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(ASSISTANT FUND COMMISSIONER Vs. KANYA KUBJ LIME WORKS
|
August 23, 2012 |
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A Vs. B
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August 30, 2012 |
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A Vs. B
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April 9, 2012 |
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A L THAKUR Vs. STATE OF M P
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June 27, 2012 |
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A.K.PANDEY Vs. DIRECTOR GEN
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August 21, 2012 |
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A.P. SINGH GAHARWAR Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
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AABIDA BEGAM Vs. IQBAL AHMED
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February 2, 2012 |
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AABIDA BEGAM Vs. IQBAL AHMED
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January 2, 2012 |
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AAHID SHAH Vs. STATE OF M P
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October 12, 2012 |
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AARIF KHAN Vs. STATE OF MADHYA PRADESH
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October 17, 2012 |
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AARTECH SOLONICS LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 4, 2012 |
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AARTI DEVI DANGI Vs. INDIAN OIL CORPORATION LTD
|
October 16, 2012 |
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AASARA G.L. Vs. STATE OF M.P. THROUGH THE PRINCIPLE
|
November 6, 2012 |
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ABBAS ALI Vs. PRADEEP NATANI
|
October 11, 2012 |
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ABDUL AZIZ Vs. ABDUL ATEEQ
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May 16, 2012 |
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ABDUL GAFUR Vs. THE COLLECTOR, RAJGARH & ORS.
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September 14, 2012 |
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ABDUL HAFEEZ Vs. STATE OF MADHYA PRADESH
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November 27, 2012 |
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ABDUL KAYUUM Vs. VIJAY
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June 19, 2012 |
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ABDUL NAYEEM Vs. STATE OF MADHYA PRADESH
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August 23, 2012 |
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ABDUL RAHMAN Vs. MUMTAJ & ORS
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April 30, 2012 |
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ABDUL SATTAR Vs. LAXMAN PRASAD
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July 9, 2012 |
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ABDUL WASID Vs. MUNNI BAI
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October 1, 2012 |
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ABDUL ZABBAR Vs. DEPUTY NARCOTICS COMMISSIONER
|
August 3, 2012 |
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ABHA DWIVEDI Vs. STATE OF M P
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July 4, 2012 |
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ABHAY SALES RETAIL OUTLET Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
August 13, 2012 |
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ABHIBARAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 14, 2012 |
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ABHILASHA SINGH Vs. STATE OF M P
|
September 14, 2012 |
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ABHINANDAN SPAT PVT LTD Vs. UNION OF INDIA AND OTHERS
|
April 23, 2012 |
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ABHISHEK Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
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ABHISHEK CHAUHAN Vs. PAYAL CHAUHAN
|
April 25, 2012 |
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ABHISHEK TIWARI Vs. STATE OF M P AND OTHERS
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January 30, 2012 |
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ABID Vs. STATE OF MADHYA PRADESH
|
October 30, 2012 |
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ABRAR KHAN @ BABLU Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
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ACHAL SEPAHA Vs. STATE OF M P
|
March 14, 2012 |
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ADESH GUPTA Vs. SADHNA GUPTA
|
January 5, 2012 |
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ADHUNIK GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF M.P.
|
November 2, 2012 |
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ADI INFRA PROJECTS PVT LTD Vs. PGH INTERNATIONAL PRIVATE
|
January 31, 2012 |
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ADITYA KUMAR PALTA Vs. HARISHANKAR
|
August 29, 2012 |
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ADITYA PRASAD TRIPATHI AND OTHERS Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
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AFRIK S/O UMAR BEG Vs. STATE OF M P
|
March 16, 2012 |
|
AFSANA Vs. FIROJ
|
February 23, 2012 |
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AFZAL KHAN Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
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AGARWAL CHEMICALS TRADERS Vs. GWALIOR YON SILK MANUFACTURING
|
April 20, 2012 |
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AGRAWAL AND COMPANY A REGISTERED PARTNERSHIP FIRM Vs. MAYARANEE ALIAS MALTI BAI AND ORS
|
June 19, 2012 |
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AHISH DHURVE Vs. STATE OF M. P. & ANOTHER
|
August 22, 2012 |
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AHMAD ALI Vs. STATE OF M P
|
July 13, 2012 |
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AHMED SHER KHAN Vs. STATE OF M P & 2 ORS
|
September 14, 2012 |
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AJABBAI Vs. RADHABAI
|
May 2, 2012 |
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AJANTA CONSTRUCTION THROUGH PARTNER SHEIKH MOHAMMAD Vs. INDORE DEVELOPMENT AUTHORITY
|
August 28, 2012 |
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AJAY Vs. RADHE
|
January 12, 2012 |
|
AJAY DUBEY Vs. STATE OF MADHYA PRADESH
|
June 18, 2012 |
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AJAY JHA Vs. BISAMBHAR DAYAL AGRAWAL
|
February 21, 2012 |
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AJAY JHA Vs. LATE BISAMBHAR DAYAL AGRAWAL
|
April 29, 2012 |
|
AJAY JHA Vs. LATE SHRI BISAMBHAR DAYAL AGRAWAL
|
April 19, 2012 |
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AJAY KARNANI Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
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AJAY KHARE Vs. STATE OF M P
|
August 7, 2012 |
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AJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
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AJAY KUMAR DUBEY Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
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AJAY KUMAR GUPTA Vs. HIGH COURT OF M P
|
June 27, 2012 |
|
AJAY NIGAM Vs. M.P. STATE MINING CORPORATION
|
September 12, 2012 |
|
AJAY SHANKAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 14, 2012 |
|
AJAY SHUKLA Vs. ARVIND PRATAP SINGH
|
April 30, 2012 |
|
AJAY SINGH Vs. STATE OF M P
|
July 17, 2012 |
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AJEET SINGH BHADOURIA Vs. JIWAJI UNIVERSITY, GWALIOR
|
September 27, 2012 |
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AJIJ S/O HASAN Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
AJIT KUMAR SINGH Vs. STATE OF M.P.
|
September 12, 2012 |
|
AJJU Vs. STATE OF M P
|
October 30, 2012 |
|
AJJU @ AJAY YADAV Vs. STATE OF MADHYA PRADESH THROUGH P S SHAHDOL
|
January 10, 2012 |
|
AJJU AJAY SINGH LODHI Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
AK CHOUBEY Vs. STATE OF MADHYA PRADESH
|
February 15, 2012 |
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AKASH GARG Vs. BOARD OF SECONDARY EDUCATION & ORS.
|
October 1, 2012 |
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AKBAR HUSSAIN Vs. STATE OF MADHYA PRADESH
|
June 19, 2012 |
|
AKBAR KHAN Vs. STATE OF MADHYA PRADESH
|
November 22, 2012 |
|
AKBAR S/O IBRAHIM Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
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AKHILESH PATEL Vs. STATE OF MADHYA PRADESH
|
May 2, 2012 |
|
AKHLESH Vs. STATE OF MADHYA PRADESH
|
July 27, 2012 |
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AKSHAY ACADEMY Vs. BOARD OF SECONDARY EDUCATION & ANOTHER
|
April 9, 2012 |
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ALAKH KUMAR @ ALAKH DAS GUPTA Vs. STATE OF M.P.
|
August 30, 2012 |
|
ALFARUK EDUCATIONAL SOCIETY, KHAJRANA Vs. SHIVPRASAD AND ANOTHER
|
August 28, 2012 |
|
ALIYA KHATOON Vs. STATE OF MP
|
January 5, 2012 |
|
ALKA GUPTA Vs. STATE OF M P AND OTHERS
|
March 13, 2012 |
|
ALKA JAIN Vs. NIRMAL PATHAK
|
December 11, 2012 |
|
ALKA SAXENA Vs. STATE OF M P AND OTHERS
|
September 5, 2012 |
|
ALKA SINGH Vs. STATE OF M P
|
July 13, 2012 |
|
ALLAHABAD BANK Vs. LOKPAL SINGH
|
November 20, 2012 |
|
ALLAHBELLI BHAREKHAN Vs. KHATOON BI ABDUL RAUF
|
January 19, 2012 |
|
ALOK BADAL Vs. STATE BANK OF INDORE
|
March 7, 2012 |
|
ALSIA PARDHI Vs. STATE OF M P
|
April 9, 2012 |
|
AMAR BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
AMAR DAYAL YADAV Vs. GENERAL MANAGER, ORDNANCE FACTORY
|
September 7, 2012 |
|
AMAR MODI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
|
AMAR NATH SINGH Vs. STATE OF MP AND OTHERS
|
October 8, 2012 |
|
AMAR SINGH CHOUDHARY Vs. STATE OF M P
|
June 18, 2012 |
|
AMARJEET SINGH OBEROI Vs. THE STATE OF MADHYA PRADESH
|
October 3, 2012 |
|
AMARLAL UIKEY Vs. STATE OF M.P.
|
January 31, 2012 |
|
AMARLATA SHAKSHANIK EVAM JAN SEWA SAMITI Vs. STATE OF M P
|
September 5, 2012 |
|
AMARSINGH Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
AMARSINGH AND ANOTHER Vs. NARENDRA SINGH AND ANOTHER
|
November 6, 2012 |
|
AMARSINGH S/O BHANWARJI Vs. STATE OF M P
|
April 20, 2012 |
|
AMBA RAM Vs. BHAGIRATH
|
August 13, 2012 |
|
AMBALAL Vs. STATE OF M P
|
May 3, 2012 |
|
AMBARAM S/O KESARIYA Vs. STATE OF M P
|
March 15, 2012 |
|
AMBESH GRIH NIRMAN SAHAKARI SANSTHA Vs. UJJAIN DEVELOPMENT AUTHORITY
|
March 29, 2012 |
|
AMBIKA PRASAD YADAV THAKUR DAS YADAV Vs. SURESH CHAND JAIN
|
August 16, 2012 |
|
AMBIKA REFINERY Vs. STATE OF M P
|
April 24, 2012 |
|
AMBRESH KUMAR DUBEY Vs. STATE OF M.P.
|
April 2, 2012 |
|
AMI PRABAL Vs. UNION OF INDIA
|
February 9, 2012 |
|
AMIT @ AMIT KUMAR S/O. AMRITLAL BAIRWA, R/O. CHAMBAL SAGAR COLONY, NAGDA Vs. STATE OF M.P., THROUGH P.S. NAGDA, DISTT. UJJAIN
|
May 1, 2012 |
|
AMIT AGARWAL Vs. JAWAHARLAL NEHRU NATIONAL URBAN RENEWAL MISSION
|
February 17, 2012 |
|
AMIT BUNDELA Vs. STATE OF M.P.
|
June 27, 2012 |
|
AMIT DUBEY Vs. ARVIND DUBEY
|
January 10, 2012 |
|
AMIT SACHIN Vs. STATE OF M P
|
October 1, 2012 |
|
AMITABH SHUKLA Vs. NATH NARAYAN MISHRA
|
October 3, 2012 |
|
AMOL SAHU S/O SHOBHA RAM SAHU, RESIDENT OF BHEETAR Vs. STATE OF M P
|
April 12, 2012 |
|
AMOLAK CHAND Vs. JAINAB BEE
|
March 16, 2012 |
|
AMRATABAI W/O POONAMCHAND BAGRI Vs. STATE THROUGH PS ANNAPURNA INDORE
|
August 30, 2012 |
|
AMREEK SINGH Vs. KAMLA DEVI
|
July 31, 2012 |
|
AMRISH KUMAR SINGH Vs. STATE & ORS.
|
September 4, 2012 |
|
AMRU S/O THAVERJI BHIL AND FOUR ORS Vs. STATE OF M P
|
July 31, 2012 |
|
ANAND BHADUR SINGH Vs. STATE OF MP
|
May 8, 2012 |
|
ANAND DAS SHARMA Vs. STATE OF U P
|
September 27, 2012 |
|
ANAND JAIN Vs. STATE OF M P AND OTHERS
|
January 12, 2012 |
|
ANAND KUMAR Vs. VIJAY KUMAR
|
April 26, 2012 |
|
ANAND KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
|
July 19, 2012 |
|
ANAND PRITMANI Vs. VIRENDRA KUMAR CHOUBEY
|
April 3, 2012 |
|
ANAND SONI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 11, 2012 |
|
ANAND SWAROOP SINGH Vs. UNION OF INDIA
|
September 25, 2012 |
|
ANANDITA SHARMA Vs. AKHIL SHARMA
|
October 30, 2012 |
|
ANANTRAM BARAR Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
ANANTRAM S/O. MUNNALAL MEHDELE Vs. NARAYAN DAS
|
September 25, 2012 |
|
ANAR SINGH Vs. BHAGWANTI BAI
|
August 28, 2012 |
|
ANEES S/O SATTAR, OCCUPATION-CULTIVATOR, R/O VILLA Vs. STATE OF M P
|
April 13, 2012 |
|
ANEETA RAJPOOT Vs. SARASWATI GUPTA
|
August 22, 2012 |
|
ANGAD SINGH GOND Vs. STATE OF MADHYA PRADESH
|
June 20, 2012 |
|
ANGRAAG FASHION PVT LTD Vs. STATE OF M P
|
April 3, 2012 |
|
ANGUR S/O HARINARAYAN AGED 33 YEARS, AGRICULTURIST, Vs. STATE OF MADHYA PRADESH THROUGH P.S. AGAR, DISTRICT SHAJAPUR (MP)
|
April 11, 2012 |
|
ANIL Vs. STATE OF MADHYA PRADESH
|
October 1, 2012 |
|
ANIL ALIAS NONI PANDA Vs. STATE OF M P
|
April 13, 2012 |
|
ANIL BHATT Vs. STATE OF M P
|
February 21, 2012 |
|
ANIL KUMAR Vs. STATE OF M P
|
March 12, 2012 |
|
ANIL KUMAR Vs. STATE OF M P
|
August 9, 2012 |
|
ANIL KUMAR DAS Vs. DINESH KUMAR
|
June 19, 2012 |
|
ANIL KUMAR JAIN AND OTHERS Vs. MUNICIPAL COUNCIL, CHINDWARA AND OTHERS
|
October 30, 2012 |
|
ANIL KUMAR MISHRA Vs. STATE OF M P AND OTHERS
|
November 21, 2012 |
|
ANIL KUMAR NAMDEV Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
|
ANIL KUMAR NEMA Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
ANIL KUMAR PANDEY Vs. MANAGING DIRECTOR
|
September 14, 2012 |
|
ANIL KUMAR S/O LATE MADANLAL Vs. ASHOK KUMAR S/O LATE MADANLAL AWASTHI AND OTHERS
|
February 28, 2012 |
|
ANIL KUMAR SAHU Vs. SHIVSHAKTI AND CO GWALIOR
|
May 17, 2012 |
|
ANIL KUMAR SAHU Vs. BHOORA
|
July 2, 2012 |
|
ANIL KUMAR SINGH Vs. STATE OF M. P.
|
November 1, 2012 |
|
ANIL KUMAR SOOD Vs. STATE OF MP
|
June 19, 2012 |
|
ANIL KUMAR, SAMARATHMAL JAIN Vs. KAMLAKUWAR, GATTUSINGH AND OTHERS
|
February 1, 2012 |
|
ANIL PARIHAR Vs. STATE OF M.P.
|
September 27, 2012 |
|
ANIL SHARMA ALIAS ANIL NAMDEV Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
ANIL SINGH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
ANIS KHAN S/O HASAN KHAN AGED 50 YEARS, Vs. STATE OF MADHYA PRADESH
|
March 2, 2012 |
|
ANIS RAJ MISHRA BABA Vs. STATE OF MADHYA PRADESH
|
June 20, 2012 |
|
ANITA Vs. RINABAI
|
December 7, 2012 |
|
ANITA Vs. BRAJBHUSHAN CHATURVEDI
|
April 4, 2012 |
|
ANITA RAJPUT Vs. STATE OF M P AND OTHERS
|
August 24, 2012 |
|
ANITA TIWARI Vs. AMRITLAL GUPTA
|
September 13, 2012 |
|
ANJANI KUMAR MISHRA Vs. STATE OF M.P. & ORS.
|
December 3, 2012 |
|
ANJLEENA PRAKASH Vs. JITENDRA KUMAR KESHARWANI
|
September 4, 2012 |
|
ANKIT KHARE Vs. HIGH COURT OF MADHYA PRADESH
|
June 27, 2012 |
|
ANKR Vs. DALCHAND
|
November 6, 2012 |
|
ANKUR ARORA Vs. STATE OF MADHYA PRADESH
|
June 20, 2012 |
|
ANNU ALIAS ANIL Vs. RAJESH
|
March 28, 2012 |
|
ANSUIYA PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
November 1, 2012 |
|
ANSUYABAI Vs. RAJU
|
November 6, 2012 |
|
ANUPAM Vs. JYOTI
|
October 10, 2012 |
|
ANUPAM SINGH BHADORIYA Vs. SREI EQUIPMENT FINANCE PRIVATE LIMITED & ONE ANOTH
|
November 26, 2012 |
|
ANURAG SONI Vs. RAKESH VISHWAKARMA
|
April 25, 2012 |
|
ANURUDH MISHRA Vs. STATE OF M P
|
June 29, 2012 |
|
ANWAR SHEIKH Vs. STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
ARADHANA Vs. PRADEEP MISHRA
|
August 31, 2012 |
|
ARCHAEOLOGICAL SURVEY OF INDIA Vs. STATE OF M P
|
September 17, 2012 |
|
ARCHANA Vs. STATE OF M.P.
|
August 13, 2012 |
|
ARIF KHAN Vs. SMT. KASTURI DEVI GUPTA
|
September 13, 2012 |
|
ARIHANT BULK CARRIER Vs. INDIAN OIL CORPORATION LTD
|
July 13, 2012 |
|
ARJUN DEV NAGPAL Vs. M.P. STATE INDUSTRIAL DEVELOPMENT CORPN. LTD
|
October 31, 2012 |
|
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
|
June 29, 2012 |
|
ARMAN ALI Vs. STATE OF MADHYA PRADESH
|
October 30, 2012 |
|
ARPITA SAHU Vs. THE STATE OF M.P. & OTHERS
|
August 21, 2012 |
|
ARUN Vs. STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
ARUN Vs. STATE OF M.P.
|
July 19, 2012 |
|
ARUN & OTHERS Vs. STATE OF M P
|
September 10, 2012 |
|
ARUN @ BALKRISHAN VERMA S/O MOHANLAL SONI AND ORS Vs. STATE OF M P
|
April 17, 2012 |
|
ARUN KHARE Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 5, 2012 |
|
ARUN KHARE S/O KRISHNARAO KHARE Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 5, 2012 |
|
ARUN KUMAR BHOWMICK Vs. UNION OF INDIA
|
June 26, 2012 |
|
ARUN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
February 7, 2012 |
|
ARUN KUMAR MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 2, 2012 |
|
ARUN KUMAR SINGHANIA Vs. STATE OF M P
|
April 26, 2012 |
|
ARUN PANDEY Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
ARUN PATHAK Vs. UNION OF INDIA AND OTHERS
|
July 10, 2012 |
|
ARUN PRAKASH YADAV Vs. STATE OF MADHYA PRADESH
|
July 20, 2012 |
|
ARUNA GAUTAM Vs. ARTI
|
April 3, 2012 |
|
ARVIND Vs. AMAR SINGH MANGILAL JOONWAL
|
February 27, 2012 |
|
ARVIND KUMAR Vs. STATE OF M P
|
September 4, 2012 |
|
ARVIND KUMAR JAISWAL Vs. SANGITA W/O SANTOSH
|
August 13, 2012 |
|
ARVIND KUMAR MUDGAL Vs. STATE OF MP
|
June 19, 2012 |
|
ARVIND KUMAR SHAH Vs. M.P. POWER GENERATING COMPANY LTD.
|
September 10, 2012 |
|
ARVIND NIRANJAN Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
August 21, 2012 |
|
ARVIND SINGH SENGAR Vs. STATE OF MADHYA PRADESH THROUGH THE SECRETARY
|
August 16, 2012 |
|
ASHA BAI THAKUR Vs. PRAHLAD SINGH
|
July 19, 2012 |
|
ASHABAI Vs. WASIM
|
December 13, 2012 |
|
ASHARAM Vs. MOTIRAM
|
December 7, 2012 |
|
ASHFAQ Vs. STATE
|
July 27, 2012 |
|
ASHISH KUMAR Vs. RUKMANI DEVI
|
March 29, 2012 |
|
ASHISH MISHRA AND OTHERS Vs. STATE OF MP AND OTHERS
|
September 10, 2012 |
|
ASHISH VYAS Vs. STATE OF M P
|
August 6, 2012 |
|
ASHOK Vs. STATE OF MADHYA PRADESH
|
August 13, 2012 |
|
ASHOK Vs. STATE OF M P
|
August 28, 2012 |
|
ASHOK Vs. DHARAMWATI DEVI
|
September 21, 2012 |
|
ASHOK @ SONNA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
ASHOK DUBEY Vs. BADRIPRASAD MEENA
|
March 6, 2012 |
|
ASHOK GUPTA Vs. STATE OF M P AND OTHERS
|
February 3, 2012 |
|
ASHOK KUMAR Vs. STATE
|
September 5, 2012 |
|
ASHOK KUMAR Vs. KRISHNA CHAND
|
March 15, 2012 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
October 17, 2012 |
|
ASHOK KUMAR BAFNA Vs. KEWALCHAND BAFNA
|
April 20, 2012 |
|
ASHOK KUMAR CHOUKSEY Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
ASHOK KUMAR GOPICHAND Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 17, 2012 |
|
ASHOK KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
|
February 21, 2012 |
|
ASHOK KUMAR JAIN Vs. HIGH COURT OF MADHYA PRADESH
|
August 28, 2012 |
|
ASHOK KUMAR MALVIYA & ORS. Vs. THE STATE OF M.P. AND ORS.
|
September 20, 2012 |
|
ASHOK KUMAR RAGHUVANSHI Vs. STATE OF M P
|
July 16, 2012 |
|
ASHOK KUMAR RATHORE Vs. STATE OF MADHYA PRADESH AND OTHERS
|
October 18, 2012 |
|
ASHOK KUMAR SONI Vs. KAZI MOHAMMAD ATEEQUE RAHMAN
|
December 4, 2012 |
|
ASHOK KUMAR UPADHYAYA Vs. STATE OF MP
|
July 10, 2012 |
|
ASHOK MISHRA Vs. STATE OF M P
|
July 31, 2012 |
|
ASHOK MODI Vs. MUNICIPAL CORPORATION, GWALIOR
|
February 16, 2012 |
|
ASHOK PANDEY Vs. STATE OF M.P
|
October 9, 2012 |
|
ASHOK PATERIA Vs. STATE OF M P
|
February 14, 2012 |
|
ASHOK PRAJAPATI S/O MOHANLAL Vs. INDORE MALWA UNITED MILLS, INDORE AND ANOTHER
|
March 29, 2012 |
|
ASHOK SINGH YADAV Vs. SADHNA YADAV
|
April 26, 2012 |
|
ASHOK VAMANKAR Vs. STATE OF M P AND OTHERS
|
July 24, 2012 |
|
ASHOK VIRANG Vs. AMAR NATH MITTAL
|
January 31, 2012 |
|
ASHOK WAKANKAR Vs. M P STATE ELECTRICITY BOARD AND ANOTHER
|
March 16, 2012 |
|
ASHUTOSH BAJPAI Vs. STATE OF M P AND OTHERS
|
March 27, 2012 |
|
ASHUTOSH KUMAR DUBEY Vs. SECRETARY STATE OF MADHYA
|
May 15, 2012 |
|
ASHWANI KUMAR DUBEY Vs. ANJNI KUMAR DUBEY
|
April 16, 2012 |
|
ASHWINI KUMAR VERMA Vs. STATE OF M.P. AND OTHERS
|
March 29, 2012 |
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ASIF ALI Vs. SHAMA BEE
|
August 8, 2012 |
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ASLAM GANI PATRAWALA Vs. JASBEER SINGH AND OTHERS
|
April 23, 2012 |
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ASMEEN VAISHYA Vs. UNION OF INDIA
|
July 25, 2012 |
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ATUL AGRAWAL Vs. ASHIMA SYAL
|
October 4, 2012 |
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ATUL KUMAR JAIN Vs. SMT. DEEPA MATHUR AND OTHERS
|
March 5, 2012 |
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AVADH PAL SINGH BHADORIYA Vs. M.P. ROAD TRANSPORT CORPORATION
|
October 11, 2012 |
|
AVADH SHROTRIYA S/O SHRI G.D. SHROTRIYA Vs. STATE OF M.P. THROUGH SECRETARY TO GOVT. OF M.P. HOUSING AND INVIRONMENT DEPARTMENT MANTRALAYA
|
April 13, 2012 |
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AVDHESH ALIAS AVADH KUMAR Vs. SUDAMA
|
November 6, 2012 |
|
AVI SMRITI PATANKA PATHOLOGY LABORATORY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
|
AVINASH CHANDRA MITHAS Vs. STATE OF M P
|
July 13, 2012 |
|
AVINASH PATHAK Vs. STATE OF M P
|
February 1, 2012 |
|
AVNEESH Vs. STATE OF M P
|
April 9, 2012 |
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AWADH KISHORE Vs. BRAJBHOOSHAN PRASAD TIWARI
|
October 10, 2012 |
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AWADH KUMAR S/O SALAKRAM LODHI AND ORS Vs. NARMADA PRASAD S/O RAMLAL LODHI AND ORS
|
December 12, 2012 |
|
AWADH NATH Vs. STATE OF MP
|
May 8, 2012 |
|
AWADHESH KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
October 8, 2012 |
|
AWANTABAI Vs. USUF MOHAMMAD
|
August 7, 2012 |
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AWDHESH SINGH BHADORIYA Vs. STATE OF M.P. & OTHERS
|
August 21, 2012 |
|
AYODHYA PRASAD MISHRA Vs. STATE OF M P AND OTHERS
|
February 7, 2012 |
|
AZAD Vs. JANKI DUBEY (DEAD) TH. L.RS. GOPAL MURTI DUBEY
|
September 21, 2012 |
|
AZAM Vs. STATE OF M P
|
May 16, 2012 |
|
AZIJ KHAN PATHAN Vs. STATE OF M P
|
March 14, 2012 |
|
AZIZ KHAN Vs. AKRAM HUSSAIN
|
January 17, 2012 |
|
B B YADU Vs. AMITA VAIDHYA
|
August 23, 2012 |
|
B K CHOURASIYA Vs. STATE OF M P
|
September 5, 2012 |
|
B K MEHRA Vs. C B I
|
March 27, 2012 |
|
B K SAHOO Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 6, 2012 |
|
B P FOOD PRODUCTS PVT LTD AND ANOTHER Vs. STATE OF M P AND ONE ANOTHER
|
March 29, 2012 |
|
B S VISHWAKARMA Vs. STATE OF M P
|
December 4, 2012 |
|
B. VERSHA KARANDIKAR Vs. STATE OF MADHYA PRADESH
|
April 4, 2012 |
|
B.P. SONI Vs. STATE OF M.P. AND OTHERS
|
January 17, 2012 |
|
BABAN, SON OF NATTHU SARODE Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION LODHI KHEDA, TEHSIL
|
December 4, 2012 |
|
BABAR SHAH Vs. MADAN SINGH AGRAWAL
|
April 13, 2012 |
|
BABIYA CHAUDHRI Vs. STATE OF MADHYA PRADESH
|
July 27, 2012 |
|
BABLI @ RAJKUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
BABLOO Vs. STATE OF MADHYA PRADESH
|
July 30, 2012 |
|
BABLOO SHEIKH AYUB Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
BABLOO SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 2012 |
|
BABLU @ DEVKARAN Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
BABLU @ UMESH GOLHANI Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
BABLU ALIAS BABLA ALIAS SHOAIB Vs. STATE OF M P
|
March 1, 2012 |
|
BABLU ALIAS DILIP Vs. STATE OF M P
|
March 15, 2012 |
|
BABU KHAN Vs. ABDUL LATIF KHAN
|
July 10, 2012 |
|
BABU KHAN AND ANOTHER Vs. MUSTAQUE KHAN AND ANOTHER
|
February 8, 2012 |
|
BABU LAL Vs. RAMKALI BAI
|
March 1, 2012 |
|
BABU SINGH Vs. STATE OF M.P. AND OTHERS
|
October 1, 2012 |
|
BABU SINGH Vs. STATE OF M P
|
November 6, 2012 |
|
BABULAL Vs. STATE OF M P
|
January 18, 2012 |
|
BABULAL Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
BABULAL Vs. HARVINDER SINGH
|
January 19, 2012 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
June 29, 2012 |
|
BABULAL Vs. FIROJ
|
May 29, 2012 |
|
BABULAL Vs. STATE OF MP
|
July 17, 2012 |
|
BABULAL Vs. STATE OF M P
|
July 4, 2012 |
|
BABULAL MILAPCHAND Vs. ARVIND
|
April 16, 2012 |
|
BABULAL S/O JAGANNATHJI & ANOTHER Vs. JAGANNATH S/O BONDERJI & OTHERS
|
March 7, 2012 |
|
BABURAM TAILOR Vs. STATE OF M P AND OTHERS
|
April 26, 2012 |
|
BACHHU LAL SHARMA Vs. STATE OF MADHYA PRADESH
|
December 5, 2012 |
|
BADAM SINGH Vs. BINDABAI AND OTHERS
|
September 12, 2012 |
|
BADAN SINGH & OTHERS Vs. STATE OF M P
|
February 1, 2012 |
|
BADARILAL Vs. STATE OF M P
|
August 23, 2012 |
|
BADIBAHU Vs. STATE OF M.P.
|
January 31, 2012 |
|
BADRI S/O MOTI Vs. STATE OF M P
|
August 3, 2012 |
|
BADRI SINGH, SHIV SINGH, KAMAL SINGH & OTHERS Vs. STATE OF M P
|
February 1, 2012 |
|
BADSHAH SINGH Vs. STATE OF M P
|
July 24, 2012 |
|
BAGDIRAM Vs. STATE OF M P
|
March 16, 2012 |
|
BAHADUR @ PANDEY KOL Vs. STATE OF MADHYA PRADESH
|
July 30, 2012 |
|
BAHEED KHAN Vs. STATE OF MP
|
July 10, 2012 |
|
BAHGIRATH Vs. STATE OF M P
|
November 30, 2012 |
|
BAIJ NATH RAJAK Vs. DISTRICT MAGISTRATE/ COLLECTOR,SIDHI
|
November 9, 2012 |
|
BAIJNATH PRASAD JAISWAL Vs. STATE OF MP
|
June 19, 2012 |
|
BAIJNATH PRASAD SHRIVASTAVA Vs. STATE OF M P AND TWO OTHERS
|
March 1, 2012 |
|
BAIJNATH S/O. GUMAN KURMI Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
BAIJNATH SINGH GHURAIYA Vs. STATE OF M.P.
|
August 1, 2012 |
|
BAINOORIBI AND ORS Vs. KHIMIYABAI AND ORS
|
December 11, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SEEMA BAI
|
September 18, 2012 |
|
BAJE RAO Vs. GULAB RAO
|
October 12, 2012 |
|
BAJEERAM TURKAR Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
BAJRANG DAS CHATURVEDI Vs. STATE OF M.P.
|
August 30, 2012 |
|
BAJRANGA Vs. RAM PRASAD
|
July 5, 2012 |
|
BAJRANGLAL BATHAM (MAJHI) Vs. STATE OF M.P.
|
September 6, 2012 |
|
BAL GANGADHAR KHARE Vs. STATE OF M P & OTHERS
|
July 13, 2012 |
|
BAL KISHAN VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
March 5, 2012 |
|
BAL KRISHNA SEN Vs. STATE OF MADHYA PRADESH
|
December 12, 2012 |
|
BAL MUKUND S/O LATE SHRI MUNNALAL GAUD Vs. STATE OF M P
|
July 3, 2012 |
|
BALA DUBEY Vs. STATE OF M P
|
August 9, 2012 |
|
BALAK RAM SINGH Vs. STATE BANK OF INDIA
|
July 13, 2012 |
|
BALARAM Vs. STATE OF M P
|
August 27, 2012 |
|
BALASHANKAR TRADERS THROUGH PARTNER RAHUL Vs. JHANWAR ICE & COLD STORAGE THROUGH PARTNER ANIL KUMAR
|
August 28, 2012 |
|
BALBEER SINGH Vs. STATE OF M P
|
January 3, 2012 |
|
BALBHADRA PARASHAR Vs. STATE OF MADHYA PRADESH
|
July 16, 2012 |
|
BALBHADRA PARASHAR Vs. STATE OF M P
|
December 5, 2012 |
|
BALDEV Vs. UNION OF INDIA
|
December 12, 2012 |
|
BALDEV PRASAD GUPTA S/O RADHELAL GUPTA Vs. LALITA DEVI W/O SURSARI PRASAD MISHRA
|
December 18, 2012 |
|
BALI MOHAMMED Vs. NEK RAM SHARMA
|
August 22, 2012 |
|
BALIBAI & ANOTHER Vs. STATE OF M P
|
June 26, 2012 |
|
BALIRAJ SINGH SON OF RAMSINGH GOND Vs. STATE OF MADHYA PRADESH
|
January 12, 2012 |
|
BALIRAM Vs. STATE OF MADHYA PRADESH
|
April 12, 2012 |
|
BALIRAM @ BALI S/O KANHAIYA LOHAR Vs. STATE OF M P
|
March 27, 2012 |
|
BALJIT MASIH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 20, 2012 |
|
BALLA @ BALRAM Vs. STATE OF M P
|
January 5, 2012 |
|
BALLA BALAI Vs. STATE OF MP
|
February 28, 2012 |
|
BALLU & OTHERS Vs. STATE OF M P
|
May 1, 2012 |
|
BALLU ALIAS BALDEV SINGH, SON OF KISHORE SINGH RESIDENT OF VILLAGE PALOHI, PS SYMARIYA, DISTRICT PANNA M.P. Vs. STATE OF MADHYA PRADESH THROUGH PS SIMARIYA, DISTRICT PANNA, M.P.
|
November 6, 2012 |
|
BALMUKUND SINGH GAUTAM Vs. NEENA VIKRAM VERMA AND ORS
|
October 19, 2012 |
|
BALRAM DIXIT Vs. SANTAN SINGH LODHI
|
November 8, 2012 |
|
BALRAM SANODIYA Vs. STATE OF M P
|
January 19, 2012 |
|
BALRAM SHARMA Vs. STATE OF M.P. AND OTHERS
|
March 20, 2012 |
|
BALU @ BALRAM S/O JUJHAR BAGRI AND ORS Vs. STATE OF M P AND ORS
|
May 9, 2012 |
|
BALU S/O NANIA BHURIA BHIL Vs. NEW INDIA INSURANCE CO LTD
|
August 6, 2012 |
|
BALUSINGH TANWAR Vs. PRINCIPAL SECRETARY STATE OF M.P.
|
June 20, 2012 |
|
BALWANT SINGH Vs. THE STATE OF MADHYA PRADESH
|
January 17, 2012 |
|
BANKELAL SONI Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
BANMORE CEMENT WORKS LTD Vs. STATE OF MADHYA PRADESH
|
September 17, 2012 |
|
BANO BI Vs. STATE OF MADHYA PRADESH
|
March 22, 2012 |
|
BANO BI W/O MUNSHI PATHAN Vs. STATE OF M P
|
March 22, 2012 |
|
BANSAL INFRATECH SYNERGIES INDIA LTD Vs. STATE OF M P
|
September 21, 2012 |
|
BANSHILAL ALIAS BANSHIYA Vs. AMIT ALIAS DILIP
|
July 24, 2012 |
|
BANSHILAL S/O UDERAM GUJAR Vs. STATE OF M P THROUGH PS HARIZAN PRAKOSTH JEERAN
|
August 3, 2012 |
|
BANTI ALIAS RAM KUMAR Vs. STATE OF M P
|
April 30, 2012 |
|
BANWARILAL Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
|
BAPU ALIAS BAPULAL Vs. STATE OF M P
|
February 16, 2012 |
|
BAPUSINGH S/O JAGANNATHSINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
April 24, 2012 |
|
BASANT Vs. STATE OF M.P. AND ANOTHER
|
June 21, 2012 |
|
BASANT S/O RAJARAM KULMI AND OTHERS Vs. MANISHA BAI WD/O BHIMRAO KULMI AND OTHERS
|
February 28, 2012 |
|
BASANTI BAI Vs. PREMWATI BAI
|
July 31, 2012 |
|
BASHIR @ HADIA AND ANOTHER Vs. STATE OF M P
|
August 24, 2012 |
|
BASIRANBI Vs. JAITUNBI AND OTHERS
|
April 13, 2012 |
|
BASTIRAM Vs. STATE OF M P
|
November 6, 2012 |
|
BASTIRAM SON OF DHEMU RESIDENT OF HIWARKHEDI, TAHSIL & DISTRICT BETUL (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION HOUSE OFFICER, POLICE STATION, BETUL (M.P.)
|
November 6, 2012 |
|
BATHIA Vs. STATE OF M P
|
July 5, 2012 |
|
BAVLESH KAURAV Vs. STATE OF M.P.
|
August 1, 2012 |
|
BEDILAL Vs. STATE OF MP
|
February 28, 2012 |
|
BEEJANWALA TALUKDAR Vs. RADHAKRISHNA RAI
|
August 24, 2012 |
|
BETA ALIAS RAM KINKER Vs. STATE OF MP
|
June 20, 2012 |
|
BETUL NAGRIK SAHKARI BANK MARYADIT Vs. ARVIND YADAV
|
December 7, 2012 |
|
BHAGAT S/O GULABSINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
BHAGCHAND SON OF BAIJNATH KAHAR Vs. STATE OF M P
|
August 28, 2012 |
|
BHAGIRATH Vs. STATE OF MADHYA PRADESH
|
June 28, 2012 |
|
BHAGIRATH Vs. STATE OF M P
|
June 22, 2012 |
|
BHAGWAN SAD CHATURVEDI Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
|
September 10, 2012 |
|
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
BHAGWAN SINGH Vs. STATE OF M P
|
July 5, 2012 |
|
BHAGWAN SINGH Vs. SUGRIVA SINGH
|
May 9, 2012 |
|
BHAGWAN SINGH BHADORIYA Vs. SATYAVATI SENGAR (BHADORIYA)
|
September 17, 2012 |
|
BHAGWANDAS Vs. ASHOK KUMAR
|
November 22, 2012 |
|
BHAGWANDAS Vs. ASHOK KUMAR S/O RADHIKA PRASAD
|
November 20, 2012 |
|
BHAGWANDAS Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
|
BHAGWANDAS S/O RAM PRASAD SAHU, R/O MAJHOLI, P.S. MAJHOLI, DISTRICT JABALPUR Vs. STATE OF MADHYA PRADESH
|
May 10, 2012 |
|
BHAGWANDAS YADAV Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
BHAGWANDAS YADAV Vs. MANAGING DIRECTOR
|
September 20, 2012 |
|
BHAGWANDEEN CHAUDHARY Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
BHAGWAT SINGH S/O. MANSINGH, AGED 37 YEARS, MALI, R/O. VILLAGE - NICHHAMA, DISTT. SHAJAPUR Vs. STATE OF M.P., THROUGH P.S. SHAJAPUR
|
May 7, 2012 |
|
BHAGWAT SINGH THAKUR Vs. STATE OF M.P. THROUGH ITS SECRETARY AND OTHERS
|
December 5, 2012 |
|
BHAGWAT YADAVA Vs. STATE OF M P
|
July 20, 2012 |
|
BHAGWATI BAI Vs. SHIV PRASAD AND OTHERS
|
April 26, 2012 |
|
BHAGWATI BAI Vs. BRIJBAI
|
September 6, 2012 |
|
BHAGWATI BAI Vs. BALA PRASAD
|
April 26, 2012 |
|
BHAGWATI BAI Vs. DEPUTY DIRECTOR PROVIDENT FUND
|
June 20, 2012 |
|
BHAGWATI BAI AND OTHERS Vs. BASANT KUMAR AND OTHERS
|
April 4, 2012 |
|
BHAGWATI GUPTA Vs. STATE OF M P AND OTHERS
|
February 7, 2012 |
|
BHAGWATI PRASAD Vs. MATHURA DEVI
|
January 30, 2012 |
|
BHAGWATI PRASAD SHARMA Vs. STATE OF M P
|
July 2, 2012 |
|
BHAI LAL BURMA Vs. FOOD CORPORATION OF INDIA
|
December 10, 2012 |
|
BHAILAL Vs. STATE OF M P
|
November 27, 2012 |
|
BHAIRO Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
BHAIYALAL Vs. BUNDABAI
|
November 1, 2012 |
|
BHAIYALAL Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
BHAIYALAL Vs. STATE OF M P
|
October 4, 2012 |
|
BHAIYALAL SONI Vs. STATE OF M.P. & ORS.
|
September 18, 2012 |
|
BHAJANLAL KUSHWAHA Vs. KANHAIYALAL KUSHWAHA
|
December 3, 2012 |
|
BHAKTI SINGH PATTA Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
BHANGI DAS S/O SUKARTA DAS Vs. BATI BAI W/O BUDHAN DAS
|
July 19, 2012 |
|
BHANU SHANKAR Vs. VIJAY SHANKAR
|
November 22, 2012 |
|
BHANUSHALI HOUSING COOPERATIVE SOCIETY LTD., UJJAIN Vs. MANGILAL
|
March 22, 2012 |
|
BHANWAR JI Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
|
BHANWAR SINGH S/O GANPAT SINGH TOMAR Vs. STATE OF MP
|
September 25, 2012 |
|
BHARAT BHUSHAN BHARGAVA Vs. MOHIT BHARGAVA
|
September 20, 2012 |
|
BHARAT KUMAR Vs. THE STATE OF M.P. AND ORS.
|
April 11, 2012 |
|
BHARAT PETROLEUM CORPORATION Vs. SINGHAI RAJARAM TULSIRAM
|
February 15, 2012 |
|
BHARAT SANCHAR NIGAM LTD Vs. R S PATHAK
|
July 10, 2012 |
|
BHARAT SINGH Vs. STATE
|
September 4, 2012 |
|
BHARAT SINGH Vs. ASHOK CHAUDHARY
|
November 9, 2012 |
|
BHARAT SINGH S/O CHANDER SINGH AND ORS Vs. STATE OF M P
|
July 31, 2012 |
|
BHARAT SINGH S/O GHASIRAM & ANOTHER Vs. SATISH S/O GOPALCHAND AND OTHERS
|
July 5, 2012 |
|
BHARAT SINGH, KEDAR SINGH, DHEERU BAGHEL Vs. STATE OF MP & OTHERS
|
February 2, 2012 |
|
BHARTI AXA GENERAL INSURANCE CO LTD Vs. SHANTI
|
March 12, 2012 |
|
BHARTI GUPTA AND OTHERS Vs. AADAMBHAI BOHRA AND ANOTHER
|
December 17, 2012 |
|
BHARTI MOURYA Vs. SUDHIR BAHADUR MOURYA
|
October 19, 2012 |
|
BHARTIYA CO-OPERATIVE GRAMIN VIKAS EVAM NIRMAN Vs. STATE OF M.P. & ORS.
|
October 5, 2012 |
|
BHATIA INTERNATIONAL LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 14, 2012 |
|
BHAVANI SHANKAR SINGHAL Vs. STATE OF M P
|
March 15, 2012 |
|
BHAVESH PATIL Vs. STATE OF MADHYA PRADESH
|
October 12, 2012 |
|
BHAVNA Vs. VINEET
|
November 6, 2012 |
|
BHAWANI PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
|
June 25, 2012 |
|
BHAYA LAL Vs. STATE OF MP
|
February 28, 2012 |
|
BHEEMA S/O TEJA BANJARA Vs. UNION OF INDIA
|
August 31, 2012 |
|
BHERU Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
|
BHERULAL Vs. ORIENT INSURANCE COMPANY
|
March 27, 2012 |
|
BHERUSINGH S/O KODARSINGH RAJPUT AND ORS Vs. ARJUNSINGH S/O SUKHARAMSINGH RAJPUT AND ORS
|
January 18, 2012 |
|
BHERUSINGH S/O MANGALSINGH Vs. STATE OF M P
|
March 13, 2012 |
|
BHIKARAM SON OF PREMA ALIAS PANJA RAM Vs. STATE OF M P
|
March 15, 2012 |
|
BHIKHAJI, S/O SITARAM, CASTE GURJAR OCCUPATION AGRICULTURIST, R/O VILLAGE KISAN MOHALLA, TEHSIL & DISTRICT KHANDWA (M.P.) Vs. BRIJLAL, S/O KADWAJI,
|
August 14, 2012 |
|
BHOLA PRASAD Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
BHOLAPRASAD Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
BHOLARAM LODHI Vs. STATE OF MADHYA PRADESH
|
July 27, 2012 |
|
BHONDU LOHAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
BHOOP SINGH Vs. STATE OF M P
|
July 18, 2012 |
|
BHOORA @ BHURE @ SATENDRA SINGH Vs. STATE OF M.P.
|
December 12, 2012 |
|
BHOPAL UNIT THROUGHOUT SECRETARY Vs. SENIOR GENERAL MANAGER
|
January 25, 2012 |
|
BHUJBAL Vs. STATE OF MADHYA PRADESH
|
November 22, 2012 |
|
BHULLAN SINGH Vs. D.F.O. FOREST DIVISONLAL OFFICER, CONSERVATOR FOREST, FOREST RANGE OFFICER
|
April 9, 2012 |
|
BHUPENDRA Vs. CHHATARSINGH
|
November 6, 2012 |
|
BHUPENDRA SINGH Vs. STATE OF M P AND OTHERS
|
June 28, 2012 |
|
BHUPENDRA SINGH TOMAR Vs. STATE OF M P
|
January 24, 2012 |
|
BHURA Vs. STATE OF MADHYA PRADESH
|
November 23, 2012 |
|
BHURELAL ALIAS BHURA Vs. STATE OF M P
|
August 28, 2012 |
|
BHURELAL ALIAS BHURA Vs. STATE OF MADHYA PRADESH
|
August 28, 2012 |
|
BHURIYA S/O NANJI AND ORS Vs. STATE OF M P AND ORS
|
May 16, 2012 |
|
BHURU KHAN Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
BHUWAN & ANOTHER Vs. STATE OF M P
|
July 3, 2012 |
|
BHUWANESHWAR PRASAD MISHRA Vs. SOUTH EASTERN COALFIELDS LTD.
