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A K GHOSH Vs. DHRUV KUMAR
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July 1, 2011 |
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A K KAHAR Vs. M P POWER TRANSMISSION CO LTD
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April 11, 2011 |
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AAKRITI DWELLINGS PVT LTD Vs. STATE OF M P
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February 21, 2011 |
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AAR KAY AGRO SPRING INDUSTRIES Vs. STATE OF MADHYA PRADESH
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September 28, 2011 |
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ABDUL KADIR Vs. STATE OF M P
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April 6, 2011 |
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ABDUL LATIF AND ANR Vs. KHEMA RAIKWAR & ORS
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October 14, 2011 |
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ABDUL RAZZAQ Vs. STATE OF M.P.
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June 28, 2011 |
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ABDUL REHMAN Vs. STATE OF M P
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November 11, 2011 |
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ABDUL SALEEM KHAN Vs. STATE OF M P
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December 14, 2011 |
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ABDUL SHAMIM AND OTHERS Vs. STATE OF M.P.
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December 10, 2011 |
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ABHISHEK Vs. RAMESH
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December 10, 2011 |
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ABHISHEK DADARWAL Vs. STATE OF M P
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May 19, 2011 |
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ACHHELAL CHOUDHARY Vs. STATE OF M P
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December 7, 2011 |
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ADARSH RAJABHOJ SHIKSHAN SAMITI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATION AND THREE O
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February 7, 2011 |
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ADITI Vs. DINESH KUMAR
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May 5, 2011 |
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AGRAWAL MEDICAL AGENCIES Vs. GOVIND PRASAD
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August 23, 2011 |
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AJAB SINGH Vs. STATE OF M P
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February 1, 2011 |
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AJAY JAIN Vs. UNION OF INDIA
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April 7, 2011 |
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AJAY NARANG Vs. RAM ENTERPRIZES
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July 15, 2011 |
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AJAY SHARMA Vs. STATE OF MADHYA PRADESH
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July 5, 2011 |
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AJAY SHARMA Vs. ARCHANA SHARMA
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October 14, 2011 |
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AJAY SINGH KUSHWAHA Vs. BENJAMIN FRANKLIN
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April 19, 2011 |
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AJIJ Vs. STATE OF M P
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July 5, 2011 |
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AJIT SINGH CHADDHA Vs. KANAKLATA THAKUR
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March 18, 2011 |
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AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION
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August 29, 2011 |
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AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION AGAINST ECONOMIC OFFENCES
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September 26, 2011 |
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AKANSHA SHRIVASTAVA Vs. STATE OF M P
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July 25, 2011 |
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AKASH ENTERPRISES Vs. STATE OF M P
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October 19, 2011 |
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AKBAR KHAN Vs. FARIDABI
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November 22, 2011 |
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AKHIL BHARTIYA ADHINAST BANK KARMACHARI SANGH Vs. UNION OF INDIA
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January 13, 2011 |
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ALL INDIA CAFE AND SHEESHA ASSOCIATION Vs. STATE OF M P
|
October 18, 2011 |
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ALOK GUPTA Vs. M P PROFESSIONAL EXAMINATION BOARD
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December 2, 2011 |
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ALOK PRATAP SINGH Vs. UNION OF INDIA & ORS
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July 29, 2011 |
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ALTAF HUSSAIN Vs. SHAJIYA KAUSAR
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September 26, 2011 |
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AMAN SINGH Vs. STATE OF M P
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January 4, 2011 |
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AMBARAM Vs. SATYENDRA SINGH
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March 25, 2011 |
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AMBARAM Vs. STATE OF M P
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November 28, 2011 |
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AMBEDKAR ADARSH SHIKSHA SAMITI Vs. UNION OF INDIA
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June 23, 2011 |
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AMGOD KHIMLA NAYAK Vs. STATE OF M P
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November 3, 2011 |
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AMIR ALI Vs. STATE OF M P
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March 18, 2011 |
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AMIT Vs. SWARN SINGH SINDHU
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August 9, 2011 |
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AMIT KUMAR SONI Vs. STATE OF MADHYA PRADESH
|
February 18, 2011 |
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AMIT SAHNI Vs. M P PUBLIC SERVICE COMMISSION
|
January 13, 2011 |
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AMIT TRADERS Vs. STATE OF M P
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October 18, 2011 |
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AMITA DEVI Vs. RAVINDRA SINGH
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January 17, 2011 |
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AMITA PATHAK Vs. S. SHIV PRASAD
|
September 23, 2011 |
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AMITABH AGNIHOTRI Vs. STATE OF MADHYA PRADESH
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February 1, 2011 |
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AMMA BEGUM Vs. SUSHILA BAI
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January 12, 2011 |
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AMNA SYYED Vs. STATE OF M P
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April 6, 2011 |
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AMOL CHAVHAN Vs. JYOTI CHAVHAN
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November 11, 2011 |
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AMOL CHAVHAN Vs. JYOTI CHAVHAN
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November 10, 2011 |
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AMRU BAI W/O GOPALJI AND ORS Vs. STATE OF M P
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November 1, 2011 |
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ANAND ALIAS CHHOTELAL Vs. MAHAVIR PRASAD SHUKLA
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September 28, 2011 |
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ANAND CONSTRUCTION Vs. DIVISIONAL DY COMMISSIONER
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November 25, 2011 |
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ANAND KUMAR SINGHAI Vs. YAMUNA DEVI
|
October 14, 2011 |
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ANANDRAJ KATARIYA Vs. STATE OF M P
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May 6, 2011 |
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ANANT KUMAR GUPTA Vs. STATE OF M P
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August 30, 2011 |
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ANARILAL, SON OF GENDALAL Vs. STATE OF M P
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February 23, 2011 |
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ANIL ARORA Vs. STATE OF M P
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November 8, 2011 |
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ANIL KUMAR Vs. AFZAL ANEES
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April 20, 2011 |
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ANIL KUMAR CHOURASIYA Vs. STATE OF M P
|
November 22, 2011 |
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ANIL KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
July 15, 2011 |
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ANIL KUMAR RATHORE Vs. SHASHI RATHORE
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August 1, 2011 |
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ANIL KUMAR TIWARI Vs. STATE OF M P
|
August 25, 2011 |
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ANIL RAJAWAT Vs. DASHRATH SINGH GURJAR
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September 13, 2011 |
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ANIL SHARMA Vs. STATE OF M P
|
February 11, 2011 |
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ANIL SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
December 13, 2011 |
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ANIRUDH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
August 3, 2011 |
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ANITA KUSHWAH Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
October 11, 2011 |
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ANITA SHARMA Vs. STATE OF M P
|
November 29, 2011 |
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ANKIT LIME AND MINERALS Vs. ASSTT COMMERCIAL TAX OFFICER
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August 27, 2011 |
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ANKIT SHRIVASTAVA Vs. STATE OF M P MEDICAL EDU DEPTT
|
September 21, 2011 |
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ANKIT TRACOM (P) LTD Vs. UNION OF INDIA
|
May 20, 2011 |
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ANMOL DWIVEDI Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
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ANSAR AND OTHERS Vs. STATE OF M P
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December 13, 2011 |
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ANSUIYA PARASTE Vs. SATATE OF M.P.
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June 28, 2011 |
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ANTU KACHI Vs. STATE OF U P
|
November 24, 2011 |
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ANUPAM GUPTA Vs. STATE OF M P
|
August 1, 2011 |
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ANUPAM SHRIVASTAVA Vs. UNION OF INDIA
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February 15, 2011 |
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ANURADHA YADAV Vs. BARKATULL UNIVERSITY
|
March 17, 2011 |
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ANWAR AND ORS Vs. STATE OF M P AND ORS
|
March 22, 2011 |
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APAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 25, 2011 |
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ARCHANA MOURYA Vs. M P BHOJ OPEN UNIVERSITY
|
August 9, 2011 |
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ARJUNLAL PALIA Vs. STATE OF M P
|
February 14, 2011 |
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ARKEY INVESTMENT PVT LTD Vs. KAUSAR SULTAN ALIAS KOSAR SHAFIQUE
|
July 5, 2011 |
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ARUN Vs. JUGAL KISHORE AGRAWAL
|
October 14, 2011 |
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ARUN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
October 18, 2011 |
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ARUN MOHAN Vs. GEETA PATEL
|
December 20, 2011 |
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ARUNA SHARMA Vs. JAI PRAKASH SHARMA
|
August 8, 2011 |
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ARVIND MISHRA Vs. STATE OF M P
|
September 6, 2011 |
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ARVIND SHROTI Vs. STATE OF M P
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January 3, 2011 |
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ARVIND SINGH RAJPUT Vs. STATE OF M P
|
August 23, 2011 |
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ASHA Vs. ABBU SHAHNA ALIAS BALESHTAR
|
January 6, 2011 |
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ASHARFI DEVI Vs. HARI PRASAD
|
July 21, 2011 |
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ASHISH SINGH Vs. STATE OF MADHYA PRADESH
|
February 21, 2011 |
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ASHISH TIWARI Vs. STATE OF M P
|
September 15, 2011 |
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ASHISH VERMA Vs. NEERAJ VYAS
|
July 12, 2011 |
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ASHOK Vs. ANITA ALIAS RENU
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May 4, 2011 |
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ASHOK Vs. ALOK
|
November 16, 2011 |
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ASHOK ALIAS BEERA Vs. STATE OF MADHYA PRADESH
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May 5, 2011 |
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ASHOK JAISWAL Vs. SUDHIR
|
June 23, 2011 |
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ASHOK KUMAR Vs. NANDKISHORE
|
January 27, 2011 |
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ASHOK KUMAR Vs. STATE OF M P
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July 6, 2011 |
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ASHOK KUMAR Vs. STATE OF M P
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November 18, 2011 |
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ASHOK KUMAR Vs. STATE OF M P
|
December 14, 2011 |
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ASHOK KUMAR BAGDI Vs. STATE OF M P
|
January 31, 2011 |
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ASHOK KUMAR BHAMORE Vs. RAKESH
|
July 19, 2011 |
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ASHOK KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 11, 2011 |
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ASHOK MISHRA Vs. STATE OF M P
|
November 11, 2011 |
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ASHOK NANDA Vs. STATE OF M P
|
January 13, 2011 |
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ASHOK NAYAK Vs. STATE OF M P
|
July 4, 2011 |
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ASHOK SON OF BHANSA GOND AND ORS Vs. STATE OF M P
|
May 6, 2011 |
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ASHOK VIRANG Vs. STATE OF M P
|
June 30, 2011 |
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ASHRAM Vs. STATE OF M P
|
August 17, 2011 |
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ASHU ALIAS ASSU ALIAS ASISH JAIN ALIAS ANKUSH Vs. STATE OF M P
|
March 24, 2011 |
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ASHWANI KUMAR SHRIVASTAVA Vs. STATE OF MP
|
July 19, 2011 |
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ASIF SAIED Vs. S M UNNISSAN RANA
|
July 8, 2011 |
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ASSETS RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. MAIKAAL FIBRES LIMITED, (IN LIQUIDATION)
|
March 30, 2011 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD
|
August 2, 2011 |
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ASTHAM AGRAWAL Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION
|
January 24, 2011 |
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ATIK Vs. STATE OF M P
|
August 9, 2011 |
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ATMARAM Vs. ANIL KUMAR
|
April 7, 2011 |
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ATTA HUSAIN Vs. DIRECTOR OF INCOME TAX
|
July 5, 2011 |
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ATUL SHRIVASTAVA Vs. APARNA SHRIVASTAVA
|
May 13, 2011 |
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AVNEESH VYAS Vs. AMBAR VYAS
|
November 2, 2011 |
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AWADESH KUMAR SHRIVASTAVA Vs. STATE OF M P
|
December 12, 2011 |
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B L NANDA Vs. STATE OF M P
|
June 28, 2011 |
|
B M CONSTRUCTION PVT LTD Vs. COMMISSIONER
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July 19, 2011 |
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BABBU ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
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March 25, 2011 |
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BABITA JOSEPH Vs. STATE OF M P & 2 OTHERS
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November 23, 2011 |
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BABITA LILA Vs. UNION OF INDIA
|
December 20, 2011 |
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BABLOO ALIAS DEOKANT ALIAS BALLU Vs. STATE OF MADHYA PRADESH
|
May 7, 2011 |
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BABLU ALIAS LAXMI S/O DEVCHARAN Vs. STATE OF M P
|
December 14, 2011 |
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BABLU ALIAS RAJ KISHORE GUPTA Vs. STATE OF MADHYA PRADESH
|
October 21, 2011 |
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BABOOLAL Vs. KALOORAM
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September 20, 2011 |
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BABRIYA Vs. PRAKASH
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March 10, 2011 |
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BABUJI Vs. STATE OF M P
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October 21, 2011 |
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BABULAL Vs. STATE OF M P
|
January 21, 2011 |
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BABULAL Vs. HIRALAL
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September 20, 2011 |
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BABULAL Vs. STATE OF MADHYA PRADESH
|
August 30, 2011 |
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BABULAL Vs. FIROJ
|
May 5, 2011 |
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BABULAL AND OTHERS Vs. CHANDA BAI AND OTHERS
|
November 11, 2011 |
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BABULAL JAIN Vs. ACHAL KUMAR BHATIA
|
January 13, 2011 |
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BACHCHA SHANKAR MISHRA Vs. SHRI KRISHNA PANDEY
|
January 13, 2011 |
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BADAL SINGH, S/O SURAJ SINGH AND ORS Vs. STATE OF M P
|
October 20, 2011 |
|
BADRI Vs. STATE OF M P
|
October 20, 2011 |
|
BADRI Vs. STATE OF M P
|
September 7, 2011 |
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BADRI PRASAD TIWARI Vs. STATE OF M P
|
November 25, 2011 |
|
BADRILAL Vs. INDUSTRIAL GAS SUPPLYING CORPORATION
|
July 20, 2011 |
|
BADRILAL Vs. SITA BAI
|
January 28, 2011 |
|
BADRILAL Vs. HARIKISHAN
|
December 16, 2011 |
|
BAGGA TYRE TRANSPORT PVT LTD Vs. INDIAN OIL CORPORATION
|
April 19, 2011 |
|
BAGGU @ BHAGWAT SINGH S/O UMRAW SINGH Vs. STATE OF M P
|
December 14, 2011 |
|
BAHADUR SINGH DHAKAR Vs. STATE OF M P
|
February 2, 2011 |
|
BAJA SINGH Vs. STATE OF M P
|
November 18, 2011 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMCHANDRA BHUVANJI CHOUDHARI
|
July 29, 2011 |
|
BAJAJ PROCESS MACHINES PVT LTD Vs. MANAGING DIRECTOR
|
October 12, 2011 |
|
BAL KRISHNA ARYA Vs. STATE OF M P
|
January 17, 2011 |
|
BALAJI SERVICES Vs. AIRPORT AUTHORITY OF INDIA
|
July 1, 2011 |
|
BALAKRAM Vs. STATE OF M P
|
January 24, 2011 |
|
BALBIR SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
February 10, 2011 |
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BALKISHAN AND ANOTHER Vs. STATE OF M P
|
November 30, 2011 |
|
BALKRISHNA Vs. SOMNATH THROUGH LRS
|
September 20, 2011 |
|
BALLA @ BALWANT SINGH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
BALLI ALIAS BALRAJ SAHNI Vs. STATE OF M P
|
December 13, 2011 |
|
BALRAM Vs. STATE OF M P
|
August 29, 2011 |
|
BALU Vs. RAMESH CHANDRA
|
October 18, 2011 |
|
BALU ALIAS BALCHAND Vs. STATE OF M P
|
June 20, 2011 |
|
BALU SINGH Vs. STATE OF M P
|
July 5, 2011 |
|
BANCO CONSTRUCTION CO Vs. UNION OF INDIA
|
September 22, 2011 |
|
BANSILAL Vs. STATE OF U P
|
November 11, 2011 |
|
BANTI Vs. AVAR SACHIV
|
July 14, 2011 |
|
BANTI @ RAMLAKHAN Vs. STATE OF M P
|
December 12, 2011 |
|
BANTI ALIAS RAJIV Vs. STATE OF U P
|
December 13, 2011 |
|
BANWARILAL Vs. STATE OF M P
|
July 27, 2011 |
|
BARELAL Vs. STATE OF MADHYA PRADESH
|
October 12, 2011 |
|
BARJIYA Vs. STATE OF M P
|
August 16, 2011 |
|
BASANT KUMAR GAUR Vs. SUGGAMAL
|
February 17, 2011 |
|
BASANT KUMAR JAIN Vs. STATE BANK OF INDIA
|
November 28, 2011 |
|
BASANTA SON OF JAGANNATH SINGH Vs. STATE OF M P
|
May 20, 2011 |
|
BASANTABAI Vs. SHAMIM BEE
|
May 2, 2011 |
|
BASANTI SURYAWANSHI Vs. STATE OF M P
|
July 26, 2011 |
|
BEENA PANDEY Vs. MAMTA DEVI
|
December 1, 2011 |
|
BELA DEVI MISHRA Vs. GRAM PANCHAYAT AMILKONI
|
February 4, 2011 |
|
BENGANI FOOD PRODUCTS PVT LTD Vs. PRESTIGE SOYA INDUSTRIES
|
February 8, 2011 |
|
BETU Vs. STATE OF M P
|
November 22, 2011 |
|
BHADAURIA TILES Vs. RAMKUMAR SINGH KUSHWAH
|
February 3, 2011 |
|
BHAGAT SINGH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
BHAGBAI Vs. STATE OF M P
|
October 12, 2011 |
|
BHAGCHAND Vs. STATE OF M P
|
December 7, 2011 |
|
BHAGWAN DAS PAL Vs. STATE OF M P
|
February 8, 2011 |
|
BHAGWAN DAS TIWARI Vs. STATE OF M P
|
September 7, 2011 |
|
BHAGWAN SINGH Vs. SHRI HARISHCHANDRA RAO
|
March 25, 2011 |
|
BHAGWAN SINGH Vs. STATE OF M P
|
July 15, 2011 |
|
BHAGWANDAS Vs. NANIBAI
|
September 2, 2011 |
|
BHAGWANDAS Vs. INDORE MUNICIPAL CORPORATION
|
August 16, 2011 |
|
BHAGWANDAS TIWARI Vs. STATE OF M P
|
January 17, 2011 |
|
BHAGWANLAL SHIVHARE Vs. M P STATE COOPERATIVE TRIBUNAL BHOPAL
|
July 13, 2011 |
|
BHAGWANSINGH S/O NARAYANSINGH AND ORS Vs. STATE OF M P
|
August 27, 2011 |
|
BHAGWAT AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
|
BHAGWAT SINGH THAKUR Vs. STATE OF M P
|
August 26, 2011 |
|
BHAGWATI PRASAD VYAS Vs. KHATUN BI & ORS
|
August 2, 2011 |
|
BHAGWATI TIWARI Vs. MAKKHANLAL YADAV
|
February 24, 2011 |
|
BHAGWATPRASAD Vs. STATE OF M P
|
October 10, 2011 |
|
BHAGYA SHREE TRADERS Vs. STATE OF M P
|
October 18, 2011 |
|
BHAIYALAL Vs. STATE OF M P
|
December 12, 2011 |
|
BHANGADIBAI Vs. UNITED INDIA INSURANCE CO.LTD.
