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A K SHIVHARE Vs. STATE
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May 16, 2008 |
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ABDUL HAMID Vs. DAUDI BOHRA JAMAT
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May 6, 2008 |
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ABDUL HASAN QURESHI Vs. STATE OF M P
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September 25, 2008 |
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ABHAY KUMAR Vs. CHIEF MANAGER STATE BANK OF INDORE
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June 26, 2008 |
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ABHINEETA ELIZABETH LALL Vs. BARATULLAH UNIVERSITY BHOPAL
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March 28, 2008 |
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ABHISHEK CO OPERATIVE HOUSING SOCIETY Vs. BOARD OF REVENUE GWALIOR
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January 28, 2008 |
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ADALIYA Vs. STATE OF MADHYA PRADESH
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September 1, 2008 |
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ADDITIONAL COMMISSIONER OF SALES TAX M P Vs. S KUMAR LTD
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July 31, 2008 |
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ADITYA SINGH RAJPUT Vs. STATE OF M P
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March 3, 2008 |
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ADMINISTRATOR, MUNICIPAL CORPORATION, INDORE Vs. GANGARAM
|
December 10, 2008 |
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AGGYARAM AND CO Vs. MADHYA PRADESH PUBLIC WORKS DEPTT
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February 14, 2008 |
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AHMED KHAN Vs. SHER KHAN
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January 15, 2008 |
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AJAY ARORA Vs. STATE OF M P
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April 8, 2008 |
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AJAY KUMAR NOTWANI Vs. STATE OF M P
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March 7, 2008 |
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AJAY KUMAR SINGH Vs. STATE OF MP
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January 9, 2008 |
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AJAY SINGH Vs. STATE OF M P
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October 14, 2008 |
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AJAY TRIPATHI Vs. STATE OF MADHYA PRADESH
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February 27, 2008 |
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AKBAR Vs. STATE OF M P
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April 22, 2008 |
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AMAN KHANUJA Vs. STATE OF MADHYA PRADESH
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January 22, 2008 |
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AMAR SHARMA Vs. SEEMA SHARMA
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May 14, 2008 |
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AMAR SINGH Vs. SHIV NARAYAN
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September 23, 2008 |
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AMARCHAND BAWARIA Vs. UNION OF INDIA
|
September 5, 2008 |
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AMARJIT SINGH Vs. ARMOR FINANCE AND COMMERCE LTD
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May 15, 2008 |
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AMARSINGH Vs. SHEIKH BURHAN
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June 16, 2008 |
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AMBARAM Vs. STATE OF MADHYA PRADESH
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November 4, 2008 |
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AMBRISH KUMAR Vs. STATE OF M P
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November 14, 2008 |
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AMIT MISHRA Vs. GENERAL MANAGER TRANSPORT M P STATE CIVIL SUPPLIES CORPORATION LTD
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April 1, 2008 |
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AMRITLAL JAISWAL Vs. STATE OF M P
|
September 16, 2008 |
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ANAND KUMAR CHOUKSEY Vs. M P BOARD OF MIDDLE EDUCATION
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August 22, 2008 |
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ANIL AGRAWAL Vs. UNION OF INDIA
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October 23, 2008 |
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ANIL BANSAL Vs. CENTRAL BUREAU OF INVESTIGATION
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March 27, 2008 |
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ANIL BHARATMAL VOHRA Vs. STATE OF M P
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May 14, 2008 |
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ANIL CHEMICALS & INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
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January 22, 2008 |
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ANIL JAIN Vs. MANAGING DIRECTOR M P R T C
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February 13, 2008 |
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ANIL KACHWAHA Vs. SUNITA KACHWAHA
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June 26, 2008 |
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Anil Kak Vs. Ku. Sharada Raje
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April 24, 2008 |
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ANIL KUMAR ALIAS OM PRAKASH Vs. RAMESH CHAND
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January 3, 2008 |
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ANIL SONI Vs. STATE OF M P
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January 31, 2008 |
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ANIRUDDH PANDEY Vs. ADVOCATE GENERAL
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July 8, 2008 |
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ANITA AND ORS Vs. RAM NIWAS AND ORS
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April 21, 2008 |
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ANITA DEVI SHRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 17, 2008 |
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ANITA KAROPE Vs. GEETA UIKEY
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August 26, 2008 |
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ANITA SINGH Vs. STATE OF M P
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September 16, 2008 |
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ANJAY SINGH Vs. STATE OF M P
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November 25, 2008 |
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ANNAPURNA DUBBY Vs. CHAMPALAL ALIAS CHAUA
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September 24, 2008 |
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ANNU ALIAS ANIL Vs. STATE OF M P
|
January 8, 2008 |
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ANNU ALIAS ANOOP KUMAR Vs. STATE OF M P
|
August 20, 2008 |
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ANOKHILAL Vs. SAJJAN SINGH
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December 19, 2008 |
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ANOOP CHOUDHARY Vs. USHA BHARGAVA
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February 28, 2008 |
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ANSHUL TOMAR Vs. STATE OF MP
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April 8, 2008 |
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ANTU Vs. STATE OF MADHYA PRADESH
|
February 26, 2008 |
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ANU STONE CRUSHER Vs. BANK OF INDIA
|
July 10, 2008 |
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APL INTERNATIONAL LIMITED Vs. STATE OF MADHYA PRADESH
|
January 31, 2008 |
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ARCHANA DHAMAN Vs. UNION OF INDIA
|
January 21, 2008 |
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ARJUN SAHU Vs. STATE OF MADHYA PRADESH
|
February 5, 2008 |
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ARORA DISTILLERIES PVT LTD Vs. VIJAY ASSOCIATES
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May 6, 2008 |
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ARSHAD AHMED KHAN Vs. STATE OF MADHYA PRASED
|
March 13, 2008 |
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ARTI CHOUDHARI Vs. STATE OF M P
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July 29, 2008 |
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ARUN Vs. ABDUL RASHID
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August 5, 2008 |
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ARUN DUBEY Vs. DISTRICT SMALL SAVING OFFICER
|
September 2, 2008 |
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ARUN KUMAR PATRA Vs. STATE OF MADHYA PRADESH
|
December 5, 2008 |
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ARUN KUMAR SHARMA Vs. UNION OF INDIA & ORS.
