|
JEEVAN SINGH CHHATWAL Vs. BANK OF BARODA
|
February 17, 2014 |
|
PUSHPA DEVI AHIRWAR Vs. GENERAL MANAGER UNION OF INDIA
|
August 5, 2014 |
|
RAJENDRA SYAL Vs. HARI PRASAD AGRAWAL
|
May 16, 2014 |
|
A K SHRIVASTAVA Vs. TANVEER SHRIVASTAVA
|
March 24, 2014 |
|
A.C.C. LIMITED Vs. M.P. POLLUTION CONTROL BOARD
|
March 28, 2014 |
|
A.K. SHRIVASTAVA Vs. UNION OF INDIA
|
January 2, 2014 |
|
A.K. SINGH Vs. VICE CHANCELLOR, RGPVV
|
March 13, 2014 |
|
A.K.SONDHIYA Vs. STATE OF M.P.
|
May 8, 2014 |
|
A.P. TRIPATHI Vs. STATE OF M.P.
|
September 1, 2014 |
|
AABID HUSSAIN Vs. PEER MOHD ZAHUR ALAM
|
December 1, 2014 |
|
AAKASH PANJWANI Vs. ASHOK CHANDWANI
|
January 17, 2014 |
|
AAKRITI SUGAR MILLS PRIVAE LIMITED Vs. IN HE MATTER OF THE SCHEME OF AMALGAMATION OF AAKRITI SUGAR MILLS PRIVAE LIMITED
|
August 4, 2014 |
|
AALOK KHANNA Vs. COMMISSIONER OF INCOME TAX
|
November 28, 2014 |
|
AAN BAI JAMRE Vs. SECRETARY STATE OF M.P.
|
November 14, 2014 |
|
AASHIQ KHAN Vs. ANISABAI
|
November 27, 2014 |
|
AAYUSHA Vs. M P PUBLIC SERVICE COMMISSION
|
July 15, 2014 |
|
ABBAS ALI KHAN Vs. STATE OF MADHYA PRADESH
|
March 10, 2014 |
|
ABDUL JAVED KHAN Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
|
ABDUL KARIM TELGI AND SOHAIL KHAN Vs. UNION OF INDIA
|
April 3, 2014 |
|
ABDUL RASEED Vs. STATE OF M P
|
May 6, 2014 |
|
ABDUL RASHID AND ORS. Vs. STATE OF M.P.
|
November 28, 2014 |
|
ABDUL VASIM Vs. STATE OF M.P.
|
July 11, 2014 |
|
ABDUL WADOOD Vs. MP P WAKF BOARD
|
December 8, 2014 |
|
ABHAY SINGH Vs. STATE OF M.P
|
July 10, 2014 |
|
ABHILAKH SINGH Vs. STATE OF M P
|
February 12, 2014 |
|
ABHILASHA SHARMA Vs. SAROJ DEVI AND ORS.
|
December 9, 2014 |
|
ABHIMAN PATEL Vs. STATE OF M.P
|
April 23, 2014 |
|
ABHINESH MAHORE Vs. STATE OF M P
|
October 14, 2014 |
|
ABHISHAEK Vs. STATE OF M.P.
|
November 27, 2014 |
|
ABHISHEK ALIAS BITTU Vs. STATE OF M.P
|
April 1, 2014 |
|
ABHISHEK HADA Vs. STATE OF MP
|
May 22, 2014 |
|
ABHISHEK KUMAR SONI Vs. STATE OF M.P.
|
July 11, 2014 |
|
ABHYARAJ SINGH CHAUHAN Vs. STATE OF M P
|
December 19, 2014 |
|
ABID ALI Vs. MAHILA HAFIJAN
|
June 19, 2014 |
|
ABINASH Vs. STATE OF MADHYA PRADESH
|
July 25, 2014 |
|
ACHAL SINGH JADON Vs. MUNICIPAL CORPORATION, GWALIOR
|
April 29, 2014 |
|
ACHHELAL KHATIK Vs. STATE OF M.P
|
February 20, 2014 |
|
ACHINT KUMAR Vs. STATE OF M.P.
|
December 4, 2014 |
|
ACIT CERCLE CHHINDWARA Vs. PINKU TRADERS
|
June 27, 2014 |
|
ADDITIONAL SECRETARY OFFICER INCHARGE OF THE CASE EXECUTIVE ENGINEER M.P. POORV KSHETRA VIDHYUT VITR Vs. SIYARAM YADAV
|
February 3, 2014 |
|
ADDITIONAL SESSIONS JUDGE, BIJAWAR AND ORS. Vs. GANESH LODHI AND ORS.
|
July 15, 2014 |
|
ADIT SHARMA Vs. MADHYA PRADESH MADHYA
|
May 12, 2014 |
|
ADITYA SINGH SENGAR Vs. STATE OF M.P.
|
December 9, 2014 |
|
ADITYA TRIVEDI Vs. STATE OF M.P.
|
July 8, 2014 |
|
AGL TECHNOLOGIES LTD , THROUGH MANAGING DIRECTOR Vs. MUNICIPAL CORPORATION & ANOTHER
|
May 5, 2014 |
|
AGRO SOLVENT PRODUCTS PVT. LTD. Vs. STATE OF M.P.
|
January 9, 2014 |
|
AGRO SOLVENT PRODUCTSPVT LTD Vs. STATE OF M P
|
February 3, 2014 |
|
AHESAN Vs. HOME DEPARTMENT
|
December 4, 2014 |
|
AHIBARAN SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 23, 2014 |
|
AHSOK LALWANI Vs. SHRI DAYAL SINGH
|
September 29, 2014 |
|
AJAY Vs. STATE OF M.P.
|
November 18, 2014 |
|
AJAY DUBEY Vs. STATE OF M P
|
January 9, 2014 |
|
AJAY DUBEY Vs. UNION OF INDIA
|
February 14, 2014 |
|
AJAY JAIN Vs. ASHOK KUMAR SEHGAL
|
December 18, 2014 |
|
AJAY KU SAHU Vs. DIRECTOR GENERAL OF CRPF
|
June 20, 2014 |
|
AJAY KUMAR Vs. STATE OF M P
|
November 19, 2014 |
|
AJAY KUMAR AGRAWAL Vs. STATE OF M.P.
|
July 24, 2014 |
|
AJAY KUMAR JAIN Vs. STATE OF CHHATTISGARH & ORS.
|
July 15, 2014 |
|
AJAY S/O RAMESH PRASAD SEN Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
|
AJAY SINGH Vs. STATE OF MP
|
November 12, 2014 |
|
AJAY SINGH @ DEEPU Vs. STATE OF M P
|
September 16, 2014 |
|
AJAYPAL SINGH S/O SHRI SENPAL SINGH AND ORS Vs. STATE OF M P AND ORS
|
February 4, 2014 |
|
AJAYPL SINGH YADAV Vs. RANI YADAV
|
May 9, 2014 |
|
AJITA BAJPAI PANDE Vs. STATE OF M P
|
October 1, 2014 |
|
AJUDDHI BAI Vs. RAMBAI
|
September 26, 2014 |
|
AKHIL BHARTIYA SHATRIYA MAHASABHA, GWALIOR Vs. STATE OF M.P
|
March 24, 2014 |
|
AKHILESH KUMAR PATEL Vs. STATE OF M.P.
|
August 4, 2014 |
|
AKHILESH KUMAR SONI Vs. STATE OF M.P.
|
June 18, 2014 |
|
AKHILESH PANDEY Vs. STATE OF M.P.
|
December 20, 2014 |
|
AKHILESH SINGH RANA Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
|
AKHILESH TIWARI Vs. STATE OF MADHYA PRADESH
|
November 27, 2014 |
|
AKLESH Vs. SANDEEP
|
May 6, 2014 |
|
AKRAM MANSURI Vs. STATE OF MADHYA PRADESH
|
January 6, 2014 |
|
AKSHAYA KUMAR YADAV Vs. STATE OF M.P.
|
July 17, 2014 |
|
ALFA CONSTRUCTIONS Vs. VINOD KUMAR THAREJA
|
April 9, 2014 |
|
ALI HUSSAIN Vs. SHABBIR HUSSAIN
|
March 12, 2014 |
|
ALKA AGNIHOTRI Vs. RAJEEV AGNIHOTRI
|
December 19, 2014 |
|
ALKESH TRIPATHI Vs. THE POWER GRID CORPORATION OF INDIA LTD.
|
November 17, 2014 |
|
ALKESH TRIPATHI Vs. POWER GRID CORPORATION OF INDIA LTD
|
September 15, 2014 |
|
ALLI Vs. STATE OF M.P.
|
June 20, 2014 |
|
ALOK Vs. PRAVEEN KUMAR
|
March 28, 2014 |
|
ALOK JAIN @ MINTU JAIN Vs. GORELAL
|
June 20, 2014 |
|
ALOK KUMAR Vs. SANJAY KUMAR JAIN AND ORS.
|
May 9, 2014 |
|
ALOK RAGHUVANSHI Vs. STATE OF M.P.
|
June 27, 2014 |
|
ALPHA PACKAGING LTD. Vs. SOM DISTELLERIES LTD.
|
November 12, 2014 |
|
AMAN Vs. STATE OF M.P.
|
August 7, 2014 |
|
AMAN STONE CRUSHER Vs. STATE OF M P
|
February 5, 2014 |
|
AMAR B. SINGH Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
|
AMAR SINGH Vs. MURTI RADHA MOHAN JI
|
May 7, 2014 |
|
AMAR SINGH Vs. STATE OF MADHYA PRADESH
|
May 15, 2014 |
|
AMAR SINGH CHADEL Vs. STATE OF M.P
|
February 6, 2014 |
|
AMAR SINGH KWATRA Vs. UNION OF INDIA
|
May 5, 2014 |
|
AMAR SINGH RAJPUT Vs. CHANDRAKANT SINGH
|
March 4, 2014 |
|
AMBICA ENTERPRISES Vs. STATE OF M P
|
January 15, 2014 |
|
AMERICAN COLOR LAB Vs. M P COMMERCIAL TAX APPELLATE BOARD
|
June 19, 2014 |
|
AMIN KHAN Vs. STATE OF M.P. AND ORS.
|
May 5, 2014 |
|
AMIT Vs. THE STATE OF MADHYA PRADESH
|
November 5, 2014 |
|
AMIT CONSTRUCTIOM Vs. STATE OF MADHYA PRADESH
|
June 19, 2014 |
|
AMIT DIWAKAR Vs. STATE OF M.P.
|
August 4, 2014 |
|
AMIT KUMAR JAIN @ AMITABH JAIN Vs. HARIOM SHARMA
|
November 26, 2014 |
|
AMIT KUMAR MEENA Vs. STATE OF M P
|
February 14, 2014 |
|
AMIT RAGHUVANSHI Vs. AMAR SINGH
|
July 24, 2014 |
|
AMIT SINGH TOMAR Vs. STATE OF M.P
|
February 19, 2014 |
|
AMIT SONI Vs. CENTRAL BUREAAU OF INVESTIGATION
|
December 12, 2014 |
|
AMIT YADAV Vs. STATE OF M.P.
|
July 11, 2014 |
|
AMITA LUNAWAT Vs. THE STATE OF MADHYA PRADESH
|
November 21, 2014 |
|
AMITESH TYAGI Vs. STATE OF MADHYA PRADESH
|
January 21, 2014 |
|
AMOD KUMAR SAXENA Vs. PRAKASH KHANDELWAL
|
June 16, 2014 |
|
ANALPAL SINGH A CLASS CONSTRUCTOR Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
ANAND Vs. STATE OF MADHYA PRADESH
|
February 12, 2014 |
|
ANAND Vs. DEEPA
|
February 11, 2014 |
|
ANAND KAHAR S/O MOHANLAL AND ORS Vs. INDIA ASSOCIATION, CENTRAL NARCOTICS BUREAU AND OR
|
February 10, 2014 |
|
ANAND SOOD Vs. KANAK DEVI
|
November 7, 2014 |
|
ANAND YADAV Vs. STATE OF M.P.
|
July 14, 2014 |
|
ANANT ELECTRICALS Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 6, 2014 |
|
ANANT GHATE Vs. DILIP DESHPANDE
|
February 13, 2014 |
|
ANEES SINGH TOMAR Vs. PRAMOD VERMA
|
September 3, 2014 |
|
ANGURI BAI Vs. KISHORE KUMAR AASAR
|
May 5, 2014 |
|
ANIL Vs. STATE OF MADHYA PRADESH
|
May 5, 2014 |
|
ANIL Vs. STATE OF M.P.
|
April 24, 2014 |
|
ANIL Vs. THE STATE OF MADHYA PRADESH
|
November 19, 2014 |
|
ANIL BAKSHI Vs. SANGEETA
|
January 9, 2014 |
|
ANIL CHOUDHARY Vs. STATE TRANSPORT AUTHORITY
|
February 12, 2014 |
|
ANIL JAIN Vs. SHILPA JAIN
|
November 11, 2014 |
|
ANIL JATAV Vs. STATE OF M.P.
|
May 8, 2014 |
|
ANIL KUMAR CHOUHAN @ ANIL CHOUHAN Vs. STATE OF M P
|
September 19, 2014 |
|
ANIL KUMAR SHARMA Vs. LONGSHREE
|
May 7, 2014 |
|
ANIL KUMAR SHRIVASTAVA Vs. UNION OF INDIA
|
July 25, 2014 |
|
ANIL SHARMA Vs. STATE OF M.P.
|
June 18, 2014 |
|
ANIL SHARMA Vs. STATE OF M.P.
|
December 9, 2014 |
|
ANIL SINGH Vs. STATE OF MADHYA PRADESH
|
January 22, 2014 |
|
ANIL TRIPATHI Vs. URMILA TRIPATHI
|
February 7, 2014 |
|
ANIL TRIVEDI Vs. STATE OF M.P.
|
November 11, 2014 |
|
ANISA BAI Vs. SARMANIYA
|
July 11, 2014 |
|
ANITA GOYAL Vs. JAYANT RAO ATTRE
|
February 6, 2014 |
|
ANITA SADANA Vs. BALJINDER KAUR
|
January 9, 2014 |
|
ANJANA DWIVEDI Vs. STATE OF M P
|
January 7, 2014 |
|
ANJANI UPADHYAY Vs. STATE OF MP
|
June 24, 2014 |
|
ANJANILAL DWIVEDI Vs. STATE OF M.P.
|
July 3, 2014 |
|
ANKIT Vs. STATE OF M P
|
May 6, 2014 |
|
ANKITA BOHARE Vs. M.P. PUBLIC SERVICE COMMISSION AND ORS.
|
December 20, 2014 |
|
ANKUR TRIVEDI Vs. THE STATE OF M.P.
|
October 14, 2014 |
|
ANKUSH ALIAS KITTU DANGI Vs. STATE OF M.P.
|
April 23, 2014 |
|
ANNAPURNA INDUSTRIES UNIT Vs. DEPUTY COMMISSIONER
|
February 4, 2014 |
|
ANNIE INSTITUTE OF TECHNOLOGY & RESEARCH CENTRE Vs. DIRECTORATE OF TECHNICAL EDUCATION
|
March 13, 2014 |
|
ANOOP SAXENA Vs. SECRETARY MINISTRY OF HOME AFFAIRS BHOPAL
|
September 11, 2014 |
|
ANSAR ALI Vs. STATE OF MADHYA PRADESH
|
February 14, 2014 |
|
ANSAR KHAN SHERANI Vs. STATE OF MADHYA PRADESH THROUGH P.S.
|
January 6, 2014 |
|
ANSH COLLEGE OF EDUCATION Vs. BOARD OF SECONDARY EDUCATION
|
June 18, 2014 |
|
ANSHUL JAIN Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
May 7, 2014 |
|
ANTER SINGH LODHA Vs. STATE OF M.P.
|
August 1, 2014 |
|
ANUJ AGRAWAL Vs. STATE OF M.P
|
July 23, 2014 |
|
ANUJ ASSOCIATES Vs. STATE OF M.P.
|
June 23, 2014 |
|
ANUJ KUMAR SHRIVASTAVA Vs. MAMTA SHRIVASTAVA
|
August 11, 2014 |
|
ANURAG MODI Vs. STATE OF M.P. AND ORS.
|
August 1, 2014 |
|
ANURAG SAXENA Vs. UNION OF INDIA
|
February 11, 2014 |
|
ANURAG SHARMA Vs. THE STATE OF MADHYA PRADESH
|
October 9, 2014 |
|
ANWAR KHAN Vs. STATE OF M.P.
|
July 16, 2014 |
|
ANWARI Vs. MUNICIPAL CORPORATION, GWALIOR
|
February 19, 2014 |
|
APPU Vs. STATE OF M P
|
April 9, 2014 |
|
ARCHANA Vs. TUPPERWARE INDIA PVT LTD
|
September 24, 2014 |
|
ARCHANA BHARGAVA Vs. STATE OF M P
|
November 24, 2014 |
|
ARCHANA GUPTA Vs. STATE OF M.P.
|
March 4, 2014 |
|
ARCHANA JAIN Vs. STATE OF M.P.
|
July 28, 2014 |
|
ARCHANA SAXENA Vs. JAIKRISHNA PURANIK
|
June 17, 2014 |
|
ARIF KHAN Vs. STATE OF M P
|
June 24, 2014 |
|
ARJUN KAKODIYA Vs. KAMAL MARSKOLE
|
December 19, 2014 |
|
ARJUN NAMDEO Vs. STATE OF M P
|
July 22, 2014 |
|
ARJUN SINGH Vs. STATE OF M P
|
October 28, 2014 |
|
ARMY PUBLIC SCHOOL Vs. RAMDHAN SHARMA
|
July 23, 2014 |
|
ARMY PUBLIC SCHOOL Vs. RAMDHAN SHARMA
|
July 3, 2014 |
|
ARTI SHARMA Vs. SANJAY SHARMA
|
August 26, 2014 |
|
ARUN GIRI GOSWAMI Vs. STATE OF M P
|
September 3, 2014 |
|
ARUN GOYAL Vs. INDORE MUNICIPAL CORPORATION
|
April 29, 2014 |
|
ARUN KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
|
ARUN KUMAR SINGH Vs. STATE OF M.P.
|
December 8, 2014 |
|
ARUN KUMAR SOOD Vs. STATE OF M.P.
|
July 30, 2014 |
|
ARUN SHARMA Vs. THE STATE OF MADHYA PRADESH
|
December 1, 2014 |
|
ARVIND Vs. STATE OF MADHYA PRADESH
|
August 27, 2014 |
|
ARVIND KUMAR Vs. STATE OF M.P
|
April 1, 2014 |
|
ARVIND KUMAR Vs. NASIR HUSSAIN
|
September 8, 2014 |
|
ARVIND KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH
|
May 2, 2014 |
|
ASHA RANI YADAV Vs. THE STATE OF MADHYA PRADESH
|
August 13, 2014 |
|
ASHA SAXENA Vs. STATE OF M.P.
|
December 2, 2014 |
|
ASHA TRADING COMPANY Vs. STATE OF M.P.
|
August 19, 2014 |
|
ASHADEVI GUPTA Vs. INDIAN OIL CORPORATION LIMITED &
TWO OTHERS
|
April 10, 2014 |
|
ASHARAM BAPU Vs. AMAN SINGH DANGI
|
September 12, 2014 |
|
ASHARAM YADAV Vs. GWALIOR DEVELOPMENT AUTHORITY
|
July 25, 2014 |
|
ASHISH Vs. STATE OF M.P.
|
December 4, 2014 |
|
ASHISH GUPTA Vs. STATE OF M P
|
September 9, 2014 |
|
ASHISH GURJAR Vs. STATE OF M.P.
|
July 22, 2014 |
|
ASHISH KUMAR Vs. STATE OF MADHYA PRADESH
|
October 31, 2014 |
|
ASHISH KUMAR Vs. JIWAJI UNIVERSITY
|
June 17, 2014 |
|
ASHISH KUMAR Vs. STATE OF M.P.
|
April 24, 2014 |
|
ASHISH SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
|
November 13, 2014 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
December 19, 2014 |
|
ASHOK Vs. M/S SANGHI BROTHERS (INDORE) LTD.
|
February 28, 2014 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
September 26, 2014 |
|
ASHOK AGRAWAL Vs. STATE OF M.P.
|
November 28, 2014 |
|
ASHOK CHANDRA Vs. STATE OF M.P.
|
May 7, 2014 |
|
ASHOK GUPTA Vs. STATE OF M.P.
|
June 17, 2014 |
|
ASHOK GURJAR Vs. THE STATE OF MADHYA PRADESH
|
November 13, 2014 |
|
ASHOK KILEDAR Vs. MUNICIPAL COUNCIL, GUNA
|
April 11, 2014 |
|
ASHOK KUMAR Vs. STATE OF M.P.
|
May 13, 2014 |
|
ASHOK KUMAR Vs. STATE OF M.P.
|
February 14, 2014 |
|
ASHOK KUMAR BARMAN Vs. KANTI GUPTA
|
December 9, 2014 |
|
ASHOK KUMAR JAIN Vs. BHAROSILAL (SINCE DEAD) THROUGH LRS.
|
May 13, 2014 |
|
ASHOK KUMAR PATKAR Vs. STATE OF MP AND OTHERS
|
April 2, 2014 |
|
ASHOK KUMAR UPADHYAY Vs. STATE OF M.P
|
January 10, 2014 |
|
ASHOK KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
January 21, 2014 |
|
ASHOK KUMAR YADAV Vs. VIJAYA SRIVASTAVA
|
July 9, 2014 |
|
ASHOK PLASTIC INDUSTRIES RAJGARH Vs. DEPUTY COMMISSIONER COMMERCIAL TAX
|
May 8, 2014 |
|
ASHOK PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
December 15, 2014 |
|
ASHOK SHARMA Vs. STATE OF M P
AND ANOTHER
|
March 10, 2014 |
|
ASHOK SHARMA Vs. STATE OF M.P.
|
July 14, 2014 |
|
ASHOK SINGH Vs. STATE OF M.P.
|
November 18, 2014 |
|
ASHOK SINGH BHADORIYA Vs. UNION OF INDIA
|
June 17, 2014 |
|
ASHOK SINGH BHADORIYA Vs. STATE OF M P
|
February 28, 2014 |
|
ASHOK SOUR Vs. STATE OF M P
|
August 11, 2014 |
|
ASHOK VIRANG Vs. PRINCIPAL SECRETARY PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
|
September 17, 2014 |
|
ASHUTOSH SINGH PARMAR Vs. LAKSHMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION
|
January 17, 2014 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J.B. ENTERPRISES
|
June 26, 2014 |
|
ASSOCIATION FOR SR AUDIT OFFICERS/AUDIT OFFICERS, OFFICE OF
PRINCIPAL ACCOUNTANT GENERAL (C&CA) NOW (G&SSA)
MADHYA PRADESH, GWALIOR Vs. UNION OF INDIA
|
March 10, 2014 |
|
ASSOCIATION OF CIVIL ENGINEER OF MP Vs. STATE OF MP
|
April 4, 2014 |
|
ASSOCIATION OF DHANVANTARI GRADUATE AND POST GRADUATE AYURVED COLLEGES SAMITI Vs. STATE OF M.P.
|
December 4, 2014 |
|
ASU Vs. STATE OF MP
|
April 2, 2014 |
|
ATIBAL PRASAD Vs. THE STATE OF MADHYA PRADESH
|
November 14, 2014 |
|
ATUL AGRAWAL Vs. ASHIMA SYAL
|
April 4, 2014 |
|
ATUL KUMAR JAIN Vs. MAMTA JAIN
|
July 30, 2014 |
|
AVINASH GUPTA Vs. STATE OF M.P
|
January 7, 2014 |
|
AVINASH UPMANYU Vs. STATE OF M P
|
April 9, 2014 |
|
AVN TUBES LIMITED Vs. GENERAL MANAGER
|
June 26, 2014 |
|
AWADH PRASAD PATEL Vs. RAMCHERE PATEL
|
November 20, 2014 |
|
AWADHESH PRASAD SHUKLA Vs. STATE OF M P
|
April 16, 2014 |
|
AWDHESH SHARMA Vs. STATE OF M P
|
February 26, 2014 |
|
AYODHYA PRASAD SHARMA Vs. VIMLA BAI
|
January 29, 2014 |
|
AYURVED VIKAS PARISHAD, KATNI Vs. UNION OF INDIA AND OTHERS
|
February 13, 2014 |
|
AYUSHI JAIN Vs. STATE OF M.P.
|
July 15, 2014 |
|
AYUSHMATI EDUCATION & SOCIAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 23, 2014 |
|
B B MATHUR & ANOTHER Vs. SUBHASH SAXENA & OTHERS
|
April 24, 2014 |
|
B L NAGELE Vs. STATE OF M P
|
December 4, 2014 |
|
B L SATYARTHI Vs. STATE OF M P
|
September 29, 2014 |
|
B.B. MATHUR Vs. SUBHASH SAXENA
|
July 18, 2014 |
|
B.HIMMATLAL AGRAWAL Vs. STATE OF M P
|
November 5, 2014 |
|
B.L. PARMAR Vs. STATE OF MADHYA PRADESH
|
July 18, 2014 |
|
B.M. EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL
|
February 3, 2014 |
|
B.M. GOSWAMY Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
|
B.S. PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 23, 2014 |
|
B.S.N. JOSHIAND SONS LTD. Vs. THE STATE OF MADHYA PRADESH
|
September 15, 2014 |
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BABBU KOL Vs. STATE OF MADHYA PRADESH
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January 21, 2014 |
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BABLI SINGH Vs. DHAN SINGH
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July 16, 2014 |
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BABLU @ DHARMENDRA Vs. STATE OF M P
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September 2, 2014 |
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BABU Vs. STATE OF M P
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December 5, 2014 |
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BABU BILLOD Vs. THE STATE OF MADHYA PRADESH
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December 11, 2014 |
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BABU LAL BATHAM Vs. SMT. RAM KALI & ORS.
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February 25, 2014 |
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BABU LAL SINGH Vs. STATE OF MADHYA PRADESH
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August 6, 2014 |
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BABU SINGH JOHRI Vs. UNION OF INDIA
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October 14, 2014 |
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BABULAL DHANTOLIA Vs. STATE OF M.P
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April 5, 2014 |
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BABULAL MEHAR Vs. STATE OF MADHYA PRADESH
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March 10, 2014 |
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BABULAL PACHORI Vs. STATE OF MP
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November 26, 2014 |
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BABULAL YADAV Vs. STATE OF M.P.
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February 4, 2014 |
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BABY MAHILA Vs. JAGMOHAN SINGH
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July 23, 2014 |
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BACCHRAJ SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
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June 20, 2014 |
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BACCHU Vs. BEERWAL
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December 18, 2014 |
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BADAM SINGH Vs. STATE OF M.P.
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November 17, 2014 |
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BADRI Vs. RAM PRABHAO VISHWAKARMA
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September 12, 2014 |
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BADRI PRASAD Vs. GANESH KUMAR
|
July 17, 2014 |
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BADRI PRASAD Vs. STATE OF M.P.
|
December 4, 2014 |
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BADRILAL Vs. PRABULAL
|
May 5, 2014 |
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BADRILAL PATIDAR Vs. INDIAN OIL CORPORATION LTD
|
May 2, 2014 |
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BAGADIRAM Vs. SHIVNARAYAN
|
April 4, 2014 |
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BAHETI ROTOPLAST PRIVATE LIMITED Vs. VECTUS INDUSTRIES LIMITED
|
March 11, 2014 |
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BAIJANTH SINGH Vs. JAGDISH
|
April 22, 2014 |
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BAIJANTI BAI Vs. M.P. KSHETRIYA VIDYUT VITRAN COL LTD.
|
June 24, 2014 |
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BAIJNATH Vs. RAM KISHAN
|
June 26, 2014 |
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BAIJNATH SHARMA Vs. SHASHKIYA KARAMCHARI GRAH NIRMAN SAHKARI SAMITI
|
September 2, 2014 |
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BAJAJ ALLIANZ Vs. ADITYA & ORS.
|
January 8, 2014 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARENDRA SINGH
|
November 14, 2014 |
|
BAL KISHAN Vs. STATE OF M P
|
February 25, 2014 |
|
BAL KUMAR KAUSHIK Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
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BAL RAVI DWIVEDI Vs. STATE OF MP
|
June 24, 2014 |
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BALAJI CHILLING CENTRE Vs. MAHDYA PRADESH MADHYA KSHETRA VIDDUT VITARAN CO LT
|
February 3, 2014 |
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BALAJI EDIBLES PVT. LTD. Vs. COMMR. OF CUS., C. EX. & S.T., BHOPAL
|
April 7, 2014 |
|
BALAJI SERVICES Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
|
September 24, 2014 |
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BALAJI STONE CRUSHER Vs. STATE OF M.P.
|
July 10, 2014 |
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BALAKRAM Vs. STATE OF M P
|
April 28, 2014 |
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BALENDRA SHEKHAR MISHRA Vs. STATE OF MADHYA PRADESH
|
January 13, 2014 |
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BALIRAM @ NIRANJAN NATH Vs. STATE OF M P
|
February 26, 2014 |
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BALJEET SINGH Vs. STATE OF M.P.
|
December 2, 2014 |
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BALKRISHNA DUBEY Vs. STATE OF MADHYA PRADESH
|
June 9, 2014 |
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BALLI Vs. STATE OF M.P.
