, 2016 |
|
DEEPAK Vs. MANNALAL
|
August 8, 2016 |
|
DEEPAK CHATURVEDI Vs. HARIOM SINGHAL AND OTHERS
|
September 20, 2016 |
|
DEEPAK GUPTA Vs. BAJAJ TRADERS
|
February 3, 2016 |
|
DEEPAK JAIN Vs. STATE OF MADHYA PRADESH
|
May 30, 2016 |
|
DEEPAK KUMAR TYAGI Vs. STATE OF M P
|
April 1, 2016 |
|
DEEPAK S/O MANAKCHANDJI GOYAL; MANNALAL S/O LAXMINARAYANJI MAHESHWARI Vs. KRISHNAKANT S/O BALCHANDJI MAHESHWARI
|
August 8, 2016 |
|
DEEPAK SABAGOTI Vs. STATE OF M P & OTHERS
|
July 25, 2016 |
|
DEEPAK SINGH TOMAR Vs. UNION OF INDIA AND ORS.
|
August 9, 2016 |
|
DEEPAK VERMA Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
DEEPALI KUKREJA Vs. STATE OF M P & OTHERS
|
September 22, 2016 |
|
DEEPNARAYAN SHUKLA AND OTHERS Vs. STATE OF M P AND OTHERS
|
January 28, 2016 |
|
DEEPTI GUPTA AND ORS. Vs. SHWETA PARMAR
|
April 21, 2016 |
|
DEPENDRA KUMAR PANDEY Vs. THE STATE OF MADHYA PRADESH
|
March 1, 2016 |
|
DESHLAHARA COKE INDUSTRIES (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAX & OTHERS
|
February 26, 2016 |
|
DEV SHARMA Vs. STATE OF MADHYA PRADESH
|
March 11, 2016 |
|
DEV VRAT MISHRA Vs. STATE OF M P
|
August 24, 2016 |
|
DEVA Vs. DILIP
|
September 22, 2016 |
|
DEVANAND UPADHYAY Vs. MEENA UPADHYAY
|
January 19, 2016 |
|
DEVENDRA KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
|
April 21, 2016 |
|
DEVENDRA S/O ANANDLAL KURMI AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
September 22, 2016 |
|
DEVENDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
June 14, 2016 |
|
DEVENDRA SINGH Vs. STATE OF M.P.
|
December 6, 2016 |
|
DEVENDRA SINGH @ MANTU Vs. STATE OF M P AND ANOTHER
|
September 1, 2016 |
|
DEVI AHILYA VISHWA VIDHYALAYA M/S INSTITUTE OF ENGINEERING AND TECHNOLOGY THROUGH FINANCE CONTROLLER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER C-III
|
April 6, 2016 |
|
DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST Vs. STATE OF M P & OTHERS
|
March 14, 2016 |
|
DEVI SINGH Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
DEVIDAS OAD Vs. DHARMENDRA KUMAR GUPTA
|
April 28, 2016 |
|
DEVIKA PATIL Vs. AJATSHATRU SHRIVASTAVA
|
April 20, 2016 |
|
DEVKISHAN Vs. RAMCHANDRA & ORS
|
August 26, 2016 |
|
DEVRAJ SINGH Vs. STATE OF MP AND OTHER
|
January 6, 2016 |
|
DEVRAM S/O KASHIRAM PIPLIYA Vs. STATE OF M P
|
April 20, 2016 |
|
DHALLU ALIAS ALLAH BAKSH Vs. RAMESHWAR SINGH & OTHERS
|
April 28, 2016 |
|
DHAN SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
|
September 26, 2016 |
|
DHANENDRA SINGH BHADORIYA Vs. STATE OF M.P.
|
January 21, 2016 |
|
DHANLAXMI SOLVEX PRIVATE LIMITED Vs. STATE OF MP AND OTHERS
|
February 18, 2016 |
|
DHANNALAL Vs. HEERALAL
|
September 22, 2016 |
|
DHANNALAL CHARAN Vs. WATER RESOURCE DEPARTMENT
|
February 12, 2016 |
|
DHANPAL DOSHI Vs. STATE OF M.P. AND ANR.
|
March 3, 2016 |
|
DHARMENDRA AND OTHERS Vs. STATE OF M.P.
|
October 24, 2016 |
|
DHARMENDRA KUMAR PATIDAR Vs. INDIAN OIL CORPORATION LTD.
|
April 7, 2016 |
|
DHARMENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
|
November 9, 2016 |
|
DHARMENDRA YADAV & OTHERES Vs. STATE OF M.P.
|
December 22, 2016 |
|
DHEER SINGH RAWAT Vs. STATE OF M P
|
July 14, 2016 |
|
DHEER SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
DHIRA ALIAS DHIRAJ SINGH Vs. STATE OF M P
|
August 9, 2016 |
|
DHIRENDRA KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
|
November 30, 2016 |
|
DHIRENDRA KUMAR NAGAR Vs. STATE OF M P AND ORS
|
June 21, 2016 |
|
DHIRESH NIGAM Vs. BHOPAL DEVELOPMENT AUTHORITY
|
May 13, 2016 |
|
DHRUV SINGH Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
DILIP Vs. STATE OF M P
|
July 15, 2016 |
|
DILIP Vs. COMMISSIONER M.P. HOUSING BOARD
|
August 11, 2016 |
|
DILIP AGASHE Vs. STATE OF MP
|
August 17, 2016 |
|
DILIP KUMAR Vs. STATE OF M.P.
|
October 13, 2016 |
|
DILIP KUMAR SHARMA AND ANOTHER Vs. HARISH CHANDRA JAISWAL (DEAD) THE POWER OF ATTORNEY
|
July 1, 2016 |
|
DILRAJ SINGH Vs. RAMLAKHAN
|
June 15, 2016 |
|
DILSHAD Vs. STATE OF M P
|
September 15, 2016 |
|
DINA & ORS. Vs. STATE OF M.P. & ANR.
|
October 26, 2016 |
|
DINDAYAL Vs. CHURAMAN
|
October 17, 2016 |
|
DINESH Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
|
September 6, 2016 |
|
DINESH Vs. URBAN ADMINISTRATION DEPARTMENT
|
December 22, 2016 |
|
DINESH Vs. STATE OF M.P.
|
August 17, 2016 |
|
DINESH BABU GARG S/O NARAYANDAS GARG Vs. STATE OF M.P.
|
March 30, 2016 |
|
DINESH KUMAR JAAT Vs. MUNICIPAL CORPORATION
|
February 24, 2016 |
|
DINESH KUMAR VERMA Vs. STATE OF M P
|
January 18, 2016 |
|
DINESH KUSHWAH AND ANOTHER Vs. G.C.DAIRY INDIA LIMITED AND ANOTHER
|
May 9, 2016 |
|
DINESH SHARMA Vs. JYOTI SHARMA
|
February 2, 2016 |
|
DIPIKA Vs. STATE OF M P
|
May 4, 2016 |
|
DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. SHRI MADANLAL S/O BHANWARLAL UDIYA
|
April 22, 2016 |
|
DISTRICT HOMEOPATHIC MEDICAL COLLEGE CHARITABLE HOSPITAL MEDICAL RESEARCH AND EDUCTIONAL TRUST Vs. UNION OF INDIA
|
March 17, 2016 |
|
DIVAKAR PRASAD MISHRA Vs. EXECUTIVE ENGINEER/PUBLIC WORK DEPARTMENT
|
November 23, 2016 |
|
DIVYA KESHARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 15, 2016 |
|
DIWAKAR SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
DOMAN @ PANJU Vs. STATE OF M P
|
March 29, 2016 |
|
DR. JITENDRA K. JAIN Vs. THE STATE OF MADHYA PRADESH
|
September 8, 2016 |
|
DR. K.S. DUBEY Vs. THE STATE OF MADHYA PRADESH
|
November 25, 2016 |
|
DR. MUKESH NIGAM Vs. STATE OF MADHYA PRADESH
|
September 21, 2016 |
|
DR. OM PRAKASH GUPTA Vs. SHREE SHANTI GRIH NIRMAN SAHAKARI SANSTHA MARYADIT GWALIOR
|
February 16, 2016 |
|
DR. P.S. THAKUR Vs. STATE OF M.P. & OTHERS
|
July 12, 2016 |
|
DR. RAM NIWAS SHARMA Vs. STATE OF MADHYA PRADESH
|
July 8, 2016 |
|
DR. SANT KUMAR KHARE Vs. THE STATE OF MADHYA PRADESH
|
August 1, 2016 |
|
DR. SHYAM RAO PATHAK Vs. STATE OF MADHYA PRADESH
|
March 30, 2016 |
|
DR. TAHIRALI NAJMI Vs. STATE OF MP & OTHERS
|
March 29, 2016 |
|
DR. V.B. SINGH BAGHEL Vs. THE STATE OF MADHYA PRADESH
|
June 20, 2016 |
|
DR. VIJAY KUMAR SONI Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2016 |
|
DR.TAPAN BHATTACHARYA Vs. STATE OF MADHYA PRADESH
|
May 9, 2016 |
|
DROPDI D/O MOHAN SINGH DHRUV Vs. DEEPAK AND ANOTHER
|
August 31, 2016 |
|
DUKAN LALMAL JAVAANMALMAL JAIN Vs. RAKESH KUMAR
|
April 4, 2016 |
|
DURGA SHANKAR DUBE Vs. STATE OF M.P.
|
July 28, 2016 |
|
DURIYABAI & OTHERS Vs. CHAMPAK BHAI & ANOTHER
|
September 9, 2016 |
|
DURVIJAY SINGH Vs. CENTRAL BANK OF INDIA
|
December 21, 2016 |
|
DUSHYANT DIXIT Vs. STATE OF M P
|
September 8, 2016 |
|
DWARKA PRASAD Vs. STATE OF MADHYA PRADESH
|
March 30, 2016 |
|
DY. GENERAL MANAGER Vs. GENERAL SECRETARY, DAILY WAGES BANK EMPLOYEES ASSOCIATION
|
November 23, 2016 |
|
EAGLE SECURITY SERVICE AND LABOUR SUPPLIER Vs. SHRI AVTAR PAROCHE
|
September 6, 2016 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. M/S. AMBAR PRODUCTS. GWALIOR
|
June 20, 2016 |
|
ESSEL INFRA PROJECTS LIMITED Vs. STATE OF M P
|
July 27, 2016 |
|
EXECUTIVE ENGINEER Vs. SHASHIKANT GODAR
|
February 29, 2016 |
|
EXECUTIVE ENGINEER Vs. RAJESHWARI PRASHAD DIXIT
|
December 13, 2016 |
|
EXECUTIVE ENGINEER, GRAH NIRMAN Vs. CHAIN SINGH JANGHALA & ANR.
|
September 20, 2016 |
|
FAISAL MOHAMMAD KHAN Vs. HARISINGH SAINI
|
June 20, 2016 |
|
FARHANAZ Vs. ABDUL RASHEED
|
August 24, 2016 |
|
FARJANA KHANAM Vs. ASADULLAH KHAN
|
May 11, 2016 |
|
FILMORE SERVICE CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
January 19, 2016 |
|
FRIENDS SCHOOL GOVERNING BOARD, INDIA Vs. MUNICIPAL COUNCIL
|
November 30, 2016 |
|
FRONT STATE CORPORATE Vs. STATE OF M P AND OTHERS
|
April 1, 2016 |
|
G P BHARGAVA Vs. STATE OF M P AND OTHER
|
September 19, 2016 |
|
G P INDUSTRIES Vs. M K THAPAR AND OTHERS
|
September 7, 2016 |
|
G.S.D. MISHRA Vs. MADHYANCHAL GRAMINJ BANK
|
June 13, 2016 |
|
GABBAR SINGH Vs. STATE OF MADHYA PRADESH
|
October 27, 2016 |
|
GAGAN KANOJIYA Vs. INDORE DEVELOPMENT AUTHORITY
|
January 4, 2016 |
|
GAIL GAS LIMITED Vs. M P AGRO BRK ENERGY FOODS LTD
|
March 10, 2016 |
|
GAJENDRA KUMAR RATHOD Vs. MINISTRY OF URBAN DEVELOPMENT
|
March 30, 2016 |
|
GAJENDRA SINGH BHADORIA Vs. STATE OF M.P.
|
November 23, 2016 |
|
GAJENDRA SINGH BHADORIYA Vs. STATE OF M.P.
|
October 19, 2016 |
|
GAJRAJ SINGH Vs. STATE OF M.P.
|
November 8, 2016 |
|
GAJRAJ SINGH KHICHI Vs. M.P.STATE ELECTION COMMISSION
|
August 4, 2016 |
|
GAJRAM Vs. STATE OF M.P.
|
September 1, 2016 |
|
GANESH JHARIA Vs. THE STATE OF MADHYA PRADESH
|
December 29, 2016 |
|
GANESH KUMAR Vs. MUNNA LAL GOYAL
|
August 26, 2016 |
|
GANESH PRASAD OJHA Vs. HARIRAM JI OJHA
|
June 17, 2016 |
|
GANESH RAM Vs. STATE OF MADHYA PRADESH
|
November 10, 2016 |
|
GANESH RAM AHIRWAR Vs. STATE OF M.P. AND OTHERS
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October 18, 2016 |
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GANESH YADAV Vs. STATE OF M P
|
March 9, 2016 |
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GANESHI BAI W/O AMAR SINGH Vs. STATE OF M.P. AND OTHERS
|
October 7, 2016 |
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GANG RANGER Vs. SHRI RAM LAKHAN SINGH
|
September 22, 2016 |
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GANGA PRASAD DUBEY Vs. UNION OF INDIA
|
March 30, 2016 |
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GANGADHAR (DECD.) THR.LRS KASHI Vs. INDORE MUNICIPAL CORPORATION
|
December 19, 2016 |
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GANGOTRI BAI Vs. STATE OF M P & OTHERS
|
January 21, 2016 |
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GANPAT S/O BEGA Vs. RAJ KUMAR UPVANSHI
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March 29, 2016 |
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GARG SHIKSHA SANSTHAN Vs. STATE OF M P AND OTHERS
|
July 13, 2016 |
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GARIMA AVASTHI Vs. STATE OF M.P.
|
July 22, 2016 |
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GAURI Vs. SAGAR
|
August 29, 2016 |
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GAURISHANKAR Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
|
November 4, 2016 |
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GAYADIN BANI S/O SHOBHNATH BANI Vs. STATE OF M P
|
August 30, 2016 |
|
GAYATRI BAI(SMT.) Vs. PANNALAL SINDHIYA AND OTHERS
|
March 1, 2016 |
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GAYATRI DEVI & OTHERS Vs. STATE OF M P AND ANOTHER
|
August 17, 2016 |
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GAYATRI MEENA Vs. OM PRAKASH MEENA
|
April 5, 2016 |
|
GAYATRI PROJECT LIMITED & B C BIYANI PROJECT PRIVA Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT & OTHERS
|
March 14, 2016 |
|
GDP AGRO AND FOOD PRODUCTS PVT LTD Vs. UNION OF INDIA & OTHERS
|
September 12, 2016 |
|
GEDIYA PATEL Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
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GEETA MANJHI Vs. STATE OF M.P.
|
November 3, 2016 |
|
GENERAL MANAGER (RAND R) NHDC INDIRA SAGAR Vs. RANJEET SINGH
|
June 27, 2016 |
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GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. RAMADAYAL MEENA
|
October 19, 2016 |
|
GHANSHYAM S/O LAXMINARAYAN PATIDAR AND ANOTHER Vs. STATE OF M.P.
|
September 20, 2016 |
|
GHANSHYAM SARRAF Vs. STATE OF M P
|
March 9, 2016 |
|
GIRISHCHAND BANSAL Vs. DEBT RECOVERY TRIBUNAL AND OTHERS
|
April 28, 2016 |
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GIRRAJ SHARMA Vs. STATE OF M.P.
|
July 15, 2016 |
|
GIRRAJ SINGH GURJAR Vs. STATE OF M P
|
June 15, 2016 |
|
GIRVAR SINGH & ORS Vs. GWALIOR DEVELOPMENT AUTHORITY & ORS
|
August 19, 2016 |
|
GLOBAL REALITY AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
January 5, 2016 |
|
GOKUL Vs. PUBLIC HEALTH DEPARTMENT
|
May 26, 2016 |
|
GOLDY PREMY Vs. ALANKAR VASHISHTHA AND OTHERS
|
April 26, 2016 |
|
GOPAL DAS Vs. STATE OF M P
|
August 4, 2016 |
|
GOPAL DAS Vs. NAVAL KISHORE GARG
|
November 10, 2016 |
|
GOPAL DAS KESHWANI Vs. STATE OF M.P.
|
September 23, 2016 |
|
GOPAL GUPTA Vs. STATE OF M.P.
|
December 26, 2016 |
|
GOPAL S/O BHARATLAL JAAT Vs. STATE OF M P
|
May 4, 2016 |
|
GOPAL SINH YADAV Vs. STATAE OF M.P. AND OTHERS
|
December 14, 2016 |
|
GOPAL YADAV @ KALLOO Vs. STATE OF M P
|
September 23, 2016 |
|
GOPI V VARTI Vs. MAHESH PRASAD
|
March 28, 2016 |
|
GOTE @ RAMBHARAT Vs. STATE OF M.P.
|
July 25, 2016 |
|
GOTILAL Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
GOURISHANKAR NEMA Vs. PRABHUDAYAL NEMA
|
December 22, 2016 |
|
GOVIND PRASAD SAINI Vs. M.P. STATE ELECTRICITY BOARD & OTHERS
|
October 5, 2016 |
|
GOVIND SINGH @ DULHA & OTHERS Vs. STATE OF M P
|
March 22, 2016 |
|
GOVINDRAM DADING S/O KANIRAMJI Vs. STATE OF M P
|
July 5, 2016 |
|
GRANTHAM COLLEGE OF PHYSICAL EDUCATION Vs. BARKATULLAH UNIVERSITY, BHOPAL
|
March 29, 2016 |
|
GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
|
December 19, 2016 |
|
GRASIM INDUSTRIES LTD., (CHEMICAL DIVISION) Vs. DULEY SINGH & ANOTHER
|
August 10, 2016 |
|
GUDDA Vs. STATE OF M P
|
August 9, 2016 |
|
GUDDI Vs. STATE OF MP AND ANR
|
August 29, 2016 |
|
GUDDU BAIGA @ SHIVDAYAL Vs. STATE OF M P
|
April 28, 2016 |
|
GULREZ Vs. THE STATE OF MADHYA PRADESH
|
June 13, 2016 |
|
GUNESHWAR KRISHAN MANJUJA Vs. M.P.E.B.
|
October 27, 2016 |
|
GURJEET SINGH S/O SHRI BHAGAT SINGH CHHABRA Vs. M/S. UNITED PROJECT CONSTRUCTION LTD.
|
December 1, 2016 |
|
GURMEET SINGH @ BHOLU SINGH Vs. HARJEET SINGH
|
April 18, 2016 |
|
GURUMUKH SINGH Vs. STATE OF M P
|
February 29, 2016 |
|
GWALIOR AIR PRODUCTS LIMITED Vs. INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPN , GWAL
|
March 30, 2016 |
|
GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND ANOTHER
|
July 5, 2016 |
|
HABIB MUSTAFA (SINCE DEAD) AND ORS Vs. STATE OF M P AND OTHERS
|
August 17, 2016 |
|
HAJARILAL HANOTIYA Vs. SACHIN SINGH THAKUR
|
March 22, 2016 |
|
HALKA KUSHWAHA Vs. PYARELAL KACHHI
|
September 6, 2016 |
|
HANIF KHAN & ORS Vs. SHANNO BEE
|
February 10, 2016 |
|
HANUMAN PRASAD VERMA Vs. STATE OF M.P. AND OTHERS
|
February 24, 2016 |
|
HAR NARAYAN & ORS Vs. KUNJAN BAI & ORS
|
September 12, 2016 |
|
HARCHARAN Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
HARGOVIND BHARGAVA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 12, 2016 |
|
HARI HAR BASANT GUPTA Vs. STATE OF M P
|
March 10, 2016 |
|
HARIBHAN SINGH Vs. GUDIBAI
|
December 22, 2016 |
|
HARINARAYAN Vs. STATE OF M P
|
August 16, 2016 |
|
HARIRAM S/O MALLU AND ANOTHER Vs. PATIRAM S/O MALLU KUNVI
|
September 1, 2016 |
|
HARISHANKAR BANDIL Vs. SMT. SAROJ DEVI AND OTHERS
|
May 5, 2016 |
|
HARISHANKAR TIWARI Vs. STATE OF MADHYA PRADESH
|
May 11, 2016 |
|
HARISHCHNADRA & ORS. Vs. THE STATE OF M.P.
|
November 9, 2016 |
|
HARKUNWAR BAI Vs. KALABAI
|
June 27, 2016 |
|
HARNAM SINGH AND ORS. Vs. STATE OF M.P.
|
April 22, 2016 |
|
HARVIR SINGH Vs. THE STATE OF MADHYA PRADESH
|
June 28, 2016 |
|
HASINAR BI Vs. M P WAKF BOARD
|
July 5, 2016 |
|
HAZI YUSUF KHAN Vs. STATE OF M P
|
June 14, 2016 |
|
HEC INFRA PROJECTS LTD Vs. STATE OF M P AND 2 OTHERS
|
January 22, 2016 |
|
HEMANT KUMAR CHAKRADHAR Vs. VINITA CHAKRADHAR
|
January 18, 2016 |
|
HEMANTKUMAR Vs. MANOHARSINGH & OTHERS
|
September 21, 2016 |
|
HEMAR SINGH PARMAR Vs. UNION OF INDIA AND OTHERS
|
July 25, 2016 |
|
HEMLATA MEHRA Vs. STATE OF M P
|
August 3, 2016 |
|
HICT SHIKSHA MAHAVIDHYALAYA Vs. BOARD OF SECONDARY EDUCATION
|
December 22, 2016 |
|
HIGH COURT OF MADHYA PRADESH (GWALIOR BENCH) (D.B.) Vs. ARIFA
|
November 8, 2016 |
|
HIMANSHI DESHMUKH Vs. STATE OF M P
|
March 1, 2016 |
|
HIMMAT SINGH & OTHERS Vs. STATE OF M P
|
September 8, 2016 |
|
HINDUSTAN COMMERCIAL CORPORATION PVT. LTD. Vs. STATE OF M.P. & ANOTHER.