|
February 28, 2008 |
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ARVIND KUMAR Vs. STATE OF MADHYA PRADESH
|
February 6, 2008 |
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ARVIND KUMAR BHARGAVA Vs. LALIT PARASHAR
|
January 18, 2008 |
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ARVIND KUMAR VYAS Vs. STATE BANK OF INDORE
|
May 6, 2008 |
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ARVIND SINGH YADAV Vs. STATE OF MADHYA PRADESH & ORS.
|
July 29, 2008 |
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ASBESTOS JANATA MAZDOOR UNION Vs. ENTERNIT EVEREST LTD
|
July 25, 2008 |
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ASHA Vs. OMPRAKASH
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August 7, 2008 |
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ASHISH RINDEY Vs. STATE OF M P
|
November 6, 2008 |
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ASHISH SAHU Vs. SUSHILA DEVI CHOUHAN
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March 27, 2008 |
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ASHOK Vs. STATE OF M P
|
April 10, 2008 |
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ASHOK Vs. STATE OF MADHYA PRADESH
|
August 5, 2008 |
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ASHOK KUMAR Vs. NATIONAL INSURANCE CO LTD
|
April 16, 2008 |
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ASHOK KUMAR DUBEY Vs. PARVATI BAI
|
May 5, 2008 |
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ASHOK KUMAR GOYAL Vs. INCOME TAX SETTLEMENT COMMISSION
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September 23, 2008 |
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ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH
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March 7, 2008 |
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ASHOK KUMARVAJPAYEE Vs. STATE OF MP
|
January 3, 2008 |
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ASHOK NARAYAN KALE Vs. STATE OF M P
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August 14, 2008 |
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ASHOK NORONHA Vs. M A KHAN
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September 23, 2008 |
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ASHOK SINGH PAL Vs. MANJULATA
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January 14, 2008 |
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ASHOK SINGH PARMAR Vs. DEEPAK KUMAR MAHORE AND OTHERS
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August 18, 2008 |
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ASHWNI @ KAMLESH SAHU Vs. STATE OF M.P.
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March 10, 2008 |
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ASSOCIATION OF PRIVATE PROFESIONAL TECHNICAL AND MADICAL INSTITUTION Vs. STATE OF MADHYA PRADESH
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November 12, 2008 |
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ASSOCIATION OF THE RESIDENT OF MHOW Vs. DELIMITATION COMMISSION OF INDIA
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April 23, 2008 |
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ATUL BHAI Vs. MOHD. HANIK
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August 20, 2008 |
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AVINASH Vs. UNION OF INDIA
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July 22, 2008 |
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AVINASH ALIAS GUDDA Vs. STATE OF MADHYA PRADESH
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June 16, 2008 |
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AYUB BEG Vs. STATE OF M P
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October 17, 2008 |
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AYUKT INDORE NAGAR PALIKA NIGAM Vs. JAGDISH
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February 22, 2008 |
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B N VERMA Vs. STATE OF MADHYA PRADESH
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September 1, 2008 |
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B S N JOSHI AND SONS LTD Vs. STATE OF MADHYA PRADESH
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March 12, 2008 |
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BABBI ALIAS JITENDRA Vs. STATE OF MADHYA PRADESH
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January 15, 2008 |
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BABLU ALIAS MAHENDRA Vs. STATE OF MADHYA PRADESH
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November 28, 2008 |
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BABOO KHAN Vs. STATE OF M P
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February 25, 2008 |
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BABU ALIAS BABARIYA Vs. STATE OF M P
|
March 10, 2008 |
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BABU GOVIND BHILALA Vs. STATE OF M P
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February 8, 2008 |
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BABU SINGH Vs. MOHD IRFAN
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January 29, 2008 |
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BABULAL Vs. BALKISHAN
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September 4, 2008 |
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BABULAL BIRLA Vs. RAM PRAKASH SHARMA
|
September 5, 2008 |
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BABULAL JAIN Vs. INCOME TAX OFFICER
|
February 8, 2008 |
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BABULAL JAIN Vs. INCOME TAX OFFICER
|
January 28, 2008 |
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BABULAL MUKUND SHAH GUPTA Vs. STATE OF MADHYA PRADESH
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November 11, 2008 |
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BABULAL PATODI Vs. COMMISSIONER OF INCOME-TAX
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March 20, 2008 |
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BADDA ALIAS BARIK RAO Vs. KANTI BAI
|
February 13, 2008 |
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BADRILAL Vs. SITABAI
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January 3, 2008 |
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BAHADUR Vs. STATE OF M P
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July 15, 2008 |
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BAHUBAL Vs. SHAFI MOHAMMAD
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April 8, 2008 |
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BAIJNATH PRASAD PATEL Vs. STATE OF M P
|
April 11, 2008 |
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BAIJNATH SINGH YADAV Vs. BALLAV SINGH YADAV
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June 26, 2008 |
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BAIVY Vs. BRIJENDRA SHARMA
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October 16, 2008 |
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BALLAV SINGH YADAV Vs. KALYAN SINGH
|
July 26, 2008 |
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Ballav Singh Yadav Vs. Kalyan Singh
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June 26, 2008 |
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BALLU @ BALRAM Vs. STATE OF M P
|
November 17, 2008 |
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BALRAM Vs. STATE OF M P
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April 9, 2008 |
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BANE SINGH Vs. SANTOSH GIRI
