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AAMIR KHAN Vs. STATE OF M P
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August 3, 2009 |
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AASIF MALIK Vs. STATE OF M P
|
October 7, 2009 |
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ABDUL HUSSAIN Vs. MANSOOR ALI
|
October 13, 2009 |
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ABDUL RAHIM Vs. UNION OF INDIA
|
August 18, 2009 |
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ABDUL RAUF Vs. STATE OF M P
|
March 24, 2009 |
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ABHILASHA AGNIHOTRI Vs. DILIP
|
February 25, 2009 |
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ABIDA BEE, Vs. STATE OF MADHYA PRADESH
|
December 16, 2009 |
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ABIDA QURESHI Vs. STATE OF MADHYA PRADESH
|
March 30, 2009 |
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ADARSH THOK FAL SABJI VIKRETA VYAPARI SANGH Vs. STATE OF M P
|
October 6, 2009 |
|
ADDITIONAL SESSIONS JUDGE SIHORA DISTRICT JABALPUR M P Vs. SHEIKH ARIF
|
April 18, 2009 |
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ADHIKRAMIT SANCHALAK MANDAL NAGRIK SAHAKARI BANK MYDT INDORE Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES INDORE
|
December 24, 2009 |
|
ADIM JATI SEVA SAHAKARI SAMITI MARYADIT Vs. KODAR
|
July 14, 2009 |
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AFSAR Vs. STATE OF MADHYA PRADESH
|
August 24, 2009 |
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AHMAD HUSSAIN Vs. STATE OF M P
|
November 25, 2009 |
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AHMED ALI Vs. ZAHIDA BEGAM
|
September 23, 2009 |
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AHMED QURESHI Vs. STATE OF M.P.
|
July 7, 2009 |
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AJAY KUMAR Vs. VIJAY KUMAR
|
February 10, 2009 |
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AJAY SHINDE Vs. ASHA DESHMUKH
|
March 13, 2009 |
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AJAY SINGH Vs. HINDUSTAN PETROLEUM
|
June 19, 2009 |
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AJEETA KHEDLE Vs. STATE OF M P
|
August 11, 2009 |
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AKHIL BHARTIYA UPBHOKTA CONGRESS BHOPAL Vs. STATE OF M P
|
March 26, 2009 |
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AKHILESH N GIRI Vs. STATE OF M P
|
April 22, 2009 |
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AKSHAY KUMAR DUBEY Vs. STATE OF M.P.
|
February 6, 2009 |
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ALL INDIA PUNJAB NATIONAL BANK OFFICERS' ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
|
November 30, 2009 |
|
AMAN KHAN Vs. STATE OF M P
|
March 24, 2009 |
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AMAN TRADING COMPANY Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK
|
June 30, 2009 |
|
AMAR SINGH Vs. STATE OF MADHYA PRADESH
|
January 7, 2009 |
|
AMAR SINGH Vs. PURSHOTTAM SHARMA
|
August 7, 2009 |
|
AMBO EXPORT LTD Vs. ISHAR AGRO LTD
|
August 12, 2009 |
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AMI ART CREATIONS AND OFFISET PRINTERS Vs. BOARD OF SECONDARY EDUCATION
|
September 16, 2009 |
|
AMITA GAS SERVICE Vs. RAMAN GUPTA
|
August 5, 2009 |
|
AMMILAL Vs. KAMLA BAI
|
September 9, 2009 |
|
AMOLAK SINGH CHHABRA Vs. STATE OF M P
|
August 21, 2009 |
|
AMRUTBAI Vs. JABBAR
|
July 14, 2009 |
|
ANAMIKA Vs. STATE OF M P
|
August 22, 2009 |
|
ANAND MOHAN SAXENA Vs. STATE OF M.P.
|
August 18, 2009 |
|
ANAND SINGH BAGHELE Vs. STATE OF MP
|
December 24, 2009 |
|
ANANDILAL JHARIYA Vs. RAMLAL JHARIYA
|
September 14, 2009 |
|
ANANT SINGH Vs. HARICHARAN
|
December 18, 2009 |
|
ANGAD SINGH RATHORE Vs. STATE OF M P
|
June 19, 2009 |
|
ANIL Vs. VINOD KUMAR
|
September 8, 2009 |
|
ANIL KUMAR AGRAHARI Vs. COMMISSIONER OF INCOME TAX
|
May 14, 2009 |
|
ANIL KUMAR GIRI Vs. VICE CHANCELOR
|
January 15, 2009 |
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ANIRUDH DWIVEDI Vs. STATE CHIEF COMMISSIONER BHARAT SCOUT AND GUIDE
|
January 29, 2009 |
|
ANIS BEG Vs. STATE OF M P
|
September 22, 2009 |
|
Anita @ Anisa Kasve Vs. Dharmendra
|
January 16, 2009 |
|
ANKUR SEEDS P.LTD. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAX, JHABUA.
|
June 15, 2009 |
|
ANKURSH GOLECHA Vs. STATE OF M P
|
January 28, 2009 |
|
ANOKHILAL Vs. SEEMA CHORDIA
|
January 6, 2009 |
|
ANSAR Vs. STATE OF M P
|
December 18, 2009 |
|
ANSHUMAN AGRAWAL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 13, 2009 |
|
ANURAG MODI Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
|
ANWAR KHAN Vs. STATE OF MP
|
July 31, 2009 |
|
ARADHANA SINGH Vs. BOARD OF SECONDARY EDUCATION M P
|
February 5, 2009 |
|
ARCHDIOCESE OF BHOPAL REGD SOCIETY Vs. HASAN KABIR
|
September 11, 2009 |
|
ARJUN SAHU Vs. STATE OF MP
|
July 23, 2009 |
|
ARPANA DIXIT Vs. M M UPADHYAY
|
March 4, 2009 |
|
ARTI KHEDKAR Vs. STATE OF M.P.
|
March 9, 2009 |
|
ARUN KUMAR Vs. HARISH KUMAR
|
February 2, 2009 |
|
ARUN SINGH BHADOURIYA Vs. STATE OF M P
|
January 30, 2009 |
|
ARVIND Vs. MANNALAL
|
January 19, 2009 |
|
Arvind Kumar s/o Gorishankar Mehta Vs. State of M.P.
|
March 25, 2009 |
|
ARVIND TECHNO ENGINEERS PRIVATE LIMITED Vs. INDORE DEVELOPMENT AUTHORITY
|
May 15, 2009 |
|
ARVIND TIWARI Vs. STATE OF M P
|
February 13, 2009 |
|
ASHABAI KRISHNA BADOLE Vs. DHANNALAL
|
April 8, 2009 |
|
ASHARFILAL Vs. STATE OF MP
|
August 21, 2009 |
|
ASHOK Vs. STATE OF M P
|
April 13, 2009 |
|
ASHOK Vs. STATE MP
|
April 27, 2009 |
|
ASHOK Vs. COMMISSIONER OF INCOME TAX-I
|
December 21, 2009 |
|
ASHOK & ORS. Vs. SMT. ASHA
|
July 20, 2009 |
|
ASHOK KUMAR Vs. STATE OF M P
|
June 16, 2009 |
|
ASHOK KUMAR KELAPURE Vs. JILA SAHKARI KRISHI AND GRAMIN
|
July 21, 2009 |
|
ASHOK KUMAR MALPANI Vs. STATE OF M P
|
October 22, 2009 |
|
ASHOK KUMAR PATEL Vs. STATE OF M P
|
July 22, 2009 |
|
ASHOK KUMAR SAHU Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
|
ASHOK MEHRA Vs. STATE OF MADHYA PRADESH
|
April 17, 2009 |
|
ASHOK PAWAR Vs. STATE OF M P
|
April 18, 2009 |
|
ASHOK SHARMA Vs. UNION OF INDIA
|
November 24, 2009 |
|
ASHOK SINGH BHADORIYA Vs. STATE OF M.P.
|
April 28, 2009 |
|
ASHOK TIWARI Vs. M P TEXT BOOK CORPORATION
|
April 20, 2009 |
|
ASHUTOSH MISRA Vs. STATE OF M P
|
April 29, 2009 |
|
ASHWINI KUMAR MISHRA Vs. UNION OF INDIA
|
September 2, 2009 |
|
ASIF ANSARI Vs. WAKF MAHAL UMRAO JEHAN
|
January 22, 2009 |
|
ASLAM Vs. STATE OF M P
|
January 9, 2009 |
|
ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. NAGPUR ENGINEERING CO LTD
|
March 5, 2009 |
|
ASSOCIATION OF PRIVATE DENTAL AND MEDICAL COLLEGES Vs. STATE OF M P
|
May 15, 2009 |
|
ASSOCIATION OF THE RESIDENTS OF MHOW Vs. UNION OF INDIA
|
September 16, 2009 |
|
ATHAI Vs. STATE OF M P
|
October 22, 2009 |
|
ATMA RAM SHARMA Vs. STATE OF M P
|
July 31, 2009 |
|
ATMARAM SHARMA Vs. STATE OF M.P.
|
August 20, 2009 |
|
ATUL BANSAL Vs. STATE OF M P
|
February 17, 2009 |
|
ATUL SHRIVASTAVA Vs. SUSMA SHRIVASTAVA
|
July 23, 2009 |
|
AVTARSINGH S/O GOVIND SINGH YADAV Vs. STATE OF M.P. AND OTHERS
|
August 27, 2009 |
|
AVTARSINGH S/O GOVIND SINGH YADAV Vs. STATE OF M P
|
August 20, 2009 |
|
AWADESH OZHA Vs. RAMCHANDRA MOURYA
|
July 31, 2009 |
|
AWDHESH PRASAD DWIVEDI Vs. STATE OF M P
|
August 12, 2009 |
|
AYAZ AHMAD KHAN Vs. STATE OF MADHYA PRADESH
|
January 5, 2009 |
|
AYODHYA PRASAD NARMADA PRASAD UCHCHATTER MADHYAMIK SHALA Vs. STATE OF M P
|
August 20, 2009 |
|
AYYUB AHMAD Vs. STATE OF M P
|
January 30, 2009 |
|
AZMATULLAH Vs. UNION OF INDIA
|
January 15, 2009 |
|
B C BIYANI PROJECTS PVT LTD Vs. SSANGYONG ENGINEERING CONSTRUCTIONS COMPANY LTD
|
December 16, 2009 |
|
B K FILLING STATION Vs. HARISHCHANDRALAL SHRIVASTAVA
|
July 30, 2009 |
|
BABLOO Vs. STATE OF M P
|
February 10, 2009 |
|
BABULAL Vs. GAFUR
|
August 3, 2009 |
|
BABULAL ALIAS BABBU Vs. STATE OF MADHYA PRADESH
|
April 9, 2009 |
|
BABULAL GUPTA Vs. ANOOP PADLIYA
|
January 6, 2009 |
|
BABULAL KHANDELWAL Vs. LILADHAR
|
November 27, 2009 |
|
BABURAM Vs. STATE OF MADHYA PRADESH
|
January 5, 2009 |
|
BADDU ALIAS JHAM SINGH Vs. STATE OF MADHYA PRADESH
|
April 21, 2009 |
|
BADRI PRASAD Vs. BHAGWANT
|
September 14, 2009 |
|
BADRINATH Vs. STATE OF MP
|
August 6, 2009 |
|
BADRIPRASAD BALDEOPRASAD (M/S) Vs. THE M.P. STATE CIVIL SUPPLY CORPORATION LTD.
|
October 26, 2009 |
|
BAHADUR SINGH BHATTI Vs. STATE OF M P
|
April 15, 2009 |
|
BAIJULAL VERMA Vs. ADDITIONAL COLLECTOR CHHINDWARA
|
September 3, 2009 |
|
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SITARA
|
July 15, 2009 |
|
BAJE ALIAS BAJESINGH Vs. AYUB KARIM
|
January 19, 2009 |
|
BAL MUKUND AHIRWAR Vs. STATE OF M.P.
|
November 12, 2009 |
|
BALAK RAM Vs. MANSHA RAM
|
July 24, 2009 |
|
BALARAM Vs. STATE OF M.P. THROUGH P.S. KUKDESHWAR, DIST. NEEMUCH
|
December 21, 2009 |
|
BALESHWAR DAYAL JAISWAL Vs. STATE OF M P
|
August 25, 2009 |
|
BALLI Vs. STATE OF M P
|
January 6, 2009 |
|
BALLU @ BALRAM Vs. STATE OF M.P.
|
September 7, 2009 |
|
BALMUKUND PANDEY Vs. V K SINGH
|
January 9, 2009 |
|
BALRAM Vs. STATE OF MADHYA PRADESH
|
October 14, 2009 |
|
BALRAM JETHANI Vs. STATE OF M.P. & ORS.
|
August 3, 2009 |
|
BALRAM SINGH Vs. STATE OF M.P.
|
August 7, 2009 |
|
BALU SINGH Vs. SUNIL SINGH
|
August 26, 2009 |
|
BALVEER Vs. STATE OF M P
|
November 10, 2009 |
|
BALVEER SINGH Vs. STATE OF M P
|
November 20, 2009 |
|
BALVEER SINGH Vs. HARCHAND
|
December 18, 2009 |
|
BALVINDER Vs. STATE OF MADHYA PRADESH
|
October 26, 2009 |
|
BALWANT SINGH Vs. TEJ PAL SINGH AND OTHERS
|
March 3, 2009 |
|
BANARASI RAI Vs. STATE OF M.P.
|
June 24, 2009 |
|
BANK OF MAHARASHTRA Vs. MANOJ KUMAR DEHARIA
|
October 27, 2009 |
|
BANSHILAL Vs. ABDUL MUNNAR
|
September 15, 2009 |
|
BANTI ALIAS SANTOSH Vs. STATE OF M P
|
November 26, 2009 |
|
BANU BAI Vs. SEWA RAM
|
July 7, 2009 |
|
BANWARI LAL Vs. SACHIN LOGARIA
|
May 6, 2009 |
|
BANWARILAL Vs. RAJENDRA SINGH
|
August 11, 2009 |
|
BAPULAL Vs. STATE OF MADHYA PRADESH
|
November 12, 2009 |
|
BAPULAL Vs. STATE OF MP
|
August 26, 2009 |
|
BASANT KUMAR Vs. STATE OF MADHYA PRADESH
|
November 24, 2009 |
|
BASANTI GAUR Vs. STATE OF M.P. AND OTHERS
|
September 16, 2009 |
|
BASANTI GAUR Vs. STATE OF M P
|
August 18, 2009 |
|
BASANTILAL Vs. STATE OF M P
|
April 16, 2009 |
|
BASSU ALIAS BASANT Vs. STATE OF MADHYA PRADESH
|
January 5, 2009 |
|
BASU ALIAS BASANTSINGH Vs. STATE OF M P
|
February 4, 2009 |
|
BEDI Vs. STATE OF MADHYA PRADESH
|
June 18, 2009 |
|
BETALAL @ BETA SINGH S/O LALLU SINGH GOND Vs. STATE OF M P, P S MAJHGAWAN
|
April 28, 2009 |
|
BHAGIRATH RAJPUT Vs. COMMISSIONER OF INCOME TAX
|
October 13, 2009 |
|
BHAGVANT SINGH PARIHAR Vs. STATE OF M P
|
December 1, 2009 |
|
BHAGWAN SINGH Vs. STATE OF M P
|
April 16, 2009 |
|
BHAGWAN SINGH Vs. STATE OF M.P.