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August 19, 2014 |
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BALLI Vs. STATE OF MADHYA PRADESH
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September 9, 2014 |
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BALLU JATAV Vs. STATE OF MADHYA PRADESH
|
September 8, 2014 |
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BALLU YADAV Vs. STATE OF MADHYA PRADESH
|
July 25, 2014 |
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BALMUKUND MISHRA Vs. LAXMI PRASAD
|
July 31, 2014 |
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BALMUKUND SHARMA Vs. BALKRISHNA SHARMA UPADHYAY
|
November 19, 2014 |
|
BALRAM Vs. MAHARAJ SINGH
|
July 11, 2014 |
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BALRAM GUMASTA Vs. STATE OF M P
|
March 3, 2014 |
|
BALRAM JESWANI Vs. UNION OF INDIA
|
May 13, 2014 |
|
BALRAM MAHAJAN Vs. PRAVEEN KUMAR
|
April 7, 2014 |
|
BALVEER SINGH Vs. BHAMA SINGH
|
March 3, 2014 |
|
BALVESH KAURAV Vs. STATE OF M.P
|
March 28, 2014 |
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BANE SINGH THAKUR Vs. PRINCIPAL SECRETARY STATE OF M P PUBLIC WORKS DEPA
|
February 21, 2014 |
|
BANK OF BARODA Vs. AMPLE DEVELOPERS PRIVATE LIMITED
|
May 7, 2014 |
|
BANSAL & COMPANY Vs. UNION OF INDIA
|
June 24, 2014 |
|
BANTI Vs. STATE OF M.P.
|
July 10, 2014 |
|
BANTI SHARMA Vs. STATE OF M.P.
|
July 14, 2014 |
|
BANWARI Vs. RAJARAM
|
February 13, 2014 |
|
BANWARI Vs. SURESH SINGH
|
June 17, 2014 |
|
BANWARI SINGH GURJAR Vs. STATE OF M P
|
October 31, 2014 |
|
BANWARI SINGH GURJAR Vs. MAGH SINGH
|
July 15, 2014 |
|
BARELAL Vs. NARVADI
|
June 19, 2014 |
|
BARELAL Vs. STATE OF M P
|
November 7, 2014 |
|
BASANT KUMAR Vs. VED PRAKASH
|
February 19, 2014 |
|
BASANT KUMAR UDASI Vs. MANGILAL DAS
|
February 6, 2014 |
|
BASANT KUMARI MISHRA Vs. STATE OF M P
|
October 10, 2014 |
|
BASANT LAL Vs. CHANDRA KALI
|
May 12, 2014 |
|
BASANT RATHOR Vs. STATE OF MADHYA PRADESH
|
December 5, 2014 |
|
BASANTI BAI JAIN Vs. BHARAT PETROLEUM CORPORATION LTD.
|
July 10, 2014 |
|
BASUDEV JATAV Vs. REKHA JATAV
|
September 4, 2014 |
|
BEER BHAN SINGH Vs. STATE OF M P
|
August 14, 2014 |
|
BEERE Vs. THE STATE OF M.P.
|
October 14, 2014 |
|
BELL FINVEST INDIA LTD Vs. M P PROTEINS PVT LTD MANDSAUR
|
July 24, 2014 |
|
BESAHAN PRASAD Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
BHAGAT SINGH AMARSINGH CHOUHAN Vs. AIRENSINGH ARJUN SINGH AND STATE OF M.P
|
February 18, 2014 |
|
BHAGIRATH Vs. RAMESH
|
July 2, 2014 |
|
BHAGIRATH PRASAD CHAURASIYA Vs. STATE OF M P
|
July 2, 2014 |
|
BHAGWAN DAS TIWARI Vs. PRAKASH CHANDRA TIWARI
|
July 25, 2014 |
|
BHAGWAN GUPTA Vs. JIWAJI UNIVERSITY
|
February 10, 2014 |
|
BHAGWAN SINGH Vs. NARENDRA SINGH
|
July 21, 2014 |
|
BHAGWAN SINGH Vs. STATE OF M.P.
|
July 11, 2014 |
|
BHAGWAT SINGH TEKAM Vs. SMT. SHYAMWATI BAI
|
May 2, 2014 |
|
BHAGWATI BAI Vs. MEERA BAI
|
July 8, 2014 |
|
BHAGWATI PRASAD CHOURE Vs. UNION OF INDIA
|
August 26, 2014 |
|
BHAI LAL SAKET Vs. STATE OF M.P.
|
May 26, 2014 |
|
BHAIYALAL Vs. STATE OF M.P.
|
May 7, 2014 |
|
BHAIYALAL BHOYAR Vs. STATE OF MADHYA PRADESH
|
February 11, 2014 |
|
BHALLU @ BALKRISHAN YADAV Vs. STATE OF M P
|
March 5, 2014 |
|
BHAN SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
October 30, 2014 |
|
BHANU PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 3, 2014 |
|
BHANUPRATAP SINGH Vs. SUNIL KUMAR SINGH
|
July 16, 2014 |
|
BHANWARLAL Vs. STATE OF M.P.
|
June 17, 2014 |
|
BHANWARLAL SURESH Vs. RADHABAI
|
March 12, 2014 |
|
BHARAT Vs. STATE OF M.P.
|
July 28, 2014 |
|
BHARAT Vs. RAJARAM
|
October 29, 2014 |
|
BHARAT BHAI PATEL Vs. RADHA AGRAWAL
|
January 21, 2014 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF CUS. & C. EX.
|
September 4, 2014 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. UNION OF INDIA
|
April 16, 2014 |
|
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF C. EX. & S.T.
|
November 10, 2014 |
|
BHARAT SANCHAR NIGAM LTD. Vs. YADUVANSH TRIPATHI
|
June 25, 2014 |
|
BHARAT SANCHAR NIGAM LTD. Vs. RAVI KANT MISHRA
|
October 16, 2014 |
|
BHARAT SINGH Vs. STATE OF M.P
|
February 18, 2014 |
|
BHARAT SINGH Vs. THE STATE OF MADHYA PRADESH
|
October 29, 2014 |
|
BHARATSINGH & OTHERS Vs. STATE OF M P
|
April 5, 2014 |
|
BHARTENDRA PRATAP SINGH Vs. STATE OF M.P.
|
May 15, 2014 |
|
BHARTI MISHRA Vs. STATE OF MADHYA PRADESH
|
November 12, 2014 |
|
BHAWAR SINGH Vs. STATE OF M.P.
|
July 24, 2014 |
|
BHEEMRAO AMBEDKAR SWA-SAHAYATA SAMOOH Vs. STATE OF M.P
|
January 29, 2014 |
|
BHEER SINGH Vs. STATE OF M.P.
|
July 15, 2014 |
|
BHIKAM SINGH Vs. STATE OF M.P.
|
February 6, 2014 |
|
BHIKAM SINGH Vs. DIRECTOR, APEX HOSPITAL HEART MATERNITY
|
June 19, 2014 |
|
BHIKARILAL KAHAR Vs. STATE OF M.P.
|
February 5, 2014 |
|
BHILAI JAYPEE CEMENT LIMITED Vs. STATE OF MP
|
June 18, 2014 |
|
BHOGIRAM Vs. SOPAT
|
April 2, 2014 |
|
BHOGIRAM Vs. DULARIBAI
|
July 8, 2014 |
|
BHOLA PRASAD Vs. UMA PRASAD
|
May 15, 2014 |
|
BHOLARAM Vs. THE STATE OF MADHYA PRADESH
|
September 3, 2014 |
|
BHOORI BAI Vs. SANTOSH
|
September 30, 2014 |
|
BHOORI BAI JATAV Vs. STATE OF M P & OTHERS
|
February 13, 2014 |
|
BHUJBAL SINGH Vs. STATE OF M.P.
|
September 25, 2014 |
|
BHUPENDRA KANT BHARDWAJ Vs. RAMESHCHANDRA GOYAL
|
January 27, 2014 |
|
BHUPENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
May 13, 2014 |
|
BHUPENDRA SINGH Vs. STATE OF M.P.
|
May 12, 2014 |
|
BHURA @ ABDUL REHMAN Vs. STATE OF M.P.
|
May 19, 2014 |
|
BHURA ALIAS BALRAM GURJAR Vs. STATE OF MADHYA PRADESH
|
July 21, 2014 |
|
BIPIN GARG Vs. STATE OF M P
|
February 25, 2014 |
|
BIRESH KUMAR SINGH Vs. STATE OF M P
|
April 1, 2014 |
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BIRLA CORPORATION LTD. Vs. ASSISTANT COMMISSIONER
|
April 28, 2014 |
|
BIRLA GRAM NAGDA EMPLOYERS ASSOCIATION SAMITI Vs. STATE OF MADHYA PRADESH
|
July 15, 2014 |
|
BISMILLA BEE Vs. ARJUMAN AARA
|
July 11, 2014 |
|
BONY @ ANUPAM YADAV Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
BPL LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX BHOPAL DIVISION-1
|
January 27, 2014 |
|
BRAHMMOORTY TIWARI Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
September 22, 2014 |
|
BRAJESH Vs. STATE OF MADHYA PRADESH
|
May 5, 2014 |
|
BRAJESH GYARSA Vs. STATE OF M.P
|
February 13, 2014 |
|
BRAJESH KUMAR Vs. STATE OF M.P.
|
August 7, 2014 |
|
BRAJESH KUMAR LODHI Vs. STATE OF M.P.
|
November 27, 2014 |
|
BRAJESH KUMAR PANDEY Vs. STATE OF M P
|
April 30, 2014 |
|
BRAJESH SHARMA Vs. BANCO CONSTRUCTION
|
August 20, 2014 |
|
BRAJESH SHARMA Vs. STATE OF M.P
|
February 5, 2014 |
|
BRAJGOPAL SINGH SWARNKAR Vs. GIRISH RAISEN
|
March 7, 2014 |
|
BRIJESH GARG Vs. SUNIL JAIN
|
July 9, 2014 |
|
BRIJESH KUMAR Vs. VANDANA SRIVAS
|
September 29, 2014 |
|
BRIJESH KUMAR Vs. JAGANNATH PRASAD
|
January 23, 2014 |
|
BRIJESH KUMAR TRIVEDI Vs. LALIBAI
|
January 15, 2014 |
|
BRIJESH KUMAR TRIVEDI Vs. LALI BAI
|
June 20, 2014 |
|
BRIJESH SHUKLA Vs. STATE OF M P
|
February 6, 2014 |
|
BRIJMOHAN Vs. CHANDRESH
|
June 17, 2014 |
|
BUDDHIPRAKASH SHARMA Vs. SANJEEV JAIN ADVOCATE
|
March 28, 2014 |
|
BUDDHU Vs. STATE OF M.P
|
May 2, 2014 |
|
BUDDHU GOND Vs. STATE OF M.P
|
August 4, 2014 |
|
BUDDULAL Vs. JAIRAM
|
May 6, 2014 |
|
C K CHAURADIYA Vs. STATE OF M P
|
November 26, 2014 |
|
C.I.T. Vs. SIDDHARTH SOYA PRODUCTS
|
September 8, 2014 |
|
CENTRE FOR DEVELOPMENT COMMUNICATION JAIPUR Vs. PAWAN SHARMA
|
April 3, 2014 |
|
CHAIRMAN CUM MANAGING DIRECTOR Vs. DEENDAYAL MALL MANAGEMENT PVT LTD
|
January 22, 2014 |
|
CHAIRMAN, JILA SHAKARI KENDRIYA Vs. THE M.P. STATE CO-OP. TRIB.
|
August 27, 2014 |
|
CHAITANY CHOPRA Vs. DEEN MOHAMMED MANSOORI
|
May 5, 2014 |
|
CHAITU SINGH GOND Vs. STATE OF MADHYA PRADESH
|
November 11, 2014 |
|
CHANCHAL MODI Vs. STATE OF M P
|
March 27, 2014 |
|
CHAND GROVER Vs. SUNIL KUMAR GROVER
|
June 23, 2014 |
|
CHANDA BAI BHURA Vs. INDERCHAND BHURA
|
July 22, 2014 |
|
CHANDA SHARMA Vs. STATE OF M P
|
March 14, 2014 |
|
CHANDAN SINGH Vs. DEEWAN SINGH
|
July 25, 2014 |
|
CHANDAN SINGH Vs. AMIT KUMAR
|
February 26, 2014 |
|
CHANDARAM Vs. SWAPNIL
|
March 25, 2014 |
|
CHANDRA COAL COMPANY Vs. CANARA BANK
|
January 7, 2014 |
|
CHANDRA KANT MISHRA S/O RAMASHRAY MISHRA Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
|
CHANDRABHAN SINGH SIKARWAR Vs. STATE OF M P
|
April 10, 2014 |
|
CHANDRAKANT Vs. TIKAM DAS
|
November 3, 2014 |
|
CHANDRAKANT PATEL Vs. SHAKOOR KHAN
|
June 26, 2014 |
|
CHANDRAKANTA Vs. MUNICIPAL CORPORATION GWALIOR
|
March 3, 2014 |
|
CHANDRAKANTA BAI Vs. STATE OF M P
|
August 28, 2014 |
|
CHANDRAMA PRAKASH UPADHYAY Vs. HARI SINGH GOUR VISHWAVIDYALAYA
|
July 28, 2014 |
|
CHANDRAPAL SINGH Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
|
CHANDRAWATI AHIRWAR Vs. STATE OF M P
|
March 3, 2014 |
|
CHARAL SINGH Vs. SANJAY GOYAL
|
December 12, 2014 |
|
CHATURVEDI TRAVELS AND TOURS Vs. UNION OF INDIA
|
November 5, 2014 |
|
CHAURASIYA BACHAT EVAM SAKH SAMOOH Vs. STATE OF M.P.
|
January 15, 2014 |
|
CHETNA SINGH Vs. AZUDDI BAI
|
July 23, 2014 |
|
CHETRAM WARKARE Vs. SECRETARY THE STATE OF MADHYA PRADESH
|
February 10, 2014 |
|
CHHATRAPAL SINGH Vs. STATE OF M.P.
|
January 30, 2014 |
|
CHHINDWARA SEONI KSHETRIYA GRAMIN BANK Vs. ANAKHLAL
|
April 5, 2014 |
|
CHHOTE LAL Vs. GULAB SINGH
|
October 14, 2014 |
|
CHHOTELAL Vs. UNION OF INDIA
|
May 6, 2014 |
|
CHHOTELAL PACHOURI Vs. STATE OF MADHYA PRADESH
|
July 11, 2014 |
|
CHHOTELAL SINGH PATEL Vs. STATE OF MADHYA PRADESH
|
October 30, 2014 |
|
CHHUTTA Vs. STATE OF M.P.
|
July 17, 2014 |
|
CHIEF ENGINEER Vs. OMPRAKASH
|
February 4, 2014 |
|
CHIEF EXECUTIVE OFFICER NAGAR PANCHAYAT MANASA Vs. KIRAN
|
January 7, 2014 |
|
CHIEF MANAGER MP M K V V Vs. KESHAV PRASAD SHARMA
|
November 5, 2014 |
|
CHIEF MUNICIPAL OFFICER Vs. MANILA MUNNI DEVI
|
July 10, 2014 |
|
CHINTAMANI SINGH Vs. STATE OF M.P. AND ORS.
|
December 12, 2014 |
|
CHOUDHARY NOOR JAMAL Vs. STATE OF MADHYA PRADESH
|
April 11, 2014 |
|
CHUNNILAL Vs. STATE OF MADHYA PRADESH
|
December 17, 2014 |
|
CIT Vs. S. GOYANKA LIME AND CHEMICALS LTD.
|
October 14, 2014 |
|
CITI BANK N.A. LONDON BRANCH Vs. PLETHICO PHARMACEUTICALS LIMITED
|
October 1, 2014 |
|
CMC LIMITED Vs. STATE OF M.P.
|
December 3, 2014 |
|
CMC LTD. Vs. STATE OF M.P. AND ORS.
|
December 13, 2014 |
|
COMMISSIONER Vs. LAXMINARAYAN RAMPRATAP
|
June 19, 2014 |
|
COMMISSIONER COMMERCIAL TAX,
MADHYA PRADESH Vs. MAIHAR CEMENT UNIT NO
|
July 2, 2014 |
|
COMMISSIONER DEWAS MUNICIPAL CORPORATION Vs. ANUSUEEYA
|
September 3, 2014 |
|
COMMISSIONER MUNICIPAL CORPORATION, BURHANPUR Vs. MOHAMMAD KHAN
|
August 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. AVINASH CHAWLA AND COMPANY
|
June 20, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M.P. RAJYA SAHAKARI BANK MARYADIT
|
July 31, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VANDANA HOTEL, SAGAR
|
August 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPAK CHOURASIA
|
March 19, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VINDHYA TALALINKS LTD
|
January 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. REENA MONGIA
|
April 30, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RITU RAJ TALKIES, ITARSI
|
April 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PEOPLES INTERNATIONAL & SERVICE PVT. LTD.
|
October 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ESSENCE COMMODITIES LTD.
|
October 30, 2014 |
|
COMMISSIONER OF INCOME TAX-I, INDORE Vs. MP FINANCIAL CORPORATION
|
April 2, 2014 |
|
COMMISSIONER OF SALES TAX Vs. GAJANAN OIL MILL
|
February 3, 2014 |
|
COMMISSIONER, COMMERCIAL TAX INDORE Vs. BHAGWAN DAS AGRAWAL
|
November 27, 2014 |
|
COMMISSIONER, CUSTOM & CENTRAL EXCISE Vs. SMART CHIP LIMITED
|
August 21, 2014 |
|
COMMR. OF CUS. AND C. EX. Vs. M.P. STATE CO-OP. DAIRY FEDERATION
|
March 19, 2014 |
|
CROMPTON GREAVES LTD Vs. SHARAD MAHESHWARI
|
August 26, 2014 |
|
D.K. NEMA Vs. THE STATE OF MADHYA PRADESH
|
July 23, 2014 |
|
D.P. SAXENA Vs. STATE OF M.P.
|
June 19, 2014 |
|
DABBAL AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
April 1, 2014 |
|
DALAL SECURITY Vs. GAIL (INDIA) LIMITED
|
November 18, 2014 |
|
DALVINDER SINGH Vs. STATE OF M P
|
October 14, 2014 |
|
DAMAYANTI DEVI Vs. MUNNA SHAH
|
August 13, 2014 |
|
DAMMU Vs. COLLECTOR
|
March 3, 2014 |
|
DAMODAR Vs. STATE OF M.P.
|
August 6, 2014 |
|
DAMODAR PRASAD TIWARI Vs. CHUNNILAL SEN
|
November 14, 2014 |
|
DAMOH,PANNA, SAGAR KSHETRIYA GRAMIN BANK Vs. UNION OF INDIA & ORS.
|
July 9, 2014 |
|
DAN SINGH @ DIGVIJAY SINGH Vs. STATE OF M P
|
February 26, 2014 |
|
DARSHAN KUMAR PAL Vs. SHASHIKANT MAHESHWARI
|
August 27, 2014 |
|
DASHRATH Vs. RAJU BAI
|
June 17, 2014 |
|
DASHRATHSINGH SENDHAV Vs. AVTAR SINGH SENDHAV
|
February 12, 2014 |
|
DASODIYA Vs. ADITYA PRASAD
|
January 7, 2014 |
|
DATARAM SINGH Vs. BRINDAWAN SINGH
|
July 11, 2014 |
|
DAULAT SINGH Vs. STATE OF M.P.
|
May 8, 2014 |
|
DAWOOD KOSLA Vs. STATE OF MADHYA PRADESH
|
November 11, 2014 |
|
DAYARAM Vs. SUDHIR BATHAM AND OTHERS
|
April 5, 2014 |
|
DAYARAM LODHI Vs. STATE OF M.P.
|
October 1, 2014 |
|
DAYODAYA PASHU SEVA KENDRA KAILWAR Vs. STATE OF MADHYA PRADESH
|
June 27, 2014 |
|
DEEPAK KUMAR SHAKYAWAR Vs. STATE OF M.P.
|
July 18, 2014 |
|
DEEPAK KUMAR SONI Vs. ASHOK KUMAR AND ORS.
|
October 14, 2014 |
|
DEEPAK NAGLE Vs. STATE OF M P
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March 20, 2014 |
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DEEPAK SHAKYA Vs. STATE OF M P
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November 19, 2014 |
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DEEPAK SHARMA Vs. PRAMOD TIWARI
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November 25, 2014 |
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DEEPAK SINGH BHADORIYA Vs. D.P. SINGH
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May 12, 2014 |
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DEEPAK TIWARI Vs. STATE OF M P
|
February 19, 2014 |
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DEEPANJALI CHAUHAN Vs. JITENDRA SINGH
|
February 3, 2014 |
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DEEPU RATHORE. Vs. STATE OF M.P
|
May 13, 2014 |
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DEEWAN SINGH Vs. STATE OF M P
|
January 17, 2014 |
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DEEWAN SINGH Vs. LAL JI
|
April 25, 2014 |
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DEEWANCHAND Vs. RAMSWAROOP
|
July 8, 2014 |
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DELAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 18, 2014 |
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DEO BAKSH Vs. HAJARELAL
|
May 12, 2014 |
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DEPUTY DIRECTOR, NAGARIYA PRASHASAN Vs. SATYANARAIN
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August 26, 2014 |
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DESHRAJ AHIRWAR Vs. HARI SINGH GOUR UNIVERSITY
|
May 5, 2014 |
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DESHRAJ SINGH GURJAR Vs. STATE OF M.P
|
March 6, 2014 |
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DEVANAND FERVANI Vs. STATE OF MP
|
May 19, 2014 |
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DEVENDRA KUMAR JOIN (DIED) THROUGH L.R. SMT. RAJKUMARI AJMERA Vs. UNITED COMMERCIAL BANK AND ORS.
|
January 31, 2014 |
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DEVENDRA KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
June 23, 2014 |
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DEVENDRA PATHAK Vs. STATE OF M.P.
|
July 8, 2014 |
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DEVENDRA SHARMA Vs. STATE OF M.P.
|
January 10, 2014 |
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DEVENDRA SHARMA Vs. STATE OF MP
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December 2, 2014 |
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DEVENDRA SINGH Vs. THE STATE OF M.P.
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December 12, 2014 |
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DEVENDRA SINGH Vs. STATE OF M.P.
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July 18, 2014 |
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DEVENDRA SINGH DANGI Vs. STATE OF MP
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December 4, 2014 |
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DEVENDRA SINGH KIRAR Vs. STATE OF M P
|
April 22, 2014 |
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DEVESH GAUTAM Vs. MP BOARD OF SECONDARY EDUCATION
|
July 16, 2014 |
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DEVI PRASAD SEN Vs. STATE OF MP
|
April 10, 2014 |
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DEVIDAS Vs. STATE OF M.P.
|
June 24, 2014 |
|
DEVILAL Vs. HAMID SHAH
|
May 7, 2014 |
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DEVLAL Vs. STATE OF M.P.
|
July 16, 2014 |
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DEVRAJ SINGH PARIHAR Vs. STATE OF MADHYA PRADESH
|
August 7, 2014 |
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DHANEDRA SINGH BHADORIYA Vs. RAMKUMAR @ CHHIDU SINGH
|
October 10, 2014 |
|
DHANI RAM MASRAM Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2014 |
|
DHANLAXMI SOLVEX PVT. LTD. Vs. ASHTA INDUSTRIES LTD.
|
July 1, 2014 |
|
DHANWAN Vs. STATE OF M P
|
April 23, 2014 |
|
DHANWANTI PRAKASHCHANDRA ESTATE PVT. LTD. Vs. CHIEF EXECUTIVE OFFICER INDORE DEVELOPMENT AUTHORITY
|
January 16, 2014 |
|
DHAPUR MUNIYA SHRI SUKHRAM MUNIA Vs. LUNJABAI
|
February 24, 2014 |
|
DHARAM SINGH Vs. FERAN SINGH
|
January 7, 2014 |
|
DHARAM SINGH YADAV Vs. UNION OF INDIA
|
August 19, 2014 |
|
DHARMA AHIRWAR Vs. GURNAM SINGH
|
June 18, 2014 |
|
DHARMENDRA Vs. STATE OF M.P.
|
September 19, 2014 |
|
DHARMENDRA Vs. STATE OF M P
|
May 9, 2014 |
|
DHARMENDRA Vs. STATE OF MADHYA PRADESH
|
February 3, 2014 |
|
DHARMENDRA GUPTA Vs. RAMSWAYAMBER @ RAMESHWAR SINGH
|
May 8, 2014 |
|
DHARMENDRA KUMAR SINGH Vs. STATE OF M.P.
|
June 19, 2014 |
|
DHARMENDRA MADANLAL SHARMA Vs. RAJESH GHANSHYAM
|
February 20, 2014 |
|
DHARMENDRA RATDA Vs. STATE OF M.P.
|
December 2, 2014 |
|
DHARMENDRA RAWAT Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
August 7, 2014 |
|
DHARMENDRA SINGH Vs. BHARAT SANCHAR NIGAM LTD
|
February 12, 2014 |
|
DHARMENDRA SINGH Vs. PAPPU LAL KORI
|
January 13, 2014 |
|
DHARMENDRA SINGH BHADORIYA Vs. ROHIT GOYAL
|
February 6, 2014 |
|
DHARMENDRA SINGH RAGHUWANSHI Vs. STATE OF MP
|
July 10, 2014 |
|
DHARMENDRA YADAV Vs. STATE OF M P
|
September 29, 2014 |
|
DHARNIDHAR SHARMA Vs. NAGAR NIGAM BHOPAL
|
May 6, 2014 |
|
DHEERAJ KANSANA Vs. STATE OF M.P.
|
November 19, 2014 |
|
DHEERAJ PANDEY Vs. STATE OF M P
|
April 5, 2014 |
|
DHEERAJ SINGH AND ANOTHER Vs. STATE OF M P
|
May 6, 2014 |
|
DHEERENDRA KUMAR MISHRA Vs. STATE OF M.P.
|
July 28, 2014 |
|
DHIRAJ SINGH BAGHEL Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
|
DIAMOND AGENCIS Vs. UNION OF INDIA
|
April 1, 2014 |
|
DIGVIJAY SINGH Vs. THE STATE OF MADHYA PRADESH
|
November 5, 2014 |
|
DILEEP Vs. STATE OF M P
|
May 1, 2014 |
|
DILEEP SINGH CHAUHAN Vs. STATE OF M.P.
|
July 2, 2014 |
|
DILIP KAPSE Vs. STATE OF M P
|
January 15, 2014 |
|
DILIP KUMAR JOSHI Vs. UNION OF INDIA
|
November 25, 2014 |
|
DILIP SAGORKAR Vs. STATE OF M P
|
August 21, 2014 |
|
DILIP SINGH Vs. RAMNATH
|
July 25, 2014 |
|
DILIP SINGH Vs. GOPALDAS GOYAL
|
June 23, 2014 |
|
DILIP SONAVANE Vs. STATE OF MADHYA PRADESH
|
June 30, 2014 |
|
DILLON SINGH Vs. AMRUTA BAI
|
November 14, 2014 |
|
DINESH AGARWAL(DR.) Vs. STATE OF M.P.
|
December 16, 2014 |
|
DINESH KADAM Vs. STATE OF M.P. & ANR.
|
October 28, 2014 |
|
DINESH KUMAR Vs. SUMAN CHOUKSE
|
January 6, 2014 |
|
DINESH KUMAR DWIVEDI Vs. THE STATE OF MADHYA PRADESH
|
November 18, 2014 |
|
DINESH KUMAR SHARMA AND COMPANY Vs. STATE OF MADHYA PRADESH
|
April 25, 2014 |
|
DINESH KUMAR SHIVHARE Vs. STATE OF M.P. AND ORS.
|
April 3, 2014 |
|
DINESH KUMAR YADAV Vs. STATE OF M.P.
|
July 10, 2014 |
|
DINESH RAI Vs. STATE OF M.P.
|
May 6, 2014 |
|
DINESH SINGH BHADORIYA Vs. STATE OF M P
|
April 2, 2014 |
|
DINESH SINGH PARIHAR Vs. PRINCIPAL SECRETARY
|
June 18, 2014 |
|
DIPTI NIGAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 24, 2014 |
|
DISTRICT COLLECTOR Vs. HIMMATSINGH
|
September 18, 2014 |
|
DISTRICT COOPERATIVE AGRICLTURAL AND RURAL DEVELOPMENT BANK MYDT Vs. STATE OF M P
|
December 19, 2014 |
|
DISTRICT COOPERATIVE CENTRAL BANK Vs. SHANTILAL BHANDARI
|
November 13, 2014 |
|
DIVAN SINGH KAURAV Vs. STATE OF M.P.
|
August 8, 2014 |
|
DIVYA GOYAL Vs. STATE OF M P
|
October 31, 2014 |
|
DIVYANSHU GUPTA Vs. BARKATULLAH UNIVERSITY
|
September 24, 2014 |
|
DONGAR SINGH RATHORE Vs. STATE OF M P
|
October 14, 2014 |
|
DR. BRAJESH GUPTA Vs. STATE GOVERNMENT OF M.P.
|
April 29, 2014 |
|
DRIGPAL SINGH Vs. STATE OF M P
|
February 11, 2014 |
|
DUNGAR SINGH Vs. STATE OF M P
|
April 15, 2014 |
|
DURGA PRASAD Vs. APURWA MUSHIF
|
June 19, 2014 |
|
EDWARD MEGANJI AND OTHERS Vs. SULTAN SINGH AND OTHERS
|
April 11, 2014 |
|
EKTA SHARMA Vs. DEEPAK SHARMA
|
July 28, 2014 |
|
ELAHIBUS Vs. UNION OF INDIA
|
August 28, 2014 |
|
ELIHU ESTATE & FINANCE PVT. LTD. Vs. UNION OF INDIA
|
September 18, 2014 |
|
ENCROACHMENT OVER TOMB OF MOHAMMAD GHAUS Vs. STATE OF M.P.
|
February 20, 2014 |
|
ESSAR PROJECT (INDIA) LTD. Vs. STATE OF MADHYA PRADESH
|
July 3, 2014 |
|
EVERGREEN CONSTRUCTION Vs. STATE OF M.P.
|
September 11, 2014 |
|
EXECUTIVE ENGINEER Vs. BHAGWAN
|
October 14, 2014 |
|
EXECUTIVE ENGINEER Vs. RAMESH PRASAD MISHRA
|
June 26, 2014 |
|
EXECUTIVE ENGINEER Vs. BHAGIRATH PRASAD JATAV
|
February 14, 2014 |
|
EXECUTIVE ENGINEER, M.P.P.K.V.V.C.L. Vs. SMT. MALTI BAI
|
January 24, 2014 |
|
FARHAN KHAN Vs. STATE OF M P
|
March 6, 2014 |
|
FARIDULLAH KHAN Vs. STATE OF M.P
|
April 5, 2014 |
|
FATEH SINGH Vs. RAMBARAN LAL
|
February 3, 2014 |
|
FATIYA ALIAS FATESINGH Vs. GANGARAM GALIA MANDLOI
|
January 31, 2014 |
|
FATTELAL TEKAM Vs. THE STATE OF MADHYA PRADESH
|
July 10, 2014 |
|
FAYYAJ AHMAD Vs. STATE OF M P
|
December 12, 2014 |
|
FEKOO RAM PANDEY Vs. STATE OF M P
|
July 23, 2014 |
|
FERAN SINGH Vs. STATE OF M P
|
August 27, 2014 |
|
FERRO CONCRETE CONSTRUCTION (INDIA) Vs. STATE OF MADHYA PRADESH
|
November 26, 2014 |
|
FIROJ Vs. STATE OF M P
|
April 7, 2014 |
|
G.D. OIL AND FLOOR MILL Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.
|
November 20, 2014 |
|
GAJANAND Vs. STATE OF MADHYA PRADESH
|
January 8, 2014 |
|
GAJENDRA SINGH DANDOTIYA Vs. STATE OF M.P.
|
August 21, 2014 |
|
GAJENDRA SINGH SAINI Vs. STATE OF M.P.
|
May 2, 2014 |
|
GAJENDRA SINGH VARDHAMAN Vs. STATE OF M.P.
|
September 4, 2014 |
|
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2014 |
|
GAJRAJ SINGH Vs. STATE OF M.P.
|
June 18, 2014 |
|
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
November 28, 2014 |
|
GAJRAM SINGH Vs. STATE OF M P
|
December 22, 2014 |
|
GANENDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
April 25, 2014 |
|
GANESH PATEL Vs. STATE OF MP
|
April 9, 2014 |
|
GANGA BAI Vs. RAMBABU
|
July 3, 2014 |
|
GANGA BAI Vs. SUBHASH CHANDRA MANGAL
|
February 11, 2014 |
|
GANGARAM PIPLYA Vs. STATE OF MP
|
March 14, 2014 |
|
GARDEN PICK PVT LTD Vs. CENTRAL BANK OF INDIA
|
February 5, 2014 |
|
GARGI SHARMA Vs. STATE OF M.P.
|
December 9, 2014 |
|
GARIBA @ NARESH @ RAMNARESH Vs. STATE OF M P
|
April 15, 2014 |
|
GAURAV CHATURVEDI Vs. GIRDHAR GOPAL BAJORIYA
|
March 7, 2014 |
|
GAURAV CHATURVEDI Vs. STATE OF M.P.
|
August 20, 2014 |
|
GAURAV PANDEY Vs. SANTOSH KUMAR SINGH
|
May 7, 2014 |
|
GAURAV TOMAR Vs. STATE OF M.P.
|
September 9, 2014 |
|
GAURISHANKAR S/O. RAMSINGH YADAV Vs. SPECIALTY ELETROMARS
|
November 20, 2014 |
|
GAUTAM KUCHBANDIYA Vs. STATE OF MADHYA PRADESH
|
April 29, 2014 |
|
GAUTAM SINGH Vs. STATE OF M.P.
|
July 9, 2014 |
|
GAYA PRASAD TRIVEDI AND ORS. Vs. STATE OF M.P. AND ORS.
|
October 9, 2014 |
|
GAZETTED HEADMASTERS PRADESHIK SANGH Vs. STATE OF M.P.
|
September 8, 2014 |
|
GEERA PAWAR Vs. PAWAN SINGH SIKARWAR
|
September 26, 2014 |
|
GEETA DEVI Vs. BHAGWATI DEVI
|
December 11, 2014 |
|
GEETA DUBEY Vs. SAROJ SUHANE
|
January 3, 2014 |
|
GEETA SINGH PARIHAR Vs. STATE OF M.P.
|
May 13, 2014 |
|
GEETA VISHWAKARMA Vs. DEEPAK VISHWAKARMA
|
June 17, 2014 |
|
GENERAL MANAGER M P MADHYA KSHETRA VIDYUT VITRAN Vs. AVN TUBES LTD
|
April 9, 2014 |
|
GHANSHYAM ALIAS MUNNA Vs. STATE OF M.P
|
March 25, 2014 |
|
GHANSHYAM BATHAM Vs. STATE OF MP
|
June 18, 2014 |
|
GHANSHYAM DAS Vs. CHHOTELAL
|
November 26, 2014 |
|
GHANSHYAM SINGH RAGHUVANSHI Vs. STATE OF M P
|
April 23, 2014 |
|
GHASITA KACHWAHA Vs. STATE OF M P
|
July 21, 2014 |
|
GIRAJ SINGH Vs. STATE OF MP
|
April 23, 2014 |
|
GIRDHAR PATEL Vs. ELECTION COMMISSIONERS GOVERNMENT
|
January 2, 2014 |
|
GIRDHARILAL VARMA Vs. STATE OF M.P. AND ORS.
|
December 9, 2014 |
|
GIRIJABAI Vs. CHHUTTU @ AJENDRA SINGH RAJPUT
|
April 23, 2014 |
|
GIRISH KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
|
April 24, 2014 |
|
GIRRAJ SINGH DANDOTIYA Vs. STATE OF M.P.
|
June 18, 2014 |
|
GODHAN SINGH BAGHEL Vs. STATE OF M P
|
January 2, 2014 |
|
GOGULMUDI PRAKASH RAO Vs. STATE OF M.P
|
March 4, 2014 |
|
GOHAR ALI GULAM ALI Vs. AKEEL KHAN AND STATE OF M.P
|
April 25, 2014 |
|
GOLU RAJA ALIAS HARENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
October 10, 2014 |
|
GOMTI BAI Vs. GOMA BAI
|
July 7, 2014 |
|
GOPAL Vs. STATE OF M.P.
|
October 31, 2014 |
|
GOPAL Vs. STATE OF M P
|
September 16, 2014 |
|
GOPAL CHAND BATHAM Vs. LAVKESH SHARMA
|
July 8, 2014 |
|
GOPAL KAURAV Vs. STATE OF M P
|
February 18, 2014 |
|
GOPAL PRASAD Vs. ASHOK KUMAR
|
December 5, 2014 |
|
GOPAL SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
|
December 3, 2014 |
|
GOPAL SINGH SISODIYA Vs. STATE OF M.P.
|
July 24, 2014 |
|
GOPILAL NAGORIA Vs. STATE OF M.P
|
April 1, 2014 |
|
GOVARDHAN Vs. STATE OF M.P.
|
May 9, 2014 |
|
GOVERNMENT SARASWATI KANYA HIGHER SECONDARY SCHOOL Vs. DEEPAK KHANDEKAR
|
July 10, 2014 |
|
GOVIND Vs. STATE OF M.P.
|
July 8, 2014 |
|
GOVIND ALIAS KABRA Vs. STATE OF M.P
|
April 5, 2014 |
|
GOVIND PRASAD Vs. SANDEEP KUMAR
|
February 18, 2014 |
|
GOVIND PRASAD Vs. WESTERN COALFIELDS LTD.
|
June 27, 2014 |
|
GOVIND PRASAD MARSKOLE Vs. STATE OF MADHYA PRADESH
|
January 3, 2014 |
|
GOVIND PRASAD MISHRA Vs. STATE OF M.P.
|
May 7, 2014 |
|
GOVIND SAINI Vs. STATE OF M.P.
|
July 28, 2014 |
|
GOVIND SINGH Vs. STATE OF M.P.
|
July 7, 2014 |
|
GOVIND SINGH Vs. STATE OF M.P.