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February 19, 2008 |
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BANESINGH Vs. LEELABAI
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February 22, 2008 |
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BANKELAL GUPTA Vs. ANAND SAXENA
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February 7, 2008 |
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BANSAL HIGHWAY Vs. GENERAL MANAGER GRAMIN SADAK VIKAS PRADHIKARAN PARIYOJNA KRIYANVAYAN
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August 20, 2008 |
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BANSAL STORES Vs. STATE OF M P
|
March 18, 2008 |
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BANSIDHAR Vs. DARASINGH
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April 3, 2008 |
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BAPUPURI Vs. MADHYA PRADESH VIDYUT VITRAN COMPANY LTD
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November 6, 2008 |
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BASANT KUMAR Vs. KAVITA BAI
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February 14, 2008 |
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BASANT KUMAR VERMA Vs. STATE OF M P
|
August 7, 2008 |
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BATUL BEGAM AND OTHERS Vs. SURESH PRASAD SAHU AND OTHERS
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February 21, 2008 |
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BENGANI FOOD PRODUCTS P LTD Vs. PRESTIGE FEEDS MILLS LTD
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January 22, 2008 |
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BENIRAM Vs. STATE OF MADHYA PRADESH
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December 18, 2008 |
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BHADAR Vs. STATE OF M P
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December 3, 2008 |
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BHAGIRATH Vs. JARNAILSINGH
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April 22, 2008 |
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BHAGWAN SINGH Vs. STATE OF M P
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April 16, 2008 |
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BHAGWANDAI Vs. STATE OF MP
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March 13, 2008 |
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BHAGWANDAS Vs. STATE OF M.P.
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May 5, 2008 |
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BHAGWATI TIWARI Vs. MAKHANLAL YADAV
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March 31, 2008 |
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BHAIRON SINGH Vs. STATE OF MADHYA PRADESH
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January 3, 2008 |
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BHAIYALAL Vs. STATE OF U P
|
April 11, 2008 |
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BHAIYALAL Vs. SURESH KUMAR AND OTHERS
|
February 26, 2008 |
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BHANDEWAL SHIKSHA SAMITI Vs. STATE OF M.P. AND OTHERS
|
March 31, 2008 |
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BHANU SINGH Vs. STATE OF M P
|
July 31, 2008 |
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BHANWARI BAI Vs. UNION OF INDIA
|
February 25, 2008 |
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BHANWARLAL Vs. STATE OF M P
|
December 10, 2008 |
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BHARAT OMAN REFINERY LTD Vs. PADAM SINGH
|
November 4, 2008 |
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BHARAT PETROLIUM CORPORATION LTD Vs. UMESHKUMAR
|
January 21, 2008 |
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BHARAT SANCHAR NIGAM LTD Vs. HIMANCHAL FUTURISTIC COMMUNICATION LTD
|
May 16, 2008 |
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BHARAT SINGH Vs. STATE OF M P
|
July 24, 2008 |
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BHARTI Vs. STATE OF M P
|
March 11, 2008 |
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BHATAPARA DISTRICT RAIPUR Vs. STATE OF MADHYA PRADESH
|
March 17, 2008 |
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BHAVANI SHANKAR SHARMA Vs. KESHRI SINGH CHOUHAN
|
May 6, 2008 |
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BHAVANRAJ SINGH Vs. STATE OF MADHYA PRADESH
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September 26, 2008 |
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BHERONAL Vs. STATE OF MADHYA PRADESH
|
July 15, 2008 |
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BHERU Vs. STATE OF M P
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June 23, 2008 |
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BHIVJI Vs. RAJESH
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March 26, 2008 |
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Bhogilal Jain Vs. Arvind Sugandhi
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April 28, 2008 |
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BHOLA Vs. STATE OF M P
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September 22, 2008 |
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BHOORELAL Vs. STATE OF MADHYA PRADESH
|
February 6, 2008 |
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BHOPAL WHOLESALE CONSUMER COOPERATIVE STORELIMITED Vs. MADAN LAL GANDHI
|
November 12, 2008 |
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BHUDEVI Vs. RAMJILAL GOYAL
|
September 16, 2008 |
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BHUPENDRA Vs. STATE OF MADHYA PRADESH
|
March 13, 2008 |
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BHUPENDRA BAIRAGI Vs. STATE OF M P
|
June 20, 2008 |
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BHUPENDRA SINGH Vs. STATE OF M P
|
February 28, 2008 |
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BHURE SINGH Vs. STATE OF M P
|
February 14, 2008 |
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BHURI Vs. OMI
|
January 29, 2008 |
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BHURI Vs. KEDAR SINGH
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March 19, 2008 |
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BHURU Vs. HARDARSINGH
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January 29, 2008 |
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BHUVANESHWAR PRASAD ALIAS GUDDU DIXIT Vs. STATE OF MADHYA PRADESH
|
July 24, 2008 |
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BHUVNESHWAR PRASAD ALIAS GUDDU DIXIT Vs. STATE OF M P
|
April 10, 2008 |
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BIHARI Vs. STATE OF MADHYA PRADESH
|
January 22, 2008 |
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BIHARILAL Vs. GOPAL @ BALWANT & ORS
|
December 12, 2008 |
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BINA Vs. MOHD AHSAN
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April 24, 2008 |
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BONDAR Vs. REVARAM
|
July 17, 2008 |
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BRAHASPATI BAI Vs. STATE OF M P
|
October 22, 2008 |
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BRAJESH KUMAR TIWARI Vs. C E O ZILA PANCHAYAT SHIVPURI
|
May 9, 2008 |
|
C R GAUR Vs. STATE OF M P
|
March 31, 2008 |
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CAPARO ENGINEERING INDIA PVT.LTD. Vs. COMMERCIAL TAX OFFICER, DEWAS
|
September 22, 2008 |
|
CHAIN SINGH Vs. STATE OF M.P.
