|
A K BANERJEE Vs. UNION OF INDIA
|
March 5, 2015 |
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A. R. KHAN Vs. STATE OF M.P
|
April 30, 2015 |
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A.K. KHARE Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD. AND ORS.
|
February 12, 2015 |
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A.K. SHARMA Vs. STATE OF M.P.
|
August 31, 2015 |
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AABHA DUBEY Vs. STATE OF M.P. AND ORS.
|
July 23, 2015 |
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AAMIR SALMAN Vs. STATE OF M P
|
July 15, 2015 |
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AASENDRA Vs. STATE OF M.P.
|
July 16, 2015 |
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AASHIMA GOYAL Vs. DWARKA PRASAD MISHRA AND ORS.
|
July 2, 2015 |
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AASHISH SHARMA Vs. SURESH SHARMA AND OTHERS
|
September 3, 2015 |
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AASIF@NAKTA Vs. THE STATE OF MADHYA PRADESH
|
September 30, 2015 |
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ABDUL MAJID Vs. COMMISSIONER, UJJAIN MUNICIPAL CORPORATION,UJJAIN
|
March 11, 2015 |
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ABDUL SAEED Vs. TAHIR ALI SAIFEE
|
May 7, 2015 |
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ABDUL SATTAR Vs. VIVEK KUMAR PORVAL
|
February 2, 2015 |
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ABDUL TANVEER KHAN Vs. STATE OF M.P.
|
March 3, 2015 |
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ABHAY CHAND Vs. AMOLAK CHAND & ORS
|
October 7, 2015 |
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ABHAY KUMAR S/O LATE MANOHARLAL CHOPRA Vs. SECRETARY FOOD, GOVT OF M P & OTHERS
|
October 5, 2015 |
|
ABHILASHA Vs. ASHOK DONGRE
|
August 5, 2015 |
|
ABHINASH BHARGAVA Vs. STATE OF MP & OTHERS
|
August 6, 2015 |
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ABHINAV DWIVEDI Vs. THE STATE OF MADHYA PRADESH
|
April 1, 2015 |
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ABHINAV VISHWAKARMA Vs. VARSHA VISHWAKARMA AND ORS.
|
March 23, 2015 |
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ABHISHEK Vs. STATE OF M.P. AND ORS.
|
November 16, 2015 |
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ABRAR KHAN AND ANOTHER Vs. M. P. PASHCHIM VIDHYUT VITARAN COMPANY LTD
|
September 7, 2015 |
|
ACCURATE HOUSING PRIVATE LIMITED Vs. GURDEEP SINGH
|
March 9, 2015 |
|
ADHIRAJ SAREEN Vs. STATE OF M.P.
|
July 16, 2015 |
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AFSAR KHAN Vs. STATE OF MADHYA PRADESH
|
January 6, 2015 |
|
AGRAWAL CONSTRUCTION COMPANY Vs. CHIEF EXECUTIVE OFFICER
|
January 21, 2015 |
|
AGRAWAL CONSTRUCTION COMPANY Vs. EXECUTIVE ENGINEER
|
March 27, 2015 |
|
AHIBAREN SINGH Vs. STATE OF MP AND ANOTHER
|
December 4, 2015 |
|
AHSANUL HAQUE Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
AIDED PRIMARY SCHOOL, RAJGARH AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 3, 2015 |
|
AJAY ALIAS AJJU Vs. STATE OF MP
|
November 4, 2015 |
|
AJAY DUBEY Vs. STATE OF M P
|
March 24, 2015 |
|
AJAY GUPTA Vs. STATE OF M.P.
|
March 23, 2015 |
|
AJAY KUMAR DUBEY Vs. MANDIR DURGA JI
|
May 1, 2015 |
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AJAY KUMAR JAIN Vs. STATE OF M.P.
|
December 16, 2015 |
|
AJAY KUMAR S/O RATANLALJI DHAKAD Vs. NANLAL S/O SHIVKARAN SHAH (DECEASED) THROUGH L.RS. SHYAM KUMAR S/O NANALAL SHAH AND OTHERS
|
August 12, 2015 |
|
AJAY PRATAP SINGH Vs. STATE OF M.P. & OTHERS
|
October 6, 2015 |
|
AJAY PUROHIT Vs. STATE OF MP AND OTHERS
|
December 17, 2015 |
|
AJAY SINGH Vs. MUNICIPAL CORPORATION, GWALIOR
|
September 4, 2015 |
|
AJEEM MOHAMMAD Vs. MOHAMMAD SAMSHER KHAN
|
October 6, 2015 |
|
AJEET KUMAR Vs. NEERAJ KUMAR JAIN
|
October 16, 2015 |
|
AJIT JAIN Vs. STATE OF M P
|
March 3, 2015 |
|
AJIT SINGH CHAUHAN Vs. DILIP SHARMA & ANOTHER
|
November 17, 2015 |
|
AKANSHA CHAUHAN Vs. STATE OF M.P.
|
February 9, 2015 |
|
AKASH PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
April 27, 2015 |
|
AKASHDEEP GOEL AND ORS. Vs. RAMKRISHNA SOLVEX PVT. LTD. AND ORS.
|
January 28, 2015 |
|
AKBAR KHAN Vs. STATE OF M.P.
|
February 13, 2015 |
|
AKHILESH @ MONU Vs. STATE OF M.P. & OTHERS
|
September 29, 2015 |
|
AKHILESH KUMAR JHA Vs. STATE OF MP AND ORS.
|
September 24, 2015 |
|
AKHTAR HUSAIN Vs. STATE OF MADHYA PRADESH
|
December 16, 2015 |
|
AKSHAY DOOGAD Vs. STATE OF M.P. AND ORS.
|
August 18, 2015 |
|
ALEEM @ BHURSI KHAN Vs. STATE OF M P
|
February 12, 2015 |
|
ALI KAUSHAR AND ORS. Vs. STATE OF M.P.
|
April 7, 2015 |
|
ALL INDIA AYURVEDIC TEACHERS ASSOCIATION AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
April 20, 2015 |
|
ALLAUDDIN Vs. SAYRA BI AND ORS.
|
April 9, 2015 |
|
ALOK AGRAWAL Vs. NANDKISHORE
|
April 6, 2015 |
|
AMAR SHARMA Vs. STATE OF MP
|
March 18, 2015 |
|
AMAR SINGH Vs. STATE OF M.P.
|
November 19, 2015 |
|
AMBIKA PRASAD PANDEY Vs. THE STATE OF MADHYA PRADESH
|
April 22, 2015 |
|
AMEEN Vs. STATE OF MP
|
December 11, 2015 |
|
AMIT Vs. STATE OF MADHYA PRADESH AND ORS.
|
June 19, 2015 |
|
AMIT AND ORS. Vs. STATE OF M.P.
|
February 20, 2015 |
|
AMIT CHANDRA Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 18, 2015 |
|
AMIT DIXIT Vs. SMT. SADHANA SINGH AND OTHERS
|
September 18, 2015 |
|
AMIT KUMAR SAHU Vs. STATE OF M.P.
|
March 11, 2015 |
|
AMIT MAVAR Vs. DEEPIKA
|
May 11, 2015 |
|
AMIT PUROHIT Vs. STATE OF M.P.
|
February 13, 2015 |
|
AMIT SHARMA Vs. STATE OF M.P.
|
April 17, 2015 |
|
AMIT THAPAR Vs. RAJENDRA PRASAD GUPTA
|
October 26, 2015 |
|
AMITA Vs. VIPIN
|
July 2, 2015 |
|
AMITABH AGNIHOTRI Vs. STATE OF M.P. AND ORS.
|
August 26, 2015 |
|
AMITABH RAWAT Vs. STATE OF M.P.
|
March 5, 2015 |
|
AMITESH CHATURVEDI Vs. STATE OF MP
|
July 2, 2015 |
|
AMRIT LAL GUPTA Vs. MADHYA PRADESH POWER GENERATING COMPANY LIMITED
|
January 20, 2015 |
|
AMRITA CHOUDHARY Vs. STATE OF M.P
|
January 5, 2015 |
|
AMRITA CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
October 26, 2015 |
|
AMRITA LATORIYA Vs. STATE OF M.P.
|
August 28, 2015 |
|
AMRITLAL DHAKAD Vs. STATE OF MP
|
May 15, 2015 |
|
ANAMIKA PANDEY Vs. SHRIHAR PANDEY
|
August 27, 2015 |
|
ANAND AGRAWAL Vs. STATE OF MADHYA PRADESH
|
August 10, 2015 |
|
ANAND JUSTI Vs. INDRANEEL SHANKAR DANI
|
February 2, 2015 |
|
ANAND KUMAR DUBEY Vs. JABALPUR COOPERATIVE MILK PRODUCERS UNION LIMITED
|
November 5, 2015 |
|
ANAND KUMAR SAHU Vs. RANMAT SINGH
|
January 27, 2015 |
|
ANAND SOOD Vs. KANAK DEVI AND ORS.
|
February 6, 2015 |
|
ANAND TRUST Vs. THE BAR COUNCIL OF INDIA AND ORS.
|
April 27, 2015 |
|
ANANT RAO Vs. STATE OF M.P.
|
March 30, 2015 |
|
ANAR JI Vs. STATE OF M.P.
|
September 23, 2015 |
|
ANIK INDUSTRIES LTD. Vs. UNION OF INDIA
|
September 30, 2015 |
|
ANIL Vs. STATE OF MADHYA PRADESH
|
March 5, 2015 |
|
ANIL ARISTOTAL AND ORS. Vs. STATE OF MADHYA PRADESH
|
September 7, 2015 |
|
ANIL BHADAURIYA Vs. GANGESHWARI
|
July 16, 2015 |
|
ANIL DIXIT Vs. STATE OF M.P.
|
October 7, 2015 |
|
ANIL KUMAR Vs. SAVITRI BAI
|
March 9, 2015 |
|
ANIL KUMAR GAUBHUJ Vs. STATE OF M.P.
|
May 6, 2015 |
|
ANIL KUMAR GUPTA Vs. VIJAY ELECTRICALS & ANR
|
October 6, 2015 |
|
ANIL MALOO AND ORS. Vs. NITIN KASERA
|
June 15, 2015 |
|
ANIL PRAKASH SAIGAL & OTHERS Vs. STATE OF MP & ANOTHER
|
November 17, 2015 |
|
ANILKUMAR SINGH AND OTHERS Vs. NAMRATASINGH
|
August 13, 2015 |
|
ANITA Vs. OMVATI AND ORS.
|
February 18, 2015 |
|
ANITA MASIH Vs. STATE OF MADHYA PRADESH
|
February 25, 2015 |
|
ANITA MISHRA Vs. ARUN KUMAR AND ORS.
|
September 9, 2015 |
|
ANJALI JAIN AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
|
August 21, 2015 |
|
ANKIT GUPTA Vs. STATE OF MP
|
February 9, 2015 |
|
ANKIT NEEMA AND ORS. Vs. STATE OF M.P. AND ORS.
|
November 16, 2015 |
|
ANKIT PATIDAR Vs. STATE OF M.P. AND OTHERS
|
October 19, 2015 |
|
ANKIT SONKAR Vs. THE STATE OF MADHYA PRADESH
|
April 13, 2015 |
|
ANKIT VERMA Vs. STATE OF M.P.
|
April 8, 2015 |
|
ANKIT VERMA Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY
|
December 8, 2015 |
|
ANKUR ROAD LINES Vs. STATE OF MADHYA PRADESH & ORS
|
April 6, 2015 |
|
ANKUSH @ KITTU Vs. STATE OF M.P.
|
April 23, 2015 |
|
ANOOP SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 12, 2015 |
|
ANSHUL GURHA Vs. GREEN TREE FOODS PRIVATE LTD
|
February 24, 2015 |
|
ANSHUL GURHA AND ORS. Vs. GREEN TREE FOODS PRIVATE LIMITED AND ORS.
|
March 24, 2015 |
|
ANSUIYA PRASAD Vs. STATE OF MADHYA PRADESH
|
August 4, 2015 |
|
ANSUIYA SINGH Vs. STATE OF M P
|
February 3, 2015 |
|
ANTAR SINGH DARBAR Vs. KAILASH VIJAYVARGIYA
|
September 11, 2015 |
|
ANTESH Vs. STATE OF M P
|
January 12, 2015 |
|
ANUJ ASSOCIATES Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
May 7, 2015 |
|
ANUKRITI MISHRA Vs. GUJRAT NATIONAL LAW UNIVERSITY
|
January 7, 2015 |
|
ANUPAMA GUPTA Vs. STATE OF M.P. AND ORS.
|
June 18, 2015 |
|
ANURADHA SHUKLA Vs. STATE OF MP
|
December 14, 2015 |
|
ANURIMA Vs. SUNIL MEHTA
|
May 21, 2015 |
|
ANWAR BEG Vs. STATE OF M.P.
|
March 11, 2015 |
|
ANWAR JAHAN Vs. STATE OF M.P.
|
February 25, 2015 |
|
ARCHIT AGRAWAL Vs. STATE OF M.P
|
April 28, 2015 |
|
ARIHANT JAIN Vs. STATE OF M.P.
|
October 8, 2015 |
|
ARJUN Vs. STATE OF MP
|
June 29, 2015 |
|
ARJUN SAHARE AGED 27 YEARS S/O LATE SHRI HARIDAS SAHARE Vs. THE STATE OF MADHYA PRADESH THROUGH POLICE STATION KAMLA NAGAR BHOPAL (M.P)
|
November 6, 2015 |
|
ARJUN SINGH Vs. STATE OF M.P.
|
June 17, 2015 |
|
ARJUN SINGH Vs. STATE OF MP
|
August 10, 2015 |
|
ARJUN SINGH PARIHAR Vs. STATE OF M.P.
|
January 23, 2015 |
|
ARPIT JAIN Vs. VIJAY SISODIYA
|
July 7, 2015 |
|
ARSHAY AAZAM Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
ARTI PUBLICITY AND ORS. Vs. THE MUNICIPAL CORPORATION BHOPAL
|
March 12, 2015 |
|
ARUN Vs. STATE OF M.P.
|
February 18, 2015 |
|
ARUN BHIMAVAD Vs. ANSHUL JAIN
|
September 9, 2015 |
|
ARUN KUMAR Vs. KUNTILIKA
|
July 27, 2015 |
|
ARUN YADAV Vs. MP RAJYA NIRVACHAN AYOG
|
January 19, 2015 |
|
ARUNA KAILASH PATEL Vs. STATE OF M.P. AND ORS.
|
September 24, 2015 |
|
ARVIND CHANDIL Vs. STATE OF M.P. AND ORS.
|
August 28, 2015 |
|
ARVIND CHANDWANI Vs. STATE OF M.P.
|
July 28, 2015 |
|
ARVIND KUMAR GUPTA Vs. STATE OF M.P.
|
November 5, 2015 |
|
ARYA OMNITALK WIRELESS SOLUTIONS PVT. LTD Vs. BHOPAL CITY LINK LTD & ANR
|
December 16, 2015 |
|
ASHA BAJPAI Vs. STATE OF M.P. AND ORS.
|
April 21, 2015 |
|
ASHA DEVI Vs. SHAKUNTALA BAI AND ORS
|
August 11, 2015 |
|
ASHA DEVI BHARGAV AND ORS. Vs. KOMAL AND ORS.
|
September 3, 2015 |
|
ASHA SAXENA Vs. STATE OF MADHYA PRADESH
|
January 28, 2015 |
|
ASHIQUE MOHAMMAD QUARESHI Vs. STATE OF M.P. AND ORS.
|
February 4, 2015 |
|
ASHISH Vs. STATE OF M P AND ORS
|
October 7, 2015 |
|
ASHISH AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 18, 2015 |
|
ASHISH GUPTA; JITENDRA SHARMA Vs. STATE OF M P & ORS
|
March 13, 2015 |
|
ASHISH KUMAR AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 11, 2015 |
|
ASHOK Vs. STATE OF M P
|
August 4, 2015 |
|
ASHOK GOYAL Vs. STATE OF M P
|
January 12, 2015 |
|
ASHOK KUMAR Vs. KANHAIYA LAL GUPTA
|
February 12, 2015 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
August 13, 2015 |
|
ASHOK KUMAR Vs. HASANALI
|
February 25, 2015 |
|
ASHOK KUMAR Vs. P.C. MEENA AND ORS.
|
February 18, 2015 |
|
ASHOK KUMAR & OTHERS Vs. PARAS GANDHI & OTHERS
|
October 7, 2015 |
|
ASHOK KUMAR DOSHI Vs. STATE OF MP AND OTHERS
|
November 6, 2015 |
|
ASHOK KUMAR GUPTA Vs. UNITED COMMERCIAL BANK
|
January 29, 2015 |
|
ASHOK KUMAR SAHU Vs. RAMESH KUMAR SAHU
|
January 27, 2015 |
|
ASHOK KUMAR UPADHYAY Vs. STATE OF M.P
|
March 10, 2015 |
|
ASHOK MISHRA Vs. THE STATE OF MADHYA PRADESH
|
October 28, 2015 |
|
ASHOK NANDA AND ORS. Vs. THE STATE OF M.P.
|
August 4, 2015 |
|
ASHOK PARASHAR Vs. STATE OF M.P. AND ORS.
|
June 19, 2015 |
|
ASHOK SINGH CHAUHAN Vs. STATE OF M.P.
|
September 2, 2015 |
|
ASHOK SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH AND ORS.
|
October 1, 2015 |
|
ASHUTOSH GUMASTA AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
December 7, 2015 |
|
ASHUTOSH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND ORS.
|
October 19, 2015 |
|
ASHWINI PANDYA Vs. STATE OF M.P. AND ORS
|
September 8, 2015 |
|
ASIF MOHD. KHAN Vs. STATE OF M.P. AND ORS.
|
September 14, 2015 |
|
ASLAM Vs. STATE OF M.P.
|
October 8, 2015 |
|
ASSOCIATION OF INDUSTRIES DEWAS Vs. THE STATE OF MADHYA PRADESH & OTHERS
|
July 9, 2015 |
|
ASTHA FOUNDATION FOR EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
|
ATACONS INFRASTRUCTURE PVT LTD Vs. MANAGER
|
February 4, 2015 |
|
ATACONS INFRASTRUCTURE PVT. LTD. Vs. THE MANAGER
|
February 4, 2015 |
|
ATIBAL SINGH YADAV Vs. STATE OF MP
|
March 4, 2015 |
|
ATIQ Vs. STATE OF MP
|
September 30, 2015 |
|
ATIT KUMAR Vs. SARPANCH, GRAM PANCHAYAT
|
January 12, 2015 |
|
ATUL ARORA Vs. STATE OF M.P.
|
September 4, 2015 |
|
ATUL GUPTA Vs. DIRECTOR CBI (VYAPAM CELL)
|
October 6, 2015 |
|
ATUL SEHGAL Vs. STATE OF MADHYA PRADESH
|
March 2, 2015 |
|
ATUL SINGH BAGHEL Vs. AMIT SINGH
|
March 10, 2015 |
|
AVADHESH SINGH TOMAR AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 24, 2015 |
|
AWADESH SINGH Vs. RAHUL GANDHI AND ORS.
|
August 27, 2015 |
|
AWADESH TIWARI Vs. STATE OF M.P
|
May 7, 2015 |
|
AWADH NARAYAN S/O BHAWARLAL; DAYARAM S/O BHAWARLAL; NEMICHAND S/O AWADH NARAYAN; JANUMA PRASAD S/O AWADH NARAYAN Vs. STATE OF MADHYA PRADESH; ARUN KHATRI S/O A S KHATRI
|
September 4, 2015 |
|
AYODHYA PRASAD Vs. DAYARAM
|
September 1, 2015 |
|
AYUB KHAN AND ORS. Vs. TARANNUM KHAN
|
September 9, 2015 |
|
AYUSHI Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2015 |
|
AZMA SULTAN Vs. AUSAF AHMAD KHAN
|
September 1, 2015 |
|
B L MISHRA Vs. STATE OF MADHYA PRADESH
|
November 17, 2015 |
|
B S WASKEL Vs. STATE OF M.P. & OTHERS
|
July 28, 2015 |
|
B.K. BOHRE AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 2, 2015 |
|
B.S. WASKEL AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 28, 2015 |
|
BABLOO SAHU AND OTHERS Vs. STATE OF M.P.
|
December 16, 2015 |
|
BABLU Vs. ABHILASHA
|
July 30, 2015 |
|
BABLU @ IRSAD Vs. STATE OF MP
|
May 11, 2015 |
|
BABU LAL Vs. STATE OF M.P. AND ORS.
|
February 9, 2015 |
|
BABU S/O. DHULIYA Vs. STATE OF M.P.
|
August 31, 2015 |
|
BABU SINGH AND OTHERS Vs. RAMJANKI AND OTHERS
|
November 5, 2015 |
|
BABULAL JHAD Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKTA
|
December 3, 2015 |
|
BACCHAN SINGH Vs. STATE OF M.P.
|
August 28, 2015 |
|
BADAM ALIAS BADAM SINGH Vs. STATE OF M.P.
|
July 2, 2015 |
|
BADAMILAL Vs. PANKHI BAI
|
February 23, 2015 |
|
BADAN SINGH AND ORS Vs. SAHESH AND ANR
|
July 31, 2015 |
|
BADRI SINGH Vs. SHANTI BAI @ SHABA BAI & ORS
|
August 25, 2015 |
|
BADRI VISHAL AND ORS. Vs. STATE OF M.P.
|
March 5, 2015 |
|
BAGDAR SINGH Vs. STATE OF M.P. AND ORS.
|
July 7, 2015 |
|
BAHADUR SINGH Vs. RAMCHARAN
|
November 16, 2015 |
|
BAHORIYA Vs. STATE OF MADHYA PRADESH
|
June 26, 2015 |
|
BAJAJ ALLIANZ GENERAL INS CO LTD Vs. HEERALAL GAUTAM
|
February 27, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. PREM BAI
|
May 6, 2015 |
|
BALA Vs. STATE OF MADHYA PRADESH
|
February 4, 2015 |
|
BALA RAM KOLI Vs. STATE OF M.P. AND ORS.
|
April 6, 2015 |
|
BALAJI DEVELOPERS Vs. STATE OF MP
|
May 11, 2015 |
|
BALARAM BALAI Vs. STATE OF M.P.
|
August 31, 2015 |
|
BALDEO SINGH DEVLAL GOND Vs. STATE OF M.P
|
February 10, 2015 |
|
BALDEV THAKUR Vs. UNION OF INDIA AND ORS.
|
August 6, 2015 |
|
BALINDAR KUMAR Vs. STATE OF MADHYA PRADESH
|
January 5, 2015 |
|
BALKISHAN AND ANOTHER Vs. NANNE KHAN AND OTHERS
|
August 28, 2015 |
|
BALMUKUND SINGH GAUTAM Vs. SMT.NEENA VIKRAM VERMA
|
October 20, 2015 |
|
BALRAM Vs. STATE OF M.P. AND ORS.
|
August 13, 2015 |
|
BALRAM Vs. STATE OF M.P. AND ORS.
|
September 9, 2015 |
|
BALRAM SINGH THAKUR Vs. STATE OF M P
|
January 22, 2015 |
|
BALU @ IRSAD Vs. STATE OF M.P.
|
February 19, 2015 |
|
BALVEER Vs. STATE OF MADHYA PRADESH
|
April 30, 2015 |
|
BALVEER Vs. STATE OF M P
|
April 8, 2015 |
|
BALVEER JATAV & ORS Vs. STATE OF M P & ORS
|
April 1, 2015 |
|
BALVEER SINGH Vs. STATE OF M P
|
May 7, 2015 |
|
BALVIR SINGH GURJAR Vs. NITU
|
June 23, 2015 |
|
BANESINGH Vs. NAVALSINGH
|
October 14, 2015 |
|
BANK OF INDIA AND ORS. Vs. MANISH SHARMA
|
February 12, 2015 |
|
BANSHILAL Vs. STATE OF M.P.
|
September 3, 2015 |
|
BANTI GUPTA Vs. STATE OF M.P.
|
September 30, 2015 |
|
BAPULAL S/O TIKARAM AND OTHERS Vs. STATE OF M.P.
|
September 18, 2015 |
|
BAR ASSOCIATION, MANAVAR Vs. SATYENDRA SINGH
|
August 24, 2015 |
|
BASANT AND ORS. Vs. STATE OF M.P.
|
February 27, 2015 |
|
BASANT KUMAR Vs. STATE OF M P
|
April 8, 2015 |
|
BASANT KUMAR Vs. SATE OF M P AND ANOTHER
|
September 3, 2015 |
|
BASANT VERMA Vs. SEEMA RAJPUT AND ANOTHER
|
September 3, 2015 |
|
BASANTILAL Vs. STATE OF MP
|
October 9, 2015 |
|
BASANTRAO Vs. THE STATE OF MADHYA PRADESH
|
January 30, 2015 |
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BATO @ VEERU Vs. STATE OF M P
|
January 31, 2015 |
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BCM ORGANIC CHEMICALS (INDORE) PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF COMMERCIAL TAX AND ORS.
|
August 14, 2015 |
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BEJU VERMA Vs. STATE OF M.P. & OTHERS
|
August 25, 2015 |
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BETUL OIL LIMITED Vs. NOVA TRADING PRIVATE LIMITED
|
September 14, 2015 |
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BHAG SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
January 7, 2015 |
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BHAGIRATH Vs. STATE OF M.P.
|
January 13, 2015 |
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BHAGIRATH Vs. STATE OF M.P.