|
November 21, 2011 |
|
BHANGDIBAI Vs. UNITED INDIA INSURANCE CO LTD
|
November 8, 2011 |
|
BHANU PRATAP SINGH Vs. STATE OF M P
|
May 2, 2011 |
|
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF M P
|
June 24, 2011 |
|
BHARAT KUMAR PATEL Vs. SHRI RAM JANKI HANUMAN MANDIR
|
October 10, 2011 |
|
BHARAT PETROLEUM CORPORATION Vs. STATE OF M P
|
January 25, 2011 |
|
BHARAT SCOUT AND GUIDE Vs. SHRIRAM SAINI
|
July 22, 2011 |
|
BHARAT SINGH Vs. STATE OF M P
|
November 30, 2011 |
|
BHARATRAM @ BHARATSINGH S/O HARISINGH AND ORS Vs. STATE OF M P
|
September 16, 2011 |
|
BHASKAR PUBLICATION Vs. KISHORIES PVL LTD
|
September 21, 2011 |
|
BHATIA DISTRIBUTORS Vs. BOSCH LIMITED
|
October 3, 2011 |
|
BHAYELA SON OF VESTIYA BHIL Vs. STATE OF M P
|
November 10, 2011 |
|
BHAYSINGH @ BAISINGH S/O KALU BHIL Vs. STATE OF M P
|
September 7, 2011 |
|
BHERULAL AND ORS Vs. STATE OF M P
|
December 14, 2011 |
|
BHIKARILAL KAHAR Vs. STATE OF M P
|
February 8, 2011 |
|
BHIYAN AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
|
BHOJ RAJ DUBEY Vs. ADDITIONAL COLLECTOR JABALPUR
|
March 14, 2011 |
|
BHOJRAJ Vs. STATE OF M P
|
August 23, 2011 |
|
BHOPAL GELATINES PRIVATE LIMITED Vs. BHOPAL GLUES AND CHEMICALS PRIVATE LIMITED
|
July 26, 2011 |
|
BHOPAL WHOLESALE CONSUMER COOPERATIVE STORE AWAS SANGH Vs. STATE OF MP
|
October 31, 2011 |
|
BHUPATI DWIVEDI Vs. ORIENTAL INSURANCE COMPANY
|
January 21, 2011 |
|
BHUPENDRA SINGH TIWARI Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
|
BHURA ALIAS BHAGWAN SINGH Vs. STATE OF M P
|
December 13, 2011 |
|
BHURELAL RAJAK & ORS Vs. STATE OF M P
|
January 21, 2011 |
|
BHURSINGH Vs. STATE OF M P
|
October 21, 2011 |
|
BHURU Vs. STATE OF MADHYA PRADESH
|
March 8, 2011 |
|
BHUTTE KHAN Vs. STATE OF M P
|
December 13, 2011 |
|
BHUTTU ALIAS GATTU Vs. GURUPREET SINGH
|
January 20, 2011 |
|
BHUVAN SINGH AND OTHERS Vs. STATE OF M P
|
December 2, 2011 |
|
BHUVANESH RANJAN SHUKLA Vs. STATE OF M P
|
March 8, 2011 |
|
BIJJI ALIAS BRIJBIHARI Vs. STATE OF M P
|
November 3, 2011 |
|
BISRAM Vs. STATE OF MADHYA PRADESH
|
February 17, 2011 |
|
BITANDEVI Vs. STATE OF M P
|
September 30, 2011 |
|
BITOLI BAI Vs. STATE OF M P
|
December 13, 2011 |
|
BOARD OF DIRECTORS Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
February 23, 2011 |
|
BOARD OF SECONDARY EDUCATION Vs. RAJESH NEMA
|
September 28, 2011 |
|
BRAJESH RAGHUWANSHI Vs. CONSTRUCTION & OTHERS
|
September 23, 2011 |
|
BRAJESH SHARMA & ORS Vs. STATE OF M P
|
September 19, 2011 |
|
BREJENDRA KUMAR PATHAK Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
January 3, 2011 |
|
BRIJ DUBEY Vs. STATE OF M P
|
July 26, 2011 |
|
BRIJ MOHAN SINGH Vs. STATE OF M P
|
September 6, 2011 |
|
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH
|
September 21, 2011 |
|
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH ALIAS DEEPA
|
September 22, 2011 |
|
BRIJESH Vs. STATE OF M P
|
February 11, 2011 |
|
BRIJLAL VANSHKAR Vs. VIJAY SINGH TOMAR
|
May 5, 2011 |
|
BRIJPAL SINGH Vs. PRAMOD KUMAR
|
December 16, 2011 |
|
BUDDHU ALIAS PARSHOTTAM Vs. STATE OF MADHYA PRADESH
|
July 1, 2011 |
|
C M VYAS Vs. M P HOUSING BOARD
|
June 30, 2011 |
|
C P SAHU Vs. R S JULWANIA
|
February 18, 2011 |
|
C.K. SRIVASTAVA Vs. STATE OF M.P.
|
April 21, 2011 |
|
CADILA HEALTH CARE LTD Vs. ADDITIONAL COMMISSIONER
|
August 3, 2011 |
|
CAPARO ENGINEERING INDIA P LTD & OTHERS Vs. UNION OF INDIA & OTHERS
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November 22, 2011 |
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CHAKRESH KUMAR JAIN Vs. STATE OF M P
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August 27, 2011 |
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CHALANIYA DHEEMAR Vs. STATE OF M P
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November 8, 2011 |
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CHAND GROVER Vs. SUNIL GROVER
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April 8, 2011 |
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CHANDABAI Vs. BABULAL
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May 6, 2011 |
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CHANDAN KUMAR Vs. UNITED WESTERN BANK LTD
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May 10, 2011 |
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CHANDAN SINGH SON OF HAR PRASAD AND ORS Vs. STATE OF M P AND ORS
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May 19, 2011 |
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CHANDARSINGH Vs. SANTOSH
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May 5, 2011 |
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CHANDERBAI Vs. STATE OF M P
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August 10, 2011 |
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CHANDERSINGH Vs. ORIENTAL INSURANCE CO LTD
|
July 12, 2011 |
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CHANDRA CHOURE Vs. PROJECT OFFICER
|
July 13, 2011 |
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CHANDRA PAL SINGH Vs. ASHOK LEYLAND LTD
|
July 5, 2011 |
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CHANDRA SHEKHAR PRASAD TIWARI Vs. STATE OF M P
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August 18, 2011 |
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CHANDRABHAN Vs. STATE OF MADHYA PRADESH
|
May 3, 2011 |
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CHANDRAKALA Vs. KAMALKISHORE
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September 15, 2011 |
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CHANDRAKANT KUSHWAHA Vs. COLLECTOR KATNI
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February 25, 2011 |
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CHANDRIKA PRASAD SAHU Vs. STATE OF M P
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September 28, 2011 |
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CHARANLAL Vs. STATE OF MADHYA PRADESH
|
September 21, 2011 |
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CHATAR SINGH Vs. STATE OF M P
|
August 26, 2011 |
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CHEDILAL DAHIYA Vs. MANAGER CHRISTUKULA MISSION
|
September 6, 2011 |
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CHHENU ALIAS YUNUS Vs. STATE OF M P
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April 6, 2011 |
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CHHIDI SINGH AND OTHERS Vs. STATE OF M P
|
December 7, 2011 |
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CHHOTELAL Vs. STATE OF M P
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October 19, 2011 |
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CHHOTELAL @ CHHOTE Vs. STATE OF M P
|
September 19, 2011 |
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CHHOTELAL KUSHWAHA Vs. STATE OF M P
|
April 13, 2011 |
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CHHOTELAL LODH Vs. STATE OF M P
|
October 14, 2011 |
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CHHOTYA Vs. STATE OF M P
|
July 21, 2011 |
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CHIEF ENGINEER Vs. M P DWIVEDI
|
June 27, 2011 |
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CHIEF ENGINEER Vs. MITHLA P V
|
June 27, 2011 |
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CHIEF MANAGING DIRECTOR WESTERN COALFIELDS LTD AND Vs. SAFI ULLA
|
September 28, 2011 |
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CHITRALEKHA SHAKYA Vs. STATE OF M P
|
February 8, 2011 |
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CHOKHELAL Vs. STATE OF M P
|
December 13, 2011 |
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CHUNNILAL SEN Vs. STATE OF M P
|
August 1, 2011 |
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COMMANDANT GENERAL Vs. SAIYAD MOHAMMAD KHALID
|
February 15, 2011 |
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COMMERCIAL AUTOMOBILES Vs. MAHARAJ SINGH BHATIA
|
September 29, 2011 |
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COMMISSIONER NAVODAYA VIDYALAYA SAMITI Vs. SANGEETA GURUDEV
|
November 2, 2011 |
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COMMISSIONER OF CENTRAL EXICISE Vs. RAM KUMAR AGGRAWAL
|
January 28, 2011 |
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COMMISSIONER OF INCOM TAX Vs. SHRI GUJRATISAMAJ
|
July 8, 2011 |
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COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN
|
August 23, 2011 |
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COMMISSIONER OF INCOME TAX Vs. OM PRAKASH SURI ( NO. 1)
|
November 24, 2011 |
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COMMISSIONER OF INCOME TAX Vs. JAGDISHCHANDRA VISHWAKARMA
|
February 10, 2011 |
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COMMISSIONER OF INCOME TAX Vs. PRAVEEN B. GADA
|
February 17, 2011 |
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COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN
|
February 17, 2011 |
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COMMISSIONER OF INCOME TAX Vs. VINDHYA TELELINKS LTD
|
February 22, 2011 |
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COMMISSIONER OF INCOME TAX Vs. UNITARA FINANCE LTD.
|
May 5, 2011 |
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COMMISSIONER OF INCOME TAX Vs. TRIMURTI BUILDERS
|
August 1, 2011 |
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COMMISSIONER OF INCOME TAX Vs. KATARIA WIRES LTD
|
March 1, 2011 |
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COMMISSIONER OF INCOME TAX Vs. PRAKASH OILS LTD
|
March 8, 2011 |
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COMMISSIONER OF INCOME TAX Vs. INDORE DUGDH SANGH SAHKARI
|
March 17, 2011 |
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COMMISSIONER OF INCOME TAX Vs. SHRI KAMAL KISHOR LATH
|
November 24, 2011 |
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COMMISSIONER OF INCOME TAX Vs. D P R CHARITABLE TRUST SATNA
|
August 1, 2011 |
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COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA DHANUKA
|
December 15, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. TOBACOO PRODUCTS PVT LTD
|
February 10, 2011 |
|
D K KURARIA Vs. RAJYA MATSYA VIKAS NIGAM
|
July 28, 2011 |
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D S CHOUHAN Vs. PRASHANT SHARMA
|
November 16, 2011 |
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DALLOO (SINCE DEAD) AND ORS Vs. STATE OF M P
|
September 30, 2011 |
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DAMMU, S/O FATTYA RAJPOOT Vs. STATE OF M P
|
January 10, 2011 |
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DAMO ALIAS DAMODAR Vs. STATE OF M P
|
July 28, 2011 |
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DASRATH P BUNDELA Vs. STATE OF M P
|
September 6, 2011 |
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DAULAT SINGH Vs. DEVI SINGH
|
March 22, 2011 |
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DAULATRAM S/O KANHAIYALAL PATIDAR Vs. ONKARLAL S/O NANDAJI MALI
|
July 27, 2011 |
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DAYA NAND SHUKLA Vs. UNION OF INDIA
|
September 28, 2011 |
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DAYARAM @ BILLU Vs. STATE OF M P
|
July 22, 2011 |
|
DAYARAM SON OF KUNJI RAI Vs. STATE OF M P
|
May 5, 2011 |
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DEEPA DUBEY Vs. UNION OF INDIA
|
March 3, 2011 |
|
DEEPAK RAIKWAR Vs. STATE OF M P
|
November 23, 2011 |
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DEEPENDRASINGH & ANOTHER Vs. STATE OF M P
|
September 26, 2011 |
|
DEEWAN SINGH AALORIYA Vs. STATE OF M P
|
January 4, 2011 |
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DESAI BROTHERS LTD Vs. STATE OF M P & OTHERS
|
August 24, 2011 |
|
DEV PRAKASH GULATI Vs. NAND KUMAR
|
December 10, 2011 |
|
DEVENDRA ALIAS GOLU Vs. STATE OF M P
|
June 24, 2011 |
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DEVENDRA ALIAS TILLU ALIAS HEMANT Vs. STATE OF M P
|
May 11, 2011 |
|
DEVESH GUPTA Vs. SUDHA SHRIVASTAVA
|
February 4, 2011 |
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DEVI SHAKUNTALA THAKRAL Vs. WIG BROTHERS PVT LTD
|
October 31, 2011 |
|
DEVKARAN Vs. RAMESHWAR
|
September 6, 2011 |
|
DEVKINANDAN Vs. STATE OF M P
|
August 11, 2011 |
|
DEVKINANDAN SHARMA Vs. AUTHORISED OFFICER
|
August 19, 2011 |
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DEWAS SOYA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1
|
August 5, 2011 |
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DHANIRAM & ORS Vs. PRATAP SINGH & ORS
|
September 21, 2011 |
|
DHARAM DAS HEDAU Vs. STATE OF M P
|
July 13, 2011 |
|
DHARAMVIR SINGH Vs. UNION OF INDIA
|
July 5, 2011 |
|
DHARMENDRA Vs. STATE OF M P
|
June 24, 2011 |
|
DHARMENDRA SINGH Vs. COMMISSIONER
|
August 26, 2011 |
|
DHARMENDRA SONI Vs. STATE OF M P
|
December 15, 2011 |
|
DHARMU Vs. STATE OF M P
|
December 14, 2011 |
|
DHARMVEER SINGH TOMAR Vs. RAMRAJ SINGH TOMAR
|
January 17, 2011 |
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DHULI BAI Vs. STATE OF M P
|
August 9, 2011 |
|
DHUMSINGH Vs. SHAILENDRA
|
August 16, 2011 |
|
DILIP Vs. STATE OF M P
|
July 7, 2011 |
|
DILIP BAGHELA Vs. VIRENDRA KUMAR CHOUBEY
|
August 16, 2011 |
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DILIP BHUSARI S/O LATE HANUMANT RAOJI AND OTHERS Vs. RATANCHAND RAJANI S/O NARAYANDASJI RAJANI
|
September 6, 2011 |
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DILIP JUWANSINGH BHILALA Vs. JAKIR MOHD & ORS
|
December 14, 2011 |
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DILIP PANJWANI Vs. COMMISSIONER, MUNICIPAL CORPORATION
|
April 8, 2011 |
|
DILIP TAKHTANI Vs. STATE
|
January 6, 2011 |
|
DINANATH BENDE Vs. M P FINANCIAL CORPORATION
|
January 28, 2011 |
|
DINESH Vs. STATE OF M P
|
July 21, 2011 |
|
DINESH Vs. STATE OF M P
|
September 26, 2011 |
|
DINESH Vs. STATE OF M P
|
August 4, 2011 |
|
DINESH Vs. STATE OF M P
|
December 10, 2011 |
|
DINESH Vs. SHANTIBAI
|
October 20, 2011 |
|
DINESH KUMAR ARYA Vs. STATE OF M P
|
May 18, 2011 |
|
DINESH KUMAR CHOUBEY Vs. MUNICIPAL COUNCIL BHIND
|
April 26, 2011 |
|
DINESH PAWAR Vs. STATE OF M P
|
July 12, 2011 |
|
DIPAK SINGH Vs. STATE OF M P
|
November 16, 2011 |
|
DISTRICT COLLECTOR Vs. TRIVEDI CHOURASIYA
|
November 2, 2011 |
|
DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. SUNDERLAL
|
September 5, 2011 |
|
DISTT CO OPERATIVE CENTRAL BANK Vs. LEELADHAN
|
November 25, 2011 |
|
DITYA Vs. KIDI PANGU BHIL
|
November 25, 2011 |
|
DIVISIYA Vs. SHANTA
|
May 3, 2011 |
|
DOMAN SINGH NAGPURE Vs. PRADEEP JAISWAL
|
July 14, 2011 |
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DRIVE INDIA DOT CO LTD Vs. STATE OF M P
|
August 1, 2011 |
|
DUSHYANT Vs. STATE OF M P
|
July 28, 2011 |
|
DWARKA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
September 28, 2011 |
|
DWARKA SONI Vs. STATE OF M P
|
December 12, 2011 |
|
ELORA TOBACCO COMPANY LTD Vs. DEPUTY DIRECTOR DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
|
May 20, 2011 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAY TEXTILES
|
July 20, 2011 |
|
EMPLOYEESS STATE INSURANCE COPORATOIN Vs. BASANTI
|
August 11, 2011 |
|
ENGINEER Vs. RAJA RAM
|
July 21, 2011 |
|
ENTERTAINMENT WORLD DEVELOPERS LTD Vs. UNION OF INDIA
|
September 21, 2011 |
|
FAROOQ Vs. PRAHALAD
|
June 23, 2011 |
|
FATEHCHAND Vs. LAND ACQUISITION AND REHABILITIATION OFFICER INDIRA SAGAR PROJECT
|
April 26, 2011 |
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FOUZDAR FARM EQUIPMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 11, 2011 |
|
FRANCIS D SOUZA Vs. RAJNI
|
November 14, 2011 |
|
G D BHANDARI Vs. STATE OF M P & OTHERS
|
October 12, 2011 |
|
G P BHARGAVA Vs. STATE OF MP
|
March 4, 2011 |
|
G R DHUPAR Vs. STATE OF M P
|
September 22, 2011 |
|
G R DHUPAR Vs. STATE OF M P
|
September 29, 2011 |
|
G S THAKUR Vs. STATE OF M P
|
November 18, 2011 |
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GAJENDRA RAO Vs. MURTI SHRI GANPATI JI MAHARAJ
|
October 1, 2011 |
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GAJRA DEVI Vs. STATE OF M P
|
April 18, 2011 |
|
GAJRAJ SINGH Vs. JAGDISH
|
June 30, 2011 |
|
GAJRAJ SINGH Vs. STATE OF M P
|
May 2, 2011 |
|
GAJRAJ SINGH Vs. HARISH CHAND
|
November 10, 2011 |
|
GAJRAJ SINGH, S/O BHANWARJEE CHOURASIA AND ORS Vs. STATE OF M P
|
May 5, 2011 |
|
GALIYA Vs. DARBAR
|
December 15, 2011 |
|
GAMBHIR SINGH PATEL Vs. STATE OF M P
|
February 11, 2011 |
|
GANDARV SINGH ALIAS PAPPU S/O GOVIND SIN Vs. STATE OF MADHYA PRADESH
|
August 30, 2011 |
|
GANESH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
|
GANESH KHARE Vs. PRINCIPAL SECRETARY
|
September 21, 2011 |
|
GANESH YADAV AND ANR Vs. STATE OF M P AND ORS
|
January 17, 2011 |
|
GANGA BAI Vs. DEVI SINGH
|
October 11, 2011 |
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GANGA PRASAD S/O PATIRAM GUPTA Vs. STATE OF M P
|
November 29, 2011 |
|
GANGADHAR Vs. BHANWARI BAI
|
September 20, 2011 |
|
GANPAT Vs. STATE OF M P
|
December 13, 2011 |
|
GAURAV ENTERPRISES Vs. STATE BANK OF INDIA
|
October 20, 2011 |
|
GAURI SHANKAR Vs. STATE OF MADHYA PRADESH
|
April 13, 2011 |
|
GAYARAM TAMRAKAR Vs. CHANDRABHAN SINGH
|
February 24, 2011 |
|
GEETA Vs. PARVAT SINGH
|
March 1, 2011 |
|
GEETA BAI Vs. STATE OF M P
|
October 11, 2011 |
|
GEI INDUSTRIES SYSTEMS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
October 19, 2011 |
|
GENERAL MANAGEER Vs. RAKESH
|
July 21, 2011 |
|
GENERAL MANAGER (R&R) NATIONAL HYDRORELECTRIC DEVE Vs. PRAMOD SINGH
|
October 17, 2011 |
|
GHANSHYAM Vs. SUBHASHCHANDRA
|
August 24, 2011 |
|
GHANSHYAM ALIAS KALLOO Vs. STATE OF M P
|
December 13, 2011 |
|
GHISU SINGH Vs. STATE OF M P
|
October 18, 2011 |
|
GHURKI BAI Vs. STATE OF M P
|
April 18, 2011 |
|
GIRDHAN S/O BHEEMSINGH BARELA AND ORS Vs. STATE OF M P
|
November 14, 2011 |
|
GIRISH WARUDKAR Vs. STATE OF M P
|
April 13, 2011 |
|
GODREJ HERSHEY LIMITED Vs. COMMISSIONER
|
February 9, 2011 |
|
GOKUL PRASAD TRIPATHI Vs. VISHWANATH PRASAD VYASK
|
February 7, 2011 |
|
GOLU ALIAS GOVIND SONKAR Vs. STATE OF M P
|
March 9, 2011 |
|
GOPAL CHAWALA Vs. STATE OF M P
|
December 13, 2011 |
|
GOPAL DUBEY Vs. MUNICIPAL CORPORATION INDORE
|
October 21, 2011 |
|
GOPAL KRISHNA PREMI Vs. TARUN
|
August 30, 2011 |
|
GOPAL SINGH SISODIA Vs. UNION OF INDIA
|
August 30, 2011 |
|
GORELAL Vs. STATE OF M P
|
December 14, 2011 |
|
GOVARDHAN SINGH Vs. STATE OF M P
|
August 16, 2011 |
|
GOVIND Vs. STATE OF M P
|
July 13, 2011 |
|
GOVIND Vs. STATE OF M P
|
May 5, 2011 |
|
GOVIND Vs. PARIBAI
|
August 8, 2011 |
|
GOVIND PRASAD YADAV Vs. STATE OF M P
|
February 28, 2011 |
|
GOVIND SINGH Vs. SATWANT SINGH
|
October 10, 2011 |
|
GOYOLENE FIBRES INDIA PRIVATE LTD Vs. M P STATE ELECTRICITY BOARD
|
April 18, 2011 |
|
GRAM PANCHAYAT SARASDOLI Vs. STATE OF M P
|
December 7, 2011 |
|
GRAMIN MAHILA KALYAN UDHYOG SAHAKARI
SAMITI MARYDIT GADI Vs. STATE OF M P
|
May 11, 2011 |
|
GUDDA ALIAS RAMDEEN BARMAN Vs. STATE OF MADHYA PRADESH
|
April 5, 2011 |
|
GUDDU Vs. RAMLAL
|
May 2, 2011 |
|
GULA S/O JOKHALA DHANUK (BHIL) DHANNA S/O PARSINGH Vs. STATE OF M P
|
October 18, 2011 |
|
GULAB Vs. STATE OF M P
|
December 12, 2011 |
|
GULAB Vs. STATE OF M P
|
October 11, 2011 |
|
GULAB KHAN Vs. STATE OF M P
|
February 28, 2011 |
|
GULAB SINGH Vs. STATE OF M P
|
December 14, 2011 |
|
GULAB SINGH S/O. SHRI ATMA RAM YADAV Vs. STATE OF M.P. THROUGH INSPECTOR, SPECIAL POLICE ESTABLISHMENT
|
December 15, 2011 |
|
GULABIA Vs. STATE OF MADHYA PRADESH
|
January 21, 2011 |
|
GULAM HUSSAIN Vs. NIJANUDDIN
|
January 25, 2011 |
|
GULREZKHAN Vs. UNION OF INDIA
|
March 8, 2011 |
|
GUMAN SINGH Vs. STATE OF M P
|
May 19, 2011 |
|
GUNJABAI & ORS. Vs. SATVEER SINGH AND ANR.