|
August 12, 2014 |
|
GOVIND SWAROOP SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
September 25, 2014 |
|
GRAM PANCHAYAT SIRNI TEH ESSAGARH Vs. STATE OF M P & ORS
|
May 5, 2014 |
|
GRASIM INDUSTRIES LIMITED Vs. STATE OF M P
|
July 8, 2014 |
|
GUDDI Vs. NARESH KUMAR BOHRE
|
September 16, 2014 |
|
GUDDI BAI Vs. STATE OF MADHYA PRADESH
|
August 7, 2014 |
|
GUDDI BAI Vs. STATE OF M P
|
November 11, 2014 |
|
GUDDU @ RAJESH Vs. STATE OF M P
|
November 21, 2014 |
|
GUDDU @ RAJESH Vs. STATE OF M P
|
May 22, 2014 |
|
GUDSTAR BUILDERS (P) LTD. Vs. UNION OF INDIA
|
April 22, 2014 |
|
GULAB SINGH Vs. BRIJBHAN SINGH
|
September 2, 2014 |
|
GULAB SINGH Vs. SHAILESH
|
March 14, 2014 |
|
GULAB SINGH MATHUR Vs. STATE OF M P
|
March 12, 2014 |
|
GULAM NABI Vs. STATE OF M P
|
June 17, 2014 |
|
GUMAN SINGH Vs. KAPOORI BAI
|
April 29, 2014 |
|
GUTTIRAJA @ PRATAP SINGH @ PRAKASH SINGH Vs. STATE OF M P
|
January 24, 2014 |
|
GYANESH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 15, 2014 |
|
GYANSINGH Vs. VASU PARDI
|
November 27, 2014 |
|
H.S. GOUR VISHWAVIDYALAYA Vs. GOPAL KISHNA GUPTA
|
July 7, 2014 |
|
HABIB KHAN Vs. STATE OF M.P.
|
July 8, 2014 |
|
HAKIM SINGH RAWAT Vs. STATE OF M.P.
|
May 5, 2014 |
|
HALKA Vs. BHAMRI BAI
|
February 12, 2014 |
|
HALKAIN RAM VISHWAKARMA Vs. STATE OF M P
|
August 26, 2014 |
|
HALKE RAM Vs. STATE OF M.P
|
July 23, 2014 |
|
HALKOI @ HALKAIPATEL Vs. STATE OF MADHYA PRADESH
|
May 13, 2014 |
|
HANSRAJ Vs. STATE OF MADHYA PRADESH
|
November 26, 2014 |
|
HANUMAN PRASAD SHARMA Vs. STATE OF MP
|
July 9, 2014 |
|
HANUMAN SINGH THAKUR Vs. STATE OF M P
|
August 7, 2014 |
|
HANUMANT SINGH Vs. STATE OF M.P.
|
September 1, 2014 |
|
HAR PRASAD Vs. STATE OF M P
|
December 10, 2014 |
|
HARBANSLAL Vs. SHYAMSUNDER
|
May 16, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF M.P.
|
July 11, 2014 |
|
HARDAYAL BALMIKI Vs. RAMPRASAD
|
May 6, 2014 |
|
HARDEV Vs. ANURADHA
|
August 5, 2014 |
|
HARENDRA JASEJA Vs. STATE OF MP
|
May 15, 2014 |
|
HARENDRA SINGH RATHORE Vs. YOGENDRA BHARGAVA
|
March 12, 2014 |
|
HARGOVIND SINGH Vs. DAYARAM
|
July 8, 2014 |
|
HARI PRASAD SAHU Vs. STATE OF M.P.
|
May 6, 2014 |
|
HARI SHANKAR PALIWAL Vs. OM PRAKASH
|
May 6, 2014 |
|
HARI SINGH Vs. STATE OF M.P.
|
October 29, 2014 |
|
HARI SINGH AND ORS. Vs. KAILASH AND ORS.
|
August 25, 2014 |
|
HARI SINGH AND ORS. Vs. CHANDA AND ORS.
|
November 17, 2014 |
|
HARI SINGH GOUR VISHWAVIDYALAYA Vs. MANNU LAL RAJAK
|
August 26, 2014 |
|
HARI SINGH RAWAT Vs. STATE OF M P
|
December 4, 2014 |
|
HARIDAS Vs. STATE OF MADHYA PRADESH
|
September 11, 2014 |
|
HARIGIR Vs. STATE OF M.P
|
January 7, 2014 |
|
HARIGOPAL KATIYA Vs. JAGDISH PRASAD
|
February 6, 2014 |
|
HARILAL Vs. BRAMHA BAI
|
January 7, 2014 |
|
HARINARAYAN Vs. KUSUM GUPTA
|
December 15, 2014 |
|
HARIOM FLOOR & OIL MILL Vs. THE STATE OF MADHYA PRADESH
|
November 3, 2014 |
|
HARIRAM Vs. UNION OF INDIA
|
September 29, 2014 |
|
HARIRAM KIRAR Vs. STATE OF M.P
|
June 17, 2014 |
|
HARIRAM SEHAR Vs. STATE OF MADHYA PRADESH
|
September 30, 2014 |
|
HARISHCHAND JAIN Vs. STATE OF M.P.
|
January 15, 2014 |
|
HARJINDER SINGH SETHI Vs. DWARIKA PRASAD
|
February 5, 2014 |
|
HARLAL Vs. STATE OF M.P.
|
June 16, 2014 |
|
HARNAM SINGH Vs. STATE OF M.P
|
December 3, 2014 |
|
HARPAL SINGH BHADORIA Vs. STATE OF M.P
|
February 3, 2014 |
|
HARPRASAD JATAV Vs. ASHARAM
|
September 8, 2014 |
|
HARTOOM SINGH Vs. RAMCHARAN
|
July 16, 2014 |
|
HASAN KHAN Vs. ZAREENA BANO & ORS
|
February 11, 2014 |
|
HASAN KHAN Vs. ZAREENA BANO
|
February 10, 2014 |
|
HDFC BANK LTD. Vs. STATE OF M.P.
|
June 23, 2014 |
|
HEM SINGH Vs. STATE OF M.P.
|
July 17, 2014 |
|
HEMANT CHOUBEY Vs. STATE OF M.P.
|
December 11, 2014 |
|
HEMANT KUMAR @ HOTHCHANDRA Vs. MEHANT JAI NARAYAN DAS
|
May 5, 2014 |
|
HEMANT KUMAR SHARMA Vs. STATE OF M.P.
|
November 20, 2014 |
|
HEMANT SOLANKI Vs. STATE OF MADHYA PRADESH
|
July 4, 2014 |
|
HEMCHAND MAKHEEJA Vs. SUNITA GARG
|
September 4, 2014 |
|
HEMDAS MESHRAM Vs. THE STATE OF MADHYA PRADESH
|
August 5, 2014 |
|
HEMLATA BAI Vs. THAKUR VYASNARAYAN SINGH
|
May 5, 2014 |
|
HEMRAJ Vs. MUNNALAL
|
April 15, 2014 |
|
HEMRAJ Vs. STATE OF MADHYA PRADESH
|
July 9, 2014 |
|
HETRAM Vs. STATE OF M.P.
|
September 15, 2014 |
|
HIMADRI RAJE Vs. STATE OF M.P.
|
January 27, 2014 |
|
HIMMAT SINGH Vs. STATE OF M.P. THROUGH POLICE STATION DEHAT VIDISHA, DISTT. VIDISHA
|
January 6, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. MUNICIPAL COUNCIL, MALANJKHAND
|
February 24, 2014 |
|
HINDUSTAN COPPER LIMITED Vs. STATE OF M P
|
March 14, 2014 |
|
HITENDRA KUMAR SHUKLA Vs. D.R.M.
|
August 4, 2014 |
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HOTEL ADITYAZ LIMITED Vs. MADHYA PRADESH KSHETRA VIDYUT VITRAN COL
|
July 23, 2014 |
|
HOTEL ADITYAZ LIMITED Vs. MADHYA PRADESH KSHETRA VIDYUT VITRAN CO LTD
|
July 14, 2014 |
|
HOTLINE CPT LTD Vs. A.P. SHRIVASTAVA
|
July 9, 2014 |
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HOTLINE GLASS LTD. Vs. STATE OF M.P.
|
June 26, 2014 |
|
HUKUM SINGH Vs. STATE OF MADHYA PRADESH
|
July 10, 2014 |
|
I.K. MAVAL Vs. STATE OF M.P.
|
September 9, 2014 |
|
ICICI LOMBARD GEN. INS. CO. LTD. Vs. KHARAGRAM PAJAPATI AND ORS.
|
May 7, 2014 |
|
ICICI LOMBARD GEN. INSURANCE CO. Vs. GOLU
|
April 2, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUNITA
|
January 7, 2014 |
|
IDEA CELLULAR LTD. Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX
|
April 15, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. MEENA MAHESH AND ORS.
|
December 1, 2014 |
|
IIDC LIMITED Vs. SONI ISPAT LIMITED
|
September 30, 2014 |
|
IN MATTER OF ENCROACHMENT OVER TOMB OF MOHAMMAD G Vs. STATE OF M P & OTHERS
|
February 20, 2014 |
|
IN RE Vs. COMPANIES ACT
|
January 7, 2014 |
|
IN RE: COMPANIES ACT, 1956 Vs. STATE
|
January 7, 2014 |
|
IN RE: DHAR CEMENT LTD. (IN LIQUIDATION) Vs. STATE
|
January 31, 2014 |
|
IN RECEIVED FROM SESSIONS JUDGE Vs. MOHD FIROZ
|
July 15, 2014 |
|
IN REF. RECEIVED FROM SESSIONS JUDGE, NARSINGHPUR(M.P.) Vs. ARVIND ALIAS CHHOTU THAKUR
|
July 15, 2014 |
|
IN REFERENCE Vs. VIJAY RAIKWAR
|
July 2, 2014 |
|
IN REFRENCE Vs. GANESH LODHI & ANR.
|
July 15, 2014 |
|
IN THE MATTER OF Vs. STATE OF M P
|
January 7, 2014 |
|
INAYAT Vs. ADARSH VYAPARI SAKH SAHKARITA MYD.
|
December 16, 2014 |
|
INDAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 21, 2014 |
|
INDIAN OIL CORPORATION LIMITED Vs. ATUL NAYAK
|
August 14, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. RAHUL SAHU
|
August 13, 2014 |
|
INDORE DEVELOPMENT AUTHORITY Vs. BURHANI GRIH NIRMAN SAHAKARI SANSTHA MARYADIT
|
August 28, 2014 |
|
INDORE MUNICIPAL CORPORATION Vs. MANSUKHLAL SON OF MOOLCHAND
|
February 24, 2014 |
|
INDORE MUNICIPAL CORPORATION Vs. MANSUKHLAL
|
February 21, 2014 |
|
INDRABHAN SINGH CHOUHAN Vs. STATE OF M P
|
May 9, 2014 |
|
INFRA DEVELOPERS Vs. STATE OF M P
|
January 28, 2014 |
|
INSTITUTE OF ALLIED SCIENCE & COMPUTER APPLICATION Vs. BOARD OF SECONDARY EDUCATION
|
June 17, 2014 |
|
INSTITUTE OF PROFESSIONAL STUDIES, GWALIOR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 3, 2014 |
|
IQBAL AHMAD Vs. STATE OF M P
|
July 3, 2014 |
|
IQBAL AHMED Vs. STATE OF M P & ORS
|
February 10, 2014 |
|
IQBAL QURESHI Vs. JAIN SHWETAMBAR MURTI PUJAK SANSTHAN COMMITTEE
|
May 12, 2014 |
|
IQBAL QURESHI Vs. JAIN SHWETAMBAR MURTI PUJAK SANSTHAN COMMITTEE
|
February 10, 2014 |
|
IQRAR AHMED Vs. MOHAMMED SADIQ
|
April 17, 2014 |
|
IRFAN ALI ALIAS JAKIR ALI SON OF RIYAJ ALI Vs. IBRAHIM SON OF SAIFUDDIN
|
February 18, 2014 |
|
ISHAN Vs. STATE OF M.P.
|
July 24, 2014 |
|
ISHWARLAL Vs. STATE OF M.P. AND ORS.
|
December 10, 2014 |
|
ISRAIL Vs. STATE OF M.P.
|
June 27, 2014 |
|
J K TYRE BANMORE KAMGAR SANGH Vs. REGISTRAR, TRADE UNION/REPRESENTATIVE UNION
|
November 13, 2014 |
|
J S RAGHUVANSHI Vs. STATE OF M P
|
April 9, 2014 |
|
J.B. MANGHARAM FOODS PVT. LTD. Vs. TRILOKINATH DUBEY
|
October 31, 2014 |
|
J.K. BATTERIES Vs. PARASMAL JAIN
|
November 10, 2014 |
|
J.P. TOBACCO PRODUCT (P) LTD. Vs. CIT
|
April 16, 2014 |
|
J.P. VISHWAKARMA Vs. UNION OF INDIA
|
October 27, 2014 |
|
JABBAR KHAN Vs. RAUF BEG
|
June 20, 2014 |
|
JAFAR Vs. ANJANA GURU
|
March 12, 2014 |
|
JAFAR ULLA KHAN Vs. STATE OF M.P.
|
July 25, 2014 |
|
JAG MOHAN SINGH SENGAR Vs. STATE OF M P
|
January 9, 2014 |
|
JAGANNATH KUSHWAH Vs. SHANTI BAI
|
April 15, 2014 |
|
JAGANNATH KUSHWAHA Vs. SHANTIBAI AND ORS
|
April 22, 2014 |
|
JAGANNATH YADAV Vs. STATE OF M.P.
|
April 23, 2014 |
|
JAGAT NARAYAN SINGH Vs. STATE OF M.P.
|
February 13, 2014 |
|
JAGAT NARAYAN THAPAK Vs. RAJENDRA RAJORIYA
|
July 8, 2014 |
|
JAGDISH Vs. VEERENDRA SINGH
|
January 29, 2014 |
|
JAGDISH PRASAD AGARWAL Vs. JAIPRAKASH AGARWAL
|
February 4, 2014 |
|
JAGDISH PRASAD KATIA Vs. STATE OF MADHYA PRADESH
|
May 8, 2014 |
|
JAGDISH PRASAD KUSHWAHA Vs. STATE OF M P
|
July 2, 2014 |
|
JAGDISH PRASAD PATEL Vs. UNION OF INDIA
|
July 23, 2014 |
|
JAGDISH PRASAD SEN Vs. STATE OF M.P.
|
July 28, 2014 |
|
JAGDISH SAGAR S/O BARELAL SAGAR Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
|
JAGDISH SHARAN Vs. RAGHUVEER SHARAN
|
April 29, 2014 |
|
JAGDISH SINGH SANKHWAR Vs. ARCHANA
|
July 10, 2014 |
|
JAGDISH UPADHYAY Vs. MUNICIPAL CORPORATION GWALIOR
|
April 30, 2014 |
|
JAGMOHAN Vs. STATE OF M P
|
August 12, 2014 |
|
JAHANGIR KHAN Vs. UNION OF INDIA
|
January 9, 2014 |
|
JAI PRAKASH GUPTA Vs. PARAMJEET SINGH KHANUJA
|
June 23, 2014 |
|
JAI SHANKAR SHARMA Vs. STATE OF M P
|
July 18, 2014 |
|
JAI SINGH Vs. STATE OF M P
|
August 7, 2014 |
|
JAIDEV SINGH Vs. STATE OF M.P.
|
July 17, 2014 |
|
JAIN CHHATRAWAS Vs. STATE OF M.P.
|
July 7, 2014 |
|
JAISINGH AHIRWAR Vs. STATE OF MADHYA PRADESH
|
September 25, 2014 |
|
JALAM SINGH MASRAM Vs. THE STATE OF MADHYA PRADESH
|
November 20, 2014 |
|
JALDEVI Vs. MATADEEN
|
April 2, 2014 |
|
JAMNALAL Vs. STATE OF M.P.
|
July 7, 2014 |
|
JAMUNA PRASAD Vs. BALKISHAN
|
May 5, 2014 |
|
JANDEL SINGH RANA Vs. M P ROAD TRANSPORT CORPORATION
|
July 15, 2014 |
|
JASHWANT RATHORE Vs. STATE OF M.P.
|
August 4, 2014 |
|
JASWANT SINGH Vs. SHIVRAM
|
July 2, 2014 |
|
JAWAHAR LAL NEHRU COLLEGE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 23, 2014 |
|
JAYA LEELANI Vs. STATE OF M.P.
|
May 9, 2014 |
|
JAYA LEELANI Vs. STATE OF M P AND OTHERS
|
May 9, 2014 |
|
JAYANT THIRANI Vs. GYANCHAND DUBEY
|
December 2, 2014 |
|
JAYDEEP SINGH BAIS Vs. STATE OF M.P.
|
September 11, 2014 |
|
JEETU Vs. STATE OF M.P.
|
June 26, 2014 |
|
JEETU Vs. STATE OF M.P.
|
August 25, 2014 |
|
JEEVAN SINGH Vs. STATE OF M.P.
|
September 4, 2014 |
|
JEEVANLAL MISHRA Vs. STATE OF M P
|
October 8, 2014 |
|
JEEWANMITRA Vs. STATE OF M P
|
October 10, 2014 |
|
JHUMKA BAI Vs. STATE OF MADHYA PRADESH
|
August 14, 2014 |
|
JILA ATITHI SHIKSHANK SANGH SAMITI KALI PATHA Vs. THE STATE OF MADHYA PRADESH
|
September 3, 2014 |
|
JINDAL AGRO OILS Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 10, 2014 |
|
JITENDRA Vs. STATE OF M.P.
|
July 7, 2014 |
|
JITENDRA @ JEETU Vs. STATE OF M P
|
August 21, 2014 |
|
JITENDRA KUMAR Vs. STATE OF M.P. AND ORS.
|
November 18, 2014 |
|
JITENDRA SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD
|
January 29, 2014 |
|
JITENDRA SINGH Vs. STATE OF M.P.
|
July 11, 2014 |
|
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
December 12, 2014 |
|
JITENDRA SINGH Vs. STATE OF M.P.
|
May 13, 2014 |
|
JITENDRA SINGH TOMAR Vs. SPECIAL ESTABLISHMENT OF THE LOKAYUKT BHOPAL
|
July 2, 2014 |
|
JIYAJIRAO COTTON MILLS Vs. B.I.F.R.
|
April 30, 2014 |
|
JOGENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
November 24, 2014 |
|
JUGAL KISHORE SINGH Vs. STATE OF M.P.
|
April 29, 2014 |
|
JUJHAR SINGH Vs. STATE OF M P
|
September 8, 2014 |
|
JUSTIN O.A. Vs. UNION OF INDIA
|
August 6, 2014 |
|
JWALA PRASAD AND ORS. Vs. STATE OF M.P. AND ORS.
|
November 10, 2014 |
|
JYOTI Vs. LAXMIBAI
|
November 25, 2014 |
|
JYOTI RAJULKAR Vs. ARUN RAJULKAR
|
May 5, 2014 |
|
K K TAMRAKAR Vs. STATE OF M P
|
June 19, 2014 |
|
K. KAPOOR AND ORS. Vs. STATE OF M.P. AND ORS.
|
January 8, 2014 |
|
K.K. DIXIT Vs. MADAN GOPAL CHOUBEY
|
August 4, 2014 |
|
K.K. TAMRAKAR Vs. THE STATE OF M.P.
|
July 8, 2014 |
|
KADHORILAL Vs. STATE OF M P
|
August 25, 2014 |
|
KADIR KHAN Vs. RAJESH
|
August 11, 2014 |
|
KAILASH CHAND Vs. SONU
|
May 8, 2014 |
|
KAILASH CHANDRA SABOO Vs. M P WAREHOUSING CORPORATION
|
April 4, 2014 |
|
KAILASH NARAYAN Vs. NAGAR PANCHAYAT
|
June 18, 2014 |
|
KAILASH NARAYAN SHARMA Vs. JAGDISH NARAYAN SHARMA & ANR
|
August 7, 2014 |
|
KAILASH SINGH Vs. RAGHUVEER SINGH
|
July 9, 2014 |
|
KAILASH SINGH Vs. BUNDEL SINGH
|
February 18, 2014 |
|
KAILASHNARAYAN SHARMA Vs. BHAGIRATH ALIAS NEKRAM
|
April 30, 2014 |
|
KALA DEVI Vs. STATE OF MADHYA PRADESH
|
November 17, 2014 |
|
KALABAI Vs. STATE OF MADHYA PRADESH
|
June 25, 2014 |
|
KALAWATI Vs. PREM NARAYAN SHRIVASTAVA
|
July 23, 2014 |
|
KALAWATI SINGH Vs. THE STATE OF MADHYA PRADESH
|
November 10, 2014 |
|
KALICHARAN VERMA Vs. ARCHANA ARYA
|
June 25, 2014 |
|
KALLA @ DEEPAK Vs. STATE OF M.P.
|
May 8, 2014 |
|
KALLU Vs. STATE OF M.P.
|
July 16, 2014 |
|
KALLU KHAN Vs. WAKF INTAJAMIYA COMMITTEE
|
May 5, 2014 |
|
KALPANA KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
May 2, 2014 |
|
KALPANA MUDGAL Vs. NARENDRA BEDI
|
January 13, 2014 |
|
KALPANA SHIVHARE Vs. STATE OF M.P.
|
December 16, 2014 |
|
KALYAN MEMORIAL NURSING HOME Vs. MUNICIPAL CORPORATION
|
September 1, 2014 |
|
KALYAN SINGH Vs. STATE OF M.P.
|
September 10, 2014 |
|
KAMAL BATHAM Vs. VIPUL DEVENDRA JAIN AND ORS
|
April 28, 2014 |
|
KAMAL KANT BHARADWAJ Vs. STATE OF M P
|
August 7, 2014 |
|
KAMAL KANT BHARDWAJ Vs. STATE OF MADHYA PRADESH
|
August 25, 2014 |
|
KAMAL KUMAR JODHWANI Vs. SURAJ PRASAD SHRIVASTAVA
|
January 8, 2014 |
|
KAMAL NARAYAN SAINI Vs. RAJKUMAR BHAVSAR
|
October 15, 2014 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
October 30, 2014 |
|
KAMAL SINGH Vs. MAMTA BAI
|
September 17, 2014 |
|
KAMAL SINGH Vs. STATE OF M P
|
July 2, 2014 |
|
KAMAL SINGH SISODIA S/O LATE PANCH MASAH SISODIA Vs. RAMA SISODIA W/O KAMAL SINGH SISODIA
|
December 4, 2014 |
|
KAMALKUMAR BACHANI Vs. DILIP SHIVHARE
|
September 18, 2014 |
|
KAMLA BAI Vs. NATHURAM SHARMA
|
February 14, 2014 |
|
KAMLA BAI Vs. NATHURAM SHARMA
|
April 1, 2014 |
|
KAMLA BAI Vs. MATHURALAL
|
June 18, 2014 |
|
KAMLA DEVI Vs. SUNITA DEVI
|
July 9, 2014 |
|
KAMLA DEVI SAXENA Vs. STATE OF M.P
|
April 22, 2014 |
|
KAMLA W/O GOPALJI ROKDE Vs. STATE OF M P
|
February 18, 2014 |
|
KAMLESH Vs. STATE OF M.P
|
January 28, 2014 |
|
KAMLESH Vs. URMILA DEVI
|
November 25, 2014 |
|
KAMLESH Vs. GEETA
|
March 24, 2014 |
|
KAMLESH BAGHEL Vs. SHRIKRISHNA YADAV
|
December 3, 2014 |
|
KAMLESH KUMAR THAPAK Vs. STATE OF M P
|
May 8, 2014 |
|
KAMLESH KUSHWAHA Vs. RAMKALI BAI
|
July 8, 2014 |
|
KAMLESH RAWAT Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
April 24, 2014 |
|
KAMLESH SHARMA Vs. RAJENDRA KUMAR
|
March 25, 2014 |
|
KAMLINI GUPTA Vs. STATE OF M.P.
|
July 4, 2014 |
|
KAMLU Vs. STATE OF MADHYA PRADESH
|
August 7, 2014 |
|
KAMMA BAI Vs. GULAB BAI
|
July 23, 2014 |
|
KANCHAN BATHAM Vs. VINAY KUMAR BAIRAGI
|
July 8, 2014 |
|
KANCHAN SINGH Vs. DAULAT SINGH
|
February 28, 2014 |
|
KANCHAN SINGH KUSHWAH Vs. ABDUL HANIF
|
June 26, 2014 |
|
KANDURIBAI Vs. KAILASHCHAND
|
June 25, 2014 |
|
KANTI BAI Vs. RAM NARESH YADAV
|
November 20, 2014 |
|
KAPURI BAI Vs. STTAE OF MADHYA PRADESH
|
April 10, 2014 |
|
KARANVEER RANA Vs. STATE OF MADHYA PRADESH
|
September 25, 2014 |
|
KARI BAI @ KALI BAI Vs. UNION OF INDIA
|
June 25, 2014 |
|
KASHMIR SINGH Vs. GHANSHYAM
|
July 25, 2014 |
|
KASHMIRI LAL BATRA Vs. STATE OF M.P.
|
November 26, 2014 |
|
KASUMA Vs. MAHILA BHOORI
|
February 12, 2014 |
|
KAUSHAL PRASAD Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
KAUSHALYA BAI Vs. STATE OF M.P.
|
November 12, 2014 |
|
KAUSHILYA SAHU Vs. SAROJ YADAV
|
November 20, 2014 |
|
KAUSHLENDRA SINGH Vs. UMA PRAKASH BRAHMIN
|
January 15, 2014 |
|
KAYYUM Vs. STATE OF M P
|
May 6, 2014 |
|
KEDAR RAWAT Vs. STATE OF M.P.
|
October 16, 2014 |
|
KEDAR SINGH Vs. STATE OF M.P.
|
June 26, 2014 |
|
KEDAR SINGH Vs. STATE OF M P
|
January 29, 2014 |
|
KEDARI LAL VAISHYA Vs. STATE OF M P
|
November 26, 2014 |
|
KEDARNATH NEEKHRA Vs. SUPRABHAT GRIH NIRMAN SAHKARI SANSTHA MYDT SHIVPURI
|
July 30, 2014 |
|
KEERTI SAXENA Vs. STATE OF M.P
|
April 5, 2014 |
|
KESAR SINGH Vs. SECRETARY STATE OF M.P.
|
February 4, 2014 |
|
KESHAV CHOUHAN Vs. KIRAN SINGH
|
June 23, 2014 |
|
KESHAV DATT SHARMA Vs. STATE OF M P & ANR
|
September 26, 2014 |
|
KEWAL SINGH Vs. UMMED SINGH
|
February 13, 2014 |
|
KHALID AHMED Vs. SARWAR AHMED
|
May 16, 2014 |
|
KHEMCHAND CHIDHAR Vs. STATE OF M.P
|
January 13, 2014 |
|
KHILAN PRASAD Vs. SANTOSH
|
July 7, 2014 |
|
KHILAN SINGH Vs. RAGHUVIR SINGH
|
December 5, 2014 |
|
KHIMIYA BAI Vs. THE STATE OF MADHYA PRADESH
|
November 11, 2014 |
|
KHUMAN CHAND KOSHTA Vs. STATE OF M.P
|
November 13, 2014 |
|
KHUMAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 6, 2014 |
|
KIRAN DEVI Vs. STATE OF M.P.
|
May 6, 2014 |
|
KIRAN KAURAV Vs. RAMSEWAK
|
February 10, 2014 |
|
KIRAN KUMAR Vs. STATE OF M.P.
|
October 9, 2014 |
|
KIRAN SONI Vs. HAR GOVIND @ HAR GOVIND SONI
|
May 5, 2014 |
|
KIRANBALA SINGH Vs. THE STATE OF MADHYA PRADESH
|
November 20, 2014 |
|
KIRTI Vs. MATA PRASAD
|
February 10, 2014 |
|
KIRTI MARTIN Vs. STATE OF MADHYA PRADESH
|
April 22, 2014 |
|
KIRTI MARTIN Vs. STATE OF M P
|
January 24, 2014 |
|
KIRTI SHRIVASTAVA Vs. STATE OF M.P
|
June 26, 2014 |
|
KISHAN SINGH Vs. STATE OF M.P.
|
July 9, 2014 |
|
KISHANLAL Vs. HEMRAJ JAISWAL
|
July 3, 2014 |
|
KISHANLAL Vs. CHHIDDA
|
June 19, 2014 |
|
KISHANLAL ARORA Vs. THE LAND ACQUISITION OFFICER
|
March 4, 2014 |
|
KISHORA Vs. STATE OF M.P.
|
February 13, 2014 |
|
KISHORE KUMAR TIWARI Vs. MANJU TIWARI
|
October 27, 2014 |
|
KISHORE SINGH BAGHEL Vs. STATE OF M.P.
|
May 8, 2014 |
|
KISHORILAL TIWARI Vs. KANDHILAL
|
January 22, 2014 |
|
KISHORILAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
April 7, 2014 |
|
KITABI SRI YADAV Vs. STATE OF M.P.
|
November 20, 2014 |
|
KODAR SINGH Vs. STATE OF M.P.
|
March 25, 2014 |
|
KOK SINGH Vs. STATE OF MP AND OTHERS
|
February 3, 2014 |
|
KOMAL Vs. STATE OF MADHYA PRADESH
|
June 26, 2014 |
|
KOMAL BAI Vs. JASODA
|
January 27, 2014 |
|
KOMAL DEVI SHROTRIYA Vs. STATE OF MADHYA PRADESH
|
August 20, 2014 |
|
KOMAL SINGH Vs. STATE OF M P
|
June 17, 2014 |
|
KOMAL SINGH Vs. STATE OF M.P.
|
June 17, 2014 |
|
KOMESH Vs. DARSHAN SHARMA
|
September 3, 2014 |
|
KONSAL KISHORE CHATURVEDI Vs. STATE OF M.P.
|
October 9, 2014 |
|
KRASHAK SAHAKARI SHAKKAR KARKHANA Vs. STATE OF M.P.
|
March 3, 2014 |
|
KRIPA NIDHI PRATHMIK UPBHOKTA SAHAKARI Vs. STATE OF M.P
|
February 21, 2014 |
|
KRIPA TORI Vs. STATE OF M.P.
|
January 3, 2014 |
|
KRIPAL Vs. STATE OF M.P.
|
July 1, 2014 |
|
KRIPAL SINGH Vs. CHANDAN SINGH
|
September 26, 2014 |
|
KRIPAL SINGH Vs. STATE OF M.P
|
May 6, 2014 |
|
KRISHAN PANDAY & CO. Vs. STATE OF M.P.
|
July 9, 2014 |
|
KRISHNA & COMPANY Vs. STATE OF M.P.
|
July 9, 2014 |
|
KRISHNA KUMAR GUPTA Vs. RAJENDRA SHUKLA
|
August 7, 2014 |
|
KRISHNA PAL SINGH CHAUHAN & ANO Vs. KULISHPAL SINGH & ANO
|
March 19, 2014 |
|
KRISHNA PING ALLOYS PVT LTD Vs. STATE OF M P
|
November 20, 2014 |
|
KRISHNA SHARAN SHARMA Vs. STATE OF M.P.
|
July 3, 2014 |
|
KRISHNANAND AND ORS. Vs. STATE OF M.P. AND ORS.
|
April 24, 2014 |
|
KRISHNAPAL SINGH Vs. STATE OF M.P.
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August 7, 2014 |
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KU AYUSHI JAIN Vs. STATE OF M.P
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March 6, 2014 |
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KU SONIYA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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July 21, 2014 |
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KU. FARHEEN Vs. SECRETARY THE STATE OF MADHYA PRADESH
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May 2, 2014 |
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KUDAU SAHU Vs. STATE OF M P
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January 6, 2014 |
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KUDUSI MAVAL Vs. STATE OF M P
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September 9, 2014 |
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KULDEEP SHRIVASTAVA Vs. RAMESH CHANDRA
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August 7, 2014 |
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KULWANT SINGH Vs. STATE OF M P
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December 10, 2014 |
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KUMAR MANGLAM Vs. STATE OF M.P.
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January 29, 2014 |
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KUNJA Vs. GHASIRAM
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March 24, 2014 |
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KUNWAR ARJUN SINGH MAHAVIDYALAYA Vs. STATE OF M.P.
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January 21, 2014 |
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KUSUM KALI KEWAT Vs. ASHOK KEWAT
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April 11, 2014 |
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KUSUM MEHRA Vs. STATE OF M.P.
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September 1, 2014 |
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LAALI DEVI TOMAR Vs. STATE OF M.P.
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July 8, 2014 |
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LAALI DEVI TOMAR Vs. STATE OF M P
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July 8, 2014 |
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LACHCHHU @ LAXMINARAYAN SHARMA Vs. STATE OF M P
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July 17, 2014 |
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LAJJARAM KUSHWAH Vs. CHIEF EXECUTIVE OFFICER
|
August 4, 2014 |
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LAKHAN Vs. STATE OF M.P.
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November 13, 2014 |
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LAKHAN Vs. STATE OF MADHYA PRADESH
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August 7, 2014 |
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LAKHAN GHANGHORIYA Vs. ANCHAL SONKER
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November 20, 2014 |
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LAKHAN LAL PATHAK Vs. STATE OF MP
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November 7, 2014 |
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LAKHANI FOOT CARE LTD. Vs. STATE OF MADHYA PRADESH
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April 22, 2014 |
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LAKHARAM Vs. DWARIKA
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July 8, 2014 |
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LAKSHA RAMSWAROOP Vs. ROMEEL ALIAS SEMEEL BHAIYALAL AKKAL
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January 27, 2014 |
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LAKSHMI KUSHWAH Vs. KHEM CHAND KUSHWAH
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September 29, 2014 |
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LAKSHMI KUSHWAH Vs. KHEM CHAND KUSHAWAH
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July 24, 2014 |
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LAL GULAL Vs. STATE OF MADHYA PRADESH
|
August 14, 2014 |
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LALARAM RAKHAMAL SHIKSHA EVAM SEVA SAMITI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
August 14, 2014 |
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LALITA BAI Vs. AJAY PAL SINGH
|
November 14, 2014 |
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LALJI BIND Vs. UNION OF INDIA
|
April 5, 2014 |
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LALPATI AND OTHERS Vs. RAMNIVAS AND OTHERS
|
February 3, 2014 |
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LALU ALIAS NAZEER Vs. STATE OF M P
|
August 7, 2014 |
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LATA AGRAWAL Vs. THE INDIAN OIL CORPORATION
|
August 7, 2014 |
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LATA DENELIYA Vs. MPPSC
|
August 26, 2014 |
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LAVESH UDYOG Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ORS.