|
December 2, 2016 |
|
HINDUSTAN ENGINEERING Vs. LANXESS INDIA PVT LTD
|
April 29, 2016 |
|
HINDUSTAN PETROLEUM CORPORATION LTD AND ANOTHER Vs. RADHIKA K MOOLCHANDANI
|
August 9, 2016 |
|
HIRALAL KACHAWA Vs. STATE OF M.P.
|
February 8, 2016 |
|
HIRALAL SANGAM Vs. STATE OF M P AND OTHERS
|
July 14, 2016 |
|
HIRDESH OJHA Vs. JUGAL KISHORE BHARGAVA
|
May 10, 2016 |
|
HK KALCHURI AND EDUCATION TRUST Vs. STATE OF MADHYA PRADESH
|
October 20, 2016 |
|
HOLOFLEX LTD Vs. STATE OF MP AND OTHERS
|
July 29, 2016 |
|
HOLOFLEX LTD Vs. STATE OF MP AND OTHERS
|
September 6, 2016 |
|
HUKUM SINGH AND ORS. Vs. STATE OF M.P.
|
April 18, 2016 |
|
HYJINUS KERKETTA Vs. STATE OF M.P.
|
April 27, 2016 |
|
IDALI BAI Vs. STATE OF M.P.
|
April 18, 2016 |
|
IFFCO TOKYO GENERAL INSURANCE CO.LTD. Vs. GHASIRAM
|
November 4, 2016 |
|
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. SMT. ASHA MISHRA AND OTHERS
|
November 10, 2016 |
|
IMARTI BAI & OTHERS Vs. PREM BAI & OTHERS
|
May 10, 2016 |
|
IMRAN KHAN Vs. ENERGY DEPARTMENT
|
April 1, 2016 |
|
IMRAN KHAN Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
IMRAN UI HAQUE Vs. M P MADHYA KSHETRA VIDYUT VITARAN CO LTD
|
April 25, 2016 |
|
IN REFERENCE Vs. JITENDRA
|
August 26, 2016 |
|
IN REFERENCE Vs. RAJENDRA ADIVASHI
|
April 22, 2016 |
|
IN REFERENCE Vs. RAJESH VERMA & ANR
|
February 1, 2016 |
|
IN REFERENCE RECEIVED FROM THE FIRST ADDITIONAL SE Vs. SACHIN KUMAR SINGHRAHA
|
March 3, 2016 |
|
IN REFERENCE, RECEIVED FROM LEARNED FIRST ADDITION Vs. RAMESH, S/O GHASIRAM KHATI
|
March 4, 2016 |
|
IN REFERENCE; RAVISHANKAR @ BABA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
December 6, 2016 |
|
IN REFERENCES Vs. STATE OF M P
|
July 19, 2016 |
|
IN REFRENCE (SUO MOTU) Vs. STATE OF M P
|
December 20, 2016 |
|
INDERPAL SINGH CHANDOK Vs. MANMOHAN KAUR
|
February 17, 2016 |
|
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
|
July 19, 2016 |
|
INDIAN OIL CORPORATION LTD. Vs. AGRAWAL AGRO AUTO SERVICE
|
April 18, 2016 |
|
INDIAN OVERSEAS BANK Vs. HARI SHANKAR SHARMA AND ANOTHER
|
November 29, 2016 |
|
INDOFIL CHEMICALS COMPANY Vs. STATE OF M.P. AND ORS.
|
January 13, 2016 |
|
INDORE CHRISTIAN COLLEGE, INDORE Vs. STATE OF M.P. & ANR.
|
December 1, 2016 |
|
INDORE DEVELOPMENT AUTHORITY Vs. ARBITRAL TRIBUNAL, THROUGH HONBLE SHRI JUSTICE RAMESH GARG (RETD) AND THREE OTHERS
|
November 22, 2016 |
|
INDORE MUNICIPAL CORPORATION Vs. SIMPLEX INFRASTRUCTURE LTD
|
August 12, 2016 |
|
INDORE MUNICIPAL CORPORATION Vs. COMMR. OF C. EX. (A), INDORE (M.P.)
|
April 5, 2016 |
|
INDORE PRESS CLUB Vs. RAKESH DWIVEDI
|
July 22, 2016 |
|
INDRA KUMAR JAT Vs. SMT. NAINIKA JAT
|
June 20, 2016 |
|
INDRAPAL SINGH DANGI(M/S.) Vs. STATE OF M.P. AND OTHERS
|
July 15, 2016 |
|
IQBAL Vs. STATE OF M P
|
April 6, 2016 |
|
IRFAN KHAN S/O HAMEED KHAN Vs. STATE OF M.P & OTHERS
|
June 17, 2016 |
|
ISHUDEEP SINGH Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
J K ENTERPRISES Vs. STATE OF M P AND THREE OTHERS
|
January 8, 2016 |
|
J.M. SHUKLA Vs. STATE OF MADHYA PRADESH
|
November 24, 2016 |
|
JAGANNATH PANDEY Vs. PANDIT SHIV PRASAD TIWARI TRUST LORDGANJ, JABALPUR
|
August 19, 2016 |
|
JAGATLAL AND ORS. Vs. STATE OF M.P.
|
January 4, 2016 |
|
JAGDISH KORKU Vs. STATE OF M P AND ORS
|
July 1, 2016 |
|
JAGDISH MAKHIJA Vs. STATE OF M P
|
January 18, 2016 |
|
JAGDISH MATHUR Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
|
February 9, 2016 |
|
JAGDISH MISHRA Vs. SECRETARY HOME DEPT. THE STATE OF MADHYA PRADESH
|
April 21, 2016 |
|
JAGDISH PRASAD AND 2 OTHERS Vs. GOMA AND 2 OTHERS
|
April 20, 2016 |
|
JAGDISH PRASAD AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
December 6, 2016 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF M.P. AND ANOTHER
|
May 10, 2016 |
|
JAGDISH PRASAD TIWARI Vs. STATE OF M.P. AND OTHERS
|
July 12, 2016 |
|
JAGDISH SHRIVASTAVA Vs. STATE OF M P
|
April 25, 2016 |
|
JAGDISH SINGH Vs. GULAB SINGH
|
August 8, 2016 |
|
JAGDISH SINGH YADAV Vs. NARENDRA SINGH YADAV
|
February 3, 2016 |
|
JAGDISH VYAS Vs. SPECIAL POLICE ESTABLISHMENT
|
May 26, 2016 |
|
JAGNARAYAN KOL S/O GOPI KOL Vs. PHOOL KUMARI
|
April 12, 2016 |
|
JAGRIT ADIVASI DALIT SANGATHAN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 18, 2016 |
|
JAGRUTI Vs. RAKESH
|
February 29, 2016 |
|
JAHAR SINGH Vs. STATE OF M.P.
|
October 4, 2016 |
|
JAHOOR AHMAD Vs. JAHOOR BE
|
August 29, 2016 |
|
JAHOOR KHAN Vs. RAMVARAN
|
April 29, 2016 |
|
JAI MAA PITAMBARA DHOOMAVATI SHIKSHA PRASAR SAMITI Vs. STATE OF M.P.
|
February 17, 2016 |
|
JAI NARAYAN SEN Vs. AARTI SEN
|
June 14, 2016 |
|
JAIBHAN SINGH Vs. STATE OF M P
|
July 4, 2016 |
|
JAIHIND SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
March 29, 2016 |
|
JAIPRAKASH ASSOCIATES LTD. Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
|
May 23, 2016 |
|
JAITUN B Vs. MOHAMMAD
|
December 19, 2016 |
|
JAKIR KHAN Vs. THE STATE OF M.P.
|
September 14, 2016 |
|
JAMEEL KHAN @ SHUKHA Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
JAMUNA PD. BUNKER Vs. SANJAY KUMAR
|
December 2, 2016 |
|
JAMUNA PRASAD Vs. ASHA
|
March 9, 2016 |
|
JANAK SINGH Vs. STATE OF M P & OTHERS
|
August 31, 2016 |
|
JASWANT @ YASHWANT Vs. NATHU
|
September 22, 2016 |
|
JAWAD AHMAD SIDDIQUI & OTHERS Vs. STATE OF M P
|
May 10, 2016 |
|
JAYA JAIN Vs. ASHWIN JAIN
|
March 4, 2016 |
|
JAYENDRASINGH Vs. STATE OF M P
|
August 12, 2016 |
|
JAYSHREE Vs. DEVENDRA
|
March 8, 2016 |
|
JAYSHREE Vs. PRADHAN ENGINEERING ENTERPRISES PVT LTD.
|
November 7, 2016 |
|
JEEV SEVA SANSTHAN Vs. MUNICIPAL CORPORATION
|
December 22, 2016 |
|
JHANAK LAL Vs. STATE OF M P
|
August 16, 2016 |
|
JHANAKLAL PARDHI Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
JIJAMATA SPINNING MILLS PVT LTD Vs. SANJAY
|
August 29, 2016 |
|
JIJI INDUSTRIES LTD Vs. UNION OF INDIA
|
July 5, 2016 |
|
JILA WAKF COMMITTEE Vs. STATE OF M P
|
January 25, 2016 |
|
JINDAL AGRO OILS BALWADA & 35 OTHERS Vs. STATE OF M P & ANOTHER
|
August 12, 2016 |
|
JITENDRA Vs. STATE OF M P
|
July 20, 2016 |
|
JITENDRA Vs. STATE OF MADHYA PRADESH
|
May 16, 2016 |
|
JITENDRA & OTHERS Vs. STATE OF M P & ORS
|
February 10, 2016 |
|
JITENDRA GUPTA Vs. STATE OF M P & OTHERS
|
July 5, 2016 |
|
JITENDRA JADWANI Vs. SMT. SANGEETA @ DISHA JADWANI
|
November 11, 2016 |
|
JITENDRA SHARMA Vs. YADUVEER SINGH & OTHERS
|
August 30, 2016 |
|
JITENDRA SHRIVASTAVA Vs. NARMADA HYDROELECTRIC & OTHERS
|
August 1, 2016 |
|
JITENDRA SINGH CHOUHAN Vs. STATE OF M P AND SIX OTHERS
|
September 14, 2016 |
|
JOGESH Vs. INDORE MUNICIPAL CORPORATION
|
September 26, 2016 |
|
JOSEPH MASI Vs. MITHLESH CHOUBE
|
June 30, 2016 |
|
JUBER AND OTHERS Vs. STATE OF M P
|
February 16, 2016 |
|
JYOTI Vs. STATE OF M P
|
January 11, 2016 |
|
JYOTI HEMRANJANI Vs. SAGAR INSTITUTE OF RESEARCH & TECHNOLOGY EXCELLENC
|
August 3, 2016 |
|
JYOTI KORI Vs. STATE OF M P
|
July 4, 2016 |
|
JYOTI PRAKASH BANERJEE Vs. SOUTH EASTERN COAL FIELD LIMITED
|
June 30, 2016 |
|
JYOTI SONI Vs. MITHLESH SONI
|
July 25, 2016 |
|
K K GUPTA INFRASTRUCTURE PVT LTD Vs. PUBLIC WORKS DEPARTMENT
|
February 26, 2016 |
|
K K MISHRA Vs. STATE OF M P
|
September 12, 2016 |
|
K L KASHI Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES LTD
|
May 4, 2016 |
|
K S AWASTHI Vs. MANAGING DIRECTOR, M P STATE COOPERATIVE CONSUMERS
|
January 28, 2016 |
|
K.T. CONSTRUCTION (I) LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 29, 2016 |
|
KADU Vs. PHOOLCHAND
|
March 10, 2016 |
|
KAILASH Vs. RAJENDRA
|
June 23, 2016 |
|
KAILASH Vs. STATE OF MADHYA PRADESH
|
September 19, 2016 |
|
KAILASH AND OTHERS Vs. STATE OF M P
|
September 8, 2016 |
|
KAILASH AND OTHERS Vs. STATE OF M P
|
August 2, 2016 |
|
KAILASH BARMAN Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
KAILASH CHAND PARATE Vs. STATE OF M.P. AND ORS.
|
June 14, 2016 |
|
KAILASH CHANDRA S/O BALARAM KAKARWAL Vs. STATE OF M P AND FOUR OTHERS
|
March 30, 2016 |
|
KAILASH CHANDRA SIRVI Vs. STATE OF M.P.
|
August 24, 2016 |
|
KAILASH GARG AND ANOTHER Vs. STATE OF M P AND OTHERS
|
September 23, 2016 |
|
KALA DEVI Vs. STATE OF M P
|
February 15, 2016 |
|
KALLU RAM AGRAWAL Vs. KUSUM JAMDAR
|
January 8, 2016 |
|
KAMAL Vs. STATE OF M P
|
March 9, 2016 |
|
KAMAL KUMAR & ANOTHER Vs. STATE OF M P
|
March 3, 2016 |
|
KAMAL KUMAR SHARMA Vs. VEENA AGRAWAL(GOYANKA)
|
August 30, 2016 |
|
KAMAL PATEL Vs. RAM KISHORE DOGNE
|
January 4, 2016 |
|
KAMAL PATEL Vs. INDORE MUNICIPAL CORPORATION
|
May 23, 2016 |
|
KAMALCHAND Vs. STATE OF M P AND OTHERS
|
March 17, 2016 |
|
KAMALKANT TIWARI Vs. THE STATE OF MADHYA PRADESH
|
January 20, 2016 |
|
KAMINI POTDAR Vs. ARUNENDRA KUMAR AND OTHERS
|
August 8, 2016 |
|
KAMLA BAI Vs. STATE OF M.P. AND OTHERS
|
May 9, 2016 |
|
KAMLA KUMARI Vs. STATE OF M P & ORS
|
August 16, 2016 |
|
KAMLABAI Vs. PUBLIC HEALTH DEPARTMENT
|
April 1, 2016 |
|
KAMLESH Vs. STATE OF M.P.
|
February 16, 2016 |
|
KAMLESH DIWAKAR Vs. STATE OF M. P.
|
November 8, 2016 |
|
KAMLESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
November 30, 2016 |
|
KAMLESH S/O BRAJVASI BANSAL Vs. STATE OF M P
|
August 29, 2016 |
|
KAMLESH SAKYA Vs. STATE OF MADHYA PRADESH
|
July 1, 2016 |
|
KAMLESH SIMOLIYA Vs. BABITA & ANOTHER
|
May 10, 2016 |
|
KAMTU @ KAMTA YADAV Vs. STATE OF M P
|
February 23, 2016 |
|
KANCHAN KHATTAR Vs. RAKESH DARDWANSHI AND ORS.
|
January 20, 2016 |
|
KANCHAN MEDICAL STORES Vs. UNION OF INDIA
|
September 16, 2016 |
|
KANHAIRAM AND OTHERS Vs. STATE OF M P
|
April 5, 2016 |
|
KANHAIYA LAL Vs. STATE OF M P & ORS
|
August 16, 2016 |
|
KANHAIYA NAMDEO Vs. RANI BHAWSAR
|
November 25, 2016 |
|
KANTISINGH Vs. STATE OF M.P.
|
August 9, 2016 |
|
KAPOOR SINGH SON OF GOLI SINGH LODHI Vs. STATE OF M P
|
March 29, 2016 |
|
KARAMAT Vs. STATE OF M P
|
August 19, 2016 |
|
KARAN SINGH Vs. MITTHU SINGH
|
March 3, 2016 |
|
KARULAL Vs. STATE OF M P
|
August 16, 2016 |
|
KASHANULLAH KHAN Vs. LIMA
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April 7, 2016 |
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KASHI YADAV Vs. STATE OF M P
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February 26, 2016 |
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KASHI YADAV Vs. STATE OF M P
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January 8, 2016 |
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KASHIRAM Vs. RAMESHWAR
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August 8, 2016 |
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KASHIRAM @ KISHANCHANDRA Vs. SHASHIPRABHA DEVI & OTHERS
|
September 19, 2016 |
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KASIM ALI S/O AKBAR ALI AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
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June 13, 2016 |
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KASTURI BAI Vs. UMESH SAINI
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December 21, 2016 |
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KASTURI BAI W/O LATE POPSINGH @ KOKSINGH Vs. SMT. KUSHUMLATA BAI W/O NARAYAN SINGH AND OTHERS
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July 4, 2016 |
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KAUSHAL KISHOR GUPTA Vs. SMT. SATYAVATI GUPTA
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November 16, 2016 |
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KAUSHALIYABAI Vs. VIJAY
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April 4, 2016 |
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KAUSHALYA BAI Vs. STATE OF M P
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August 12, 2016 |
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KAUSHLENDRA KUMAR SINGH AND OTHERS Vs. DEVENDRA KUMAR MISHRA AND ANOTHER
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August 1, 2016 |
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KAUSHLENDRA SINGH JATAV Vs. UNION OF INDIA & ORS.
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September 23, 2016 |
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KAZI MOHAMMAD HANIF Vs. STATE OF M.P.
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November 25, 2016 |
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KEC INTERNATIONAL LIMITED Vs. M.P. MADHYA KSHETRA VIDYUT VITRAHN CO. LTD. & ORS.
|
January 25, 2016 |
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KEDAR JATAV Vs. STATE OF M.P.
|
July 11, 2016 |
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KEDARNATH RAUSALYA Vs. STATE OF M P
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February 25, 2016 |
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KESHAR ABBAS RIZVI Vs. STATE OF MADHYA PRADESH
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May 23, 2016 |
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KESHAR BAI Vs. SAVITA AWASTHY
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January 28, 2016 |
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KESHAR SINGH & OTHERS Vs. UNION OF INDIA & ORS.
|
June 14, 2016 |
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KESHAV KUSHWAH Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
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KESHRI SINGH Vs. THE STATE OF MADHYA PRADESH
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November 4, 2016 |
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KESHRIMAL JAIN Vs. INDORE MUNICIPAL CORPORATION
|
March 8, 2016 |
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KHADAK BAHADUR @ RAJENDRA PAL SINGH LODHI Vs. NIRANJAN SINGH
|
February 22, 2016 |
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KHUMAN Vs. OMPRAKASH S/O LATE PRAHLAD DAS AGRAWAL
|
January 8, 2016 |
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KHURSHID Vs. STATE OF M.P.
|
June 29, 2016 |
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KIRAN CHOURAVSIYA Vs. MANOJ CHOURASIYA
|
March 3, 2016 |
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KIRTI KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
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July 26, 2016 |
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KIRTI KUMAR GUPTA Vs. STATE OF M P
|
February 23, 2016 |
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KISHANLAL Vs. STATE OF M P
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March 18, 2016 |
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KISHORE PANWAR Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 27, 2016 |
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KOK SINGH Vs. STATE OF M.P.
|
December 20, 2016 |
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KOMAL KUMAR KANJOLIYA Vs. STATE OF M P & ORS
|
January 11, 2016 |
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KOMAL SINGH Vs. HAMEER SINGH
|
November 21, 2016 |
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KOMAL SINGH PARIHAR Vs. STATE OF M P
|
February 1, 2016 |
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KRISHAN KUMAR YADAV Vs. STATE OF M.P.
|
September 12, 2016 |
|
KRISHI UPAJ MANDI SAMITI AND OTHERS Vs. ASHUTOSH DAGA
|
June 20, 2016 |
|
KRISHNA KUMAR DWIVEDI Vs. STATE OF M.P.
|
November 3, 2016 |
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KRISHNA KUMAR RAWAT Vs. THE STATE OF MADHYA PRADESH
|
June 22, 2016 |
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KRITI NUTRIENTS LIMITED Vs. MINISTRY OF COMMERCE AND INDUSTRY
|
July 19, 2016 |
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KU ANURADHA SEN Vs. STATE OF M P & OTHERS
|
August 29, 2016 |
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KU. ANMOL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
June 23, 2016 |
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KU. ARCHANA NAGAR AND ORS. Vs. STATE OF MADHYA PRADESH
|
April 7, 2016 |
|
KU. VERSHA Vs. YOGESH @ ILU
|
December 2, 2016 |
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KUBER SINGH RAUTELA Vs. M P STATE CO-OPERATIVE PRESS LIMITED & OTHERS
|
February 17, 2016 |
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KUDRAT NOOR Vs. MANGILAL
|
September 21, 2016 |
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KULDEEP SINGH Vs. KAMLESH CHANDRA & OTHERS
|
August 29, 2016 |
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KUNALDEV SINGH RATHOR AND OTHERS Vs. STATE OF MP AND ANOTHER
|
December 2, 2016 |
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KUNDAN KUMAR Vs. GAYATRI
|
February 4, 2016 |
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KUNJ GADA Vs. MRS. SHEETAL GADA
|
June 14, 2016 |
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KUSUM INGOTS AND ALLOUS LTD Vs. CENTRAL EXCISE AND CUSTOMS HQRS INDORE
|
March 17, 2016 |
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KUSUMLATA W/O JAGDISH CHANDRA PANDE Vs. STATE OF M P AND ANOTHER
|
June 13, 2016 |
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LAJJA RAM AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 18, 2016 |
|
LAKHAN Vs. ARCHANA LODHI
|
August 8, 2016 |
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LAKHAN Vs. SMT. ARCHNA LODHI AND OTHERS
|
May 2, 2016 |
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LAKHAN SINGH Vs. STATE OF M.P.
|
September 29, 2016 |
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LAKHAN SINGH Vs. LUVKUSH & ANOTHER
|
August 9, 2016 |
|
LAKHAN SINGH @ LAKHAN SINGH THAKUR Vs. STATE OF M P
|
March 31, 2016 |
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LAKHANLAL & OTHERS Vs. STATE OF M P
|
August 16, 2016 |
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LAKHMICHAND JAIN Vs. MUNNI BAI AGRAWAL
|
December 6, 2016 |
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LAL SAHEB Vs. STATE OF M P
|
March 10, 2016 |
|
LALA RAM Vs. JAGDISH
|
May 11, 2016 |
|
LALJI SINGH Vs. STATE OF M P & OTHERS
|
August 1, 2016 |
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LALJI SINGH Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
LALMAN MISHRA Vs. STATE OF M P
|
February 18, 2016 |
|
LALMANI & ORS. Vs. THE STATE OF M.P.