|
May 5, 2011 |
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GURUNANAK MEDICAL AND SURGICAL AGENCY Vs. SITARAM SHIVHARE
|
February 28, 2011 |
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GWALIOR DISTILLERIES LIMITED Vs. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY
|
October 13, 2011 |
|
GWALIOR FAIR AUTHORITY Vs. UNION OF INDIA
|
September 13, 2011 |
|
GWALIOR SUGAR COMPANY LTD Vs. STATE OF M P AND OTHERS
|
November 25, 2011 |
|
GYAN BAI Vs. STATE OF MADHYA PRADESH
|
March 30, 2011 |
|
GYANESH SHARMA Vs. STATE OF M P
|
August 29, 2011 |
|
GYANSINGH Vs. STATE OF M P
|
August 10, 2011 |
|
H D GUPTA Vs. M B MANGAL
|
September 21, 2011 |
|
H P UPADHYAY Vs. STATE OF M P
|
July 12, 2011 |
|
HAIDER KHAN AND ORS Vs. STATE OF M P AND ORS
|
December 14, 2011 |
|
HAJI ABDUL AZIZ ANSARI Vs. M P WAKF BOARD BHOPAL
|
October 13, 2011 |
|
HAKAM Vs. STATE OF M P
|
July 8, 2011 |
|
HALKE ALIAS HAKKE Vs. STATE OF M P
|
July 4, 2011 |
|
HANUMANT SINGH BHADAURIA Vs. STATE OF M P
|
September 21, 2011 |
|
HARCHARAN Vs. STATE OF MADHYA PRADESH
|
February 23, 2011 |
|
HARI ALIAS HARGOVIND Vs. STATE OF M P
|
December 13, 2011 |
|
HARI SINGH Vs. STATE OF M P
|
September 19, 2011 |
|
HARIBAI RAIKWAR Vs. STATE OF MP
|
March 3, 2011 |
|
HARIKISHAN Vs. STATE OF M P
|
May 19, 2011 |
|
HARINARAYAN Vs. GULABCHANDRA
|
July 27, 2011 |
|
HARINARAYAN SHARMA Vs. STATE OF M P AND ORS
|
August 24, 2011 |
|
HARINARAYAN SHARMA Vs. STATE OF M P
|
December 9, 2011 |
|
HARIOM SONI Vs. STATE OF M P
|
October 14, 2011 |
|
HARIRAM S/O DAYANAND KIRAR Vs. STATE OF M P
|
December 12, 2011 |
|
HARISH CHANDRA YADAV Vs. STATE OF M P
|
November 30, 2011 |
|
HARISHCHAND KOHIL Vs. CENTRAL BUREAU OF INVESTIGATION JABALPUR
|
April 18, 2011 |
|
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF MP
|
August 23, 2011 |
|
HARSHITA ALIAS HARSHLATA Vs. STATE OF M P
|
January 17, 2011 |
|
HARVEER SINGH Vs. STATE OF M P
|
November 25, 2011 |
|
HASEENA BI Vs. STATE OF M P
|
August 16, 2011 |
|
HEERA LAL Vs. TIJIABAI
|
August 18, 2011 |
|
HEERABEN Vs. HITESH
|
September 6, 2011 |
|
HEERALAL Vs. STATE OF MADHYA PRADESH
|
September 5, 2011 |
|
HEERALAL Vs. BABULAL
|
January 25, 2011 |
|
HEERANAND MURLIMAL VASWANI Vs. YASHWANT VIJAY SAXENA
|
March 31, 2011 |
|
HEMANT SIRPURKAR Vs. HARSHITA SIRPURKAR
|
September 19, 2011 |
|
HEMLATA Vs. STATE OF M P
|
June 18, 2011 |
|
HEMLATA Vs. STATE OF M P
|
August 16, 2011 |
|
HEMRAJ AND AND ORS Vs. STATE OF M P
|
December 14, 2011 |
|
HIMMAT SINGH Vs. STATE OF M P
|
February 18, 2011 |
|
HIND FILTERS EMPLOYEES UNION Vs. FACTORY MANAGER HIND FILTERS LTD
|
May 11, 2011 |
|
HINDUSTAN COPPER LTD Vs. STATE OF M P
|
June 23, 2011 |
|
HINDUSTAN COPPER LTD Vs. STATE OF M P
|
December 1, 2011 |
|
HINDUSTAN ELECTRO GRAPHITES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, (ASSESSMENT), S
|
February 9, 2011 |
|
HISABLAL SON OF KANHAIYA AND ORS Vs. STATE OF M P
|
May 5, 2011 |
|
HITESH MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 1, 2011 |
|
HOME GUARD SAINIK EVAM PARIVAR KALYAN SANGH Vs. STATE OF M P
|
December 2, 2011 |
|
HUBBILAL CHAKRAVARTY Vs. STATE OF M P
|
September 7, 2011 |
|
HUKUM SINGH YADAV Vs. STATE OF M P
|
January 18, 2011 |
|
HUMERA Vs. BHARAT BHUSHAN SHRIVASTAVA
|
August 2, 2011 |
|
HYDER KHAN Vs. STATE OF M P
|
December 13, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE CO Vs. MANGUDI WD OF LATE NANALALJI
|
February 9, 2011 |
|
IDI BAI Vs. BANDIYA
|
March 4, 2011 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. L K BHARGAV
|
February 9, 2011 |
|
IFFEKHAR ANSARI Vs. NARENDRA
|
November 2, 2011 |
|
In Reference Vs. Ajay@Guddu
|
May 19, 2011 |
|
IN REFERENCE Vs. VEER BHAN SINGH
|
March 31, 2011 |
|
INCOME TAX OFFICER Vs. HOTEL SHYAMA
|
February 24, 2011 |
|
INCOME TAX OFFICER Vs. STATE OF M P
|
May 19, 2011 |
|
IND EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
February 2, 2011 |
|
INDAL SINGH Vs. STATE OF M P
|
December 10, 2011 |
|
INDER PRAJAPAT Vs. SHRI PRABHATT JHA
|
April 8, 2011 |
|
INDERPAL SINGH Vs. BRIDGSTONE INDIA PVT LTD
|
May 5, 2011 |
|
INDERSINGH S/O KALYANSINGH AND ORS Vs. STATE OF M P
|
December 14, 2011 |
|
INDEX MEDICAL COLLEGE HOSPITAL REGULATORY AND RESEARCH CENTRE Vs. ADMISSION AND FEE COMMITTEE
|
April 1, 2011 |
|
INDIAN OIL CORPORATION LTD Vs. BHAWNA SERVICE STATION
|
February 23, 2011 |
|
INDIAN RUBBERS & RECLAIMS LTD. Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR AND OTHERS
|
December 13, 2011 |
|
INDORE BAR ASSOCIATION INDORE Vs. STATE OF M P
|
November 18, 2011 |
|
INDORE MAHAVIDYALAYA INDORE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION DELHI
|
October 31, 2011 |
|
INDRAKALI Vs. RAVI BHAN PRASAD
|
September 15, 2011 |
|
INDU KABRA Vs. ELIXIR INFRASTRUCTURE
|
December 9, 2011 |
|
IQBAL AHMED SAEED Vs. STATE OF M P
|
July 1, 2011 |
|
ISHWARLAL RAMHARIYA Vs. NEW INDIA ASSURANCE CO. LTD
|
October 13, 2011 |
|
ISHWARLAL S/O RAMESH CHAND Vs. GENDALAL S/O RANCHOR
|
July 22, 2011 |
|
J B CHEMICAL AND PHARMACEUTICALS LTD Vs. ZEST PHARMA
|
September 14, 2011 |
|
J K VERMA Vs. STATE OF MP
|
July 15, 2011 |
|
J N SHRIVASTAVA Vs. STATE OF M P
|
April 13, 2011 |
|
JAG PRASAD VERMA Vs. NEERAJ DUBEY
|
February 15, 2011 |
|
JAGANNATH Vs. SATISH
|
April 18, 2011 |
|
JAGANNATH SINGH Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
|
JAGDISH Vs. MANAGING DIRECTOR
|
November 8, 2011 |
|
JAGDISH Vs. RADHU SINGH
|
November 1, 2011 |
|
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
|
February 13, 2011 |
|
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
|
February 18, 2011 |
|
JAGDISH BHAGWATI PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
|
JAGDISH PRASAD Vs. MEERA DEVI
|
January 18, 2011 |
|
JAGDISH PRASAD Vs. DAULATRAM
|
April 5, 2011 |
|
JAGDISH PRASAD Vs. M P STATE ELECTRICITY BOARD
|
July 5, 2011 |
|
JAGDISH PRASAD Vs. SANGAMLAL
|
October 18, 2011 |
|
JAGDISH PRASAD SAXENA Vs. NARAYANI DEVI
|
February 17, 2011 |
|
JAGDISH S/O BAMIYA AND ORS Vs. STATE OF M P
|
November 29, 2011 |
|
JAI BIJASANBEROJGAR SAKH SAHKARI Vs. SHANKARLAL SINGHADE
|
August 5, 2011 |
|
JAI PRAKASH BATHAM Vs. STATE OF M P
|
March 24, 2011 |
|
JAI PRAKASH DUBEY Vs. STATE OF M P
|
October 12, 2011 |
|
JAI PRATAP DUBEY Vs. STATE OF MADHYA PRADESH
|
February 15, 2011 |
|
JAIDEEP SHAH Vs. RASHMI SHAH ALIAS RASHMI VYAS
|
April 18, 2011 |
|
JAIDEEP TRAVELLS Vs. STATE OF M P
|
July 20, 2011 |
|
JAIPAL SINGH Vs. MAHENDRA SINGH YADAV
|
January 6, 2011 |
|
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
|
March 9, 2011 |
|
JAIRAM Vs. JASWANT SINGH ALIAS FAKIRCHAND
|
May 10, 2011 |
|
JAISHREE Vs. VARSHA DEALERS
|
May 5, 2011 |
|
JAKIR KHAN Vs. STATE OF M P
|
May 11, 2011 |
|
JALAM SINGH NATHU SINGH THAKUR Vs. STATE OF M P
|
September 22, 2011 |
|
JALIL KHAN Vs. SADAR MUTABALLI
|
January 12, 2011 |
|
JALLO ALIAS JILLE Vs. STATE OF MADHYA PRADESH
|
January 31, 2011 |
|
JAMIL Vs. CENTRAL BUREAU OF NARCOTICS
|
July 21, 2011 |
|
JAMUNA PRASAD Vs. SHIVNANDAN
|
July 29, 2011 |
|
JAMUNA PRASAD KUSHWAHA Vs. BHAGWATI BAI
|
April 16, 2011 |
|
JANAKRANI SINGH Vs. KASHIRAM YADAV
|
February 14, 2011 |
|
JANARDHAN S/O RAMCHARAN KUNBI Vs. STATE OF M P
|
December 13, 2011 |
|
JANDEL SINGH Vs. STATE OF M P
|
February 11, 2011 |
|
JANKI PANDEY Vs. STATE OF M.P.
|
February 25, 2011 |
|
JANVI PANDIT Vs. AKHILESH SINGH
|
September 13, 2011 |
|
JASBHAI PATEL Vs. CHANDRAKIRTI SINGH
|
August 1, 2011 |
|
JASPALSINGH S/O SUNDERSINGHJI BAGGA Vs. KIRAN W/O JASPALSINGH BAGGA
|
November 21, 2011 |
|
JASWANT Vs. DEEN DAYAL
|
March 31, 2011 |
|
JAY MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 1, 2011 |
|
JAYDEEP GUPTA Vs. STATE OF M P
|
August 9, 2011 |
|
JAYENDRA AWAD Vs. NIVEDITA SHARMA AND OTHERS
|
September 30, 2011 |
|
JAYPAL S/O NANDIRAM PAMNANI Vs. PUNJAB RETAIL PVT LTD
|
July 9, 2011 |
|
JEETENDRA SINGH Vs. STATE OF M P
|
July 12, 2011 |
|
JHUNJHUNWALA TRADING COMPANY INDORE Vs. SHEKHAR KUMAR
|
October 17, 2011 |
|
JHUNNI LAL Vs. STATE OF MP
|
December 14, 2011 |
|
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. M P STATE CO OPERATIVE TRIBUNAL
|
May 2, 2011 |
|
JINEDRA KUMAR JAIN Vs. UNION OF INDIA
|
August 10, 2011 |
|
JITENDRA GOYAL Vs. STATE OF M P
|
March 3, 2011 |
|
JITENDRA KUMAR PATEL, SON OF SHRI RAMESH KUMAR PAT Vs. STATE OF M P
|
May 6, 2011 |
|
JITENDRA SINGH BHADORIYA Vs. HINDUSTAN PETROLEUM CORPORATION
|
May 2, 2011 |
|
JITENDRA VAJPAI Vs. STATE OF M P
|
August 18, 2011 |
|
JODHRAJ Vs. BHUTESHWAR MAHADEV MANDIR TRUST
|
September 26, 2011 |
|
JUHUR BUX Vs. STATE OF M P
|
March 31, 2011 |
|
JULEKHA BI Vs. JAMIL AHMED
|
August 19, 2011 |
|
JYOTI MITTAL Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
|
April 28, 2011 |
|
JYOTI PARIHAR Vs. MUNINDRA SINGH PARIHAR
|
June 21, 2011 |
|
JYOTI UPADHYAY Vs. STATE OF M P
|
July 28, 2011 |
|
JYOTIYA Vs. STATE OF M P
|
November 22, 2011 |
|
K B SHARMA Vs. STATE OF M P
|
April 21, 2011 |
|
K L PATEL Vs. UNION OF INDIA
|
November 1, 2011 |
|
K M SHRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT HEAVY ELECT
|
January 25, 2011 |
|
K P NAYER Vs. PATAMBERDAS DAWANI
|
July 27, 2011 |
|
K S VERMA Vs. STATE OF M P
|
May 6, 2011 |
|
K. P. NAYER Vs. PATAMBERDAS DAWANI
|
June 27, 2011 |
|
K.B.L. SHRIVASTAVA Vs. STATE OF M.P.