|
November 7, 2012 |
|
BIHARILAL Vs. RAMPRASAD
|
April 19, 2012 |
|
BIHARILAL Vs. SUDHA YADAV
|
June 19, 2012 |
|
BIHARILAL SAHU Vs. STATE OF M P
|
February 29, 2012 |
|
BIJENDRA SINGH Vs. STATE OF M.P.
|
April 2, 2012 |
|
BIJJU BRAJESH Vs. STATE OF MP
|
March 14, 2012 |
|
BINA MARRY DAVID Vs. LILLI DAYAL
|
August 30, 2012 |
|
BINA PANDEY Vs. MAMTA DEVI
|
April 25, 2012 |
|
BINDU PATEL Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
BIRAN @ VIRENDRA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
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November 6, 2012 |
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BISHRAM RATNAKAR Vs. STATE OF M P
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August 7, 2012 |
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BISHWAJIT PRASAD AZAD Vs. STATE OF M P
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November 20, 2012 |
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BOARD DIRECTOR M P STATE WARE HOUSING CORPORATION Vs. ANIL KUMAR SAXENA
|
November 1, 2012 |
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BOARD OF SECONDARY EDUCATION Vs. PRIYANKA SHRIVASTAVA
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September 18, 2012 |
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BODH NARAYAN SINGH & OTHERS Vs. STATE
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August 21, 2012 |
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BONDAR Vs. STATE OF M P
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March 1, 2012 |
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BOOCHA ALIAS DAULAT SINGH Vs. STATE OF M P
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February 21, 2012 |
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BRAJBHAN SINGH Vs. STATE OF MADHYA PRADESH
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May 9, 2012 |
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BRAJESH KUMAR SINGH Vs. STATE OF MADHYA PRADESH
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June 27, 2012 |
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BRAJESH VAISHNAV Vs. STATE OF MADHYA PRADESH
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February 16, 2012 |
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BRAJLAL Vs. STATE OF MADHYA PRADESH
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November 27, 2012 |
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BRAJLAL KUSHWAHA Vs. STATE OF MADHYA PRADESH THROUGH P S MAUGANJ
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August 1, 2012 |
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BRAJMOHAN SHRIVASTAVA Vs. STATE OF M P
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June 29, 2012 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SMT. ANITA TIWARI AND OTHERS
|
September 12, 2012 |
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BRIJ KISHORE @ RAM SING JATAV, RAMPRASAD @ RAM KUMAR, SANJEETA, SUNEEL JATAV, MANMOHAN SAXENA, RAMPRASAD @ RAMKUMAR Vs. BABITA, STATE OF MP
|
April 9, 2012 |
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BRIJ KISHORE LAHARIYA Vs. STATE OF M.P., DIRECTOR PUBLIC INSTRUCTION, M.P. BHOPAL, DIST EDUCATION OFFICER, DIST. BHIND
|
April 2, 2012 |
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BRIJ KISHORE PATHAK Vs. STATE OF MADHYA PRADESH
|
May 4, 2012 |
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BRIJ KISHORE SHARMA Vs. STATE OF M P
|
July 19, 2012 |
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BRIJENDRA KUMAR MISHRA Vs. CHANDRABHAN
|
May 2, 2012 |
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BRIJENDRA SISODIYA Vs. STATE OF MADHYA PRADESH
|
October 11, 2012 |
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BRIJESH Vs. STATE OF MADHYA PRADESH
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July 31, 2012 |
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BRIJLATA MAHAWAR Vs. THE STATE OF MADHYA PRADESH
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August 14, 2012 |
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BRIJMOHAN Vs. STATE OF MADHYA PRADESH
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August 23, 2012 |
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BRIJMOHAN Vs. STATE OF M P
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January 16, 2012 |
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BRIJMOHAN AND OTHERS Vs. STATE OF M P
|
January 6, 2012 |
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BRIJPAL SINGH Vs. STATE OF M.P.
|
September 7, 2012 |
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BRIJRAJ, BHURA, POORAN AND SHIVRAJ Vs. STATE OF M.P.
|
April 2, 2012 |
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BUDDHU PAL Vs. STATE OF M P
|
February 14, 2012 |
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BUDH PRATAP SINGH Vs. STATE OF M.P.
|
January 31, 2012 |
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BUILDERS ASSOCIATES Vs. EXECUTIVE ENGINEER
|
October 5, 2012 |
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BUNDEL SINGH Vs. MUKESH KUMAR
|
May 8, 2012 |
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BUREAU CHIEF, SAHARA INDIA T.V. NETWORK Vs. DEEP NARAYAN SINGH
|
February 15, 2012 |
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BUTTI SINGH ALIAS GUTTI ALIAS KHILAN Vs. STATE OF MADHYA PRADESH
|
June 19, 2012 |
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C K CHAWLA Vs. SHISHIR JAIN
|
May 7, 2012 |
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C. P. PANDEY Vs. STATE OF M.P
|
October 16, 2012 |
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C.B. PANDEY Vs. STATE OF M.P.
|
August 3, 2012 |
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CATHOLIC BISHOPS COUNCIL Vs. STATE
|
January 27, 2012 |
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CENTRAL WAREHOUSING CORPORATION BHOPAL Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD A
|
July 17, 2012 |
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CHAGANLAL PARMAR Vs. DAYA RAM CHOUHAN
|
September 7, 2012 |
|
CHAIN SINGH Vs. STATE OF MP
|
May 8, 2012 |
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CHAINRAJA Vs. STATE OF M P
|
November 26, 2012 |
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CHAKRAPANI PANDEY Vs. STATE OF M P
|
April 12, 2012 |
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CHAKRESH KUMAR JAIN Vs. STATE OF M P
|
May 11, 2012 |
|
CHAMMI @ JALAM SINGH Vs. STATE OF M P
|
February 28, 2012 |
|
CHAMMI JALAM SINGH Vs. STATE OF MP
|
February 28, 2012 |
|
CHAMPALAL Vs. RAGHUNATHRAO
|
September 24, 2012 |
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CHAND SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 26, 2012 |
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CHANDA BAI Vs. STATE OF M P
|
April 13, 2012 |
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CHANDAN Vs. STATE OF M P
|
January 5, 2012 |
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CHANDAR SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 22, 2012 |
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CHANDARBAI Vs. STATE OF M P
|
April 12, 2012 |
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CHANDER SINGH Vs. STTE OF MADHYA PRADESH
|
March 29, 2012 |
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CHANDRA MANI PRASAD Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
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CHANDRA NIRMAN PVT LTD Vs. ORIENT PAPER MILLS LIMITED
|
August 21, 2012 |
|
CHANDRA PAL SINGH Vs. BHURA JATAV
|
January 19, 2012 |
|
CHANDRA PRAKASH Vs. STATE OF MP
|
November 22, 2012 |
|
CHANDRA SHEKHAR MISHRA Vs. STATE OF MADHYA PRADESH
|
January 13, 2012 |
|
CHANDRA SHEKHAR SHARMA Vs. STATE OF MADHYA PRADESH
|
September 20, 2012 |
|
CHANDRA W/O LATE SHRI GABBAR Vs. RANVEER SINGH RAMAVTAR
|
October 10, 2012 |
|
CHANDRABHAN SINGH Vs. GANPAT SINGH
|
July 5, 2012 |
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CHANDRABHAN SINGH CHOUDHARY Vs. KAMAL NATH
|
November 8, 2012 |
|
CHANDRAKALA BAI SHARMA Vs. VIJAY SINGH
|
December 10, 2012 |
|
CHANDRALATA GUPTA Vs. UMESH KUMAR SINHAL
|
January 27, 2012 |
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CHANDRAMOHAN BANSAL Vs. SATISH KUMAR SIKKA
|
July 9, 2012 |
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CHANDRAPAL SINGH Vs. STATE OF M P
|
July 18, 2012 |
|
CHANDRAPAL SINGH PARMAR Vs. STATE OF M.P.
|
November 2, 2012 |
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CHANDRASHEKHAR Vs. STATE OF M P
|
January 11, 2012 |
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CHANDRIKA PRASAD Vs. INDRAMANI THROUGH L.RS.
|
October 11, 2012 |
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CHARAN SINGH Vs. STATE OF M P
|
February 28, 2012 |
|
CHARAN SINGH SHAKYA Vs. STATE OF M.P.
|
September 21, 2012 |
|
CHARANDAS Vs. STATE OF MADHYA PRADESH
|
August 13, 2012 |
|
CHATUR SINGH Vs. STATE OF M.P.
|
September 21, 2012 |
|
CHATURBHUJ S/O NANDAJI Vs. STATE OF M P
|
July 25, 2012 |
|
CHETAN Vs. AJIT
|
February 24, 2012 |
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CHHAGANLAL S/O CHAMPALAL SONI AND ANOTHER Vs. CHANDMAL S/O JADULAL SONI AND OTHERS
|
January 18, 2012 |
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CHHANGA Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
CHHATAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2012 |
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CHHAYA RAJAWAT Vs. KOK SINGH RAJAWAT
|
August 14, 2012 |
|
CHHEDILAL Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
CHHIDDU SINGH PARIHAR Vs. M.R.ASUDANI
|
September 21, 2012 |
|
CHHOGALAL Vs. STATE OF MP
|
January 20, 2012 |
|
CHHOTE KHAN Vs. STATE OF M P
|
January 27, 2012 |
|
CHHOTE LAL PAL Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
|
CHHOTELAL Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 20, 2012 |
|
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
July 27, 2012 |
|
CHHOTELAL CHOUDHARY ALIAS CHHOTE Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
CHHOTELAL PATEL Vs. STATE OF MADHYA PRADESH
|
April 2, 2012 |
|
CHHOTELAL RAJAK Vs. BRIJESH BAHADUR SINGH
|
June 22, 2012 |
|
CHHOTI BAI Vs. SURENDRA
|
April 30, 2012 |
|
CHIEF EXECUTIVE OFFICER Vs. VIREDNRA SINGH DAYAHAT
|
September 5, 2012 |
|
CHINTAMAN MASULKAR Vs. STATE OF MADHYA PRADESH
|
May 11, 2012 |
|
CHIRKUT Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
CHIRONJI LAL PATEL Vs. THE STATE OF MADHYA PRADESH
|
October 3, 2012 |
|
CHOITHRAM HOSPITAL Vs. ASSISTANT PROVIDENT FUND
|
January 10, 2012 |
|
CHOTEYLAL MISHRA Vs. STATE OF M P AND OTHERS
|
January 12, 2012 |
|
CHOTU KHAN S/O LAL MOHAMMAD KHAN Vs. AMNA BEE W/O JAFAR IQBAL
|
February 28, 2012 |
|
CHOTU S/O MAJID Vs. STATE OF M P
|
March 27, 2012 |
|
CHOUTHMAL Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
|
CHUNIYA Vs. STATE OF M P
|
December 4, 2012 |
|
CHUNNILAL HETWAL AND ORS Vs. STATE OF M P
|
July 17, 2012 |
|
CHUNNU ALIAS SHEOPRASAD DUBEY Vs. STATE OF MADHYA PRADESH
|
June 29, 2012 |
|
CITIZENS CO-OPERATIVE BANK Vs. ASST. PROVIDENT FUND COMMISSIONER
|
December 6, 2012 |
|
COLLEGE OF EDUCATION BILHARA Vs. STATE OF MADHYA PRADESH
|
April 25, 2012 |
|
COMMISSIONER M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD AND 3 ORS. Vs. PRADEEP DELWAR
|
August 31, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH SINGH
|
April 24, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. DIGAMBAR KUMAR JAIN
|
November 19, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FOODS LTD
|
June 19, 2012 |
|
COMMISSIONER OF INCOME TAX-I Vs. NAIDUNIA NEWS AND NETWORKING (P.) LTD
|
July 3, 2012 |
|
CONFIDENCE PETROLEUM INDIA LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 16, 2012 |
|
D B VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
|
February 14, 2012 |
|
D C JAIN Vs. DIRECTOR TRAINING
|
April 19, 2012 |
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D G SHAHANE Vs. STATE OF M P AND OTHERS
|
November 29, 2012 |
|
D. N. VISHWAKARMA Vs. STATE OF M.P.
|
September 25, 2012 |
|
D.J. KILLEDAR Vs. G.S.I.T.S.
|
September 13, 2012 |
|
D.K. ALIAS DHARMENDRA KACHHI Vs. STATE OF MP
|
October 9, 2012 |
|
D.N. CHAUDHARY Vs. UNION OF INDIA AND OTHERS
|
March 22, 2012 |
|
D.N. SHUKLA Vs. STATE OF M.P.
|
September 21, 2012 |
|
DAAN SINGH Vs. STATE OF M.P.
|
November 7, 2012 |
|
DADOOJI BISEN Vs. STATE OF M P AND OTHERS
|
December 4, 2012 |
|
DAL CHAND AHIRWAR Vs. STATE OF M P
|
February 14, 2012 |
|
DALCHAND RAIKWAR Vs. PRINCIPAL, GOVERNMENT BOYS HIGHER SECONDARY SCHOOL, VIDISHA
|
January 16, 2012 |
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DALVEER Vs. STATE OF M.P.
|
September 6, 2012 |
|
DAMODAR PRASAD TANTWAH Vs. STATE OF M.P
|
January 16, 2012 |
|
DANDI SWAMI RAMANAND SARASWATI GURU DANDI SWAMI VI Vs. DANDI SWAMI JAGDISHSWANAND SARASWATI GURU DANDI SW
|
February 28, 2012 |
|
DARBARSINGH Vs. ADDITIONAL COLLECTOR(REVENUE) RAJGARH
|
June 27, 2012 |
|
DARIYAONATH S/O. SALAMNATH R/O. VILLAGE DEOGURADIYA, INDORE Vs. STATE THROUGH P.S. KHUDEL, INDORE
|
August 28, 2012 |
|
DASHARAM S/O DAYARAM Vs. STATE OF M P
|
November 6, 2012 |
|
DASHARAM S/O DAYARAM Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
DASHARATH PRASAD Vs. STATE OF MP
|
September 20, 2012 |
|
DASHRATH Vs. STATE OF M P
|
March 19, 2012 |
|
DASHRATH SINGH Vs. STATE OF M.P.
|
September 28, 2012 |
|
DASHRATHLAL SAHU Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
DASHRATHPURI ALIAS LUKTAPURI SON OF GANESHPURI, OCCUPATION AUTO DRIVER, RESIDENT OF TRIPURI CHOWK, NEAR MEDICAL COLLEGE, JABALPUR Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
DATARAM Vs. STATE OF M.P.
|
September 6, 2012 |
|
DAULAT SINGH KUMBKAR Vs. STATE OF M P AND OTHERS
|
July 27, 2012 |
|
DAULATSINGH Vs. SHYAMSUNDER
|
April 2, 2012 |
|
DAYAL DAS Vs. RAJENDRA PRASAD GAUTAM
|
March 1, 2012 |
|
DAYARAM Vs. STATE OF M P
|
August 13, 2012 |
|
DAYARAM Vs. PUNIYA
|
September 21, 2012 |
|
DAYARAM Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
|
DAYARAM CHOUHAN Vs. CHAGGANLAL PARMAR
|
July 17, 2012 |
|
DAYLIBAI Vs. CHHABU ALIAS CHHATARSINGH
|
January 10, 2012 |
|
DEBABRATA DEY Vs. STATE OF M P
|
May 2, 2012 |
|
DEEDAR SINGH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 30, 2012 |
|
DEEKSHA SINGH Vs. DELHI PUBLIC SCHOOL, GWALIOR
|
December 13, 2012 |
|
DEENANATH PANDEY Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
DEENU @ DEENA AND ANR. Vs. THE STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
DEENU SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 5, 2012 |
|
DEEP NARAYAN SINGH Vs. BUREAU CHIEF SAHARA INDIA T V
|
July 3, 2012 |
|
DEEPA @ MUSKAN BHATIA Vs. AMIT KUMAR BHATIA
|
October 4, 2012 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
October 11, 2012 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
DEEPAK Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 27, 2012 |
|
DEEPAK AGRAWAL Vs. STATE OF M.P.
|
December 6, 2012 |
|
DEEPAK KANDA Vs. COLLECTOR
|
May 10, 2012 |
|
DEEPAK KUMAR Vs. STATE OF M P
|
January 25, 2012 |
|
DEEPAK KUMAR Vs. NARVADA PRASAD
|
March 5, 2012 |
|
DEEPAK KUMAR CHOUKSEY Vs. SUPERINTENDENT OFFICE OF DISTRICT
|
May 8, 2012 |
|
DEEPAK S/O MAAIRAM Vs. STATE OF MADHYA PRADESH
|
January 23, 2012 |
|
DEEPAK SAHU Vs. STATE OF MP
|
February 2, 2012 |
|
DEEPALI SOOD Vs. THE STATE OF M.P. & ORS.
|
September 18, 2012 |
|
DEEPESH WADHWANI Vs. ANIL PASRICHA
|
February 2, 2012 |
|
DEEPU SINGH ALIAS DEEPESH Vs. STATE OF MADHYA PRADESH
|
September 4, 2012 |
|
DEEVAN SINGH S/O ANGAD SINGH AND ANGAD SINGH S/O RAJDHAR GHOSHI, BOTH R/O VILLAGE DADORA, P.S. BAMNORA, DISTT. CHHATARPUR M.P. Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BAMNORA, DISTT. CHHATARPUR M.P.
|
May 9, 2012 |
|
DENNY @ HARPREETSINGH S/O DILIP Vs. STATE OF M P ,
|
April 27, 2012 |
|
DESHRAJ JAIN Vs. STATE OF M P
|
March 14, 2012 |
|
DEV KUMAR BEN SHAH Vs. STATE OF M P & OTHERS
|
April 4, 2012 |
|
DEV MAHADEVJI MANDIR Vs. RAJESH KUMAR
|
August 21, 2012 |
|
DEV NARAYAN SHARMA Vs. PRINCIPAL SECRETARY
|
August 6, 2012 |
|
DEVA @ CHANCHAL @ MANOJ NAMDEO & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 14, 2012 |
|
DEVAS TRADERS Vs. PREM PRAKASH
|
July 30, 2012 |
|
DEVASHISH DUTTA Vs. NEPA LIMITED
|
January 13, 2012 |
|
DEVCHANDRAJI S/O BHAGIRATHJI PATIDAR & ANOTHER Vs. PREMCHANDRA S/O BAGRIRAMJI PATIDAR & ANOTHER
|
March 5, 2012 |
|
DEVENDRA Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
DEVENDRA GUPTA Vs. STATE OF M P
|
March 19, 2012 |
|
DEVENDRA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
|
DEVENDRA SINGH Vs. JHABUA DHAR KSHETRIYA
|
April 25, 2012 |
|
DEVENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
June 21, 2012 |
|
DEVENDRA SINGH Vs. UNION OF INDIA
|
January 3, 2012 |
|
DEVENDRA SINGH Vs. SHISHUPAL SINGH RAJAWAT AND OTHERS
|
February 28, 2012 |
|
DEVENDRA SINGH Vs. HARISHANKAR AND OTHERS
|
May 2, 2012 |
|
DEVENDRA TIWARI Vs. STATE OF M P
|
July 16, 2012 |
|
DEVESH KUMAR Vs. STATE OF M P & OTHERS
|
April 12, 2012 |
|
DEVI Vs. STATE OF MADHYA PRADESH
|
June 20, 2012 |
|
DEVI SINGH Vs. STATE OF MP
|
June 4, 2012 |
|
DEVI SINGH Vs. STATE OF M P
|
March 30, 2012 |
|
DEVILAL S/O MANSHARAM BHARUD Vs. SANJAY S/O RAISINGH THAKUR
|
August 9, 2012 |
|
DEVILAL S/O SHRI RAI SINGH CHOUHAN AND 11 OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATIO
|
July 20, 2012 |
|
DEVKARAN Vs. SANJANA BAI
|
February 7, 2012 |
|
DEVNARAYANSINGH Vs. STATE OF MP
|
June 20, 2012 |
|
DEVPRAKASH S/O SURBHAN BARELA Vs. STATE OF MADHYA PRADESH
|
October 29, 2012 |
|
DEVSHARAN TRIPATHI Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
DEWAN SINGH MARAVI Vs. STATE OF MADHYA PRADESH
|
November 21, 2012 |
|
DHAN RAJ @ DANDUA Vs. STATE OF M P
|
July 25, 2012 |
|
DHANIRAM (DEAD) Vs. STATE OF M P
|
July 18, 2012 |
|
DHANIRAM, SON OF KISHORA Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
|
DHANSAMPAT Vs. STATE OF M P
|
March 1, 2012 |
|
DHANSINGH DHEEMAR Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
DHANSINGH, SHIVLAL GUJAR Vs. STATE OF M P
|
June 21, 2012 |
|
DHANUSH THAKUR Vs. MAMTA SONKAR AND ANOTHER
|
September 13, 2012 |
|
DHANWANTI Vs. STATE OF M P
|
July 13, 2012 |
|
DHARA & OTHERS Vs. STATE OF M P
|
May 1, 2012 |
|
DHARAM BAI Vs. PARSHU @ PARSHURAM RAIKWAR
|
October 9, 2012 |
|
DHARAMDAS Vs. THE STATE OF M.P.
|
September 7, 2012 |
|
DHARAMDAS ALIAS KUNJILAL Vs. STATE OF M P
|
June 29, 2012 |
|
DHARAMVEER Vs. DIRECTOR GENERAL OF POLICE
|
July 30, 2012 |
|
DHARANIDHAR Vs. NASIRKHAN
|
July 12, 2012 |
|
DHARI YADAV Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
DHARM SINGH Vs. STATE OF MADHYA PRADESH
|
November 9, 2012 |
|
DHARMENDER SINGH GOYAT Vs. THE STATE OF MADHYA PRADESH
|
August 21, 2012 |
|
DHARMENDRA Vs. LAXMINARAYAN
|
April 27, 2012 |
|
DHARMENDRA Vs. STATE OF M.P.
|
April 2, 2012 |
|
DHARMENDRA DOMLE Vs. STATE OF M P AND OTHERS
|
March 6, 2012 |
|
DHARMENDRA DOMLE Vs. STATE OF M P
|
September 7, 2012 |
|
DHARMENDRA GAUR Vs. MUKESH SHIVHARE
|
November 19, 2012 |
|
DHARMENDRA SINGH Vs. STATE OF M P
|
February 23, 2012 |
|
DHARMENDRA SINGH AND 4 ORS. Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 9 ORS.
|
September 21, 2012 |
|
DHARMVIR SINGH Vs. UNION OF INDIA
|
July 13, 2012 |
|
DHEERENDRA PANDEY Vs. STATE OF M P
|
August 6, 2012 |
|
DHIRENDRA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
DHIRENDRA SINGH PAWAR AND ANOTHER Vs. DHARMENDRA SINGH SIKARWAR AND ANOTHER
|
February 7, 2012 |
|
DHRUV KUMAR SINGH Vs. STATE OF M P
|
April 12, 2012 |
|
DHRUV PRASAD LODHI Vs. STATE OF M.P. AND OTHERS
|
December 11, 2012 |
|
DHULJI S/O RANCHOD LODHA AND OTHERS Vs. SHANTILAL S/O GANALAL LODHA AND OTHERS
|
March 15, 2012 |
|
DIAMOND CEMENTS Vs. UNION OF INDIA
|
October 30, 2012 |
|
DIGI CABLE NETWORK PRIVATE LTD Vs. STATE OF MADHYA PRADESH
|
February 7, 2012 |
|
DILEEP KHARE Vs. STATE OF M P
|
June 26, 2012 |
|
DILIP Vs. MANSHARAM
|
July 13, 2012 |
|
DILIP Vs. STATE OF M P
|
March 27, 2012 |
|
DILIP Vs. STATE OF M P
|
May 8, 2012 |
|
DILIP AWASTHI Vs. VINAY SHRIVASTAVA
|
March 19, 2012 |
|
DILIP BHANDARI Vs. R S BHANDARI AND OTHERS
|
July 24, 2012 |
|
DILIP MAHADIK Vs. RAMESH CHANDRA MAHADIK
|
June 21, 2012 |
|
DILIP MAHADIK Vs. RAMESH CHANDRA MAHADIK
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June 22, 2012 |
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DILIP RAJPUT Vs. STATE OF MADHYA PRADESH
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November 5, 2012 |
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DILIP SINGH PATEL AND ORS. Vs. STATE OF M.P. AND OTHERS
|
February 14, 2012 |
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DINANATH MISHRA Vs. STATE OF MADHYA PRADESH
|
July 10, 2012 |
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DINESH Vs. STATE OF M P
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July 10, 2012 |
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DINESH ALIAS VINOD ALIAS DURGA S/O MANGUDAS Vs. STATE OF MADHYA PRADESH
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September 4, 2012 |
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DINESH AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
|
August 22, 2012 |
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DINESH AND ANOTHER Vs. TEJSINGH & ANOTHER
|
February 14, 2012 |
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DINESH CHAND AGRAWAL & ANR. Vs. THE STATE OF M.P. AND ORS.
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January 9, 2012 |
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DINESH KAUSHAL Vs. STATE OF M P
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August 29, 2012 |
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DINESH KUMAR Vs. SARVESHARI
|
December 19, 2012 |
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DINESH KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
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October 1, 2012 |
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DINESH PARASHAR Vs. SMT. MITHILA DEVI AND ORS.
|
December 13, 2012 |
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DINESH PRASAD MISHRA Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
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DINESH S/O DORILAL KIRAR Vs. STATE OF M P
|
April 26, 2012 |
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DINESH VAISHNAV Vs. KISHOR KUMAR GUPTA
|
January 6, 2012 |
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DIRECTOR PARTH CREDIT AND CAPITAL MARKET PVT. LTD. Vs. C.M. MUNDRA AND CO. AND 7 ORS.
|
August 21, 2012 |
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DIRECTOR VIGILANCE & SECURITY JABALPUR Vs. KESHAVLAL GUPTA
|
September 18, 2012 |
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DISTRICT DHANDADHIKARI Vs. GHISU SINGH
|
November 27, 2012 |
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DISTRICT INSTITUTE OF EDUCATION & TRAINING, GWALIOR Vs. MISS SHARAD ASTHANA & ANOTHER
|
August 8, 2012 |
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DIVISIONAL FOREST OFFICER THE STATE OF MADHYA PRADESH Vs. RAJENDRA
|
June 18, 2012 |
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DIVYA MARBLE Vs. STATE OF M.P.
|
October 4, 2012 |
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DIVYA SANSKAR SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
|
September 7, 2012 |
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DIVYA SHANKAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
September 27, 2012 |
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DIWAKAR RAO GURJAR Vs. SHOBNA
|
July 16, 2012 |
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DOMARI BAIGA Vs. STATE OF M.P.
|
October 3, 2012 |
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DR. AMARJYOTI TOPPO Vs. STATE OF MP AND OTHERS
|
August 6, 2012 |
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DR. ANAND GOVIND VINCHURKAR Vs. STATE OF MP AND OTHERS
|
December 13, 2012 |
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DR. PARAFULA MOON Vs. THE STATE OF MADHYA PRADESH
|
August 16, 2012 |
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DR. PRASANNA PATKAR Vs. STATE OF M.P.
|
August 3, 2012 |
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DR. S.C. PALIWAL Vs. STATE OF M.P.
|
August 9, 2012 |
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DR. SADHANA VERMA Vs. STATE OF M.P.
|
April 11, 2012 |
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DR. SATISH KATAKWAR Vs. THE STATE OF M.P. AND OTHERS
|
August 21, 2012 |
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DR. SHAKUNTALA TOMAR AND DR. A.S. TOMAR Vs. STATE OF M.P., THE MUNICIPAL CORPORATION, GWALIOR THRU. ITS COMMISSIONER, THE COLLECTOR, DISTRICT, GWALIOR AND THE TEHSILDAR, DISTRICT GWALIOR
|
April 4, 2012 |
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DULA S/O VAKTAJI Vs. KAILASH AND OTHERS
|
February 28, 2012 |
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DULARIBAI Vs. UNION OF INDIA
|
September 4, 2012 |
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DULESINGH S/O PUJAJI AND OTHERS Vs. SURAJBAI W/O BHIMSINGH RAJPUT AND OTHERS
|
February 28, 2012 |
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DULI CHAND KUMAR Vs. STATE OF M P
|
July 3, 2012 |
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DULICHAND GUPTA Vs. STATE OF M P
|
October 4, 2012 |
|
DURGA Vs. STATE OF M P
|
April 17, 2012 |
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DURGA AHIRWAR Vs. HARSHIT KUMAR
|
April 26, 2012 |
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DURGA BAI Vs. VIMLA BAI
|
May 9, 2012 |
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DURGA PRASAD Vs. SMT. RAJRAJESHWARI DEVI ANGRE AND OTHERS
|
November 7, 2012 |
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DURGA PRASAD KEWAT Vs. CHIEF MECHANICAL ENGINEER
|
June 21, 2012 |
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DURGESH CHOURASIA Vs. SHIV KUMAR TIWARI
|
May 15, 2012 |
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DWARIKA PRASAD Vs. STATE OF MP
|
May 8, 2012 |
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DWARIKA SINGH Vs. STATE OF MADHYA PRADESH
|
October 17, 2012 |
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DWARKA PRASAD VYAS Vs. STATE OF M P AND OTHERS
|
May 4, 2012 |
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DWARKA SHEET UDYOG Vs. RAJRNDRA MANIHAR
|
February 16, 2012 |
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DYAN SINGH DONGRA Vs. M/S. CHANDRALOK FINVEST PVT. LTD.
|
January 27, 2012 |
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ELIYAS Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2012 |
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EMERALD INDUSTRIES Vs. NEERAJ PRATIBHA JV
|
January 13, 2012 |
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EMERALD INDUSTRIES Vs. NEERAJ PRATIBHA
|
January 3, 2012 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. MODERN GAS AGENCY
|
December 3, 2012 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL PRESIDENT
|
April 9, 2012 |
|
EMPLOYEES STATE INSURANCE CORPORATION THROUGH REGIONAL OFFICE Vs. SHIV PLASTI INDUSTRIES RATLAM THROUGH PROPRIETOR ASHOK KUMAR
|
August 28, 2012 |
|
ENDOLABS LTD. Vs. UNION OF INDIA
|
February 9, 2012 |
|
EX. ASI/M PARVINDER SINGH Vs. UNION OF INDIA & ORS.
|
June 26, 2012 |
|
EXECUTIVE ENGINEER Vs. BALATA
|
May 9, 2012 |
|
EXECUTIVE ENGINEER Vs. RECOVERY OFFICER
|
February 22, 2012 |
|
EXECUTIVE ENGINEER Vs. JANI BAI
|
April 25, 2012 |
|
EXECUTIVE ENGINEER, MADHYA PRADESH Vs. VIMLA DEVI, W/O LATE VIJAYKARAN
|
November 21, 2012 |
|
FAGNU Vs. STATE OF M P
|
March 28, 2012 |
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FAGULAL DAHARIYA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
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FAIRDEAL TRADERS Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX
|
July 16, 2012 |
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FAKIR BHAGIRATH KUMHAR Vs. LAXMI BAI RATANLAL KUMHAR & OTHERS
|
February 1, 2012 |
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FARUKH KHA @ JAMAAL KHAN Vs. UNION OF INDIA
|
November 9, 2012 |
|
FARUQ HUSSAIN & ORS Vs. M P STATE
|
February 16, 2012 |
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FATEH SINGH Vs. STATE OF M P
|
July 24, 2012 |
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FATTA S/O SOMALA BHABHAR BHEEL Vs. BABU S/O MADIYA & ANOTHER
|
March 7, 2012 |
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FERAN SINGH Vs. DHANIRAM AND ANOTHER
|
August 24, 2012 |
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FIRM PARASMAL RAJMAL JAIN Vs. ARVIND S/O PURSHOTTAM SUGANDHI
|
February 28, 2012 |
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FIRM PARASMAL RAJMAL JAIN Vs. ARVIND S/O. PURSHOTTAM SUGANDHI
|
February 28, 2012 |
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FIROZ S/O SATTAR NAITA Vs. THE STATE OF M.P. AND OTHERS
|
May 1, 2012 |
|
FIROZUDDIN KHAN Vs. STATE OF M P & 2 ORS
|
September 14, 2012 |
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FIRST SOURCE SOLUTIONS LTD Vs. UNION OF INDIA
|
May 17, 2012 |
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FLORENCE NIGHTINGALE COLLEGE OF NURSING Vs. THE STATE OF M.P.
|
April 11, 2012 |
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FORTUNE STONE LTD. Vs. THE COMMISIONER
|
August 13, 2012 |
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FRONTIER CONSTRUCTION COMPANY A COMPANY REG. UNDER COMPANIES Vs. STATE OF M.P.
|
August 8, 2012 |
|
FULLA Vs. NARENDRA SINGH
|
May 2, 2012 |
|
FULMATI KUMHAR Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
FUN MULTIPLEX PVT LTD Vs. STATE OF M P
|
January 13, 2012 |
|
FUNDIBAI Vs. SUB DIVISIONAL OFFICER
|
February 2, 2012 |
|
G R PARIHAR Vs. STATE OF M P AND OTHERS
|
July 31, 2012 |
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G R S THAKUR Vs. STATE OF M P
|
May 14, 2012 |
|
G.P. NORIYA Vs. THE STATE OF MADHYA PRADESH
|
October 3, 2012 |
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G.V.P.R. ENGINEERS LIMITED Vs. STATE OF MADHYA PRADESH
|
May 3, 2012 |
|
GABBUGIRI S/O KISHANGIRI Vs. GHASIRAM S/O LALJIRAM
|
August 14, 2012 |
|
GAFFAR KHAN Vs. STATE OF MP
|
March 16, 2012 |
|
GAGANDEEP Vs. ANIL KUMAR
|
November 6, 2012 |
|
GAJPAL SINGH RATHORE Vs. STATE OF MP
|
May 16, 2012 |
|
GAJRA GEARS P LIMITED Vs. LAKHABNLAL VERMA
|
August 9, 2012 |
|
GAJRAJ SINGH & 7 OTHERS Vs. STATE OF M P
|
November 21, 2012 |
|
GANDHARV SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 2012 |
|
GANESH B.ED., COLLEGE Vs. STATE OF M.P.
|
September 3, 2012 |
|
GANESH KUMAR SHARMA Vs. STATE OF MP
|
June 21, 2012 |
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GANESH MINES PVT. LTD. Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
January 19, 2012 |
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GANESH S/O KHARAGJEET Vs. BASANTI MAHOUR AND OTHERS
|
June 22, 2012 |
|
GANESH S/O KHARAGJEET Vs. BASANTI MAHOUR
|
June 21, 2012 |
|
GANESH SINGH RAWAT Vs. STATE OF MP
|
June 25, 2012 |
|
GANGA MAHILA SWA SAHAYTA SAMOOH & ORS. Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
GANGA PRASAD Vs. NAND KUMAR
|
August 6, 2012 |
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GANGA SINGH Vs. STATE OF MADHYA PRADESH
|
December 6, 2012 |
|
GANGABISHAN DWARIKADAS Vs. STATE OF M P
|
June 28, 2012 |
|
GANGACHARAN S/O. SHRI JIYALAL JAISWAL Vs. SHEKH ALTAF S/O. SHEKH IMAM
|
December 17, 2012 |
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GANGADHAR Vs. SONABAI
|
July 30, 2012 |
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GANJE ALIAS GAJRAJ Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
GANPAT @ GANTU Vs. STATE OF M P
|
July 18, 2012 |
|
GANPAT @ NARAYAN Vs. RUMAL SINGH
|
November 6, 2012 |
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GANPAT SAVANER AND 2 ORS. Vs. RAJENDRA
|
August 29, 2012 |
|
GAS AUTHORITY OF INDIA LTD (NOW CALLED GAIL (INDIA Vs. STATE OF M P & ORS
|
April 19, 2012 |
|
GAURAV Vs. INDORE PUBLIC SCHOOL ACHAL CHOUDHARY
|
August 9, 2012 |
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GAURAV SHRIVASTAVA Vs. THE STATE OF MADHYA PRADESH
|
January 23, 2012 |
|
GAURI SHANKAR BEED Vs. ANAND KUMAR GOENKA
|
April 26, 2012 |
|
GAYA PRASAD Vs. RAM KISHAN
|
March 12, 2012 |
|
GAYA PRASAD LODHI Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
GAYATRIDEVI @ KUSHUMLATA Vs. SURENDRA NATH BANDIL
|
June 9, 2012 |
|
GEETA BAI Vs. STATE OF M.P.
|
December 14, 2012 |
|
GEETA BAI AND OTHER Vs. GOVERDHANLAL
|
April 27, 2012 |
|
GEETA BAI PATEL Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
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GEETA CHOUDHARY Vs. ANAMIKA TIWARI
|
May 1, 2012 |
|
GEETA SAKET Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
GEETA SHARMA Vs. STATE OF M P & OTHERS
|
October 19, 2012 |
|
GEETABAI W/O NANURAM GAARI, AGED 45 YEARS, OCCUPATION - LABOURER, R/O SAGORE, DISTRICT DHAR Vs. STATE OF MADHYA PRADESH THROUGH P.S. SAGORE
|
April 9, 2012 |
|
GENDALAL Vs. STATE OF MP
|
January 30, 2012 |
|
GENDALAL Vs. STATE OF M P
|
November 20, 2012 |
|
GENDALAL & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
GENDALAL ALIAS GINDU Vs. STATE OF MADHYA PRADESH
|
September 6, 2012 |
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GENDALAL RAJPUT Vs. SATPURA NARMADA KSHETRIYA GRAMIN
|
April 24, 2012 |
|
GENERAL MANAGER Vs. DEENDAYAL GAUD
|
December 13, 2012 |
|
GENERAL MANAGER NARMADA HYDROELECTRIC DEVELOPMENT CORPORATION Vs. LAKHAN LAL
|
January 27, 2012 |
|
GHANSHYAM Vs. STATE OF M P
|
November 27, 2012 |
|
GHANSHYAM Vs. STATE OF MP
|
February 28, 2012 |
|
GHANSHYAM Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
GHANSHYAM LODHI Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
GHANSU @ GHANSHYAM Vs. STATE OF M P
|
February 28, 2012 |
|
GHANSYAM Vs. SATISH KUMAR GUPTAS
|
August 30, 2012 |
|
GHASIRAM AND OTHERS Vs. KESHARSINGH AND OTHERS
|
March 5, 2012 |
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GHASIRAM SENDHOR Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
GIJESH BEDI Vs. PRAVEEN GOYAL & ORS
|
October 16, 2012 |
|
GIRDHARI Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
GIRIRAJ EDUCATIONAL SOCIETY Vs. INDORE DEVELOPMENT AUTHORITY
|
April 11, 2012 |
|
GIRISH KUMAR SHUKLA Vs. STATE OF M P
|
July 24, 2012 |
|
GIRISH SHARMA Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
GIRISH SHARMA Vs. KAILASH CHANDRA
|
August 7, 2012 |
|
GIRISH SHARMA Vs. STATE OF MADHYA PRADESH
|
January 9, 2012 |
|
GIRISHCHAND SHARMA Vs. UNION OF INDIA
|
December 19, 2012 |
|
GIRJA SHANKAR SHARMA Vs. STATE OF MADHYA PRADESH
|
August 28, 2012 |
|
GIRRAJ Vs. STATE OF MADHYA PRADESH
|
February 14, 2012 |
|
GIRRAJ BANSAL Vs. OMPRAKASH AGRAWAL
|
February 9, 2012 |
|
GIRWAR LAL JATAM Vs. STATE OF M.P.
|
August 3, 2012 |
|
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. STATE OF MADHYA PRADESH
|
December 5, 2012 |
|
GLS MEMORIAL EDUCATION SOCIETY BANMORE Vs. JIWAJI UNIVERSITY
|
October 10, 2012 |
|
GOBARILAL Vs. STATE OF M P
|
August 3, 2012 |
|
GODAVARIBAI Vs. EXECUTIVE ENGINEER
|
August 8, 2012 |
|
GODHA Vs. STATE OF M P
|
July 3, 2012 |
|
GOKUL PRASAD Vs. THE STATE LEVEL COMMITTEE & ANOTHER
|
October 3, 2012 |
|
GOKUL PRASAD Vs. STATE LEVEL COMMITTEE
|
January 19, 2012 |
|
GOKUL PRASAD & OTHERS Vs. STATE OF M P
|
August 17, 2012 |
|
GOLU @ BHAGWAN SINGH Vs. STATE OF M.P.
|
August 9, 2012 |
|
GOMATI BAI Vs. STATE OF M.P
|
October 10, 2012 |
|
GOMTI BAI Vs. STATE OF M.P.
|
September 27, 2012 |
|
GOPAL Vs. STATE OF M P
|
July 5, 2012 |
|
GOPAL Vs. LALITA BAI
|
January 13, 2012 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
July 30, 2012 |
|
GOPAL & OTHERS Vs. STATE OF M P
|
January 9, 2012 |
|
GOPAL @ RAMGOPAL S/O UMRAOSINGH BALAI AND ORS Vs. STATE OF M P AND ORS
|
May 9, 2012 |
|
GOPAL JI SINGH Vs. STATE OF M P
|
September 3, 2012 |
|
GOPAL S/O BHARAT YADAV Vs. STATE OF MADHYA PRADESH
|
September 26, 2012 |
|
GOPAL S/O SIDDHULAL Vs. STATE OF M P
|
August 8, 2012 |
|
GOPAL SINGH Vs. STATE OF M.P.
|
November 2, 2012 |
|
GOPAL SINGH Vs. STATE OF M P
|
February 29, 2012 |
|
GOPAL SINGH Vs. STATE OF M P
|
July 10, 2012 |
|
GOPAL SINGH GURJAR Vs. STATE OF MADHYA PRADESH
|
December 14, 2012 |
|
GOPAL, DHOOMSINGH DESWALI Vs. STATE OF M P
|
May 3, 2012 |
|
GOPALDAS S/O JEEVANDAS BAIRAGI Vs. CENTRAL NARCOTICS BUREAU, JAORA, DISTRICT RATLAM
|
March 19, 2012 |
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GOPALRAO JAMDAR Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
GOPI CHAND RAJANI Vs. INDORE DEVELOPMENT AUTHORITY
|
July 25, 2012 |
|
GOPI NATH Vs. SHIV PRASAD
|
March 6, 2012 |
|
GOPIKRISHNA NEMA Vs. ASHWIN JOSHI
|
September 6, 2012 |
|
GORABAI Vs. MAHENDRA
|
November 6, 2012 |
|
GORELAL Vs. STATE OF MADHYA PRADESH
|
October 1, 2012 |
|
GOTHA AHIRWAR Vs. NATIONAL MINERAL DEVELOPMENT CORP LTD
|
June 27, 2012 |
|
GOVARDHAN DAS S/O BANAMAL Vs. ASHOK KUMAR S/O RADHIKA PRASAD
|
November 20, 2012 |
|
GOVIND OD. GARG Vs. THE STATE OF MADHYA PRADESH
|
January 2, 2012 |
|
GOVIND PRASAD Vs. STATE OF M P
|
August 6, 2012 |
|
GOVIND PRASAD GEETE Vs. VIDYAWATI
|
November 5, 2012 |
|
GOVIND PRASAD PATEL Vs. HIGH COURT OF MADHYA PRADESH AND ANOTHER
|
July 24, 2012 |
|
GOVIND S/O MADANLAL Vs. STATE OF M P
|
March 15, 2012 |
|
GOVIND S/O RAMPRASAD GADARI Vs. STATE OF M P
|
July 31, 2012 |
|
GOVIND SHARAN Vs. HAR GOVIND
|
March 27, 2012 |
|
GOVIND SING S/O BHAGWANSINGH THAKUR AND ORS Vs. STATE OF M P AND ORS
|
February 21, 2012 |
|
GOVIND SINGH Vs. STATE OF M P AND ANOTHER
|
February 2, 2012 |
|
GOVIND SINGH Vs. M P P K V V & OTHERS
|
November 6, 2012 |
|
GOVIND SINGH Vs. BANSHILAL SHOBHARAM PATIDAR AND ORS
|
December 11, 2012 |
|
GOVIND SINGH Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
|
GOVIND SINGH, S/O SHRI BHAV SINGH Vs. RAMCHARAN S/O CHOTELAL
|
October 16, 2012 |
|
GOVINDSINGH S/O. JAGANNATHSINGH, AGED 20 YEARS, CASTE-RAJPUT, OCCUPATION-AGRICULTURE, R/O. MANDAVAD, DISTT. SHAJAPUR, Vs. STATE OF M.P. THROUGH P.S. A.J.K., DISTT. SHAJAPUR
|
March 28, 2012 |
|
GOVT. OF INDIA Vs. PUSHOTTAM DATT TRIPATHI
|
August 21, 2012 |
|
GRAM KALYAN SANSTHAN Vs. STATE OF M P
|
March 22, 2012 |
|
GRAM PANCHAYAT Vs. STATE OF M P
|
September 12, 2012 |
|
GRAM PANCHAYAT GULBADA Vs. STATE OF M P AND OTHERS
|
October 18, 2012 |
|
GRAM PANCHAYAT KARAILA Vs. STATE OF MP
|
August 1, 2012 |
|
GRAM PANCHAYAT, JHADEL Vs. STATE OF MP & ORS.
|
November 1, 2012 |
|
GUDDA ALIAS SUKHCHA Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
GUDDA ALIAS SULTAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 26, 2012 |
|
GUDDI BAI AND OTHERS Vs. GAJENDRA PRATAP SINGH AND OTHERS
|
May 2, 2012 |
|
GUDDI DEVI Vs. STATE OF MP
|
June 28, 2012 |
|
GUDDI W/O KUNJLAL ADIWASI Vs. STATE OF M.P. & OTHERS
|
April 3, 2012 |
|
GUDDIBAI WD/O BHUWANISHANKAR BHIL Vs. DEVKISHAN S/O VERDAJI GAYRI
|
July 10, 2012 |
|
GUDDU @ CHAIN SINGH S/O KALU @ KALIA RAJPUT Vs. STATE OF M P
|
March 19, 2012 |
|
GUDDU @ PURSHOTTAM Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
GUDDU ALIAS KHEMRAJ NAGPURE Vs. STATE OF M P & OTHERS
|
March 5, 2012 |
|
GUDDU ALIAS SAMEER Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
GUJAR SAMAJ Vs. KAILASHCHANDRA
|
August 13, 2012 |
|
GULAB SINGH Vs. STATE OF M P
|
February 2, 2012 |
|
GULAM JILANI Vs. FATIMABAI
|
April 11, 2012 |
|
GULFAM KHAN Vs. STATION HOUSE OFFICER
|
September 21, 2012 |
|
GULSHAN Vs. STATE OF MP
|
October 9, 2012 |
|
GUMAN SINGH DAMOR Vs. STATE OF MADHYA PRADESH & ANR.