|
January 20, 2016 |
|
LALTA PRASAD BAGHEL Vs. STATE OF M.P.
|
November 3, 2016 |
|
LATA @ LALITA BAI Vs. SHRIRAM
|
September 16, 2016 |
|
LATE SHRI MANAK CHAND THR. LRS. VINAY RUTHIYA Vs. SHRI MOHSIN ALI
|
May 13, 2016 |
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LAXMAN & OTHERS Vs. STATE OF M P
|
August 26, 2016 |
|
LAXMAN AHIRWAR AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
November 21, 2016 |
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LAXMAN LILLORE Vs. THE STATE OF MADHYA PRADESH
|
July 4, 2016 |
|
LAXMAN S/O DALUJI PATEL Vs. STATE OF M.P.
|
July 4, 2016 |
|
LAXMI Vs. BEENA
|
October 19, 2016 |
|
LAXMI DEVI (SINCE DEAD THROUGH LRS) AND ANOTHER Vs. ANAND JAISWAL AND ANOTHER
|
February 18, 2016 |
|
LAXMI JAIN Vs. STATE OF M.P.
|
September 6, 2016 |
|
LAXMI NARAYAN Vs. STATE OF M P
|
June 23, 2016 |
|
LAXMI PRASAD Vs. STATE OF M P
|
February 16, 2016 |
|
LAXMI STEELS Vs. STATE OF MP AND OTHERS
|
August 19, 2016 |
|
LAXMI THAKUR & ANR Vs. STATE OF M P
|
March 29, 2016 |
|
LAXMINARAYAN Vs. HOME DEPARTMENT
|
August 8, 2016 |
|
LEELA TIWARI Vs. STATE OF M.P.
|
December 7, 2016 |
|
LEELAVATI YADAV Vs. THE STATE OF MADHYA PRADESH
|
April 18, 2016 |
|
LUCKINDER SALUJA S/O RAJENDRA SINGH SALUJA AND ORS Vs. SANJEETA RAJPAL SALUJA W/O LUCKINDER SALUJA
|
February 24, 2016 |
|
M P ELECTRICITY BOARD Vs. SRINIVAS SINGH AND ANOTHER
|
August 2, 2016 |
|
M P HOUSING BOARD Vs. NARGIS (DEAD)
|
September 9, 2016 |
|
M P HOUSING BOARD Vs. ABDUL RASHID AND OTHERS
|
September 8, 2016 |
|
M P HOUSING BOARD Vs. JABBAR AND OTHERS
|
September 8, 2016 |
|
M P POORVA KSHETRA VIDYUT VITRAN CO LTD Vs. ALAUDDIN
|
March 29, 2016 |
|
M P POWER GENERATION CO PVT LTD & ANR Vs. ANSALDO ENERGIA SPS
|
March 21, 2016 |
|
M S TYAGI Vs. DANISH GRIH NIRMAN SAHKARI SANSTHA MARYADIT
|
September 16, 2016 |
|
M.P. AUDYOGIK KENDRA VIKAS NIGAM (JABALPUR) LTD. Vs. ABHAY TIWARI & OTHERS
|
June 21, 2016 |
|
M.P. BIJALI METER READERS KARMACHARI SANGH AND ORS. Vs. THE STATE OF ADVISORY CONTRACT LABOUR BOARD AND OTHERS
|
June 17, 2016 |
|
M.P. BIJALI METER READERS KARMCHARI SANGH Vs. THE STATE ADIVOSRY CONTRACT LABOUR BOARD
|
December 9, 2016 |
|
M.P. KUSHTH ROG KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
M.P.LOK KALYAAN SANSTHAAN SAMITI AND ANOTHER Vs. UNION OF INDIA AND OTHAERS
|
July 25, 2016 |
|
M/S ASHIRWAD INDUSTRIES & ANOTHER Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. & OTHERS
|
May 11, 2016 |
|
M/S CONCAST AMBHA ROAD PROJECTS PVT. LTD. Vs. M.P. ROAD DEVELOP. CORPN. & OTHERS
|
October 27, 2016 |
|
M/S DILIP BUILDCON LTD. Vs. UNION OF INDIA
|
June 30, 2016 |
|
M/S DINESH AGARWAL & ASSOCIATES Vs. PAWAN KUMAR JAIN AND OTHERS
|
April 26, 2016 |
|
M/S KISAN DIESEL KENDRA Vs. UNION OF INDIA
|
December 29, 2016 |
|
M/S NANDISH CONSTRUCTION CO. MUMBAI Vs. M.P. RURAL ROAD DEVELOPMENT AUTHORITY
|
September 22, 2016 |
|
M/S PHALOUDI CONSTRUCTIONS AND INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
M/S PRAGAT AKSHAY URJA LIMITED COMPANY Vs. STATE OF M.P. & OTHERS
|
June 30, 2016 |
|
M/S RAMDEV GINNING FACTORY Vs. CHIEF MANAGER, AUTHORISED OFFICER, ICICI BANK LTD. & OTHERS
|
June 30, 2016 |
|
M/S REGENCY AGRO PRIVATE LTD. & ANR. Vs. STATE OF M.P.
|
November 28, 2016 |
|
M/S SHRIRAM PULSES AND FOODS Vs. THE STATE OF MADHYA PRADESH
|
March 31, 2016 |
|
M/S STITEX GLOGAL LIMITED Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2016 |
|
M/S TELE WORLD MARKETING Vs. ENTORR
|
September 2, 2016 |
|
M/S YASHWANT AGRAWAL & CO. Vs. UNION OF INDIA AND OTHERS
|
June 15, 2016 |
|
M/S. APNA SWEETS Vs. E.S.I CORPORATION
|
December 14, 2016 |
|
M/S. GOVIND SARAF KISAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD.
|
December 9, 2016 |
|
M/S. GOYAL DEVELOPERS Vs. INCOME TAX SETTLEMENT COMMISSION AND FOUR OTHERS
|
December 16, 2016 |
|
M/S. HOLOFLEX LTD. Vs. STATE OF M.P. AND OTHERS
|
September 6, 2016 |
|
M/S. SSANGYONG ENGINEERING & CONSTRUCTION COMPNAY LTD. Vs. M/S. GEOSYS INDIA INFRASTRUTURE PVT. LTD.
|
December 14, 2016 |
|
M/S. SUPREME TRANSPORT Vs. STATE OF M.P & ANOTHER
|
July 19, 2016 |
|
MAA BHAGWATI SHIKSHA AVAM JAN KALYAN SAMITI Vs. THE BOARD OF SECONDARY EDUCATION
|
February 17, 2016 |
|
MAA CHAMUNDA ENTERPRISES Vs. STATE OF M.P. & ORS.
|
July 21, 2016 |
|
MAA REWETI EDUCATIONAL & WELFARE SOCIETY AND ORS. Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ORS.
|
March 14, 2016 |
|
MAA SHEETLA SAYAPEETH MANDIR VYAVASTHAPAN SAMITI/SHITLA MATA KALYAN SAMITI Vs. STATE OF M.P. AND OTHERS
|
September 20, 2016 |
|
MACHHALI UDYOG SAHAKARI SAMITI MARYADIT Vs. STATE OF M.P. AND OTHERS
|
June 13, 2016 |
|
MADAN AND OTHERS Vs. STATE OF MP
|
August 16, 2016 |
|
MADAN MESHRAM Vs. STATE OF M P
|
June 24, 2016 |
|
MADAN SINGH Vs. STATE OF M.P.
|
September 16, 2016 |
|
MADANLAL Vs. THE STATE OF MADHYA PRADESH
|
April 22, 2016 |
|
MADANLAL Vs. RAMESH CHANDRA MAHADIK AND ANOTHER
|
July 26, 2016 |
|
MADANLAL S/O BALARAM Vs. STATE OF M P & TWO OTHERS
|
August 2, 2016 |
|
MADHAV KRISHAN MURARI GUPTA Vs. STATE OF M.P. AND OTHERS
|
May 12, 2016 |
|
MADHAV SINGH Vs. STATE OF M.P.
|
August 9, 2016 |
|
MADHUSUDAN Vs. MADHURI
|
January 4, 2016 |
|
MADHVI (SMT.) AND ANOTHER Vs. ARJUN SINGH SISODIYA
|
May 9, 2016 |
|
MADHYA PRADESH HOUSING BOARD Vs. RANJAN KUMAR KANUNGO AND OTHERS
|
August 11, 2016 |
|
MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN CO.LTD. Vs. EASUN REYROLLE LTD.,CHENNAI AND ANOTHER
|
July 26, 2016 |
|
MADHYA PRADESH POWER MANAGEMENT CO. Vs. DEEPAK KUMAR SHRIVASTAVA AND OTHERS
|
December 21, 2016 |
|
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED Vs. M/S JABALPUR CORRIDOR (INDIA) PVT LTD.
|
December 21, 2016 |
|
MADHYA PRADESH VIDYUT MANDAL ABHIYANT SANGH AND AN Vs. STATE OF M P AND OTHERS
|
July 18, 2016 |
|
MAGANLAL S/O LATE BATTULAL GUPTA Vs. STATE OF M P
|
June 13, 2016 |
|
MAGMA Vs. VEER SINGH
|
July 8, 2016 |
|
MAHANT HANUMAN DAS GURU SWAMI PURSHOTTAM DAS JI Vs. SAPNA CHOUDHARY AND OTHERS
|
November 3, 2016 |
|
MAHANT RAMDAS Vs. RAMBHAROSI & ORS
|
April 4, 2016 |
|
MAHARAJ SINGH Vs. KARAN SINGH AND OTHERS
|
April 1, 2016 |
|
MAHARAJA AGRASEN GRAH NIRMAN SAHKARI SANSTHA Vs. RAKESH KUMAR MONDAL
|
September 19, 2016 |
|
MAHAVEER Vs. STATE OF M P
|
April 18, 2016 |
|
MAHAVIR PRASAD SHARMA Vs. NAGARAM
|
March 8, 2016 |
|
MAHENDRA KUMAR DWIVEDI Vs. SPECIAL POLICE ESTABLISHMENT
|
July 5, 2016 |
|
MAHENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
December 14, 2016 |
|
MAHENDRA SHARMA S/O RADHESHYAM SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 5, 2016 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE OF M.P.
|
January 29, 2016 |
|
MAHENDRA SINGH ALIAS PRAKASH AND OTHERS Vs. STATE OF M P AND OTHERS
|
February 2, 2016 |
|
MAHENDRA SINGH MEENA Vs. STATE OF M P
|
March 30, 2016 |
|
MAHESH @ MASIYA Vs. STATE OF M P
|
September 14, 2016 |
|
MAHESH BHURANI Vs. BHAGWANDAS BRIJLAL & COMPANY
|
April 5, 2016 |
|
MAHESH KHUBANI Vs. RAJKUMAR SHARMA & ANOTHER
|
October 3, 2016 |
|
MAHESH KUMAR SHARMA Vs. CHIEF GENERAL MENAGER MPMKKV
|
November 10, 2016 |
|
MAHESH MISHRA Vs. STATE OF M.P.
|
August 2, 2016 |
|
MAHESH MISHRA & ORS Vs. STATE OF MADHYA PRADESH
|
August 25, 2016 |
|
MAHESH MISHRA & OTHER Vs. STATE OF M P
|
August 26, 2016 |
|
MAHESHWARI SAMAJ RAMOLA TRUST Vs. REGISTRAR OF PUBLIC TRRUST AND SUB-DIVISIONAL OFFI
|
August 22, 2016 |
|
MAHILA LAXMI Vs. HARI SINGH
|
March 10, 2016 |
|
MAHILA RAMKALI Vs. NARENDRA KUMAR
|
August 24, 2016 |
|
MAHIMA CHAND GANGWAR Vs. STATE OF MADHYA PRADESH
|
March 11, 2016 |
|
MAJEED AND OTHERS Vs. STATE OF M P
|
September 26, 2016 |
|
MALAY SHRIVASTAVA Vs. THE DEPUTY COMMISSIONER, INCOME TAX AND ORS.
|
April 21, 2016 |
|
MALAY SHRIVASTAVA Vs. UNION OF INDIA
|
June 2, 2016 |
|
MALAY SHRIVASTAVA & ORS Vs. SHANKAR PRATAP SINGH BUNDELA & ANR
|
September 14, 2016 |
|
MALKHAN SINGH Vs. STATE OF M.P.
|
November 9, 2016 |
|
MALWA VANASPATI AND CHEMICALS COMPANY LTD Vs. STATE OF M.P.
|
September 12, 2016 |
|
MALWA WIRE PVT LTD, INDORE AND 3 OTHERS Vs. POLLUTION CONTROL BOARD OF M P, INDORE
|
August 2, 2016 |
|
MAMTA BAI Vs. SURENDRA
|
November 24, 2016 |
|
MAMTA MISHRA W/O SANJYA MISHRA & OTHERS Vs. MUNICIPAL CORPORATION, INDORE & OTHERS
|
June 22, 2016 |
|
MANAGING EDITOR, DAINIK NEWSPAPER Vs. ARVIND S/O BABULALJI GEHELOT
|
February 22, 2016 |
|
MANGAL PRASAD Vs. SHERA KHAN AND OTHERS
|
December 14, 2016 |
|
MANGILAL Vs. ASHOK KUMAR
|
March 3, 2016 |
|
MANGILAL Vs. STATE OF MADHYA PRADESH
|
June 30, 2016 |
|
MANGILAL S/O LAXMAN MEENA Vs. BALDEV SINGH & OTHERS
|
August 31, 2016 |
|
MANGU SINGH Vs. STATE OF M P
|
January 4, 2016 |
|
MANIK HIRU JHANGIANI Vs. STATE OF MADHYA PRADESH
|
May 13, 2016 |
|
MANISH Vs. DIRECTORATE OF REVENUE INTELLIGENCE, INDORE
|
November 10, 2016 |
|
MANISH CHAUDHARY Vs. MUNICIPAL CORPORATION DEWAS
|
September 12, 2016 |
|
MANISH JAIN Vs. NATHU SINGH
|
July 5, 2016 |
|
MANISH JAISWAL & OTHERS Vs. STATE OF M P
|
July 18, 2016 |
|
MANISH KUMAR KHARE Vs. STATE OF MADHYA PRADESH
|
May 12, 2016 |
|
MANISH MASEIH Vs. BABULAL S/O. PANCHAM LAL SEN
|
December 19, 2016 |
|
MANISH SHAH Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION & ANOTHER
|
September 22, 2016 |
|
MANISH SONI Vs. NAINA @ NIRMALA
|
November 3, 2016 |
|
MANISHA BAI Vs. UNION OF INDIA
|
January 4, 2016 |
|
MANJU GUPTA Vs. RATNAKAR PARASHAR
|
September 26, 2016 |
|
MANNU KUMAR SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 29, 2016 |
|
MANOHAR LAL AND ANOTHER Vs. SUNNAT B AND OTHERS
|
April 26, 2016 |
|
MANOHAR S/O PRATAP AND OTHERS Vs. STATE OF M P
|
August 16, 2016 |
|
MANOHARLAL SAMBHANI Vs. KISHAN SING BHATOL AND ANOTHER
|
April 1, 2016 |
|
MANOJ Vs. SAKUN AND ORS.
|
April 28, 2016 |
|
MANOJ Vs. STATE OF M.P.
|
December 22, 2016 |
|
MANOJ Vs. STATE OF M.P.
|
August 31, 2016 |
|
MANOJ Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
MANOJ GANGURDE Vs. PLANT MANAGER, PROCTOR AND GAMBLE HOME PRODUCTS LTD.
|
December 19, 2016 |
|
MANOJ JAIN AND OTHERS Vs. PRAMOD JAIN AND OTHERS
|
October 26, 2016 |
|
MANOJ KUMAR NAGRE Vs. THE COMMISSIONER OF M.P.
|
February 29, 2016 |
|
MANOJ RAIKWAR Vs. STATE OF M P
|
April 29, 2016 |
|
MANOJ S/O GANESH PRASAD MUD Vs. STATE OF M P
|
April 22, 2016 |
|
MANOJ SHRIVASTAVA Vs. HIGH COURT OF M.P. AND ANOTHER
|
July 28, 2016 |
|
MANOJ TRIPATHI Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
MANSHARAM Vs. PUBLIC WORKS DEPARTMENT
|
April 5, 2016 |
|
MANU ANAND MANAGING DIRECTOR Vs. MADHYA PRADESH POLLUTION CONTROL
|
June 20, 2016 |
|
MANVENDRA SINGH Vs. STATE OF M P
|
May 9, 2016 |
|
MAQBOOL KHAN Vs. HASAN KHAN AND OTHERS
|
April 1, 2016 |
|
MARIAMBAI Vs. CHHUTTAN @ CHHOTEKHAN
|
March 1, 2016 |
|
MATA PRASAD AND OTHER Vs. MAHESHKUMAR AND OTHERS
|
October 25, 2016 |
|
MATADIN Vs. STATE OF M P
|
September 12, 2016 |
|
MATHOULA AND ANOTHER Vs. LAXMI @ LACHHIYA
|
January 20, 2016 |
|
MATHURA & ORS Vs. STATE OF M P
|
June 30, 2016 |
|
MATHURA SINGH GAHARWAR Vs. THE STATE OF MADHYA PRADESH
|
October 25, 2016 |
|
MATUKDHARI SINGH Vs. STATE OF M.P.
|
December 8, 2016 |
|
MAYA DEVI DEWANGAN Vs. M.R. MEENA AND ANOTHER
|
June 23, 2016 |
|
MAYA GOHIYA Vs. STATE OF M P AND OTHERS
|
March 22, 2016 |
|
MAYA KOL Vs. SHRINIWAS KOL
|
June 14, 2016 |
|
MAYA SINGH & ANOTHER Vs. STATE OF M P
|
August 22, 2016 |
|
MAYABAI Vs. MURARILAL
|
August 3, 2016 |
|
MAYANK JAIN Vs. THE STATE OF MADHYA PRADESH
|
December 2, 2016 |
|
MAYARAM Vs. STATE OF M P
|
August 16, 2016 |
|
MAYARAM Vs. STATE OF M P AND OTHERS
|
September 6, 2016 |
|
MAZID KHAN Vs. MUNICIPAL COUNCIL, GOHAD
|
January 19, 2016 |
|
MCDONALD’S INDIA PRIVATE LIMITED Vs. VIKRAM BAKSHI AND ORS.
|
July 21, 2016 |
|
MEDHA PATKAR AND OTHERS Vs. STATE OF M P AND OTHERS
|
July 12, 2016 |
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MEENAAKSHI ACADEMY OF PARAMEDICAL STUDIES Vs. STATE OF M P & OTHERS
|
July 21, 2016 |
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MEETA AND OTHERS Vs. STATE OF M P AND ANOTHER
|
August 11, 2016 |
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MEHMOOD Vs. NAZIR KHAN
|
September 6, 2016 |
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MISHRILAL Vs. STATE OF M P
|
January 4, 2016 |
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MITTAL INSTITUTE OF TECHNOLOGY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 13, 2016 |
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MITTHULAL AGRAWAL Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
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MODERN DENTAL COLLEGE & RESEARCH CENTER INDORE Vs. GOVERNEMNT OF INDIA AND ORS.
|
March 14, 2016 |
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MOHABBAT SINGH @ VIJAY Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
MOHAMMAD AKBAR Vs. STATE OF M P
|
July 11, 2016 |
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MOHAMMAD ASLAM Vs. TABASSUM
|
August 10, 2016 |
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MOHAMMAD ATIQ KHAN Vs. THE STATE OF MADHYA PRADESH
|
November 11, 2016 |
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MOHAMMAD HASAN Vs. SHRI RAM FINANCE COMPANY LTD
|
September 2, 2016 |
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MOHAMMAD JAMIL Vs. MANSUR ALI
|
February 17, 2016 |
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MOHAMMAD SADIQ Vs. STATE OF M P & ORS
|
January 25, 2016 |
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MOHAMMAD YAKUB NIYAJI Vs. SHAHI ZAMA MASJID GWALIOR INTAZAMIA COMMITTEE
|
May 2, 2016 |
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MOHAN PRASAD Vs. THE STATE OF MADHYA PRADESH
|
June 15, 2016 |
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MOHAN SINGH Vs. STATE OF MP
|
October 25, 2016 |
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MOHAN WASVANI Vs. STATE OF M P
|
May 2, 2016 |
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MOHANLAL AGARWAL Vs. MAHESH CHANDRA AGARWAL AND ORS.
|
January 5, 2016 |
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MOHANLAL AND OTHERS Vs. SHRAVAN KUMAR AND OTHERS
|
June 24, 2016 |
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MOHD AFZAL Vs. SUDHIR KUMAR
|
January 11, 2016 |
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MOHD ARIF Vs. MOHD ARIF RAEEN
|
July 20, 2016 |
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MOHD IDRIS Vs. REGISTRAR GENERAL & OTHERS
|
September 7, 2016 |
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MOHD IRSHAD AND OTHERS Vs. KU AAKLA BANO
|
February 19, 2016 |
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MOHD RIYAZU-UDDIN Vs. STATE OF M P & OTHERS
|
October 25, 2016 |
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MOHD. ANEES KHAN Vs. FARHAT NAAZ
|
December 22, 2016 |
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MOHD. FAIM ANSARI Vs. STATE OF M.P.
|
June 21, 2016 |
|
MOHD. HANIF KHAN S/O SHEIKH WAHID, AGED ABOUT 49 YEARS, R/O H.NO.85, ASHOK VIHAR, NAGAR NIGAM COLONY, BHOPAL (M.P.) Vs. ASHOK GOYAL, S/O PRAHLAD DAS GOYAL, AGED ABOUT 48 YEARS, R/O 18 OMKAR BHAWAN SHYAMLA HILLS, BHOPAL (M.P.)
