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AAKANSHHA SHRIVASTAVA Vs. VIRENDRA SHRIVASTAVA
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April 15, 2010 |
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AASHIRWAD FOODS AND BEVERAGES Vs. ARUNENDRA MOHAN PATHAK
|
December 8, 2010 |
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ABDUL MOMIN KHAN Vs. INDIAN RAILWAY AND OTHERS
|
September 24, 2010 |
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ABDUL NAIM Vs. STATE OF M P
|
July 21, 2010 |
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ABDUL RAHMAN Vs. SUFU
|
September 7, 2010 |
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ABDUL RASHID Vs. JAMEELA BI
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October 13, 2010 |
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ABDUL SAMAD Vs. KHEMRAJ
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June 24, 2010 |
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ABHIJIT SINGH Vs. STATE OF M P
|
December 14, 2010 |
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ABHILASHA RESIDENTIAL SOCIETY Vs. INDORE MUNICIPAL CORPORATION
|
July 13, 2010 |
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ABHIMANYU SINGH Vs. STATE OF M P
|
August 9, 2010 |
|
ABID Vs. JAGDISH PRASAD
|
July 6, 2010 |
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ACME PAPERS LIMITED Vs. M P FINANCIAL CORPORATION
|
July 9, 2010 |
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AFROZ SAFVI Vs. STATE OF M.P. AND OTHERS
|
October 22, 2010 |
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AHSAN UR REHMAN Vs. M P STATE CO OPERATIVE TRIBUNAL
|
March 18, 2010 |
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AJAY DUBEY Vs. STATE OF M P
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September 20, 2010 |
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AJAY DUBEY Vs. STATE OF M P
|
September 29, 2010 |
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AJAY JAGDISH SHARMA Vs. STATE OF MADHYA PRADESH
|
July 1, 2010 |
|
AJAY SHARMA Vs. UNION OF INDIA
|
December 8, 2010 |
|
AJJU AJAY KUMAR Vs. STATE OF M P
|
September 15, 2010 |
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AKANKSHA PANDEY Vs. STATE OF M P
|
September 14, 2010 |
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AKASH JAIN Vs. JAMA MASJID COMMITTEE
|
October 11, 2010 |
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AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. STATE OF M P
|
June 29, 2010 |
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AKHILESH SARAF Vs. USHA TIWARI
|
November 9, 2010 |
|
AKSHYA Vs. HEM RAJ SINGH
|
February 19, 2010 |
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ALIYA AMMA Vs. STATE OF MADHYA PRADESH
|
February 2, 2010 |
|
ALKA Vs. AKASH
|
January 25, 2010 |
|
ALKA Vs. AJAYKANT
|
February 19, 2010 |
|
ALKA TULAPURKAR (MRS.) W/O. RAVINDRA TULAPURKAR Vs. MOHAMMAD SHARIF S/O. SARDAR PATEL & M.P. GOVT.
|
April 29, 2010 |
|
ALL INDIA BANK OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
|
October 13, 2010 |
|
ALL INDIA BANK OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
|
October 14, 2010 |
|
ALL INDIA STATE BANK OF INDORE OFFICERS COORDINATION COMMITTEE Vs. STATE BANK OF INDORE
|
April 9, 2010 |
|
AMAR DAS BAIRAGI Vs. STATE OF MP
|
April 7, 2010 |
|
AMAR SINGH Vs. STATE OF MP
|
February 16, 2010 |
|
AMAR SINGH Vs. STATE OF MP
|
January 11, 2010 |
|
AMAR SINGH Vs. BALMUKUND
|
January 13, 2010 |
|
AMARNATH Vs. BALBEER KOUR
|
August 25, 2010 |
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AMBALAL Vs. STATE OF MP
|
January 4, 2010 |
|
AMBIKA PRASAD Vs. RAM SHIROMANI ALIAS CHANDRIKA PRASAD DWIVEDI
|
November 9, 2010 |
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AMINUL KHAN Vs. STATE OF M P
|
March 10, 2010 |
|
AMIT KUMAR SHARMA Vs. MADANLAL
|
November 23, 2010 |
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AMIT PANDE Vs. M P HOUSING BOARD
|
November 24, 2010 |
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AMITA GAS SERVICE Vs. RAMAN GUPTA
|
August 5, 2010 |
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AMRITLAL Vs. MUTA VALLI HUSSAIN TEKRI
|
July 2, 2010 |
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ANAND BALE Vs. STATE OF M.P
|
November 16, 2010 |
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ANAND KUMAR SINGHAI Vs. YAMUNA DEVI
|
October 14, 2010 |
|
ANAND SELOT Vs. CHIEF SECRETARY GOVT OF M P
|
February 16, 2010 |
|
ANAND SHANKA DIXIT Vs. STATE OF MADHYA PRADESH
|
July 22, 2010 |
|
ANAND TRUST Vs. STATE OF M P
|
April 7, 2010 |
|
ANANDI PRASAD DWIVEDI Vs. STATE OF MP
|
March 15, 2010 |
|
ANANTRAM SONI Vs. JYOTI SONI
|
April 27, 2010 |
|
ANCHAL MISHRA Vs. SHANKAR SINGH RATHORE
|
August 4, 2010 |
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ANEETA BAI Vs. STATE OF M P
|
November 9, 2010 |
|
ANIFA KHAN Vs. STATE OF M P
|
August 5, 2010 |
|
ANIL JAIN Vs. STATE OF M P
|
March 9, 2010 |
|
ANIL KUMAR MARKHEDKAR Vs. STATE OF M P
|
August 2, 2010 |
|
ANIL KUMAR PUROHIT Vs. HARI SINGH GAUR VISHWA VIDHYALAYA SAGAR
|
September 9, 2010 |
|
ANIL KUMAR SINGHAL Vs. STATE OF MADHYA PRADESH
|
July 6, 2010 |
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ANIMESH POLY INDUSTRIES P. LTD. Vs. REGISTRAR OF COMPANIES
|
March 18, 2010 |
|
ANITA KHARE Vs. STATE OF M P
|
August 5, 2010 |
|
ANITA PAWAR Vs. DHARMENDRA SIKARWAR
|
July 22, 2010 |
|
ANITABAI Vs. ATIK KHAN
|
April 10, 2010 |
|
ANJALI SHUKLA Vs. SUNIL KUMAR SHUKLA
|
January 18, 2010 |
|
ANJUM SHEKH Vs. STATE OF M P
|
January 29, 2010 |
|
ANJUMAN TANJIMUL COMMITTEE Vs. MOHD ABDULLAH
|
October 26, 2010 |
|
ANNI ALIAS RAMESH Vs. STATE OF MP
|
July 27, 2010 |
|
ANSAR AHMED Vs. HALIM ALIAS ABDUL HAKIM
|
July 22, 2010 |
|
ANURAG MITTAL Vs. STATE OF MP
|
March 9, 2010 |
|
ANUSUIYA SINGH Vs. STATE OF MP
|
August 11, 2010 |
|
ANWAR ALIAS ANNU Vs. STATE OF MP
|
March 11, 2010 |
|
ARCHANA SAREES Vs. M P HANDICRAFT AND HANDLOOM DEVELOPMENT CORPORATION LTD
|
February 19, 2010 |
|
Arif Ahmad Quraishi Vs. Shajia Quraishi
|
April 28, 2010 |
|
ARIHANT URBAN CO Vs. RAVINDRA
|
March 10, 2010 |
|
ARJUN Vs. STATE OF M P
|
January 22, 2010 |
|
ARJUN Vs. SANJAY
|
February 25, 2010 |
|
ARJUN SINGH Vs. VARDIBAI
|
August 11, 2010 |
|
ARPITA BISEN Vs. M P BHOJ OPEN UNIVERSITY
|
December 2, 2010 |
|
ARUN KUMAR Vs. S K SHRIVASTAVA
|
September 22, 2010 |
|
ARUN KUMAR JAIN Vs. DINESH TRIPATHI
|
January 21, 2010 |
|
ARUN SEHLOT Vs. M P VIDHAN SABHA
|
November 24, 2010 |
|
ARVIND ALIAS CHHOTA Vs. STATE OF M.P.
|
July 13, 2010 |
|
ARVIND SHARMA Vs. STATE OF M P
|
August 4, 2010 |
|
ARVIND SINGH Vs. STATE OF M P
|
December 2, 2010 |
|
ARVIND SINGH BHADORIYA Vs. KUNTI BHADORIYA
|
September 17, 2010 |
|
ASEEM KUMAR Vs. MADHUSUDAN AGARWAL AND ORS
|
October 21, 2010 |
|
ASHARAM Vs. SURAJ SINGH BAGHEL
|
October 20, 2010 |
|
ASHIS KUMAR JAIN Vs. M P STATE TRANSPORT APPELLATE TRIBUNAL
|
January 29, 2010 |
|
ASHISH Vs. IFFCO TOKIO GENERAL INS CO LTD
|
October 26, 2010 |
|
ASHISH KUMAR SHRIVASTAVA Vs. WESTERN COAL FIELDS LTD
|
June 22, 2010 |
|
ASHISH RAJ Vs. STATE OF M P
|
April 28, 2010 |
|
ASHOK Vs. STATE OF M P
|
October 5, 2010 |
|
ASHOK Vs. STATE OF M P
|
December 15, 2010 |
|
ASHOK ANAND Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2010 |
|
ASHOK CHOUDHARY Vs. DILIP KUMAR GHOSH & ORS
|
May 18, 2010 |
|
ASHOK KUMAR Vs. STATE OF MP
|
July 16, 2010 |
|
ASHOK KUMAR BANSAL Vs. SUSHILA DEVI BANSAL
|
January 18, 2010 |
|
ASHOK KUMAR JAIN Vs. SURESH PATHAK
|
January 29, 2010 |
|
ASHOK KUMAR JAIN Vs. THAKUR RANDHIR SINGH
|
September 15, 2010 |
|
ASHOK KUMAR SHUKLA Vs. STATE OF M P
|
January 18, 2010 |
|
ASHOK KUMAWAT Vs. STATE OF M P
|
September 22, 2010 |
|
ASHOK NANDA Vs. STATE OF M P
|
October 1, 2010 |
|
ASHOK SALES Vs. PURNA GASES
|
October 6, 2010 |
|
ASHOK TIWARI Vs. M P TEXT BOOK CORPORATION
|
April 20, 2010 |
|
ASHWANI KUMAR SAXENA Vs. STATE OF M P
|
December 3, 2010 |
|
ASHWIN VERMA Vs. RAVIKANT
|
March 11, 2010 |
|
ATOFINA CATALYST (INDIA) LIMITED Vs. YADAV PRASAD
|
March 9, 2010 |
|
ATUL SHRIVASTAVA Vs. APARNA SHRIVASTAVA
|
January 4, 2010 |
|
AWADH RAJ SINGH, S/O SHRI RAMESHWAR SINGH Vs. STATE OF M P
|
November 9, 2010 |
|
AWADH SON OF BHAIYALAL YADAV & ORS Vs. STATE OF M P
|
November 24, 2010 |
|
AZAD SINGH BAGHEL Vs. STATE OF MP
|
May 3, 2010 |
|
AZIZUDDIN QURESHI Vs. STATE OF M P
|
December 8, 2010 |
|
B P GONDANE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 13, 2010 |
|
BABBOO LAL ALIAS BABU LAL Vs. STATE OF MADHYA PRADESH
|
November 23, 2010 |
|
BABLA Vs. STATE OF MADHYA PRADESH
|
April 1, 2010 |
|
BABLU Vs. SIYARAM
|
May 19, 2010 |
|
BABLU Vs. STATE OF M P
|
November 23, 2010 |
|
BABLU ALIAS MAHENDRA Vs. STATE OF M P
|
November 15, 2010 |
|
BABOOLAL Vs. STATE OF MADHYA PRADESH
|
September 9, 2010 |
|
BABOOLAL Vs. STATE OF M P
|
December 16, 2010 |
|
BABU SINGH Vs. GORAKH SINGH
|
December 14, 2010 |
|
BABUJI ALIAS SHYAM Vs. STATE OF MP
|
October 12, 2010 |
|
BABY BAI Vs. KAMLA BAI
|
February 1, 2010 |
|
BACHCHA SHANKAR MISHRA Vs. SHRI KRISHNA PANDEY
|
January 13, 2010 |
|
BADIA Vs. LAXMINARAYAN
|
June 22, 2010 |
|
BADRI BAI Vs. DAULATRAM
|
April 28, 2010 |
|
BADRI PRASAD Vs. ANTO BAI
|
March 9, 2010 |
|
BADRI PRASAD Vs. STATE OF M P
|
March 6, 2010 |
|
BADRI PRASAD YADAV Vs. STATE OF MP
|
March 29, 2010 |
|
Bagdiram Vs. State of M.P.
|
February 16, 2010 |
|
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
May 13, 2010 |
|
BAIJNATH CHOUDHARY Vs. SECRETARY M G M HIGHER SECONDARY SCHOOL
|
August 19, 2010 |
|
BAJAJ ALLIANZ Vs. RADHABAI
|
March 12, 2010 |
|
BAJRANG LAL AGARWAL Vs. UNION OF INDIA
|
May 7, 2010 |
|
BALARAM Vs. STATE OF M P
|
October 14, 2010 |
|
BALBIR SINGH SIDHU Vs. UNION OF INDIA
|
August 31, 2010 |
|
BALKISHAN Vs. STATE OF M P
|
January 19, 2010 |
|
BALKRISHAN Vs. REGISTRAR OF PUBLIC TRUSTS
|
June 22, 2010 |
|
BALLA ALIAS BALADEEN Vs. STATE OF M P
|
May 7, 2010 |
|
BALRAM Vs. NIRBHAYRAM
|
December 15, 2010 |
|
BALRAM ALIAS BALLU Vs. STATE OF M P
|
April 22, 2010 |
|
BALRAM TIWARI Vs. STATE OF MP
|
May 20, 2010 |
|
BALWANT RAI AGRAWAL Vs. BHARAT PETROLIUM CORPORATION
|
January 7, 2010 |
|
BANSHIDHAR GOYANKA Vs. ALOK KUMAR
|
July 28, 2010 |
|
BANSILAL Vs. STATE OF MADHYA PRADESH
|
July 15, 2010 |
|
BANWARILAL Vs. SACHIN LOGARIA
|
May 6, 2010 |
|
BAPULAL Vs. STATE OF MADHYA PRADESH
|
February 11, 2010 |
|
BARWANI SUGAR Vs. UNION OF INDIA
|
June 21, 2010 |
|
BASANT KUMAR Vs. PREMWATIBAI
|
March 25, 2010 |
|
BASANT KUMAR Vs. INDRA SEN
|
November 25, 2010 |
|
BASANTI MAHORE AND ORS Vs. GANESH AND ANR
|
August 26, 2010 |
|
BHAGIRATH GAUTAM S/O BADRI PRASAD Vs. STATE OF M P
|
July 5, 2010 |
|
BHAGIRATH PRASAD Vs. ELECTION COMMISSION OF INDIA
|
September 17, 2010 |
|
BHAGWAN DAS Vs. STATE OF MP
|
April 23, 2010 |
|
BHAGWAN SINGH & ORS. Vs. STATE OF MADHYA PRADESH
|
July 9, 2010 |
|
BHAGWANDAS Vs. SHRIRAM
|
March 9, 2010 |
|
BHAGWANDAS SHOBHALAL JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 18, 2010 |
|
BHAGWANDAS SWARNAKAR Vs. STATE OF M P
|
November 23, 2010 |
|
BHAGWANDAS YADAV Vs. ROHIT TIWARI
|
January 27, 2010 |
|
BHAGWANLAL Vs. STATE OF MP
|
January 5, 2010 |
|
BHAGWANSINGH ALIAS PAPPU SON OF LATE PATIRAM JATAV Vs. STATE OF M P THROUGH POLICE STATION
|
July 14, 2010 |
|
Bhagwat Prasad Vs. President, Harijan Machya Shahakari Samiti
|
December 3, 2010 |
|
BHAGWATI SINGH VERMA Vs. STATE OF M P
|
September 27, 2010 |
|
BHAIYALAL Vs. NEW INDIA INSURANCE CO LTD
|
August 26, 2010 |
|
BHANUPRAKASH Vs. BAJAJ ALLIANZE GENERAL INSURANCE COMPANY LTD.