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August 25, 2015 |
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BHAGIRATH Vs. STATE OF M P
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January 6, 2015 |
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BHAGWAN SUNGH Vs. BABULAL AGRAWAL
|
January 30, 2015 |
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BHAGWANLAL S/O JAIRAM KHATI Vs. GOURIBAI W/O SIDHHNATH KHATI
|
December 17, 2015 |
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BHAGWANT RAO SHITHOLE Vs. FOOD CORPORATION OF INDIA & ORS
|
July 17, 2015 |
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BHAGWANT SINGH KAROSIYA Vs. STATE OF M.P. & ORS
|
July 7, 2015 |
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BHAIYALAL Vs. SUBHADRA BAI
|
October 9, 2015 |
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BHAIYALAL KUSHWAHA Vs. SMT. USHA BAI KUSHWAHA
|
October 29, 2015 |
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BHAKTI SHARAN Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
|
September 30, 2015 |
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BHANU IRON AND STEEL CO. LTD. Vs. CUSTOMS CENTRAL EXCISE
|
August 17, 2015 |
|
BHANU PRASAD KACHER Vs. RAJKUMAR KOL
|
July 14, 2015 |
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BHANWARLAL MAKWANA Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
|
January 20, 2015 |
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BHARAT BHUSHAN Vs. HIGH COURT OF M P
|
August 11, 2015 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. CEC
|
April 8, 2015 |
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BHARAT LAL Vs. STATE OF MADHYA PRADESH
|
September 15, 2015 |
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BHARAT LAL MARKO Vs. STATE OF M.P.
|
July 13, 2015 |
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BHARAT MISHRA Vs. STATE OF M.P.
|
December 16, 2015 |
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BHARAT SANCHAR NIGAM LTD AND OTHERS Vs. RAJ KUMAR SHARMA AND ANOTHER
|
August 3, 2015 |
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BHARTI Vs. HIMANSU
|
September 30, 2015 |
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BHARTI GUPTA Vs. VISHNU GUPTA AND ORS.
|
April 30, 2015 |
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BHARTI INFRATEL LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 20, 2015 |
|
BHARTI VERMA Vs. STATE OF MP
|
April 9, 2015 |
|
BHASKAR JHA Vs. STATE OF MADHYA PRADESH
|
September 1, 2015 |
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BHASKER Vs. SATYAWAN SINGH AND OTHERS
|
August 21, 2015 |
|
BHAVANA Vs. DR. ABHISHEK
|
December 16, 2015 |
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BHAWANI DEEN MISHRA Vs. STATE OF M.P. AND ORS.
|
April 22, 2015 |
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BHAWAR SINGH S/O RATAN SINGH DEVDA Vs. STATE OF M P
|
August 27, 2015 |
|
BHAWATI CHOUDHARY Vs. THE STATE OF MADHYA PRADESH
|
June 29, 2015 |
|
BHERU Vs. NATTHU
|
February 6, 2015 |
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BHERULAL Vs. STATE OF MP AND ORS.
|
March 10, 2015 |
|
BHOLANATH Vs. KAMLESH GUPTA AND ORS.
|
June 25, 2015 |
|
BHOLARAM SARWE Vs. STATE OF M P & ORS
|
June 23, 2015 |
|
BHOLERAM SONI Vs. UNION OF INDIA
|
January 9, 2015 |
|
BHOPAL Vs. STATE OF MP
|
April 6, 2015 |
|
BHRAMDUTT AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 8, 2015 |
|
BHUPENDRA Vs. PAWAN KUMAR
|
July 17, 2015 |
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BHUPENDRA SINGH Vs. SAKET KUMAR
|
July 31, 2015 |
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BHUPENDRA SINGH DAWAR Vs. STATE OF M.P. AND ORS.
|
August 7, 2015 |
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BHUPENDRA SINGH KUSHWAH Vs. STATE OF M.P. AND ORS.
|
October 27, 2015 |
|
BHURA Vs. THE STATE OF MADHYA PRADESH
|
September 16, 2015 |
|
BHUSHAN PRASAD DUBEY Vs. STATE OF M.P. AND ORS.
|
September 3, 2015 |
|
BIHARILAL GUPTA Vs. STATE OF MADHYA PRADESH
|
July 8, 2015 |
|
BINDU AND ORS. Vs. STATE OF MADHYA PRADESH
|
January 29, 2015 |
|
BITTU Vs. STATE OF M.P
|
February 12, 2015 |
|
BLA POWER PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
BOBY @ VINOD Vs. STATE OF M.P.
|
March 12, 2015 |
|
BRAHMA SINGH SAINANI Vs. STATE OF M.P.
|
March 11, 2015 |
|
BRAHMANAND Vs. KAILASH NARAYAN
|
September 2, 2015 |
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BRAJA NARAYAN SHARMA Vs. STATE OF M.P. AND ORS.
|
September 9, 2015 |
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BRAJENDRA KUMAR BAJPAI Vs. RAJ KUMAR JAIN
|
August 31, 2015 |
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BRAJENDRA SINGH BES Vs. STATE OF M.P.
|
October 14, 2015 |
|
BRAJESH AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
August 28, 2015 |
|
BRAJESH CHANDRA PARASHAR AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 15, 2015 |
|
BRAJESH SAXENA Vs. YOGESH SAXENA
|
February 24, 2015 |
|
BRAJESH SINGH Vs. STATE OF M.P. AND ORS.
|
July 9, 2015 |
|
BRAJESH TIWARI Vs. STATE OF M.P. AND OTHERS
|
October 27, 2015 |
|
BRAMHAPREET @ RENU Vs. SHIV SINGH GIL
|
April 20, 2015 |
|
BRIJ KISHOR KULSHRESHTHA Vs. STATE OF MP
|
April 7, 2015 |
|
BRIJ MOHAN SHARMA Vs. STATE OF M.P.AND ORS.
|
April 8, 2015 |
|
BRIJ MOHAN SHARMA Vs. STATE OF M.P. AND ORS.
|
August 13, 2015 |
|
BRIJENDRA SINGH Vs. STATE OF M.P. & ORS
|
November 17, 2015 |
|
BRIJNARAYAN Vs. OMPALSINGH
|
April 22, 2015 |
|
BUDH SINGH Vs. SOUKHILAL
|
January 5, 2015 |
|
BUDHRAM KOHARE Vs. STATE OF M.P. & ORS
|
February 16, 2015 |
|
C B I Vs. SANJEEV SAXENA
|
October 30, 2015 |
|
C B TIWARI Vs. STATE OF MADHYA PRADESH
|
January 6, 2015 |
|
C.E.C. LTD. Vs. STATE OF M.P. AND ORS.
|
February 20, 2015 |
|
C.T. COTTON YARN LTD. Vs. CESTAT
|
August 27, 2015 |
|
CENTAUTO AUTOMOTIVES PVT. LTD. Vs. UNION BANK OF INDIA AND ORS.
|
October 14, 2015 |
|
CENTRAL WARE HOUSE Vs. UNION OF INDIA
|
May 11, 2015 |
|
CHAIRMAN, INDORE DEVELOPMENT AUTHORITY AND ORS. Vs. AJIT VIRANG AND ORS.
|
October 13, 2015 |
|
CHAIRMAN, M.P. ELECTRICITY BOARD Vs. ROSHANLAL AND ORS.
|
February 3, 2015 |
|
CHAMPALAL AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 23, 2015 |
|
CHAMPALAL SIDDH S/O BHAGWANDAS Vs. STATE OF M.P.
|
November 30, 2015 |
|
CHANDAN Vs. STATE OF M.P.
|
September 18, 2015 |
|
CHANDRA PRAKASH SHARMA Vs. THE STATE ELECTION COMMISSION AND ORS.
|
January 29, 2015 |
|
CHANDRABHAN SINGH Vs. STATE OF M.P.
|
August 7, 2015 |
|
CHANDRADEVI Vs. STATE OF M.P. AND ORS.
|
October 19, 2015 |
|
CHANDRAKALA BAI Vs. RAJESH
|
June 17, 2015 |
|
CHANDRAMANI TRIPATHI Vs. STATE OF MADHYA PRADESH
|
September 21, 2015 |
|
CHANDRAPAL Vs. STATE OF M.P
|
February 11, 2015 |
|
CHANDRASHEKAR AND ORS. Vs. STATE OF M.P. AND ORS.
|
November 4, 2015 |
|
CHANDRAVATTI BAI Vs. STATE OF MADHYA PRADESH
|
December 18, 2015 |
|
CHANDRESH DHAKAD Vs. STATE OF M.P. AND ORS.
|
August 7, 2015 |
|
CHARAN SINGH Vs. NAND KUMARAM
|
February 2, 2015 |
|
CHARAN SINGH SHAKYA Vs. STATE OF M.P.
|
May 12, 2015 |
|
CHATTAR SINGH Vs. RAJENDRA SINGH
|
February 10, 2015 |
|
CHATURVEDI TRANSPORT Vs. UNION OF INDIA AND ANOTHER
|
December 7, 2015 |
|
CHATURVEDI TRANSPORT Vs. UNION OF INDIA AND ANOTHER
|
December 15, 2015 |
|
CHETAN Vs. CENTRAL BANK OF INDIA
|
December 17, 2015 |
|
CHETAN PATIDAR, S/O MULCHAND Vs. STATE OF M.P.
|
November 26, 2015 |
|
CHETAN PATIDAR, S/O MULCHAND PATIDAR Vs. STATE OF MADHYA PRADESH THROUGH MAHILA POLICE STATION, BHOPAL, DISTRICT
|
November 26, 2015 |
|
CHETAN SONI Vs. STATE OF MADHYA PRADESH
|
December 21, 2015 |
|
CHETANA SAXENA Vs. ASHISH SAXENA
|
September 16, 2015 |
|
CHHAGAN SIKARWAR AND ORS. Vs. LOKENDRA SINGH DHAKARE AND ORS.
|
March 24, 2015 |
|
CHHATRAPAL SINGH Vs. STATE OF MADHYA PRADESH
|
July 8, 2015 |
|
CHHITARIA SIPOY Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
|
CHHOTA @ AKASH AND OTHERS Vs. STATE OF M.P.
|
October 16, 2015 |
|
CHHOTE BATHAM Vs. STATE OF MP
|
May 7, 2015 |
|
CHHOTU @ RANVIJAY Vs. STATE OF M.P.
|
October 28, 2015 |
|
CHIEF ENGINEER (GR) MPKMKVV CO. LTD. AND ORS. Vs. BHAGIRATH
|
February 4, 2015 |
|
CHIEF EXECUTIVE OFFICER Vs. KULDEEP SINGH BHADAURIA
|
September 3, 2015 |
|
CHIEF GENERAL MANAGER Vs. MAMTA BAI SONI
|
October 20, 2015 |
|
CHIEF GENERAL MANAGER TELECOM AND ORS. Vs. RAMESHWAR DAYAL SHRIVASTAVA
|
June 15, 2015 |
|
CHIEF GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION AND ORS. Vs. MANISH DUBEY AND ORS.
|
August 26, 2015 |
|
CHIMANLAL Vs. STATE OF M.P.
|
July 16, 2015 |
|
CHINDYA Vs. M.P. STATE ELECTRICITY BOARD
|
March 20, 2015 |
|
CHIRONJILAL UPADHYAYA Vs. STATE OF M.P.
|
November 24, 2015 |
|
CHITRALEKHA Vs. VIRENDRA KUMAR SHARMA
|
June 19, 2015 |
|
CHOTELAL Vs. RAGHUVANSHMANI AGNIHOTRI
|
February 18, 2015 |
|
CHUNNILAL Vs. HIRDARAM AND ORS.
|
April 6, 2015 |
|
CITIBANK N.A. LONDON BRANCH Vs. PLETHICO PHARMACEUTICALS LTD.
|
September 15, 2015 |
|
COLLEGE OF AGRICULTURE, GWALIOR PREVIOUSLY KNOWN AS JAWAHARLAL NEHRU KRISHI MAHAVIDYALAYA Vs. PATIRAM
|
July 20, 2015 |
|
COLONEL RAVINDRA SINGH Vs. RAJKUMAR KUKREJA AND ANOTHER
|
October 28, 2015 |
|
COMMERCIAL ENGINEERS & BODY BUILDING COMPANY LTD. Vs. DIVISIONAL DEPUTY COMMISSIONER, COMMERCIAL TAX OFFICE AND ORS.
|
August 5, 2015 |
|
COMMISSIONER INCOME TAX Vs. PRISM CEMENT UNIT
|
August 18, 2015 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BHILAI JAYPEE CEMENT PLANT
|
February 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. NAV KRISHNA EDUCATION SOCIETY
|
November 16, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. M/S MECHMEN
|
July 10, 2015 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. KETI CONSTRUCTION LTD. AND ORS.
|
July 7, 2015 |
|
COMMISSIONER OF INCOME TAX, BHOPAL Vs. MP MINERALS PRIVATE LIMITED
|
November 18, 2015 |
|
COMMISSIONER OF INCOME TAX, BHOPAL Vs. SUBODH VARSHNEY
|
December 3, 2015 |
|
COMMISSIONER OF INCOME TAX, BHOPAL Vs. GLOBAL REALITY
|
August 21, 2015 |
|
COMMISSIONER OF INCOME TAX-I, INDORE Vs. ASIAN NATURAL RESOURCES INDIA LTD.
|
February 13, 2015 |
|
COMMISSIONER OF SALES TAX Vs. CROCKERY CENTRE
|
January 22, 2015 |
|
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. STATE OF MADHYA PRADESH
|
January 20, 2015 |
|
COMMUNITY ACTION AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 31, 2015 |
|
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA (CREDAI) Vs. THE STATE OF MP
|
January 13, 2015 |
|
D.P. SINGH Vs. UNION OF INDIA
|
February 2, 2015 |
|
DADHU AND ORS. Vs. STATE OF M.P. AND ORS.
|
August 27, 2015 |
|
DAKKHO BAI Vs. STATE OF M.P. AND ORS.
|
May 6, 2015 |
|
DAL CHAND SHARMA Vs. STATE OF M.P.
|
June 29, 2015 |
|
DALIP KUMAR & ANR Vs. STATE OF M.P. & ANR
|
August 5, 2015 |
|
DALIRAM Vs. ASHOK KUMAR AND ORS.
|
February 24, 2015 |
|
DALJEET SINGH Vs. SUMAN MITTAL
|
September 1, 2015 |
|
DALLU Vs. STATE OF M P
|
April 23, 2015 |
|
DARBARI SINGH MARAVI Vs. STATE OF MADHYA PRADESH
|
January 6, 2015 |
|
DASHRATH SINGH Vs. RAJKUMAR GANGELE
|
July 23, 2015 |
|
DAYAL SINGH Vs. VIVEK KUMAR PORVAL
|
February 2, 2015 |
|
DECD NARAYANDAS Vs. GOPALDAS
|
September 7, 2015 |
|
DECD.NARAYANDAS Vs. GOPALDAS
|
August 12, 2015 |
|
DEENANATH Vs. SANTOSH KUMAR
|
August 20, 2015 |
|
DEEPAK Vs. THE STATE OF MADHYA PRADESH
|
August 19, 2015 |
|
DEEPAK CABLES (INDIA) LTD. Vs. MANAGING DIRECTOR, MPPKVVCL AND ORS.
|
January 9, 2015 |
|
DEEPAK KUMAR S/O SHRI MANNULAL GARG Vs. KOMALSHAND S/O SHRI JETHMAL KOTHARI AND OTHERS
|
August 25, 2015 |
|
DEEPAK PAL Vs. VICE CHANCELLOR, VIKRAM UNIVERSITY, UJJAIN
|
November 23, 2015 |
|
DEEPAK SINGH DANGI Vs. INDIAN OIL CORPORATION
|
December 10, 2015 |
|
DEEPAK SINGH DANGI AND ORS. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
September 9, 2015 |
|
DEEPESH KUMAR DUBEY Vs. STATE OF M.P
|
June 24, 2015 |
|
DEEWAN SINGH Vs. RAMNIWAS
|
June 23, 2015 |
|
DELAN SINGH Vs. STATE OF MADHYA PRADESH
|
February 3, 2015 |
|
DEOCHAND BHURA Vs. THE STATE OF MADHYA PRADESH
|
June 24, 2015 |
|
DEV SINGH Vs. STATE OF M.P
|
May 1, 2015 |
|
DEVDATT BHARADWAJ Vs. SANTOSH VERMA
|
November 4, 2015 |
|
DEVENDRA KUMAR SHARMA AND ORS. Vs. SANT RAVIDAS MADHYA PRADESH HASTSHILP EVAM HATHKARGHA VIKAS NIGAM LTD. AND ORS.
|
May 5, 2015 |
|
DEVENDRA PRATAP SINGH RAJPOOT Vs. STATE OF M.P.
|
March 11, 2015 |
|
DEVENDRA SINGH AND ORS. Vs. MADHYA PRADESH SHASKIYA KARAMCHARI GRAH NIRMAN SAMITI AND ORS.
|
August 19, 2015 |
|
DEVESH Vs. RATIBAI
|
February 23, 2015 |
|
DEVESH KUMAR JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
April 6, 2015 |
|
DEVESH KUMAR SINGH PARIHAR Vs. STATE OF M P
|
April 21, 2015 |
|
DEVI LAL Vs. STATE OF MP
|
March 4, 2015 |
|
DEVI SHAKUNTLA THAKRAL CHARITABLE FOUNDATION Vs. STATE OF M.P. AND ORS.
|
April 6, 2015 |
|
DEVI SHANKAR JOSHI Vs. STATE OF M.P. AND ORS.
|
August 21, 2015 |
|
DEVI SINGH Vs. KHAN MOHAMMAD
|
March 9, 2015 |
|
DEVKI NANDAN DUBEY AND ORS. Vs. STATE OF MADHYA PRADESH
|
October 9, 2015 |
|
DHANESH PRATAP SINGH S/O DILIP SINGH Vs. MAMTA SINGH W/O DHANESH PRASAD SINGH AND ORS
|
October 27, 2015 |
|
DHANI RAM Vs. STATE OF M.P. AND ORS.
|
April 9, 2015 |
|
DHANIRAM KUSHWAH AND ORS. Vs. KAMMODI LAL KOLI
|
January 30, 2015 |
|
DHANO BAI PARIHAR Vs. STATE OF M.P.
|
January 7, 2015 |
|
DHANVANTRI DEV Vs. SUSHILADEVI AND ORS.
|
February 27, 2015 |
|
DHARAM JEET Vs. STATE OF M.P. AND ORS.
|
April 15, 2015 |
|
DHARAMDAS TIRATHDAS CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA CPWD INDORE
|
January 13, 2015 |
|
DHARMENDRA GAUR Vs. STATE OF MP AND ORS.
|
September 4, 2015 |
|
DHARMENDRA S/O SHRI GOVIND SOLANKI Vs. NIRMALA W/O DHARMENDRA SOLANKI
|
October 28, 2015 |
|
DHARMENDRA SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
|
July 9, 2015 |
|
DHARMENDRA SINGH Vs. UNION OF INDIA
|
January 16, 2015 |
|
DHARMENDRA SINGH Vs. NAGGAJI
|
April 24, 2015 |
|
DHEERAJ GADA Vs. STATE OF M.P. AND ORS.
|
August 17, 2015 |
|
DHEERAJ SINGH Vs. HEMANT KUMAR SHARMA
|
October 26, 2015 |
|
DHIRAJ GADA S/O BHANJI GADA AND ANOTHER Vs. SHEETAL GADA W/O KUNJ GADA
|
November 5, 2015 |
|
DHONA @ DHYAN SINGH Vs. STATE OF MP
|
October 30, 2015 |
|
DHUKLAL Vs. STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
DIGAMBER RANE Vs. TRIBAL WELFARE DEPARTMENT
|
January 5, 2015 |
|
DIGVIJAYSINGH BHANDARI Vs. MALINI GAUD AND OTHERS
|
October 28, 2015 |
|
DIKSHA NAGESH Vs. WESTERN COALFIELDS LIMITED
|
April 24, 2015 |
|
DILIP BUILDCON PVT. LTD. Vs. PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH
|
January 9, 2015 |
|
DILIP KUMAR Vs. STATE OF M P
|
January 30, 2015 |
|
DILIP KUMAR Vs. STATE OF M P
|
January 22, 2015 |
|
DILIP KUMAR TAMRAKAR Vs. NISHA TAMRAKAR
|
April 20, 2015 |
|
DILIP MALI Vs. STATE OF M.P.
|
August 5, 2015 |
|
DILIP MANGLANI Vs. THE STATE OF MADHYA PRADESH
|
June 30, 2015 |
|
DILIP SEPTA Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 2 ORS.
|
February 9, 2015 |
|
DILIP SINGH Vs. LEELADHAR AGRAWAL AND ORS.
|
March 25, 2015 |
|
DILIP SINGH YADAV Vs. STATE OF M P
|
January 19, 2015 |
|
DILLU @ DELAN Vs. STATE OF M.P.
|
November 30, 2015 |
|
DINESH Vs. STATE OF M.P. & ANR
|
October 27, 2015 |
|
DINESH AND ORS. Vs. VALLABHDAS
|
March 2, 2015 |
|
DINESH CHANDRA GUPTA Vs. STATE OF M.P.
|
September 11, 2015 |
|
DINESH CHANDRA MISHRA AND ORS. Vs. STATE OF M.P. AND ORS.
|
August 13, 2015 |
|
DINESH CHANDRA PANDEY Vs. MALTI DUBEY
|
February 19, 2015 |
|
DINESH KUMAR TIWARI Vs. THE STATE OF MADHYA PRADESH
|
July 31, 2015 |
|
DINESH KUSHWAH AND ORS. Vs. STATE OF M.P. AND ORS.
|
June 25, 2015 |
|
DINESH PACHORI Vs. STATE OF MP
|
December 14, 2015 |
|
DINESH PANDEY Vs. RAJKUMAR PANDEY
|
September 8, 2015 |
|
DINESH SINGH RAGHUVANSHI Vs. STATE OF MP & ANOTHER
|
August 24, 2015 |
|
DINKAR SINGH AND ORS. Vs. MUNICIPAL CORPORATION
|
August 18, 2015 |
|
DISTRICT COOPERATIVE CENTRAL BANK, LTD GUNA Vs. ASGAR KHAN AND ORS
|
August 24, 2015 |
|
DITTU SINGH @ DILIP BHILALA Vs. STATE OF M P
|
March 24, 2015 |
|
DOMAJI Vs. BABURAO
|
January 13, 2015 |
|
DOMAN LAL SAHU Vs. STATE OF M.P.
|
November 20, 2015 |
|
DR. JAGESHWAR PRASAD CHOURASIYA Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2015 |
|
DR. SHANTANU MAITRA Vs. DR. K.K.VIJAYWARGIYA AND ANOTHER
|
November 5, 2015 |
|
DUDHRAM AND ORS. Vs. THE STATE OF M.P.
|
March 17, 2015 |
|
DULARI DEVI Vs. STATE OF M P
|
October 9, 2015 |
|
DURGA Vs. KALLU
|
January 12, 2015 |
|
DURGA AGARWAL Vs. STATE OF M P
|
February 25, 2015 |
|
DURGA SINGH MOURYA Vs. STATE OF M P
|
April 28, 2015 |
|
DURGESH Vs. STATE OF M P
|
February 18, 2015 |
|
DURJAN AHIRWAR Vs. STATE OF M.P. & ANOTHER
|
September 7, 2015 |
|
DWARIKA PRASAD Vs. STATE OF M.P. AND ORS.
|
May 13, 2015 |
|
DWARIKA PRASHAD GOSWAMI Vs. STATE OF M.P.
|
January 29, 2015 |
|
E-2 RAHAWASI SUDHAR SAMITI Vs. STATE OF M.P.
|
May 15, 2015 |
|
EHTASHMUL HAQUE AND ORS Vs. STATE OF M.P.
|
October 9, 2015 |
|
ELIHU ESTATE AND FINANCE PVT. LTD. Vs. UNION OF INDIA
|
April 7, 2015 |
|
ENTERTAINMENT WORLD DEVELOPERS LTD. Vs. CENTRAL EXCISE, CUS. & S.T.
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January 13, 2015 |
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ERAGAM SUDHIR RADDY Vs. HIMANSHU SOLEMAN
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February 6, 2015 |
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ESSARJEE EDUCATION SOCIETY Vs. STATE OF M.P. AND ORS.
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October 20, 2015 |
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FAHIM KHAN Vs. THE STATE OF MADHYA PRADESH
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May 11, 2015 |
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FAKHRUDDIN Vs. REVENUE DEPARTMENT
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December 9, 2015 |
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FARIDA BANO JILANI Vs. SAMRAT ASHOK TECHNOLOGICAL INSTITUTE
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May 14, 2015 |
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FAROOK MOHAMMAD Vs. STATE OF M.P. AND ORS.
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August 14, 2015 |
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FAROOKH MOHAMMAD Vs. THE STATE OF MADHYA PRADESH
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November 17, 2015 |
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FAROOQ MOHAMMAD Vs. STATE OF M.P. AND ORS.
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September 15, 2015 |
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FATEH SINGH Vs. STATE OF MADHYA PRADESH
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June 30, 2015 |
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FIRM BASANT BAKERY AND OTHERS Vs. STATE OF MP
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November 4, 2015 |
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FIROZ Vs. STATE OF M P
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February 5, 2015 |
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FIROZ QUIRESHI Vs. STATE OF M.P.
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July 6, 2015 |
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FRICK INDIA LTD Vs. MADHYA PRADESH MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND OTHERS
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July 24, 2015 |
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G K JAIS Vs. INFORMATION COMMISSIONER
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March 10, 2015 |
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G.D. PUROHIT Vs. STATE OF M.P. AND ORS.
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March 3, 2015 |
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GAFFAR KHAN Vs. STATE OF M.P.
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September 15, 2015 |
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GAFFAR KHAN Vs. JAFAR KHAN
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July 21, 2015 |
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GAJENDRA SINGH Vs. STATE OF M.P.
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January 20, 2015 |
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GANDHARVA SINGH NARWARIYA Vs. STATE OF M.P.
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March 19, 2015 |
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GANDHARVA SINGH NARWARIYA; DEVI SHANKAR JOSHI Vs. STATE OF M P
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March 19, 2015 |
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GANESH PRASAD (DEAD) THROUGH LRS AND OTHERS Vs. MST. SUKHBARIYA AND OTHERS
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August 27, 2015 |
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GANESH PRASAD NEMA Vs. PREM SONS POLYPIPE INDUSTRIES
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August 11, 2015 |
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GANGARAM LONIYA CHOHAN AND ORS. Vs. STATE OF M. P. AND ORS.
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November 17, 2015 |
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GANGARAM RAGHUVANSHI Vs. UNION OF INDIA & OTHERS
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September 29, 2015 |
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GANNU @ GANESH AND ANOTHER Vs. STATE OF M.P.
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August 24, 2015 |
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GAPPA @ CHHOTU @ AMRATLAL S/O DEVICHARAN JATAV Vs. STATE OF M.P.
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September 30, 2015 |
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GAURANG METALS PVT LTD Vs. STATE
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October 1, 2015 |
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GAURAV AND ORS. Vs. STATE OF M.P. AND ORS.
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October 6, 2015 |
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GAURAV CHATURVEDI AND ORS. Vs. GIRDHAR GOPAL BAJORIA AND ORS.
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May 5, 2015 |
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GEETA RANI GUPTA Vs. STATE OF M.P. AND ORS.
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August 31, 2015 |
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GEETA SHARMA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
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April 7, 2015 |
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GEETA SINGH SISODIYA Vs. STATE OF M P & ORS
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August 24, 2015 |
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GENDALAL (DEAD) THR. LRS VINDO Vs. RAMNARAYAN
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September 3, 2015 |
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GENDALAL AND ORS. Vs. CHAGGANLAL AND ORS.
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March 26, 2015 |
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GENDI SARDAR Vs. STATE OF M P
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January 16, 2015 |
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GHANSHYAM CHANDIL Vs. RAMKATORI AGRAWAL
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April 28, 2015 |
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GHANSHYAM DAS AHIRWAR Vs. STATE OF M.P. AND ORS.
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March 20, 2015 |
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GIRDHAR JETHA & ANR Vs. MUNICIPAL CORPORATION, THROUGH THE COMMISSIONER NAGAR NIGAM, JABALPUR.
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November 27, 2015 |
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GIRIJA BAI Vs. STATE OF M.P.
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April 22, 2015 |
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GIRJA BAI Vs. STATE OF M.P.
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February 23, 2015 |
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GIRJA DEVI MISHRA Vs. STATE OF M.P. AND ORS.
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August 31, 2015 |
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GOPAL Vs. STATE OF MADHYA PRADESH & ORS.
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March 19, 2015 |
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GOPAL DAS KABRA Vs. UNION OF INDIA AND OTHERS
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April 22, 2015 |
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GOPAL DUTT DHOLAKHANDI Vs. S.K. TAMOTIA AND ORS.
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June 19, 2015 |
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GOPAL PRASAD ADIWASI Vs. STATE OF MADHYA PRADESH
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October 16, 2015 |
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GOPAL S/O DEVILALJI GURJAR Vs. VIMLA DEVI
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November 18, 2015 |
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GOPAL SINGH Vs. STATE OF M.P.
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July 8, 2015 |
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GOPALSHARAN Vs. STATE OF M.P.
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September 16, 2015 |
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GOPE SINGH @ GOPE Vs. STATE OF M P
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January 30, 2015 |
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GOR SINGH VASUNIYA Vs. STATE OF MP AND OTHERS
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December 15, 2015 |
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GORELAL Vs. STATE OF MADHYA PRADESH
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February 25, 2015 |
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GOURI SHANKAR RAJAK Vs. RAJENDRA KUMAR JAISWAL
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April 13, 2015 |
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GOVARDHAN Vs. ANUSYAI BAI
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March 3, 2015 |
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GOVERDHAN Vs. STATE OF M.P.
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July 15, 2015 |
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GOVERDHAN AHIRWAR Vs. THE STATE OF MADHYA PRADESH
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March 26, 2015 |
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GOVIND DAS GUPTA AND ORS. Vs. STATE OF MADHYA PRADESH
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May 6, 2015 |
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GOVINDI Vs. STATE OF M.P
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May 8, 2015 |
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GOVINDLAL SANKHLA Vs. STATE OF MP
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December 18, 2015 |
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GOVINDPRASAD Vs. KAMALPASHA AND ORS.
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April 23, 2015 |
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GRAM PANCHAYAT, HARDI Vs. ANIL DIXIT AND ORS.
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November 17, 2015 |
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GUDDU Vs. JUMMABAI
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March 24, 2015 |
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GUDDU @ LAL SINGH Vs. STATE OF M.P.
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August 27, 2015 |
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GULAB BAI AND ORS. Vs. STATE OF M.P. AND ORS.
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March 9, 2015 |
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GULAB SINGH KIRAR Vs. STATE OF M.P.
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July 6, 2015 |
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GULAB SINGH THAKUR Vs. THE STATE OF MADHYA PRADESH
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February 25, 2015 |
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GULAM MURFZA KHAN Vs. STATE OF M.P.
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July 20, 2015 |
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GULBA Vs. ISNA
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August 28, 2015 |
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GULJARILAL Vs. GENDA BAI
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April 13, 2015 |
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GULLU Vs. STATE OF MADHYA PRADESH
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July 31, 2015 |
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GUNJAN CHUGH Vs. STATE OF M P
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February 3, 2015 |
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GURBAX SINGH KALRA Vs. VIVEK KUMAR PORWAL
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February 2, 2015 |
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GURMUKH SINGH AND ORS. Vs. TEKAMAL AND ORS.