|
December 12, 2011 |
|
KADAMBINI Vs. STATE OF M P
|
April 26, 2011 |
|
KAILASH Vs. GOKUL PRASAD
|
July 27, 2011 |
|
KAILASH Vs. SURESH CHANDRA
|
August 19, 2011 |
|
KAILASH Vs. STATE OF M P
|
August 16, 2011 |
|
KAILASH Vs. VINOD AND ORS
|
October 10, 2011 |
|
KAILASH CHANDRA Vs. COMMERCIAL TAX OFFICER CUM ADDITIONAL TEHSILDAR
|
July 7, 2011 |
|
KAILASH KUMAR ROHITAS Vs. STATE OF M P
|
May 19, 2011 |
|
KAILASH SHARMA, S/O CHUNNILAL Vs. STATE OF M P
|
April 27, 2011 |
|
KAILASHCHAND Vs. STATE OF M P
|
February 24, 2011 |
|
KAILASHCHANDRA Vs. ASHIK
|
August 2, 2011 |
|
KALA BAI Vs. STATE OF M P
|
January 7, 2011 |
|
KALA BAI PRAJAPATI Vs. STATE OF M P
|
August 9, 2011 |
|
KALAWATI Vs. HANEEF AHMAD
|
April 26, 2011 |
|
KALIRAM Vs. STATE OF MADHYA PRADESH
|
January 24, 2011 |
|
KALLU ALIAS KODI LAL Vs. STATE OF MADHYA PRADESH
|
May 7, 2011 |
|
KALLU AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
KALPNATH MISHRA Vs. STATE OF M P
|
July 26, 2011 |
|
KALU Vs. STATE OF M P
|
December 14, 2011 |
|
KALUSINGH @ NAHARSINGH S/O SURSINGH BHILALA AND OR Vs. STATE OF M P AND ORS
|
November 11, 2011 |
|
KALYANI MINERALS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
August 1, 2011 |
|
KAMAL KISHORE GUPTA Vs. STATE BANK OF INDIA
|
July 1, 2011 |
|
KAMAL KUMAR TALREJA Vs. ASHA BHATNAGAR
|
November 3, 2011 |
|
KAMAL LAL GHARDE Vs. STATE OF M P
|
May 20, 2011 |
|
KAMAL SINGH Vs. ROOP SINGH
|
May 12, 2011 |
|
KAMAL SINGH Vs. MAHESH CHAND
|
December 15, 2011 |
|
KAMAL TAMRAKAR Vs. ABDUL HAKIM AND OTHERS
|
January 24, 2011 |
|
KAMALKANT Vs. LUPIN LABORATORIES LTD
|
May 11, 2011 |
|
KAMLA BAI Vs. STATE OF MADHYA PRADESH
|
February 8, 2011 |
|
KAMLA DEVI Vs. STATE OF M P
|
March 7, 2011 |
|
KAMLA GAUDAM BHIL & ORS Vs. TRIBHUVAN SINGH & ORS
|
March 30, 2011 |
|
KAMLA NEHRU Vs. RAVI
|
October 14, 2011 |
|
KAMLA RAJPUT Vs. VIJAY SINGH GUJAR
|
December 13, 2011 |
|
KAMLABAI Vs. ASHISH
|
April 25, 2011 |
|
KAMLABAI Vs. STATE OF M P
|
January 4, 2011 |
|
KAMLABAI Vs. M P HOUSING BOARD
|
November 14, 2011 |
|
KAMLESH Vs. STATE
|
February 17, 2011 |
|
KAMLESH Vs. VIJAY
|
December 14, 2011 |
|
KAMLESH RAIKWAR S/O PARAM RAIKWAR AND ORS Vs. STATE OF M P
|
May 6, 2011 |
|
KAMNA BALKE Vs. REGISTRAR GENERAL
|
March 24, 2011 |
|
KANCHAN Vs. STATE OF M P
|
August 30, 2011 |
|
KANCHHEDILAL JAIN Vs. NIRANJAN KUMAR JAIN
|
March 29, 2011 |
|
KANHAIYA LAL Vs. STATE OF MADHYA PRADESH
|
August 29, 2011 |
|
KANHAIYA LAL AND ANOTHER Vs. LAKHAN LAL DUBEY
|
November 4, 2011 |
|
KANHAIYA REDYMADE STORES Vs. RAMESHCHAND DAGDULAL SHAH
|
November 18, 2011 |
|
KANHAIYALAL Vs. STATE OF M P
|
August 25, 2011 |
|
KANTA Vs. ARVIND TARE
|
April 6, 2011 |
|
KANTA SALARIA Vs. PRAKASH CHANDRA
|
January 21, 2011 |
|
KARAN Vs. STATE OF M P
|
November 30, 2011 |
|
KARAN DEVELOPMENT SERVICE PVT LTD Vs. UNION OF INDIA
|
September 19, 2011 |
|
KASHI PRASAD NAMDEO Vs. STATE OF MP AND ORS
|
January 12, 2011 |
|
KASHIRAM Vs. STATE OF MADHYA PRADESH
|
November 3, 2011 |
|
KASTOORCHAND Vs. STATE OF M P
|
August 4, 2011 |
|
KASTURI DEVI JAIN Vs. UNION BANK OF INDIA
|
July 27, 2011 |
|
KAVITA Vs. THAN SINGH
|
February 9, 2011 |
|
KAVITA BISWAS Vs. AJAY BISWAS
|
September 20, 2011 |
|
KAVITA MAHAJAN Vs. STATE OF M P
|
January 10, 2011 |
|
KAWAL SINGH Vs. SEMBAI
|
July 15, 2011 |
|
KEDAR SINGH BAGHEL Vs. M.P. PURVA KSHETRA VIDYUT VITRAN COMP. LTD
|
July 5, 2011 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. R K SHASTRI
|
September 30, 2011 |
|
KESHAR BAI Vs. AFSAR ALI
|
January 6, 2011 |
|
KESHARIYA Vs. STATE OF M P
|
November 28, 2011 |
|
KESHARSHINGH Vs. BHANA
|
April 21, 2011 |
|
KESHULAL Vs. STATE OF M P
|
August 16, 2011 |
|
KHEMCHAND ALIAS TAINI Vs. STATE OF MADHYA PRADESH
|
May 4, 2011 |
|
KHEMRAJ ALIAS GANNU Vs. STATE OF M P
|
July 29, 2011 |
|
KHUMAN SINGH Vs. STATE OF M P
|
February 4, 2011 |
|
KHUSHIRAM AWASTI Vs. SAHAB SINGH
|
August 18, 2011 |
|
KISHAN Vs. STATE OF M P
|
December 13, 2011 |
|
KISHAN AUTOMOBILE Vs. COMMISSIONER OF INCOME TEX
|
August 16, 2011 |
|
KISHANLAL DEVILAL KUMAR & ANR Vs. ROADMAL BALCHAND PATIDAR & ORS
|
March 23, 2011 |
|
KISHANSINGH Vs. SARDAR KHAN
|
October 17, 2011 |
|
KISHNU ALIAS KISHANBIHARI Vs. STATE OF M P
|
May 12, 2011 |
|
KISHORE KUMAR Vs. MOHD HUSSAIN
|
February 8, 2011 |
|
KOMALCHAND JAIN Vs. SINDHAI PRAMOD KUMAR JAIN
|
July 29, 2011 |
|
KORBA METALS AND CONDUCTORS PRIVATE LIMITED Vs. BIFR
|
February 7, 2011 |
|
KORBA METALS AND CONDUCTORS PVT. LTD. Vs. B.I.F.R. AND ANR.
|
July 2, 2011 |
|
KRIPAL SINGH Vs. RAJENDRA SINGH
|
August 2, 2011 |
|
KRIPAL SINGH Vs. RAJENDRASINGH
|
August 8, 2011 |
|
KRISHI UPAJ MANDI SAMITI Vs. SUNIL KUMAR
|
March 15, 2011 |
|
KRISHN PRATAP SINGH Vs. STATE OF M P
|
January 6, 2011 |
|
KRISHNA ALIAS KRESA Vs. STATE OF M P
|
February 3, 2011 |
|
KRISHNA BAI Vs. KALOORAM
|
September 20, 2011 |
|
KRISHNA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
June 28, 2011 |
|
KRISHNAGOPAL Vs. DIRECTOR OF INCOME TAX
|
September 15, 2011 |
|
KRUSHNA GOPAL SONI Vs. ARJUNLAL
|
April 1, 2011 |
|
KULWANT KAUR Vs. SUKHRAJE
|
November 10, 2011 |
|
KUNDAN KUSHWAH Vs. STATE OF MP & OTHERS
|
November 1, 2011 |
|
KUNTI BAI Vs. MPSRTC
|
February 18, 2011 |
|
KUSUM KALI SEYAM Vs. BALWANT SINGH
|
December 13, 2011 |
|
KUSUMBAI Vs. SUNDERBAI
|
July 26, 2011 |
|
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR, OFFICE OF REGISTRAR TRADE UNIONS
|
August 24, 2011 |
|
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR
|
August 23, 2011 |
|
L M P PRECISION ENGINEERING CO PVT LTD Vs. UNION OF INDIA
|
July 22, 2011 |
|
LAKHAN Vs. STATE OF M P
|
September 23, 2011 |
|
LAKHAN Vs. STATE OF M P
|
September 30, 2011 |
|
LAKHAN GIRI Vs. STATE OF M P
|
January 4, 2011 |
|
LAKHAN SINGH RAJPUT Vs. STATE OF M P
|
August 30, 2011 |
|
LAL SINGH AND ANOTHER Vs. STATE OF M P
|
November 17, 2011 |
|
LALITA Vs. VIDHA SAGAR
|
May 5, 2011 |
|
LALITA RAJENDRA PRASAD TROPATHI Vs. M P E B THROUGH SECRETERY JABALPUR
|
December 19, 2011 |
|
LALJIRAM Vs. SHYAMKUMAR
|
April 25, 2011 |
|
LALKUNWAR KORI Vs. ARYA LALARAM
|
February 15, 2011 |
|
LALLARAM RAJAK AND ANR Vs. STATE OF M P AND ORS
|
February 8, 2011 |
|
LALLU LAL PATEL Vs. ANAR KALI ALIAS TANNU BAI YADAV
|
February 21, 2011 |
|
LALLUPAL S/O GOVINDDAS PAL AND ORS Vs. STATE OF M P
|
October 18, 2011 |
|
LAXMAN LODHI Vs. STATE OF M P
|
January 11, 2011 |
|
LAXMAN YADAV Vs. STATE OF M P
|
November 28, 2011 |
|
LAXMANSINGH Vs. STATE OF M P
|
April 27, 2011 |
|
LAXMI NARAYAN AGRAWAL Vs. STATE OF M P
|
November 11, 2011 |
|
LAYAK SINGH Vs. STATE OF M P
|
November 3, 2011 |
|
LEELABAI Vs. RAMESH
|
December 14, 2011 |
|
LEELAWATI Vs. KANHAIYALAL
|
August 25, 2011 |
|
LEELAWATIBAI Vs. RADHAKISHAN
|
January 28, 2011 |
|
LIGHT GROUP Vs. ASSISTANT COMMERCIASL TAX OFFICER AND ANR
|
August 3, 2011 |
|
LILABAI Vs. STATE OF M P
|
February 3, 2011 |
|
LILAWATI Vs. VISHRAM
|
November 17, 2011 |
|
LITTLE ANGELS SHIKSHA SAMITI Vs. UNION OF INDIA
|
March 30, 2011 |
|
LIYAKAT ALI ALIAS LALA Vs. STATE OF M P
|
October 19, 2011 |
|
LOK SHIKSHAN SANSTHAN Vs. REGISTRAR
|
November 3, 2011 |
|
M A SHERKHAN Vs. STATE OF M P
|
January 19, 2011 |
|
M L CHOURASIA Vs. STATE OF MADHYA PRADESH
|
August 24, 2011 |
|
M P HOUSING BOARD Vs. CHHAGAN LAL KISHANLAL FACTORY
|
March 4, 2011 |
|
M P LAGHU UDYOG NIGAM Vs. M P LAGHU UDYOG NIGAM KARAMCHARI UNION
|
October 10, 2011 |
|
M P POORVA KSHETRA VIDYUT VITRAN COMPANY Vs. MADHYA BHARAT FUELS PVT LTD
|
December 2, 2011 |
|
M P RAJYA SAHAKARI VIPANAN SANGH Vs. OMPRAKASH
|
November 30, 2011 |
|
M P RURAL ROAD DEVELOPMENT AUTHORITY Vs. R C CHUGH
|
November 15, 2011 |
|
M P SAMDARIYA Vs. STATE OF M P
|
October 24, 2011 |
|
M P STATE ELECTRICITY BOARD Vs. RAMA STEELS TUBES LTD
|
March 11, 2011 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. SUPER STONE RUBBER INDUSTRIES
|
May 13, 2011 |
|
M. MANOJ KUMAR Vs. DIRECTOR OF INCOME TAX
|
May 5, 2011 |
|
M.P. STATE ELECTRICITY BOARD, THROUGH SECRETARY, HEAD OFFICE, SHAKTIBHAWAN, JABALPUR Vs. MANGAL PRASAD PATLE
|
September 6, 2011 |
|
M.P.STATE ELECTRICITY BOARD Vs. LEELABAI
|
December 14, 2011 |
|
MAA JALPA ENTERPRISES Vs. STATE OF M P
|
April 26, 2011 |
|
MADAN Vs. STATE
|
April 15, 2011 |
|
MADAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
|
MADHU Vs. STATE OF M P
|
September 20, 2011 |
|
MADHULIKA SINHA Vs. UNION OF INDIA & ORS
|
December 7, 2011 |
|
MADHYA PRADESH STATE ELECTRICITY BOARD Vs. UNION OF INDIA
|
January 4, 2011 |
|
MAGANLAL Vs. STATE OF M P
|
September 12, 2011 |
|
MAHENDRA KUMAR Vs. RAMSWAROOP
|
May 5, 2011 |
|
MAHENDRA KUMAR MISHRA Vs. STATE OF M P
|
January 31, 2011 |
|
MAHENDRA KUMAR SONDHIYA Vs. STATE OF M P
|
January 20, 2011 |
|
MAHENDRA SINGH CHHABRA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
March 15, 2011 |
|
MAHERAJABI Vs. LATIF KHAN
|
February 24, 2011 |
|
MAHESH Vs. A.SABRIK KRISHNA
|
October 10, 2011 |
|
MAHESH Vs. STATE OF M P
|
December 2, 2011 |
|
MAHESH Vs. STATE OF M P
|
December 14, 2011 |
|
MAHESH SINGH SON OF DELHIRAM KUSHWAH Vs. STATE OF M P
|
August 3, 2011 |
|
MAHESH BHARDWAJ Vs. STATE OF MADHYA PRADESH
|
May 20, 2011 |
|
MAHESH CHANDRA Vs. KAMAL KUMAR
|
July 28, 2011 |
|
MAHESH KUMAR Vs. RAJESH
|
January 19, 2011 |
|
MAHESH KUMAR DHAWAN Vs. STATE OF M P
|
December 9, 2011 |
|
MAHESH MOHANLAL AGRAWAL Vs. NANDKISHORE HARIRAM KUKREJA & ORS
|
May 6, 2011 |
|
MAHESH PRASAD BAJPAI Vs. STATE OF M P
|
May 11, 2011 |
|
MAHESH PRASAD GAUTAM Vs. STATE OF M P
|
September 7, 2011 |
|
MAHESH SINGH Vs. BARKATULLAH UNIVERSITY
|
March 7, 2011 |
|
MAHESHWARI PRASAD Vs. STATE OF M P
|
April 7, 2011 |
|
MAHILA UTTHAN AVAM MUDRAN SAHAKARI
SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P AND OTHERS
|
July 25, 2011 |
|
MAKHAN GIR MAHANT Vs. STATE OF M P
|
November 11, 2011 |
|
MAKHANO KORI Vs. STATE OF M P
|
February 3, 2011 |
|
MAKHIJA CONSTRUCTION CO Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY
|
April 7, 2011 |
|
MALKHAN SINGH Vs. STATE OF M P
|
November 14, 2011 |
|
MALLUDAS Vs. STATE OF U P
|
November 17, 2011 |
|
MAMTA Vs. RAJARAM
|
June 27, 2011 |
|
MAMTA Vs. SANGEETA
|
September 23, 2011 |
|
MAMTA AWASTHY Vs. AJAY KUMAR SHRIVASTAVA
|
April 5, 2011 |
|
MAMTA SHUKLA Vs. STATE OF M P
|
April 19, 2011 |
|
MAN INDUSTRIES INDIA LIMITED Vs. PRAGYA EQUIPMENTS PVT LIMITED
|
September 13, 2011 |
|
MAN KHA Vs. MOHANLAL
|
October 18, 2011 |
|
MANAGING DIRECTOR M P STATE ROAD TRANSPORT CORPORATION Vs. PRANTIYA RAJYA PARIVAHAN KARMACHARI SANGH CONGRESS
|
July 1, 2011 |
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MANASA VIPNAN SAHAKARI SAMITI MARYADIT Vs. REGISTRAR COOPERATIVE SOCIETIES MP
|
February 23, 2011 |
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MANGAL AMUSEMENT P LTD Vs. STATE OF M P
|
May 19, 2011 |
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MANGANESE ORE INDIA LTD Vs. STATE OF M P
|
December 1, 2011 |
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MANGILAL S/O POONAMCHAND AND ORS Vs. STATE OF M P
|
October 24, 2011 |
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MANGILAL VENIRAMJI KULAMBI Vs. MANGILAL SAWAJI KULAMBI
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October 12, 2011 |
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MANGLA SUPE Vs. M P STATE ELECTRICITY BOARD
|
August 3, 2011 |
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MANILAL DAYALJI & CO Vs. STATE OF M P & OTHERS
|
August 24, 2011 |
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MANISH Vs. SANJAY
|
January 11, 2011 |
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MANISH JAT Vs. STATE OF M P
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September 29, 2011 |
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MANJU ALIAS MANAKLAL Vs. STATE OF M P
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September 16, 2011 |
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MANOHAR Vs. STATE OF M P
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December 13, 2011 |
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MANOHAR LAL Vs. TAHIR ALI
|
August 1, 2011 |
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MANOHAR WADHWANI Vs. BANK OF BARODA
|
May 19, 2011 |
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MANOJ Vs. STATE OF MADHYA PRADESH
|
February 22, 2011 |
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MANOJ Vs. STATE OF M P
|
December 13, 2011 |
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MANOJ KUMAR AGRAWAL Vs. ARCHANA CHITNIS
|
December 16, 2011 |
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MANOJ KUMAR LAHARIYA Vs. STATE OF M P
|
February 7, 2011 |
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MANOJ MISHRA Vs. STATE OF M P AND ORS
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July 29, 2011 |
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MANOTHAR KOKNE Vs. RAMPYARI MISHRA
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November 22, 2011 |
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MANOTHAR KOKNE Vs. SMT. RAMPYARI MISHRA
|
November 25, 2011 |
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MANSUKH LAL Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2011 |
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MAUJILAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2011 |
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MAULANA HAROON Vs. M P STATE WAKF BOARD
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April 20, 2011 |
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MAYTAS INFRA LTD Vs. M P S E B
|
January 31, 2011 |
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MEENA MEHRA Vs. LOKAYUKI ORGANISATION
|
September 23, 2011 |
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MEENAL ENTERPRISE Vs. RAJAT COLLECTION
|
May 6, 2011 |
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MEGA ENTERPRISES Vs. STATE OF M P
|
November 24, 2011 |
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MEHBOOB KHAN AND ANOTHER Vs. RADHAKISHAN AND OTHERS
|
November 23, 2011 |
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MEHTAB S/O SUMRAN VISHWAKARMA Vs. STATE OF M P THROUGH P S PARASIYA
|
January 20, 2011 |
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MEMBER SECRETARY, NATIONAL COUNCIL FOR TEACHERS ED Vs. JAWAHARLAL NEHRU MAHAVIDYALAYA & ORS
|
January 20, 2011 |
|
MINAL BUILDERS Vs. STATE OF M P
|
May 10, 2011 |
|
MISSION DIRECTOR RCH Vs. RANJIT JAIN
|
July 22, 2011 |
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MOHAMMAD ISMAIL Vs. SIKHANDAR AZAD
|
January 24, 2011 |
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MOHAMMED ARIF Vs. STATE OF M P
|
October 14, 2011 |
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MOHAMMED IQBAL Vs. STATE OF M P
|
February 3, 2011 |
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MOHAMMED SHAFI Vs. ABDUL WAHID
|
September 22, 2011 |
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MOHAN Vs. STATE OF M P
|
October 11, 2011 |
|
MOHAN LAL Vs. STATE OF M P
|
September 2, 2011 |
|
MOHAN LAL Vs. STATE
|
April 1, 2011 |
|
MOHAN MANDELIA Vs. HARISH SHARMA
|
July 5, 2011 |
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MOHAN SINGH Vs. SANTOSH
|
January 4, 2011 |
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MOHANLAL JI Vs. SAID NOOR
|
September 13, 2011 |
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MOHANSINGH RAGHUVANSHI Vs. UJJAIN MUNICIPAL CORPORATION
|
November 2, 2011 |
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MOHAR SINGH Vs. STATE OF M P
|
March 8, 2011 |
|
MOHAR SINGH Vs. STATE OF M P
|
August 3, 2011 |
|
MOHAR SINGH Vs. STATE OF M P
|
November 11, 2011 |
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MOHD BAITULLA Vs. STATE OF M P
|
September 9, 2011 |
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MOHD IMRAN SIDDIQUE Vs. STATE OF M P
|
September 16, 2011 |
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MOHD LATIF MANSURI Vs. STATE OF MADHYA PRADESH
|
July 7, 2011 |
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MOHD RIZWAN Vs. STATE OF M P & OTHERS
|
October 11, 2011 |
|
MOHD SALEEM KHAN Vs. STATE OF M P
|
March 8, 2011 |
|
MOHIT KUMAR DONGR Vs. UNION OF INDIA
|
August 27, 2011 |
|
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND INDORE
|
March 24, 2011 |
|
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND
|
November 22, 2011 |
|
MONU ALIAS BORA Vs. STATE OF MP
|
December 19, 2011 |
|
MOOL CHAND PATEL Vs. M P ROAD TRANSPORT CORPORATION
|
October 19, 2011 |
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MOOLCHAND Vs. SANTOSH
|
July 14, 2011 |
|
MOTI LAL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2011 |
|
MOULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. AJIT NARAYAN
|
August 29, 2011 |
|
MOUNT EVEREST BREWERIES LTD Vs. STATE OF M P AND ANOTHER
|
November 25, 2011 |
|
MP STOCK EXCHANGE RAJANI BHAWAN Vs. CMC LIMITED
|
February 14, 2011 |
|
MUKESH Vs. STATE OF M P
|
May 11, 2011 |
|
MUKESH Vs. PRITI
|
May 6, 2011 |
|
MUKESH Vs. SHANTILAL
|
August 10, 2011 |
|
MUKESH Vs. STATE OF M P
|
October 3, 2011 |
|
MUKESH BIRTHARE Vs. DEEPA SHARMA
|
January 1, 2011 |
|
MUKESH BIRTHARE Vs. DEEPAK SHARMA
|
January 31, 2011 |
|
MUKESH KUMAR Vs. STATE OF M P
|
September 9, 2011 |
|
MUKESH KUMAR Vs. RAHUL
|
September 28, 2011 |
|
MUKESH PRASAD Vs. STATE OF M P
|
July 27, 2011 |
|
MUKESH RATHORE Vs. STATE OF M P
|
March 4, 2011 |
|
MUNENDRA KUSHWAHA Vs. COMPETENT AUTHORITY
|
March 8, 2011 |
|
MUNICIPAL COUNCIL Vs. CHAND KHAN
|
August 24, 2011 |
|
MUNISH KUMAR Vs. BARKATULLAH UNIVERSITY
|
March 7, 2011 |
|
MUNNA @ DILIP YADAV Vs. STATE OF M P
|
December 14, 2011 |
|
MUNNALAL KESHARWANI Vs. RAMWATI MISHRA
|
April 8, 2011 |
|
MUNNALAL KUSHWAHA AND ANOTHER Vs. STATE OF M P
|
November 24, 2011 |
|
MUNNALAL RAJAK Vs. STATE OF M P
|
January 19, 2011 |
|
MUNNALAL S/O PYARELAL KOLE AND OTHERS Vs. STATE OF M P
|
December 13, 2011 |
|
MUNNI BAI Vs. RAMNATH SINGH
|
May 5, 2011 |
|
MUNNI LAL Vs. STATE OF M P
|
June 27, 2011 |
|
MUNNI SHRIVAS Vs. STATE OF M P
|
September 5, 2011 |
|
MUNNILAL Vs. STATE OF M P
|
November 23, 2011 |
|
MUNSHI Vs. NEW INDIA INSURANCE CO LTD
|
February 8, 2011 |
|
MUNSHILAL RATHORE Vs. ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT
|
April 20, 2011 |
|
MURLI DAS Vs. SHISHUKUNJ EDUCATIONAL SOCIETY
|
September 20, 2011 |
|
MURLIDHAR AGARWAL Vs. STATE OF M P
|
February 22, 2011 |
|
MURTAZA MALIK Vs. INDORE DEVELOPMENT AUTHORITY
|
May 5, 2011 |
|
MURTI SHRI RAM MANDIR Vs. STATE OF M P
|
February 9, 2011 |
|
N K PANDEY Vs. STATE OF M P
|
July 20, 2011 |
|
NAGDA MUNICIPALITY NAGDA Vs. ITC LIMITED
|
May 20, 2011 |
|
NAGULAL S/O MANNAJI AND ORS Vs. STATE OF M P AND ORS
|
November 11, 2011 |
|
NAN SINGH Vs. STATE OF M.P.