|
February 18, 2010 |
|
BHARAT Vs. STATE OF M P
|
January 12, 2010 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. UNION OF INDIA (UOI)
|
November 9, 2010 |
|
BHARAT SINGH Vs. STATE OF M P
|
September 29, 2010 |
|
BHARAT SINGH Vs. RAMESHWAR
|
November 30, 2010 |
|
BHARTIYA ALTERNATIVE MEDICAL FOUNDATION Vs. STATE OF M P
|
July 22, 2010 |
|
BHASKAR PRAKASHAN PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 22, 2010 |
|
BHAVUK SHARMA Vs. ANJU SHARMA
|
January 29, 2010 |
|
BHAWARSINGH Vs. STATE OF M P
|
January 27, 2010 |
|
BHAY KUWAR Vs. SUBHASH
|
May 19, 2010 |
|
BHERU LAL Vs. GRASIM INDUSTRIES LIMITED
|
September 1, 2010 |
|
BHERULAL Vs. STATE OF MP
|
April 5, 2010 |
|
BHERULAL Vs. STATE OF M P
|
January 5, 2010 |
|
BHIKARI Vs. STATE OF MADHYA PRADESH
|
February 4, 2010 |
|
BHIMRAJ MAHAR Vs. STATE OF MP
|
February 3, 2010 |
|
BHOPAL CITIZENS FORUM Vs. STATE OF M P
|
August 9, 2010 |
|
BHUPENDRA SINGH ALIAS GUDDA SINGH Vs. STATE OF MADHYA PRADESH
|
September 8, 2010 |
|
BHUPENDRA SINGH KUSHWAH Vs. STATE OF MP
|
July 14, 2010 |
|
BHUWAN @ BHAWAN S/O PREMLAL GAUTAM Vs. STATE OF M P THROUGH POLICE STATION
|
December 9, 2010 |
|
BIAORA INFRASTRUCTURE PVT LTD Vs. STATE OF M P
|
October 20, 2010 |
|
BILLAN KHAN Vs. SARDAR KHAN
|
October 4, 2010 |
|
BINDU PATEL Vs. STATE OF MP
|
August 3, 2010 |
|
BIRJIYA BAI Vs. KAILASH NARAYAN
|
March 30, 2010 |
|
BIRLA ERICSSON OPTICAL LIMITED Vs. RAMESHWARA JUTE MILLS CO. LIMITED
|
November 19, 2010 |
|
BOARD OF SECONDARY EDUCATION MADHYA PRADESH Vs. D P AWASTHY, S/O G S AWASTHY FORMER SECTION OFFICE
|
October 20, 2010 |
|
BOBY ALIAS SANJEEV SINGH Vs. STATE OF MADHYA PRADESH
|
March 17, 2010 |
|
BOOTE KANCHHEDI Vs. STATE OF M P
|
September 28, 2010 |
|
BRAJESH SHARMA Vs. NAGENDRA SINGH SISODIYA
|
January 18, 2010 |
|
BRAMHA SWAROOP SAINI Vs. STATE OF M P
|
November 19, 2010 |
|
BUDHESINGH Vs. AMMAN KHAN
|
November 15, 2010 |
|
BUPENDRA KUMAR Vs. STATE OF M.P.
|
February 17, 2010 |
|
C B AWASTHY Vs. RAMNARAYAN
|
July 26, 2010 |
|
CARMEL CONVENT SECONDARY SCHOOL Vs. STATE OF M P
|
February 23, 2010 |
|
CHAGGANLAL Vs. SUNIL KUMAR
|
February 17, 2010 |
|
CHAMPALAL Vs. STATE OF MP
|
February 9, 2010 |
|
CHAMUNDA STANDDARD MILLS Vs. RAVINDRA
|
December 1, 2010 |
|
CHAND KHAN Vs. STATE OF MP
|
May 11, 2010 |
|
CHANDA Vs. SANJAY CHOUHAN
|
April 30, 2010 |
|
CHANDERKANT GUPTA Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
April 9, 2010 |
|
CHANDRABHAN SINGH RAJPUT Vs. STATE OF M P
|
April 19, 2010 |
|
CHANDRASHEKHAR VERMA Vs. STATE OF MP
|
April 26, 2010 |
|
CHANDRIKA PRASAD TIWARI Vs. STATE OF M P
|
September 17, 2010 |
|
CHARAN SINGH Vs. STATE OF MP
|
January 27, 2010 |
|
CHEN SINGH Vs. UNION OF INDIA
|
April 20, 2010 |
|
CHHAGANLAL BHILALA Vs. STATE OF M P
|
November 23, 2010 |
|
CHHENU ALIAS YUNUS Vs. STATE OF M P
|
July 2, 2010 |
|
CHHOTELAL RAI Vs. STATE OF MP
|
February 23, 2010 |
|
CHHUNULAL Vs. KESHARBAI
|
August 3, 2010 |
|
CHINGALAL YADAV Vs. STATE OF M P
|
March 26, 2010 |
|
CHITRAREKHA SAULAKHE Vs. SURESH SAULAKHE
|
June 21, 2010 |
|
CHOTUDAS Vs. STATE OF M P
|
August 16, 2010 |
|
CIT Vs. STL EXTRUSION (P.) LTD.
|
October 25, 2010 |
|
CIT Vs. JAORA FLOUR & FOODS (P.) LTD.
|
January 29, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LTD.
|
January 11, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. NALIN PATNI
|
August 18, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI AGARBATTI FACTORY
|
June 23, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. MEDICAPS LTD
|
January 8, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
February 15, 2010 |
|
COMPUTER SCIENCES CORPORATION INDIA PVT LTD Vs. SHIVAJI SINGH
|
October 14, 2010 |
|
D D JALOTA Vs. STATE OF M P
|
February 16, 2010 |
|
D K NEMA Vs. STATE OF M P
|
December 13, 2010 |
|
D K SINGH Vs. STATE OF M P
|
September 13, 2010 |
|
DADU KAUSHALENDRA NATH SINGH S/O DADU MAHENDRA NAT Vs. THAKUR NARAYAN SINGH, S/O THAKUR BATTI SINGH
|
November 30, 2010 |
|
DAMODAR PRASAD SHARMA Vs. STATE OF M P
|
September 23, 2010 |
|
DARIYAV SINGH Vs. AGRO INDUSTRIAL COMPANY
|
June 29, 2010 |
|
DASHRATH SINGH Vs. BANTI
|
February 5, 2010 |
|
DAYARAM Vs. STATE OF MP
|
March 19, 2010 |
|
DAYARAM Vs. CHARBHUJA NATH MANDIR PANCH MAHESHWARIYAN
|
August 20, 2010 |
|
Dayashanker Singh Vs. The State of M.P.
|
August 31, 2010 |
|
DEEPA DUBEY Vs. UNION OF INDIA
|
April 19, 2010 |
|
DEEPAK CONSTRUCTION CO LTD Vs. RAMBABU
|
November 22, 2010 |
|
DEEPAK KUMAR DUGAYA Vs. STATE OF M P
|
September 10, 2010 |
|
DENA BANK Vs. MUNICIPAL CORPORATION
|
September 30, 2010 |
|
DEPARTMENT OF POST AND TELEGRAPH Vs. MOHD JAMIL KHAN
|
July 1, 2010 |
|
DESHRAJ JAIN Vs. STATE OF M P AND ORS
|
September 14, 2010 |
|
DEV VRAT MISHRA Vs. STATE OF M P
|
October 4, 2010 |
|
Deva Vs. State of M.P.
|
April 20, 2010 |
|
DEVI SINGH Vs. STATE OF M P
|
July 29, 2010 |
|
DHAR SPINNER P LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
January 6, 2010 |
|
DHAR TEXTILE MILLS LTD Vs. CANARA BANK SIYAGANJ BRANCH
|
September 21, 2010 |
|
Dharamveer Singh Vs. Sate of M.P.
|
March 31, 2010 |
|
DHARMDEV SINGH RAJPUT Vs. KAVINDRA SINGH
|
October 12, 2010 |
|
DHEERAJ KUMAR Vs. ANREJA ROAD LINES
|
August 20, 2010 |
|
Dhelau Kurmi Vs. State of M.P. (now State of C.G.)
|
August 13, 2010 |
|
DILIP BHARTI Vs. MEERA BAI
|
October 12, 2010 |
|
DIMAN SINGH Vs. GENDALAL
|
March 4, 2010 |
|
DINESH Vs. UNION OF INDIA
|
August 26, 2010 |
|
DINESH Vs. STATE OF M P
|
January 15, 2010 |
|
DINESH LODHI Vs. REKHA AGRAWAL
|
August 26, 2010 |
|
DIVASHREE SHARMA Vs. STATE OF M P
|
September 15, 2010 |
|
DURGANATH SINGH Vs. STATE OF MP
|
January 12, 2010 |
|
DURGESH CHAURASIYA Vs. PRAKASH KUSHWAH
|
February 8, 2010 |
|
DUSHYANT KUMAR Vs. BABU KHAN AND ORS
|
November 15, 2010 |
|
DWARKA PRASAD KASHYAP Vs. STATE OF M P
|
January 20, 2010 |
|
EMAMI LTD Vs. REGISTRAR M P COMMERCIAL TAX
|
July 27, 2010 |
|
EVISION ASSOCIATES Vs. UCO BANK
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February 5, 2010 |
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EXECUTIVE ENGINEER Vs. KALAWATI
|
July 8, 2010 |
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F F I L C 16/3 T T M I D C AREA NAVI MUMBAI Vs. SUPREME ENGINEERS
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March 25, 2010 |
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FAQIR MOHAMMAD Vs. GULABCHAND
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August 5, 2010 |
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FOCUS ENERGY LTD Vs. GOVERNMENT OF INDIA
|
September 29, 2010 |
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FULJENCIA Vs. STATE OF M P
|
August 4, 2010 |
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G P DEWANGON Vs. STATE OF M P
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September 14, 2010 |
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GAJADHAR SINGH Vs. GULAB BAI
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July 14, 2010 |
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GAJENDRA Vs. STATE OF M P
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May 14, 2010 |
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GANASIYA Vs. SHREE DAAMJI
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September 7, 2010 |
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GANESH MINES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
March 4, 2010 |
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GANESH PRASAD Vs. ASADULLA USMANI
|
August 11, 2010 |
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GANESH RAM Vs. STATE OF MADHYA PRADESH
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February 25, 2010 |
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GANESHI PATEL Vs. STATE OF M P
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October 22, 2010 |
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GANGADHAR Vs. STATE OF M P
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July 22, 2010 |
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GANGARAM Vs. MANGILAL
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August 23, 2010 |
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GANPAT Vs. HEMRAJ
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April 13, 2010 |
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GANPATLAL VYAS Vs. STATE OF MP
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February 15, 2010 |
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GAURISHANKAR Vs. HALKURAM
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August 5, 2010 |
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GAYA PRASAD Vs. PRADUMN PRASAD
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August 27, 2010 |
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GAYATRI Vs. ASHISH KUMAR
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February 24, 2010 |
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GAYATRI DEVI Vs. NARAYAN SWARUP ALIAS NARAYAN DAS THAREJA
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July 29, 2010 |
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GEETA BAI Vs. PRITAM SINGH
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February 17, 2010 |
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GEETA BAKADE Vs. STATE OF M P
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July 22, 2010 |
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GENDALAL Vs. JASODA BAI
|
April 23, 2010 |
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GENDAUA Vs. STATE OF MP
|
April 23, 2010 |
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GHANSHYAM Vs. MANAGER MPSRTC DEPOT UJJAIN
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July 1, 2010 |
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GHANSHYAM NARAIN DUBEY Vs. STATE OF M P
|
August 26, 2010 |
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GHANSHYAM TIWARI Vs. STATE OF MP
|
April 26, 2010 |
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GHANSHYAMDAS AND CO. Vs. COMMISSIONER OF COMMERCIAL TAX, MADHYA PRADESH
|
August 31, 2010 |
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GHANSHYAMDAS GOYAL Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2010 |
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GIRISH KUMAR Vs. STATE OF M P
|
May 7, 2010 |
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GIRISH SHRIVASTAVA Vs. N K PATERIA
|
May 7, 2010 |
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GIRISHCHAND VERMA Vs. UMA SHARMA
|
June 30, 2010 |
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GIRRAJ BINDAL Vs. DISTRICT WHOLESALE CONSUMER COOPERATIVE STORE LTD SHIVPURI
|
July 7, 2010 |
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GLODYNE TECHNOSERVE LTD Vs. STATE OF M P
|
July 29, 2010 |
|
GOKUL PRASAD UPADHYAY Vs. STATE OF M P
|
August 19, 2010 |
|
GOLMAN Vs. MUNIYA BAI
|
August 19, 2010 |
|
GOPAL DAS RENWAL Vs. DEEPIKA JAIN
|
January 18, 2010 |
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GOVIND PRASAD Vs. VIDHATA
|
November 25, 2010 |
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GOVIND PRASAD BANSAL Vs. GOPALDAS
|
July 15, 2010 |
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GOVIND SHARAN Vs. BABULAL
|
March 11, 2010 |
|
Govind Singh Rajput Vs. State of Chhattisgarh
|
June 30, 2010 |
|
GUDDA @ OMPRAKASH S/O MOHANLAL CHOUBEY Vs. STATE OF M P THROUGH POLICE STATION