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February 4, 2015 |
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GURPREET SINGH Vs. STATE OF M.P. AND ORS.
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December 16, 2015 |
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GURUDAYAL Vs. INDAL
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May 15, 2015 |
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GURUVINDER SINGH KOHLI AND ANOTHER Vs. STATE OF M.P.
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October 29, 2015 |
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GWALIOR DEVELOPMENT AUTHORITY Vs. TILLI KHAN AND ORS.
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June 22, 2015 |
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GWALIOR SUGAR COMPANY LIMITED DABRA Vs. BOARD OF REVENUE
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November 26, 2015 |
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GYANCHAND JAIN AND ANR. Vs. NAVAL KISHORE AND OTHERS
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December 15, 2015 |
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GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND OTHERS
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October 16, 2015 |
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GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA
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July 1, 2015 |
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GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND ORS.
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September 30, 2015 |
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GYARASAI BAI Vs. STATE OF M.P.
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July 20, 2015 |
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H.P. PARASHAR Vs. STATE OF M.P. AND ORS.
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July 31, 2015 |
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HABIB KHAN Vs. STATE OF M.P.
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February 13, 2015 |
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HAJI MOHD. RASHID USMANI Vs. STATE OF MADHYA PRADESH
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October 5, 2015 |
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HAJI MOHD. YUSUF ANSARI AND ORS. Vs. SALIM
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September 15, 2015 |
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HAKIM KHAN Vs. MAHMOOD HUSSIN S/O HAFIZ KHAN
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November 16, 2015 |
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HALKI BAI Vs. STATE OF MADHYA PRADESH
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February 25, 2015 |
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HAMEEDA QURESHI Vs. SUNIL PALERIYA
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November 5, 2015 |
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HAMID KHAN Vs. CHIEF MUNICIPAL OFFICER
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July 15, 2015 |
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HANIF QURESHI Vs. THE STATE OF M.P. AND ORS.
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March 10, 2015 |
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HANUMAT SINGH Vs. STATE OF M.P.
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October 28, 2015 |
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HAR PRASAD AND ORS. Vs. MANIRAM AND ORS.
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September 22, 2015 |
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HAR PRASAD YADAV Vs. MAHAVEER PRASAD JAIN AND ORS
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January 23, 2015 |
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HARENDRA SINGH Vs. STATE OF M.P. & ORS
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August 27, 2015 |
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HARESH Vs. MASCOT TRADE LINKS, GWALIOR
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April 15, 2015 |
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HARI MOHAN BIJPURIYA Vs. STATE OF M P & ORS
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September 23, 2015 |
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HARI MOHAN GUPTA AND ANR Vs. STATE OF M.P. & ORS
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July 15, 2015 |
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HARI PRAKASH GUPTA Vs. UNION OF INDIA
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February 25, 2015 |
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HARI SHANKAR GURJAR Vs. UNION OF INDIA
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October 30, 2015 |
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HARI SHARMA Vs. STATE OF M.P
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March 20, 2015 |
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HARI SINGH Vs. STATE OF MADHYA PRADESH
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May 15, 2015 |
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HARI SINGH GOUR VISHWAVIDYALAYA Vs. SATYA PRAKASH UPADHYAY AND ORS.
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July 1, 2015 |
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HARILAL PRAJAPATI Vs. RAJENDRA KUMAR
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March 31, 2015 |
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HARINARAYAN MENA Vs. SAUTRIC DATTA
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October 7, 2015 |
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HARINARAYAN SHRIVASTAVA Vs. THE UNITED COMMERCIAL BANK AND ORS.
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June 24, 2015 |
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HARIOM SINGH Vs. STATE OF M P
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May 8, 2015 |
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HARIPAL Vs. SATILA AND ORS.
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March 23, 2015 |
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HARISH Vs. STATE OF M P
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February 9, 2015 |
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HARISH KULSHRESTHA Vs. VIKRAM SHARMA
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July 13, 2015 |
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HARISHANKAR Vs. STATE OF M.P.
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October 5, 2015 |
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HARISHANKAR KHANDELWAL Vs. RAMESH RAWAT AND ORS.
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January 21, 2015 |
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HARISINGH ALIAS HARISH Vs. ARNEJA AUTO LOGISTIC AND ANOTHER
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December 11, 2015 |
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HARISINGH BAL Vs. PREMNARAYAN RATHORE
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August 28, 2015 |
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HARISINGH MARAVI Vs. STATE OF M.P
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February 10, 2015 |
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HARIYA Vs. STATE OF MADHYA PRADESH
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March 18, 2015 |
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HARJEET KAUR GOOMER Vs. VIVEK KUMAR PORWAL
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February 2, 2015 |
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HARNAM SINGH YADAV Vs. THE STATE OF MADHYA PRADESH AND ORS.
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July 2, 2015 |
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HARPREET KAUR Vs. STATE OF MP AND OTHERS
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October 7, 2015 |
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HARSEWAK S/O JAGDISH RAJPOOT Vs. STATE OF MADHYA PRADESH AND ORS
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September 30, 2015 |
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HARSH PRAKASH GUPTA AND ORS Vs. VIJAY PRAKASH GUPTA AND ORS
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July 24, 2015 |
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HARSHITA MISHRA Vs. STATE OF M.P.
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September 15, 2015 |
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HARSHVARDHAN PANDEY Vs. THE STATE OF MADHYA PRADESH
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April 6, 2015 |
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HARSHWARDHAN NAYAK Vs. YASHO WARDHAN NAYAK
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April 16, 2015 |
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HASIB KHAN AND ORS. Vs. STATE OF M.P. AND ORS.
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September 24, 2015 |
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HEERA BAI Vs. SUMAN BAI AND ANOTHER
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August 5, 2015 |
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HEERA SINGH Vs. PRAKASH
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April 23, 2015 |
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HEERALAL KUSHWAHA Vs. STATE OF M.P.
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November 26, 2015 |
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HEERALAL MISHRA Vs. STATE OF M.P. AND ORS.
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April 16, 2015 |
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HEM SINGH KUSHWAH Vs. GOVT. OF INDIA
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January 16, 2015 |
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HEMANT SINGH Vs. THE STATE OF MADHYA PRADESH AND ORS.
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April 24, 2015 |
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HEMANT SINGH Vs. STATE OF M P
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January 13, 2015 |
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HEMENDRA SINGH CHOUHAN Vs. STATE OF M.P. AND ORS.
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March 31, 2015 |
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HEMLATA JATAV Vs. STATE OF MP
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April 23, 2015 |
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HEMLATA TOMAR AND ORS. Vs. STATE OF M.P. AND ORS.
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September 9, 2015 |
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HEMRAJ Vs. SMT.CHANCHAL
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September 30, 2015 |
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HERBAL HOUSE Vs. COMMR. OF CUS. & C. EX.
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January 9, 2015 |
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HETRAM CHOUDHARY Vs. CHHITIYA BAI
|
March 11, 2015 |
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HIM TECHNOFORGE LIMITED Vs. THE STATE LEVEL COMMITTEE
|
January 30, 2015 |
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HIMALAYAN ALES PVT LTD Vs. STATE OF M P
|
September 16, 2015 |
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HIMANSHU RAJAK Vs. BOARD OF SECONDARY EDUCATION BHOPAL
|
February 23, 2015 |
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HIMANSHU SHRIVASTAVA Vs. UNION OF INDIA & OTHERS
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October 28, 2015 |
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HIMMAT SINGH Vs. CBN THROUGH ASHISH CHAKRAWARTI
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May 12, 2015 |
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HIMMAT SINGH PARIHAR Vs. STATE OF M.P.
|
September 10, 2015 |
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HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. ROYAL HIGHWAY SERVICES
|
March 26, 2015 |
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HIRALAL AND ORS. Vs. STATE OF M.P.
|
January 12, 2015 |
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HIRAMANI DEEPANKAR Vs. STATE OF M.P. AND ORS.
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March 17, 2015 |
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HITENDRA SHARMA Vs. SMT. RENU CHANDWANI
|
September 2, 2015 |
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HOARDING ADVERTISEMENT PEOPLE WELFARE ASSOCIATION AND ORS. Vs. STATE OF M.P.
|
March 12, 2015 |
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HOARDING ADVERTISING PEOPLE WELFARE AND ORS. Vs. MUNICIPAL CORPORATION BHOPAL
|
March 12, 2015 |
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HOTEL COUNTRY INN Vs. VIJAYLAXMI TRAVEL
|
February 23, 2015 |
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I.C.I.C.I. LUMBARD GENERAL INSURANCE COMPANY AND ORS. Vs. SHANTI AND ORS.
|
February 25, 2015 |
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ICICI LOMBARD GIC LTD Vs. PAVAN DEVI
|
December 15, 2015 |
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IMARTI BAI AND ORS. Vs. NARAYAN AND ORS.
|
February 20, 2015 |
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IMRAT @ PATIRAM @ DINAMARU Vs. STATE OF M.P.
|
November 6, 2015 |
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IMRAT SINGH AND ORS. Vs. STATE OF M.P.
|
January 31, 2015 |
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IN REFERENCE Vs. STATE OF M.P.
|
October 16, 2015 |
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IN REFERENCE Vs. RAMESH
|
May 5, 2015 |
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IN REFERENCE Vs. BAL KRISHNA SHUKLA
|
February 9, 2015 |
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IN REFERENCE Vs. GOLU
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January 30, 2015 |
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INDIAN SOYA INDUSTRIES LTD Vs. DIVISIONAL DEPUTY COMMISSIONER & ORS
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May 11, 2015 |
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INDORE DEVELOPMENT AUTHORITY & ANR Vs. ASHOK DHAWAN
|
July 22, 2015 |
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INDRAJEET SHINDE Vs. HEMLATA GANPAT RAO SHINDE AND ORS.
|
May 6, 2015 |
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INDRAJEET SINGH CHOUHAN Vs. STATE OF MP AND ANOTHER
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October 15, 2015 |
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INDRAPAL SINGH AND ORS. Vs. JANDEL SINGH AND ORS.
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November 6, 2015 |
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IQBAL AHMED Vs. RAMZAN
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February 24, 2015 |
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IQUBAL KHAN Vs. STATE OF MADHYA PRADESH
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March 17, 2015 |
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ISHAK MOH AND ANOTHER Vs. STATE OF M.P. AND ORS
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September 30, 2015 |
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IVRCL LIMITED Vs. STATE OF MADHYA PRADESH; INDORE MUNICIPAL CORPORATION; COMMISSIONER; PROJECT MANAGER
|
December 7, 2015 |
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J K INDUSTRIES LTD Vs. REGISTRAR REPRESENTATIVE UNION & ORS
|
August 3, 2015 |
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J. SRINIVASAN Vs. NATIONAL THERMAL POWER COSTRUCTION LTD. AND ORS.
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April 9, 2015 |
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J.B. MANGHARAM MAZDOOR SANGH Vs. J.B. MANGHARAM KARMCHARI UNION AND ORS.
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December 14, 2015 |
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J.K. SAHU Vs. THE STATE OF MADHYA PRADESH
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June 30, 2015 |
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JABALPUR CORRIDOR INDIA PRIVATE LIMITED Vs. M P ROAD DEVELOPMENT CORPORATION
|
December 15, 2015 |
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JABALPUR MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX - TDS, BHOPAL
|
November 30, 2015 |
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JABALPUR NAGRIK SAHKARI BANK MARYADIT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 12, 2015 |
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JAFFER Vs. THE STATE OF MADHYA PRADESH
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January 27, 2015 |
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JAGAN BEHARI MISHRA Vs. UNION OF INDIA AND ORS.
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December 14, 2015 |
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JAGANATH SINGH Vs. PURUSHOTTAM DAS
|
July 6, 2015 |
|
JAGDISH Vs. LOBHIRAM
|
March 3, 2015 |
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JAGDISH @ NAGINA S/O SHRI RAMCHANDAR KUSHWAH Vs. STATE OF M.P.
|
October 26, 2015 |
|
JAGDISH AND COMPANY Vs. IDBI BANK LTD
|
December 28, 2015 |
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JAGDISH AND COMPANY Vs. IDBI BANK
|
December 10, 2015 |
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JAGDISH BAHETI Vs. HIGH COURT OF M.P.
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March 18, 2015 |
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JAGDISH PRASAD Vs. RAMDATT AND ORS.
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April 6, 2015 |
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JAGDISH PRASAD SHRIVASTAVA Vs. STATE OF M.P.
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August 10, 2015 |
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JAGDISH S/O RAMPRASAD MAHESHWARI AND ANOTHER Vs. STATE OF M.P.
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September 30, 2015 |
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JAGDISHCHANDRA Vs. THE STATE OF MADHYA PRADESH AND ORS.
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February 12, 2015 |
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JAGDISHRAM AND ORS. Vs. GIRISH PANDEY AND ORS.
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August 14, 2015 |
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JAGESHWAR PRASAD CHOURASIYA Vs. STATE OF M.P. & ANOTHER
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December 15, 2015 |
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JAGPAL Vs. STATE OF MADHYA PRADESH
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August 12, 2015 |
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JAHIRRUDIN Vs. GULAMUDDIN AND OTHERS
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December 3, 2015 |
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JAI PRAKASH AGRAWAL Vs. ANAND AGRAWAL
|
March 20, 2015 |
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JAI VILAS PARISAR AND ORS. Vs. ALOK KUMAR HARDATT AND ORS.
|
September 28, 2015 |
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JAIDEV Vs. STATE OF M P
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October 27, 2015 |
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JAIMA BANJARA Vs. STATE OF M P
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July 15, 2015 |
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JAIN PUTRI SHALA AND ORS. Vs. REGIONAL PROVIDENT FUND AND ORS.
|
January 16, 2015 |
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JAIN TRADING COMPANY Vs. SHIVAM AGARWAL & OTHERS
|
July 30, 2015 |
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JAIPAL SINGH Vs. STATE OF MP
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September 30, 2015 |
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JAIRAM Vs. STATE OF M P
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January 8, 2015 |
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JAMU AND ORS. Vs. THE STATE OF MADHYA PRADESH
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September 4, 2015 |
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JAMUNA PRASAD Vs. STATE OF M.P. AND ORS.
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February 19, 2015 |
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JAMUNA PRASAD KAROTHIYA Vs. STATE OF M.P
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June 23, 2015 |
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JANDEL SINGH Vs. STATE OF MADHYA PRADESH
|
December 28, 2015 |
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JANDEL SINGH Vs. RAMLALI SHARMA AND ORS.
|
May 11, 2015 |
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JANI AND ORS. Vs. STATE OF M.P.
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February 3, 2015 |
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JANKI BAI AND ORS. Vs. STATE OF M.P.
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February 27, 2015 |
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JANVED SINGH YADAV Vs. STATE OF M.P.
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August 19, 2015 |
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JASPAL SINGH SODHI Vs. STATE OF M P & ANR
|
October 6, 2015 |
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JASSU @ JASRATH AND OTHERS Vs. STATE OF MP
|
July 29, 2015 |
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JASWANT AND ANR Vs. CHOLAMANDLAM GENERAL INSURANCE COMPANY LTD
|
October 9, 2015 |
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JATASHANKAR SHIKSHA PRASAR SAMITI AND ORS. Vs. DR. HARI SINGH GOUR UNIVERSITY AND ORS.
|
March 31, 2015 |
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JAWAHAR LAL NEHRU KRISHI VISHWAVIDYALAYA Vs. J.H. KOTECHA AND ORS.
|
July 21, 2015 |
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JAYDEEP Vs. STATE OF M.P.
|
July 1, 2015 |
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JAYPEE UNIVERSITY Vs. VAIBHAVI BASAL
|
April 8, 2015 |
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JAYWANT Vs. VARSHA AND ORS.
|
April 6, 2015 |
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JEET SINGH, S/O SHYAM SHARAN SINGH Vs. STATE OF M.P.
|
November 4, 2015 |
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JEEVAN Vs. STATE OF MADHYA PRADESH
|
December 21, 2015 |
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JEEVAN SINGH Vs. STATE OF M P
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December 17, 2015 |
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JHARIYARI Vs. SATYA NARAIN KEWAT
|
January 13, 2015 |
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JITENDRA DWIVEDI Vs. STATE OF M.P. AND ORS.
|
April 29, 2015 |
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JITENDRA KANJOLIA Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 9, 2015 |
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JITENDRA KUMAR GUPTA & OTHERS Vs. STATE OF M.P.
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December 17, 2015 |
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JITENDRA KUMAR SAKET Vs. SAROJ KUMARI AND ORS.
|
April 22, 2015 |
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JITENDRA SINGH RAGHUVANSH Vs. STATE OF MADHYA PRADESH
|
April 30, 2015 |
|
JITU Vs. GEETADEVI AND ORS.
|
August 10, 2015 |
|
JIWAJI UNIVERSITY Vs. KRISHNA PAL SINGH THAKUR AND ORS.
|
March 10, 2015 |
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JIYALAL Vs. DAMODAR
|
April 23, 2015 |
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JODHSINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 13, 2015 |
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JONATHAN ALLEN Vs. ZOOM DEVELOPERS PRIVATE LIMITED
|
August 24, 2015 |
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JOURA BEGAM Vs. STATE OF M.P
|
February 9, 2015 |
|
JOURA BEGAM AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 16, 2015 |
|
JUBEDA BEGUM Vs. NAUSHAD
|
April 23, 2015 |
|
JUGALA AND ORS. Vs. THE STATE OF M.P.
|
May 6, 2015 |
|
JUGTO BAI Vs. KASHMIR SINGH
|
December 18, 2015 |
|
JUL HASAN Vs. STATE OF M.P.
|
July 6, 2015 |
|
JYOTI Vs. VIJAY
|
July 20, 2015 |
|
JYOTI Vs. SUMAN
|
September 28, 2015 |
|
JYOTI GAMAD AND TWO OTHERS Vs. STATE OF M.P.
|
September 23, 2015 |
|
JYOTI MAURYA Vs. STATE OF M P
|
December 11, 2015 |
|
JYOTIRADITYA CHARITABLE TRUST Vs. REGISTRAR, PUBLIC TRUST
|
April 10, 2015 |
|
K.L. SAHU Vs. THE STATE OF MADHYA PRADESH
|
June 30, 2015 |
|
K.N. SINGH INFRATECH PVT. LTD. Vs. MONTECARLO CONSTRUCTION LTD.
|
May 20, 2015 |
|
K.N. SINGH INFRATECH PVT. LTD. Vs. MONTECARLO CONSTRUCTION LIMITED
|
May 7, 2015 |
|
K.N. VERMA Vs. STATE OF M.P. AND ORS.
|
December 17, 2015 |
|
KAANTA BAI Vs. STATE OF M P
|
January 14, 2015 |
|
KADIR ALI Vs. STATE OF M.P.
|
September 3, 2015 |
|
KAILADEVI Vs. STATE OF M.P. AND OTHERS
|
July 17, 2015 |
|
KAILASH Vs. RAKESH
|
November 6, 2015 |
|
KAILASH AND ORS. Vs. GANPAT AND ORS.
|
August 7, 2015 |
|
KAILASH CHAND JAIN Vs. THE STATE OF M.P.
|
December 7, 2015 |
|
KAILASH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 8, 2015 |
|
KAILASH CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
November 26, 2015 |
|
KAILASH NARAYAN NAMDEV AND ORS. Vs. MADHYA PRADESH WAKF BOARD AND ORS.
|
May 5, 2015 |
|
KAILASH SINGH YADAV Vs. STATE OF M.P. AND ORS.
|
April 6, 2015 |
|
KAILASHCHANDRA Vs. PADAMSINGH
|
November 4, 2015 |
|
KAILASHCHANDRA PARIHAR Vs. COURT OF J.M.F.C. JAORA
|
February 26, 2015 |
|
KAIRA BAI Vs. NISHI SIDDIQUI & ORS
|
August 31, 2015 |
|
KALAWATI Vs. BHAGWANDAS AND ORS.
|
April 30, 2015 |
|
KALI BAII Vs. UNION OF INDIA
|
February 3, 2015 |
|
KALLO ADIWASI Vs. STATE ELECTION COMMISSION, BHOPAL AND ORS.
|
September 11, 2015 |
|
KALPANA MARAVI AND ORS. Vs. RAM PRASAD AND ORS.
|
March 25, 2015 |
|
KALPANA PARULEKAR; MUKESH JAIN; SURESH CHAND GUPTA; SPECIAL POLICE ESTABLISHMENT UJJAIN; AKHILESH TOMAR; HIRENDER MALVIYA; ALOK VYAS Vs. STATE OF M P & ORS ; KALPANA PARULEKAR & ORS ; BASANT KUMAR; SPECIAL POLICE ESTABLISHMENT LOKAYUKT; INSPECTOR GENERAL OF POLICE SPECIAL POLICE ESTABLISHMENT LOKAYUKT & ANR
|
May 15, 2015 |
|
KALPANA SINGH Vs. STATE OF M.P. AND ORS.
|
October 27, 2015 |
|
KALU Vs. STATE OF M.P.
|
January 27, 2015 |
|
KALU SINGH Vs. NIRMALA
|
May 6, 2015 |
|
KALUIYA SAHU AND OTHERS Vs. KAILASH SAHU
|
October 27, 2015 |
|
KALURAM NARWARIYA Vs. STATE OF MP AND OTHERS
|
April 6, 2015 |
|
KALYAN ASHISH DE Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
KALYAN SINGH Vs. THE STATE OF M.P. AND ORS.
|
March 30, 2015 |
|
KALYAN SINGH Vs. SHYAM SUNDAR
|
March 12, 2015 |
|
KAMAL DAVID Vs. STATE OF M P
|
August 26, 2015 |
|
KAMAL KISHOR AND ORS. Vs. STATE OF MP
|
October 14, 2015 |
|
KAMAL KUMAR JAIN Vs. VIRENDRA KUMAR JAIN TADAIYA
|
December 12, 2015 |
|
KAMAL SINGH AND ORS. Vs. STATE OF M.P.
|
March 30, 2015 |
|
KAMAL SINGH MANIK Vs. NARMADA VALLEY DEVELOPMENT AUTHORITY
|
October 8, 2015 |
|
KAMAL VASHISHT AND ORS. Vs. HEMLATA AND ORS.
|
February 5, 2015 |
|
KAMAR MOHAMMAD KHAN Vs. NAWAB MANSOOR ALI KHAN PATAUDI
|
January 13, 2015 |
|
KAMAR MOHAMMED KHAN Vs. BEGUM SABIHA SULTAN AND ORS.
|
September 16, 2015 |
|
KAMAR SINGH RAWAT Vs. MAKHAN SINGH RAWAT AND OTHERS
|
October 30, 2015 |
|
KAMLA BAI Vs. NARESH AND ORS.
|
August 26, 2015 |
|
KAMLA DEVI AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.
|
February 27, 2015 |
|
KAMLESH Vs. STATE OF M P
|
January 5, 2015 |
|
KAMLESH PATHAK Vs. THE STATE OF M.P. AND ORS.
|
July 20, 2015 |
|
KAMLESH YADAV Vs. STATE OF M.P
|
February 9, 2015 |
|
KAMTANATH OILS PVT. LTD. Vs. STATE OF M.P. AND ORS.
|
February 26, 2015 |
|
KAMTHEEN SECURITY SERVICES Vs. STATE OF M.P. AND ORS.
|
July 20, 2015 |
|
KANCHANBAI Vs. KANHAIYALAL AND ORS.
|
April 6, 2015 |
|
KANHAIYA & ORS. Vs. STATE OF M.P.
|
May 15, 2015 |
|
KANHAIYA LAL Vs. STATE OF M P
|
January 9, 2015 |
|
KANHAIYALAL Vs. JAGDISHCHANDRA TAMRAKAR
|
February 23, 2015 |
|
KANHAIYALAL Vs. TEEKARAM & OTHERS
|
August 21, 2015 |
|
KANNI LAL Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2015 |
|
KANSA Vs. STATE OF M.P. AND ORS.
|
June 18, 2015 |
|
KAPIL Vs. STATE OF M.P.
|
April 7, 2015 |
|
KAPIL KIRAR Vs. STATE OF MP & OTHERS
|
July 30, 2015 |
|
KAPTAN SINGH THROUGH LRS PAPPU AND OTHERS Vs. STATE OF MP
|
November 19, 2015 |
|
KARAN JATIYA Vs. STATE OF M.P.
|
September 18, 2015 |
|
KARAN SINGH PARIHAR & ORS Vs. STATE OF M.P. & ORS
|
April 15, 2015 |
|
KARANSINGH Vs. OMPRAKASH AND ORS.
|
April 24, 2015 |
|
KARIGIRAN MASJID COMMITTEE Vs. STATE OF MP AND OTHERS
|
October 27, 2015 |
|
KARIM KHAN Vs. STATE OF MADHYA PRADESH
|
March 13, 2015 |
|
KASHI PRASAD DUBEY Vs. STATE OF M.P.
|
April 30, 2015 |
|
KASHI PRASAD DUBEY Vs. THE STATE OF MADHYA PRADESH
|
April 30, 2015 |
|
KASTURI BAI Vs. JABIR
|
February 4, 2015 |
|
KASTURNATH Vs. STATE OF M P
|
February 5, 2015 |
|
KAYUM KHAN Vs. EXECUTIVE ENGINEER M P GRAH NIRMAN MANDAL
|
January 13, 2015 |
|
KAYUM MOHD. AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 14, 2015 |
|
KAYUM MOHD. AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 26, 2015 |
|
KEDARNATH Vs. MURARILAL
|
October 15, 2015 |
|
KESHAV DAYAL MISHRA Vs. SARJU DEVI MISHRA & ORS
|
November 4, 2015 |
|
KESHAV MANJHI Vs. STATE OF M.P.
|
July 16, 2015 |
|
KESHAV PRASAD SHARMA Vs. KIRAN SHARMA
|
March 31, 2015 |
|
KESHAV PRASAD SONI Vs. M.P. ROAD TRANSPORT CORPORATION
|
February 16, 2015 |
|
KESHAV PRASAD UPADHYAY Vs. STATE OF M P
|
January 16, 2015 |
|
KESHAV SINGH RATHORE Vs. STATE OF M.P. & ORS
|
November 17, 2015 |
|
KESHAV SINGH RATHORE Vs. SACHIV ALP BACHAT
|
April 22, 2015 |
|
KETI CONSTRUCTION COMPANY LTD Vs. STATE OF MP AND OTHERS
|
November 18, 2015 |
|
KHAJURAHO POTTERIES Vs. STATE OF MADHYA PRADESH AND ORS.
|
September 16, 2015 |
|
KHALID Vs. STATE OF MADHYA PRADESH
|
February 19, 2015 |
|
KHATUN BEE Vs. GAPPU KHAN
|
October 9, 2015 |
|
KHET SINGH Vs. STATE OF M.P.
|
July 3, 2015 |
|
KHET SINGH Vs. PUSAU
|
March 2, 2015 |
|
KHURSHID ALAM Vs. SAVITABAI AND OTHERS
|
October 14, 2015 |
|
KHUSHAL SINGH RAGHUVANSHI Vs. STATE OF MP
|
February 13, 2015 |
|
KHUSHIRD BEE Vs. RAVINDRA SINGH AND ORS.
|
May 25, 2015 |
|
KIRAN CHOUHAN Vs. STATE OF MP
|
May 21, 2015 |
|
KIRAN SINGH YADAV Vs. STATE OF MP AND OTHERS
|
December 21, 2015 |
|
KISHAN LAL KEWAT Vs. STATE OF M.P. AND ORS.
|
August 13, 2015 |
|
KISHORE RAIKWAR Vs. GOPAL RAIKWAR
|
July 9, 2015 |
|
KOMAL SAVITA Vs. STATE OF MP
|
August 21, 2015 |
|
KOMAL SINGH Vs. PHOOLABAI AND OTHERS
|
December 2, 2015 |
|
KOMAL TYAGI Vs. STATE OF M.P.
|
June 25, 2015 |
|
KOOL SINGH PRAJAPATI AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 3, 2015 |
|
KRIPA RAM Vs. RAM KRISHAN DAS
|
March 18, 2015 |
|
KRISHAN CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
April 23, 2015 |
|
KRISHNA KANT MISHRA Vs. THE STATE OF MADHYA PRADESH
|
May 5, 2015 |
|
KRISHNAKANT GOYAL AND ORS. Vs. MIDEX GLOBAL PRIVATE LIMITED AND ORS.