|
April 27, 2016 |
|
MOHD. MUSTAQ KHAN Vs. RIHANA BANO AND OTHERS
|
June 21, 2016 |
|
MOHIT Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
MOHIT Vs. STATE OF M P & OTHERS
|
September 12, 2016 |
|
MOHITA VISHWAS Vs. SUKUMAR
|
August 9, 2016 |
|
MOIN Vs. STATE OF M.P.
|
August 11, 2016 |
|
MONU Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
MONU @ RANU KUSHWAH & ORS. Vs. STATE OF M.P. & ANR.
|
November 30, 2016 |
|
MOR SINGH Vs. ANAR SINGH
|
April 29, 2016 |
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MOTILAL RATHORE Vs. STATE OF M.P. AND ORS.
|
January 6, 2016 |
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MR. JASBIR BHANDARI Vs. STATE OF M.P. & ORS.
|
August 26, 2016 |
|
MRS. KIRTI BUGDE W/O SHRI PANKAJ BUGDE Vs. STATE OF M.P. & OTHERS
|
November 7, 2016 |
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MS. PRAKASH GRANITE INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
July 15, 2016 |
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MS. VIDHI NEWALKAR AND TEN OTHERS Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
August 31, 2016 |
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MST. KAMLESH DEVI AND OTHERS Vs. THE NEW INDIA INSURANCE CO. LTD.
|
September 19, 2016 |
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MST. SHABANA ANJUM AND OTHERS Vs. MOHD. SULMAN AND OTHERS
|
October 18, 2016 |
|
MUBEEN HUSAIN Vs. STATE OF M P
|
May 6, 2016 |
|
MUDULKUMAR JAIN Vs. STATE BANK OF INDORE
|
June 22, 2016 |
|
MUKESH Vs. STATE OF M.P.
|
September 8, 2016 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
MUKESH KUMAR Vs. NAGJI
|
June 13, 2016 |
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MUKESH KUMAR RICHHARIYA Vs. STATE OF M P
|
March 22, 2016 |
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MUKESH NAGAR & ORS Vs. STATE OF M P & ORS
|
June 21, 2016 |
|
MUKESH RATHORE Vs. STATE OF M P
|
August 10, 2016 |
|
MUKESH SINGH Vs. DIRSTRICT MANAGER
|
December 20, 2016 |
|
MUKESH SINGH KIRAR Vs. STATE OF M P
|
August 22, 2016 |
|
MUKESH TIWARI Vs. JANKI SINGH
|
April 1, 2016 |
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MUKESH, S/O LATE BADAMILAL AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
September 29, 2016 |
|
MUKTA SOODAN Vs. STATE OF M P
|
September 1, 2016 |
|
MULAYAM SINGH Vs. STATE OF M.P.
|
October 5, 2016 |
|
MULLO BAI Vs. BADRI PRASAD
|
August 2, 2016 |
|
MULTAPI MAHAVIDHYALAYA Vs. NATIONAL COUNCIL FOR TEACHER
|
November 8, 2016 |
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MUNICIPAL CORPORATION BHOPAL Vs. PREM NARAYAN PATIDAR
|
May 9, 2016 |
|
MUNICIPAL CORPORATION, GWALIOR Vs. MOHAMMAD HASMAT QURESHI & ANR
|
May 13, 2016 |
|
MUNICIPAL COUNCIL GUNA Vs. KRISHNA PAL
|
July 13, 2016 |
|
MUNICIPAL COUNCIL, DABRA Vs. RECOVERY OFFICER AND OTHERS
|
April 4, 2016 |
|
MUNICIPAL COUNCIL, NEEMUCH Vs. ANIL KUMAR JAGDHARI & ANOTHER
|
July 22, 2016 |
|
MUNNA @ GOVIND PRASAD Vs. STATE OF MADHYA PRADESH
|
August 5, 2016 |
|
MUNNA KHAN Vs. MUSTAK AHMAD
|
December 21, 2016 |
|
MUNNALAL KUSHWAH Vs. NAGAR PALIKA NIGAM GWALIOR & OTHERS
|
July 13, 2016 |
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MUNNI BAI Vs. RAM KUNWAR AND ORS.
|
January 12, 2016 |
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MUNNI DEVI JAIN(SMT.) Vs. ABHISHEK JAIN
|
November 17, 2016 |
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MUNSHILAL SAHU Vs. STATE OF M P
|
April 1, 2016 |
|
MURARI LAL BACHAWALE AND OTHERS Vs. STATE OF M P AND ANOTHER
|
September 7, 2016 |
|
MUSHARRAF MOHD. KHAN Vs. STATE OF MADHYA PRADESH
|
May 11, 2016 |
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NAFEES & ORS Vs. STATE OF M P & ANR
|
February 8, 2016 |
|
NAGENDRA SIKARWAR Vs. GIRJA DHAKRE
|
November 30, 2016 |
|
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M P & OTHERS
|
April 30, 2016 |
|
NAIR COAL SERVICES LIMITED Vs. M P POWER GENERATING CO LTD & OTHERS
|
April 25, 2016 |
|
NAJMA BEGUM Vs. RAYEES AHMED
|
August 16, 2016 |
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NAND KISHOR @ SONU KEWAT Vs. STATE OF MADHYA PRADESH
|
May 24, 2016 |
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NAND KISHORE Vs. RAJENDRA KUMAR
|
July 25, 2016 |
|
NAND KISHORE CHOURASIYA Vs. SHIV PRASAD CHOURASIYA
|
February 3, 2016 |
|
NANDANI MEDICAL LABORATORIES PVT. LTD. Vs. M.P. LAGHU UDYOG NIGAM MARYADIT
|
August 11, 2016 |
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NANDKISHORE & OTHERS Vs. STATE OF M P
|
August 16, 2016 |
|
NANDLAL DIGERSE Vs. STATE OF MADHYA PRADESH
|
November 4, 2016 |
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NANDU S/O BHAGWAN DAS AND ANOTHER Vs. JAMUNA BAI AND OTHER
|
June 24, 2016 |
|
NANDU SHARMA Vs. STATE OF M.P.
|
December 6, 2016 |
|
NARAYAN Vs. VINIT
|
May 10, 2016 |
|
NARAYAN PRASAD Vs. STATE OF M.P.
|
August 17, 2016 |
|
NARAYAN SON OF BHONDIAJI KUMBI Vs. STATE OF M P POLICE STATION-MULTAI
|
August 10, 2016 |
|
NARAYANDAS Vs. SUSHILADEVI & 5 OTHERS
|
September 6, 2016 |
|
NARENDRA Vs. SPECIAL POLICE ESTABLISHMENT BHOPAL
|
July 28, 2016 |
|
NARENDRA Vs. STATE OF M.P.
|
May 19, 2016 |
|
NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
December 5, 2016 |
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NARENDRA KUMAR JADIA Vs. HARI SINGH GAUR UNIVERSITY & ANOTHER
|
April 27, 2016 |
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NARENDRA KUMAR SHARMA Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 9, 2016 |
|
NARENDRA KUMAWAT Vs. RANJEET
|
July 22, 2016 |
|
NARENDRA RAGHUVANSHI Vs. PRAKASH CHAND AND ANR
|
May 11, 2016 |
|
NARENDRA SHARMA Vs. STATE OF M P
|
August 29, 2016 |
|
NARENDRA SINGH GURJAR & OTHERS Vs. STATE OF M P & OTHERS
|
April 18, 2016 |
|
NARENDRA SINGH SHARMA Vs. PREM NARAYAN
|
February 2, 2016 |
|
NARESH Vs. CHURCH OF NORTH INDIA TRUST ASSOCIATION
|
January 6, 2016 |
|
NARESH SAHU Vs. STATE OF M P
|
August 22, 2016 |
|
NARESH SHARMA Vs. JYOTI SHARMA
|
February 10, 2016 |
|
NARESH SONI Vs. STATE OF M.P. AND OTHERS
|
October 13, 2016 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF M P & OTHERS
|
July 4, 2016 |
|
NARMADA EQUIPMENTS PVT.LTD. Vs. CHIEF GENERAL MANAGER (IPC) & ANOTHER
|
November 30, 2016 |
|
NARMADA EXTRUCTIONS LTD. Vs. BABULAL
|
November 17, 2016 |
|
NARMADA SHIVHARE & BHAGWAN LAL SHIVHARE Vs. STATE OF M.P.
|
April 21, 2016 |
|
NARMADA VALLEY DEVELOPMENT AUTHORITY & OTHERS Vs. VASUDEV R MANDIRATTA
|
July 18, 2016 |
|
NASEEMBEE AND ANOTHER Vs. ZAMEER
|
September 22, 2016 |
|
NATHMAL JAIN Vs. PRADEEP KUMAR
|
February 10, 2016 |
|
NATHUDA AND ANOTHER Vs. STATE OF M P
|
January 13, 2016 |
|
NATHULAL JAIN Vs. FOOD CORPORATION OF INDIA AND ORS
|
June 13, 2016 |
|
NATHULAL MALVIYA Vs. SCHOOL EDUCATION DEPARTMENT
|
March 17, 2016 |
|
NATHURAJU Vs. STATE OF M P
|
August 12, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. BHARAT SINGH & ORS
|
September 1, 2016 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BAKARIDAN
|
November 4, 2016 |
|
NATIONAL STEEL INDUSTRIES LTD AND ANOTHER Vs. UNINO OF INDIA AND ANOTHER
|
September 23, 2016 |
|
NATTHILAL (DEAD) & ANR Vs. VASUDEV & ORS
|
August 29, 2016 |
|
NAVAL KISHORE SHRIVASTAVA Vs. STATE OF M P & ORS
|
August 8, 2016 |
|
NAVEEN KUMAR JAIN Vs. STATE OF M.P. AND ORS.
|
February 1, 2016 |
|
NAVEEN TALIYA (SAINI) Vs. STATE OF M P & ANOTHER
|
August 29, 2016 |
|
NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN AND ORS.
|
March 29, 2016 |
|
NAZIM BEGAM Vs. STATE OF M P & ORS
|
March 10, 2016 |
|
NEELESH CHAUDHA Vs. MUNICIPAL CORPORATION
|
September 16, 2016 |
|
NEELESH PATEL, S/O SEETA RAM PATEL Vs. STATE OF M P
|
April 13, 2016 |
|
NEERAJ KUMAR VERMA & OTHERS Vs. STATE OF M P
|
March 29, 2016 |
|
NEERAJ YADAV Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
NEETU JAIN Vs. STATE OF M P
|
March 11, 2016 |
|
NEHA CHAURASIA Vs. STATE OF M P & ANR
|
August 9, 2016 |
|
NEMI CHAND JAIN Vs. STATE OF M P AND ORS
|
May 13, 2016 |
|
NEO CORP INTERNATIONAL LTD. THROUGH SUNIL TRIVEDI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
|
December 16, 2016 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAJENDRA SINGH AND OTHERS
|
July 25, 2016 |
|
NIHAL SINGH JATAV Vs. STATE OF M.P.
|
June 15, 2016 |
|
NIKITA KUKREJA Vs. STATE OF M P & OTHERS
|
March 29, 2016 |
|
NIRAN SINGH Vs. BINA POWER SUPPLY COMPANY LTD AND ANOTHER
|
August 31, 2016 |
|
NIRMAL KUMAR JAIN Vs. STATE OF M P & ORS
|
November 28, 2016 |
|
NISAR AHAMAD Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
NISHANK TIWARI AND ANR. Vs. STATE OF M.P. AND ORS.
|
November 8, 2016 |
|
NITESH S/O DHANNALAL Vs. STATE OF MP
|
February 29, 2016 |
|
NITYANAND MISHRA Vs. THE STATE OF MADHYA PRADESH
|
June 14, 2016 |
|
NOORBANO & ORS Vs. MUBINA & ORS
|
July 4, 2016 |
|
NOVARTIS INDIA LIMITED Vs. VIPIN SHRIVASTAVA
|
December 20, 2016 |
|
O.P. YADAV Vs. ELECTION COMMISSION OF INDIA & OTHERS
|
June 16, 2016 |
|
OM PRAKASH DIXIT Vs. STATE OF M.P. AND OTHERS
|
June 14, 2016 |
|
OM PRAKASH VARMA S/O. LATE SHRI GANGARAM Vs. STATE OF MADHYA PRADESH AND OTHERS
|
November 4, 2016 |
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OM PRAKASH VERMA Vs. TRIBAL WELFARE DEPARTMENT
|
November 4, 2016 |
|
OMKAR KODLE Vs. SMT. KAMALTI BAI
|
November 29, 2016 |
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OMKARSINGH Vs. MAFI DARGAH KHAWAJA SAHAB
|
May 12, 2016 |
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OMPRAKASH Vs. STATE OF M P
|
March 11, 2016 |
|
OMPRAKASH Vs. PRAKASHCHANDRA
|
October 21, 2016 |
|
OMPRAKASH AND OTHERS Vs. PUSHPA BAI AND OTHER
|
October 19, 2016 |
|
OMPRAKASH GOSWAMI AND ORS Vs. STATE OF M P
|
March 2, 2016 |
|
OMPRAKASH JAISWAL Vs. STATE OF M P & ORS
|
February 15, 2016 |
|
OMPRAKASH RAJAK Vs. DISTRICT AND SESSION JUDGE
|
June 15, 2016 |
|
OMPRAKASH SINGH RATHORE Vs. STATE OF M.P. AND OTHERS
|
August 31, 2016 |
|
OMPRAKASH SONI & OTHERS Vs. STATE OF M P
|
April 20, 2016 |
|
OMPRAKASH VAISHYA Vs. SHRI RAM DEVELOPMENT
|
October 25, 2016 |
|
OMVEER & OTHERS Vs. STATE OF M P
|
July 28, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. DHEER SINGH TOMAR & ORS
|
January 22, 2016 |
|
ORIENTAL INSURANCE CO.LTD. Vs. DEVA BAI
|
August 17, 2016 |
|
ORIENTAL INSURANCE COMPANY Vs. KU. ROMA AND OTHERS
|
May 11, 2016 |
|
ORIENTAL INSURANCE COMPANY LTD , GWALIOR Vs. KULDEEP SINGH & OTHERS
|
August 16, 2016 |
|
ORIENTAL UNIVERSITY, INDORE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHE
|
June 13, 2016 |
|
P N GIRI AND OTHERS Vs. UNION OF INDIA & OTHERS
|
February 5, 2016 |
|
P.D.GOSWAMI Vs. CIMMCO BIRLA LTD.
|
May 5, 2016 |
|
P.K. SAXENA Vs. THE STATE OF MADHYA PRADESH
|
November 7, 2016 |
|
PADAM KUMAR JAIN S/O NEMICHAND JAIN Vs. STATE OF M P AND ANOTHER
|
August 3, 2016 |
|
PANCHAM SINGH THAKUR @ BACCHU Vs. STATE OF M P AND ORS
|
March 18, 2016 |
|
PANKAJ AWASTHY Vs. THE STATE OF MADHYA PRADESH
|
June 24, 2016 |
|
PANKAJ PATHAK Vs. STATE OF MADHYA PRADESH
|
January 27, 2016 |
|
PAPPU @ GOWARDHAN YADAV Vs. STATE OF M P AND ORS
|
March 9, 2016 |
|
PAPPU @ HAZARILAL Vs. STATE OF M.P.
|
November 7, 2016 |
|
PAPPU @ RAMDAYAL DHAKAD Vs. STATE OF M P
|
February 2, 2016 |
|
PAPPU ALIAS RAMROOP Vs. STATE OF M P
|
March 22, 2016 |
|
PAPPU PATEL S/O DHAN SINGH PATEL Vs. DINESH S/O MANIRAM PATIDAR AND OTHERS
|
March 30, 2016 |
|
PARAMJEET KAUR BHAMBAH Vs. JASVEER KAUR WADHWA
|
March 3, 2016 |
|
PARAMJEET SINGH & ANOTHER Vs. THE STATE OF MP & OTHERS
|
June 13, 2016 |
|
PARAS DWIVEDI Vs. THE STATE OF MADHYA PRADESH
|
May 9, 2016 |
|
PARAS FOOTWEAR PVT LTD Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER & A
|
April 1, 2016 |
|
PARENTERAL DRUGS (INDIA)LIMITED THR NL JOSHI Vs. PHOENIX DEVCONS PRIVATE
|
September 8, 2016 |
|
PARIKSHIT NAIDU Vs. STATE OF M P AND OTHERS
|
August 8, 2016 |
|
PARIMAL SAHA Vs. UNION OF INDIA AND OTHERS
|
May 9, 2016 |
|
PARISHRAM SAMAJ EVAM KALYAN SAMITI Vs. STATE OF M P & OTHERS
|
July 15, 2016 |
|
PARSADI Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2016 |
|
PARVAT SINGH Vs. STATE OF M P
|
August 30, 2016 |
|
PARVEEN BEGAM, DIVORCED W/O MAHFOOJ KHAN, AGED ABOUT 35 YEARS Vs. MAHFOOJ KHAN, S/O KALLAN KHAN, AGED ABOUT 40 YEARS, R/O JAWAHAR WARD, GARHAKOTA, DISTRICT SAGAR (M.P.)
|
August 10, 2016 |
|
PAVAN KUMAR DHEEMAR Vs. STATE OF M P
|
March 15, 2016 |
|
PAVAN KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
|
October 7, 2016 |
|
PAWAN Vs. RAJ
|
June 13, 2016 |
|
PAWAN KUMAR Vs. STATE OF M P
|
September 6, 2016 |
|
PAWAN KUMAR AHLUWALIA & OTHERS Vs. STATE OF M P
|
March 29, 2016 |
|
PAWAN KUMAR DHEEMAR Vs. STATE OF M P
|
April 30, 2016 |
|
PERMALI WALLACE PVT LIMITED Vs. STATE OF M P AND OTHERS
|
August 30, 2016 |
|
PHALOUDI CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. STATE OF M P
|
May 10, 2016 |
|
PHOOL SINGH Vs. STATE OF M.P.
|
December 16, 2016 |
|
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
PHOOLBAI AND OTHERS Vs. M P S E B AND OTHERS
|
March 29, 2016 |
|
PHOOLMATI SHUKLA & OTHERS Vs. USHA KOTHARI & ANOTHER
|
May 12, 2016 |
|
PHOOLVATI Vs. STATE OF MADHYA PRADESH
|
June 14, 2016 |
|
PINKY GURJAR Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
PIYUSH Vs. STATE OF M.P. AND ORS.
|
April 20, 2016 |
|
PIYUSH SHUKLA Vs. M.P. PUBLIC SERVICE COMMISSION & ANOTHER
|
November 17, 2016 |
|
POHAP SINGH DANGI AND OTHERS Vs. STATE OF M P & OTHERS
|
February 2, 2016 |
|
POOJA GOUR Vs. SHRI UMIT ALIAS PINKY PATEL
|
April 26, 2016 |
|
POOJA W/O JEEVAN CHOUDHARY AND ANOTHER Vs. JEEVAN CHOUDHARY S/O JASHWANT SINGH CHOUDHARY
|
January 14, 2016 |
|
POONAM CHAND GUPTA VOCATIONAL COLLEGE, CIVIL LINE, KHANDWA Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
August 23, 2016 |
|
POORAN SINGH Vs. STATE OF MADHYA PRADESH
|
May 16, 2016 |
|
POORANSINGH SISODIA Vs. HIGH COURT OF M.P. AND OTHERS
|
September 7, 2016 |
|
POWER BATTERIES Vs. CUSTOMS & C. EX. SETT. COMM., NEW DELHI
|
February 10, 2016 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MAA VAISHNO REAL ESTATE AND ANOTHER
|
August 30, 2016 |
|
PR. COMMISSIONER OF INCOME TAX (CENTRAL) BHOPAL Vs. SMT. SEEMA SURYAVANSHI AND ANOTHER
|
July 27, 2016 |
|
PRABANDHAK J K CAMICAL Vs. GITA NAYAK
|
April 5, 2016 |
|
PRABHAKAR VENKTESH UPADHYE Vs. RAMESHWAR PRASAD GUPTA
|
March 28, 2016 |
|
PRABHAT CHAND Vs. STATE OF M.P. AND ORS.
|
April 18, 2016 |
|
PRABHAT PATHAK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 25, 2016 |
|
PRABHU LAL TATWAL Vs. STATE OF MADHYA PRADESH
|
March 2, 2016 |
|
PRABHULAL, S/O KALUSINGH Vs. STATE ELECTION COMMISSION OF M.P. & OTHERS
|
November 24, 2016 |
|
PRADEEP @ GUDDU Vs. STATE OF MADHYA PRADESH
|
June 8, 2016 |
|
PRADEEP JOSHI Vs. STATE OF M.P. AND OTHERS
|
December 20, 2016 |
|
PRADEEP KUMAR Vs. SHIYA DAUDI BOHRA SAMAJ & ORS
|
May 12, 2016 |
|
PRADEEP KUMAR JAIN Vs. STATE OF M P AND OTHERS
|
September 14, 2016 |
|
PRADEEP RATHORE Vs. STATE M.P.