|
July 16, 2010 |
|
GUDDA @ VIJAY PATEL, SON OF KISHAN SINGH PATEL Vs. STATE OF M P
|
October 27, 2010 |
|
GUDDAIYA Vs. STATE OF MP
|
January 5, 2010 |
|
GULABBAI Vs. KAMLABAI
|
July 7, 2010 |
|
GULAM ALIAS FARUKH Vs. STATE OF MADHYA PRADESH
|
February 19, 2010 |
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GULJARILAL JAIN Vs. RAVIKANT SHIRKE
|
January 19, 2010 |
|
GULREJ Vs. STATE OF M P
|
October 6, 2010 |
|
GULZARILAL JAIN Vs. RAVIKANT SHIRKE
|
September 24, 2010 |
|
GURMEET SINGH Vs. STATE OF M P
|
April 21, 2010 |
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GURMIT SINGH VIKHU Vs. PUNJAB AND SIND BANK
|
March 17, 2010 |
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GURMIT SINGH VIKU Vs. PUNJAB AND SIND BANK AND OTHERS
|
April 9, 2010 |
|
GURUCHARAN SINGH Vs. STATE OF MP
|
January 19, 2010 |
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GURUDAYAL GUPTA Vs. SATPURA NARMADA KSHETRIYA GRAMIN BANK CHHINDWARA
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July 2, 2010 |
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GURUDEV SINGH Vs. STATE OF M P
|
September 22, 2010 |
|
GWALIOR DEVELOPMENT AUTHORITY Vs. NEHRU GRIH NIRMANSAHAKARI SAMITI LTD
|
July 13, 2010 |
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GWALIOR WHOLESALE CLOTH MARKET HOUSING COOPERATIVE SOCIETY LTD Vs. RAMSEWAK GUPTA
|
January 13, 2010 |
|
GYAN SINGH SISODIA Vs. STATE OF M P
|
January 28, 2010 |
|
GYANESH SHARMA Vs. STATE OF MP
|
January 8, 2010 |
|
GYASI NAYAK Vs. GYANCHANDRA JAIN
|
March 18, 2010 |
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H S TRIPATHI Vs. STATE OF M P
|
September 6, 2010 |
|
H.S. TRIPATHI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
August 17, 2010 |
|
HABIB Vs. STATE OF MP
|
October 22, 2010 |
|
HALKU Vs. STATE OF M P
|
November 23, 2010 |
|
HANISH KUKREJA Vs. STATE OF MP
|
March 12, 2010 |
|
HANSRAJ Vs. STATE OF M P
|
February 16, 2010 |
|
HARDEO MOTOR TRANSPORT COMPANY Vs. STATE OF M P
|
January 12, 2010 |
|
HARERAM KAURAV Vs. STATE OF MADHYA PRADESH
|
April 9, 2010 |
|
HARGOVIND NAGAICH Vs. STATE OF MP
|
April 8, 2010 |
|
HARI CHARAN SONI Vs. STATE OF M P
|
October 6, 2010 |
|
HARI MOHAN CHAUDHARY Vs. STATE OF M P
|
September 22, 2010 |
|
HARI SHANKAR Vs. SHAMBHUSINGH
|
May 20, 2010 |
|
HARI SINGH Vs. STATE OF M P
|
March 17, 2010 |
|
HARIBALLABH K RAWAT Vs. STATE OF MP
|
January 12, 2010 |
|
HARICHARAN Vs. STATE OF M P
|
May 12, 2010 |
|
HARIGOPAL MAURYA Vs. STATE OF M P
|
September 7, 2010 |
|
HARIKANT Vs. STATE OF M P
|
January 27, 2010 |
|
HARIOM Vs. STATE OF M P
|
January 21, 2010 |
|
HARIRAM PATEL Vs. STATE OF M P
|
March 11, 2010 |
|
HARISH SHARMA Vs. STATE OF M P
|
October 22, 2010 |
|
HARISHANKAR ARORA Vs. VEDBATI
|
September 6, 2010 |
|
HARIVANSH Vs. PARSURAM
|
March 17, 2010 |
|
HARSH JAIN Vs. FIROZ KHAN
|
October 22, 2010 |
|
HARVEER SINGH Vs. KISHAN SINGH TOMAR
|
January 15, 2010 |
|
HEERALAL Vs. STATE OF MP
|
February 4, 2010 |
|
HIMGOURI PULSES INDUSTRIAL AREA Vs. STATE OF M P
|
February 22, 2010 |
|
HIMMAT KOTHARI Vs. PARASMAL SAKLECHA
|
September 29, 2010 |
|
HIND KHADAN MAZDOOR FEDERATION Vs. COAL INDIA LTD
|
October 29, 2010 |
|
HINDUSTAN LEVER LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE
|
September 22, 2010 |
|
HIRALAL Vs. MANGILAL
|
May 19, 2010 |
|
HIRAMANI KRISHNA KUMAR PATIDAR & ORS Vs. HARIOM SHIVANARAYAN PATIDAR (DECEASED BY L RS ) & ANR
|
November 11, 2010 |
|
HUJUL AKBAR Vs. STATE OF M P
|
September 15, 2010 |
|
HUKUM SINGH Vs. MAHESH
|
May 13, 2010 |
|
HUKUM SINGH Vs. STATE OF M P
|
December 1, 2010 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. HAROON BI
|
August 23, 2010 |
|
IKBAL AHMAD Vs. GIRDHARI LAL
|
March 18, 2010 |
|
ILIYAS Vs. STATE OF M.P
|
July 9, 2010 |
|
IMARTIBAI Vs. STATE OF MADHYA PRADESH
|
September 9, 2010 |
|
IN REFERENCE Vs. STATE OF M P THROUGH P S
|
November 11, 2010 |
|
IN REFERENCE Vs. VIJAY KESHARWANI
|
October 25, 2010 |
|
INDER SINGH Vs. RAMESH
|
November 25, 2010 |
|
INDRA KUMAR BORBAN AND ANR Vs. STATE OF MP AND ORS
|
November 16, 2010 |
|
INDUSTRIAL SECURITY ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
October 4, 2010 |
|
INSTITUTION OF TECHNOLOGY AND MANAGEMENT RUN BY SAMTA LOK SANSTHAN TRUST Vs. GOVT OF M P
|
May 11, 2010 |
|
IRFAN Vs. STATE OF M P
|
February 1, 2010 |
|
ISHAQ Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
August 17, 2010 |
|
ISHAQUE MOHAMMAD Vs. SAINI BEGUM
|
April 1, 2010 |
|
ISHRAT Vs. STATE OF MP
|
July 14, 2010 |
|
ISHWAR DAYAL Vs. MOHAN SINGH
|
April 8, 2010 |
|
ISPAT KHADAN JANTA MAZOOR UNION Vs. DIRECTOR,STEEL AUTHORITY OF INDIA LTD.
|
September 6, 2010 |
|
ITD-CEMINDIA JV Vs. COMMERCIAL TAX OFFICER
|
August 10, 2010 |
|
ITI LIMITED Vs. STATE OF M P
|
September 23, 2010 |
|
ITTU @ THATIYA S/O BHURA Vs. STATE OF M P
|
December 16, 2010 |
|
JABALPUR PASCHIM VYAPARI SANGH Vs. STATE OF M P
|
June 23, 2010 |
|
JAGANNATH Vs. JAGDISHCHANDRA
|
November 23, 2010 |
|
JAGDISH Vs. ACHHELAL
|
October 6, 2010 |
|
JAGDISH Vs. MANOHARPRASAD
|
June 29, 2010 |
|
JAGDISH Vs. STATE OF M P
|
February 17, 2010 |
|
JAGDISH CHANDRA RAIKWAR Vs. STATE OF M P
|
August 19, 2010 |
|
JAGDISH PRASAD GUPTA Vs. STATE OF M P
|
July 9, 2010 |
|
JAGDISH PRASAD PASTARIYA Vs. STATE OF M P
|
March 11, 2010 |
|
JAGDISH SINGH Vs. RAJMAL JALORI
|
August 31, 2010 |
|
JAGDISHCHANDRA Vs. KAILASH
|
October 4, 2010 |
|
JAGESIYA ALAIS JAGDISH Vs. STATE OF MP
|
March 10, 2010 |
|
JAHANGIR KHAN Vs. STATE OF M P
|
June 21, 2010 |
|
JAIBUN NISHA Vs. STATE OF MADHYA PRADESH
|
January 19, 2010 |
|
JAIDEEP GLASS WORKS PVT LTD Vs. COMMISSIONER OF COMMERCIALTAX
|
November 10, 2010 |
|
JAIRAM Vs. GABBULAL HEMRAJ PANWAR
|
June 28, 2010 |
|
Jaivir Singh Bhadoriya Vs. State of M.P.
|
January 27, 2010 |
|
JAMNADEVI Vs. SUSHILABAI
|
June 28, 2010 |
|
JANSAHYOUG GRIH NIRMAN SAHKARI SANSTHA MARYADIT Vs. DEPUTY REGISTRAR
|
February 1, 2010 |
|
JASPREET KAUR Vs. RAMKRISHNA
|
May 19, 2010 |
|
JAVED KHAN Vs. STATE OF M P
|
November 12, 2010 |
|
JAYCHAND Vs. SUSHILA DEVI
|
April 13, 2010 |
|
JEEVAN SINGH Vs. IRSHAD
|
August 18, 2010 |
|
JINENDRA KUMAR JAIN Vs. STATE OF MP
|
April 6, 2010 |
|
JIYALAL Vs. STATE OF M P
|
October 13, 2010 |
|
JODHA RAM Vs. STATE OF MADHYA PRADESH, THROUGH ITS SECRETARY, WATER RESOURCES DEPARTMENT, BHOPAL
|
January 20, 2010 |
|
JOGENDRA SINGH PAL Vs. OMPRAKASH GUPTA
|
January 25, 2010 |
|
JOKHILAL Vs. NAGAR PALIKA HARDA
|
July 20, 2010 |
|
JOSHI AND JOSHI CONSTRUCTION CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2010 |
|
JUGGAN ALIAS SABIR KHAN Vs. STATE OF MADHYA PRADESH
|
November 11, 2010 |
|
JUMMA KHAN Vs. NAJAR MOHD
|
November 9, 2010 |
|
JYOTI BANGDE Vs. SANJAY BANGDE
|
September 10, 2010 |
|
K D SINGH Vs. STATE OF M P
|
April 28, 2010 |
|
K K JHARIYA Vs. STATE OF MP
|
March 31, 2010 |
|
K P BHALSE Vs. STATE OF M P
|
May 12, 2010 |
|
K P DUBEY Vs. STATE OF M P
|
January 21, 2010 |
|
KADWA PUNJA & ANR. Vs. KESARIYA CHAMARIYA BHILALA & ORS.
|
March 23, 2010 |
|
KAILASH Vs. STATE OF MP
|
April 23, 2010 |
|
KAILASH Vs. AJMER SINGH
|
September 7, 2010 |
|
KAILASH AGARAWAL Vs. STATE OF M P
|
January 5, 2010 |
|
KALABAI Vs. STATE OF M P
|
July 14, 2010 |
|
KAMAL Vs. ISMAIL
|
July 6, 2010 |
|
KAMAL SINGH Vs. STATE OF MP
|
March 9, 2010 |
|
KAMALA BAI Vs. UNITED INDIA INSURANCE CO LTD
|
August 27, 2010 |
|
KAMALSINGH S/O RATANSINGH MEWADA Vs. STATE OF M P
|
July 13, 2010 |
|
KAMLA BAI Vs. PREETI RAZIADA
|
January 27, 2010 |
|
KAMLA SINGH Vs. ALKA SINGH
|
October 27, 2010 |
|
KAMLABAI Vs. GANGARAM
|
July 14, 2010 |
|
KAMLESH MISHRA Vs. STATE OF M P
|
December 16, 2010 |
|
KAMLESH SHARMA Vs. DIVISIONAL MANAGER
|
December 14, 2010 |
|
KANA MANDAL Vs. STATE OF MP
|
April 9, 2010 |
|
KANHAIYA Vs. SHEKH JAHID
|
July 8, 2010 |
|
KANHAIYALAL AND COMPANY Vs. CENTRAL BUREAU OF NARCOTICS
|
September 10, 2010 |
|
KANHAIYALAL BIDI CO Vs. SARVJANIK WACHANALYA AVAM PUSHTAKALAYA
|
April 21, 2010 |
|
KANHAIYALAL NANURAM PRAJAPAT Vs. OMPRAKASH RATANLAL BAKLIWAL
|
November 25, 2010 |
|
KANHAIYALAL VISHWAKARMA Vs. STATE OF M P
|
October 6, 2010 |
|
KANIRAM Vs. DHULILAL
|
July 23, 2010 |
|
KANTILAL Vs. SURAJBAI
|
January 13, 2010 |
|
KAPIL DURGWANI Vs. STATE OF MP
|
August 6, 2010 |
|
KASHIRAM Vs. AMMAN KHAN & ORS
|
November 15, 2010 |
|
KASHMIR SINGH Vs. STATE OF MP
|
January 5, 2010 |
|
KASTURI DEVI JAIN Vs. UNION OF INDIA
|
April 22, 2010 |
|
KAVITA BAPAT Vs. STATE OF MP
|
January 19, 2010 |
|
KEDAR Vs. STATE OF MP
|
July 7, 2010 |
|
KEDARILAL Vs. STATE OF M P
|
December 16, 2010 |
|
KESHAV PRASAD SHARMA Vs. KESHAV LAL MISHRA
|
July 22, 2010 |
|
KESHAV SINGH Vs. PREMNARAYAN
|
April 29, 2010 |
|
KESHRIMAL Vs. DHANRAJ
|
July 20, 2010 |
|
KHAMIR SINGH Vs. RADHESHYAM BANSAL
|
September 15, 2010 |
|
KHOOBIRAM Vs. URMILA CHOUHAN
|
May 19, 2010 |
|
KINECO PVT LTD Vs. WEST CENTRAL RAILWAYS
|
July 23, 2010 |
|
KINNA @ NURULHUDA Vs. STATE OF M P
|
November 23, 2010 |
|
KIRAN Vs. VENU GOPAL
|
March 4, 2010 |
|
KISHANLAL CHOUDHARY Vs. STATE OF M P
|
August 30, 2010 |
|
KISHORE Vs. SHAHID SHAH
|
August 9, 2010 |
|
KISHORE Vs. JITENDRA
|
April 5, 2010 |
|
KISHORE GOYAL Vs. HANIF PATEL
|
March 26, 2010 |
|
KISHORE SAMRITE Vs. SHIVRAJ SINGH CHAUHAN
|
October 13, 2010 |
|
KISHORI LAL Vs. STATE OF M P
|
January 5, 2010 |
|
KISHORILAL Vs. STATE OF M P
|
September 8, 2010 |
|
KODULAL ALIAS LAXMAN Vs. STATE OF MADHYA PRADESH
|
February 25, 2010 |
|
KOTAK MAHINDRA BANK LTD Vs. STATE OF M P
|
February 2, 2010 |
|
KRISHI UPAJ MANDI SAMITI Vs. AGRO SOLVENT PRODUCTS P LTD
|
July 14, 2010 |
|
Krishi Upaj Mandi Samiti, Lashkar, Gwalior Vs. Gopal Singh & Company
|
April 28, 2010 |
|
KRISHNA Vs. STATE OF M P
|
March 9, 2010 |
|
Krishna Bihari Dubey Vs. Union of India
|
January 20, 2010 |
|
KRISHNA GOPAL Vs. PUSHPA DEVI
|
August 18, 2010 |
|
KRISHNA KUMAR VERMA Vs. STATE OF M P
|
December 14, 2010 |
|
KRISHNA MURARI S/O MITHULAL Vs. MURLIMANOHAR DUBEY S/O LAXMINARAYAN DUBEY AND ORS
|
October 20, 2010 |
|
KRISHNA SHARMA Vs. NARESH TIWARI
|
April 22, 2010 |
|
KRUSHNA GOPAL SONI Vs. ARJUNLAL
|
April 1, 2010 |
|
KULDEEP SINGH PUNJABI Vs. STATE OF M P
|
May 3, 2010 |
|
KUMARI MADHU SIKARWAR Vs. FIROZ KHAN
|
May 18, 2010 |
|
KUND KUND PRAVACHAN PRASAR SANSTHAN Vs. UNION OF INDIA
|
January 28, 2010 |
|
L P SANODIA Vs. STATE OF MP
|
April 15, 2010 |
|
L S TRADING COMPANY Vs. MANISH MISHRA
|
June 24, 2010 |
|
LAJJARAM PANDEY Vs. MP STATE INFORMATION COMMISSION
|
April 29, 2010 |
|
LAKHANLAL GUPTA Vs. NEMCHAND JAIN
|
September 15, 2010 |
|
LAKHANLAL RAWAT Vs. UNION OF INDIA
|
January 18, 2010 |
|
LAL SINGH Vs. STATE OF M P
|
October 22, 2010 |
|
LALIT TONGIA Vs. STATE OF M P
|
July 16, 2010 |
|
LALITA Vs. VIDYA SAGAR
|
May 5, 2010 |
|
LAND ACQUISITION OFFICER Vs. JEET SINGH
|
February 4, 2010 |
|
LARSEN AND TOUBRO LTD Vs. STATE OF MP
|
January 21, 2010 |
|
LAXMAN Vs. VIJAY
|
January 29, 2010 |
|
LAXMAN & ANR. Vs. STATE OF MADHYA PRADESH
|
March 10, 2010 |
|
LAXMAN SINGH Vs. STATE OF M P
|
September 23, 2010 |
|
LAXMAN SINGH TOMAR Vs. STATE OF MP
|
January 13, 2010 |
|
LAXMI DEVI Vs. STATE OF M P
|
April 26, 2010 |
|
LAXMI NARAYAN MISHRA Vs. STATE OF MP
|
February 23, 2010 |
|
LAXMI PRASAD GOUTAM Vs. STATE OF MP AND ORS
|
November 25, 2010 |
|
LAXMI SAHU Vs. STATE OF M P
|
September 17, 2010 |
|
LIFE CARE INTERNATIONAL Vs. MAHINDRA AND MAHINDRA LTD
|
September 28, 2010 |
|
LILASONS BREWERIES LTD. Vs. STATE OF M. P.