|
March 4, 2011 |
|
NANA S/O RAMDAS GURJAR Vs. STATE OF M P
|
May 5, 2011 |
|
NANADRAM KUSHWAH Vs. STATE OF M P
|
December 16, 2011 |
|
NANDKISHORE Vs. STATE OF M P
|
November 1, 2011 |
|
NANDULAL VERMA Vs. STATE OF M P
|
December 20, 2011 |
|
NANNOOLAL Vs. STATE OF M P
|
August 1, 2011 |
|
NARAYAN Vs. KUTARIA
|
July 27, 2011 |
|
NARAYAN SHARMA Vs. STATE OF M P
|
November 15, 2011 |
|
NARAYAN SINGH BUNDELA Vs. M P RURAL ROAD DEVELOPMENTAUTHORITY
|
March 3, 2011 |
|
NARENDRA KUMAR RATHOR Vs. STATE OF M P
|
August 12, 2011 |
|
NARENDRA KUMAR SANADYA Vs. STATE OF M P
|
January 31, 2011 |
|
NARENDRA PATEL Vs. AMARKANT TIWARI
|
July 26, 2011 |
|
NARENDRA SINGH Vs. BHAGWAN SINGH
|
August 30, 2011 |
|
NARENDRA SINGH RAWAT S/O GIRIRAJ SINGH RAWAT Vs. STATE OF M P AND ANOTHER
|
November 17, 2011 |
|
NARESH AGRAWAL Vs. STATE OF M P
|
February 15, 2011 |
|
NARESH KUMAR Vs. PRABHABAI
|
August 26, 2011 |
|
NARESH S/O POONAMCHAND KETHWAS Vs. UNION OF INDIA
|
November 21, 2011 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
|
August 19, 2011 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
|
February 18, 2011 |
|
NARMADA PRASAD CHOUDHARY Vs. BANK OF INDIA
|
October 17, 2011 |
|
NARSINGH Vs. VIJAY
|
November 28, 2011 |
|
NARSINGH LAL Vs. FATECHAND JAIDEV
|
August 8, 2011 |
|
NARSINGH MANDIR Vs. STATE GOVERNMENT OF MADHYA PRADESH AND ORS
|
October 13, 2011 |
|
NASIR Vs. KALUSINGH AND ANOTHER
|
October 3, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. BHOLARAM S/O JIWANLAL PATEL
|
January 25, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. RAMKALIBAI
|
January 11, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. NAJMA
|
May 19, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. BABULAL
|
May 10, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. SUBHASH ROAD TRANSPORT COMPANY
|
September 22, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP
|
February 23, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUNITA
|
April 28, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAGHUNATH SAHU
|
February 1, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR BURMAN
|
August 29, 2011 |
|
NATTHULAL Vs. SHAKUNTALABAI
|
January 20, 2011 |
|
NEELU Vs. RADHESHYAM MALVIYA
|
April 11, 2011 |
|
NEENA CHOPRA Vs. MAHENDRA SINGH
|
June 5, 2011 |
|
NEENA CHOPRA Vs. MAHENDRA SINGH VAISHYA
|
July 5, 2011 |
|
NEETA TIWARI Vs. SATYA MISHRA
|
April 20, 2011 |
|
NEETENDRA RAJSINGH CHHABRA Vs. AMARJEET KOUR
|
November 29, 2011 |
|
NEHA SINGH Vs. ASHA SINGH
|
February 3, 2011 |
|
NEKI BAI Vs. MITHLESH
|
February 1, 2011 |
|
NEMICHAND Vs. STATE
|
July 28, 2011 |
|
NEO TERIC DEVELOPERS PVT LTD Vs. STATE OF M P
|
January 10, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. LEELABAI BAPUSINGH GURHAR AND OTHERS
|
March 23, 2011 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SOMARIYA AND ANOTHER
|
December 13, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN PRAKASH UPADHYAY AND OTHERS
|
November 8, 2011 |
|
NHK SPRING INDIA LIMITED Vs. NHK SHARAMIK SANGH
|
May 20, 2011 |
|
NILOFAR ANJUM Vs. MOHD AASIF
|
December 14, 2011 |
|
NIRANJANKUMAR AWASTHI Vs. AJAY VIJAYWARGIYA AND ANOTHER
|
July 22, 2011 |
|
NIRMAL CHAND JAIN Vs. STATE OF M P
|
July 29, 2011 |
|
NIRMALA PATHAK Vs. STATE OF MADHYA PRADESH
|
October 21, 2011 |
|
NITESH SINGH PAWAR Vs. SAINIK SCHOOL SOCIETY
|
November 24, 2011 |
|
NITESH YADAV Vs. STATE OF M P
|
August 25, 2011 |
|
NORTHERN COALFIELDS LTD Vs. M K SHARMA
|
August 3, 2011 |
|
NTPC LTD Vs. STATE OF M P & ORS
|
August 24, 2011 |
|
O R G INFORMATICS LTD Vs. MADHYA PRADESH STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
April 28, 2011 |
|
O T G GLOBAL FINANCE LTD COMPANY Vs. MOHAN MANDELIA
|
September 26, 2011 |
|
OM PRAKASH KOSHTA Vs. STATE OF M P AND ORS
|
February 1, 2011 |
|
OM PRAKASH MISHRA Vs. STATE OF M P
|
September 20, 2011 |
|
OM PRAKASH VERMA Vs. GUJARAT MERCHANTILE
|
October 19, 2011 |
|
OM SINGH TOMAR & ANR Vs. KRISHNA DEVI & ORS
|
March 15, 2011 |
|
OMPRAKASH Vs. SATYANARAYAN CHOUHAN
|
February 8, 2011 |
|
OMPRAKASH Vs. AASHISH
|
August 26, 2011 |
|
Omprakash Vs. State of Chhattisgarh
|
May 8, 2011 |
|
OMPRAKASH JEEVANLAL Vs. STATE OF M P & OTHERS
|
October 18, 2011 |
|
OMPRAKASH KALAM Vs. SUB DIVISIONAL OFFICER, (REVENUE) SHUJALPUR & 3 OT
|
November 24, 2011 |
|
ORIENT PAPER MILL LTD Vs. BANG LIME INDUSTRIES
|
January 17, 2011 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SAIFUDDIN
|
July 7, 2011 |
|
ORIENTAL INSURANCE CO Vs. ABHILASHA
|
February 15, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. RICHHABAI
|
September 5, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. RAMSHRI BAI & ORS
|
February 10, 2011 |
|
P N MAHESHWARI Vs. M P RAJYA SAHAKARI BANK
|
December 8, 2011 |
|
P S CONSTRUCTIONS COMPANY 1901 Vs. STATE OF M P
|
September 12, 2011 |
|
PACL INDIA LTD Vs. STATE OF MADHYA PRADESH
|
July 22, 2011 |
|
PADAM SINGH SHAKYA Vs. UNION OF INDIA
|
August 18, 2011 |
|
PALLAVI SHUKLA Vs. STATE OF M P
|
September 6, 2011 |
|
PANDIT ALIAS SAMPOORNANAND Vs. STATE OF M P
|
December 10, 2011 |
|
PANDIT RAMGOPAL PUJARI Vs. PANDIT AKHILESH KUMAR
|
February 28, 2011 |
|
PANKAJ KUMAR TIWARI Vs. STATE OF M P
|
February 18, 2011 |
|
PANKAJ PRATAP SINGH Vs. BHOPAL MOTORS PRIVATE LTD
|
May 6, 2011 |
|
PANNALAL Vs. STATE OF M P
|
July 9, 2011 |
|
PANNALAL SON OF BADRILAL GURJAR Vs. STATE OF M P
|
September 5, 2011 |
|
PAPITA DEVI Vs. HARI SINGH
|
August 10, 2011 |
|
PAPPI BAGHELE Vs. STATE OF M P
|
December 14, 2011 |
|
PAPPU @ GUMAN Vs. STATE OF M P
|
December 14, 2011 |
|
PAPPU @ KARIYA Vs. STATE OF M P
|
December 13, 2011 |
|
PAPPU ALIAS SHIV NARAYAN Vs. STATE OF MADHYA PRADESH
|
January 31, 2011 |
|
PARAMJEET SINGH Vs. STATE OF M P
|
June 20, 2011 |
|
PARAS LIFESTYLES PRIVATE LIMITED Vs. STATE OF MP
|
August 3, 2011 |
|
Parasnath Naik Vs. Durga Prasad Naik
|
September 13, 2011 |
|
PARAVATI BAI Vs. MOHD SHARIF
|
July 4, 2011 |
|
PARILAL Vs. STATE OF MADHYA PRADESH
|
April 20, 2011 |
|
PARSVNATH DEVELOPERS LTD AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
December 5, 2011 |
|
PARVATI PRAJAPATI & ANR. Vs. PRABHAT KUMAR & ORS.
|
March 24, 2011 |
|
PATEL RAJESH KUMAR AMRUTLAL & CO. Vs. DIRECTOR OF INCOME TAX
|
May 5, 2011 |
|
PAWAN Vs. HARBHAJAN SINGH
|
November 1, 2011 |
|
PAWAN Vs. BHULIBAI
|
September 14, 2011 |
|
PERFETTI VAN MELLE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX AND OTHERS
|
October 1, 2011 |
|
PINTOO AMARAJI BACHADA Vs. HUSSEIN AMIR BEG
|
May 5, 2011 |
|
POONAM CHAND JAIN Vs. RAMESH KUMAR
|
November 17, 2011 |
|
POONAM JWELLERS Vs. MANDASAUR COMMERCIAL COOP BANK LTD
|
August 16, 2011 |
|
POONAM KHANDELWAL Vs. PANKAJ KHANDELWAL
|
September 9, 2011 |
|
POORAN SINGH Vs. STATE OF M P
|
December 13, 2011 |
|
PRABHA SONI Vs. AVINASH SONI
|
December 19, 2011 |
|
PRABHAKAR SINGH Vs. DISTRICT CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
|
April 26, 2011 |
|
PRABHAT KUMAR JAIN Vs. RAMVATI BAI
|
September 21, 2011 |
|
PRABHUDAYAL Vs. STATE OF M P
|
April 5, 2011 |
|
PRABHULAL Vs. C B N GAROTH
|
January 13, 2011 |
|
PRABHYAT B ED CHHATRA SANGH PRABHYAT Vs. BARKATULLAH UNIVERSITY
|
April 18, 2011 |
|
PRADEEP KUMAR TIWARI Vs. STATE OF M P
|
March 9, 2011 |
|
PRADEEP KUNBI Vs. TATE OF M P
|
September 7, 2011 |
|
PRAHALAAD KURMI Vs. STATE OF M P
|
June 29, 2011 |
|
PRAHLAD Vs. JAMUNA BAI
|
August 9, 2011 |
|
PRAHLADSINGH Vs. HEMSINGH AND ORS
|
December 10, 2011 |
|
PRAKASH Vs. STATE OF M P
|
July 26, 2011 |
|
PRAKASH Vs. STATE OF M P
|
December 19, 2011 |
|
PRAKASH Vs. STATE OF M P
|
April 19, 2011 |
|
PRAKASH BAGRI Vs. STATE OF M P
|
December 14, 2011 |
|
PRAKASH CHANDRA Vs. ANOKHILAL
|
November 17, 2011 |
|
PRAKASH KUMAR SAHU Vs. UNION OF INDIA
|
November 2, 2011 |
|
PRAKASH MANNALAL Vs. ASHOK MANNALAL
|
July 27, 2011 |
|
PRAKASHRAO Vs. JYOTI
|
December 9, 2011 |
|
PRAKASHRAO Vs. JYOTI
|
December 5, 2011 |
|
PRAMOD Vs. STATE OF M P
|
December 13, 2011 |
|
PRAMOD DHANODKAR Vs. PUNJAB NATIONAL BANK
|
July 5, 2011 |
|
PRAMOD SINGH Vs. DIVISIONAL FOREST OFFICER
|
August 10, 2011 |
|
PRASANNA JAIN Vs. STATE OF M P & OTHERS
|
October 12, 2011 |
|
PRASHANT MUNDRA Vs. SATISH KUMAR RATHI
|
December 1, 2011 |
|
PRATAP CHANDRA MEHTA Vs. STATE BAR COUNCIL OF M P
|
May 20, 2011 |
|
PRATAP RAGHAV BHAGWAN Vs. KRISHNA
|
December 16, 2011 |
|
PRATAP SAMBHAJI RAO KHUTAL Vs. STATE OF M P
|
November 16, 2011 |
|
PRATAP SINGH Vs. STATE OF M P
|
October 1, 2011 |
|
PRATAP SINGH Vs. MANGAL KHAN
|
May 18, 2011 |
|
PRATHVI SOCIAL EDUCATION Vs. RAJENDRA KATOCH AND WELFARE SOCIETY
|
February 22, 2011 |
|
PRAVEEN CHOUBE Vs. STATE OF M P
|
September 28, 2011 |
|
PRAVEEN KUMARI Vs. ANIL KUMAR & ORS
|
August 25, 2011 |
|
PREETAM CHOUKSEY Vs. STATE OF M P
|
November 24, 2011 |
|
PREETAM SINGH Vs. STATE OF MADHYA PRADESH
|
January 11, 2011 |
|
PREETIBALA Vs. STATE OF M P
|
March 1, 2011 |
|
PREM NARAYAN Vs. STATE OF M P
|
March 11, 2011 |
|
PREM NARAYAN MEENA Vs. STATE OF M P
|
January 21, 2011 |
|
PREMCHAND SONI Vs. HARISH CHAND
|
September 7, 2011 |
|
PREMLATA Vs. AJAY
|
October 21, 2011 |
|
PREMLATA JAIN Vs. MANDAKINI GUPTA
|
August 5, 2011 |
|
PRINCIPAL SECRETARY STATE OF M P AND ANR Vs. VIVEK SINGH CHOUHAN
|
September 28, 2011 |
|
PRITHVIVALLABH Vs. CHANDRAKISHORE VYAS
|
January 28, 2011 |
|
PROJECT DIRECTOR DISTRICT LITERACY SAMITI Vs. MAMTA SHRIVASTAVA
|
January 11, 2011 |
|
PROJECT DIRECTOR DISTRICT LITERACY SAMITI TALA HOUSE Vs. MAMTA SHRIVASTAVA
|
February 11, 2011 |
|
PROPRIETOR PHARMACEUTICAL CLASSICA INTERNATIONAL Vs. STATE OF M P
|
November 1, 2011 |
|
PURUSHOTTAMDAS ISHWARDAS SEWANI Vs. LAXMILAL ROOPCHAND DHING
|
July 9, 2011 |
|
PUSHPA Vs. KAMLABAI
|
August 23, 2011 |
|
PUSHPA Vs. KALU KHAN
|
August 30, 2011 |
|
PUSHPA JAJODIA Vs. M P HOUSING BOARD
|
June 28, 2011 |
|
PUSHPA THAKUR Vs. BHAGWANDAS BHAVEDI
|
November 11, 2011 |
|
PUSHPALATA Vs. RANBAXY LABORATORIES LTD
|
October 31, 2011 |
|
PUSHPENDRA Vs. STATE OF M P
|
June 21, 2011 |
|
PUSHPENDRA Vs. DEVI AHILYA VISHWA VIDHYALALYA
|
September 7, 2011 |
|
PUSHPENDRA SINGH THAKUR Vs. MAMTA THAKUR
|
November 25, 2011 |
|
PUSHPMALA RAJE ALIAS SHAMISTHA DEVI Vs. MAHENDRA SINGH
|
March 22, 2011 |
|
PUSPA BAI Vs. STATE OF M P
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December 13, 2011 |
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QUAZI BAHABUDDIN Vs. HARI SINGH GOUR
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March 9, 2011 |
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R K AGNIHOTRI Vs. MUNICIPAL CORPORATION BHOPAL
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June 30, 2011 |
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R K AGRAWAL Vs. STATE OF MADHYA PRADESH
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February 2, 2011 |
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R K GUPTA Vs. STATE OF M P
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November 3, 2011 |
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R K S GAUTAM Vs. STATE OF M P
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July 4, 2011 |
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R K SINGH Vs. STATE OF M P
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January 3, 2011 |
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R K TIMBER Vs. ICICI BANK LTD
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April 5, 2011 |
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R K TRADERS Vs. CHIEF ENGINEER M P PASCHIM KSHETRA VIDYUT VITARAN CO LTD
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March 17, 2011 |
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R L SHUKLA Vs. STATE OF MADHYA PRADESH
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August 18, 2011 |
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R P DEWANGAN Vs. STATE OF M P
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May 13, 2011 |
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R P DWIVEDI Vs. SECL
|
August 19, 2011 |
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R P DWIVEDI Vs. SECL
|
July 19, 2011 |
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R S AVTAR SINGH AND CO Vs. VINDYACHAL AIR PRODUCTS PVT LTD
|
January 29, 2011 |
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R S YADAV Vs. STATE OF M P
|
February 10, 2011 |
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R.R. AHUJA Vs. UNION OF INDIA
|
September 21, 2011 |
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RADHABAI Vs. RADHESHYAM
|
April 8, 2011 |
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RADHABAI Vs. RADHESHYAM
|
August 4, 2011 |
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RADHARANI AND OTHERS Vs. STATE OF M P AND OTHERS
|
December 2, 2011 |
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RADHELAL Vs. STATE OF M P
|
November 17, 2011 |
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RADHESHYAM Vs. RADHABAI
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April 8, 2011 |
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RADHESHYAM Vs. STATE OF M P
|
December 13, 2011 |
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RADHESHYAM Vs. STATE OF M P
|
December 14, 2011 |
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RADHESHYAM Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