|
November 26, 2009 |
|
BHAGWANDAS Vs. STATE OF MADHYA PRADESH
|
March 4, 2009 |
|
BHAIRON MAHARAJ Vs. STATE OF MADHYA PRADESH
|
February 28, 2009 |
|
BHANWAR SINGH Vs. NARCOTICS CONTROL BUREAU DELHI
|
August 7, 2009 |
|
BHANWARLAL Vs. SUSHILA BAI
|
July 23, 2009 |
|
BHARAT BHUSAN SHARMA Vs. STATE OF M P
|
April 15, 2009 |
|
BHARAT INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE (MP)
|
October 12, 2009 |
|
BHARAT KUMAR Vs. AMIT KUMAR
|
August 4, 2009 |
|
BHARAT PRASAD SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
|
BHARAT SINGH Vs. STATE OF MADHYA PRADESH
|
January 13, 2009 |
|
BHAROSA Vs. STATE OF MP
|
February 24, 2009 |
|
BHASKAR PRASAD Vs. STATE OF MADHYA PRADESH
|
February 24, 2009 |
|
BHASKAR RAO Vs. STATE OF M P
|
September 2, 2009 |
|
BHEEM SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
|
May 12, 2009 |
|
BHIKHARI ALIAS BHIKHAMSINGH Vs. STATE OF M P
|
September 15, 2009 |
|
BHISHMA SINGH Vs. STATE OF M P
|
January 5, 2009 |
|
BHISMAT PANDEY Vs. PHOOLA
|
August 18, 2009 |
|
BHOLA PRASAD RAIDAS Vs. STATE OF M P
|
March 13, 2009 |
|
Bhoomraj Vs. Kiran Bai
|
August 7, 2009 |
|
BHURA Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
|
BHUWANI RAM Vs. STATE OF M P
|
August 13, 2009 |
|
BIHARILAL Vs. STATE OF M P
|
April 2, 2009 |
|
BINDAPRASAD Vs. NARMADA MALWA GRAMIN BANK
|
December 14, 2009 |
|
BIPTA BAI Vs. SHIPRA BAI
|
February 16, 2009 |
|
BIRLA JUTE INDUSTRIES LTD Vs. RAMESH CHANDRA
|
December 17, 2009 |
|
BISLERI INTERNATIONAL PVT LTD Vs. SUN PETPACK JABALPUR PVT LTD
|
October 9, 2009 |
|
BITS AND BYTES Vs. STATE OF M P
|
October 14, 2009 |
|
BOARD OF DIRECTOR Vs. REGISTRAR COOP SOCIETIES
|
February 28, 2009 |
|
BOARD OF SECONDARY EDUCATION Vs. RAKESH KEWAT
|
June 29, 2009 |
|
BOARD OF SECONDARY EDUCATION Vs. RAKESH KEWAT
|
June 26, 2009 |
|
BOURA Vs. STATE OF M P
|
January 27, 2009 |
|
BRAMHCHARI TIWARI Vs. JOGINDER KAUR
|
March 6, 2009 |
|
BRIDGE AND ROOF INFRASTRUCTURES Vs. UNION OF INDIA
|
February 26, 2009 |
|
BUDDHI BAI Vs. KRITI INDUSTRIES LTD.
|
March 31, 2009 |
|
BUDHOO Vs. CHIRONJA BAI
|
August 21, 2009 |
|
BUDHOO Vs. CHIRONJA BAI
|
August 20, 2009 |
|
CADBURY INDIA LTD Vs. H K BAJPAI FOOD INSPECTOR
|
July 7, 2009 |
|
CHAIRMAN M P STATE ELECTRICITY BOARD JABALPUR Vs. MULU ALIAS MOOLCHANDRA
|
April 15, 2009 |
|
CHAMPAT GIRI Vs. RAMDAYAL
|
June 16, 2009 |
|
CHANCHAL MISTRI Vs. ASHA BHATI
|
November 18, 2009 |
|
CHANDAN RAMESH CHANDRA CHOUDHARY Vs. STATE OF M P
|
January 22, 2009 |
|
CHANDRA SHEKHAR SAHU Vs. STATE OF MP
|
November 13, 2009 |
|
CHANDRABHAN KARDAM Vs. STATE OF MADHYA PRADESH
|
October 29, 2009 |
|
CHANDRAMANI TRIPATHI Vs. STATE OF M.P. & ORS.
|
September 11, 2009 |
|
CHANDRIKA PRASAD Vs. STATE OF MADHYA PRADESH
|
April 30, 2009 |
|
CHARANJIT SINGH Vs. STATE OF MADHYA PRADESH
|
July 6, 2009 |
|
CHEEKU ALIAS SOHAN SINGH Vs. STATE OF MP
|
September 15, 2009 |
|
CHHOTE RAJA Vs. STATE OF MADHYA PRADESH
|
March 4, 2009 |
|
CHHOTELAL Vs. P. SUBHLAXMI & ORS.
|
July 31, 2009 |
|
CHHOTIBAI Vs. SUNITA KUSHWAH
|
May 4, 2009 |
|
CHINGALAL YADAV Vs. STATE OF MADHYA PRADESH
|
March 26, 2009 |
|
CHIRANJAN SHARMA Vs. STATE OF M.P.
|
February 6, 2009 |
|
CHIRKU ALIAS LAKHAN LAL Vs. STATE OF M P
|
October 6, 2009 |
|
CHOTEY KHAN Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
|
CHOUDHARY CHHATARSINGH Vs. HARSH KUMAR
|
April 16, 2009 |
|
CHOURADIYA TRADING COMPANY Vs. SUSHIL KUMAR
|
April 29, 2009 |
|
CHUTAIYA KACHHI Vs. STATE OF MADHYA PRADESH
|
March 18, 2009 |
|
CIT Vs. SHALIMAR HOUSING AND FINANCE LTD.
|
April 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LTD.
|
May 1, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. RELIABLE CARRIERS (P) LTD.
|
August 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SHALIMAR HOUSING & FINANCE LTD.
|
April 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. HASMUKHLAL BAGADIA
|
November 5, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DORIS EDUCATIONAL AND COMMERCIAL SERVICES P. LTD
|
June 25, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. D.N. PACHORI
|
July 27, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND AND MOTILAL JAIN TOBACCO PRODUCTS P. LTD
|
November 30, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. DAWOODI BOHRA JAMAT
|
June 22, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. FERRO CONCRETE CONSTRUCTION (INDIA) (P.) LTD.
|
March 17, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. M.P. RAJYA PATHYA PUSTAK NIGAM
|
April 2, 2009 |
|
COMMISSIONER OF INCOMTAX Vs. GARG TRADING CO
|
May 15, 2009 |
|
COMMISSIONER, COMMERCIAL TAX, M.P. Vs. SAURABH METALS PVT.LTD.
|
April 24, 2009 |
|
DADU S/O HASAM A. Vs. STATE OF MADHYA PRADESH
|
March 2, 2009 |
|
DAGDULAL Vs. STATE OF MADHYA PRADESH
|
November 12, 2009 |
|
DALI SHRIVASTAVA Vs. STATE OF M P
|
March 16, 2009 |
|
DALVINDER SINGH Vs. STATE OF MADHYA PRADESH
|
April 2, 2009 |
|
DANPATI ADDHAHAT BHANDAR Vs. REGD PARTNERSHIP FIRM
|
March 20, 2009 |
|
DARBAR SINGH Vs. STATE OF M.P.
|
July 24, 2009 |
|
DARSHAN SINGH Vs. COLLECTOR SINGH
|
September 23, 2009 |
|
DAYAL SHARMA Vs. STATE OF MP
|
July 14, 2009 |
|
DAYARAM Vs. STATE OF MADHYA PRADESH
|
April 18, 2009 |
|
DEEPAK Vs. UNION OF INDIA
|
April 15, 2009 |
|
DEEPAK KUMAR GARG Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2009 |
|
DELTON IMPEX PRIVATE LIMITED Vs. SANJAY DANG
|
May 12, 2009 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. M.P. MADHYAM
|
March 19, 2009 |
|
DEPUTY REGISTRAR COOPERATIVE SOCIETIES Vs. ZILA THOK UPBHOKTA SAHKARI BHANDAR
|
January 27, 2009 |
|
DESHRAJ SINGH PARMAR Vs. RAM BABU AGARWAL
|
July 29, 2009 |
|
DEVENDRA MINERALS Vs. STATE OF M P
|
April 9, 2009 |
|
DEVMATA EDUCATIONAL AND WELFARE ASSOCIATION SAMITI Vs. STATE OF M P
|
July 15, 2009 |
|
DHAMMU CHOUDHARY Vs. STATE OF M P
|
July 21, 2009 |
|
DHANI RAM Vs. STATE OF M P
|
July 23, 2009 |
|
DHANIRAM Vs. STATE OF M P
|
July 7, 2009 |
|
DHANIRAM KESHARWANI Vs. MAHESH PATARIYA
|
September 1, 2009 |
|
DHIRAJ SINGH Vs. SARDAR SINGH
|
August 12, 2009 |
|
DIGAMBAR JAIN MALWA PRANTIK SABHA TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2009 |
|
DILIP KUMAR Vs. VIJAY BAHADUR SINGH
|
March 17, 2009 |
|
DINESH LAL GUPTA Vs. RAM KARAN GUPTA
|
August 27, 2009 |
|
DINESH SHARMA@ SONU Vs. STATE OF M.P.
|
February 9, 2009 |
|
District Co-operative Agricultural and Rural Development Bank Ltd. Vidisha Vs. Mukesh Kumar
|
May 7, 2009 |
|
DISTRICT COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. MUKESH KUMAR SHRIVASTAVA
|
September 1, 2009 |
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DIVISIONAL FOREST OFFICER, FOREST DIVISION Vs. MATHURA PRASAD YADAV
|
July 3, 2009 |
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DIVISIONAL FOREST OFFICER, FORET DIVISION, REWA, M.P Vs. LEELAVATI YADAV
|
July 23, 2009 |
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DOMA Vs. SAYA BAI
|
February 5, 2009 |
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DOMINIQUE LAPIERRE Vs. SWARAJ PURI
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August 7, 2009 |
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DOONGAR SINGH Vs. STATE OF M.P.
|
December 22, 2009 |
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DULHANMAL Vs. ADAM BHOLU
|
May 15, 2009 |
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DURG SINGH Vs. RANDHIR SINGH
|
February 19, 2009 |
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DURGA INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
September 16, 2009 |
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DURGA PRASAD Vs. STATE OF M P
|
September 1, 2009 |
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DURGA PRASAD Vs. STATE OF M P
|
May 10, 2009 |
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DURGA RANI (SMT.) & ORS. Vs. ASHOK GUPTA & ANR.
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April 2, 2009 |
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DWARIKA PRASAD Vs. NIRMALA DEVI
|
April 18, 2009 |
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DWARKA SONI Vs. STATE OF M P
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May 4, 2009 |
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EMERALD INDUSTRIES LTD Vs. STATE OF M P
|
September 9, 2009 |
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FAGUWA MANDLA Vs. STATE OF M P
|
June 26, 2009 |
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FAIRDEAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAX, MADHYA PRADESH
|
August 28, 2009 |
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FAREEDA Vs. STATE OF MADHYA PRADESH
|
October 5, 2009 |
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FATEHCHAND Vs. LAND ACQUISITION AND REHABILITATION OFFICER
|
April 2, 2009 |
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FATIMABI Vs. MADARSA TALIMMUL KURAN TRUST
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January 13, 2009 |
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FIROZ KHAN Vs. SECRETARY BOARD OF SECONDARY EDUCATION
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July 15, 2009 |
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G D CHOUDHARY Vs. VISHNUKUMAR BHAIYA
|
May 8, 2009 |
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G P TIWARI Vs. SECRETARY THE STATE OF MADHYA PRADESH DEPTT OF AGRICULTURE
|
April 8, 2009 |
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G V PRATAP REDDY Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
|
June 29, 2009 |
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GAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
October 8, 2009 |
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GAJRANI Vs. MANOJ JAIN
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January 9, 2009 |
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GALLA KOTHAR PRATHMIK UPBHOKTA SAHKARI BHANDAR MARYADIT GWALIOR Vs. STATE OF MP
|
September 10, 2009 |
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GANDHI COTTON Vs. MURUGANATHAN MILLS LIMITED
|
September 11, 2009 |
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GANESH Vs. STATE OF M P
|
June 16, 2009 |
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GANESH PASI Vs. STATE OF MADHYA PRADESH
|
July 6, 2009 |
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GANESH SINGH Vs. STATE OF MADHYA PRADESH
|
April 17, 2009 |
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GANGA BAI Vs. KENDARMAL
|
January 6, 2009 |
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GANOON DUMKERLEY AND CO LTD Vs. STATE OF M P
|
January 6, 2009 |
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GANPAT Vs. STATE OF MP
|
August 18, 2009 |
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GAURAV TECHNICA INDIA PVT LTD Vs. MUNICIPAL CORPORATION KATNI
|
January 21, 2009 |
|
GAURISHANKAR Vs. STATE OF MADHYA PRADESH
|
August 20, 2009 |
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GAUTAM KALLOO Vs. STATE OF MP
|
November 10, 2009 |
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GAYAPRASAD YADAV Vs. STATE OF MP
|
May 15, 2009 |
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GEETA BAI Vs. STATE OF MADHYA PRADESH
|
October 26, 2009 |
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GEETA MISHRA Vs. KRISHNA MOHAN MISHRA
|
January 19, 2009 |
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GENDLAL DEV SINGH Vs. STATE OF MADHYA PRADESH
|
February 5, 2009 |
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GEORGE CONSTRUCTION PRIVATE LTD. Vs. B.C. PATEL & COMPANY
|
July 28, 2009 |
|
GIRWAR SINGH Vs. JHANAK SINGH
|
December 3, 2009 |
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GODREJ BEVERAGES AND FOODS LTD Vs. RAMASHANKAR YADAV
|
May 8, 2009 |
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Goli @ Sharda Devi w/o Yashpal Singh Vs. State of M.P.
|
March 24, 2009 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
July 30, 2009 |
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GOPAL DAS RAINWAL Vs. DIPIKA JAIN
|
February 25, 2009 |
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GOPAL PRASAD GUPTA Vs. MAHESH PRASAD GUPTA
|
August 11, 2009 |
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GOPI RAMCHANDANI Vs. A.H. RAMCHANDANI
|
January 7, 2009 |
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GOPICHAND Vs. STATE OF MADHYA PRADESH
|
January 29, 2009 |
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GORDHAN Vs. STATE OF M P
|
January 20, 2009 |
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GORI SHANKAR Vs. STATE OF MADHYA PRADESH
|
March 16, 2009 |
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GORLIBAI Vs. KAILASH
|
June 17, 2009 |
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GORU ALIAS GORIYA Vs. STATE OF M P
|
April 1, 2009 |
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GOVIND MANE Vs. STATE OF M.P.
|
March 30, 2009 |
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GOVIND PRASAD DUBEY Vs. CHANDRA MOHAN AGNIHOTRI
|
March 20, 2009 |
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GOVINDA Vs. KALABAI
|
August 13, 2009 |
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GRAM PANCHAYAT BANCHHORA Vs. STATE OF MADHYA PRADESH
|
March 19, 2009 |
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GRASIM INDUSTRIES LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, M.P..
|
April 6, 2009 |
|
GREAT GALLEONLIMITED Vs. UNION OF INDIA
|
February 19, 2009 |
|
GUJRAT AMBUJA PROTEINS LIMITED Vs. RAJEEV KHANDELWAL
|
May 28, 2009 |
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GULAB CHANDRA VISHWAKARMA Vs. SOUTH EASTERN COALFIELDS LTD
|
December 14, 2009 |
|
GULAB SINGH Vs. STATE OF M.P. & ORS.