|
October 22, 2008 |
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CHAMPA PANDEY Vs. HARDAYAL SINGH
|
January 9, 2008 |
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CHANDANMAL Vs. SURYAKANT
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March 24, 2008 |
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CHANDNI MARBLE Vs. STATE OF MADHYA PRADESH
|
May 5, 2008 |
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CHANDRA PRAKASH SONI Vs. DWARKA PRASAD SONI
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September 5, 2008 |
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CHANDRAKANTA BHANDARI Vs. MANOHAR LAL
|
April 28, 2008 |
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CHANDRESHWAR JHA Vs. NORTHERN COALFIELDS LTD
|
June 26, 2008 |
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CHANDU SINGH Vs. STATE OF M P
|
August 21, 2008 |
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CHARAN Vs. STATE OF M P
|
February 28, 2008 |
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CHARANJIT KAUR Vs. S R CABLE
|
June 24, 2008 |
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CHARROKAM EDUCATIONAL Vs. STATE OF MADHYA PRADESH
|
September 24, 2008 |
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CHATRA Vs. STATE OF M P
|
February 5, 2008 |
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CHATURBHUJ Vs. STATE OF M P
|
July 24, 2008 |
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Chetan Lal Thakur Vs. State of M.P.
|
February 15, 2008 |
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CHETANLAL THAKUR Vs. STATE OF MP
|
February 15, 2008 |
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CHHABILAL Vs. STATE OF M P
|
November 4, 2008 |
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CHHIDDU ALIAS KANCHHEDI LAL Vs. STATE OF M P
|
June 26, 2008 |
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CHHOGALAL GATTUJI SOLANKI Vs. STATE OF MP
|
April 1, 2008 |
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CHHOTA ALIAS CHHOTELAL Vs. STATE OF M P
|
August 5, 2008 |
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CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
June 20, 2008 |
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CHHOTELAL Vs. STATE OF M P
|
February 20, 2008 |
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CHHOTU Vs. MOOLA
|
January 29, 2008 |
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CHIRONJILAL Vs. STATE OF MADHYA PRADESH
|
February 14, 2008 |
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CHITRANGAD UPADHYAY Vs. STATE OF M.P.
|
August 19, 2008 |
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CHITRAREKHA Vs. VIRENDRA KUMAR SHARMA
|
July 28, 2008 |
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CHOTI BAI Vs. STATE OF M P
|
January 10, 2008 |
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CHUNNILAL SINCE DEAD Vs. STATE OF MADHYA PRADESH
|
March 4, 2008 |
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CINE EXHIBITORS PVT LTD Vs. GWALIOR DEVELOPMENT AUTHORITY
|
March 28, 2008 |
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COLORWAY PHOTO LAB Vs. UNION OF INDIA
|
March 5, 2008 |
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COMENT CORPORATION EMPLOYEES UNION Vs. UNION OF INDIA
|
December 1, 2008 |
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COMMISSIONER MUNICIPAL CORPORATION KATNI Vs. LAXMI NARAYAN JAISWAL
|
December 8, 2008 |
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COMMISSIONER OF INCOME TAX Vs. M.S. AGRAWAL (HUF)
|
July 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMIFINE
|
February 20, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI MORENA
|
January 8, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
January 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PITHAMPUR STEELS (P) LTD.
|
January 2, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
|
March 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ALPINE SOLVEX LTD.
|
January 23, 2008 |
|
COMMISSIONER OF INCOME TAX-I Vs. SANGHI BROS.
|
July 22, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. SHYAM SUNDAR CHHAPARIA
|
April 22, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. S. KUMAR TYRES MANUFACTURING CO.
|
April 3, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. H.E.G. LTD.
|
December 15, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJENDRA KUMAR
|
January 2, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. GEI ENGINEERING LTD.