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RADHESHYAM Vs. OMKARDAS
|
March 31, 2011 |
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RADHESYAM GANGARAM BHILALA Vs. RAMDEV POONAMCHAND & ORS
|
May 6, 2011 |
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RADHEY ALIAS RADHESYAM Vs. STATE OF M P
|
December 14, 2011 |
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RADHYSHYAM S/O PARSADI GOND Vs. STATE OF M P
|
January 6, 2011 |
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RAGHUNATH PRASAD Vs. RAJMANI PATEL AND ORS
|
August 25, 2011 |
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RAGHURAJ SINGH Vs. STATE OF M P
|
November 23, 2011 |
|
RAGHUVEER PRASAD Vs. RAM KISHAN
|
August 8, 2011 |
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RAGHUVIR SINGH S/O DAULAT SINGH Vs. STATE OF M P
|
October 3, 2011 |
|
RAHMUNABI ALIAS RAHMUNISHA Vs. SHEIKH VAHID
|
March 23, 2011 |
|
RAHUL Vs. STATE OF M P
|
April 26, 2011 |
|
RAHUL Vs. STATE OF M P
|
June 28, 2011 |
|
RAHUL GUPTA Vs. STATE OF M P
|
December 8, 2011 |
|
RAJ KUMAR SHARMA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
February 8, 2011 |
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RAJ KUMARI Vs. MUNNALAL VISHWAKARMA
|
March 3, 2011 |
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RAJ KUMARI Vs. MUKHYA CHIKITSA AVEM SWASTH ADHIKARI GAS RAHAT BHOPAL
|
March 11, 2011 |
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RAJ KUMARI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
November 24, 2011 |
|
RAJARAM Vs. KASALIYA
|
September 26, 2011 |
|
RAJE Vs. STATE OF M P
|
November 17, 2011 |
|
RAJEEV DALELA Vs. STATE OF M P
|
April 5, 2011 |
|
RAJENDRA Vs. STATE OF M P
|
January 20, 2011 |
|
RAJENDRA Vs. STATE OF M P
|
December 13, 2011 |
|
RAJENDRA ALIAS RAJU Vs. STATE OF M P
|
November 14, 2011 |
|
RAJENDRA KUMAR Vs. KASHIBAI
|
October 12, 2011 |
|
RAJENDRA KUMAR AGRAWAL Vs. STATE OF M P
|
August 24, 2011 |
|
RAJENDRA KUMAR SHUKLA Vs. STATE OF M P
|
March 31, 2011 |
|
RAJENDRA MATHUR Vs. STATE OF M P
|
April 20, 2011 |
|
RAJENDRA MISHRA Vs. STATE OF M P
|
March 29, 2011 |
|
RAJENDRA PATIL Vs. STATE OF M P
|
April 11, 2011 |
|
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
|
RAJENDRA SINGH Vs. MAHILA CHANDRA BAI
|
November 2, 2011 |
|
RAJENDRA SINGH Vs. HARISHCHANDRA AND OTHERS
|
August 25, 2011 |
|
RAJENDRA SONI Vs. STATE OF M P
|
August 19, 2011 |
|
RAJENDRASINGH Vs. STATE OF M P
|
December 14, 2011 |
|
RAJESH Vs. NAZLU
|
March 25, 2011 |
|
RAJESH ALIAS MANGOUDI Vs. STATE OF M P
|
February 28, 2011 |
|
RAJESH JAIN Vs. STATE OF M P
|
August 10, 2011 |
|
RAJESH KESHARSINGH DHAKAD Vs. KESHARSINGH DARIYAOSINGH
|
November 24, 2011 |
|
RAJESH KUMAR Vs. STATE OF M P
|
April 28, 2011 |
|
RAJESH KUMAR BAJPAI AND ORS Vs. JANPAD PANCHAYAT NIWADI AND ORS
|
January 25, 2011 |
|
RAJESH KUMAR GOSWAMI Vs. STATE OF MADHYA PRADESH
|
July 27, 2011 |
|
RAJESH KUMAR RAJAK Vs. CHHOTELAL RAJAK
|
November 11, 2011 |
|
RAJESH KUSHWAHA Vs. STATE OF M P
|
December 13, 2011 |
|
RAJESH RAJORA Vs. STATE OF M P
|
March 8, 2011 |
|
RAJESH S/O SUNDERLAL VISHWAKARMA Vs. STATE OF M P THROUGH POLICE STATION
|
February 1, 2011 |
|
RAJESH SUNDERLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 1, 2011 |
|
RAJIV CHOUKSEY Vs. KIRTI CHOUKSEY
|
April 19, 2011 |
|
RAJJO BAI Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
|
RAJKAMAL Vs. PRABHA GROVER
|
September 6, 2011 |
|
RAJKUMAR UTTAMCHAND MEHRA Vs. VINESH KUMAR & ORS
|
December 13, 2011 |
|
RAJMAL Vs. STATE OF M P
|
June 21, 2011 |
|
RAJNI Vs. STATE OF M P
|
March 14, 2011 |
|
RAJNI CHILE Vs. AMIT CHILE
|
March 25, 2011 |
|
RAJU Vs. AWDESH
|
February 1, 2011 |
|
RAJU ALIAS RAJESH AVLANI Vs. STATE OF M P
|
May 11, 2011 |
|
RAJU AND OTHERS Vs. STATE OF M P
|
December 14, 2011 |
|
RAJU YADAV Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
|
RAKESH Vs. STATE OF M P
|
May 13, 2011 |
|
RAKESH GAUTAM Vs. STATE OF M P
|
July 27, 2011 |
|
RAKESH JAIN Vs. CHHAKKILAL KUSHWAHA
|
January 12, 2011 |
|
RAKESH KUMAR Vs. JIWAJI UNIVERSITY
|
April 8, 2011 |
|
RAKESH YADAV Vs. STATE OF M P
|
February 14, 2011 |
|
RAM AKHTYAR Vs. STATE OF MADHYA PRADESH
|
June 29, 2011 |
|
RAM BABU Vs. STATE OF MADHYA PRADESH
|
February 8, 2011 |
|
RAM BAHADUR SINGH Vs. STATE OF M P
|
February 8, 2011 |
|
RAM BAHADUR SINGH Vs. STATE OF M P
|
August 2, 2011 |
|
RAM BAHORE SAKET Vs. SHEELA @ ASHA
|
August 11, 2011 |
|
RAM BHUWAN SHUKLA Vs. STATE OF MP
|
February 11, 2011 |
|
RAM KISHORE DAHIYA Vs. GOVIND BAGRI
|
February 22, 2011 |
|
RAM KUMAR Vs. STATE OF M P
|
November 25, 2011 |
|
RAM KUMAR SHARMA Vs. STATE OF M P
|
November 3, 2011 |
|
RAM LAL MEHRA Vs. STATE OF M P AND ORS
|
January 6, 2011 |
|
RAM NARAYAN Vs. STATE OF MADHYA PRADESH
|
July 22, 2011 |
|
RAM NARESH SINGH Vs. SHYAM SINGH
|
August 18, 2011 |
|
RAM NARESH TIWARI Vs. STATE OF M P
|
October 11, 2011 |
|
RAM NIHORE SONI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 29, 2011 |
|
RAM PRAKASH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
RAM PRAKASH CHOUDHARY Vs. STATE OF M P
|
July 20, 2011 |
|
RAM PRAKASH VERMA Vs. STATE OF M P
|
December 8, 2011 |
|
RAM PRASAD Vs. STATE OF M P
|
March 31, 2011 |
|
RAM PRATAP YADAV Vs. DY CHIEF LABOUR COMMISSIONER
|
January 25, 2011 |
|
RAM SEVAK Vs. STATE OF MADHYA PRADESH
|
February 11, 2011 |
|
RAM SINGH Vs. STATE OF M P
|
February 1, 2011 |
|
RAM SINGH Vs. GODAWARI
|
May 3, 2011 |
|
RAM SINGH AHIRWAR Vs. STATE OF M P
|
February 4, 2011 |
|
RAMA SHARMA Vs. TAJBI
|
August 24, 2011 |
|
RAMADHAR Vs. STATE OF M P
|
November 22, 2011 |
|
RAMADHAR Vs. GULABSINGH
|
October 14, 2011 |
|
RAMANUJ S/O LALAN PRASAD BAGRI Vs. STATE OF M P
|
December 13, 2011 |
|
RAMBABU SHARMA Vs. STATE OF M P
|
July 20, 2011 |
|
RAMBHAU VISHWAKARMA Vs. STATE OF M P
|
October 1, 2011 |
|
RAMCHANDRA Vs. SHAKUNTALA JOSHI
|
August 3, 2011 |
|
RAMCHANDRA Vs. STATE OF M P
|
September 5, 2011 |
|
RAMCHARAN Vs. AIRPORT AUTHORITY OF INDIA
|
September 26, 2011 |
|
RAMCHARAN Vs. STATE OF M P
|
January 31, 2011 |
|
RAMDAS KACHHI Vs. STATE OF M P
|
November 11, 2011 |
|
RAMDAS, SON OF LAXMAN Vs. STATE OF M P
|
May 5, 2011 |
|
RAMDAYAL Vs. STATE OF M P
|
February 3, 2011 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
February 11, 2011 |
|
RAMESH Vs. STATE OF M P
|
August 17, 2011 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
August 16, 2011 |
|
RAMESH AHIRWAR Vs. STATE OF MADHYA PRADESH
|
March 30, 2011 |
|
RAMESH ALIAS GUDDU SAPERA Vs. STATE OF M P
|
November 21, 2011 |
|
RAMESH CHAND Vs. UNION OF INDIA
|
April 7, 2011 |
|
RAMESH CHANDRA SHARMA Vs. NAGARPALIK NIGAM GWALIOR
|
January 19, 2011 |
|
RAMESH CHANDRA SHRIVASTAVA Vs. STATE OF M P
|
January 5, 2011 |
|
RAMESH DAS TYAGI Vs. BABULAL
|
October 11, 2011 |
|
RAMESH GUPTA Vs. STATE OF M P
|
May 13, 2011 |
|
RAMESH KALU BHILALA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 5, 2011 |
|
RAMESH KUMAR Vs. STATE OF M P
|
July 21, 2011 |
|
RAMESH KUMAR JAIN Vs. JAL SANSADHAN VIBHAG
|
September 30, 2011 |
|
RAMESH PRASAD TIHAIYA Vs. M P HIGH COURT
|
January 11, 2011 |
|
RAMESHCHANDRA Vs. MOHANLAL
|
January 1, 2011 |
|
RAMESHCHANDRA Vs. STATE OF M P
|
November 1, 2011 |
|
RAMESHCHANDRA PATEL Vs. SPECIAL POLICE ESTABLISHMENT
|
October 20, 2011 |
|
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
March 29, 2011 |
|
RAMESHWAR Vs. BADRILAL
|
August 10, 2011 |
|
RAMESHWAR Vs. BADRILAL
|
August 25, 2011 |
|
RAMESHWAR PATEL AND OTHERS Vs. STATE OF M P AND OTHERS
|
November 24, 2011 |
|
RAMESHWAR SINGH MEENA Vs. KISHAN SINGH MEENA
|
August 25, 2011 |
|
RAMESWARLAL Vs. MUKESH
|
November 8, 2011 |
|
RAMHET SHARMA Vs. STATE OF M P
|
June 21, 2011 |
|
RAMHET TYAGI Vs. STATE OF M P
|
July 19, 2011 |
|
RAMKHA Vs. PRADEEP KUMAR
|
April 13, 2011 |
|
RAMKISHUN TIWARI Vs. STATE OF MADHYA PRADESH
|
March 11, 2011 |
|
RAMKRISHNA MISHRA Vs. STATE OF M P
|
August 11, 2011 |
|
RAMKUMAR Vs. STATE OF M P
|
December 1, 2011 |
|
RAMKUMAR PATEL Vs. MADHYA PRADESH PASHU CHIKITSA
|
July 18, 2011 |
|
RAMLAL ATHYA Vs. STATE OF M P
|
November 16, 2011 |
|
RAMLIBAI & ORS Vs. SUKHDEV MANUBHAI CHUNDASMA & ORS
|
March 22, 2011 |
|
RAMNARAYAN RAIKWAR Vs. STATE OF M P
|
October 19, 2011 |
|
RAMNARAYAN SONI Vs. AJAY
|
April 19, 2011 |
|
RAMNARAYAN YADAV Vs. RATNAKAR SINGH CHAUHAN
|
April 20, 2011 |
|
RAMNARESH Vs. STATE OF MADHYA PRADESH
|
October 11, 2011 |
|
RAMNARESH Vs. STATE OF M P
|
December 13, 2011 |
|
RAMNATH ALIAS RAMMU GOND Vs. STATE OF M P
|
November 22, 2011 |
|
RAMNATH KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
|
RAMPAL ALIAS BADOLA CHOUDHARI Vs. STATE OF M P
|
January 20, 2011 |
|
RAMPRASAD Vs. STATE OF M P
|
August 3, 2011 |
|
RAMRAJ SINGH Vs. STATE OF M P
|
November 10, 2011 |
|
RAMRAO Vs. NATTHU
|
March 29, 2011 |
|
RAMRATAN NANDRAM KHATI Vs. KANHAIYALAL ATMARAM
|
July 9, 2011 |
|
RAMSAKHA MISHRA Vs. STATE OF MADHYA PRADESH
|
February 14, 2011 |
|
RAMSEVAK Vs. STATE OF M P
|
December 2, 2011 |
|
RAMSEWAK PURI GOSWAMI Vs. STATE OF M P
|
June 23, 2011 |
|
RAMSWAROOP MONGARIA Vs. PRESIDING OFFICER
|
July 8, 2011 |
|
RAMSWAROOP SONI S/O SHRI HEMRAJ SONI AND ORS Vs. STATE OF M P
|
December 13, 2011 |
|
RAMU Vs. STATE OF M P
|
July 28, 2011 |
|
RAMUSINGH Vs. BANDIBAI BUDDHA SINGH GOND
|
September 13, 2011 |
|
RAMVATI Vs. STATE OF M P
|
July 7, 2011 |
|
RANDEEP SINGH Vs. UCO BANK
|
August 29, 2011 |
|
RANI KOUR Vs. JAGTAR SINGH
|
May 2, 2011 |
|
RANJANA Vs. SURESH
|
November 25, 2011 |
|
RANJEET S/O RAMNARAYAN Vs. STATE OF M P AND TWO OTHERS
|
November 15, 2011 |
|
RANJEET SINGH YADAV Vs. STATE OF M P
|
July 28, 2011 |
|
RASHID KHAN Vs. STATE OF M P
|
May 7, 2011 |
|
RASHTRA BHARTI SHIKSHA MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
June 27, 2011 |
|
RASOOL KHAN Vs. IQBAL KHAN
|
December 13, 2011 |
|
RASTRIYA SOOT MILL MAZDOOR SANGH Vs. REGISTRAR VAYAVSAYIK SANGH
|
August 12, 2011 |
|
RATAN SINGH Vs. STATE OF M P
|
June 23, 2011 |
|
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
|
RATANLAL Vs. KISHANLAL
|
September 21, 2011 |
|
RAVI KUMAR Vs. STATE OF MADHYA PRADESH
|
March 8, 2011 |
|
RAVI KUMAR RAJWANI Vs. STATE OF MADHYA PRADESH
|
July 14, 2011 |
|
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 2011 |
|
RAZIYA Vs. STATE OF M P
|
August 10, 2011 |
|
RECEIVED FROM ADDITIONAL SESSIONS JUDGE SINGRAULI Vs. SANTOSH KUMAR SINGH
|
March 24, 2011 |
|
REENA Vs. KANARAM
|
December 13, 2011 |
|
REKHA BAGHEL Vs. NISHAR AHMAD KHAN
|
December 13, 2011 |
|
REKHA MISHRA Vs. STATE OF MADHYA PRADESH
|
February 23, 2011 |
|
RENKA BAI Vs. ITIYA BAI
|
August 18, 2011 |
|
RESHAM KUNWARBHAI Vs. MADANLAL S O GANESHDAS CHANDRA
|
August 5, 2011 |
|
RETU Vs. DHARMVEER
|
April 5, 2011 |
|
RINKESH GOYAL Vs. STATE OF MADHYA PRADESH
|
March 10, 2011 |
|
RINKU ALIAS YATENDRA Vs. STATE OF M P
|
August 4, 2011 |
|
RISHI KUMAR Vs. DEVCHAND
|
August 8, 2011 |
|
RITESH Vs. STATE OF M P
|
August 10, 2011 |
|
ROMI Vs. RAKESH
|
May 6, 2011 |
|
ROOP SINGH Vs. STATE OF M P
|
September 6, 2011 |
|
ROOP SINGH Vs. STATE OF M P
|
December 9, 2011 |
|
RUCHI SINGHAL Vs. CHANDRIKA PRASAD & ORS
|
May 9, 2011 |
|
RUDRA ENTERPRISES Vs. STATE OF M P
|
February 18, 2011 |
|
RUKMANI BAI Vs. CHUNNILAL
|
August 2, 2011 |
|
RUPRANI Vs. SUNIL KUMAR
|
February 11, 2011 |
|
S B BHARGAVA Vs. STATE OF M P
|
August 23, 2011 |
|
S B MIRZA Vs. NAROTTAM KHARE
|
February 14, 2011 |
|
S D GARG Vs. MADHU HONDA
|
February 15, 2011 |
|
S K GAUR Vs. DENA BANK BHOPAL
|
October 21, 2011 |
|
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI NATIONAL UNIVERSITY OF JOURNALISM AND COMMUNICATION
|
March 9, 2011 |
|
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI
|
December 1, 2011 |
|
S N PRASAD Vs. STATE OF MADHYA PRADESH
|
July 21, 2011 |
|
S N PRASAD AND ANOTHER Vs. STATE OF M P
|
July 22, 2011 |
|
S N SINGH Vs. ALL INDIA COUNCIL FOR TECHNICAL
|
February 15, 2011 |
|
S P VERMA Vs. ANIL SWAROOP
|
February 28, 2011 |
|
S.S. SULPHONATORS Vs. SECRETARY, STATE OF MADHYA PRADESH
|
August 25, 2011 |
|
SAATIBAI Vs. STATE OF M P
|
October 21, 2011 |
|
SABIR KHAN S/O RAMJAN KHAN Vs. STATE OF M P
|
October 19, 2011 |
|
SABLU SINGH Vs. STATE OF M.P.
|
January 10, 2011 |
|
SACHIN TAMRAKAR Vs. STATE OF M P
|
September 2, 2011 |
|
SADAN ALIAS NANHU Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
|
SADASUKH ALIAS SADU Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
|
SADDIF ALIAS SADDIQ MOHD Vs. STATE OF M P
|
December 13, 2011 |
|
SADHNA KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2011 |
|
SAGAR AUTO SALES PVT LTD Vs. APPELLATE AUTHORITY
|
March 17, 2011 |
|
SAGAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 9, 2011 |
|
SAGARMAL Vs. GUJARATI BEEDI COMPANY
|
March 7, 2011 |
|
SAHAB JI S/O RASHEED Vs. STATE OF M P
|
November 25, 2011 |
|
SAHARA INDIA COMMERCIAL CORP LTD Vs. RASHMI PATHAK
|
October 20, 2011 |
|
SAHARA MATASYA UDYOG SAHKARI SAMITI Vs. R S IDPANCHE
|
February 18, 2011 |
|
SAHIL KHAN Vs. STATE OF M P
|
July 14, 2011 |
|
SAHODRA BAI Vs. ASHOK KUMAR
|
August 8, 2011 |
|
SAI KRIPAGRAMIN PRATHMIK SAHKARI UPBHOKTA BHANDAR MARYADIT NAINPUR Vs. STATE OF M P
|
December 16, 2011 |
|
SAIDA BI Vs. MOHD SAID
|
August 16, 2011 |
|
SAIDA SULTAN F U KHAN Vs. JAIRAM RAM PRASAD
|
September 28, 2011 |
|
SAINIK WELFARE ORGANIZATION INDIA Vs. STATE OF M P
|
November 30, 2011 |
|
SAJID MOHAMMED Vs. STATE OF M.P.