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February 20, 2014 |
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LAVKUSH SINGH Vs. STATE OF M.P.
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July 24, 2014 |
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LAXMAN Vs. BHIKHARILAL AND OTHERS
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June 24, 2014 |
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LAXMAN Vs. STATE OF M P
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July 2, 2014 |
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LAXMAN SINGH Vs. STATE OF M.P.
|
September 11, 2014 |
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LAXMI Vs. HARIVILAS
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July 11, 2014 |
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LAXMI BAI RAJPUT Vs. THE STATE OF MADHYA PRADESH
|
September 30, 2014 |
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LAXMI DEVI Vs. STATE OF M P
|
July 25, 2014 |
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LAXMI NARAYAN SHARMA Vs. THE STATE OF MADHYA PRADESH
|
December 11, 2014 |
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LAXMIDEVI Vs. LAXMANSINGH
|
February 26, 2014 |
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LAXMINARAYAN Vs. MUNNIBAI
|
December 3, 2014 |
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LAYAK SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH
|
October 10, 2014 |
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LEELA BAI Vs. GANPATI
|
October 31, 2014 |
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LEELADHAR Vs. STATE OF MP
|
July 9, 2014 |
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LEELADHAR PURIA Vs. GENERAL MANAGER WCL
|
June 17, 2014 |
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LUDHIRAM Vs. ANIL RAO
|
November 24, 2014 |
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M P EDUCATION SOCIETY Vs. SABIR ALI KHAN
|
April 3, 2014 |
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M P HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. SUDHA JAIN
|
July 31, 2014 |
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M P MADHYA KSHETRA VIDYUT VITRAN CO LTD Vs. AVN TUBES LIMITED
|
April 9, 2014 |
|
M.B. KHALSA EDUCATION SOCIETY Vs. NATIONAL COUCIL FOR TEACHERS EDUCATION
|
July 31, 2014 |
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M.L. BHAGWANI Vs. STATE OF MADHYA PRADESH
|
May 8, 2014 |
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M.L. GUPTA Vs. STATE OF M.P.
|
July 2, 2014 |
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M.L.GAUR Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
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M.P. ELECTRICITY BOARD Vs. TATA CONSULTANCY SERVICES
|
December 9, 2014 |
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M.P. FINANCIAL CORPORATION Vs. PRAKASH CHANDRA CHATURMOHTA
|
September 8, 2014 |
|
M.P. HOUSING BOARD Vs. STATE OF M.P.
|
September 12, 2014 |
|
M.P. PUBLIC SERVICE COMMISSION Vs. KU. AAYUSHI
|
September 30, 2014 |
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M.P. RAJYA SAHAKARI BANK MARYADIT Vs. N.G. RAGHUVANSHI
|
May 8, 2014 |
|
M.P. RAJYA VIDYUT MANDAL Vs. VIJAY
|
May 9, 2014 |
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M.P. ROAD DEVELOPMENT CORPORATION Vs. JABALPUR CORRIDOR PVT. LTD.
|
July 30, 2014 |
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M.P.FINANCIAL CORPORATION Vs. VALLABH BHARADIA
|
January 6, 2014 |
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M.P.S.R.T.C., BHOPAL AND ORS. Vs. RAM SEVAK TIWARI AND ORS.
|
July 16, 2014 |
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M/S GURU GRANITES STONE CRUSHER Vs. STATE OF M.P.
|
January 6, 2014 |
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M/S SHIVAJI UDYOG Vs. STATE OF M.P.
|
February 3, 2014 |
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M/S. ACC LIMITED Vs. M.P. POLLUTION CONTROL BOARD
|
March 28, 2014 |
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M/S. GAIL INDIA LTD Vs. STATE OF M.P.
|
March 7, 2014 |
|
M/S. KHAMHARI YA TRADERS Vs. STATE OF M.P.
|
April 15, 2014 |
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M/S. OLPHERTS PVT. LTD. Vs. UNION OF INDIA
|
March 14, 2014 |
|
M/S. S.G.S. MOTORS PVT. LTD. Vs. MAMTA MATHUR
|
February 14, 2014 |
|
M/S. SAMRUDDHA BUILDCON PVT.LTD. Vs. WESTERN RAILWAYS
|
May 1, 2014 |
|
MAA LAKESHWARI SWASAHAYATA SAMOOH Vs. STATE OF M P AND OTHERS
|
February 3, 2014 |
|
MAA SHARDA B.ED. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
March 20, 2014 |
|
MADAN Vs. STATE OF MADHYA PRADESH
|
October 10, 2014 |
|
MADAN MOHAN Vs. STATE OF M P
|
February 25, 2014 |
|
MADANPAL LODHI Vs. BADRI PARASAD LODHI
|
August 5, 2014 |
|
MADHO SINGH Vs. RAMKALI
|
March 24, 2014 |
|
MADHOSINGH Vs. STATE OF M.P.
|
May 8, 2014 |
|
MADHU Vs. STATE OF M.P
|
February 12, 2014 |
|
MADHU DUBEY Vs. KRANTI DUBEY
|
August 22, 2014 |
|
MADHU JANIYANI Vs. STATE OF M P
|
January 16, 2014 |
|
MADHU SHARMA Vs. STATE OF M.P.
|
June 20, 2014 |
|
MADHUSUDAN TIWARI Vs. SHYAM SUNDER & ORS.
|
November 19, 2014 |
|
MADHVENDRA Vs. UNION OF INDIA AND ORS.
|
October 14, 2014 |
|
MADHYA BHARAT GRAMIN BANK Vs. VIKRAM SINGH RAJPUT
|
September 17, 2014 |
|
MADHYA BHARAT GRAMIN BANK Vs. BRIJESH KUMAR SHARMA
|
September 17, 2014 |
|
MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD Vs. LAXMI RANI
|
September 24, 2014 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO LTD Vs. D D SINGH
|
March 14, 2014 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD Vs. KALYAN SINGH CHAUHAN
|
December 3, 2014 |
|
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. DEEPAK KUJUR
|
August 21, 2014 |
|
MADHYA PRADESH RAJYA KARMCHARI SANGH Vs. STATE OF M.P.
|
November 7, 2014 |
|
MADHYA PRADESH RAJYA KRISHI UDYOG VIKAS NIGAM Vs. NARESH CHAND TIWARI
|
November 17, 2014 |
|
MADHYA PRADESH RAJYA SAHKARI BANK MARYADIT Vs. P.N. PANDEY
|
August 27, 2014 |
|
MADHYANCHAL GRAMIN BANK Vs. LAXMAN LAL OJHA
|
February 7, 2014 |
|
MAGAN LAL Vs. KANCHHEDI LAL
|
December 8, 2014 |
|
MAHADEO AND ORS. Vs. DEO CHAND AND ORS.
|
November 3, 2014 |
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MAHADEVI Vs. SARLADEVI
|
May 8, 2014 |
|
MAHARAJ SINGH Vs. MAHANT SINGH CHATRUVEDI
|
November 11, 2014 |
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MAHARAJ SINGH Vs. STATE OF MP
|
February 10, 2014 |
|
MAHARAJ SINGH DHAKAD Vs. NARENDRA SINGH JADON
|
December 16, 2014 |
|
MAHARAJ SINGH YADAV Vs. STATE OF MP
|
August 6, 2014 |
|
MAHAVEER PRASAD MODY Vs. STATE OF M P
|
December 11, 2014 |
|
MAHAVEER SINGH Vs. JANKI ARORA
|
July 10, 2014 |
|
MAHENDERA SINGH Vs. STATE OF M.P.
|
May 8, 2014 |
|
MAHENDRA GUPTA Vs. STATE OF MADHYA PRADESH
|
January 8, 2014 |
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MAHENDRA GUPTA Vs. STATE OF M P
|
April 4, 2014 |
|
MAHENDRA KUMAR Vs. MEERA BHARGAVA
|
June 19, 2014 |
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MAHENDRA KUMAR GOYAL Vs. HITSHARAN GARG AND ANOTHER
|
April 28, 2014 |
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MAHENDRA KUMAR MAHAJAN Vs. DEVI AHILYA VISHWAVIDYALAYA
|
January 17, 2014 |
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MAHENDRA KUMAR OUDICHAY Vs. STATE OF M.P.
|
July 9, 2014 |
|
MAHENDRA RAWAT Vs. MUKHYA SACHIV GARH VIBHAG
|
July 22, 2014 |
|
MAHENDRA SINGH Vs. STATE OF M.P.
|
June 18, 2014 |
|
MAHENDRA SINGH DHAKAD Vs. STATE OF M P & OTHERS
|
September 24, 2014 |
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MAHENDRA SINGH RAGHUVANSHI Vs. VINOD SINGH RAGHUVANSHI
|
February 13, 2014 |
|
MAHESH Vs. HARISINGH AND ORS.
|
August 1, 2014 |
|
MAHESH KUMAR KHANDELWAL Vs. POONAM DEVI
|
December 2, 2014 |
|
MAHESH KUMAR SHRIVASTAVA Vs. STATE OF M.P
|
July 23, 2014 |
|
MAHESH PRASAD PORTE Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2014 |
|
MAHESH VERMA Vs. SURESH
|
August 27, 2014 |
|
MAHESHKUMAR S/O GOVERDHANDAS GILDA Vs. VIKARAMSINGH S/O AMARSINGH RAJPUT
|
March 13, 2014 |
|
MAHILA BAHUDDESIYA SAHAKARI Vs. STATE OF M.P.
|
January 17, 2014 |
|
MAHILA BAHUUDDESHIYA SAHKARI SAMITI MARYADIT Vs. THE STATE OF MADHYA PRADESH
|
August 7, 2014 |
|
MAHILA GUDDI Vs. UDAY SINGH
|
May 7, 2014 |
|
MAHILA GULAB BAI Vs. JAGDISH RAWAT
|
January 7, 2014 |
|
MAHILA KUSUMA Vs. MAHILA BHOORI
|
February 12, 2014 |
|
MAHILA MUNNI Vs. RAMHET
|
September 9, 2014 |
|
MAHILA SIMTA Vs. ADAKOO
|
May 8, 2014 |
|
MAHILA UTTHAN AVAM MUDRAN
SHAKARI SANSTHAN MARYADI Vs. STATE OF M P & ORS
|
March 12, 2014 |
|
MAHIPAL SINGH Vs. UNION OF INDIA
|
October 7, 2014 |
|
MAIKAL @ SHAHID Vs. STATE OF M P
|
February 10, 2014 |
|
MAKHIJA CONSTRUCTION COMPANY, INDORE Vs. DEVI AHILYA VISHWA VIDYALAYA, INDORE
|
April 23, 2014 |
|
MAKSOOD AHMAD Vs. SMT. SHARIFUNNISHA & ORS.
|
January 16, 2014 |
|
MALA DEVI Vs. STATE OF M P
|
January 20, 2014 |
|
MALKHAN SINGH Vs. STATE OF M.P.
|
May 15, 2014 |
|
MALKHAN SINGH Vs. SHIV SINGH
|
February 12, 2014 |
|
MALTI BHADORIA Vs. STATE OF MP
|
May 16, 2014 |
|
MAMTA Vs. RAJESH
|
July 8, 2014 |
|
MAMTA DEVI Vs. INDIAN OIL CORPORATION LTD.
|
June 17, 2014 |
|
MAMTA GUPTA Vs. R K GUPTA
|
December 9, 2014 |
|
MAMTA RAGHUVANSHI Vs. HARNAM SINGH KAMOD SINGH
|
July 17, 2014 |
|
MAN SINGH RAJPOOT Vs. STATE OF MP
|
October 8, 2014 |
|
MAN SINGH THAKUR Vs. STATE OF M P
|
April 17, 2014 |
|
MANAGING DIRECTOR Vs. M P STATE COOPERATIVE TRIBUNAL
|
August 21, 2014 |
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MANAS PIYUSH RICHHARIYA Vs. STATE OF MADHYA PRADESH
|
May 5, 2014 |
|
MANAS PIYUSH RICHHARIYA Vs. STATE OF M P
|
May 5, 2014 |
|
MANDIR MURTI MARI MATA Vs. DEEPAK SHARMA
|
July 7, 2014 |
|
MANESH NEEBORIYA Vs. BOARD OF SECONDARY EDUCATION & ANO
|
April 16, 2014 |
|
MANGAL SINGH Vs. STATE OF M P
|
January 13, 2014 |
|
MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
July 25, 2014 |
|
MANGALDEEN KORI Vs. STATE OF M.P.
|
September 12, 2014 |
|
MANGANESE ORE (INDIA) LTD. Vs. ANOOP NAIR
|
July 3, 2014 |
|
MANGESH Vs. MUNICIPALITY KUKDESHVER
|
July 25, 2014 |
|
MANGESH Vs. STATE OF MADHYA PRADESH
|
October 15, 2014 |
|
MANGILAL Vs. STATE OF M.P.
|
July 21, 2014 |
|
MANGILAL @ MANGU Vs. STATE OF M.P.
|
May 6, 2014 |
|
MANGILAL DAS Vs. STATE OF M.P.
|
February 6, 2014 |
|
MANGO BAI Vs. STATE OF M P
|
November 5, 2014 |
|
MANILAL S/O AMRITLAL DAKH Vs. BADRILAL S/O RAMCHANDRA
|
March 19, 2014 |
|
MANIRAM Vs. NANU
|
June 17, 2014 |
|
MANIRAM Vs. STATE OF M.P
|
October 10, 2014 |
|
MANIRAM SHAKYA Vs. STATE OF M.P.
|
October 27, 2014 |
|
MANISH Vs. STATE OF M.P. AND ORS.
|
November 25, 2014 |
|
MANISH Vs. K.G. SHARMA
|
December 16, 2014 |
|
MANISH JAISWAL Vs. STATE OF M P
|
July 23, 2014 |
|
MANISH KIRAR Vs. STATE OF M.P.
|
May 15, 2014 |
|
MANISH KUMAR PATEL Vs. STATE OF M P
|
April 1, 2014 |
|
MANISH KUMAR SHARMA Vs. STATE OF M.P.
|
September 9, 2014 |
|
MANISH KUMAR SHARMA Vs. JAGDISH
|
July 11, 2014 |
|
MANISH SAHU Vs. STATE OF M.P.
|
October 16, 2014 |
|
MANISH SHARMA UDASI Vs. UMA DEVI
|
April 11, 2014 |
|
MANISH SHUKLA Vs. PROCTER & GAMBLE HOME
|
September 1, 2014 |
|
MANISH TRADERS Vs. ADDITIONAL COMMISSIONER
|
March 14, 2014 |
|
MANISHA LALWANI Vs. D V PAUL
|
November 17, 2014 |
|
MANJOOR MOHAMMAD Vs. STATE OF M.P.
|
May 9, 2014 |
|
MANJU Vs. PRAMOD KUMAR
|
July 28, 2014 |
|
MANJU Vs. PAWAN KUMAR ANDANI
|
September 25, 2014 |
|
MANJU PRABHA SHRIVASTAVA Vs. RAJKUMARI
|
May 7, 2014 |
|
MANMOHAN KAUR Vs. STATE OF M.P.
|
December 8, 2014 |
|
MANODEEP HIGHER EDUCATION Vs. NCTE
|
June 18, 2014 |
|
MANOHAR Vs. KUWAR BAI
|
March 20, 2014 |
|
MANOHAR LAL SONI Vs. STATE OF M P AND OTHERS
|
September 8, 2014 |
|
MANOHAR LAL SONI Vs. STATE OF M.P.
|
September 4, 2014 |
|
MANOHAR SARAF Vs. INDORE MUNICIPAL CORPORATION
|
November 25, 2014 |
|
MANOJ ARORA Vs. MUNICIPAL CORPORATION, GWALIOR & ANTR
|
March 6, 2014 |
|
MANOJ BHARDWAJ Vs. STATE OF M P
|
May 6, 2014 |
|
MANOJ JAIN Vs. STATE OF M P
|
January 8, 2014 |
|
MANOJ JAIN Vs. SUMAN GOYAL
|
July 22, 2014 |
|
MANOJ KUMAR BANDA Vs. SANGEETA @ BADKIYA
|
May 5, 2014 |
|
MANOJ KUMAR DANGI Vs. STATE OF MADHYA PRADESH
|
July 23, 2014 |
|
MANOJ KUMAR SHRIVASTAVA S/O THAKUR PRASAD SHRIVAST Vs. VIKRAM UNIVERSITY, UJJAIN AND ANOTHER
|
March 4, 2014 |
|
MANOJ KUMAR SONI Vs. DEEPTI SONI
|
September 17, 2014 |
|
MANOJ KUSHWAH Vs. CHHOTELAL
|
June 30, 2014 |
|
MANOJ SHARMA Vs. GIRRAJ SHARMA
|
June 17, 2014 |
|
MANOJ SHARMA Vs. GIRRAJ SHARMA
|
May 16, 2014 |
|
MANOJ SOHANI Vs. SECRETARY STATE OF M.P.
|
October 28, 2014 |
|
MANOJ TIWARI Vs. STATE OF M.P.
|
July 4, 2014 |
|
MANOJ VERMA Vs. STATE OF M.P.
|
June 17, 2014 |
|
MANOJ VERMA Vs. STATE OF M.P.
|
July 15, 2014 |
|
MANSINGH Vs. STATE OF M P
|
November 10, 2014 |
|
MANSINGH PARSODA Vs. SACHIV M.P. RAJYA NIRVACHAN AAYOG
|
September 24, 2014 |
|
MANSINGH RAJAK Vs. STATE OF M P
|
June 24, 2014 |
|
MANSINGH RAJPOOT Vs. STATE OF M P
|
September 26, 2014 |
|
MANTOLI Vs. STATE OF M.P.
|
July 8, 2014 |
|
MAQSOOD NOOR MOHAMMED HELA Vs. STATE OF M.P
|
February 20, 2014 |
|
MARVEL VINYLS LTD. Vs. STATE OF M.P.
|
May 6, 2014 |
|
MATADEEN Vs. GENERAL PUBLIC
|
November 24, 2014 |
|
MATHOLE LAXHMANDAS SAHU AND SONS Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
MATHTHI BAI Vs. SURAJ SINGH
|
May 6, 2014 |
|
MATHURA BAI Vs. RAMNATH RAM SINGH
|
April 22, 2014 |
|
MATHURA LAL Vs. STATE OF M.P.
|
July 17, 2014 |
|
MATUSHRI AHILYA DEVI TEACHERS EDUCATION INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
May 13, 2014 |
|
MAUHAR SINGH KAMARIA Vs. GEETA KAMARIA
|
July 2, 2014 |
|
MAXIMA TRADERS PVT LTD Vs. STATE OF MP
|
March 24, 2014 |
|
MAYA BADGAINYA Vs. UNION OF INDIA
|
March 21, 2014 |
|
MAYANK Vs. STATE OF M P
|
January 24, 2014 |
|
MD VAKIL Vs. STATE OF M P
|
February 11, 2014 |
|
MEENA BAI Vs. STATE OF M.P
|
May 2, 2014 |
|
MEENA GAUR Vs. UNION OF INDIA
|
January 9, 2014 |
|
MEENA GUPTA Vs. STATE OF M.P.
|
July 8, 2014 |
|
MEENA JATAV Vs. CHANDU
|
July 15, 2014 |
|
MEERA Vs. SHASHI KANT JHA
|
September 24, 2014 |
|
MEERA BAI Vs. RAMESH GURU
|
November 11, 2014 |
|
MEHFOOZ AHMED Vs. STATE OF MADHYA PRADESH
|
August 20, 2014 |
|
MEKHLA NARWAY Vs. STATE OF M.P.
|
January 20, 2014 |
|
MEWALAL Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
MICHHU Vs. STATE OF M.P.
|
December 9, 2014 |
|
MICHIGAN RUBBER Vs. STATE OF M.P. AND ORS.
|
February 3, 2014 |
|
MIDEX GLOBAL PRIVATE LIMITED Vs. MANAGING DIRECTOR, STATE BANK OF INDIA
|
April 10, 2014 |
|
MIDEX GLOBAL PVT LTD Vs. STATE BANK OF INDIA
|
February 12, 2014 |
|
MINTU Vs. STATE OF M.P.
|
December 1, 2014 |
|
MITHLESH Vs. CHINTAMANI PASHARVNATH NYAS JAIN SWETAMBAR MANDIR MURTI POOJAK SANSTHAN COMMITTEE
|
July 9, 2014 |
|
MITHLESH RAI Vs. STATE OF M P
|
January 24, 2014 |
|
MOHAMMAD AKRAM Vs. THE STATE OF MADHYA PRADESH
|
February 11, 2014 |
|
MOHAMMAD AZAD Vs. MAHESH AND ORS.
|
November 12, 2014 |
|
MOHAMMAD AZAD @ AJJU Vs. MAHESH BISHANLAL JAISWAL
|
November 17, 2014 |
|
MOHAMMAD AZAM Vs. STATE OF M P
|
November 13, 2014 |
|
MOHAMMAD JUNED Vs. STATE OF M.P.
|
October 4, 2014 |
|
MOHAMMAD MUSTAKEEM Vs. STATE OF M.P.
|
January 6, 2014 |
|
MOHAMMAD RASHID Vs. THE UNION OF INDIA
|
October 29, 2014 |
|
MOHAMMAD SAFIQUE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 11, 2014 |
|
MOHAMMAD SHAHABUDDIN Vs. BHARAT HEAVY ELECTRICALS LTD.
|
July 9, 2014 |
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MOHAMMAD SHAHID Vs. STATE OF M.P
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February 14, 2014 |
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MOHAMMED ANWAR SIDDIQUI Vs. SHEFTA AFROZ
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October 17, 2014 |
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MOHAMMED ASLAM KHAN Vs. FOOD CORPORATION OF INDIA
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August 6, 2014 |
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MOHAMMED FAEEM Vs. ABDUL NAEEM AND OTHERS
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January 10, 2014 |
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MOHAMMED NASEEM KHAN Vs. SHAHBUNNISHA
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May 13, 2014 |
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MOHAMMED SAKIR Vs. UNION OF INDIA AND ANOTHER
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April 29, 2014 |
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MOHAN AGRAWAL Vs. RAHUL GUPTA
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September 9, 2014 |
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MOHAN AGRAWAL CONSTRUCTION Vs. UNION OF INDIA
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July 24, 2014 |
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MOHAN SINGH KORKU Vs. STATE OF M P
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May 5, 2014 |
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MOHAN SINGH LAWANA Vs. STATE OF M.P.
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July 7, 2014 |
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MOHANLAL CHANDRAVANSHI Vs. STATE OF M.P. AND ORS.
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November 18, 2014 |
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MOHAR SINGH Vs. STATE OF M.P.
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September 26, 2014 |
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MOHAR SINGH Vs. BHANWAR SINGH
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November 5, 2014 |
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MOHASEEN KURESHI Vs. STATE OF M P
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September 1, 2014 |
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MOHD ASLAM Vs. STATE OF M.P
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February 20, 2014 |
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MOHD FARUKH Vs. STATE OF M P
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May 6, 2014 |
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MOHD IQBAL QURAISHI Vs. HIS EXCELLENCY
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September 4, 2014 |
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MOHD RAHEES KHAN Vs. SOUTH EASTERN COAL FIELDS LTD.
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July 7, 2014 |
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MOHD SARBAR Vs. SONU VISHWAKARMA
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May 2, 2014 |
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MOHD. ALI Vs. MUNNILAL AHIRWAR AND ORS.
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August 1, 2014 |
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MOHD. IRSHAD S/O MOHD. ISHAR Vs. STATE OF MADHYA PRADESH
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May 7, 2014 |
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MOHD. SARBAR & ANR. Vs. SONU VISHWAKARMA & ORS.
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May 2, 2014 |
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MOHD. SHAHID Vs. PARVEEN
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May 9, 2014 |
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MOHINI DEVI Vs. RUPCHAND S/O. MULCHAND
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August 22, 2014 |
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MOHNI DEVI Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
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MONIKA BHADORIA Vs. M P HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD
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December 10, 2014 |
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MONIKA GUPTA Vs. AVINASH GUPTA
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November 24, 2014 |
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MONTE CARLO CONSTRUCTION LTD. Vs. STATE OF M.P.
|
August 13, 2014 |
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MONU Vs. STATE OF M.P.
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September 16, 2014 |
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MOOL CHAND Vs. STATE OF M.P.
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July 31, 2014 |
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MOOL CHAND AADIVASI Vs. STATE OF M.P.
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August 7, 2014 |
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MOOLCHAND Vs. VISHAN SINGH
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July 8, 2014 |
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MOSAM LAL PRADHAN Vs. STATE OF M P
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February 26, 2014 |
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MOTILAL Vs. RAMU
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December 11, 2014 |
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MOTILAL Vs. RAMLAL
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July 8, 2014 |
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MOTILAL KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
December 2, 2014 |
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MOTIRAM CHETWANI Vs. PARMESHWARI DEVI RAISINDHANI
|
June 18, 2014 |
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MOVAT SINGH Vs. PRABANDH SANCHALAK, M P WARE HOUSING & LOGISTIC CORPORATION
|
January 30, 2014 |
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MP RURAL ROAD DEVELOPMENT AUTHORITY Vs. SANEE INFRASTRUCTURE
|
July 11, 2014 |
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MUDRIKA PRASAD SONDHIYA Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2014 |
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MUIN KHAN Vs. STATE OF M. P.
|
December 4, 2014 |
|
MUIN KHAN @ MUINUDDIN Vs. STATE OF M P
|
December 3, 2014 |
|
MUKESH Vs. STATE OF M.P.
|
December 9, 2014 |
|
MUKESH Vs. SURESHCHAND
|
May 8, 2014 |
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MUKESH GARG Vs. STATE OF M.P
|
March 11, 2014 |
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MUKESH GARG Vs. MUNICIPAL CORPORATION GWALIOR
|
July 28, 2014 |
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MUKESH GARG Vs. STATE OF M.P.
|
March 12, 2014 |
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MUKESH KADERE Vs. REGD.BHAGWAN SHRI MADAN MOHANJI MANDIR
|
January 29, 2014 |
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MUKESH KUMAR GUPTA Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED
|
October 1, 2014 |
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MUKESH KUMAR GUPTA Vs. M P MADHYA KSHETRA VIDYUT VITRAN CO LTD AND ORS
|
February 3, 2014 |
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MUKESH KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH
|
October 9, 2014 |
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MUKESH KUMAR JATAV Vs. STATE OF M.P.
|
August 1, 2014 |
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MUKESH KUMAR NAGAR Vs. STATE OF M.P
|
April 1, 2014 |
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MUKESH KUMAR NANDA Vs. STATE OF MADHYA PRADESH
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July 2, 2014 |
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MUKESH PANWAR Vs. STATE OF M P
|
January 7, 2014 |
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MUKESH SHARMA AND OTHERS Vs. STATE OF MP
|
May 5, 2014 |
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MUKESH WAHANE Vs. STATE OF M.P.
|
October 7, 2014 |
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MUKHTAR KHAN Vs. THE STATE OF MADHYA PRADESH
|
August 13, 2014 |
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MULAYAMCHAND JAIN Vs. RAMESHCHAND
|
January 7, 2014 |
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MULCHANDRA Vs. STATE OF M.P.
|
May 5, 2014 |
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MUNICIPAL CORPORATION Vs. SUBHASHCHANDRA TALERA
|
July 16, 2014 |
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MUNICIPAL COUNCIL MORENA Vs. NAMI CHAND JAIN AND ORS
|
March 3, 2014 |
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MUNIR KHAN Vs. KALURAM
|
May 5, 2014 |
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MUNNA Vs. STATE OF M P
|
April 25, 2014 |
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MUNNA KHAN Vs. STATE OF M.P.
|
August 22, 2014 |
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MUNNA LAL GUPTA Vs. STATE OF M.P
|
April 15, 2014 |
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MUNNA SINGH Vs. STATE OF M.P.
|
August 19, 2014 |
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MUNNALAL Vs. SHAMSHUDDIN KHAN
|
May 13, 2014 |
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MUNNE KHAN Vs. BHAGCHAND AND ANR.
|
February 24, 2014 |
|
MUNNI Vs. JAGTAR
|
December 3, 2014 |
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MUNNI BAI Vs. STATE OF M.P.
|
May 13, 2014 |
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MUNNI BAI Vs. RAM DULARI
|
July 7, 2014 |
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MUNNI DEVI Vs. STATE OF M.P.
|
July 8, 2014 |
|
MUNNI DEVI Vs. SITARAM
|
July 15, 2014 |
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MUNNI DEVI Vs. SHANTI KUMAR
|
September 26, 2014 |
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MUNNI DHEEMER Vs. STATE OF MADHYA PRADESH
|
August 22, 2014 |
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MURARI LAL Vs. STATE OF M.P
|
March 3, 2014 |
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MURARI LAL Vs. RAM KUMAR OJHA AND ORS.
|
August 20, 2014 |
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MURARI LAL AND OTHERS Vs. STATE OF M P
|
March 3, 2014 |
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MURARILAL YADAV Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
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MURAT LODHI Vs. STATE OF M P
|
September 16, 2014 |
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MUSTAKEEM Vs. STATE OF M P
|
December 5, 2014 |
|
MUSTUFA PAKAWAL Vs. PRATAP SINGH
|
April 23, 2014 |
|
N K TRIPATHI Vs. STATE OF MP & ORS
|
September 15, 2014 |
|
NACHIKETA KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 3, 2014 |
|
NAFIS-UR-RAHMAN Vs. TULSYA
|
July 2, 2014 |
|
NAGAR PALIKA NIGAM Vs. HEMANT KUMAR
|
February 14, 2014 |
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NAGAR PARISHAD, KAILARAS Vs. STATE OF M.P.
|
February 3, 2014 |
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NAGENDRASINGH Vs. CHANDANI SHARMA
|
September 24, 2014 |
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NAGRIK SAHKARI BANK MYDT Vs. STATE OF M P
|
August 4, 2014 |
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NAGULAL Vs. STATE OF M P
|
December 18, 2014 |
|
NAHARSINGH Vs. JHINKIBAI
|
November 10, 2014 |
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NAJIM KHAN Vs. STATE OF M.P.
|
May 16, 2014 |
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NAMRITA CHOUDHARY Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2014 |
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NANA CHUDHAMAN BHAMKAR Vs. BETUL NAGRIK SAHKARI BANK MARYADIT
|
July 23, 2014 |
|
NANAK CHAND MAKHIJANI Vs. UCO BANK
|
December 16, 2014 |
|
NAND RAM JATAV Vs. RAMPRASAD
|
January 27, 2014 |
|
NANDLAL Vs. STATE OF M.P.
|
May 2, 2014 |
|
NANDRAM PAL Vs. STATE OF M P
|
March 4, 2014 |
|
NANDU @ ANAND Vs. STATE OF MADHYA PRADESH
|
January 16, 2014 |
|
NANNI BAI Vs. YUNUS KHA
|
September 1, 2014 |
|
NANNUU Vs. STATE OF MADHYA PRADESH
|
August 28, 2014 |
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NANURAM YADAV Vs. STATE OF M P
|
August 5, 2014 |
|
NARAYAN Vs. BOBDIYA
|
January 29, 2014 |
|
NARAYAN BANDIL Vs. UNION OF INDIA
|
February 20, 2014 |
|
NARAYAN KAHAR Vs. MUKESH KUMAR CHOURASIYA
|
January 15, 2014 |
|
NARAYAN NAGINA AND ANR Vs. NAGAR PALIKA PARISHAD, SIRONJ AND ORS
|
July 25, 2014 |
|
NARAYAN PRASAD Vs. VIJAY KUMAR
|
November 19, 2014 |
|
NARAYAN SINGH Vs. STATE OF MP
|
December 3, 2014 |
|
NARAYAN SINGH BOUDH Vs. STATE OF MADHYA PRADESH
|
August 4, 2014 |
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NARAYAN SINGH KATARIA Vs. MANAGER, M P STATE AGRO INDUSTRIES
|
January 24, 2014 |
|
NARAYAN SINGH PATEL Vs. UNION OF INDIA
|
March 10, 2014 |
|
NARAYAN SINGH PRAJAPATI Vs. STATE OF M.P.
|
July 14, 2014 |
|
NARAYAN TRADING COMPANY Vs. ABCOM TRADING PTE LIMITED
|
June 23, 2014 |
|
NARENDRA Vs. STATE OF MADHYA PRADESH
|
October 16, 2014 |
|
NARENDRA JETLY Vs. ASHISH SHRIVASTAVA
|
May 7, 2014 |
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NARENDRA KUMAR GUPTA Vs. UNION OF INDIA
|
July 28, 2014 |
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NARENDRA KUMAR JAIN Vs. STATE OF M.P.
|
August 26, 2014 |
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NARENDRA KUMAR JATAV Vs. DHARMENDRA S/O HARI SINGH KHANKAR
|
September 4, 2014 |
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NARENDRA KUMAR VARMA Vs. STATE OF M.P.
|
June 26, 2014 |
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NARENDRA PRASAD MISHRA Vs. STATE OF M P
|
September 8, 2014 |
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NARENDRA SINGH Vs. STATE OF M.P.