|
July 16, 2016 |
|
PRAFULLANATH Vs. SOHANLAL
|
April 27, 2016 |
|
PRAGYA EQUIPMENTS PRIVATE LIMITED & TWO OTHERS Vs. EXPORT-IMPORT BANK OF INDIA
|
March 15, 2016 |
|
PRAHALAD SINGH BARKADE Vs. BOARD OF DIRECTOR
|
September 20, 2016 |
|
PRAHILAD KAUSHWAHA Vs. PUSHPA DEVI AND OTHERS
|
September 21, 2016 |
|
PRAJAPAL SINGH S/O BAHADUR SINGH AND ANR Vs. STATE OF M P
|
September 23, 2016 |
|
PRAJESH SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
May 10, 2016 |
|
PRAKASH Vs. MANAGER SMRITI NAGRIK SAHAKARI BANK AND OTHERS
|
November 17, 2016 |
|
PRAKASH Vs. THE STATE OF MADHYA PRADESH
|
December 6, 2016 |
|
PRAKASH CHANDRA JAIN Vs. SHANTILAL JAIN
|
March 14, 2016 |
|
PRAKASH INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
August 24, 2016 |
|
PRAKASH NARAYAN SAHU Vs. STATE OF M P & ORS
|
August 8, 2016 |
|
PRAKASH NARAYAN SHUKLA Vs. STATE OF M P
|
May 12, 2016 |
|
PRAKASH PATHAK Vs. SUKHVEER SINGH AND OTHERS
|
June 14, 2016 |
|
PRAKASH RAO Vs. ANIL & OTHERS
|
August 4, 2016 |
|
PRAKASH TALREJA Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
PRAMOD KUMAR DHAVELE AND OTHERS Vs. STATE OF M P AND ANOTHER
|
May 11, 2016 |
|
PRAMOD KUMAR GUPTA AND OTHERS Vs. STATE OF M P AND ANOTHER
|
June 17, 2016 |
|
PRAMOD KUMAR S/O RAMCHANDRA JAIN Vs. VIMLADEVI WD/O PARASMAL JAIN AND OTHERS
|
December 7, 2016 |
|
PRAMOD KUMAR UDAND Vs. STATE BANK OF INDIA & OTHERS
|
March 31, 2016 |
|
PRAMOD MISHRA Vs. THE STATE OF MADHYA PRADESH
|
November 9, 2016 |
|
PRANAV DONGRE AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 5, 2016 |
|
PRANAY SINGH SOLANKI AND NINE OTHERS Vs. THE UNION OF INDIA AND TWO OTHERS
|
October 6, 2016 |
|
PRASHANT DIXIT Vs. SECRETARY
|
October 17, 2016 |
|
PRASHANT MISHRA Vs. THE STATE OF M.P.
|
March 14, 2016 |
|
PRASHANT SHRIVAS Vs. NISHA SHRIVAS
|
July 12, 2016 |
|
PRASHI PATNI Vs. ANUJ PATNI
|
April 26, 2016 |
|
PRATAP SINGH Vs. STATEOF M.P.
|
July 15, 2016 |
|
PRATUSH KUMAR SHARMA & ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 1, 2016 |
|
PRAVEEN KABRA @ JITENDRA KABRA Vs. STATE OF M.P.
|
October 17, 2016 |
|
PRAVEEN PRAKASH Vs. NATIONAL INSURANCE CO.LTD.
|
May 26, 2016 |
|
PRAVEEN VAISHYA AND ORS. Vs. STATE OF MADHYA PRADESH
|
April 18, 2016 |
|
PRAVIN KUMAR AND ORS. Vs. INDORE MUNICIPAL CORPORATION
|
March 21, 2016 |
|
PREETI Vs. NEHA
|
January 28, 2016 |
|
PREETY Vs. ARUN KUMAR
|
July 25, 2016 |
|
PREEYUSH JYOTISHI Vs. STATE OF M P
|
July 22, 2016 |
|
PREM LAL MOKHALGAI Vs. THE STATE OF MADHYA PRADESH
|
November 29, 2016 |
|
PREM LAL YADAV Vs. STATE OF M P
|
August 22, 2016 |
|
PREM NARAYAN (DEAD) Vs. DEEPAK KUMAR & ORS
|
September 6, 2016 |
|
PREM NARAYAN CHATURVEDI Vs. STATE OF M.P.
|
September 23, 2016 |
|
PREM PHARMACEUTICAL Vs. RAVINDRA KUMAR GUPTA & ORS
|
April 21, 2016 |
|
PREMSINGH AND ORS. Vs. MITHLESH KUNWAR AND ORS.
|
April 30, 2016 |
|
PRINCE SAHU Vs. THE STATE OF MADHYA PRADESH
|
December 13, 2016 |
|
PRIYA SHUKLA Vs. BOARD OF SECONDARY EDUCATION
|
June 13, 2016 |
|
PRIYA YADAV Vs. THE STATE OF MADHYA PRADESH & ORS.
|
November 23, 2016 |
|
PRMOD KUMAR GOEL Vs. STATE OF M.P.
|
January 25, 2016 |
|
PUKHRAJ SINGH Vs. JHUMKO BAI
|
March 2, 2016 |
|
PULKIT DUBEY Vs. SHASHANK DUBEY
|
May 3, 2016 |
|
PURSHOTTAM DAS AGARWAL Vs. PRAKASH AGARWAL
|
July 13, 2016 |
|
PURSHOTTAM PANDEY Vs. STATE OF M P
|
August 17, 2016 |
|
PURUSOTAM Vs. MUNNI BAI AND OTHERS
|
June 15, 2016 |
|
PUSHPA BAI Vs. BOARD OF REVENUE M P GWALIOR
|
April 25, 2016 |
|
PUSHPA SAMAIYA Vs. HARISH MAKHIJA
|
August 16, 2016 |
|
PUSHPENDRA Vs. THE STATE OF MADHYA PRADESH
|
November 16, 2016 |
|
PYARI BAI NAMDEV Vs. BHAGWANDAS PANDEY
|
June 22, 2016 |
|
R R DUBEY Vs. LAXMIKANT SHUKLA
|
March 1, 2016 |
|
R S KHAMPARIA Vs. JAWAHARLAL NEHRU AGRICULTURE UNIVERSITY, JABALPUR
|
March 14, 2016 |
|
R.B. RAI Vs. STATE OF MADHYA PRADESH
|
April 30, 2016 |
|
R.C. ENTERPRISES AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 2, 2016 |
|
R.D. MEENA Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
November 24, 2016 |
|
R.K. SHRIVASTAVA Vs. BHARAT SANCHAR NIGAM LIMITED
|
May 23, 2016 |
|
R.K. SOLANKI Vs. CENTRAL BANK OF INDIA
|
September 8, 2016 |
|
R.N. SINGH CHAUHAN Vs. MADHYANCHAL GRAMIN BANK
|
February 19, 2016 |
|
R.N.S. SIKARWAR Vs. STATE OF M.P.
|
May 19, 2016 |
|
R.P. SAMELE Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
R.S.A. BUILDERS AND CONST. Vs. STATE OF M.P. AND ORS.
|
March 1, 2016 |
|
RACHAITA Vs. SHANTANU MANDAL
|
April 25, 2016 |
|
RACHANA BHARGAVA AND ORS. Vs. KRISHANLAL SAHNI AND ORS.
|
April 11, 2016 |
|
RADHA SWOMI SATSANG BEAS Vs. STATE OF M P & ORS
|
August 17, 2016 |
|
RADHESHYAM MALI Vs. ASHISH CHAKRABARTI AND ANOTHER
|
February 11, 2016 |
|
RADHEY SHYAM Vs. THE STATE OF MADHYA PRADESH
|
December 6, 2016 |
|
RADHIKA TRIPATHI Vs. UNION OF INDIA & ORS.
|
December 16, 2016 |
|
RAEES KHAN Vs. SURESH KUMAR
|
October 27, 2016 |
|
RAFAT ANEES Vs. BANO BI AND OTHERS
|
June 20, 2016 |
|
RAFIK KHAN Vs. STATE OF M P
|
April 6, 2016 |
|
RAFIQUE Vs. STATE OF MADHYA PRADESH
|
December 26, 2016 |
|
RAGHURAJ AND OTHERS Vs. RAMPRAKASH AND OTHERS
|
November 21, 2016 |
|
RAGHUVEER Vs. HARI PRASAD & OTHERS
|
September 27, 2016 |
|
RAGHUVEER Vs. HARI PRASAD AND OTHERS
|
September 28, 2016 |
|
RAGHUVEER SINGH Vs. RAMSUNDARI
|
October 4, 2016 |
|
RAGHUWAR DAYAL PATHAK Vs. STATE OF M.P. AND OTHERS
|
November 28, 2016 |
|
RAGHUWAR SINGH Vs. STATE OF MADHYA RADESH
|
August 23, 2016 |
|
RAGHVENDRA DUBEY Vs. STATE OF M P
|
September 7, 2016 |
|
RAGHVENDRA MATHUR Vs. STATE OF MADHYA PRADESH
|
June 2, 2016 |
|
RAHUL @ KALU Vs. STATE OF M.P.
|
October 21, 2016 |
|
RAHUL BANSAL Vs. STATE OF M.P.
|
October 5, 2016 |
|
RAHUL GUPTA Vs. STATE OF M.P.
|
September 21, 2016 |
|
RAHUL TECHNOCRAFTS PVT LTD Vs. HEG LIMITED
|
April 7, 2016 |
|
RAIS KHAN Vs. PRADEEP
|
February 10, 2016 |
|
RAJ BAHADUR SINGH KUSHWAH Vs. UNION OF INDIA
|
June 13, 2016 |
|
RAJ BHARGAVA Vs. STATE OF M P
|
September 8, 2016 |
|
RAJ KARAN SHARMA Vs. STATE OF M.P. & OTHERS
|
November 17, 2016 |
|
RAJA BURMAN @ RAHU Vs. STATE OF MADHYA PRADESH
|
May 4, 2016 |
|
RAJARAM Vs. MINISTRY OF HOMES (POLICE)
|
November 4, 2016 |
|
RAJARAM MUVEL Vs. HIGHER EDUCATION DEPARTMENT
|
April 28, 2016 |
|
RAJBAHADUR Vs. SHYAMA
|
February 26, 2016 |
|
RAJBAHADUR (DEAD) THROUGH SMT. SHYAMA Vs. BANO BEE
|
February 26, 2016 |
|
RAJBHAN PATEL Vs. STATE OF M P
|
September 7, 2016 |
|
RAJDEV SINGH Vs. RANI DURGAVATI VISHWAVIDYALAYA JABALPUR
|
November 3, 2016 |
|
RAJEEV Vs. STATE OF M P
|
August 10, 2016 |
|
RAJEEV GANDHI JAL GRAHAN SOCIETY Vs. PRESIDING OFFICER UNDER MINIMUM WAGES ACT
|
October 7, 2016 |
|
RAJEEV JAIN Vs. STATE OF M P
|
April 21, 2016 |
|
RAJEEV LOCHAN SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 18, 2016 |
|
RAJENDRA Vs. REKHA
|
December 2, 2016 |
|
RAJENDRA BHARTI Vs. NAROTTAM MISHRA AND ORS.
|
March 17, 2016 |
|
RAJENDRA K. GUPTA Vs. SHRI SHIVRAJSINGH COUHAN
|
March 29, 2016 |
|
RAJENDRA KUMAR Vs. KAMLADEVI
|
July 21, 2016 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF M P & OTHERS
|
August 22, 2016 |
|
RAJENDRA KUMAR SOLANKI Vs. M.P. RURAL ROAD DEVELOPMENT AUTHORITY AND ANOTHER
|
May 4, 2016 |
|
RAJENDRA KUMAR VERMA Vs. STATE OF M.P., & ANOTHER
|
November 21, 2016 |
|
RAJENDRA MALVIYA Vs. STATE OF M P
|
August 10, 2016 |
|
RAJENDRA MAROTHI Vs. GAS POINT PETROLEUM & OTHERS
|
April 29, 2016 |
|
RAJENDRA PRASAD Vs. VIDHYARAM SHARMA
|
May 4, 2016 |
|
RAJENDRA PRASAD SHARMA Vs. TRILOK WADHWANI & OTHERS
|
September 14, 2016 |
|
RAJENDRA SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
|
September 22, 2016 |
|
RAJENDRA SINGH PARMAR, S/O LATE SHRI MADHO SINGH PARMAR, AGED ABOUT 62 YEARS, R/O MAHARANA PRATAP COLONY, WARD NO.11, SHIVPURI, TEHSIL & DISTRICT Vs. SMT. RAJENDRA KUMARI, W/O SHRI NARENDRA PRATAP SINGH, AGED ABOUT 52 YEARS
|
August 17, 2016 |
|
RAJENDRA UPADHYAY Vs. PREM MOTORS PVT. LTD.
|
October 6, 2016 |
|
RAJESH Vs. MITHLESH BAI
|
July 1, 2016 |
|
RAJESH Vs. STATE OF M.P.
|
July 29, 2016 |
|
RAJESH AND OTHERS Vs. DAULAT S/O. CHOOTELAL GAWALI
|
June 16, 2016 |
|
RAJESH AWASTHY Vs. STATE OF M P AND OTHERS
|
April 7, 2016 |
|
RAJESH GADIA Vs. INDORE MUNICIPAL CORPORATION AND ORS.
|
August 22, 2016 |
|
RAJESH GUPTA Vs. STATE OF M P
|
July 11, 2016 |
|
RAJESH KUMAR Vs. UNION OF INDIA & OTHERS
|
May 12, 2016 |
|
RAJESH KUMAR GUPTA AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
September 21, 2016 |
|
RAJESH KUMAR SAMAIYA Vs. M/S MAHAVEER STATIONERS JABALPUR AND ANOTHER
|
March 18, 2016 |
|
RAJESH KUMAR TAMRAKAR Vs. STATE OF M.P.
|
August 24, 2016 |
|
RAJESH MALVIYA AND ORS. Vs. COMMERCIAL TAXES DEPARTMENT (EXCISE)
|
April 26, 2016 |
|
RAJESH PATEL Vs. MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN CO. LTD
|
March 1, 2016 |
|
RAJESH SAURABH NAYAK Vs. STATE OF M.P.
|
June 22, 2016 |
|
RAJESH SHUKLA Vs. STATE OF M P
|
August 16, 2016 |
|
RAJESH SINGH Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
RAJESH SINGH Vs. MANAGING DIRECTOR, NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD., & OTHERS
|
February 10, 2016 |
|
RAJESH VERMA Vs. THE STATE OF MADHYA PRADESH
|
February 1, 2016 |
|
RAJESH VERMA Vs. STATE OF M P
|
February 1, 2016 |
|
RAJESH WADHWANI AND ORS. Vs. SHYAMNATH SHARMA AND ORS.
|
April 7, 2016 |
|
RAJESH YADAV Vs. SAVITIR YADAV
|
March 28, 2016 |
|
RAJESHWAR PRASAD MISHRA Vs. NIYYAMUDDIN ANSARI
|
July 27, 2016 |
|
RAJIV LOCHAN Vs. STATE OF MADHYA PRADESH
|
July 1, 2016 |
|
RAJKUMAR Vs. RAJRANI
|
March 8, 2016 |
|
RAJKUMAR @ CHHOTA Vs. STATE OF MADHYA PRADESH
|
May 31, 2016 |
|
RAJKUMAR @ TITU TIWARI Vs. STATE OF M P
|
April 12, 2016 |
|
RAJKUMAR BANSAL Vs. AUTO INFO MEDIA PVT LTD
|
February 22, 2016 |
|
RAJKUMAR CHOUDHARY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 16, 2016 |
|
RAJKUMAR CHUG Vs. DHEERENDRA CHUG AND OTHERS
|
July 28, 2016 |
|
RAJKUMAR S/O LAXMI PRASAD JAIN Vs. STATE OF M P POLICE STATION-PALERA
|
August 8, 2016 |
|
RAJKUMAR SINGH Vs. SUMIT SINGH PATEL AND ANOTHER
|
March 22, 2016 |
|
RAJMAL KHANDELWAL Vs. THE STATE OF M.P. & ORS.
|
December 21, 2016 |
|
RAJMANGAL DEVELOPERS Vs. COMMISSIONER, MUNICIPAL CORPORATION UJJAIN & ORS
|
March 22, 2016 |
|
RAJNARAYAN TIWARI Vs. SMT. VIDHYA AWATHI
|
February 2, 2016 |
|
RAJNEESH MISHRA Vs. LALITA & OTHERS
|
March 21, 2016 |
|
RAJNEESH TIWARI Vs. THE UNION OF INDIA AND ORS.
|
December 1, 2016 |
|
RAJPAL S/O LATE JAGANLAL JAGRIYA AND ORS Vs. STATE OF M P AND ORS
|
February 22, 2016 |
|
RAJRANI BHOLA (SMT.) Vs. M.P. STTAE ELECTRICITY BOARD AND OTHERS
|
April 28, 2016 |
|
RAJU Vs. GOPAL
|
February 11, 2016 |
|
RAJU ADIVASI AND OTHER Vs. STATE OF M P
|
March 21, 2016 |
|
RAJU ALIAS RAJKUMAR Vs. STATE OF MP
|
January 4, 2016 |
|
RAJU S/O SITARAM GADARIYA (PAL) Vs. STATE OF M P AND ORS
|
February 22, 2016 |
|
RAJU TOMAR Vs. LOVELY YADAV
|
February 22, 2016 |
|
RAJVEER JATAV Vs. RAGISTAR GENERAL HIGH COURT OF M P
|
June 22, 2016 |
|
RAJVEER SHAKYA Vs. THE STATE OF M.P. AND ORS.
|
March 22, 2016 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
May 16, 2016 |
|
RAKESH KUMAR DHINGRA Vs. M P POLLUTION CONTROL BOARD
|
May 10, 2016 |
|
RAKESH KUMAR SHIVHARE Vs. THE STATE OF MADHYA PRADESH
|
December 22, 2016 |
|
RAKESH KUMAR SUNDRANI Vs. JAGDISH PRAKASH ANGAL
|
November 24, 2016 |
|
RAKESH SINGH Vs. THE STATE OF MADHYA PRADESH
|
May 2, 2016 |
|
RAKESH TYAGI Vs. STATE OF M.P.
|
June 15, 2016 |
|
RAKESH YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
December 16, 2016 |
|
RAM ASHOK SHARMA AND ANOTHER Vs. RAMLALLU BAIS
|
March 28, 2016 |
|
RAM ASRANI Vs. STATE OF M P
|
April 1, 2016 |
|
RAM BAI AND OTHERS Vs. MAN SINGH AND OTHERS
|
October 25, 2016 |
|
RAM DAYAL KONDAR Vs. SANKAR LAL KONDAR
|
November 11, 2016 |
|
RAM GOPAL Vs. STATE OF M P
|
August 17, 2016 |
|
RAM JEEVAN RAI @ CHOTU Vs. STATE OF M.P.
|
November 28, 2016 |
|
RAM KISHORE SHARMA Vs. STATE OF M P
|
February 17, 2016 |
|
RAM KISHORE YADAV & OTHERS Vs. M.P. BOARD OF SECONDARY EDUCATION & OTHERS
|
June 21, 2016 |
|
RAM KISHORE YADAV AND OTHERS Vs. M.P. BOARD OF SECONDARY EDUCATION & OTHERS
|
June 28, 2016 |
|
RAM KRISHN SAHU Vs. STATE OF M P AND ANOTHER
|
July 27, 2016 |
|
RAM KUMAR Vs. STATE OF M P & OTHER
|
May 5, 2016 |
|
RAM KUMAR SINGH Vs. STATE OF M P
|
May 13, 2016 |
|
RAM LAKHAN PANDEY AND ANOTHER Vs. B P SINGH AND ANOTHER
|
April 20, 2016 |
|
RAM MILAN DUBEY Vs. KU. VANDANA JAIN
|
August 22, 2016 |
|
RAM MILAN SINGH S/O SHIVKISHAN BHADOURIYA Vs. RESHAMBAI W/O LATE SHYAMLAL AND ANOTHER
|
June 13, 2016 |
|
RAM NARESH & ORS Vs. STATE OF M P
|
February 23, 2016 |
|
RAM NIWAS UPADHYAY Vs. STTAE OF M.P.
|
June 21, 2016 |
|
RAM RATI Vs. STATE OF M P ANR
|
July 4, 2016 |
|
RAM SINGH BAGHEL Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
RAM SINGH S/O JARE SINGH JAT Vs. STATE OF MADHYA PRADESH
|
May 10, 2016 |
|
RAM SWAROOP Vs. STATE OF M P
|
September 9, 2016 |
|
RAMAJI Vs. SHANTI BAI
|
October 18, 2016 |
|
RAMAKANT JHARIA S/O BHOOPAT SINGH JHARIA Vs. STATE OF M P
|
September 20, 2016 |
|
RAMANUJ SHARMA Vs. THE STATE OF MADHYA PRADESH
|
May 4, 2016 |
|
RAMAVATAR Vs. VANSHDHARI & ORS
|
March 30, 2016 |
|
RAMBABU Vs. STATE OF M P
|
August 8, 2016 |
|
RAMBATI PANDEY Vs. SUKHVEER SINGH AND OTHERS
|
April 20, 2016 |
|
RAMBHAJAN SINGH & ANR Vs. SHEELA BAI & ORS
|
September 9, 2016 |
|
RAMBHAROSE RAWAT Vs. THE STATE OF MADHYA PRADESH
|
November 28, 2016 |
|
RAMCHARAN AND OTHERS Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2016 |
|
RAMDARSHAN SINGH AND 3 OTHERS Vs. STATE AND ANOTHER
|
August 2, 2016 |
|
RAMDAYAL S/O SITARAM GUJAR Vs. STATE OF M P
|
June 14, 2016 |
|
RAMESH Vs. STATE OF M P
|
April 6, 2016 |
|
RAMESH & ANR Vs. KOMAL & ORS
|
August 3, 2016 |
|
RAMESH AGARWAL Vs. KAPIL SONKAR
|
July 25, 2016 |
|
RAMESH CHANDRA Vs. GURUBAKSMAL AND OTHERS
|
September 27, 2016 |
|
RAMESH CHAUDHARY Vs. STATE OF M.P.
|
August 16, 2016 |
|
RAMESH KUMAR AGRAWAL Vs. LATA DEVI AND ANOTHER
|
March 31, 2016 |
|
RAMESH KUMAR SONI Vs. STATE OF M P
|
March 18, 2016 |
|
RAMESH KUMARI SHARMA(SMT.) Vs. ASIN VERMA AND OTHERS
|
August 1, 2016 |
|
RAMESH PRASAD MISHRA Vs. AMAR BAHADUR SINGH
|
July 1, 2016 |
|
RAMESH SAINI Vs. STATE OF M P
|
May 13, 2016 |
|
RAMESH SHARMA Vs. STATE OF M.P.