|
January 28, 2015 |
|
KRISHNAPAL SINGH Vs. STATE OF M.P. AND OTHERS
|
July 21, 2015 |
|
KSHETRIYA JAN SAMASYA SAMADHAN SAMITI Vs. UNION OF INDIA AND OTHER
|
November 16, 2015 |
|
KU. VIJAY BHATNAGAR AND ORS. Vs. TARACHAND GOSWAMI
|
March 3, 2015 |
|
KUJMATI Vs. UNION OF INDIA
|
November 6, 2015 |
|
KULDEEP SINGH KUSHWAH AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 15, 2015 |
|
KUMAR JUDELE S/O RADHA KRISHNA JUDELE Vs. STATE OF M.P.
|
November 2, 2015 |
|
KUNCHIT THAKUR Vs. STATE OF M.P.
|
August 31, 2015 |
|
KUNDANLAL JAIN AND OTHERS Vs. VIRENDRA SINGH SOLANKI
|
August 24, 2015 |
|
KUNDANLAL JAIN AND OTHERS Vs. VIRENDRA SINGH SOLANKI
|
August 19, 2015 |
|
KUNJI LAL Vs. STATE OF MADHYA PRADESH
|
August 13, 2015 |
|
KUNJIKA CONSTRUCTION Vs. DEVDATT YEVALE
|
May 5, 2015 |
|
KUNJILAL(DEAD) THROUGH LRS Vs. JUMMAN KHAN AND OTHERS
|
November 17, 2015 |
|
KUSHALPAL SINGH JADON Vs. DWARIKA PRASAD SINGHAL
|
June 16, 2015 |
|
KUSHWAH AUTOMOBILE SERVICE CENTRE AND ORS. Vs. THE STATE OF M.P. AND ORS.
|
August 14, 2015 |
|
KUSMA RATHORE Vs. STATE OF M.P. & ORS
|
November 3, 2015 |
|
KUSUM BAI Vs. MUKESH
|
January 8, 2015 |
|
KUSUM KACHHI Vs. STATE OF M.P. AND ORS.
|
October 1, 2015 |
|
L & T GENERAL INSURANCE COMPANY LTD. Vs. NEPAL SINGH
|
March 2, 2015 |
|
L.G. IMPEX Vs. UNION OF INDIA AND ORS.
|
April 6, 2015 |
|
LAJWANI ANAND Vs. THE STATE OF M.P. AND ORS.
|
February 18, 2015 |
|
LAKHAN Vs. STATE OF MP
|
October 20, 2015 |
|
LAKHAN AND ORS. Vs. STATE OF MADHYA PRADESH
|
April 1, 2015 |
|
LAKHAN SINGH AND ORS. Vs. THE STATE OF M.P.
|
April 23, 2015 |
|
LAKHANLAL Vs. RAMJI BR.
|
April 28, 2015 |
|
LAKHANLAL Vs. STATE OF MADHYA PRADESH
|
July 10, 2015 |
|
LAKHMICHAND JAIN Vs. NITIN JAIN
|
January 14, 2015 |
|
LALCHAND AGRAWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
|
LALIT KAVADIA Vs. STATE OF M.P.
|
September 21, 2015 |
|
LALIT, S/O RAM PRASAD PARASAR Vs. ARVIND BHARGAWA
|
October 7, 2015 |
|
LALITA PRASAD Vs. STATE OF M.P.
|
April 27, 2015 |
|
LALKUNWAR BAI Vs. STATE OF M.P.
|
March 17, 2015 |
|
LALLA JI (SINCE DECEASED) AND ORS Vs. UNION OF INDIA AND OTHERS
|
September 18, 2015 |
|
LALMAN SINGH PATEL Vs. STATE OF M.P. AND ORS.
|
July 27, 2015 |
|
LALURAM Vs. STATE OF M.P.
|
March 2, 2015 |
|
LANDMARK ENGINEERING Vs. THE STATE OF M.P. AND ORS.
|
April 21, 2015 |
|
LATA BHARGAVA @ HEMLATA Vs. STATE OF MP
|
May 15, 2015 |
|
LATA BHARGAVA ALIAS HEMLATA Vs. STATE OF MP
|
May 6, 2015 |
|
LATA GOENKA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O.
|
July 10, 2015 |
|
LATA PAL Vs. MAHESH PAL AND ORS.
|
April 10, 2015 |
|
LATORERAM Vs. KUNJI SINGH & ANR
|
August 28, 2015 |
|
LAVESH UDYOG Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ORS.
|
February 20, 2015 |
|
LAWYERS FOR JUSTICE (NON-GOVERNMENT ORGANIZATION) Vs. STATE OF M.P. AND ORS.
|
October 1, 2015 |
|
LAXMAN Vs. GULAB BAI
|
February 16, 2015 |
|
LAXMAN PRASAD PANDEY Vs. HARISH KUMAR MEHTA
|
January 8, 2015 |
|
LAXMAN SINGH RATHORE Vs. STATE OF M.P. AND ORS.
|
April 1, 2015 |
|
LAXMI DEVI SINGHAL Vs. KAILASH SINGHAL
|
October 27, 2015 |
|
LAXMI GIRI GOSWAMI Vs. VIMLA SEN
|
September 23, 2015 |
|
LAXMI NARAYAN DHAKAD Vs. STATE OF M.P. AND ORS.
|
April 17, 2015 |
|
LAXMI PRASAD Vs. STATE OF MADHYA PRADESH
|
March 10, 2015 |
|
LAXMIKANT AND ORS. Vs. BUREAU OF INDIAN STANDARD ACT
|
September 2, 2015 |
|
LAXMINARAYAN VYAS Vs. STATE OF M.P.
|
August 25, 2015 |
|
LAYAK SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
April 27, 2015 |
|
LEKHRAJ RAWAL Vs. KIRTI KUMAR P. GANERIWALA
|
July 6, 2015 |
|
LITTLE ANGELS SHIKSHA SAMITI AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 13, 2015 |
|
LOKENDRA SINGH DANGI Vs. STATE OF M.P. AND OTHRS
|
April 20, 2015 |
|
M. RAMAKRISHNA REDDY Vs. UNION OF INDIA
|
October 29, 2015 |
|
M.C. AGRAWAL Vs. M.P. WAREHOUSING AND LOGISTICS CORPORATION AND ORS.
|
June 26, 2015 |
|
M.L.SURI @ SONS Vs. UNION OF INDIA
|
July 13, 2015 |
|
M.P. AUDHYOGIK KENDRA VIKAS NIGAM Vs. CHIEF C.C., C.E. & SERVICE TAX
|
September 16, 2015 |
|
M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. Vs. SCHALTECH AUTOMATION P. LTD.
|
June 30, 2015 |
|
M.P. OIL EXTRACTION LIMITED Vs. STATE TRADING CORPORATION OF INDIA AND ORS.
|
March 4, 2015 |
|
M.P. POWER GENERATION CO. PVT. LTD. Vs. ANSALDO ENERGIA SPS
|
July 13, 2015 |
|
M.P. PUBLIC SERVICE COMMISSION Vs. ARUN KUMAR PANDEY
|
September 3, 2015 |
|
M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. LTD. Vs. SURESH GUPTA
|
April 28, 2015 |
|
M.P. STATE CIVIL SUPPLIES CORPORATION LTD. Vs. K.D. TRANSPORT
|
July 28, 2015 |
|
M.P. STATE ELECTRONICS DEVELOPMENT Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 2015 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. SHIVSINGH KAUSHAL
|
June 25, 2015 |
|
M.P. VEENER & PLYWOOD P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2015 |
|
M.P. VENEER AND PLYWOOD LTD. Vs. STATE OF M.P. AND ORS.
|
May 7, 2015 |
|
M.S. DAHIYA Vs. STATE OF M.P. AND ORS.
|
August 12, 2015 |
|
M/S ANAMAY CONSTRUCTION CO. Vs. UNION OF INDIA AND OTHERS
|
September 5, 2015 |
|
M/S AVTAR AND COMPANY Vs. UNION OF INDIA
|
November 30, 2015 |
|
M/S GANGA CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
April 27, 2015 |
|
M/S LINK UTSAV AUTO SYSTEM PVT.LTD. Vs. STATE OF MP
|
June 26, 2015 |
|
M/S NOOR ASSOCIATES Vs. THE STATE OF MADHYA PRADESH
|
June 25, 2015 |
|
M/S S.S. MARKETING Vs. MUNICIPAL CORPORATION, INDORE AND ANOTHER
|
September 9, 2015 |
|
M/S SHAKTI TRADERS Vs. STATE OF M.P. AND OTHERS
|
September 9, 2015 |
|
MAAN SINGH YADAV Vs. STATE OF M.P
|
April 17, 2015 |
|
MABEL HARRY Vs. STATE OF MADHYA PRADESH
|
January 6, 2015 |
|
MACHINES INDIA Vs. CHIEF ENGINEER JABALPUR ZONE
|
January 13, 2015 |
|
MADAN Vs. STATE OF MP
|
November 23, 2015 |
|
MADANLAL Vs. THE STATE OF MADHYA PRADESH
|
September 15, 2015 |
|
MADHU @ MADALIYA Vs. STATE OF M P
|
January 6, 2015 |
|
MADHU SONKAR Vs. STATE OF M.P. AND OTHERS
|
August 26, 2015 |
|
MADHURI BHARDWAJ Vs. THE STATE OF MADHYA PRADESH
|
March 4, 2015 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. Vs. RAMSWAROOP KUSHWAH
|
January 8, 2015 |
|
MAGMA FINCORP LTD. Vs. RAJBHAN SINGH
|
April 30, 2015 |
|
MAHABALI SURYAVANSHI Vs. THE STATE OF MADHYA PRADESH
|
May 6, 2015 |
|
MAHAK SHIKSHA AND JAN KALYAN SAMITI, REWA Vs. STATE OF M.P. AND OTHERS
|
October 29, 2015 |
|
MAHANT BHAGWANDAS AND ORS. Vs. VISHNU GOYAL AND ORS.
|
September 7, 2015 |
|
MAHENDRA DIXIT AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 11, 2015 |
|
MAHENDRA GUPTA Vs. STATE OF M P
|
March 17, 2015 |
|
MAHENDRA GUPTA AND ORS. Vs. THE STATE OF M.P. AND ORS.
|
March 15, 2015 |
|
MAHENDRA GUPTA AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 17, 2015 |
|
MAHENDRA KUMAR Vs. KAILASH NARAYAN
|
August 3, 2015 |
|
MAHENDRA KUMAR Vs. MEERA BHARGAVA
|
July 31, 2015 |
|
MAHENDRA KUMAR DIXIT Vs. STATE OF MADHYA PRADESH
|
January 7, 2015 |
|
MAHENDRA KUMAR GOYAL Vs. STATE OF M P
|
March 25, 2015 |
|
MAHENDRA KUMAR PATEL Vs. SINDH HARDWARE STORE
|
October 27, 2015 |
|
MAHENDRA LODHI Vs. INDIAN OIL CORPORATION
|
July 3, 2015 |
|
MAHENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 11, 2015 |
|
MAHENDRA SINGH Vs. STATE OF M.P. AND ORS.
|
September 4, 2015 |
|
MAHENDRA SINGH S/O HARPAL SINGH NAMDEV Vs. STATE OF MP AND ANOTHER
|
October 29, 2015 |
|
MAHENDRA SINGH YADAV Vs. SOUTH EASTERN COALFIELDS LTD AND ORS
|
November 18, 2015 |
|
MAHENDRA SONI Vs. MAHENDRA SINGH CHAUHAN
|
April 1, 2015 |
|
MAHENDRI CHOURASIA Vs. STATE OF M.P. AND ORS.
|
May 12, 2015 |
|
MAHESH CHAND GANGIL AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 12, 2015 |
|
MAHESH CHANDRA MISHRA Vs. MUNICIPAL CORPORATION GWALIOR
|
April 17, 2015 |
|
MAHESH KUMAR RAHORA Vs. STATE OF M.P.
|
April 15, 2015 |
|
MAHESH YADAV AND OTHERS Vs. STATE OF MP AND OTHERS
|
December 2, 2015 |
|
MAHILA GEETA BAI Vs. RAMHET AND ORS.
|
March 13, 2015 |
|
MAHILA UTTHAN AVAM MUDRAN SAHAKARI SANSTHAN MARYAD Vs. STATE OF MP & OTHERS
|
August 6, 2015 |
|
MAHINDER SINGH BHASIN Vs. SSANGYONG ENGINEERING & CONSTRUCTION CO. LTD.
|
August 14, 2015 |
|
MAHIPAL SINGH AND ORS. Vs. JAGANNATH SINGH AND ORS.
|
February 25, 2015 |
|
MAHMOOD KHAN Vs. NATHURAM
|
March 3, 2015 |
|
MAJID KHAN Vs. ANITA KALYAN
|
July 1, 2015 |
|
MAJOR SINGH Vs. STATE OF M.P.
|
September 24, 2015 |
|
MALKHAN SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 2, 2015 |
|
MAMTA Vs. STATE OF M P
|
March 12, 2015 |
|
MAMTA Vs. STATE OF M.P.
|
September 22, 2015 |
|
MAMTA BHARDWAJ Vs. MADHUSUDAN BHARDWAJ
|
January 16, 2015 |
|
MAMTA GUPTA Vs. THE STATE OF MADHYA PRADESH
|
May 1, 2015 |
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MANAKCHANDRA JAIN Vs. STATE OF M P
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January 5, 2015 |
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MANAPPURAM FINANCE LTD. Vs. THE STATE OF MADHYA PRADESH
|
March 20, 2015 |
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MANAV SHARMA Vs. UMASHANKAR TIWARI
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September 8, 2015 |
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MANDAKINI MARRIAGE GARDEN Vs. CANTONMENT BOARD MORAR
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April 1, 2015 |
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MANDIR SHREE RAM JANKI Vs. MST.ANARKALI
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November 23, 2015 |
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MANDIR SHRI HANUMAN MURTI AND ORS. Vs. COLLECTOR MAHODAY, DATIA AND ORS.
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September 9, 2015 |
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MANDU AND ORS. Vs. STATE OF M.P. AND ORS.
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March 26, 2015 |
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MANGAL SINGH Vs. STATE OF M.P. AND ORS.
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September 14, 2015 |
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MANGATRAM AND ORS. Vs. STATE OF M.P. AND ORS.
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February 2, 2015 |
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MANGI LAL Vs. STATE OF M.P. AND ORS.
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August 13, 2015 |
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MANGILAL AND OTHERS Vs. RADHESHYAM AND OTHERS
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November 6, 2015 |
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MANGILAL S/O KACHRULAL PATIDAR Vs. STATE OF M.P.
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August 10, 2015 |
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MANGYA Vs. RAMA
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January 13, 2015 |
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MANIKLAL KANSKAR Vs. CENTRAL BANK OF INDIA, MANDLA AND ORS.
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August 11, 2015 |
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MANISH Vs. MADHURI @ PINKI
|
August 17, 2015 |
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MANISH Vs. PURUSHOTTAM
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February 5, 2015 |
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MANISH AGRAWAL Vs. BASANT KESHAV PATASKAR AND ORS.
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May 14, 2015 |
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MANISH AGRAWAL Vs. C.N. RAO AND ORS.
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May 14, 2015 |
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MANISH AGRAWAL Vs. PRABHANSHU RANJAN SHUKLA AND ORS.
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May 14, 2015 |
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MANISH AGRAWAL Vs. C. SHRIKARNI AND ORS.
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May 14, 2015 |
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MANISH AND ORS. Vs. ANIL KUMAR AND ORS.
|
February 4, 2015 |
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MANISH KUMAR GUPTA Vs. STATE OF MP
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August 5, 2015 |
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MANISH KUMAR JAISWAL Vs. PHARMACY COUNCIL OF INDIA & ORS
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September 28, 2015 |
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MANISH KUMAR S/O NARAYANASINGH MUCHHAL Vs. HASANALI S/O LATE AJMERI SHAH
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August 24, 2015 |
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MANISH KUMAR VERMA Vs. STATE OF M.P. & ORS
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July 13, 2015 |
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MANISH SHARMA Vs. MOHAN KISHORE
|
April 16, 2015 |
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MANISH SONI AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
July 6, 2015 |
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MANISHA PARPIYANI Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
|
August 10, 2015 |
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MANJIT SINGH & ANOTHER Vs. STATE OF M.P.
|
October 13, 2015 |
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MANJULA CHOUDHARY Vs. PRIYANKA CHAUHAN
|
September 3, 2015 |
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MANJULATA AND ANOTHER Vs. RAMDAS ALIAS MOTU AND 5 OTHERS
|
September 9, 2015 |
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MANKA Vs. STATE OF MADHYA PRADESH
|
February 4, 2015 |
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MANOHAR LAL MISHRA Vs. STATE OF M.P. & ORS
|
August 28, 2015 |
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MANOJ AGARWAL Vs. GEETA SINGHAL
|
February 12, 2015 |
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MANOJ BADRETIYA AND ORS Vs. STATE OF M.P. & ORS
|
July 24, 2015 |
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MANOJ KAPADIA Vs. MANISHA KAPADIA
|
July 27, 2015 |
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MANOJ KUMAR Vs. STATE OF M.P.
|
August 25, 2015 |
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MANOJ KUMAR AGRAWAL Vs. NEPA LIMITED
|
June 18, 2015 |
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MANOJ KUMAR AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
July 9, 2015 |
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MANOJ KUMAR CHATURVEDI Vs. HIGH COURT OF M.P.
|
August 13, 2015 |
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MANOJ KUMAR GOYAL AND ORS. Vs. VIKAS GUPTA AND ORS.
|
September 3, 2015 |
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MANOJ KUMAR JAIN Vs. NAFIS AKHTAR
|
January 19, 2015 |
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MANOJ KUMAR MESHRAM Vs. THE STATE OF MADHYA PRADESH
|
March 9, 2015 |
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MANOJ KUMAR PUROHIT AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
November 23, 2015 |
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MANOJ SHIVHARE Vs. SUNIL KUMAR KHANDELWAL
|
July 1, 2015 |
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MANOJ YADAV Vs. MAYA
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February 12, 2015 |
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MANORAMA SHARMA Vs. STATE OF M.P.
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June 17, 2015 |
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MANSUKH LAL SARAF Vs. ARUN KUMAR TIWARI AND ORS.
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August 6, 2015 |
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MANU @ MAN SINGH Vs. STATE OF M P
|
February 5, 2015 |
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MANVENDRA YADAV Vs. SURVESH AND ORS.
|
May 14, 2015 |
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MAQDOON Vs. JAHID AHMAD AND OTHERS
|
May 8, 2015 |
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MAREUM Vs. ABDUL LATIF
|
January 30, 2015 |
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MATHURA PRASAD Vs. STATE OF M.P.
|
February 25, 2015 |
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MATUWARRAM CHAURASIYA Vs. NORTHERN COALFIELDS LIMITED
|
January 20, 2015 |
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MAUSIYA Vs. STATE OF MADHYA PRADESH
|
January 29, 2015 |
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MAXIMA TRADERS BHOPAL PVT. LIMITED Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 7, 2015 |
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MAYA RAM SHARMA Vs. STATE OF M.P.
|
September 18, 2015 |
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MECH FAB INDUSTRIES Vs. UNION OF INDIA & ANR.
|
November 20, 2015 |
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MEENA Vs. SUNIL SINGHAI
|
May 13, 2015 |
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MEENA DEVI Vs. STATE OF M.P.
|
April 9, 2015 |
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MEENA SHARMA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
September 23, 2015 |
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MEENA SHRIVASTAVA Vs. UNION OF INDIA & OTHERS
|
September 16, 2015 |
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MEENADEVI Vs. OMPRAKASH
|
July 13, 2015 |
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MEENAKSHI SHUKLA AND ORS. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
April 20, 2015 |
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MEERA GUPTA AND ORS. Vs. ANURUDH BUILDERS & DEVELOPERS
|
May 5, 2015 |
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MEERA KUSHWAH Vs. STATE OF MP
|
June 17, 2015 |
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MEGH SINGH Vs. RAKSHPAL SINGH & OTHERS
|
August 25, 2015 |
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MEHARAZUDDIN Vs. STATE OF M.P.
|
August 3, 2015 |
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MEHMOOD ANSARI Vs. JAMEEL AHMED AND ANOTHER
|
October 27, 2015 |
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MEHMOOD HUSSAIN Vs. NAGAR PANCHYAT BAADI
|
April 21, 2015 |
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MESCOT HOSPITAL AND RESEARCH CENTRE PVT. LTD. Vs. STATE OF M.P. AND ORS.
|
August 3, 2015 |
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MISHRILAL Vs. KASHYA AND ORS.
|
March 17, 2015 |
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MITHILESH SHARMA Vs. STATE OF M.P
|
February 11, 2015 |
|
MODERN DENTAL COLLEGE & RESEARCH CENTRE Vs. GOVERNMENT OF INDIA AND ORS.
|
May 7, 2015 |
|
MOHAMMAD AASIF AND OTHERS Vs. STATE OF M.P.
|
November 30, 2015 |
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MOHAMMAD ALI Vs. THE STATE OF MADHYA PRADESH
|
April 28, 2015 |
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MOHAMMAD ISHAK BEG Vs. NAGAR PANCHAYAT & OTHERS
|
July 31, 2015 |
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MOHAMMAD JABIR SHEIKH Vs. NARMADA JHABUA GRAMEEN BANK AND ORS.
|
April 23, 2015 |
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MOHAMMAD JAKIR Vs. RUKSANA AND ORS.
|
June 15, 2015 |
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MOHAMMAD MUKHTYAR Vs. STATE OF M.P.
|
July 1, 2015 |
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MOHAMMAD SALEEM Vs. STATE OF M.P. AND ORS.
|
October 16, 2015 |
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MOHAMMAD YAQOOB Vs. THE STATE OF MADHYA PRADESH
|
July 28, 2015 |
|
MOHAMMAD ZUBAIR Vs. STATE OF M.P.
|
March 23, 2015 |
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MOHAMMED ISLAM AND OTHERS Vs. GANGA BANI AND ANOTHER
|
September 3, 2015 |
|
MOHAMMED YUSUF Vs. STATE OF M P
|
January 6, 2015 |
|
MOHAN Vs. BABULAL
|
January 12, 2015 |
|
MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
March 19, 2015 |
|
MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA AND ORS.
|
August 14, 2015 |
|
MOHAN BAI CHAMAR Vs. BADAN SINGH AND ORS.
|
March 5, 2015 |
|
MOHAN BHOYAR S/O RAM RAO BHOYAR Vs. STATE OF M.P. AND ORS
|
October 1, 2015 |
|
MOHAN KUMAR GOLE Vs. INDIAN OIL CORPORATION LTD
|
July 1, 2015 |
|
MOHAN LAL Vs. STATE OF MADHYA PRADESH
|
September 16, 2015 |
|
MOHAN LAL Vs. RAIS ALI
|
March 18, 2015 |
|
MOHAN LAL CHOUDHARY Vs. THE STATE OF MADHYA PRADESH
|
April 23, 2015 |
|
MOHAN LAL JOSHI AND ORS. Vs. STATE OF M.P. AND ORS.
|
October 13, 2015 |
|
MOHAN MAHESHWARI AND ORS. Vs. AWADH SINGH DHAKRE AND ORS.
|
August 25, 2015 |
|
MOHAN PRASAD DUBEY AND ORS. Vs. STATE OF M.P. AND ORS.
|
November 17, 2015 |
|
MOHAN SINGH Vs. STATE OF M P
|
January 14, 2015 |
|
MOHAN SWAROOOP CHAUHAN Vs. SMT. MOHINI CHAUHAN
|
August 7, 2015 |
|
MOHANDAS Vs. KARAMAT KHAN AND ORS.
|
October 20, 2015 |
|
MOHANIYA CHARITABLE TRUST Vs. TRUST MANDIR SHRI RAM JANKI
|
September 16, 2015 |
|
MOHANLAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2015 |
|
MOHANLAL Vs. SHANKARLAL
|
July 20, 2015 |
|
MOHD NISAR SHAH S/O LATE ISMILE SHAH Vs. STATE OF M.P. & ANOTHER
|
February 5, 2015 |
|
MOHD FAIYYAZ Vs. FARHEEN BANO
|
October 29, 2015 |
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MOHD SHERU Vs. STATE OF MADHYA PRADESH
|
October 9, 2015 |
|
MOINUDDIN Vs. AIRPORT AUTHORITY OF INDIA AND OTHERS
|
September 15, 2015 |
|
MONICA NAGDEO AND ORS. Vs. M.P. POWER TRANSMISSION COMPANY LTD. AND ORS.
|
December 11, 2015 |
|
MONIKA SHUKLA Vs. STATE OF M P
|
January 30, 2015 |
|
MONU @ KAUSHAL SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
|
October 29, 2015 |
|
MOTIRAM KUSHWAH Vs. MANOJ KUMAR SHARMA
|
March 11, 2015 |
|
MOUJILAL Vs. MALLU AND ORS.
|
August 24, 2015 |
|
MRIDUL KUMAR SHARMA Vs. STATE OF M.P.
|
August 13, 2015 |
|
MSJ COLONIZING AND LEASING COMPANY LTD. Vs. INDORE MUNICIPAL CORPORATION AND ORS.
|
March 2, 2015 |
|
MUKESH Vs. STATE OF M.P.
|
April 1, 2015 |
|
MUKESH DANDEER & ORS Vs. STATE OF M P & ORS
|
January 22, 2015 |
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MUKESH KUMAR AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 5, 2015 |
|
MUKESH KUMAR MISHRA Vs. HIGH COURT OF MADHYA PRADESH
|
April 9, 2015 |
|
MUKESH KUMAR RAI Vs. MP STATE AGRICULTURE MARKETING BOARD AND OTHERS
|
October 15, 2015 |
|
MUKESH KUMAR RAI Vs. M.P. STATE AGRICULTURE MARKETING BOARD
|
November 6, 2015 |
|
MUKESH RANI YADAV Vs. STATE OF M.P.
|
September 3, 2015 |
|
MUKESH SINGH & ORS Vs. SUNI BAI & ANR
|
October 7, 2015 |
|
MUKESH VISHWAKARMA Vs. RANI
|
April 21, 2015 |
|
MUKUND SINGH JADON AND ORS. Vs. STATE OF M.P. AND ORS.
|
June 29, 2015 |
|
MUNENDRA SINGH BHADORIA Vs. STATE OF MP & OTHERS
|
November 17, 2015 |
|
MUNICIPAL CORPORATION Vs. SAGARMAL AND ORS.
|
April 1, 2015 |
|
MUNICIPAL CORPORATION DEVAS Vs. SHANTILAL
|
July 22, 2015 |
|
MUNNA Vs. STATE OF M.P.
|
January 21, 2015 |
|
MUNNA ALIAS HIRDESH NARYAN SHARMA Vs. SHYAM BIHARI AND OTHERS
|
February 13, 2015 |
|
MUNNA LAL NAGAR Vs. UNION OF INDIA AND ORS.
|
April 30, 2015 |
|
MUNNA LAL PANT Vs. THE STATE OF M.P. AND ORS.
|
July 2, 2015 |
|
MUNNALAL Vs. STATE OF MADHYA PRADESH
|
March 19, 2015 |
|
MUNNALAL Vs. STATE OF MADHYA PRADESH
|
July 20, 2015 |
|
MUNNE PUKKI ALIAS MUNNE KHAN Vs. STATE OF M.P
|
February 9, 2015 |
|
MUNNI BAI Vs. STATE OF MADHYA PRADESH
|
September 3, 2015 |
|
MURLIDHAR PINJANI AND ORS. Vs. SATYAKAM TENDON AND ORS.
|
June 17, 2015 |
|
MURLIDHAR SONI Vs. SAMPATBAI
|
June 16, 2015 |
|
N KUMAR Vs. ASHOK LAVASA, SECRETARY, MINISTRY OF ENVIRONMENT &
|
November 5, 2015 |
|
N U KHAN Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
|
October 28, 2015 |
|
N. CHAURASIA ASSOCIATES Vs. NORTHERN COALFIELDS LIMITED
|
February 3, 2015 |
|
NABHYA INFOTECH PVT. LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 6, 2015 |
|
NABI MOHAMMAD S/O SHERI MOHAMMAD Vs. STATE OF M.P. AND ORS
|
August 28, 2015 |
|
NADIMUDDIN Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2015 |
|
NAGAR PALIKA NIGAM Vs. ARUN SHARMA
|
July 1, 2015 |
|
NAGAR PALIKA PARISHAD Vs. STATE OF M P
|
March 12, 2015 |
|
NAIMUDDIN SIDDIQUI S/O LATE SHRI AZIMUDDIN Vs. STATE OF M.P.