|
February 17, 2012 |
|
GUNMALA SHANTI FOUNDATION TRUST Vs. V S NIRANJAN
|
July 5, 2012 |
|
GUPTESHWAR GRIH NIRMAN SAHKARI SANSTHA, GWALIOR Vs. VAN MANDAL ADHIKARI AND ANOTHER
|
August 21, 2012 |
|
GURDEEP KAUR Vs. VIMAL JEET KAUR
|
September 14, 2012 |
|
GURUDAYAL Vs. ANANT KUMAR
|
January 19, 2012 |
|
GURUKRIPA LOGISTIC Vs. STATE OF M P AND OTHERS
|
April 17, 2012 |
|
GURUNANAK PRATHMIK UPBHOKTA BHANDAR Vs. STATE OF M P
|
February 1, 2012 |
|
GURUNANAK TIMBER MART Vs. ANIL KUMAR GULATEE
|
May 14, 2012 |
|
GWALIOR SUGAR CO. LTD. Vs. AJEET IMPEX PVT. LTD.
|
August 14, 2012 |
|
GWALIOR VYAPAR MELA PRADHIKARAN Vs. STATE OF MP
|
October 29, 2012 |
|
GYAN BAI SHARMA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
GYAN CHAND JAIN Vs. STATE OF M.P. AND OTHERS
|
February 7, 2012 |
|
GYAN SINGH Vs. AMAR SINGH
|
March 12, 2012 |
|
GYANE @ GYANESHWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
|
GYANENDRA PANDEY Vs. STATE OF M P
|
November 6, 2012 |
|
GYANI PRASAD DUBEY Vs. STATE OF MP AND OTHERS
|
September 5, 2012 |
|
GYANI VRIDH JAAN SEVA KENDRA Vs. STATE OF M P & OTHERS
|
April 26, 2012 |
|
GYANMATI BASORE Vs. STATE OF M P
|
September 4, 2012 |
|
H M CHATURVEDI Vs. M P ELECTRICITY BOARD
|
October 9, 2012 |
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H P SINGH Vs. STATE OF M P
|
November 6, 2012 |
|
HAAKIN SINGH YADAV Vs. STATE OF M.P., VAN MANDAL ADHIKARI, MORENA
|
April 2, 2012 |
|
HABIB Vs. WESTERN COALFIELD LTD AND OTHERS
|
November 27, 2012 |
|
HABIB KHAN AND ANR Vs. LEGAL REPRESENTATIVES OF NIYAZ AND ORS
|
August 16, 2012 |
|
HAIDER MUNDA Vs. STATE OF MADHYA PRADESH
|
March 15, 2012 |
|
HAJI ABDUL RAJJAK Vs. STATE OF M P
|
September 21, 2012 |
|
HAJI SAYYAD Vs. STATE OF M P
|
June 28, 2012 |
|
HAKIM SINGH Vs. SHOUKAT ALI
|
May 9, 2012 |
|
HAKKA Vs. PAPPU
|
March 1, 2012 |
|
HALKE Vs. STATE OF MADHYA PRADESH
|
September 27, 2012 |
|
HALKI BAI & ORS. Vs. STATE OF M.P. & ORS.
|
November 23, 2012 |
|
HALUKA S/O SHRI DONGERSAY Vs. STATE OF M.P. AND OTHERS
|
February 13, 2012 |
|
HAMEED BEGAM Vs. POORAN CHAND JAIN
|
December 17, 2012 |
|
HAMEED MOHAMMAD Vs. STATE OF M P
|
August 16, 2012 |
|
HAMEEDA BEGUM Vs. INDER KUMAR JAIN
|
October 17, 2012 |
|
HANNA @ HARNARAYAN AND ANOTHER Vs. STATE OF M P
|
July 5, 2012 |
|
HANNA @ HARNARAYAN Vs. STATE OF MADHYA PRADESH
|
July 5, 2012 |
|
HANSRAJ SINGH Vs. STATE OF M P
|
November 29, 2012 |
|
HANUMANT SINGH Vs. STATE OF MP
|
March 13, 2012 |
|
HANUMAT SINGH RAGHUVANSHI Vs. STATE OF MP
|
February 2, 2012 |
|
HAQUIM UDDIN BOHRA Vs. PRAMOD KUMAR JAIN
|
August 9, 2012 |
|
HARBANS KUMARI W/O LATE SHRI DEVRAJ Vs. STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY, WATER RESOURCES
|
September 20, 2012 |
|
HARCHHAT BAI Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
HARGOVIND Vs. SAGUN BAI
|
July 10, 2012 |
|
HARGOVIND Vs. SAGUN BAI AND OTHERS
|
July 3, 2012 |
|
HARI BAI MEHRA Vs. CHAIN SINGH DIGPAL
|
September 4, 2012 |
|
HARI PRAKASH SHIVHARE Vs. PRAMOD SHIVHARE
|
May 3, 2012 |
|
HARI SINGH Vs. STATE OF MADHYA PRADESH
|
April 30, 2012 |
|
HARI SINGH GAUR Vs. B D MISHRA
|
May 3, 2012 |
|
HARI SINGH S/O GANGARAM AGRICULTURIST, R/O VILLAGE ARNIYA TEHSIL BIAORA, DISTRICT RAJGARH (BIAORA) Vs. STATE THROUGH PS BIAORA DISTRICT RAJGARH (BIAORA)
|
August 28, 2012 |
|
HARIBABU SHARMA Vs. STATE OF MADHYA PRADESH
|
June 22, 2012 |
|
HARIBABU SHARMA Vs. STATE OF MADHYA PRADESH
|
June 28, 2012 |
|
HARICHARANLAL POORANLAL Vs. KRISHI UPAZ MANDI SAMITI
|
October 8, 2012 |
|
HARIDAS Vs. EXECUTIVE ENGINEER M.P.
|
September 14, 2012 |
|
HARIKRISHNA Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
HARILAL S/O BHARULALJI AND OTHERS Vs. RAJENDRA S/O CHIRONJILALJI AND OTHERS
|
March 15, 2012 |
|
HARIOM GURJAR Vs. STATE OF M.P.
|
September 18, 2012 |
|
HARIPRASAD Vs. BAPU LAL
|
September 4, 2012 |
|
HARIPRASAD MISHRA Vs. DISTRICT MAGISTRATE
|
January 27, 2012 |
|
HARIRAM Vs. STATE OF M P
|
December 12, 2012 |
|
HARIRAM (DEAD) THROUGH L.RS. SMT. PREMABAI AND OTHERS Vs. UMADEVI AND OTHERS
|
November 5, 2012 |
|
HARIRAM JATAV Vs. STATE OF M P
|
January 12, 2012 |
|
HARIRAM RAIKWAR Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
|
HARIRAM SONEJA Vs. NISHANT SHAHU
|
June 19, 2012 |
|
HARISH KORI Vs. RAJU K. RAJVARDHAN
|
December 7, 2012 |
|
HARISH KUMAR Vs. STATE OF MP
|
May 8, 2012 |
|
HARISH RIJHWANI Vs. DY REGISTRAR
|
August 13, 2012 |
|
HARISHANKAR Vs. STATE OF M P
|
May 1, 2012 |
|
HARISHANKAR SAXENA Vs. STATE OF M P
|
January 11, 2012 |
|
HARISHARAN Vs. THE STATE OF MADHYA PRADESH
|
August 14, 2012 |
|
HARISINGH Vs. STATE OF MADHYA PRADESH
|
November 21, 2012 |
|
HARJAS RAI MAKHIJA Vs. PUSHPARANI JAIN AND ANOTHER
|
April 3, 2012 |
|
HARLAL Vs. STATE OF MADHYA PRADESH
|
April 12, 2012 |
|
HARNAM SINGH Vs. STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
HARPREET RUPRAH Vs. AJAY TAMRAKAR
|
July 16, 2012 |
|
HARVEER SINGH Vs. VIDYA SHANKAR VAJPAYEE
|
September 24, 2012 |
|
HARVIND SINGH Vs. STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
HARVINDER KAUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 23, 2012 |
|
HASAN KABIR AND ORS Vs. ARCHDIOCESE OF BHOPAL AND OTHERS
|
July 31, 2012 |
|
HASAN MOHAMMED Vs. STATE OF MADHYA PRADESH
|
July 19, 2012 |
|
HASMUKH S/O JADAVJI JAIN Vs. STATE OF M P
|
March 27, 2012 |
|
HASTIMAL S/O SUJANMAL JAIN Vs. SOHANSINGH S/O BAPUSINGH RAJPUT
|
March 5, 2012 |
|
HATANATH AND OTHERS Vs. MUKESH DHAKAD AND OTHERS
|
December 19, 2012 |
|
HEERIBAI WD/O RAMSINGH AND OTHERS Vs. KAMLA BAI WD/O BHUWANJI
|
April 27, 2012 |
|
HEERU @ AASHISH PANDEY Vs. STATE OF MADHYA PRADESH
|
December 21, 2012 |
|
HEG LIMITED Vs. STATE ELECTRICITY BOARD
|
April 30, 2012 |
|
HEMANT KHARE Vs. STATE OF M P
|
March 16, 2012 |
|
HEMANT SINGH Vs. VIJAY
|
November 6, 2012 |
|
HEMRAJ YADAV Vs. STATE OF M.P.
|
September 11, 2012 |
|
HIMALAYA SWA SAHAYATA SAMOOH Vs. STATE OF MP AND OTHERS
|
September 7, 2012 |
|
HIMANSHU SHARMA Vs. MANJULA SHARMA & OTHERS
|
August 14, 2012 |
|
HIMCON ENGINEERS (I) PVT LTD Vs. GWALIOR DEVELOPMENT AUTHORITY & ANOTHER
|
April 17, 2012 |
|
HINDURA @ HINDU S/O PUNJA BHANBHAR BHIL Vs. STATE OF M P
|
July 31, 2012 |
|
HINDUSTAN ELECTRO GRAPHITE LTD.,MANDIDEEP Vs. MEMBER JUDGE INDUSTRIAL COURT OF M P
|
September 21, 2012 |
|
HIRALAL Vs. HARI SINGH
|
September 27, 2012 |
|
HIRALAL Vs. STATE OF MADHYA PRADESH
|
July 31, 2012 |
|
HITENDRA KUMAR S/O SHRI MOHANLAL AND ORS Vs. STATE OF M P AND OTHERS
|
July 24, 2012 |
|
HITENDRASINGH Vs. STATE OF MP
|
June 19, 2012 |
|
HITKARINI COLLEGE OF ENGINEERING & TECHNOLOGY, JABALPUR Vs. STATE OF M.P. & OTHERS
|
September 18, 2012 |
|
HOLANBAI Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
|
HORIL PRASAD & OTHERS Vs. STATE OF MADHYA PRADESH
|
September 14, 2012 |
|
HOTAM SINGH Vs. STATE OF M.P.
|
September 13, 2012 |
|
HOTLINE TELETUBE AND COMPONENTS LTD. Vs. COMMISSIONER
|
August 21, 2012 |
|
HUKUM S/O SARDAR Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
HUKUM SINGH Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
HUKUMCHAND JUTE AND INDUSTRIES Vs. STATE OF M P
|
February 29, 2012 |
|
HUSSAIN S/O ISMAIL Vs. STATE OF MADHYA PRADESH
|
August 6, 2012 |
|
IBRAHIM KHAN Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
|
IBRAHIM S/O MOHAMMED KHAN (DEAD) THROUGH LRS SALIM S/O IBRAHIM (DEAD) THROUGH LRS SMT. MANA BEE W/O SALIM KHAN & OTHERS Vs. STATE OF M.P. THROUGH COLLECTOR
|
March 7, 2012 |
|
IDEA CELLULAR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2012 |
|
IDEAL CARPETS LTD Vs. UNION OF INDIA
|
May 10, 2012 |
|
IFCI LTD Vs. CHAIRMAN & ANOTHER
|
April 26, 2012 |
|
IFFCO TOKIO GENERAL INS. CO LTD Vs. SUNITA
|
July 3, 2012 |
|
IKLAKH KHAN Vs. STATE OF MADHYA PRADESH
|
July 16, 2012 |
|
ILLUME TECH SOLUTIONS & SERVICES Vs. NETLINK SOFTWARE GROUP PRIVATE LIMITED
|
September 7, 2012 |
|
IMRAN KHAN Vs. STATE OF MP
|
November 6, 2012 |
|
IMRAT SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
IMRAT SINGH GOKAL DHANAK AND ORS Vs. STATE OF M P
|
May 8, 2012 |
|
IN RE Vs. JITENDRA
|
December 11, 2012 |
|
IN RE Vs. STATE
|
July 12, 2012 |
|
IN REFERANCE(RECEIVED FRO III ASJ(FAST TRACK COURT) NARSINGHPUR Vs. RAHUL RAJAK
|
July 25, 2012 |
|
IN REFERENCE Vs. VINOD
|
August 7, 2012 |
|
IN REFERENCE Vs. DILIP
|
August 28, 2012 |
|
IN REFERENCE RECEIVED FROM III ADDL SESSIONS JUDGE SATNA Vs. GUDDA ALIAS DWARIKENDRA
|
January 16, 2012 |
|
IN THE MATTER OF ANU TRADING PRIVATE LIMITED Vs. STATE
|
May 16, 2012 |
|
IN THE MATTER OF SCH OF AMALGAMATION OF BHASKAR MU Vs. STATE
|
May 2, 2012 |
|
IN THE MATTER OF SIDDHI VINAYAKA EDUCATIONAL ACADEMY (PVT.) LIMITED Vs. REGISTRAR OF COMPANIES
|
September 11, 2012 |
|
IN THE MATTER OF VIGIS SEARCH AND SUPPORT P LTD Vs. REGISTRAR OF COMPANIES
|
October 8, 2012 |
|
INDAR SINGH Vs. STATE OF M P
|
March 19, 2012 |
|
INDAR SINGH Vs. STATE OF M P
|
September 26, 2012 |
|
INDER SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 25, 2012 |
|
INDERPRAKASH BHARGAVA Vs. STATE OF M P
|
January 17, 2012 |
|
INDERSINGH Vs. STATE OF M P
|
August 6, 2012 |
|
INDIAN INSTITUTE OF FOREST MANAGEMENT Vs. R JAISWAL
|
March 15, 2012 |
|
INDIAN OIL CORPORATION LTD Vs. SWANTIKA
|
February 15, 2012 |
|
INDIRA PRIYADARSHINI Vs. STATE
|
April 19, 2012 |
|
INDRA RAJ POCHATE Vs. STATE OF MP AND OTHERS
|
January 2, 2012 |
|
INDRAJEET Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
INDRAJEET SINGH Vs. STATE OF MP
|
September 7, 2012 |
|
INDRAKALI Vs. SITRANIYA DEVI
|
September 11, 2012 |
|
INSAF S/O IMAMUDDIN MUSALMAN AND ORS Vs. STATE OF M P
|
January 19, 2012 |
|
INSAF S/O IMAMUDDIN MUSALMAN, AGE 24 YEARS, Vs. STATE OF MADHYA PRADESH THROUGH P.S. BHAURASA, DISTRICT DEWAS
|
January 19, 2012 |
|
INSTITUTE OF ALLIED SCIENCE AND COMPUTER APPLICATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 5, 2012 |
|
IQBAL Vs. STATE OF MADHYA PRADESH
|
October 11, 2012 |
|
ISEM SINGH MORYA Vs. M P HASTASHILP VIKAS NIGAM LTD
|
March 6, 2012 |
|
ISHWAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
ISHWARLAL DUBEY Vs. STATE OF MADHYA PRADESH
|
January 24, 2012 |
|
ISMILE SHEIK Vs. NAKUL CHOUHAN
|
February 19, 2012 |
|
ISRAK KHAN @ ISRAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
ITC LIMITED Vs. STATE OF MADHYA PRADESH
|
December 5, 2012 |
|
J M SHUKLA Vs. STATE OF M P
|
September 4, 2012 |
|
J P GUPTA Vs. EVEREADY INDUSTRIES INDIA LTD
|
November 27, 2012 |
|
J.M. SHUKLA Vs. THE STATE OF M.P. AND OTHERS
|
September 5, 2012 |
|
JABALPUR DEVELOPMENT AUTHORITY Vs. SMT. PRIYAMVADA SINHA AND ANOTHER
|
November 27, 2012 |
|
JAFAR KHAN Vs. HASAN KHAN
|
January 18, 2012 |
|
JAGADAMBA PRASAD Vs. STATE OF MADHYA PRADESH
|
September 5, 2012 |
|
JAGAN S/O BHERU Vs. STATE OF MADHYA PRADESH
|
October 16, 2012 |
|
JAGAN SHUKLA Vs. UNION OF INDIA
|
August 16, 2012 |
|
JAGANNATH CHAUDHARY Vs. STATE OF M P
|
September 3, 2012 |
|
JAGANNATH PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
|
JAGANNATH PRAJAPATI AND OTHERS Vs. STATE OF M P
|
February 28, 2012 |
|
JAGANNATH S/O GOVIND Vs. STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
JAGANNATH SINGH Vs. STATE OF MP
|
October 8, 2012 |
|
JAGAT SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2012 |
|
JAGAT SINGH Vs. STATE OF M P
|
July 31, 2012 |
|
JAGDEESH PRASAD GUPTA Vs. MADAN LAL
|
October 12, 2012 |
|
JAGDISH Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
JAGDISH Vs. JITENDRA SINGH
|
November 6, 2012 |
|
JAGDISH Vs. STATE OF M P
|
June 29, 2012 |
|
JAGDISH Vs. ABDUL SHAKIL
|
July 13, 2012 |
|
JAGDISH BANSOD Vs. STATE OF M.P. AND ORS.
|
December 19, 2012 |
|
JAGDISH CHANDRA AND ORS Vs. STATE OF M P
|
May 18, 2012 |
|
JAGDISH CHANDRA S/O KALIDEEN Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
|
October 5, 2012 |
|
JAGDISH CHANDRA S/O SHANKARLAL AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 11, 2012 |
|
JAGDISH KAPOOR Vs. DILIP ALIAS BANTI NAGORI
|
February 16, 2012 |
|
JAGDISH MINDA S/O SHIVLAL MINDA Vs. STATE OF MADHYA PRADESH
|
October 29, 2012 |
|
JAGDISH PAL Vs. STATE & ORS.
|
September 4, 2012 |
|
JAGDISH PRASAD DANDOTIYA Vs. STATE OF MADHYA PRADESH & ORS.
|
February 23, 2012 |
|
JAGDISH S/O DATARAM Vs. STATE OF M P
|
February 2, 2012 |
|
JAGDISH S/O MANGILAL Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
JAGDISH S/O NAGGAJ Vs. STATE OF MADHYA PRADESH
|
July 12, 2012 |
|
JAGDISH S/O RAMLAL Vs. STATE OF MADHYA PRADESH
|
November 20, 2012 |
|
JAGDISH S/O SHANKAR RAJPUT Vs. CHELNABAI W/O RAMESHWAR VERMA & OTHERS
|
February 3, 2012 |
|
JAGDISH SINGH Vs. MOHANLAL AGRAWAL
|
March 6, 2012 |
|
JAGDISH SINGH SIKARWAR Vs. STATE OF M P
|
July 13, 2012 |
|
JAGESHWAR PRASAD RAIDAS Vs. M P STATE ELECTRICITY BOARD
|
February 27, 2012 |
|
JAGJEET SINGH Vs. STATE OF M P
|
February 6, 2012 |
|
JAGJEET SINGH ALIAS JAGDISH SINGH Vs. RAMESH KUMAR SASWANI
|
September 12, 2012 |
|
JAGNARAYAN PRASAD SHAH Vs. N.T.P.C. LTD
|
October 9, 2012 |
|
JAGRAM JHARIYA Vs. STATE OF MADHYA PRADESH
|
February 29, 2012 |
|
JAGRAM SINGH S/O PREETAM SINGH AND ORS Vs. STATE OF M P
|
July 12, 2012 |
|
JAGTENDRA PRASAD Vs. VIVEK SHARMA
|
September 5, 2012 |
|
JAI HIND ALIAS JAIHINDER Vs. STATE OF MADHYA PRADESH
|
November 26, 2012 |
|
JAI KARAN SINGH Vs. STATE OF M P
|
July 13, 2012 |
|
JAI SINGH Vs. STATE OF M P
|
March 1, 2012 |
|
JAI SINGH Vs. STATE OF MADHYA PRADESH
|
May 2, 2012 |
|
JAIKISHAN DAS Vs. RAMBABU AGRAWAL
|
June 19, 2012 |
|
JAILAL Vs. STATE OF MADHYA PRADESH
|
October 8, 2012 |
|
JAIN MAHILA UDYOG MANDIR Vs. ASSISTANT REGIONAL PROVIDENT COMMISSIONER
|
November 6, 2012 |
|
JAIN TEERTHANKAR EDUCATION SOCIETY
AND 3 OTHERS Vs. STATE BANK OF INDIA, INDORE
|
September 25, 2012 |
|
JAINUDDIN S/O MOHD. HUSSAIN BOHRA AND OTHERS Vs. AJIT SINGH S/O DAULAT SINGH CHAUDHARY AND OTHERS
|
March 30, 2012 |
|
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF MADHYA PRADESH
|
February 7, 2012 |
|
JAIWANT SINGH Vs. THE STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
JAKIR KHAN Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
|
JALAM Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
|
JAMIL AHMAD ANSARI AND ANOTHER Vs. BARHMANAND TRIVEDI AND ANOTHER
|
November 30, 2012 |
|
JAMNA BAI Vs. LOTAN SINGH
|
January 31, 2012 |
|
JAMNA EDVI Vs. RAJENDRA PRASAD JI
|
December 12, 2012 |
|
JAMNA PRASAD GUPTA Vs. UNION OF INDIA
|
January 4, 2012 |
|
JAMNADAS S/O PITAMBARDAS RAMCHANDANI Vs. STATE OF MADHYA PRADESH
|
August 23, 2012 |
|
JAMUNA PRASAD SARASWAT Vs. SCINDIA DEVSTHAN TRUST
|
September 11, 2012 |
|
JANHIT Vs. STATE OF MADHYA PRADESH
|
March 22, 2012 |
|
JANI BAI Vs. RAMKRISHNA
|
May 2, 2012 |
|
JANKI PRASAD TIWARI Vs. STATE
|
August 16, 2012 |
|
JAQIR @ JAVED Vs. STATE OF M P
|
September 6, 2012 |
|
JARDAR ALIAS JORDAR Vs. STATE OF M P
|
August 6, 2012 |
|
JASHWANT SINGH Vs. STATE OF M P AND OTHERS
|
April 20, 2012 |
|
JASWANT AND ANOTHER Vs. GENDALAL
|
May 14, 2012 |
|
JASWANT SINGH Vs. STATE OF M P
|
July 24, 2012 |
|
JAWAHARLAL Vs. STATE OF M P
|
July 4, 2012 |
|
JAWAHARLAL MISHRA Vs. STATE OF M P & OTHERS
|
October 4, 2012 |
|
JAWAHARLAL S/O RAMKRIPAL Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
JAY KUMAR Vs. STATE OF MADHYA PRADESH
|
October 19, 2012 |
|
JAY KUMAR LOHANI Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
March 21, 2012 |
|
JAYANT KUMAR Vs. VASANTI DEVI
|
January 4, 2012 |
|
JAYESH S/O PRADEEP WATH Vs. STATE OF M P AND TWO OTHERS
|
April 9, 2012 |
|
JEETU Vs. STATE OF MP
|
June 25, 2012 |
|
JEEVAN LAL Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
JEEVAN LAL S/O BHAGWAN LAL Vs. STATE OF M P
|
May 11, 2012 |
|
JEEVAN SINGH Vs. STATE OF M P
|
February 25, 2012 |
|
JETRAM & ORS Vs. STATE OF M P
|
June 20, 2012 |
|
JETU STEELS Vs. DEPUTY COMMISSIONER
|
May 10, 2012 |
|
JHALLU Vs. STATE OF M P
|
October 19, 2012 |
|
JHAM SINGH PAWAR Vs. STATE OF MADHYA PRADESH
|
September 4, 2012 |
|
JHANABAI Vs. TARKESHWAR
|
July 17, 2012 |
|
JHUNJU AHIRWAR Vs. KALLU SINGH
|
September 4, 2012 |
|
JILA SAHKARI KENDRIYA BANK MARYADIT, GWALIOR Vs. APPEALIYA PRADHIKARI, UPADAN
|
December 3, 2012 |
|
JITENDRA GAUR Vs. STATE OF M.P.
|
August 1, 2012 |
|
JITENDRA S/O SHRI RAJENDRA KUMAR Vs. UNION OF INDIA
|
November 8, 2012 |
|
JITENDRA SINGH Vs. RAMBABU
|
May 8, 2012 |
|
JITENDRA SINGH Vs. STATE OF MP & OTHERS
|
October 8, 2012 |
|
JITENDRA SINGH CHAUHAN Vs. STATE OF M P AND OTHERS
|
April 26, 2012 |
|
JITENDRA SONI Vs. STATE OF MADHYA PRADESH
|
September 27, 2012 |
|
JITTU AND OTHERS Vs. STATE OF M P
|
April 18, 2012 |
|
JITU PRASAD Vs. INDUSTRIAL DEVELOPMENT BANK
|
December 6, 2012 |
|
JIWAN S/O SUKHNANDAN Vs. STATE OF M P
|
May 9, 2012 |
|
JOGENDRA SINGH & OTHERS Vs. STATE
|
August 21, 2012 |
|
JOHNS SENIOR SECONDARY Vs. UNION OF INDIA
|
May 15, 2012 |
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JOINT VENTURE OF ENVIO PURE AQUA SYSTEMS P LTD Vs. MUNICIPAL CORPORATION
|
December 4, 2012 |
|
JOY EDWIN Vs. M/S BHATIA INTERNATIONAL LIMITED AND ANOTHER
|
March 26, 2012 |
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JUBER S/O SHAMSHUDDIN Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
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JUJHAR SINGH Vs. STATE OF M P
|
January 9, 2012 |
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JUMMAN ALIAS JAVED Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
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JUNIOR ENGINEER Vs. KISHANLAL
|
July 24, 2012 |
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JYOTI SIGH RARHORE Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
May 1, 2012 |
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JYOTI YADAV Vs. SATISH YADAV
|
October 1, 2012 |
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K C BHARGAVA Vs. STATE OF M P
|
July 17, 2012 |
|
K L SHRIVASTAVA Vs. STATE OF M P
|
July 3, 2012 |
|
K S OILS LIMITED, JIWAJI GANJ, MORENA Vs. STATE OF M P AND OTHERS
|
December 20, 2012 |
|
K.C. VASHISHT Vs. STATE
|
September 4, 2012 |
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K.K. ARYA Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN
|
December 19, 2012 |
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K.N. MATHUR S/O LATE D.N. MATHUR Vs. FIRM RAJENDRA KUMAR GYANMAL
|
October 11, 2012 |
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K.S. HOMEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
|
September 4, 2012 |
|
KABUL SINGH Vs. STATE OF M P
|
July 6, 2012 |
|
KACHARIA Vs. WESTERN COAL FIELDS
|
June 29, 2012 |
|
KAILASH Vs. STATE OF M P
|
May 7, 2012 |
|
KAILASH Vs. STATE OF MP
|
November 20, 2012 |
|
KAILASH Vs. STATE THROUGH PS HIRANAGAR INDORE
|
November 19, 2012 |
|
KAILASH Vs. STATE OF MP
|
May 8, 2012 |
|
KAILASH CHANDRA GOYAL Vs. M P STATE AGRICULTURE MARKETING BOARD AND OTHERS
|
March 12, 2012 |
|
KAILASH NARAIN GARG Vs. STATE OF M P
|
August 13, 2012 |
|
KAILASH NARAYAN Vs. STATE OF M.P. & OTHERS
|
April 4, 2012 |
|
KAILASH NARAYAN SHARMA Vs. STATE OF M P
|
November 2, 2012 |
|
KAILASH PRASAD VERMA AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
June 20, 2012 |
|
KAILASH S/O ATMARAM Vs. STATE OF M P
|
April 3, 2012 |
|
KAILASH S/O BAPOOJI Vs. STATE OF M P
|
March 27, 2012 |
|
KAILASH S/O KANHAIYALAL Vs. CHATARSINGH S/O RAMRATAN
|
August 9, 2012 |
|
KAILASHNARAYAN DUBEY Vs. STATE OF MP
|
February 28, 2012 |
|
KAJAL Vs. BALRAM
|
July 31, 2012 |
|
KAJAL VASHISTH Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
KALA BAI JAISWAL Vs. DISTRICT COLECTOR JHABUA
|
August 28, 2012 |
|
KALA BAI W/O SAJJAN & ANOTHER Vs. ABDUL GAFOOR S/O ABDUL RASHID
|
February 28, 2012 |
|
KALA DEVI @ KAMLA DEVI Vs. STATE OF M P
|
January 27, 2012 |
|
KALA SINGH Vs. GOVERNMENT OF INDIA
|
July 18, 2012 |
|
KALABAI Vs. RASHID KHAN
|
June 21, 2012 |
|
KALABAI JAISWAL Vs. DISTRICT COLLECTOR, DHAR
|
November 6, 2012 |
|
KALABAI W/O JEEVANLAL Vs. RAKESH S/O JEEVANLAL KARIJ
|
August 28, 2012 |
|
KALAWATI Vs. MOHINI DEVI
|
July 6, 2012 |
|
KALAWATI AND OTHERS Vs. RAJESH AND OTHERS
|
July 20, 2012 |
|
KALLU Vs. STATE OF MP
|
January 30, 2012 |
|
KALLU Vs. STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
KALLU @ RAJKUMAR & ORS. Vs. STATE OF M.P.
|
October 16, 2012 |
|
KALLU ALIAS DHARMENDRA RAWAT Vs. STATE OF M P
|
October 5, 2012 |
|
KALLU ALIAS DHARMENDRA SINGH Vs. STATE OF M P
|
August 6, 2012 |
|
KALLU ALIAS DONGER SINGH Vs. STATE OF M P
|
June 27, 2012 |
|
KALLU BARAR Vs. STATE OF M P
|
September 14, 2012 |
|
KALLU SINGH Vs. STATE OF M P
|
February 14, 2012 |
|
KALLUBAI Vs. STATE OF M P
|
July 18, 2012 |
|
KALPANA DEVI Vs. STATE OF MP
|
June 19, 2012 |
|
KALPANA RAIKWAR Vs. NARMADA PRASAD RAIKWAR
|
November 20, 2012 |
|
KALU S/O MANGILAL Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
KALU S/O MANGILAL Vs. STATE OF M P
|
August 7, 2012 |
|
KALUA Vs. STATE OF MADHYA PRADESH
|
December 12, 2012 |
|
KALURAM Vs. GHURALAL
|
July 13, 2012 |
|
KALURAM @ KALLU Vs. STATE OF MADHYA PRADESH
|
June 21, 2012 |
|
KALUSINGH Vs. STATE OF M P
|
February 3, 2012 |
|
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
KALYAN SINGH GURJAR Vs. STATE OF M.P.
|
August 3, 2012 |
|
KALYANDAS KHANDELWAL Vs. STATE OF M.P. & OTHERS
|
November 6, 2012 |
|
KALYANSINGH Vs. STATE OF M.P.
|
August 29, 2012 |
|
KAMAL Vs. STATE OF MP
|
February 24, 2012 |
|
KAMAL DAS Vs. BADRILAL
|
March 28, 2012 |
|
KAMAL KANJAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
KAMAL NAYAN SINGH Vs. STATE OF M P
|
August 6, 2012 |
|
KAMAL SINGH Vs. STATE OF M.P.
|
December 11, 2012 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
KAMAL SINGH Vs. STATE BANK OF INDORE
|
July 31, 2012 |
|
KAMAL SINGH S/O SURAJSINGH THAKUR Vs. BABULAL
|
August 13, 2012 |
|
KAMALDAS S/O BADRIDAS BAIRAGI Vs. BADRILAL S/O GOPALJI AND OTHERS
|
March 28, 2012 |
|
KAMLA BAI WD/O TOLARAM BAIRAGI AND OTHERS Vs. SAMKPATBAI WD/O MOTIDAS BAIRAGI AND OTHERS
|
May 9, 2012 |
|
KAMLA DEVI Vs. SIYARAM DHAKAD
|
April 9, 2012 |
|
KAMLA DEVI Vs. BANK OF BARODA
|
August 1, 2012 |
|
KAMLA JAIN Vs. STATE OF MADHYA PRADESH
|
February 8, 2012 |
|
KAMLA PRASAD CHAURASIA Vs. STATE OF M.P. & ORS.
|
August 8, 2012 |
|
KAMLAKAR DESHPANDEY Vs. INDORE DEVELOPMENT AUTHORITY
|
September 18, 2012 |
|
KAMLAPATI DWIVEDI Vs. UNION OF INDIA
|
October 8, 2012 |
|
KAMLENDRA SINGH @ PAPPU SINGH Vs. STATE OF MADHYA PRADESH
|
July 17, 2012 |
|
KAMLESH Vs. THE STATE OF MADHYA PRADESH
|
September 20, 2012 |
|
KAMLESH Vs. BHAGWANDAS AND OTHERS
|
May 2, 2012 |
|
KAMLESH KUMAR ROHITASH Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
KAMLESH NUT Vs. COMMISSIONER
|
September 6, 2012 |
|
KAMLESH PRASAD Vs. HIGH COURT OF MP
|
September 27, 2012 |
|
KAMLESH S/O PANNALAL JAIN AND ORS Vs. STATE OF M P AND ORS
|
September 24, 2012 |
|
KAMLESH S/O. PANNALAL JAIN Vs. STATE OF M.P.
|
September 24, 2012 |
|
KAMMU @ KAMLESH Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
KAMRUNISHA Vs. UNION OF INDIA
|
January 5, 2012 |
|
KAMTA PRASAD GUJAR Vs. THE STATE OF MADHYA PRADESH
|
October 1, 2012 |
|
KANAHIYA Vs. STATE OF M P
|
July 10, 2012 |
|
KANAKLATA Vs. UNION OF INDIA
|
April 3, 2012 |
|
KANCHHEDILAL KORI Vs. STATE OF MADHYA PRADESH
|
March 6, 2012 |
|
KANHAIYALAL Vs. PRIYAMBADA MISHRA
|
July 9, 2012 |
|
KANHAIYALAL CHODHARY Vs. STATE OF M P
|
August 6, 2012 |
|
KANHAIYALAL S/O GOPILAL Vs. SHANKERLAL S/O MAHANT TULSIDASJI
|
January 18, 2012 |
|
KANHIYALAL Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2012 |
|
KANTA BAI Vs. NANDRAM
|
December 5, 2012 |
|
KANTI LAL SAHU Vs. STATE OF MP
|
October 10, 2012 |
|
KANTILAL BHURIA Vs. SANJAY SARVARIA
|
April 18, 2012 |
|
KAPIL PATEL Vs. DINESH
|
November 6, 2012 |
|
KAR SALAHAKAR SANGH Vs. STATE OF M.P.
|
December 21, 2012 |
|
KAR SALAHKAR KALYAN SAMITI Vs. MUNICPAL CORPORATION GWALIOR
|
April 9, 2012 |
|
KARAN SINGH Vs. STATE OF M P
|
October 11, 2012 |
|
KARAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
KARANSINGH Vs. STATE OF M P
|
July 5, 2012 |
|
KARANSINGH Vs. STATE OF MADHYA PRADESH
|
July 6, 2012 |
|
KARANSINGH S/O GULABSINGH RAJPUT Vs. STATE OF M P
|
March 19, 2012 |
|
KASAM Vs. STATE OF M P
|
June 20, 2012 |
|
KASAM Vs. STATE OF MP
|
June 20, 2012 |
|
KASHI BAI Vs. STATE OF M P
|
April 3, 2012 |
|
KASHI BAI W/O DARPAN KUMAR Vs. DARPAN KUMAR S/O PILANTU KUMAR & 2 OTHERS
|
August 23, 2012 |
|
KASHI PRASAD DUBEY Vs. STATE OF M P AND OTHERS
|
August 14, 2012 |
|
KASHINATH Vs. BAJIRAO
|
October 3, 2012 |
|
KASHIRAM Vs. MITTHULAL
|
September 5, 2012 |
|
KASHIRAM S/O PHATTUJI RATHORE Vs. MITTHULAL
|
September 4, 2012 |
|
KASHMIR JAT Vs. STATE OF MADHYA PRADESH
|
October 14, 2012 |
|
KASHMIR JAT Vs. STATE OF MADHYA PRADESH
|
October 19, 2012 |
|
KASTURI BAI Vs. UNION OF INDIA
|
July 2, 2012 |
|
KASTURI SEN, W/O RAMSAJIVAN SEN Vs. RAM SAJIVAN S/O SHRI GARIBDAS SEN
|
October 5, 2012 |
|
KASTURI SEN, W/O RAMSAJIVAN SEN AND ORS Vs. RAM SAJIVAN S/O GARIBDAS SEN AND ORS
|
October 5, 2012 |
|
KAUSHALYABAI Vs. THE STATE OF MADHYA PRADESH
|
September 6, 2012 |
|
KAWALJIT SINGH GILL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
|
February 23, 2012 |
|
KAYAMUDDIN S/O ALLAUDDIN MANSURI Vs. STATE OF M P AND ANOTHER
|
July 24, 2012 |
|
KC BAGHSAWAR Vs. STATE OF MADHYA PRADESH
|
January 23, 2012 |
|
KECHIYA @ HEMTA S/O KHEMA BHILALA Vs. STATE OF M P
|
May 7, 2012 |
|
KEDAR Vs. STATE OF MADHYA PRADESH
|
December 4, 2012 |
|
KEDAR SINGH Vs. STATE OF M.P. & OTHERS
|
March 20, 2012 |
|
KEDAR SINGH GAUD Vs. STATE OF M P AND OTHERS
|
February 13, 2012 |
|
KEERAT PRASAD, S/O AYODHYA PRASAD Vs. NARAYAN PRASAD S/O AYODHYA PRASAD
|
November 19, 2012 |
|
KEERAT PRASAD, S/O AYODHYA PRASAD Vs. NARAYAN PRASAD, S/O AYODHYA PRASAD
|
November 19, 2012 |
|
KEHAR SINGH Vs. DURJAN SINGH GOND
|
July 16, 2012 |
|
KERSINGH @ KEMSINGH S/O TUKDIYA BHEEL Vs. STATE OF M P
|
March 15, 2012 |
|
KESH KUMAR Vs. RAJU RAJKUMAR
|
May 9, 2012 |
|
KESHAR BAI W/O RAMLAL AND OTHERS Vs. STATE OF M P
|
February 28, 2012 |
|
KESHARI PRASAD Vs. SUB-DIVISIONAL OFFICER
|
December 14, 2012 |
|
KESHAV DUBEY Vs. CHANDRAMOHAN AGNIHOTRI
|
May 9, 2012 |
|
KESHAV PRASAD NAMDEV Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
KESHAV SINGH Vs. STATE OF M P AND OTHERS
|
August 28, 2012 |
|
KESHIYA ALIAS KESHAR SINGH SON OF GANPAT Vs. GHISILAL SON OF KHUSHILAL
|
September 11, 2012 |
|
KETI-T CONSTRUCTIONS (INDIA) LIMITED, KALYAN TOLL Vs. STATE
|
May 2, 2012 |
|
KEWAL Vs. STATE OF M.P. THROUGH COLLECTOR BHOPAL
|
October 9, 2012 |
|
KEWIN B AJIT Vs. STATE OF M P
|
January 23, 2012 |
|
KHARYA CHARITABLE SOCIETY, NARSINGHPUR, M P Vs. MADHYAMIK SHIKSHA MANDAL, BHOPAL AND ANOTHER
|
July 26, 2012 |
|
KHEMCHAND PARASAR Vs. STATE OF M.P.
|
August 6, 2012 |
|
KHERI GURJAR Vs. STATE OF M.P.
|
September 17, 2012 |
|
KHIMMA ALIAS KHEMRAJ Vs. STATE OF MADHYA PRADESH
|
September 20, 2012 |
|
KHUBCHAND @ KUBBI Vs. STATE OF MADHYA PRADESH
|
November 21, 2012 |
|
KHUMANI AND ANOTHER Vs. STATE OF M P
|
August 6, 2012 |
|
KHUMANPURI S/O PREMPURI GOSAI Vs. DEOSHANKERJI MANDIR TRUST
|
November 22, 2012 |
|
KHUMSINGH S/O JUVANSINGH BHILALA Vs. NAHARSINGH S/O JUVANSINGH BHILALA AND ANOTHER
|
February 28, 2012 |
|
KHUSIRAM AWASTHY Vs. SAHAB SINGH
|
May 17, 2012 |
|
KHUSSAD S/O SHIVBA KUNBI Vs. UNION OF INDIA
|
November 7, 2012 |
|
KINNAR KAMLA CHELA SURAJ JAN GURU Vs. STATE OF M P AND OTHERS
|
June 25, 2012 |
|
KIRAN BALA SHARMA Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
KIRAN JAIN Vs. ANAND KUMAR JAIN
|
June 29, 2012 |
|
KISHAN Vs. STATE OF M P
|
September 20, 2012 |
|
KISHAN Vs. THE STATE OF MADHYA PRADESH
|
September 5, 2012 |
|
KISHAN Vs. MOHD.AMJAD
|
July 10, 2012 |
|
KISHAN AND ANOTHER Vs. STATE OF M P
|
July 24, 2012 |
|
KISHAN CHAND & ORS. Vs. STATE OF M.P. & ORS.
|
December 5, 2012 |
|
KISHORE Vs. STATE OF MP
|
February 28, 2012 |
|
KISHORI DEVI AGRAWAL Vs. BHASKAR PUBLICATION & ALLIED INDUSTRIES PVT. LTD
|
September 17, 2012 |
|
KISHORI LAL PRAJAPATI Vs. STATE OF M P
|
July 3, 2012 |
|
KISNA Vs. STATE OF M.P.
|
September 11, 2012 |
|
KISSU Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
KOBAL Vs. STATE OF MP
|
February 28, 2012 |
|
KOKSINGH Vs. PREM BAI
|
December 3, 2012 |
|
KOKSINGH @ KOKIYA S/O HARISINGH @ HARIA AND ORS Vs. STATE OF M P
|
January 19, 2012 |
|
KOMAL CHAND SURESH CHAND JAIN Vs. DIVISIONAL DEPUTY COMMISSIONER
|
April 30, 2012 |
|
KOMAL PRASAD JHARIA Vs. STATE OF M.P.
|
September 6, 2012 |
|
KOMAL YADAV Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
KOUSHAL PATEL Vs. STATE OF MP
|
May 8, 2012 |
|
KRANTI KUMAR Vs. MAHENDRA KUMAR & ANR
|
July 13, 2012 |
|
KRANTI KUMAR Vs. MAHENDRA KUMAR & ANOTHER
|
April 11, 2012 |
|
KRANTIKUMAR JAIN Vs. STATE OF M P
|
September 28, 2012 |
|
KRIPALSINGH S/O UMRAOSINGH Vs. STATE OF M P
|
March 19, 2012 |
|
KRISHAN GOPAL MISHRA Vs. STATE OF MP
|
June 28, 2012 |
|
KRISHI UPAJ MANDI Vs. RAMESHWAR KOLDE
|
June 28, 2012 |
|
KRISHI UPAJ MANDI COMMITTEE Vs. STATE OF M P
|
May 8, 2012 |
|
KRISHI UPAJ MANDI SAMITI Vs. STATE OF M P
|
June 26, 2012 |
|
KRISHI UPAJ MANDI SAMITI Vs. TULSINARAYAN
|
March 1, 2012 |
|
KRISHNA BAHADUR SINGH Vs. SECRETARY THE STATE OF MADHYA
|
January 9, 2012 |
|
KRISHNA BAI Vs. SANJAY
|
January 27, 2012 |
|
KRISHNA KANT CHOUDHARI Vs. STATE OF M P
|
December 13, 2012 |
|
KRISHNA KANT PANDEY Vs. STATE OF MADHYA PRADESH
|
July 5, 2012 |
|
KRISHNA KUMAR SETHI Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
|
November 21, 2012 |
|
KRISHNA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
December 14, 2012 |
|
KRISHNA TRADING COMPANY Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK LTD.
|
October 31, 2012 |
|
KRISHNAKANT JHAWAR Vs. STATE OF MADHYA PRADESH
|
September 27, 2012 |
|
KRISHNALAL VERMA Vs. SHRI P.C. RATHORE
|
September 7, 2012 |
|
KRISHNAPALSINGH @ DON S/O KRIPALSINGH CHAUHAN Vs. STATE OF M P
|
May 11, 2012 |
|
KS PANDEY Vs. STATE OF MADHYA PRADESH
|
March 19, 2012 |
|
KU. CHANCHAL RAI AND OTHERS Vs. STATE OF M.P., AND OTHERS
|
August 22, 2012 |
|
KU. MANISHA Vs. STATE OF M.P.
|
October 11, 2012 |
|
KU. MEENAL JAIN Vs. THE BOARD OF SECONDARY EDUCATION
|
December 13, 2012 |
|
KU. PRAVEENA Vs. RAJU ALIAS MAHENDRA SINGH AND OTHERS
|
May 9, 2012 |
|
KU. RADHIKA D/O. VINAY KUMAR DUBEY AND 10 OTHERS Vs. PROFESSIONAL EXAMINATION EDUCATION BOARD, BHOPAL AND ANOTHER
|
August 8, 2012 |
|
KU. SAVITA RAJAK Vs. STATE OF M.P.
|
September 17, 2012 |
|
KUKKIBAI Vs. PARABJEET SINGH
|
November 6, 2012 |
|
KULDEEP SHARMA Vs. STATE OF MADHYA PRADESH
|
February 21, 2012 |
|
KULDEEP SINGH Vs. C CHAINNAMAL
|
August 7, 2012 |
|
KULSA BAI Vs. STATE OF M.P. & ORS.