|
February 11, 2009 |
|
GULAB SINGH Vs. STATE OF M P
|
April 28, 2009 |
|
GULAM HUSAIN Vs. ARSHID IQBAL
|
January 20, 2009 |
|
GUNJITA GUPTA Vs. STATE OF M P
|
February 4, 2009 |
|
GURUJI SEVA NYAS Vs. STATE OF M P
|
June 19, 2009 |
|
GURUJI SEVA NYAS Vs. STATE OF MADHYA PRADESH
|
June 30, 2009 |
|
GYAN DASS A. Vs. STATE BANK OF BIKANER & JAIPUR
|
February 11, 2009 |
|
GYANENDRA ALIA CHOTU Vs. ANOOP CHAND
|
September 17, 2009 |
|
GYANENDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
|
April 9, 2009 |
|
GYANIRAM MESHRAM Vs. MANAGING DIRECTOR M P STATE MARKETING BOARD BHOPAL
|
August 26, 2009 |
|
GYARSA Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
|
H S SIDHU Vs. DEVENDRA BAPNA
|
March 24, 2009 |
|
HALLU SINGH Vs. STATE OF MADHYA PRADESH
|
April 2, 2009 |
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HAMEEDA ALIAS HAMEED KHAN Vs. STATE OF M P
|
May 7, 2009 |
|
HAMEEDA BEGUM Vs. CHAMPA BAI JAIN
|
February 27, 2009 |
|
HANUMANT PRASAD SHARMA Vs. MP STATE ROAD TRANSPORT CORPORATION
|
July 29, 2009 |
|
HANUMANT SINGH Vs. STATE OF M.P.
|
August 7, 2009 |
|
HAR PRASAD Vs. STATE OF MADHYA PRADESH
|
March 6, 2009 |
|
HAR PRASAD SHARMA Vs. NISHA SHARMA
|
July 21, 2009 |
|
HARI MOHAN SINGHI (DEAD) THROUGH L.R. VISHAL MAHESHWARI & ANR. Vs. RAMJIDAS (DEAD) THROUGH LRS SATYANARAYAN & ORS.
|
May 14, 2009 |
|
HARICHARAN Vs. STATE OF MADHYA PRADESH
|
May 12, 2009 |
|
HARIDAS VAISHNAV Vs. M.P. STATE BHOOMI VIKAS NIGAM
|
November 16, 2009 |
|
HARIRAM Vs. STATE OF MADHYA PRADESH
|
April 18, 2009 |
|
HARIRAM Vs. STATE OF MP
|
July 21, 2009 |
|
HARIRAM Vs. STATE OF MADHYA PRADESH
|
August 3, 2009 |
|
HARISH Vs. STATE OF MADHYA PRADESH
|
August 31, 2009 |
|
HARISHANKAR Vs. STATE OF M P
|
April 9, 2009 |
|
Harkawat and Company Vs. Union of India
|
January 13, 2009 |
|
HARSH BARUA Vs. STATE OF MP
|
November 5, 2009 |
|
HARVINDER SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 9, 2009 |
|
HEERA LAL Vs. TIJABAI
|
September 14, 2009 |
|
HEERALAL Vs. SHIV KUMAR
|
July 6, 2009 |
|
HEMLATA MANDLOI Vs. STATE OF MADHYA PRADESH
|
April 21, 2009 |
|
HEMRAJ JAIN Vs. STATE OF M.P.
|
July 22, 2009 |
|
HIDAYATULLA Vs. LIYAKAT NANHE
|
April 16, 2009 |
|
HIMMAT SINGH Vs. STATE OF M P
|
December 15, 2009 |
|
HIND DAIRY AND FOOD PRODUCTS Vs. STATE OF M P
|
December 1, 2009 |
|
HIND SYNTEX LTD Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2009 |
|
HINDUSTAN MOTORS LTD Vs. MOTORS
|
February 19, 2009 |
|
HORILAL Vs. BHAJANLAL
|
November 6, 2009 |
|
HUBBILAL ALIAS MANIKLAL YADAV Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
|
HUSSAIN SHAH Vs. SUB REGISTRAR
|
July 31, 2009 |
|
IDRIS BEG Vs. STATE OF MADHYA PRADESH
|
June 30, 2009 |
|
IKRAR MOHAMMAD Vs. ISUB KHAN
|
December 3, 2009 |
|
IMARAT PAL Vs. STATE OF M.P.
|
December 14, 2009 |
|
IN THE MATTER OF COMPANIES ACT, 1956 (6) & IN THE MATTER OF INDIAN GASOHOL LTD. Vs. THE REGISTRAR OF COMPANIES
|
October 14, 2009 |
|
INDER KUMAR Vs. STATE OF MADHYA PRADESH
|
November 4, 2009 |
|
Indore Development Authority Vs. Shri Ram Builders
|
April 24, 2009 |
|
INDORE DEVLOPMENT AUTHORITY Vs. RAM BUILDERS
|
April 24, 2009 |
|
INDORE DEVLOPMENT AUTHORITY Vs. RAJESH LALWANI
|
September 1, 2009 |
|
INDORE PREMIER COOPERATIVE BANK LTD Vs. HEMCHAND
|
February 17, 2009 |
|
INDU Vs. STATE OF MADHYA PRADESH
|
January 5, 2009 |
|
INDU BAI Vs. STATE OF MADHYA PRADESH
|
December 24, 2009 |
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INFRA DEVELOPMENT Vs. STATE OF MP
|
September 2, 2009 |
|
INFRA DEVELOPMENT Vs. STATE OF M.P.
|
September 2, 2009 |
|
INSTITUTE OF CHARTERED ACOUNTANT OF INDIA Vs. VIMAL KUMAR SURANA
|
January 27, 2009 |
|
IQBAL HUSSAIN Vs. ARVIND
|
May 14, 2009 |
|
IRSHAD KHAN Vs. RANI
|
February 6, 2009 |
|
ISHWARCHAND JAIN Vs. SUSHIL KUMAR JAIN
|
March 30, 2009 |
|
ISMILE KHAN Vs. STATE OF M.P.
|
April 21, 2009 |
|
ISRAT JAHAN Vs. RAJIA BEGUM
|
August 25, 2009 |
|
ITC LIMITED Vs. NAGDA MUNICIPALITY
|
July 31, 2009 |
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J P DUTTA Vs. RAVI ANTAROLIA
|
April 29, 2009 |
|
J P JAIN Vs. SUNIL JAIN
|
August 25, 2009 |
|
J P TOBACCO PRODUCTS Vs. KRISHI UPAJ MANDI
|
August 4, 2009 |
|
J S J REAL ESTATE PVT LTD Vs. COLLECTOR DEWAS
|
April 18, 2009 |
|
JAFAR ALI Vs. UNION OF INDIA
|
March 13, 2009 |
|
Jagatjit Industries Ltd. Vs. State of M.P.
|
April 8, 2009 |
|
JAGDAMBA TRADERS Vs. VYAVISAYDC EVAM AUDHYOGIK SAHAKARI BANK LTD., SHEOPUR AND ANOTHER
|
September 16, 2009 |
|
JAGDAMBA TRADERS Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK LTD., SHEOPUR AND ANOTHER
|
August 7, 2009 |
|
JAGDINS BHUWANSING BHILALA Vs. STATE OF MADHYA PRADESH
|
February 9, 2009 |
|
JAGDISH Vs. STATE OF M P
|
March 18, 2009 |
|
JAGDISH Vs. STATE OF M P
|
August 28, 2009 |
|
JAGDISH CHANDRA DWIVEDI Vs. KAMLRANI
|
June 26, 2009 |
|
JAGDISH CHANDRA DWIVEDI Vs. SMT KAMLRANI
|
June 24, 2009 |
|
JAGDISH PRASAD Vs. STATE OF M P
|
February 9, 2009 |
|
JAGDISH PRASAD GUPTA Vs. VIMLESH SINGH
|
July 30, 2009 |
|
JAGGA ALIAS JAGAT SINGH Vs. STATE OF MADHYA PRADESH
|
January 21, 2009 |
|
JAI BABA DEVPURI WAREHOUSE Vs. STATE OF M P
|
December 15, 2009 |
|
JAI BREAD AND CONFECTIONERY WORKS Vs. BANK OF INDIA
|
April 9, 2009 |
|
JAKIR HUSSAIN Vs. DINESH KUMAR
|
March 25, 2009 |
|
JAMA MITHU Vs. KHALIL MOHINUDDIN
|
April 23, 2009 |
|
JAMNA PRASAD Vs. STATE OF MADHYA PRADESH
|
April 29, 2009 |
|
JAMNALAL PANDE Vs. STATE OF MADHYA PRADESH
|
September 22, 2009 |
|
JAMSHED BAHADUR Vs. RASHIDA BEE
|
February 4, 2009 |
|
JAMUNA Vs. STATE OF M P
|
March 5, 2009 |
|
JANIYA CHAMAYDIYA Vs. STATE OF MADHYA PRADESH
|
January 9, 2009 |
|
JANKI PRASAD GARG Vs. STATE OF M P
|
February 5, 2009 |
|
JASODA BAI & ANR Vs. MEHARBAN SINGH & ORS
|
November 5, 2009 |
|
JASODABAI Vs. BHAGWANSINGH
|
August 3, 2009 |
|
JAWHARLAL NEHRU VISHWA VIDYALAYA Vs. P C MODI
|
December 14, 2009 |
|
JAY BABA DEVPURI WAREHOUSE Vs. STATE OF M P
|
October 6, 2009 |
|
JEEVANRAM Vs. STATE OF M P
|
August 28, 2009 |
|
JEEWAN LAL MEWAFAROSH Vs. STATE OF MP
|
October 29, 2009 |
|
JILA SAHKARI SANGH Vs. M P STATE COOPERATIVE TRIBUNAL
|
February 28, 2009 |
|
JINDAL STRIOS LTD Vs. M P STATE ELECTRICITY BOARD
|
August 3, 2009 |
|
JITENDRA Vs. STATE OF M P
|
March 20, 2009 |
|
JITENDRA Vs. JOAIB ALI
|
August 3, 2009 |
|
JITENDRA AGRAWAL Vs. STATE OF M P
|
April 27, 2009 |
|
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 5, 2009 |
|
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
March 13, 2009 |
|
JITENDRA YADAV Vs. UNION OF INDIA
|
January 16, 2009 |
|
JOGE RAM DAS KAHAR Vs. CHHOTELAL SHARMA
|
December 14, 2009 |
|
JOHRA BI Vs. JAGESHWAR
|
October 9, 2009 |
|
JORAWAR SINGH Vs. PRAKASH CHANDRA
|
August 27, 2009 |
|
JUGAL KISHORE ALIAS JUGGA Vs. STATE OF MADHYA PRADESH
|
November 3, 2009 |
|
JUGAROO ALIAS VIRENDRA Vs. STATE OF M P
|
November 24, 2009 |
|
JULIOUS PRASAD Vs. STATE OF M P
|
August 20, 2009 |
|
JYOTI CHHATTARI Vs. STATE OF MADHYA PRADESH
|
January 27, 2009 |
|
K R RAI Vs. STATE OF M P
|
March 31, 2009 |
|
K.A.S. SPINNING MILLS PVT. LTD. (M/S) & ORS. Vs. PANNALAL KAKRIYA & SONS (M/S)
|
July 16, 2009 |
|
K.D. WIRES P. LTD. Vs. UNION OF INDIA
|
June 22, 2009 |
|
K.S. Gaharwar Vs. Barkatullah Vishwavidyalaya, Bhopal
|
April 15, 2009 |
|
KAILASH CHANDRA PATHAK (DR.) Vs. M.P. POLLUTION CONTROL BOARD & ANR.
|
August 31, 2009 |
|
KAILASH CHANDRA S/O RADHA KISHAN PARWAL Vs. STATE OF M P
|
August 28, 2009 |
|
KAILASH CHANDRA S/O RADHA KISHAN PARWAL Vs. STATE OF M.P. AND OTHERS
|
August 20, 2009 |
|
KAILASH PATEL Vs. SURENDRA PRASAD MODI
|
July 9, 2009 |
|
KAILASH S/O. GORDHANLALJI Vs. STATE OF M.P.
|
March 2, 2009 |
|
KAILASH SWARNKAR Vs. STATE OF M P
|
February 5, 2009 |
|
KALADEVI WD/O LATE MANGILALJI SHRIVASTAVA Vs. STATE OF M P
|
August 21, 2009 |
|
KALADEVI WD/O LATE MANGILALJI SHRTVASTAVA Vs. STATE OF M.P. AND OTHERS
|
August 18, 2009 |
|
KALLOBAI Vs. BABUKHAN
|
April 6, 2009 |
|
KALPANA DEVI PANDEY Vs. GABBAR SINGH BAGHEL
|
October 6, 2009 |
|
Kalpana Karatkar Vs. State of M.P.
|
January 29, 2009 |
|
KALU SINGH Vs. STATE OF MP
|
April 28, 2009 |
|
KALURAM KHANDE Vs. STATE OF M P
|
January 12, 2009 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 2009 |
|
KAMAL VASINI AGARWAL Vs. HINDUSTAN PETROLIUM CORPORATION LTD
|
August 31, 2009 |
|
KAMINI Vs. K P SHARMA
|
January 22, 2009 |
|
KAMLA Vs. STATE OF M P
|
December 1, 2009 |
|
KAMLA BAI Vs. MADANLAL
|
February 26, 2009 |
|
KAMLA PATEL Vs. NEERAJ PRASAD PATEL
|
December 1, 2009 |
|
KAMLA RUSIYA Vs. STATE OF MP
|
June 19, 2009 |
|
KAMLESH Vs. STATE OF MP
|
October 14, 2009 |
|
KAMLESH Vs. STATE OF M.P
|
March 19, 2009 |
|
KAMLESH KUMAR RAJAK Vs. STATE OF MADHYA PRADESH
|
July 23, 2009 |
|
KAMLESH. Vs. GOPAL
|
February 16, 2009 |
|
KANAKLATA Vs. SUBHADRA
|
July 23, 2009 |
|
KANHAIYALAL CHOUDHARY Vs. STATE OF M P
|
June 23, 2009 |
|
KANIJA BI Vs. MINES MANAGER DAMUA COLLIERY WESTERN COALFIELDS LTD
|
February 2, 2009 |
|
KANISHKA UTKARSHA KAUSHIK Vs. UNION OF INDIA
|
November 26, 2009 |
|
KARAMAT ALI Vs. STATE OF M.P.
|
January 12, 2009 |
|
KARIM BHAI Vs. STATE OF MAHARASHTRA
|
July 21, 2009 |
|
KARU ALIAS SAMAR SINGH Vs. STATE OF M P
|
April 28, 2009 |
|
KARUNA CHATURVEDI Vs. SAROJINI AGARWAL
|
July 16, 2009 |
|
KASHINATH SHARMA Vs. CHIEF ELECTION COMMISSIONER
|
November 13, 2009 |
|
KASHIRAM Vs. STATE OF MP
|
July 29, 2009 |
|
KEDARNATH SHARMA Vs. STATE OF M P
|
July 22, 2009 |
|
KEDIA GREAT GALLEON LTD Vs. KRISHI UPAJ MANDI SAMITI
|
March 20, 2009 |
|
KESHARI SINGH Vs. ATUL KUMAR
|
July 30, 2009 |
|
KESHAV PRASAD SHARMA Vs. HALKE RAIKWAR
|
October 12, 2009 |
|
KESHAV RAM Vs. SOUTH EASTERN COALFIELDS LTD.