|
October 18, 2016 |
|
RAMESH SINGH Vs. STATE OF MADHYA PRADESH
|
June 1, 2016 |
|
RAMESH YADAV Vs. COMMISSIONER, INDORE MUNICIPAL CORPORATION, INDORE, (M P ) AND OTHERS
|
March 14, 2016 |
|
RAMESHVER DHAKAD Vs. STATE OF MADHYA PRADESH
|
May 16, 2016 |
|
RAMESHWAR DAYAL Vs. RAM VIJAY YATI GURU SURYAHANS YATI
|
September 22, 2016 |
|
RAMESHWAR SINGH RAJPUT Vs. HARINAYRAYAN SEN
|
February 22, 2016 |
|
RAMGOPAL & ORS Vs. VENIBAI & ANR
|
September 12, 2016 |
|
RAMHIT LODHI Vs. STATE OF MADHYA PRADESH
|
April 29, 2016 |
|
RAMHIT SAHU Vs. THE STATE OF MADHYA PRADESH
|
February 3, 2016 |
|
RAMJAAN KHAN Vs. STATE OF M.P.
|
January 12, 2016 |
|
RAMJAN S/O ISMAIL Vs. SALIM S/O ABDUL REHMAN
|
August 30, 2016 |
|
RAMJEE Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
RAMKALI PAWAIYA Vs. STATE OF M P
|
June 28, 2016 |
|
RAMKARAN SHARMA Vs. STATE OF M.P.
|
November 21, 2016 |
|
RAMKISHORE Vs. THE STATE OF MADHYA PRADESH
|
November 21, 2016 |
|
RAMKUMAR DUBEY AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
November 2, 2016 |
|
RAMKUNWAR BAIRAGI Vs. TRIBAL WELFARE DEPARTMENT
|
January 4, 2016 |
|
RAMNARESH & ORS. Vs. STATE OF M.P.
|
June 14, 2016 |
|
RAMNARESH SHARMA Vs. STATE OF M.P.
|
October 20, 2016 |
|
RAMNATH SAKET Vs. STATE OF M P
|
August 16, 2016 |
|
RAMPRAKASH @ BATAI Vs. MUNNILAL & ANR
|
August 16, 2016 |
|
RAMPRAKASH CHATURVEDI AND OTHERS Vs. STATE OF M.P. AND OTHER
|
November 21, 2016 |
|
RAMPRASAD AND ORS. Vs. CENTRAL VALUATION BOARD AND ORS.
|
January 6, 2016 |
|
RAMPYARI @ PUSHPABAI Vs. RAMCHARAN AND OTHERS
|
June 13, 2016 |
|
RAMSAKHI BAI Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
RAMSANEHI Vs. MST. RAJJUWA
|
December 16, 2016 |
|
RAMSHANKAR VISHWAKARMA Vs. STATE OF M P
|
July 13, 2016 |
|
RAMSIYA Vs. ANURADHA AND OTHERS
|
January 6, 2016 |
|
RAMSIYA CHOURASIYA Vs. STATE OF M.P.
|
December 5, 2016 |
|
RAMSWAROOP & ORS. Vs. STATE OF M.P. & ANR.
|
May 5, 2016 |
|
RAMVATI Vs. SADHANA
|
March 22, 2016 |
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RANA RAHMAN Vs. SACHIV MADHYAMIK SHIKSHA MANDAL
|
October 7, 2016 |
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RANI DURGAWATI VISHWA VIDYALYAY PENSIONERS ASSOCIA Vs. MAHAMAHIM KULADHIPATI RANI DURGAWATI VISHWA VIDYAL
|
August 17, 2016 |
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RANI MARSKOLE Vs. THE STATE OF MADHYA PRADESH
|
February 8, 2016 |
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RANJEET Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
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RANJEET SINGH KUMPAWAT Vs. CENTRAL MADHYA PRADESH GRAMIN BANK
|
May 13, 2016 |
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RANJEET SINGH SENGAR Vs. POONAM SENGAR
|
March 8, 2016 |
|
RANJIT SINGH BHADORIYA & ANR Vs. STATE OF M P & ORS
|
March 4, 2016 |
|
RANJOR SINGH Vs. STATE OF M P
|
April 28, 2016 |
|
RANVEER SINGH Vs. STATE OF M.P.
|
December 22, 2016 |
|
RANVIJAY PRATAP SINGH Vs. STATE OF M P
|
July 18, 2016 |
|
RASEED KHAN Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
RASHID Vs. URBAN ADMINISTRATION
|
June 15, 2016 |
|
RASHID ALI Vs. ALI HASAN & OTHERS
|
September 15, 2016 |
|
RASHID KHAN Vs. THE STATE OF MADHYA PRADESH
|
March 18, 2016 |
|
RASID ALI Vs. VISHNU BAIN & ORS
|
February 18, 2016 |
|
RATAN LALCHANDANI Vs. JAGRAN SOCIAL WELFARE SOCIETY
|
March 9, 2016 |
|
RATAN SINGH Vs. STATE OF M P
|
August 3, 2016 |
|
RATANLAL Vs. STATE OF M P
|
August 2, 2016 |
|
RATANLAL Vs. STATE OF M P
|
February 22, 2016 |
|
RATANLAL Vs. SHIVLAL AND OTHERS
|
October 27, 2016 |
|
RATANSINGH Vs. LATE DHANSINGH
|
August 29, 2016 |
|
RATANSINGH Vs. MAHESH
|
September 19, 2016 |
|
RATNAMALA RAJE @ CHHOTE LAL Vs. BHURE
|
February 3, 2016 |
|
RAUF KHAN Vs. STATE OF M.P.
|
November 22, 2016 |
|
RAVENDRA @ RAJENDRA Vs. STATE OF M P
|
July 4, 2016 |
|
RAVI KUMAR BAJPAI Vs. SHAKUNTALA DEVI AND OTHERS
|
November 25, 2016 |
|
RAVI SHRIVAS Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
RAVIKANT Vs. STATE OF M.P.
|
August 10, 2016 |
|
RAVIKANT Vs. STATE OF M P
|
March 30, 2016 |
|
RAVINDRA KUMAR DUBEY Vs. THE STATE OF MADHYA PRADESH
|
July 8, 2016 |
|
RAVINDRA KUMAR PANDORIA Vs. STATE OF M.P. AND OTHERS
|
September 1, 2016 |
|
RAVIPAL SINGH Vs. STATE OF M P
|
August 2, 2016 |
|
RECEIVED FROM ADDITIONAL SESSIONS JUDGE, SIDHI AND ORS. Vs. RAJWA KOL AND ORS.
|
February 4, 2016 |
|
RECEIVED FROM I ADDITIONAL SESSIONS JUDGE, MAIHAR AND ORS. Vs. SURAJ VISHWAKARMA AND ORS.
|
April 4, 2016 |
|
RECEIVED FROM LEARNED FIRST ADDITIONAL SESSIONS JUDGE,ASHTA, SEHORE (M.P.) Vs. RAMESH
|
March 4, 2016 |
|
REENA Vs. MAINA BAI
|
September 2, 2016 |
|
REGIONAL PROVIDENT FUND COMISSIONER-II & ANOTHER Vs. SANATAN DHARMA MANDAL SIKSHA SAMITI & ANOTHER
|
December 14, 2016 |
|
REHMAN Vs. STATE OF M.P.
|
November 7, 2016 |
|
REKHA MALVIYA Vs. KAMLESH KUMAR
|
January 5, 2016 |
|
RENAISSANCE EDUCATION SOCIETY AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
|
September 8, 2016 |
|
REVA ASSOCIATES Vs. SARJUBAI
|
July 26, 2016 |
|
RINKU @ SURENDRA KUMAR Vs. NEHA
|
January 22, 2016 |
|
RISHABH KUMAR JAIN Vs. ATUL JAIN
|
February 18, 2016 |
|
RISHABH KUMAR JAIN Vs. RAMKRIPAL
|
February 18, 2016 |
|
RISHABHA KUMAR JAIN Vs. INDRAWATI
|
February 18, 2016 |
|
RITSPIN SYNTHETICS LTD. Vs. STATE OF M.P. AND ORS.
|
February 26, 2016 |
|
RITUL SHRIVASTAV Vs. STATE OF M P & ANOTHER
|
September 9, 2016 |
|
RIYAZ Vs. STATE OF M P
|
September 19, 2016 |
|
ROHAN Vs. STATE OF M P
|
January 13, 2016 |
|
ROMA SONKAR Vs. STATE OF M.P. AND ANOTHER
|
March 28, 2016 |
|
RONAK SHIVHARE Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
February 23, 2016 |
|
ROOP CHAND Vs. STATE OF M. P. AND OTHERS
|
November 11, 2016 |
|
ROOPADEVI Vs. GEETA DEVI
|
December 1, 2016 |
|
ROOPCHAND RATHORE (DEAD) AND OTHERS Vs. STATE OF M P
|
August 8, 2016 |
|
ROSHAN NARGAVE Vs. STATE OF M.P.
|
September 8, 2016 |
|
ROSHAN NAYAK Vs. STATE OF M.P. AND OTHERS
|
July 19, 2016 |
|
ROSHINI JAIN Vs. ADDITTIONAL COMMISSIONER
|
July 16, 2016 |
|
RUBABUDDIN Vs. STATE OF M P
|
February 29, 2016 |
|
RUDRIKA PUSHPRAJ BHATELE AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
|
September 26, 2016 |
|
RUKSAD Vs. STATE OF M P & ORS
|
September 8, 2016 |
|
RUKSANA BEGUM & OTHERS Vs. MOHAMMAD RAFIQ @ LALLU
|
March 22, 2016 |
|
S B PRODUCTS Vs. UNION OF INDIA
|
July 27, 2016 |
|
S K SINGH Vs. STATE OF M P & OTHERS
|
March 15, 2016 |
|
S P SINGH Vs. WEST CENTRAL RAILWAY AND OTHERS
|
November 17, 2016 |
|
S PATHAK Vs. STATE OF M P
|
March 1, 2016 |
|
S.C. ARYA Vs. KAILASH SINGH TIMECHA
|
February 12, 2016 |
|
S.K. BHADANIA Vs. M.P. HOUSING BOARD AND ORS.
|
August 12, 2016 |
|
SABAI @ SAMAILAL Vs. STATE OF M P
|
August 4, 2016 |
|
SABBIR SHAH Vs. STATE OF MADHYA PRADESH
|
June 14, 2016 |
|
SACHIN BARMAN Vs. THE STATE OF MADHYA PRADESH
|
June 16, 2016 |
|
SACHIN GUPTA Vs. THE MUNICIPAL CORPORATION GWALIOR AND OTHER
|
July 18, 2016 |
|
SACHIN RAI Vs. S S PANDEY AND ANOTHER
|
September 21, 2016 |
|
SADHU SINGH Vs. STATE OF M P
|
March 2, 2016 |
|
SAGAR NAMDEO Vs. STATE OF M P AND ANOTHER
|
September 8, 2016 |
|
SAHAKARI VIPNAN EVAM PRAKRIYA SOCIETY Vs. RAMSEWAK JHA & ANR
|
August 29, 2016 |
|
SAIYYAD ARSHAD ALI S/O SAIYYAD ANWAR ALI Vs. TASNEEM ALI
|
August 2, 2016 |
|
SAIYYAD WAJID ALI Vs. SHAUKAT ALI
|
March 14, 2016 |
|
SAKATSINGH MARKAM Vs. STATE OF MADHYA PRADESH
|
June 8, 2016 |
|
SALAMAT KHAN Vs. AMANAT KHAN
|
March 4, 2016 |
|
SALEEM KHAN Vs. STATE OF M P AND OTHERS
|
March 22, 2016 |
|
SALIMUDDIN AND OTHERS Vs. SHABINA
|
November 23, 2016 |
|
SALMAN ANWAR Vs. RAM JHAROKHI AND OTHERS
|
August 8, 2016 |
|
SAMEER Vs. JYOTI
|
June 6, 2016 |
|
SAMRATH INFRABUILD (I) PVT LTD, INDORE Vs. BANK OF INDIA & ANR
|
January 19, 2016 |
|
SAMRUDDHA BUILDCON PVT LTD Vs. INDORE DEVELOPMENT AUTHORITY & ORS
|
February 11, 2016 |
|
SANATAN DHARM KANYA UCHATTAR MADHYAMIK VIDYALAYA Vs. UNION OF INDIA
|
December 7, 2016 |
|
SANDEEP Vs. ABHISHEK
|
April 2, 2016 |
|
SANDEEP AGRAWAL Vs. STATE OF M.P.
|
November 11, 2016 |
|
SANDEEP MISHRA Vs. ABHISHEK GOYAL
|
August 2, 2016 |
|
SANDEEP SABU Vs. GWALIOR VYAPAR MELA PRADHIKARAN
|
January 13, 2016 |
|
SANDEEP TIWARI Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2016 |
|
SANGEETA DUBEY Vs. RAKESH DUBEY
|
March 11, 2016 |
|
SANGITA MALVIYA Vs. SANTOSH MALVIYA
|
October 18, 2016 |
|
SANGRAM SINGH Vs. RAN VIJAY SINGH
|
April 6, 2016 |
|
SANJAY GUPTA Vs. ARTI GUPTA
|
February 15, 2016 |
|
SANJAY JAGTAP S/O PRAKASH JAGTAP Vs. RUCHITA JAGTAP W/O SANJAY JAGTAP
|
February 25, 2016 |
|
SANJAY JAITWAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
December 26, 2016 |
|
SANJAY KUMAR GANGRADE Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT
|
March 21, 2016 |
|
SANJAY KUMAR PATHAK Vs. GOVERNMENT OF M.P. & ORS.
|
April 12, 2016 |
|
SANJAY LEDWANI Vs. GOPAL DAS KABRA AND OTHERS
|
March 17, 2016 |
|
SANJAY S/O BHAGWAN RAO KEDAR Vs. MADHYA PRADESH STATE
|
August 29, 2016 |
|
SANJAY SINGH Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
SANJEEV KUMAR DWIVEDI AND ANOTHER Vs. STATE OF M P
|
September 1, 2016 |
|
SANJEEV KUMAR GAHLOT Vs. STATE OF MADHYA PRADESH
|
May 19, 2016 |
|
SANJEEV SHILPKAR Vs. STATE OF M P
|
May 9, 2016 |
|
SANJU @ SANJAY & OTHERS Vs. STATE OF M P
|
September 9, 2016 |
|
SANJU BHATNAGAR AND OTHERS Vs. STATE OF M P
|
February 16, 2016 |
|
SANKAR SHIKSHA SAMITI Vs. LABOUR DEPARTMENT
|
June 20, 2016 |
|
SANT KUMAR GARG Vs. STATE OF M.P. AND OTHERS
|
June 16, 2016 |
|
SANTOSH Vs. STATE OF M.P.
|
October 13, 2016 |
|
SANTOSH BHARTI Vs. THE STATE OF MADHYA PRADESH
|
June 21, 2016 |
|
SANTOSH KUMAR Vs. DR. HARI SINGH GAUR VISHWAVIDYALAYA & ANOTHER
|
June 16, 2016 |
|
SANTOSH KUMARI Vs. MANOJ SONI
|
September 20, 2016 |
|
SANTOSH PATEL S/O DWARKA PATEL Vs. SUMAN PATEL W/O SANTOSH PATEL
|
March 29, 2016 |
|
SANTOSH RATHORE Vs. STATE OF M.P.
|
October 26, 2016 |
|
SANTOSH TIWARI Vs. STATE OF M P
|
May 5, 2016 |
|
SANTOSH TIWARI Vs. STATE OF M P
|
August 17, 2016 |
|
SANTRAM Vs. STATE OF M.P.
|
August 9, 2016 |
|
SAPNA SAXENA Vs. STATE OF M.P.
|
November 7, 2016 |
|
SARDAR VALLABH BHAI PATEL COLLEGE OF EDUCATION Vs. STATE OF M.P. AND OTHERS
|
August 4, 2016 |
|
SARITA RAJAK Vs. UNION OF INDIA AND OTHERS
|
March 30, 2016 |
|
SARITA SONI W/O N B SONI Vs. RICHA KEJARIWAL
|
July 27, 2016 |
|
SARLA Vs. VINOD
|
April 20, 2016 |
|
SAROJ DEVI Vs. PARMANAND BANDIL
|
June 17, 2016 |
|
SATENDRA NATH VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
December 7, 2016 |
|
SATENDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
March 28, 2016 |
|
SATENDRA SINGH YADAV Vs. UNION OF INDIA & OTHERS
|
August 8, 2016 |
|
SATISH KUMAR Vs. A D CHATURVEDI
|
May 12, 2016 |
|
SATISH SHRIVASTAVA Vs. M.K. VARSHNEY AND OTHERS
|
May 12, 2016 |
|
SATYA NARAYAN IRON WORKS P LTD & ANOTHER Vs. HINDUSTAN COPPER LIMITED
|
April 1, 2016 |
|
SATYA NARAYAN OMAR Vs. STATE OF M.P.
|
February 15, 2016 |
|
SATYA NARAYAN SONI Vs. STATE OF M P
|
February 23, 2016 |
|
SATYA SAI HONDA Vs. CHIEF EXECUTIVE OFFICER, HONDA MOTOR CYCLE & SCOOT
|
April 7, 2016 |
|
SATYAKAM TANDON Vs. MURLIDHAR PINJANI AND ORS.
|
April 20, 2016 |
|
SATYAM AGRAWAL Vs. SOM DISTILLERIES LTD
|
April 1, 2016 |
|
SATYAM ENTERPRISES Vs. UNION OF INDIA
|
November 4, 2016 |
|
SATYANARAYAN Vs. STATE OF M P
|
September 7, 2016 |
|
SATYANARAYAN S/O MODIRAMJI PORWAL Vs. RAMESHWAR AND ANOTHER
|
December 22, 2016 |
|
SATYENDRA PATEL Vs. STATE OF M P
|
April 26, 2016 |
|
SATYENDRA SINGH SIKARWAR Vs. STATE OF M P
|
January 5, 2016 |
|
SAURABH MISHRA Vs. STATE OF M P & ANOTHER
|
January 25, 2016 |
|
SAVITA BAI Vs. ASLAM & OTHERS
|
August 2, 2016 |
|
SAVITA RAWAT Vs. STATE OF M.P. AND OTHERS
|
March 11, 2016 |
|
SAVITRI DEVI TIWARI AND OTHERS Vs. ABDUL JABBAR AND OTHERS
|
December 19, 2016 |
|
SENIOR SUPERINTENDENT OF POST OFFICE Vs. KRISHAN LAL MEHRA
|
October 5, 2016 |
|
SERIOUS FRAUD INVESTIGATION OFFICE (SFIO),MINISTRY OF CORPORATE AFFAIRS Vs. BONANZA BIOTECH LTD , INDORE AND 10 ORS
|
March 10, 2016 |
|
SETH MANNULAL JAGANNATHDAS TRUST HOSPITAL Vs. STATE OF M P
|
January 19, 2016 |
|
SETH MOHANLAL HIRALAL CONSTRUCTION COMPANY Vs. UNION OF INDIA & ANOTHER
|
February 29, 2016 |
|
SEVAKRAM SHIVEDI Vs. MADHYA PRADESH KHADI TATHA GRAM UDHYOG & ANR.
|
August 22, 2016 |
|
SEVANTIBAI AND OTHERS Vs. BABUSINGH AND ANOTHER
|
September 21, 2016 |
|
SEWAK SOUR Vs. STATE OF MADHYA PRADESH
|
February 15, 2016 |
|
SEWANTIBAI (SMT.) Vs. RAJENDRA AND OTHER
|
November 18, 2016 |
|
SHAFIQ KHAN AND ANOTHER Vs. MUNNALAL AND OTHERS
|
July 13, 2016 |
|
SHAHJAD KHAN Vs. RUBNINA KHAN
|
October 24, 2016 |
|
SHAILENDRA SINGH MANDLOI Vs. AYUSH DEPARTMENT
|
July 29, 2016 |
|
SHAILI MUNE Vs. YASH TECHNOLOGIES PVT, LTD.
|
November 3, 2016 |
|
SHAKUN Vs. SHASHI JAIN
|
November 15, 2016 |
|
SHAKUNTALA Vs. STATE OF M P
|
March 30, 2016 |
|
SHAMRESH UPADHYAY Vs. THE STATE OF MADHYA PRADESH
|
March 18, 2016 |
|
SHANKAR LAL Vs. SANJAY KUMAR
|
October 19, 2016 |
|
SHANKAR VANSHKAR (PATEL) Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
SHANKARLAL @ SHANKAR SINGH Vs. AMAR SINGH
|
September 21, 2016 |
|
SHANKARLAL MUSHRE Vs. STATE OF MADHYA PRADESH
|
June 13, 2016 |
|
SHANTI BAI & OTHERS Vs. UNION OF INDIA & OTHERS
|
June 20, 2016 |
|
SHANTIDEVI W/O KAILASHCHANDRA SHARMA & 15 OTHERS Vs. INDORE CLOTH MARKET GRAH NIRMAN SAHAKARI SANSTHA M
|
September 14, 2016 |
|
SHARAFAT KHAN Vs. THE ASSISTANT MANAGER CENTRAL BANK OF INDIA
|
January 13, 2016 |
|
SHARDA BAI W/O GIRDHARILAL AGRAWAL Vs. STATE OF M P
|
April 20, 2016 |
|
SHARMILA TAGORE AND ORS. Vs. AZAM HASAN KHAN AND ORS.