|
April 29, 2011 |
|
SAJNI Vs. INDORE DEVELOPMENT AUTHORITY
|
November 8, 2011 |
|
SAKIR MEWATI Vs. STATE OF M P
|
June 28, 2011 |
|
SALEHA BAI Vs. NAJAR ALI HASHMI
|
October 20, 2011 |
|
SALIKRAM Vs. KESHAV
|
November 23, 2011 |
|
SAMBHA Vs. STATE OF M P
|
November 24, 2011 |
|
SAMDARIYA CONSTRUCTION COMPANY Vs. STATE OF M P AND ANOTHER
|
September 23, 2011 |
|
SAMPAT AND OTHERS Vs. STATE OF M P
|
December 14, 2011 |
|
SANDEEP JAISWAL Vs. MITHILESH JAIN
|
March 28, 2011 |
|
SANDHYA PANDEY & OTHERS Vs. EXECUTIVE ENGINEER & ANOTHER
|
July 27, 2011 |
|
SANGHVI FOODS PVT LTD Vs. M P ELECTRICITY BOARD
|
May 5, 2011 |
|
SANGITA CHAKRAWARTI Vs. ARVIND CHAKRAWARTI
|
April 25, 2011 |
|
SANJAY Vs. LAL
|
April 6, 2011 |
|
SANJAY Vs. DEEPAK
|
February 7, 2011 |
|
SANJAY AWASTHI Vs. VIJAY JAIN
|
April 27, 2011 |
|
SANJAY DWIVEDI Vs. STATE OF MADHYA PRADESH
|
May 4, 2011 |
|
SANJAY GOLHANI Vs. STATE GOVT OF M P
|
February 28, 2011 |
|
SANJAY MEHRA Vs. STATE OF M P
|
December 16, 2011 |
|
SANJAY PATEL Vs. STATE OF M P
|
March 8, 2011 |
|
SANJAY RANA Vs. MAHESH GARG
|
July 12, 2011 |
|
SANJAY SHARMA Vs. STATE OF M P
|
March 30, 2011 |
|
SANJAY TAMRAKAR Vs. STATE OF MP
|
June 21, 2011 |
|
SANKAT PRATAP SINGH Vs. BHOPAL MOTORS
|
May 6, 2011 |
|
SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P
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July 27, 2011 |
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SANT LAL Vs. STATE OF M P
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August 4, 2011 |
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SANTOSH Vs. STATE OF M P
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March 22, 2011 |
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SANTOSH DWIVEDI Vs. STATE OF M P
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March 16, 2011 |
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SANTOSH JAIN Vs. SALIM KHAN
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May 13, 2011 |
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SANTOSH KANWAR Vs. YOGENDRA
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August 17, 2011 |
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SANTOSH KUMAR Vs. PARWATIBAI
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July 26, 2011 |
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SANTOSH KUMAR Vs. M P HOUSING BOARD
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November 21, 2011 |
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SANTOSH KUMAR DIWAN Vs. SITA BAI
|
May 6, 2011 |
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SANTOSH KUMAR DUBEY Vs. STATE OF M P
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April 26, 2011 |
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SANTOSH KUMAR SINGH Vs. PARVAT SINGH
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October 17, 2011 |
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SANTOSH LODHA Vs. STATE OF M P
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July 27, 2011 |
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SANTOSH SHARMA Vs. STATE OF M P
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August 18, 2011 |
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SANTOSH, SON OF CHAMANLAL RAI Vs. STATE OF M P
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November 10, 2011 |
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SANTOSHBAI Vs. SATISH KUMAR
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February 24, 2011 |
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SAPNA JOTWANI Vs. GHANSHYAM SINGH PATEL
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May 16, 2011 |
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SARDAR SURENDRA SINGH BEDI Vs. DHANNALAL
|
August 3, 2011 |
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SARIKA Vs. VINESH KUMAR
|
December 13, 2011 |
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SARITA BAI Vs. CHANDRA BAI
|
April 26, 2011 |
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SARITA SONI Vs. MANISH SONI
|
September 22, 2011 |
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SAROJ DEVI Vs. PRAKASH
|
March 16, 2011 |
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SAROJ SHIVHARE Vs. GAURAV ENTERPRISES
|
November 28, 2011 |
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SARVESH PATEL Vs. STATE OF M P
|
July 13, 2011 |
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SATATE OF M P Vs. TULSIRAM
|
August 30, 2011 |
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SATISH CHANDRA SHARMA Vs. SHEELA SHARMA
|
November 1, 2011 |
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SATISH KUMAR VERMA Vs. STATE OF M P
|
July 29, 2011 |
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SATISH KUMAR VERMA Vs. STATE OF M P
|
September 9, 2011 |
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SATISH KUMAR VERMA Vs. R C SAHNI
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March 31, 2011 |
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SATISH LODHI Vs. STATE OF M P
|
August 8, 2011 |
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SATISH RAWAT Vs. STATE OF M P
|
January 7, 2011 |
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SATPURA NARMADA Vs. KSHETRIYA GRAMIK BANK
|
September 16, 2011 |
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SATTU Vs. KAILASH
|
October 21, 2011 |
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SATYA PAL ANAND Vs. PUNJABI HOUSING COOPERATIVE SOCIETY LTD
|
August 3, 2011 |
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SATYA PAL ANAND Vs. STATE OF M P
|
August 3, 2011 |
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SATYANARAYAN Vs. STATE OF M.P.
|
February 8, 2011 |
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SATYANJAY TRIPATHI Vs. BANARSI DEVI
|
February 24, 2011 |
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SATYAPAL ANAND Vs. STATE OF MP & OTHERS
|
November 4, 2011 |
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SATYENDRA PRATAP SINGH BUNDELA Vs. STATE OF M P
|
August 1, 2011 |
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SATYENDRA SINGH Vs. STATE OF M P
|
March 14, 2011 |
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SAUDAN SINGH AND ANOTHER Vs. STATE OF M P
|
March 1, 2011 |
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SAVINA PARK RESORTS AND TOURS PVT LTD Vs. STATE OF M P
|
November 23, 2011 |
|
SAYEED AHMAD Vs. STATE OF M P
|
April 28, 2011 |
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SEEMA PATHAK Vs. STATE OF M P
|
January 31, 2011 |
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SEEMA SALES CORPORATION Vs. STATE OF M P AND OTHERS
|
September 26, 2011 |
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SEETA YADAV Vs. STATE OF MADHYA PRADESH
|
October 11, 2011 |
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SELECTION PARTNERSHIP FIRM Vs. CHIEF MANAGER CENTRAL BANK OF INDIA
|
January 21, 2011 |
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SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
|
March 22, 2011 |
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SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
|
June 27, 2011 |
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SETH BASHIDHAR KEDIA RICE MILLS PVT LTD Vs. STATE BANK OF INDIA
|
September 5, 2011 |
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SHAFAT Vs. STATE OF M P
|
November 10, 2011 |
|
SHAHAJADI BI Vs. ANWAR KHAN
|
October 21, 2011 |
|
SHAHEED KHAN Vs. STATE OF M.P.
|
May 18, 2011 |
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SHAHID QURESHI S/O FAZAL HUSSAIN Vs. STATE OF M P AND ANOTHER
|
November 10, 2011 |
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SHAHIDA Vs. MOHD MAHMOOD
|
January 19, 2011 |
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SHAIKH NISAR Vs. STATE OF M P
|
March 30, 2011 |
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SHAIKH SALEEM Vs. PRINCIPAL CONTROLLER OF DEFENCE
|
September 7, 2011 |
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SHAILBALA MISHRA AND ORS Vs. STATE OF M P
|
September 30, 2011 |
|
SHAILENDRA KUMAR MOTWANI Vs. STATE OF M P
|
July 6, 2011 |
|
SHAKUNTALABAI Vs. NATHULAL
|
March 15, 2011 |
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SHAKUNTLA TIWARI Vs. MOHAMMAD RAMJAN
|
December 7, 2011 |
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SHAMBHOO KHARE Vs. STATE OF M P
|
March 23, 2011 |
|
SHAMBHU DATT SHARMA Vs. STATE OF MP
|
May 10, 2011 |
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SHAMBHU DAYAL GOYAL Vs. RAMESH CHAND
|
August 30, 2011 |
|
SHAMSHER BAHADUR SINGH Vs. STATE
|
January 25, 2011 |
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SHAMUBAI Vs. SURENDRASINGH
|
June 23, 2011 |
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SHANKAR LAL GOVINDWANI Vs. STATE TRANSPORT
|
August 1, 2011 |
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SHANKARLAL Vs. BAKSHIBAI
|
August 8, 2011 |
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SHANKARLAL AGRAWAL Vs. DISTRICT SHAHKARIKENDRIYA BANK MARYADIT
|
September 14, 2011 |
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SHANTABAI DHARMAGIR GOSAI Vs. PUSHKARLAL THAKURLAL
|
August 11, 2011 |
|
SHANTI BAI Vs. STATE OF M P
|
January 4, 2011 |
|
SHANTI CONSTRUCTION COMPANY, HOSHANGABAD Vs. STATE OF M P & ANOTHER
|
October 12, 2011 |
|
SHANTI DEVI Vs. STATE OF M P
|
August 23, 2011 |
|
SHANTI TIWARI Vs. STATE OF M P
|
January 4, 2011 |
|
SHANTILAL Vs. CHANDANMAL
|
February 8, 2011 |
|
SHARAD KUMAR, SON OF JAY SINGH CHOUHAN Vs. STATE OF M P
|
March 31, 2011 |
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SHARADCHAND GOUD Vs. CHIEF EXECUTIVE OFFICER DISTRICT CO OPERATIVE KENDRIYA BANK LTD
|
February 28, 2011 |
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SHARDA SWA SAHAYATA SAMOOH Vs. SECRETARY, STATE OF M P
|
September 26, 2011 |
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SHASHI BAI BADRIPRASAD PATEL Vs. STATE OF M P
|
February 15, 2011 |
|
SHASHI W/O SHRIRAM JUNEJA Vs. INDORE MUNICIPAL CORPORATION
|
July 29, 2011 |
|
SHATRUGHAN PRASAD Vs. RAMPRASAD
|
August 18, 2011 |
|
SHATRUJEET SINGH AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
|
SHAUKAT SHAH Vs. RAMLAL
|
May 19, 2011 |
|
SHEIKH TAJ MANSOORI Vs. SHEIKH RIYAZ
|
September 9, 2011 |
|
SHER KHAN S/O MUMTAZ MUSALMAN Vs. STATE OF M P
|
January 5, 2011 |
|
SHIN-ETSU CHEMICAL CO LTD Vs. VINDHYA TELELINK LTD
|
May 19, 2011 |
|
SHIV DAYAL KALRA Vs. STATE OF M P
|
August 19, 2011 |
|
SHIV PRASAD JAISWAL Vs. NATIONAL INSURANCE CO LTD
|
August 3, 2011 |
|
SHIV PRASAD S/O JAGOLA GADARI AND CHUTOBAI W/O JAG Vs. STATE OF M P
|
January 13, 2011 |
|
SHIV PRASAD SINGH GAUD Vs. CHANDRAMOL
|
April 5, 2011 |
|
SHIV SHANKAR AGARWAL Vs. UNION OF INDIA
|
December 2, 2011 |
|
SHIVANAND SHUKLA Vs. STATE OF MP
|
July 7, 2011 |
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SHIVENDRA DUBEY ALIAS BABLU DUBEY Vs. STATE OF M P
|
September 5, 2011 |
|
SHIVKALI ADIWASI Vs. STATE OF M P
|
January 4, 2011 |
|
SHIVLAL Vs. MOHD.LALA
|
June 27, 2011 |
|
SHIVRAM Vs. PRADEEP KUMAR
|
September 5, 2011 |
|
SHIVRAM SHUKLA Vs. DIVISIONAL MANAGER
|
January 18, 2011 |
|
SHIVSINGH Vs. SANJAY
|
November 17, 2011 |
|
SHOBHA SOLANKI Vs. STATE OF M P
|
December 1, 2011 |
|
SHOBHNA CHOUKSEY Vs. STATE OF M P AND ANR
|
April 29, 2011 |
|
SHOEB QURESHI Vs. STATE OF M P
|
February 21, 2011 |
|
SHRI DADAWADI UPASARA BABA SAHAB KA MANDIR Vs. SURESH CHAND
|
August 24, 2011 |
|
SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI Vs. SIDDHU ENGINEERING WORKS
|
November 18, 2011 |
|
SHRI RAM MANDIR TRUST Vs. STATE OF M P
|
March 17, 2011 |
|
SHRI RAM TRADERS Vs. DIVISIONAL DY COMMISSIONER
|
December 1, 2011 |
|
SHRI RAM VERMA Vs. MUKESH KUMAR PANDEY
|
January 27, 2011 |
|
SHRIMANT SETH GOPAL SAO PURAN SAO DIGAMBAR JAIN PARMARTHIK TRUST Vs. MUNICIPAL COUNCIL SEONI
|
August 1, 2011 |
|
SHRINIWAS TIWARI Vs. RAJKUMAR URMALIA
|
December 10, 2011 |
|
SHRIPATI ALIAS SHRIPRASAD Vs. STATE OF M P
|
August 9, 2011 |
|
SHRIRAM SHARMA Vs. STATE OF M P
|
January 17, 2011 |
|
SHUKLA WASSAN Vs. STATE OF M P
|
June 27, 2011 |
|
SHYAMBABU YADAV Vs. STATE OF M P
|
April 19, 2011 |
|
SHYAMLAL Vs. STATE OF M P
|
August 27, 2011 |
|
SHYAMLAL THROUGH LEGAL HEIR DHAKELI Vs. LALLU
|
July 12, 2011 |
|
SHYAMNATH SHARMA Vs. STATE OF MP
|
November 11, 2011 |
|
SIDDHNATH Vs. M. P. PASHCHIM KSHETRA VIDYUT VITRAN
|
July 19, 2011 |
|
SIDDHU SINGH ALIAS SARDAR SINGH Vs. STATE OF M P
|
June 21, 2011 |
|
SIKANDAR MEHTAR Vs. STATE OF M P
|
October 14, 2011 |
|
SIKANDAR SABANA Vs. STATE OF M P
|
December 1, 2011 |
|
SITABAI Vs. MAN SINGH
|
October 18, 2011 |
|
SITARAM BAVRA HARIJAN & ANR Vs. KALU SHANKAR PRAJAPATI & ORS
|
December 14, 2011 |
|
SITARAM LOHAR Vs. STATE OF M P
|
August 18, 2011 |
|
SLEEPER PLANT MAZDOOR UNION Vs. STATE OF MP
|
August 17, 2011 |
|
SMT. HASEENA BI Vs. STATE OF MADHYA PRADESH
|
August 16, 2011 |
|
SMT. NILU GANESH JAISWAL & ORS. Vs. SUNIL ALIAS BANTI NARAYANSING & ORS.
|
July 27, 2011 |
|
SOHANSINGH Vs. MANOJ
|
September 13, 2011 |
|
SOMNATH Vs. STATE OF M P
|
November 30, 2011 |
|
SONEJU Vs. STATE OF M P
|
July 22, 2011 |
|
SONIYA BAI RAMSWAROOP MORYA Vs. PRAMOD SHARMA
|
October 19, 2011 |
|
SONU ALIAS SONI SINGH Vs. STATE OF M P
|
September 2, 2011 |
|
SOORAJ CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
February 22, 2011 |
|
SOORAJ SINGH Vs. STATE OF M P
|
February 24, 2011 |
|
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P
|
February 2, 2011 |
|
SPECIAL POLICE ESTABLISHMENT Vs. VINOD CHANDRA SEMWAL
|
July 13, 2011 |
|
SPECIAL POLICE ESTABLISHMENT Vs. ASHOK KUMAR SHUKLA
|
August 1, 2011 |
|
STATE CITIZEN SAKH SAHKARITA MARYADIT DABRA Vs. COLLECTOR GWALIOR
|
August 3, 2011 |
|
STATE OF M P Vs. J B MANGHARAM FOOD PVT LTD
|
August 4, 2011 |
|
STATE OF M P Vs. VIJAYA BAI
|
August 8, 2011 |
|
STATE OF M P Vs. RAM CHARAN
|
July 7, 2011 |
|
STATE OF M P Vs. JAGDISH PRASAD YADAV
|
July 21, 2011 |
|
STATE OF M P Vs. KOMAL
|
September 15, 2011 |
|
STATE OF M P Vs. MANGILAL
|
August 12, 2011 |
|
STATE OF M P Vs. WATER RESOURCE DEPARTMENT
|
August 24, 2011 |
|
STATE OF M P Vs. VATSALARAO
|
August 19, 2011 |
|
STATE OF M P Vs. VIRENDRA
|
February 2, 2011 |
|
STATE OF M P Vs. SHARAFAT
|
January 18, 2011 |
|
STATE OF M P Vs. N C JAIN
|
January 7, 2011 |
|
STATE OF M P Vs. GULAB SINGH
|
February 9, 2011 |
|
STATE OF M P Vs. SURESH KUMAR UPADHYAYA
|
February 11, 2011 |
|
STATE OF M P Vs. ONKAR LAL
|
June 23, 2011 |
|
STATE OF M P Vs. SHAILENDRA
|
June 20, 2011 |
|
STATE OF M P Vs. PURAN LAL NAHIR
|
June 22, 2011 |
|
STATE OF M P Vs. ZUBEDA BANO
|
June 28, 2011 |
|
STATE OF M P Vs. RAGHUNATHSINGH JOGDA
|
July 1, 2011 |
|
STATE OF M P Vs. UNION OF INDIA
|
May 11, 2011 |
|
STATE OF M P Vs. SARJU BAI
|
April 20, 2011 |
|
STATE OF M P Vs. MISHRI LAL
|
April 21, 2011 |
|
STATE OF M P Vs. GANESH
|
March 18, 2011 |
|
STATE OF M P Vs. KAMLESH KUMAR
|
October 14, 2011 |
|
STATE OF M P Vs. SAVITA NAULAKHA
|
October 24, 2011 |
|
STATE OF M P Vs. MADAN SINGH KUSHWAH
|
November 1, 2011 |
|
STATE OF M P Vs. DEWAS UDYOG INDORE
|
October 24, 2011 |
|
STATE OF M P Vs. GIRVAR DAS
|
November 1, 2011 |
|
STATE OF M P Vs. RUPRAM YADAV
|
November 1, 2011 |
|
STATE OF M P Vs. BHARAT LAL
|
October 17, 2011 |
|
STATE OF M P Vs. AMOL SINGH
|
December 15, 2011 |
|
STATE OF M P Vs. SHAKTI SINGH
|
November 8, 2011 |
|
STATE OF M P Vs. V K SHRIVAS
|
November 4, 2011 |
|
STATE OF M P Vs. DINESH SINGH
|
October 18, 2011 |
|
STATE OF M P Vs. MUNNIBAI
|
December 12, 2011 |
|
STATE OF M P Vs. RAM KRIPAL
|
December 8, 2011 |
|
STATE OF M P , COLLECTOR & LAND ACQUISITION OFFICE Vs. SALAGRAM S/O KODA & OTHERS
|
November 24, 2011 |
|
STATE OF M P AND OTHERS Vs. KAILASH CHANDRA AND ORS
|
May 13, 2011 |
|
STATE OF M P SPECIAL POLICE ESTABLISHMENT, LOKAYUK Vs. SATYANARAYAN MEHTA S/O RAMCHANDRA MEHTA AND ORS
|
November 11, 2011 |
|
STATE OF MADHYA PRADESH Vs. TONU ALIAS HARPALSINGH
|
November 14, 2011 |
|
STATE OF MADHYA PRADESH Vs. RAMKISHAN PRAJAPATI
|
October 18, 2011 |
|
STATE OF MADHYA PRADESH Vs. HAR PRASAD SON OF MANGAL
|
May 19, 2011 |
|
STATE OF MADHYA PRADESH Vs. PAPPU ALIAS NARAYAN SINGH AND ORS
|
May 7, 2011 |
|
STATE OF MADHYA PRADESH Vs. CHANDRAKESH SON OF PHOOL SINGH
|
May 20, 2011 |
|
STATE OF MADHYA PRADESH Vs. JAI RAM S/O KISHANSINGH AND ORS
|
October 1, 2011 |
|
STATE OF MADHYA PRADESH Vs. DEVI SINGH
|
May 4, 2011 |
|
STATE OF MADHYA PRADESH Vs. UMRAO SINGH THAKUR
|
February 11, 2011 |
|
STATE OF MP Vs. R R AGARAWAL
|
February 22, 2011 |
|
STATE OF MP Vs. RAFIQUE KHAN
|
December 12, 2011 |
|
SUBEDAR MAJOR MUKESH RANA Vs. UNION OF INDIA
|
July 8, 2011 |
|
SUBHASH Vs. STATE OF M P
|
February 2, 2011 |
|
SUBHASH JOSHI Vs. ANITA JOSHI
|
February 21, 2011 |
|
SUBHASHCHANDRA MUKHERJEE Vs. CHAIRMAN
|
March 22, 2011 |
|
Subrato Roy Vs. State of M.P.