|
August 20, 2010 |
|
LOKENDRA KUMAR AGRAWAL Vs. STATE OF M P
|
February 23, 2010 |
|
LOKENDRA PATIDAR Vs. AZAD KHAN ALIAS AMJAD
|
July 8, 2010 |
|
LT COL (RETD ) SATYENDRA KUMAR DHORALIYA Vs. UNION OF INDIA AND ORS
|
November 12, 2010 |
|
M I KHAN Vs. M P STATE ELECTRICITY BOARD
|
December 9, 2010 |
|
M M TRADERS Vs. STATE OF M P
|
July 15, 2010 |
|
M P HASTA SHILPA HATH KARGHA VIKAS NIGAM MARYADIT HEADQUARTERS Vs. OM PRAKASH KORI
|
October 11, 2010 |
|
M P HUMAN RIGHTS COMMISSION Vs. STATE OF M P
|
July 16, 2010 |
|
M P PUBLIC SERVICE COMMISSION Vs. PURNIMA JAIN
|
October 14, 2010 |
|
M P ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
|
March 6, 2010 |
|
M P STATE CO OPERATIVE UNION Vs. STATE OF M P
|
April 22, 2010 |
|
M P STATE ELECTRICITY BOARD Vs. SHIV SHAKTI PAPER
|
March 23, 2010 |
|
M P STATE ELECTRICITY BOARD Vs. M I KHAN
|
December 9, 2010 |
|
M S RAJPUT Vs. STATE OF MADHYA PRADESH
|
February 1, 2010 |
|
M S RAZAWAT Vs. STATE OF MADHYA PRADESH
|
November 19, 2010 |
|
M SELVENDRAN Vs. LABOUR COMMISSIONER
|
October 5, 2010 |
|
MAA JALPA ENTERPRISES Vs. STATE OF M P
|
June 24, 2010 |
|
MADANLAL Vs. SURAJBAI
|
January 22, 2010 |
|
MADHUKAR SAROJ HALBA KOSTA Vs. STATE OF MP
|
May 11, 2010 |
|
Madhumilan Syntex Ltd. Vs. Syndicate Bank
|
February 5, 2010 |
|
MADHYA PRADESH POWER TRANSMISSION CO. LTD. Vs. CUSTOMS, EXCISE AND SERVICE
|
October 20, 2010 |
|
MAHARANI USHADEVI Vs. STATE OF M P
|
August 13, 2010 |
|
MAHAVEER SINGH Vs. STATE OF MP
|
January 4, 2010 |
|
MAHAVIR PRASAD Vs. HARINARAYAN
|
February 25, 2010 |
|
MAHAVIR TRADERS Vs. DIVISIONAL RAILWAYS MANAGER
|
February 3, 2010 |
|
MAHESH Vs. RAMAKANT
|
March 9, 2010 |
|
MAHESH Vs. STATE OF M P
|
April 26, 2010 |
|
MAHESH Vs. STATE OF M P
|
April 25, 2010 |
|
MAHESH KUMAR SHARMA Vs. DIVISIONAL FOREST OFFICER
|
September 22, 2010 |
|
MAHESH S/O PANNALAL RAI Vs. VIMLA W/O HARIOM SHRIVASTAVA
|
November 19, 2010 |
|
MAHFOOZ AHMED Vs. NEELMANI
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March 26, 2010 |
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MAHILA KAMLA DUBEY Vs. MADHYA PRADESH VIDYUT MANDAL GWALIOR
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January 13, 2010 |
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MAHILA RUKHMANI PRIMARY CONSUMER CO OPERATIVE SOCIETY Vs. STATE OF M P
|
October 20, 2010 |
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Mahila Savitri Vs. Raghuveer (dead) through his L.Rs.
|
February 22, 2010 |
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MAHMOOD HASAN Vs. SOUTH EASTERN COALFIELDS LTD
|
April 21, 2010 |
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MAKHAN SINGH Vs. STATE OF M P
|
September 7, 2010 |
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MAKHMAD KHAN Vs. CBN MANDSAUR
|
August 9, 2010 |
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MALINI DEVI Vs. CHANDRAKANT
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May 20, 2010 |
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MALKHAN SINGH Vs. STATE OF MADHYA PRADESH
|
October 11, 2010 |
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MALKIT SINGH Vs. STATE OF M P
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September 30, 2010 |
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MALTI Vs. STATE OF MP
|
May 13, 2010 |
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MAMTA Vs. HOME SINGH
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August 31, 2010 |
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MAN MOHAN BANSAL Vs. MUNNI BAI
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March 3, 2010 |
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MANDERAM NAMDEO VAISHNAV SAMAJ TRUST Vs. HARIVALLABH
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January 20, 2010 |
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MANDIRA BEDI Vs. PAWAN
|
January 8, 2010 |
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MANGILAL S/O PYARELALJI BASER AND ORS Vs. JIVAJIRAO SUGAR CO LTD
|
December 2, 2010 |
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MANGU Vs. STATE OF M P
|
December 15, 2010 |
|
MANIRAM NAGOTIYA Vs. STATE OF MP
|
March 25, 2010 |
|
MANISH Vs. ANSAR ALI
|
October 4, 2010 |
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MANISH RAI Vs. STATE OF M P
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May 17, 2010 |
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MANJU RAJAK Vs. PARVINDER SINGH
|
April 13, 2010 |
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MANJU TOMAR Vs. ANJALI JAIN
|
October 6, 2010 |
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MANKUNWAR Vs. CHAIRMAN
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April 1, 2010 |
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MANKUNWARBAI Vs. VINOD KUMAR
|
July 27, 2010 |
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MANOHAR LAL Vs. ASGAR ALI
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April 23, 2010 |
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MANOHARLAL SAHNI Vs. M P POORVA KSHETRA VIDYUT VITRAN CO LTD
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April 21, 2010 |
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MANOJ Vs. STATE OF MP
|
April 6, 2010 |
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MANOJ Vs. STATE OF M P
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September 24, 2010 |
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MANRAKHAN Vs. JAYVEER
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October 13, 2010 |
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MANSINGH Vs. RAMESHWAR
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January 22, 2010 |
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MASZID CHANDAL BHATA PRABANDH Vs. SECRETARY LOCAL SELF DEPARTMENT
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July 15, 2010 |
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MATHURA PD. YADAV Vs. STATE OF M.P.
|
June 9, 2010 |
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MATHURA PRASAD Vs. STATE OF MP
|
April 9, 2010 |
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MATHURA PRASAD YADAV Vs. STATE OF MP
|
July 9, 2010 |
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MAYABAI Vs. PADAM SINGH
|
August 25, 2010 |
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MAYURESH Vs. STATE OF M P
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April 29, 2010 |
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MAYURESH Vs. STATE OF MP
|
January 21, 2010 |
|
MAZHAR KHAN Vs. SHYAMKISHORE
|
January 13, 2010 |
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MEENA RATHORE Vs. CBI
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April 28, 2010 |
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MEGHJI GIRDHAR (HUF) Vs. COMMISSIONER OF WEALTH TAX
|
October 29, 2010 |
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MEHBOOB KHAN Vs. STATE OF M P
|
March 9, 2010 |
|
Mehfooz Khan Vs. State of M.P.
|
February 15, 2010 |
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MEHMOOD AHMED Vs. STATE OF MP
|
April 20, 2010 |
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MEHMOODA BAI Vs. CENTRAL BANK OF INDIA
|
August 5, 2010 |
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MEWALAL SHARMA Vs. STATE OF M P
|
September 21, 2010 |
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MID INDIA POWER AND STEEL LTD Vs. M P AUDYOGIK KENDRA VIKAS NIGAM INDORE LTD
|
February 3, 2010 |
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MIJAJILAL Vs. STATE OF MADHYA PRADESH
|
October 22, 2010 |
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MISHRILAL Vs. BASANTILAL
|
July 7, 2010 |
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MISHRILAL Vs. SUKHRAM
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July 19, 2010 |
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MITHILESH KUMAR DUBEY Vs. BRAHATTAKAR KRISHI SAAKH SAHAKARI SAMITI MYDT VIDISHA
|
April 6, 2010 |
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MOHAMMAD AJEEM KHAN Vs. STATE OF M P
|
February 3, 2010 |
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MOHAMMAD SIDDIQUE KHAN ALIAS DHAMMUMIYA Vs. BALAKDAS BAIRAGI
|
November 16, 2010 |
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MOHAMMAD VAKAS Vs. FACTORY MANAGER B ARUN KUMARS INTERNATIONAL LTD
|
May 11, 2010 |
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MOHAN KUAMR GOLE Vs. INDIAN OIL CORPORATION
|
September 28, 2010 |
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MOHAN MANDELIA Vs. STATE OF M P
|
October 22, 2010 |
|
MOHAN RAI Vs. MAHESH SINGH
|
July 29, 2010 |
|
MOHAN SINGH Vs. JAGDISH PRASAD
|
March 18, 2010 |
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MOHAN SINGH Vs. RAVINDRANATH
|
October 11, 2010 |
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MOHANLAL Vs. KAMALSINGH
|
February 22, 2010 |
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MOHANLAL Vs. SUBHASH
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July 20, 2010 |
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MOHANLAL Vs. CHOUDHARY BUILDERS PVT LTD
|
June 28, 2010 |
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MOHANLAL BANWARI Vs. STATE OF MADHYA PRADESH
|
August 13, 2010 |
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MOHANLAL MISHRA Vs. CHIEF MEDICAL AND HEALTH OFICER
|
January 28, 2010 |
|
MOHANLAL SHARMA Vs. MOHANLAL
|
April 8, 2010 |
|
MOHD ASHRAF Vs. M P HOUSING BOARD
|
October 8, 2010 |
|
MOHD ASLAM Vs. STATE OF M P
|
April 30, 2010 |
|
MOHD HANIF KHAN Vs. STATE OF M P
|
June 23, 2010 |
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MOHD HUSSAIN S/O NOOR MOHD AJMERI Vs. STATE OF M P
|
September 10, 2010 |
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MOHD NANHE KHAN Vs. STATE OF M P
|
November 29, 2010 |
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MOHD SHHABUDDIN Vs. STATE OF M P
|
February 25, 2010 |
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MOHD YUNUS Vs. DEVJANI
|
July 16, 2010 |
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MOHIT TRADERS Vs. UNION OF INDIA
|
June 28, 2010 |
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MOOL CHAND RAJAK Vs. S P KAPOOR
|
August 18, 2010 |
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MP RAJYA SAHAKARI BANK MYDT BHOPAL Vs. P N MAHESHWARI
|
January 19, 2010 |
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MP STATE COOP DAIRY FEDERATION LTD Vs. P S KOTALKAR
|
January 29, 2010 |
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Mubarik Hussain Vs. New India Assurance Co. Ltd.