|
May 13, 2014 |
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NARENDRA SINGH THAKUR Vs. THE DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JABALPUR AND ANR.
|
November 7, 2014 |
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NARENDRA SINGH VERMA Vs. STATE OF M P
|
April 1, 2014 |
|
NARESH Vs. STATE OF M P
|
October 29, 2014 |
|
NARESH AGRAWAL Vs. BANK OF INDIA
|
April 28, 2014 |
|
NARESH KUMAR JATAV Vs. STATE OF M.P.
|
May 12, 2014 |
|
NARESH KUMAR SURYAVANSHI Vs. STATE OF M P
|
January 24, 2014 |
|
NARESH KUSHWAH Vs. STATE OF M.P.
|
June 18, 2014 |
|
NARMADA BAI Vs. STATE OF MADHYA PRADESH
|
May 2, 2014 |
|
NARMADA ENTERPRISES Vs. STATE OF M P
|
March 12, 2014 |
|
NARMADA ENTERPRISES Vs. FOOD CORPORATION OF INDIA
|
April 2, 2014 |
|
NARMADA PD.TIWARI Vs. STATE OF M.P. & ORS.
|
January 13, 2014 |
|
NARMADA TRANSMISSION PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
October 29, 2014 |
|
NARMADA WELFARE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 25, 2014 |
|
NARSINGH Vs. SHRIPAT SINGH
|
September 26, 2014 |
|
NASIR KHAN Vs. GULSHER KHAN
|
July 24, 2014 |
|
NATHAN SINGH RAJPUT Vs. STATE OF M P
|
February 20, 2014 |
|
NATHU RAM CHANDRA AHIRWAR Vs. BATI BAI
|
April 24, 2014 |
|
NATIONAL FERTILIZER OFFICERS ASSOCIATION Vs. CHIEF MANAGER
|
January 7, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SIDDHU AND ORS.
|
April 17, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. BHARTI KOL & ORS,
|
July 15, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PUSHPENDRA GUPTA
|
February 5, 2014 |
|
NATTHU SINGH CHAUHAN Vs. STATE OF MP
|
August 11, 2014 |
|
NATTHU SINGH JADAUN Vs. NARENDRA SINGH NARWARIYA
|
August 26, 2014 |
|
NAVAL KISHORE WARKADE Vs. UNION OF INDIA
|
August 5, 2014 |
|
NAVAL SINGH Vs. STATE OF M P
|
September 16, 2014 |
|
NAVEEN Vs. STATE OF M.P.
|
July 30, 2014 |
|
NAVEEN GUPTA Vs. STATE OF MADHYA PRADESH
|
July 10, 2014 |
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NAVEEN SWAMI VIVEKANAND B.ED. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 13, 2014 |
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NAVRATAN TECHBUILD (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2014 |
|
NAVRATAN TECHBUILD (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 27, 2014 |
|
NAYAN COLOUR LAB Vs. STATE OF MADHYA PRADESH
|
November 13, 2014 |
|
NAZAR MOHAMMAD Vs. STATE OF MP
|
September 11, 2014 |
|
NEELAM SINGH SIKARWAR Vs. STATE OF M.P. AND ORS.
|
December 9, 2014 |
|
NEELESH Vs. STATE OF M P
|
May 16, 2014 |
|
NEENA V. PATEL Vs. JYOTSNABEN P. PATEL
|
January 15, 2014 |
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NEERAJ Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
NEERAV HATHISHAH Vs. ANIL JAIN
|
August 19, 2014 |
|
NEERU GARG Vs. STATE OF MADHYA PRADESH
|
June 19, 2014 |
|
NEETU Vs. BRAJESH SEN
|
November 26, 2014 |
|
NEETU SHARMA ALIAS NEETU UPADHYAY Vs. STATE OF MP
|
May 29, 2014 |
|
NEETU SINGH MARKAM Vs. STATE OF M.P.
|
September 24, 2014 |
|
NEHA Vs. STATE OF M P
|
September 4, 2014 |
|
NEOTERIC DEVELOPERS PVT. LTD Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD
|
August 26, 2014 |
|
NETLAL PANCHE Vs. SANTOSH MATRE
|
October 27, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAILESH KURMI
|
September 29, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTOSH KUMAR
|
June 17, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. NANHE BHAI ADIVASI
|
September 8, 2014 |
|
NEWCON ENGINEERS PRIVATE LIMITED Vs. ANURAJ REAL ESTATE PRIVATE LIMITED
|
September 4, 2014 |
|
NIDHI LOHIYA Vs. STATE OF M.P.
|
June 25, 2014 |
|
NIDHI PUROHIT ARJARIA Vs. RAHUL ARJARIA
|
December 8, 2014 |
|
NIDHI UPADHYAY Vs. STATE OF MADHYA PRADESH
|
December 4, 2014 |
|
NIHAL CHAND Vs. STATE OF M.P.
|
May 9, 2014 |
|
NIHAL SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 21, 2014 |
|
NIHARIKA SINGH Vs. STATE OF M P
|
September 1, 2014 |
|
NIKESH MISHRA Vs. REGIONAL TRANSPORT AUTHORITY
|
September 24, 2014 |
|
NIKITA SAXENA Vs. THE STATE OF M.P.
|
October 16, 2014 |
|
NIRASHA SHARMA Vs. STATE OF M.P.
|
December 1, 2014 |
|
NIRAVANA PARTH MOVERS Vs. STATE OF M.P.
|
September 18, 2014 |
|
NIRBHAY JAIN Vs. RAJKISHORE VYAS
|
February 17, 2014 |
|
NIRBHAY SINGH Vs. STATE OF M.P.
|
October 9, 2014 |
|
NIRBHAY SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
NIRBHAY SINGH Vs. BADRILAL
|
April 9, 2014 |
|
NIRBHAY SINGH PAL Vs. MADHYA PRADESH POLICE HOUSING CORPORATION
|
November 24, 2014 |
|
NIRMAL LOHIYA Vs. ENGINEER RAMESH PRASAD KANYAKUNJ
|
May 7, 2014 |
|
NIRMAL SINGH GOGI Vs. STATE OF MADHYA PRADESH
|
June 27, 2014 |
|
NIRMAL VATIKA Vs. STATE OF MP
|
July 7, 2014 |
|
NIRMLA DIXIT Vs. SURESH KUMAR JAIN
|
July 7, 2014 |
|
NISHA & ANR Vs. LAL SINGH AND OTHERS
|
April 25, 2014 |
|
NISHANT KUMAR JHA Vs. STATE OF M.P. AND ANOTHER
|
November 26, 2014 |
|
NITIN GOEL Vs. THE STATE OF MADHYA PRADESH
|
November 20, 2014 |
|
NITIN JAIN Vs. NATIONAL LAW INSTITUTE UNIVERSITY BHOPAL M.P.
|
May 16, 2014 |
|
NITIN KHANDELWAL S/O LATE RAMBABU KHANDELWAL Vs. MANJUL S/O SATYAPRAKASH AND ORS.
|
November 20, 2014 |
|
NIYAZ AALAM Vs. NAGAR PALIKA PARISHAD
|
July 9, 2014 |
|
NIZAM SINGH Vs. BENI BAI
|
January 7, 2014 |
|
NOORBAKSH KHAN Vs. SALIM KHAN
|
July 9, 2014 |
|
NOORJAHAN Vs. STATE OF MADHYA PRADESH
|
June 26, 2014 |
|
NORTHERN COALFIELDS LTD Vs. RAJESH SHARMA
|
July 24, 2014 |
|
NRIBHAY SINGH Vs. STATE OF M.P.
|
March 19, 2014 |
|
NTPC LTD Vs. STATE OF M P
|
January 8, 2014 |
|
OLPHERTS PVT LTD Vs. UNION OF INDIA
|
July 21, 2014 |
|
OM PRAKASH Vs. NIRMAL KUMAR
|
December 4, 2014 |
|
OM PRAKASH AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 17, 2014 |
|
OMKAR Vs. STATE OF M.P.
|
December 20, 2014 |
|
OMKAR SINGH Vs. STATE OF M.P
|
September 17, 2014 |
|
OMPRAKASH Vs. STATE OF M.P
|
May 16, 2014 |
|
OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
November 18, 2014 |
|
OMPRAKASH Vs. STATE OF M P
|
November 21, 2014 |
|
OMPRAKASH @ OM Vs. STATE OF M P
|
September 5, 2014 |
|
OMPRAKASH MEENA Vs. STATE OF MADHYA PRADESH
|
May 2, 2014 |
|
OMPRAKASH SHARMA Vs. THE STATE OF MADHYA PRADESH
|
July 9, 2014 |
|
OMSHANKAR SHUKLA Vs. STATE OF M.P.
|
June 24, 2014 |
|
OMWATI Vs. MANOJ KUMAR
|
October 30, 2014 |
|
ORCHHA TRANSPORT COMPANY PROP VEERENDRA KUMAR JAISWAL Vs. STATE OF M.P
|
April 4, 2014 |
|
ORIENTAL INSURANCE CO,LTD. Vs. SANDELAL
|
June 27, 2014 |
|
ORIENTAL INSURANCE COMPANY Vs. DEEPAK GOYAL
|
January 3, 2014 |
|
OSHO TELEPHONE ACTIVITY MONITORS Vs. LAXMAN AGRAWAL
|
September 1, 2014 |
|
P C SINGH (PREM CHAND SINGH) S/O D SINGH Vs. CHERYL ANN COLLACO W/O B M COLLACO
|
January 20, 2014 |
|
P D AGRAWAL INFRASTRUCTURE LIMITED THRU P D AGRAWA Vs. INDORE DEVELOPMENT AUTHORITY
|
December 3, 2014 |
|
P D AGRAWAL INFRASTRUCTURE LTD Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
|
December 19, 2014 |
|
P.C. SINGH Vs. STATE OF M.P.
|
January 20, 2014 |
|
P.S. PANDEY Vs. THE STATE OF MADHYA PRADESH
|
August 27, 2014 |
|
P.S. YADAV Vs. RAMTELU
|
June 18, 2014 |
|
PALUE RAWAT Vs. PRADEEP RAWAT
|
January 29, 2014 |
|
PANCHAMLAL Vs. DEVENDRA
|
February 28, 2014 |
|
PANCHILAL GADARIYA Vs. STATE OF M.P
|
July 23, 2014 |
|
PANCHPHOOLA MARASKOLE Vs. STATE OF MADHYA PRADESH
|
June 16, 2014 |
|
PANDIT G M S BUILDERS PVT LTD Vs. REGISTRAR OF COMPANIES
|
April 16, 2014 |
|
PANKAJ ARORA Vs. NFL
|
August 26, 2014 |
|
PANKAJ SINGH CHAUHAN Vs. STATE OF M.P.
|
June 19, 2014 |
|
PAPPU Vs. STATE OF MADHYA PRADESH
|
December 16, 2014 |
|
PAPPU Vs. STATE OF M.P.
|
July 28, 2014 |
|
PAPPU @ PRAMOD Vs. STATE OF MADHYA PRADESH
|
March 3, 2014 |
|
PAPPU @ VEERENDRA Vs. STATE OF M P
|
December 12, 2014 |
|
PAPPU BHOI Vs. STATE OF M P
|
February 25, 2014 |
|
PARAG FANS AND COOLING Vs. COMMISSIONER CUSTOMS
|
October 27, 2014 |
|
PARASCHAND Vs. RAO RAJENDRA SINGH
|
April 23, 2014 |
|
PARASRAM KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
February 10, 2014 |
|
PARIHAR TRANSPORT COMPANY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
June 25, 2014 |
|
PARMAL SINGH Vs. STATE OF M.P.
|
July 10, 2014 |
|
PARMAL SINGH Vs. STATE OF MADHYA PRADESH
|
February 14, 2014 |
|
PARMAL SINGH RAGHUVNSHI Vs. STATE OF M.P.
|
October 30, 2014 |
|
PARMANAND GUPTA Vs. BHAGWATI DEVI
|
December 11, 2014 |
|
PARSHUBHAI Vs. STATE OF MP
|
May 9, 2014 |
|
PARTNER LIFE CARE INTERNATIONAL Vs. MAHINDRA AND MAHINDRA LTD
|
February 10, 2014 |
|
PATEL TOLLS Vs. STATE OF M.P.
|
July 7, 2014 |
|
PATIDAR STONE CRUSHER Vs. M P VIDYUT VITARAN COMPANY LTD
|
November 17, 2014 |
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PATIDAR STONE CRUSHER Vs. M.P. VIDYUT VITARAN COMPANY LTD. AND ORS.
|
November 15, 2014 |
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PATIRAM RAWAT Vs. STATE OF M.P
|
April 22, 2014 |
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PATIRAM SHIVHARE LOK KALYAN AVAM SHIKSHA NYAS Vs. JIWAJI UNIVERSITY
|
June 16, 2014 |
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PATO Vs. ABHILAKH SINGH
|
January 17, 2014 |
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PAWAN Vs. AARADHANA
|
June 25, 2014 |
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PAWAN Vs. HINDUSTAN PETOLEUM CORPORATION LIMITED
|
July 15, 2014 |
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PAWAN Vs. STATE OF M.P.
|
September 8, 2014 |
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PAWAN KUMAR DHIMAAN Vs. STATE OF M P
|
March 24, 2014 |
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PAWAN KUMAR GAUTAM Vs. STATE OF MP & ANOTHER
|
February 24, 2014 |
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PAWAN KUMAR RAMLAL SAHU Vs. MANJU SAHU
|
March 6, 2014 |
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PAWAN NAYAK Vs. STATE OF M.P.
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July 8, 2014 |
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PAWAN SHARMA Vs. STATE OF M P
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November 10, 2014 |
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PEERU Vs. HAPPO BAI
|
January 16, 2014 |
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PEOPLES COLLEGE OF MEDICAL SCIENCES AND RESEARCH CENTRE Vs. UNION OF INDIA
|
April 23, 2014 |
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PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF M P
|
January 28, 2014 |
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PERNOD RICARD INDIA (P)LTD. Vs. STATE OF M.P.
|
October 27, 2014 |
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PESTO MINOCHEM PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
July 17, 2014 |
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PHALOUDI CONSTRUCTIONS AND INFRASTRUCTURE PVT. LTD Vs. STATE OF MADHYA PRADESH
|
July 11, 2014 |
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PHALOUDI CONSTRUCTIONS AND INFRASTRUCTURE PVT. LTD. Vs. MANISH GUPTA
|
July 16, 2014 |
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PHOENIX DEVECONS PVT LTD Vs. MANISHA PARIHAR
|
March 28, 2014 |
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PHOOL CHAND Vs. STATE OF M P
|
June 30, 2014 |
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PHOOL CHAND Vs. STATE OF MADHYA PRADESH
|
June 20, 2014 |
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PHOOL CHAND KOSTA Vs. CENTRAL MADHYA PRADESH GRAMIN BANK
|
June 24, 2014 |
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PHOOL CHAND TEKAM Vs. STATE OF MP AND OTHERS
|
March 7, 2014 |
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PHOOL SINGH Vs. STATE OF M.P.
|
July 11, 2014 |
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PHOOL SINGH Vs. HAZAARILAL
|
June 25, 2014 |
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PHOOL SINGH & ANOTHER Vs. KAMLESH & OTHERS
|
August 8, 2014 |
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PHOOLA Vs. STATE OF MADHYA PRADESH
|
November 7, 2014 |
|
PHULLAN BAI Vs. NARAYAN DAS
|
November 13, 2014 |
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PHULVASIYA PAL Vs. STATE OF M.P.
|
November 11, 2014 |
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PISTA Vs. STATE OF M.P.
|
June 26, 2014 |
|
PLETHICO PHARMACEUTICALS LIMITED Vs. PLETHICO PHARMACEUTICALS LIMITED
|
October 1, 2014 |
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POOJA KUSHAWAH Vs. PREETAM KUSHAWAH
|
July 24, 2014 |
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POOJA MARKETING Vs. SUPREME INDUSTRIES LTD
|
February 20, 2014 |
|
POOJA SOYA INDUSTRIES (P) LTD. Vs. PRAMOD SHAH
|
April 10, 2014 |
|
POORAN DAS Vs. PARMESHWAR DAS
|
January 21, 2014 |
|
POORANCHAND SHAKYA Vs. NAGAR PALIKA PARISHAD SHEOPURKALAN
|
July 18, 2014 |
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POORANPURI Vs. STATE OF M.P
|
April 2, 2014 |
|
PRABHA Vs. PRAVESH KUMAR
|
July 30, 2014 |
|
PRABHOJ KAUR Vs. STATE OF MADHYA PRADESH
|
July 4, 2014 |
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PRACHI Vs. THE STATE OF M.P
|
October 31, 2014 |
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PRADEEP KUMAR DWIVEDI Vs. STATE OF M.P
|
April 22, 2014 |
|
PRADEEP KUMAR SAHU Vs. BARKATULLAH UNIVERSITY
|
June 23, 2014 |
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PRADEEP SAHU Vs. THE STATE OF MADHYA PRADESH
|
March 10, 2014 |
|
PRADEEP THAKUR Vs. STATE OF MADHYA PRADESH
|
November 19, 2014 |
|
PRADUMANLAL KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
September 30, 2014 |
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PRAGMATIC INFRASTRUCTURE LTD. Vs. STATE OF M.P.
|
July 24, 2014 |
|
PRAHALAD SINGH Vs. BAHORI SINGH
|
June 30, 2014 |
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PRAHLAD Vs. STATE OF M.P.
|
July 11, 2014 |
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PRAHLAD SINGH RAJAWAT Vs. STATE OF M.P.
|
July 21, 2014 |
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PRAKASH Vs. MEENA
|
November 25, 2014 |
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PRAKASH CHAND CHATURMOHTA Vs. SHIKHAR CHAND CHATURMOHTA
|
August 5, 2014 |
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PRAKASH CHANDRA Vs. STATE OF M P
|
June 9, 2014 |
|
PRAKASH KUSHWAHA Vs. POOJA
|
April 4, 2014 |
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PRAKASH SAHU Vs. STATE OF M.P.
|
August 26, 2014 |
|
PRALEKH TIWARI Vs. THE STATE OF MADHYA PRADESH
|
November 10, 2014 |
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PRAMILA DIVEKAR Vs. RAM ASHARE SHARMA
|
October 27, 2014 |
|
PRAMOD Vs. THE STATE OF MADHYA PRADESH
|
January 23, 2014 |
|
PRAMOD KUMAR GOEL Vs. STATE OF MADHYA PRADESH
|
June 23, 2014 |
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PRAMOD KUMAR JAIN Vs. MAHAVEER PRASAD JAIN
|
August 25, 2014 |
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PRAMOD KUMAR PACHAURI Vs. STATE OF M.P.
|
February 18, 2014 |
|
PRAMOD KUMAR SHRIVAS Vs. M.P. POORVA KSHETRA VIDYUT VITRAN COMPANY
|
December 8, 2014 |
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PRAN SINGH Vs. STATE OF M.P.
|
May 7, 2014 |
|
PRANSINGH Vs. STATE OF M.P.
|
July 8, 2014 |
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PRASANNA KUMAR JAIN Vs. STATE OF M.P.
|
May 12, 2014 |
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PRASHANT CHAUHAN Vs. STATE OF M P
|
March 6, 2014 |
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PRATAP Vs. GANESHRAM
|
February 11, 2014 |
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PRATAP NARAYAN Vs. STATE OF M.P.
|
July 8, 2014 |
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PRATAP SINGH CHOUDHARY Vs. STATE OF M.P
|
April 1, 2014 |
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PRATAP WAHINI SAMAJ KALYAN SANSTHAN GWALIOR Vs. JAI NARAYAN CHOUKSEY
|
June 16, 2014 |
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PRATIBHA MISHRA Vs. THE STATE OF MADHYA PRADESH
|
September 3, 2014 |
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PRATIBHA RAJGOPAL Vs. STATE OF M P
|
January 2, 2014 |
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PRATIBHA SINGH KU. Vs. THE STATE OF MADHYA PRADESH
|
April 11, 2014 |
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PRATIBHA YADAV Vs. STATE OF M.P.
|
November 26, 2014 |
|
PRAVEEN Vs. STATE OF M.P
|
February 7, 2014 |
|
PRAVEEN DUBEY Vs. RAVISHANKAR
|
April 16, 2014 |
|
PRAVEEN SAXENA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 20, 2014 |
|
PRAVEEN TYAGI Vs. STATE OF M.P.
|
June 18, 2014 |
|
PRAVEEN YADAV Vs. KANCHAN YADAV
|
March 14, 2014 |
|
PRAVENDRA SINGH RAGHUVANSHI Vs. VIKRAM RAGHUVANSHI
|
June 24, 2014 |
|
PRAVESH KUMAR Vs. STATE OF M.P.
|
July 7, 2014 |
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PRAVESH KUMAR SHRIVASTAVA Vs. STATE OF M.P.
|
August 4, 2014 |
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PRAVESH PATHAK Vs. SHAKULTALA SHARMA
|
July 28, 2014 |
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PRAYAG SHARMA Vs. STATE OF M P
|
August 28, 2014 |
|
PREETI GOYAL Vs. UNION OF INDIA
|
September 25, 2014 |
|
PREETI RANI Vs. BOARD OF SECONDARY EDUCATION
|
June 18, 2014 |
|
PREM NARAYAN PATIDAR Vs. MUNICIPAL CORPORATION BHOPAL
|
October 28, 2014 |
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PREM NARAYAN SONI Vs. STATE OF MADHYA PRADESH
|
June 2, 2014 |
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PREM NARAYAN YADAV Vs. STATE OF MP
|
March 20, 2014 |
|
PREM SINGH Vs. KATARIYA TRANSPORT COMPANY PVT LTD
|
June 23, 2014 |
|
PREMCHAND GUPTA Vs. STATE OF M.P.
|
September 15, 2014 |
|
PREMIER INDUSTRIES Vs. STATE OF M.P.
|
February 6, 2014 |
|
PREMIER INDUSTRIES (INDIA) LIMITED Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR
|
January 7, 2014 |
|
PREMLAL Vs. UNION OF INDIA
|
March 5, 2014 |
|
PREMNARAYAN Vs. STATE OF M.P.
|
June 17, 2014 |
|
PREMSUKH Vs. STATE OF M P
|
October 8, 2014 |
|
PREMVATI PATEL Vs. STATE OF M.P.
|
May 15, 2014 |
|
PRESTON COLLEGE GWALIOR Vs. NCTE
|
June 18, 2014 |
|
PRIMUS CHEMICALS LTD Vs. GUHA INDUSTRIES
|
November 5, 2014 |
|
PRINCIPAL SECRETARY STATE OF M.P. Vs. MOHAMMED RIYAZUDDIN
|
June 24, 2014 |
|
PRINCIPAL SECRETARY STATE OF M.P. Vs. BANESINGH GURJAR
|
July 17, 2014 |
|
PRITAM SINGH RAWAT Vs. STATE OF MP & OTHERS
|
September 2, 2014 |
|
PRITHVIPAL GHAI Vs. RAJKUMARI DHINGRA
|
May 15, 2014 |
|
PRIYA SINGH Vs. RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA
|
January 27, 2014 |
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PRIYANKA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
June 18, 2014 |
|
PUKHRAJ SINGH Vs. STATE OF M.P.
|
November 13, 2014 |
|
PUNIT GOVIL Vs. OMAXE LTD.
|
June 25, 2014 |
|
PURAN SINGH JATAV Vs. UNION OF INDIA
|
February 20, 2014 |
|
PURSHOTTAM Vs. NANDKISHORE
|
August 5, 2014 |
|
PURSHOTTAM RATHORE Vs. SONU
|
August 11, 2014 |
|
PURSHOTTAM TIWARI Vs. THE STATE OF MADHYA PRADESH
|
December 16, 2014 |
|
PUSHPA Vs. ARTI BAI
|
May 9, 2014 |
|
PUSHPA BAI Vs. SHIV KUMAR
|
November 24, 2014 |
|
PUSHPA SINGH Vs. UNION OF INDIA
|
July 9, 2014 |
|
PUSHPA YADAV Vs. STATE OF M.P.
|
January 8, 2014 |
|
PUSHPENDRA KUMAR BAIS Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2014 |
|
PUSHPENDRA SINGH Vs. JAGDISH
|
May 1, 2014 |
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PUSHPENDRA SINGH BHADORIYA Vs. STATE OF M.P.
|
June 24, 2014 |
|
PUSHPRAJ BHARTI Vs. JAYENDRA
|
July 16, 2014 |
|
PUSPENDRA SHUKLA Vs. STATE OF M P
|
July 7, 2014 |
|
PYARE LAL BABRA Vs. INCOME TAX OFFICER
|
October 13, 2014 |
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R.B. OVERSEAS Vs. STATE OF MADHYA PRADESH
|
June 24, 2014 |
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R.C. GAUTAM Vs. STATE OF M.P. AND OTHERS
|
May 2, 2014 |
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R.K. GUPTA Vs. C.P. TIWARI
|
May 15, 2014 |
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R.K. JAIN Vs. THE STATE OF MADHYA PRADESH
|
November 26, 2014 |
|
R.K. KARTIKEYA Vs. RAHUL JAIN
|
July 16, 2014 |
|
R.K. NEMA Vs. STATE OF M.P.
|
May 7, 2014 |
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R.K. SHIVHARE Vs. STATE OF M.P. AND ORS.
|
January 27, 2014 |
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R.P. CHOURASIYA Vs. STATE OF MP
|
June 25, 2014 |
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R.P. GUPTA Vs. STATE OF M.P.
|
November 25, 2014 |
|
R.S. BANSAL Vs. UNION OF INDIA
|
November 28, 2014 |
|
R.S. SIKARWAR Vs. STATE OF M.P.
|
June 24, 2014 |
|
R.S.I. STONE WORLD PVT. LTD. Vs. STATE OF M.P.
|
October 10, 2014 |
|
RABIA AHMED KHAN Vs. STATE OF M P
|
April 4, 2014 |
|
RACHNA SONI Vs. STATE OF M.P.
|
July 11, 2014 |
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RADHA GAHLOT Vs. SASHI JATAV & ORS
|
May 5, 2014 |
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RADHA RAMAN SARASWAT Vs. STATE OF M.P.
|
July 24, 2014 |
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RADHE MACHINERY Vs. CHAIRMAN
|
May 5, 2014 |
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RADHELAL Vs. STATE OF M.P.
|
July 2, 2014 |
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RADHESHYAM Vs. DHANSINGH
|
February 19, 2014 |
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RADHESHYAM CHANDRAVANSHI Vs. OM PRAKASH
|
February 28, 2014 |
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RADHESHYAM S/O. HARIRAMJI DHOBI Vs. STATE OF MADHYA PRADESH
|
April 11, 2014 |
|
RAGHAVENDRA SINGH BHADORIYA Vs. STATE OF M.P.
|
July 15, 2014 |
|
RAGHUPAL SINGH SIKARWAR Vs. STATE OF M.P
|
February 20, 2014 |
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RAGHURAJ SINGH Vs. STATE OF M P
|
November 7, 2014 |
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RAGHUVEER Vs. STATE OF MADHYA PRADESH
|
November 26, 2014 |
|
RAGHUVEER Vs. THE STATE OF M.P.
|
November 19, 2014 |
|
RAGHUVEER SINGH Vs. SHRIKISHAN
|
July 8, 2014 |
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RAGHVENDRA Vs. STATE OF M.P.
|
July 11, 2014 |
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RAGHVENDRA SINGH KUSHWAH Vs. STATE OF M.P.
|
July 28, 2014 |
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RAHMAN KHAN Vs. THE STATE OF MADHYA PRADESH
|
May 9, 2014 |
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RAHUL CHOURASIA Vs. THE STATE OF MADHYA PRADESH
|
November 25, 2014 |
|
RAHUL GUPTA Vs. STATE OF M.P.
|
May 13, 2014 |
|
RAHUL SINGH Vs. THE STATE OF MADHYA PRADESH
|
July 10, 2014 |
|
RAHUL SINGH LODHI Vs. CHANDA DEVI
|
July 8, 2014 |
|
RAHUL SINGH SIKARWAR Vs. RAJMATA VIJAYARAJE SCINDIA KIRSHI VISHWA VIDYALAYA
|
September 24, 2014 |
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RAI SINGH CHOURASIYA Vs. STATE OF M.P.
|
December 8, 2014 |
|
RAISINGH CHAURASIYA Vs. STATE OF M.P
|
April 1, 2014 |
|
RAJ BAI Vs. UDAY PRATAP SINGH
|
January 21, 2014 |
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RAJ KAPOOR SINGH PARIHAR Vs. STATE OF M.P
AN
|
March 6, 2014 |
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RAJ KUMAR GANGWANI Vs. M P STATE CIVIL SUPPLIES
|
April 28, 2014 |
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RAJ KUMAR RAI AND ORS. Vs. THE STATE OF M.P.
|
May 6, 2014 |
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RAJ KUMAR SINGH Vs. SHANTI RAGHUVANSHI
|
June 20, 2014 |
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RAJ LAXMI SHARMA Vs. STATE OF M P
|
December 4, 2014 |
|
RAJ SINGH CHAUHAN Vs. STATE OF M.P.
|
July 16, 2014 |
|
RAJA @ ABDUL HABIB Vs. STATE OF M P
|
May 5, 2014 |
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RAJA BETI Vs. NEETU
|
June 17, 2014 |
|
RAJALAL Vs. KOMAL SINGH
|
March 4, 2014 |
|
RAJALBAI YADAV Vs. THE STATE OF MADHYA PRADESH
|
October 28, 2014 |
|
RAJARAM Vs. STATE OF M.P.
|
December 17, 2014 |
|
RAJBHAN Vs. STATE OF M.P.
|
July 9, 2014 |
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RAJEEV Vs. VIMLESH YADAV
|
September 1, 2014 |
|
RAJEEV AGNIHOTRI Vs. ALKA AGNIHOTRI
|
December 10, 2014 |
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RAJEEV DIXIT Vs. STATE OF M P
|
October 27, 2014 |
|
RAJEEV GANDHI COLLEGE Vs. STATE OF M.P.
|
January 20, 2014 |
|
RAJEEV JAIN Vs. ARCHANA JAIN
|
October 14, 2014 |
|
RAJEEV LOCHAN SINGH Vs. STATE OF M P
|
August 14, 2014 |
|
RAJENDRA Vs. ANJAM KHAN AND ORS
|
September 24, 2014 |
|
RAJENDRA Vs. PRINCIPAL SCINDIA GIRLS SCHOOL
|
March 24, 2014 |
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RAJENDRA Vs. STATE OF MADHYA PRADESH
|
August 22, 2014 |
|
RAJENDRA AHIRWAR Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
|
RAJENDRA ARYA Vs. STATE OF M.P.
|
November 21, 2014 |
|
RAJENDRA JAT Vs. THE STATE OF MADHYA PRADESH
|
November 10, 2014 |
|
RAJENDRA KUMAR Vs. UNION OF INDIA
|
May 8, 2014 |
|
RAJENDRA KUMAR Vs. JOINT TRIBUNAL OF ALL IMPROVEMENT TRUSTS
|
June 16, 2014 |
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RAJENDRA KUMAR JAIN Vs. STATE OF M P
|
November 20, 2014 |
|
RAJENDRA MAHADIK Vs. DEVENDRA MAHADIK
|
July 22, 2014 |
|
RAJENDRA MUNDRA Vs. KAILASH JAIN
|
December 8, 2014 |
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RAJENDRA PRASAD PATHAK Vs. STATE OF M P
|
September 22, 2014 |
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RAJENDRA RAI Vs. STATE OF M P
|
March 27, 2014 |
|
RAJENDRA SINGH Vs. RAGHVENDRA SINGH
|
November 19, 2014 |
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RAJENDRA SINGH Vs. STATE OF M.P.
|
February 14, 2014 |
|
RAJENDRA SINGH Vs. STATE OF M P
|
June 24, 2014 |
|
RAJENDRA SINGH Vs. SHANTI RAGHUVANSHI
|
May 16, 2014 |
|
RAJENDRA SINGH Vs. STATE OF M P
|
August 8, 2014 |
|
RAJENDRA SINGH PARMAR Vs. STATE OF MP
|
December 3, 2014 |
|
RAJENDRA SINGH PARMAR Vs. STATE OF M P
|
December 9, 2014 |
|
RAJENDRA SINGH TOMAR Vs. STATE OF M.P
|
January 21, 2014 |
|
RAJENDRA SINGH YADAV Vs. UNION OF INDIA
|
December 9, 2014 |
|
RAJENDRA SINGH YADAV Vs. STATE OF M P & ANOTHER
|
April 23, 2014 |
|
RAJENDRA SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
June 26, 2014 |
|
RAJENDRA SYAL Vs. HARI PRASAD AGRAWAL AND OTHERS
|
May 16, 2014 |
|
RAJENDRAKUMAR ADHWARYU Vs. PARMANAND
|
March 14, 2014 |
|
RAJESH BABU Vs. STATE OF MP
|
November 12, 2014 |
|
RAJESH BABU Vs. STATE OF MP
|
October 31, 2014 |
|
RAJESH BHADORIYA Vs. UNION OF INDIA
|
July 8, 2014 |
|
RAJESH GAUTAM Vs. HARI SINGH GOUR UNIVERSITY
|
August 1, 2014 |
|
RAJESH JAIN Vs. STATE OF M.P.