|
September 5, 2012 |
|
KUMARI MAYA TAMARKAR Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
|
August 22, 2012 |
|
KUNAL SHARMA AND ANOTHER Vs. VASUDEV SHARMA AND OTHERS
|
August 14, 2012 |
|
KUNDANMAL S/O CHANDMAL JI JAIN Vs. STATE OF M P
|
August 27, 2012 |
|
KUNTHI BAI Vs. STATE OF MADHYA PRADESH
|
June 27, 2012 |
|
KUNWARJI Vs. STATE OF MADHYA PRADESH
|
November 21, 2012 |
|
KUNWARSINGH Vs. STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
KURESHA BEE Vs. STATE OF M P
|
November 6, 2012 |
|
KURESHA BEE Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
KUSUM BAI Vs. STATE OF MP
|
February 28, 2012 |
|
KUSUMA RATHORE Vs. SHARAD SHARMA
|
October 9, 2012 |
|
KUSUMLATA WD/O GOVIND PRASAD AND OTHERS Vs. SOMCHAND S/O LAXMAN GUPTA AND OTHERS
|
February 28, 2012 |
|
L N KAILASHIA Vs. STATE OF M P
|
July 5, 2012 |
|
LAALU @ BALMUKUND SHARMA Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
LABHOO Vs. YAKUB
|
November 6, 2012 |
|
LAFARGE INDIA (P) LTD Vs. STATE OF MADHYA PRADESH
|
November 5, 2012 |
|
LAHARI SINGH Vs. NARDEN COAL FIELDS LTD SINGRAULI
|
August 8, 2012 |
|
LAKHAN Vs. STATE OF M P
|
July 5, 2012 |
|
LAKHAN Vs. THE STATE OF MADHYA PRADESH
|
August 24, 2012 |
|
LAKHAN KURMI Vs. RAM GOPAL DUBEY
|
March 1, 2012 |
|
LAKHAN LAL GADEKAR Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
LAKHAN LAL GUPTA Vs. LAXMINARAYAN GUPTA
|
May 1, 2012 |
|
LAKHAN LAL KHANGAR Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
LAKHAN SHARMA Vs. STATE OF M.P.
|
November 20, 2012 |
|
LAKHAN SINGH LODHI Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
LAKHANLAL Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
LAKHANLAL GHATOLE Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
LAKHANLAL YADAV AND ORS Vs. STATE OF M P AND ANOTHER
|
July 25, 2012 |
|
LAKHASINGH @ MANTRI S/O SUKHDEO SINGH Vs. STATE OF M P
|
July 31, 2012 |
|
LAKHPATI PRASAD Vs. RAJNI GUPTA
|
March 30, 2012 |
|
LAKSHMI Vs. NILESH
|
July 16, 2012 |
|
LAL BAHADUR Vs. STATE OF MADHYA PRADESH
|
September 25, 2012 |
|
LAL CHANDRA @ LALU Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
LAL CHANDRA @ LALU S/O DEEP CHANDRA CHANDWANI AND Vs. STATE OF M P AND ORS
|
May 9, 2012 |
|
LAL SINGH AND ORS Vs. STATE OF M P AND ORS
|
July 17, 2012 |
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LAL SINGH GOND Vs. STATE OF MADHYA PRADESH
|
September 6, 2012 |
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LALA BHAIYA Vs. STATE OF MADHYA PRADESH
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September 24, 2012 |
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LALA BHAIYA PUSPAK Vs. STATE & ORS.
|
September 5, 2012 |
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LALIT KISHORE Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
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LALIT KRISHNA AWASTHY Vs. STATE OF M.P.
|
September 25, 2012 |
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LALIT KUMAR ARYA Vs. STATE OF MP
|
October 11, 2012 |
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LALIT KUMAR ARYA Vs. STATE OF M P AND OTHERS
|
October 11, 2012 |
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LALIT KUMAR TIWARI Vs. STATE OF M P
|
February 2, 2012 |
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LALIT S/O KAILASH CHANDRA NAGAR Vs. MEENA W/O LALIT NAGAR
|
September 21, 2012 |
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LALIT S/O SHRI KAILASH CHANDRA NAGAR Vs. MEENA W/O LALIT NAGAR
|
September 21, 2012 |
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LALITA ALIAS SAVITA W/O SATYANARYAN TOSHNIWAL AND Vs. KAMLABAI W/O SHRIRAMJI DURAG AND OTHERS
|
February 28, 2012 |
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LALITABAI KALOTA & ANR. Vs. KAILASHCHANDRA MODY & ORS.
|
August 6, 2012 |
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LALJI Vs. DEEPAK KUMAR
|
October 9, 2012 |
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LALJIRAM MEENA Vs. STATE OF M.P.
|
September 18, 2012 |
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LALLA @ RAKESH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
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LALLA BATHAM Vs. PRINCIPAL SECRETARY, MINISTRY OF FORESTS, BHOPAL
|
April 10, 2012 |
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LALLU ALIAS LATIF AHMAD Vs. STATE OF MADHYA PRADESH
|
October 8, 2012 |
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LALLU SUMAN CHOUDHARI Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
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LALMAN SONI, S/O. SHRI BAIJNATH SONI Vs. RUPINDER SINGH GIL
|
November 7, 2012 |
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LALTA PRASAD Vs. RAM NARAYAN AND ANOTHER
|
August 23, 2012 |
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LALU Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
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LALU ALIAS RAJESH Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
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LAMAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 28, 2012 |
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LATTU @ MAZID KHAN Vs. STATE OF MADHYA PRADESH
|
October 3, 2012 |
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LATU ALIAS LATPRI Vs. STATE OF M P
|
January 31, 2012 |
|
LAXMAN DAS Vs. PURSHOTTAM DAS
|
January 5, 2012 |
|
LAXMAN GURJAR Vs. STATE OF M P
|
January 11, 2012 |
|
LAXMAN S/O JAGANNATH Vs. STATE OF M P
|
July 31, 2012 |
|
LAXMAN S/O SIKANDER GUJAR Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION-NARVAR, DISTRICT SHIVPURI
|
September 25, 2012 |
|
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
LAXMAN SINGH Vs. GWALIOR DEVELOPMENT AUTHORITY
|
April 2, 2012 |
|
LAXMAN SINGH Vs. STATE OF MP
|
February 28, 2012 |
|
LAXMAN SINGH Vs. RAMSEWAK
|
August 9, 2012 |
|
LAXMI BAI Vs. STATE OF MADHYA PRADESH
|
June 18, 2012 |
|
LAXMI BAI MALIK Vs. STATE OF M P
|
January 25, 2012 |
|
LAXMI BAI SOLANKI Vs. CPPC STATE BANK OF INDORE
|
May 10, 2012 |
|
LAXMI ENTERPRISES Vs. JAGAT AUTO AGENCY
|
August 7, 2012 |
|
LAXMIBAI Vs. DHARAMCHANDRA AND OTHERS
|
August 17, 2012 |
|
LAXMIBAI SOLANKI Vs. CENTRALIZED PENSION PROCESSING CENTER
|
March 29, 2012 |
|
LAXMINARAYAN @ CHHOTELAL Vs. STATE OF M P
|
July 31, 2012 |
|
LAXMINARAYAN TIWARI Vs. SANDHYA
|
September 24, 2012 |
|
LAYAK SINGH AND OTHERS Vs. STATE OF M P AND OTHERS
|
October 5, 2012 |
|
LEELA Vs. STATE
|
July 26, 2012 |
|
LEELABAI Vs. STATE OF M.P.
|
September 13, 2012 |
|
LML LIMITED Vs. KAILASH NARAIN RAI
|
April 18, 2012 |
|
LOLAR Vs. GULAB SINGH
|
March 2, 2012 |
|
LUNJA S/O BHURLA AND OTHERS Vs. MOTLA S/O VESTA AND OTHERS
|
February 28, 2012 |
|
M C MITTAL Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
M C MITTAL Vs. STATE OF MADHYA PRADESH
|
August 16, 2012 |
|
M K GUPTA Vs. STATE OF M P
|
November 9, 2012 |
|
M K RAIKVAAR Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
M M MUDGAL Vs. STATE OF M P
|
August 24, 2012 |
|
M P AUDHYOGIK KENDRA VIKAS NIGAM LIMITED Vs. LATIF KHAN
|
June 19, 2012 |
|
M P CLASS-III GOVT EMPLOYEE Vs. STATE OF M P AND OTHERS
|
March 7, 2012 |
|
M P CO OPERATIVE WORKERS FEDERATION Vs. M P CO OPERATIVE TRIBUNAL
|
November 1, 2012 |
|
M P ELECTRICITY BOARD RAMPUR JABALPUR Vs. COLLECTOR OF STAMPS CUM DISTRICT REGISTRAR JABALPUR
|
January 18, 2012 |
|
M P HATHKARGHA BUNKAR SAHKARI SANGH MYDT. JABALPUR Vs. PREMLATA
|
October 4, 2012 |
|
M P MADICAL AND SALES REPRESENTATIVE ASSOCIATION Vs. SENIOR GENERAL MANAGER CAMLIN LTD
|
January 25, 2012 |
|
M P POLICE HOUSING CORPORATION Vs. SHER SINGH
|
January 18, 2012 |
|
M P PUBLIC SERVICE COMMISSION Vs. SANDEEPA MALHOTRA
|
March 26, 2012 |
|
M P PUBLIC SERVICE COMMISSION Vs. VISHAL MEDA & OTHERS
|
April 16, 2012 |
|
M P RAJYA LAGHU Vs. NEW INDIA INSURANCE CO LTD
|
November 22, 2012 |
|
M P S E B Vs. BRAJENDRA SINGH KUSHWAH
|
June 19, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. JAGANNATH PILLAI
|
September 13, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. P N VERMA
|
November 21, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. DURGA INDUSTRIES PVY LTD
|
June 22, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. KRISHNA ELECTRICAL INDUSTRIES LTD
|
June 22, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. GWALIOR TRANSCON PVT LTD
|
June 22, 2012 |
|
M P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL COURT
|
December 6, 2012 |
|
M P STATE ELECTRICITY BOARD AND OTHERS Vs. BRIJ MOHAN VERMA AND OTHERS
|
November 20, 2012 |
|
M P TIWARI Vs. M P AMATEUR AND OTHERS
|
February 28, 2012 |
|
M. BAISHYA Vs. UNION OF INDIA
|
October 8, 2012 |
|
M.A.P. PROJECTS Vs. SAHARA PRIME CITY LIMITED
|
September 3, 2012 |
|
M.I. MANSOORI Vs. UNION OF INDIA AND OTHERS
|
July 10, 2012 |
|
M.L. KUMHAR Vs. STATE & ORS.
|
September 3, 2012 |
|
M.P. CLERICAL GOVERNMENT EMPLOYEES UNION Vs. STATE OF M.P
|
September 17, 2012 |
|
M.P. ELECTRICITY BOARD INDORE Vs. NARAYAN SINGH VERMA
|
September 20, 2012 |
|
M.P. RAJYA LAGHU VAN UPAJ (VYAPAR AVAM VIKAS) SAHKARI SANGH MARYADIT AND ANOTHER Vs. M/S. BHAGWANDAS SHOBHALAL JAIN
|
February 14, 2012 |
|
M.P. RAJYA SAHKARI VIPRAN SANGH Vs. A.H. SIDDIQUI
|
December 14, 2012 |
|
M.P. STATE ELECTRICITY BOARD Vs. M/S. BANMORE CABLES & CONDUCTORS
|
June 22, 2012 |
|
M.P. STATE ELECTRICITY BOARD Vs. M/S. KRISHNA ELECTRICAL INDUSTRIES LTD.
|
June 22, 2012 |
|
M.P.MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD Vs. KAILASH AGARWAL
|
November 21, 2012 |
|
M.P.ROAD TRANSPORT CORPORATION AND ANOTHER Vs. MOHAMMED RAFIQ KHAN AND ANOTHER
|
January 18, 2012 |
|
M/S ENGIPRESS INDUSTRIES LTD. Vs. KONTEY SECURITIES & OTHERS
|
February 23, 2012 |
|
M/S GANGA INDUSTRIS & OTHERS Vs. STATE BANK OF INDIA
|
February 16, 2012 |
|
M/S IFCI LTD. Vs. EMPLOYEE PROVIDENT FUND ORGANIZATION AND ANOTHER
|
November 5, 2012 |
|
M/S K S OIL LTD Vs. M P KSHETRA VIDYUT VITRAN CO LIMITED
|
August 28, 2012 |
|
M/S MAA GAYATRI HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO, UJJAIN AND ANOTHER
|
November 6, 2012 |
|
M/S MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
April 11, 2012 |
|
M/S PRABHUDAS KISHOREDAS TOBACCO PROJECT PVT. LTD AND ANOTHER Vs. STATE OF MP AND OTHERS
|
September 7, 2012 |
|
M/S SHIVHARE ROAD LINES Vs. M/S HPCL AND MITTAL ENERGY LTD
|
July 31, 2012 |
|
M/S SHRI JAIN MAHILA UDYOG MANDIR Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER, UJJAIN
|
November 6, 2012 |
|
M/S. AGRAWAL GANGSHOW STONE INDUSTRY Vs. STATE OF M.P. AND OTHERS
|
October 18, 2012 |
|
M/S. CHANDRA NIRMAN PVT. LTD. Vs. M/S. ORIENT PAPER MILLS LIMITED
|
August 21, 2012 |
|
M/S. GOLDEN HIGHWAY Vs. UNION OF INDIA & ORS.
|
September 4, 2012 |
|
MAA GAYATRI HOSPITAL Vs. ASSISTANT PROVIDENT FUND
|
January 6, 2012 |
|
MAA KAILA DEVI Vs. STATE OF M P
|
March 28, 2012 |
|
MAA KAILA DEVI ENTERPRISES Vs. STATE OF M.P.
|
March 28, 2012 |
|
MAA VINDHYAWASINI CONSTRUCTIONS Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
|
May 3, 2012 |
|
MADAN AND ANOTHER Vs. RAVINDRA AND ANOTHER
|
October 1, 2012 |
|
MADAN SINGH S/O. CHANDAR SINGH Vs. PRAFFUL S/O J L SALECHA
|
July 2, 2012 |
|
MADANLAL Vs. STATE OF MADHYA PRADESH
|
November 20, 2012 |
|
MADANLAL GAYARI AND OTHERS Vs. STATE OF M P AND OTHERS
|
April 11, 2012 |
|
MADANLAL S/O HEMSINGH DHAKAD Vs. STATE OF M P
|
July 12, 2012 |
|
MADANMOHAN JATWA Vs. STATE OF M P
|
January 31, 2012 |
|
MADANSINGH Vs. STATE OF M.P.
|
May 8, 2012 |
|
MADANSINGH S/O JAGANNATH AND ORS Vs. STATE OF M P AND ORS
|
May 8, 2012 |
|
MADHAV INSTITUTE OF TECHNOLOGY & SCIENCE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, GWALIOR
|
October 30, 2012 |
|
MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE GWALIOR Vs. Y P SINGH
|
January 12, 2012 |
|
MADHAYA PRADESH KHADI GRAM UDYOG BOARD Vs. RADHA KRISHANA SHARMA
|
September 18, 2012 |
|
MADHO SINGH Vs. STATE OF M P
|
March 30, 2012 |
|
MADHO SINGH Vs. SHIV PRASAV
|
September 14, 2012 |
|
MADHO SINGH Vs. STATE OF MADHYA PRADESH
|
September 25, 2012 |
|
MADHU GUPTA Vs. VEER K SHRIVASTAVA
|
February 24, 2012 |
|
MADHU S/O BHUWAN JI Vs. STATE OF M P
|
April 12, 2012 |
|
MADHU SHRIVASAVA Vs. AKRAM KHAN
|
April 25, 2012 |
|
MADHUBALA VERMA Vs. STATE OF M P
|
March 16, 2012 |
|
MADHUSINGH S/O FAKIRCHAND Vs. STATE OF MADHYA PRADESH
|
July 3, 2012 |
|
MADHUSUDAN Vs. SUSANNA ALIAS SUGHMA SAMUAL
|
November 19, 2012 |
|
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN CO Vs. ELECTRICITY OMBUDSMAN AND ANOTHER
|
February 16, 2012 |
|
MADHYA PRADESH POORVE KSHETRA VIDTUT VITRAN COMPANY LTD Vs. PRESIDING OFFICER APPELLATE AUTHORITY
|
October 8, 2012 |
|
MADHYA PRADESH ROAD TRANSPORT CORPORATION Vs. BHAGWAT SINGH THAKUR
|
September 21, 2012 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SANGHI BROTHERS (INDORE) LTD
|
September 25, 2012 |
|
MAGANLAL SON OF LAHVARIYA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
MAHADEV ALIAS JHADHA Vs. STATE OF MADHYA PRADESH
|
September 20, 2012 |
|
MAHADEV SINGH GURJAR Vs. STATE OF M.P.
|
September 7, 2012 |
|
MAHADEV, JALAM CHADHAR Vs. STATE OF M P
|
May 8, 2012 |
|
MAHANKAL FOOTPATH HAWKERS UNION UJJAIN Vs. MUNICIPAL CORPORATION UJJAIN
|
April 27, 2012 |
|
MAHARAJ JIWAJIRAO EDUCATION SOCIETY Vs. STATE OF MP
|
June 11, 2012 |
|
MAHARANA PRATAP COLLEGE OF TECHNOLOGY PUTLIGHAR ROAD, GWALIOR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 11, 2012 |
|
MAHARANI LAXMI BAI MAHILA BAHU UDDESHIYA SAHKARI SAMITI Vs. STATE OF M P
|
February 9, 2012 |
|
MAHARSHI VIDYA MANDIR MAIHAR Vs. EMPLOYEES PROVIDENT FUND
|
April 20, 2012 |
|
MAHAVEER KUMAR JAIN Vs. ATAL BIHARI TAMRAKAR
|
February 9, 2012 |
|
MAHAVEER SWAMI Vs. STATE OF M P
|
July 20, 2012 |
|
MAHAVIR PRASAD JAIN Vs. STATE OF M P
|
September 17, 2012 |
|
MAHAWEER PRASAD BHATT Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
MAHENDRA @ MEHANDRU S/O NANDIRAM GOGA Vs. STATE OF M P
|
April 26, 2012 |
|
MAHENDRA BHATT Vs. STATE OF MADHYA PRADESH
|
December 13, 2012 |
|
MAHENDRA DUBEY Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
MAHENDRA JAIN Vs. STATE OF M.P.
|
October 3, 2012 |
|
MAHENDRA JAIN Vs. ASSTT PROVIDENT FUND COMISSIONER
|
August 31, 2012 |
|
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
October 30, 2012 |
|
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
December 4, 2012 |
|
MAHENDRA KUMAR BHARGAV S/O SHRI REVATI RAMAN BHARGAV Vs. STATE OF M P THROUGH SECRETARY
|
July 3, 2012 |
|
MAHENDRA KUMAR DUBEY Vs. STATE OF MP AND OTHERS
|
August 6, 2012 |
|
MAHENDRA KUMAR GUPTA Vs. STATE OF M.P. AND ANOTHER
|
February 7, 2012 |
|
MAHENDRA PASI Vs. STATE OF MADHYA PRADESH
|
January 4, 2012 |
|
MAHENDRA SINGH & ANOTHER Vs. STATE OF MADHYA PRADESH
|
November 22, 2012 |
|
MAHENDRA SINGH @ RAJA Vs. NAVNEET SINGH
|
October 19, 2012 |
|
MAHENDRA SINGH RAGHUVANSHI Vs. THE STATE OF MP & OTHERS
|
August 8, 2012 |
|
MAHENDRA SINGH S/O BABURAM NAI Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
MAHENDRA SINGH SIKARWAR Vs. STATE OF M.P.
|
November 20, 2012 |
|
MAHESH AND ANOTHER Vs. STATE OF M P
|
July 23, 2012 |
|
MAHESH CHANDRA GUPTA Vs. REGISTRAR KATNI AND OTHERS
|
March 28, 2012 |
|
MAHESH CHANDRA KHARE Vs. MUNICIPAL COUNCIL BHIND
|
July 25, 2012 |
|
MAHESH GARG AND ORS Vs. STATE OF M P AND ORS
|
October 18, 2012 |
|
MAHESH KUMAR Vs. M.P. GOVT.
|
January 18, 2012 |
|
MAHESH KUMAR Vs. RAMRATNIBAI
|
September 3, 2012 |
|
MAHESH KUMAR Vs. SATYA PRAKASH
|
April 24, 2012 |
|
MAHESH KUMAR RATHOR Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
|
MAHESH MISHRA Vs. MUNISH GUPTA
|
February 7, 2012 |
|
MAHESH RAJAK Vs. STATE OF MADHYA PRADESH
|
May 4, 2012 |
|
MAHESH S/O GOVARDHANLAL KARMODIYA Vs. STATE OF MADHYA PRADESH
|
October 1, 2012 |
|
MAHESH S/O SATYANARAYAN Vs. STATE OF M P
|
April 2, 2012 |
|
MAHESH SINGH Vs. STATE OF M P
|
July 5, 2012 |
|
MAHILA BHAGWATI BAI Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. LIFE CARE LOGISTIC SOLUTIONS
|
August 1, 2012 |
|
MAHYCO SEEDS LIMITED Vs. STATE OF MADHYA PRADESH
|
March 13, 2012 |
|
MAIHAR CEMENT Vs. UNION OF INDIA
|
April 25, 2012 |
|
MAIHAR CEMENT Vs. STATE OF MADHYA PRADESH
|
February 7, 2012 |
|
MAINABAI AND ANOTHER Vs. SHANTILAL AND ANOTHER
|
December 14, 2012 |
|
MAJBOOT SINGH Vs. STATE OF MADHYA PRADESH
|
February 9, 2012 |
|
MAJOR SINGH Vs. STATE OF M.P.
|
September 24, 2012 |
|
MAKHAN LAL AHIRWAR Vs. STATE OF M.P.
|
November 20, 2012 |
|
MAKHAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
MAKHAN SINGH S/O NAGUJI Vs. DINESH S/O MANGILAL CHOWDHARI
|
July 2, 2012 |
|
MAKHANLAL Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
MAKHANLAL CHATURVEDI VISHWAVIDYALAYA ADHYAYAN KENDRA SANGH Vs. STATE OF M P
|
January 19, 2012 |
|
MAKHMAL KHAN Vs. STATE OF MADHYA PRADESH
|
June 27, 2012 |
|
MALTI CHOUBEY Vs. STATE OF M P AND OTHERS
|
December 20, 2012 |
|
MALTI SHARMA Vs. INDIAN OIL CORPORATION LIMITED
|
August 13, 2012 |
|
MAMTA CHOUBEY Vs. STATE OF MADHYA PRADESH
|
August 28, 2012 |
|
MAMTA DHARMPAL Vs. LALCHAND DHARAMPAL
|
September 25, 2012 |
|
MAMTA KASHYAP Vs. JOGENDRA SINGH BAGA AND ANOTHER
|
September 17, 2012 |
|
MAMTA VAISH Vs. STATE OF M P AND OTHERS
|
August 21, 2012 |
|
MAN INDUSTRIES (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 17, 2012 |
|
MAN INDUSTRIES INDIA LTD. Vs. DY. LABOUR COMMISSIONER (IR) & ANOTHER
|
April 11, 2012 |
|
MAN SINGH AND 4 ORS. Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
MANAGING COMMITTEE DARGAH SHARIF Vs. M P WAKF BOARD
|
March 27, 2012 |
|
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION Vs. ABHISHEK AGRO PARKS AND OTHERS
|
December 5, 2012 |
|
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S. FORTUNE WAREHOUSING AND OTHERS
|
December 5, 2012 |
|
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S. AGRONOMY SERVICES AND OTHERS
|
December 5, 2012 |
|
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S MAY FAIR WAREHOUSING AND OTHERS
|
December 5, 2012 |
|
MANAGING DIRECTOR, MPSRTC AND ANOTHER Vs. MOHAMMED JAMIL
|
December 10, 2012 |
|
MANGILAL Vs. SHYAMLAL
|
August 7, 2012 |
|
MANGILAL Vs. STATE OF M P
|
February 14, 2012 |
|
MANGILAL Vs. STATE OF M P
|
March 15, 2012 |
|
MANGILAL (DEAD) AND OTHERS Vs. MADANLAL (DEAD) AND OTHERS
|
July 5, 2012 |
|
MANGILAL S/O BADRILAL AND ORS Vs. STATE OF M P
|
April 12, 2012 |
|
MANGLAM CEMENTS LTD Vs. STATE OF M P
|
February 22, 2012 |
|
MANGLESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
|
MANGLESHWAR PRASAD S/O GANGARAM Vs. STATE OF M P
|
February 28, 2012 |
|
MANGNA @ MAHENDRA Vs. STATE OF M P
|
December 11, 2012 |
|
MANGROOLAL MARAR Vs. JHADULAL
|
August 14, 2012 |
|
MANGUBAI WD/O SHAM SINGH Vs. ASHOK S/O RADHESHYAM
|
July 10, 2012 |
|
MANI SHANKAR KATHAL Vs. M P STATE ELECTRICITY BOARD
|
December 12, 2012 |
|
MANIK RAO Vs. RAMESH
|
April 16, 2012 |
|
MANIRAM S/O SUKLAL CASTE GWARA Vs. STATE OF MADHYA PRADESH THROUGH P.S. BAIHAR
|
December 4, 2012 |
|
MANIRAM S/O. MAHATMA LOHAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
MANISH ANAND Vs. RAMNIWAS GUPTA
|
February 21, 2012 |
|
MANISH GUPTA Vs. STATE OF M.P.
|
April 30, 2012 |
|
MANISH KEM Vs. STATE OF MADHYA PRADESH
|
September 14, 2012 |
|
MANISH SHARMA Vs. STATE OF M P
|
August 28, 2012 |
|
MANISHA LALWANI Vs. DWARKA PRASAD TAMRAKAR
|
May 14, 2012 |
|
MANISHA LALWANI Vs. D.V.PAUL
|
May 2, 2012 |
|
MANJEETSINGH Vs. UDAYSINGH
|
March 30, 2012 |
|
MANJHI MACHUA SHAKARI SAMITI MARIYADIT BHAINSWAHI Vs. STATE OF M P AND OTHERS
|
August 13, 2012 |
|
MANJINDER SINGH NAYLOI Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
|
February 23, 2012 |
|
MANJU Vs. K.G.GIPTA
|
July 13, 2012 |
|
MANJU AADIWASI Vs. STATE OF M P
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September 4, 2012 |
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MANJU BALA CHOUKSE Vs. INDIAN OIL CORPORATION LTD
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August 21, 2012 |
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MANJU DEVI W/O. SHRI SANTHOSH AGRAWAL Vs. STATE OF M P
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August 1, 2012 |
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MANJULATA PANDEY Vs. RN NAGAR
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May 10, 2012 |
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MANJULATA YADAV Vs. STATE OF M.P.
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August 23, 2012 |
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MANMOHAN MATHUR Vs. STATE OF MP
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July 30, 2012 |
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MANNU WD/O DITA GAMOD BHIL Vs. NEW INDIA INSURANCE CO LTD
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August 1, 2012 |
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MANOHAR Vs. CENTRAL BANK OF INDIA
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March 29, 2012 |
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MANOHAR CHOUKSEY Vs. STATE OF M P AND OTHERS
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September 27, 2012 |
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MANOHAR JATAV Vs. STATE OF M P
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July 26, 2012 |
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MANOHAR KUMARI DAGA Vs. STATE OF M P
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March 21, 2012 |
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MANOHAR SINGH Vs. STATE OF MADHYA PRADESH
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August 9, 2012 |
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MANOHAR SINGH DANGI Vs. STATE OF MADHYA PRADESH
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April 11, 2012 |
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MANOHARLAL S/O MAGANLAL TANK Vs. STATE THROUGH PS BAJNA DISTRICT RATLAM M P
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August 31, 2012 |
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MANOJ Vs. STATE OF MADHYA PRADESH
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September 20, 2012 |
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MANOJ @ BABLA S/O SHANKARLALJI MALI Vs. STATE OF M P
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September 24, 2012 |
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MANOJ DUBEY Vs. STATE OF M P AND OTHERS
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July 19, 2012 |
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MANOJ JAIN Vs. STATE OF U.P.
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February 16, 2012 |
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MANOJ JOSHI Vs. STATE OF M P
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August 23, 2012 |
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MANOJ KUMAR Vs. STATE OF MADHYA PRADESH
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August 28, 2012 |
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MANOJ KUMAR Vs. SMT. BABITA
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August 30, 2012 |
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MANOJ KUMAR AND COMPANY Vs. GENERAL MANAGER WORKS HINDUSTAN SALT LTD
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August 21, 2012 |
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MANOJ KUMAR SAXENA Vs. STATE OF M P AND OTHERS
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July 31, 2012 |
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MANOJ KUMAR SHUKLA Vs. THE STATE OF M.P.& OTHERS
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August 21, 2012 |
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MANOJ KUMAR TIWARI Vs. STATE OF M P
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February 28, 2012 |
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MANOJ KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
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February 28, 2012 |
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MANOJ KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
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November 6, 2012 |
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MANOJ KUSHWAH Vs. STATE OF M P
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October 4, 2012 |
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MANOJ PAL SINGH Vs. STATE OF MP
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October 9, 2012 |
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MANOJ PATEL Vs. GOPAL RATHORE
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October 11, 2012 |
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MANOJ RAI Vs. STATE
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September 4, 2012 |
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MANOJ SAHU Vs. HARIMOHAN AND OTHERS
|
January 12, 2012 |
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MANOJ SINGH, S/O SHRI RAJENDRA SINGH Vs. RAJENDRA SINGH
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October 8, 2012 |
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MANOJ TIWARI Vs. ANJU TIWARI
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November 23, 2012 |
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MANORAMA KAMBLI Vs. SHAKUNTALA BAI
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May 10, 2012 |
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MANORAMABAI Vs. STATE OF M P
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January 19, 2012 |
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MANTU AND OTHERS Vs. STATE OF M P
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February 21, 2012 |
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MANVENDRA PANDEY Vs. STATE OF M P AND OTHERS
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March 5, 2012 |
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MAQBOOL Vs. STATE OF MADHYA PRADESH
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September 7, 2012 |
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MARKANDEY MISHRA Vs. STATE OF MADHYA PRADESH
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February 1, 2012 |
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MARTAND PRATAP SINGH Vs. STATE OF MADHYA PRADESH
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April 16, 2012 |
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MARY KUTTY MICHEL Vs. STATE OF M.P.
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September 24, 2012 |
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MASOOD AKHTAR Vs. R K TRIPATHI
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February 17, 2012 |
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MATA PRASAD Vs. STATE OF M P
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December 12, 2012 |
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MATA VAISHNOV DEVI COLLEGE STATE OF OF EDUCATION BHOPAL Vs. STATE OF MADHYA PRADESH
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April 25, 2012 |
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MATADIN BHOJ Vs. STATE OF M.P.
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August 6, 2012 |
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MATHARI BAI W/O GANGARAM GURJAR AND ORS Vs. STATE OF M P
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March 15, 2012 |
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MATHURA Vs. STATE OF M P
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November 6, 2012 |
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MATHURA PRASAD Vs. RAMGOVIND
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October 12, 2012 |
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MATHURA PRASAD HARISHCHANDRA Vs. UCO BANK
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September 18, 2012 |
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MATHURADEVI Vs. MADANLAL
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July 5, 2012 |
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MATUKLAL & 4 OTHERS Vs. STATE OF M P
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November 26, 2012 |
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MAYA @ GUDDI @ JASWANTI & OTHERS Vs. DHARMENDRA SINGH AND ANOTHER
|
June 19, 2012 |
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MAYA CHOUDHARY Vs. STATE OF M P
|
February 9, 2012 |
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MAYA DEVI Vs. STATE OF M P
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April 19, 2012 |
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MAYA DHOBI Vs. THE STATE OF MADHYA PRADESH
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January 4, 2012 |
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MAYA GUDDI JASWANTI Vs. DHARMENDRA SINGH
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June 27, 2012 |
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MAYANK BHARADWAJ Vs. STATE OF M P
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March 22, 2012 |
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MAYARAM Vs. STATE OF M.P.
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September 13, 2012 |
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MAYARAM S/O SIDDHNATHJI Vs. STATE OF M P
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March 13, 2012 |
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MEDICAL SUPERINTENDENT AND ANOTHER Vs. RAJENDRA SINGH KUSHWAH
|
January 11, 2012 |
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MEENA BAI Vs. STATE OF M P
|
February 23, 2012 |
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MEENA GUPTA Vs. STATE OF M P
|
July 18, 2012 |
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MEENA SINGH Vs. INDIAN OIL CORPORATION LTD
|
February 10, 2012 |
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MEERA BUKSHA Vs. STATE OF M.P.
|
October 5, 2012 |
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MEERA DEVI Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
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MEERA MISHRA Vs. UNION OF INDIA
|
November 21, 2012 |
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MEERU Vs. STATE OF M.P.
|
August 8, 2012 |
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MEGH SINGH Vs. STATE OF MADHYA PRADESH
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July 3, 2012 |
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MEHAR SINGH Vs. THE STATE OF MADHYA PRADESH
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October 4, 2012 |
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MEHARBANSINGH Vs. STATE OF M P
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July 24, 2012 |
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MEHBOOB ALI Vs. STATE OF M P
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March 28, 2012 |
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MEHFOOZ-UR-REHMAN Vs. NEELOFUR KHAN
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March 29, 2012 |
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MEHTAP, S/O KALEKHAN MUSALMAN AND ORS Vs. STATE OF M P
|
November 6, 2012 |
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MEMBER SECRETARY Vs. BALMIK PANDEY
|
March 5, 2012 |
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MERY ROY Vs. NISHAR
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August 9, 2012 |
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METALMAN INDUSTRIES LTD Vs. UNION OF INDIA
|
May 18, 2012 |
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MIHANI NETWORK Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
May 10, 2012 |
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MINI INDUSTRIAL TRAINING INST Vs. PRE OFF, LABOUR COURT & ANR
|
March 2, 2012 |
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MINNA SINGH SON OF NANHU SINGH RAJPOOT, RESIDENT OF AMBADA DISTT. BETUL (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH P.S. AMLA, DISTT. BETUL (M.P.)
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May 9, 2012 |
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MISRIYA Vs. KISHANDAS
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January 12, 2012 |
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MISTER AND ANOTHER Vs. STATE OF M P
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March 16, 2012 |
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MITHLESH BAIS Vs. INDIAN OIL CORPORATION
|
January 11, 2012 |
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MITHLESH KUMAR KHAMPARIYA Vs. STATE OF M P AND ANOTHER
|
July 24, 2012 |
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MITHOO LAL TAMRAKAR Vs. M P STATE COOPERATIVE TRIBUNAL BHOPAL & OTHERS
|
May 9, 2012 |
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MITTAL FRESH FOOD PVT LTD Vs. STATE BANK OF INDIA AND OTHERS
|
April 26, 2012 |
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MITTAL FRESH FOOD PVT. LTD. Vs. STATE BANK OF INDIA
|
April 30, 2012 |
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MOHAMMAD ASIF Vs. HAZI MOHAMMAD NAYEEM KOTWALI
|
October 29, 2012 |
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MOHAMMAD BADSHAH S/O SAMADKHAN Vs. NARENDRAKUMAR S/O NANALAL CHOUDHARY AND OTHERS
|
January 19, 2012 |
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MOHAMMAD BEG AND ANOTHER Vs. BASANT KUMAR JAIN AND OTHERS
|
May 2, 2012 |
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MOHAMMAD HAROON Vs. MOHAMMAD RASHID
|
March 19, 2012 |
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MOHAMMAD JABBAR Vs. STATE OF MADHYA PRADESH
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August 30, 2012 |
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MOHAMMAD MUBEEN Vs. STATE OF M P
|
March 15, 2012 |
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MOHAMMAD SARTAJ Vs. STATE OF M P
|
December 3, 2012 |
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MOHAMMAD SEKH S/O ATAULLA SEKH Vs. UNION OF INDIA
|
February 21, 2012 |
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MOHAMMAD SHAFI UL HAQ Vs. BILKEES BANO
|
June 22, 2012 |
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MOHAMMED SHAKEEL S/O ABDUL VADOOD Vs. STATE OF M P
|
March 20, 2012 |
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MOHAN Vs. RAJIK SHEIKH
|
April 20, 2012 |
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MOHAN Vs. STATE OF M P
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July 31, 2012 |
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MOHAN @ MANOHAR Vs. STATE OF MADHYA PRADESH
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November 22, 2012 |
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MOHAN BHIL SON OF BABU BHIL Vs. STATE OF MADHYA PRADESH
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November 6, 2012 |
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MOHAN CHOPADA Vs. STATE OF MP
|
September 25, 2012 |
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MOHAN KUMAR BANGADE Vs. STATE OF MADHYA PRADESH
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February 21, 2012 |
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MOHAN LAL SHUKLA Vs. STATE
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August 21, 2012 |
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MOHAN NAMDEO Vs. STATE OF M.P. & OTHERS
|
December 13, 2012 |
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MOHAN SINGH Vs. MOHD AKLAQ FARUKI
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July 13, 2012 |
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MOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
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MOHAN SINGH Vs. NYAYALYA RAJASWA MANDAL, MADHYA PRADESH
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April 2, 2012 |
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MOHAN SINGH @ SUKHA CHAUHAN Vs. STATE OF MADHYA PRADESH
|
July 27, 2012 |
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MOHAN SWAROOP SHRIVASTAVA Vs. STATE OF MP
|
August 17, 2012 |
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MOHANBABU AND OTHERS Vs. SMT. RADHABAI
|
November 5, 2012 |
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MOHANI MEHROTRA Vs. SHILPI MEHROTRA
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March 12, 2012 |
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MOHANLAL Vs. STATE OF M P
|
May 8, 2012 |
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MOHANLAL Vs. STATE OF M P
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February 13, 2012 |
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MOHANLAL ARYA Vs. STATE OF MADHYA PRADESH THROUGH S.P.E. LOKAYUKTHA, INDORE
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November 29, 2012 |
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MOHANLAL CHOUHAN S/O MAHADEV JI CHOUHAN Vs. INDORE SAHAKARI DUGDH SANGH MARYADIT, INDORE AND A
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October 9, 2012 |
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MOHANLAL S/O DHANNA JI AGE 30 YEARS, R/O. GRAM - PADLI, DISTT. AND TEHSIL SHAJAPUR (M.P.) Vs. STATE OF M.P. THROUGH DISTT. MAGISTRATE, SHAJAPUR
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May 2, 2012 |
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MOHAR SINGH Vs. STATE OF M P
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December 21, 2012 |
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MOHD ALI SIDDIQUI Vs. RESHMA
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February 14, 2012 |
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MOHD AYUB KHAN Vs. ASHIF ALI
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April 24, 2012 |
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MOHD FAREED Vs. STATE OF M P
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March 1, 2012 |
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MOHD HANIF S/O ABDUL KARIM Vs. BHARAT SANGH, KENDRIYA NARCOTICS BUREAU, NIWARAK E
|
March 15, 2012 |
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MOHD ILIYAS KHAN ALIAS BHOLE Vs. STATE OF M P AND OTHERS
|
November 29, 2012 |
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MOHD IQBAL KHAN Vs. LATE MANZOOR AHMAD KHAN
|
July 9, 2012 |
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MOHD SADIQ S/O ABDUL REHMAN Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
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MOHD YUNUS Vs. NAYEEM AHMED
|
September 12, 2012 |
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MOHD ZAHIR KHAN KOTI Vs. MASAAJID COMMITTEE
|
August 14, 2012 |
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MOHD. NAEEM KHAN Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
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MOHD. SALIM Vs. STATE OF MADHYA PRADESH
|
November 22, 2012 |
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MOHD. SHARIF Vs. NARENDRA AND 2 ORS.