|
May 14, 2009 |
|
KESHAV SINGH Vs. DHANTOBAI
|
January 13, 2009 |
|
KESHRICHAND VAISHYA Vs. RAJESH KUMAR MITTAL
|
September 15, 2009 |
|
KEVAL KISHORE S/O CHIMANLAL Vs. STATE OF M.P. THROUGH D.M., INDORE AND ANOTHER
|
August 28, 2009 |
|
KEWALCHAND Vs. AACHALGACHHA KACHHI BISA OSWAL JAIN SWETAMBER DHARAMIK EVAM PARMARTHIK NAYAS
|
November 23, 2009 |
|
KHANCHEDILAL Vs. STATE OF MADHYA PRADESH
|
February 17, 2009 |
|
KHEMLAL Vs. STATE OF MADHYA PRADESH
|
July 27, 2009 |
|
KHILAN SINGH THAKUR Vs. STATE OF M P
|
July 17, 2009 |
|
KHILLAN SINGH Vs. STATE OF MP
|
December 2, 2009 |
|
KIRAN (SMT.) & ORS. Vs. RAMESH GUGNANI & ORS.
|
August 13, 2009 |
|
KIRAN CHHABRA Vs. HITESH CHHABRA
|
November 19, 2009 |
|
KIRTI PRAKASH SAXENA Vs. STATE OF M P
|
November 27, 2009 |
|
KIRTI SAXENA Vs. STATE OF M P
|
November 24, 2009 |
|
KISHANSWARUP SHARMA Vs. MAHAKAL AUTOMOBILES
|
May 13, 2009 |
|
KISHORI LAL Vs. STATE OF M.P.
|
February 25, 2009 |
|
KOMAL SINGH Vs. STATE OF MADHYA PRADESH
|
July 20, 2009 |
|
KOUSHAL KISHORE Vs. KRISHNAKANT CHATURVEDI
|
September 15, 2009 |
|
KRANTHI CONSTRUCTIONS (M/S) & ANR. Vs. STATE OF MADHYA PRADESH & ORS.
|
August 27, 2009 |
|
KRISHI UPAJ MANDI SAMITI BANAPUR Vs. CHANDRA SHEKHAR RAGHUVANSHI
|
April 28, 2009 |
|
KRISHNA BHGWAN SHARMA Vs. VIJAY GUPTA
|
January 15, 2009 |
|
KRISHNA KUMAR SETHI Vs. UNION OF INDIA
|
April 13, 2009 |
|
KRISHNAMURARI Vs. STATE OF M P
|
February 27, 2009 |
|
KRISHNARAO GOVIND RAO SHINDE Vs. STATE OF M P
|
September 20, 2009 |
|
KULDEEP SINGH JAT Vs. STATE OF M P
|
June 22, 2009 |
|
KULSUM BEGUM Vs. KOHINOOR WINDING FACTORY BHOPAL
|
February 19, 2009 |
|
KUMAR GANDHARVA SANGEET ACADEMY Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2009 |
|
KUMAR SINGH BHATI Vs. STATE OF M P
|
September 15, 2009 |
|
KURUPNETH KESHWAN RAVINDRAN Vs. STATE OF M P
|
August 27, 2009 |
|
KUSUM BAI Vs. JAKIR HUSSAIN
|
November 19, 2009 |
|
LAKHAN SINGH YADAV Vs. GOTU ALIAS GANESH SHANKAR AND OTHERS
|
January 14, 2009 |
|
LAL BAHADUR DUBEY Vs. STATE OF M P
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July 17, 2009 |
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LALA GADARI Vs. STATE OF MADHYA PRADESH
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January 7, 2009 |
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LALIT OSWAL Vs. A K TRIVEDI
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May 14, 2009 |
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LALITA Vs. DHARMENDRA & ORS
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January 21, 2009 |
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LALITA JHARIA Vs. STATE OF M P
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March 16, 2009 |
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LALITA TOMAR Vs. STATE OF M P
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August 20, 2009 |
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LALJEE AND EIGHT Vs. STATE OF M P
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September 7, 2009 |
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LALJI GUPTA Vs. STATE OF M P
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February 25, 2009 |
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LALLU KOL Vs. STATE OF M P
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February 16, 2009 |
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Lalua @ Satyabhansingh s/o Bhuresingh Vs. State of M.P.
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March 24, 2009 |
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LATA CHOUHAN Vs. INCOME TAX OFFICER
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October 13, 2009 |
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LATO SINGH Vs. STATE OF M P
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January 6, 2009 |
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LAXMI DUBEY Vs. STATE OF MADHYA PRADESH
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April 29, 2009 |
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LAXMI SONDHIYA Vs. SHIV SARAN SONDHIYA
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January 5, 2009 |
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LAXMICHAND TILLANI Vs. COMMISSIONER OF COMMERCIAL TAX
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December 18, 2009 |
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LAXMINARAYAN Vs. STATE OF M P
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February 2, 2009 |
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LAXMINARAYAN Vs. SHIVLAL GUJAR
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April 30, 2009 |
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LEELAWATI Vs. EMANUEAL
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January 29, 2009 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. CHHEDI LAL AWASTHY
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June 16, 2009 |
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LILABAI Vs. SARJUBAI
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February 11, 2009 |
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lkrar Mohammad Vs. lsub Khan
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December 3, 2009 |
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M ISHAQ M GULAM Vs. STATE OF M P
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July 3, 2009 |
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M K ARORA Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
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January 27, 2009 |
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M P ELECTRICITY BOARD RAMPUR JABALPUR Vs. BHANDARI BUILDERS PRIVATE LTD
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April 17, 2009 |
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M P HOUSHING BOARD Vs. STATE OF M P
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August 27, 2009 |
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M P PASCHIM KSHETRA VIDYUT VITRAN COMPANY LTD Vs. ELECTRICITY CONSUMER GRIEVANCES REDRESSAL FORUM
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May 11, 2009 |
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M P PASCHIM VIDYUT VITRAN COMPANY LTD Vs. ELECTRICITY CONSUMER GRIEANCES REDRESSAL FORUM
|
February 6, 2009 |
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M P STATE CO OPERATIVE BANK Vs. CHANDRA SHEKHAR DIXIT
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June 22, 2009 |
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M P STATE ELECTRICITY BOARD Vs. SITARAM MUNSHILAL
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March 31, 2009 |
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M P STATE MINING CORPORATION LTD Vs. DIRECTOR GEOLOGY AND MINING DIRECTORATE OF GEOLOGY AND MINING
|
April 8, 2009 |
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M P URJA VIKAS NIGAM LTD Vs. SANTOSH KUMAR DUBEY
|
January 21, 2009 |
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M P URJA VIKAS NIGAM LTD Vs. SANTOSH KUMAR DUBEY
|
January 20, 2009 |
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M R MULEY Vs. STATE BANK OF INDORE
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December 1, 2009 |
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M.P. State Election Commission Vs. Neelam Pravin Gandhi
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April 30, 2009 |
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M.P.NAGAR NIGAM/NAGAR PALIKA KARAMCHARI SANGH, KATNI Vs. STATE OF M.P.
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June 24, 2009 |
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MAA SHADA WINE TRADERS Vs. UNION OF INDIA
|
March 20, 2009 |
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MADHAV SINGH Vs. RATNA
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November 13, 2009 |
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MADHAVI LATA CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
April 2, 2009 |
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MADHUSUDAN BHARDWAJ Vs. MAMIA BHARDWAJ
|
March 31, 2009 |
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MADHYA PRADESH ELECTRICITY BOARD Vs. BHANDARI BUILDERS PVT LTD
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April 17, 2009 |
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MADHYA PRADESH HOUSING BOARD Vs. K V SHRIVASTAVA
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January 16, 2009 |
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MAGANLAL JAIN Vs. STATE OF MADHYA PRADESH
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August 26, 2009 |
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Magnum Steel Ltd. Vs. Union of India
|
December 19, 2009 |
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MAHEEP SINGH Vs. STATE OF M.P.
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May 1, 2009 |
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MAHENDRA KUMAR Vs. AMAR SINGH
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June 23, 2009 |
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MAHENDRA RAI Vs. LAXMAN PATEL
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April 1, 2009 |
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MAHENDRA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 7, 2009 |
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MAHESH Vs. STATE OF M P
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May 7, 2009 |
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MAHESH GOSWAMI Vs. STATE OF M.P.
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July 28, 2009 |
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MAHESH KUMAR GOYAL Vs. BIRENDRA KUMAR DOSI
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September 23, 2009 |
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MAHESH SINGH TOMAR Vs. STATE OF MP
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December 1, 2009 |
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MAHILA BHANWARI BAI Vs. KASHMIR SINGH
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May 12, 2009 |
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MAJOR (RTD.) RANVEER SINGH DHATWALIA & ANR. Vs. THE BANK OF BARODA & ORS.
|
April 1, 2009 |
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Major Subodh Shukla Vs. Union of India
|
March 5, 2009 |
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MAKHAN Vs. STATE OF MP
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July 28, 2009 |
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MAKHANLAL SARIYA Vs. RIKHIRAM GAJESHWAR
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July 14, 2009 |
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MALWA I T PARK LTD Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
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MAMTA Vs. VEDPRAKASH SHARMA
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August 27, 2009 |
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MANAGING COMMITTEE Vs. SABU K MATHEW
|
July 16, 2009 |
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MANAGING DIRECTOR CENTURY TEXTILES INDUSTRIES LTD Vs. MANJU GUPTA
|
January 22, 2009 |
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MANAGING DIRECTOR MP STATE CIVIL SUPPLIES CORPORATION LTD Vs. SHUJALPUR COOPERATIVE MARKETING AND PROG SOCIETY LTD
|
October 30, 2009 |
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MANGAL Vs. STATE OF M.P.
|
November 24, 2009 |
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MANGAL SINGH Vs. STATE OF M P
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March 2, 2009 |
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MANGILAL Vs. STATE OF M P
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February 12, 2009 |
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MANGILAL Vs. DIVISIONAL ENGINEER MPSEB
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December 8, 2009 |
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MANGILAL Vs. HARIDER ALI
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April 22, 2009 |
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MANGILAL Vs. INCOME TAX OFFICER
|
October 13, 2009 |
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MANIK CHAND Vs. STATE OF M P
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November 24, 2009 |
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MANISH Vs. STATE OF MP
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April 9, 2009 |
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MANISH KUMAR Vs. STATE OF MADHYA PRADESH
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February 27, 2009 |
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MANISH NEMA Vs. SANDHYA NEMA
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January 22, 2009 |
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MANISHA LALWANI Vs. D V PAUL
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April 16, 2009 |
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MANITA JAIWAR Vs. STATE OF M P
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March 19, 2009 |
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MANJEET BHALLA Vs. STATE OF M P
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December 4, 2009 |
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MANJU SHARMA Vs. RAJ BAHADUR SHARMA
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December 15, 2009 |
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MANJUL Vs. WASIM SHEIKH
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March 3, 2009 |
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MANMOHAN Vs. STATE OF MADHYA PRADESH
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September 24, 2009 |
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MANOHAR LAL GOLE Vs. DILIP
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April 28, 2009 |
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MANOJ KUMAR SHRIVASTAV Vs. VIKRAM UNIVERSITY UJJAIN
|
November 10, 2009 |
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MANOJ KUMAR YADAV Vs. STATE OF M P
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April 15, 2009 |
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MANOJ RAJANI Vs. STATE OF M P
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February 12, 2009 |
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MANZOOR AHMED Vs. JAGGI BAI
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August 25, 2009 |
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Marble City Hospital and Research Centre (P) Ltd. Vs. City Hospital and Research Centre (P) Ltd.
|
January 23, 2009 |
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MARBLE CITY HOSPITAL AND RESEARCH CENTRE P LTD Vs. MUNICIPAL CORPORATION
|
April 21, 2009 |
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MARBLE CITY HOSPITAL AND RESEARCH CENTRE PVT LTD Vs. SARABJEET SINGH MOKHA
|
July 17, 2009 |
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MATHURA Vs. STATE OF M P
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July 10, 2009 |
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MAYA DEVI KUKREJA Vs. MEERA AGRAWAL
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August 3, 2009 |
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MAYA LALCHANDANI Vs. BOARD OF REVENUE
|
March 30, 2009 |
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MAYA SPINNERS LTD Vs. SHRI SHANKAR COTTON CORPORATION
|
March 5, 2009 |
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MAZBOOT SINGH Vs. STATE OF MADHYA PRADESH
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December 3, 2009 |
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MEENA DEVI Vs. GOPIRAM PATHAK
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July 10, 2009 |
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MEERA AGRAWAL Vs. UNION OF INDIA
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December 14, 2009 |
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MEERA BAI Vs. STATE OF M P
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April 30, 2009 |
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MEERA BAI Vs. STATE OF M P
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January 16, 2009 |
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MEERA BAI Vs. STATE OF M. P.
|
January 17, 2009 |
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MEERABAI Vs. STATE OF M P
|
April 17, 2009 |
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MILLENNIUM STRUCTURALS INDIA LTD Vs. COMMERCIAL TAX OFFICER
|
February 17, 2009 |
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MIRZA SHARIF BEG Vs. STATE OF M P
|
January 23, 2009 |
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MITHLA KACHHI Vs. STATE OF M P
|
August 4, 2009 |
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MODERN DENTAL COLLEGE & RESEARCH CENTRE Vs. UNION OF INDIA
|
January 29, 2009 |
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MOHAMMAD HAFEEZ Vs. STATE OF M P
|
October 7, 2009 |
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MOHAN AUTO SUPPLY CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
January 29, 2009 |
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MOHANLAL BHAIYALAL Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
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MOHANLAL GUPTA Vs. RADHESHYAM GUPTA
|
July 17, 2009 |
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MOHD ISMAIL KHAN Vs. M P ROAD TRANSPORT CORPORATION
|
August 26, 2009 |
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MOHD RAFIQ QURESHI Vs. STATE OF M P
|
June 26, 2009 |
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MOHD SALIM Vs. MANILAL VYAS
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September 4, 2009 |
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MOHD SHAMIM Vs. STATE OF M P
|
July 1, 2009 |
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MOHINI HARDAYAL SINGH Vs. PUNJAB
|
May 15, 2009 |
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MOHINIHARDAYAL SINGH Vs. PUNJAB AND SIND BANK AND OTHERS
|
June 26, 2009 |
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MOTILAL GWAL Vs. STATE OF MADHYA PRADESH
|
January 22, 2009 |
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MOTILAL GWAL Vs. STATE OF M P
|
January 27, 2009 |
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MOTILAL PANDEY Vs. KAILASH PATHAK
|
February 10, 2009 |
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MUKESH Vs. STATE OF M P
|
January 21, 2009 |
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MUKESH @ BHERU SHANKAR Vs. STATE OF MADHYA PRADESH
|
December 18, 2009 |
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MUKESH GOYAL Vs. YASIN PATEL
|
January 12, 2009 |
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MUKESH MEHTA Vs. ARCHANA GANDHI
|
August 27, 2009 |
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MUKESH NAHAR Vs. STATE OF M P
|
August 4, 2009 |
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MUKESH NAYAK Vs. BRIJENDRA PRATAP SINGH
|
December 24, 2009 |
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MUKUND LAL Vs. GHANSHYAM
|
May 5, 2009 |
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MUNICIPAL CORPORATION GWALIOR Vs. A P S KUSHWAHA SSI UNIT
|
November 26, 2009 |
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MUNICIPAL CORPORATION, BHOPAL Vs. SMT. LALITA BAI AND OTHERS
|
July 1, 2009 |
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MUNICIPAL COUNCIL UMARIA Vs. GOPAL PRASAD KACHER
|
October 8, 2009 |
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MUNNA Vs. STATE OF MP
|
August 25, 2009 |
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MUNNA Vs. STATE OF MADHYA PRADESH
|
January 23, 2009 |
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MUNNA LAL KAROSIYA Vs. STATE OF M P
|
July 30, 2009 |
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MUNNALAL Vs. STATE OF M P
|
April 21, 2009 |
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MUNNALAL Vs. STATE OF M P
|
December 17, 2009 |
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MUNNI BAI Vs. SURENDRA SINGH
|
July 22, 2009 |
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MUNNIBAI Vs. STATE OF MADHYA PRADESH
|
November 12, 2009 |
|
MUNSHI SINGH Vs. NAGAR PANCHAYAT
|
August 28, 2009 |
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MURARILAL SHARMA Vs. STATE OF MP
|
August 6, 2009 |
|
MUZAFFAR ALI Vs. CENTRAL NARCOTIC BUREAU NEEMUCH
|
March 20, 2009 |
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NAFEESA USMANI Vs. ANWAR JAHAN
|
January 28, 2009 |
|
NAGAR PALIK NIGAM SAGAR Vs. ANAND MANGAL GURU
|
April 24, 2009 |
|
NAGAR PALIKA PARISHAD BALAGHAT Vs. RAJESH BHOJ
|
October 27, 2009 |
|
NAGAR PANCHAYAT ARON Vs. SHANTI BAI
|
June 30, 2009 |
|
NAGARPALIKA PARISHAD Vs. MOHAN SINGH SISODIYA
|
October 9, 2009 |
|
NAMAMAL Vs. PRAKASHCHAND JAIN
|
January 6, 2009 |
|
NANDA Vs. STATE OF M P
|
July 31, 2009 |
|
NANDKISHORE Vs. HAJARILAL
|
February 27, 2009 |
|
NANDU ALIAS SANTOSH PANCHWANI Vs. STATE MP
|
June 17, 2009 |
|
Narayan Vs. State of M.P.