|
May 9, 2014 |
|
RAJESH KUMAR TRIPATHI Vs. STATE OF M P
|
November 17, 2014 |
|
RAJESH MALVIYA Vs. MAHENDRA KUMAR DIXIT
|
November 14, 2014 |
|
RAJESH MISHRA Vs. STATE OF M P
|
January 2, 2014 |
|
RAJESH SAHU Vs. THE STATE OF MADHYA PRADESH
|
September 3, 2014 |
|
RAJESH SHIVHARE Vs. ARCHANA SHIVHARE
|
November 5, 2014 |
|
RAJESH SINGH BHADORIYA Vs. STATE OF M P AND ORS
|
September 24, 2014 |
|
RAJESH SINGH SIKARWAR Vs. STATE OF M P
|
October 17, 2014 |
|
RAJINDER KOUR Vs. SARDAR AMAR JEET SINGH
|
May 12, 2014 |
|
RAJIV GANDHI VOCATIONAL EDUCATION AND TRAINING COLLEGE Vs. NCTE
|
September 24, 2014 |
|
RAJJO BAI Vs. RAMPRASAD
|
January 13, 2014 |
|
RAJJULAL BURMAN Vs. THE STATE OF MADHYA PRADESH
|
August 26, 2014 |
|
RAJKISHORE Vs. STATE OF MADHYA PRADESH
|
August 26, 2014 |
|
RAJKUMAR Vs. STATE OF M.P.
|
September 12, 2014 |
|
RAJKUMAR Vs. PRAKASH
|
July 11, 2014 |
|
RAJKUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
November 19, 2014 |
|
RAJKUMAR LODHI Vs. STATE OF MADHYA PRADESH
|
August 5, 2014 |
|
RAJKUMAR RAGHUWANSHI Vs. POLICE STATION INCHARGE
|
August 7, 2014 |
|
RAJKUMAR SHARMA AND ANOTHER Vs. NAGAR PALIKA NIGAM
|
July 22, 2014 |
|
RAJKUMARI Vs. SONU VISHWAKARMA
|
September 3, 2014 |
|
RAJKUMARI VISHWAKARMA Vs. SACHCHIDANAND SINGH
|
July 2, 2014 |
|
RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWAVIDAYALAYA Vs. GOPAL
|
February 12, 2014 |
|
RAJNI JAIN Vs. RAMSHARAN BAJAJ
|
July 10, 2014 |
|
RAJNI KUSHWAH Vs. STATE OF M.P.
|
July 4, 2014 |
|
RAJOO SINGH Vs. STATE OF M.P.
|
July 15, 2014 |
|
RAJSHREE TIWARI Vs. SARJU BAI
|
May 2, 2014 |
|
RAJU Vs. STATE OF MADHYA PRADESH
|
May 19, 2014 |
|
RAJU AND BROTHER Vs. STATE OF M.P.
|
July 17, 2014 |
|
RAJU KUMAR PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
June 23, 2014 |
|
RAJU KUREEL Vs. THE STATE OF MADHYA PRADESH
|
August 6, 2014 |
|
RAJU SHARMA Vs. STATE OF M.P.
|
January 17, 2014 |
|
RAJU SINGH Vs. STATE OF M P
|
December 18, 2014 |
|
RAJUA Vs. VANSHI
|
July 24, 2014 |
|
RAJVEER SINGH Vs. STATE OF M.P.
|
November 21, 2014 |
|
RAKESH Vs. PHOLAN DEVI
|
July 10, 2014 |
|
RAKESH Vs. STATE OF M.P.
|
January 8, 2014 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
June 17, 2014 |
|
RAKESH AND ORS. Vs. STATE OF M.P.
|
November 10, 2014 |
|
RAKESH CHOURASIA Vs. STATE OF MADHYA PRADESH
|
June 19, 2014 |
|
RAKESH DORA S/O OMPRAKASH DORA Vs. UNION OF INDIA AND ORS
|
February 3, 2014 |
|
RAKESH GURJAR Vs. STATE OF MADHYA PRADESH
|
December 5, 2014 |
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RAKESH GURJAR Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
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RAKESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
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RAKESH KUMAR GARG Vs. STATE OF MADHYA PRADESH
|
September 12, 2014 |
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RAKESH KUMAR SAWALA Vs. M.P. STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
October 9, 2014 |
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RAKESH MISHRA Vs. THE STATE OF MADHYA PRADESH
|
August 13, 2014 |
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RAKESH PATEL Vs. YUDHISTHIR KUMAR PATEL
|
January 2, 2014 |
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RAKESH RATHORE Vs. STATE OF M.P.
|
July 3, 2014 |
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RAKESH SHARMA Vs. THE STATE OF MADHYA PRADESH
|
September 2, 2014 |
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RAKESH SINGH BHADOURIA Vs. DISTRICT COOPERATIVE CENTRAL BANK LTD.
|
December 8, 2014 |
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RAKHABCHAND MOGRA Vs. STATE OF MP & OTHERS
|
April 11, 2014 |
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RAKHEE SHARMA Vs. STATE OF M P
|
March 19, 2014 |
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RAM ADARSH EDUCATION SOCIETY Vs. STATE OF MADHYA PRADESH
|
May 15, 2014 |
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RAM GOPAL Vs. TARA CHAND DUBEY
|
January 17, 2014 |
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RAM GOPAL KEWAT Vs. SECRETARY, THE STATE OF MADHYA PRADESH
|
November 17, 2014 |
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RAM GOPAL SHARMA Vs. MUNNI DEVI
|
February 10, 2014 |
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RAM KHELAWAN PATEL Vs. RAJENDRA KUMAR SINGH
|
December 12, 2014 |
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RAM KHILAVAN Vs. RAM LAL
|
May 12, 2014 |
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RAM KISHOR SHARMA Vs. THE STATE OF MADHYA PRADESH
|
February 25, 2014 |
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RAM KISHORE SHUKLA Vs. ANIL AGRAWAL
|
September 25, 2014 |
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RAM KRISHNA SHARMA Vs. NARENDRA GOLE
|
February 20, 2014 |
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RAM KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
September 16, 2014 |
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RAM KUSHAL SINGH Vs. DALDAL BALI
|
December 12, 2014 |
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RAM LAKHAN KEWAT Vs. UNION OF INDIA
|
February 21, 2014 |
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RAM MILAN GUPTA Vs. KANHAIYA LAL SONEJA
|
July 7, 2014 |
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RAM MILAN PANDEY Vs. SANGEETA PANDEY
|
April 21, 2014 |
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RAM NARESH Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES JABALPUR
|
August 25, 2014 |
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RAM NIWAS GUPTA Vs. STATE OF MADHYA PRADESH
|
June 17, 2014 |
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RAM NIWAS SHARMA Vs. ZILA SAHAKARI KENDRIYA BANK
|
March 20, 2014 |
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RAM NIWAS SHARMA Vs. STATE OF M P
|
February 5, 2014 |
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RAM NIWAS UPADHYAY Vs. STATE OF M.P.
|
May 9, 2014 |
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RAM PRAKASH Vs. STATE OF MP
|
May 16, 2014 |
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RAM PRAKASH NAYAK Vs. STATE OF MADHYA PRADESH
|
June 24, 2014 |
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RAM PRAKASH SHARMA Vs. SHAHJUDUDDIN SIDIIQQUI
|
April 9, 2014 |
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RAM PRASAD Vs. BHAGWATI BAI
|
May 6, 2014 |
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RAM PRASAD Vs. GEETA MEHRA
|
January 9, 2014 |
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RAM PRATAP Vs. STATE OF M.P.
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February 13, 2014 |
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RAM PRATAP BAIGA Vs. STATE OF MADHYA PRADESH
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July 3, 2014 |
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RAM SEWAK Vs. STATE OF M.P
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April 9, 2014 |
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RAM SEWAK SHAKYA Vs. STATE OF M.P.
|
November 27, 2014 |
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RAM SEWAK SHARMA Vs. STATE OF M.P.
|
May 6, 2014 |
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RAM SHARAN GUPTA Vs. STATE OF M.P.
|
February 7, 2014 |
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RAMAKRISHNA VIDHYA MANDIR Vs. E P F APPELLATE TRIBUNAL
|
January 6, 2014 |
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RAMANUJ SONDHIYA Vs. STATE OF MADHYA PRADESH
|
May 6, 2014 |
|
RAMASHANKAR MISHRA Vs. STATE OF M.P.
|
August 11, 2014 |
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RAMASHANKER TIWARI Vs. THE STATE OF M.P.
|
September 25, 2014 |
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RAMBABU SHARMA Vs. BRIJ MOHAN
|
June 25, 2014 |
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RAMBABU TENGAR Vs. KAMAL
|
June 20, 2014 |
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RAMBARAN Vs. STATE OF M.P
|
October 10, 2014 |
|
RAMBETI JAIN Vs. MEENA DEVI TOMAR
|
July 11, 2014 |
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RAMBHAROSE Vs. STATE OF M P
|
March 25, 2014 |
|
RAMBHAROSE KANDELE Vs. STATE OF MP
|
May 9, 2014 |
|
RAMBHAROSE SHARMA Vs. STATE OF MADHYA PRADESH
|
February 20, 2014 |
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RAMCHANDRA PRAJAPATI Vs. RANJANA PRAJAPATI
|
November 7, 2014 |
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RAMCHANDRA SINGH Vs. STATE OF MADHYA PRADESH
|
August 4, 2014 |
|
RAMDAS Vs. STATE OF M.P.
|
September 3, 2014 |
|
RAMDAS Vs. BOARD OF REVENUE
|
October 14, 2014 |
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RAMDHANI Vs. STATE OF M.P. AND ORS.
|
December 1, 2014 |
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RAMENDRA SINGH PATEL Vs. STATE OF MP
|
June 19, 2014 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
January 13, 2014 |
|
RAMESH Vs. STATE OF M.P.
|
November 11, 2014 |
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RAMESH Vs. DEPUTY COMMISSIONER & ORS.
|
July 17, 2014 |
|
RAMESH Vs. STATE OF M.P.
|
July 9, 2014 |
|
RAMESH @ DABBU Vs. STATE OF M P
|
May 6, 2014 |
|
RAMESH BOWADE Vs. STATE OF M.P.
|
July 24, 2014 |
|
RAMESH CHAND Vs. STATE OF M.P.
|
June 2, 2014 |
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RAMESH CHAND Vs. GANGAWATI
|
November 27, 2014 |
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RAMESH CHAND LAKHIMAL Vs. THE COMMERCIAL TAX OFFICER
|
August 25, 2014 |
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RAMESH CHANDRA Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
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RAMESH CHANDRA Vs. STATE OF M P
|
December 3, 2014 |
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RAMESH CHANDRA SHARMA Vs. STATE OF M.P.
|
July 30, 2014 |
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RAMESH GIRI Vs. DHEERAJ GOBHUJ
|
April 23, 2014 |
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RAMESH IWNATI Vs. STATE OF M P
|
November 14, 2014 |
|
RAMESH KEVAT Vs. STATE OF M.P.
|
July 8, 2014 |
|
RAMESH KUMAR Vs. SIRDAR SINGH
|
July 28, 2014 |
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RAMESH KUMAR JAIN Vs. PRADEEP KUMAR JAIN
|
March 24, 2014 |
|
RAMESH KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
June 23, 2014 |
|
RAMESH PAL Vs. UNION OF INDIA
|
February 14, 2014 |
|
RAMESH PITHWE Vs. PRINCIPAL SECRETARY STATE OF M.P.
|
September 29, 2014 |
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RAMESH PRASAD Vs. STATE OF M.P.
|
February 10, 2014 |
|
RAMESH RAO Vs. UNION OF INDIA
|
May 5, 2014 |
|
RAMESH SINGH GURJAR Vs. STATE OF M.P
|
January 29, 2014 |
|
RAMESHCHANDRA Vs. COLLECTOR HARDA, THE STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
RAMESHCHANDRA Vs. STATE OF M.P.
|
March 25, 2014 |
|
RAMESHWAR Vs. BHAGWAN SINGH
|
February 12, 2014 |
|
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
May 8, 2014 |
|
RAMESHWAR DAYAL Vs. IQBAL AHMED
|
September 10, 2014 |
|
RAMESHWAR DAYAL KHANDELWAL Vs. GARIMA
|
July 17, 2014 |
|
RAMESHWARDAYAL MANGAL Vs. STATE OF M.P. AND ORS.
|
November 28, 2014 |
|
RAMGOPAL Vs. STATE OF M.P.
|
September 8, 2014 |
|
RAMGOPAL Vs. SATYANARAYAN CHOUKSEY
|
October 1, 2014 |
|
RAMGOPAL RAGHUVANSHI Vs. STATE OF M P
|
September 15, 2014 |
|
RAMHET DOHARE Vs. STATE OF M.P
|
May 7, 2014 |
|
RAMIT KUMAR PATHAK Vs. PAWAN KUMAR PATHAK
|
November 20, 2014 |
|
RAMJILAL Vs. STATE OF MP & OTHERS
|
October 31, 2014 |
|
RAMKALI BAI AND ORS. Vs. SUDHIR YADAV AND ORS.
|
October 7, 2014 |
|
RAMKALI SAHU Vs. STATE OF M P
|
September 3, 2014 |
|
RAMKARAN SINGH Vs. ANITA BAI
|
March 7, 2014 |
|
RAMKARAN SINGH Vs. BOARD OF REVENUE M.P. GWALIOR
|
February 19, 2014 |
|
RAMKARAN SINGH Vs. BOARD OF REVENUE M P
|
March 7, 2014 |
|
RAMKISHAN Vs. JAGANNATH
|
June 24, 2014 |
|
RAMKISHAN Vs. STATE OF M P
|
March 10, 2014 |
|
RAMKISHORE VASHIST Vs. MITHLESH
|
June 27, 2014 |
|
RAMKRISHNA BHARGAVA Vs. JOYTI BHARGAVA
|
September 29, 2014 |
|
RAMKRISHNA DIXIT Vs. STATE OF M.P
|
January 7, 2014 |
|
RAMKUMAR MAHETE Vs. STATE OF M.P.
|
June 18, 2014 |
|
RAMKUMAR SHARMA Vs. STATE OF M P
|
April 7, 2014 |
|
RAMLAKHAN Vs. MEENABAI
|
June 30, 2014 |
|
RAMLAKHAN Vs. THE STATE OF M.P.
|
November 20, 2014 |
|
RAMLAKHAN TRIPATHI Vs. CHIEF MUNICIPAL OFFICER
|
February 11, 2014 |
|
RAMLAL Vs. STATE OF M.P.
|
May 5, 2014 |
|
RAMLALA SHUKLA Vs. STATE OF MADHYA PRADESH
|
June 9, 2014 |
|
RAMLALI TIWARI Vs. VRINDAWAN TIWARI
|
May 13, 2014 |
|
RAMNARAYAN Vs. ARVIND
|
July 2, 2014 |
|
RAMNARESH YADAV Vs. TRIYAMBAK FATAK
|
July 8, 2014 |
|
RAMNATH SINGH SHIKSHA MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
June 30, 2014 |
|
RAMNATH SINGH SHIKSHA PRASAR SAMITI Vs. PHARMACY COUNCIL OF INDIA
|
October 1, 2014 |
|
RAMNIVASH DHAKAR Vs. UNION OF INDIA
|
March 6, 2014 |
|
RAMNIWAS PATEL Vs. STATE OF MADHYA PRADESH
|
November 12, 2014 |
|
RAMPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
|
June 26, 2014 |
|
RAMPRASAD KOL Vs. THE STATE OF MADHYA PRADESH
|
March 5, 2014 |
|
RAMPYARI Vs. SATE OF MP
|
July 16, 2014 |
|
RAMRAJ Vs. STATE OF M.P.
|
July 2, 2014 |
|
RAMRATI Vs. MADHURI SINGH
|
July 4, 2014 |
|
RAMROOP Vs. STATE OF MP
|
July 23, 2014 |
|
RAMSAHAY DAROGA Vs. ARUN KUMAR DAROGA
|
July 17, 2014 |
|
RAMSAJIVAN SAHU Vs. PHOOLKUMARI
|
May 7, 2014 |
|
RAMSEVAK SHIVHARE Vs. STATE OF M.P.
|
November 26, 2014 |
|
RAMSEWAK Vs. NAZUL OFFICER
|
May 13, 2014 |
|
RAMSEWAK S/O MOOL CHANDRA SHARMA Vs. STATE OF M P
|
April 5, 2014 |
|
RAMSH GOYAL Vs. GAYATRI
|
April 2, 2014 |
|
RAMSHANKAR SHRIVASTAVA Vs. STATE OF M P
|
May 12, 2014 |
|
RAMSHARAN BAJAJ Vs. RAJANI JAIN
|
July 10, 2014 |
|
RAMSHARAN MITTAL Vs. STATE OF M.P.
|
January 16, 2014 |
|
RAMSHRI PAL Vs. STATE OF M P
|
December 11, 2014 |
|
RAMSUSHIL Vs. STATE OF MADHYA PRADESH
|
April 11, 2014 |
|
RAMSWAROOP Vs. RAMJILAL
|
July 22, 2014 |
|
RAMSWAROOP Vs. STATE OF M P
|
February 11, 2014 |
|
RAMSWAROOP Vs. BEJANTI BAI
|
May 13, 2014 |
|
RAMSWAROOP GUPTA Vs. RAJENDRA KUMAR
|
December 5, 2014 |
|
RAMSWAROOP MISHRA Vs. STATE OF M P
|
February 18, 2014 |
|
RAMSWAROOP SINGH Vs. DIVISIONAL FOREST OFFICER, BHIND
|
April 3, 2014 |
|
RAMSWAROOP SINGH SIKARWAR Vs. MEENA SINGH
|
February 12, 2014 |
|
RAMU Vs. STATE OF M P
|
May 1, 2014 |
|
RAMU @ RAMLAL Vs. STATE OF M P
|
March 12, 2014 |
|
RAMU ALIAS RAMLAL VUSHU Vs. STATE OF M.P
|
March 12, 2014 |
|
RAMVILASH Vs. OMPRAKASH
|
September 5, 2014 |
|
RAMVIR CHAUDHARY Vs. BAHADUR
|
June 24, 2014 |
|
RAMYAS TRIPATHI Vs. MURARILAL BANSAL
|
February 14, 2014 |
|
RANDHIR SINGH Vs. STATE OF M P
|
April 30, 2014 |
|
RANI Vs. SIRAJUDDIN
|
November 12, 2014 |
|
RANI Vs. STATE OF M P
|
October 31, 2014 |
|
RANI KOLI Vs. STATE OF M.P
|
January 8, 2014 |
|
RANI UDVANI Vs. SURESH ALIAS SUDAMA
|
July 8, 2014 |
|
RANJEET Vs. STATE OF M P
|
April 15, 2014 |
|
RANJEET SINGH Vs. RAMVEER SINGH
|
February 13, 2014 |
|
RANJEET SINGH Vs. STATE OF M.P.
|
October 28, 2014 |
|
RANJIT SINGH Vs. SUGAN BAI
|
April 29, 2014 |
|
RANVEER SINGH Vs. SOBHAGYA SINGH
|
November 3, 2014 |
|
RANWEER SINGH MANDLOI Vs. STATE OF M.P.
|
May 8, 2014 |
|
RASAL SINGH Vs. ELECTION COMMISSION OF INDIA
|
September 4, 2014 |
|
RASHEED AHMAD Vs. UNION OF INDIA
|
May 7, 2014 |
|
RASHID KHAN Vs. AYUB KHAN
|
June 24, 2014 |
|
RASHID KHAN Vs. STATE OF M P
|
February 13, 2014 |
|
RASHMI PORWAL Vs. VIVEK PORWAL
|
August 26, 2014 |
|
RASID Vs. STATE OF MADHYA PRADESH
|
September 15, 2014 |
|
RATAN CHANDRA JAIN Vs. STATE OF M.P.
|
February 3, 2014 |
|
RATAN LAL BATHRI Vs. STATE OF M.P.
|
June 30, 2014 |
|
RATAN RAJAK Vs. VIJAY KUMAR GALA
|
May 2, 2014 |
|
RATAN SINGH Vs. BHAGWATI SINGH PATEL
|
April 29, 2014 |
|
RATAN SINGH Vs. GOVERNMENT OF M P
|
July 22, 2014 |
|
RATAN SINGH Vs. GOVERNMENT OF M.P.
|
February 11, 2014 |
|
RATAN SINGH RAJPUT Vs. STATE OF M.P.
|
September 18, 2014 |
|
RATANLAL Vs. OMPRAKASH
|
June 17, 2014 |
|
RATHI SUGAR PRIVATE LIMITED Vs. UNION OF INDIA
|
February 10, 2014 |
|
RATHI TINS MORENA Vs. STATE OF M.P.
|
March 21, 2014 |
|
RAVENDRA KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
February 11, 2014 |
|
RAVENDRA KUMAR TIWARI Vs. SECRETARY GENERAL ADMINISTRATION DEPARTMENT
|
February 11, 2014 |
|
RAVENDRA SINGH Vs. SONU RAJAK AND ORS.
|
January 8, 2014 |
|
RAVI Vs. ASSTT. COLLECTOR (PREV.), CUS. & C. EX.
|
October 16, 2014 |
|
RAVI Vs. STATE OF M.P.
|
September 1, 2014 |
|
RAVI PRAKASH BHARGAVA Vs. STATE OF M.P.
|
July 1, 2014 |
|
RAVI SHANKAR NAYAK Vs. RAJA BHAIYA PATEL & OTHERS
|
February 20, 2014 |
|
RAVI SHANKAR NAYAK Vs. RAJA BHAIYA PATEL
|
March 3, 2014 |
|
RAVI SHANKAR SARATHE Vs. THE STATE OF MADHYA PRADESH
|
August 20, 2014 |
|
RAVI VERMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 7, 2014 |
|
RAVIJATAV Vs. STATE OF M P
|
September 24, 2014 |
|
RAVIKANT DUBEY Vs. STATE OF M P
|
February 13, 2014 |
|
RAVIKUMAR Vs. STATE OF M.P.
|
May 1, 2014 |
|
RAVINDRA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
February 10, 2014 |
|
RAVINDRA KUMAR PANDORIA Vs. STATE OF M.P.
|
March 26, 2014 |
|
RAVINDRA NATH TRIPATHI Vs. STATE OF M P AND ORS
|
October 28, 2014 |
|
RAVINDRA SINGH Vs. UNION OF INDIA
|
September 10, 2014 |
|
RAVINDRA SINGH Vs. STATE OF M P
|
November 25, 2014 |
|
RAVISHANKAR SHRIVASTAVA Vs. A.K. AGRAWAL
|
April 24, 2014 |
|
RAWATPURA SARKAR INSTITUTIONS Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 22, 2014 |
|
RAYEES KHAN Vs. JAHIDA BI
|
October 29, 2014 |
|
RECONDO LIMITED Vs. STATE OF M P
|
May 6, 2014 |
|
REENA LOUIS Vs. STATE OF MADHYA PRADESH
|
May 6, 2014 |
|
REETA SHARMA Vs. STATE OF M P
|
February 13, 2014 |
|
REETA TOMAR Vs. STATE OF M.P.
|
May 19, 2014 |
|
REGIONAL COMMISSIONER, COAL MINES PROVIDENT FUND Vs. BHURIA BAI
|
August 13, 2014 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BHARAT SEWAK SAMAJ HIGHER SEC SCHOOL
|
April 2, 2014 |
|
REGISTERED DISTRICT CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK MARYADIT Vs. STATE OF MP
|
December 19, 2014 |
|
REKHA Vs. BANWARI
|
July 25, 2014 |
|
REKHA BAI Vs. STATE OF M P
|
January 7, 2014 |
|
RENU DEVI SHASTRI Vs. JAMMU & KASHMIR BANK
|
September 12, 2014 |
|
RENU GUPTA Vs. DEVENDRA KUMAR
|
March 21, 2014 |
|
REVTI Vs. THE STATE OF MADHYA PRADESH
|
November 24, 2014 |
|
REWARAM Vs. VEERENDRA KUMAR
|
May 6, 2014 |
|
RINKU Vs. STATE OF M.P.
|
June 19, 2014 |
|
RINKU @ RAJESH KUMAR VERMA Vs. STATE OF MADHYA PRADESH
|
May 7, 2014 |
|
RISHIKESH SINGH Vs. SEEMA ARORA
|
December 5, 2014 |
|
RITA SEMUAL Vs. B.K. KURMI
|
January 16, 2014 |
|
RITESH Vs. STATE OF M.P.
|
October 17, 2014 |
|
RITESH KUMAR AJMERA & ORS. Vs. SMT. MANISHA PARIHAR & ORS.
|
March 25, 2014 |
|
RITIKA SISODIYA Vs. PANKAJ SISODIYA
|
February 12, 2014 |
|
RITU SHRIVASTAVA Vs. SHIV SINGH
|
June 24, 2014 |
|
RIYA LALWANI Vs. STATE OF M.P
|
July 25, 2014 |
|
ROHIT Vs. STATE OF M P
|
March 28, 2014 |
|
ROHIT KUMAR Vs. STATE OF M.P.
|
July 11, 2014 |
|
ROHIT NAMDEV Vs. STATE OF M P
|
September 19, 2014 |
|
ROHIT SINGHAL Vs. STATE OF M.P. AND ORS.
|
November 10, 2014 |
|
ROHIT YADAV Vs. STATE OF M P
|
October 30, 2014 |
|
RONAK DUBEY Vs. STATE OF M.P.
|
August 19, 2014 |
|
ROOP NARAYAN SAHU Vs. STATE OF MADHYA PRADESH
|
May 6, 2014 |
|
ROOP SINGH Vs. STATE OF M.P.
|
May 13, 2014 |
|
ROOPRAM KAURAV Vs. STATE OF M.P
|
January 17, 2014 |
|
RSI STONE WORLD PVT. LTD. Vs. M.P. STATE MINING CORPORATION AND ORS.
|
October 15, 2014 |
|
RUAAB AHMED Vs. STATE OF M P
|
September 15, 2014 |
|
RUCHI BAJPAI Vs. STATE OF M.P
|
April 11, 2014 |
|
RUDRAPAL SINGH Vs. ZILA SHAHKARI KENDRIYA BANK MYDT SHAHDOL
|
January 20, 2014 |
|
RUKMANI BAI Vs. ASHARAM
|
July 17, 2014 |
|
RUPESH Vs. STATE OF M P
|
April 22, 2014 |
|
RUTH Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
January 9, 2014 |
|
RUXMANIBEN DEEPCHAND GARDI MEDICAL COLLEGE Vs. UNION OF INDIA
|
September 2, 2014 |
|
S D BIND Vs. UNION OF INDIA
|
November 12, 2014 |
|
S R SINGH NARWARIYA Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION
|
June 24, 2014 |
|
S S RAMRAIKA AND OTHERS Vs. P K DUBEY AND OTHERS
|
March 26, 2014 |
|
S.M. SHRIKHANDE Vs. THE MANAGING DIRECTOR, STATE BANK OF INDIA
|
November 10, 2014 |
|
S.S. LAL Vs. RADHA RANI
|
September 15, 2014 |
|
S.S. PALACE Vs. STATE OF M.P.
|
July 7, 2014 |
|
SABHARAM DHAKAD Vs. STATE OF M.P.
|
June 30, 2014 |
|
SACHCHIDANAND SHEKETKAR Vs. STATE OF M P
|
January 15, 2014 |
|
SACHIN AHIRWAR Vs. STATE OF M P
|
June 25, 2014 |
|
SACHIN RAJAK Vs. STATE OF M.P.
|
May 12, 2014 |
|
SADHANA TIWARI Vs. COMMISSIONER (APPELLATE AUTHORITY), KENDRIYA VIDYALAYA SANGATHAN
|
March 11, 2014 |
|
SADHE PRASAD Vs. SANTOSH KUMAR
|
August 26, 2014 |
|
SADHNA KOTHARI Vs. ABHAY KUMAR DALAL AND OTHERS
|
December 18, 2014 |
|
SADHNA PANDEY Vs. PRAKASH CHAND JAIN
|
February 4, 2014 |
|
SADHNA YADAV Vs. DEVENDRA KUMAR
|
March 26, 2014 |
|
SADHURAM AND ORS Vs. INTJAMIA COMMITTEE TAHPUJ & ORS
|
April 24, 2014 |
|
SAFAL INVESTMENT LTD. Vs. VIBGYOR LAMINATES PVT. LTD.
|
March 10, 2014 |
|
SAGAR BAI Vs. RAMBHAROSE AND ORS.
|
April 5, 2014 |
|
SAGAR SINGH YADAV Vs. SUDAMA SINGH YADAV
|
January 15, 2014 |
|
SAGEER @ SAEED Vs. STATE OF MADHYA PRADESH
|
January 22, 2014 |
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SAHDEV SINGH Vs. STATE OF MP
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May 13, 2014 |
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SAI PRASAD FOODS LIMITED Vs. STATE OF M P
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July 25, 2014 |
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SAIYAD SHARIF MOHAMMAD Vs. STATE OF M P
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February 7, 2014 |
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SAJAN ALOONA MISHRA Vs. STATE OF M.P
AN
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March 6, 2014 |
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SAKIR Vs. STATE OF M P
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September 10, 2014 |
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SAKKU Vs. DAMAYANTI
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July 8, 2014 |
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SALIKRAM Vs. MUNNI BAI
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June 20, 2014 |
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SALMAN Vs. STATE OF M P
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December 2, 2014 |
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SALMAN MOHAMMAD Vs. STATE OF M.P.
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March 24, 2014 |
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SAMAR JEET SINGH Vs. STATE OF MADHYA PRADESH
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August 27, 2014 |
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SAMARJEET SINGH KAURAV Vs. STATE OF M.P.
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August 21, 2014 |
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SAMBHAGIYE NAGRIK UPBHOKTA Vs. UNION OF INDIA
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October 1, 2014 |
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SAMEER KUMAR SHARMA Vs. RENU RANGWANI
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November 12, 2014 |
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SAMEER KUMAR SHARMA Vs. SHANKARLAL RANGWANI
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August 4, 2014 |
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SAMIKSHA GUPTA Vs. BOARD OF SECONDARY EDUCATION M P
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January 22, 2014 |
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SAMOKSHA GUPTA Vs. BOARD OF SECONDARY EDUCATION, M P
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January 22, 2014 |
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SANDEEP KUSHWAHA Vs. STATE OF M.P.
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October 9, 2014 |
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SANDEEP LAHARIA Vs. STATE OF M P
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March 6, 2014 |
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SANDEEP SINGH TOMAR Vs. STATE OF MP
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March 10, 2014 |
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SANGEETA Vs. KADWA
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May 12, 2014 |
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SANGEETA BANSAL Vs. STATE OF MADHYA PRADESH
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December 20, 2014 |
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SANGEETA RATHORE Vs. STATE OF M.P.
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July 8, 2014 |
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SANGHI COACH BUILDERS Vs. GURUBACHAN
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May 6, 2014 |
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SANGRAM SINGH Vs. STATE OF M.P.
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May 7, 2014 |
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SANJAY Vs. STATE OF M P
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April 28, 2014 |
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SANJAY GANDI YUVA NETRATVA AVAM GRAMIN PRASHIKSHAN SANSTHAN Vs. IQBAL AHMED
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November 28, 2014 |
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SANJAY GUPTA Vs. STATE OF M.P.
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January 8, 2014 |
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SANJAY KU. SAHU Vs. STATE OF M.P.
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February 7, 2014 |
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SANJAY KUMAR Vs. STATE OF M P
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December 11, 2014 |
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SANJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
December 9, 2014 |
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SANJAY LEDWANI Vs. THE CANTONMENT BOARD PACHMARHI
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April 16, 2014 |
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SANJAY MOURYA Vs. UNION OF INDIA & ORS.
|
March 28, 2014 |
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SANJAY PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2014 |
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SANJAY S/O RADHAKISHAN SACHDEV & ANOTHER Vs. ANCHAL @ PREETI KESHWANI W/O SANJAY SACHDEV
|
September 22, 2014 |
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SANJAY SHARMA Vs. STATE OF M.P.
|
September 12, 2014 |
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SANJAY SHARMA Vs. THE STATE OF MADHYA PRADESH
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November 25, 2014 |
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SANJAY SHARMA Vs. STATE OF M.P
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September 9, 2014 |
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SANJAY SHARMA Vs. AVDESH SHARMA
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January 20, 2014 |
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SANJAY SINGH SISODIYA & OTHERS Vs. STATE OF M P & OTHERS
|
April 1, 2014 |
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SANJAY SONI Vs. STATE OF M P AND ORS
|
October 27, 2014 |
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SANJAY YADAV Vs. STATE OF M P
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June 24, 2014 |
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SANJEEV Vs. STATE OF MP
|
May 19, 2014 |
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SANJEEV GUPTA Vs. REKHA
|
July 28, 2014 |
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SANJEEV S/O GOPILAL SHILPKAR Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
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SANJEEV SAXENA Vs. STATE OF M P
|
December 8, 2014 |
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SANJU Vs. THE STATE OF MADHYA PRADESH
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December 5, 2014 |
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SANJU Vs. STATE OF M.P.
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June 17, 2014 |
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SANJU ALIAS SANJAY Vs. STATE OF M P
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April 2, 2014 |
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SANJU RAJE SINGH Vs. RAMESH DEVILAL
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January 31, 2014 |
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SANJULATA VISHWAKARMA Vs. STATE BANK OF INDIA
|
June 19, 2014 |
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SANMAN SINGH Vs. MUNNI BAI
|
June 20, 2014 |
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SANT MANDAL DISTRICT GWALIOR Vs. STATE OF M.P.
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September 11, 2014 |
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SANTOSH Vs. STATE OF M P
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August 13, 2014 |
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SANTOSH Vs. STATE OF M.P.