|
August 11, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. C.K. KHANNA AND SMT. VIMALA KHANNA
|
November 28, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. S KUMAR TYRES MANUFACTURING CO
|
April 30, 2008 |
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COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. CENTRAL INDIA SOYA PRODUCTS PVT LTD
|
October 24, 2008 |
|
D.J.LABORATORIES PVT.LTD. Vs. STATE OF MADHYA PRADESH AND BIMLA STEEL INDUSTRY
|
February 26, 2008 |
|
DACCAN LUBES TERFE Vs. CHAKRADHAR CONSTRUCTION
|
November 6, 2008 |
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DALLU BASORE Vs. STATE OF MADHYA PRADESH
|
November 17, 2008 |
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DASHRATH SINGH Vs. STATE OF M P
|
September 5, 2008 |
|
DAYARAM Vs. STATE OF M P
|
December 4, 2008 |
|
DEEPAK KUMAR Vs. MOHANLAL
|
August 11, 2008 |
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DEEPAK S/O GOKULDAS Vs. STATE OF M P
|
July 10, 2008 |
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DEFCAN LUBES TURFE Vs. CHAKARDHAR CONSTRUCTION
|
November 6, 2008 |
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DEFENCE ESTATES OFFICER Vs. DR. J.K. YADAV
|
February 14, 2008 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. SUNITI SINGH BHOPAL
|
January 21, 2008 |
|
DEVENDRA BAPNA Vs. STATE OF MP
|
March 4, 2008 |
|
DEVENDRA KUMAR PALIWAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2008 |
|
DEVENDRA KUMAR TRIPATHI Vs. STATE OF M P
|
September 2, 2008 |
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DEVI AHILYA NEW CLOTH MARKET CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2008 |
|
DEVI PRASAD SINGH Vs. STATE OF M P
|
April 10, 2008 |
|
DEVI PRASAD VISHWAKARMA Vs. STATE OF M P
|
December 8, 2008 |
|
DEVIDAYAL RAIKWAR Vs. STATE OF M P
|
April 8, 2008 |
|
DEVILAL TANWAR Vs. REGISTRAR GENERAL
|
November 20, 2008 |
|
DEVKUNWAR Vs. STATE OF M P
|
June 27, 2008 |
|
DHAPU BAI Vs. STATE OF MADHYA PRADESH
|
July 8, 2008 |
|
DHARAMDAS Vs. RANI DURGAWATI V V
|
July 4, 2008 |
|
DHARAMPAL Vs. HARI CHANDRA ALIAS HARISH CHANDRA
|
June 24, 2008 |
|
DHARMENDRA Vs. RAMESH & ORS
|
December 18, 2008 |
|
DHARMESH HUMANEY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
September 12, 2008 |
|
DHEER SINGH Vs. RAVI KUMAR
|
April 3, 2008 |
|
DILIP KAUSHAL Vs. STATE OF M P
|
July 31, 2008 |
|
DINESH Vs. STATE OF M P
|
April 23, 2008 |
|
DINESH KUMAR JAIN Vs. VANOUPAJ SAHKARI SANGH
|
November 17, 2008 |
|
DINESH KUMAR URMALIYA Vs. M.P. ROAD TRANSPORT CORPORATION
|
January 28, 2008 |
|
DINESH SHAMBHU SAHU Vs. STATE OF MADHYA PRADESH
|
March 12, 2008 |
|
DIRECTOR OF INCOME TAX Vs. STATE OF M P
|
June 26, 2008 |
|
DIRECTOR OF INCOME TAX Vs. PAYAL SELECTION AND COMPANY
|
April 2, 2008 |
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DOMUDAS DHAKATE Vs. STATE OF M P
|
April 29, 2008 |
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DULARI SINGH Vs. TRIBHUVAN MURARI DUBEY
|
February 7, 2008 |
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DULICHAND Vs. STATE OF MADHYA PRADESH
|
January 3, 2008 |
|
DURGA PRASAD Vs. STATE OF M P
|
January 29, 2008 |
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DWARKADAS MHAJAN Vs. STATE OF M P
|
July 9, 2008 |
|
DWARKALAL Vs. GOVERNMENT OF INDIA
|
October 15, 2008 |
|
Ekta Parishad (NGO) Vs. State of M.P.
|
February 28, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SANAWAD COOPERATIVE MARKETING SOCIETY LTD
|
July 29, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. RELIABLE CARRIERS PVT LTD
|
July 31, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. JAMEELA BI
|
August 12, 2008 |
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EVEREST INDUSTRIES LTD Vs. ASBESTOS KARMCHARI SANGH
|
July 25, 2008 |
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EXECUTIVE ENGINEER M P HOUSING BOARD Vs. SHRI KANT MISHRA
|
August 8, 2008 |
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EXECUTIVE ENGINEER VIGILANCE M P STATE OF ELECTRICITY BOARD Vs. JASWANT SINGH
|
January 24, 2008 |
|
FACTORY MANAGER GWALIOR RAYON AND SILK MANUFACTURING CO LTD Vs. NAWAB KHAN
|
January 9, 2008 |
|
FAEZANA BEGUM Vs. NATIONAL INSURANCE CO LTD
|
November 3, 2008 |
|
FANISH KUMAR SHUKLA Vs. BOARD OF SECONDARY EDUCATION MADHYA PRADESH BHOPAL
|
February 27, 2008 |
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FARID Vs. STATE OF MADHYA PRADESH
|
November 20, 2008 |
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FAZILAT MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
January 8, 2008 |
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FOOD CORPORATION OF INDIA Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
September 9, 2008 |
|
GAGAN GASES LIMITED Vs. STATE OF M.P.