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September 3, 2012 |
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MOHD. ZAKARIA Vs. STATE OF MADHYA PRADESH AND OTHERS
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March 28, 2012 |
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MOHD.ARIF Vs. THE STATE OF MADHYA PRADESH
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August 29, 2012 |
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MOHINDER AND OTHERS Vs. STATE OF M P
|
July 4, 2012 |
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MOHIT SINGH VERMA Vs. THE STATE OF MADHYA PRADESH
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August 21, 2012 |
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MOIL JAN SHAKTI MAJDOOR SANGH Vs. UNION OF INDIA
|
June 19, 2012 |
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MOLA MUDHA Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
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MONOTECH SYSEM LTD. Vs. JAI BADRI VISHAL GRAPHICS
|
February 22, 2012 |
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MONOTECH SYSTEMS LTD Vs. JAI BADRI VISHAL GRAPHICS
|
February 2, 2012 |
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MONU KUSHWAH Vs. STATE OF M.P.
|
April 11, 2012 |
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MONU KUSHWAH Vs. STATE OF M.P.
|
August 8, 2012 |
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MONU SHARMA Vs. STATE OF M.P.
|
September 17, 2012 |
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MOOLCHANDRA AND OTHERS Vs. STATE OF M P
|
December 6, 2012 |
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MORE SINGH S/O MACHCHARAM PANDAJI Vs. STATE OF M P AND OTHERS
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February 28, 2012 |
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MOTILAL Vs. SATTE OF M P
|
May 9, 2012 |
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MOTIRAM S/O BHILASA MALVIYA Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
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MOULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. AJIT NARAYAN
|
August 29, 2012 |
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MOUNLAL KACHHI AND ORS. Vs. MAHILA BADIDAU
|
August 13, 2012 |
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MP HOUSING BOARD Vs. NIRMAL SINGH SURI
|
April 26, 2012 |
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MP STATE LEGAL SERVICE AUTHORITY Vs. ANUJ KUMAR
|
June 25, 2012 |
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MP STATE MINOR FOREST Vs. ZUDEDA BI
|
March 15, 2012 |
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MP WAREHOUSING AND LOGISTICS Vs. JAGDISH AHIRWAR
|
April 9, 2012 |
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MRIDUL MISHRA Vs. STATE OF MP
|
June 22, 2012 |
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MU HARBO BAI Vs. LALSINGH AND OTHERS
|
January 13, 2012 |
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MUEEN MUBEEN KHA Vs. STATE OF MADHYA PRADESH
|
June 28, 2012 |
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MUKEEM ALIAS IMRAN Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
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MUKESH Vs. OMPRAKASH
|
August 13, 2012 |
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MUKESH Vs. STATE OF MADHYA PRADESH
|
July 4, 2012 |
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MUKESH Vs. STATE OF M P
|
March 28, 2012 |
|
MUKESH Vs. STATE OF M P
|
February 3, 2012 |
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MUKESH Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
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MUKESH CHAUDHARY Vs. STATE OF M.P.
|
September 21, 2012 |
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MUKESH JAIN Vs. STATE OF M P
|
August 23, 2012 |
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MUKESH KUMAR GUPTA Vs. STATE OF M.P.
|
September 7, 2012 |
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MUKESH KUMAR S/O KOMALCHAND Vs. VIJAY BAHADUR SINGH S/O UJYAR
|
October 4, 2012 |
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MUKESH MAHESHWARI Vs. UNITED WESTERN BANK LTD
|
May 2, 2012 |
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MUKESH PATEL Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
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MUKESH S/O JAG JIWAN Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
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MUKESH SHARMA Vs. STATE OF M P
|
September 11, 2012 |
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MUKESH SHARMA Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
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MUKESH SHIVHARE Vs. STATE OF M.P.
|
November 22, 2012 |
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MUKESH SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
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MUKESH SINGH TOMAR, S/O SHRI MUNNA Vs. RAKESH SHARMA, S/O SHRI AMRISH
|
November 1, 2012 |
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MUKESH TIWARI Vs. STATE OF M P
|
March 19, 2012 |
|
MUKESH VERMA S/O PURAN VERMA Vs. STATE OF M.P.
|
October 3, 2012 |
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MUKUND NARAIN TRIVEDI AND ORS Vs. STATE OF M P AND OTHERS
|
November 29, 2012 |
|
MULU Vs. STATE OF MADHYA PRADESH
|
December 21, 2012 |
|
MUMBI BAI Vs. STATE OF M P
|
March 7, 2012 |
|
MUNDA TAI Vs. NEW INDIA ASSURANCE CO LTD
|
September 13, 2012 |
|
MUNEEM @ GUNGWA KOL Vs. STATE OF M P
|
September 7, 2012 |
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MUNEEM S/O NATHURAM SHARMA Vs. STATE OF MADHYA PRADESH
|
October 1, 2012 |
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MUNICIPAL CORPORATION GWALIOR Vs. VIVEK APTE AND OTHERS
|
July 6, 2012 |
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MUNICIPAL COUNCIL, MORENA Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
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MUNISHWAR SINGH KUSHWAH Vs. STATE OF MP & OTHERS
|
August 6, 2012 |
|
MUNNA Vs. STATE OF M P
|
May 9, 2012 |
|
MUNNA @ MAHENDRA Vs. STATE OF M P
|
January 3, 2012 |
|
MUNNA DHEEMAR Vs. STATE OF M.P.
|
September 18, 2012 |
|
MUNNA KHAN Vs. UNION OF INDIA
|
December 10, 2012 |
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MUNNA LAL TRIPATHI Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
June 25, 2012 |
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MUNNA MUNIRAJ SAHU Vs. RAMBAHOR SAHU
|
February 21, 2012 |
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MUNNA SINGH Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
MUNNA SINGH @ MAHENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
MUNNALAL Vs. STATE OF MADHYA PRADESH
|
June 25, 2012 |
|
MUNNALAL @ MUNNA Vs. STATE OF M.P.
|
October 1, 2012 |
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MUNNALAL ALIAS BABULAL S/O. RAMDAYAL Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
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MUNNALAL BAILLAIYA Vs. MUNICIPAL CORPORATION, KATNI
|
December 4, 2012 |
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MUNNALAL DANDOTIYA Vs. SURENDRA NATH ALIAS BABULAL AND OTHERS
|
March 7, 2012 |
|
MUNNALAL TRIPATHI Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
June 26, 2012 |
|
MUNNI BAI Vs. STATE OF M.P. & ORS.
|
December 6, 2012 |
|
MUNNI DEVI Vs. DEVENDRA
|
September 6, 2012 |
|
MUNNI LAL BHADOLIYA Vs. THE STATE OF MP & OTHERS
|
August 8, 2012 |
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MUNNI SINGH CHAUHAN Vs. STATE OF M.P. AND OTHERS
|
June 26, 2012 |
|
MUNSHI Vs. STATE OF MADHYA PRADESH
|
September 12, 2012 |
|
MUNSHI KHAN S/O BABU KHAN Vs. STATE OF M P
|
March 27, 2012 |
|
MUNSHI LAL MAHENDRA KUMAR JAIN Vs. GOPAL GUPTA
|
September 24, 2012 |
|
MUNSILAL S/O KARULAL BALAI Vs. STATE OF M P
|
March 21, 2012 |
|
MUNSINGH Vs. CHAGAN
|
November 6, 2012 |
|
MURARI Vs. STATE OF MADHYA PRADESH
|
February 21, 2012 |
|
MURARILAL YADAV Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
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MUSTAFA ALI KHAN Vs. RAMCHANDRA
|
August 1, 2012 |
|
MUTKAI Vs. STATE OF MADHYA PRADESH
|
August 24, 2012 |
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N N PATHAK Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
July 5, 2012 |
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N N PATHAK AND ORS Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA AND OTHER
|
July 5, 2012 |
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N S BUNDELA Vs. CHAIRMAN, M P ELECTRICITY BOARD AND OTHERS
|
December 13, 2012 |
|
N S CHOUHAN Vs. STATE OF MADHYA PRADESH
|
August 27, 2012 |
|
N S RUPRAH Vs. MANOJ SHARMA
|
February 16, 2012 |
|
N.P. TIWARI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
September 6, 2012 |
|
N.S. DHAKAD & OTHERS Vs. STATE OF M.P.
|
October 8, 2012 |
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NAFISA BEGUM AND OTHERS Vs. BHAIRO SINGH JADAUN AND TOHERS
|
May 1, 2012 |
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NAGAR PALIK NIGAM Vs. BHAGWAN DAS GUPTA
|
April 30, 2012 |
|
NAGAR PALIKA NIGAM SAGAR Vs. M H KHAN
|
August 7, 2012 |
|
NAGAR PALIKA PARISHAD ASHOKNAGAR Vs. BALWANT RAJ SURANA AND OTHERS
|
May 14, 2012 |
|
NAGAR PALIKA PARISHAD MIHONA Vs. RAMNATH
|
April 11, 2012 |
|
NAGAR PALIKA PARISHAD SEONI-MALWA DISTRICT Vs. STATE OF M P
|
November 22, 2012 |
|
NAGAR PANCHAYAT Vs. THE STATE OF M.P. AND ANR.
|
April 2, 2012 |
|
NAGAR PANCHAYAT BADARWAS Vs. SURESH KUMAR SHARMA
|
August 22, 2012 |
|
NAGESHWAR DHAR DWIVEDI Vs. STATE OF M.P.
|
October 3, 2012 |
|
NAGESHWARA AND ANR. Vs. DISTRICT COLLECTOR STATE OF M.P. AND 3 ORS.
|
August 28, 2012 |
|
NAGESWAR S/O RAMCHANDRA Vs. UNION OF INDIA
|
March 19, 2012 |
|
NAGRIK UPBHOKTA MARGADARSHAN Vs. STATE OF M P
|
January 2, 2012 |
|
NAHAR SINGH & ANOTHER Vs. STATE OF M.P.
|
September 7, 2012 |
|
NAHARINGA S/O MANGLA DAMAR Vs. STATE OF MADHYA PRADESH
|
August 6, 2012 |
|
NAJARIYA S/O PUSHKAR Vs. STATE OF M P
|
August 30, 2012 |
|
NAKUL HARIJAN Vs. STATE OF MP
|
May 8, 2012 |
|
NAMRATA CHOPRA Vs. ASHFAQ AHMED QURESHI
|
March 15, 2012 |
|
NAN BHAIYA S/O BALAKDAS @ NANHU AND ORS Vs. STATE OF M P
|
February 28, 2012 |
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NANAKRAM KALRA S/O NARAYANDAS KALRA AND ANOTHER Vs. BOARD OF REVENUE, M.P., GWALIOR AND ANOTHER
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May 15, 2012 |
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NANBHAIYA Vs. STATE OF M P
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February 28, 2012 |
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NAND KUMAR BANHANI S/O. LATE SHRI ARJUNDAS, AGED 51 YEARS, OCCUPATION: SERVICE, R/O. 115, INDRAPURI COLONY, BHANWERKUAN, INDORE Vs. STATE OF M.P. THROUGH P.S. KOTWALI, MHOW, DISTT. INDORE
|
September 7, 2012 |
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NANDKISHORE KACHRULAL Vs. STATE OF MADHYA PRADESH
|
January 12, 2012 |
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NANDLAL JAISWAL S/O TARACHAND JAISWAL Vs. DISTRICT COLLECTOR, DHAR
|
November 6, 2012 |
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NANDRAM Vs. BABOOLAL @ BABBOO
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August 29, 2012 |
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NANHELAL Vs. STATE OF MADHYA PRADESH
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October 12, 2012 |
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NANURAM S/O CHHITAJI Vs. BHAGIRATH S/O GHISAJI AND OTHERS
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January 18, 2012 |
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NARAYAN Vs. STATE OF M P
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July 20, 2012 |
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NARAYAN Vs. STATE OF MP
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April 17, 2012 |
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NARAYAN ACHARYA Vs. KISHAN LAL
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December 17, 2012 |
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NARAYAN ACHARYA Vs. KISHANLAL
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October 1, 2012 |
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NARAYAN ACHARYA S/O JETHMAL JI ACHARYA Vs. KISHANLAL S/O JETHMAL JI ACHARYA AND ORS
|
April 13, 2012 |
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NARAYAN GIR GOSWAMI AND OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATIO
|
July 30, 2012 |
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NARAYAN S/O MANGILAL KAHAR Vs. JEEVRAJ S/O MANGILAL KAHAR & OTHERS
|
February 3, 2012 |
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NARAYAN SHARMA Vs. STATE OF M P
|
February 7, 2012 |
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NARAYAN SINGH Vs. BABULAL
|
March 27, 2012 |
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NARAYAN SINGH Vs. STATE OF M P
|
December 3, 2012 |
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NARAYAN SINGH S/O BAPU SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
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NARAYAN TRADING CO Vs. ABCOM TRADING PVT LTD
|
September 28, 2012 |
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NARAYANDAS CHAUDHARY Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
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NARAYANSINGH RATHORE AND ANR Vs. RAMESHCHANDRA JAIRAMSINGH PATIDAR AND ANR
|
December 14, 2012 |
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NARENDRA KUMAR Vs. STATE OF M P
|
June 27, 2012 |
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NARENDRA KUMAR DHINGRA Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
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NARENDRA KUMAR JAISWAL Vs. DIVISIONAL RAILWAY MANAGER (WORKS) & OTHERS
|
September 6, 2012 |
|
NARENDRA KUMAR RATHI Vs. RAVINDRA MODI
|
August 23, 2012 |
|
NARENDRA KUMAR SHARMA Vs. RAMPRATAP DHAKAD & 3 OTHERS
|
September 27, 2012 |
|
NARENDRA KUMAR SHUKLA Vs. STATE
|
September 4, 2012 |
|
NARENDRA SINGH Vs. STATE & ORS.
|
September 3, 2012 |
|
NARENDRA SINGH & OTHERS Vs. STATE OF M P
|
August 16, 2012 |
|
NARENDRA SINGH MANJHI Vs. STATE OF M.P.
|
August 21, 2012 |
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NARENDRA SINGH UMATH Vs. STATE OF M P
|
April 16, 2012 |
|
NARENDRA SINGH YADAV Vs. STATE OF M.P.
|
September 7, 2012 |
|
NARESH Vs. STATE OF MADHYA PRADESH
|
March 20, 2012 |
|
NARESH KUMAR Vs. STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
NARESH PATHAK Vs. STATE OF M P
|
June 21, 2012 |
|
NARESH S/O KHOOB CHAND Vs. STATE OF M P
|
March 20, 2012 |
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NARHARI SINGH CHAUHAN Vs. STATE OF M P AND OTHERS
|
April 25, 2012 |
|
NARMADA Vs. DINESH
|
January 2, 2012 |
|
NARMADA PATHAK Vs. STATE OF M P
|
January 27, 2012 |
|
NARMADA PRASAD CHOURE Vs. NANAKRAM PAVAR
|
January 16, 2012 |
|
NARMADA PRASAD SHARMA Vs. NARENDRA BHADUR SINGH RAJPUT
|
July 16, 2012 |
|
NATADIYA S/O GULAB Vs. STATE OF M P
|
March 15, 2012 |
|
NATHHILAL & ANOTHER Vs. STATE OF M P & OTHERS
|
February 17, 2012 |
|
NATHU LAL Vs. BABULAL
|
June 14, 2012 |
|
NATHURAM Vs. BABULAL
|
July 10, 2012 |
|
NATHURAM Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
|
NATHURAM THAKRE Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
NATIONAL COUNCIL OF Y.M.C. OF INDIA Vs. SUDHIR CHANDRA DATT
|
September 12, 2012 |
|
NATIONAL FERTILIZERS LTD NFL UNIT VIJAPUR Vs. STATE OF M P
|
January 27, 2012 |
|
NATIONAL INSURANACE CO LTD Vs. RAMESH SEN
|
April 20, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. RAMKISHORE MISHRA
|
September 13, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. BATIBAI
|
April 3, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. RAMCHANDRA
|
November 6, 2012 |
|
NATIONAL INSURANCE CO. LTD Vs. RAMKISHORE MISHRA
|
September 3, 2012 |
|
NATIONAL INSURANCE CO. LTD. Vs. RADHABAI
|
November 6, 2012 |
|
NATIONAL INSURANCE CO.LTD Vs. RAMKUMARI
|
June 22, 2012 |
|
NATIONAL INSURANCE CO.LTD. Vs. KAMAL
|
September 3, 2012 |
|
NATIONAL INSURANCE COMPANY Vs. RAKESH KUMAR KACHHWAHA, S/O MOTILAL KACHHWAHA AND
|
October 5, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MOTILAL, S/O TEERATH PRASAD AND ORS
|
October 8, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LALLA RAM KEWAT
|
November 19, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. AMAR SINGH
|
June 28, 2012 |
|
NAVAL KISHORE SHARMA Vs. STATE OF M P
|
April 13, 2012 |
|
NAVEEN DUBEY Vs. STATE OF MADHYA PRADESH
|
December 14, 2012 |
|
NAVEEN KUMAR GEORGE Vs. STATE OF M.P.
|
November 6, 2012 |
|
NAVITA Vs. SHOBHAN
|
December 11, 2012 |
|
NAVNEET SHRIWAS Vs. STATE OF MADHYA PRADESH
|
January 11, 2012 |
|
NEELAM JAIN Vs. NARAYAN PRASAD
|
December 7, 2012 |
|
NEERAJ Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
NEERAJ JAINENDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
|
January 24, 2012 |
|
NEETI CHAURASIA Vs. STATE OF M P
|
November 8, 2012 |
|
NEETU BAI Vs. STATE OF M P
|
January 19, 2012 |
|
NEETU TEJKUMAR BHAGAT Vs. JABALPUR DEVELOPMENT AUTHORITY
|
September 26, 2012 |
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NEHA VINOD KUMAR JAIN Vs. STATE OF M P
|
January 2, 2012 |
|
NETLAL Vs. SALIGRAM
|
October 10, 2012 |
|
NEW GOLDEN TRANSPORT COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
November 29, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAXMIBAI W/O JAMNAPRASAD
|
August 14, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHOBHA SHARMA
|
March 21, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAHILA LAXMI SISODIYA AND ORS
|
May 3, 2012 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. MOHAN PRKASH UPADHYAY, RAMBALA, KALAWATI, AASHARAM @ KALLU
|
August 21, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. UMA BAI
|
September 17, 2012 |
|
NEW INDIA INSURANCE CO Vs. KAILASH
|
July 4, 2012 |
|
NEW INDIA INSURANCE CO LTD Vs. KAMLA BAI
|
April 30, 2012 |
|
NEW INDIA INSURANCE CO LTD Vs. KAILASHBAI
|
November 6, 2012 |
|
NIHAL CHANDRA JAIN Vs. STATE OF M P
|
September 14, 2012 |
|
NIRANJANA PATERIA Vs. STATE OF M P AND OTHERS
|
November 27, 2012 |
|
NIRMAL KUMAR JAIN Vs. STATE OF M P AND OTHERS
|
July 10, 2012 |
|
NIRMALA AND ANOTHER Vs. LAXMI AND OTHERS
|
May 9, 2012 |
|
NIRMALA KHARE Vs. SURENDRA PATHAK
|
December 12, 2012 |
|
NIRMALA RAIKWAR Vs. STATE OF MP
|
October 30, 2012 |
|
NIRMALA RAO Vs. LAXMA BAI
|
May 9, 2012 |
|
NIRMALA SHARMA Vs. STATE OF M.P.
|
August 1, 2012 |
|
NIRMALABAI D/O MEHTAB SINGH Vs. SHANKARSINGH S/O MEHTABSINGH & OTHERS
|
March 20, 2012 |
|
NISAR AHMED Vs. STATE OF M P
|
March 6, 2012 |
|
NISHCHAL JHARIA Vs. STATE OF M.P.
|
August 23, 2012 |
|
NITIN Vs. STATE OF M.P.
|
May 3, 2012 |
|
NITIN KUMAR DUBEY Vs. STATE OF M P AND OTHERS
|
July 19, 2012 |
|
NITIN SAMAN Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
|
NITU AGRAWAL Vs. SHIREESH AGRAWAL
|
February 8, 2012 |
|
NONE JOO Vs. KARAN SINGH
|
April 13, 2012 |
|
NOOR RAHAN Vs. STATE OF MADHYA PRADESH
|
May 14, 2012 |
|
NORTHERN COALFIELDS LIMITED Vs. M.K. GOEL
|
September 20, 2012 |
|
NTPC Vs. STATE OF M P
|
July 17, 2012 |
|
NTPC LTD SIDHI Vs. COMMISSIONER MUNICIPAL CORPORATION SINGRAULI
|
February 23, 2012 |
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O T G GLOBAL FINANCE LTD Vs. MOHAN MANDELIA
|
January 6, 2012 |
|
O.P.PATEL Vs. STATE OF M.P.
|
November 7, 2012 |
|
OCCUPATION-LABOUR Vs. STATE OF M P
|
April 30, 2012 |
|
OLIYA BEGUM Vs. ABDUL RASHID
|
April 3, 2012 |
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OM PRAKASH Vs. STATE OF M P
|
July 18, 2012 |
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OM PRAKASH Vs. STATE OF M P
|
November 20, 2012 |
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OM PRAKASH AGRAWAL Vs. UNION OF INDIA
|
November 5, 2012 |
|
OM PRAKASH GUPTA Vs. HARCHARAN SINGH
|
July 27, 2012 |
|
OM PRAKASH JATAV Vs. STATE OF M.P
|
April 11, 2012 |
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OM PRAKASH MARAIYA Vs. STATE OF MADHYA PRADESH
|
August 6, 2012 |
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OM PRAKASH NAGAR Vs. APPELLATE AUTHORITY
|
June 21, 2012 |
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OM PRAKASH SAXENA Vs. STATE OF MP
|
December 19, 2012 |
|
OM PRAKASH SHIKSHA PRASAR SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 3, 2012 |
|
OM PRAKASH TIWARI Vs. NEETU TIWARI
|
March 6, 2012 |
|
OMI @ OM PRAKASH Vs. STATE OF M.P.
|
October 30, 2012 |
|
OMKANTA SHARMA Vs. STATE OF MADHYA PRADESH
|
October 16, 2012 |
|
OMKAR SINGH Vs. STATE OF MADHYA PRADESH
|
September 24, 2012 |
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OMKAR SINGH Vs. BABULAL ALIAS BABBU AND OTHERS
|
May 3, 2012 |
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OMKAR SINGH S/O PURANMAL PATIDAR Vs. STATE OF M P
|
February 3, 2012 |
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OMPRAKASH Vs. STATE OF M P
|
September 13, 2012 |
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OMPRAKASH Vs. STATE OF M P
|
January 2, 2012 |
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OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
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OMPRAKASH Vs. STATE OF M P
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April 2, 2012 |
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OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
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OMPRAKASH JAIN Vs. SHYAMLAL VYAS
|
October 18, 2012 |
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OMPRAKASH KUSHWAH Vs. SHANTI DEVI
|
August 28, 2012 |
|
OMPRAKASH S/O SHRI NANDLALJI RATHI Vs. RAJRAJESHWARI STONE CRUSHER THROUGH PROPRIETOR SMT. SUNITA W/O SHRI JASWANT KUMARJI KUMAWAT & OTHERS
|
January 18, 2012 |
|
OMPRAKASH SHARMA Vs. STATE OF M.P.
|
September 18, 2012 |
|
OMPRAKASH THAKUR Vs. NIRANJANLAL
|
January 19, 2012 |
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ONKAR YADAV Vs. STATE OF M P
|
August 27, 2012 |
|
ONKARLAL S/O RUGHNATHJI Vs. STATE OF MADHYA PRADESH
|
July 9, 2012 |
|
OP NEHRA Vs. STATE OF MP
|
June 25, 2012 |
|
ORIENT VINDYAAS Vs. SAZZI KUTTPPAN
|
November 6, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. RAVI SHANKAR
|
December 13, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. KAILASH PRASAD PATEL
|
December 12, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KAILASH PRASAD PATEL AND ANOTHER
|
February 12, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KAVALJEETSINGH & OTEHRS
|
April 3, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BHAGWATI, WD/O LATE PUNARAM
|
October 5, 2012 |
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P K PLASTICS Vs. COMMISSIONER OF COMMERCIAL TAX
|
January 17, 2012 |
|
PADAM JAIN Vs. STATE OF MADHYA PRADESH
|
November 30, 2012 |
|
PADAM SINGH Vs. STATE OF M P
|
July 18, 2012 |
|
PADAMLATA KAUL Vs. STATE OF M.P.
|
August 13, 2012 |
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PADMANABHA BHASKARAN PILLAI Vs. FOOD CORPORATION OF INDIA
|
March 6, 2012 |
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PAHADSINGH S/O DHULIYA Vs. STATE OF M P
|
March 19, 2012 |
|
PAHALWAN SINGH KOLI Vs. STATE OF M.P. AND OTHERS
|
April 12, 2012 |
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PALLAVI Vs. SACHIN
|
January 5, 2012 |
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PAN STEEL PVT LTD Vs. M P STATE ELECTRICITY BOARD
|
September 17, 2012 |
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PANCHAM SINGH DHAKAD AND ORS Vs. STATE OF M P AND OTHERS
|
May 3, 2012 |
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PANCHAN MOCHIYAN RATLAM Vs. SANTOSH KUMAR
|
April 9, 2012 |
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PANDHARI Vs. RAMCHANDRA
|
October 4, 2012 |
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PANDHARI S/O SHOBHARAM Vs. STATE OF M P
|
May 4, 2012 |
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PANKAJ Vs. SAMRADHI SONI
|
August 21, 2012 |
|
PANKAJ Vs. USHA
|
August 9, 2012 |
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PANKAJ DIXIT Vs. STATE OF M P
|
April 16, 2012 |
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PANKAJ MEHROTRA Vs. SHILPI MEHROTRA
|
March 12, 2012 |
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PANKAJ VIKAS KHARE S/O LATE SHRI R B KHARE Vs. M P STATE TOURISM CORPORATION LIMITED AND ORS
|
July 24, 2012 |
|
PANNALAL AND ANOTHER Vs. STATE OF M P
|
August 31, 2012 |
|
PAPO ALIAS AMARSINGH S/O LAJJARAM Vs. STATE OF M P
|
July 9, 2012 |
|
PAPPU Vs. STATE OF M P
|
March 13, 2012 |
|
PAPPU Vs. STATE OF M P
|
May 9, 2012 |
|
PAPPU @ ISHAQ KHAN Vs. STATE OF M.P.
|
September 25, 2012 |
|
PAPPU @ NARENDRA KUMAR Vs. STATE OF M.P.
|
June 20, 2012 |
|
PAPPU @ PUSHPRAJ SINGH Vs. STATE OF M.P.
|
October 4, 2012 |
|
PAPPU ALIAS BHARATSINGH Vs. STATE OF M P
|
January 13, 2012 |
|
PAPPU ALIAS JEEVANSINGH S/O LAXMANSINGH RAJPUR Vs. ATYENDRASINGH S/O RAJENDRASINGH CHOUHAN
|
August 28, 2012 |
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PAPPU ALIAS KALYAN SINGH PARIHAR Vs. STATE OF M P
|
November 6, 2012 |
|
PAPPU ALIAS RAMPRAKASH S/O RAMSEWAK BRAHMAN Vs. STATE OF M P
|
May 4, 2012 |
|
PAPPU S/O LUNJA BHIL Vs. UNITED INDIA INSURANCE CO LTD AND OTHERS
|
August 7, 2012 |
|
PAPPU S/O LUNJA BHIL Vs. UNITED INDIA INSURANCE CO LTD
|
August 8, 2012 |
|
PARAG Vs. HEMRAJ
|
January 9, 2012 |
|
PARAMLAL @ PARAM & 2 OTHERS Vs. STATE OF M P
|
November 23, 2012 |
|
PARAMSUKH FILLING STATION Vs. STATE OF MP
|
July 13, 2012 |
|
PARAS Vs. STATE OF M P
|
November 21, 2012 |
|
PARAS CHAND JAIN Vs. HIGH COURT OF MP
|
September 13, 2012 |
|
PARAS KUMAR JAIN Vs. STATE OF M P
|
January 19, 2012 |
|
PARAS PHARMACEUTICALS LTD Vs. STATE OF MADHYA PRADESH
|
February 2, 2012 |
|
PARASMAL JAIN S/O RAKHABCHAND JAIN Vs. GOVIND S/O MOHANSINGH PAWAR
|
August 28, 2012 |
|
PARASMAL PARAKH & OTHERS Vs. RAJ KUMAR & OTHERS
|
April 24, 2012 |
|
PARASRAM Vs. STATE OF M.P.
|
September 6, 2012 |
|
PARASRAM BAGHEL Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
PARASRAM DUBEY, S/O. GURUPRASAD Vs. SANTOSH KUMAR, S/O. RADHIKA
|
October 30, 2012 |
|
PARATH LAL PATLE Vs. STATE OF MADHYA PRADESH
|
January 6, 2012 |
|
PARENTERAL DRUGS (INDIA) LTD. Vs. UNION OF INDIA
|
November 27, 2012 |
|
PARSAD AHRIRWAR Vs. CHINTA KUSHWAHA
|
January 16, 2012 |
|
PARSADI Vs. STATE OF M P
|
August 28, 2012 |
|
PARSADILAL Vs. STATE OF M P
|
May 3, 2012 |
|
PARVAT SINGH Vs. KHANJUWA
|
June 21, 2012 |
|
PARVEZ KHAN Vs. STATE OF M P
|
March 20, 2012 |
|
PARVEZ KHAN Vs. TEKRAM
|
February 22, 2012 |
|
PARWATI PANTHI Vs. STATE OF M.P
|
October 12, 2012 |
|
PATEL ENTERPRISES Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
PATI RAM SHIVHARE LOK KALYAN EVAM SHIKSHA NYAS Vs. STATE OF M P
|
August 28, 2012 |
|
PATIRAM BAGHEL Vs. KALLARAM
|
April 30, 2012 |
|
PAVAN ALIAS PANKAJ GUPTA Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
PAVAN KUMAR Vs. STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
PAWAN KUMAR Vs. STATE OF M P
|
April 12, 2012 |
|
PAWAN KUMAR PATIDAR Vs. STATE OF MADHYA PRADESH
|
September 24, 2012 |
|
PAWAN S/O MAMRAJ SHARMA AND OTHERS Vs. SHYAM SUNDER S/O DURGASAHAI AND OTHERS
|
March 15, 2012 |
|
PAWAN SHUKLA Vs. STATE OF M P
|
February 14, 2012 |
|
PAWAN VISHWAKARMA Vs. MP STATE MADHYA KSHETRA VIDYUT
|
May 9, 2012 |
|
PEOPLES UNIVERSITY Vs. UNION OF INDIA
|
April 25, 2012 |
|
PERCY JAIN Vs. JIWAJI UNIVERSITY, GWALIOR
|
April 13, 2012 |
|
PHERANIYA Vs. MAUJI LAL
|
February 2, 2012 |
|
PHOOL SINGH Vs. STATE OF M P
|
April 3, 2012 |
|
PHOOLMATI SINGH PATEL Vs. NATHULAL SINGH
|
October 4, 2012 |
|
PICHADA AVAM DALIT WARG SANGH Vs. STATE OF M P
|
January 12, 2012 |
|
PILLOO KACHHI Vs. STATE OF M P
|
January 10, 2012 |
|
PILLU ALIAS PYARELAL Vs. STATE OF MADHYA PRADESH
|
January 10, 2012 |
|
PITHAMPUR STEELS LTD Vs. KOTAK MAHINDRA BANK LTD
|
December 13, 2012 |
|
PITIYA ALIAS ROOPRAO Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
PIYUSH BHARGAVA S/O SIDDHESHWAR BHARGAVA Vs. STATE OF M P AND OTHERS
|
April 13, 2012 |
|
POHAP SINGH Vs. STATE OF M P
|
August 27, 2012 |
|
POONAM MEENA Vs. MEERA PODDAR
|
April 23, 2012 |
|
POORAN LAL MALVIYA Vs. STATE OF MADHYA PRADESH
|
January 9, 2012 |
|
POORANLAL Vs. STATE OF MADHYA PRADESH
|
October 3, 2012 |
|
POORANLAL RAJAK Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
|
POORANLAL RAJAK Vs. STATE OF M P
|
July 24, 2012 |
|
POP SINGH Vs. RAM SINGH S/O TORAN SINGH YADAV
|
October 16, 2012 |
|
POPULAR SALES Vs. STATE OF MADHYA PRADESH
|
February 2, 2012 |
|
PRABHA JAIN Vs. CENTRAL BANK OF INDIA
|
October 30, 2012 |
|
PRABHAKAR JOSHI Vs. RAJKUMAR
|
November 23, 2012 |
|
PRABHARANI KHARE Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
|
PRABHAT DUBEY Vs. STATE OF M P AND OTHERS
|
March 16, 2012 |
|
PRABHAT KISHORE S/O JOSHAP JEORGE Vs. STATE OF MADHYA PRADESH
|
August 23, 2012 |
|
PRABHU DAYAL SINGH Vs. STATE OF M P
|
January 27, 2012 |
|
PRABHU SAHU Vs. STATE OF M P
|
October 1, 2012 |
|
PRABHULAL AND ANOTHER Vs. STATE OF M.P.
|
September 17, 2012 |
|
PRABHULAL S/O GANGARAM NAYAK Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
PRABHULAL S/O GANGARAM NAYAK Vs. STATE OF M P
|
August 1, 2012 |
|
PRABHUNATH SINGH Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
|
PRABHUNATH SINGH AND TWO OTHERS Vs. STATE OF M P
|
July 24, 2012 |
|
PRADEEP Vs. CHOTE SINGH AND OTHERS
|
December 13, 2012 |
|
PRADEEP AGNIHOTRI Vs. STATE OF M. P.
|
October 29, 2012 |
|
PRADEEP ALIAS RINKU Vs. STATE OF MADHYA PRADESH
|
January 2, 2012 |
|
PRADEEP CHAUHAN Vs. STATE OF MADHYA PRADESH
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July 5, 2012 |
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PRADEEP JAIN AND OTHERS Vs. STATE OF M P & OTHERS
|
March 13, 2012 |
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PRADEEP KUMAR CHOUKSEY Vs. COTTON CORPN OF INDIA LTD
|
February 10, 2012 |
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PRADEEP KUMAR MASURKAR Vs. STATE OF MP
|
July 2, 2012 |
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PRADEEP KUMAR SAXENA S/O KAMLA PRASAD SAXENA Vs. STATE OF M P AND OTHERS
|
April 13, 2012 |
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PRADEEP SINGH Vs. STATE & ORS.
|
September 3, 2012 |
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PRAGYA SINGH KUSHWAHA @ PRAGYA BHARTI Vs. UNION OF INDIA
|
May 17, 2012 |
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PRAHALAD KUSHWAHA Vs. RANI DEOMATI
|
May 9, 2012 |
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PRAHALAD S/O MANGILAL Vs. SATISH S/O OMPRAKASH AND OTHERS
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February 28, 2012 |
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PRAHLAD Vs. STATE OF MADHYA PRADESH
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September 13, 2012 |
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PRAHLAD DAS Vs. STATE OF M P
|
July 17, 2012 |
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PRAHLAD DAS AGARWAL Vs. SAMBHAJI RAO
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July 2, 2012 |
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PRAHLAD GATTANI Vs. STATE OF M P
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March 22, 2012 |
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PRAHLAD S/O GOVERDHANLAL KANTHALI Vs. MANJEET SINGH S/O TARASINGH GANDHI
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April 12, 2012 |
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PRAHLAD S/O SHRI K.L.AMARCHAIYA Vs. STATE OF M.P.
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September 20, 2012 |
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PRAHLAD, SON OF BHAIYAJI PATEL, R/O VILLAGE SURTALAI, POLICE STATION GOHALPUR DISTRICT JABALPUR (M.P.) Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
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PRAKASH AHIRWAR Vs. STATE OF M P
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July 18, 2012 |
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PRAKASH BAI Vs. BHERULAL
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March 27, 2012 |
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PRAKASH CHANDRA Vs. STATE OF M P
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June 25, 2012 |
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PRAKASH DESAI Vs. STATE OF M P
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April 4, 2012 |
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PRAKASH DEVILAL BAGARI Vs. GOVERDHANLAL RAMAJI SURYAWANSHI
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July 31, 2012 |
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PRAKASH DHIMAR Vs. KAMAL KUMAR
|
August 9, 2012 |
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PRAKASH INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
December 20, 2012 |
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PRAKASH KUNWER Vs. RAHESHYAM
|
August 6, 2012 |
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PRAKASH MISHRA Vs. MADHYA PRADESH LEGAL AID AND LEGAL ADVICE BOARD
|
July 24, 2012 |
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PRAKASH PARMAR Vs. GOVERNMENT OF M P
|
March 29, 2012 |
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PRAKASH SAHU Vs. KAVITA
|
August 31, 2012 |
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PRAKASH SINGH THAKUR Vs. STATE OF M.P.
|
October 30, 2012 |
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PRAKASH YADAV AND ANOTHER Vs. OM PRAKASH AND OTHERS
|
February 28, 2012 |
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PRAKASHWATI Vs. MANGAL SINGH
|
May 3, 2012 |
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PRAMILA RAJAK Vs. STATE OF M P
|
August 21, 2012 |
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PRAMOD Vs. STATE OF M.P.
|
September 25, 2012 |
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PRAMOD KAURAV Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 10, 2012 |
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PRAMOD KUMAR BARUA Vs. STATE OF M.P.
|
September 21, 2012 |
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PRAMOD KUMAR MISHRA Vs. MADHYA PRADESH POWER GENERATING CO LTD AND OTHERS
|
November 20, 2012 |
|
PRAMOD MISHRA Vs. STATE OF MADHYA PRADESH & OTHERS
|
August 23, 2012 |
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PRAMOD SHRIVAS Vs. STATE OF M P AND OTHERS
|
July 31, 2012 |
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PRAMOD SINGH Vs. STATE OF M P
|
July 13, 2012 |
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PRAMOD SINGH Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
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PRAMOD TIWARI Vs. CHANCELLOR, JNKVV AND OTHERS
|
October 31, 2012 |
|
PRAMOD TIWARI Vs. CHANCELLOR, JNKVV
|
November 5, 2012 |
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PRAN SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
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PRAN SINGH BRIJLAL BAIRAGI AND ORS Vs. STATE OF M P
|
May 8, 2012 |
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PRANAV SONI Vs. THE STATE OF MADHYA PRADESH AND BHAGWAN SINGH
|
August 14, 2012 |
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PRANAY VALLABH TRIPATHI Vs. GOVIND VALLABH PANT GRIH NIRMAN SAHAKARI SANSTHA
|
October 11, 2012 |
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PRANAY VERMA Vs. ATUL CHOUDHARY
|
September 6, 2012 |
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PRASAD TIWARI Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
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PRASANA R BHATNAGAR AND ANOTHER Vs. STATE OF M P AND OTHERS
|
August 13, 2012 |
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PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
PRATAP WAHINI SAMAJ KALYAN SANSTHAN, GWALIOR AND A Vs. JAY NARAYAN CHOUKSEY AND OTHERS
|
February 2, 2012 |
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PRATHVISINGH Vs. STATE OF MP
|
June 20, 2012 |
|
PRATIBHA SHARMA AND OTHERS Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
|
September 5, 2012 |
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PRATIBHA TIWARI Vs. STATE OF M.P.
|
November 8, 2012 |
|
PRATIBHA V. ANAND Vs. STATE OF M.P.
|
December 4, 2012 |
|
PRAVEEN GUPTA Vs. KAMINI GUPTA
|
December 7, 2012 |
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PRAVEEN KUMAR Vs. STATE OF MP
|
February 2, 2012 |
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PRAVEEN SAXENA Vs. MANAGING DIRECTOR APPELLATE AUTHOITY LIC OF INDIA
|
February 10, 2012 |
|
PRAYAG SHARAN SHARMA Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
PREETAM Vs. STATE OF M P
|
March 12, 2012 |
|
PREETAM SAHU Vs. STATE OF M P
|
February 2, 2012 |
|
PREETI BAGDE Vs. STATE OF M P
|
December 3, 2012 |
|
PREHLAD YADAV Vs. RAMVARAN
|
August 14, 2012 |
|
PREM CHAND JAIN Vs. STATE OF M.P.
|
December 4, 2012 |
|
PREM LAXMAN SONPURE Vs. UNION OF INDIA
|
June 27, 2012 |
|
PREM NARAYAN MISHRA AND OTHERS Vs. PRINCIPAL SECRETARY, STATE OF M P AND OTHERS
|
November 29, 2012 |
|
PREM PRAKASH AMBEDKAR Vs. DIRECTOR, RMRC (ICMR), JABALPUR
|
July 26, 2012 |
|
PREM SINGH Vs. KARAMAT ALI
|
November 26, 2012 |
|
PREMCHAND Vs. RAMPATIBAI
|
January 27, 2012 |
|
PREMDAS AHIRWAR Vs. STATE OF MADHYA PRADESH
|
May 17, 2012 |
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PREMLAL Vs. UNION OF INDIA
|
June 26, 2012 |
|
PREMLAL PATHAK Vs. STATE OF M.P. & ORS
|
January 2, 2012 |
|
PREMLATA Vs. GORDHANLAL
|
November 27, 2012 |
|
PREMLATA GOUTAM Vs. STATE OF MADHYA PRADESH
|
September 5, 2012 |
|
PREMSUKH RATNERE Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
PREMWATI KASHYAP Vs. STATE OF MADHYA PRADESH
|
June 25, 2012 |
|
PRESTIGE FOODS LIMITED Vs. CIT
|
April 11, 2012 |
|
PRESTIGE VANASPATI INDUSTRIES Vs. JACOB MANDAL
|
January 17, 2012 |
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PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH Vs. MAHENDRA SOLANKI
|
September 12, 2012 |
|
PRINCIPAL SECRETARY, GOVERNING BODY VASUNDHARA RAJ Vs. MADAN LAL GUPTA AND ANOTHER
|
October 30, 2012 |
|
PRISM CEMENT LTD Vs. SAROJ SINGH
|
September 14, 2012 |
|
PRITAM SINGH Vs. STATE OF M P
|
July 26, 2012 |
|
PRITAM SINGH Vs. STATE OF M P
|
February 22, 2012 |
|
PRITHAVI RAJ SARIN Vs. RAMESH KUMAR
|
January 23, 2012 |
|
PRITHVI RAJ SARIN Vs. RAMESH KUMAR SACHDEVA
|
January 3, 2012 |
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PRITHVIPUTRA MINING AND REAL ESTATE PVT LTD Vs. UNION OF INDIA & TWO OTHERS
|
April 24, 2012 |
|
PRIYA AGRAWAL ALIAS SHUBHLATA AGRAWAL Vs. STATE OF M P
|
January 9, 2012 |
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PROFESSOR NARENDRA SINGH PUNIA Vs. SURESH KUMAR KHATI
|
March 26, 2012 |
|
PROPOSED BRAHMGIR MAHARAJ MACHHALI Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
PUJA MAHESHWARI W/O AMIT MAHESHWARI AND ANOTHER Vs. GOPAL AGRAWAL S/O HUKUMCHANDJI AGRAWAL
|
February 28, 2012 |
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PUNJAB NATIONAL BANK Vs. GANESH PD. DUBEY
|
November 20, 2012 |
|
PURALAL Vs. STATE OF M P
|
March 26, 2012 |
|
PURAN Vs. STATE OF MP
|
June 20, 2012 |
|
PURAN BUNKAR Vs. STATE OF M P
|
April 26, 2012 |
|
PURAN LAL SAHU Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
PURAN SINGH Vs. STATE OF M P
|
March 14, 2012 |
|
PURSHOTTAM CHOUBEY Vs. GAYATRI BAI
|
February 21, 2012 |
|
PURUSHAINDRA KUMAR KAURAV Vs. UNION OF INDIA
|
May 1, 2012 |
|
PURUSHOTTAM MAHAVIDYALAYA DADRAUVAZ Vs. STATE OF MADHYA PRADESH
|
June 7, 2012 |
|
PURUSHOTTAM SHIKSHA AVAM JAN KALYAN SAMITI Vs. STATE OF M.P.
|
August 8, 2012 |
|
PUSHPA AGRAWAL Vs. OMPRAKASH AGARWAL
|
February 8, 2012 |
|
PUSHPA ARORA Vs. ANITA ARORA
|
February 22, 2012 |
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PUSHPA BAI Vs. SANTOSH KUMAR GUPTA
|
September 12, 2012 |
|
PUSHPA MAYUR GRIH NIRMAN SAHAKARI SAMITI MARYADIT AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
June 21, 2012 |
|
PUSHPAKUNWAR Vs. PRADEEP SINGH
|
February 23, 2012 |
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PUSHPALATA Vs. MISHRI BAI
|
October 1, 2012 |
|
PUSHPALATA JAIN Vs. SHRI CLOTH MARKET KANYA VIDHYALAYA
|
March 27, 2012 |
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PUSHPANJALI SINGH Vs. STATE OF MADHYA PRADESH
|
April 9, 2012 |
|
PUSHPARAJ SINGH Vs. AJAY SINGH & OTHERS
|
March 21, 2012 |
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PUSHPRAJ DUBEY Vs. STATE OF M P
|
April 27, 2012 |
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PUSHPRAJ SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
December 10, 2012 |
|
PUSPALATA & ORS Vs. MOHD MAKBUL AHLAM & ORS
|
May 3, 2012 |
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PYARELAL Vs. STATE OF MADHYA PRADESH
|
August 29, 2012 |
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PYARELAL GHONGDE Vs. SECRETARY/ADDITIONAL SECRETARY AND OTHERS
|
July 24, 2012 |
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QUTUBUDDIN Vs. M P PASCHIM KSHETRA VIDYUT VITRAN CO LTD
|
April 26, 2012 |
|
QUTUBUDDIN Vs. M P PASCHIM KESHETRA VIDYUT VITRAN CO LTD
|
January 17, 2012 |
|
R B SHRIVASTAVA Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
|
January 25, 2012 |
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R K JAIN Vs. MADHYA BHARAT GRAMIN BANK
|
August 16, 2012 |
|
R K PANDEY Vs. STATE OF M P
|
November 23, 2012 |
|
R K PARASHAR Vs. M P POWER MANAGEMENT COMPANY AND OTHERS
|
September 18, 2012 |
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R K SHAHU Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 9, 2012 |
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R K UPADHYAY Vs. STATE OF M P
|
March 28, 2012 |
|
R L SHARMA Vs. STATE OF MP AND OTHERS
|
July 30, 2012 |
|
R S JATAV AND ORS Vs. STATE OF M P AND ORS
|
March 2, 2012 |
|
R. S. CHOUHAN Vs. GITA MITTAL & OTHERS
|
August 6, 2012 |
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R.C. SHUKLA Vs. STATE AND OTHERS
|
August 21, 2012 |
|
R.K. MITTAL Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.
|
December 19, 2012 |
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R.K. TRIPATHI Vs. STATE OF M.P.
|
August 9, 2012 |
|
R.K.PATEL AND CO. Vs. INDORE DEVELOPMENT AUTHORITY
|
September 21, 2012 |
|
R.R. DASS Vs. GENERAL MANAGER & ORS.
|
October 5, 2012 |
|
R.S. NIM Vs. STATE & OTHERS
|
August 21, 2012 |
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RACHNA DIXIT Vs. STATE OF M.P.
|
December 12, 2012 |
|
RADATYA S/O SIGDAR BHILALA Vs. STATE OF M P
|
August 8, 2012 |
|
RADHA GUPTA Vs. STATE OF MP
|
October 8, 2012 |
|
RADHA KISHAN MUNDA Vs. MANNU LAL SAHU
|
August 30, 2012 |
|
RADHA KRISHNA OJHA Vs. STATE OF M.P. & OTHERS
|
March 22, 2012 |
|
RADHA VALLABH AND OTHERS Vs. HAFIZ KHAN AND OTHERS
|
August 21, 2012 |
|
RADHABAI Vs. BHAGWANDAS AND OTHERS
|
May 2, 2012 |
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RADHABAI W/O LATE HIRALAL Vs. TARACHAND S/O KHYALIRAM
|
January 31, 2012 |
|
RADHACHARAN SHARMA Vs. STATE OF M P
|
October 8, 2012 |
|
RADHAKISHAN Vs. SHYAMLAL
|
January 2, 2012 |
|
RADHE SHYAM JAT Vs. STATE OF M P
|
February 13, 2012 |
|
RADHELAL KUSHTWAR Vs. STATE OF M.P.
|
August 9, 2012 |
|
RADHESHYAM Vs. STATE OF M P
|
January 9, 2012 |
|
RADHESHYAM Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 20, 2012 |
|
RADHESHYAM HEERALAL KALOTA Vs. STATE OF MADHYA PRADESH
|
November 19, 2012 |
|
RADHESHYAM KUSHWAHA Vs. BABIYA
|
October 19, 2012 |
|
RADHESHYAM S/O BANSIRAM @ VISHRAM Vs. STATE
|
July 30, 2012 |
|
RADHESHYAM S/O MADHOSINGH AND THREE ORS Vs. STATE OF M P
|
July 31, 2012 |
|
RADHEY SHYAM Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
RADHEY SHYAM Vs. PANKAJ
|
May 1, 2012 |
|
RADHIKA Vs. PROFESSIONAL EXAMINATION
|
August 14, 2012 |
|
RADHIKA D/O VINAY KUMAR DUBEY AND OTHERS Vs. PROFESSIONAL EXAMINATION EDUCATION BOARD, BHOPAL A
|
August 9, 2012 |
|
RADHYASHYAM S/O RAMPRATAP PATIDAR Vs. CENTRAL NARCOTIC BUREAU, NEEMUCH
|
March 21, 2012 |
|
RADICO KHAITAN LTD. Vs. THE STATE OF MADHYA PRADESH
|
August 28, 2012 |
|
RAFIQ MOHAMMAD Vs. STATE OF M P
|
June 26, 2012 |
|
RAFIQUE, NOOR MOHD MUSALMAN Vs. STATE OF M P
|
June 28, 2012 |
|
RAGHAVENDRA RANJAN DAS Vs. CENTRAL BANK OF INDIA
|
June 28, 2012 |
|
RAGHU THAKUR Vs. STATE OF M P
|
April 13, 2012 |
|
RAGHUBEER SINGH CHEECHAM Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
RAGHUNANDAN PRASAD SHARMA Vs. STATE OF M P AND OTHERS
|
January 12, 2012 |
|
RAGHUNATH SINGH Vs. PRAGOBAI
|
August 31, 2012 |
|
RAGHUNATH SINGH PATEL Vs. CHANDRA PAL SINGH PARIHAR
|
August 1, 2012 |
|
RAGHURAJ SINGH Vs. KEDAR SINGH
|
September 17, 2012 |
|
RAGHUVEER Vs. RAJESH RAI
|
August 21, 2012 |
|
RAGHUVEER PRASAD Vs. MANDIR MARGHATIA MAHAVIR
|
September 14, 2012 |
|
RAGHUVEER PRASAD SEN Vs. STATE
|
September 3, 2012 |
|
RAGHUVEER SINGH Vs. STATE OF M.P.
|
September 13, 2012 |
|
RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA AND ANOTHER
|
January 17, 2012 |
|
RAHIMUDDIN Vs. UNION OF INDIA
|
July 24, 2012 |
|
RAHMAT NOOR KHAN Vs. STATE OF M.P.
|
August 8, 2012 |
|
RAHUL Vs. MOINUDIN & ORS.
|
July 20, 2012 |
|
RAISINGH BARELA Vs. STATE OF M P
|
July 31, 2012 |
|
RAJ ALIAS RAI SINGH GURJAR Vs. T.I.R.N. DUBEY & OTHERS
|
February 1, 2012 |
|
RAJ KISHOR MISHRA Vs. STATE OF M P
|
August 30, 2012 |
|
RAJ KUMAR DUBEY Vs. REKHA DUBEY
|
January 24, 2012 |
|
RAJ KUMAR JAIN Vs. VIVEK KUMAR JAIN
|
August 21, 2012 |
|
RAJ KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
RAJ KUMAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
|
RAJ KUMAR PANDEY Vs. STATE OF M P
|
May 10, 2012 |
|
RAJ KUMAR RANE Vs. STATE OF M P
|
April 24, 2012 |
|
RAJ KUMAR VERMA Vs. STATE OF M.P.
|
April 2, 2012 |
|
RAJ PRATAP TIWARI Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
RAJA Vs. STATE OF MP
|
May 8, 2012 |
|
RAJA BABU Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
RAJA CHOUDHARY @ RAJU Vs. THE STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
RAJABETI Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
RAJABHAIYA GUPTA Vs. KAMLABAI
|
July 5, 2012 |
|
RAJANISH SHUKLA Vs. STATE OF MADHYA PRADESH
|
April 13, 2012 |
|
RAJARAM ALIAS RAJA Vs. STATE OF MADHYA PRADESH
|
September 25, 2012 |
|
RAJARAM PATEL Vs. STATE OF M.P.