|
January 28, 2010 |
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MUKESH Vs. STATE OF M P
|
August 30, 2010 |
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MUKESH ALIAS MUKRIM Vs. GANISHAKOOR
|
November 26, 2010 |
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MUKESH KACKER Vs. SPECIAL POLICE ESTABLISHMENT
|
March 29, 2010 |
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MUKESH TRIPATHI Vs. REGISTRAR GENRAL
|
April 30, 2010 |
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MULCHAND Vs. VELKY BAI
|
February 24, 2010 |
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MULCHAND S/O MANNALALJI PATIDAR Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF NARCOTIC
|
June 29, 2010 |
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MULLO BAI Vs. STATE OF MP
|
February 26, 2010 |
|
MUNENDRA Vs. STATE OF M P
|
April 1, 2010 |
|
MUNICIPAL CORPORATION Vs. MADHU PASREEJA
|
November 19, 2010 |
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MUNICIPAL CORPORATION GWALIOR Vs. JAI KISHAN DAS PAMNANI
|
March 26, 2010 |
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MUNICIPAL CORPORATION GWALIOR Vs. LEELARAM RAM
|
July 8, 2010 |
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MUNISHWAR SINGH KUSHWAH Vs. STATE OF MP & OTHERS
|
August 6, 2010 |
|
MUNNA Vs. STATE OF MADHYA PRADESH
|
January 19, 2010 |
|
MURARILAL SHARMA Vs. STATE OF M P
|
August 31, 2010 |
|
MURLI DHAR Vs. ISHWAR DAYAL GIRDHANI
|
June 24, 2010 |
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MUSHTAFA KHAN Vs. STATE OF M.P. THROUGH SECRETARY, PUBLIC HEALTH DEPTT., BHOPAL
|
March 10, 2010 |
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MUSHTAQ KHAN Vs. STATE OF M.P. AND ORS.
|
November 15, 2010 |
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N K DUBEY Vs. STATE OF M P
|
January 17, 2010 |
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NAGAR PALIKA NIGAM Vs. TULSIRAM
|
July 26, 2010 |
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NAGGA Vs. STATE OF MP
|
January 13, 2010 |
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NAND KISHORE Vs. M.P. ROAD TRANSPORT CORPORATION AND ANOTHER
|
October 8, 2010 |
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NANDGIR Vs. STATE OF M P
|
June 23, 2010 |
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NANDRAM Vs. STATE OF M P
|
August 6, 2010 |
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NANDU BAI Vs. ISMAIL
|
July 6, 2010 |
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NANHI BAI ALIAS RADHABAI Vs. STATE OF MADHYA PRADESH
|
January 13, 2010 |
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NANHI BAI ALIAS RADHABAI Vs. STATE OF MADHYA PRADESH
|
January 3, 2010 |
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NANNU SAHU Vs. STATE OF M P
|
April 19, 2010 |
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NARAYAN Vs. DEVENDRA KUMAR
|
August 17, 2010 |
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NARAYAN PRASAD DEHARIYA Vs. STATE OF M.P.
|
November 19, 2010 |
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NARAYAN SINGH Vs. RAMCHANDRA & ORS
|
January 13, 2010 |
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NARAYANPRASAD Vs. JAGDISH
|
November 23, 2010 |
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NARBADA PRASAD Vs. MANIK DARBAR
|
January 11, 2010 |
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NARENDRA Vs. MEERABAI
|
July 16, 2010 |
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NARENDRA @ PAPPOO Vs. STATE OF M P
|
November 30, 2010 |
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NARENDRA GOLE Vs. RAM KRISHNA SHARMA
|
October 13, 2010 |
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NARENDRA KUMAR SINGH Vs. MPSEB
|
July 27, 2010 |
|
NARENDRA KUMAR SINGH Vs. MPSEB
|
July 22, 2010 |
|
NARSINGH NARAYAN Vs. STATE OF MADHYA PRADESH
|
March 12, 2010 |
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NATHULAL Vs. STATE OF MP
|
March 29, 2010 |
|
NATIA Vs. TABARAK HUSSAIN
|
February 24, 2010 |
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NATIONAL FERTILIZERS LIMITED Vs. RAJVENDRA SINGH CHAUHAN
|
December 1, 2010 |
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NATIONAL GARAGE Vs. RAJVARDHAN SINGHAI
|
January 6, 2010 |
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NATIONAL INSURANCE CO LTD Vs. JANKI BAI
|
December 13, 2010 |
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NATIONAL INSURANCE CO LTD Vs. NITIN
|
October 14, 2010 |
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NATIONAL INSURANCE CO LTD Vs. OMPRAKASH
|
October 14, 2010 |
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NATIONAL INSURANCE CO LTD Vs. HARISH KUMAR
|
November 11, 2010 |
|
NATIONAL INSURANCE CO LTD Vs. SUDHIR
|
April 6, 2010 |
|
NATIONAL INSURANCE CO LTD Vs. MANGILAL
|
August 9, 2010 |
|
NATIONAL INSURANCE CO.LTD Vs. SATYANARAYAN
|
November 19, 2010 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DRAUPADIBAI
|
September 10, 2010 |
|
NATTHU LAL KORI Vs. STATE OF M P
|
May 11, 2010 |
|
NAV ALIAS ANAND Vs. STATE OF M P
|
February 23, 2010 |
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NAVAB KHAN Vs. SATYANARAYAN
|
December 15, 2010 |
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NAVAL KISHOR AND OTHERS Vs. STATE OF M P
|
October 26, 2010 |
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NAVEEN SINGH BHADORIYA Vs. STATE OF MP
|
June 30, 2010 |
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NAVJYOTI SAKH SAHKARI SAMITI Vs. STATE OF M P
|
May 18, 2010 |
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NAVLAKHA SHRAMIK AVAS GRAH NIRMAN SAHAKARI SANSTHA MARAYADIT Vs. STATE OF M P
|
January 22, 2010 |
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NAVNEET GARG Vs. CHHOTABHAI JEETHABHAI PATEL AND CO.
|
December 14, 2010 |
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NAZAR MOHAMMAD Vs. M P STATE ROAD TRANSPORT CORPORATION
|
February 8, 2010 |
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NEELKAMAL Vs. STATE OF MADHYA PRADESH
|
September 1, 2010 |
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NEELU BAI Vs. PHAGUMAL
|
July 12, 2010 |
|
NEETA NARANG Vs. BEENA VALICHA
|
July 22, 2010 |
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NEMI CHAND JAIN Vs. STATE OF MP
|
August 20, 2010 |
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NEPAL SINGH RAJPUT Vs. STATE OF M P
|
September 29, 2010 |
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NESTLE INDIA LTD Vs. DINESH KUMAR
|
March 8, 2010 |
|
NETLAL Vs. THAGI BAI
|
October 1, 2010 |
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NEW INDAI ASSURANCE CO LTD Vs. BABULAL
|
June 29, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. JAGDISH CHANDRA GEHLOT
|
September 21, 2010 |
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NEW INDIA ASSURANCE CO. Vs. KASTURI BAI TIWARI
|
February 24, 2010 |
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NEW INDIA ASSURANCE CO.LTD Vs. GYANODEVI
|
March 26, 2010 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BUDHSEN MISHRA
|
March 17, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RANDHIR HARBANS SINGH
|
July 28, 2010 |
|
NEW TECH PIPES LTD. Vs. APPROVAL COMMITTEE
|
June 28, 2010 |
|
NIRMALA PATHAK Vs. STATE OF MP
|
October 21, 2010 |
|
NISHA PATEL Vs. SYED MUSTAQ
|
February 15, 2010 |
|
NITIN Vs. IFFCO TOKYO GENERAL INSURANCE CO. LTD. AND OTHERS
|
October 26, 2010 |
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NORTHERN COAL FIELDS LTD Vs. ADDITIONAL COMMISSIONER
|
April 27, 2010 |
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NORTHERN COAL FIELDS LTD Vs. STATE OF M P
|
January 21, 2010 |
|
O P SHUKLA Vs. STATE OF M P
|
November 18, 2010 |
|
OM PRAKASH CHATURVEDI Vs. STATE OF MP
|
May 3, 2010 |
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OM PRAKASH MEHAR Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK
|
December 15, 2010 |
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OMKAR LAL SHARMA Vs. STATE OF MAHDYA PRADESH
|
April 21, 2010 |
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OMPRAKASH Vs. RASEED KHAN
|
April 6, 2010 |
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OMPRAKASH Vs. RAM
|
September 13, 2010 |
|
OMPRAKASH Vs. BHIMLA
|
November 25, 2010 |
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ONKAR PRASAD LONI Vs. STATE OF MP
|
March 17, 2010 |
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ORIENTAL BANK OF COMMERCE Vs. SHRIPAD VISHNU PANT NAIK
|
November 23, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHNA DEVI
|
January 8, 2010 |
|
ORIENTAL INSURANCE COMPANY Vs. JANPAT
|
March 25, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PHULSINGH
|
July 15, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. HARI SHANKAR
|
October 12, 2010 |
|
P L USRETE Vs. STATE OF M P
|
December 10, 2010 |
|
P S GADARWARA DISTT NARSINGHPUR Vs. STATE OF M P
|
April 8, 2010 |
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P S GARHA DISTT JABALPUR Vs. STATE OF MADHYA PRADESH
|
April 19, 2010 |
|
PADAM SINGH Vs. M P P S C
|
February 3, 2010 |
|
PADMA SHARMA Vs. STATE OF M P
|
February 11, 2010 |
|
PANDIT RAMPRASAD PUROHIT Vs. STATE OF M P
|
March 19, 2010 |
|
PANDRU Vs. DHARAM SINGH
|
April 30, 2010 |
|
PANKAJ DOSAJ Vs. STATE OF MP
|
March 9, 2010 |
|
PAPPU ALIAS KAMOD Vs. STATE OF MADHYA PRADESH
|
January 22, 2010 |
|
PARASRAM Vs. ARVIND
|
April 29, 2010 |
|
PARIKSHIT Vs. M P RAJYA SAHAKARI BANK MARYADIT NIHALPUR BRANCH INDORE
|
January 18, 2010 |
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PARIVAHAN NIGAM KARMACHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT INDORE Vs. NAVJYOTI GRIH NIRMAN SAHKARI SANSTHA MARYADIT INDORE
|
July 16, 2010 |
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PARMAL SINGH Vs. STATE OF M P
|
August 5, 2010 |
|
PARMAL SINGH Vs. HALLU
|
February 8, 2010 |
|
PARMANAND SONI Vs. STATE OF M P
|
November 25, 2010 |
|
PARVATLAL Vs. BHERULAL
|
November 12, 2010 |
|
PARWAT Vs. PYARELAL
|
February 8, 2010 |
|
PARWAT SINGH Vs. STATE OF MADHYA PRADESH
|
February 11, 2010 |
|
PAWAN KUMAR JAIN Vs. COMMERCIAL TAX OFFICER
|
March 25, 2010 |
|
PAWAN VISHWAKARMA Vs. STATE OF M P
|
April 21, 2010 |
|
PAYAL CHOUHAN ALIAS VARSHA Vs. STATE OF M P
|
March 20, 2010 |
|
PHOENIX POULTRY Vs. STATE OF M P
|
July 12, 2010 |
|
PHOOL SINGH KUSHWAHA Vs. FOOD CORPORATION OF INDIA
|
February 5, 2010 |
|
PHOOL SINGH MARKO Vs. STATE OF MP
|
May 7, 2010 |
|
PHOOLSINGH KUSHWAH Vs. STATE OF MP
|
March 6, 2010 |
|
PILLU ALIAS PRAHLAD Vs. STATE OF MADHYA PRADESH
|
February 11, 2010 |
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PINTU ALIAS ABHISHEK Vs. STATE OF MP
|
April 20, 2010 |
|
PISTA DEVI GOYAL Vs. BRIJ MOHAN GARG
|
April 6, 2010 |
|
PISTABAI Vs. NARENDRA SINGH
|
January 19, 2010 |
|
POOJA Vs. INDORE MUNICIPAL CORPORATION
|
February 16, 2010 |
|
POOJA MATHUR Vs. STATE OF M P
|
October 29, 2010 |
|
PRABHAT ALIAS KALLU SHARMA SON OF PRABHU DAYAL Vs. STATE OF M P
|
December 9, 2010 |
|
PRABHU Vs. JASWANT SINGH RATHOR
|
February 15, 2010 |
|
PRADEEP DANTRE Vs. STATE OF M P
|
March 12, 2010 |
|
PRADEEP DANTRE Vs. STATE OF MP
|
May 4, 2010 |
|
PRADEEP JAIN Vs. DILEEP KUMAR
|
January 29, 2010 |
|
PRADEEP KUJUR Vs. STATE OF M P
|
September 28, 2010 |
|
PRADEEP SINGH NARWARIA Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
April 9, 2010 |
|
PRAHLAD Vs. STATE OF M P
|
May 18, 2010 |
|
PRAHLAD KUMAR VISHWAKARMA Vs. M.P. STATE TEXTILE CORPORATION LTD. THROUGH ITS M.D. BHOPAL
|
March 17, 2010 |
|
PRAKASH Vs. AJAY KUMAR CHHOTWANI
|
July 6, 2010 |
|
PRAKASH BANSHILAL GAYARI Vs. SHAKIR KHAN & ANR.