|
February 5, 2009 |
|
NARAYAN AND OTHERS Vs. STATE OF M.P.
|
March 5, 2009 |
|
NARENDRA Vs. USHA
|
September 8, 2009 |
|
NARENDRA KUMAR ALIAS GUDDAN MANARAJ Vs. UMESH
|
June 18, 2009 |
|
Narendra Kumar Chauhan Vs. State of M.P.
|
July 16, 2009 |
|
NARENDRA KUMAR JAIN Vs. VIMAL CHAND JAIN AND OTHERS
|
May 15, 2009 |
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NARENDRA YADAV ALIAS MANTOO Vs. STATE OF M P
|
February 13, 2009 |
|
NARESH Vs. STATE OF M.P.
|
August 17, 2009 |
|
NARESH BILWAR Vs. STATE OF M P
|
January 5, 2009 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
|
November 11, 2009 |
|
NARMADA PARWATI GANGA COLLEGE Vs. STATE OF M P
|
August 3, 2009 |
|
NARVEER SINGH Vs. STATE OF MP
|
October 6, 2009 |
|
NASIR Vs. STATE OF M P
|
January 12, 2009 |
|
NATHIA BAI Vs. GANGARAM
|
October 9, 2009 |
|
NATHURAM Vs. FOOD CORPORATION OF INDIA
|
January 27, 2009 |
|
NATHUSINGH KUSHWAH Vs. NARAYAN SINGH
|
February 16, 2009 |
|
NATIONAL FERTILIZERS LTD Vs. VIMAL ENTERPRISES
|
November 3, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SUKHIYA BAI
|
August 12, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. GULAB KHAN
|
February 12, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. ARCHANA SINGH
|
February 25, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SINDHU
|
January 23, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. B RUDRAMMA
|
April 8, 2009 |
|
National Insurance Co. Ltd. Vs. Khimlibai
|
August 4, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. TUNDA RAM AND OTHERS
|
January 19, 2009 |
|
NATIONAL INSURANCE CO. LTD. Vs. MOHAR SINGH
|
October 30, 2009 |
|
NATIONAL INSURANCE CO.LTD. Vs. RUNIYA BAI
|
March 5, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BANK OF INDIA
|
February 17, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MADHURI KUSHWAH
|
July 30, 2009 |
|
NAVEEN Vs. RAJNI
|
March 2, 2009 |
|
NAVEEN KUMAR Vs. MUNEEM SINGH
|
March 16, 2009 |
|
NAVEEN KUMAR SOOD Vs. STATE OF M P
|
May 8, 2009 |
|
NAVIN Vs. STATE OF MADHYA PRADESH
|
September 11, 2009 |
|
NAZMI ALIAS SAGEER Vs. STATE OF MADHYA PRADESH
|
July 29, 2009 |
|
NEELAM GANDHI Vs. STATE OF M P
|
August 24, 2009 |
|
NEELAM TIWARI Vs. SUNIL TIWARI
|
April 18, 2009 |
|
NEERAJ ALIAS TIKIYA Vs. STATE OF MADHYA PRADESH
|
February 10, 2009 |
|
NEHA TIWARI Vs. STATE OF M P
|
May 4, 2009 |
|
NEHRU SINGH Vs. STATE OF M P
|
July 15, 2009 |
|
NEKRAM SINGH Vs. STATE OF M.P. AND OTHERS
|
August 21, 2009 |
|
NEKRAM SINGH Vs. STATE OF M P
|
August 27, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. SONERAM
|
January 29, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. JANKI AHIRWAR
|
January 30, 2009 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAMNARAIN AND OTHERS
|
January 22, 2009 |
|
NEW INDIA ASSURANCE COMPANY Vs. NARAYAN SINGH
|
February 16, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. LALITA DEVI
|
March 24, 2009 |
|
NIDHI TIWARI Vs. STATE OF M P
|
March 16, 2009 |
|
NILESH SHUKLA Vs. STATE OF M P
|
October 3, 2009 |
|
NILU Vs. M P STATE ELECTRICITY BOARD
|
March 9, 2009 |
|
NIRANJAN SINGH Vs. STATE OF M P
|
April 8, 2009 |
|
NIRBHAY SINGH Vs. STATE OF MP
|
July 24, 2009 |
|
NIRMAL SINGH & ORS. Vs. INDORE DEVELOPMENT AUTHORITY & ANR.
|
September 4, 2009 |
|
NIRVACHIT SANCHALAK MANDAL VIPDAM SAHAKARI SANSTHA MYDT VIDISHA Vs. DY REGISTRAR COOPERATIVE SOCIETIES VIDISHA
|
November 10, 2009 |
|
NOBLE PACKAGING THROUGH PROP. COL. M. JAKARIA Vs. PLASTO PACK THROUGH PROP. SHYAMLAL TALREJA
|
August 31, 2009 |
|
O P YADAV Vs. STATE OF M P
|
October 30, 2009 |
|
OM PRAKASH Vs. LALIT KUMAR
|
March 23, 2009 |
|
OM PRAKASH Vs. KRISHANLAL
|
May 7, 2009 |
|
OM PRAKASH Vs. DHARMA BAI
|
August 12, 2009 |
|
OM PRAKASH LAKSHKAR Vs. MP STATE CIVIL SUPPLIES
|
October 27, 2009 |
|
OM PRAKASH MALVIYA Vs. SHAMBHUNATH SINGH
|
November 12, 2009 |
|
OMKAR LAL SHARMA Vs. STATE OF M P
|
April 21, 2009 |
|
OMPRAKASH GUPTA Vs. STATE OF M.P. & ORS.
|
November 13, 2009 |
|
OMPRAKASH KHANDELWAL Vs. RAKSHPAL SINGH
|
July 9, 2009 |
|
OMPRAKASH YADAV Vs. STATE OF MP
|
August 25, 2009 |
|
OMWATI BAI Vs. STATE OF M P
|
January 19, 2009 |
|
ONKAR PRASAD PAURANIK Vs. STATE OF M P
|
June 30, 2009 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
|
January 1, 2009 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
|
January 27, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. AMRITBAI
|
July 28, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. PURUSHOTTAM
|
December 3, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. KAMLI
|
May 5, 2009 |
|
ORIENTAL INSURANCE CO. Vs. RAMRAO
|
April 9, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RUCHI WORLDWIDE LTD
|
July 31, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SURESH KUMAR NEMA
|
March 24, 2009 |
|
P C HAWALADAAR Vs. JOGEN DAS
|
January 7, 2009 |
|
P C JAIN Vs. STATE OF MADHYA PRADESH
|
March 26, 2009 |
|
P K GUPTA Vs. S K BANERJEE MANAGING DIRECTOR
|
April 2, 2009 |
|
P K JAIN Vs. STATE OF M P
|
February 5, 2009 |
|
PADAMCHAND Vs. ASHOK
|
March 20, 2009 |
|
PADMA JATAV Vs. STATE OF MADHYA PRADESH
|
July 9, 2009 |
|
PANAH MOHAMMED Vs. STATE OF M P
|
November 3, 2009 |
|
PANDIT GORELAL Vs. RAHUL PANJABI
|
September 2, 2009 |
|
PAPPU ALIAS GAJRAJ Vs. STATE OF MP
|
November 16, 2009 |
|
PARAGATSINGH DHINDSA LAND DEVELOPERS (P.) LTD Vs. BHARAT COMMERCE AND INDUSTRIES LTD
|
November 12, 2009 |
|
PARDESHI ALIAS PEETAMBHAR Vs. STATE OF MADHYA PRADESH
|
May 15, 2009 |
|
PARIHAR TRANSPORT COMPANY Vs. STATE OF M P
|
October 7, 2009 |
|
PARMAL SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
February 10, 2009 |
|
PARVATI ALIAS MANGO BAI Vs. STATE OF MADHYA PRADESH
|
July 30, 2009 |
|
PARVATI BAI Vs. TUFAN SINGH
|
December 8, 2009 |
|
PARWATI BAI Vs. KRIPARAM
|
August 7, 2009 |
|
PARWATI BAI THAKUR Vs. STATE OF M P
|
April 5, 2009 |
|
PASHUPATI AGRO MILLS (P.) LTD. Vs. REGISTRAR OF COMPANIES
|
October 7, 2009 |
|
PAVINDER AHLUWALIA Vs. STATE OF M P
|
September 23, 2009 |
|
PAWAN AGARWAL Vs. UNION OF INDIA
|
September 23, 2009 |
|
PAWAN KUMAR Vs. MAMTA
|
February 9, 2009 |
|
PAWAN KUMAR JAIN Vs. UNION OF INDIA
|
July 7, 2009 |
|
PAWAN KUMAR JAIN Vs. UNION OF INDIA
|
July 2, 2009 |
|
PAWAN RANA Vs. STATE OF M P
|
August 28, 2009 |
|
PEER MOHAMMAD SAEED Vs. STATE OF MADHYA PRADESH
|
April 16, 2009 |
|
PEETAM SINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 2009 |
|
PHALAK FUN AND FAME INDUSTRIES Vs. JOINT REGISTRAR
|
August 7, 2009 |
|
PHIDA HUSSAIN Vs. STATE OF MADHYA PRADESH
|
March 20, 2009 |
|
PHOOL BAI Vs. STATE OF MADHYA PRADESH
|
January 12, 2009 |
|
PHOOL SINGH Vs. MUNICIPAL CORPORATION
|
March 25, 2009 |
|
PHOOLA BAI Vs. STATE OF M P
|
January 6, 2009 |
|
PHULA BAI Vs. KRISHNA
|
February 20, 2009 |
|
PHULLU Vs. STATE OF MADHYA PRADESH
|
April 1, 2009 |
|
PINTU @ SAJJANSINGH Vs. KAMAL & ORS
|
January 27, 2009 |
|
PIYUSH KANT SHARMA Vs. PRAGTI SHARMA
|
August 31, 2009 |
|
PONNAMMA JOHN Vs. VIJAYKUMAR TANWAR
|
October 7, 2009 |
|
POONAM CHAND Vs. STATE OF MP
|
November 17, 2009 |
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POORAN SINGH Vs. STATE OF M P
|
March 16, 2009 |
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POORTI ALIAS USHA SHARMA Vs. VINAY KUMAR
|
July 9, 2009 |
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PRABHAT BALOTIYA Vs. STATE OF M P
|
April 1, 2009 |
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PRABHAT KUMAR DAS Vs. STATE OF M.P.
|
January 6, 2009 |
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PRABHAT KUMAR DAS ALIAS PARVAT KUMAR DAS Vs. STATE OF MADHYA PRADESH
|
January 8, 2009 |
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PRABHUDAYAL GOYANKA Vs. RAVISH CHANDRA PANDEY
|
November 24, 2009 |
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PRABHUTWA KUMAR Vs. STATE OF MADHYA PRADESH
|
April 1, 2009 |
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PRADEEP DANTRE Vs. STATE OF MADHYA PRADESH
|
May 4, 2009 |
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PRADEEP S/O SUJANMAL JAIN Vs. MANGILAL W/O BALU BHIL & ORS.
|
March 19, 2009 |
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PRAFUL KASEKAR Vs. AIRPORT AUTHORITY OF INDIA
|
August 26, 2009 |
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PRAFULLA KUMAR CHATURVEDI Vs. STATE OF MADHYA PRADESH & ANR.
|
July 16, 2009 |
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PRAHLAD Vs. STATE OF M. P.
|
February 27, 2009 |
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PRAHLAD SINGH Vs. STATE OF M P
|
April 17, 2009 |
|
PRAKASH Vs. STATE OF M. P.
|
April 13, 2009 |
|
PRAKASH CHAND Vs. BASANT KUMAR
|
December 16, 2009 |
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PRAKASH CHANDRA PRASAD Vs. STATE OF M P
|
October 5, 2009 |
|
PRAKASH CHATTRANI Vs. STATE OF M P
|
July 9, 2009 |
|
Pramod Dixit Vs. Life Insurance Corporation of India
|
April 22, 2009 |
|
PRAMOD KUMAR AGRAWAL Vs. STATE OF M P
|
October 7, 2009 |
|
PRAMOD KUMAR SHUKLA Vs. STATE OF M P
|
January 4, 2009 |
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PRASANN KUMAR JAIN Vs. BASANT BAMAN RAO
|
May 5, 2009 |
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PRASANNA KUMAR SHARMA Vs. STATE OF M P
|
December 14, 2009 |
|
PRASHANT PATHAK Vs. STATE OF M P
|
August 7, 2009 |
|
PRASHANT SAGAR Vs. MUKESH
|
August 7, 2009 |
|
PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
June 18, 2009 |
|
PRATAP SINGH Vs. RAMRATAN
|
August 27, 2009 |
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PRATIK PARIK Vs. STATE OF M.P.
|
July 20, 2009 |
|
Pravesh Vs. State of M.P.
|
January 15, 2009 |
|
PREM KUMAR SOOD Vs. STATE OF M P
|
February 12, 2009 |
|
PREM SINGH Vs. STATE OF M P
|
January 5, 2009 |
|
PREMLAL Vs. LEELABAI
|
March 31, 2009 |
|
PRESIDENT GANDHI GRAMODHYOG SAHKARI Vs. JOINT REGISTRAR CO OP SOCIETIES
|
August 6, 2009 |
|
PRESIDENT UJJAIN DEVELOPMENT AUTHORITY & ANR. Vs. BANSHIDHAR S/O MANGILAL BHATT & ORS.
|
November 11, 2009 |
|
Primary Consumer Co-Operative Society Ltd., Dagoda Vs. State of M.P.
|
May 15, 2009 |
|
PRINCIPAL KENDRIYA VIDYALAYA Vs. JHINGARIA BHIJHANDE
|
March 19, 2009 |
|
PRIYA MINERALS Vs. STATE OF MADHYA PRADESH
|
April 22, 2009 |
|
PRIYANK CHANSORIA Vs. HIGH COURT OF MADHYA PRADESH
|
February 13, 2009 |
|
Priyanka Saxena Vs. National Council for Teachers Education, New Delhi
|
August 3, 2009 |
|
R N DUBEY Vs. JOINT REGISTRAR COOP SOCIETIES
|
August 20, 2009 |
|
R N MAHROTRA Vs. STATE OF MADHYA PRADESH
|
March 4, 2009 |
|
R S MAURYA Vs. STATE OF M P
|
March 18, 2009 |
|
R.C. Sharma Vs. State of M.P.
|
July 23, 2009 |
|
R.S.AVTAR SINGH AND CO. Vs. VINDYACHAL AIR PRODUCT LTD.