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November 19, 2014 |
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SANTOSH BAI Vs. TAHSILDAR
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October 30, 2014 |
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SANTOSH CHOUBEY Vs. STATE OF M P
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August 19, 2014 |
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SANTOSH GUPTA S/O SHARADCHAND GUPTA Vs. STATE OF MADHYA PRADESH
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May 16, 2014 |
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SANTOSH KUMAR SHARMA Vs. SOORAJ PRASAD SHRIVASTAVA
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June 23, 2014 |
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SANTOSH KUMAR SHARMA Vs. UNION OF INDIA
|
August 28, 2014 |
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SANTOSH KUMAR TIWARI Vs. PREM NARAYAN
|
July 25, 2014 |
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SANTOSH NAYAK Vs. SAVITA SHARMA
|
November 11, 2014 |
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SANTOSH SINGH RAJPUT Vs. S N MISHRA
|
June 24, 2014 |
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SANTOSH SINGH RAJPUT Vs. S.N. MISHRA
|
June 24, 2014 |
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SANTOSHILAL RATHORE Vs. STATE OF MP
|
June 23, 2014 |
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SAQIB KHAN Vs. RAVINDRA SURI
|
November 5, 2014 |
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SARASWATI SHJIKSHA SAMITI Vs. MUNNALAL RAJENDRA & ANOTHER
|
April 24, 2014 |
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SARASWATIBAI Vs. ASHA
|
May 2, 2014 |
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SARDAR SIKHBIR SINGH Vs. KAKAMANI SINGH
|
January 13, 2014 |
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SARDAR SINGH YADAV Vs. STATE OF M.P
|
April 16, 2014 |
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SARJE RAO INDURKAR Vs. STATE OF M.P.
|
July 9, 2014 |
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SAROJ BHATIA Vs. INDIAN OIL CORPORATION LTD
|
March 18, 2014 |
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SAROJ ENTERPRISES Vs. STATE OF M P
|
November 12, 2014 |
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SAROJ W/O GAJENDRA Vs. GAJENDRA SINGH S/O PRAHLAD
|
September 8, 2014 |
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SARVOTAM MOTOR CYCLE AGENCY Vs. ASHOK KUMAR JASRAJ JOSHI
|
January 6, 2014 |
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SARWAN Vs. STATE OF M P
|
June 20, 2014 |
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SARWAN SINGH Vs. INDERJEET KAUR
|
August 11, 2014 |
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SATENDRA SHARMA Vs. BOARD OF SECONDARY EDUCATION OF MADHYA PRADESH
|
June 18, 2014 |
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SATENDRA SHARMA Vs. STATE OF M.P.
|
July 8, 2014 |
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SATISH KUMAR Vs. STATE OF MADHYA PRADESH
|
September 26, 2014 |
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SATISH KUMAR AGRAWAL Vs. STATE OF M.P.
|
January 16, 2014 |
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SATISH KUMAR JAIN Vs. USHA JAIN
|
August 13, 2014 |
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SATISH KUMAR KHANDELWAL Vs. RAJENDRA JAIN
|
September 8, 2014 |
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SATISH NEERAJ Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2014 |
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SATYA NARAYAN SHARMA Vs. STATE OF M.P.
|
July 18, 2014 |
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SATYA PRAKASH UPADHYAY Vs. UNION OF INDIA
|
December 3, 2014 |
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SATYADEV MISHRA Vs. STATE OF M.P.
|
February 11, 2014 |
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SATYANARAYAN & ANOTHER Vs. INDARSINGH & OTHERS
|
January 17, 2014 |
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SATYARAM SINGH BAGHEL Vs. STATE OF M.P.
|
May 8, 2014 |
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SATYENDRA SINGH TEWATIA Vs. JIWAJI UNIVERSITY
|
August 5, 2014 |
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SATYENDRA TIWARI @ SONU Vs. STATE OF M P
|
June 5, 2014 |
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SAURABH Vs. MOHAKAM SINGH
|
February 10, 2014 |
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SAURABH BAFNA Vs. STATE OF MP AND OTHERS
|
August 5, 2014 |
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SAURABH GOYAL Vs. ASHOK KUMAR JAIN
|
November 21, 2014 |
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SAVITA BAI Vs. MUNNALAL
|
September 3, 2014 |
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SAVITA SHINDE Vs. STATE OF M.P.
|
January 3, 2014 |
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SAVITA YADAV Vs. STATE OF M.P
|
November 5, 2014 |
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SAVITRI BAI LODHI Vs. STATE OF M.P
|
April 1, 2014 |
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SAYA JEET Vs. BALLE SINGH
|
August 21, 2014 |
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SAYED AKHTAR ALI AND ORS. Vs. GENERAL MANAGER, WESTERN RAILWAY AND ORS.
|
December 4, 2014 |
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SAYED FAROQ ALI Vs. STATE OF M.P.
|
May 8, 2014 |
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SAYED TOFIQUE HUSSAIN Vs. SECRETARY STATE OF M.P. VETERINARY DEPARTMENT
|
September 30, 2014 |
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SCIENTIFIC SUPPLIED & MANUFACTURING COMPANY Vs. M P LAGHU UDHYOG NIGAM & OTHERS
|
February 20, 2014 |
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SCINDIA EDUCATION SOCIETY AND ANOTHER Vs. MUNICIPAL CORPORATION
|
July 10, 2014 |
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SECRETARY Vs. MULLA SHABBIR HUSSAIN
|
June 24, 2014 |
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SECRETARY BOARD OF SECONDARY EDUCATION BHOPAL Vs. YASH MUNDRA
|
May 8, 2014 |
|
SECRETARY STATE OF M.P. Vs. MOHD. ISRAR HAJI
|
May 7, 2014 |
|
SECRETARY STATE OF M.P. Vs. BANSILAL
|
July 28, 2014 |
|
SECRETARY STATE OF M.P. AND 6 ORS. Vs. SMT. PREMLATA GUPTA
|
March 3, 2014 |
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SEEMA @ JAMUNA W/O SANTOSH SINGH Vs. SANTOSH SINGH S/O SHRI KUNDAN SINGH JATAV
|
September 3, 2014 |
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SEEMA BHADAURIA Vs. STATE OF MADHYA PRADESH
|
July 10, 2014 |
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SEEMA KUSHWAH Vs. RAJENDRA PRASAD KATARE AND ORS
|
February 11, 2014 |
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SEEMA YADAV Vs. STATE OF MP
|
May 13, 2014 |
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SEETARAM AND SONS Vs. M P FINANCIAL CORPORATION
|
May 6, 2014 |
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SEWA NIVART KHADYA AOSHADHI AVAM SWASTHYA NIRAKSHAK SANGH Vs. THE STATE OF MADHYA PRADESH
|
September 8, 2014 |
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SHABBIR MOHAMMAD S/O UMAR KHAN Vs. STATE OF M P
|
March 28, 2014 |
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SHABNAM KHAN Vs. STATE OF M.P.
|
July 10, 2014 |
|
SHAHJAD KHA Vs. STATE OF M P
|
January 30, 2014 |
|
SHAHWAR @ SHABBIR KHAN Vs. STATE OF M P
|
July 24, 2014 |
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SHAILA RAJPUT Vs. THE STATE OF MADHYA PRADESH
|
December 16, 2014 |
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SHAILDNRA SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 19, 2014 |
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SHAILENDRA KUMAR BUNDELA Vs. THE STATE OF MADHYA PRADESH
|
August 11, 2014 |
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SHAILENDRA KUMAR SINGH Vs. STATE OF M.P.
|
May 2, 2014 |
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SHAILENDRA SINGH Vs. STATE OF M.P.
|
August 19, 2014 |
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SHAILENDRA SINGH NAHAR Vs. STATE OF M.P. AND ORS.
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December 5, 2014 |
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SHAILENDRA SINGH PARIHAR Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
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SHAILENDRA SINGH THAKUR Vs. STATE OF M.P
|
July 14, 2014 |
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SHAKIR ALI Vs. STATE OF MADHYA PRADESH
|
May 8, 2014 |
|
SHAKIR ALIAS GABBAR Vs. STATE OF M P
|
February 3, 2014 |
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SHAKUN BAI Vs. PRAN SINGH
|
July 7, 2014 |
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SHAKUNA KUSHWAH Vs. STATE OF M.P.
|
June 24, 2014 |
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SHAKUNTALA Vs. STATE OF M.P.
|
September 1, 2014 |
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SHAKUNTALA BAI Vs. RAJENDRA KUMAR
|
November 3, 2014 |
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SHALINI JAIN Vs. STATE OF M P
|
July 24, 2014 |
|
SHAMBHOO LAL Vs. LADDU LAL
|
August 8, 2014 |
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SHAMIM AHMAD Vs. KANEEZ BANO
|
November 26, 2014 |
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SHAMSHER BAHADUR SINGH CHANDEL Vs. STATE OF M P
|
April 21, 2014 |
|
SHANDHYA BAI Vs. STATE OF M.P
|
March 24, 2014 |
|
SHANKAR Vs. RADHA BAI
|
November 25, 2014 |
|
SHANKAR KUMAR THAKURTA Vs. STATE OF M.P.
|
August 4, 2014 |
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SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 25, 2014 |
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SHANKARLAL Vs. STATE OF M.P.
|
March 26, 2014 |
|
SHANKERENDU NATH MUKHERJEE Vs. THE STATE OF MADHYA PRADESH
|
August 21, 2014 |
|
SHANTA Vs. DEVENDRA
|
May 16, 2014 |
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SHANTI DEVI Vs. NITIN CHOCKSEY
|
April 9, 2014 |
|
SHANTI DEVI Vs. RAMCHARAN
|
April 16, 2014 |
|
SHANTI SWAROOP SAXENA Vs. STATE OF M.P
|
February 19, 2014 |
|
SHARAD KUMAR AGRAWAL Vs. STATE OF M P
|
July 28, 2014 |
|
SHARAD KUMAR BANSAL Vs. UNION OF INDIA
|
June 20, 2014 |
|
SHARADENDU TIWARI Vs. AJAY ARJUN SINGH
|
November 17, 2014 |
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SHARDA BAI Vs. THE STATE OF MADHYA PRADESH
|
November 11, 2014 |
|
SHARDA BAI Vs. STATE OF MADHYA PRADESH
|
June 9, 2014 |
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SHARDA DEVI Vs. UMMED SINGH
|
December 4, 2014 |
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SHARDA DEVI ALIAS DHAPADI DEVI Vs. ASHOK KUMAR SHARMA
|
June 25, 2014 |
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SHARDA NIMJE Vs. GOVERNMENT OF INDIA
|
January 16, 2014 |
|
SHARDA SOLVENT LTD. Vs. STATE OF M.P.
|
October 30, 2014 |
|
SHARIF KHAN Vs. MUNICIPAL COUNCIL
|
July 8, 2014 |
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SHASHI CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
June 27, 2014 |
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SHASHI TOMAR Vs. ASHOK RAJORIYA
|
July 3, 2014 |
|
SHASHIDHA SHARMA Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
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SHASHIKALA BAI Vs. MAHENDRA SINGH
|
May 13, 2014 |
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SHASHKIYA MAHAVIDHYALAYA SHIKSHAK SANGH MADHYA PRADESH Vs. V S SAMPAT
|
April 16, 2014 |
|
SHATRUGHNA UPADHYAY Vs. NEETI UPADHYAY
|
November 20, 2014 |
|
SHAYAD KHAN Vs. THE STATE OF MADHYA PRADESH
|
August 27, 2014 |
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SHEELA BAI RAJAK Vs. MATUKDHARI RAJAK
|
January 22, 2014 |
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SHEELA YADAV Vs. MUTHOOT FINANCE
|
June 17, 2014 |
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SHEETAL PRASAD PATEL Vs. STATE OF M P
|
May 13, 2014 |
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SHEIKH ISMAIL Vs. STATE OF M.P.
|
December 15, 2014 |
|
SHER SINGH Vs. MULLU
|
July 7, 2014 |
|
SHESHMANI PANDEY Vs. SECRETARY FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION MANTRALAYA
|
August 25, 2014 |
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SHIKHAR CHAND Vs. RAVINDRA GOTHI
|
December 2, 2014 |
|
SHIKHAR CHAND JAIN Vs. M.P. WAREHOUSING AND LOGISTICS CORPORATION
|
October 1, 2014 |
|
SHIKHARCHAND JAIN Vs. STATE OF M.P.
|
November 14, 2014 |
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SHILPA SURYAVANSHI Vs. RAMBABU AGRAWAL
|
January 17, 2014 |
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SHILPI MISHRA Vs. STATE OF M P GENERAL
|
February 6, 2014 |
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SHISHUPAL Vs. STATE OF M.P.
|
May 15, 2014 |
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SHISHUVENDRA SINGH TOMAR Vs. THE STATE OF M.P.
|
September 24, 2014 |
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SHIV BHANU RATHORE Vs. STATE OF M.P.
|
February 6, 2014 |
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SHIV CHARAN MEENA Vs. MANGILAL MEENA
|
June 26, 2014 |
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SHIV CHARAN SINGH Vs. STATE OF M P AND OTHERS
|
September 18, 2014 |
|
SHIV KUMAR DAHLE Vs. STATE OF M P
|
September 29, 2014 |
|
SHIV KUMAR DIXIT Vs. STATE OF M P
|
July 8, 2014 |
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SHIV KUMAR PAROCHE Vs. STATE OF M P
|
December 20, 2014 |
|
SHIV MOHAN SINGH KUSHWAH Vs. STATE OF M.P
|
April 10, 2014 |
|
SHIV PRASAD @ LAHU Vs. STATE OF M P
|
August 14, 2014 |
|
SHIV PRASAD CHOUDHARY Vs. STATE OF M P
|
February 10, 2014 |
|
SHIV PRASAD DUBEY Vs. STATE OF MADHYA PRADESH
|
May 16, 2014 |
|
SHIV RAJ SHARMA Vs. THE STATE OF MADHYA PRADESH
|
August 27, 2014 |
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SHIV SHANKAR Vs. JAGGANNATH
|
June 24, 2014 |
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SHIV SINGH Vs. HARNARAYAN
|
July 11, 2014 |
|
SHIVA Vs. STATE OF M P
|
April 25, 2014 |
|
SHIVAJI UDYOG AND ORS Vs. STATE OF M P AND OTHERS
|
February 3, 2014 |
|
SHIVCHANDRA ALIAS SHIVCHARAN YADAV Vs. STATE OF M.P.
|
May 8, 2014 |
|
SHIVCHARAN Vs. STATE OF M.P.
|
March 12, 2014 |
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SHIVCHARAN RAGHUVANSHI Vs. STATE OF M P
|
August 4, 2014 |
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SHIVDAYAL Vs. MEENABAI
|
August 28, 2014 |
|
SHIVKUMAR RAJAURIA Vs. STATE OF MADHYA PRADESH
|
July 8, 2014 |
|
SHIVNARAYAN SHARMA Vs. HARISHCHANDRA VERMA
|
September 22, 2014 |
|
SHIVNATH SINGH BAIS Vs. STATE OF M.P.
|
September 11, 2014 |
|
SHIVNENDRA UKEY Vs. STATE OF MADHYA PRADESH
|
January 16, 2014 |
|
SHIVPAL Vs. STATE OF M.P. AND ORS.
|
December 18, 2014 |
|
SHIVRAJ SINGH Vs. RAGHUVEER
|
June 20, 2014 |
|
SHIVRATAN SINGH Vs. DHARMENDRA SINGH YADAV
|
November 20, 2014 |
|
SHOBHA KAPOOR Vs. STATE OF M.P
|
February 7, 2014 |
|
SHOBHA MINERALS Vs. STATE OF M P
|
August 5, 2014 |
|
SHOUKAT SAEED Vs. STATE OF M P
|
April 30, 2014 |
|
SHRAMDHAM ARTS AND COMMERCE COLLEGE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
November 5, 2014 |
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SHRAWAN KUMAR CHAURASIA Vs. CHIEF MUNICIPAL OFFICER
|
October 15, 2014 |
|
SHRAWAN KUMAR JAIN Vs. THE STATE OF M.P.
|
November 18, 2014 |
|
SHREE AGENCIES PVT. LTD. Vs. M.P. STATE MINING CORPORATION
|
October 15, 2014 |
|
SHREE ASHOK KUMAR MANIBHAI PATEL & CO. Vs. COMMR. OF C. & C. EX., BHOPAL
|
February 11, 2014 |
|
SHREE BAI Vs. STATE OF M.P
|
October 16, 2014 |
|
SHREE BHAGWAN GUPTA Vs. JIWAJI UNIVERSITY & ORS.
|
February 10, 2014 |
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SHREERAM AGRO LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 3, 2014 |
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SHREYDEEP STON CRUSHER Vs. STATE OF M P
|
February 5, 2014 |
|
SHRI BANE SINGH THAKUR Vs. PRINCIPAL SECRETARY STATE OF M.P. PUBLIC WORKS DEPARTMENT AND ORS.
|
February 21, 2014 |
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SHRI GANESHJI MAHARAJ MANDIR Vs. RAJKUMAR PATEL & OTHERS
|
May 2, 2014 |
|
SHRI RANG PETROCHEM INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
March 12, 2014 |
|
SHRI SHREERAM THAKUR JI MANDIR Vs. STATE OF M P
|
March 24, 2014 |
|
SHRIKANT JAIN Vs. STATE OF MADHYA PRADESH
|
October 16, 2014 |
|
SHRIKANT KUCHLAHE Vs. STATE OF MADHYA PRADESH
|
January 3, 2014 |
|
SHRIKRISHNA Vs. STATE OF M.P.
|
July 2, 2014 |
|
SHRIMATI RAMSHRI PAL Vs. STATE OF MADHYA PRADESH
|
December 11, 2014 |
|
SHRIPRAKASH GUPTA Vs. STATE OF M.P.
|
July 23, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SMT. JEEVAN BAI
|
March 7, 2014 |
|
SHRIRAM YADAV Vs. STATE OF M P
|
December 3, 2014 |
|
SHRIYUT SHIKSHA SAMITI Vs. STATE OF M.P.
|
September 16, 2014 |
|
SHRUCHI BHARGAVA Vs. STATE OF M P
|
September 25, 2014 |
|
SHUBHAM CHAURASIYA Vs. STATE OF M P
|
October 10, 2014 |
|
SHUJAAT ALI ZAIDI Vs. BOARD OF REVENUE
|
March 13, 2014 |
|
SHYAM BABU Vs. PURUSHOTTAM SINGH
|
May 7, 2014 |
|
SHYAM BABU AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 8, 2014 |
|
SHYAM BAI Vs. MADANLAAL
|
May 7, 2014 |
|
SHYAM KUMAR & ORS. Vs. STATE OF M.P.
|
February 24, 2014 |
|
SHYAM SHARMA Vs. STATE OF M.P.
|
October 31, 2014 |
|
SHYAM SUNDAR GULATI Vs. ASHOK JAIN
|
January 7, 2014 |
|
SHYAM SUNDER TEKAM Vs. STATE OF MADHYA PRADESH
|
June 23, 2014 |
|
SHYAMA Vs. LAXMI NARAYAN
|
January 23, 2014 |
|
SHYAMA BAI Vs. STATE OF M P
|
March 4, 2014 |
|
SHYAMA MISHRA Vs. MOHAN SINGH
|
January 6, 2014 |
|
SHYAMLAL Vs. STATE OF M.P.
|
June 17, 2014 |
|
SHYAMLAL Vs. STATE OF M.P
|
April 30, 2014 |
|
SHYAMLAL PARDESHI Vs. STATE OF MADHYA PRADESH
|
July 28, 2014 |
|
SHYAMPUJAN SHARMA Vs. STATE OF M.P
|
May 15, 2014 |
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SIDDHARTH SHRIVASTAVA Vs. USMI SHRIVASTAVA
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November 11, 2014 |
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SIDDHGOPAL VERMA Vs. THE STATE OF M.P.
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November 24, 2014 |
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SIDDHMUNI YADAV Vs. STATE OF MADHYA PRADESH
|
January 8, 2014 |
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SIDHARTH GUPTA Vs. STATE OF M.P.
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July 24, 2014 |
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SINGH COLD STORAGE PVT LTD UJJAIN Vs. PARLE BISCUITS PVT LTD MUMBAI
|
January 9, 2014 |
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SIRWATIA Vs. LALOO
|
July 10, 2014 |
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SITA SHARAN TIWARI Vs. THE STATE OF MADHYA PRADESH
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August 5, 2014 |
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SITARAM YADAV Vs. UNION OF INDIA
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October 9, 2014 |
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SIYA DULARI Vs. STATE OF MADHYA PRADESH
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April 25, 2014 |
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SIYABAI Vs. PAVAN
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May 6, 2014 |
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SMITA SHARMA Vs. STATE OF MADHYA PRADESH
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July 23, 2014 |
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SMT. CHANDRAWATI AHIRWAR Vs. THE STATE OF MADHYA PRADESH
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March 3, 2014 |
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SMT. KRISHNA KHANUJA Vs. ASST. COMMISSIONER OF INCOME TAX
|
May 1, 2014 |
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SMT. RENKA BAI AND THREE OTHERS Vs. STATE OF MADHYA PRADESH
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April 29, 2014 |
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SMT. SAVITA COURASIA Vs. STATE OF M.P.
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November 3, 2014 |
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SMT. SHASHI PRABHA Vs. SHYAMLAL KUSHWAHA
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March 4, 2014 |
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SMT. VINEETA THAKUR Vs. THE STATE OF MADHYA PRADESH
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February 21, 2014 |
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SNEH FARMS AND AGRO PRODUCTS LTD Vs. PANKAJ AGRAWAL
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July 15, 2014 |
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SOHANLAL SINGHAL Vs. SUNIL JAIN
|
December 15, 2014 |
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SOMANI CHARITABLE TRUST Vs. UNION OF INDIA
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December 5, 2014 |
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SOMANT SINGH DANGI Vs. STATE OF M.P
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February 19, 2014 |
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SOMLA CHOUHAN Vs. STATE OF MADHYA PRADESH
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June 25, 2014 |
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SOMPRAKASH ARORA Vs. STATE OF M.P. AND ORS.
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October 14, 2014 |
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SONA Vs. SUBHASH
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January 7, 2014 |
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SONALI Vs. STATE OF M P
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May 6, 2014 |
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SONALI THANAWALA Vs. RAHUL GINNING INDUSTRIES
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May 2, 2014 |
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SONDEEP SINGH Vs. STATE OF MADHYA PRADESH
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July 8, 2014 |
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SONERAM RATHORE Vs. STATE OF M.P. AND ORS.
|
December 9, 2014 |
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SONU Vs. NEW INDIA INSURANCE CO LTD
|
April 15, 2014 |
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SONU DUBEY Vs. VIRENDRA KUMAR RAI
|
April 3, 2014 |
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SONU KUMAR MALI Vs. STATE OF M.P.
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January 3, 2014 |
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SONU KUSHWAH Vs. STATE OF MADHYA PRADESH
|
October 29, 2014 |
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SONU PARASHAR Vs. UNION OF INDIA
|
February 18, 2014 |
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SONU PRAJAPATI Vs. STATE OF M.P.
|
May 6, 2014 |
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SPARK ELECTRICALS Vs. STATE OF M P
|
September 4, 2014 |
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SRINATH AWAS VIKAS PVT LTD.,GWALIOR Vs. STATE OF M P
|
April 2, 2014 |
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STATE Vs. SMT. ASHOKRAJE PARMAR
|
March 3, 2014 |
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STATE BANK OF INDIA Vs. SBI WORKMEN UNION
|
October 31, 2014 |
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STATE BANK OF INDIA Vs. BALJINDER KAUR
|
January 9, 2014 |
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STATE OF M P Vs. NILESH
|
January 16, 2014 |
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STATE OF M P Vs. CHIRONJILAL
|
January 29, 2014 |
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STATE OF M P Vs. AWADH PATEL @ AWADH KISHORE PATEL
|
January 9, 2014 |
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STATE OF M P Vs. HITENDRA SINGH
|
January 16, 2014 |
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STATE OF M P Vs. RAJKUMAR MISHRA
|
January 15, 2014 |
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STATE OF M P Vs. KAYUM ALI
|
January 15, 2014 |
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STATE OF M P Vs. ABDUL GANI
|
April 1, 2014 |
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STATE OF M P Vs. RAM NATH GOHIYA
|
December 2, 2014 |
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STATE OF M P Vs. MAHILA RAMKALI
|
November 12, 2014 |
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STATE OF M P Vs. INDERSINGH
|
August 21, 2014 |
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STATE OF M P Vs. VISHNU
|
July 25, 2014 |
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STATE OF M P Vs. SUGANBAI
|
July 24, 2014 |
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STATE OF M P Vs. S KHURSEED ALI
|
April 28, 2014 |
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STATE OF M P Vs. SHIVPAL SINGH UIKEY
|
March 19, 2014 |
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STATE OF M P Vs. SONU PARASHAR
|
February 18, 2014 |
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STATE OF M P Vs. RAM KISHAN
|
March 24, 2014 |
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STATE OF M P Vs. ARVINDER SINGH
|
November 11, 2014 |
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STATE OF M P Vs. SUNITA BAJPAI
|
September 4, 2014 |
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STATE OF M P Vs. JYOTIRADITYA SCINDIA
|
February 7, 2014 |
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STATE OF M P Vs. BHAGWAN SINGH
|
February 13, 2014 |
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STATE OF M P Vs. SUNIL SAXENA
|
March 7, 2014 |
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STATE OF M P Vs. UMRAO
|
February 19, 2014 |
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STATE OF M P Vs. BABU KHAN
|
February 6, 2014 |
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STATE OF M P Vs. SURENDRA SINGH
|
July 24, 2014 |
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STATE OF M P Vs. SAMAR BAHADUR SINGH
|
August 1, 2014 |
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STATE OF M P Vs. MANGILAL BOHARE
|
May 1, 2014 |
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STATE OF M P Vs. SOM DATT BUILDERS PVT LTD
|
March 27, 2014 |
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STATE OF M P Vs. ANKIT RATHORE
|
February 25, 2014 |
|
STATE OF M P Vs. SONU @ RAJKUMAR
|
March 14, 2014 |
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STATE OF M P Vs. OMPRAKASH KUMUD
|
April 1, 2014 |
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STATE OF M P Vs. MOHD ISRAR HAJI
|
May 7, 2014 |
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STATE OF M P Vs. JITESH KUMAR RAWAT
|
July 17, 2014 |
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STATE OF M P Vs. KAMAL
|
August 21, 2014 |
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STATE OF M P Vs. BALAJI SAIRAM EDUCATION SOCIETY MAKRONIA
|
October 15, 2014 |
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STATE OF M P Vs. SATISH SHRIVASTAVA
|
July 14, 2014 |
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STATE OF M P & ANOTHER Vs. JAGDISH PRASAD YADAV
|
April 5, 2014 |
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STATE OF M P & OTHERS Vs. MOOLCHAND UPADHYAY & OTHERS
|
November 21, 2014 |
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STATE OF M.P. Vs. SARDAR NIRMAL SINGH
|
October 29, 2014 |
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STATE OF M.P. Vs. LAKHAN SINGH
|
May 5, 2014 |
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STATE OF M.P. Vs. SUDHA CHHIPA
|
December 4, 2014 |
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STATE OF M.P. Vs. DAULATRAM BAROD
|
August 21, 2014 |
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STATE OF M.P. Vs. RAJENDRA SINGH
|
August 21, 2014 |
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STATE OF M.P. Vs. BABLOO
|
August 26, 2014 |
|
STATE OF M.P. Vs. SUBHASH
|
February 6, 2014 |
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STATE OF M.P. Vs. PRAKASH CHANDRA JOSHI
|
May 6, 2014 |
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STATE OF M.P. Vs. HADI KHAN
|
May 9, 2014 |
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STATE OF M.P. Vs. HARI NARAYAN
|
January 3, 2014 |
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STATE OF M.P. Vs. ARVIND SHARMA
|
January 3, 2014 |
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STATE OF M.P. Vs. PRAGATI BHANDARE
|
May 8, 2014 |
|
STATE OF M.P. Vs. ARJUN
|
July 9, 2014 |
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STATE OF M.P. Vs. RAMHET SHARMA
|
August 5, 2014 |
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STATE OF M.P. Vs. KAMLESH KUMAR
|
November 19, 2014 |
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STATE OF M.P. Vs. N.S. CHOUHAN
|
September 17, 2014 |
|
STATE OF M.P. Vs. ARVIND GAUTAM
|
October 30, 2014 |
|
STATE OF M.P. Vs. BABULAL
|
September 25, 2014 |
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STATE OF M.P. Vs. UDAI PRATAP SHARMA
|
September 9, 2014 |
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STATE OF M.P. Vs. NAVEEN SAXENA
|
September 10, 2014 |
|
STATE OF M.P. Vs. SHANTILAL
|
September 10, 2014 |
|
STATE OF M.P. Vs. MEENAKSHI
|
September 3, 2014 |
|
STATE OF M.P. Vs. AMRITLAL KADAM
|
September 15, 2014 |
|
STATE OF M.P. Vs. OMVEER SINGH
|
September 18, 2014 |
|
STATE OF M.P. Vs. D.G. SHAHANE
|
March 11, 2014 |
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STATE OF M.P. Vs. KAILASH S/O. KUTROO AWASARE
|
January 10, 2014 |
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STATE OF M.P. Vs. RANDHEER SINGH BHADORIA
|
December 12, 2014 |
|
STATE OF M.P. Vs. RAMKALIBAI
|
November 26, 2014 |
|
STATE OF M.P. Vs. MANNULAL
|
December 8, 2014 |
|
STATE OF M.P. Vs. SUJATA
|
November 21, 2014 |
|
STATE OF M.P. Vs. NAJMUDDIN AND ORS.
|
July 18, 2014 |
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STATE OF M.P. Vs. BRIJ BHUSHAN SHARMA
|
October 16, 2014 |
|
STATE OF M.P. Vs. CHHAVI RAM
|
October 16, 2014 |
|
STATE OF M.P. Vs. RAJESH KUMAR CHOKSE
|
June 23, 2014 |
|
STATE OF M.P. Vs. KAMLA DOORWAR
|
June 24, 2014 |
|
STATE OF M.P. AND ORS. Vs. ABHINESH MAHORE AND ORS.
|
October 18, 2014 |
|
STATE OF MADHYA PRADESH Vs. BAIJNATH
|
September 25, 2014 |
|
STATE OF MADHYA PRADESH Vs. SUNIL BANJARA
|
June 27, 2014 |
|
STATE OF MADHYA PRADESH Vs. MUKHIYA PATEL
|
June 26, 2014 |
|
STATE OF MADHYA PRADESH Vs. SHANKAR KOL
|
June 26, 2014 |
|
STATE OF MADHYA PRADESH Vs. SHAKUN DEVI SINGH
|
March 26, 2014 |
|
STATE OF MADHYA PRADESH Vs. RAMESHWAR
|
August 8, 2014 |
|
STATE OF MADHYA PRADESH Vs. B.P. GARG
|
September 11, 2014 |
|
STATE OF MADHYA PRADESH Vs. SATYENDRA SINGH
|
November 19, 2014 |
|
STATE OF MADHYA PRADESH Vs. MAIYADEEN
|
September 12, 2014 |
|
STATE OF MADHYA PRADESH Vs. NIRPAT S/O MANNU YADAV
|
April 11, 2014 |
|
STATE OF MADHYA PRADESH Vs. AZIZ SHAH
|
May 2, 2014 |
|
STATE OF MADHYA PRADESH Vs. PREMLAL
|
May 2, 2014 |
|
STATE OF MADHYA PRADESH Vs. VASHISHTHA SINGH
|
July 22, 2014 |
|
STATE OF MADHYA PRADESH Vs. DHARMA SINGH
|
December 3, 2014 |
|
STATE OF MADHYA PRADESH Vs. SUBHASHCHANDRA
|
July 14, 2014 |
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STATE OF MADHYA PRADESH Vs. RANJANA YOGI
|
July 15, 2014 |
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STATE OF MADHYA PRADESH Vs. SHYAMLAL
|
May 13, 2014 |
|
STATE OF MADHYA PRADESH Vs. VAYAM TECHNOLOGIES LTD
|
April 11, 2014 |
|
STATE OF MADHYA PRADESH Vs. SHAKIR MOHAMMAD @ BABBU
|
January 21, 2014 |
|
STATE OF MADHYA PRADESH Vs. RAKESH LODH
|
February 11, 2014 |
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STATE OF MADHYA PRADESH Vs. MUKESH DHAKAD
|
August 26, 2014 |
|
STATE OF MADHYA PRADESH Vs. SURESH SHARMA
|
August 25, 2014 |
|
STATE OF MADHYA PRADESH Vs. TAHSILDAR SINGH
|
August 20, 2014 |
|
STATE OF MADHYA PRADESH Vs. PAPPU
|
September 3, 2014 |
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STATE OF MADHYA PRADESH Vs. HAKIM SINGH RATAN SINGH
|
April 22, 2014 |
|
STATE OF MADHYA PRADESH Vs. NATWARLAL TRIVEDI BANSHIDHAR
|
January 24, 2014 |
|
STATE OF MADHYA PRADESH Vs. HEMANT
|
December 3, 2014 |
|
STATE OF MADHYA PRADESH Vs. SHYAM SUNDER
|
September 25, 2014 |
|
STATE OF MADHYA PRADESH Vs. MURARI LAL
|
October 29, 2014 |
|
STATE OF MADHYA PRADESH Vs. JAGDISH PRASAD YADAV
|
April 5, 2014 |
|
STATE OF MADHYA PRADESH Vs. RAMNATH DEVIRAM SHARMA
|
April 22, 2014 |
|
STATE OF MADHYA PRADESH Vs. DAMODAR PRASAD SHARMA
|
November 14, 2014 |
|
STATE OF MADHYA PRADESH Vs. SATYA DEV SHARMA
|
July 8, 2014 |
|
STATE OF MADHYA PRADESH Vs. SHIV SINGH
|
September 3, 2014 |
|
STATE OF MADHYA PRADESH Vs. KAILASHCHANDRA
|
June 26, 2014 |
|
STATE OF MADHYA PRADESH Vs. GYAN SINGH JATAV
|
July 25, 2014 |
|
STATE OF MADHYA PRADESH Vs. VIKRAM NANURAM BHEEL
|
January 21, 2014 |
|
STATE OF MADHYA PRADESH Vs. GOPAL SINGH SOLANKI GAGRAWAR SINGH SOLANKI
|
January 24, 2014 |
|
STATE OF MADHYA PRADESH Vs. ISHWAR BALARAM
|
February 20, 2014 |
|
STATE OF MADHYA PRADESH Vs. BABULAL ALIAS BABLIYA
|
January 17, 2014 |
|
STATE OF MADHYA PRADESH Vs. LION ENGINEERING CONSULTANTS
|
November 25, 2014 |
|
STATE OF MADHYA PRADESH Vs. YOGENDRA ALIAS JOGENDRA SINGH
|
December 12, 2014 |
|
STATE OF MADHYA PRADESH Vs. RAMKISHAN AND OTHER
|
October 1, 2014 |
|
STATE OF MADHYA PRADESH Vs. SONU GUPTA
|
May 13, 2014 |
|
STATE OF MADHYA PRADESH Vs. VIRENDRA KUMAR SHARMA
|
June 18, 2014 |
|
STATE OF MADHYA PRADESH & ANO Vs. GOVIND GAUSHALA DATIA & ANO
|
February 7, 2014 |
|
STATE OF MP Vs. SWASTIK FERTILIZER AND CHEMI PVT LTD
|
April 1, 2014 |
|
STATE OF MP Vs. RAMBABU SHARMA
|
July 10, 2014 |
|
STATE OF MP & ORS Vs. GAJRAJ SINGH & ORS; TARUJA AHUJA; ANIL PATEL; MUKESH RAJAK & ORS
|
November 5, 2014 |
|
STATE OF MP AND ANOTHER Vs. RATHORE ENTERPRISES
|
May 5, 2014 |
|
STATE OF U P Vs. SANJAY VYAS
|
September 30, 2014 |
|
STEEL TUBE OF INDIA LTD. Vs. GUJARAT MERCANTILE CREDIT SAHKARITA LTD. AND ORS.