|
October 15, 2015 |
|
NAINARAM Vs. BOARD OF SECONDARY EDUCATION, M.P. BHOPAL
|
November 30, 2015 |
|
NAKODA TEXTILES AND ORS. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX AND ORS.
|
February 24, 2015 |
|
NAMAN Vs. STATE OF M P
|
February 25, 2015 |
|
NAND KISHORE OJHA Vs. STATE OF M.P. AND ORS.
|
April 20, 2015 |
|
NANDKISHOR AND ORS. Vs. STATE OF M.P. AND ORS.
|
October 16, 2015 |
|
NANDLAL Vs. BHURA
|
September 21, 2015 |
|
NANDLAL YADAV Vs. UNION OF INDIA
|
February 11, 2015 |
|
NANKA Vs. STATE OF M P
|
February 25, 2015 |
|
NARAYAN Vs. STATE OF M P
|
March 2, 2015 |
|
NARAYAN AND ORS. Vs. STATE OF MADHYA PRADESH
|
March 17, 2015 |
|
NARAYAN DAS AND ORS. Vs. STATE OF M.P. AND ORS.
|
July 15, 2015 |
|
NARAYAN SINGH Vs. KALLARAM @ KALLURAM KUSHWAHA
|
March 19, 2015 |
|
NARAYAN SINGH BARKADE Vs. THE STATE OF MADHYA PRADESH
|
May 5, 2015 |
|
NARAYAN SINGH LODHI Vs. AMAR SINGH RAJPUT
|
January 20, 2015 |
|
NARBAD SINGH Vs. SAHDEV
|
May 11, 2015 |
|
NARENDRA KUMAR AND ORS. Vs. STATE OF M.P.
|
September 4, 2015 |
|
NARENDRA KUMAR JAIN Vs. CHANDRA PRABHU DIGAMBAR JAIN MANDIR
|
February 27, 2015 |
|
NARENDRA KUMAR JAIN Vs. BOARDER SECURITY FORCE SHIKSHA SAMITI
|
March 27, 2015 |
|
NARENDRA SINGH Vs. STATE OF M.P.
|
June 16, 2015 |
|
NARESH Vs. STATE OF M P
|
January 27, 2015 |
|
NARESH VASWANI Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 9, 2015 |
|
NARMAD PRASAD VISHWAKARMA Vs. AJAY TIWARI
|
January 12, 2015 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF M.P. AND OTHERS
|
January 6, 2015 |
|
NARMADA HYDROELECTRIC DEVELOPMENT CORPORATION Vs. SHANKAR
|
July 10, 2015 |
|
NARMADA MOTORS Vs. SUNIL KUMAR LAUVANSHI
|
June 19, 2015 |
|
NARMADA PRASAD AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
January 23, 2015 |
|
NARMADA VALLEY DEVELOPMENT AUTHORITY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION & ORS
|
April 24, 2015 |
|
NARMADA WELFARE SOCIETY Vs. REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 12, 2015 |
|
NARVEER SINGH KALRA AND ORS. Vs. GOPAL SINGH AND ORS.
|
September 16, 2015 |
|
NASIR AHMAD S/O HABIB AHMAD Vs. MEHTAB BANO W/O MOHAMMAD PATHAN
|
September 30, 2015 |
|
NASIR KHAN Vs. COLLECTOR / DISTRICT MAGISTRATE AND ORS.
|
March 5, 2015 |
|
NATHU Vs. STATE OF M P
|
February 13, 2015 |
|
NATHU SINGH RAJPUT Vs. STATE OF M.P.
|
April 27, 2015 |
|
NATHUA Vs. BADRI PRASAD
|
July 8, 2015 |
|
NATHURAM SHARMA Vs. STATE OF M.P.
|
September 14, 2015 |
|
NATIONAL FERTILIZER LTD Vs. BHAGWAN DAS PAL
|
July 6, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. GOVIND RAM AND ORS.
|
March 3, 2015 |
|
NATTHU KHAN Vs. STATE OF M.P. AND ORS.
|
February 23, 2015 |
|
NAVAL SINGH SAHAKARI SHAKKAR KARKHANA MARYADIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 29, 2015 |
|
NAVEEN GOYAL Vs. STATE OF M.P.
|
June 5, 2015 |
|
NAVEEN VIDYA BHAWAN Vs. UNION OF INDIA
|
March 5, 2015 |
|
NAWAB KHAN Vs. STATE OF M P
|
January 22, 2015 |
|
NAWAB SINGH AND ORS. Vs. BHAGWAT SINGH AND ORS.
|
March 24, 2015 |
|
NAWAJ Vs. STATE OF M.P.
|
August 28, 2015 |
|
NAWAL SINGH Vs. UNION OF INDIA AND OTHERS
|
October 15, 2015 |
|
NEELESH JAT Vs. STATE OF MADHYA PRADESH
|
January 19, 2015 |
|
NEERAJ KUMAR GUPTA Vs. STATE OF M.P
|
April 16, 2015 |
|
NEERAJ SHARMA Vs. STATE OF M.P.
|
June 17, 2015 |
|
NEERAJ VERMA Vs. STATE OF MADHYA PRADESH
|
September 30, 2015 |
|
NEETI DEVELOPMENT AND LEASING PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 22, 2015 |
|
NEETU DUBEY Vs. STATE OF MP
|
April 9, 2015 |
|
NEETU THAKUR AND ORS. Vs. LAXMI NARAYAN THAKUR
|
September 2, 2015 |
|
NETAJI GRIH NIRMAN SAHKARI SAMITI MYDT Vs. STATE OF MP
|
October 14, 2015 |
|
NETRAM Vs. RAM PRASAD AND ORS.
|
February 25, 2015 |
|
NEW INDIA ASSURANCE CO. Vs. UNIVERSAL TRANSPORT CORP.
|
February 9, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SUNIL KUMAR SONI AND OTHERS
|
September 3, 2015 |
|
NEW PATIDAR AGRO INDUSTRIES Vs. M.P. VITT NIGAM
|
March 31, 2015 |
|
NIDHI ARJARIA Vs. RAHUL ARJARIA
|
July 29, 2015 |
|
NIHAL AHMED Vs. STATE OF M.P. AND ORS.
|
September 22, 2015 |
|
NIHALA DEVI Vs. STATE OF M.P. AND ORS.
|
March 3, 2015 |
|
NIKHILESH UPADHYAY Vs. MANISHA UPADHYAY
|
March 24, 2015 |
|
NILOFER KHAN Vs. MOHD YUSUF KHAN
|
September 24, 2015 |
|
NIRANJAN SINGH KORI Vs. DISTRICT & SESSIONS JUDGE, GUNA & OTHERS
|
September 1, 2015 |
|
NIRANKAR Vs. STATE OF MADHYA PRADESH
|
February 27, 2015 |
|
NIRMAL JYOTI SOCIETY Vs. STATTE OF M P
|
February 16, 2015 |
|
NIRMALA SINGH AND ORS. Vs. MAHENDRA PRATAP SHARMA AND ORS.
|
April 17, 2015 |
|
NISAR SHAH Vs. STATE OF M.P. AND ORS.
|
February 5, 2015 |
|
NISHA TOMAR Vs. NOOR MOHAMMAD
|
September 22, 2015 |
|
NITIN JAIN Vs. STATE OF M P
|
December 8, 2015 |
|
NITIN JAISHWAL Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION, BHOPA
|
October 6, 2015 |
|
NITIN VERMA Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
|
November 17, 2015 |
|
NITYA RANJAN DAS AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 6, 2015 |
|
NITYANAND PANDE Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
|
January 7, 2015 |
|
NOOR MOHAMMAD Vs. RAMSER @ SAMSER ANSARI
|
March 20, 2015 |
|
NOOR MOHD.PATHAN Vs. THE STATE OF M.P. & ANR
|
August 20, 2015 |
|
NUTAN CHAUHAN Vs. STATE OF MADHYA PRADESH
|
February 25, 2015 |
|
NYAJ MOHAMMED S/O HABIB KHAN Vs. STATE OF MP AND OTHERS
|
August 24, 2015 |
|
O.P. TIWARI Vs. THE STATE OF MADHYA PRADESH
|
September 16, 2015 |
|
OFFICER IN CHARGE Vs. LAXMI BAI
|
July 20, 2015 |
|
OFFICER IN CHARGE Vs. RAM BAI
|
July 20, 2015 |
|
OM PRAKASH BHARGAVA Vs. STATE OF MADHYA PRADESH
|
June 16, 2015 |
|
OM PRAKASH SHARMA & ANOTHER Vs. STATE OF M.P. & ORS
|
July 9, 2015 |
|
OMJI ASSOCIATES Vs. GOVERNMENT OF INDIA AND ORS.
|
April 8, 2015 |
|
OMKAR AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 12, 2015 |
|
OMKARESHWAR TIWARI Vs. STATE OF MADHYA PRADESH
|
March 13, 2015 |
|
OMPRAKASH Vs. STATE OF M.P.
|
October 26, 2015 |
|
OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
May 5, 2015 |
|
OMPRAKASH AGRAWAL Vs. HEMENDRA AND ORS.
|
August 7, 2015 |
|
OMPRAKASH CHOUHAN AND ORS. Vs. STATE OF M.P. AND ORS.
|
May 15, 2015 |
|
OMPRAKASH S/O LADDULAJI JAIN AND TWO OTHERS Vs. KAILASHCHANDRA S/O LAKSHMI NARAYAN VERMA
|
August 24, 2015 |
|
ONKAR SINGH AND ORS Vs. LATE MULAYAM SINGH THR LRS & ORS
|
August 25, 2015 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUBBARO TALASHILA AND ORS.
|
October 14, 2015 |
|
ORIENTAL INSURANCE COMPANY Vs. DEEPTI NIGAM
|
January 16, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJU BAI AND ORS.
|
August 31, 2015 |
|
P N MALVIYA Vs. STATE OF M.P.
|
September 11, 2015 |
|
P V MURLIDHARAN Vs. STATE OF M P
|
February 3, 2015 |
|
PADMANISH Vs. STATE OF M.P.
|
February 27, 2015 |
|
PADMI DEVI RONKA AND ORS. Vs. RIKHI RAM RONKA
|
April 7, 2015 |
|
PAHELWAN AND ORS. Vs. STATE OF MADHYA PRADESH
|
May 12, 2015 |
|
PANCHAM SINGH AND ORS Vs. RANJANA SINGH BAGHEL
|
March 10, 2015 |
|
PANDEY COAL BRIQUETES Vs. NATIONAL THERMAL POWER CORPORATION
|
February 16, 2015 |
|
PANKAJ ALIAS NATTI Vs. STATE OF M.P.
|
August 19, 2015 |
|
PANKAJ MISHRA Vs. STATE OF M.P. AND ORS.
|
April 20, 2015 |
|
PANKAJ PATERIYA Vs. RAGHUVEER SAHAY KHARE
|
October 13, 2015 |
|
PANKAJ TIWARI Vs. STATE OF M.P. AND ORS.
|
September 11, 2015 |
|
PANKAJ YADAV Vs. STATE OF M.P.
|
July 14, 2015 |
|
PANNALAL Vs. MULIABAI AND ORS.
|
July 20, 2015 |
|
PANNALAL Vs. STATE OF M.P.
|
September 29, 2015 |
|
PANTA BUILDCOM PRIVATE LIMITED Vs. SHAILENDRA KUMAR UPADHYAY AND ORS.
|
April 16, 2015 |
|
PAPPU Vs. STATE OF MADHYA PRADESH
|
April 30, 2015 |
|
PAPPU @ SATENDRA RAJPUT Vs. STATE OF MADHYA PRADESH
|
October 5, 2015 |
|
PAPPU KHARE Vs. STATE OF M.P
|
January 29, 2015 |
|
PAPPU RAI Vs. STATE OF M P
|
September 30, 2015 |
|
PAPPU RAI Vs. STATE OF M.P.
|
September 23, 2015 |
|
PARAS Vs. CHAITANYA KASHYAP
|
January 5, 2015 |
|
PARAS SAKLECHA Vs. STATE OF M.P.
|
September 28, 2015 |
|
PARAS SAKLECHA Vs. STATE OF M P & ORS
|
July 9, 2015 |
|
PARAS WHITE GOLD AGRO INDUSTRIES AND ORS. Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ORS.
|
March 5, 2015 |
|
PARASRAM PAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
October 28, 2015 |
|
PARVEJ Vs. THE STATE OF MADHYA PRADESH
|
May 15, 2015 |
|
PARVEZ S/O FIROZ KHAN Vs. STATE OF M.P.
|
September 16, 2015 |
|
PAVAN SINGH CHAUHAN Vs. VISHNU SINGH CHAUHAN
|
July 3, 2015 |
|
PAWAN ARORA Vs. STATE OF M.P.
|
January 12, 2015 |
|
PAWAN BHARADWAJ Vs. STATE OF MADHYA PRADESH AND ORS.
|
October 14, 2015 |
|
PAWAN KUMAR Vs. UNION OF INDIA
|
April 20, 2015 |
|
PAWAN KUMAR AHLUWALIA Vs. UNION OF INDIA AND ORS.
|
September 23, 2015 |
|
PAWAN KUMAR PATHAK Vs. MOHAN PRASAD
|
April 15, 2015 |
|
PAWAN KUMAR RAWAT Vs. STATE OF M.P.
|
November 4, 2015 |
|
PAWAN KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
|
March 4, 2015 |
|
PAWAN KUMAR SINGHAL Vs. STATE OF M.P. AND ORS.
|
February 20, 2015 |
|
PAWAN S/O GORDHANLAL AND ANOTHER Vs. STATE OF M.P.
|
August 25, 2015 |
|
PEEYUSH SHARMA Vs. YASHODHARA RAJE SCINDHIA
|
June 22, 2015 |
|
PERNOD RICARD INDIA PVT LTD Vs. STATE OF M.P.
|
December 1, 2015 |
|
PERNOD RICHARD INDIA Vs. STATE OF M.P. AND ORS.
|
December 23, 2015 |
|
PERNOD RICHARD INDIA PVT LTD Vs. STATE OF M P
|
February 4, 2015 |
|
PETITIONER Vs. STATE OF MADHYA PRADESH AND ORS.
|
January 22, 2015 |
|
PHOENIX FURNISHERS Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE
|
October 1, 2015 |
|
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
|
April 7, 2015 |
|
PHOOLAN DEVI Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2015 |
|
PHULEL PRASAD PATEL Vs. THE STATE OF MADHYA PRADESH
|
June 17, 2015 |
|
PINKI MISHRA Vs. STATE OF M.P. AND ORS.
|
September 16, 2015 |
|
PINKI YADAV Vs. STATE OF M.P.
|
November 26, 2015 |
|
POOJA AGRAWAL Vs. SHIVBHAN SINGH RATHORE AND ORS.
|
October 14, 2015 |
|
POOJA JATAV Vs. STATE OF M P
|
February 5, 2015 |
|
POONAM MANSHARAMANI Vs. AJIT MANSHARAMANI
|
November 16, 2015 |
|
POONAMLATA UPADHYAY Vs. JAYA DWIVEDI
|
March 11, 2015 |
|
POORAN CHAND RAJAK Vs. STATE OF M.P. AND ORS.
|
May 7, 2015 |
|
POORAN SINGH JATAV Vs. STATE OF M.P
|
April 17, 2015 |
|
POORANCHANDRA AGRAWAL Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
|
PRABHA EXIM PVT. LTD. Vs. PUBLIC WORKS DEPARTMENT
|
May 6, 2015 |
|
PRABHA SHARMA Vs. THE STATE OF MADHYA PRADESH
|
June 25, 2015 |
|
PRABHA SHRIVASTAVA Vs. STATE OF M P
|
January 9, 2015 |
|
PRABHAKAR VYAS Vs. VISHWA NATH VYAS
|
November 30, 2015 |
|
PRABHULAL GUPTA Vs. GANESHDEEN PATEL
|
February 9, 2015 |
|
PRABOD NARAYAN TIWARI Vs. RAJ KUMAR SAHU
|
September 11, 2015 |
|
PRACHI SONI Vs. JAI PRAKASH SARRAF
|
September 9, 2015 |
|
PRADEEP Vs. STATE OF M.P
|
February 11, 2015 |
|
PRADEEP Vs. STATE OF M.P. AND ORS.
|
October 30, 2015 |
|
PRADEEP Vs. STATE OF M.P. AND ORS.
|
November 30, 2015 |
|
PRADEEP KUMAR Vs. SHASHIPRABHA
|
March 26, 2015 |
|
PRADEEP KUMAR & ORS Vs. MAHILA RAMBETI & ORS
|
July 16, 2015 |
|
PRADEEP MISHRA Vs. SECRETARY, STATE OF M.P.
|
July 1, 2015 |
|
PRADEEP SINGH JADON Vs. STATE OF M.P.
|
March 18, 2015 |
|
PRADHUMAN SINGH Vs. THE STATE OF MADHYA PRADESH
|
December 10, 2015 |
|
PRADUMNA Vs. STATE OF M.P.
|
January 28, 2015 |
|
PRAGMATIC INFRASTRUCTURES LTD. Vs. M.P. HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD AND ORS.
|
March 11, 2015 |
|
PRAGYA GIRLS SCHOOL SOCIETY Vs. STATE OF M.P. AND OTHERS
|
December 17, 2015 |
|
PRAHLAD AND ORS. Vs. STATE OF MADHYA PRADESH
|
March 9, 2015 |
|
PRAHLAD SINGH RAGHUVANSHI Vs. STATE OF M.P. AND ORS.
|
March 12, 2015 |
|
PRAKASH Vs. UMA CHATURVEDI
|
September 21, 2015 |
|
PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LTD. Vs. M.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
March 2, 2015 |
|
PRAKASH DESAI Vs. STATE OF M P
|
September 21, 2015 |
|
PRAKASH METAL CRAFTS INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 25, 2015 |
|
PRAKASH SINGH Vs. STATE OF M.P. AND ORS.
|
March 20, 2015 |
|
PRAKHAR KUMAR MISHRA Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION AND ORS.
|
August 6, 2015 |
|
PRAMOD KUMAR Vs. SAIYAD RAJIY SULTAN AND ORS.
|
April 15, 2015 |
|
PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
|
December 28, 2015 |
|
PRAMOD KUMAR Vs. STATE OF M P
|
October 27, 2015 |
|
PRAMOD KUMAR DUBEY Vs. STATE OF M.P
|
February 11, 2015 |
|
PRAMOD KUMAR JAIN @ PRADIP KUMAR Vs. STATE OF M P
|
March 3, 2015 |
|
PRASANNA KUMAR Vs. SANJAY KUMAR
|
February 23, 2015 |
|
PRASHANT AGRAWAL AND ANOTHER Vs. DEPUTY DIRECTOR, FOOD AND DRUG ADMINISTRATION AND
|
January 7, 2015 |
|
PRASHANT SHARMA Vs. MAHRSHI PATANJALI, SANSKRIT SANSTHAN BHOPALAM
|
July 9, 2015 |
|
PRASHANT SHARMA Vs. YOGESH AGRAWAL
|
April 23, 2015 |
|
PRASHAT GOYAL Vs. STATE OF M.P.
|
April 9, 2015 |
|
PRATAP AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
PRATAP NARAYAN VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
July 31, 2015 |
|
PRATAP SINGH Vs. STATE OF MP
|
July 14, 2015 |
|
PRATEEKSHA PARMAR Vs. BOARD OF SECONDARY EDUCATION
|
May 13, 2015 |
|
PRATHMIK KRISHI SAKH SAHAKARI SAMITI Vs. STATE OF M.P.
|
November 26, 2015 |
|
PRATIBHA KUSHRAM Vs. STATE OF MADHYA PRADESH
|
January 27, 2015 |
|
PRATIBHA MOHTA Vs. SANJAY BAORI AND ORS.
|
June 29, 2015 |
|
PRATIMA SINGH Vs. PUSHPENDRA SINGH
|
August 28, 2015 |
|
PRATIPAL SINGH Vs. STATE OF M.P. AND ORS.
|
August 14, 2015 |
|
PRAVEEN CHOUDHRY(DR.) Vs. STATE OF M.P.
|
August 10, 2015 |
|
PRAVEEN KUMAR SAXENA & ORS Vs. TILAK NAGAR GRIH NIRMAN SAHAKARI SAMIT & OTHERS
|
August 31, 2015 |
|
PRAVEEN PRAKASH Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
April 17, 2015 |
|
PRAVEEN SHAH Vs. STATE OF M.P. AND ORS.
|
August 24, 2015 |
|
PRAVESH PATHAK AND ORS. Vs. SHAKUNTALA SHARMA AND ORS.
|
September 2, 2015 |
|
PRAVIR KRISHN AND ORS. Vs. K.K. DIXIT
|
October 5, 2015 |
|
PRECHAND JAIN Vs. KAILASH
|
May 11, 2015 |
|
PREETAM LODHI Vs. STATE OF M.P.
|
January 28, 2015 |
|
PREETAM SINGH JATAV Vs. STATE OF MP
|
July 1, 2015 |
|
PREETI AND ORS. Vs. DEVENDRA AWASTHI
|
April 7, 2015 |
|
PREM KUMAR PACHAURI Vs. STATE OF M.P. AND ORS.
|
February 20, 2015 |
|
PREM MOTORS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
|
November 18, 2015 |
|
PREM SINGH Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ORS
|
July 13, 2015 |
|
PREMA DEVI Vs. STATE OF M P
|
July 10, 2015 |
|
PREMCHAND GUDDU Vs. CHINTAMANI MALVIYA AND ORS.
|
September 24, 2015 |
|
PREMLAL GUPTA Vs. STATE OF M.P.
|
March 5, 2015 |
|
PREMNARAYAN AND ANOTHER Vs. NASIR KHAN AND ANOTHER
|
October 9, 2015 |
|
PREMNARAYAN SHARMA Vs. RAJU AND ORS.
|
March 2, 2015 |
|
PRESIDENT Vs. DIRECTOR
|
August 27, 2015 |
|
PRITHVIRAJ SINGH Vs. M.P. HOUSING AND INFRASTRUCTURE AND DEV.
|
April 22, 2015 |
|
PRITHVIRAJ SINGH Vs. STATE OF M P & ANR
|
December 2, 2015 |
|
PROPRIETOR EASTERN MINERALS CO. LTD. AND ORS. Vs. NISHA TOMAR AND ORS.
|
September 22, 2015 |
|
PROPRIETOR GULATI ENTERPRISES Vs. SHRI SHRI 1008 JAGAT GURU SHANKARACHARYA SWAMI SWAROOPANAND SARASWATI
|
June 22, 2015 |
|
PUNIYABAI & ORS. Vs. SAHADAT ALI & ORS.
|
September 3, 2015 |
|
PUNJAB STORES Vs. COMMERCIAL TAX SETTLEMENT AUTHORITY, BHOPAL (MP) AND ORS.
|
August 3, 2015 |
|
PUNNARAM Vs. SHRICHAND PRABHU DIGAMBAR JAIN MANDIR TRUST SAMITTI, KOLARAS AND OTHERS
|
July 24, 2015 |
|
PURSHOTTAM AND ORS. Vs. ARVIND KUMAR JAIN AND ORS.
|
February 5, 2015 |
|
PURSHOTTAM AND ORS. Vs. MANDIR MURTI SHRI RAMJANKI AND ORS.
|
March 20, 2015 |
|
PURSHOTTAM DAS JOSHI Vs. DISTRICT CO-OPERATIVE CENTRAL BANK, DATIA
|
April 20, 2015 |
|
PURUSHOTTAM LAL Vs. STATE OF MP
|
October 1, 2015 |
|
PURUSHOTTAM LAL AND ORS. Vs. STATE OF M.P. AND ORS.
|
October 15, 2015 |
|
PURUSHOTTAM LAL DWIVEDI Vs. SOUTH EASTERN COALFIELDS LTD. AND ORS.
|
April 29, 2015 |
|
PUSHPA CHATURVEDI Vs. STATE OF M.P. AND ORS.
|
August 14, 2015 |
|
PUSHPA DEVI Vs. SHIVSAI MANDIR TRUST
|
July 6, 2015 |
|
PUSHPA DEVI AND ORS. Vs. STATE OF M.P.
|
September 16, 2015 |
|
PUSHPA DHARWAL Vs. STATE OF M P
|
May 15, 2015 |
|
PUSHPA MAYUR GRIH NIRMAN AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 19, 2015 |
|
PUSHPENDRA MISHRA Vs. STATE OF M P
|
August 19, 2015 |
|
PUSHPENDRA SINGH HAZARI Vs. LAKHAN LAL
|
February 13, 2015 |
|
PUSHPENDRASINGH Vs. UNION OF INDIA
|
August 25, 2015 |
|
PUSHPRAJ JAIN Vs. SARIKA JAIN
|
April 6, 2015 |
|
PUSHPRAJ SINGH Vs. STATE OF M.P
|
May 7, 2015 |
|
PUSHPRAJ SINGH BHARADWAJ Vs. STATE OF M.P. AND ORS.
|
March 10, 2015 |
|
PVR (PREVIOUSLY CINEMAX INDIA LTD.) GURGAON, HARYANA Vs. MALIK BROTHERS
|
February 27, 2015 |
|
QUAZI ZIYAUDDIN Vs. M P STATE ELECTION COMMISSION
|
February 20, 2015 |
|
R K SHRIVASTAVA Vs. STATE OF MP
|
April 8, 2015 |
|
R P GUPTA Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS
|
August 28, 2015 |
|
R S CHAUHAN AND OTHERS Vs. RAVIPRAKASH
|
November 24, 2015 |
|
R. JAGDISH TEA COMPANY Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 4, 2015 |
|
R.B. SINGH Vs. VINDHYACHAL SUPER POWER THARMAL PROJECT
|
May 5, 2015 |
|
R.C. CHOUDHARY Vs. STATE OF M.P. AND ORS.
|
September 10, 2015 |
|
R.G. AGRICULTURAL CORPORATION AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
|
February 13, 2015 |
|
R.K. GARG AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 6, 2015 |
|
R.K. VISHWAKARMA Vs. THE M.P. STATE ELECTRICITY BOARD AND ORS.
|
February 12, 2015 |
|
R.N. GUPTA Vs. THE STATE OF MADHYA PRADESH
|
March 31, 2015 |
|
R.P. MEENA Vs. THE STATE OF MADHYA PRADESH
|
June 19, 2015 |
|
RABI KHAN Vs. STATE OF MADHYA PRADESH
|
January 30, 2015 |
|
RACHIT SHAH Vs. PRAFULLA KUMAR SHAH & OTHERS
|
December 18, 2015 |
|
RACHNA Vs. CHATRAPAL SINGH
|
April 9, 2015 |
|
RADHA MOHAN Vs. STATE OF M P
|
January 23, 2015 |
|
RADHABAI AND ORS. Vs. SURESH KUMAR AND ORS.
|
September 7, 2015 |
|
RADHE SHYAM DHAKAD Vs. JAIVARDHAN SINGH AND OTHERS
|
October 15, 2015 |
|
RADHE SHYAM MOURYA Vs. DASHMAT DEVI
|
March 10, 2015 |
|
RADHELAL Vs. VISHWANATH
|
June 15, 2015 |
|
RADHESHYAM Vs. RANJAN
|
August 5, 2015 |
|
RADHESHYAM Vs. SURESH CHAND
|
June 19, 2015 |
|
RADHEY SHYAM Vs. BHURE SINGH
|
December 16, 2015 |
|
RADHIKA K. MOOLCHANDANI Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
April 6, 2015 |
|
RAFIQUE KHAN Vs. STATE OF M.P.
|
November 23, 2015 |
|
RAGHAVENDRA RANA Vs. STATE OF M.P. AND OTHERS
|
July 30, 2015 |
|
RAGHUVEER PRASAD Vs. STATE OF M.P.
|
February 12, 2015 |
|
RAGHUVEER SINGH Vs. HARGOVIND
|
January 7, 2015 |
|
RAGHUVEER SINGH UPLABDHA AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 29, 2015 |
|
RAGHUVEER SINGH YADAV Vs. ATAR BAI AND ORS.
|
February 19, 2015 |
|
RAGHUWAR SINGH Vs. STATE OF M.P.
|
March 13, 2015 |
|
RAGHVENDRA DIXIT Vs. STATE OF MP
|
June 17, 2015 |
|
RAGHVENDRA SINGH Vs. STATE OF M.P. AND ORS.