|
February 17, 2009 |
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RADHA BAI Vs. CHAIN SINGH
|
June 16, 2009 |
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RADHARANI NARAYAN PATEL Vs. STATE OF MADHYA PRADESH
|
June 17, 2009 |
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RADHELAL JI JAIN AND OTHERS Vs. SHAILENDRA SINGH AND OTHERS
|
May 11, 2009 |
|
RAFIQUE Vs. STATE OF M P
|
November 30, 2009 |
|
RAGHAVENDRA AGRAWAL Vs. STATE OF M P
|
February 5, 2009 |
|
RAGHUNATH SINGH Vs. STATE OF M P
|
March 30, 2009 |
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RAGHUVEER PRASHAD SHARMA Vs. STATE OF M.P.
|
September 23, 2009 |
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RAGHVENDRA RATHORE Vs. STATE OF M P
|
December 2, 2009 |
|
RAHUL SINGH Vs. JIWAJI UNIVERSITY GWALIOR
|
December 8, 2009 |
|
RAJ KOUR RANDHABA Vs. STATE OF M P
|
June 18, 2009 |
|
RAJ KUMAR AGRAWAL ALIAS RAJJU Vs. SADHNA
|
June 16, 2009 |
|
RAJ KUMAR BAI Vs. DURGA PRASAD
|
February 26, 2009 |
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RAJA RAM Vs. STATE OF M P
|
November 30, 2009 |
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RAJARAM AND BROTHERS Vs. COMMISSIONER OF COMMERCIAL TAX, M.P.
|
December 24, 2009 |
|
RAJARAM CHAURASIA Vs. MOHD SALIM KHAN
|
June 23, 2009 |
|
RAJARAM PANWARI Vs. ASHA PANWARI
|
October 7, 2009 |
|
RAJASTHAN CONSTRUCTION COMPANY Vs. TRO
|
November 23, 2009 |
|
RAJAT CEMENTS PVT LTD Vs. STATE OF M P
|
July 1, 2009 |
|
RAJBAHADUR SINGH Vs. STATE OF M P
|
February 2, 2009 |
|
RAJENDRA KUMAR Vs. KASTURI BAI
|
January 6, 2009 |
|
RAJENDRA KUMAR CHATTURVEDI Vs. STATE OF M P
|
November 26, 2009 |
|
RAJENDRA PRASAD AND OTHERS Vs. SHAILENDRA SINGH AND OTHERS
|
May 11, 2009 |
|
RAJENDRA SINGH Vs. STATE OF M P
|
April 8, 2009 |
|
RAJENDRA SINGH SISODIYA Vs. MADHYA PRADESH HOUSHING BOARD INDOR
|
May 1, 2009 |
|
RAJENDRA VERMA Vs. STATE OF MADHYA PRADESH
|
March 9, 2009 |
|
RAJENDRA VERMA Vs. STATE OF M P
|
November 18, 2009 |
|
RAJESH AHIRWAR Vs. PRINCIPAL SECRETARY HEALTH DEPARTMENT
|
July 7, 2009 |
|
RAJESH BAHELIA Vs. STATE OF MADHYA PRADESH
|
August 31, 2009 |
|
RAJESH ELECTRICALS Vs. REGISTRAR, M.P.COMMERCIAL TAX, APPEAL BOARD, BHOPAL
|
October 27, 2009 |
|
RAJESH KASLIWAL Vs. ARUN KUMAR JAIN
|
December 17, 2009 |
|
RAJESH KUMAR Vs. STATE OF MP
|
October 13, 2009 |
|
RAJESH KUMAR SHAKYA Vs. STATE OF M P
|
November 27, 2009 |
|
RAJESH MAHESHWARI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 3, 2009 |
|
RAJESH SINGH Vs. MANOJ KUMAR
|
August 21, 2009 |
|
RAJESH VERMA Vs. JABALPUR DEVELOPMENT AUTHORITY
|
April 27, 2009 |
|
RAJIV Vs. UNION OF INDIA
|
July 13, 2009 |
|
RAJJU Vs. STATE OF M P
|
May 6, 2009 |
|
RAJKUMAR JAIN Vs. SAVITRI DEVI
|
December 18, 2009 |
|
RAJKUMAR PATEL Vs. SHIVRAJ SINGH CHOUHAN
|
February 5, 2009 |
|
RAJKUMAR SHUKLA Vs. SUBODH AGRAHARI
|
September 8, 2009 |
|
RAJMOHAN KAPOOR Vs. STATE OF M P
|
March 19, 2009 |
|
RAJNIKANT Vs. V K YATI
|
February 24, 2009 |
|
RAJPAL Vs. STATE OF MADHYA PRADESH
|
February 6, 2009 |
|
RAJU Vs. SAHAB SINGH
|
August 17, 2009 |
|
RAJU MINDA Vs. STATE OF M. P.
|
April 20, 2009 |
|
RAKESH Vs. RAMKUMAR AND ANOTHER
|
October 7, 2009 |
|
RAKESH BAIRAGI Vs. VIKRAM CEMENT
|
April 13, 2009 |
|
Rakesh Bharti Vs. Joint Registrar
|
September 1, 2009 |
|
RAKESH KUMAR NAYAK Vs. STATE OF M P
|
June 2, 2009 |
|
RAKESH PANPURIA Vs. STATE OF M P
|
November 20, 2009 |
|
RAKESH SINGARE Vs. STATE OF M P
|
January 5, 2009 |
|
RAKHI SHARMA Vs. ASHOK SANI
|
July 28, 2009 |
|
RAM BABU Vs. STATE OF M P
|
February 17, 2009 |
|
RAM BHUSHAN SHUKLA Vs. STATE OF M P
|
April 22, 2009 |
|
RAM CHANDRA Vs. STATE OF M.P.
|
January 29, 2009 |
|
RAM KISHAN DWIVEDI Vs. ROHANI PRASAD TIWARI
|
August 27, 2009 |
|
RAM KISHAN SONI Vs. SURENDRA BAHARE
|
December 7, 2009 |
|
RAM MILAN Vs. STATE OF M P
|
July 7, 2009 |
|
RAM NIWAS Vs. STATE OF MP
|
November 27, 2009 |
|
RAM PAL SINGH Vs. DEVENDRA PATEL
|
July 31, 2009 |
|
RAM PAL SINGH Vs. DEVENDRA PATEL
|
July 23, 2009 |
|
RAM SINGH Vs. STATE OF M P
|
March 25, 2009 |
|
RAM SINGH Vs. STATE OF M.P.
|
February 24, 2009 |
|
RAM SINGH SON OF MULLU SINGH MEHRA Vs. STATE OF MADHYA PRADESH
|
January 6, 2009 |
|
RAM VISHAL ALIAS VISHALI KACHHWAHA Vs. DWARKA PRASAD JAISWAL
|
August 17, 2009 |
|
RAMA ALIAS RAM LAL Vs. STATE OF M P
|
February 12, 2009 |
|
RAMADHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
July 23, 2009 |
|
RAMAKANT CHOUDHARY Vs. DISTRICT AND SESSIONS JUDGE GUNA
|
February 3, 2009 |
|
RAMAKANT CHOUDHARY Vs. DISTRICT AND SESSIONS JUDGE
|
September 22, 2009 |
|
RAMAKANT DUBEY Vs. USHA DUBEY
|
July 14, 2009 |
|
RAMAKANT PATEL Vs. VIDYA NAGAR GRAH NIRMAN SAHKARI SAMITI
|
April 30, 2009 |
|
RAMAN KUMAR MAHADEO PRASAD TIWARI Vs. BHAWNA RAMAN TIWARI
|
July 6, 2009 |
|
RAMASHANKAR YADAV Vs. GODREJ BEVERAGES AND FOODSLIMITED
|
May 8, 2009 |
|
RAMAUTAR Vs. RAM NARESH
|
February 17, 2009 |
|
RAMAWTAR Vs. MANGI LAL
|
March 16, 2009 |
|
RAMAYAN PRASAD CHATURVEDI Vs. STATE OF M P
|
April 18, 2009 |
|
Rambeti Vs. State of M.P
|
December 4, 2009 |
|
RAMBHAGAT @ RAM BHAROSE YADAV Vs. STATE OF M.P.
|
October 30, 2009 |
|
RAMBHAJAN Vs. STATE OF M P
|
June 23, 2009 |
|
RAMCHANDRA KAHAR Vs. STATE OF M P
|
September 5, 2009 |
|
RAMCHANDRA KAHAR Vs. STATE OF M.P.
|
September 3, 2009 |
|
RAMDAS DEVANGAN Vs. STATE OF MADHYA PRADESH
|
January 7, 2009 |
|
RAMDAYAL Vs. STATE OF MADHYA PRADESH
|
August 27, 2009 |
|
RAMDHARI INDRABHAL PATEL Vs. STATE OF MADHYA PRADESH
|
April 29, 2009 |
|
RAMDIN Vs. STATE OF MADHYA PRADESH
|
May 4, 2009 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
March 26, 2009 |
|
RAMESH Vs. STATE OF MADHYA PRADES
|
November 20, 2009 |
|
RAMESH BHARGAVA Vs. STATE OF MP
|
November 12, 2009 |
|
RAMESH CHAND JAIN Vs. STATE OF MADHYA PRADESH
|
February 6, 2009 |
|
RAMESH CHANDRA Vs. SHRIVATI
|
February 13, 2009 |
|
RAMESH CHANDRA Vs. GHANSHYAMDAS & ORS.
|
December 15, 2009 |
|
RAMESH CHANDRA Vs. CENTRAL BUREAU OF NARCOTICS
|
November 5, 2009 |
|
RAMESH CHANDRA Vs. SHAILENDRA
|
January 28, 2009 |
|
RAMESH DARIYAV SINGH Vs. STATE OF MADHYA PRADESH
|
January 30, 2009 |
|
RAMESH KUMAR Vs. STATE OF M P
|
April 16, 2009 |
|
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
September 2, 2009 |
|
RAMESH SAHU Vs. STATE OF M P
|
April 9, 2009 |
|
RAMESH SAHU Vs. STATE OF M P
|
April 19, 2009 |
|
RAMESH SINGH THAKUR Vs. JABALPUR DEVLOPMENT AUTHORITY
|
November 26, 2009 |
|
RAMESH THETE Vs. STATE OF MADHYA PRADESH
|
December 21, 2009 |
|
RAMESHWAR Vs. MOTIRAM
|
November 13, 2009 |
|
RAMESHWAR & ORS Vs. MOTIRAM & ORS
|
November 3, 2009 |
|
RAMESHWARAN TRANSPORT CO Vs. FOOD CORPORATION OF INDIA
|
April 27, 2009 |
|
RAMGOPAL Vs. STATE OF MP
|
October 30, 2009 |
|
RAMJANKI RATHORE Vs. STATE OF M. P.
|
March 24, 2009 |
|
RAMJAS PATEL Vs. STATE OF M P
|
January 5, 2009 |
|
RAMKALI BAI Vs. STATE OF MP
|
April 18, 2009 |
|
RAMLA RUSIYA Vs. STATE OF M P
|
June 19, 2009 |
|
RAMLAKHAN Vs. RAMBAHADUR
|
April 30, 2009 |
|
RAMLAL GAUD Vs. UNION OF INDIA
|
August 20, 2009 |
|
RAMLAL MISHRA Vs. STATE OF M P
|
April 8, 2009 |
|
RAMLALI TIWARI Vs. VRINDAVAN TIWARI
|
February 19, 2009 |
|
RAMMANI Vs. STATE OF MADHYA PRADESH
|
June 18, 2009 |
|
RAMMANI SHUKLA Vs. STATE OF MADHYA PRADESH
|
August 12, 2009 |
|
RAMMILAN Vs. KHELLOO
|
June 16, 2009 |
|
RAMNATH Vs. STATE OF M P
|
April 30, 2009 |
|
RAMNIWAS SHARMA Vs. JASODA BAI
|
November 24, 2009 |
|
RAMPRAKASH SONI Vs. STATE OF MP
|
November 12, 2009 |
|
RAMPRASAD Vs. STATE OF MADHYA
|
January 9, 2009 |
|
Ramraj Singh Vs. State of M.P.
|
April 15, 2009 |
|
RAMSINGH Vs. STATE OF M P
|
January 20, 2009 |
|
RAMSWAROOP SHRIVAS Vs. STATE OF MP
|
December 17, 2009 |
|
RANDHIR SINGH Vs. STATE OF M P
|
November 23, 2009 |
|
RANI/RANI TOP FARMS AND FOREST PVT. LTD. Vs. SAROJ
|
January 16, 2009 |
|
RANVEER SINGH Vs. STATE OF MP
|
October 20, 2009 |
|
RANVIR SINGH Vs. STATE OF MP
|
November 24, 2009 |
|
RASHEED KHAN Vs. STATE OF MADHYA PRADESH
|
January 5, 2009 |
|
RASHMI KHEDLE Vs. STATE OF M P
|
May 15, 2009 |
|
RASHTRIYA COLLIERY MAZDOOR CONGRES Vs. SOUTH EASTERN COALIFIEDS LTD
|
February 24, 2009 |
|
RATILAL LAD Vs. RASIKLAL
|
April 9, 2009 |
|
RATIRAM ALIAS CHUDWA Vs. STATE OF MADHYA PRADESH
|
February 26, 2009 |
|
RATNA PRABHA Vs. STATE OF M P
|
December 2, 2009 |
|
Ratnaprabha Nazan Vs. Kalyansingh
|
October 22, 2009 |
|
RAVI Vs. STATE OF M P
|
October 7, 2009 |
|
RAVI DAFARIA Vs. STATE OF MP
|
December 14, 2009 |
|
RAVI DUBEY Vs. STATE OF M P
|
May 13, 2009 |
|
RAVINDRA KUMAR JAIN Vs. M P STATE ELECTRICITY BOARD
|
February 17, 2009 |
|
RAVINDRA PRAKASH Vs. STATE OF M P
|
October 21, 2009 |
|
RAVINDRA SINGH SIKARWAR Vs. STATE OF MADHAYA PRADESH
|
August 13, 2009 |
|
RECEIVED FROM ADDITIONAL SESSIONS JUDGE Vs. SHEIKH ARIF
|
April 18, 2009 |
|
REGD VIDHICHAND DHARAMSHALA TRUST Vs. NANAKRAM
|
July 14, 2009 |
|
REKHA Vs. VIRENDRA
|
March 3, 2009 |
|
REKHA Vs. KIRAN KUMAR & ORS.
|
September 3, 2009 |
|
RENU GIRI Vs. INDRADEO GIRI
|
June 29, 2009 |
|
RESHAM BAI Vs. JABBAR
|
July 14, 2009 |
|
REWALAL Vs. URMILA
|
February 11, 2009 |
|
RIKIRAJ JAISWAL Vs. STATE OF M P
|
January 9, 2009 |
|
ROHIT KUMAR SHARMA Vs. STATE OF MP
|
June 29, 2009 |
|
ROOP SINGH Vs. STATE OF M P
|
February 12, 2009 |
|
RUBINA DANIAL Vs. STATE OF M P
|
August 20, 2009 |
|
RUKSHANA BEGUM SIDDIQUE Vs. STATE OF M P
|
March 24, 2009 |
|
RUPESH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
October 26, 2009 |
|
RURAL INSTITUTE OF PARA-MEDICAL SCIENCE Vs. BOARD OF SECONDARY EDUCATION M P
|
January 29, 2009 |
|
S C AGRAWAL AND BROTHERS Vs. M P STATE ELECTRICITY BOARD
|
May 6, 2009 |
|
S C MUKHARJEE Vs. CHAIRMAN STATE BANK OF INDIA
|
December 10, 2009 |
|
S K TRIPATHI Vs. STATE OF M P
|
May 22, 2009 |
|
S P TIWARI Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
December 4, 2009 |
|
S. KUMARS TYRE MANUFACTURING COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 6, 2009 |
|
S. KUMARS TYRE MANUFACTURING COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2009 |
|
S. Somni (Smt.) Vs. State of M.P.
|
November 19, 2009 |
|
Sabba Vs. State of M.P.