|
December 14, 2012 |
|
RAJARAM RATNAKAR Vs. STATE OF U P
|
July 25, 2012 |
|
RAJARAM S/O SHANKARLAL PATIDAR Vs. SHANTILAL S/O SHANKARLAL
|
February 28, 2012 |
|
RAJARAM S/O SHOBHARAM BAGHEL Vs. STATE OF M P AND OTHERS
|
April 20, 2012 |
|
RAJBHADUR KHARE Vs. MADHYA PRADESH GRAMIN BANK PRADHAN KARYALAYA
|
September 26, 2012 |
|
RAJBHAN SINGH Vs. STATE OF MP
|
May 8, 2012 |
|
RAJEEV KUMAR Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
RAJEEV KUMAR MISHRA Vs. STATE OF M P
|
January 19, 2012 |
|
RAJENDRA Vs. ADDITIONAL COLLECTOR
|
April 9, 2012 |
|
RAJENDRA @ RAJU AND OTHERS Vs. STATE OF M P
|
September 25, 2012 |
|
RAJENDRA AND OTHERS Vs. STATE OF M.P.
|
January 4, 2012 |
|
RAJENDRA BHARTI Vs. SANTOSH KUMAR SHARMA
|
April 19, 2012 |
|
RAJENDRA CHARMKAR Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
|
RAJENDRA CHHAOCHHARIA Vs. UNION OF INDIA
|
September 25, 2012 |
|
RAJENDRA DWIVEDI Vs. DEPOT MANAGER, M P S R T C AND ORS
|
August 23, 2012 |
|
RAJENDRA JAIN Vs. STATE BAR COUNCIL OF M P & 27 OTHERS
|
April 12, 2012 |
|
RAJENDRA JAIN Vs. STATE BAR COUNCIL OF M P
|
April 18, 2012 |
|
RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
March 16, 2012 |
|
RAJENDRA KUMAR CHOUKSEY Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
RAJENDRA KUMAR GANGWAR Vs. STATE OF M.P. & OTHERS
|
October 10, 2012 |
|
RAJENDRA KUMAR JHA Vs. CHIEF SECRETARY STATE OF MP
|
June 18, 2012 |
|
RAJENDRA KUMAR NAGVANSHI Vs. STATE OF M.P.
|
September 20, 2012 |
|
RAJENDRA KUMAR SHIV Vs. STATE OF M.P. & ORS.
|
September 10, 2012 |
|
RAJENDRA KUMAR SHIVDE Vs. STATE OF M.P
|
May 14, 2012 |
|
RAJENDRA KUMAR SHIVDE Vs. STATE OF M P
|
May 15, 2012 |
|
RAJENDRA PRASAD Vs. STATE OF M P
|
August 8, 2012 |
|
RAJENDRA PRASAD Vs. COLLECTOR
|
September 5, 2012 |
|
RAJENDRA PRASAD BANSAL Vs. MUKESH KUMAR JAIN
|
September 11, 2012 |
|
RAJENDRA PRASAD PATHAK Vs. UNION OF INDIA
|
July 3, 2012 |
|
RAJENDRA PRASAD SHROTI Vs. MANJUSHA JAIN
|
February 23, 2012 |
|
RAJENDRA PRASAD VERMA Vs. UNION OF INDIA
|
August 7, 2012 |
|
RAJENDRA SHARMA Vs. STATE OF MP
|
December 10, 2012 |
|
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
RAJENDRA SINGH Vs. STATE OF M.P.
|
April 2, 2012 |
|
RAJENDRA SINGH & ANOTHER Vs. STATE OF M P
|
March 13, 2012 |
|
RAJENDRA SINGH RAWAT Vs. STATE OF M P
|
September 3, 2012 |
|
RAJENDRA SINGH S/O SHANKAR SINGH AND ORS Vs. STATE OF M P
|
May 9, 2012 |
|
RAJENDRA SINGH SALUJA Vs. STATE OF MADHYA PRADESH
|
May 17, 2012 |
|
RAJENDRA SINGH SALUJA Vs. STATE OF M P
|
March 21, 2012 |
|
RAJESH Vs. STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
RAJESH Vs. NITYANAND
|
July 17, 2012 |
|
RAJESH Vs. STATE OF MADHYA PRADESH
|
August 29, 2012 |
|
RAJESH Vs. STATE OF M.P.
|
August 9, 2012 |
|
RAJESH Vs. STATE OF M.P.
|
August 1, 2012 |
|
RAJESH ASNANI Vs. STATE OF M P
|
February 7, 2012 |
|
RAJESH CHOUDHARY AND OTHERS Vs. STATE OF M P AND OTHERS
|
July 3, 2012 |
|
RAJESH DUBEY Vs. STATE OF M.P
|
September 11, 2012 |
|
RAJESH GUPTA Vs. URVASHI MARWAHA
|
June 19, 2012 |
|
RAJESH GUPTA @ TARZEN Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
RAJESH JAIN AND OTHERS Vs. STATE OF M.P.
|
September 18, 2012 |
|
RAJESH JAISWAL Vs. DISTRICT COLLECTOR
|
November 6, 2012 |
|
RAJESH KATHURIA Vs. STATE OF M P
|
April 30, 2012 |
|
RAJESH KATURI AND OTHERS Vs. STATE OF M P
|
July 6, 2012 |
|
RAJESH KUMAR Vs. DEVENDRA SINGH
|
June 20, 2012 |
|
RAJESH KUMAR Vs. PREMCHAND
|
January 3, 2012 |
|
RAJESH KUMAR SAXENA Vs. STATE OF M P
|
May 14, 2012 |
|
RAJESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
RAJESH KUMAR TIWARI Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
RAJESH PATHAK Vs. STATE OF MADHYA PRADESH
|
June 21, 2012 |
|
RAJESH RAGHUVANSHI Vs. STATE OF M P AND OTHERS
|
May 4, 2012 |
|
RAJESH RAJORA Vs. LOKAYUKT ORGANISATION
|
September 4, 2012 |
|
RAJESH RANA AND ANOTHER Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
|
May 15, 2012 |
|
RAJESH S/O GOPILAL Vs. STATE OF M P
|
April 11, 2012 |
|
RAJESH S/O GOPILAL, AGED 20 YEARS, OCCUPATION - LABOURER BOTH R/O INDRA NAGAR, NAGJHIRI, UJJAIN Vs. STATE OF MADHYA PRADESH THROUGH P.S. NEELGANGA, DISTRICT UJJAIN (MP)
|
April 11, 2012 |
|
RAJESH SHARMA Vs. STATE OF MADHYA PRADESH
|
December 17, 2012 |
|
RAJESH SHUKLA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
February 2, 2012 |
|
RAJESH SINGH PARIHAR Vs. THE STATE OF MADHYA PRADESH
|
September 5, 2012 |
|
RAJESH SINGH PATEL Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
RAJESH THAPAK Vs. THE STATE OF MP AND OTHERS
|
October 8, 2012 |
|
RAJESH VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
March 27, 2012 |
|
RAJESHWAR RAO Vs. UNION OF INDIA
|
April 19, 2012 |
|
RAJINDER KAUR Vs. STATE OF M P
|
February 27, 2012 |
|
RAJIV KUMAR JAIN Vs. VEERENDRA NARAIN MISHRA
|
February 2, 2012 |
|
RAJIV SINGH KUSHWAH Vs. SMT. GEETA AND OTHERS
|
August 23, 2012 |
|
RAJJAB ALI Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
RAJJAB ALI Vs. STATE OF M P
|
July 13, 2012 |
|
RAJKARAN SINGH Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
RAJKISHORE GUPTA Vs. DISTRICT GENERAL OF BORDER SECURITY FORCE & OTHERS
|
July 17, 2012 |
|
RAJKUMAR Vs. DHUNDHA
|
September 18, 2012 |
|
RAJKUMAR Vs. STATE OF M P
|
March 20, 2012 |
|
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
RAJKUMAR KANATHE Vs. STATE OF M P
|
August 7, 2012 |
|
RAJKUMAR KEWAT Vs. STATE OF M P AND OTHERS
|
March 5, 2012 |
|
RAJKUMAR MANDNANI Vs. PRADEEP KHILVANITL
|
February 2, 2012 |
|
RAJKUMAR PANDEY Vs. BALMUKUND AGRAWAL
|
April 18, 2012 |
|
RAJKUMAR SAHU Vs. STATE OF M P
|
March 5, 2012 |
|
RAJKUMAR SHARMA Vs. STATE OF M. P.
|
September 10, 2012 |
|
RAJKUMARI AND ANOTHER Vs. SARITA AND OTHERS
|
March 27, 2012 |
|
RAJMAL Vs. HEERALAL
|
July 5, 2012 |
|
RAJMANI KUSHWAHA Vs. STATE OF MP
|
March 29, 2012 |
|
RAJMANI KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
March 19, 2012 |
|
RAJMANI VISHWAKARMA Vs. STATE OF M.P. & ORS.
|
September 5, 2012 |
|
RAJNEESH SHARMA Vs. REKHA SHARMA AND ANOTHER
|
April 18, 2012 |
|
RAJNI TIWARI Vs. BHAGYAWATI BAI
|
February 2, 2012 |
|
RAJOO ALIAS RAMAKANT Vs. STATE OF MADHYA PRADESH
|
November 21, 2012 |
|
RAJORIYA BROTHERS Vs. STATE OF M P
|
July 19, 2012 |
|
RAJPAL SINGH Vs. STATE OF M P
|
August 30, 2012 |
|
RAJU Vs. STATE OF M.P.
|
August 7, 2012 |
|
RAJU @ JITENDRA Vs. STATE OF M P
|
November 27, 2012 |
|
RAJU ALIAS PRADEEP Vs. STATE OF M P
|
March 16, 2012 |
|
RAJU ALIAS RAJAN Vs. STATE OF MADHYA PRADESH
|
February 14, 2012 |
|
RAJU ALIAS RAJVIR SINGH Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
RAJU BAMHNE Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
RAJU GANESH KAMBLE Vs. STATE OF M.P. & ORS.
|
January 2, 2012 |
|
RAJU KACHHI Vs. STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
RAJU RAJENDRA Vs. STATE OF MP
|
June 18, 2012 |
|
RAJU RATHORE Vs. STATE OF M.P.
|
December 14, 2012 |
|
RAJU S/O PREMCHAND AND ORS Vs. STATE OF M P AND ORS
|
May 8, 2012 |
|
RAJUALAL Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
RAJULAL S/O SUMRAN LODHI AND ORS Vs. STATE OF M P
|
May 8, 2012 |
|
RAJVEER SINGH BHADAORIA Vs. STATE OF M.P. AND OTHERS
|
May 15, 2012 |
|
RAKESH Vs. PARMAL SINGH AND OTHERS
|
May 2, 2012 |
|
RAKESH Vs. RETURNING OFFICER
|
May 16, 2012 |
|
RAKESH AGRAWAL Vs. B.S.JAGGI
|
July 10, 2012 |
|
RAKESH BANSAL @ BANTI BANSAL Vs. STATE OF M.P.
|
September 5, 2012 |
|
RAKESH KATARE Vs. STATE OF M. P. & ANR.
|
August 21, 2012 |
|
RAKESH KUMAR DHINGRA Vs. M.P. POLLUTION CONTROL BOARD AND ANOTHER
|
September 5, 2012 |
|
RAKESH KUMAR DHINGRA Vs. MADHYA PRADESH POLLUTION CONTROL BOARD
|
May 4, 2012 |
|
RAKESH KUMAR MEHRA Vs. STATE & ORS.
|
September 4, 2012 |
|
RAKESH KUMAR SHARMA Vs. AZAD DUBEY
|
May 2, 2012 |
|
RAKESH S/O LUNKIYA @ LAXMAN Vs. STATE OF M P
|
September 24, 2012 |
|
RAKESH S/O NARAYANLALJI Vs. RETURNING OFFICER PANCHAYAT NIRVACHAN AND ORS
|
April 15, 2012 |
|
RAKESH SHAKYA Vs. STATE OF M P
|
December 6, 2012 |
|
RAKESH SHARMA Vs. STATE OF M. P. & ANR.
|
August 21, 2012 |
|
RAKESH SINGH BHADORIYA Vs. UNION OF INDIA
|
July 9, 2012 |
|
RAKESH TIWARI Vs. STATE OF M P
|
March 5, 2012 |
|
RAM BAHADUR TIWARI Vs. STATE OF M P AND OTHERS
|
July 24, 2012 |
|
RAM BHAROSA Vs. STATE OF M P
|
February 6, 2012 |
|
RAM BHAROSE Vs. STATE OF MADHYA PRADESH
|
August 6, 2012 |
|
RAM BHAROSE KAMAL Vs. STATE OF M P
|
April 10, 2012 |
|
RAM BHAROSE S/O MOLCHAND PATEL AND ORS Vs. STATE OF M P
|
November 6, 2012 |
|
RAM CHARAN S/O BHERU SINGH GEHOLT Vs. STATE OF M P
|
March 15, 2012 |
|
RAM DAYAL Vs. NAGAR PALIKA PARISHAD SHEOPUR
|
September 28, 2012 |
|
RAM GOPAL Vs. STATE OF M P
|
January 4, 2012 |
|
RAM GOPAL & OTHERS Vs. RAM NARAYAN & OTHERS
|
September 18, 2012 |
|
RAM GOPAL DANDOTIA Vs. STATE OF M P
|
June 20, 2012 |
|
RAM GOPAL DANDOTIYA Vs. STATE OF MADHYA PRADESH
|
June 19, 2012 |
|
RAM GOPAL TIWARI Vs. DIRECTOR
|
June 27, 2012 |
|
RAM JANKI HANUMAN MANDIR Vs. BHARAT KUMAR PATEL
|
April 18, 2012 |
|
RAM KALI ALIAS SUNDARIYA Vs. STATE OF MP
|
March 22, 2012 |
|
RAM KRIPAL KAHAR Vs. STATE OF M P
|
October 9, 2012 |
|
RAM KUMAR BAISHANDER Vs. STATE OF M P
|
February 23, 2012 |
|
RAM KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
RAM KUSHAL GAUTAM S/O SHRI TEERATH PRASAD GAUTAM Vs. STATE OF MADHYA PRADESH
|
January 19, 2012 |
|
RAM LAKHAN SINGH Vs. STATE OF MP
|
December 6, 2012 |
|
RAM LAL Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
RAM MANOHAR LOHIA GIRH NIRMAN Vs. MUNICIPAL COUNCIL
|
January 24, 2012 |
|
RAM MILAN CHAKRAWARTY Vs. RAJKUMAR AGRAWAL
|
April 20, 2012 |
|
RAM MURTI TIWARI Vs. STATE OF MADHYA PRADESH
|
July 10, 2012 |
|
RAM NARAYAN SHAKYA & OTHERS Vs. STATE OF M P
|
August 9, 2012 |
|
RAM NARAYAN SHAKYA & OTHERS Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
|
RAM NARESH PAL Vs. STATE OF M P
|
March 2, 2012 |
|
RAM NARESH PAL Vs. STATE OF M.P.
|
March 16, 2012 |
|
RAM NARESH SINGH TOMAR Vs. STATE OF M P
|
September 24, 2012 |
|
RAM NARESH TIWARI Vs. STATE OF M P
|
June 28, 2012 |
|
RAM NIWAS Vs. STATE OF MADHYA PRADESH
|
August 24, 2012 |
|
RAM PAL Vs. BABU LAL
|
February 27, 2012 |
|
RAM PRAKASH SINGH TOMAR Vs. STATE OF M P
|
July 5, 2012 |
|
RAM PRASAD S/O. GIRDHARI KEWAT, RESIDENT OF VILLAGE KAGRE KA BADA, P.S. AJAIGARH, DISTRICT PANNA (M.P.) Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
RAM PRASAD YADAV Vs. STATE OF MADHYA PRADESH
|
January 12, 2012 |
|
RAM PRATAP SINGH Vs. UNION OF INDIA & OTHERS
|
November 2, 2012 |
|
RAM RATAN Vs. KANHIYALAL
|
August 6, 2012 |
|
RAM RATAN BARAIYA Vs. STATE OF M P
|
July 3, 2012 |
|
RAM RATAN KEWAT Vs. STATE OF M P
|
June 19, 2012 |
|
RAM SAHAI VERMA Vs. STATE OF M P
|
August 30, 2012 |
|
RAM SAHAI VERMA Vs. STATE OF M P
|
January 9, 2012 |
|
RAM SAHAY KANSANA Vs. STATE OF M.P.
|
September 6, 2012 |
|
RAM SEVAK KUSHWAH Vs. STATE OF M.P.
|
August 3, 2012 |
|
RAM SEWAK PATIDAR Vs. NARAYAN SINGH PATIDAR
|
July 10, 2012 |
|
RAM SEWAK TIWARI Vs. M.P. ROAD TRANSPORT CORPORATION
|
September 21, 2012 |
|
RAM SINGH Vs. WESTERNCOAL FIELDS LTD
|
June 27, 2012 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
October 8, 2012 |
|
RAM SINGH Vs. DASHRATH
|
November 8, 2012 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
October 31, 2012 |
|
RAM SINGH Vs. DASHRATH
|
January 8, 2012 |
|
RAM SINGH Vs. VIRENDRA KUMAR CHOUBEY
|
April 3, 2012 |
|
RAM SINGH Vs. KISHANPYARI
|
November 27, 2012 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
November 9, 2012 |
|
RAM SINGH Vs. STATE OF M P
|
January 5, 2012 |
|
RAM SINGH AAZAD & ORS. Vs. SMT. MAYA SINGH
|
May 15, 2012 |
|
RAM SINGH AND 2 ORS. Vs. PRAHLAD SINGH 7 ORS.
|
September 3, 2012 |
|
RAM SINGH DAMOR Vs. SUNIL KUMAR
|
February 28, 2012 |
|
RAM SINGH S/O MOHAN SINGH LODHI Vs. STATE OF M P
|
July 28, 2012 |
|
RAM SIYA KANOJIA Vs. STATE OF MADHYA PRADESH
|
October 10, 2012 |
|
RAM SIYA SHARMA Vs. STATE OF M P
|
November 27, 2012 |
|
RAM SUNDER SINGH Vs. RAM SAJEEWAN S/O SHRI MUNDU PATEL
|
October 4, 2012 |
|
RAM SWAROOP BHOLE Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
RAMA CONSTRUCTION Vs. STATE OF M P
|
August 3, 2012 |
|
RAMA PHOSPHATES LTD , INDORE Vs. LAGHU UDYOG MAZDOOR UNION, INDORE
AND ANOTHER
|
September 25, 2012 |
|
RAMA SINGH Vs. MAYA SINGH
|
May 15, 2012 |
|
RAMA YADAV Vs. SHEIKH SAEED
|
September 14, 2012 |
|
RAMAI SINGH, S/O SWAROOP SINGH Vs. BHARAMAL DAIRY FARM, PROP. AMRIT LAL
|
November 21, 2012 |
|
RAMANAND Vs. STATE OF M P
|
December 14, 2012 |
|
RAMANAND DAS Vs. STATE OF M P
|
December 5, 2012 |
|
RAMANAND PANDEY Vs. STATE OF M.P. & OTHERS
|
February 7, 2012 |
|
RAMANUJ KUSHWAHA Vs. BRIJBHAN KUSHWAHA
|
December 14, 2012 |
|
RAMARANI Vs. STATE OF M. P.
|
September 24, 2012 |
|
RAMASHRAY PRASAD DWIVEDI Vs. UNION OF INDIA
|
September 11, 2012 |
|
RAMAUTAR Vs. STATE OF M.P. THROUGH POLICE STATION KOTWALI, PANNA
|
July 13, 2012 |
|
RAMAVTAR Vs. SHIVBHAJAN ALIAS BHAJNA
|
February 21, 2012 |
|
RAMAYAN PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
RAMBABU ALIAS CHHOTU ALIAS SUNIL Vs. STATE OF M P
|
July 26, 2012 |
|
RAMBABU PANDEY Vs. STATE OF M.P.
|
September 14, 2012 |
|
RAMBAGAS Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
RAMCHANDRA S/O GOVIND SONI Vs. STATE THROUGH PS G R P INDORE
|
August 30, 2012 |
|
RAMCHANDRA SINDHI Vs. MAHILA GODAWARI MISHRA
|
November 6, 2012 |
|
RAMCHARAN Vs. STATE OF M P
|
May 9, 2012 |
|
RAMCHARAN Vs. STATE OF MADHYA PRADESH
|
July 9, 2012 |
|
RAMCHARAN Vs. STATE OF M P
|
April 24, 2012 |
|
RAMCHARAN Vs. STATE OF M P
|
May 1, 2012 |
|
RAMCHARAN Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
RAMCHARAN Vs. STATE OF MP
|
May 9, 2012 |
|
RAMCHARAN Vs. STATE OF MADHYA PRADESH
|
September 25, 2012 |
|
RAMCHARAN @ BHAJJU Vs. STATE OF MADHYA PRADESH
|
July 26, 2012 |
|
RAMCHARAN S/O NAGGAJI KHATI AND ORS Vs. EXECUTIVE ENGINEER, JAL SAN SADHAN SAMBHAG AND ORS
|
February 21, 2012 |
|
RAMDAS AND ORS Vs. STATE OF M P
|
April 23, 2012 |
|
RAMDAS JHADE Vs. STATE OF M P
|
July 6, 2012 |
|
RAMDAS KIRAR Vs. STATE OF MADHYA PRADESH
|
December 11, 2012 |
|
RAMDAS VAIDYA AND ORS Vs. STATE OF M P AND ORS
|
June 25, 2012 |
|
RAMDAYAL JATAV Vs. THE STATE OF M.P.
|
April 11, 2012 |
|
RAMDAYAL MISHRA Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
RAMDAYAL S/O CHHUNILAL PURI MUNNI BAI W/O HEMRAJ Vs. STATE OF M P
|
July 30, 2012 |
|
RAMDEEN Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
|
RAMDEEN JAT Vs. STATE OF MADHYA PRADESH
|
October 12, 2012 |
|
RAMDEEN, CHHOTIBAI @ LAHANBAI, KANHAIYA Vs. STATE OF M P
|
February 16, 2012 |
|
RAMDEO SINGH Vs. MANGALDEEN
|
September 12, 2012 |
|
RAMENDRA @ RAMAN DHULDUE Vs. STATE OF M P
|
July 3, 2012 |
|
RAMENDRA ALIAS RAMAN DHULDUE Vs. STATE OF M P
|
July 3, 2012 |
|
RAMESH Vs. STATE OF MP
|
March 19, 2012 |
|
RAMESH Vs. POOJA TRADERS & OTHERS
|
April 3, 2012 |
|
RAMESH Vs. STATE OF M P
|
January 24, 2012 |
|
RAMESH Vs. STATE OF M.P.
|
October 30, 2012 |
|
RAMESH ALIAS DURGA SINGH LODHI Vs. STATE OF M P
|
February 21, 2012 |
|
RAMESH BABULAL BAHETI Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
October 31, 2012 |
|
RAMESH CHAND JAIN Vs. STATE OF M.P.
|
January 16, 2012 |
|
RAMESH CHAND SHARMA Vs. ANSHUL SHARMA
|
September 3, 2012 |
|
RAMESH CHANDRA Vs. MAHENDRA KUMAR SAHU
|
August 21, 2012 |
|
RAMESH CHANDRA DIXIT Vs. STATE OF MP
|
April 4, 2012 |
|
RAMESH CHANDRA RANAWAT Vs. STATE OF M P & ORS
|
June 26, 2012 |
|
RAMESH CHANDRA SHARMA Vs. TRUST MOORTHI MANDIR
|
October 16, 2012 |
|
RAMESH CHANDRA SHARMA Vs. TRUST MOORTHI MANDIR SHRI RADHA VALLABH JI
|
July 9, 2012 |
|
RAMESH HARIJAN Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
RAMESH JADOUN Vs. STATE OF M P
|
July 9, 2012 |
|
RAMESH KHANDUJA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
|
RAMESH KHOT Vs. THE AUTHORISED OFFICER, STATE BANK OF INDORE & OTHERS
|
May 15, 2012 |
|
RAMESH KOL Vs. STATE
|
August 21, 2012 |
|
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
|
RAMESH KUMAR Vs. JAGANNATH
|
June 21, 2012 |
|
RAMESH KUMAR ALIAS HEERALAL Vs. STATE OF M P
|
May 8, 2012 |
|
RAMESH KUMAR BADODIYA Vs. MP ADIVASI VITTA AVAM VIKAS
|
January 3, 2012 |
|
RAMESH KUMAR DUBEY Vs. STATE OF MP
|
April 3, 2012 |
|
RAMESH KUMAR HEERALAL Vs. STATE OF MP
|
May 8, 2012 |
|
RAMESH KUMAR MEHAR Vs. STATE OF M P
|
July 3, 2012 |
|
RAMESH KUMAR PATEL Vs. MANAGING DIRECTOR
|
January 9, 2012 |
|
RAMESH KUMAR PATEL Vs. R.K. SWAI
|
September 25, 2012 |
|
RAMESH KUMAR SHARMA Vs. STATE OF M P AND OTHERS
|
January 12, 2012 |
|
RAMESH KUMAR YADAV ALIAS RAMMU YADAV Vs. STATE OF MADHYA PRADESH
|
January 11, 2012 |
|
RAMESH MANGAL Vs. STATE OF M P AND ORS
|
March 27, 2012 |
|
RAMESH S/O BABULAL Vs. STATE OF M P
|
March 27, 2012 |
|
RAMESH S/O GANJAN GOND Vs. STATE OF M P
|
July 19, 2012 |
|
RAMESH S/O JAM SINGH & OTHERS Vs. STATE OF M P
|
July 30, 2012 |
|
RAMESH S/O KAMTA PRASAD TIWARI Vs. STATE OF M P
|
March 19, 2012 |
|
RAMESH S/O SHRI KISHANLAL Vs. DHAN SINGH
|
July 10, 2012 |
|
RAMESHCHAND Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 20, 2012 |
|
RAMESHCHANDRA Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
RAMESHCHANDRA MEENA S/O LAXMINARAYAN MEENA AND TWO Vs. OMPRAKASH MEENA S/O RATANLAL MEENA AND FIVE OTHERS
|
April 13, 2012 |
|
RAMESHCHANDRA S/O RAMCHANDRA Vs. ARJUNLAL, S/O BAPULAL AND ANOTHER
|
January 3, 2012 |
|
RAMESHWAR Vs. SECRETARY
|
May 16, 2012 |
|
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
RAMESHWAR Vs. ALKA
|
March 20, 2012 |
|
RAMESHWAR DAYAL DANGI Vs. STATE
|
September 5, 2012 |
|
RAMESHWAR JAGANNATH PRASAD GUPTA AND OTHERS Vs. GULSHAN AND ANOTHER
|
July 24, 2012 |
|
RAMESHWAR PRASAD GUPTA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
RAMESHWAR RAM PATEL Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD
|
October 16, 2012 |
|
RAMESHWAR S/O DHANNALAL Vs. UJJAIN DEVELOPMENT AUTHORITY
|
February 28, 2012 |
|
RAMGOPAL SHUKLA S/O MADAN MOHAN Vs. STATE OF M P
|
May 2, 2012 |
|
RAMGULAM RAJDAN Vs. STATE OF MP
|
June 22, 2012 |
|
RAMJAN Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
RAMJI SHARMA Vs. LALJI SEN
|
April 26, 2012 |
|
RAMJILAL & OTHERS Vs. STATE OF M P
|
May 3, 2012 |
|
RAMJILAL BURMAN Vs. UNION OF INDIA
|
January 25, 2012 |
|
RAMJILAL CHANDIL Vs. RAMKATORI AGARWAL
|
February 16, 2012 |
|
RAMJILAL KULSHRESTHA Vs. STATE OF M P
|
April 10, 2012 |
|
RAMKALI Vs. M P ELECTRICITY BOARD
|
June 20, 2012 |
|
RAMKESH YADAV Vs. STATE OF M P
|
April 11, 2012 |
|
RAMKINKAR S/O SHIVPRASAD GUPTA Vs. STATE OF M P AND OTHERS
|
January 17, 2012 |
|
RAMKINKAR VISHWAKARMA Vs. STATE OF M P
|
April 16, 2012 |
|
RAMKISHAN Vs. STATE OF M.P.
|
September 17, 2012 |
|
RAMKISHAN Vs. MAHESH AND STATE OF MP
|
May 18, 2012 |
|
RAMKISHAN S/O SHRI RAMESHWAR CHAMAR Vs. HEERALAL S/O BALKISHAN DESWALI AND OTHERS
|
March 7, 2012 |
|
RAMKISHERE GOYAL Vs. SAMPATLAL VYAS
|
June 20, 2012 |
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RAMKISHOR CHAUDHRI Vs. STATE OF MADHYA PRADESH
|
August 22, 2012 |
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RAMKISHORE GOYAL Vs. SAMPATLAL VYAS DIED
|
June 19, 2012 |
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RAMKISHORE SHARMA Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
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RAMKRIPAL KURMI Vs. CHANDRA SHEKHAR KURMI
|
October 10, 2012 |
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RAMKUMAR YADAV Vs. STATE OF M P AND OTHERS
|
October 5, 2012 |
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RAMKUNWAR BAI S/O SIDDHNATH AND ORS Vs. STATE OF M P
|
March 13, 2012 |
|
RAMLAL Vs. PRAKASH
|
September 3, 2012 |
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RAMLAL (SINCE DEAD) AND ANOTHER Vs. ASHOK KUMAR
|
July 26, 2012 |
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RAMLAL PATEL Vs. SANJAY PATEL
|
October 10, 2012 |
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RAMLAL SONI Vs. STATE OF M P
|
August 6, 2012 |
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RAMLAL YADAV Vs. STATE OF M P
|
April 24, 2012 |
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RAMNATH Vs. STATE OF M P
|
March 16, 2012 |
|
RAMNATH SINGH INSTITUTE OF PHARMACEUTICAL SCIENCE AND TECHNOLOGY, OPP.-SITHOLI R.S., JHANSI ROAD, GWAL Vs. PHARMACY COUNCIL OF INDIA
|
April 9, 2012 |
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RAMNIWAS Vs. GAME RANGE CHAMBAL SANCTUARY BHIND HEADQUARTER
|
February 3, 2012 |
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RAMNIWAS GUPTA Vs. STATE OF M P
|
November 30, 2012 |
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RAMPRAKASH BANSKAR Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
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RAMPRAKASH PANDEY Vs. STATE OF MP
|
September 4, 2012 |
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RAMPRASAD S/O CHAINSINGH Vs. STATE OF M P
|
April 11, 2012 |
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RAMPRASAD S/O DEVI SINGH KALOTA & HIRA SINGH S/O DEVI SINGH KALOTA Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
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RAMPRASAD SAHU Vs. GAJENDRA SAHU
|
April 11, 2012 |
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RAMPYARE DUBEY Vs. SECRETARY STATE OF MADHYA
|
May 2, 2012 |
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RAMRAJ S/O RAGHURAJ SINGH Vs. POPSINGH AND OTHERS
|
January 10, 2012 |
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RAMRAJ TRIPATHI Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
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RAMRAJA SINGH Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
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RAMRATAN S/O BHERAJI Vs. RAMBHABAI W/O BALUJI AND ANOTHER
|
January 18, 2012 |
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RAMSAHAY Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
RAMSAHAY Vs. STATE OF MADHYA PRADESH
|
June 27, 2012 |
|
RAMSAJIVAN Vs. LALJI RAM
|
March 1, 2012 |
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RAMSAROWAR MISHRA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
RAMSEWAK SHARMA Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
|
RAMSHANKAR & ANOTHER Vs. STATE OF M.P.
|
December 10, 2012 |
|
RAMSHARAN SINGH Vs. BADAL SINGH (DEAD) AND ANOTHER
|
October 8, 2012 |
|
RAMSHARAN SINGH S/O JITENDRA SINGH Vs. STATE OF M P
|
May 2, 2012 |
|
RAMSHRI THAKUR Vs. RAJYOGENDRA SINGH
|
October 1, 2012 |
|
RAMSINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
RAMSINGH Vs. MANOHARLAL
|
December 18, 2012 |
|
RAMSINGH S/O SHRI UDAJI Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
|
RAMSIYA Vs. RAMKATORI
|
October 1, 2012 |
|
RAMSIYA PATEL Vs. STATE OF MADHYA PRADESH
|
January 2, 2012 |
|
RAMSURAT ALIAS MARRA Vs. STATE OF M P
|
August 30, 2012 |
|
RAMSURAT ALIAS MARRA Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
|
RAMSWAROOP Vs. STATE OF M P
|
June 25, 2012 |
|
RAMSWAROOP Vs. NARAYAN SINGH
|
June 26, 2012 |
|
RAMSWAROOP Vs. STATE OF MP
|
July 26, 2012 |
|
RAMU Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
RAMU S/O DHIMRA PAWAR Vs. GULABRAO S/O NARAYAN SABLE
|
October 4, 2012 |
|
RAMU S/O MANGILAL BHILALA R/O INPUN BHIGAWA ROAD SANAWAD DISTRICT WEST NIMAR Vs. STATE THROUGH PS SANAWAD DISTRICT WEST NIMAR KHARGONE
|
August 29, 2012 |
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RAMVEER SINGH TOMAR Vs. STATE OF M P
|
February 8, 2012 |
|
RAMVILAS SHARMA & OTHERS Vs. STATE OF M.P & OTHERS
|
August 8, 2012 |
|
RAMVRAKCHH Vs. KALLU SINGH
|
May 10, 2012 |
|
RAMWATI W/O MITHULAL DHAKAD AND ORS Vs. MADHYA PRADESH ELECTRICITY BOARD
|
April 24, 2012 |
|
RAN SINGH DAWAR Vs. COMMISSIONER THE STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
RANDHEER SINGH JOO DEV Vs. STATE OF MADHYA PRADESH
|
January 11, 2012 |
|
RANI Vs. PRAMOD
|
November 6, 2012 |
|
RANI PAL D/O LATE RAMPYARELAL Vs. STATE OF M P & 3 OTHERS
|
September 13, 2012 |
|
RANJAN SARVATE Vs. ALLAHABAD BANK
|
September 5, 2012 |
|
RANJANA SINGH Vs. JITENDRA MOHAN KHUNGAR
|
February 16, 2012 |
|
RANJEET KAUR Vs. SURENDRA SINGH GILL
|
January 13, 2012 |
|
RANJEET KHUNUJA Vs. STATE OF M P
|
June 25, 2012 |
|
RANJEET SINGH Vs. STATE OF M P
|
August 14, 2012 |
|
RANJEET SINGH Vs. STATE OF MADHYA PRADESH
|
August 14, 2012 |
|
RANU ENTERPRISES Vs. MALANPUR CAPTIVE POWER LTD
|
October 1, 2012 |
|
RANVEER SINGH & OTHERS Vs. STATE OF M P
|
April 24, 2012 |
|
RANVEER SINGH AND ANOTHER Vs. RANJEET SINGH AND OTHERS
|
August 22, 2012 |
|
RASHID KHAN Vs. NANDARANI YADUVANSHI
|
February 29, 2012 |
|
RASHIK HASAN Vs. NAGAR NIGAM
|
February 29, 2012 |
|
RASHMI GANGRA Vs. STATE OF M.P.
|
July 10, 2012 |
|
RASHMI RAJAK Vs. UNION OF INDIA
|
September 27, 2012 |
|
RASUL KHA Vs. STATE OF M P
|
July 2, 2012 |
|
RATAN KUMRE Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 3 ORS.
|
September 21, 2012 |
|
RATAN SINGH Vs. STATE OF M.P.
|
October 31, 2012 |
|
RATAN SINGH RAJPUT Vs. STATE OF M P
|
March 19, 2012 |
|
RATAN TIWARI Vs. STATE OF MADHYA PRADESH
|
February 21, 2012 |
|
RATANLAL S/O HIRALAL SHRIMAL (DEAD) Vs. RAMNARAYAN S/O GHASIJI TELI (DEAD)
|
February 28, 2012 |
|
RATNESH KUMAR Vs. JAGDISH PRASAD
|
May 9, 2012 |
|
RAUF Vs. STATE OF MADHYA PRADESH
|
May 4, 2012 |
|
RAVI GONTIA Vs. STATE OF M P
|
October 16, 2012 |
|
RAVI GUPTA S/O CHHOTELAL GUPTA Vs. A.K. PATRA
|
October 5, 2012 |
|
RAVI PAWAR THROUGH DR.SUBHASH PAWAR Vs. SUB DIVISIONAL OFFICER(REVENUE) AND SUB DIVISIONAL MAGISTRATE
|
June 22, 2012 |
|
RAVI SHANKAR NAIK Vs. STATE OF M P
|
November 23, 2012 |
|
RAVI SINGH @ RAGHUVEER Vs. STATE OF MADHYA PRADESH
|
September 20, 2012 |
|
RAVI SINGH BHADORIYA Vs. STATE OF M P
|
July 2, 2012 |
|
RAVIKANT S/O RAMDULARE Vs. STATE OF M P
|
February 2, 2012 |
|
RAVINDRA @ CHATI @ RAVI @ CHINI Vs. STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
RAVINDRA CHANDORIA Vs. RAMASHANKAR
|
March 7, 2012 |
|
RAVINDRA KUMAR CHOUDHARY Vs. STATE OF M P AND OTHERS
|
March 7, 2012 |
|
RAVINDRA SHOBHAWAT Vs. SECRETARY KRISHI UPAJ MANDI SAMITI
|
January 13, 2012 |
|
RAVINDRA SINGH Vs. STATE OF M.P.
|
September 7, 2012 |
|
RAVINDRA SINGH RAJPUT Vs. STATE OF MP
|
September 13, 2012 |
|
RAVINDRA SINGH TOMAR Vs. STATE OF M P
|
November 27, 2012 |
|
RAVISH CHANDRA SINGH BAIS Vs. M P STATE ELECTRICITY BOARD & 3 OTHERS
|
August 9, 2012 |
|
RAVISH VAIDH S/O SHRI KRISHNA VAIDH Vs. MATHEW PULKIN S/O SHRI JAN PULKIN
|
February 1, 2012 |
|
RAYEES AHMED Vs. IDDO BEE
|
April 18, 2012 |
|
RAYEES KHAN Vs. STATE OF M.P.
|
September 6, 2012 |
|
RAZA TRADERS Vs. STATE OF M.P. & ORS.
|
October 16, 2012 |
|
REAL MAZON INDIA LTD Vs. STATE OF M P
|
April 30, 2012 |
|
REENA JAIN Vs. PRESIDENT STATE TRANSPORT
|
November 19, 2012 |
|
REENA KHATUJA Vs. MURARI LAL SHARMA
|
October 16, 2012 |
|
REETA JAIN Vs. MANOJ KUMAR JAIN
|
April 4, 2012 |
|
REGIONAL COMMISSIONER Vs. MAHESHWARI NURSINGH
|
December 4, 2012 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MIRAJ MINERALS
|
August 23, 2012 |
|
REHANA KHAN @ RAM KUMARI AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
August 21, 2012 |
|
REHANA KHAN ALIAS RAM KUMARI Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
|
REHMAN BEE Vs. BABU KHAN
|
January 31, 2012 |
|
REKHA BATHAM Vs. STATE OF M P AND OTHERS
|
November 27, 2012 |
|
REKHA GONTIA Vs. STATE OF M P
|
September 3, 2012 |
|
REKHA JAISWAL Vs. STATE
|
September 4, 2012 |
|
REKHA JAISWAL W/O SHRI SANJAY JAISWAL Vs. SANJAY JAISWAL S/O SHIV PRASAD JAISWAL
|
July 3, 2012 |
|
REKHA SACHDEV Vs. YOGESH GEHANI
|
December 7, 2012 |
|
RENU SHRIVASTAVA & OTHERS Vs. STATE OF M P & OTHERS
|
September 17, 2012 |
|
REVA CHOURASIYA Vs. THE STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
REVATI MEHRA @ RIDA FATIMA & ANR. Vs. STATE OF M.P. & ORS.
|
September 5, 2012 |
|
REWA M P Vs. STATE OF MADHYA PRADESH
|
February 23, 2012 |
|
REWARAM Vs. STATE OF M.P.
|
February 24, 2012 |
|
REWARAM BYARE Vs. STATE OF MADHYA PRADESH
|
March 6, 2012 |
|
REWARAM JAT S/O HAKIM SINGH Vs. STATE OF M P AND ORS
|
August 16, 2012 |
|
RINKU KHAN Vs. STATE OF M P
|
August 9, 2012 |
|
RINKU NOURIYA Vs. STATE OF MADHYA PRADESH
|
June 29, 2012 |
|
RINKU SINGH Vs. STATE OF M.P.
|
September 13, 2012 |
|
RISHAB JAIN Vs. UNION OF INDIA
|
January 17, 2012 |
|
RISHABH KUMAR JAIN Vs. GYANCHAND JAIN
|
September 6, 2012 |
|
RISHI KUMAR DUBEY Vs. KENDRIYA JAN SUCHNA ADHIKARI VAH
|
April 25, 2012 |
|
RISHIKESH Vs. STATE OF MADHYA PRADESH
|
July 6, 2012 |
|
RITU AGRAWAL Vs. SECRETERY UNION OF INDIA
|
November 7, 2012 |
|
RITURAJ MEHTA Vs. CENTRONICS COMPUTERS PVT. LTD.
|
February 28, 2012 |
|
RIYAZ ALI Vs. STATE OF M.P. & ORS.
|
October 1, 2012 |
|
RKDF INSTITUTION Vs. PAVAN PRATAP SINGH
|
September 20, 2012 |
|
ROCK HARD PETROCHEMICAL INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
November 6, 2012 |
|
ROHAN SINGH YADAV Vs. STATE OF M P
|
January 27, 2012 |
|
ROHIT @ MAHIPAL SINGH Vs. STATE OF MADHYA PRADESH
|
November 22, 2012 |
|
ROHIT BAIGA Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
ROHIT BAIGA AND ANOTHER Vs. STATE OF M P
|
July 13, 2012 |
|
ROHNI PRASAD S/O SUNDERLAL RAI, GUDDU S/O SUNDERLAL RAI, SIDDHU S/O SONELAL AND PRAHLAD S/O RAMDAS RAI ALL RESIDENTS OF SAIPURA, POLICE STATION TENDUKHEDA, DISTRICT DAMOH Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
ROOP RAM SEN Vs. STATE OF M P AND OTHERS
|
July 19, 2012 |
|
ROOPA @ RAMROOP Vs. STATE OF MADHYA PRADESH
|
January 10, 2012 |
|
ROOPA SINGH Vs. STATE OF M P
|
March 6, 2012 |
|
ROOPABAI Vs. KANHAIYALAL, S/O JAGDISH
|
September 7, 2012 |
|
ROOPCHAND S/O BHERULAL KHAROL Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
ROOPJI @ KRISHNA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
ROSHAN HOMI PATEL Vs. BHUVANESH FINANCE AND INVESTMENTS PVT LTD
|
October 3, 2012 |
|
ROSILY GEORGE Vs. PRATIBHA KUMAR
|
August 24, 2012 |
|
ROYALE HIGHWAY SERVICES Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 7, 2012 |
|
RP YADAV Vs. STATE OF MADHYA PRADESH
|
April 11, 2012 |
|
RUCHI VERMA Vs. STATE OF M P
|
January 10, 2012 |
|
RUGGA @ RUGNATH S/O HARIRAM BHEEL Vs. STATE OF M P
|
March 15, 2012 |
|
RUGGA S/O NANU BHIL AND ORS Vs. STATE OF M P
|
January 19, 2012 |
|
RUKHAMANI BAI W/O DUNGAR SINGH PATIDAR Vs. STATE OF M.P. THROUGH COLLECTOR & OTHERS
|
February 3, 2012 |
|
RUKMANI @ RUPA Vs. SHRIKUMAR
|
November 6, 2012 |
|
RUKMANI KUSHWAHA Vs. STATE OF MP AND OTHERS
|
September 25, 2012 |
|
RUPA ALIAS RAMRUP S/O PYARELAL KADERA Vs. STATE OF M P
|
January 10, 2012 |
|
S & S CONSTRUCTIONS Vs. M.P. STATE TOURISM DEVELOPMENT CORPN. LTD.
|
July 25, 2012 |
|
S H GUHA Vs. STATE OF M P AND ANOTHER
|
June 28, 2012 |
|
S K SAXENA Vs. STATE OF M P
|
November 2, 2012 |
|
S K SHARMA Vs. STATE OF M P AND OTHERS
|
January 17, 2012 |
|
S K SINGH Vs. STATE OF MADHYA PRADESH
|
July 5, 2012 |
|
S S NAFDE Vs. STATE OF M P
|
November 22, 2012 |
|
S S TOMAR Vs. STATE OF M P
|
November 2, 2012 |
|
S. P. JYOTISHI Vs. STATE OF M.P.
|
September 27, 2012 |
|
S.C.GOYAL Vs. STATE OF MADHYA PRADESH
|
February 14, 2012 |
|
S.K. TIWARI Vs. STATE OF M.P. & ORS.
|
September 18, 2012 |
|
S.L. SETH Vs. UNION OF INDIA
|
September 6, 2012 |
|
S.P. VERMA Vs. SHRI ANIL SWAROOP
|
September 7, 2012 |
|
S.S. EVAM CHANAKYA EDUCATIONAL & SOCIAL WELFARE SOCIETY Vs. THE STATE OF M.P. AND OTHERS
|
November 9, 2012 |
|
SABINA NINAMA Vs. STATE OF M P
|
May 11, 2012 |
|
SABIR ALI Vs. STATE OF M P
|
July 10, 2012 |
|
SACHHIDANAND S/O SHANKARLAL Vs. M P STATE
|
February 17, 2012 |
|
SADHANA TRIPATHI Vs. BANARASIDEVI
|
February 8, 2012 |
|
SADHNA JAIN Vs. ZILA SAHKARI KENDRIYA BANK MARYADIT
|
October 3, 2012 |
|
SADHNA SONI Vs. DINESH SINGH BHADORIA
|
January 13, 2012 |
|
SADHU SINGH Vs. STATE OF M.P.