|
April 8, 2015 |
|
RAGHVENDRA SINGH Vs. STATE OF M.P. AND ORS.
|
April 6, 2015 |
|
RAHMAN AND ORS. Vs. STATE OF MADHYA PRADESH
|
March 17, 2015 |
|
RAHUL Vs. JITENDRA
|
November 6, 2015 |
|
RAHUL @ UMESH HADA Vs. STATE OF M P
|
January 6, 2015 |
|
RAHUL AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
October 19, 2015 |
|
RAHUL BHARTIA AND ORS. Vs. DENTAL COUNCIL OF INDIA AND ORS.
|
February 9, 2015 |
|
RAHUL SHARMA Vs. STATE OF M.P.
|
August 3, 2015 |
|
RAHUL VERMA Vs. NARESHDEVI AND ORS.
|
February 26, 2015 |
|
RAJ BAHADUR SINGH AND ORS. Vs. UNION OF INDIA
|
July 6, 2015 |
|
RAJ KISHORE Vs. STATE OF M.P
|
August 28, 2015 |
|
RAJ KUMAR Vs. STATE OF MADHYA PRADESH
|
July 23, 2015 |
|
RAJ KUMAR DAMADE Vs. STATE OF M.P. AND ORS.
|
July 2, 2015 |
|
RAJ KUMAR RAJAK AND ORS. Vs. ANOOP DEV KESHAV PUJARI
|
February 2, 2015 |
|
RAJ KUMAR RONIYA Vs. UNION OF INDIA AND ORS.
|
April 17, 2015 |
|
RAJ KUMAR VISHWAKARMA Vs. STATE OF M P & ORS
|
July 31, 2015 |
|
RAJ KUMARI JAIN Vs. STATE OF M.P.
|
September 30, 2015 |
|
RAJ KUMARI PATEL Vs. GENERAL MANAGER, NORTHERN COALFIELD LTD.
|
April 23, 2015 |
|
RAJA AHIRWAR Vs. STATE OF M P
|
February 18, 2015 |
|
RAJA BHAI Vs. STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
RAJA BHAIYA YADAV Vs. STATE OF M.P. AND ORS.
|
June 18, 2015 |
|
RAJA GURJAR Vs. STATE OF MADHYA PRADESH
|
April 7, 2015 |
|
RAJAN ALIAS RAJENDRA RAJORIA Vs. RAJEEV KUMAR AND OTHERS
|
October 29, 2015 |
|
RAJANI BHAVSAR Vs. M.P. POLLUTION CONTROL BOARD
|
December 18, 2015 |
|
RAJARAM Vs. NAGAR PANCHAYAT, ANTRI & ANOTHER
|
August 6, 2015 |
|
RAJARAM AND ORS. Vs. SARJU BAI AND ORS.
|
April 24, 2015 |
|
RAJARAM CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
|
October 19, 2015 |
|
RAJARAM GAUD Vs. STATE OF M P
|
May 6, 2015 |
|
RAJARAM NANDA Vs. VINAY RANJAN MISHRA
|
June 30, 2015 |
|
RAJE VIRENDRA SHAH AND ORS. Vs. STATE OF M.P. AND ORS.
|
February 9, 2015 |
|
RAJEEV KUMAR AND ANOTHER Vs. RAJAN ALIAS RAJENDRA AND OTHERS
|
October 29, 2015 |
|
RAJEEV KUMAR SHARMA Vs. STATE OF M.P. AND ORS.
|
May 15, 2015 |
|
RAJEEV RANJAN Vs. STATE OF M P
|
August 6, 2015 |
|
RAJEEV RANJAN AND ORS. Vs. STATE OF MADHYA PRADESH
|
July 6, 2015 |
|
RAJEEV SINGH Vs. STATE OF M.P AND ORS.
|
April 9, 2015 |
|
RAJENDRA ALIAS RAJE Vs. STATE OF M P
|
April 17, 2015 |
|
RAJENDRA KUMAR Vs. KANCHAN SAHU
|
October 26, 2015 |
|
RAJENDRA KUMAR GARG Vs. THE STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
RAJENDRA KUMAR GUPTA Vs. RAM SEWAK GUPTA
|
May 8, 2015 |
|
RAJENDRA KUMAR JAIN, S/O SHRI LAXMI CHANDRA JAIN Vs. SHRIRAM AGRAWAL, S/O SHRI NATTHULAL AGRAWAL
|
September 16, 2015 |
|
RAJENDRA KUMAR VERMA Vs. STATE OF M.P.
|
January 6, 2015 |
|
RAJENDRA PAL SINGH Vs. VIVEK KUMAR PORWAL
|
February 2, 2015 |
|
RAJENDRA PRASAD KUSHWAH Vs. DALCHAND KUSHWAH
|
March 25, 2015 |
|
RAJENDRA PRASAD MAURYA Vs. M P HOUSING BOARD
|
January 30, 2015 |
|
RAJENDRA PRASAD RAJORIYA Vs. SHIVCHARAN MALVIYA AND ORS.
|
October 13, 2015 |
|
RAJENDRA RAIKWAR Vs. STATE OF M.P. & OTHERS
|
November 27, 2015 |
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RAJENDRA S/O KAILASH NARAYAN TIWARI Vs. STATE OF M.P.
|
September 21, 2015 |
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RAJENDRA SINGH Vs. JAGDISH SINGH
|
August 25, 2015 |
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RAJENDRA SINGH Vs. STATE OF M.P.
|
September 11, 2015 |
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RAJENDRA SINGH BIST Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPAN
|
July 30, 2015 |
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RAJENDRA SINGH PARMAR ALIAS RAJJAK ALIAS RAJU & AN Vs. STATE OF MP & ANOTHER
|
November 17, 2015 |
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RAJESH Vs. RAJKUNWAR AND ORS.
|
August 5, 2015 |
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RAJESH @ SOURABH NAYAK Vs. STATE OF M P
|
January 16, 2015 |
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RAJESH BHANGRE Vs. STATE OF MP
|
April 21, 2015 |
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RAJESH DESAI Vs. STATE OF M.P.
|
November 26, 2015 |
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RAJESH KAUL Vs. RANI DURGAWATI VISHWAVIDYALAYA
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January 6, 2015 |
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RAJESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 14, 2015 |
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RAJESH KUMAR JAIN AND ORS. Vs. STATE OF M.P. AND ORS.
|
July 13, 2015 |
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RAJESH KUMAR MISHRA Vs. M.P. STATE KRISHI VIPDAN BOARD
|
January 5, 2015 |
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RAJESH KUMAR RATHORE AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
April 6, 2015 |
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RAJESH MISHRA Vs. RAM VILAS SINGH KUSHWAHA
|
March 12, 2015 |
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RAJESH PANDEY ALIAS MANISH PANDEY Vs. GEETA DEVI PODDAR
|
July 29, 2015 |
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RAJESH PATEL Vs. STATE OF M.P. & OTHERS
|
December 3, 2015 |
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RAJESH RATHI Vs. PINTU KUMAR
|
March 30, 2015 |
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RAJESH SHARMA Vs. STATE OF MADHYA PRADESH
|
March 18, 2015 |
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RAJESH SINGH AND OTHERS Vs. STATE OF MP AND OTHERS
|
September 30, 2015 |
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RAJESH WADHVANI Vs. SHYAMNATH SHARMA
|
July 16, 2015 |
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RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA Vs. S P GANDHI AND OTHERS
|
October 1, 2015 |
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RAJIV GANDHI PRODYOGIKIYA SHRAMIK VISHWAVIDYALAYA KARMCHARI SANGH Vs. STATE OF M.P. AND ORS.
|
April 8, 2015 |
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RAJIV NAYAN Vs. MUNICIPAL COUNCIL
|
March 4, 2015 |
|
RAJIV SHARMA Vs. STATE OF M.P.
|
March 19, 2015 |
|
RAJJAN Vs. THE STATE OF MADHYA PRADESH
|
May 6, 2015 |
|
RAJKAMAL BUILDERS PVT. LTD. Vs. STATE OF M.P. AND ORS.
|
December 17, 2015 |
|
RAJKISHORE SHUKLA & ANR Vs. ASHA SHUKLA
|
September 22, 2015 |
|
RAJKUMAR GUPTA S/O KASHIRAM GUPTA Vs. MOHANLAL S/O BHANWARLAL GUPTA
|
November 26, 2015 |
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RAJKUMAR PATEL Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2015 |
|
RAJKUMAR RACHANDANI Vs. THE STATE OF M.P.
|
January 27, 2015 |
|
RAJKUMAR VISHWAKARMA Vs. STATE OF M.P.
|
March 26, 2015 |
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RAJKUNWAR Vs. BAKHAT SINGH
|
June 29, 2015 |
|
RAJMAL AGARWAL Vs. DINESH SAHU
|
February 5, 2015 |
|
RAJMAL JAIN Vs. STATE OF MP
|
September 9, 2015 |
|
RAJNATH RAWAL Vs. TRIBAL WELFARE DEPARTMENT
|
December 17, 2015 |
|
RAJNEESH JAISWAL Vs. STATE OF M.P.
|
September 30, 2015 |
|
RAJU Vs. STATE OF MADHYA PRADESH
|
January 5, 2015 |
|
RAJU Vs. THE STATE OF MADHYA PRADESH
|
March 23, 2015 |
|
RAJU KAUSHAL AND ORS. Vs. SUMITRA
|
August 4, 2015 |
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RAJU KUMAR Vs. STATE OF MP
|
June 16, 2015 |
|
RAJU PREMCHANDANI AND ORS. Vs. STATE OF M.P.
|
September 1, 2015 |
|
RAJU RAJAK Vs. JOKULAL
|
July 7, 2015 |
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RAJU RATHOD Vs. STATE OF M.P. AND ANOTHER
|
August 28, 2015 |
|
RAJVATI Vs. STATE OF MP
|
December 7, 2015 |
|
RAJVEER AND OTHERS Vs. STATE OF MP
|
November 4, 2015 |
|
RAJYANAND GAUTAM Vs. STATE OF M.P. & ORS
|
July 30, 2015 |
|
RAKESH GUPTA Vs. STATE OF M.P.
|
March 12, 2015 |
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RAKESH KUMAR SHARMA Vs. SATPUDA NARMADA KSHETRIYA GRAMIN BANK
|
August 24, 2015 |
|
RAKESH SHIVHARE Vs. STATE OF M.P.
|
September 23, 2015 |
|
RAKESH SINGH NARWARIA AND ORS. Vs. STATE OF MADHYA PRADESH
|
August 26, 2015 |
|
RAKESH TOMAR Vs. STATE OF M.P.
|
February 3, 2015 |
|
RAKHEE SHARMA Vs. STATE OF M P
|
February 27, 2015 |
|
RAKHI VIJAYVARGIYA Vs. PURUSHOTTAM PATIDAR
|
August 3, 2015 |
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RAM AGRAWAL Vs. STATE OF M.P. AND ORS.
|
June 25, 2015 |
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RAM BABU SHARMA Vs. STATE OF M P
|
March 11, 2015 |
|
RAM DEEN Vs. SHAIKH SHAHJAD AND OTHERS
|
September 9, 2015 |
|
RAM HARSH Vs. BIHARILAL PATEL
|
March 10, 2015 |
|
RAM KRISHNA NAPIT Vs. MAKHAN LAL CHATURVEDI RASHTRIYA PATRAKARITA VISHWA
|
September 30, 2015 |
|
RAM KUMAR DIXIT Vs. DHIRENDRA SHUKLA
|
July 2, 2015 |
|
RAM KUMAR DIXIT Vs. DHIRENDRA SHUKLA
|
February 25, 2015 |
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RAM KUMAR SHARMA Vs. BAL KISHAN SHARMA
|
July 2, 2015 |
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RAM KUNWAR AND ORS. Vs. BANSI AND ORS.
|
May 5, 2015 |
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RAM MAHESH SHARMA Vs. STATE OF M.P
|
April 13, 2015 |
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RAM MOHAN PARASHAR Vs. STATE OF MP
|
April 20, 2015 |
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RAM NARAYAN Vs. PRABHU
|
February 3, 2015 |
|
RAM NARESH UPADHYAYA AND ORS. Vs. ASHA BAI CHAUDHURY
|
May 11, 2015 |
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RAM NARESH YADAV Vs. STATE OF M.P. AND ORS.
|
May 5, 2015 |
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RAM NIWAS TIWARI AND ORS. Vs. STATE OF M.P. AND ORS.
|
July 13, 2015 |
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RAM PRASAD Vs. STATE OF M.P.
|
May 25, 2015 |
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RAM SEVAK Vs. STATE OF M.P
|
May 7, 2015 |
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RAM SINGH Vs. KAPOORIBAI
|
January 12, 2015 |
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RAM SINGH NEGI Vs. STATE OF M.P.
|
July 6, 2015 |
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RAM SINGH YADAV AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 30, 2015 |
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RAM SWAROOP PATHAK Vs. STATE OF M.P.
|
March 5, 2015 |
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RAMAN KISHORE GOYAL & ANR Vs. RAKESH KUMAR JAIN AND ANR
|
July 13, 2015 |
|
RAMANAND MISHRA Vs. PRADYUMN SINGH
|
January 28, 2015 |
|
RAMANAND SINGH Vs. NORTHEN COALFIELDS LIMITED
|
October 28, 2015 |
|
RAMBABU DEVANGAN Vs. STATE OF M.P. AND ORS.
|
August 18, 2015 |
|
RAMBABU PRAJAPATI Vs. STATE OF M P
|
March 2, 2015 |
|
RAMBHARAT Vs. STATE OF M.P.
|
February 11, 2015 |
|
RAMBHAROSE Vs. STATE OF MP
|
September 18, 2015 |
|
RAMCHANDRA S/O SAWANT Vs. STATE OF MP & ANOTHER
|
December 18, 2015 |
|
RAMCHARAN SINGH SOLANKI Vs. STATE OF M.P
|
April 17, 2015 |
|
RAMDEV Vs. MATHURA PRASAD
|
April 8, 2015 |
|
RAMDHANI AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
RAMESH AND OTHERS Vs. STATE OF M.P.
|
August 28, 2015 |
|
RAMESH CHAND Vs. USHA DEVI
|
July 29, 2015 |
|
RAMESH CHAND VERMA Vs. CENTRAL BANK OF INDIA
|
June 15, 2015 |
|
RAMESH CHANDRA SAHU Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
|
July 14, 2015 |
|
RAMESH KOLL Vs. RAJNI
|
February 12, 2015 |
|
RAMESH PARMAR Vs. STATE OF M.P.
|
April 24, 2015 |
|
RAMESH SHARMA Vs. THE STATE OF MADHYA PRADESH
|
December 2, 2015 |
|
RAMESH SINGH TOMAR Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
|
RAMESH YADAV Vs. STATE OF M.P.
|
January 6, 2015 |
|
RAMESHWAR AND ORS. Vs. ROOPKISHORE AND ORS.
|
February 6, 2015 |
|
RAMESHWAR DAYAL SHARMA Vs. OM PRAKASH
|
October 6, 2015 |
|
RAMESHWAR PRASAD PATHAK Vs. SOUTH EASTERN COALFIELDS LTD. AND ORS.
|
March 23, 2015 |
|
RAMGOPAL Vs. ASHOK
|
August 18, 2015 |
|
RAMGOPAL SHARMA Vs. KAMLA BAI
|
October 28, 2015 |
|
RAMGULAM Vs. STATE OF M.P.
|
November 26, 2015 |
|
RAMJI CHAUBEY Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 2, 2015 |
|
RAMJILAL CHANDIL Vs. RAMKATORI AGRAWAL
|
February 26, 2015 |
|
RAMJILAL SHARMA Vs. MEERA SHIVHARE
|
November 16, 2015 |
|
RAMJIVAN Vs. SATYANARAYAN
|
March 20, 2015 |
|
RAMKANYABAI AND OTHERS Vs. UNIVERSAL SAMPO GENERAL INS. CO. LTD. AND ANOTHER
|
September 23, 2015 |
|
RAMKARAN Vs. STATE OF M.P.
|
July 10, 2015 |
|
RAMKRIPAL Vs. STATE OF MADHYA PRADESH
|
March 12, 2015 |
|
RAMKUMAR Vs. B.N. OIL PVT. LTD.
|
September 2, 2015 |
|
RAMKUMAR @ RAMU Vs. STATE OF M P
|
January 7, 2015 |
|
RAMLAKHAN AND ORS. Vs. NARAYAN SINGH AND ORS.
|
January 30, 2015 |
|
RAMMANOHAR PANDEY Vs. ABHAY KUMAR JAIN AND ORS.
|
September 2, 2015 |
|
RAMNARAYAN Vs. HARIRAM AND ORS.
|
September 14, 2015 |
|
RAMNIWAS DAS Vs. KRISHI UPAJ MANDI
|
March 30, 2015 |
|
RAMNIWAS GUPTA Vs. BANK OF BADODA
|
April 9, 2015 |
|
RAMPRAKASH Vs. STATE OF M P
|
April 8, 2015 |
|
RAMPRASAD LODHI Vs. STATE OF MADHYA PRADESH
|
May 21, 2015 |
|
RAMRAJ PATEL AND ORS. Vs. HIRALAL PATEL AND ORS.
|
April 16, 2015 |
|
RAMSEVAK Vs. STATE OF M P & ORS
|
August 28, 2015 |
|
RAMSHRI KUSHWAH AND OTHERS Vs. VED PRAKASH AND OTHERS
|
November 6, 2015 |
|
RAMSIROMANI PAV Vs. CHHOTELAL SINGH GOND
|
July 13, 2015 |
|
RAMSUHAWAN Vs. THE STATE OF MADHYA PRADESH
|
June 23, 2015 |
|
RAMSUVAN PATEL Vs. GRAM PANCHAYAT, AAMADEEH & OTHERS
|
August 31, 2015 |
|
RAMSWAROOP AND ORS. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
|
July 16, 2015 |
|
RAMSWAROOP CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
|
June 26, 2015 |
|
RAMSWAROOP PANDRE Vs. STATE OF M.P. AND ORS.
|
June 25, 2015 |
|
RAMSWAROOP TYAGI Vs. OMKARNATH PANDEY
|
August 21, 2015 |
|
RAMUBAI AND ORS. Vs. BHAGAT SINGH AND ORS.
|
May 8, 2015 |
|
RAMVALLABH @ BALLO Vs. STATE OF M.P.
|
November 20, 2015 |
|
RAMVILAS PATHARIA Vs. STATE OF M.P.
|
June 22, 2015 |
|
RANI Vs. STATE OF M.P. AND ORS.
|
February 9, 2015 |
|
RANI W/O SATISH Vs. KAMAL KISHORE S/O VISHNU MODI AND OTHERS
|
April 25, 2015 |
|
RANJANA SAXENA Vs. THE STATE OF MADHYA PRADESH
|
August 7, 2015 |
|
RANJEET AHIRWAR Vs. STATE OF M.P. AND ORS.
|
May 14, 2015 |
|
RANJEET KAUR Vs. STATE OF M.P.
|
July 1, 2015 |
|
RANJEET RAI Vs. STATE M.P. AND ORS.
|
March 31, 2015 |
|
RANJEET SINGH Vs. STATE OF M.P.
|
February 4, 2015 |
|
RAO SACHINDRA SINGH & ANR Vs. STATE OF M.P. & ORS
|
November 17, 2015 |
|
RAS COPPER AND ALLOYS LIMITED Vs. REGISTRAR OF COMPANIES, GWALIOR
|
March 11, 2015 |
|
RASMEET SINGH MALHOTRA Vs. STATE OF M P & ORS
|
October 19, 2015 |
|
RATANLAL Vs. RAJABETI
|
April 15, 2015 |
|
RATIRAM BAGLA AND ORS. Vs. CHEMADHAR JATAV AND ORS.
|
March 18, 2015 |
|
RATIRAM YADAV Vs. VIMLA YADAV
|
October 27, 2015 |
|
RAUN FUEL CENTRER Vs. BHARAT PETROLEUM CORPN LTD
|
February 5, 2015 |
|
RAVI Vs. STATE OF M P
|
February 3, 2015 |
|
RAVI CHIROLIYA Vs. STATE OF M.P.
|
June 23, 2015 |
|
RAVI KATARE Vs. STATE OF M.P.
|
July 8, 2015 |
|
RAVI KUMAR BAJPAI Vs. RENU AWASTHI BAJPAI
|
September 16, 2015 |
|
RAVIKANT VERMA Vs. STATE OF M P
|
October 16, 2015 |
|
RAVINDRA GUPTA Vs. STATE OF MP
|
September 29, 2015 |
|
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 27, 2015 |
|
RAVINDRA TIWARI Vs. STATE OF MADHYA PRADESH & OTHERS
|
November 18, 2015 |
|
RAVISHANKAR CHOURASIYA Vs. SMT.KAMINI
|
July 8, 2015 |
|
RAVISHANKAR TATLE Vs. TEEKARAM
|
March 24, 2015 |
|
RAYEES AND ORS. Vs. STATE OF MADHYA PRADESH
|
August 6, 2015 |
|
REETA DEVI PRAJAPATI Vs. STATE OF M.P. AND ORS.
|
March 18, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BHAGWAN DASS SHOBHA LAL JAIN
|
April 23, 2015 |
|
REKHA PANDEY Vs. THE STATE OF MADHYA PRADESH
|
July 1, 2015 |
|
RESTAURANT AND LOUNGE VYAPARI ASSOCIATION AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 21, 2015 |
|
REVATI CEMENTS PVT LTD Vs. ALLAHABAD BANK
|
November 2, 2015 |
|
REWA SHANKER AND ANOTHER Vs. UNION OF INDIA & OTHERS
|
October 6, 2015 |
|
RICHA JOHARI OJHA Vs. STATE OF MP
|
June 23, 2015 |
|
RINKU Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 15, 2015 |
|
RISHIN PAUL Vs. THE STATE OF MADHYA PRADESH
|
October 19, 2015 |
|
RITA SWAMIT AND ORS. Vs. STATE OF MADHYA PRADESH
|
April 23, 2015 |
|
RITESH JAIN Vs. GOPAL SINGH
|
August 24, 2015 |
|
RIYAL Vs. NARCOTICS CENTRAL BUREAU
|
March 3, 2015 |
|
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA AND ORS.
|
July 1, 2015 |
|
ROHIT CHADHA Vs. STATE OF M P
|
October 15, 2015 |
|
ROHIT SINGH Vs. THE STATE OF MADHYA PRADESH
|
May 16, 2015 |
|
ROOP SINGH Vs. STATE OF M.P. AND ORS.
|
February 27, 2015 |
|
ROOP SINGH Vs. STATE OF M P
|
April 8, 2015 |
|
ROSHAN SINGH NEPALI Vs. MEENA NEPALI AND ORS.
|
March 10, 2015 |
|
ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD., THROUGH BRANCH MANAGER, SHASTRI BRIDGE ROAD, NEAR SHRI RAM FINANCE, WRIGHT TOWN, JABALPUR Vs. SMT. SHAMEENA BANO, W/O LATE SHABEER MOHD. KHAN, AGED
|
August 11, 2015 |
|
RUBY TOMAR Vs. STATE OF M P
|
December 9, 2015 |
|
RUKMANI W/O NARAYAN RATHORE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
October 16, 2015 |
|
RUPINDER SINGH ANAND Vs. GAJINDER PAL KAUR ANAND AND ORS.
|
August 3, 2015 |
|
RUPINDER SINGH ANAND S/O LATE JAGJIT SINGH ANAND Vs. GAJINDER PAL KAUR ANAND AND OTHERS
|
July 8, 2015 |
|
RUTVJ WAZE AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 13, 2015 |
|
S A BUILDERS LIMITED Vs. NATIONAL FERTILIZER LIMITED
|
March 9, 2015 |
|
S C JAIN Vs. STATE OF MP & OTHERS
|
December 9, 2015 |
|
S S AGNIHOTRI Vs. STATE OF M P
|
December 9, 2015 |
|
S. GOENKA LIME AND CHEMICALS LTD. Vs. UNION OF INDIA AND ORS.
|
November 17, 2015 |
|
S. KUMARS LTD. Vs. JAGRAM SINGH
|
September 30, 2015 |
|
S.A. BAIGH Vs. MADHYA PRADESH KHADI TATHA GRAM UDHYOG BOARD
|
April 23, 2015 |
|
S.D.A.M. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
February 9, 2015 |
|
S.K. GARG Vs. CENTRAL BANK OF INDIA AND ORS.
|
May 5, 2015 |
|
S.K. JAIN Vs. GAS AUTHORITY OF INDIA LTD. AND ORS.
|
April 27, 2015 |
|
S.K. SAXENA AND ORS. Vs. STATE OF M.P. AND ORS.
|
January 14, 2015 |
|
S.K.SAHANI Vs. UNION OF INDIA
|
July 21, 2015 |
|
S.K.SAKUNIA Vs. GENERAL ADMINISTRATION DEPARTMENT
|
July 20, 2015 |
|
S.N.SUNDERSON & CO. Vs. STATE OF M.P.
|
June 22, 2015 |
|
S.P. GAUTAM Vs. INFORMATION COMMISSIONER
|
March 10, 2015 |
|
S.S. AGNIHOTRI Vs. THE STATE OF MADHYA PRADESH
|
March 25, 2015 |
|
S.S. AGNIHOTRI Vs. STATE OF M.P.
|
March 2, 2015 |
|
SABDAL SINGH AND ORS. Vs. SHIVRAJ SINGH THAKUR AND ORS.
|
August 19, 2015 |
|
SABIR AND BROTHERS Vs. RAJESH SEN AND ORS.
|
May 12, 2015 |
|
SABRA KHAN Vs. STATE OF M P
|
December 15, 2015 |
|
SADGURU FABRICATORS & ENGINEERS P LTD Vs. STATE OF M.P. AND 3 OTHERS
|
October 6, 2015 |
|
SADGURU FABRICATORS AND ENGINEERS P. LTD. Vs. STATE OF M.P. AND ORS.
|
October 6, 2015 |
|
SADHU SINGH Vs. KAILA DEVI
|
April 29, 2015 |
|
SAGEER ALI Vs. THE STATE OF MADHYA PRADESH
|
February 11, 2015 |
|
SAIRETRED WARD INDUSTRIAL AREA SEHORE Vs. STATE OF M.P.
|
August 28, 2015 |
|
SAITAN RAM MEENA Vs. WEST CENTRAL RAILWAY
|
March 24, 2015 |
|
SAIYAD HAMID HASAN Vs. SANJAY KUMAR GOHIL AND OTHERS
|
November 5, 2015 |
|
SAJDA BEGUM AND ANOTHER Vs. VIMLESH CHOUBE
|
September 29, 2015 |
|
SAKSHI BHARDWAJ Vs. STATE OF MADHYA PRADESH
|
February 24, 2015 |
|
SALIM KHAN Vs. NARGIS BEGUM
|
March 19, 2015 |
|
SAMEENA Vs. RIHAN KHAN
|
August 26, 2015 |
|
SAMEER KUMAR SHARMA Vs. M.P. GOVT. AND ORS.
|
March 20, 2015 |
|
SAMEER KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
February 25, 2015 |
|
SAMEER PRABHAKAR AND ONE ANOTHER Vs. STATE OF M.P.
|
September 30, 2015 |
|
SAMRAT ASHOK TECHNOLOGICAL INSTITUTE Vs. STATE OF M.P.
|
April 21, 2015 |
|
SAMTA NAIDU AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 12, 2015 |
|
SANCHITA JAIN Vs. NARESH JAIN
|
May 6, 2015 |
|
SANDEEP NAGWANSHI Vs. PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT
|
July 10, 2015 |
|
SANDEEP PANDEY S/O OMPRAKASH PANDEY Vs. STATE OF M.P. & OTHERS
|
December 17, 2015 |
|
SANDEEP SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
|
July 14, 2015 |
|
SANDEEP SINGH TOMAR Vs. STATE OF M.P
|
March 12, 2015 |
|
SANDIP TRIPATHI Vs. STATE OF M.P.
|
March 31, 2015 |
|
SANGEETA BANSAL Vs. STATE OF M.P. AND ORS.