|
March 22, 2010 |
|
PRAKASH BHATTACHARYA Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT
|
November 16, 2010 |
|
PRAKASH CHANDRA GUPTA Vs. JITENDRA KUMAR JAIN ALIAS JINENDRA
|
February 11, 2010 |
|
PRAKASH CHANDRA KEIN Vs. STATE OF MADHYA PRADESH
|
March 3, 2010 |
|
PRAKASH DABAR Vs. STATE OF M P
|
April 23, 2010 |
|
PRAKASH SHARMA Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
February 18, 2010 |
|
PRAKASH WAGH Vs. STATE OF M P
|
October 12, 2010 |
|
PRAMOD KUMAR DUBEY Vs. UNION OF INDIA
|
May 14, 2010 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF M P
|
May 5, 2010 |
|
PRANI RAKSHA SANGH Vs. STATE OF M P
|
October 14, 2010 |
|
PRASHANT SHRIVASTAVA Vs. SUSMA SHRIVASTAVA
|
March 18, 2010 |
|
PRATAP JATAV Vs. PANCHAM SINGH
|
December 15, 2010 |
|
PRATAP RAGHAVJI BHAGWAN VIRAJMAN MANDIR Vs. KRISHNA
|
December 6, 2010 |
|
PRATIBHA CHAUHAN Vs. STATE OF MP
|
March 9, 2010 |
|
PRATIBHA CHOUHAN Vs. STATE OF M P
|
September 17, 2010 |
|
PRATIBHA MISHRA Vs. MUKESH MISHRA
|
October 28, 2010 |
|
PRATIBHA RAJGOPAL Vs. STATE OF M P
|
September 22, 2010 |
|
PREM NARAYAN Vs. STATE OF M P
|
November 8, 2010 |
|
PREMBAI Vs. GHANSHYAM
|
May 7, 2010 |
|
PREMLATA DEVI Vs. OMPRAKASH SHARMA
|
January 27, 2010 |
|
PREMNARAYAN SWARNKAR Vs. CHHAYA SWARNKAR
|
November 19, 2010 |
|
PRISM CEMENT LIMITED Vs. STATE OF M P
|
May 4, 2010 |
|
PRIVATE HOMEOPATHY DOCTORS ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
August 17, 2010 |
|
PURSHOTTAM DAS AGARWAL Vs. SMT. SHYAMLATA BINDAL
|
July 6, 2010 |
|
PURSHOTTAMLAL SAHU Vs. STATE OF MP
|
June 29, 2010 |
|
PURUSHOTTAM PATEL Vs. STATE OF MADHYA PRADESH
|
March 31, 2010 |
|
PUSHPA USGAONKAR Vs. STATE OF MP
|
March 15, 2010 |
|
PYARE MIYA Vs. STATE OF MADHYA PRADESH
|
August 9, 2010 |
|
PYARELAL Vs. STATE OF MP
|
April 28, 2010 |
|
QADEER MOHD Vs. STATE OF M P
|
April 28, 2010 |
|
R B ZAFRI Vs. SHYAMABAI
|
October 27, 2010 |
|
R HANFI Vs. YOGENDRA SINGH DASHMER
|
September 17, 2010 |
|
R K D F INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. MUNICIPAL CORPORATION BHOPAL
|
April 22, 2010 |
|
R K MEHRA Vs. STATE OF M P
|
November 9, 2010 |
|
R R NIHARE Vs. STATE OF M P
|
August 20, 2010 |
|
R S SHAHTRI Vs. M P STATE WARE HOUSE CORPORATION
|
March 22, 2010 |
|
R V INFRASTRUCTURE ENGINEERS PVT LTD Vs. STATE OF M P
|
February 11, 2010 |
|
R.K. Vishwakarma Vs. State of M.P.
|
February 18, 2010 |
|
RACHNA KHARE Vs. BACHCHOO RAM
|
January 7, 2010 |
|
RADHA Vs. RAMESH CHANDRA
|
March 9, 2010 |
|
RADHAKANT VERMA Vs. STATE OF M P
|
September 30, 2010 |
|
RADHESHYAM Vs. UNION OF INDIA
|
August 18, 2010 |
|
RADHEY SHYAM AHIRWAR Vs. STATE OF MADHYA PRADESH
|
September 30, 2010 |
|
RADHEYSHYAM MISHRA Vs. PREMNARAYAN SHARMA
|
September 14, 2010 |
|
RADHIYA ALIAS RADHESHYAM Vs. STATE OF M P
|
May 17, 2010 |
|
RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA
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September 8, 2010 |
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RAHISHA BEGUM Vs. STATE OF M P
|
August 12, 2010 |
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RAI SINGH Vs. DY REGISTRAR COOPERATIVE SOCIETIES SEHORE
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February 3, 2010 |
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RAIS KHAN Vs. STATE OF M P
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October 5, 2010 |
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RAJ KUMAR Vs. STATE OF MP
|
April 8, 2010 |
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RAJARAM Vs. MUKESH KUMAR
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July 30, 2010 |
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RAJARAM Vs. STATE OF MP
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May 21, 2010 |
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RAJEEV Vs. STATE OF M P
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May 18, 2010 |
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RAJEEV LOCHAN Vs. STATE OF MADHYA PRADESH
|
September 13, 2010 |
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RAJENDRA BHARTI Vs. NAROTTAM MISHRA
|
March 26, 2010 |
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RAJENDRA KUMAR CHAUDHA Vs. AYAZ AHMAD KHAN
|
February 19, 2010 |
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RAJENDRA KUMAR JAIN Vs. KRISHI UPAJ MANDI SAMITI ASHOKNAGAR
|
August 25, 2010 |
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RAJENDRA KUMAR JAIN Vs. DUSHYANT KUMAR JAIN
|
March 17, 2010 |
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RAJENDRA PRASAD Vs. SUKLESHWAR
|
March 17, 2010 |
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RAJESH Vs. STATE OF MP
|
April 8, 2010 |
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RAJESH Vs. STATE OF MP
|
May 4, 2010 |
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RAJESH DUBEY Vs. STATE OF M P
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November 29, 2010 |
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RAJESH HENRY Vs. STATE OF M P
|
July 29, 2010 |
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RAJESH KUMAR Vs. PREMCHAND
|
November 23, 2010 |
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RAJESH KUMAR MATHUR Vs. CHAIRMAN MADHYA BHARAT GRAMIN BANK
|
October 13, 2010 |
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RAJESH KUSHWAHA Vs. M P RAJYA BEEJ AVAM FARM VIKAS NIGAM
|
September 15, 2010 |
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RAJESH RAJPUT Vs. BHUPENDRA SINGH
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March 4, 2010 |
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RAJESH SINGH Vs. STATE OF M P
|
July 9, 2010 |
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RAJESH UPADHYAY Vs. STATE OF M P
|
January 7, 2010 |
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RAJIYA BI Vs. STATE OF MP
|
March 20, 2010 |
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RAJKISHORE PANDEY Vs. GYAN CHANDRA JAIN
|
April 20, 2010 |
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RAJKUMAR Vs. STATE OF MP
|
May 11, 2010 |
|
RAJKUMAR Vs. SAROJ
|
February 25, 2010 |
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RAJKUMARI YADAV Vs. INDIAN OIL CORPORATION LTD
|
December 10, 2010 |
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RAJMAL Vs. SANJAY
|
August 23, 2010 |
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RAJMAL RATHORE Vs. STATE OF M P
|
November 25, 2010 |
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RAJMANI SINGH & OTHERS Vs. STATE OF M P
|
November 30, 2010 |
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RAJNEESH TRIPATHI Vs. RANI DURGAWATI VISHWA VIDYALAYA
|
January 18, 2010 |
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RAJNI SAHU Vs. ASMA
|
October 6, 2010 |
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RAJSHREE MINERALS Vs. KARMAVIR SINGH
|
January 27, 2010 |
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RAJU BAI Vs. COLLECTOR BALAGHAT
|
September 7, 2010 |
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RAJVEER SINGH Vs. MP STATE ELECTRICITY BOARD
|
April 15, 2010 |
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RAKESH Vs. SHEKAR
|
January 25, 2010 |
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RAKESH CHANDRA KEIN Vs. STATE OF M P
|
March 3, 2010 |
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RAKESH RAI Vs. STATE OF M P
|
October 14, 2010 |
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RAM BABU RAJAK Vs. M P MADHYA KSHETRA VIDYUT VITRAN CO LTD
|
February 9, 2010 |
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RAM BHADRA TIWARI Vs. STATE OF M P
|
May 14, 2010 |
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RAM GOPAL Vs. SHYAMLAL SHARMA
|
July 29, 2010 |
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RAM KHILADI PARASHAR Vs. HOTILAL GUPTA
|
July 13, 2010 |
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RAM KISHORE Vs. STATE OF MP
|
July 20, 2010 |
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RAM MANOHAR PANDEY Vs. STATE OF M P
|
October 1, 2010 |
|
RAM MANOHAR PATEL Vs. RAM PRASAD PATEL
|
March 4, 2010 |
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RAM NARESH ALIAS LALA Vs. STATE OF M.P.
|
May 13, 2010 |
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RAM PRATAP Vs. STATE OF MADHYA PRADESH
|
August 6, 2010 |
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RAM SHARAN KORI Vs. STATE OF M P
|
May 5, 2010 |
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RAM SINGH AND ORS Vs. STATE OF M P
|
October 20, 2010 |
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RAMAN SINGH Vs. STATE OF M P
|
November 19, 2010 |
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RAMBABU BHAGEL Vs. SHRIKRISHNA
|
October 6, 2010 |
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RAMCHARAN Vs. GOVIND SINGH
|
April 29, 2010 |
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RAMDAS SINGH Vs. STATE OF M P
|
July 22, 2010 |
|
RAMDEEN Vs. SUMAN TYAGI
|
January 21, 2010 |
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RAMDIN Vs. STATE OF M P
|
March 25, 2010 |
|
RAMESH Vs. STATE OF M P
|
August 4, 2010 |
|
RAMESH Vs. MOHAN
|
September 14, 2010 |
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RAMESH Vs. SOHANLAL
|
August 31, 2010 |
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RAMESH CHAND RATHORE Vs. STATE OF MP
|
January 19, 2010 |
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RAMESH CHANDRA Vs. STATE OF M P
|
May 6, 2010 |
|
RAMESH CHANDRA GUPTA Vs. STATE OF M.P. AND OTHERS
|
August 4, 2010 |
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RAMESH SINGH Vs. M P STATE ELECTRICITY BOARD
|
October 6, 2010 |
|
RAMESH, RAM PRASAD Vs. STATE OF M P
|
August 25, 2010 |
|
RAMESHCHANDRA Vs. NIRMALARANI
|
September 28, 2010 |
|
RAMESHCHANDRA Vs. KAMAL KISHORE
|
September 23, 2010 |
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RAMESHCHANDRA Vs. MOHANLAL & ORS.
|
August 10, 2010 |
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RAMESHCHANDRA BHILALA Vs. BASHIR
|
August 10, 2010 |
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RAMESHKUMAR VISHWAKARMA Vs. HIGH COURT OF M P
|
November 18, 2010 |
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RAMESHWARLAL Vs. DATTATRAYA
|
February 4, 2010 |
|
RAMESHWARLAL Vs. DATTATRAYA
|
January 4, 2010 |
|
RAMFAL Vs. STATE OF MADHYA PRADESH
|
January 29, 2010 |
|
RAMHET Vs. RAMPYARI
|
July 15, 2010 |
|
RAMHIT Vs. STATE OF MP
|
February 26, 2010 |
|
RAMINDER SINGH KALRA Vs. KANHAIYA TIWARI
|
September 30, 2010 |
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RAMJI LAL Vs. PADAMCHANDRA GUPTA
|
July 29, 2010 |
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RAMJIDAS AGRAWAL Vs. MADANLAL BAGGA
|
September 15, 2010 |
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RAMKISHORE Vs. GYANCHANDRA JAIN
|
March 18, 2010 |
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RAMKISHUN Vs. STATE OF M P
|
November 16, 2010 |
|
RAMKUMAR Vs. SUBHASH SHARMA & ORS.
|
April 7, 2010 |
|
RAMKUMAR & ANR. Vs. PANKAJ & ORS.
|
March 17, 2010 |
|
RAMLAKHAN Vs. STATE OF MP
|
February 19, 2010 |
|
RAMLAL Vs. REKHA
|
February 24, 2010 |
|
RAMLIBAI Vs. UNITED INDIA INSURANCE CO.LTD.
|
September 8, 2010 |
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RAMNARESH ALIAS PAPPU Vs. STATE OF MADHYA PRADESH
|
October 11, 2010 |
|
RAMNIVAS SHARMA Vs. DINESH SHARMA
|
October 14, 2010 |
|
RAMSHREE Vs. STATE OF MP
|
February 25, 2010 |
|
RAMSINGH Vs. STATE OF MP
|
July 12, 2010 |
|
RAMSWAROOP Vs. STATE OF M P
|
September 22, 2010 |
|
RAMSWAROOP Vs. JEETMAL
|
November 23, 2010 |
|
RAMSWARUP Vs. STATE OF MADHYA PRADESH
|
October 1, 2010 |
|
Ramveer Singh Vs. State of M.P.
|
June 22, 2010 |
|
RANCHHOD Vs. HUKUMJI
|
July 20, 2010 |
|
RANI Vs. DURGESH
|
February 18, 2010 |
|
RANVEER SINGH Vs. STATE OF MP
|
August 30, 2010 |
|
RAOJI Vs. KAILASH
|
September 7, 2010 |
|
RASHIDA Vs. STATE OF M.P.
|
January 7, 2010 |
|
RASHTRIYA COLLIERY MAJDOOR CONGRESS Vs. SOUTH EASTERN COALFIELDS LIMITED
|
November 9, 2010 |
|
RASHTRIYA MANAV SANGRAHALAY Vs. RASHTRIYA MANAV SANGRAHALAY SAMITI
|
November 16, 2010 |
|
RATAN BAI Vs. STATE OF MP
|
March 22, 2010 |
|
RATICHAND Vs. STATE OF MP
|
April 27, 2010 |
|
RATNA SHRIVASTAV Vs. M M BHARGAVA
|
August 12, 2010 |
|
RAVENDRA PRASAD VERMA Vs. STATE OF M P
|
August 10, 2010 |
|
RAVI Vs. STATE OF M P
|
September 6, 2010 |
|
RAVI KUMAR GUPTA Vs. V K DUGGAL
|
July 27, 2010 |
|
RAVI SHARMA Vs. STATE OF MP
|
August 11, 2010 |
|
RAVINDRA BAJPAI Vs. STATE OF M P
|
March 17, 2010 |
|
RAVINDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
January 18, 2010 |
|
RAVINDRA KUMAR GUPTA Vs. STATE OF M P
|
August 5, 2010 |
|
RAVISHANKAR JAISWAL Vs. JABALPUR DEVELOPMENT AUTHORITY.