|
December 8, 2014 |
|
STERLING AGRO INDUSTRIES LTD. Vs. STATE OF M.P.
|
July 2, 2014 |
|
SUBHASH KUMAR DUBEY Vs. STATE OF M P AND OTHERS
|
September 18, 2014 |
|
SUBHASH TIWARI Vs. STATE OF M.P.
|
August 5, 2014 |
|
SUBHASHATI Vs. CHANDRAJYOTI SINGH
|
December 9, 2014 |
|
SUBHENDRA DUBEY Vs. M.B.OJHA
|
May 13, 2014 |
|
SUBODH KUMAR GUPTA Vs. ALPANA GUPTA AND ORS.
|
November 19, 2014 |
|
SUDARSHAN PRASAD SONI Vs. SHEIKH NIGAM
|
January 10, 2014 |
|
SUDESH SINGH Vs. STATE OF MADHYA PRADESH
|
April 24, 2014 |
|
SUDHA CHHIPA Vs. STATE OF M P
|
January 13, 2014 |
|
SUDHA JAISWAL Vs. SUNIL JAISWAL
|
September 5, 2014 |
|
SUDHA YADAV Vs. STATE OF M.P.
|
July 8, 2014 |
|
SUDHAKAR S/O. BAOORAO KADU Vs. STATE OF MADHYA PRADESH
|
March 21, 2014 |
|
SUDHIR KUMAR Vs. STATE OF M.P.
|
May 13, 2014 |
|
SUDHIR SAPRA Vs. STATE OF M.P
|
April 9, 2014 |
|
SUDHIR SHARMA Vs. STATE OF M P
|
July 9, 2014 |
|
SUDHIR SHARMA Vs. STATE OF M.P.
|
December 18, 2014 |
|
SUDHIR TIWARI Vs. STATE OF M P
|
November 11, 2014 |
|
SUDHIR TIWARI Vs. THE STATE OF MADHYA PRADESH
|
November 11, 2014 |
|
SUGHAR SINGH Vs. STATE OF M.P
|
October 29, 2014 |
|
SUJAN SINGH Vs. GULAB BAI
|
May 2, 2014 |
|
SUKANT BHATTACHARYA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 16, 2014 |
|
SUKHAVINDER SINGH HARBHAJANSING Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
SUKHDEO Vs. JYOTI
|
April 24, 2014 |
|
SUKHDEV PRASAD GOENKA Vs. OLPHERTS PVT LTD
|
July 21, 2014 |
|
SUKHRAM Vs. STATE OF M P
|
January 28, 2014 |
|
SUMAN AGRAWAL Vs. RAJESH VERMA
|
January 15, 2014 |
|
SUMAN KALBHOR Vs. CHANDRAKANT KALBHOR
|
February 6, 2014 |
|
SUMAN PARIHAR Vs. SAROJ YADAV
|
October 1, 2014 |
|
SUMAN SHRIVASTAVA Vs. HIGH COURT OF M P
|
April 21, 2014 |
|
SUMITA MUKHERJEE Vs. STATE OF M P
|
August 7, 2014 |
|
SUMITRA PANDIT Vs. UNION OF INDIA
|
July 31, 2014 |
|
SUNANDA KACHHWAR Vs. STATE OF M.P.
|
March 6, 2014 |
|
SUNDARAM FINANCE LIMITED Vs. MAHINDERSINGH
|
February 28, 2014 |
|
SUNDER LAL SAHU Vs. STATE OF M.P.
|
December 8, 2014 |
|
SUNDERDAS GIANCHAND Vs. JABALPUR DEVELOPMENT AUTHORITY
|
March 24, 2014 |
|
SUNDERLAL CHOURSIYA Vs. STATE OF M.P.
|
May 9, 2014 |
|
SUNEEL JAIN Vs. NARENDRA KUMAR JAIN
|
January 22, 2014 |
|
SUNIL Vs. AMJAD PATEL
|
September 18, 2014 |
|
SUNIL BHATT Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
|
SUNIL ENTERPRISES Vs. MITHILA DEVI
|
July 30, 2014 |
|
SUNIL KOLI Vs. STATE OF MP
|
May 5, 2014 |
|
SUNIL KUMAR BHATT Vs. UNION OF INDIA AND ORS.
|
March 3, 2014 |
|
SUNIL KUMAR JOHARI Vs. M.P. HOUSING BOARD
|
January 9, 2014 |
|
SUNIL KUMAR S/O RAM KRISHNA DUBEY Vs. STATE OF M P
|
April 24, 2014 |
|
SUNIL KUMAR SONI Vs. STATE OF MP
|
May 9, 2014 |
|
SUNIL RAJAK Vs. MANISHA RAJAK
|
October 29, 2014 |
|
SUNIL SINGH Vs. STATE OF M P
|
October 27, 2014 |
|
SUNIL TYAGI Vs. STATE OF M P
|
July 22, 2014 |
|
SUNIL VERMA Vs. BALKISHAN GARG
|
April 22, 2014 |
|
SUNIL VREMA Vs. BALKISHAN GARG
|
March 12, 2014 |
|
SUNITA BAI Vs. STATE OF M.P.
|
June 24, 2014 |
|
SUNITA BAI Vs. STATE OF M.P.
|
November 18, 2014 |
|
SUNITA BEOHAR Vs. STATE OF M.P.
|
May 6, 2014 |
|
SUNITA CHOUBEY Vs. NEELIMA DUBEY
|
August 4, 2014 |
|
SUNITA DUBEY Vs. HUKUM SINGH AHIRWAR
|
December 1, 2014 |
|
SUNY Vs. STATE OF M P
|
June 16, 2014 |
|
SUPER TRADERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
March 25, 2014 |
|
SUPERINTENDING ENGINEER Vs. DEVENDRA KUMAR MISHRA
|
September 12, 2014 |
|
SUPREME TYRES Vs. STATE OF MADHYA PRADESH AND ORS.
|
July 21, 2014 |
|
SUPRIYA KRANTI Vs. BARKATULLAH UNIVERSITY
|
March 7, 2014 |
|
SURAJ IMPEX (INDIA) PVT LTD Vs. SECRETARY UNION OF INDIA AND 3 ORS
|
November 17, 2014 |
|
SURAJ SINGH Vs. STATE OF M.P
|
July 15, 2014 |
|
SURAJBAI Vs. MAMATA BAI
|
May 7, 2014 |
|
SURAJMUKHI Vs. UNION OF INDIA
|
May 6, 2014 |
|
SURAJMUKHI VIMLA Vs. STATE OF M.P.
|
May 5, 2014 |
|
SURAT SINGH Vs. SARPANCH
|
May 5, 2014 |
|
SURENDRA KAUR Vs. SATINDER SINGH CHHABRA
|
November 21, 2014 |
|
SURENDRA KUMAR PANDEY Vs. SANJAY KUMAR
|
June 18, 2014 |
|
SURENDRA PATEL Vs. RITU @ VANDANA PATEL
|
July 10, 2014 |
|
SURENDRA PRASAD Vs. CHAIRMAN COAL BHAWAN COAL INDIA LIMITED
|
July 7, 2014 |
|
SURENDRA SHARMA Vs. STATE OF M.P.
|
May 12, 2014 |
|
SURENDRA SINGH Vs. STATE OF M.P.
|
June 19, 2014 |
|
SURENDRA SINGH RAJPUT Vs. STATE OF M.P.
|
January 21, 2014 |
|
SURESH Vs. STATE OF M.P.
|
July 8, 2014 |
|
SURESH Vs. STATE OF MADHYA PRADESH
|
September 2, 2014 |
|
SURESH Vs. STATE OF M P
|
April 30, 2014 |
|
SURESH ALIAS GUDDA Vs. STATE OF M.P
|
January 28, 2014 |
|
SURESH JHARIYA Vs. STATE OF MADHYA PRADESH
|
May 8, 2014 |
|
SURESH KUMAR AARSAY Vs. STATE OF M.P.
|
October 27, 2014 |
|
SURESH KUMAR BHANDARKAR Vs. STATE OF MP
|
May 5, 2014 |
|
SURESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
April 24, 2014 |
|
SURESH KUMAR SURYAWANSHI Vs. THE STATE OF MADHYA PRADESH
|
May 6, 2014 |
|
SURESH PATEL Vs. CHHITIYA
|
May 12, 2014 |
|
SURESH RAWAT Vs. STATE OF M.P.
|
June 18, 2014 |
|
SURESH SINGH Vs. SHASHI
|
June 26, 2014 |
|
SURESH UDAINIYA Vs. STATE OF M.P.
|
July 9, 2014 |
|
SURESH UPADHYAY Vs. STATE OF MP
|
March 5, 2014 |
|
SURESH UPADHYAY Vs. STATE OF M.P.
|
September 11, 2014 |
|
SURTAN Vs. HUKUM
|
May 13, 2014 |
|
SURYA ALLOY INDUSTRIES LIMITED Vs. WEST CENTRAL RAILWAY
|
November 10, 2014 |
|
SURYA PRAKASH PATHAK Vs. STATE OF M.P
|
April 29, 2014 |
|
SURYAKANT SINGH Vs. STATE OF M.P
|
February 3, 2014 |
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SUSANTA PAIKARAY Vs. UNION OF INDIA
|
September 5, 2014 |
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SUSHIL BHARGAVA Vs. STATE OF M.P
|
August 28, 2014 |
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SUSHILA BAI Vs. UNION OF INDIA
|
January 15, 2014 |
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SUSHILA DEVI Vs. BANWARILAL JAIN
|
January 20, 2014 |
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SUSHILA PANDEY Vs. STATE OF M.P
|
September 3, 2014 |
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SUSHILA RAJE HOLKAR Vs. STATE OF M.P. AND ORS.
|
October 14, 2014 |
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SWAMI PRANANVANAND TOURIST GUIDE ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
April 1, 2014 |
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SWAMI SHARAN KAUSHIK Vs. STATE OF MADHYA PRADESH
|
July 17, 2014 |
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SWAMI VIVEKAN AND COLLEGE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
May 13, 2014 |
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SWANTRA KUMAR Vs. RAMPRASAD
|
December 5, 2014 |
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SWAPNIL KOLHE Vs. KIRTI KOLHE
|
August 26, 2014 |
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SWAROOP KISHORE JAIN Vs. STATE OF M P
|
February 21, 2014 |
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SWASTIK PANCH BIRI WORKS Vs. COMMR. OF CUS. AND C. EX.
|
September 4, 2014 |
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SWATI JOSHI Vs. MUNICIPAL CORPORATION
|
July 10, 2014 |
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SYED MAJHAR ULHAQUE Vs. STATE OF M.P
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April 28, 2014 |
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SYEED IRFAN HASSAN Vs. RAJESH KUMAR
|
May 12, 2014 |
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TAJ KHAN @ TAJJU Vs. STATE OF M.P.
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July 23, 2014 |
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TANTULAL AHIRWAR Vs. KRISHNA AGRO SALES
|
August 27, 2014 |
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TARA BAI Vs. STATE OF M.P.
|
July 11, 2014 |
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TARUN KADAM Vs. STATE OF M P
|
September 17, 2014 |
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TARUN KADAM & ANOTHER Vs. STATE OF M P & ANOTHER
|
September 18, 2014 |
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TEEPA Vs. STATE OF M.P.
|
August 6, 2014 |
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TEJ SINGH Vs. STATE OF MADHYA PRADESH
|
April 16, 2014 |
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TEJKUMARI W/O KAMALCHAND JAIN Vs. STATE OF M P
|
December 18, 2014 |
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THAPAK PETROL PUMP Vs. INDUSTAN PETROLEUM CORPORATION LTD.
|
September 19, 2014 |
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THAPAK PETROL PUMP Vs. HINDUSTAN PETROLEUM CORPORATION
|
November 5, 2014 |
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THE DALY COLLEGE Vs. STATE OF M.P.
|
December 18, 2014 |
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THE PRINCIPAL, SAINIK SCHOOL Vs. RAJAN BANDIWAR
|
July 30, 2014 |
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THE SCINDIA EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION
|
July 10, 2014 |
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THE STATE OF M.P. Vs. VIJAY KUMAR JAIN
|
October 17, 2014 |
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THE STATE OF M.P. Vs. PRAHLAD SINGH
|
August 27, 2014 |
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THE STATE OF M.P. Vs. DHANIRAM
|
December 19, 2014 |
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THE STATE OF MADHYA PRADESH Vs. VIRENDRA KARALE
|
December 16, 2014 |
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THE STATE OF MADHYA PRADESH Vs. PRASHANT KUMAR LAGARKHA
|
September 2, 2014 |
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THE STATE OF MADHYA PRADESH Vs. LALWA CHOUDHARI
|
September 5, 2014 |
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THE STATE OF MADHYA PRADESH Vs. TRIVHUWAN PRASAD DWIVEDI
|
September 5, 2014 |
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THE STATE OF MADHYA PRADESH Vs. AMARJEET MISHRA
|
July 7, 2014 |
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THE STATE OF MADHYA PRADESH Vs. BRIJENDRA SINGH
|
July 9, 2014 |
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THE STATE OF MADHYA PRADESH Vs. RAVI SHANKAR PARASHA
|
July 24, 2014 |
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THE STATE OF MADHYA PRADESH Vs. RAJENDRA LODHI
|
July 23, 2014 |
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THE STATE OF MADHYA PRADESH Vs. ABHINESH MAHORE
|
October 28, 2014 |
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THE STATE OF MADHYA PRADESH Vs. HARENDRA JASEJA
|
October 7, 2014 |
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THE STATE OF MADHYA PRADESH Vs. SURENDRA VISHWAKARMA
|
May 1, 2014 |
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THE STATE OF MADHYA PRADESH Vs. RAMCHARIT
|
July 7, 2014 |
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THE STATE OF MADHYA PRADESH Vs. JAGUIR
|
December 3, 2014 |
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THE STATE OF MADHYA PRADESH Vs. PAPPU @ ANIL
|
February 25, 2014 |
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THOK SABJI VIKRETA KALYAN SANGH Vs. STATE OF M.P.
|
November 27, 2014 |
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TIKARAM @ ABHISHEK BANAFAR Vs. STATE OF M P
|
November 25, 2014 |
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TIKARAM KORI Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
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TIKARAM KORI Vs. STATE OF MADHYA PRADESH
|
June 9, 2014 |
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TIKKU @ PUSHPESH KHARE Vs. STATE OF M.P.
|
October 30, 2014 |
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TILAK EDUCATION RESEARCH & DEVELOPMENT SOCIETY Vs. PHOOLWATU
|
April 5, 2014 |
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TILAK RAJ GULATHI Vs. SHAKUNTALA SHARMA
|
April 1, 2014 |
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TILAK SINGH Vs. BORD OF REVENUE M P GWALIOR
|
May 2, 2014 |
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TIWARI FILLING CENTER UNNAO DIST. DATIA Vs. STATE BANK OF INDIA
|
July 16, 2014 |
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TOOFAN SINGH Vs. M.P. STATE CIVIL SUPPLIES AND ORS.
|
November 3, 2014 |
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TORAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 27, 2014 |
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TORRENT PHARMACEUTICAL LTD. Vs. PRADEEP KUMAR SHARMA
|
November 20, 2014 |
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TRIVENI PRASAD Vs. UTTAM PRASAD
|
December 12, 2014 |
|
TULSA BAI TIWARI Vs. STATE OF M.P
|
May 2, 2014 |
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UDAY PRATAP SHARMA Vs. STATE OF M.P.
|
September 11, 2014 |
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UDAY SINGH Vs. STATE OF M.P.
|
July 14, 2014 |
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UDAYRAJ Vs. MAMTA DEVI
|
September 29, 2014 |
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ULTRATECH CEMENT LTD. Vs. STATE OF M P
|
August 4, 2014 |
|
UMA SHANKAR KESHARWANI Vs. STATE OF M.P.
|
July 24, 2014 |
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UMAKANT DUBEY Vs. STATE OF M.P.
|
June 20, 2014 |
|
UMASHARAN SHARMA Vs. STATE OF M.P
|
April 2, 2014 |
|
UMED SINGH Vs. STATE OF M.P
|
January 22, 2014 |
|
UMED SINGH Vs. STATE OF MADHYA PRADESH
|
April 11, 2014 |
|
UMESH DATT TIWARI @ BALLAN Vs. STATE OF MADHYA PRADESH
|
November 17, 2014 |
|
UMESH GARG Vs. STATE OF MP
|
August 28, 2014 |
|
UMESH SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
May 9, 2014 |
|
UMESH SINGH TOMAR Vs. PREMLATA TOMAR
|
August 27, 2014 |
|
UMKAR SINGH Vs. STATE OF M.P.
|
July 14, 2014 |
|
UMMEDI BAI Vs. KANHAIYALAL
|
July 3, 2014 |
|
UMRAO SINGH Vs. STATE OF MADHYA PRADESH
|
June 25, 2014 |
|
UNION OF INDIA Vs. C.P. PANDEY
|
August 8, 2014 |
|
UNION OF INDIA Vs. BIRBAL SON OF GOVERDHAN
|
February 12, 2014 |
|
UNION OF INDIA Vs. RAMESH CHANDRA
|
November 5, 2014 |
|
UNION OF INDIA AND ORS. Vs. GANESH SONUNE
|
October 16, 2014 |
|
UNITY INFRAPROJECT LTD. Vs. STATE OF M.P.
|
June 17, 2014 |
|
UNITY INFRAPROJECTS LIMITED Vs. STATE OF M.P.
|
May 19, 2014 |
|
UPASANA BAI Vs. STATE OF M.P.
|
May 15, 2014 |
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UPASANA BAI Vs. STATE OF M.P
|
January 15, 2014 |
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UPENDRA KUMAR TRIPATHI Vs. DIVISIONAL PROVIDENT FUND COMMISSIONER
|
February 14, 2014 |
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UPENDRA PATIL Vs. MEGHA PATIL
|
February 5, 2014 |
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UPENDRA SINGH TOMAR Vs. GANESHA KUSHWAH
|
January 20, 2014 |
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URMILA ALIAS GUDDI Vs. PRABHU AND OTHERS
|
July 22, 2014 |
|
URMILA DEVI Vs. RAJKUMARI
|
April 29, 2014 |
|
URMILA RAJAK Vs. STATE OF M P
|
July 8, 2014 |
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URMILA SENGAR Vs. DHEERAJ KUMAR SENGAR
|
February 21, 2014 |
|
USAMAN ALI Vs. UNION OF INDIA
|
September 16, 2014 |
|
USHA CHHAPRIYA Vs. MAHESH PRASAD @ MAHESH KUMAR
|
January 2, 2014 |
|
UTTAM PRASAD TRIPATHI Vs. STATE OF M.P.
|
May 13, 2014 |
|
UTTAM SAHU Vs. STATE OF MADHYA PRADESH
|
September 4, 2014 |
|
VAIBHAV KUMAR JAIN Vs. STATE OF M.P.
|
October 30, 2014 |
|
VAIJANTI Vs. RAKESH
|
July 30, 2014 |
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VAN ADHIKAR SANGHARSH SAMITI, MASNA Vs. STATE OF M P
|
August 1, 2014 |
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VANDANA AGRAWAL Vs. MADAN LAL AGRAWAL RESPONDENTS & OTHERS
|
March 25, 2014 |
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VANDANA DHAKAD Vs. STATE OF M P
|
April 2, 2014 |
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VANDANA YADAV Vs. STATE OF M.P.
|
July 8, 2014 |
|
VANITA BORAKAR Vs. STATE OF M P
|
October 28, 2014 |
|
VARSHA MAIRAL Vs. STATE OF M P
|
August 28, 2014 |
|
VARSHA SONI Vs. THE STATE OF MADHYA PRADESH
|
August 20, 2014 |
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VEENA VADINI TEACHERS TRAINING INSTITUTE Vs. NCTE
|
June 18, 2014 |
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VEER SINGH Vs. INDIAN OIL CORPORATION & OTHERS
|
November 19, 2014 |
|
VEERESH Vs. STATE OF M.P
|
January 7, 2014 |
|
VEERSINGH RAGHUVANSHI Vs. THE STATE OF MADHYA PRADESH
|
July 9, 2014 |
|
VEERU RAJAK @ VEERENDRA Vs. STATE OF MADHYA PRADESH
|
May 12, 2014 |
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VENKATESH EARTHEN PRIVATE LTD. Vs. SOUTH EAST CENTRAL RAILWAY
|
December 8, 2014 |
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VIBHA SHUKLA Vs. STATE OF M P & OTHERS
|
September 17, 2014 |
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VIDHYA BAI Vs. KAILASHCHANDRA
|
December 11, 2014 |
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VIDHYADEVI Vs. STATE OF M.P & ANTR
|
March 14, 2014 |
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VIDHYAWATI MISHRA MEMORIAL TRUST Vs. JIWAJI UNIVERSITY
|
June 16, 2014 |
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VIDHYAWATI MISHRA MEMORIAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
June 16, 2014 |
|
VIDYABHARTI Vs. JAGDISH
|
May 7, 2014 |
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VIDYARAM AND ANOTHER Vs. CHIEF MUNICIPAL OFFICER,
NAGAR PALIKA PARISHAD, GO
|
May 5, 2014 |
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VIHANG SALGAT Vs. NIDHI BULE
|
October 9, 2014 |
|
VIJAY BAJAJ Vs. STATE OF M P
|
May 1, 2014 |
|
VIJAY KRISHNA MISHRA Vs. STATE OF M.P.
|
July 31, 2014 |
|
VIJAY KUMAR Vs. UMA
|
October 31, 2014 |
|
VIJAY KUMAR Vs. STATE OF M P
|
April 3, 2014 |
|
VIJAY KUMAR Vs. STATE OF M.P.
|
June 26, 2014 |
|
VIJAY KUMAR Vs. GOPAL MANDIR REGISTERED PUBLIC TRUST GUNA
|
May 12, 2014 |
|
VIJAY KUMAR GARG Vs. ARJUN RAO
|
February 19, 2014 |
|
VIJAY LAXMI COLLEGE OF NURSING SCIENCE Vs. STATE OF M.P
|
March 10, 2014 |
|
VIJAY PRATAP SINGH PARIHAR Vs. UNION OF INDIA
|
August 6, 2014 |
|
VIJAY RAIKWAR Vs. STATE OF MADHYA PRADESH
|
July 2, 2014 |
|
VIJAY SEJWAR Vs. STATE OF M.P.
|
July 2, 2014 |
|
VIJAY SHUKLA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 2, 2014 |
|
VIJAY SINGH Vs. STATE OF M.P.
|
December 4, 2014 |
|
VIJAY SINGH Vs. STATE OF M.P.
|
July 9, 2014 |
|
VIJAY SINGH Vs. STATE OF MADHYA PRADESH
|
September 9, 2014 |
|
VIJAY SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 19, 2014 |
|
VIJAY SINGH Vs. STATE OF M.P.
|
July 16, 2014 |
|
VIJAY SINGH KUSHWAH Vs. STATE OF M.P.
|
July 17, 2014 |
|
VIJAY SINGH TOMAR Vs. STATE OF M P
|
March 5, 2014 |
|
VIJAY SOLANKI Vs. STATE OF M.P.
|
February 26, 2014 |
|
VIJAY SOLANKI Vs. STATE OF M.P.
|
February 24, 2014 |
|
VIJAY TIWARI Vs. M P STATE COOPERATIVE TRIBUNAL
|
October 7, 2014 |
|
VIJAY TIWARI Vs. STATE OF M.P.
|
December 10, 2014 |
|
VIKAS PRATAP SINGH Vs. STATE OF M.P.
|
June 25, 2014 |
|
VIKRAM SINGH Vs. BANE SINGH AND ORS
|
July 25, 2014 |
|
VIKRAM SINGH Vs. STATE OF M P
|
April 23, 2014 |
|
VIKRAM WOOLENS LTD. Vs. STATE OF M.P.
|
May 6, 2014 |
|
VIKRAMADITYA SINGH Vs. STATE OF M P
|
February 28, 2014 |
|
VIKRANT CHOURASIYA Vs. STATE OF M.P.
|
August 6, 2014 |
|
VIMAL SINGH CHAUHAN Vs. STATE OF M.P.
|
May 22, 2014 |
|
VIMLA Vs. SHEIKH JABBAR
|
November 26, 2014 |
|
VIMLA SONDHIA Vs. DOOR SANCHAR ZILA PRABANDHAK
|
October 31, 2014 |
|
VIMLESH VANSHKAR Vs. STATE OF M P
|
December 22, 2014 |
|
VINAY PANDEY Vs. STATE OF M P
|
February 28, 2014 |
|
VINOD Vs. STATE OF M P
|
December 18, 2014 |
|
VINOD AWASTHI Vs. ARTI SHARMA
|
December 9, 2014 |
|
VINOD BHANDARI Vs. STATE OF M P
|
August 11, 2014 |
|
VINOD GURJAR Vs. STATE OF M.P.
|
May 9, 2014 |
|
VINOD KUMAR BARSAIYA Vs. THE STATE OF MADHYA PRADESH
|
July 10, 2014 |
|
VINOD KUMAR CHHARI Vs. STATE OF M.P
|
June 24, 2014 |
|
VINOD KUMAR KHATOR Vs. STATE OF M.P.
|
August 6, 2014 |
|
VINOD KUMAR NAMDEO Vs. SANGEETA NAMDEO
|
May 8, 2014 |
|
VINOD KUMAR SHARMA Vs. SATPURA NARMADA KSHETRIYA GRAMIN BANK
|
December 9, 2014 |
|
VINOD SHARMA Vs. STATE OF M.P.
|
June 12, 2014 |
|
VINOD VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 17, 2014 |
|
VIRENDARA NARAYAN MISHRA Vs. ASHOK
|
November 20, 2014 |
|
VIRENDRA BUILDERS AND DEVELOPERS PVT LTD Vs. INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
|
February 20, 2014 |
|
VIRENDRA KILEDAR Vs. SATE OF M.P.
|
January 13, 2014 |
|
VIRENDRA KUMAR Vs. DEVENDRA KUMAR
|
February 18, 2014 |
|
VIRENDRA KUMAR SHUKLA Vs. PRABHAT SONI
|
May 5, 2014 |
|
VIRENDRA KUMAR SINGH Vs. STATE OF M P
|
January 27, 2014 |
|
VIRENDRA KUMAR SINGH Vs. STATE OF M.P.
|
December 19, 2014 |
|
VIRENDRA NARAYAN MISHRA Vs. ASHOK
|
November 19, 2014 |
|
VIRENDRA SINGH Vs. STATE OF M.P.
|
December 9, 2014 |
|
VIRENDRA SINGH Vs. STATE OF M.P.
|
March 27, 2014 |
|
VIRENDRA SINGH Vs. STATE OF M.P.
|
July 11, 2014 |
|
VIRENDRA SINGH YADAV Vs. C.M.D., M.P. MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
|
December 10, 2014 |
|
VISHAL DHURVE Vs. THE STATE OF MADHYA PRADESH
|
March 3, 2014 |
|
VISHAL NIKHARE Vs. STATE OF M P
|
January 7, 2014 |
|
VISHAL SHARMA Vs. UNION OF INDIA
|
October 17, 2014 |
|
VISHAL SINGH DANGI Vs. STATE OF M P
|
August 4, 2014 |
|
VISHAN SINGH Vs. MANDIR SHRI RAMJNKI JI
|
June 18, 2014 |
|
VISHESH SAHAI Vs. STATE OF M.P.
|
September 25, 2014 |
|
VISHNU Vs. STATE OF MADHYA PRADESH
|
March 25, 2014 |
|
VISHNU ADARSH SHIKSHA SAMITI BAKHO Vs. PREMCHAND MEENA
|
August 22, 2014 |
|
VISHNU PRASAD Vs. STATE OF M.P.
|
July 10, 2014 |
|
VISHNU PRASAD SAKET Vs. STATE OF M P
|
September 4, 2014 |
|
VISHNULAL UPADHYAY Vs. STATE OF M P
|
April 3, 2014 |
|
VISHWANATH GUPTA Vs. THE GENERAL MANAGER
|
September 26, 2014 |
|
VISHWANATH SAHU Vs. THE STATE OF MADHYA PRADESH
|
September 29, 2014 |
|
VISHWANATH SEN Vs. STATE OF M.P.
|
June 16, 2014 |
|
VISHWANTAH GARODIA Vs. STATE OF MADHYA PRADESH
|
February 17, 2014 |
|
VISHWNATH SHARMA Vs. STATE OF MADHYA PRADESH
|
July 25, 2014 |
|
VITHOBHA JHADE Vs. NATIONAL HIGHWAYS AUTHORITIES
|
May 5, 2014 |
|
VITTHAL RAO Vs. KOKILA BAI
|
November 24, 2014 |
|
VIVEK Vs. STATE OF M.P.
|
July 10, 2014 |
|
VIVEK JAIN Vs. STATE OF M P
|
January 10, 2014 |
|
VIVEK KHARE Vs. STATE OF M.P
|
November 21, 2014 |
|
VIVEK KUMAR JAIN Vs. STATE OF M.P.
|
November 27, 2014 |
|
VIVEK KUMAR THAGELE Vs. STATE OF M.P.
|
May 6, 2014 |
|
VIVEKKUMAR CHAUHAN Vs. STATE OF M P
|
March 6, 2014 |
|
VRINDAWAN Vs. STATE OF M.P.
|
May 6, 2014 |
|
VYAPAR MANDAL BHIND Vs. STATE OF M P AND OTHERS
|
April 24, 2014 |
|
WADALA COMMODITIES LIMITED ("WCL") Vs. GODREJ INDUSTRIES LIMITED ("GIL")
|
October 28, 2014 |
|
WAHID BEGUM Vs. UNION OF INDIA
|
January 28, 2014 |
|
WEALTH TAX OFFICER Vs. K K AGRAWAL
|
April 11, 2014 |
|
WESTERN COALFIELDS LTD. Vs. FAGGULAL
|
May 15, 2014 |
|
WIG BROTHERS (INDIA) PVT. LTD. Vs. DEVI SHAKUNTALA THAKRAL CHARITABLE FOUNDATION
|
October 13, 2014 |
|
YADVENDRA PRASAD TIWARI Vs. VIDYUT VITARAN CO
|
December 9, 2014 |
|
YAGYA NARAYAN Vs. JOKHAI
|
December 19, 2014 |
|
YAMUNA BAI Vs. STATE OF M P
|
September 4, 2014 |
|
YAMUNA BAI Vs. STATE OF M.P.
|
June 17, 2014 |
|
YASHODA DEVI Vs. STATE OF M.P.
|
December 16, 2014 |
|
YASHPAL SINGH Vs. STATE OF M P
|
May 6, 2014 |
|
YOGENDRA Vs. STATE OF MADHYA PRADESH
|
December 12, 2014 |
|
YOGENDRA SINGH YADAV Vs. STATE OF M.P. AND ORS.
|
November 3, 2014 |
|
YOGESH KHARE Vs. STATE OF M.P.
|
October 13, 2014 |
|
YOGESH SUNARE Vs. STATE OF MADHYA PRADESH
|
November 10, 2014 |
|
YOGESH VIJAYVARGIYA Vs. PRAFULL JUOSHI
|
March 24, 2014 |
|
YOGIRAJ SHARMA Vs. STATE OF M P
|
September 11, 2014 |
|
YOGIRAJ SHARMA Vs. STATE OF M.P.
|
November 18, 2014 |
|
YUSUF KHAN Vs. STATE OF MADHYA PRADESH
|
May 6, 2014 |
|
YUVA VYAVASAYIK SHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
July 9, 2014 |
|
ZAFARYAB HUSSAIN JAFRI Vs. M P STATE ELECTRICITY BOARD
|
May 8, 2014 |
|
ZEESHAN REHMAN Vs. THE STATE OF MADHYA PRADESH
|
November 10, 2014 |
|
ZILA SAHKARI KENDRIYA BANK MYDT Vs. JANKI PRASAD
|
August 28, 2014 |
LOGIN