|
January 14, 2015 |
|
SANGEETA CHOUHAN Vs. STATE OF MP
|
December 18, 2015 |
|
SANGEETA MANGAL Vs. SAMTA JUNEJA AND OTHERS
|
September 28, 2015 |
|
SANGHMITRA MANDELIYA Vs. INDIAN OIL CORPORATION
|
August 13, 2015 |
|
SANJAY AGRAWAL Vs. THE STATE OF MADHYA PRADESH
|
February 4, 2015 |
|
SANJAY CHATURVEDI Vs. VISHNUCHARAN BOHARE & ANR
|
August 28, 2015 |
|
SANJAY GUPTA Vs. SURAJ SINGH
|
August 10, 2015 |
|
SANJAY KHADIWALA Vs. STATE OF M.P.
|
July 1, 2015 |
|
SANJAY KUMAR Vs. STATE OF M P
|
February 2, 2015 |
|
SANJAY S/O RADHAKISHAN SACHDEV AND ORS Vs. AANCHAL @ PRITI KESHWANI W/O SANJAY SACHDEV
|
November 3, 2015 |
|
SANJAY SAXENA Vs. STATE OF M.P
|
June 24, 2015 |
|
SANJAY SINGH Vs. OMBABU JAIN AND ORS.
|
October 8, 2015 |
|
SANJAY SINGH THAKUR Vs. KIRAN THAKUR
|
July 2, 2015 |
|
SANJEEV KUMAR JAIN AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 24, 2015 |
|
SANJEEV KUMAR MISHRA Vs. NARAYAN
|
April 22, 2015 |
|
SANSKAR VED BHARTI SCHOOL Vs. STATE OF M.P. AND ORS.
|
July 31, 2015 |
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SANT KUMAR Vs. SHOKIRAM
|
January 6, 2015 |
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SANT KUMAR NAMDEO Vs. STATE OF M.P.
|
July 29, 2015 |
|
SANTOSH Vs. STATE OF M.P.
|
August 27, 2015 |
|
SANTOSH Vs. UNION OF INDIA
|
April 21, 2015 |
|
SANTOSH Vs. CHUNNA
|
March 5, 2015 |
|
SANTOSH KUMAR Vs. JAIDKA GAS AGENCY (DOMESTIC GAS DISTRIBUTION AGENCY)
|
December 4, 2015 |
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SANTOSH KUMAR GUPTA Vs. STATE OF M.P.
|
July 31, 2015 |
|
SANTOSH KUMAR SHARMA Vs. UNION OF INDIA
|
April 28, 2015 |
|
SANTOSH KUMAR TRIPATHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
SANTOSH KUMARI Vs. STATE OF M P
|
June 16, 2015 |
|
SANTOSH S/O. DARYAVSINGH MANDLOI Vs. STATE OF MADHYA PRADESH
|
August 7, 2015 |
|
SANTOSH SAHARE Vs. STATE OF MP
|
May 7, 2015 |
|
SANTOSH SAHARE Vs. STATE OF M.P.
|
July 5, 2015 |
|
SANTOSH SINGH REETH Vs. VIVEK KUMAR PORWAL
|
February 2, 2015 |
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SANWARMAL SHARMA Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
SARAF ELECTRICALS PROPRIETOR FIRM Vs. THE STATE OF MADHYA PRADESH
|
February 5, 2015 |
|
SARCH KUMAR Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
September 21, 2015 |
|
SARDAR SINGH Vs. STATE OF M.P.
|
July 17, 2015 |
|
SARDAR SINGH PATEL & OTHERS Vs. RAO RITURAJ SINGH
|
August 31, 2015 |
|
SARDARBAI Vs. STATE OF M P
|
April 20, 2015 |
|
SARIKA Vs. WOMEN AND CHILD DEVELOPMENT DEPARTMENT
|
October 7, 2015 |
|
SARLA AGRAWAL Vs. PRAKASH CHANDRA AGRAWAL
|
May 7, 2015 |
|
SARMEL SINGH SANDHU Vs. ANKUSH GOYAL
|
July 29, 2015 |
|
SAROJ Vs. INDERCHAND NAHTA
|
January 5, 2015 |
|
SAROJ DEVI Vs. LAXMANDAS AGRAWAL
|
March 18, 2015 |
|
SAROJ KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND ORS.
|
March 11, 2015 |
|
SAROJ NAMDEO Vs. THE STATE OF MADHYA PRADESH
|
April 17, 2015 |
|
SAROJ YADAV Vs. STATE OF M P
|
March 17, 2015 |
|
SARPANCH GRAM PANCHAYAT Vs. STATE OF M.P. AND ORS.
|
April 23, 2015 |
|
SARVAN AND ANOTHER Vs. STATE OF M.P.
|
August 24, 2015 |
|
SARVESH KUMAR PATEL Vs. THE STATE OF MADHYA PRADESH
|
February 27, 2015 |
|
SASAN POWER LIMITED Vs. NORTH AMERICAN COAL CORPORATION INDIA PVT. LTD.
|
September 11, 2015 |
|
SATENDRA SINGH SISODIYA Vs. STATE OF M.P.
|
September 14, 2015 |
|
SATISH AND ORS. Vs. STATE ELECTION COMMISSION, BHOPAL AND ORS.
|
April 27, 2015 |
|
SATISH GUPTA Vs. STATE OF MADHYA PRADESH
|
May 13, 2015 |
|
SATISH KUMAR VERMA Vs. THE STATE OF MADHYA PRADESH
|
July 6, 2015 |
|
SATISH MOURYA Vs. STATE OF M.P.
|
April 17, 2015 |
|
SATISH S/O SHANKERLAL Vs. KAMAL KISHORE S/O VISHNU MODI AND OTHERS
|
April 25, 2015 |
|
SATTAR Vs. STATE OF MP
|
October 1, 2015 |
|
SATYA DEV KATARE Vs. MAKHAN LAL CHATURVEDI NATIONAL UNIVERSITY OF JOURNALISM AND COMMUNICATION
|
November 3, 2015 |
|
SATYA NARAYAN KAUSHAL Vs. STATE LEVEL COMMITTEE
|
April 6, 2015 |
|
SATYA PAL ANAND Vs. BAL NIKETAN NYAS, BHOPAL AND ORS.
|
April 29, 2015 |
|
SATYA PAL ANAND Vs. BAL NEKETAN NYAS AND ORS.
|
March 24, 2015 |
|
SATYA PAL ANAND Vs. BAL NEKETAN NYAS AND ORS.
|
April 6, 2015 |
|
SATYA SAI NAGRIK SAHKARI BANK MARYADIT Vs. RESERVE BANK OF INDIA
|
August 19, 2015 |
|
SATYABHAMA TIWARI Vs. COMMISSIONER,REWA
|
January 5, 2015 |
|
SATYANARAYAN Vs. STATE OF M.P.
|
July 1, 2015 |
|
SATYANARAYAN Vs. ATMARAM
|
August 12, 2015 |
|
SATYANARAYAN IYER Vs. STATE OF M.P.
|
September 28, 2015 |
|
SATYANARAYAN MAHOR Vs. STATE OF M.P.
|
January 13, 2015 |
|
SAURABH PARASHAR Vs. AMITY UNIVERSITY
|
December 10, 2015 |
|
SAURAV SHARMA Vs. STATE OF M.P.
|
August 3, 2015 |
|
SAVANI VAGHELA Vs. STATE OF M.P. AND ORS.
|
May 12, 2015 |
|
SAVITA DEVI Vs. STATE OF M.P.
|
September 2, 2015 |
|
SAVITRI BAI AND ORS. Vs. STATE OF MADHYA PRADESH
|
May 14, 2015 |
|
SAVITRI MISHRA Vs. PRINCIPAL SECRETARY, MINISTRY OF HIGHER EDUCATION AND ORS.
|
April 15, 2015 |
|
SAVITRI VARMA Vs. STATE OF M P
|
April 15, 2015 |
|
SAYAJI HOTELS LTD. Vs. STATE OF M.P. AND ORS.
|
March 16, 2015 |
|
SEEMA DUBEY Vs. JEAN HOOKINS AND ORS.
|
August 10, 2015 |
|
SEEMA MALHOTRA Vs. STATE OF M.P. AND ORS.
|
January 27, 2015 |
|
SEKH ALEEM Vs. STATE OF M.P.
|
February 11, 2015 |
|
SETH MOHANLAL HIRALAL Vs. STATE OF M.P.
|
July 13, 2015 |
|
SEVA SAHAKARI SANSTHAN Vs. STATE OF M.P. & ORS.
|
September 29, 2015 |
|
SEVAK RAM & OTHERS Vs. STATE OF M P & ORS
|
August 5, 2015 |
|
SEVEN BROTHERS Vs. HINDUJA LEYLAND FINANCE COMPANY AND ORS.
|
March 19, 2015 |
|
SHACHEENDRA KUMAR CHATURVEDI Vs. AWADESH PRATAP SINGH VISHWAVIDHYALYA & ORS
|
April 30, 2015 |
|
SHAHJAD SHAH Vs. M.P. WAKF BOARD
|
October 13, 2015 |
|
SHAHNAZ FIRDAUS Vs. STATE OF MP
|
February 10, 2015 |
|
SHAHPRABHA DUBEY Vs. THE STATE OF MADHYA PRADESH
|
July 2, 2015 |
|
SHAILENDRA KUMAR NAI Vs. STATE OF M.P.
|
January 19, 2015 |
|
SHAILENDRA YADAV Vs. ANTIMA GUPTA
|
August 12, 2015 |
|
SHAKTI PRATAP SINGH KIRAR Vs. STATE OF M.P.
|
July 7, 2015 |
|
SHAMBH SINGH YADAV Vs. STATE OF M.P.
|
January 21, 2015 |
|
SHAMBHU DAYAL Vs. RAMESHWAR DAYAL
|
August 3, 2015 |
|
SHAMBHU SINGH Vs. TOTARAM
|
June 15, 2015 |
|
SHAMBHUDAYAL Vs. STATE OF M.P.
|
January 6, 2015 |
|
SHAMEENA BANO Vs. RAM NARESH PATEL
|
August 11, 2015 |
|
SHAMSUL HASSAN Vs. STATE OF M P
|
November 16, 2015 |
|
SHANKAR LAL AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 12, 2015 |
|
SHANKAR SINGH Vs. STATE OF M P
|
December 17, 2015 |
|
SHANKARLAL Vs. STATE OF M.P.
|
September 3, 2015 |
|
SHANKARLAL KHAMBRA Vs. MALTI VERMA & OTHERS
|
October 27, 2015 |
|
SHANKERSINGH Vs. STATE OF MADHYA PRADESH
|
July 6, 2015 |
|
SHANTI Vs. EXECUTIVE ENGINEER
|
October 7, 2015 |
|
SHANTI DEVI Vs. KU.SANJDHYA SARATHE
|
July 3, 2015 |
|
SHANTILAL Vs. RAMESH CHANDRA
|
August 20, 2015 |
|
SHARADENDU TIWARI Vs. AJAY ARJUN SINGH & OTHERS
|
September 29, 2015 |
|
SHARDA DEVI Vs. CHITRALEKHA
|
January 28, 2015 |
|
SHARDA PRASAD BAIS AND ORS. Vs. AMROUTI AND ORS.
|
September 11, 2015 |
|
SHARDA PRASAD VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
April 30, 2015 |
|
SHARDA SHUKLA Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
|
SHARIF KHAN Vs. STATE OF M.P.
|
October 19, 2015 |
|
SHARIF QURESHI Vs. STATE OF M.P.
|
July 21, 2015 |
|
SHASHANK SHEKHAR Vs. UNION OF INDIA
|
May 8, 2015 |
|
SHASHI BHUSAN SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 8, 2015 |
|
SHASHI PRABHA PANDEY AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 30, 2015 |
|
SHASHI PRABHA PANDEY AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 31, 2015 |
|
SHASHIKANT Vs. THE STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
SHAVAB KHAN Vs. STATE OF M.P.
|
October 6, 2015 |
|
SHEELA CHAUBE Vs. STATE OF M.P. AND ANOTHER
|
May 12, 2015 |
|
SHEETAL KUMAR JAIN Vs. STATE OF MP AND OTHERS
|
October 5, 2015 |
|
SHEIKH ALIMUDDIN AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
February 11, 2015 |
|
SHEIKH KALIM Vs. STATE OF M.P.
|
July 13, 2015 |
|
SHER SINGH DUDANI Vs. PRAKASH CHAND DHEERAN
|
March 19, 2015 |
|
SHERU Vs. THE STATE OF MADHYA PRADESH
|
September 11, 2015 |
|
SHERU KHAN Vs. STATE OF M.P. AND OTHERS
|
April 7, 2015 |
|
SHIKHA AGRAWAL Vs. STATE OF M.P. AND ORS.
|
July 14, 2015 |
|
SHIRISH PATHAK Vs. RIDHIMA
|
July 2, 2015 |
|
SHIV CONSTRUCTION Vs. PUBLIC WORKS DEPARTMENT
|
February 13, 2015 |
|
SHIV KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH
|
September 16, 2015 |
|
SHIV KUMAR JUDELE S/O RADHA KRISHNA JUDELE Vs. STATE OF MP
|
November 2, 2015 |
|
SHIV KUMAR MISHRA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 5, 2015 |
|
SHIV KUMAR TIWARI Vs. MADHYA PRADESH STATE ELECTRICITY BOARD AND ORS.
|
September 24, 2015 |
|
SHIV KUMARI GULHANI AND ORS. Vs. DISTRICT AND SESSIONS JUDGE, MANDLA
|
February 2, 2015 |
|
SHIV PRASAD BAIS Vs. STATE OF M.P.
|
November 23, 2015 |
|
SHIV RAJ SHARMA Vs. THE STATE OF MADHYA PRADESH
|
May 13, 2015 |
|
SHIVA CORPORATION INDIA LTD Vs. MP STATE MINING CORPORATION & ANOTHER
|
November 26, 2015 |
|
SHIVA PARASHAR AND ORS. Vs. STATE OF M.P. AND ORS.
|
June 25, 2015 |
|
SHIVAM MARKETING Vs. UNION OF INDIA, MINISTRY OF LAW AND JUSTICE
|
August 13, 2015 |
|
SHIVAM S/O. JAISINGH DHAKAD Vs. STATE OF M.P.
|
October 7, 2015 |
|
SHIVAM UPADHYAY Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2015 |
|
SHIVENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
March 10, 2015 |
|
SHIVENDRA TRIPATHI Vs. STATE OF M.P. AND ANOTHER
|
October 15, 2015 |
|
SHIVNARAYAN Vs. GANGABAI
|
January 5, 2015 |
|
SHIVPRASAD Vs. DINESH KUMAR AND ORS.
|
March 23, 2015 |
|
SHIVSHANKAR GURJAR Vs. STATE OF M.P
|
April 30, 2015 |
|
SHOBHA PRAJAPATI AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
|
March 18, 2015 |
|
SHOBHA SHINDE Vs. SHUSHEELA BAI
|
January 14, 2015 |
|
SHOBHARAM Vs. STATE OF M.P.
|
April 10, 2015 |
|
SHOBHARAM YADAV Vs. THE STATE OF MADHYA PRADESH
|
February 20, 2015 |
|
SHOBHITE UPADHYAY Vs. STATE OF MP AND ORS.
|
February 19, 2015 |
|
SHRADDHA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
SHRAVAN KUMAR P. PATEL Vs. STATE OF M.P.
|
February 24, 2015 |
|
SHRAVAN KUMAR P. PATEL Vs. STATE OF M.P.
|
April 15, 2015 |
|
SHREE MOHAN SUGAR MILLS LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
|
June 8, 2015 |
|
SHRI KRISHNA EDUCATION AND SOCIAL WELFARE SOCIETY Vs. THE STATE OF M.P. AND ORS.
|
August 14, 2015 |
|
SHRI MAHESHWARI MILLS Vs. CENTRAL EXCISE & CUSTOMS
|
September 2, 2015 |
|
SHRI RAM SHARMA STONE CRUSHERS AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 28, 2015 |
|
SHRI RAM SWITCHGEARS PVT. LTD. Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT
|
August 17, 2015 |
|
SHRIGOPAL GUPTA Vs. STATE OF M.P. AND ORS.
|
August 10, 2015 |
|
SHRIKANT Vs. STATE OF MADHYA PRADESH
|
January 27, 2015 |
|
SHRIMATI ASHA SAXENA Vs. STATE OF M.P
|
March 11, 2015 |
|
SHRINIVAS DIXIT Vs. STATE OF MP AND OTHERS
|
November 27, 2015 |
|
SHRINIWAS TIWARI Vs. THE STATE OF MADHYA PRADESH
|
May 1, 2015 |
|
SHRIRAM Vs. WAGHMARE
|
May 18, 2015 |
|
SHRIRAM Vs. STATE OF M.P
|
May 18, 2015 |
|
SHRIRAM S/O. MURAR PATEL Vs. STATE OF M.P.
|
July 10, 2015 |
|
SHUCHITA Vs. SUB-DIVISIONAL OFFICER, BETUL (M.P.) AND ORS.
|
August 25, 2015 |
|
SHWETANK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M.P. AND ORS.
|
March 30, 2015 |
|
SHYAM BABU SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
|
August 27, 2015 |
|
SHYAM SINGH Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
April 30, 2015 |
|
SHYAM SINGH Vs. STATE OF M.P.
|
March 31, 2015 |
|
SHYAM SINGH BHADORIYA Vs. STATE OF MP & OTHERS
|
July 31, 2015 |
|
SHYAM SWARUP Vs. STATE OF M.P.
|
November 6, 2015 |
|
SHYAMA Vs. GODAWARI
|
December 9, 2015 |
|
SHYAMBABU KIRAR Vs. STATE OF M.P.
|
August 3, 2015 |
|
SHYAMBAI AND ORS. Vs. STATE OF M.P.
|
July 28, 2015 |
|
SHYAMDAS RATHI Vs. DAULATRAM & ANR
|
August 31, 2015 |
|
SHYAMLAL SAMARWAR Vs. STATE OF M P
|
July 15, 2015 |
|
SHYAMLATA BINDAL Vs. ABHISHEK BINDAL
|
July 14, 2015 |
|
SIKANDAR KHAN Vs. KESHAVKISHORE
|
September 23, 2015 |
|
SIKANDAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 30, 2015 |
|
SIRAJ KHAN Vs. ASHOK KUMAR GOYAL
|
March 23, 2015 |
|
SIRIYA Vs. STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
SITARAM GOLHANI Vs. NOKHELAL
|
April 21, 2015 |
|
SIYARAM Vs. JUGRAJ
|
May 5, 2015 |
|
SIYARAM PRAJAPATI Vs. STATE OF MP
|
March 3, 2015 |
|
SIYARAM VERMA Vs. STATE OF M.P.
|
August 21, 2015 |
|
SMT. CHANDRAWATI DEVI Vs. PREM LAL @ POPA KACHHI AND OTHER
|
July 20, 2015 |
|
SMT. GENDIYA KOL Vs. STATE OF MADHYA PRADESH
|
September 24, 2015 |
|
SMT. KAMLA CHOUKSEY Vs. STATE OF MADHYA PRADESH
|
October 6, 2015 |
|
SMT. KAMLA DEVI Vs. SMT. VANDANA SONI
|
September 11, 2015 |
|
SMT. MAMTA RAI Vs. STATE OF MADHYA PRADESH
|
October 1, 2015 |
|
SMT.GUDDI DEVI Vs. THE STATE OF MADHYA PRADESH
|
November 27, 2015 |
|
SMT.SUKHWATI BAI Vs. MANPHOOL NARWARIYA
|
May 1, 2015 |
|
SOBARAN SINGH Vs. STATE OF M.P.
|
November 24, 2015 |
|
SOMESH SINGH Vs. BACCHU SINGH AND OTHERS
|
August 4, 2015 |
|
SONAM JAISWAL Vs. STATE OF M P
|
January 7, 2015 |
|
SONU Vs. THE STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
SOURAV SINGH SIKARWAR Vs. STATE OF M.P.
|
June 18, 2015 |
|
SOUTH EASTERN COALFIELDS LTD. AND ORS. Vs. VISHNU PRASAD MISHRA AND ORS.
|
August 4, 2015 |
|
SPECIAL POLICE ESTABLISHMENT Vs. AMIT SINGH CHAUHAN
|
October 1, 2015 |
|
SPG GUMS AND CHEMICAL PVT LTD Vs. REGISTRAR OF COMPANIES GWALIOR
|
February 23, 2015 |
|
SRI AMBIKA SOLVEX LTD Vs. STATE BANK OF INDIA AND OTHERS
|
December 16, 2015 |
|
STANLEY JOHN LEWIS Vs. PRIME MINISTER OF INDIA & OTHERS
|
November 2, 2015 |
|
STATE OF M P Vs. RAKESH KUMAR JAIN
|
March 9, 2015 |
|
STATE OF M P Vs. RAM CHANDRA
|
March 20, 2015 |
|
STATE OF M P Vs. BAHID KHAN
|
March 26, 2015 |
|
STATE OF M P Vs. PRADEEP KUMAR TYAGI
|
January 9, 2015 |
|
STATE OF M P Vs. KAMAL SINGH
|
February 3, 2015 |
|
STATE OF M P & ORS Vs. OM PRAKASH SENGAR
|
November 17, 2015 |
|
STATE OF M P & OTHERS Vs. MAHENDRA DWIVEDI
|
November 17, 2015 |
|
STATE OF M P & OTHERS Vs. RAMADHAR SHARMA
|
September 9, 2015 |
|
STATE OF M P AND ORS Vs. DINESH SINGH PARIHAR S/O DIPTI SINGH PARIHAR
|
November 27, 2015 |
|
STATE OF M.P Vs. ANIL KESHARWANI
|
April 22, 2015 |
|
STATE OF M.P Vs. RAMPYARI BAI
|
April 28, 2015 |
|
STATE OF M.P. Vs. VIPIN GOYAL
|
July 3, 2015 |
|
STATE OF M.P. Vs. TIRUPATI BUILDCON (P) LTD.
|
August 4, 2015 |
|
STATE OF M.P. Vs. RAJESH SINGH CHAUHAN
|
June 17, 2015 |
|
STATE OF M.P. Vs. RADHIKA PRASAD
|
April 24, 2015 |
|
STATE OF M.P. Vs. VIKAS MISRA @ GOLU
|
November 6, 2015 |
|
STATE OF M.P. Vs. AJAY @ AJJU
|
November 6, 2015 |
|
STATE OF M.P. Vs. KRISHNA BAI AND ORS.
|
July 27, 2015 |
|
STATE OF M.P. Vs. NARENDRA KUMAR TIWARI AND ORS.
|
December 1, 2015 |
|
STATE OF M.P. Vs. JAGDISH PANDEY AND ORS.
|
October 29, 2015 |
|
STATE OF M.P. Vs. RADHESHYAM AND OTHERS
|
September 14, 2015 |
|
STATE OF M.P. Vs. DINESH JAIN
|
July 15, 2015 |
|
STATE OF M.P. Vs. RAM NIWAS
|
April 8, 2015 |
|
STATE OF M.P. Vs. RAKESH CHOUDHARI
|
August 4, 2015 |
|
STATE OF M.P. AND ORS. Vs. HARI SINGH AND ORS.
|
April 27, 2015 |
|
STATE OF M.P. AND ORS. Vs. BHARAT SINGH RAI
|
October 27, 2015 |
|
STATE OF M.P. AND ORS. Vs. MANJU SHUKLA
|
June 29, 2015 |
|
STATE OF M.P. AND ORS. Vs. INDERMAL SAMRATHMAL
|
March 2, 2015 |
|
STATE OF M.P. AND ORS. Vs. RAJENDRA KUMAR GOYAL AND ORS.
|
January 8, 2015 |
|
STATE OF M.P. AND ORS. Vs. RAMLAL AND ORS.
|
December 18, 2015 |
|
STATE OF M.P. AND ORS. Vs. PERFECT SALES
|
August 10, 2015 |
|
STATE OF M.P. THROUGH PS Vs. AVADHLAL PATEL AND ANOTHER
|
January 7, 2015 |
|
STATE OF MADHYA PRADESH Vs. DINESH
|
April 28, 2015 |
|
STATE OF MADHYA PRADESH Vs. DHARMADAS
|
April 28, 2015 |
|
STATE OF MADHYA PRADESH Vs. HAKKE
|
February 12, 2015 |
|
STATE OF MADHYA PRADESH Vs. KETAKI PATEL
|
February 12, 2015 |
|
STATE OF MADHYA PRADESH Vs. RAMESH SHYAM SINGH GAUD
|
February 11, 2015 |
|
STATE OF MADHYA PRADESH Vs. SANTOSH TIWARI
|
August 18, 2015 |
|
STATE OF MADHYA PRADESH Vs. BAHADURA
|
February 25, 2015 |
|
STATE OF MADHYA PRADESH Vs. ANNU ALIAS ANWAR
|
February 26, 2015 |
|
STATE OF MADHYA PRADESH Vs. ANIRUDDH
|
February 25, 2015 |
|
STATE OF MADHYA PRADESH Vs. PRABHULAL
|
February 26, 2015 |
|
STATE OF MADHYA PRADESH Vs. KADEER KHAN
|
February 26, 2015 |
|
STATE OF MADHYA PRADESH Vs. MUKESH
|
February 20, 2015 |
|
STATE OF MADHYA PRADESH Vs. ROSHANLAL MAHAR
|
February 20, 2015 |
|
STATE OF MADHYA PRADESH Vs. SUNIL AND ORS.
|
February 25, 2015 |
|
STATE OF MADHYA PRADESH Vs. GENDALAL
|
February 25, 2015 |
|
STATE OF MADHYA PRADESH Vs. AJAY SHARMA
|
February 12, 2015 |
|
STATE OF MADHYA PRADESH Vs. RAMESH
|
February 2, 2015 |
|
STATE OF MADHYA PRADESH Vs. SADHU AND ORS.
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February 12, 2015 |
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STATE OF MADHYA PRADESH Vs. RAMCHARAN
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July 20, 2015 |
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STATE OF MADHYA PRADESH Vs. BIHARILAL AND ORS.
|
May 1, 2015 |
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STATE OF MADHYA PRADESH Vs. ASHOK AND ORS.
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April 28, 2015 |
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STATE OF MADHYA PRADESH Vs. SUNIL
|
April 28, 2015 |
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STATE OF MADHYA PRADESH Vs. JOINT CONTRACTOR LABOUR UNION AND ORS.
|
August 26, 2015 |
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STATE OF MADHYA PRADESH Vs. PREMNARAYAN AND ORS.
|
March 5, 2015 |
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STATE OF MADHYA PRADESH Vs. RAJU @ KAPTAN SINGH & OTHERS.
|
February 19, 2015 |
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STATE OF MADHYA PRADESH Vs. RAJU BOHARE
|
December 16, 2015 |
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STATE OF MADHYA PRADESH Vs. ONKAR SINGH & ONE ANOTHER
|
September 16, 2015 |
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STATE OF MADHYA PRADESH Vs. RAMESH S/O CHAINSINGH BARELA AND 3 OTHERS
|
October 29, 2015 |
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STATE OF MADHYA PRADESH Vs. BHAGIRATH PATEL SON OF SHOBHALAL KURMI PATEL
|
October 9, 2015 |
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STATE OF MADHYA PRADESH Vs. PAPPU @ BHAGWAN SINGH
|
October 20, 2015 |
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STATE OF MADHYA PRADESH Vs. PARASRAM
|
February 19, 2015 |
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STATE OF MADHYA PRADESH Vs. MANISH KUMAR GARG AND ORS.