|
September 27, 2012 |
|
SADHULAL PRAJAPATI Vs. STATE FO M P
|
July 3, 2012 |
|
SADHURAM AND ORS Vs. INTJAMIA COMMITTED TAHPUJ AND ORS
|
December 19, 2012 |
|
SAFEEQ KALA Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
SAFIQ SHEIKH Vs. STATE OF M P
|
November 6, 2012 |
|
SAGARMAL Vs. STATE OF MADHYA PRADESH
|
July 30, 2012 |
|
SAGEER & OTHERS Vs. STATE OF M P
|
January 6, 2012 |
|
SAHAJAD KHAN Vs. AKTHAR KHAN
|
April 26, 2012 |
|
SAI INSTITUTE OF NURSING SCIENCES BHOPAL Vs. UNION OF INDIA
|
September 18, 2012 |
|
SAI TRACTORS Vs. SAI TRACTORS BINA
|
April 12, 2012 |
|
SAINT ANDREWS MARTHOMA CHURCH JABALPUR Vs. STATE OF MP
|
June 22, 2012 |
|
SAIRAM FILLING STATION Vs. RAVINDRA SINGH AND ANOTHER
|
January 9, 2012 |
|
SAJJAN Vs. SMT. MISHRIDEVI MANAV KOSH TRUST
|
August 21, 2012 |
|
SAKIR AND IRFAN Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
SAKUNTALA BHATNAGAR Vs. STATE OF M P AND OTHERS
|
November 27, 2012 |
|
SALIM Vs. STATE OF M.P.
|
January 10, 2012 |
|
SALIM KHAN AND OTHERS Vs. CHHAYA DEVI AND OTHERS
|
February 16, 2012 |
|
SALMA BEGAM Vs. JUMMAN KHAN
|
February 21, 2012 |
|
SAMARJEET SINGH Vs. STATE OF M P
|
February 23, 2012 |
|
SAMDARIYA BUILDERS PVT. LTD. Vs. JABALPUR DEVELOPMENT AUTHORITY
|
July 17, 2012 |
|
SAMEER, SON OF ANWAR KHAN Vs. STATE OF MADHYA PRADESH THROUGH AARAKSHI KENDRA
|
November 6, 2012 |
|
SAMIR BANERJI Vs. STATE BANK OF INDIA
|
December 19, 2012 |
|
SAMPOORNA GYANGANGA SIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
|
September 7, 2012 |
|
SAMRATH S/O PANCHILAL DESVALI Vs. MISHRILAL S/O RAMLAL GUJAR & OTHERS
|
February 28, 2012 |
|
SAMSUDDIN Vs. STATE OF MADHYA PRADESH
|
September 13, 2012 |
|
SANAT KUMAR JAIN Vs. STATE OF M. P.
|
October 30, 2012 |
|
SANAVVAR Vs. STATE OF M P
|
November 6, 2012 |
|
SANAVVAR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
SANDEEP & ANOTHER Vs. VISHNU GOYAL & ANOTHER
|
February 1, 2012 |
|
SANDEEP S/O GANGARAM JOSHI Vs. SHYAMLAL S/O GANPAT
|
August 8, 2012 |
|
SANDEEP SAHU Vs. VIJAY SAHU
|
July 5, 2012 |
|
SANDEEP SHARMA Vs. SAI CHHAYA AUTOLINK
|
March 30, 2012 |
|
SANDHYA Vs. STATE OF M P
|
December 19, 2012 |
|
SANDHYA MAHUNE Vs. STATE OF M.P.
|
September 18, 2012 |
|
SANDHYA SINGH Vs. STATE OF MADHYA PRADESH
|
February 7, 2012 |
|
SANDHYA SINGH Vs. STATE OF M P AND OTHERS
|
February 7, 2012 |
|
SANGEETA AND ANR. Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
SANGEETA SINGH PARIHAR Vs. HIGH COURT OF M.P. JABALPUR
|
August 21, 2012 |
|
SANGHI BROTHERS Vs. METHODEX SYSTEM LTD
|
April 30, 2012 |
|
SANGITA BAI Vs. SATWANT SINGH
|
November 6, 2012 |
|
SANGRAM SINGH Vs. STATE OF MADHYA PRADESH
|
December 14, 2012 |
|
SANIF KHAN S/O SHRI MAZID KHAN Vs. AKRAM KHAN S/O SHRI JAZI HASAM KHAN
|
January 18, 2012 |
|
SANJAY Vs. STATE OF MADHYA PRADESH
|
August 24, 2012 |
|
SANJAY @ SANJU @ KALU Vs. STATE OF M P
|
August 6, 2012 |
|
SANJAY AGRAWAL Vs. M.P. HOUSING AND INFRASTRUCTURE
|
November 8, 2012 |
|
SANJAY BAHETI Vs. APOLLO TYRES LTD AND OTHER
|
February 17, 2012 |
|
SANJAY DUBEY Vs. STATE OF MADHYA PRADESH
|
September 17, 2012 |
|
SANJAY GOND Vs. STATE OF M P AND OTHERS
|
July 3, 2012 |
|
SANJAY GUPTA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
|
SANJAY JAIN Vs. SUJEET AND OTHERS
|
July 10, 2012 |
|
SANJAY KAILASHCHANDRA UPADHYAY Vs. SANTOSH SANJAY UPADHYAY
|
January 4, 2012 |
|
SANJAY KUMAR Vs. STATE OF M P
|
January 17, 2012 |
|
SANJAY KUMAR Vs. ANIL YADAV
|
December 10, 2012 |
|
SANJAY KUMAR CHOUDHARY Vs. STATE OF MP
|
March 7, 2012 |
|
SANJAY KUMAR SHRIVASTAVA Vs. REGIONAL MANAGER, BANK OF INDIA
|
December 5, 2012 |
|
SANJAY NAGAYACH Vs. STATE OF MADHYA PRADESH
|
February 13, 2012 |
|
SANJAY RISHISHWER Vs. STATE OF M.P.
|
December 14, 2012 |
|
SANJAY S/O KISHORILAL TARE Vs. VAIBHAV S/O KAILASHCHANDRA JOSHI
|
August 13, 2012 |
|
SANJAY SEN Vs. RAM SINGH PATEL
|
January 16, 2012 |
|
SANJAY SHARMA Vs. STATE OF M.P. & ORS.
|
October 16, 2012 |
|
SANJAY SHUKLA Vs. SUDARSHAN GUPTA AND ORS
|
December 4, 2012 |
|
SANJAY SINGH Vs. PRADEEP
|
December 13, 2012 |
|
SANJAY SINGH Vs. VIVEK AGRAWAL
|
May 9, 2012 |
|
SANJEEV Vs. STATE OF M.P.
|
August 3, 2012 |
|
SANJEEV GOYAL Vs. OMPRAKASH
|
June 28, 2012 |
|
SANJEEV GOYAL Vs. OMPRAKASH
|
June 22, 2012 |
|
SANJEEV KUMAR DWIVEDI Vs. STATE OF M P
|
September 14, 2012 |
|
SANJEEV PRAKASH SHARMA Vs. STATE OF M.P.
|
September 5, 2012 |
|
SANJEEV SAXENA Vs. STATE OF M P
|
November 29, 2012 |
|
SANJEEV SHARMA Vs. RAJMATA VIJYA RAJE SCINDIA KRISHI VISHWA VIDYALAYA
|
October 8, 2012 |
|
SANJEEV SHARMA Vs. RAJMATA VIJYA RAJE SCINDIA
|
December 19, 2012 |
|
SANJEEV VAVIKAR Vs. KRISHI UPAJ MANDI SAMITI
|
October 4, 2012 |
|
SANJU @ SANJEEV BARMAIYA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
SANJU@RAM SAJIVAN Vs. STATE OF M.P.
|
April 12, 2012 |
|
SANJULATA CHAUDHARY Vs. UNION OF INDIA
|
September 11, 2012 |
|
SANMAN SINGH Vs. SUMER SINGH
|
July 26, 2012 |
|
SANT SINGH JI SEED MANUFACTURING Vs. STATE OF M.P.
|
November 20, 2012 |
|
SANTOSH Vs. STATE OF MADHYA PRADESH
|
July 18, 2012 |
|
SANTOSH GAHARWAR Vs. STATE
|
April 12, 2012 |
|
SANTOSH KUMAR Vs. STATE OF M P
|
April 27, 2012 |
|
SANTOSH KUMAR Vs. STATE OF M P
|
March 6, 2012 |
|
SANTOSH KUMAR CHOPRA Vs. STATE OF M P
|
March 7, 2012 |
|
SANTOSH KUMAR GUPTA Vs. STATE OF M.P
|
July 24, 2012 |
|
SANTOSH KUMAR GUPTA Vs. KIRAN PATHANIA
|
April 3, 2012 |
|
SANTOSH KUMAR GUPTA, S/O BARATILAL GUPTA Vs. STATE OF M P
|
July 17, 2012 |
|
SANTOSH KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
April 11, 2012 |
|
SANTOSH KUMAR KEWAT Vs. STATE OF MADHYA PRADESH
|
July 19, 2012 |
|
SANTOSH KUMAR SHARMA Vs. SHIVAJI RAKSHIT
|
November 26, 2012 |
|
SANTOSH MANDLOI Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 20, 2012 |
|
SANTOSH PATHAK Vs. SANTOSH
|
March 1, 2012 |
|
SANTOSH PATLE Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
SANTOSH S/O LAXMINARAYAN SONI Vs. STATE OF MADHYA PRADESH
|
November 1, 2012 |
|
SANTOSH S/O MANGILAL Vs. STATE OF M P
|
August 6, 2012 |
|
SANTOSH SHARMA Vs. STATE OF M P
|
August 22, 2012 |
|
SANTOSH SINGH Vs. STATE OF M P
|
February 10, 2012 |
|
SANTOSH SULLERE Vs. SAROJ SULLERE
|
January 19, 2012 |
|
SANTOSH YADAV Vs. STATE OF M.P.
|
September 17, 2012 |
|
SANTOSHDEVI Vs. STATE OF M P
|
April 17, 2012 |
|
SANTU AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 17, 2012 |
|
SAPAN KUMAR SONTAKEY Vs. THE STATE OF MADHYA PRADESH
|
January 6, 2012 |
|
SAPANA PARIHAR Vs. MAHESHKUMAR BATRA
|
August 9, 2012 |
|
SARASWATI BAI W/O LATE MANGILAL AND SEVEN OTHERS Vs. STATE OF M P AND ANOTHER
|
January 11, 2012 |
|
SARASWATI DALL MILL Vs. PRASHANT SHASHIKANT PATIDAR
|
August 21, 2012 |
|
SARASWATI SHISHU MANDIR Vs. PRAHLAD DAS AGRAWAL
|
September 6, 2012 |
|
SARDAR AND ANR. Vs. THE STATE OF MADHYA PRADESH
|
September 26, 2012 |
|
SARFARAZ KHAN Vs. STATE OF MP & ANOTHER
|
October 19, 2012 |
|
SARIKA (SMT.) AND OTHERS Vs. MAHENDRA AND OTHERS
|
November 6, 2012 |
|
SARJOO Vs. STATE OF M P
|
June 20, 2012 |
|
SAROJ PATEL Vs. STATE OF MP AND OTHERS
|
June 28, 2012 |
|
SAROJ PRASAD GUPTA Vs. M P S E B & ANOTHER
|
November 6, 2012 |
|
SARVAJEET SINGH Vs. VIMLA DEVI
|
July 26, 2012 |
|
SARVESH ARORA Vs. STATE OF M P
|
July 10, 2012 |
|
SATENDRA GURJAR Vs. STATE OF M.P.
|
October 8, 2012 |
|
SATENDRA KUMAR SEN Vs. M P STATE ELECTRICITY BOARD
AND OTHERS
|
May 8, 2012 |
|
SATIA DEVI AND OTHERS Vs. KAMAL SINGH AND OTHERS
|
February 28, 2012 |
|
SATISH Vs. STATE OF MP
|
January 30, 2012 |
|
SATISH CHANDRA INANI Vs. STATE OF M P
|
November 20, 2012 |
|
SATISH KATAKWAR Vs. STATE OF M P AND OTHERS
|
August 21, 2012 |
|
SATISH KUMAR Vs. STATE OF MADHYA PRADESH
|
April 27, 2012 |
|
SATISH KUMAR VERMA Vs. STATE OF M P
|
April 27, 2012 |
|
SATISH MEHARWAL Vs. STATE OF M P
|
August 28, 2012 |
|
SATISH RANJAN DUBEY & OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
|
March 21, 2012 |
|
SATISH VIRHA Vs. STATE OF MP
|
June 19, 2012 |
|
SATYA NARAYAN AND OTHERS Vs. STATE OF M P
|
November 23, 2012 |
|
SATYA NARAYAN SHARMA Vs. STATE OF M.P.
|
November 21, 2012 |
|
SATYA PRAKASHI PARSEDIYA Vs. STATE OF M P
|
November 30, 2012 |
|
SATYABHAMA Vs. MUSIR KHAN
|
November 6, 2012 |
|
SATYAM PANDEY Vs. UNIVERSITY INSTITUTE OF TECHNOLOGY
|
July 3, 2012 |
|
SATYAM SINGH @ GOLDI S/O OMPRAKASH PAWAR Vs. STATE OF M P
|
March 15, 2012 |
|
SATYANARAYA N Vs. PUSU LAL
|
October 9, 2012 |
|
SATYANARAYAN Vs. NATHULAL
|
June 22, 2012 |
|
SATYANARAYAN SOMANI Vs. STATE OF M P
|
July 26, 2012 |
|
SATYANARAYAN SOMANI Vs. MUNICIPAL COUNCIL, HARDA
|
October 9, 2012 |
|
SATYASHEEL SAHU Vs. ADDITIONAL COMMISSIONER, JABALPUR AND OTHERS
|
September 7, 2012 |
|
SATYENDRA DUBEY S/O SHRI NANDKISHORE DUBEY Vs. STATE OF M.P. AND ANOTHER
|
March 30, 2012 |
|
SATYENDRA KUMAR SHARMA Vs. STATE OF M.P.
|
September 6, 2012 |
|
SATYENDRA NARAYAN PRASAD Vs. RANI DURGAVATI VISHWAVIDYALAYA
|
July 5, 2012 |
|
SATYENDRA SHUKLA Vs. MANORAMA RAGHUVANSHI
|
June 29, 2012 |
|
SATYENDU MOHAN Vs. UNION OF INDIA
|
December 6, 2012 |
|
SAURABH KUMAR JAIN Vs. STATE OF M P
|
October 11, 2012 |
|
SAVINA PARK RESORTS AND TOURS PVT LTD Vs. STATE OF M P
|
February 16, 2012 |
|
SAVITA SHRIVASTAVA Vs. STATE OF M.P.
|
August 1, 2012 |
|
SAVITRI Vs. JAGDEESH PRASAD SHARMA
|
July 3, 2012 |
|
SAVITRI DWIVEDI Vs. STATE OF M.P.
|
November 6, 2012 |
|
SAVITRI M KURUP Vs. UNION OF INDIA
|
April 19, 2012 |
|
SAVITRI PATEL Vs. BANK OF BARODA
|
July 13, 2012 |
|
SAVITRIBAI Vs. SHERSINGH
|
November 6, 2012 |
|
SAVITRIBAI AND OTHERS Vs. V SHERSINGH
|
November 6, 2012 |
|
SAYABA S/O GULAB SINGH Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
SAYED IFTAIKHAR ALI RIZVI Vs. OFFICE OF DISTRICT & SESSIONS JUDGE, KATNI AND OTH
|
July 24, 2012 |
|
SAYYAD MAHMOOD AHMED Vs. STATE OF M P
|
April 12, 2012 |
|
SC SETH Vs. UNITED COMMERCIAL BANK
|
February 16, 2012 |
|
SECRETARY KRISHI UPAJ MANDI Vs. PRITAM KUMAR CHOUBEY
|
September 21, 2012 |
|
SECRETARY M.P. STATE ELECTRICITY BOARD AND 3 ORS. Vs. SUKHAVEER SINGH SALUJA
|
September 21, 2012 |
|
SECRETARY STATE OF M.P. AND 2 ORS. Vs. NANURAM YADAV
|
September 14, 2012 |
|
SECRETARY STATE OF MADHYA Vs. RAM PYARE DUBEY
|
May 2, 2012 |
|
SEEMA JOSHI Vs. STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
SEEMA SHARMA Vs. MADHYA PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
January 10, 2012 |
|
SEEMA TRIPATHI (SHARMA) Vs. STATE OF M.P.
|
September 18, 2012 |
|
SEETA SHARMA Vs. MOORTI SHRI CHINTAMANI PARSHWANATH VIRAJMAN JAIN SHWETAMBER MANDIR
|
July 2, 2012 |
|
SENIOR ADMINISTRATIVE OFFICER Vs. K G SUDARSANAN
|
June 28, 2012 |
|
SEWA SINGH SANGHERHIA Vs. STATE OF M P AND OTHERS
|
April 12, 2012 |
|
SHABANA KHAN, W/O ISRAR KHAN Vs. MOHAMMED SHAFIQ, S/O AFAZAL KHAN AND OTHERS
|
January 18, 2012 |
|
SHABBIR Vs. SAMSU BHAI KALIYA BHAI DANGI
|
November 6, 2012 |
|
SHABBIR KHAN Vs. KRISHNA DAS
|
December 17, 2012 |
|
SHABIR ALI Vs. STATE OF MADHYA PRADESH
|
December 11, 2012 |
|
SHAFIQ KHAN Vs. STATE OF M P
|
May 3, 2012 |
|
SHAHEED KHAN Vs. JALEEL KHAN
|
January 11, 2012 |
|
SHAHZAD HUSSAIN AND 5 OTHERS Vs. STATE OF MADHYA PRADESH
|
February 21, 2012 |
|
SHAIL KUMARI SINGH Vs. STATE OF MADHYA PRADESH
|
September 27, 2012 |
|
SHAILENDRA Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
SHAILENDRA Vs. STATE OF M P
|
August 23, 2012 |
|
SHAILENDRA KUMAR SONAKIYA Vs. STATE
|
November 9, 2012 |
|
SHAILENDRA KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
|
June 26, 2012 |
|
SHAILEY MADNE Vs. PANKAJ KUMAR MADNE
|
September 12, 2012 |
|
SHAILEY MANDE Vs. PANKAJ KUMAR MANDE
|
September 12, 2012 |
|
SHAITAN SINGH Vs. STATE OF M.P.
|
September 24, 2012 |
|
SHAKILA BANO Vs. STATE OF MADHYA PRADESH
|
December 21, 2012 |
|
SHAKILA BANO Vs. RAJENDRA PRASAD GUPTA
|
November 7, 2012 |
|
SHAKTI PUNJ MAHILA BAHUDDESIYA SAHAKARI Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
|
SHAKTIPUNJ ANUSUCHIT JATI AND OTHERS Vs. STATE OF M P AND OTHERS
|
February 2, 2012 |
|
SHAKUNTALA AND OTHERS Vs. SITABAI AND OTHERS
|
January 13, 2012 |
|
SHAKUNTALA BHADOURIA Vs. GRIHA NIRMAN MANDAL
|
July 30, 2012 |
|
SHAKUNTALABAI Vs. CHATUR SINGH
|
December 7, 2012 |
|
SHAKUNTLA BUTANI Vs. POONAM BUTANI
|
July 3, 2012 |
|
SHAKUR MOHD KHAN Vs. STATE OF M P & 2 ORS
|
July 10, 2012 |
|
SHAKUR MOHD. (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. JAHUR MOHD. S/O NOOR MOHD.
|
March 2, 2012 |
|
SHALINI Vs. HARBHAJAN
|
January 11, 2012 |
|
SHAMBHA BAI JAIN Vs. STATE OF M P AND ANOTHER
|
July 20, 2012 |
|
SHAMBHOO PRASAD PANDEY Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
|
SHAMBHU Vs. STATE OF M P
|
May 8, 2012 |
|
SHAMBHU PRASAD SHARMA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
SHAMBHU PRASAD TIWARI Vs. STATE OF M P
|
July 18, 2012 |
|
SHAMBHULAL S/O PANNALAL MEGHWAL Vs. STATE OF M P
|
March 13, 2012 |
|
SHAMBU Vs. STATE OF M.P.
|
November 23, 2012 |
|
SHAMBU S/O RAJA BHAU PANDIT Vs. STATE OF M P
|
December 7, 2012 |
|
SHAMIM ALI Vs. STATE OF M.P.
|
September 21, 2012 |
|
SHAMIULLA Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
SHAMMI SHARMA AND OTHERS Vs. MUNICIPAL CORPORATION & OTHERS
|
February 14, 2012 |
|
SHANKAR Vs. MOTILAL
|
February 6, 2012 |
|
SHANKAR LAL BADOLIYA Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
|
October 1, 2012 |
|
SHANKAR LAL CHOURASIYA Vs. NAND KISHOR GUPTA
|
May 14, 2012 |
|
SHANKAR PRASAD Vs. STATE OF M P
|
June 26, 2012 |
|
SHANKAR PRASAD GUPTA Vs. STATE OF M P
|
January 12, 2012 |
|
SHANKAR S/O GANGARAM Vs. RAMPRASAD AND ANOTHER
|
March 30, 2012 |
|
SHANKAR S/O NANDDIYA BHILALA Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
SHANKAR SINGH Vs. MAHESH
|
November 6, 2012 |
|
SHANKARLAL Vs. SAVITRIBAI
|
February 2, 2012 |
|
SHANKARLAL & ORS Vs. STATE OF M P
|
June 19, 2012 |
|
SHANKARLAL CHOURASIA Vs. MANAGING DIRECTOR
|
June 21, 2012 |
|
SHANKARLAL PATIDAR Vs. NANDRAM PATIDAR
|
March 21, 2012 |
|
SHANKARSINGH S/O BABUSINGH RAJPUT Vs. BABULAL S/O MANGUJI
|
August 13, 2012 |
|
SHANKER Vs. STATE OF MADHYA PRADESH
|
October 17, 2012 |
|
SHANKER PATEL Vs. STATE OF MADHYA PRADESH
|
October 16, 2012 |
|
SHANKUTALA BAI Vs. RAJENDRA KUMAR AND OTHERS
|
November 27, 2012 |
|
SHANO Vs. ARSHAD QURESHI
|
March 6, 2012 |
|
SHANTA BAI Vs. STATE OF M P
|
April 11, 2012 |
|
SHANTABAI Vs. AJAY MOURYA
|
December 6, 2012 |
|
SHANTI Vs. UNION OF INDIA
|
July 24, 2012 |
|
SHANTI Vs. STATE OF MP
|
June 22, 2012 |
|
SHANTI Vs. STATE OF M P
|
July 19, 2012 |
|
SHANTI BAI Vs. BHAGWANDAS AND OTHERS
|
May 2, 2012 |
|
SHANTIBAI Vs. ABDUL GAFAR
|
May 1, 2012 |
|
SHANTIBAI KHARE Vs. S R SHRIVASTAVA AND OTHERS
|
April 24, 2012 |
|
SHANTILAL Vs. STATE OF M.P.
|
May 7, 2012 |
|
SHAPERS CONSTRUCTION LTD Vs. STATE OF M.P.
|
September 21, 2012 |
|
SHARAD Vs. STATE OF M P
|
March 14, 2012 |
|
SHARAD TIWARI Vs. MUKESH RAIKWAR
|
January 18, 2012 |
|
SHARBATIBAI Vs. JARNAILSINGH
|
August 16, 2012 |
|
SHARDA BAI Vs. STATE OF M P
|
May 10, 2012 |
|
SHARDA SIMON Vs. STATE OF M P
|
July 18, 2012 |
|
SHARDA SINGHANIA Vs. BHARAT PETROLEUM CORPORATION LTD
|
September 18, 2012 |
|
SHARDA VIHAR VIKAS SAMITI Vs. STATE OF M. P.
|
September 5, 2012 |
|
SHARIF HUSSAIN RAJA Vs. PRATAP SINGH PAWAR
|
September 28, 2012 |
|
SHASHI KHATRI Vs. M.P. STATE ELECTRICITY BOARD
|
August 22, 2012 |
|
SHEELA DEVI Vs. DEVRAJ PATEL
|
April 25, 2012 |
|
SHEETAL Vs. BIDLA
|
December 19, 2012 |
|
SHEETAL PRASAD VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
SHEHJAD Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
SHEIKH AHMED Vs. STATE OF M P
|
February 2, 2012 |
|
SHEIKH AYUB Vs. STATE OF MADHYA PRADESH
|
October 17, 2012 |
|
SHEIKH BAFATI Vs. STATE OF M P
|
August 31, 2012 |
|
SHEIKH IBRAHIM S/O. LATE NANNU Vs. MUNNI DEVI, WIDOW OF BASANT
|
October 30, 2012 |
|
SHEIKH KAYYUM Vs. SOUTH EASTERN COAL FIELD LIMITED & OTHERS
|
June 28, 2012 |
|
SHEIKH MUSARRAF Vs. STATE OF M P
|
June 29, 2012 |
|
SHERU AND 5 ANR. Vs. THE STATE OF MADHYA PRADESH
|
September 4, 2012 |
|
SHESH NARAYAN BHAGAT Vs. STATE OF M P
|
August 9, 2012 |
|
SHIBBA @ SHIVCHARAN Vs. STATE OF M P
|
July 13, 2012 |
|
SHIKHA GRAH NIRMAN SAHAKARI SANSTHA MARIYADIT Vs. RAINA KATARIA
|
December 6, 2012 |
|
SHIROMANI JAIN Vs. THE STATE OF MADHYA PRADESH
|
September 21, 2012 |
|
SHIV ALIAS SHIVNARAYAN GANPAT Vs. STATE OF MADHYA PRADESH
|
January 11, 2012 |
|
SHIV GOPAL VISHWAKARMA Vs. DEVENDRA KUMAR AND OTHERS
|
July 31, 2012 |
|
SHIV KUMAR PATHAK Vs. STATE OF M.P.
|
October 3, 2012 |
|
SHIV NARAYAN SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
|
May 14, 2012 |
|
SHIV NARESH SHARMA Vs. PRESIDING OFFICER LABOUR COURT
|
January 19, 2012 |
|
SHIV PRASAD Vs. WESTERN COAL FIELD LTD
|
December 20, 2012 |
|
SHIV PRASAD PRAJAPATI Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
SHIV RAM Vs. STATE OF M P
|
January 11, 2012 |
|
SHIV SHANKAR Vs. STATE OF MADHYA PRADESH
|
August 27, 2012 |
|
SHIV SHANKAR AGRAWAL Vs. UNION OF INDIA
|
October 12, 2012 |
|
SHIV SHANKAR SHRIVASTAVA Vs. JABALPUR DEVEOPMENT AUTHORITY
|
December 13, 2012 |
|
SHIVA CORPORATION INDIA LTD Vs. M P STATE MINING CORPORATION LTD
|
May 17, 2012 |
|
SHIVCHARAN AND OTHERS Vs. STATE OF M P
|
July 25, 2012 |
|
SHIVCHARAN KUSHWAH AND ORS Vs. STATE OF M P AND ORS
|
July 6, 2012 |
|
SHIVHARE ROADLINES Vs. GAMMON INDIA LTD
|
May 17, 2012 |
|
SHIVKANT CHATURVEDI Vs. STATE OF M.P.
|
September 18, 2012 |
|
SHIVLAL Vs. STATE OF M P
|
January 6, 2012 |
|
SHIVMANGAL PRASAD KACHHI Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
SHIVNARAYAN Vs. KOSHALYA BAI
|
January 13, 2012 |
|
SHIVPRASAD S/O SHRI KANHAIYALAL KUMHAR Vs. ASHOK S/O RAMCHANDRA JINDAL & ANOTHER
|
February 28, 2012 |
|
SHIVPRATAP SINGH Vs. STATE OF M.P.
|
July 24, 2012 |
|
SHIVRAM Vs. STATE OF M P
|
May 9, 2012 |
|
SHIVRAM S/O ANAR SINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 2012 |
|
SHIVSINGH Vs. STATE OF M.P.
|
May 7, 2012 |
|
SHIVSINGH, BHAGWANSINGH Vs. STATE OF M P
|
May 3, 2012 |
|
SHOBHA Y INGOLE Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
|
February 1, 2012 |
|
SHOBHARAM S/O RAMLAL BHAMI Vs. STATE OF M P
|
March 13, 2012 |
|
SHRAVAN KUMAR DEEPAVARE Vs. DEPUTY REGISTRAR
|
July 17, 2012 |
|
SHRI MAHESH SINGH MEMORIAL SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
|
September 7, 2012 |
|
SHRI SUPRABHAT CHAUKSEY & ANR. Vs. STATE OF M.P. & ORS.
|
October 17, 2012 |
|
SHRI SWAMIJI MAHARAJ JANSAHYOG SHIKSHA SAMITI Vs. THE STATE OF M.P. & OTHERS
|
November 9, 2012 |
|
SHRI VAISHNAV COLLEGE OF EDUCATION Vs. THE STATE OF M. P. & OTHERS
|
August 30, 2012 |
|
SHRI VIRENDRA KUMAR SINGH EDUCATION SOCIETY Vs. THE STATE OF M.P. & ORS.
|
December 14, 2012 |
|
SHRI. RAWATPURA SARKAR, LOK KALYAN TRUST AND OTHERS Vs. THE RAJIV GANDHI PRODYOGIK VISHWAVIDYALAYA AND OTHERS
|
August 24, 2012 |
|
SHRIKANT PANDEY Vs. STATE OF M P AND ANOTHER
|
August 9, 2012 |
|
SHRIKANT S/O KANHAIYALAL MAKHIJANI Vs. STATE OF M P
|
August 9, 2012 |
|
SHRIKRISHNA SHARMA Vs. STATE OF M.P.
|
September 7, 2012 |
|
SHRILAL KHAIRWAR SON OF LATE SHRI DADAI, AGRICULTURIST, RESIDENT OF, VILLAGE CHIARWAL-KALA, PS WAIDHAN, DISTRICT SIDHI (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION, WAIDHAN, DISTRICT SIDHI (M.P.)
|
November 6, 2012 |
|
SHRIMATI MADHU GUPTA Vs. VEER K. SHRIVASTAVA AND OTHERS
|
February 24, 2012 |
|
SHRIMATI NAMRATA ALIAS RENU VERMA Vs. STATE OF M P AND OTHERS
|
May 4, 2012 |
|
SHRIMATI NISHA Vs. NAVAL KISHORE
|
December 13, 2012 |
|
SHRIRAM SHARMA Vs. STATE OF M P
|
July 17, 2012 |
|
SHUBHENDRA GAUD Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
SHWETA Vs. PERU KHAN
|
December 3, 2012 |
|
SHYAM @ RADHESHYAM S/O SITAM AND ORS Vs. STATE OF M P
|
January 19, 2012 |
|
SHYAM BABU SHARMA Vs. STATE OF MP AND OTHERS
|
February 9, 2012 |
|
SHYAM KISHORE Vs. STATE OF M.P.
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October 5, 2012 |
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SHYAM KUMAR GARG Vs. STATE OF M.P. THROUGH THE PRINCIPLE
|
November 6, 2012 |
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SHYAM LAL NAGAR Vs. HIGH COURT OF M P
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August 1, 2012 |
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SHYAM LAL SAHU Vs. BHARAT PRESS PVT. LTD.
|
October 9, 2012 |
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SHYAM MANOHAR TIWARI Vs. STATE OF M.P.
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December 13, 2012 |
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SHYAM PRASAD Vs. STATE OF M P
|
May 1, 2012 |
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SHYAM RAO Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
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SHYAM SUNDER MISHRA Vs. JAGDISH PANDEY
|
November 26, 2012 |
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SHYAMA Vs. STATE OF MADHYA PRADESH
|
September 21, 2012 |
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SHYAMA BAI SONKAR Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
|
August 14, 2012 |
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SHYAMDAS SHIVHARE Vs. STATE OF MADHYA PRADESH
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September 26, 2012 |
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SHYAMLAL Vs. THE STATE OF MADHYA PRADESH
|
August 28, 2012 |
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SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
May 15, 2012 |
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SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
July 13, 2012 |
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SHYAMLATA BINDAL Vs. PURUSHOTTAM DAS AGARWAL
|
October 8, 2012 |
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SHYAMSUNDER S/O RAMESHWARDAYAL GARG Vs. MANOHARSINGH S/O SHANKER SINGH AND OTHERS
|
February 28, 2012 |
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SIDDHANATH S/O MATHURALAL Vs. RAMKANIYABAI W/O AMARSINGH AND OTHERS
|
March 7, 2012 |
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SIDDHAR, S/O MISHRILAL Vs. STATE OF M P
|
July 10, 2012 |
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SIDHARTH SINHA Vs. BHAGWANDAS YADAV
|
February 27, 2012 |
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SIDHESHWAR S/O PANDARINATH GUPTA Vs. LAXMAN S/O MOTILAL SONI
|
July 17, 2012 |
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SIGMA HEAVY ENGINEERING INDUSTRIES PVT LTD Vs. PREM NARAYAN
|
July 13, 2012 |
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SIKANDAR Vs. STATE OF M.P.
|
September 27, 2012 |
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SILAS RAJESH LAL Vs. STATE OF M P
|
November 9, 2012 |
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SINGHAI PRAKASH CHANDRA AND ANOTHER Vs. MANOHARLAL AND OTHERS
|
February 14, 2012 |
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SINGHAI RAJARAM TULSIRAM Vs. BHARAT PETROLEUM CORPORATION LTD
|
January 10, 2012 |
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SINGHAL TENT HOUSE RATLAM THROUGH PROPRIETOR SHRI INDRAMAN S/O DURGAPRASADJI SINGHAL Vs. SMT. UMADEVI W/O SHRI NAVALKISHORJI RATHI
|
March 5, 2012 |
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SIRAJ SIDDIQUE Vs. INCOME TAX OFFICER
|
September 21, 2012 |
|
SIROMAN SINGH KUSHWAH Vs. STATE OF M.P.
|
August 6, 2012 |
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SITA DEVI SONI Vs. SHARDA KANT SONI
|
October 4, 2012 |
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SITA SHARAN TIWARI Vs. THE STATE OF MADHYA PRADESH
|
September 6, 2012 |
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SITARAM NATANI & ANOTHER Vs. ABBAS ALI & OTHERS
|
August 22, 2012 |
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SITARAM S/O GANPAT Vs. PRINCIPAL SECRETARY, GOVT. OF M.P. PWD MANTRALAYA & ANOTHER
|
May 15, 2012 |
|
SIYA KANOJIA Vs. STATE OF M P
|
October 10, 2012 |
|
SIYARAM PARASHAR Vs. STATE OF M P
|
September 3, 2012 |
|
SIYARAM RAIKWAR Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
|
SK LOKHANDE Vs. NANDKISHORE
|
January 12, 2012 |
|
SL BAKORIA Vs. V TAMREKANAN
|
June 19, 2012 |
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SMARJEET SINGH Vs. STATE OF M.P. AND OTHERS
|
September 3, 2012 |
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SMITA JAIN Vs. ANIL KUMAR JAIN
|
April 30, 2012 |
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SMT. A. THAKKAR Vs. STATE OF MP AND OTHERS
|
August 6, 2012 |
|
SMT. A. THAKKAR Vs. STATE & ORS.
|
September 5, 2012 |
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SMT. ALKA SAXENA Vs. THE STATE OF M.P. AND OTHERS
|
September 5, 2012 |
|
SMT. ANGOORI DEVI Vs. RAJENDRA SHARMA AND OTHERS
|
April 10, 2012 |
|
SMT. BHAGWATI BAI AND ANOTHER Vs. MP STATE ELECTRICITY BOARD AND OTHERS
|
March 22, 2012 |
|
SMT. BHAGWATI GUPTA Vs. STATE OF MP AND OTHERS
|
February 7, 2012 |
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SMT. BITTAN DEVI Vs. BANK OF BORODA AND OTHERS
|
March 22, 2012 |
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SMT. DEV KUMAR BEN SHAH Vs. THE STATE OF MADHYA PRADESH & OTHERS
|
April 4, 2012 |
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SMT. GEETA BAI AND ANOTHER Vs. PREETAM SINGH AND OTHERS
|
February 9, 2012 |
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SMT. GEETABAI Vs. GRAM PANCHAYAT, TITROD AND OTHERS
|
March 5, 2012 |
|
SMT. GYANMATI BASORE Vs. STATE OF M.P. AND OTHERS
|
September 4, 2012 |
|
SMT. HANJABAI W/O LATE SHRI VISHRAM & OTHERS Vs. SMT. SUMITRA @ URMILABAI W/O LATE SHRI GORDHANLAL & OTHERS
|
March 7, 2012 |
|
SMT. JYOTI BALA @ JYOTI Vs. CHIRONJILAL (DEAD) THROUGH LEGAL REPRESENTATIVES & ORS.
|
October 9, 2012 |
|
SMT. KAILABAI Vs. RAMCHARAN LAL PARASAR
|
December 14, 2012 |
|
SMT. KIRAN CHAUHAN Vs. SMT SUNITI CHAUHAN
|
September 18, 2012 |
|
SMT. KUSUM VERMA AND OTHERS Vs. GOPAL KRISHNA ARYA
|
September 27, 2012 |
|
SMT. MADHU Vs. STATE
|
September 5, 2012 |
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SMT. MAMTA VAISH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
August 21, 2012 |
|
SMT. MAYA BAI AND OTHERS Vs. THE GENERAL MANAGER, WCM AND ORS.
|
August 13, 2012 |
|
SMT. MEERA Vs. STATE OF M.P.
|
September 17, 2012 |
|
SMT. MEERA RAIKWAR Vs. STATE
|
September 4, 2012 |
|
SMT. NAMRATA YADAV & ANOTHER Vs. SMT. MEERA CHIDAR & ANOTHER
|
April 13, 2012 |
|
SMT. NARMADA PATHAK Vs. STATE OF M.P.
|
January 27, 2012 |
|
SMT. PREMVATI SAKET Vs. STATE OF M.P. AND OTHERS
|
December 5, 2012 |
|
SMT. RACHNA SHINDE Vs. ASHOK SHINDE (DEAD) THROUGH L.RS.
|
August 22, 2012 |
|
SMT. RAJKUMARI Vs. STATE OF M.P.
|
October 5, 2012 |
|
SMT. RAJKUMARI MISHRA Vs. STATE & ORS.
|
September 6, 2012 |
|
SMT. SAGUNI BAI AND OTHERS Vs. UNION OF INDIA
|
January 17, 2012 |
|
SMT. SALOMINA TARKI Vs. STATE
|
September 4, 2012 |
|
SMT. SANDHYA SINGH Vs. STATE OF M.P. & OTHERS
|
September 5, 2012 |
|
SMT. SANDHYA TIWARI Vs. STATE OF M.P. AND OTHERS
|
November 21, 2012 |
|
SMT. SAPNA MANJHI Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
SMT. SARLA VERMA Vs. STATE
|
September 4, 2012 |
|
SMT. SAVITA GAUTAM & ANR. Vs. STATE OF M.P. & ORS.
|
December 5, 2012 |
|
SMT. SAVITA TRIPATHI Vs. STATE OF MP AND OTHERS
|
December 12, 2012 |
|
SMT. SEEMA DEVI Vs. STATE OF M.P.
|
August 9, 2012 |
|
SMT. SHAMIM AND OTHERS Vs. GAJRAJ SINGH AND OTHERS
|
November 9, 2012 |
|
SMT. SHARMILA BAI JAMRE Vs. STATE OF MP AND OTHERS
|
September 18, 2012 |
|
SMT. SHEELA BHAGEL Vs. STATE OF M.P. AND OTHERS
|
February 1, 2012 |
|
SMT. SOBHANA SAXENA Vs. STATE OF M.P.
|
June 7, 2012 |
|
SMT. SONAL ALIAS HIMANSHI TANWANI Vs. DEEPAK TANWANI
|
October 8, 2012 |
|
SMT. URMILA PANDRE AND ANR. Vs. STATE AND ORS.
|
September 3, 2012 |
|
SMT. URMILA PHALKE AND ANOTHER Vs. SATE OF MADHYA PRADESH AND OTHERS
|
March 28, 2012 |
|
SMT. USHA DWIVEDI Vs. STATE & ORS.
|
September 6, 2012 |
|
SMT. VANDANA SAXENA Vs. STATE OF M.P.
|
August 6, 2012 |
|
SMT. VIDYAWATI Vs. STATE OF M.P. & OTHERS
|
February 7, 2012 |
|
SMT. VIMAL PRABHA JAIN Vs. STATE OF MP AND ANOTHER
|
December 3, 2012 |
|
SMT. VIMLABAI W/O LATE SHRI CHAGANLALJI & OTHERS Vs. SMT. MANGIBAI W/O LATE SHRI MADANLALJI & OTHERS
|
March 6, 2012 |
|
SNEHLATA JAIN Vs. CANTONMENT BOARD, SAGAR
|
September 12, 2012 |
|
SOBARAN SINGH AND OTHERS Vs. STATE OF M P
|
March 16, 2012 |
|
SOBHAGMAL JAIN Vs. M P FINANCIAL CORPORATION
|
January 12, 2012 |
|
SOHAN JOSHI Vs. STATE OF M P
|
July 18, 2012 |
|
SOHAN SINGH Vs. STATE OF M P
|
July 10, 2012 |
|
SOHANLAL Vs. STATE OF M P
|
August 1, 2012 |
|
SOHANLAL S/O JIVAN HAJURI Vs. STATE OF M P
|
May 16, 2012 |
|
SONAL K AMEEN Vs. NEENA V PATEL
|
July 10, 2012 |
|
SONAM SIKARWAR Vs. STATE OF MADHYA PRADESH
|
September 11, 2012 |
|
SONELAL Vs. STATE OF M.P.
|
September 17, 2012 |
|
SONERAM SINGH CHANDRAVANSHI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
February 17, 2012 |
|
SONSAY Vs. STATE OF M P
|
February 21, 2012 |
|
SONU @ SOHAN Vs. STATE OF M.P.
|
December 10, 2012 |
|
SOPANRAO PAWAR Vs. STATE OF M.P.
|
November 20, 2012 |
|
SOURABH KHOBRAGADE Vs. STATE OF M P & OTHERS
|
March 29, 2012 |
|
SOURABH YADAV Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
|
SOUTH EASTERN COALFIELDS LTD & OTHERS Vs. MUNICIPAL COUNCIL, BIJURI & ANOTHER
|
March 7, 2012 |
|
SPARSH EDUCATIONB AND WELFARE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
July 26, 2012 |
|
SPECIAL POLICE ESTABLISHMENT (LOKAYUKT), BHOPAL Vs. STATE OF M. P.