|
February 1, 2016 |
|
SHASHIKANT PATEL Vs. STATE OF MADHYA PRADESH
|
November 10, 2016 |
|
SHAYEED AHMED S/O BHUREKHAA MUSLAMAAN Vs. STATE OF M P AND ANOTHER
|
September 12, 2016 |
|
SHEEL KUMARI Vs. ASHARAM
|
July 29, 2016 |
|
SHEELCHANDRA YADAV Vs. SMT. RACHNA DEVI
|
April 4, 2016 |
|
SHEETAL PRASAD Vs. RAMASHANKAR
|
January 4, 2016 |
|
SHEETOSH PUGAREYA Vs. THE STATE OF MADHYA PRADESH
|
January 27, 2016 |
|
SHEIKH MUBARIK Vs. STATE OF M P
|
February 5, 2016 |
|
SHEIKH RAHEEM BAQSH Vs. MRS. SALMA @ RUKHSAMA W/O SHEIKH RAHEEM BAQSH
|
July 5, 2016 |
|
SHEKHAR CHOUDHARY Vs. UNION OF INDIA
|
June 20, 2016 |
|
SHIKALCHAND Vs. THE STATE OF MADHYA PRADESH
|
June 21, 2016 |
|
SHIKSHA RANI DAHARWAL Vs. STATE OF M P & OTHERS
|
July 29, 2016 |
|
SHILPA JAIN AND OTHERS Vs. STATE OF M P
|
January 14, 2016 |
|
SHIV CHARAN Vs. DHOOL SINGH
|
July 13, 2016 |
|
SHIV KUMAR Vs. STATE OF M P
|
September 20, 2016 |
|
SHIV KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 17, 2016 |
|
SHIV NARAYAN MEWAFAROSH Vs. THE STATE OF MADHYA PRADESH
|
December 29, 2016 |
|
SHIV NARAYAN SINGH Vs. COLLECTOR
|
May 13, 2016 |
|
SHIV SINGH MEHTA AND ANOTHER Vs. STATE OF MADHYA PRADESH
|
March 1, 2016 |
|
SHIVAM UPADHYAY Vs. STATE OF M P
|
April 18, 2016 |
|
SHIVANI (MINOR) Vs. JANU @ SAHARUKH
|
January 27, 2016 |
|
SHIVHARE ROAD LINES Vs. ENGINEERS INDIA LTD AND ANOTHER
|
November 11, 2016 |
|
SHIVHARI LOKHANDE Vs. PRABHA SINGH
|
October 5, 2016 |
|
SHIVKANT PANDEY Vs. STATE OF M P AND OTHERS
|
March 17, 2016 |
|
SHIVKUMAR SHARMA Vs. SUKHDEV LAL
|
February 17, 2016 |
|
SHIVLAL S/O RAMJIYAVAN Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2016 |
|
SHIVNARAYAN Vs. FARMER WELFARE AND AGRICULTURE DEVELOPMENT DEPARTMENT
|
January 11, 2016 |
|
SHIVNARAYAN @ PAPPU Vs. STATE OF M P
|
August 30, 2016 |
|
SHIVRAJ SINGH CHAUHAN Vs. RAJENDRA KUMAR GUPTA
|
December 8, 2016 |
|
SHIVRAM Vs. STATE OF M P
|
September 9, 2016 |
|
SHIVRAM Vs. SAJAN BAI
|
February 25, 2016 |
|
SHIVRAM REDDY AND OTHERS Vs. MUKESH AND OTHERS
|
January 7, 2016 |
|
SHIVRAM SAHU Vs. THE STATE OF MADHYA PRADESH
|
December 9, 2016 |
|
SHIVRAM SINGH Vs. STATE OF M P
|
August 30, 2016 |
|
SHIVSHANKAR MANDIL Vs. SHRI G.S. LAMBA
|
November 18, 2016 |
|
SHIVSHARAN BAJPAI AND OTHERS Vs. SHRI SANJAY SINGH AND OTHERS
|
April 30, 2016 |
|
SHOBHA CHOUHAN Vs. GOPICHAND KHATRI
|
April 27, 2016 |
|
SHRADDHA GUPTA & ANOTHER Vs. ANIL KUMAR GUPTA
|
January 21, 2016 |
|
SHRI @ SHIRIYA Vs. THE STATE OF MADHYA PRADESH
|
December 1, 2016 |
|
SHRI PENTA BUILDCON PVT. LTD., GWALIOR Vs. LALTOBAI W/O. RAMPRASAD AND OTHERS
|
February 19, 2016 |
|
SHRI S.S.P. MISHRA Vs. UNION OF INDIA & OTHERS
|
March 31, 2016 |
|
SHRI SHYAM SUNDER JANGDEY Vs. SMT. KAMLA SHRIVASTAVA
|
September 16, 2016 |
|
SHRI VISHWAKARMA BHAGWAN Vs. LAXMINARAYAN
|
November 8, 2016 |
|
SHRIDHAR DUBEY VILL. ITORA POST SAGRA TEH. HUZUR DISTT. REWA Vs. UNION OF INDIA
|
June 17, 2016 |
|
SHRIJI WARE HOUSE Vs. M.P. STATE CIVIL SUPPLIES CORPORATION LTD.
|
June 14, 2016 |
|
SHRINARAYAN, S/O SHRI RAMBHAROS BISHNOI Vs. STATE OF M P
|
June 15, 2016 |
|
SHRIRAM JAAT S/O LATE GOVIND JAAT Vs. MUKESHCHAND YADAV S/O PRAHLADDAS
|
September 19, 2016 |
|
SHRIRAM JAAT S/O LATE GOVIND JAAT Vs. MUKESHCHAND YADAV S/O PRAHLADDAS
|
September 14, 2016 |
|
SHRISH KUMAR MISHRA Vs. STATE OF M.P.
|
May 9, 2016 |
|
SHUBHAM S/O LATE SHYAM BIHARI SIDDHA AND ANOTHER Vs. STATE OF M P
|
July 5, 2016 |
|
SHUKHDEV Vs. STATE OF MADHYA PRADESH
|
June 13, 2016 |
|
SHUKHVINDAR KOUR @ BALVEER KOUR Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
SHWETA BHADAURIA Vs. STATE OF M.P.
|
December 20, 2016 |
|
SHYAM KARAN SINGH Vs. STATE OF M.P.
|
November 29, 2016 |
|
SHYAM KISHORE DIXIT Vs. STATE OF MADHYA PRADESH AND OTHERS
|
May 3, 2016 |
|
SHYAM NARAYAN CHOUBEY Vs. THE STATE OF MADHYA PRADESH
|
November 4, 2016 |
|
SHYAMSUNDER Vs. PHULLO BAI
|
June 6, 2016 |
|
SHYREE JAIRAM EDUCATION SOCIETY Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
February 8, 2016 |
|
SIDDIQ AJMERI Vs. STATE OF M P
|
September 6, 2016 |
|
SINGHRAM KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
June 16, 2016 |
|
SIR AUROBINDO COLLEGE DENTISTRY Vs. UNION OF INDIA & ORS
|
September 14, 2016 |
|
SIRAJUL HUSAIN Vs. STATE OF M P
|
March 28, 2016 |
|
SITA RAM Vs. STATE OF M P
|
August 12, 2016 |
|
SITARAM AND ORS. Vs. STATE OF MADHYA PRADESH
|
March 28, 2016 |
|
SIYARAM SHARMA Vs. STATE OF M P & ORS
|
September 15, 2016 |
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SMART CHIP(P) LTD. Vs. STATE OF M.P. AND OTHERS
|
December 16, 2016 |
|
SMITA GUBRELEY Vs. STATE OF M P
|
January 13, 2016 |
|
SMT. ANITA Vs. SAKHI AND OTHERS
|
July 13, 2016 |
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SMT. ANITA SINGH Vs. CHIEF ENGINEER
|
October 17, 2016 |
|
SMT. ANKITA SHUKLA Vs. STATE OF M.P. AND ANOTHER
|
September 14, 2016 |
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SMT. ANUSHKA RAY Vs. THE ADDITIONAL COLLECTOR, DAMOH AND OTHERS
|
September 14, 2016 |
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SMT. BILKEESH BANO AND OTHERS Vs. KULVINDER SINGH AND OTHERS
|
July 22, 2016 |
|
SMT. CHAMPA BAI AND OTHERS Vs. PRAFULLA CHAND
|
February 18, 2016 |
|
SMT. DEVIKA SHUKLA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
August 23, 2016 |
|
SMT. GUDDI W/O RAGHVENDRA YADAV Vs. THE PRESCRIBED AUTHORITY CUM SUB DIVISIONAL OFFICER, NIWADI AND OTHERS
|
December 8, 2016 |
|
SMT. KAMLA DEVI AND ANR. Vs. STATE OF M.P.
|
October 7, 2016 |
|
SMT. KARUNA GEHLOT Vs. MANIKCHAND CHOUBEY
|
June 20, 2016 |
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SMT. KASHI YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
June 15, 2016 |
|
SMT. KASTURI BAI Vs. UMESH SAINI
|
December 21, 2016 |
|
SMT. KIRAN Vs. INDORE MUNICIPAL CORPORATION
|
May 9, 2016 |
|
SMT. KUNTI SINGH Vs. STATE OF M.P. AND OTHERS
|
August 4, 2016 |
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SMT. LADKUNWAR KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
|
April 21, 2016 |
|
SMT. MEERA DWIVEDI Vs. SUPERINTENDENT OF POLICE
|
December 13, 2016 |
|
SMT. MUKTA SOODAN Vs. THE STATE OF MADHYA PRADESH
|
September 1, 2016 |
|
SMT. MUNNI DEVI AND ANOTHER Vs. SHAMBHU SINGH TOMAR
|
December 21, 2016 |
|
SMT. MUNNI DEVI AND ANR. Vs. THE STATE OF M.P. & ORS.
|
March 1, 2016 |
|
SMT. NEETA VIJ Vs. L.I.C. & OTHERS
|
November 29, 2016 |
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SMT. PINKI Vs. THE STATE OF MADHYA PRADESH
|
March 18, 2016 |
|
SMT. PROBHJOT KAUR CHHABRA AND ANR. Vs. INDORE MUNICIPAL CORPORATION AND ANR.
|
September 12, 2016 |
|
SMT. PUJA JAISINGHANI Vs. BHAJAN LAL (DEAD) TH.L.RS. & ORS.
|
December 22, 2016 |
|
SMT. PUSHPA BAI Vs. TAWAL SINGH
|
February 10, 2016 |
|
SMT. PUSHPA PANDEY & ANR. Vs. SURESH PANDEY
|
November 24, 2016 |
|
SMT. RADHIKA @ DEEPALI Vs. RISHIRAJ
|
November 18, 2016 |
|
SMT. RAGINI KOKTE Vs. AJAY KOKTE
|
April 22, 2016 |
|
SMT. RAJKUMARI SINGH (RAJ SINGH) Vs. THE STATE OF MADHYA PRADESH
|
August 3, 2016 |
|
SMT. RAMDEVI & ANOTHER Vs. MAHESH SINGH & OTHERS
|
December 20, 2016 |
|
SMT. RAMKURIYA BAI Vs. SMT. KACHRA BAI (DEAD) AND OTHERS
|
October 5, 2016 |
|
SMT. RANI SONI Vs. THE INDIAN OIL CORPORATION AND OTHERS
|
September 29, 2016 |
|
SMT. RENU DEVI Vs. COMMISSIONER, CHAMBAL DIVISION, MORENA AND OTHERS
|
July 19, 2016 |
|
SMT. SAMTA SANGHI Vs. SHRI V.G. SIDHARTH AND ANOTHER
|
November 29, 2016 |
|
SMT. SANTRA BAI LODHA Vs. STATE OF M.P. & ANR.
|
September 28, 2016 |
|
SMT. SARITA JAIN Vs. NISHANT JAIN
|
July 25, 2016 |
|
SMT. SARITA RATHORE Vs. SMT. JAYA KUNWAR
|
August 12, 2016 |
|
SMT. SHARMILA TAGORE AND OTHERS Vs. SAIDULLAH KHAN AND OTHERS
|
August 17, 2016 |
|
SMT. SHOBHA PHULWANDE Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2016 |
|
SMT. SHOBHA Y. INGOLE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANR.
|
December 5, 2016 |
|
SMT. SUDARSHAN TIWARI Vs. SHEO PRASAD TIWARI TRUST
|
December 22, 2016 |
|
SMT. SWATI JAISWAL Vs. STATE TRANSPORT AUTHORITY M. P. MOTI MAHAL GWALIOR
|
March 31, 2016 |
|
SMT. USHA JAIN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
November 18, 2016 |
|
SOBRAN SINGH RATHOR Vs. STATE OF M P & OTHERS
|
August 16, 2016 |
|
SOHAN S/O LALSINGH DHAKAD Vs. STATE OF M P
|
January 27, 2016 |
|
SOMAT SINGH Vs. BINA POWER SUPPLY COMPANY LTD AND ANOTHER
|
August 31, 2016 |
|
SONA BAI MARAVI Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
March 22, 2016 |
|
SONU @ VISHAL Vs. STATE OF M P
|
July 27, 2016 |
|
SONU CHANDEL Vs. STATE OF M.P.
|
September 2, 2016 |
|
SONU ENTERPRISES Vs. STATE OF M P
|
March 15, 2016 |
|
SONU JADUGAR @ AJHAR KHAN Vs. STATE OF M.P. AND ANOTHER
|
June 30, 2016 |
|
SOUMYA SHARMA Vs. VICE CHANCELLOR, DEVI AHILYA VISHWAVIDYALAYA, INDO
|
September 8, 2016 |
|
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. KRISHNA MURARI AND ANR
|
April 27, 2016 |
|
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. DIWAN SINGH AND ANR
|
April 25, 2016 |
|
SRF LTD , INDORE SPECIAL ECONOMIC ZONE Vs. STATE OF M P AND OTHERS
|
May 12, 2016 |
|
SRI AUROBINDO INSTITUTE OF MEDICAL SCIENCES Vs. GOVT. OF INDIA
|
June 2, 2016 |
|
SRICHAND Vs. ARIFA
|
November 8, 2016 |
|
STATE BANK OF INDIA Vs. SHRI RAJEEV ARYA AND TWO ORS.
|
April 6, 2016 |
|
STATE BANK OF INDIA Vs. DEPUTY GENERAL SECRETARY
|
September 21, 2016 |
|
STATE BANK OF PATIALA Vs. LAXMI THAKUR AND OTHER
|
May 6, 2016 |
|
STATE OF M P Vs. LONGA BAI & ANR
|
September 7, 2016 |
|
STATE OF M P Vs. HAR PRASAD
|
August 24, 2016 |
|
STATE OF M P Vs. RAMPRASAD S/O MUNNALAL PATIDAR AND TWO OTHERS
|
July 20, 2016 |
|
STATE OF M P Vs. MURARILAL (DEAD) & ORS
|
August 5, 2016 |
|
STATE OF M P Vs. BAHADUR KHAN
|
March 8, 2016 |
|
STATE OF M P Vs. GYAN SWAROOP SHRIVASTAVA
|
April 4, 2016 |
|
STATE OF M P Vs. RAMRATAN @ BABLU LONI
|
July 14, 2016 |
|
STATE OF M P Vs. GHASILAL
|
February 4, 2016 |
|
STATE OF M P Vs. SAIFI TIMBER MART
|
April 29, 2016 |
|
STATE OF M P Vs. LAKHAN SINGH
|
August 1, 2016 |
|
STATE OF M P & OTHERS Vs. RAJENDRA PRASAD MISHRA & OTHERS
|
May 4, 2016 |
|
STATE OF M.P. Vs. KOMAL PRASAD VISHWAKARMA & ORS.
|
August 24, 2016 |
|
STATE OF M.P. Vs. CHIRONJI
|
November 22, 2016 |
|
STATE OF M.P. Vs. MOHAR SINH
|
November 22, 2016 |
|
STATE OF M.P. Vs. PUJARI UTTHAN AVAM KALYAN SAMITI
|
June 14, 2016 |
|
STATE OF M.P. Vs. YOGESH
|
July 12, 2016 |
|
STATE OF M.P. Vs. DR.SAURABH SHARMA
|
August 10, 2016 |
|
STATE OF M.P. Vs. SALMAN KHAN
|
June 30, 2016 |
|
STATE OF M.P. Vs. RAM BABU GARG
|
March 29, 2016 |
|
STATE OF M.P. Vs. SITARAM YADAV
|
May 30, 2016 |
|
STATE OF M.P. Vs. MANOJ KUMAR MEHTELE
|
June 23, 2016 |
|
STATE OF M.P. & OTHERS Vs. RAMAUTAR PRAJAPATI
|
November 22, 2016 |
|
STATE OF M.P. AND ANOTHER Vs. M/S ASSOCIATED COMPUTERS SERVICE AND ANOTHER
|
July 28, 2016 |
|
STATE OF M.P. AND ORS. Vs. USMAN PATEL
|
April 7, 2016 |
|
STATE OF M.P. AND OTHERS Vs. RAJENDRA SINH AND OTHER
|
October 21, 2016 |
|
STATE OF MADHYA PRADESH Vs. M/S HUKUMCHAND MILLS LTD. (IN LIQUIDATION), OFFICIAL LIQUIDATOR OLD CGO COMPLEX, NEAR GPO, INDORE
|
June 14, 2016 |
|
STATE OF MADHYA PRADESH Vs. SAFARI BIKES LIMITED
|
September 26, 2016 |
|
STATE OF MADHYA PRADESH Vs. RAMPAL AND ANOTHER
|
June 30, 2016 |
|
STATE OF MADHYA PRADESH Vs. AJAY @ AJAY BABU SONKAR
|
April 18, 2016 |
|
STATE OF MADHYA PRADESH Vs. RAKESH, S/O GORELAL KUSHWAHA
|
March 28, 2016 |
|
STATE OF MADHYA PRADESH Vs. GANGA SINGH S/O DASHRU SINGH GAUD
|
March 9, 2016 |
|
STATE OF MADHYA PRADESH Vs. VEERENDRA
|
July 14, 2016 |
|
STATE OF MADHYA PRADESH Vs. KHUNNA @ GIRISH KUMAR
|
July 28, 2016 |
|
STATE OF MADHYA PRADESH Vs. ANIL
|
August 2, 2016 |
|
STATE OF MADHYA PRADESH Vs. BRAJGOPAL PATEL
|
August 24, 2016 |
|
STATE OF MADHYA PRADESH Vs. NIRMAL TIWARI
|
August 17, 2016 |
|
STATE OF MADHYA PRADESH Vs. SHER SINGH AND OTHERS
|
September 2, 2016 |
|
STATE OF MADHYA PRADESH Vs. JAMUNA PRASAD AND ANOTHER
|
September 14, 2016 |
|
STATE OF MADHYA PRADESH Vs. SARVAR ALI @ CHHOTU AND OTHERS
|
August 29, 2016 |
|
STATE OF MADHYA PRADESH Vs. M.P. RAJYA KARAMCHARI SANGH, THRU. DIVISIONAL SECRETARY
|
November 16, 2016 |
|
STATE OF MADHYA PRADESH Vs. SMT. PUSHPA
|
September 8, 2016 |
|
STATE OF MADHYA PRADESH AND ANOTHER Vs. LAKHAN SINGH S/O DALPAT SINGH
|
July 27, 2016 |
|
STATE OF MADHYA PRADESH AND ORS Vs. CHUNNILAL S/O CHUKHARE NAMDEO
|
May 10, 2016 |
|
STATE OF MADHYA PRADESH AND ORS. Vs. K.T. CONSTRUCTION (I) LTD. AND ORS.
|
April 27, 2016 |
|
STATE OF MADHYA PRADESH AND ORS. Vs. MAHESH KUMAR BHARGAVA AND OTHERS
|
September 14, 2016 |
|
STATE OF MADHYA PRADESH AND THREE OTHERS Vs. HIMALAYAN ALES PVT LTD
|
January 14, 2016 |
|
STATION COMMANDER, MHOW CANTT. MAJOR GENERAL R.S. SHEKHAWAT, SM, VSM S/O LIEUTENANT COLONEL JAI SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
October 5, 2016 |
|
SUBHASH CHANDRA Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU MAHARANI USHADEVI THRU POWER OF ATTORNEY KAMALJE
|
October 26, 2016 |
|
SUBODH JAIN Vs. STATE OF M P & OTHERS
|
January 20, 2016 |
|
SUBODH S/O VIJAY SHANKAR MISHRA Vs. VAHEED ALI S/O HAJI AHSAN ALI SHERANI
|
February 18, 2016 |
|
SUDARSHAN KUMAR SONI Vs. STATE OF M P & OTHERS
|
August 19, 2016 |
|
SUDESH KILEWALA S/O SHRI M.M. KILEWALA Vs. THE NEW INDIA INSURANCE CO. LTD. & OTHERS
|
July 28, 2016 |
|
SUDHIR UIKEY Vs. STATE OF M P
|
February 16, 2016 |
|
SUKARN SINGH TOMAR Vs. STATE OF M.P.
|
December 9, 2016 |
|
SUKHDEO SINGH Vs. MUKHTYAR SINGH
|
August 10, 2016 |
|
SUKHDEVI AND OTHERS Vs. BHARAT BHUSHAN AND OTHERS
|
July 16, 2016 |
|
SUKHLAL Vs. STATE OF MADHYA PRADESH
|
June 3, 2016 |
|
SUKHNANDAN CHATURVEDI Vs. STATE OF M P
|
May 2, 2016 |
|
SUKHPAL @ SHIVPAL, S/O SHRI GOVERDHAN Vs. STATE OF M P
|
March 28, 2016 |
|
SUKUMAR BHATNAGAR Vs. MOHITA VISHWAS
|
February 11, 2016 |
|
SULTAN SHEIKH S/O CHAND KHAN Vs. STATE OF M P
|
July 29, 2016 |
|
SULTAN SINGH Vs. STATE OF M P
|
August 10, 2016 |
|
SUMAN DEVI Vs. RANJEET SINGH
|
October 4, 2016 |
|
SUMARNI DEVI(SMT.) Vs. STATE OF M.P.
|
April 6, 2016 |
|
SUMATI EVANS AND OTHERS Vs. MAHIMA D/O ANAND KUMAR
|
September 16, 2016 |
|
SUMER SINGH Vs. STATE OF M P
|
August 10, 2016 |
|
SUMIT DILOURI Vs. RACHNA DILOURI AND ANOTHER
|
March 28, 2016 |
|
SUMIT KUMAR Vs. STATE OF M P
|
July 27, 2016 |
|
SUMITRA DHURVE Vs. STATE OF M.P.