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November 6, 2015 |
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STATE OF MADHYA PRADESH AND ORS Vs. SHEETALA BAI RAI
|
October 29, 2015 |
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STATE OF MADHYA PRADESH AND ORS. Vs. SATYABRAT UPADHYAY
|
January 30, 2015 |
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STATE OF MADHYA PRADESH AND ORS. Vs. RAJKUMAR KUSHWAHA AND ORS.
|
October 28, 2015 |
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STATE OF MP & ANOTHER Vs. BHAGWAN S/O SAVANTJI
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December 18, 2015 |
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STATE OF MP & ANOTHER Vs. LILADHAR S/O KESARSINGH & THREE OTHERS
|
December 18, 2015 |
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STATE OF MP AND OTHERS Vs. NARENDRA SINGH VERMA
|
February 13, 2015 |
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SUBHASH & ORS Vs. POONAMCHAND & ORS
|
July 22, 2015 |
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SUBHASH KUMAR MANJHI Vs. STATE OF M.P.
|
August 4, 2015 |
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SUBODH KUMAR Vs. VIPIN KUMAR
|
August 20, 2015 |
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SUDAMA Vs. LALSINGH
|
November 4, 2015 |
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SUDARSHAN Vs. BULLOX VENTURES PVT. LTD. AND ORS.
|
February 9, 2015 |
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SUDARSHAN GUPTA Vs. STATE OF M.P.
|
June 4, 2015 |
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SUDHA BHADAURIYA Vs. STATE OF MP
|
October 1, 2015 |
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SUDHA PARASHAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
February 25, 2015 |
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SUDHIR Vs. THE STATE OF MADHYA PRADESH
|
May 8, 2015 |
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SUDHIR KAMAL Vs. M.P.P.K.V.V. CO. LTD. AND ORS.
|
April 29, 2015 |
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SUDHIR KUMAR RICHARIYA AND OTHERS Vs. JANAK DULARI RICHARIYA AND OTHERS
|
August 25, 2015 |
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SUDHIR SHARMA Vs. STATE OF M.P.
|
October 30, 2015 |
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SUGREEV AND ORS. Vs. STATE OF MADHYA PRADESH
|
April 20, 2015 |
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SUINDER SINGH JAGGI Vs. VIVEK KUMAR PORWAL
|
February 2, 2015 |
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SUJATA AND OTHERS Vs. UNION O INDIA AND OTHERS
|
November 2, 2015 |
|
SUKABAI Vs. MANSINGH
|
September 21, 2015 |
|
SUKARA BAI Vs. MAKHAN GIR MAHANT
|
January 19, 2015 |
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SUKHVINDER SINGH Vs. STATE OF MP
|
October 7, 2015 |
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SUKHWATI BAI AND ORS. Vs. KUNWARLAL AND ORS.
|
May 13, 2015 |
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SUMAN SEHGAL Vs. SANTOSH DHAKAD AND ANOTHER
|
September 30, 2015 |
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SUMAN SHUKLA Vs. STATE OF M.P. AND ORS.
|
March 11, 2015 |
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SUMESHWAR PRASAD TIWARI Vs. KRISHAK SEWA SAHKARI SAMITI MYDT MAHSANV
|
June 19, 2015 |
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SUMIT RAJ SHIVHARE Vs. STATE OF M.P. AND ORS.
|
April 8, 2015 |
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SUNDARLAL Vs. STATE OF MADHYA PRADESH
|
February 20, 2015 |
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SUNDERLAL AND ORS. Vs. SHIVKANT TIWARI
|
March 20, 2015 |
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SUNEEL SHARMA S/O ASHOK SHARMA Vs. STATE OF M.P.
|
November 17, 2015 |
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SUNIL Vs. STATE OF M.P. AND OTHERS
|
September 23, 2015 |
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SUNIL Vs. STATE OF MP AND ORS.
|
March 18, 2015 |
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SUNIL AGARWAL Vs. VINOD KUMAR GOYAL
|
June 16, 2015 |
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SUNIL BHADORIA Vs. STATE OF M.P.
|
January 5, 2015 |
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SUNIL KETKAR Vs. STATE OF M P
|
April 21, 2015 |
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SUNIL KUMAR DAYA Vs. STATE OF M.P. AND ORS.
|
April 10, 2015 |
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SUNIL KUMAR KHANDELWAL Vs. MANOJ SHIVHARE
|
August 5, 2015 |
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SUNIL KUMAR RAJPUT Vs. STATE OF MP
|
May 15, 2015 |
|
SUNIL KUMAR SONI Vs. PUSHPA SONI
|
October 15, 2015 |
|
SUNIL KUMAR VERMA Vs. KAMALA BAI
|
July 17, 2015 |
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SUNIL PATIDAR Vs. THE STATE OF MADHYA PRADESH
|
August 12, 2015 |
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SUNIL SHARMA Vs. STATE OF M.P.
|
August 19, 2015 |
|
SUNIL SHARMA S/O MADANLAL SHARMA Vs. STATE OF M.P. AND ANOTHER
|
August 24, 2015 |
|
SUNITA AGRAWAL Vs. JAGDISH AGRAWAL
|
September 4, 2015 |
|
SUNITA BAI Vs. DEVILAL
|
May 11, 2015 |
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SUNITA DEVI AND ORS. Vs. RAKESH KUMAR JAIN
|
July 13, 2015 |
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SUNITA YADAV Vs. M P HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD
|
April 7, 2015 |
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SUNPETPACK JABALPUR PVT LTD COMPANY Vs. STATE OF M.P. & OTHERS
|
September 15, 2015 |
|
SUNPETPACK JABALPUR PVT. LTD. COMPANY Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 12, 2015 |
|
SUPERINTENDENT, RAJMATA VUAYA RATE SCINDIA REGIONAL AGRICULTURAL RESEARCH STATION Vs. HUSSAINI BEE
|
December 16, 2015 |
|
SUPRINTENDENT, POST OFFICES, CHAMBAL DIVISION Vs. BARJOR SINGH
|
December 10, 2015 |
|
SURAJ AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 13, 2015 |
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SUREJ ALIAS SURESH & OTHERS Vs. JABLA ALIAS JABBAR SINGH AND ANOTHER
|
October 29, 2015 |
|
SURENDRA & COMPANY Vs. RAJESH KUMAR RAI AND ORS.
|
May 1, 2015 |
|
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
February 26, 2015 |
|
SURENDRA KUMAR SHRIVASTAVA Vs. STATE OF M.P.
|
September 7, 2015 |
|
SURENDRA KUMAR TIWARI Vs. STATE OF MP
|
April 27, 2015 |
|
SURENDRA PATHAK Vs. STATE OF MADHYA PRADESH
|
August 19, 2015 |
|
SURESH CHAND SHARMA AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 10, 2015 |
|
SURESH CHANDRA Vs. STATE OF M.P.
|
September 7, 2015 |
|
SURESH KUMAR AGRAWAL Vs. STATE OF MP
|
March 10, 2015 |
|
SURESH KUMAR MAJEGI Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPT.
|
January 28, 2015 |
|
SURESH KUMAR MANGILALJI Vs. STATE THROUGH NCB INDORE
|
June 24, 2015 |
|
SURESH KUMAR PATEL Vs. STATE OF M.P
|
February 9, 2015 |
|
SURESH KUMAR RAJORIYA Vs. STATE OF M P
|
March 4, 2015 |
|
SURESH KUMAR S/O SHANTILAL JAIN Vs. STATE OF M.P. AND ANOTHER
|
November 3, 2015 |
|
SURESH KUMAR SONI AND ORS. Vs. STATE OF MADHYA PRADESH
|
February 12, 2015 |
|
SURESH SEKADIYA BHILALA Vs. STATE OF M.P.
|
June 18, 2015 |
|
SURESH SINGH Vs. STATE OF M.P. AND ORS.
|
August 13, 2015 |
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SURESH SINGH AND ORS. Vs. GAJENDRA SINGH AND ORS.
|
May 13, 2015 |
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SURESH SINGH SIKARWAR Vs. STATE OF M.P. AND ORS.
|
March 19, 2015 |
|
SURESH YADAV Vs. VIRENDRA KUMAR YADAV AND ORS.
|
March 4, 2015 |
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SURJEET SINGH THAKKAR Vs. STATE OF M.P.
|
November 2, 2015 |
|
SURYA KUMARI MEHTA AND ORS. Vs. RAJENDRA SINGH MEHTA AND ORS.
|
November 23, 2015 |
|
SURYA PRAKASH Vs. VASUDEV
|
January 28, 2015 |
|
SURYADEEP GARG Vs. NEHA GARG
|
August 19, 2015 |
|
SURYAKANT TIWARI AND ORS. Vs. STATE OF M.P. AND ORS.
|
September 24, 2015 |
|
SURYAKANT UPADHYAY Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2015 |
|
SUSHIL KUMAR MAITY Vs. STATE OF M.P. AND ORS.
|
March 25, 2015 |
|
SUSHILA BAI Vs. STATE OF MADHYA PRADESH
|
March 26, 2015 |
|
SUSHMA SINGH AND ORS. Vs. RAM SHIROMANI TIWARI AND ORS.
|
September 22, 2015 |
|
SUTANJAY SAXENA Vs. STATE OF M P
|
November 2, 2015 |
|
SWAMI VIVEKANAND COLLEGE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
January 13, 2015 |
|
SWARNJEET Vs. SWARN SINGH
|
November 26, 2015 |
|
SWASTHYA ADHIKAR MANCH AND ORS Vs. RAJSH MULEY & FOUR OTHERS
|
November 18, 2015 |
|
SWATANTRA TRIPATHI Vs. STATE OF M.P. AND ORS.
|
April 13, 2015 |
|
SYED MANJAR ALI Vs. RASHIDA KHATOON & ORS
|
October 27, 2015 |
|
SYED MOHAMMAD SAJID NADVI Vs. DARUL ULOOM TAJUL MASAJID
|
May 6, 2015 |
|
SYMBIOTEC PHARMALAB PVT. LTD. AND ORS. Vs. GAIL (INDIA) LTD. AND ORS.
|
July 14, 2015 |
|
SYNCOM HEALTHCARE LTD. Vs. COLLECTOR CUM COMPETENT AUTHORITY
|
August 13, 2015 |
|
T R TAUNK Vs. STATE OF M P
|
July 22, 2015 |
|
T.P.S. BHADORIYA Vs. STATE OF M.P. AND ORS.
|
July 21, 2015 |
|
T.R. TREHAN CONSTRUCTION PVT. LTD. Vs. M.P. AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LIMITED AND ORS.
|
March 26, 2015 |
|
T.R. TREHAN CONSTRUCTION PVT. LTD. Vs. PUBLIC WORKS DEPARTMENT
|
January 5, 2015 |
|
TABASSUM Vs. SHABBIR HUSSAIN
|
June 30, 2015 |
|
TAGORE SHIKSHAN MAHAVIDYALAYA, SANJAY PARIKH Vs. STATE OF M.P
|
March 9, 2015 |
|
TANWAR SINGH Vs. STATE OF MP
|
April 22, 2015 |
|
TAPAS SHARMA & VIJENDRA SINGH Vs. STATE OF M P
|
April 29, 2015 |
|
TARA CHAND SONI Vs. STATE OF M.P. AND ORS.
|
March 11, 2015 |
|
TARACHAND AND ORS. Vs. PAPPU AND ORS.
|
February 19, 2015 |
|
TARNADO ENTERPRISES AND ORS. Vs. UNION BANK OF INDIA AND ORS.
|
April 16, 2015 |
|
TATA TEA LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
|
April 22, 2015 |
|
TECHNOFAB ENGINEERING LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 15, 2015 |
|
TEJKUMAR Vs. STATE OF M P
|
March 23, 2015 |
|
THAMMAN CHAND KOSHTA Vs. THE STATE OF MADHYA PRADESH
|
April 7, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. GLOBAL REALITY
|
August 21, 2015 |
|
THE COMMISSIONER OF INCOME TAX I Vs. AGRAWAL INDOTEX LTD.
|
April 6, 2015 |
|
THE DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION), UJJAIN AND ORS. Vs. NAYAN KOTHARI AND ORS.
|
December 1, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. SAURABH NAMDEO
|
October 7, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. MANOJ KUMAR UIKE
|
April 9, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. PRABHAT CHOUDHARY
|
March 27, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. AZIZ KHAN
|
September 11, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. KANTI BAI
|
January 9, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. SANGRAM SINGH
|
March 5, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. MONU
|
March 11, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. GOVIND PRASAD MALI
|
March 5, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. SHRIMANT TUKOJIRAO PANWAR
|
May 13, 2015 |
|
THE SUB DIVISIONAL OFFICER Vs. KAMLA BAI
|
April 23, 2015 |
|
TIKA RAM Vs. RAJENDRA SINGH AND ORS.
|
May 5, 2015 |
|
TILAK KURMI Vs. THE STATE OF MADHYA PRADESH
|
January 30, 2015 |
|
TINKU RAJORIYA AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 22, 2015 |
|
TOLARAM S/O BHAGIRATH AND ANOTHER Vs. STATE OF M.P.
|
August 21, 2015 |
|
TOMAR CONSRUCTION Vs. STATE OF MP
|
October 9, 2015 |
|
TOTARAM AND OTHERS Vs. GAUTAMA BAI AND OTHERS
|
November 26, 2015 |
|
TRIBAL WELFARE DEPARTMENT Vs. HEERALAL YADAV
|
October 13, 2015 |
|
TRIDEV JAN KALYAN SAMITI Vs. U K SUBUDDHI
|
August 18, 2015 |
|
TRILOK SINGH Vs. STATE OF M.P
|
February 11, 2015 |
|
TRIVENI PANDEY Vs. GANGA PRASAD
|
March 3, 2015 |
|
TUKARAM Vs. FULSINGH AND ORS.
|
April 6, 2015 |
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TUKARAM DAWAR S/O FULSINGH DAWAR Vs. STATE OF M.P. AND ORS
|
September 29, 2015 |
|
UAN MAX INFRA LTD. Vs. THE STATE OF MADHYA PRADESH
|
February 18, 2015 |
|
UCHCHATAR MADHYAMIK SARASWATI BAL MANDIR MAUGANJ Vs. GULAB PRASAD & OTHERS
|
October 29, 2015 |
|
UDAY BHAN SINGH TOMAR Vs. STATE OF MP
|
April 6, 2015 |
|
UDAY BHARAT AND ORS Vs. STATE OF M.P. & ORS
|
November 17, 2015 |
|
UDAYBHAN SINGH Vs. STATE OF M.P.
|
February 5, 2015 |
|
UDHAM SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 3, 2015 |
|
UDITPRATAP SINGH AND ORS. Vs. STATE OF M.P. AND ORS.
|
August 27, 2015 |
|
UGARNATH S/O. TULSINATH Vs. STATE OF M.P.
|
July 20, 2015 |
|
UMA CHANDRA Vs. STATE OF MADHYA PRADESH
|
October 5, 2015 |
|
UMA LODHI Vs. THE STATE OF MADHYA PRADESH
|
November 18, 2015 |
|
UMA SHANKAR DWIVEDI Vs. STATE OF M.P. AND OTHERS
|
October 6, 2015 |
|
UMA SHANKAR DWIVEDI Vs. STATE OF M P
|
January 14, 2015 |
|
UMA SINGH SOLANKI Vs. STATE OF MP
|
June 17, 2015 |
|
UMADATT MISHRA Vs. VIDYASHANKAR MEHTA
|
June 30, 2015 |
|
UMANG CHOUDHARY Vs. STATE OF M P
|
July 15, 2015 |
|
UMASHARAN SHARMA Vs. STATE OF M P
|
March 2, 2015 |
|
UMEED SINGH Vs. VIRANCHI REALTORS
|
July 17, 2015 |
|
UMENDRA AND ORS. Vs. STATE OF M.P. AND ORS.
|
March 27, 2015 |
|
UMESH CARRYING CORPORATION Vs. STATE OF M.P. AND OTHERS
|
September 29, 2015 |
|
UMESH KUMAR SHUKLA Vs. THE STATE OF MADHYA PRADESH
|
October 26, 2015 |
|
UMESH MANDLOI Vs. STATE OF M.P.
|
July 16, 2015 |
|
UMESH SINGH Vs. STATE OF M P
|
January 14, 2015 |
|
UMESH SINGH RAJAWAT Vs. STATE OF M P
|
January 21, 2015 |
|
UNION BANK OF INDIA Vs. RAJENDRA WADHWA
|
January 22, 2015 |
|
UNION OF INDIA Vs. MANOJ SWARNKAR
|
November 2, 2015 |
|
UNION OF INDIA Vs. SUDEEP PATEL AND OTHERS
|
November 18, 2015 |
|
UNION OF INDIA Vs. MADHYA PRADESH RAJYA SAHAKARI VIPNAN SANG MARYADIT, BHOPAL AND ORS.
|
September 29, 2015 |
|
UNION OF INDIA Vs. BERYL DRUGS LTD.
|
March 3, 2015 |
|
UNION OF INDIA Vs. DAMODAR SINGH
|
July 8, 2015 |
|
UNION OF INDIA Vs. PRADEEP KUMAR JAIN
|
February 12, 2015 |
|
UNION OF INDIA AND ORS. Vs. SUNIL KUMAR CHOUDHARY
|
August 6, 2015 |
|
UNION OF INDIA AND ORS. Vs. GOPAL DAS KABRA AND ORS.
|
July 21, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAVI BUILDERS AND RAJENDRA AGRAWAL AND ASSOCIATES
|
July 29, 2015 |
|
UNITECH LIMITED Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT CORPORATION
|
February 9, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. BANWARI LAL
|
February 25, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATLAM SYNTHETIC ROPE MFG. CO. FACTORY
|
September 16, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. VEERESHWAR SINGH AND ORS.
|
April 7, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. BRANCH SAGAR Vs. GHANSU NAI
|
March 19, 2015 |
|
UPAMA SHRIVASTAVA Vs. STATE OF M P
|
October 9, 2015 |
|
UPENDRA PATIL Vs. MEGHA PATIL
|
February 5, 2015 |
|
UPPAL ENGINEERING COMPANY PVT LTD Vs. UNION OF INDIA
|
November 23, 2015 |
|
URMILA DEVI Vs. RAJKUMARI
|
May 15, 2015 |
|
USHA DUBEY Vs. STATE OF MP AND ORS.
|
February 20, 2015 |
|
USHA YADAV Vs. RAKMANI DEVI
|
January 31, 2015 |
|
VAISHNAV SAHAYAK TRUST Vs. STATE OF MADHYA PRADESH
|
February 19, 2015 |
|
VALLABH KUMAR GANDHI AND ORS. Vs. STATE OF MADHYA PRADESH
|
August 11, 2015 |
|
VALLABHA REAL ESTATE PVT LTD Vs. BANK OF INDIA
|
April 20, 2015 |
|
VANITA SINGHAL Vs. STATE OF M.P
|
April 15, 2015 |
|
VANSHMANI PRASAD VERMA Vs. RAJENDRA KUMAR MESHRAM AND ORS.
|
March 31, 2015 |
|
VARSHA JAIN Vs. INDIAN OIL CORPORATION AND ORS.
|
August 31, 2015 |
|
VARSHA MUKHERJEE Vs. STATE OF M.P. AND ORS.
|
September 24, 2015 |
|
VARTIKA MISHRA Vs. STATE OF M.P.
|
September 18, 2015 |
|
VASTUSHILPI PROJECTS AND CONSULTANTS PRIVATE LIMITED Vs. EXECUTIVE ENGINEER
|
December 17, 2015 |
|
VEDANT TIWARI S/O O P TIWARI Vs. STATE OF M.P. AND 3 OTHERS
|
September 21, 2015 |
|
VEENA CHOUBE Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION AND ORS.
|
March 20, 2015 |
|
VEENITA BAI Vs. DINESH KUMAR
|
March 18, 2015 |
|
VEER BAHADUR SINGH Vs. LOKENDRA SINGH DHAKARE AND ORS.
|
March 24, 2015 |
|
VEER NARAYAN RATHORE Vs. STATE OF M.P. AND ORS.
|
October 6, 2015 |
|
VEER SINGH Vs. STATE OF M P
|
January 23, 2015 |
|
VEERENDRA Vs. RAM TRANSPORT FINANCE COMPANY LIMITED
|
September 2, 2015 |
|
VEERENDRA Vs. SHRI RAM TRANSPORT FINANCE COMPANY LTD.
|
November 17, 2015 |
|
VEERENDRA SINGH Vs. SEEMA RAJAK
|
April 29, 2015 |
|
VIBHOR CHOUPDA Vs. STATE OF M.P.
|
October 16, 2015 |
|
VIDHAN SABHA SACHIVALAYA Vs. KAMLA YADAV
|
April 8, 2015 |
|
VIDHYA MANJI Vs. M.P. STATE ELECTION COMMISSION AND ORS.
|
February 12, 2015 |
|
VIDYA BAI PATEL Vs. STATE OF M P
|
July 21, 2015 |
|
VIDYA SHANKAR CHATURVEDI Vs. ABHAY KUMAR CHOPRA
|
January 5, 2015 |
|
VIJAY AND ORS. Vs. SONERAM AND ORS.
|
April 20, 2015 |
|
VIJAY KANWDE Vs. SUB DIVISIONAL OFFICER AND ORS.
|
August 14, 2015 |
|
VIJAY KUMAR Vs. VINAY KUMAR
|
July 31, 2015 |
|
VIJAY KUMAR GANGAJALIWALE Vs. STATE OF MP
|
May 14, 2015 |
|
VIJAY KUMAR GUPTA Vs. PANKAJ SHARMA
|
April 8, 2015 |
|
VIJAY KUMAR JAIN Vs. THE STATE OF M.P. AND ORS.
|
November 5, 2015 |
|
VIJAY KUMAR MANDLOI Vs. STATE OF M.P. AND ORS.
|
October 14, 2015 |
|
VIJAY MADANLAL CHOUDHARY Vs. UNION OF INDIA
|
October 20, 2015 |
|
VIJAY RAM PARIHAR Vs. UNION OF INDIA
|
February 13, 2015 |
|
VIJAY SHANKAR SHUKLA AND ORS. Vs. MUNICIPAL CORPORATION, JABALPUR AND ORS.
|
May 11, 2015 |
|
VIJAY SHANKER SHUKLA AND ORS. Vs. MUNICIPAL CORPORATION JABALPUR AND ORS.
|
August 11, 2015 |
|
VIJAY SOOD Vs. KANAK DEVI
|
September 16, 2015 |
|
VIJAYARAM TYAGI Vs. SOMIBAI
|
June 16, 2015 |
|
VIKAS ALIAS VIKKY Vs. STATE OF M.P.
|
July 24, 2015 |
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VIKAS KUMAR JHA, S/O LATE TEJ Vs. STATE OF M.P.
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October 28, 2015 |
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VIKAS NEMA Vs. ASSISTANT COMMISSIONER OF POLICE
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July 28, 2015 |
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VIKAS YADAV Vs. STATE OF MADHYA PRADESH
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October 12, 2015 |
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VIMAL BHATIYA Vs. STATE OF MP
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April 10, 2015 |
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VIMAL KUMAR SURI AND ORS. Vs. CHANCHAL BHASEEN AND ORS.
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May 26, 2015 |
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VIMLA BAI Vs. ANAND
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November 3, 2015 |
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VIMLESH KUMAR MAURYA Vs. THE STATE OF MADHYA PRADESH
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June 15, 2015 |
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VINAY CHHIPANI Vs. MAHENDRA PANCHAL
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August 13, 2015 |
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VINAY SINGH Vs. STATE OF M.P.
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September 21, 2015 |
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VINDHYA SHIKSHA SAMITI COLLEGE KHAIREE AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
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December 8, 2015 |
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VINDHYA W/O. RAJENDRA KUMAR GUPTA Vs. STATE OF M.P.
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August 19, 2015 |
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VINITA RAJPUT Vs. DEEPAK
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June 30, 2015 |
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VINOD Vs. STATE OF M.P.
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September 30, 2015 |
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VINOD BOHARE Vs. STATE OF M.P.
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February 20, 2015 |
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VINOD KUMAR Vs. STATE OF M.P. & ANR
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October 16, 2015 |
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VINOD KUMAR DHAKAD Vs. STATE OF M.P. AND ORS.
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September 2, 2015 |
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VINOD KUMAR DHAKRE Vs. STATE OF M.P. AND ORS.
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February 4, 2015 |
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VINOD KUMAR GARG AND ORS. Vs. MUNNALAL SINGHAL
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February 19, 2015 |
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VINOD KUMAR NAMDEV Vs. ZUBED AHMED
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December 15, 2015 |
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VINOD KUMAR SHRIVASTAVA Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPAN
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October 26, 2015 |
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VINOD KUMAR TOMAR Vs. UNION OF INDIA AND ORS.
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September 9, 2015 |
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VINOD MISHRA Vs. STATE OF M.P.
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January 8, 2015 |
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VINOD SINGH BHAGEL Vs. STATE OF M.P.
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January 14, 2015 |
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VINOD SINGH TOMAR Vs. UNION OF INDIA
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March 9, 2015 |
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VIPIN GARG Vs. STATE OF M.P. AND ORS.
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June 19, 2015 |
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VIPIN GOEL Vs. STATE OF M.P.
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June 29, 2015 |
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VIPIN GOEL Vs. THE STATE OF MADHYA PRADESH
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March 24, 2015 |
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VIPIN KUMAR VIMAL KUMAR H U F Vs. SHOBHIT KUMAR @ MINTU SAMAIYA
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August 26, 2015 |
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VIPUL PANDEY Vs. STATE OF M.P. AND ORS.
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July 16, 2015 |
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VIRENDRA KADERE Vs. STATE OF M.P.
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August 31, 2015 |
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VIRENDRA KUMAR AND ORS. Vs. STATE OF M.P. AND ORS.
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February 5, 2015 |
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VIRENDRA KUMAR SINGH Vs. STATE OF M.P. AND ORS.
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February 27, 2015 |
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VIRENDRA LAKHERA Vs. DEEPSHIKHA LAKHERA
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October 27, 2015 |
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VIRENDRA SINGH Vs. M P LAGHU UDHYOG NIGAM LTD BHOPAL & ORS
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July 14, 2015 |
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VISHAL Vs. STATE OF M.P.
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September 18, 2015 |
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VISHAL SINGH Vs. STATE OF MP
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April 27, 2015 |
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VISHAMBHER SINGH Vs. STATE OF M.P.
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September 21, 2015 |
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VISHAMDEVI AND ORS. Vs. RAJENDRA DAYAL AND ORS.
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March 13, 2015 |
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VISHAN CHAND JAIN Vs. MAHENDRA KUMAR MANGAL
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July 16, 2015 |
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VISHNU SHASTRI AND OTHERS Vs. DEEPAK SURYAVANSHI AND OTHERS
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November 4, 2015 |
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VISHWA JAGRITI MISSION (REGD) AND ORS. Vs. M.P. MANSINGHKA CHARITIES AND ORS.
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June 15, 2015 |
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VISHWAMITRA SHRIVASTAVA Vs. MADHYA PRADESH STATE INFORMATION COMMISSION
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May 5, 2015 |
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VISHWANATH SINGH YADAV Vs. STATE OF M.P. AND ORS.
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September 9, 2015 |
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VIVEEK SINGH PARIHAR Vs. SWEETA SINGH PARIHAR
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February 13, 2015 |
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VIVEK KUMAR Vs. STATE OF M P
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March 20, 2015 |
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VIVEK KUMAR VISHWAKARMA & ANOTHER Vs. STATE OF MP & OTHERS
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November 17, 2015 |
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VNS COLLEGE OF P EDUCATION AND MS Vs. NCTE
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March 26, 2015 |
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VOSTOCK LABORATORIES AND DR. JAIKUMAR Vs. STATE OF M.P.
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July 23, 2015 |
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WARIS ALI Vs. SUB DIVISIONAL OFFICE
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August 20, 2015 |
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WASEEM Vs. STATE OF M.P.
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August 12, 2015 |
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WESTERN COALFIELDS LTD. AND ORS. Vs. SAMYUKT KOYLA MAZDOOR SANGH AND ORS.
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November 20, 2015 |
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YAGYA NARAYAN PATEL Vs. UNION OF INDIA
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August 25, 2015 |
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YAKUB KHAN Vs. ROOP SINGH THAKUR
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August 13, 2015 |
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YASH VIDYARTHI Vs. CENTRAL BUREAU OF INVESTIGATION
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May 15, 2015 |
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YASHWANT GOLHANI Vs. SMT. LAXMI GOLHANI
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September 4, 2015 |
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YASWANT SUMAN ALIAS JASVANT SUMAN Vs. STATE OF M.P.
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August 5, 2015 |
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YOGENDRA GUPTA Vs. PRADEEP MANGAL AND ORS
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September 22, 2015 |
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YOGENDRA KUMAR PARDHEY Vs. THE STATE OF MADHYA PRADESH
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August 12, 2015 |
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YOGENDRA NATH DWIVEDI Vs. VINITA DWIVEDI
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August 10, 2015 |
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YOGESH SHIVHARE Vs. NARMADA DEVI AND OTHERS
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December 1, 2015 |
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YOGIRAJ SHARMA Vs. STATE OF M.P. AND ORS.
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October 6, 2015 |
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YOGIRAJ SHARMA Vs. STATE OF M P
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April 15, 2015 |
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YUNISH KHAN, S/O AYUB KHAN Vs. STATE OF M.P.
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September 15, 2015 |
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ZARINA GODREJ D/O. LATE SHRI NOSHERWAN GODREJ Vs. STATE OF MADHYA PRADESH
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August 31, 2015 |
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ZUBAIR Vs. STATE OF MADHYA PRADESH AND ORS.
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March 23, 2015 |
LOGIN