|
November 1, 2012 |
|
ST ALOYSIUS SECONDARY SCHOOL JABALPUR Vs. CANTONMENT BOARD JABALPUR
|
January 13, 2012 |
|
STATE Vs. STATE OF M P
|
August 14, 2012 |
|
STATE BANK OF INDIA Vs. VIKRAM SHARMA
|
July 19, 2012 |
|
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 10, 2012 |
|
STATE OF M P Vs. RAJESH KUMAR GUPTA
|
October 1, 2012 |
|
STATE OF M P Vs. BHARAT BHUSAN VYAS
|
September 4, 2012 |
|
STATE OF M P Vs. MAHENDRA SOLANKI
|
September 12, 2012 |
|
STATE OF M P Vs. JAGBANDHU
|
June 29, 2012 |
|
STATE OF M P Vs. RAMANI BAI BHAGAT
|
July 10, 2012 |
|
STATE OF M P Vs. MUKESH
|
March 6, 2012 |
|
STATE OF M P Vs. R B DUBEY
|
September 3, 2012 |
|
STATE OF M P Vs. S P SINGH GAHARWAR
|
July 31, 2012 |
|
STATE OF M P Vs. SHIROMANI ALIAS SOBARAN
|
July 18, 2012 |
|
STATE OF M P Vs. AMIT KUMAR PARIKH
|
April 13, 2012 |
|
STATE OF M P Vs. THAN SINGH
|
January 13, 2012 |
|
STATE OF M P Vs. SHOBHAGSINGH
|
March 29, 2012 |
|
STATE OF M P Vs. KALU SINGH S/O BHUVANI SINGH
|
August 8, 2012 |
|
STATE OF M P Vs. NANDRAM
|
February 22, 2012 |
|
STATE OF M P Vs. VIRENDRA SINGH PARIHAR
|
January 9, 2012 |
|
STATE OF M P Vs. NANHE SINGH
|
February 1, 2012 |
|
STATE OF M P Vs. NISAR AHMED
|
May 9, 2012 |
|
STATE OF M P Vs. VIJAY KUMAR
|
January 31, 2012 |
|
STATE OF M P Vs. GOVIND GAUSHALA DATIA
|
February 2, 2012 |
|
STATE OF M P Vs. PRAMOD GOPAL RAO KHANDEKAR
|
March 5, 2012 |
|
STATE OF M P Vs. BAHADUL SINGH
|
February 16, 2012 |
|
STATE OF M P Vs. BHAJAN LAL
|
February 16, 2012 |
|
STATE OF M P Vs. RADHIKA PRASAD
|
June 28, 2012 |
|
STATE OF M P Vs. RITESH CHOUDHARY
|
November 9, 2012 |
|
STATE OF M P Vs. RUBAI SINGH
|
April 11, 2012 |
|
STATE OF M P Vs. PARSHURAM
|
March 20, 2012 |
|
STATE OF M P Vs. ADITYA NARAYAN SHUKLA
|
June 27, 2012 |
|
STATE OF M P Vs. RAVIKUMAR SINGH MALHOTRA
|
October 9, 2012 |
|
STATE OF M P Vs. GAJANAND
|
June 28, 2012 |
|
STATE OF M P Vs. SARIKA GRIH NIRMAN SAHAKARI SAMITI
|
July 10, 2012 |
|
STATE OF M P Vs. JAGAT SINGH
|
August 30, 2012 |
|
STATE OF M P Vs. RAJESH KUMAR
|
December 4, 2012 |
|
STATE OF M P & OTHERS Vs. ANIL KUMAR SHARMA & OTHERS
|
March 13, 2012 |
|
STATE OF M P AND ORS Vs. MOTI SINGH S/O KESHAR SINGH AND ANR
|
October 30, 2012 |
|
STATE OF M P AND OTHERS Vs. LALLA
|
November 21, 2012 |
|
STATE OF M P THROUGH P S JAORA Vs. JORA BI ALIAS JORA BAI W/O MUNAVVAR HUSAIN
|
August 6, 2012 |
|
STATE OF M.P Vs. PRAMOD KUMAR GUPTA
|
September 11, 2012 |
|
STATE OF M.P THROUGH PRINCIPAL SECRETARY Vs. AJIT S/O SURENDRA NAKADE
|
September 11, 2012 |
|
STATE OF M.P. Vs. MOHD. ABRAR
|
September 24, 2012 |
|
STATE OF M.P. Vs. RAJENDRA PRASAD
|
September 11, 2012 |
|
STATE OF M.P. Vs. SHYAM SINGH @ BHIMA
|
April 30, 2012 |
|
STATE OF M.P. Vs. JAHEER KHAN
|
March 28, 2012 |
|
STATE OF M.P. Vs. MOTILAL
|
September 5, 2012 |
|
STATE OF M.P. & ORS. Vs. SHRIRAM MEENA
|
September 4, 2012 |
|
STATE OF M.P. & OTHERS Vs. BHAIYALAL LODHI & OTHERS
|
February 10, 2012 |
|
STATE OF MADHYA PRADESH Vs. GULABDAS AGRAWAL
|
September 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. PEOPLES UNIVERSITY & ANOTHER
|
March 28, 2012 |
|
STATE OF MADHYA PRADESH Vs. KANHAIYALAL AND ANOTHER
|
March 28, 2012 |
|
STATE OF MADHYA PRADESH Vs. U P PUBLIC SERVICE
|
November 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. KAMALA BAI AND ORS
|
November 22, 2012 |
|
STATE OF MADHYA PRADESH Vs. VINAY SHARMA S/O M M SHARMA
|
September 18, 2012 |
|
STATE OF MADHYA PRADESH Vs. VIJAY SHAH
|
August 17, 2012 |
|
STATE OF MADHYA PRADESH Vs. MOTILAL AND ANOTHER
|
September 7, 2012 |
|
STATE OF MADHYA PRADESH Vs. DHANNULAL
|
July 20, 2012 |
|
STATE OF MADHYA PRADESH Vs. MOHAMMAD SHABBIR
|
July 24, 2012 |
|
STATE OF MADHYA PRADESH Vs. GOKUL KOL S/O GULABI KOL
|
March 7, 2012 |
|
STATE OF MADHYA PRADESH Vs. INDRAMANI TIWARI
|
March 2, 2012 |
|
STATE OF MADHYA PRADESH Vs. LAL SINGH AND OTHERS
|
April 23, 2012 |
|
STATE OF MADHYA PRADESH Vs. DINESH SON OF RAMJILAL SHARMA AND ORS
|
April 20, 2012 |
|
STATE OF MADHYA PRADESH Vs. FERRO CONCRETE COMPANY (INDIA) LIMITED
|
July 9, 2012 |
|
STATE OF MADHYA PRADESH Vs. SHANTI DEVI W/O PURANCHAND
|
April 26, 2012 |
|
STATE OF MADHYA PRADESH Vs. RAMJI DAS AGARWAL
|
December 3, 2012 |
|
STATE OF MADHYA PRADESH Vs. RIZWAN
|
December 4, 2012 |
|
STATE OF MADHYA PRADESH Vs. JAGDISH ALIAS JAWAHAR
|
July 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. RAM KRIPAL
|
December 8, 2012 |
|
STATE OF MADHYA PRADESH Vs. PRASHANT KASTURE
|
November 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. BHAGWANDAS ALIAS KANWALE
|
November 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. VEERU AND 3 OTHERS
|
September 4, 2012 |
|
STATE OF MADHYA PRADESH Vs. VISHNU KUMAR
|
March 29, 2012 |
|
STATE OF MADHYA PRADESH Vs. RODMAL
|
August 8, 2012 |
|
STATE OF MADHYA PRADESH Vs. USMAN
|
August 22, 2012 |
|
STATE OF MADHYA PRADESH Vs. VINOD SINGH
|
August 22, 2012 |
|
STATE OF MADHYA PRADESH Vs. UMRAO SINGH
|
July 16, 2012 |
|
STATE OF MADHYA PRADESH Vs. RANDHEER SINGH
|
July 23, 2012 |
|
STATE OF MADHYA PRADESH Vs. GARIBDAS
|
July 30, 2012 |
|
STATE OF MADHYA PRADESH Vs. GIRJESH SHARMA
|
August 1, 2012 |
|
STATE OF MADHYA PRADESH Vs. DEEPAK
|
January 31, 2012 |
|
STATE OF MADHYA PRADESH Vs. RANDHEER SINGH
|
July 13, 2012 |
|
STATE OF MADHYA PRADESH Vs. NOKELAL
|
July 10, 2012 |
|
STATE OF MADHYA PRADESH Vs. RAMESHWAR PRASAD SHRIVASTAVA
|
May 14, 2012 |
|
STATE OF MADHYA PRADESH Vs. PREETAM SINGH BAGHEL
|
May 9, 2012 |
|
STATE OF MADHYA PRADESH Vs. PP SINGH
|
March 5, 2012 |
|
STATE OF MADHYA PRADESH Vs. CHIKKI ALIAS CHANDRAMOHAN
|
February 16, 2012 |
|
STATE OF MADHYA PRADESH Vs. RAMESH CHANDRA DIXIT
|
February 7, 2012 |
|
STATE OF MADHYA PRADESH Vs. RAMESH SINGH GOND
|
January 16, 2012 |
|
STATE OF MADHYA PRADESH Vs. AMARNATH
|
June 26, 2012 |
|
STATE OF MADHYA PRADESH Vs. BALBEER SINGH
|
June 25, 2012 |
|
STATE OF MADHYA PRADESH Vs. SEVARAM
|
June 19, 2012 |
|
STATE OF MADHYA PRADESH Vs. PURSHOTTAM
|
June 22, 2012 |
|
STATE OF MADHYA PRADESH Vs. BHAILAL
|
June 27, 2012 |
|
STATE OF MADHYA PRADESH Vs. SUKHDEO SON OF POONAMCHAND KUMRAWAT
|
June 26, 2012 |
|
STATE OF MADHYA PRADESH Vs. SHYAM SUNDER
|
July 4, 2012 |
|
STATE OF MADHYA PRADESH Vs. SHRIDEEN CHHATRI PRASAD SURYAWANSHI
|
January 19, 2012 |
|
STATE OF MADHYA PRADESH Vs. KALLI
|
February 21, 2012 |
|
STATE OF MADHYA PRADESH Vs. MANOHAR S/O HINDU SINGH
|
September 11, 2012 |
|
STATE OF MADHYA PRADESH Vs. VIRENDRA KUMAR SINGH
|
September 10, 2012 |
|
STATE OF MADHYA PRADESH Vs. BADRI ALIAS DADUA
|
September 5, 2012 |
|
STATE OF MADHYA PRADESH Vs. PARWAT SINGH
|
August 30, 2012 |
|
STATE OF MADHYA PRADESH Vs. GULABDAS AGRAWAL
|
September 5, 2012 |
|
STATE OF MADHYA PRADESH Vs. SURESH AND TWO
|
August 24, 2012 |
|
STATE OF MADHYA PRADESH Vs. PURANLAL NAHIR
|
January 24, 2012 |
|
STATE OF MADHYA PRADESH Vs. NARBADA PRASAD
|
March 13, 2012 |
|
STATE OF MADHYA PRADESH Vs. VEERU
|
September 14, 2012 |
|
STATE OF MADHYA PRADESH Vs. RATAN LAL
|
September 17, 2012 |
|
STATE OF MADHYA PRADESH Vs. KAMAL PRASAD SHAKYA
|
September 14, 2012 |
|
STATE OF MADHYA PRADESH Vs. AJAY SINGH
|
September 24, 2012 |
|
STATE OF MADHYA PRADESH Vs. HIYARAM
|
September 20, 2012 |
|
STATE OF MADHYA PRADESH Vs. NAND KISHORE
|
January 4, 2012 |
|
STATE OF MADHYA PRADESH Vs. PRAHLAD SINGH
|
October 3, 2012 |
|
STATE OF MADHYA PRADESH Vs. HOSHANGABAD ZILA STATIONARY UDYOIK SANSTHA
|
September 6, 2012 |
|
STATE OF MADHYA PRADESH Vs. PARMESHWAR
|
October 9, 2012 |
|
STATE OF MADHYA PRADESH Vs. PRAKASH JANGRE
|
February 17, 2012 |
|
STATE OF MADHYA PRADESH Vs. DULICHANDRA
|
February 1, 2012 |
|
STATE OF MADHYA PRADESH Vs. UMASHANKER
|
August 13, 2012 |
|
STATE OF MADHYA PRADESH & ANOTHER Vs. JAGDISH MATHUR
|
January 6, 2012 |
|
STATE OF MADHYA PRADESH & ANOTHER Vs. DR. SUBHASH JAIN & ANOTHER
|
October 5, 2012 |
|
STATE OF MADHYA PRADESH AND ANOTHER Vs. SHIVDAYAL
|
January 13, 2012 |
|
STATE OF MADHYA PRADESH AND ANOTHER Vs. THAN SINGH CHAHAR
|
February 10, 2012 |
|
STATE OF MADHYA PRADESH AND ANOTHER Vs. RASHEED KHAN S/O MOHAMMAD KHAN
|
October 9, 2012 |
|
STATE OF MADHYA PRADESH AND ORS Vs. SHIBBU ALIAS RAMMU RAWAT AND ORS
|
April 9, 2012 |
|
STATE OF MADHYA PRADESH AND OTHERS Vs. BANSIDHAR SAXENA
|
May 4, 2012 |
|
STATE OF MADHYA PRADESH THROUGH COLLECTOR, BHOPAL PRESCRIBED AUTHORITY Vs. JAIRAM, S/O ASHARAM
|
October 31, 2012 |
|
STATE OF MADHYA PRADESH THROUGH COLLECTOR, KHANDWA Vs. GANGADHAR RAM MANDLOI
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November 8, 2012 |
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STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION BASODA, DISTRICT VIDISHA Vs. HIRALAL S/O BRINDAVAN AGED: 32 YEARS,
|
August 24, 2012 |
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STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION SHIVPURI, DISTRICT SHIVPURI Vs. ISHWARDE W/O BACHNURAM JATAV AGED: 44 YEARS,
|
August 24, 2012 |
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STATE OF MADHYA PRADESH, THROUGH SPECIAL POLICE ESTABLISHMENT, LOKAYUKTA, UJJAIN Vs. RAM SINGH BODANA
|
November 30, 2012 |
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STATE OF MP Vs. JAGDISH PRASAD
|
November 6, 2012 |
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STATE OF MP Vs. RADHEY SHAYAM
|
March 7, 2012 |
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STATE OF MP Vs. BASANTABAI
|
June 20, 2012 |
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STATE OF MP Vs. CHHOTELAL SINGH
|
June 27, 2012 |
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STATE OF MP Vs. DELAN SINGH
|
June 19, 2012 |
|
STATE OF MP Vs. SATENDRA SINGH
|
September 14, 2012 |
|
STATE OF MP Vs. SURESH KUSHWAH
|
September 14, 2012 |
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STATE OF MP Vs. SHEETAL PRASAD JAIN & ORS.
|
November 8, 2012 |
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STATE OF MP & ANOTHER Vs. SAMBHOO SINGH
|
January 25, 2012 |
|
STATE OF MP & ANOTHER Vs. TULSI RAM
|
January 25, 2012 |
|
STEEL AUTHORITY OF INDIA LTD Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX
|
January 24, 2012 |
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STEEL TUBES OF INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 17, 2012 |
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SUBHADRA SHARMA Vs. STATE OF M P AND ANOTHER
|
August 16, 2012 |
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SUBHASH AWASTHI Vs. COMMISSIONER CUM REGISTRAR
|
May 15, 2012 |
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SUBHASH CHAND JAIN Vs. NATTHU SINGH
|
October 8, 2012 |
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SUBHASH CHANDRA VYAS Vs. STATE OF M.P.
|
September 18, 2012 |
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SUBHASH JAISWAL Vs. TRILOKINATH KAKKAD
|
September 28, 2012 |
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SUBHASH KOSHE Vs. STATE OF M P
|
January 12, 2012 |
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SUBHASH KUMAR TIWARI Vs. SHANKERLAL
|
December 4, 2012 |
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SUBHASH SINGH Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
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SUBHASH SUNERE Vs. STATE OF MADHYA PRADESH
|
January 23, 2012 |
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SUBHASHCHANDRA JOSHI Vs. STATE OF M P
|
February 7, 2012 |
|
SUCHETA AND COMPANY AND ORS Vs. STATE OF MP AND ANOTHER
|
May 15, 2012 |
|
SUDAN Vs. STATE OF MADHYA PRADESH
|
August 8, 2012 |
|
SUDHA SANDHELIYA Vs. STATE OF M P & THREE OTHERS
|
July 19, 2012 |
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SUDHAKAR PRASAD AGNIHOTRI Vs. LALJI KORI
|
September 28, 2012 |
|
SUDHEER BAHADUR MORYA Vs. SMT. BHARTI
|
October 19, 2012 |
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SUDHIR KUMAR GARG Vs. STATE OF MADHYA PRADESH
|
July 24, 2012 |
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SUDHIR KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
|
September 3, 2012 |
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SUDHIR SATPATHI Vs. STATE OF M P
|
January 17, 2012 |
|
SUGARA BAI WD/O MOHD HUSSAIN AND OTHERS Vs. SNEHALATA W/O KAMALSINGH AND ANOTHER
|
February 28, 2012 |
|
SUGGAMAL CHAUDHARY Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. & ANOTHER
|
April 13, 2012 |
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SUGHAR SINGH Vs. STATE OF M P
|
January 25, 2012 |
|
SUGRAM Vs. STATE OF M P
|
August 24, 2012 |
|
SUJATA TURKHIA AND CHITTRANJAN TURKHIA Vs. AUTHORIZED OFFICER CENTRAL BANK OF INDIA
|
October 4, 2012 |
|
SUJJET KUMAR NIGAM Vs. STATE OF M P
|
May 15, 2012 |
|
SUKHDEO Vs. STATE OF M P
|
February 21, 2012 |
|
SUKHDEV Vs. GOVERNMENT OF M P
|
April 26, 2012 |
|
SUKHENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
August 21, 2012 |
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SUKHENDRA SINGH Vs. STATE OF M P AND ANOTHER
|
August 21, 2012 |
|
SUKHIYA LODHI Vs. STATE OF M P
|
January 12, 2012 |
|
SULOCHANI Vs. JIWARANIYA
|
March 1, 2012 |
|
SULOCHNA Vs. RAJU
|
November 6, 2012 |
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SUMAN SINGH & ORS Vs. RADHESHYAM AND ORS
|
May 3, 2012 |
|
SUMITRA BAI DHAKAD Vs. RASHID KHAN
|
June 21, 2012 |
|
SUNANDA TAMBE Vs. THE STATE OF MADHYA PRADESH
|
August 31, 2012 |
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SUNDAR LAL Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
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SUNDER LAL Vs. STATE OF M P
|
January 10, 2012 |
|
SUNDER LAL CHOURASIA Vs. STATE OF MADHYA PRADESH
|
January 24, 2012 |
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SUNDERLAL Vs. THE STATE OF MADHYA PRADESH
|
September 13, 2012 |
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SUNDERLAL PATWA Vs. STATE OF M P AND OTHERS
|
May 9, 2012 |
|
SUNDERLAL SHRIVASTAVA Vs. NATIONAL COUNCIL FOR THE TEACHERS EDUCATION
|
April 19, 2012 |
|
SUNIL Vs. STATE OF MADHYA PRADESH
|
October 18, 2012 |
|
SUNIL Vs. UNION OF INDIA
|
March 20, 2012 |
|
SUNIL Vs. STATE OF MADHYA PRADESH
|
August 24, 2012 |
|
SUNIL Vs. STATE OF M.P.
|
October 16, 2012 |
|
SUNIL JOHRI Vs. MAMTA JOHRI
|
September 28, 2012 |
|
SUNIL KUMAR SHRIVASTAVA Vs. STATE OF M P
|
August 6, 2012 |
|
SUNIL THAKUR Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
SUNIT AGARWAL Vs. STATE OF M. P.
|
September 14, 2012 |
|
SUNITA Vs. SUMITRA
|
November 6, 2012 |
|
SUNITA Vs. KAILASH AWAYA
|
February 24, 2012 |
|
SUNITA PATIDAR Vs. MOHD ISHAQ KHAN
|
November 6, 2012 |
|
SUNITABAI W/O NARAYAN BALAI Vs. NARAYAN S/O RAMPRASAD BALAI
|
October 3, 2012 |
|
SUPER AUTO FORGE PVT LTD Vs. PROTYUSH CHATTERJEE
|
April 11, 2012 |
|
SURAJ Vs. STATE OF MADHYA PRADESH
|
October 5, 2012 |
|
SURAJ BAI W/O LATE KALUJI Vs. SHANTI LL
|
June 27, 2012 |
|
SURAJ GOND Vs. STATE OF MADHYA PRADESH
|
November 6, 2012 |
|
SURAJ NARAYAN SINGH Vs. CHIEF MINING MANAGER MP STATE MINING CORPORATION LTD
|
July 10, 2012 |
|
SURAT SINGH Vs. STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
SURAT SINGH S/O PAILU YADAV Vs. STATE OF M P
|
July 4, 2012 |
|
SURENDRA GROVER Vs. STATE OF MADHYA PRADESH
|
May 7, 2012 |
|
SURENDRA JAISWAL Vs. SMT. MEENAKSHI
|
September 7, 2012 |
|
SURENDRA KUMAR BANSAL Vs. STATE OF M.P.
|
September 28, 2012 |
|
SURENDRA KUMAR PATEL Vs. M.P. STATE ELECTRICITY BOARD
|
September 20, 2012 |
|
SURENDRA KUMAR WAGHWARE Vs. SECRETARY STATE OF MADHYA PRADESH
|
May 1, 2012 |
|
SURENDRA PRATAP SINGH SOLANKI Vs. SECRETARY M P STATE ELECTRICITY BOARD
|
October 9, 2012 |
|
SURENDRA SANGHVI Vs. STATE OF M P
|
July 26, 2012 |
|
SURENDRA SHRIVASTAVA Vs. GENERAL MANAGER
|
May 8, 2012 |
|
SURENDRA SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
|
June 20, 2012 |
|
SURENDRA SINGH GAUTAM Vs. STATE OF M.P.
|
April 9, 2012 |
|
SURENDRA SINGH JUNEJA Vs. JAGDEESH GUPTA
|
November 2, 2012 |
|
SURENDRA SINGH RANA Vs. STATE OF M P
|
November 27, 2012 |
|
SURENDRA SINGH THAKUR Vs. UNION OF INDIA AND OTHERS
|
April 20, 2012 |
|
SURENDRASINGH S/O SHRI VIJAYBAHADURSINGH AND OTHERS Vs. NARENDRASINGH S/O VIJAYBAHADURSINGH AND OTHERS
|
March 7, 2012 |
|
SURESH Vs. STATE OF M P
|
January 25, 2012 |
|
SURESH Vs. MAYA BAI
|
March 2, 2012 |
|
SURESH Vs. STATE OF M P
|
November 27, 2012 |
|
SURESH Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
SURESH Vs. STATE OF MADHYA PRADESH
|
May 9, 2012 |
|
SURESH Vs. STATE OF MADHYA PRADESH
|
August 7, 2012 |
|
SURESH Vs. STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
SURESH BATHRE Vs. AAM JANTA
|
April 19, 2012 |
|
SURESH BHARDWAJ Vs. VANDANA
|
September 17, 2012 |
|
SURESH CHAND RASTOGI Vs. ASHOK (DEAD) THROUGH L.RS. AND OTHERS
|
August 22, 2012 |
|
SURESH CHANDRA AGRAWAL Vs. TEJ SINGH THAKUR
|
December 12, 2012 |
|
SURESH CHANDRA MOD Vs. SAVITRI BAI
|
October 11, 2012 |
|
SURESH CHANDRA RATRE Vs. DIRECTOR, MALARIA RESEARCH CENTRE
|
September 17, 2012 |
|
SURESH JHARIYA Vs. STATE OF M P
|
March 14, 2012 |
|
SURESH KUMAR Vs. STATE OF MADHYA PRADESH
|
July 18, 2012 |
|
SURESH KUMAR SHARMA Vs. STATE OF M P AND OTHERS
|
August 28, 2012 |
|
SURESH KUMAR SONI Vs. STATE OF MP AND OTHERS
|
July 19, 2012 |
|
SURESH KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
|
April 11, 2012 |
|
SURESH KUMAR VERMA Vs. STATE OF M.P.
|
June 26, 2012 |
|
SURESH PAL SINGH Vs. STATE OF M P
|
July 10, 2012 |
|
SURESH PANDEY S/O. SATYANARAYAN Vs. STATE
|
July 9, 2012 |
|
SURESH PATEL Vs. THE STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
SURESH PRASAD Vs. URMILA DEVI
|
February 14, 2012 |
|
SURESH SAKET Vs. SECRETARY THE STATE OF MADHYA
|
January 31, 2012 |
|
SURIJBAL SONI Vs. STATE OF M P
|
February 7, 2012 |
|
SURJIT LAXMAN VERMA Vs. VINOD RAMPRASAD RAO & ORS
|
February 4, 2012 |
|
SURYA ROSHNI LTD Vs. STATE OF M P
|
July 18, 2012 |
|
SUSHIL BHARGAVA Vs. STATE OF M.P.
|
August 7, 2012 |
|
SUSHIL RAIKWAR Vs. STATE OF MADHYA PRADESH
|
October 18, 2012 |
|
SUSHILA DEVI Vs. BALARAM
|
August 13, 2012 |
|
SUSHILA SAHU Vs. STATE OF M.P.
|
August 8, 2012 |
|
SUSHILA TIWARI Vs. STATE OF M P
|
July 11, 2012 |
|
SUSHMA PANDEY Vs. STATE OF M P
|
September 4, 2012 |
|
SUSHRI MANJULA D/O LATE G D VAJPAYEE Vs. NARMADA MALWA GRAMIN BANK, INDORE & OTHERS
|
September 13, 2012 |
|
SUVIDHA GRIH NIRMAN SAHAKARI AND ORS Vs. MAMTA KOCHAR W/O SHRI VINEET KOCHAR AND ORS
|
February 16, 2012 |
|
SUYOG AAFLE Vs. STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
SWAGATIKA IMPEX PVT LTD Vs. UCO BANK
|
June 19, 2012 |
|
SWETAKUMARI Vs. SHIVSHANKAR
|
January 27, 2012 |
|
SYAD NAZIM ALI MER Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
SYAMKALI NAAG Vs. THE STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
SYED AKHTAR ALI & OTHERS Vs. STATE OF MP AND OTHERS
|
December 5, 2012 |
|
TAKHAT SINGH AND OTHERS Vs. STATE OF M P AND OTHERS
|
May 4, 2012 |
|
TAMPU ALIAS RAMNIWAS & OTHERS Vs. STATE OF M P
|
September 28, 2012 |
|
TANAY AWASTHY Vs. NARESH TIWARI AND OTHERS
|
May 17, 2012 |
|
TANSUKHLAL TALATI S/O SAUBHAGMAL TALATI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 13, 2012 |
|
TANTU @ MAHENDRA KUMAR Vs. STATE OF M.P.
|
November 6, 2012 |
|
TARACHAND Vs. STATE OF M P
|
April 13, 2012 |
|
TARAWATI ALWA Vs. STATE OF MADHYA PRADESH
|
September 18, 2012 |
|
TARSINGH & ANOTHER Vs. STATE OF MADHYA PRADESH
|
August 22, 2012 |
|
TARUN MALKAPURKAR Vs. JITENDRA AGRAWAL
|
January 27, 2012 |
|
TARUN SINGH Vs. STATE OF M P
|
May 1, 2012 |
|
TASHREEF KHAN Vs. STATE OF MADHYA PRADESH
|
April 9, 2012 |
|
TATA MOTORS FINANCE LIMITED Vs. COLLECTOR OF STAMPS
|
July 5, 2012 |
|
TATA MOTORS FINANCE LIMITED Vs. COLLECTOR OF STAMPS AND ANOTHER
|
June 27, 2012 |
|
TECHNICAL ASSOCIATION Vs. ASSISTANT LABOUR COMMISSIONER
|
May 3, 2012 |
|
TEXTILES MAZDOOR CONGRESS Vs. STATE OF M P
|
August 31, 2012 |
|
THAKAT SINGH Vs. STATE OF MADHYA PRADESH
|
May 3, 2012 |
|
THAKUR SINGH Vs. STATE OF M P
|
January 19, 2012 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SANJAY RAID
|
September 28, 2012 |
|
THE STATE OF MADHYA PRADESH Vs. BHUWAN S/O RAJARAM PAWAR, AGED 35 YEARS
|
February 22, 2012 |
|
THE STATE OF MADHYA PRADESH Vs. BANESINGH AND ANR
|
August 29, 2012 |
|
TIKAM Vs. NEPAL SINGH
|
December 10, 2012 |
|
TILAK PRADHAN Vs. A K HARITWAL
|
December 6, 2012 |
|
TIRANJAN DESHMUKH Vs. THE STATE OF MADHYA PRADESH
|
October 8, 2012 |
|
TIRATH PRASAD Vs. STATE OF MADHYA PRADESH
|
July 19, 2012 |
|
TJINDER JIT PAL SINGH CHAHAL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
|
February 23, 2012 |
|
TOKASDAS, S/O NANDRAM LODHI AND ORS Vs. STATE OF M P AND ORS
|
September 6, 2012 |
|
TOMAR & BROTHERS PARTNERSHIP FIRM Vs. STATE OF MADHYA PRADESH
|
December 7, 2012 |
|
TOP SINGH Vs. STATE OF MADHYA PRADESH
|
August 30, 2012 |
|
TORAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 1, 2012 |
|
TORAN SINGH Vs. IMRAT SINGH
|
May 3, 2012 |
|
TRANSPORT NAGAR VYAPARI SANGH Vs. STATE OF M.P. & ORS.
|
November 30, 2012 |
|
TRIBHUVAN MESHRAM Vs. UNION OF INDIA
|
October 4, 2012 |
|
TRILOK CHANDRA @ TILLU Vs. STATE OF MADHYA PRADESH
|
September 28, 2012 |
|
TRILOKI Vs. STATE OF M P
|
March 22, 2012 |
|
TULA RAM Vs. STATE OF M.P.
|
November 20, 2012 |
|
TULARAM CHADHAR Vs. UNION OF INDIA
|
October 9, 2012 |
|
TULARAM VISHVAKARMA Vs. THE STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
TULSIRAM Vs. STATE OF M P
|
May 8, 2012 |
|
TULSIRAM AND 2 ORS. Vs. THE STATE OF MADHYA PRADESH
|
October 4, 2012 |
|
TUNNU@RAJESH KUMAR Vs. STATE OF M.P.
|
August 16, 2012 |
|
UDAY NARAYAN SHUKLA Vs. STATE OF M.P. AND OTHERS
|
February 21, 2012 |
|
UDAY PATEL Vs. THE STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
UDAY SINGH @ UDRIYA Vs. LUM SINGH
|
November 6, 2012 |
|
UDAY SINGH JAIN Vs. STATE OF M.P.
|
April 12, 2012 |
|
UDAYBHAN GOYAL Vs. STATE OF M.P. & OTHERS
|
August 8, 2012 |
|
UFLEX LIMITED Vs. A.K.SINGHAL TRANSPORT CONTRACTOR
|
September 20, 2012 |
|
UJJAIN DEVELOPMENT AUTHORITY THROUGH CHIEF EXECUTIVE OFFICER Vs. SHANTABAI
|
June 27, 2012 |
|
UMA MISHRA Vs. THE STATE OF MADHYA PRADESH
|
September 10, 2012 |
|
UMA W/O KAILASH Vs. STATE OF MP
|
September 11, 2012 |
|
UMA, KEDAR SINGH, RAMBETI AND GAR SINGH Vs. STATE OF M.P.
|
April 2, 2012 |
|
UMED SINGH Vs. STATE OF MADHYA PRADESH
|
September 7, 2012 |
|
UMESH Vs. STATE OF M P
|
February 24, 2012 |
|
UMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
July 3, 2012 |
|
UMESH KUMAR S/O SURESH KUMAR SINGH Vs. STATE OF M P
|
April 27, 2012 |
|
UMESH KUMAR SHRIVASTAVA Vs. STATE OF M.P. & OTHERS
|
October 3, 2012 |
|
UMESH KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
September 6, 2012 |
|
UMESH KUMAR SINHA Vs. CHANDRALATA GUPTA
|
April 30, 2012 |
|
UMESH KUMAR SINHAL Vs. CHANDRALATA GUPTA
|
April 9, 2012 |
|
UMESH KUMAR VERMA Vs. MP ROAD TRASPORT CORPORATION
|
March 20, 2012 |
|
UMESH TIWARI Vs. STATE OF MP
|
October 19, 2012 |
|
UMESH YADAV Vs. THE STATE OF MADHYA PRADESH
|
August 31, 2012 |
|
UNION OF INDIA Vs. RAM KHILADI
|
September 18, 2012 |
|
UNION OF INDIA Vs. AJAY KUMAR YADAV
|
July 13, 2012 |
|
UNION OF INDIA Vs. RAJENDRA PRASAD YADAV
|
December 17, 2012 |
|
UNION OF INDIA Vs. SHARDA BAI
|
October 9, 2012 |
|
UNION OF INDIA Vs. SAVITRI M KURUP
|
April 19, 2012 |
|
UNION OF INDIA Vs. KUMARI MAYA
|
May 10, 2012 |
|
UNION OF INDIA Vs. RAGHUNATH PAPRIKER
|
February 8, 2012 |
|
UNION OF INDIA Vs. BHAIYALAL NAI
|
January 3, 2012 |
|
UNION OF INDIA Vs. REGISTRAR GENERAL HIGH COURT OF M P JABALPUR
|
January 11, 2012 |
|
UNION OF INDIA Vs. SUDEEP PATEL & OTHERS
|
September 17, 2012 |
|
UNION OF INDIA Vs. T R G INDUSTRIES PRIVATE LIMITED
|
December 3, 2012 |
|
UNION OF INDIA Vs. BABA SINGH
|
December 5, 2012 |
|
UNION OF INDIA Vs. NAVEEN KUMAR
|
December 21, 2012 |
|
UNION OF INDIA & OTHERS Vs. RAJENDRA SINGH KUSHWAH
|
February 10, 2012 |
|
UNIPACK CORRUGATORS INDIA PRIVATE LTD Vs. BABU LAL RAJAK
|
August 9, 2012 |
|
UNITED INDIA INSURANCE COMPANY Vs. RAJENDRA KUMAR JAIN
|
October 31, 2012 |
|
UNIVERSAL TRANSPORT Vs. SAROJ KAPOOR AND ORS
|
June 27, 2012 |
|
URMILA Vs. RAMPRATAP & OTHERS
|
May 1, 2012 |
|
URMILA DUBOLIA Vs. CHHAVIRAM SHAKYA
|
September 24, 2012 |
|
URMILA PATHAK Vs. STATE OF M P & OTHERS
|
August 23, 2012 |
|
URMILA TIWARI Vs. BHARAT PETROLEUM CORPORATION LTD
|
August 22, 2012 |
|
URMILABAI Vs. STATE OF M P
|
July 17, 2012 |
|
USHA BANSAL Vs. STATE OF M.P.
|
August 3, 2012 |
|
USHA BHADORIYA Vs. STATE OF M.P.
|
June 27, 2012 |
|
USHA GOYAL GUPTA Vs. STATE BANK OF INDIA
|
September 20, 2012 |
|
USHA GUPTA Vs. STATE OF M.P.
|
August 9, 2012 |
|
USMAN Vs. STATE OF M P
|
March 20, 2012 |
|
UTKARSHA JAIN Vs. I S DANI PRINCIPAL DECRETARY MEDICAL EDUCATION
|
April 18, 2012 |
|
UTTAM GOROREY Vs. M P RAJYA KRISHI VIPNAN
|
June 27, 2012 |
|
UTTAM SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
August 9, 2012 |
|
UTTAM SINGH S/O RAMJILAL YADAV AND ANR Vs. STATE OF M P AND ORS
|
July 4, 2012 |
|
UTTAM SINGH S/O SHRI UMED SINGH LODHI PATEL Vs. STATE OF MADHYA PRADESH
|
January 13, 2012 |
|
V K SHUKLA Vs. R P TIWARI
|
September 4, 2012 |
|
V P SONI Vs. STATE OF M P AND OTHERS
|
November 27, 2012 |
|
V S KSHETRIYA Vs. PRADEEPDHAR
|
March 6, 2012 |
|
V.P.KULSHRESTHA S/O LATE SHRI LAHORILAL Vs. STATE OF M.P.
|
October 19, 2012 |
|
VAIDHYANATH SHUKLA Vs. STATE OF MADHYA PRADESH
|
October 9, 2012 |
|
VAIDHYANATH SHUKLA Vs. STATE OF M.P.
|
November 7, 2012 |
|
VALMIK SAKARGAYEN Vs. STATE OF M P
|
January 23, 2012 |
|
VANDANA BAPAT Vs. STATE OF M P AND OTHERS
|
March 12, 2012 |
|
VANDANA KHAIRWAR Vs. STATE OF M.P.
|
December 4, 2012 |
|
VANSHI Vs. STATE OF MADHYA PRADESH
|
May 8, 2012 |
|
VARSHA Vs. MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
November 6, 2012 |
|
VARSHA SANGHI Vs. STATE OF M.P.
|
November 27, 2012 |
|
VARSHA SHAKYA Vs. UNION OF INDIA
|
September 24, 2012 |
|
VARSINGH LATE LALSINGH & OTHERS Vs. THAVRIA KHETA & ANOTHER
|
February 1, 2012 |
|
VARTIKA Vs. ANKIT
|
September 21, 2012 |
|
VASIF ALI Vs. STATE & ORS.
|
September 4, 2012 |
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VASUNDHARA RAJE HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. MADAN LAL GUPTA
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October 30, 2012 |
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VEENA DEVGAN Vs. NAV YUWAK HOUSING COPERATIVE SOCIETY LTD
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April 25, 2012 |
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VEENA VADINI SAMAJ KALYAN VKASH SAMITI Vs. M.P. BOARD OF SECONDARY EDUCATION AND ANOTHER
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October 4, 2012 |
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VEER SEWAK Vs. ANIL KUMAR
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December 19, 2012 |
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VEER SINGH AND OTHERS Vs. STATE OF M.P.
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November 6, 2012 |
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VEERENDRA KUMAR DWIVEDI Vs. STATE
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September 4, 2012 |
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VENKATESH SURGICAL COTTON Vs. STATE OF MADHYA PRADESH
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February 7, 2012 |
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VENTURE MICRON Vs. EARAWAT STEEL PRIVATE LTD
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January 13, 2012 |
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VESTA Vs. TARA CHAND
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April 30, 2012 |
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VESTA Vs. POONA
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August 3, 2012 |
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VIBHA PATEL Vs. STATE OF MADHYA PRADESH
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July 31, 2012 |
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VICTOR ASUDANI KAILASH Vs. STATE OF M P
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August 14, 2012 |
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VICTORIA COLLEGE OF EDUCATION Vs. STATE OF M.P. AND OTHERS
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September 21, 2012 |
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VIDHYA BAI Vs. STATE OF M.P. & OTHERS
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September 6, 2012 |
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VIDHYAKANT SHUKLA Vs. STATE OF M.P. AND OTHERS
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February 7, 2012 |
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VIDYA DEVI Vs. STATE OF MADHYA PRADESH
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October 4, 2012 |
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VIDYA SHRIVASTAVA Vs. STATE OF M.P.
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August 8, 2012 |
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VIDYA SINGH Vs. STATE OF MADHYA PRADESH
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May 15, 2012 |
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VIDYAWATI Vs. STATE OF M P AND OTHERS
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February 7, 2012 |
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VIJAY ALIAS CHANDRA VIJAY GUPTA Vs. STATE OF M P
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March 13, 2012 |
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VIJAY BAHADUR SINGH Vs. STATE OF M.P. & ORS.
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November 30, 2012 |
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VIJAY JAIN Vs. STATE OF MADHYA PRADESH
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October 1, 2012 |
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VIJAY KORI Vs. STATE OF MADHYA PRADESH
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September 7, 2012 |
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VIJAY KRISHN S/O PANDHARINATH Vs. DINESH S/O SITARAM
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July 10, 2012 |
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VIJAY LAXMI BHATI Vs. PROJECT OFFICER
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September 21, 2012 |
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VIJAY PANDEY Vs. VIVEK RUSIA
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August 1, 2012 |
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VIJAY PAWAR Vs. THE STATE OF MADHYA PRADESH
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October 8, 2012 |
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VIJAY S/O SHRI MAROTIRAO KUNBI Vs. STATE OF MADHYA PRADESH
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February 23, 2012 |
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VIJAY SINGH Vs. SUGAR SINGH
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April 11, 2012 |
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VIJAY SINGH Vs. STATE OF M P
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February 27, 2012 |
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VIJAY SINGH S/O BANSHILAL Vs. STATE OF MADHYA PRADESH
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August 1, 2012 |
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VIJAYA LAXMI CHOUBEY Vs. MUNICIPAL CORPORATION JABALPUR
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August 3, 2012 |
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VIJAYA RAJLAXMI Vs. STATE OF MADHYA PRADESH
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August 16, 2012 |
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VIJAYA RAJLAXMI Vs. STATE OF M P
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August 16, 2012 |
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VIJAYESH RANA Vs. THE ASSISTANT REGISTRAR, FIRMS & SOCIETIES AND 2 ORS.
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August 26, 2012 |
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VIJAYPAL Vs. STATE OF MADHYA PRADESH
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August 22, 2012 |
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VIJAYSINGH Vs. RUKMABAI
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July 23, 2012 |
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VIKAS Vs. STATE OF MADHYA PRADESH
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November 6, 2012 |
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VIKAS CHAUHAN Vs. STATE OF M P
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February 16, 2012 |
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VIKAS EDUCATION & ENVIRONMENT ACADEMY SOCIETY Vs. STATE OF M P
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August 28, 2012 |
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VIKAS GUPTA Vs. STATE OF MADHYA PRADESH
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April 13, 2012 |
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VIKAS TIWARI Vs. STATE OF MADHYA PRADESH
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January 3, 2012 |
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VIKKI ALIAS VIJAY SONKAR Vs. STATE OF M P
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January 23, 2012 |
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VIKKY ALIAS NEERAJ BHASIN Vs. STATE OF M P
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May 4, 2012 |
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VIKRAM DAS Vs. STATE OF MADHYA PRADESH
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May 8, 2012 |
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VIKRAM DAS AND ORS Vs. STATE OF M P
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August 14, 2012 |
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VIKRAM S/O BHANWARLAL BANJARA Vs. STATE OF M P & ANOTHER
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July 5, 2012 |
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VIKRAM SINGH Vs. STATE OF M P
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February 27, 2012 |
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VIKRAM SINGH Vs. M.P.STATE ELECTRICITY BOARD
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May 8, 2012 |
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VIKRAM VISHWAVIDYALAYA, UJJAIN & ANOTHER Vs. DR. PARAG DALAL S/O BHUPENDRA DALAL & ANOTHER
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August 24, 2012 |
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VILAS Vs. HUSSAINBEE
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January 31, 2012 |
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VIMAL KUMAR PANDEY Vs. STATE OF M P
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July 25, 2012 |
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VIMLA GUPTA Vs. THE STATE OF MADHYA PRADESH
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August 22, 2012 |
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VIMLADEVI Vs. SAURABH
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January 31, 2012 |
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VINAY SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
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February 27, 2012 |
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VINAY SINGH Vs. STATE OF M P
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February 23, 2012 |
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VINOD Vs. STATE OF MADHYA PRADESH
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July 13, 2012 |
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VINOD Vs. STATE OF MADHYA PRADESH
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October 5, 2012 |
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VINOD @ ARVIND Vs. STATE OF M.P.
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October 30, 2012 |
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VINOD AGRAWAL Vs. BHARAT KUMAR LATHI
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March 1, 2012 |
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VINOD AGRAWAL AND ORS. Vs. BHARAT KUMAR LATHI AND ORS.
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March 15, 2012 |
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VINOD GURU Vs. PARUL SONI
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April 20, 2012 |
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VINOD JAYANT Vs. UNION OF INDIA
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April 3, 2012 |
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VINOD KUMAR DIXIT Vs. THE STATE OF M.P. & ANOTHER
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February 16, 2012 |
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VINOD KUMAR KIRAR Vs. STATE OF M.P.
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April 2, 2012 |
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VINOD KUMAR SHUKLA Vs. STATE OF MP
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November 27, 2012 |
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VINOD KUMAR SONI Vs. N.C.L. & ORS.
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December 5, 2012 |
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VINOD KUMAR YADAV Vs. STATE OF MADHYA PRADESH
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September 26, 2012 |
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VINOD NAMDEO Vs. STATE OF M.P.
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November 22, 2012 |
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VINOD PATIDAR Vs. STATE OF MADHYA PRADESH
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September 7, 2012 |
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VINOD PRAKASH SAXENA Vs. UNION OF INDIA
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January 3, 2012 |
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VINOOD KALA @ VISHAL Vs. STATE OF M P
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December 4, 2012 |
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VIPIN KUMAR Vs. SAROJANI
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July 31, 2012 |
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VIPIN KUMAR KHARADI Vs. STATE OF MP
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December 4, 2012 |
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VIPIN MORE Vs. PREETI MORE
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February 2, 2012 |
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VIPPY INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
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August 8, 2012 |
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VIRENDRA Vs. STATE OF MADHYA PRADESH
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September 20, 2012 |
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VIRENDRA KUMAR Vs. TIRATH PRASAD
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April 26, 2012 |
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VIRENDRA KUMAR MAHESHWARI Vs. STATE OF M P
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February 10, 2012 |
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VIRENDRA KUMAR MEENA (DHARWAL) Vs. STATE OF M.P.
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April 2, 2012 |
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VIRENDRA KUMAR MISHRA Vs. STATE OF M P
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August 6, 2012 |
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VIRENDRA KUMAR SHARMA Vs. M P STATE COOPERATIVE
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November 20, 2012 |
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VIRENDRA KUMAR SHARMA Vs. STATE OF M P
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May 15, 2012 |
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VIRENDRA KUMAR, MITHILA Vs. STATE OF M P
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May 8, 2012 |
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VIRENDRA SINGH Vs. STATE OF M P AND OTHERS
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March 5, 2012 |
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VIRENDRA SINGH Vs. STATE OF M P
|
January 17, 2012 |
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VIRENDRA SINGH Vs. STATE OF M P
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May 7, 2012 |
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VIRENDRA SINGH Vs. STATE OF M P
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November 29, 2012 |
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VISHAL Vs. STATE OF MADHYA PRADESH
|
July 6, 2012 |
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VISHAL BHARDAWAJ, KU. KARUNA SHARMA, ZUBAIR KHAN AND BRIJENDRA THARIYA Vs. STATE OF M.P & OTHERS AND MADHYA PRADESH VYASAYIK
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August 7, 2012 |
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VISHAN SINGH Vs. STATE OF M.P.
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April 2, 2012 |
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VISHESHWAR Vs. STATE OF MADHYA PRADESH
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September 28, 2012 |
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VISHNU GIRI Vs. STATE OF M P
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July 6, 2012 |
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VISHNU GOYAL Vs. STATE OF M P & OTHERS
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May 4, 2012 |
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VISHNU PRASAD Vs. STATE OF M P
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July 20, 2012 |
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VISHNU PRASAD MISHRA Vs. STATE OF M. P.
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October 4, 2012 |
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VISHNU SON OF SHRI SUMMA Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BANKHEDI
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August 17, 2012 |
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VISHNUPURI SON OF KALLU PURI Vs. STATE OF M P
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May 8, 2012 |
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VISHRAM SINGH SOLANKI Vs. STATE OF M P
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July 30, 2012 |
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VISHWA NATH LAHARIA Vs. STATE OF M P
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March 1, 2012 |
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VISHWANATH PATEL Vs. STATE OF M P
|
January 31, 2012 |
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VISHWANATH SINGH Vs. STATE OF M P
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May 18, 2012 |
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VISHWANATH SINGH RAGHUVANSHI Vs. STATE OF M.P.
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August 3, 2012 |
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VISHWAS GIRI Vs. STATE OF M P AND OTHERS
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October 9, 2012 |
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VIVEK Vs. STATE OF M.P.
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October 16, 2012 |
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VOLVO EICHER COMMERCIAL VEHICLES LTD Vs. KUMAR NAVEEN
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June 18, 2012 |
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VRIJLAL GHOSI Vs. STATE OF MADHYA PRADESH
|
February 28, 2012 |
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VRIJLAL MANILAL AND COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 18, 2012 |
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WARIS MOHAMMAD AND 3 ORS. Vs. THE STATE OF MADHYA PRADESH
|
August 24, 2012 |
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WASIM Vs. STATE OF MADHYA PRADESH
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March 22, 2012 |
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WASIM Vs. STATE OF M P
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March 22, 2012 |
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WOCKHARDT LTD Vs. D M PHARMA
|
May 18, 2012 |
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YAMAN Vs. STATE OF MADHYA PRADESH
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February 28, 2012 |
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YASHI JAIN Vs. STATE OF M P
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March 22, 2012 |
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YASHWANT S/O THAWARIA BANJARA AND OTHERS Vs. GYAN SINGH S/O AMAR SINGH AND OTHERS
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March 6, 2012 |
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YASHWANT SINGH YADV Vs. STATE OF M P AND OTHERS
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February 3, 2012 |
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YOGENDRA SINGH BHADORIA Vs. STATE OF MP
|
July 9, 2012 |
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YOGENDRASINGH S/O. LATE GULABSINGH Vs. STATE OF M.P. THROUGH P.S. KHARGONE
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September 24, 2012 |
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YOGESH Vs. STATE OF M P
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October 19, 2012 |
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YOGESH KUMAR Vs. STATE OF M.P.
|
October 5, 2012 |
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YOGESH SINGH KAURAV Vs. STATE OF MADHYA PRADESH
|
May 2, 2012 |
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YUSUF KHAN Vs. STATE OF M.P.
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September 28, 2012 |
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YUSUF KHAN Vs. STATE OF M.P
|
September 27, 2012 |
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ZAFAR KHAN Vs. NAGAR NIGAM BURHANPUR
|
November 1, 2012 |
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ZAFAR KHAN S/O MOHAMMED KHAN Vs. STATE OF POLICE
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August 1, 2012 |
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ZAFAR SAHBAI Vs. MUTWALLI COMMITEE INTEZAMIA
|
January 3, 2012 |
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ZAKIUDDIN Vs. RAJENDRA KUMAR
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September 25, 2012 |
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ZOTICA EXIM Vs. SUPER STEEL MANUFACTURING CO PVT LTD
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March 2, 2012 |