|
July 15, 2008 |
|
GAJANAND Vs. VIRENDRA SINGH
|
March 25, 2008 |
|
GAJARI BAI KALURAM Vs. KASHINATH
|
June 18, 2008 |
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GAJENDRA SINGH Vs. STATE OF M P
|
March 11, 2008 |
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GAJENDRA SINGH TOMAR Vs. STATE OF MP
|
January 18, 2008 |
|
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
June 20, 2008 |
|
GAMBHIR SINGH CHAHAR Vs. UNION OF INDIA
|
February 1, 2008 |
|
GANESH ALIAS GANESHA ALIAS GANESH PRASAD Vs. STATE OF M P
|
August 27, 2008 |
|
GANESH DUTT PANDEY Vs. STATE OF MADHYA PRADESH
|
January 9, 2008 |
|
GANESH PRASAD MADAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 11, 2008 |
|
GANGAPRASAD Vs. STATE OF MADHYA PRADESH
|
March 14, 2008 |
|
GANGARAM SINGH GURJAR Vs. BHARATLAL
|
November 24, 2008 |
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GANPAT Vs. STATE OF M P
|
February 22, 2008 |
|
GAURAV NAGAR GRIHANIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
|
March 12, 2008 |
|
GAURAV NAGAR GRIHANIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
|
March 13, 2008 |
|
GAURI SHANKAR Vs. STATE OF MADHYA PRADESH
|
June 23, 2008 |
|
GAYA PRASAD Vs. STATE OF M P
|
March 31, 2008 |
|
GAYATRIBAI Vs. NATHU SINGH
|
July 15, 2008 |
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GENDALAL SAJJANBAI Vs. PANNALAL LILABAI
|
March 31, 2008 |
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GENDLAL PATEL Vs. M P PUBLIC SERVICE COMMISSION
|
February 27, 2008 |
|
GENERAL MANAGER Vs. STATE OF M P
|
August 19, 2008 |
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GENERAL MANAGER BANK NOTE PRESS Vs. BANK NOTE PRESS OFFICE STAFF ASSOCIATION
|
July 24, 2008 |
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GHANARAM ENGINEERS AND CONTRACTORS Vs. STATE OF M P
|
December 15, 2008 |
|
GHANSHYAM Vs. ROOPKISHORE
|
January 10, 2008 |
|
GHANSHYAM ASRANI Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 2008 |
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GHASIRAM Vs. BABULAL
|
February 14, 2008 |
|
GHASITIBAI Vs. RAMGOPAL SINGH
|
February 20, 2008 |
|
GHISALAL Vs. STATE OF M P
|
August 28, 2008 |
|
Ghurru Vs. State of M.P.
|
February 4, 2008 |
|
GIRDHARI LAL Vs. STATE OF M P
|
May 7, 2008 |
|
GIRDHARILAL Vs. BALCHAND
|
February 7, 2008 |
|
GIRDHIRILAL JOGILAL RATHOR Vs. BRAJMOHAN BABULAL
|
January 16, 2008 |
|
GIRIJABAI Vs. STATE OF M P
|
April 8, 2008 |
|
GIRJA SHANKAR Vs. SHANTIBAI
|
September 10, 2008 |
|
GIRJASHANKAR Vs. TARADEVI
|
May 2, 2008 |
|
GIRRAJ PATWA Vs. DAYARAM
|
September 24, 2008 |
|
GODAWARI SHRIDHAR Vs. UNION BANK OF INDIA
|
September 5, 2008 |
|
GODFREY PHILIPS INDIA LTD. Vs. STATE OF M.P.(AND OTHER CASES).
|
May 15, 2008 |
|
GODREJ PILSBURY LTD Vs. STATE OF MADHYA PRADESH
|
August 14, 2008 |
|
GOEL COAL CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
March 7, 2008 |
|
GOMTI BAI TAMRAKAR Vs. STATE OF M P
|
August 28, 2008 |
|
GOPAL Vs. STATE OF M P
|
February 5, 2008 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
July 14, 2008 |
|
GOPAL Vs. BHAGWANTIBAI
|
July 15, 2008 |
|
GOPAL Vs. M P ROAD TRANSPORT CORPORATION
|
October 14, 2008 |
|
GOPAL PATHAK Vs. STATE OF M P
|
May 16, 2008 |
|
GOPYA ALIAS GOPAL Vs. STATE OF M P
|
August 22, 2008 |
|
GOPYA ALIAS GOPAL Vs. STATE OF MADHYA PRADESH
|
August 25, 2008 |
|
GORLIBAI Vs. KAILASH
|
June 17, 2008 |
|
GOURI BAHU Vs. GOPALDAS POTORAM JAISW DEVI
|
March 4, 2008 |
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GOVERNMENT OF MADHYA PRADESH Vs. TAX RECOVERY OFFICER
|
March 25, 2008 |
|
GOWARDHAN SINGH Vs. STATE OF M P
|
January 23, 2008 |
|
GRAM PANCHAYAT BAMROL Vs. JAGDISH SINGH RAWAT
|
April 30, 2008 |
|
GRAMIN VIDYUT SAHKARI SAMITI MARYADIT Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
February 4, 2008 |
|
GUDDA ALIAS RAHO ALIAS GAJDHAR Vs. STATE OF MADHYA PRADESH
|
January 15, 2008 |
|
GUDDU ALIAS AMIT SAHU Vs. STATE OF M P
|
December 4, 2008 |
|
GUJARATI SAMAJ UJJAIN Vs. COMMISSIONER OF INCOME TAX
|
April 11, 2008 |
|
GULAB Vs. STATE OF M P
|
April 28, 2008 |
|
GULAB Vs. STATE OF M P
|
September 15, 2008 |
|
GULAB SINGH Vs. STATE OF MP.