|
January 29, 2010 |
|
REENA Vs. ISHWAR
|
May 11, 2010 |
|
REG VIDHICHAND DHARAMSHALA TRUST Vs. SHYAM SINGH
|
May 14, 2010 |
|
REGISTRAR J N K V V JABALPUR Vs. SUDARSHAN SINGH
|
August 18, 2010 |
|
REHANA BI Vs. MALI KAILASH RAM
|
September 22, 2010 |
|
REKHA ALIAS RICHA DEWANI Vs. KAILASH DEWANI
|
March 4, 2010 |
|
REKHABAI AND ANOTHER Vs. BASANT KUMAR AND OTHERS
|
November 26, 2010 |
|
RENU SHAH Vs. KANT SHIRH DEVSINGH
|
July 13, 2010 |
|
RIMMO Vs. KISAN
|
May 13, 2010 |
|
RUPINDER SINGH ANAND Vs. GAJINDER PAL KAUR
|
April 23, 2010 |
|
RUPRAM YADAV Vs. STATE OF M P
|
May 21, 2010 |
|
S B MIRZA Vs. NAROTTAM KHARE AND ANR
|
February 14, 2010 |
|
S GOYANKA LIME AND CHEMICALS Vs. NAGAR PANCHAYAT KATNI
|
October 25, 2010 |
|
S K JAIN Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
|
May 17, 2010 |
|
S M SHARMA Vs. ADDL COMMISSIONER
|
August 6, 2010 |
|
S N VIRMANI Vs. SOM DISTILLERIES LTD
|
May 17, 2010 |
|
S P M EMPLOYEES UNION Vs. UNION OF INDIA
|
October 13, 2010 |
|
S R POULTRY FARM Vs. M P W R E C LTD
|
March 9, 2010 |
|
S R S INFRA PROJECT PVT LTD Vs. GWALIOR DEVELOPMENT AUTHORITY
|
January 22, 2010 |
|
S.B. Tripathi Vs. State of Chhattisgarh
|
February 23, 2010 |
|
SABIR MOHD Vs. MAGANLAL
|
December 15, 2010 |
|
SADANAND VERMA Vs. STATE OF M P
|
October 27, 2010 |
|
SADHNA CHOURASIA Vs. PUNJAB NATIONAL BANK
|
October 13, 2010 |
|
SADHNA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
March 30, 2010 |
|
SAGAR SINGH Vs. GAJRAJ SINGH
|
August 10, 2010 |
|
SAHNAZ BEE Vs. NIRMALA ROAD LINES
|
July 20, 2010 |
|
SAID UR REHMAN Vs. MOHAMMAD YUSUF KHAN
|
March 11, 2010 |
|
SAJID Vs. AMTULAH BAI
|
August 20, 2010 |
|
SAJID KHAN Vs. STATE OF M P
|
November 22, 2010 |
|
SALIM KHAN Vs. STATE OF M P
|
July 7, 2010 |
|
SAMEERMAL RUNWAL Vs. PRAKASHCHANDRA KOTHARI
|
April 30, 2010 |
|
SANGITA Vs. STATE OF MP
|
March 8, 2010 |
|
SANGITA Vs. KAILASH
|
August 13, 2010 |
|
SANJAY ALIAS SANJU Vs. STATE OF MP
|
April 23, 2010 |
|
SANJAY DEEVAN Vs. STATE OF M P
|
July 22, 2010 |
|
SANJAY KUMAR Vs. CHIEF EXECUTIVE OFFICER JANPAD PANCHAYAT
|
May 11, 2010 |
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SANJAY THORAT Vs. M P URJA VIKAS NIGAM
|
April 13, 2010 |
|
SANJAY VICTOR Vs. STATE OF M P
|
July 7, 2010 |
|
SANJAY YADAV Vs. STATE OF MADHYA PRADESH
|
August 30, 2010 |
|
SANJAYNATH Vs. LAKSHMICHANDRA
|
July 9, 2010 |
|
SANJEEV KUMAR BATHAM Vs. STATE OF M P
|
April 15, 2010 |
|
SANTOSH Vs. STATE OF M P
|
March 15, 2010 |
|
SANTOSH Vs. STATE OF M P
|
June 24, 2010 |
|
SANTOSH Vs. STATE OF M P
|
July 15, 2010 |
|
SANTOSH KUMAR Vs. HACHCHU
|
September 21, 2010 |
|
SANTOSH KUMAR TIWARI S/O SHRI RAMJI PRASAD TIWARI Vs. STATE OF M P
|
December 7, 2010 |
|
SANTOSH SINGH Vs. ARUN KUMAR
|
September 6, 2010 |
|
SANTOSH TOMAR Vs. RAJESH SINGH TOMAR
|
September 23, 2010 |
|
SANTOSH YADAV, S/O LATE SHRI KASHIRAM YADAV AND OR Vs. SHRI MOIN AKHTAR, S/O LATE SHRI BABOO RAJAK AND OR
|
October 27, 2010 |
|
SARMAN Vs. STATE OF M P
|
November 18, 2010 |
|
SAROJ DEVI KUSHWAHA Vs. SATENDRA SINGH KUSHWAHA
|
April 30, 2010 |
|
SARPANCH GRAM PANCHAYAT Vs. SANTOSH SINGH
|
September 28, 2010 |
|
SARWAR AALAM Vs. ARUN KUMAR CHANG
|
February 9, 2010 |
|
SATENDRA SINGH GUJAR Vs. BANK OF INDIA
|
August 10, 2010 |
|
SATYA PRAKASH Vs. BHAGWAN DAS
|
August 27, 2010 |
|
SATYAPAL G PURSWANI Vs. CENTRAL BANK OF INDIA
|
March 4, 2010 |
|
SATYENDRA PRATAP SINGH Vs. STATE OF M P
|
October 5, 2010 |
|
SATYENDRA UPADHYAYA Vs. OMPRAKASH RATHORE ALIAS JAPAN SINGH
|
September 23, 2010 |
|
SAURABH Vs. STATE OF MP
|
March 12, 2010 |
|
SAURABH JAIN Vs. INDIAN INSTITUTE OF TOURISM AND TRAVEL MANAGEMENT
|
January 5, 2010 |
|
SAVITA DEVI Vs. SUKHWINDER KAUR
|
September 3, 2010 |
|
SAVITA DEVI Vs. SUKHWINDER KAUR
|
September 10, 2010 |
|
SAVITRI Vs. RAGUVEER
|
February 23, 2010 |
|
SAYAJI HOTELS LTD. Vs. UNION OF INDIA (UOI)
|
October 26, 2010 |
|
SAYEED MOHD Vs. UNION OF INDIA
|
August 3, 2010 |
|
SECRETARY KRISHI UPAJ SAMITI Vs. ADMINISTRATOR MUNICIPAL CORPORATION
|
April 1, 2010 |
|
SENDHWA WELFARE AND EDUCATION SOCIETY Vs. DEVI AHILYA VISHVAVIDYALAYA
|
April 27, 2010 |
|
SEVAK RAM PATIDAR Vs. UNION OF INDIA
|
March 5, 2010 |
|
SHABBAR HUSSAIN Vs. RAM DAYAL
|
October 4, 2010 |
|
SHAHNAZ BEE W/O MOBIN AHMED Vs. NIRMALA ROAD LINES, INDORE AND OTHERS
|
July 20, 2010 |
|
SHAILENDRA KUMAR SAHU Vs. STATE OF MP
|
April 12, 2010 |
|
SHAKTI PUMPS I LTD Vs. VARUNJI SALES
|
July 2, 2010 |
|
SHAKUNTALA MITTAL Vs. SHYAMLAL
|
May 17, 2010 |
|
SHALIG RAM Vs. ANANT RAM
|
December 16, 2010 |
|
SHAMBHU PRASAD SHARMA Vs. PUSHPA BADONYA
|
October 22, 2010 |
|
SHAMBHU SINGH Vs. TOTARAM
|
May 19, 2010 |
|
SHAMSHAD BEE Vs. MANSINGH & ORS
|
November 12, 2010 |
|
SHANKAR LAL VERMA Vs. HIGH COURT OF M P AND ANR
|
November 18, 2010 |
|
SHANKAR SINGH Vs. STATE OF M P
|
November 25, 2010 |
|
SHANKAR YADAV Vs. BASANTIBAI AND ANR
|
September 13, 2010 |
|
SHANTABAI Vs. SOHAN LAL
|
September 24, 2010 |
|
SHANTI BAI Vs. STATE OF MADHYA PRADESH
|
May 13, 2010 |
|
SHANTI DEVI Vs. STATE OF M P
|
August 6, 2010 |
|
SHANTIDAS Vs. STATE OF MP
|
April 5, 2010 |
|
SHANTILAL S/O RAMLAL SUTAR AND ORS Vs. CBN NEEMUCH
|
August 12, 2010 |
|
SHARAD GOSWAMI Vs. STATE OF MADHYA PRADESH
|
March 22, 2010 |
|
SHARAD KUMAR MISHRA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
August 9, 2010 |
|
SHARAD KUMAR TIWARI S/O RAM VARAN TIWARI Vs. STATE OF M P AND ORS
|
November 30, 2010 |
|
SHARDA PRASAD Vs. STATE OF M P
|
August 11, 2010 |
|
SHARDABAI Vs. NIDHI
|
February 24, 2010 |
|
SHASHI RAGHUVANSHI Vs. MEHBOOB KHAN
|
November 19, 2010 |
|
SHAUKAT QURESHI Vs. STATE OF M P
|
September 23, 2010 |
|
SHEEBA MALIK Vs. UNION OF INDIA
|
March 31, 2010 |
|
SHEEL CHAND JAIN Vs. STATE OF MADHYA PRADESH
|
March 15, 2010 |
|
SHEELA GAUR Vs. STATE OF MP
|
May 6, 2010 |
|
SHEIKH SABIR Vs. ISLAMUDDIN ANSARI
|
February 11, 2010 |
|
SHEIKH SAYEED Vs. STATE OF MADHYA PRADESH
|
February 25, 2010 |
|
SHESH UPADHYAYA ALIAS SHESHMANI Vs. STATE OF MADHYA PRADESH
|
September 10, 2010 |
|
SHIV AGRAWAL Vs. STATE OF MP
|
July 26, 2010 |
|
SHIV CHARAN Vs. STATE OF M P
|
May 3, 2010 |
|
SHIV CHARAN BHURTIYA Vs. STATE OF M P
|
January 15, 2010 |
|
SHIV DAYAL SONI Vs. PRABHA DONI
|
March 10, 2010 |
|
SHIV KUMAR SHARMA Vs. STATE OF MP
|
April 29, 2010 |
|
SHIV VEER SINGH RATHORE Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 8, 2010 |
|
SHIVA CORPORATION Vs. STATE OF M P
|
May 11, 2010 |
|
SHIVKUMAR DWIVEDI Vs. BHOGILAL SHAH
|
January 22, 2010 |
|
SHIVKUMAR YADAV Vs. UJJAIN PARASPAR SAHAKARI BANK MYDT
|
September 15, 2010 |
|
SHIVNARAYAN Vs. SHEIKH NIZAM
|
March 9, 2010 |
|
SHIVPAL SINGH UIKEY Vs. STATE OF M P
|
July 2, 2010 |
|
SHIVRAJ SINGH YADAV Vs. STATE OF MP
|
July 15, 2010 |
|
SHIVSHANKAR Vs. STATE OF MADHYA PRADESH
|
February 17, 2010 |
|
SHOBHARAM Vs. GOVINDARAO ANNEPU
|
May 18, 2010 |
|
SHOBHARAM S/O. LALUJI MOGHIYA & 3 ANR. Vs. STATE OF M.P.
|
April 6, 2010 |
|
SHRAVA Vs. STATE OF M P
|
November 25, 2010 |
|
SHRAVAN KUMAR JAIN Vs. STATE OF M P
|
June 28, 2010 |
|
SHRI BHAGWATACHARYA NARAYAN DHARMARTH TRUST Vs. JAI PRAKASH
|
August 12, 2010 |
|
SHRI ENTERPRISES Vs. BHARTIYA SANGH
|
September 17, 2010 |
|
SHRI JAGAT GURU SHANKRACHARIYA Vs. SIDDHU ENGINEERING WORKS
|
August 13, 2010 |
|
SHRI NARAYAN DHARAMSHALA Vs. REGISTRAR PUBLIC TRUST
|
August 10, 2010 |
|
SHRI RAM SWITCH GEAR PVT LTD Vs. UJJAIN DEVELOPMENT AUTHORITY
|
November 9, 2010 |
|
SHRIKANT PANDYA Vs. STATE OF M P
|
February 1, 2010 |
|
SHRIMAL Vs. ACHAL GACHH KACHHI VISA OSWAL JAIN SHWETAMBAR DHARMIK PARMARTHIK NYAS
|
August 17, 2010 |
|
SHRINIWAS TIWARI Vs. RAJKUMAR URMALIA
|
February 11, 2010 |
|
SHRIPAT, SON OF PANCHAM LAL YADAV Vs. STATE OF M P
|
September 27, 2010 |
|
SHROMANI Vs. SONABAI
|
August 3, 2010 |
|
SHYAM KISHORE MALVIYA Vs. STATE OF M P
|
June 25, 2010 |
|
SHYAM NARAYAN SHARMA Vs. STATE OF M P
|
July 20, 2010 |
|
SHYAMA PRASAD DATTA Vs. ARUN KUMAR VASUDEO
|
April 6, 2010 |
|
SHYAMLAL Vs. MANAGER ANKUR TALKIES
|
May 10, 2010 |
|
SHYAMLAL Vs. MADHU
|
January 25, 2010 |
|
SHYAMLAL Vs. STATE OF M P
|
November 24, 2010 |
|
SIDDAR KHAN Vs. STATE OF MP
|
November 9, 2010 |
|
SITA RAM Vs. MUNICIPAL CORPORATION INDORE
|
August 17, 2010 |
|
SITARA Vs. HEMCHAND
|
April 19, 2010 |
|
SITARAM Vs. STATE OF MP
|
June 21, 2010 |
|
SMRITI PATEL Vs. STATE OF MADHYA PRADESH
|
May 7, 2010 |
|
SNEH DYECHEM LTD. AND ORS. Vs. MADHYA PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
July 6, 2010 |
|
SOBHAGYA APPLIANCES Vs. GAGAN MARKETING (P) LTD.
|
January 6, 2010 |
|
SOHANLAL Vs. MANJU
|
April 5, 2010 |
|
SOHANLAL Vs. STATE OF MADHYA PRADESH
|
February 23, 2010 |
|
SOM DISTILLERIES LTD Vs. STATE MP
|
February 5, 2010 |
|
SOMAT Vs. STATE OF M P
|
November 23, 2010 |
|
SONU Vs. STATE OF MP
|
July 7, 2010 |
|
SONU ALIAS SHAHAZAD Vs. STATE OF M P
|
January 8, 2010 |
|
SOYABEAN PROCESSORS ASSOCIATION OF INDIA Vs. ASSARDAS WADHWANI CONSTRUCTIONS PVT LTD
|
May 17, 2010 |
|
SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD Vs. YOGRAJ INFRASTRUCTURE LIMITED
|
October 13, 2010 |
|
STATE Vs. VIJAY KESHARWANI
|
October 25, 2010 |
|
STATE Vs. MOHAMMAD SHAFIQ
|
July 5, 2010 |
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STATE Vs. RAHUL
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July 16, 2010 |
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STATE BANK OF INDIA Vs. SURAJBAI
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July 6, 2010 |
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STATE OF A P Vs. ASHOK SHARMA
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May 18, 2010 |
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STATE OF M P Vs. PAPPOO ALIAS SALEEM
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May 18, 2010 |
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STATE OF M P Vs. RAJESH AHIRWAR
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May 6, 2010 |
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STATE OF M P Vs. VINAYAK RAO
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April 29, 2010 |
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STATE OF M P Vs. TRILOK CHAND GUPTA
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July 5, 2010 |
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STATE OF M P Vs. MOHAMMAD SADIQ
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August 12, 2010 |
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STATE OF M P Vs. LAXMILAL
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August 9, 2010 |
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STATE OF M P Vs. BARDICHAND
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August 26, 2010 |
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STATE OF M P Vs. SHRI GANDHI NAGAR GRIH NIRMAN SAHAKARI SANSTHA LTD
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September 23, 2010 |
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STATE OF M P Vs. SURESH SINGH
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November 26, 2010 |
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STATE OF M P Vs. SHRI GAJANAND
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December 15, 2010 |
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STATE OF M P Vs. T D THAKUR DAS PATEL
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November 30, 2010 |
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STATE OF M P Vs. SANDHYA PRASAD
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February 11, 2010 |
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State of M.P. Vs. Shankarlal Sharma
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March 6, 2010 |
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STATE OF M.P. AND ORS. Vs. BABULAL SHARMA AND ORS.