|
April 17, 2009 |
|
SACHIN Vs. STATE OF M.P
|
March 16, 2009 |
|
SAFE GUARD Vs. M P STATE AGRICULTURAL MARKETING BOARD
|
April 22, 2009 |
|
SAHIBRAM DHINGRA Vs. SHIVSHANKAR GOYAL
|
June 30, 2009 |
|
SAHIBRAM DHINGRA Vs. SHIVSHANKAR GOYAL
|
July 30, 2009 |
|
SAKHI GOPAL DIXIT Vs. BOARD OF REVENUE
|
October 22, 2009 |
|
SALEEM MANSOORI Vs. MUNICIPAL CORPORATION
|
January 28, 2009 |
|
SALES TAX COMMISSIONER Vs. PANNALAL NARENDRA KUMAR
|
November 4, 2009 |
|
SAMANDAR SINGH Vs. STATE OF M P
|
June 26, 2009 |
|
SAMBHOO PRASAD SAHU Vs. STATE OF MADHYA PRADESH
|
August 7, 2009 |
|
SAMBHUDAYAL Vs. NEW INDIA INSURANCE COMPANY LTD
|
March 16, 2009 |
|
SAMBHUNATH MISHRA Vs. STATE OF M P
|
March 30, 2009 |
|
SAMYUKT THEKEDARI MAZDOOR UNION Vs. PRESIDING AUTHORITY
|
September 22, 2009 |
|
SANAT KUMAR Vs. STATE OF MADHYA PRADESH
|
July 24, 2009 |
|
SANDHYA Vs. GHANSHYAM SINGH
|
February 19, 2009 |
|
SANGEETA Vs. SHAILENDRA SINGH AND OTHERS
|
May 11, 2009 |
|
SANJAY Vs. RACHNA
|
July 28, 2009 |
|
SANJAY Vs. STATE OF M P
|
July 28, 2009 |
|
SANJAY BATHAM Vs. MUNNALAL PARIHAR
|
February 2, 2009 |
|
SANJAY KUMAR Vs. STATE OF MADHYA PRADESH
|
December 8, 2009 |
|
SANJAY MEHTA Vs. SUPRENTENDENT OF MATRACHHAYA
|
April 28, 2009 |
|
SANJAY MISHRA Vs. STATE
|
August 26, 2009 |
|
SANJEEV MEENA Vs. STATE OF M P
|
March 18, 2009 |
|
SANJIV MOHAN GUPTA Vs. JAGRAN PUBLICATIONS P. LTD.
|
March 3, 2009 |
|
SANJU DEVRE Vs. STATE OF MADHYA PRADESH
|
June 25, 2009 |
|
SANKAR MANCHANI Vs. S D SINGH
|
March 16, 2009 |
|
SANTOSH Vs. STATE OF MP
|
August 28, 2009 |
|
SANTOSH KUMAR Vs. STATE OF M P
|
February 12, 2009 |
|
SANTOSH KUMAR GANDHI Vs. STATE OF M P
|
May 14, 2009 |
|
SANTOSH KUSHWAH Vs. STATE OF MP
|
August 31, 2009 |
|
SANTOSH SHARMA Vs. STATE OF M P
|
February 3, 2009 |
|
SANTOSH SHARMA Vs. STATE OF M P
|
February 13, 2009 |
|
SANTOSHI VISHAL SINGH GURJAR Vs. NARESH CHINTAMANI GURJAR
|
November 27, 2009 |
|
SANTSHARAN Vs. STATE OF M P
|
May 15, 2009 |
|
SANWAR AALAM ALIAS SARWARE KHAN Vs. ARUN KUMAR CHOG
|
January 19, 2009 |
|
SARASWATI BAI Vs. ASGAR ALI
|
April 15, 2009 |
|
SARASWATI KUMRE Vs. STATE OF MADHYA PRADESH
|
April 2, 2009 |
|
SARDAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 5, 2009 |
|
SARITA W/O DILIP @ BABULAL Vs. DILIP @ BABULAL PHARPHUDIYA
|
July 9, 2009 |
|
SARMAN Vs. STATE OF M P
|
July 8, 2009 |
|
SARMAN AHEER Vs. STATE OF M P
|
April 24, 2009 |
|
SAROJ KAROTHIYA Vs. STATE OF MP
|
November 16, 2009 |
|
SATGURU CEMENT P.LTD. Vs. STATE OF MADHYA PRADESH
|
February 16, 2009 |
|
SATISH MENON Vs. STATE OF MADHYA PRADESH
|
July 3, 2009 |
|
SATISH MENON Vs. STATE OF M P
|
June 3, 2009 |
|
Satish s/o Ramvilash Gupta Vs. Ramvati wd/o Virendra Singh
|
January 28, 2009 |
|
SATNAM SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
October 27, 2009 |
|
SATPURA KSHETRIYA GRAMIN BANK Vs. VED PRAKASH ARYA
|
July 31, 2009 |
|
SATYA PAL ANAND Vs. REGISTRAR GENERAL HIGH COURT OF M P
|
April 18, 2009 |
|
SAVITA MIHANI Vs. INCOME TAX OFFICER
|
August 24, 2009 |
|
SAVITRI BAI Vs. KRISHNA MORARI
|
December 14, 2009 |
|
SEED ASSOCIATION OF M P INDORE Vs. UNION OF INDIA
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April 2, 2009 |
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SEEMA DUBEY Vs. PRAKASH DHIRAWANI
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May 5, 2009 |
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SEEMA SINGH Vs. STATE OF MP
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April 8, 2009 |
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SETUL BAI Vs. SANTOSH
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October 21, 2009 |
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SHAFIQ Vs. STATE OF M P
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March 18, 2009 |
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SHAILENDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
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March 25, 2009 |
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SHAILENDRA KUMAR SHARMA Vs. STATE OF M.P.
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June 15, 2009 |
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SHAILENDRA SINGH Vs. STATE OF MADHYA PRADESH
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July 8, 2009 |
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SHAILU MANGAL Vs. STATE OF MADHYA PRADESH
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April 29, 2009 |
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SHAKIR Vs. STATE OF M P
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February 5, 2009 |
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SHAKIR CHACHA Vs. STATE OF M P
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January 30, 2009 |
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SHALINI Vs. RITESH
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January 12, 2009 |
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SHAMBHU DAYAL RAWAT Vs. STATE OF M P
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March 6, 2009 |
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SHAMIM BANO Vs. RAJESH KUMAR
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January 6, 2009 |
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SHANKARLAL Vs. STATE OF MADHYA PRADESH
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February 12, 2009 |
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SHANTI BAI Vs. HAIMAN BAI
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August 13, 2009 |
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SHANTI BAI Vs. RAIS KHAN
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August 13, 2009 |
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SHANTI MANI BADHAI Vs. LAKSHMAN DHANIRAM BADHAI
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September 4, 2009 |
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SHANTI RATHORE Vs. RADHESHYAM
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December 8, 2009 |
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SHANTILAL Vs. VIJAY KUMAR
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May 15, 2009 |
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SHASHANK SAXENA Vs. PRINCIPAL SECRETARY PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF M P
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January 21, 2009 |
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SHATRUGHAN KURMI Vs. LAXMAN SINGH KURMI
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July 22, 2009 |
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SHEEBA KHAN Vs. STATE
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April 2, 2009 |
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SHEEL CHAND JAIN Vs. STATE OF M P
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March 15, 2009 |
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SHEIKH AASHIF Vs. STATE OF M P
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June 25, 2009 |
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SHEIKH AHMAD Vs. STATE OF MADHYA PRADESH
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August 4, 2009 |
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SHEIKH ARIF Vs. STATE OF MADHYA PRADESH
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April 18, 2009 |
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SHEIKH SULTAN Vs. STATE OF MADHYA PRADESH
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January 20, 2009 |
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SHEKH MUBIN Vs. KHURSHID
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August 6, 2009 |
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SHIV CHARAN ALIAS SHWETA Vs. STATE OF M P
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July 7, 2009 |
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SHIV SINGH Vs. STATE OF MADHYA PRADESH
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July 7, 2009 |
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SHIV SINGH Vs. BALVIR SINGH
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September 11, 2009 |
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SHIVA @ SHIVLAL AND ANOTHER Vs. STATE OF M P
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August 18, 2009 |
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SHIVCHARAN Vs. STATE OF MADHYA PRADESH
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February 12, 2009 |
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SHIVENDRA SINGH Vs. STATE OF M P
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October 9, 2009 |
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SHIVNARAIN Vs. THAKURA
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September 4, 2009 |
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SHIVPAL ALIAS PAHALWAN TIWARI Vs. STATE OF MADHYA PRADESH
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January 5, 2009 |
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SHIVRAJ SINGH Vs. STATE OF M P
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September 9, 2009 |
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SHIVRAJ SINGH CHAUHAN Vs. RAJENDRA KUMAR
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October 12, 2009 |
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SHIVRAM KASHINATH NANDANWAR Vs. STATE OF MADHYA PRADESH
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January 9, 2009 |
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SHOBHANA ENTERPRISES PVT LTD Vs. M P PASCHIM KSHETRA VIDYUT VITARAN COMPANY LTD
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March 30, 2009 |
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SHRI DEV RADHAKRISHNA JUGAL KISHORE ALIAS LOHARAON KA MANDIR Vs. JAGANNATH PRASAD
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May 5, 2009 |
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SHRIKANT Vs. PRAVEEN
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April 29, 2009 |
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SHRILAL OJHA Vs. STATE OF M P
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August 6, 2009 |
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SHRIMANI SHARMA Vs. UNION OF INDIA
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March 31, 2009 |
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SHRINATH CARAMIC Vs. COMMISSIONER INCOME TAX
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March 17, 2009 |
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SHRIRAM Vs. STATE OF MADHYA PRADESH
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November 5, 2009 |
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SHUSHIL KUMAR KHATRI Vs. SARTAJ SINGH
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August 11, 2009 |
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SHYAM LAL Vs. KANTA BAI
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April 29, 2009 |
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SHYAM SINGH Vs. STATE OF MADHYA PRADESH
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July 7, 2009 |
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SHYAM SINGH Vs. STATE OF MADHYA PRADESH
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February 17, 2009 |
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SHYAM SUNDER CHOUDHARI & ANR. Vs. KHANDWALA SECURITIES PVT. LTD.
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July 21, 2009 |
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SHYAM TRADING CO Vs. STATE OF M P
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March 3, 2009 |
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SHYAMCHARAN PAUL Vs. ROOPALI PROMOTERS AND CONTRUCTION
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February 2, 2009 |
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SHYAMLAL Vs. BABULAL
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June 29, 2009 |
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SHYAMLAL KOL Vs. STATE OF M P
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March 2, 2009 |
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SIDDHAR Vs. STATE OF MP
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October 13, 2009 |
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SITABAI RAMESHWAR Vs. STATE OF M P
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January 21, 2009 |
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SITARAM Vs. COOPERATIVE BHUMI VIKAS LAND MORTGAGE BANK LTD
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January 6, 2009 |
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SITARAM PAL Vs. RAM PRASAD
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October 28, 2009 |
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SIYABAI THAKUR Vs. M P STATE ELECTRICITY BOARD
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February 11, 2009 |
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SIYARAM Vs. STATE OF MP
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September 1, 2009 |
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SIYAWATI Vs. PHOOLWATI
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January 28, 2009 |
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SIYAWATI Vs. PHOOLWATI
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January 21, 2009 |
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SMT. KAMLA DEVI Vs. SHAILENDRA SINGH
|
May 11, 2009 |
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SMT. MANGIBAI W/O HARISINGH DANGI Vs. HARISINGH S/O MOHANLAL DANGI
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August 28, 2009 |
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SOBHA MISRA Vs. VINOD KUMAR
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August 26, 2009 |
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SOBRAN SINGH Vs. STATE OF MP
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November 30, 2009 |
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SOMNATH Vs. STATE OF M P
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January 12, 2009 |
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SONU DEVRE Vs. STATE OF M P
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June 25, 2009 |
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SOURAJ SINGH Vs. MUNNALAL
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August 28, 2009 |
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SOUTH ESTERN COALFIELDS LTD Vs. NIJAMUDDIN
|
September 8, 2009 |
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SRIKANT Vs. STATE OF M P
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December 15, 2009 |
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St. Peter's Convent School Society, Indore Vs. Indore Development Authority, Indore
|
March 17, 2009 |
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STATE Vs. KAILASH NAHTA
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January 9, 2009 |
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STATE BANK OF INDIA Vs. BANK OF IRELAND
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November 27, 2009 |
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STATE HANDLOOM WEAVERS CO OPERATIVE FEDERATION Vs. P N THAKUR
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January 21, 2009 |
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STATE OF M P Vs. RAGHVENDRA SOHGAURA
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January 21, 2009 |
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STATE OF M P Vs. RAM KUMAR PATHAK
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February 10, 2009 |
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STATE OF M P Vs. SHUKLA CONSTRUCTION COMPANY
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February 10, 2009 |
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STATE OF M P Vs. MUNSHILAL NIRBHAY SINGH
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March 3, 2009 |
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STATE OF M P Vs. MUNSHILAL
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March 9, 2009 |
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STATE OF M P Vs. SHOBHA BAI SINGH
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February 13, 2009 |
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STATE OF M P Vs. SURYA KUMAR
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June 19, 2009 |
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STATE OF M P Vs. RAMLAKHAN SINGH
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July 2, 2009 |
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STATE OF M P Vs. HABIB AHMED
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May 15, 2009 |
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STATE OF M P Vs. RAJENDRA KUMAR
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July 30, 2009 |
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STATE OF M P Vs. SHANKARLAL
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November 5, 2009 |
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STATE OF M P Vs. RAGHVENDRA SOHGAURA
|
October 21, 2009 |
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STATE OF M P Vs. H.R. KANASKAR
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January 19, 2009 |
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STATE OF M P Vs. SARDAR HARBANS SINGH
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November 9, 2009 |
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STATE OF M P Vs. SHASHI
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November 10, 2009 |
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STATE OF M.P. Vs. KALPANA KARATKAR
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October 30, 2009 |
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State of M.P. Vs. Vinay Shukla
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April 2, 2009 |
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STATE OF M.P. Vs. K.M.MISHRA
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July 21, 2009 |
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STATE OF M.P. Vs. MUNESH
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July 22, 2009 |
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STATE OF M.P. Vs. SUMERILAL RAJPUT
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June 15, 2009 |
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STATE OF MADHYA PRADESH Vs. ANTRAM UIKE
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December 16, 2009 |
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STATE OF MADHYA PRADESH Vs. SUNDER SINGH
|
November 4, 2009 |
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STATE OF MADHYA PRADESH Vs. RAJESH KUMAR
|
August 6, 2009 |
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STATE OF MADHYA PRADESH Vs. JHALKHAN
|
August 7, 2009 |
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STATE OF MADHYA PRADESH Vs. DHARMENDRA RAJPUT
|
August 17, 2009 |
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STATE OF MADHYA PRADESH Vs. CHHOTELAL NAMDEO
|
August 24, 2009 |
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STATE OF MADHYA PRADESH Vs. SHYAM SUNDER SAVITA
|
May 13, 2009 |
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STATE OF MADHYA PRADESH Vs. MOHAN MISHRI LAL
|
May 11, 2009 |
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STATE OF MADHYA PRADESH Vs. PARASRAM SHARMA