|
October 17, 2016 |
|
SUNANDA BHARADWAJ YADAV Vs. GENERAL ADMINISTRATION DEPARTMENT
|
May 13, 2016 |
|
SUNDER BAI Vs. STATE OF M.P. AND OTHERS
|
September 29, 2016 |
|
SUNDERLAL VISHWAKARMA Vs. M P HOUSING BOARD & OTHERS
|
August 29, 2016 |
|
SUNEEL Vs. STATE OF M P
|
August 26, 2016 |
|
SUNIL Vs. STATE OF MADHYA PRADESH
|
November 22, 2016 |
|
SUNIL Vs. STATE OF M P
|
September 20, 2016 |
|
SUNIL Vs. STATE OF MADHYA PRADESH
|
May 23, 2016 |
|
SUNIL & OTHERS Vs. STATE OF M P
|
September 19, 2016 |
|
SUNIL BHADORIYA Vs. STATE OF M.P. OTHERS
|
December 20, 2016 |
|
SUNIL JAIN Vs. STATE OF M.P.
|
July 28, 2016 |
|
SUNIL KUMAR Vs. THE STATE OF MADHYA PRADESH
|
December 7, 2016 |
|
SUNIL KUMAR GUPTA Vs. PREMNARAYAN GUPTA
|
February 9, 2016 |
|
SUNIL KUMAR RAJPUT Vs. STATE OF M P
|
March 10, 2016 |
|
SUNIL LOKHANDE Vs. STATE OF MADHYA PRADESH
|
March 29, 2016 |
|
SUNIL PATEL Vs. STATE OF M.P. & OTHERS
|
December 5, 2016 |
|
SUNIL PATEL Vs. STATE OF M P
|
August 31, 2016 |
|
SUNIL RAO Vs. STATE OF M P
|
April 30, 2016 |
|
SUNIL SARATKAR Vs. STATE OF M,P,
|
November 25, 2016 |
|
SUNIL SINGH Vs. MEENAKSHI NEMA
|
February 11, 2016 |
|
SUNIL YADAV Vs. STATE OF M P
|
March 4, 2016 |
|
SUNIT KUMAR Vs. GENERAL ADMINISTRATION DEPARTMENT
|
June 30, 2016 |
|
SUNITA DANGI Vs. DIRECTOR GENERAL, DIRECTORATE GENERAL OF HEALTH SERVICES AND OTHERS.
|
June 13, 2016 |
|
SUNITA SULLERE Vs. STATE OF M P
|
April 27, 2016 |
|
SUNITA WAIKAR AND ANOTHER Vs. STATE OF M P
|
July 27, 2016 |
|
SUNRISE EDUCATION SOCIETY CHANAKYA SHIKSHA MAHAVIDYALAYA KEOLARI DIST. SEONI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATIONS
|
October 5, 2016 |
|
SUNRISE TANKS PRIVATE LIMITED Vs. WATERWELL MOULDINGS PRIVATE LIMITED
|
April 22, 2016 |
|
SUPREME BUILDCON PVT LTD Vs. EXECUTIVE ENGINEER
|
February 2, 2016 |
|
SURAJ DHANAK Vs. STATE OF M.P.
|
June 15, 2016 |
|
SURAJ SINGH SOLANKI Vs. SEEMA SOLANKI
|
February 9, 2016 |
|
SURENDRA JAIN S/O RAJENDRA JAIN Vs. SHRIPAD S/O SHRI MADHAO KAPIL & OTHERS
|
June 30, 2016 |
|
SURENDRA KOTHARI Vs. STATE OF MADHYA PRADESH
|
June 6, 2016 |
|
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
August 1, 2016 |
|
SURENDRA KUMAR BAWRA Vs. STATE OF M P & ANOTHER
|
February 4, 2016 |
|
SURENDRA SINGH BHANDARI Vs. STATE OF M.P. AND OTHERS
|
May 9, 2016 |
|
SURESH CHAND CHAURASIYA Vs. STATE OF M P
|
May 5, 2016 |
|
SURESH CHAND JAIN AND ANOTHER Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION
|
March 11, 2016 |
|
SURESH CHANDRA SHARMA Vs. STATE OF MP & OTHERS
|
September 14, 2016 |
|
SURESH JAIN Vs. STATE OF M.P.
|
December 19, 2016 |
|
SURESH KUMAR & ORS. Vs. THE STATE OF M.P.
|
December 2, 2016 |
|
SURESH KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
May 26, 2016 |
|
SURESH KUMAR PATEL Vs. S R MOHANTI AND OTHERS
|
April 20, 2016 |
|
SURJEET SINGH S/O KABUL SINGH Vs. STATE OF M.P. AND OTHERS
|
August 17, 2016 |
|
SURYAKANT Vs. CHANDANMAL
|
July 15, 2016 |
|
SURYAKANT Vs. CHANDANMAL
|
September 21, 2016 |
|
SUSHIL KESHWANI Vs. STATE OF M P
|
March 1, 2016 |
|
SUSHIL KUMAR MISHRA Vs. UNION OF INDIA AND ANOTHER
|
April 29, 2016 |
|
SUSHIL KUMAR MISHRA Vs. UNION ON INDIA AND ORS.
|
April 5, 2016 |
|
SUSHIL KUMAR S/O BADRILAL AIREN Vs. OMPRAKASH S/O RATANLAL SINHAL AND OTHERS
|
November 8, 2016 |
|
SUSHIL KUMAR SHARMA Vs. M P PROFESSIONAL EXAMINATION BOARD
|
April 26, 2016 |
|
SUSHIL KUMAR SHARMA Vs. M.P.PROFESSIONAL EXAMINATION BOARD
|
April 26, 2016 |
|
SUSHIL PRASAD PATEL Vs. STATE OF M P AND OTHERS
|
March 30, 2016 |
|
SUSHIL RANJAN Vs. THE STATE OF MADHYA PRADESH
|
November 11, 2016 |
|
SUSHILA Vs. HIRALAL
|
April 2, 2016 |
|
SUSHILA BAI AND OTHERS Vs. SMT. RAJKUMARI AND OTHERS
|
November 3, 2016 |
|
SUSHILA DEVI AND ORS Vs. RAMSUSHIL PANDEY AND ORS
|
September 12, 2016 |
|
SUYASH KUMAR Vs. STATE OF M P
|
January 25, 2016 |
|
SWAMI PRASAD KUDERIYA Vs. STATE OF M P
|
June 24, 2016 |
|
SWATANTRA KUMAR OJHA Vs. THE STATE OF MADHYA PRADESH
|
June 22, 2016 |
|
SWATI NIVEDAN SWARNKAR Vs. STATE OF M P
|
May 5, 2016 |
|
T R TREHAN CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF M P & OTHERS
|
March 22, 2016 |
|
T Y JOHNSON Vs. INDIA TOURISM DEVELOPMENT CORPORATION & OTHERS
|
August 4, 2016 |
|
T.K.CHARI AND OTHERS Vs. RAMESH AND ANOTHER
|
March 31, 2016 |
|
TAHIR KHA Vs. THE STATE OF MADHYA PRADESH
|
April 25, 2016 |
|
TANNO @ TANVIR BANO Vs. ASGAR KHAN & ANR
|
August 31, 2016 |
|
TAPAN BHATTACHARYA Vs. STATE OF M P
|
May 9, 2016 |
|
TAPAS KUMAR Vs. STATE OF M.P.
|
March 28, 2016 |
|
TARA DEVI Vs. RAMBIHARI [MINOR] GURD. MATAPRASAD & ANR
|
September 15, 2016 |
|
TARABAI Vs. ONKAR
|
January 7, 2016 |
|
TARANJEET SINGH HORA Vs. STATE OF M P
|
January 25, 2016 |
|
TARUN MALKAPURKAR Vs. JITENDRA AGRAWAL
|
August 29, 2016 |
|
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. RAJKALI MISHRA & OTHERS
|
April 25, 2016 |
|
TDB SPINNERS PVT. LTD., THOUGH LAXMI NARAYAN GUPTA Vs. PARASRAM PURIA INTERNATIN
|
December 1, 2016 |
|
TEJ SINGH Vs. HARISHAKAR
|
February 10, 2016 |
|
TEK CHAND Vs. STATE OF M P & OTHERS
|
September 9, 2016 |
|
THAKUR DEEN SINGH (DEAD) THR. LRS. RAM PRATAP SINGH Vs. SURESH SINGH ALIAS RADHIKA SINGH
|
October 6, 2016 |
|
THAKUR SINGH Vs. STATE OF M P
|
April 30, 2016 |
|
THE COMMISSIONER OF INCOME TAX, BHOPAL Vs. SHRI NAROTTAM MISHRA
|
November 3, 2016 |
|
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. THE SANATAN DHARMA MANDAL SIKSHA SAMITI & ANOTHER
|
December 14, 2016 |
|
THE SHRIYUT MAHAVIDYALAYA, GANGEO AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
September 23, 2016 |
|
THE STATE OF M.P. TH. LAO Vs. GHAN SHYAM PATHAK AND ANR.
|
September 20, 2016 |
|
THE STATE OF MADHYA PRADESH Vs. SETH MOHANLAL HIRALAL
|
August 8, 2016 |
|
THE STATE OF MADHYA PRADESH Vs. SANTOSH KUMAR NEMA
|
April 29, 2016 |
|
THE STATE OF MADHYA PRADESH Vs. FAHEEM KHAN
|
June 23, 2016 |
|
THE STATE OF MADHYA PRADESH Vs. RAM SAHAYAK NAGRIK
|
November 10, 2016 |
|
THE STATE OF MADHYA PRADESH Vs. KU. NANDITA CHOUDHARY
|
December 15, 2016 |
|
THE STATE OF MADHYA PRADESH (FOREST DEPARTMENT) Vs. JAITMANG
|
April 21, 2016 |
|
THIRD EYE SECURITY SERVICES PRIVATE LIMITED Vs. M.P. PARYATAN UDYOG MAZDOOR SANGH AND ORS.
|
March 15, 2016 |
|
TINOO JOSHI Vs. STATE OF M P
|
April 21, 2016 |
|
TORINO LABORATORIES PVT LTD Vs. UNION OF INDIA, MINISTRY OF LABOUR & OTHERS
|
April 22, 2016 |
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TRILOK CHAND BADARIYA Vs. GYAN CHAND BADARIYA AND OTHERS
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May 3, 2016 |
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TRIMURTI CHARITABLE PUBLIC TRUST Vs. MUNIKUMAR RAJDAN
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July 29, 2016 |
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TRIVENDRA CHOUBEY Vs. STATE OF M P
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May 13, 2016 |
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TRIVENI PRASAD TRIPATHI Vs. STATE OF M P AND OTHERS
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May 9, 2016 |
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TUKARAM BABULAL NINAVE Vs. STATE OF MADHYA PRADESH
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June 6, 2016 |
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U K MUDGAL Vs. M P STATE AGRICULTURE MARKETING BOARD AND ANOTHER
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April 27, 2016 |
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UDAY PRATAP SINGH SENGAR Vs. STATE OF MADHYA PRADESH
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May 23, 2016 |
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UGRASEN PRASAD TIWARI Vs. STATE OF M.P. AND OTHERS
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October 18, 2016 |
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UJJAIN DEVELOPMENT AUTHORITY Vs. RUGNATH S/O BHAGWAN & OTHERS
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September 20, 2016 |
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UMASHANKAR JOSHI Vs. REENA JOSHI
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February 3, 2016 |
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UMED SINGH Vs. STATE OF M P
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May 13, 2016 |
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UMESH AHIRWAR Vs. STATE OF MADHYA PRADESH
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May 19, 2016 |
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UMESH SHUKLA Vs. STATE OF M.P. AND OTHERS
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March 2, 2016 |
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UNA DEVI DHURVE Vs. STATE OF M.P. AND OTHERS
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February 9, 2016 |
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UNION OF INDIA Vs. K C SHARMA
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June 16, 2016 |
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UNION OF INDIA Vs. PREM NARAYAN
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May 10, 2016 |
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UNION OF INDIA Vs. MANOJ BIGHAVINE
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June 27, 2016 |
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UNION OF INDIA Vs. PRAMOD KUMAR AGRAWAL & ANR.
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August 1, 2016 |
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UNION OF INDIA & OTHERS Vs. BRIJESH SHRIVASTAVA
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September 14, 2016 |
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UNION OF INDIA AND OTHERS Vs. M.S. GILL
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July 12, 2016 |
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UNION OF INDIA AND OTHERS Vs. B.B. SHARMA
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September 15, 2016 |
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UNION OF INDIA AND OTHERS Vs. PAWAN JETHWANI
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April 21, 2016 |
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UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA & OTHERS
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August 29, 2016 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MOHD.TALIB
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December 1, 2016 |
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UNITED INDIA INSURANCE CO.LTD. Vs. RAVINDRA KAUR & ORS
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December 6, 2016 |
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UNITED SPIRITS LIMITED Vs. STATE OF M P & OTHERS
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August 26, 2016 |
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USHA BAI Vs. RAVISHANKAR NATH
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March 10, 2016 |
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USHA BAI Vs. DULE SINGH
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March 11, 2016 |
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USHA MISHRA Vs. RAMAKANT MISHRA
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March 9, 2016 |
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V K SHARMA Vs. STATE OF M P & ANR
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January 11, 2016 |
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VADIYA RAJ AND OTHERS Vs. STATE OF M.P. AND OTHERS
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November 10, 2016 |
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VAHEED KHAN Vs. PRABANDH SAMITI WAQF MASJID MURWAS
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August 31, 2016 |
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VANDANA @ ANJNA CHHUGANI Vs. STATE OF M P
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February 16, 2016 |
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VANDANA BHARTI Vs. HIGHER EDUCATION DEPARTMENT
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March 22, 2016 |
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VASUDEV @ KALU, S/O SUNDER BALAI, AGED ABOUT 20 YEARS, R/O SIRSAUD ROAD, CHHAIGAON MAKHAN, P.S. CHHAIGAON MAKHAN, DISTRICT KHANDWA (M.P.) Vs. THE STATE OF M.P. THROUGH THE P.S. CHHAIGAON MAKHAN, DISTRICT KHANDWA (M.P.)
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November 7, 2016 |
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VAYAM TECHNOLOGIES LTD Vs. STATE OF M P
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September 23, 2016 |
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VEENA SINGH Vs. LABOUR DEPARTMENT
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December 2, 2016 |
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VEENA VADINI D.ED. COLLEGE, PRITHVIPUR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
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December 1, 2016 |
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VEER SINGH ALIAS VEERU & OTHERS Vs. STATE OF M P
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August 19, 2016 |
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VICKY @ NAVEEN SINGHANIA Vs. STATE OF M.P. AND ANOTHER
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November 16, 2016 |
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VIDHYA W/O RAJENDRA KUMAR GUPTA Vs. STATE OF M P
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August 2, 2016 |
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VIDYACHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
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March 8, 2016 |
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VIDYUT MITTAL Vs. ECONOMIC OFFENCE INVESTIGATION WING
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March 14, 2016 |
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VIDYUT NAGAR GRIH NIRMAN SAHKARI SAMITI, GWALIOR A Vs. N P MISHRA AND OTHERS
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May 11, 2016 |
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VIJAY & SONS AND ORS. Vs. SHIVPURI GUNA KSHETRIYA GRAMIN BANK AND ORS.
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April 21, 2016 |
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VIJAY AWASTHI AND ANOTHER Vs. STATE OF M P AND ANOTHER
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September 20, 2016 |
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VIJAY KUMAR AND ANOTHER Vs. M/S SHRIRAM INDUSTRIES AND OTHERS
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August 30, 2016 |
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VIJAY KUMAR BARNARD (DEAD) Vs. LAXMAN SINGH THAKUR AND OTHERS
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September 16, 2016 |
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VIJAY KUMAR DUBEY Vs. STATE OF M.P.
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December 26, 2016 |
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VIJAY KUMAR GUPTA Vs. ANJALI GUPTA & OTHERS
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April 20, 2016 |
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VIJAY SOOD Vs. KANAK DEVI AND ORS.
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March 29, 2016 |
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VIJAYPAL SINGH Vs. STATE OF M.P.
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September 21, 2016 |
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VIJENDRA SINGH Vs. COL.(DR.) MAHENDRA SINGH
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April 25, 2016 |
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VIKALP NAYAK Vs. STATE OF M.P. AND OTHERS
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July 25, 2016 |
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VIKAS S/O RAMCHANDRA SHRIVASTAVA Vs. ANAND DIXIT AND ANOTHER
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August 4, 2016 |
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VIKAS SHARMA Vs. GIRRAJ MITTAL
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February 25, 2016 |
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VIKASH RAGHUVANSHI Vs. STATE OF M P AND ANOTHER
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January 12, 2016 |
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VIKRAM @ MANOJ JAT Vs. STATE OF M.P.
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June 21, 2016 |
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VIMLA Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
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April 20, 2016 |
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VINEETA CHOUDHARY Vs. RADHESHYAM
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December 20, 2016 |
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VINOD Vs. MAHENDRA SINGH
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September 22, 2016 |
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VINOD BHARDWAJ & ORS Vs. STATE OF M P & ORS
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June 21, 2016 |
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VINOD CHAND Vs. JYOTI SINGH
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December 15, 2016 |
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VINOD DEVNARAYAN MEENA Vs. STATE OF M P
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May 13, 2016 |
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VINOD KUMAR CHOUBEY Vs. REGIONAL MANAGER, M.P. STATE WARE HOUSING CORPORATION, SAGAR AND OTHERS
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March 4, 2016 |
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VINOD KUMAR GOYAL Vs. AVNEET KUMAR GUPTA
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June 15, 2016 |
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VINOD KUMAR GUPTA Vs. STATE OF M P & OTHERS
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August 1, 2016 |
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VINOD MEWADA Vs. STATE OF MADHYA PRADESH
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June 8, 2016 |
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VINOD RAGHUVANSHI Vs. STATE OF M P AND ANOTHER
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April 20, 2016 |
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VINOD RATHORE Vs. STATE OF M. P. & OTHERS
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August 22, 2016 |
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VINOD SHARMA Vs. SHIVAJI RAO THORAT AND ANOTHER
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June 22, 2016 |
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VIPIN KUMAR SAMAIYA Vs. SHOBHIT KUMAR @ MINTU SAMAIYA
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June 6, 2016 |
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VIRENDRA Vs. STATE OF M P
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February 18, 2016 |
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VIRENDRA BAHADUR SINGH Vs. THE STATE OF MADHYA PRADESH
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August 22, 2016 |
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VIRENDRA KUMAR SHARMA Vs. STATE OF M.P. AND OTHERS
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August 19, 2016 |
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VIRENDRA PATIDAR Vs. THE STATE OF MADHYA PRADESH
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February 2, 2016 |
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VIRENDRA RATHORE Vs. STATE OF M.P.
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September 15, 2016 |
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VIRENDRA SHARMA Vs. STATE OF M.P. AND ORS.
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March 28, 2016 |
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VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
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May 26, 2016 |
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VIRENDRA SINGH Vs. STATE OF M.P.
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June 13, 2016 |
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VISHAL @ BAKKA Vs. STATE OF M.P.
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February 16, 2016 |
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VISHAL RATHORE Vs. SMT. RAKHI @ PRITI RATHORE
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March 29, 2016 |
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VISHAN KUMAR & ANOTHER Vs. STATE OF M P & ANOTHER
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August 1, 2016 |
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VISHNU PRASAD MISHRA Vs. STATE OF M P & OTHERS
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August 12, 2016 |
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VISHNU PRASAD MISHRA Vs. VILLAGE PANCHAYAT SUMEDA & OTHERS
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March 22, 2016 |
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VISHRAM SINGH Vs. STATE OF M P AND ANR
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June 13, 2016 |
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VISHVENDRA PRAKASH KULSHRESHTHA Vs. STATE OF MP
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August 17, 2016 |
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VISHWANATH SINGH Vs. SHANTI KUMAR SAHU
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November 10, 2016 |
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VIVEK KUMAR SINGH KHUSHWAHA Vs. STATE OF M.P. AND OTHERS
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November 24, 2016 |
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VIVEK TIWARI Vs. DIVYARAJ SINGH
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February 18, 2016 |
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VIVEK TIWARI Vs. DIVYARAJ SINGH & ORS
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March 15, 2016 |
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VIVEK TRIPATHY Vs. STATE OF M P
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April 4, 2016 |
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VIVEKANAND AND ORS. Vs. STATE OF M.P.
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January 6, 2016 |
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VRINDAWAN Vs. STATE OF MADHYA PRADESH
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May 19, 2016 |
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WAHID KHAN Vs. BAJAJ ALLIANCE GENERAL INSURANCE COMPANY
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January 4, 2016 |
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WATER RESOURCE DEPARTMENT Vs. LAKHAN SINGH S/O DALPAT SINGH
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July 27, 2016 |
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WATER RESOURCES DEPARTMENT ENGINEER Vs. MANHARAN
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July 27, 2016 |
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WATERWELL CONTAINERS PRIVATE LIMITED Vs. VECTUS INDUSTRIES LIMITED, A COMPANY
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January 6, 2016 |
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Y.M. TIWARI Vs. MAN DAHIMA
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December 7, 2016 |
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YADAVA & ANOTHER Vs. BANSILAL & OTHERS
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July 21, 2016 |
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YASH ATTRI Vs. SMT. TUSHARIKA ATTRI
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December 13, 2016 |
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YASH KUMAR GOYAL Vs. STATE OF M P
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February 16, 2016 |
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YATINDRA VERMA ALIAS YATIN VERMA Vs. COMMISSIONER, INDORE DIVISION, INDORE
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February 22, 2016 |
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YOGENDRA KUMAR PARDHE Vs. STATE OF M P & OTHERS
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May 9, 2016 |
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YOGENDRA YADAV Vs. STATE OF M P & OTHERS
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May 4, 2016 |
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YOGESH YADAV S/O MAHESH YADAV & ANOTHER Vs. CENTRAL GOVERNMENT
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July 22, 2016 |
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