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May 11, 2010 |
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STATE OF MADHYA PRADESH Vs. KHELAN BAI W/O SHOBHELAL
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August 11, 2010 |
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STATE OF MADHYA PRADESH Vs. PARAMLAL
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April 23, 2010 |
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STATE OF MADHYA PRADESH Vs. VISHNOO PRASAD
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December 15, 2010 |
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STATE OF MADHYA PRADESH Vs. SURESH KHANDELWAL
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August 27, 2010 |
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STATE OF MADHYA PRADESH Vs. HABIB
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June 29, 2010 |
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STATE OF MADHYA PRADESH Vs. RAJINI PORAS
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July 28, 2010 |
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STATE OF MADHYA PRADESH Vs. KANHAIYALAL
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March 12, 2010 |
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STATE OF MADHYA PRADESH Vs. VEERU SINGH
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March 25, 2010 |
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STATE OF MP Vs. AMBARAM
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April 5, 2010 |
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STATE OF MP Vs. K L ASRE
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May 19, 2010 |
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STATE OF MP Vs. HABIB
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June 20, 2010 |
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STATE OF MP Vs. RATAN DAS
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August 5, 2010 |
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SUBHASH KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
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November 25, 2010 |
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SUBHASH SONA Vs. STATE OF M P
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March 3, 2010 |
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SUBODH & ANR. Vs. NARENDRA SINGH & ORS.
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March 11, 2010 |
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SUCHITRA DUBEY Vs. STATE
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July 6, 2010 |
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SUKALU RAM Vs. UNION OF INDIA AND ORS
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October 26, 2010 |
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SUKH LAL KUSHWAHA Vs. GANESH SINGH
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January 28, 2010 |
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SUKHBIR SINGH Vs. STATE OF MP
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February 4, 2010 |
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SUKHDEEN SONAWANI Vs. STATE OF M P
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January 19, 2010 |
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SUKHENDRA SINGH Vs. STATE OF M P
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November 9, 2010 |
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SULABH JAIN Vs. STATE OF M P
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May 18, 2010 |
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SULEMAN KHAN Vs. STATE OF M P
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March 31, 2010 |
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SUMAN SINGHAI Vs. DIRECTOR OF INCOME TAX
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November 8, 2010 |
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SUMARWATI BAI Vs. MINES MANAGER WESTERN COALFIELDS LTD
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September 22, 2010 |
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SUMER SINGH Vs. SANMAN SINGH
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September 1, 2010 |
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SUNDER Vs. STATE OF M P
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January 7, 2010 |
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SUNGRACE FINVEST PVT LTD Vs. MAIKAAL FIBRES LTD
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January 6, 2010 |
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SUNIL ALIAS SANNU Vs. STATE OF MP
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March 18, 2010 |
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SUNIL ALIAS SONU Vs. STATE OF M P
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November 11, 2010 |
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SUNIL RADHELIA Vs. AWADH NARAYAN
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September 8, 2010 |
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SUNIL SAXENA Vs. STATE OF M P
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January 15, 2010 |
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SUNIL YADAV Vs. STATE OF MP
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July 20, 2010 |
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SUNITA GUPTA Vs. NAGAR PALIKA PARISAD SABALGARH
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April 20, 2010 |
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SUNITA SHARMA Vs. SATPURA NARMADA KSHETRIYA GRAMIN BANK
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April 12, 2010 |
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SUPERINTENDING ENGINEER, RANI AWANTI BAI SAGAR PROJECT AND ORS. Vs. NARAYAN PRASAD VISHWAKARMA AND ANR.
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June 22, 2010 |
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SURAJBAI Vs. RUPA
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July 8, 2010 |
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SURAJBAI GALIYNA SOLANKI BHIL Vs. ROOPA NEVJI DABHAR BHIL
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July 8, 2010 |
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SUREKHA PARMAR Vs. S M MANSURI
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May 17, 2010 |
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SURENDRA JINSIWALE Vs. NARESH BANSAL
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July 14, 2010 |
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SURESH Vs. IQBAL KHAN
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January 28, 2010 |
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SURESH BABA Vs. VIRENDRA TYAGI
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October 14, 2010 |
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SURESH CHATURVEDI Vs. INDIAN OIL CORPORATION LYD
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October 8, 2010 |
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SURESH KUMAR SHARMA Vs. DURGALAL VIJAY
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November 10, 2010 |
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SURESH KUMAR SINGH Vs. STATE OF M P
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July 15, 2010 |
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SURESH RAWAT Vs. DILIP KUMAR GHOSH
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May 18, 2010 |
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SURESH SHARMA Vs. PUNJAB AND SINDH BANK
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February 19, 2010 |
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SURESH SINGH SIKARWAR Vs. STATE OF M P
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September 30, 2010 |
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SURYAKANT JAGTAP Vs. STATE BANK OF INDORE
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October 13, 2010 |
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SUSHILA GUPTA Vs. RAJENDRA KUMAR
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April 16, 2010 |
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SUSHMA Vs. GULABCHANDRA
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July 16, 2010 |
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SUSHMA MANDLOI Vs. SUKHDEEP SINGH
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April 6, 2010 |
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SUSHMA SONI Vs. PRAMOD GUPTA
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January 28, 2010 |
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SVEC CONSTRUCTIONS LTD Vs. SECRETARY WATER RESOURCES DEPRTMENT
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January 6, 2010 |
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TARUN SHARMA SON OF SHRI DEEPAK SHARMA Vs. VISHWAS SARANG SON OF SHRI KAILASH SARANG
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June 21, 2010 |
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TATA R N CHAIRMAN TATA POWER CO LTD Vs. DY DIRECTOR INDL HEALTH AND SAFETY AND INSPECTOR OF FACTORIES INDORE DIVISION
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March 26, 2010 |
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TATA SKY LIMITED Vs. STATE OF M.P. AND OTHERS
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August 20, 2010 |
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TEHSILDAR SINGH Vs. STATE OF M P
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February 9, 2010 |
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TEJ KUMAR Vs. SHANTI CHAN JAIN
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March 16, 2010 |
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TEJ KUMAR Vs. SHANTI CHAND JAIN
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April 16, 2010 |
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TEJ SINGH RATHORE Vs. STATE OF M P
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September 1, 2010 |
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TEJNARAYAN SHUKLA Vs. STATE OF M P
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December 3, 2010 |
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THAN SINGH Vs. MAJBOOT SINGH
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April 29, 2010 |
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TILAK PRADHAN Vs. RANJANA PRADHAN
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May 19, 2010 |
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TIMARIYA Vs. DEVENDRA
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July 1, 2010 |
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TIWARI BAI Vs. SITA BAI
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June 28, 2010 |
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TORAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
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March 18, 2010 |
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TUKARAM Vs. STATE OF MADHYA PRADESH
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March 4, 2010 |
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TULSA PARMESHWARI AND ORS Vs. RAMNATH AND ORS
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November 30, 2010 |
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TULSIDAS HEMNANI Vs. MADAN LAL
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January 13, 2010 |
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TULSIRAM Vs. GAMBHIR SINGH
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March 31, 2010 |
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UCO BANK Vs. SHANKAR ENTERPRISES
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April 29, 2010 |
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UJJAIN CHARITABLE TRUST HOSPITAL AND RESEARCH CENTRE Vs. STATE OF MP
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March 10, 2010 |
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UJJWAL KESARI Vs. KRISHNA GUPTA
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September 1, 2010 |
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UMAKANT MUDGAL Vs. STATE OF M P
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September 27, 2010 |
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UMESH KUMAR Vs. STATE OF M P
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February 11, 2010 |
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UMESH KUMAR Vs. RAJARAM
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January 19, 2010 |
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UNION OF INDIA Vs. BEGUM BEE
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February 4, 2010 |
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UNION OF INDIA Vs. JIWAN LAL CHIRONJI LAL SHEOPUR
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February 18, 2010 |
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UNION OF INDIA Vs. M P STATE ELECTRICITY BOARD
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December 14, 2010 |
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UNION OF INDIA Vs. HARI RAM GUPTA
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December 14, 2010 |
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UNION OF INDIA Vs. M S S FOOD PRODUCTS LTD
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November 19, 2010 |
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UNION OF INDIA Vs. DINESH SINGH BHADORIA
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March 23, 2010 |
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UNION OF INDIA Vs. ASHOK KUMAR DUBEY
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March 26, 2010 |
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UNITED COMMERCIAL BANK Vs. SHANKAR ENTERPRISES
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April 29, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. NURSINGH V JALAL
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April 6, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. JYOTI
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May 20, 2010 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMLAL
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November 23, 2010 |
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UNITED INDIA INSURANCE CO. LTD Vs. BADRILAL
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August 10, 2010 |
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UNITED INDIA INSURANCE COMPANY Vs. BRIJKISHORE JATAV
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August 31, 2010 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAJANTI BAI
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July 27, 2010 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SATENDRA SINGH
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August 31, 2010 |
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URMILA PRASAD PANDEY SON OF MUNIMAHESH PANDEY & OR Vs. STATE OF M P
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November 15, 2010 |
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URMILA TIWARI Vs. KANTIDEVI
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September 20, 2010 |
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URVASHIBEN Vs. NAVAKASH GRAH NIRMAN SAHAKARI SANSTHA MYDT UJJAIN
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February 8, 2010 |
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USHA KIRAN DUBEY Vs. SECRETARY UNION OF INDIA
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September 14, 2010 |
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UTTAM SINGH Vs. STATE OF M P
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January 18, 2010 |
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V COMMERCIAL VEHICLES LTD Vs. MADHYA PRADESH FOREST DEPARTMENT
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June 21, 2010 |
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VARUN ROAD LINES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX INDORE
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April 27, 2010 |
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VASANA Vs. DOOR SINGH
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March 26, 2010 |
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VASIM ANWAR Vs. RABIA BEGUM
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March 31, 2010 |
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VEERPAL SINGH CHOUHAN Vs. STATE OF M.P. & ORS.
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February 16, 2010 |
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VELOCITY LTD INDORE Vs. STATE BANK OF INDIA
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September 21, 2010 |
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VI BRIJ FISCAL SERVICES P LTD Vs. REGISTRAR OF COMPANIES
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February 8, 2010 |
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VIDHYAWATI DOHRE Vs. KASHINATH
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December 15, 2010 |
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VIJAY JALALI Vs. HMT LIMITED
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March 29, 2010 |
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VIJAY KESHARWANI Vs. STATE
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October 25, 2010 |
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VIJAY KUMAR BAJPAYEE Vs. M P URJA VIKAS NIGAM LTD
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November 23, 2010 |
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VIJAY KUMAR PALLIWAL Vs. STATE OF M P
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April 30, 2010 |
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VIJAY RAMCHANDRA AGRAWAL Vs. POWER GRID CORPORATION OF INDIA LTD
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July 22, 2010 |
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VIJAY SAUDAL Vs. STATE OF M P
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October 11, 2010 |
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VIJAY SINGH Vs. SURENDRA SINGH
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February 24, 2010 |
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VIKAS ELECTRICALS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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November 24, 2010 |
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VIKRAM CEMENT Vs. COMMISSIONER OF COMMERCIAL TAX
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September 1, 2010 |
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VIKRAM PATEL Vs. M P S E B
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October 21, 2010 |
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Vinay Kumar Jain S/o Shri Mangilal and Shambhu S/o Shri Bherulal Vs. State of M.P.
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August 2, 2010 |
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VINAY KUMAR KEDIA Vs. STATE OF M P
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May 7, 2010 |
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VINEET KABRA Vs. STATE OF M P
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August 17, 2010 |
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VINOD DWIVEDI Vs. STATE OF M P
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May 21, 2010 |
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VINOD KUMAR DUBEY AND ANOTHER Vs. STATE OF M P
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November 18, 2010 |
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VIRENDRA TYAGI Vs. STATE OF M P
|
September 21, 2010 |
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VISHAMBHARDAYAL Vs. NAGAR PALIKA PARISHAD KAILARAS
|
March 4, 2010 |
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VISHWANATH GHOSH Vs. RAMESH CHANDRA SINDHI
|
February 11, 2010 |
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VISHWANATH MISHRA Vs. CHIEF MANAGING DIRECTOR WESTERN COAL FIELDS LTD
|
January 13, 2010 |
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VIVEK KAPIL Vs. STATE OF M P
|
November 12, 2010 |
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VIVEKANAND VICHARDHAM SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. STATE OF M P
|
March 4, 2010 |
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WAIDHAN ENGINEERING AND INDUSTRIES PVT LTD Vs. CMD, MPPGCL, (GEN), AND ORS
|
October 29, 2010 |
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Y L CHOPRA Vs. RANI DURGAWATI VISHWAVIDYALAYA
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January 18, 2010 |
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YADU KUMAR Vs. PILLAH
|
September 9, 2010 |
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YASHODA DEVI Vs. KANHAIYALAL
|
July 30, 2010 |
|
YASHWANT Vs. STATE OF M P
|
October 20, 2010 |
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YASHWANT SINGH Vs. SITA
|
September 14, 2010 |
|
YASHWANT SINGH Vs. STATE OF M P
|
September 14, 2010 |
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YOGENDRA GUPTA Vs. RENU AGRAWAL
|
August 3, 2010 |
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YOGENDRA KUMAR Vs. PAVAN KUMAR JAIN
|
April 19, 2010 |
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YOGENDRA KUMAR Vs. PAVAN KUMAR JAIN
|
January 4, 2010 |
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YOGENDRA SINGH THAKUR Vs. PREETI RAJ
|
May 13, 2010 |
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YOGESH KUMAR GULATI Vs. SATYA PRAKASH DHINGRA
|
September 9, 2010 |
|
YOGESH TEMBHURNE Vs. M P PROFESSIONAL EXAMINATION BOARD BHOPAL
|
May 6, 2010 |
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YOGRAJ INFRASTRUCTURE LTD Vs. SSANGYONG ENGINEERING AND CONSTRUCTION CO LTD
|
August 31, 2010 |
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ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT RAJGARH Vs. SWATANTRALAL SAXENA
|
January 27, 2010 |
|
ZILEDAR SINGH Vs. STATE OF M P
|
August 5, 2010 |
|
ZUBEDABI Vs. STATE OF M.P.
|
January 12, 2010 |
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