|
May 4, 2009 |
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STATE OF MADHYA PRADESH Vs. KEDAR
|
June 19, 2009 |
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STATE OF MADHYA PRADESH Vs. JAGDISH PATHAK
|
July 29, 2009 |
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STATE OF MADHYA PRADESH Vs. BHAGWANDAS
|
July 9, 2009 |
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STATE OF MADHYA PRADESH Vs. RAMSINGH
|
July 17, 2009 |
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STATE OF MADHYA PRADESH Vs. VIRENDRA ALIAS GUNGA
|
March 5, 2009 |
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STATE OF MADHYA PRADESH Vs. ANIL KUMAR KRISHNANAND RAO TELANG
|
March 25, 2009 |
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STATE OF MADHYA PRADESH Vs. R S BADAL
|
January 13, 2009 |
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STATE OF MADHYA PRADESH Vs. MAAN SINGH
|
January 15, 2009 |
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STATE OF MADHYA PRADESH Vs. SEETA RAM RINGA KORKOO
|
January 9, 2009 |
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STATE OF MADHYA PRDESH Vs. YOGIRAJ SHARMA
|
July 23, 2009 |
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STATE OF MP Vs. RAJARAM
|
July 22, 2009 |
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STATE OF MP Vs. INDER SINGH
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March 31, 2009 |
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SUBHASH Vs. STATE OF M P
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August 6, 2009 |
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SUDAMA Vs. STATE OF MADHYA PRADESH
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April 15, 2009 |
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SUDHEER SINGH TOMAR Vs. JIWAJI UNIVERSITY GWALIOR
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July 31, 2009 |
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SUDHEER SINGH TOMAR Vs. JIWAJI UNIVERSITY
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July 1, 2009 |
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SUDHIR GARG Vs. M P POLLUTION CONTROL BOARD
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February 16, 2009 |
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SUDHIR SHARMA Vs. STATE BANK OF INDIA
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June 16, 2009 |
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SUJATA SARKAR Vs. ANIL KUMAR DUTTANI
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January 22, 2009 |
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SUKHCHAIN SINGH Vs. BHARAT COMMERCE AND INDUSTRIES LTD
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November 12, 2009 |
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SUMAN SUCHITA LAKRA Vs. STATE OF CHHATTISGARH
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April 21, 2009 |
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SUMATI JAIN Vs. STATE OF MADHYA PRADESH
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June 18, 2009 |
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SUMATRA BAI Vs. ABDUL WAHID
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April 1, 2009 |
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SUMIRAN CHOUDHARY Vs. STATE OF MADHYA PRADESH
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March 30, 2009 |
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SUMITRA Vs. STATE OF MADHYA PRADESH
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December 24, 2009 |
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SUNIL ALIAS SONU Vs. SARITA CHAWLA
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August 31, 2009 |
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SUNIL ALIAS SUNIL KUMAR MAKODE Vs. BALKISHAN
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June 17, 2009 |
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SUNIL KULKURNI Vs. JAGDISHSINGH
|
December 9, 2009 |
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SUNIL KUMAR Vs. OM PRAKASH GARG
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December 21, 2009 |
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SUNIL KUMAR MISHRA Vs. STATE OF M P
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February 11, 2009 |
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SUNIL KUMSR SAXENA Vs. HOLY CROSS ASHRAM HIGHER SECONDARY SCHOOL
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August 27, 2009 |
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SUNIL PILLAI Vs. STATE OF M P
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July 24, 2009 |
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SUNIL S/O LATE MOHANLAL MALVIYA Vs. STATE OF M P AND OTHERS
|
September 10, 2009 |
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SUNIL S/O LATE MOHANLAL MALVIYA Vs. STATE OF M.P. AND OTHERS
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August 28, 2009 |
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SUNIL TIWARI Vs. STATE OF MADHYA PRADESH
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February 13, 2009 |
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SUNITA HIMMATRAMKA Vs. NORTHERN COAL FIELDS LTD
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May 15, 2009 |
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SUNITEE CHAUHAN Vs. AAKASH SINGH CHAUHAN
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February 10, 2009 |
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SURAJ ALIAS TENY Vs. STATE OF MADHYA PRADESH
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November 12, 2009 |
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SURAJ PRASAD Vs. EXECUTIVE ENGINEER SUPPLY MAINTENANCE M P STATE ELECTRICITY BOARD
|
January 27, 2009 |
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SURENDRA KUMAR Vs. LAXMI BAI JAIN
|
April 2, 2009 |
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SURENDRA KUMAR Vs. MITHILESH KUMARI
|
December 1, 2009 |
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SURENDRA KUMAR CHOURASIA Vs. STATE OF MADHYA PRADESH
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March 24, 2009 |
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SURENDRA PRASAD TIWARI Vs. KAVITA PANDEY
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February 26, 2009 |
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SURENDRA RATHORE Vs. VISHWANATH BHASIN
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March 25, 2009 |
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SURENDRA SINGH BHADAURIA Vs. STATE OF MP
|
November 16, 2009 |
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SURENDRA SINGH PATEL Vs. STATE
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May 15, 2009 |
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SURESH CHANDRA SHARMA Vs. STATE OF M P
|
April 15, 2009 |
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SURESH CHATURVEDI Vs. INDIAN OIL CORPORATION LTD
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October 30, 2009 |
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SURESH KUMAR Vs. STATE OF MADHYA PRADESH
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October 6, 2009 |
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SURESH KUMAR Vs. STATE OF M P
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August 27, 2009 |
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SURESH KUMAR Vs. STATE OF M P
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December 17, 2009 |
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SURESH SILAWAT Vs. STATE OF MADHYA PRADESH
|
December 2, 2009 |
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SURESHCHAND JAIN Vs. DEOSHARAN
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April 2, 2009 |
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SURTAN Vs. RAGHUNATH PRASAD
|
September 11, 2009 |
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SUSHIL SINGH BAGRI Vs. ADDITIONAL DEPUTY INSPECTOR
|
September 2, 2009 |
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SUSHILA BAI Vs. KESHAR BAI
|
November 13, 2009 |
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SUSHILA DEVI Vs. DHARMENDRA JAIN
|
August 3, 2009 |
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SUSHILA DEVI Vs. REGISTRAR HIGH COURT OF M P
|
June 19, 2009 |
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SUSHMA YADAV Vs. STATE BANK OF INDORE
|
October 21, 2009 |
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SUSHREE CHITTAROOPA PALIT & ANR. Vs. STATE OF M.P.
|
March 16, 2009 |
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SWARGIYA GULAB BAI YADAV SMRITI TRUST Vs. STATE OF M.P.
|
March 24, 2009 |
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SWATI JHA Vs. STATE OF MP
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December 18, 2009 |
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SWETA SHARMA Vs. ORIENTAL INSURANCE CO.
|
April 8, 2009 |
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SYED MASOOD ALI Vs. M.P. WAKF BOARD
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August 11, 2009 |
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TABASSUM BANO Vs. STATE OF MADHYA PRADESH
|
May 14, 2009 |
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TAHIR Vs. STATE OF M P
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August 20, 2009 |
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TAJ MOHAMMAD Vs. STATE OF M P
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August 3, 2009 |
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TARA CHAND Vs. STATE OF MADHYA PRADESH
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May 15, 2009 |
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TCL INDIA HOLDINGS PVT LTD Vs. MURTAZA SIRAJUDDIN MALIK
|
March 20, 2009 |
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TEHMINA QURESHI Vs. SHAZIA QURESHI
|
November 13, 2009 |
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TEJ PRATAP SHUKLA Vs. DIVISIONAL DEPUTY COMMISSIONER, COMMERCIAL TAX, SATNA
|
October 20, 2009 |
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TEJU LAL YADAV Vs. STATE OF M P
|
January 23, 2009 |
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THAKKAR ALIAS JAMNA PRASAD Vs. STATE OF MADHYA PRADESH
|
June 23, 2009 |
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THOMAS THOMAS Vs. STATE OF M.P.
|
January 15, 2009 |
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TIJAUWA Vs. RAJMANI
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April 15, 2009 |
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TIKI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
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August 18, 2009 |
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TRILOK CHAND MITTAL Vs. BOARD OF REVENUE
|
December 14, 2009 |
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TRIVENI PRASAD Vs. STATE OF M.P.
|
November 27, 2009 |
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TRUCK OWENERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
November 12, 2009 |
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U P SHARMA Vs. JABALPUR CORPORATION
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August 27, 2009 |
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UDAYPAL SINGH GOND Vs. STATE OF M P
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May 4, 2009 |
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UJJAIN ZILA THOK UPBHOKTA SAHAKARI BHANDAR Vs. REGISTRAR CO OPERATIVE SOCIETIES MP BHOPAL
|
September 7, 2009 |
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UMA DUBEY Vs. ROOPESH KUMAR
|
June 17, 2009 |
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UMA SHANKAR Vs. STATE OF MP.
|
January 9, 2009 |
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UMA VERMA Vs. STATE OF M P
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August 27, 2009 |
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UMMED SINGH Vs. STATE OF M P
|
October 23, 2009 |
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UNION OF INDIA Vs. TRIVENI CONDUCTORS LTD
|
April 6, 2009 |
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UNION OF INDIA Vs. CENTARL INFORMATION COMMISSIONER
|
June 17, 2009 |
|
UNION OF INDIA Vs. SHASHI BAI
|
May 7, 2009 |
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UNION OF INDIA Vs. BHUPENDRA SINGH
|
May 5, 2009 |
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UNION OF INDIA Vs. MAMTA SETHI
|
May 5, 2009 |
|
UNION OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 5, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. LAVKUSH PRASAD
|
April 13, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. NEHA
|
September 9, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. ANGURI DEVI
|
August 6, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA
|
October 22, 2009 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. JUBEDA BEGUM
|
April 15, 2009 |
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UNIVERSAL CABLES LTD Vs. COMMISSIONER OF INCOME TAX
|
June 25, 2009 |
|
USHA Vs. RAJESH RISALA SINGH CHOUDHARY
|
January 27, 2009 |
|
USHA BAI Vs. YOUSUF ALI
|
November 5, 2009 |
|
USHA SHARMA Vs. MAHARAJ KISHAN RAINA
|
May 4, 2009 |
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USHA TIWARI Vs. STATE OF M P
|
April 2, 2009 |
|
V.D. Jha (Dr.) Vs. Devi Ahilya Vishwa Vidyalaya, Indore
|
February 24, 2009 |
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VA TECH HYDRO INDIA (P.) LTD. Vs. STATE
|
May 7, 2009 |
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VANDANA TIWARI Vs. AJAY PANDE
|
April 15, 2009 |
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VASUDEV SINGH Vs. RAGHURAJ SINGH
|
January 30, 2009 |
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VEDWATI Vs. STATE OF M P
|
July 23, 2009 |
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VIDHYA NAGAR GRAH NIRMAN SAHKARI SAMITI Vs. M P PATEL
|
February 27, 2009 |
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VIDHYADHAR DUBEY Vs. BALMUKUND KAUSHIK
|
March 18, 2009 |
|
VIDHYAWATI COUNSTRUCTION VO Vs. UNION OF INDIA
|
November 9, 2009 |
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VIDYARAM Vs. STATE OF MP
|
August 26, 2009 |
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VIDYAWATI LILHARE Vs. SUB DIVISIONAL OFFICER CUM PRESCRIBED OFFICER
|
August 13, 2009 |
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VIJAY BAHADUR SINGH Vs. STATE OF M P
|
October 9, 2009 |
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VIJAY CHOUDHARY Vs. UNION OF INDIA
|
November 30, 2009 |
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VIJAY KUMAR SEN Vs. GOVIND PRASAD
|
March 17, 2009 |
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VIJAY NARAYAN SHRIVASTAVA Vs. RAMSWAROOP SINGH
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December 1, 2009 |
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VIJAY PRAKASH Vs. PREETI CHATURVEDI
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July 2, 2009 |
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VIJAY SHANKAR Vs. STATE OF M P
|
May 14, 2009 |
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VIJAY SINGH Vs. STATE OF M P
|
July 7, 2009 |
|
Vijay Singh Vs. State of M.P.
|
April 8, 2009 |
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VIJAY SINGH YADAV Vs. STATE OF M P
|
December 24, 2009 |
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VIJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2009 |
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VIKRAM CEMENT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, INDORE.
|
February 6, 2009 |
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VIKRAM SINGH Vs. BHAGWAN SINGH
|
April 2, 2009 |
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VIKRAM SINGH Vs. STATE OF M.P.
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September 1, 2009 |
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VIMAL MISHRA Vs. KRISHNA GOPAL SHARMA
|
May 7, 2009 |
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VIMALABAI Vs. SHARIF KHAN
|
August 28, 2009 |
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VIMALCHAND Vs. ARORA DISTILLERY PVT LTD
|
April 15, 2009 |
|
VIMLABAI Vs. SHARIF KHAN
|
August 24, 2009 |
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VINAY KUMAR Vs. JAYA VINAY KUMAR
|
July 31, 2009 |
|
VINOD Vs. STATE OF M P
|
December 1, 2009 |
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VINOD KUMAR Vs. STATE OF MADHYA PRADESH
|
February 17, 2009 |
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VINOD KUMAR SHARMA Vs. SMT. LEELAWATI GARG AND ANOTHER
|
July 24, 2009 |
|
VIPIN KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
|
May 7, 2009 |
|
VIRENDER SHRIMAL Vs. KADARI HARDWARE STORE
|
November 3, 2009 |
|
VIRENDRA KUMAR Vs. STATE OF M.P.
|
December 10, 2009 |
|
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
July 30, 2009 |
|
VISHAL SINGH Vs. SHAILENDRA SINGH
|
January 21, 2009 |
|
VISHAMBHAR SINGH Vs. HAKEEM KHAN
|
October 5, 2009 |
|
VISHNU AGARWAL Vs. STATE OF MADHYA PRADESH
|
March 31, 2009 |
|
VISHNU GOYAL Vs. JYOTI SHARMA
|
August 12, 2009 |
|
VISHNU KOL Vs. STATE OF MADHYA PRADESH
|
June 24, 2009 |
|
VISHNU RAJORIA Vs. STATE OF MADHYA PRADESH
|
July 29, 2009 |
|
VIVEK KHARE Vs. STATE OF MP
|
March 24, 2009 |
|
VIVEK VALENKAR Vs. ARVIND JOSHI
|
December 4, 2009 |
|
WAKF IMAMBARA IMLIPURA Vs. KHURSHEEDA BI
|
January 23, 2009 |
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WAKF MASJID DHUMAN HAN Vs. CHIEF EXECUTIVE OFFICER
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February 26, 2009 |
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WAQF INTZAMIYA COMMITTEE MUSLIM SAMAJ, AMBAH Vs. BABUKHAN
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January 20, 2009 |
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WAZIR SINGH Vs. STATE OF MADHYA PRADESH
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February 9, 2009 |
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WESTWRN COALFIELDS LIMITED Vs. PRADEEP KUMR SONI
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February 20, 2009 |
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Y.K. SHARMA Vs. STATE OF MP
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January 23, 2009 |
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YAD MOHAMMAD Vs. RAJKUMAR
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November 30, 2009 |
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YASHPAL SINGH Vs. STATE OF M P
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December 9, 2009 |
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YASHWANT SINGH Vs. PYARELAL UIKEY
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October 5, 2009 |
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ZILA SAHAKARI KENDRIYA BANK MYDT BHIND Vs. AWADH NARAIN CHOUDHARY
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January 7, 2009 |
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ZILA SAHKARI BHOOMI VIKAS BANK Vs. SHAMBHU PRASAD SHARMA
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January 23, 2009 |
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ZILA SAHKARI KENDRIYA BANK Vs. KUWARLAL PATEL
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July 24, 2009 |
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