|
March 16, 2011 |
|
SUDHA Vs. PATEL TRADERS
|
August 5, 2011 |
|
SUDHA VERMA Vs. RADHAVALLABH SHARMA
|
December 20, 2011 |
|
SUGAMLATA Vs. STATE OF M P
|
April 6, 2011 |
|
SUGANBAI Vs. INDER SINGH
|
June 23, 2011 |
|
SUGNABAI Vs. EICHER MOTORS LTD
|
June 30, 2011 |
|
SUJAN SINGH S/O ANRAT SINGH Vs. STATE OF M P
|
January 6, 2011 |
|
SUKESH AND RUPSINGH Vs. STATE OF M P
|
January 31, 2011 |
|
SUKHDEV PRASAD YADAV Vs. STATE OF M P
|
May 3, 2011 |
|
SUKKU ALIAS SUKHRAT Vs. STATE OF M P
|
October 1, 2011 |
|
SUKMANI ALIAS JYOTI Vs. JAGDISH
|
July 22, 2011 |
|
SULEKHA KUSHRE Vs. URMILA VINOD SAIYYAM
|
July 26, 2011 |
|
SUMAN JAIN Vs. LEELA BAI
|
February 2, 2011 |
|
SUMANLATA GUPTA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
August 11, 2011 |
|
SUMITRA RAJE Vs. ANIL KAK
|
March 25, 2011 |
|
SUMMERA TELI Vs. STATE OF MADHYA PRADESH
|
February 15, 2011 |
|
SUNAINA BAI Vs. STATE OF M P
|
October 17, 2011 |
|
SUNDER, S/O PARAMLAL PAL AND ORS Vs. STATE OF M P
|
May 6, 2011 |
|
SUNIL Vs. STATE OF M P
|
December 9, 2011 |
|
SUNIL Vs. ASHOK KUMAR
|
November 18, 2011 |
|
Sunil Datta Vs. Vishal Singh Chandel
|
April 20, 2011 |
|
SUNIL DATTA, Vs. STATE OF M P
|
January 7, 2011 |
|
SUNIL KUMAR Vs. BABU BHAI
|
August 10, 2011 |
|
SUNIL KUMAR Vs. STATE OF M P
|
March 15, 2011 |
|
SUNIL KUMAR SHARMA Vs. STATE OF M P
|
January 5, 2011 |
|
SUNIL KUMAR SHRIVASTAVA Vs. UNION OF INDIA
|
April 7, 2011 |
|
SUNITA Vs. AKBAR
|
July 27, 2011 |
|
SUNITA Vs. RASHID KHAN
|
September 13, 2011 |
|
SUNITA JOSHI WIFE OF SURESH JOSHI Vs. STATE OF M P
|
May 16, 2011 |
|
SUNITA SINGH Vs. STATE OF M P
|
July 18, 2011 |
|
SUNPETPACK JABALPUR PVT.LIMITED Vs. STATE OF MADHYA PRADESH.
|
February 1, 2011 |
|
SUPREME BUILDCON PVT LTD Vs. M P TOURISM DEVELOPMENT CORPORATION LTD
|
August 25, 2011 |
|
SURAT SINGH Vs. VIMLA BAI
|
October 24, 2011 |
|
SURENDRA KUMAR JAIN AND ANOTHER Vs. SHAMBHU DAYAL AND OTHERS
|
December 20, 2011 |
|
SURENDRA KUMAR PANDEY Vs. STATE OF M P
|
February 17, 2011 |
|
SURENDRA SARAF Vs. HARISINGH GAUR VISHWA AVIDYALAYA
|
September 26, 2011 |
|
SURENDRA SINGH Vs. ARVIND ALIAS GUDDU S/O GIRVAR BHILALA & ORS
|
May 5, 2011 |
|
SURESH Vs. CHIEF EXECUTIVE OFFICER
|
November 7, 2011 |
|
SURESH Vs. ABDUL SALIM SHEIKH
|
August 24, 2011 |
|
SURESH Vs. CHIEF EXECUTIVE OFFICER
|
September 7, 2011 |
|
SURESH Vs. STATE OF M P
|
May 2, 2011 |
|
SURESH ACHARYA Vs. STATE OF M P
|
June 21, 2011 |
|
SURESH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
SURESH CHAND UPADHYAY Vs. UNION OF INDIA
|
September 29, 2011 |
|
SURESH CHANDRA Vs. N C JAIN
|
November 21, 2011 |
|
SURESH KUMAR Vs. MOHAN LAL
|
July 25, 2011 |
|
SURESH KUMAR AGRAWAL Vs. STATE OF M P
|
March 11, 2011 |
|
SURESH KUMAR KESHWANI Vs. KISHAN LAL VISHWAKARMA
|
September 12, 2011 |
|
SURESH PAL SINGH Vs. STATE OF M P
|
December 9, 2011 |
|
SURESHCHANDRA S/O RAMCHANDRA Vs. STATE OF M P AND OTHERS
|
November 11, 2011 |
|
SURJEET AUTO AGENCY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
December 12, 2011 |
|
SURYA DIN Vs. NARAYAN DAS
|
September 6, 2011 |
|
SURYA PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
|
SURYA ROSHNI LTD Vs. EMPLOYEES PROVIDENT FUND
|
March 24, 2011 |
|
SURYABALI DIXIT Vs. STATE OF M P
|
February 2, 2011 |
|
SUSHIL KUMAR Vs. STATE OF M P
|
November 29, 2011 |
|
SUSHIL KUMAR BACHWANI Vs. PRINCIPAL SECRETARY, STATE OF M P
|
July 26, 2011 |
|
SUSHIL KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 1, 2011 |
|
SUSHILA DEVI Vs. KHALIL AHMED
|
April 13, 2011 |
|
SUSHMA AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
|
SUSHMA KUMAR Vs. STATE OF M P
|
April 21, 2011 |
|
SUTARIA S/O NANSINGH BARELA AND ORS Vs. STATE OF M P
|
November 29, 2011 |
|
SVIL MINES LIMITED Vs. STATE OF M P
|
November 4, 2011 |
|
SVIL MINES LIMITED Vs. STATE OF M P
|
March 8, 2011 |
|
SVIL MINES LTD Vs. STATE OF M P
|
November 14, 2011 |
|
SWAMI PRASAD YADAV Vs. STATE OF M P
|
February 15, 2011 |
|
SWAMIJI PETROLEUM Vs. INDIAN OIL CORPORATION LTD
|
July 14, 2011 |
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SWANTIKA Vs. INDIAN OIL CORPORATION LTD
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February 15, 2011 |
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SYNDICATE BANK Vs. GIAN CHAND JAIN
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February 11, 2011 |
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SYNERGY MEDIA ENTERTAINMENT LIMITED Vs. D B GROUP THROUGH D B CORPORATION LIMITED
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January 13, 2011 |
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T N S NAIR Vs. M P AUDYOGIK KENDRA VIKAS NIGAM LIMITED
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October 11, 2011 |
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TATA INTERNATIONAL LTD Vs. COMMISSIONER, CENTRAL EXCISE & CUSTOMS & ANOTHER
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November 22, 2011 |
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TEJ SINGH Vs. SRIBAI
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November 8, 2011 |
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TEJAS CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. MUNICIPAL COUNCIL SENDHWA
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May 20, 2011 |
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TEJBALI KORI Vs. STATE OF M P
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December 1, 2011 |
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TEKCHAND PATEL Vs. STATE OF M P
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December 7, 2011 |
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THELA GUMTI FOOTPATH VYAPARI SEVA SAMITI Vs. STATE OF M P
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April 28, 2011 |
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TILAK RAJ SINGH Vs. STATE OF M.P. AND OTHERS
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July 26, 2011 |
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TINKU @ NARESH S/O SUNDAR LAL CHOUDHARI Vs. STATE OF M P
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December 14, 2011 |
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TRIVENI BAI Vs. VIMLA DEVI
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February 1, 2011 |
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TULSIRAM NARWARIYA Vs. MAHESH CHANDRA
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June 24, 2011 |
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U K SAMAL Vs. LOKAYUKT ORGANIZATION
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April 29, 2011 |
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U K SAMAL Vs. STATE OF M P
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April 29, 2011 |
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UDAIBHAN AND ORS Vs. STATE OF M P
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December 14, 2011 |
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UDALSINGH @ GOVINDSINGH Vs. STATE OF M P
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December 14, 2011 |
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UDAY NARAYAN SINGH Vs. STATE OF M P
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November 18, 2011 |
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UJJAIN DEVELOPMENT AUTHORITY Vs. KAILASH GHAVRI
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November 24, 2011 |
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UMA BAI Vs. STATE OF M P
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December 13, 2011 |
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UMA DUBEY Vs. STATE OF MADHYA PRADESH
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July 19, 2011 |
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UMA SHARMA Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
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October 12, 2011 |
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UMABAI KRISHNAJI PRAJAPAT & ORS. Vs. RAM SINGH ALIAS RAMU & ORS.
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September 16, 2011 |
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UMADUTT S/O BHOLERAM AND ORS Vs. STATE OF M P
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June 27, 2011 |
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UMAKANT DWIVEDI Vs. STATE OF M P
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November 8, 2011 |
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UMAKANT SHARMA Vs. STATE OF M P
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March 22, 2011 |
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UMARAON SINGH Vs. DISTRICT COLLECTOR
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May 16, 2011 |
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UMESH JANGALWAR Vs. MAHENDRA KUMAR JAIN
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May 6, 2011 |
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UMESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
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April 15, 2011 |
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UMMED SINGH AND ANOTHER Vs. PANNALAL
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September 23, 2011 |
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UNION OF INDIA Vs. BALBIR SINGH SIDHU
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August 26, 2011 |
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UNION OF INDIA Vs. UKKU SINGH
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October 13, 2011 |
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UNION OF INDIA Vs. M L KHARE
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September 28, 2011 |
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UNION OF INDIA Vs. DEVRAJ BAIS
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October 13, 2011 |
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UNION OF INDIA Vs. BHAGRI
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December 14, 2011 |
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UNION OF INDIA Vs. AMARLAL WADHWANI
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February 23, 2011 |
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UNION OF INDIA Vs. JAYANT KUMAR GANGULI
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March 14, 2011 |
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UNION OF INDIA Vs. SHISHIR KUMAR SHUKLA
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March 3, 2011 |
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UNION OF INDIA Vs. OMPRAKASH
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July 22, 2011 |
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UNION OF INDIA AND OTHERS Vs. LAKSHMI HARIDAS
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December 10, 2011 |
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UNITED INDIA INSURANCE CO LTD Vs. GUMAN
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January 22, 2011 |
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UNITED INDIA INSURANCE CO.LTD Vs. PUNKI BAI
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March 15, 2011 |
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UNITED SOYA PRODUCTS LTD Vs. DY LABOUR COMMISSIONER BHOPAL
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January 11, 2011 |
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UPENDRA ARVINDEKAR Vs. STATE OF M P
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August 1, 2011 |
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UPENDRA SINGH CHOUHAN Vs. STATE OF M P
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August 24, 2011 |
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UPMA SINGH Vs. COMMISSIONER REWA
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July 12, 2011 |
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USHA AWASTHI Vs. SHAKUNTALA
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September 19, 2011 |
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USHA SHRIVASTAVA Vs. STATE OF M P
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November 28, 2011 |
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V K JAIN Vs. STATE OF M P
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July 7, 2011 |
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V K SHARMA Vs. STATE OF M P
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June 28, 2011 |
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V T P HIGHER SECONDARY SCHOOL Vs. STATE OF M P
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November 29, 2011 |
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VAIDYANATH PANDEY Vs. STATE OF M P
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September 7, 2011 |
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VALIULLA KHAN Vs. MAQBOOL KHAN
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November 2, 2011 |
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VANDANA UKEY Vs. MOHD AMEEN
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February 24, 2011 |
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VED PRAKASH MUKHARIYA Vs. BALMUKUND SHARMA
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August 9, 2011 |
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VED PRAKASH SHARMA Vs. STATE OF M P
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January 21, 2011 |
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VEENA RAO PHALKE Vs. UNION OF INDIA
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January 25, 2011 |
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VEER SINGH BHUGANTILAL Vs. STATE OF M P
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January 11, 2011 |
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VEER SINGH GOSH Vs. STATE OF M P
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April 27, 2011 |
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VEERU @ VIRENDRA, S/O SHALIGRAM PARDHAN Vs. STATE OF M P
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March 10, 2011 |
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VIBHA DEVI Vs. PARAMJEET SINGH
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February 24, 2011 |
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VIDHI GUPTA Vs. STATE OF M P
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February 23, 2011 |
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VIDIK SEVA KARMIK SANGH Vs. STATE OF MADHYA PRADESH
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March 23, 2011 |
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VIJAY Vs. POWER GRID CORPORATION OF INDIA LTD
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September 19, 2011 |
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VIJAY BAHADUR Vs. STATE OF M P
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August 16, 2011 |
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VIJAY CHOUDHARY Vs. VIMLABAI
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April 5, 2011 |
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VIJAY KUMAR ALIAS RAJU SONI Vs. STATE OF MADHYA PRADESH
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May 19, 2011 |
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VIJAY PRAKASH SAXENA Vs. STATE OF M P
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March 14, 2011 |
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VIJAY SINGH Vs. MAHESH CHOURASIYA
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June 29, 2011 |
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VIJAY SINGH PARIHAR Vs. STATE OF M P
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July 27, 2011 |
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VIJAYKUMAR JAIN Vs. STATE OF M P
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August 18, 2011 |
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VIJENDRA SINGH AND OTHERS Vs. STATE OF M P
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December 2, 2011 |
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VIKASH SHUKLA Vs. HIGH COURT OF M P
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February 17, 2011 |
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VIKKY ALIAS VIKAS Vs. STATE OF M P
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December 13, 2011 |
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VIKRAM PATEL Vs. M P STATE ELECTRICITY BOARD
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January 24, 2011 |
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VIKRAM SHARMA Vs. STATE BANK OF INDORE
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November 10, 2011 |
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VIKRAM SINGH BHADORIA Vs. STATE OF M P
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March 17, 2011 |
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VILLAGE PANCHAYAT ATRAILA Vs. STATE OF M P
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March 25, 2011 |
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VIMLA BAI Vs. MUKESH VERMA
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December 13, 2011 |
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VIMLA BARKADE Vs. STATE OF M P
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August 3, 2011 |
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VIMLA THAPAK Vs. M P MADHYA KSHETRA VITRAN CO LTD
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June 20, 2011 |
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VINOD Vs. STATE OF M P
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March 30, 2011 |
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VINOD KUMAR Vs. MOHAMMAD HAFIZ
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November 15, 2011 |
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VINOD KUMAR CHOURASIA Vs. LABOUR INSPECTOR
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September 7, 2011 |
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VINOD KUMAR JAIN Vs. UNION OF INDIA
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November 22, 2011 |
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VINOD KUMAR SHARMA Vs. UNION OF INDIA
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June 21, 2011 |
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VINOD KUMAR SURANA Vs. JAFAR MEWATI
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January 17, 2011 |
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VIPIN TRIVEDI Vs. MOHANLAL SHARMA
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May 23, 2011 |
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VIRENDRA KUMAR BHALADHARE Vs. STATE OF M P
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August 2, 2011 |
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VIRENDRA KUMAR GUPTA Vs. STATE OF M P
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January 11, 2011 |
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VIRENDRA KUMAR HAJARI Vs. STATE OF M.P.
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July 12, 2011 |
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VIRENDRA KUMAR SWARNKAR Vs. M P STATE AGRICULTURAL MARKETING BOARD
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August 16, 2011 |
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VIRENDRA SINGH Vs. PRINCIPAL
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July 13, 2011 |
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VISHAL SINGH Vs. STATE OF M P
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February 3, 2011 |
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VISHNU PRASAD TIWARI Vs. UNION OF INDIA
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September 30, 2011 |
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VIVEK MISHRA Vs. BHAGWAN RAJ PANDEY
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August 25, 2011 |
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VODAFONE ESSAR SPACETEL LIMITED Vs. ABHIYAAN LOGISTICS
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July 26, 2011 |
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W C I Vs. GYANWATI
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July 13, 2011 |
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WAHID SIDDIQUI Vs. STATE OF MADHYA PRADESH
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April 15, 2011 |
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WESTERN COALFILDS LTD Vs. KAUSHALYA BAI
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August 29, 2011 |
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WESTERN RAILWAY Vs. BAGI
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December 13, 2011 |
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Y P SINGH Vs. STATE OF M P
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October 21, 2011 |
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YADWINDER SINGH Vs. STATE OF MADHYA PRADESH
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May 4, 2011 |
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YAGYA NARAYAN Vs. STATE OF M P
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April 27, 2011 |
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YAKOOB KHAN Vs. PRADEEP SHRIMAL
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March 17, 2011 |
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YASIN Vs. STATE OF M P
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August 17, 2011 |
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YESHWANT CLUB Vs. STATE OF M P
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March 18, 2011 |
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YOGENDRA KUMAR SINGH Vs. M P RAJYA SAHAKARI BANK MARYADIT
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February 10, 2011 |
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YOGENDRA SINGH SENGAR Vs. BARKATULLAH UNIVERSITY
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February 17, 2011 |
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YOGESH AND ORS Vs. STATE OF M P
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December 13, 2011 |
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YOGESH KUMAR GULATI Vs. SATYA PRAKASH DHINGRA
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April 26, 2011 |
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YOGESH MALVIYA Vs. STATE OF M P AND ORS
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January 4, 2011 |
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YOGESHWAR PRASAD AND ANOTHER Vs. STATE OF M P
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December 13, 2011 |
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YOGRAJ Vs. PREMLATA
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June 24, 2011 |
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YUKUB ALI KHAN Vs. STATE OF M P
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January 28, 2011 |
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ZARINA BI Vs. STATE OF MADHYA PRADESH
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February 24, 2011 |
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ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. STATE OF MP
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May 3, 2011 |
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ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. RAJJU KHAN
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December 13, 2011 |
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ZILA THOK UPBHKTA Vs. STATE OF M P AND
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July 13, 2011 |