|
November 18, 2008 |
|
GULTAJ BEE Vs. HANIF KHAN
|
October 22, 2008 |
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GUNA AND ANOTHER Vs. MANOJ KUMAR AND OTHERS
|
February 18, 2008 |
|
GURBEJ SINGH KHANUJA Vs. UNION OF INDIA
|
September 16, 2008 |
|
GURMIT SINGH Vs. ZONAL MANAGER PUNJAB AND SINDH BANK BHOPAL
|
July 4, 2008 |
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GURU KRUPA CONSTRUCTION CO Vs. STATE OF M P
|
July 16, 2008 |
|
GWALIOR CITIZEN SAKH SAHAKARITA MARYADIT Vs. UNION OF INDIA
|
June 16, 2008 |
|
GYAN PRAKASH Vs. UNION OF INDIA
|
November 25, 2008 |
|
H K KALA Vs. STATE OF M P
|
April 22, 2008 |
|
H R KAURAV Vs. STATE OF M P
|
August 21, 2008 |
|
H S S RAGHUVANSHI Vs. STATE M P
|
April 21, 2008 |
|
HADIYA BEGUM Vs. STATE OF M P
|
January 8, 2008 |
|
HAFIZ ZAKIR HUSSAIN Vs. AKOLA JANTA COMERCIAL CO OPERATIVE BANK LTD
|
March 10, 2008 |
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HAJI ABDUL HUSSAIN T.MALU BHAI Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
August 27, 2008 |
|
HALKU Vs. STATE OF MADHYA PRADESH
|
January 3, 2008 |
|
HARAKH CHAND Vs. STATE OF M P
|
November 21, 2008 |
|
HARCHARAN RAJPALI Vs. COLLECTOR TIKAMGARH
|
April 24, 2008 |
|
HARDEEP SINGH Vs. STATE OF MP
|
May 14, 2008 |
|
HARENDRA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
March 26, 2008 |
|
HARGOVIND LODHI Vs. STATE OF M P
|
February 14, 2008 |
|
HARI Vs. STATE OF M P
|
October 24, 2008 |
|
HARI KRISHNA VERMA Vs. DISTRICT AND SESSIONS JUDGE
|
January 16, 2008 |
|
HARI SINGH Vs. ARVIND SINGH
|
December 10, 2008 |
|
HARI SINGH Vs. STATE OF M P
|
September 23, 2008 |
|
HARI SINGH GAUR VISHWAVIDYALAYA SAGAR Vs. RAJESHWAR YADAV
|
July 10, 2008 |
|
HARIKRISHNA MARMAT Vs. SHABBIR HUSSAIN
|
May 14, 2008 |
|
HARILAL RAJPOOT @ HARIDAS BABA Vs. STATE OF MADHYA PRADESH
|
June 9, 2008 |
|
HARISH Vs. STATE OF M P
|
April 2, 2008 |
|
HARISHANKAR Vs. STATE OF MADHYA PRADESH
|
April 3, 2008 |
|
HARISINGH Vs. KALLOBAI
|
November 21, 2008 |
|
HARKAWAT Vs. UNION OF INDIA
|
March 17, 2008 |
|
HARNARAYAN Vs. URMILA DEVI
|
January 15, 2008 |
|
HARSHAL PAPER AND BOARD MILL LTD Vs. UNION OF INDIA
|
July 2, 2008 |
|
HARVILAS Vs. SHARMA MOTOR TRANSPORT CO
|
March 11, 2008 |
|
HARYANA NAGAR GRAH NIRMAN SAHKARI SAMSTHA Vs. ABHISHEIKH
|
August 25, 2008 |
|
HASSAN KHAN Vs. STATE OF MP
|
January 8, 2008 |
|
HEERALAL MOOLCHAND KACHHI Vs. STATE OF MADHYA PRADESH
|
October 17, 2008 |
|
HEMANT SHARMA Vs. KISHORILAL VANSHKAR
|
June 20, 2008 |
|
HEMCHANDRA PANDEY Vs. STATE OF M P
|
March 28, 2008 |
|
HERAM SHIVHARE Vs. STATE OF M P
|
January 30, 2008 |
|
HET SINGH Vs. STATE OF M P
|
August 7, 2008 |
|
HIFZATULAH ALIAS NASIRULLAH Vs. STATE OF M P
|
September 1, 2008 |
|
Himanshu Singh Sabharwal Vs. State of M.P.
|
March 12, 2008 |
|
HIND SPINNERS, DEWAS Vs. JAGDISH CHANDRA
|
October 24, 2008 |
|
HIND SYNTEX LID Vs. DEWAS MAZDOOR SANGH
|
March 31, 2008 |
|
HINDUSTAN FOOD PRODUCTS INDIA Vs. STATE OF MP
|
February 4, 2008 |
|
HIRA DEVI Vs. STATE OF M P
|
December 11, 2008 |
|
HITENDRA SHARMA Vs. NEW INDIA ASSURANCE CO LTD
|
March 20, 2008 |
|
HITKARINI LAW COLLEGE Vs. ASHISH KUMAR PATHAK
|
January 24, 2008 |
|
I M KHAN Vs. STATE OF MP
|
March 24, 2008 |
|
IBRAHIM Vs. UNION OF INDIA
|
September 4, 2008 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SHANKARLAL
|
June 26, 2008 |
|
IMRAT SINGH Vs. STATE OF M P
|
October 24, 2008 |
|
In Re : Amendment of First Schedule of CrPC by CrPC (M.P.Amendment) Act Vs. .
|
May 13, 2008 |
|
IN RE : DEEPAK AGRAWAL Vs. STATE
|
September 16, 2008 |
|
IN REF. Vs. SURESH
|
May 12, 2008 |
|
IN REFERENCE IN THE MATTER OF ALOK SINGHAI Vs. XYZ
|
August 18, 2008 |
|
INDARLAL Vs. VIJAY KUMAR
|
March 19, 2008 |
|
INDIAN OIL CORPORATION Vs. GURMEET SINGH
|
February 20, 2008 |
|
INDRAMANI PRASAD SHUKLA Vs. SHAKUNTALA
|
January 3, 2008 |
|
INDRAVEER SINGH Vs. STATE OF M P
|
August 29, 2008 |
|
INDRESH SINGH Vs. STATE OF M P
|
November 4, 2008 |
|
INDUS COLONISERS (P) LTD Vs. SHADAB GRIH NIRMAN SAHKARI SAMITI MARYADIT, BHOPAL
|
November 17, 2008 |
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INTERNATIONAL ASSOCIATION OF LIONS CLUBS Vs. JAGJIT SINGH KHANNA
|
March 20, 2008 |
|
ISHWARSINGH S/O GOVINDSINGH Vs. STATE OF M P
|
May 7, 2008 |
|
ISPAT KHADAN JANTA MAZDOOR UNION Vs. STEEL AUTHORITY OF INDIA LTD
|
March 4, 2008 |
|
ITC LIMITED Vs. CHECK-POST OFFICER (COMMERCIAL TAX) CHECK POST-RAJNA, M.P.,
|
July 7, 2008 |
|
J.K.MARBLES Vs. STATE LEVEL COMMITTEE
|
March 19, 2008 |
|
JAGDISH Vs. SATYANARAYAN
|
November 28, 2008 |
|
JAGDISH KUMAR ARORA Vs. STATE OF M P
|
November 26, 2008 |
|
JAGDISH KUMAR SRIVASTVA Vs. STATE OF MP
|
March 4, 2008 |
|
JAGDISH LALDAS BADOLE Vs. STATE OF MADHYA PRADESH
|
September 26, 2008 |
|
JAGDISH RATHI Vs. STATE OF MP
|
September 24, 2008 |
|
JAGDISHCHANDRA Vs. HIND SPINNERS
|
October 24, 2008 |
|
JAGRAM MANJHI Vs. STATE OF M P
|
January 9, 2008 |
|
JAI MAHADEV TRADERS Vs. STATE OF MP
|
January 24, 2008 |
|
JAMSINGH Vs. STATE OF M P
|
January 31, 2008 |
|
JAN SHIKSHA AND SWASTHYA NYAS Vs. MADHYA PRADESH SHASHAN AND OTHERS
|
June 27, 2008 |
|
JANTA CHEMICALS Vs. GRASIM INDUSTRIES LTD.
|
December 3, 2008 |
|
JASODA BAI Vs. STATE OF M P
|
December 2, 2008 |
|
JASWANT BHAI DOSHI Vs. INDORE MUNICIPAL CORPORATION
|
September 8, 2008 |
|
JASWANT SINGH Vs. CHEF ELECTION COMMISSION
|
November 12, 2008 |
|
JASWANT SINGH Vs. CHIEF ELECTION COMMISSION
|
November 18, 2008 |
|
JASWANT SINGH Vs. DAYAMANI W O LATE WILSON ADWARD
|
June 27, 2008 |
|
JAWAHARLAL Vs. STATE OF M P
|
February 26, 2008 |
|
JAYPEE REWA CEMENT Vs. STATE OF MADHYA PRADESH
|
February 14, 2008 |
|
JEEVAN Vs. STATE OF M P
|
March 12, 2008 |
|
JEEVAN SINGH Vs. STATE OF M P
|
February 19, 2008 |
|
JEPIKA PAINTS Vs. UNION OF INDIA
|
January 23, 2008 |
|
JETHALAL Vs. JINENDRA KUMAR
|
November 6, 2008 |
|
JEVERILAL Vs. MAHENDRA KUMAR
|
June 30, 2008 |
|
JITENDRA Vs. STATE OF MADHYA PRADESH
|
July 9, 2008 |
|
JITENDRA MOHAN SINGH JAIN Vs. RAHUL SHRIRAM SINGH PARIHAR
|
February 27, 2008 |
|
JITENDRA SINGH KUSHWAHA Vs. BHAJAN LAL RAI
|
November 5, 2008 |
|
JITENDRA YADAV Vs. RAJENDRA KUMAR AND OTHERS
|
January 30, 2008 |
|
JUMANA BAI Vs. MUSHTAQ ALI
|
May 8, 2008 |
|
JUNIOR DOCTORS ASSOCIATION Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 2, 2008 |
|
JWALA PRASAD BATHAM Vs. STATE OF M P
|
January 31, 2008 |
|
JYOTI GUPTA Vs. REGISTRAR GENERAL HIGH COURT OF MP
|
May 7, 2008 |
|
JYOTI MARKAM Vs. STATE OFMP
|
May 8, 2008 |
|
K N SHUKLA Vs. UNION OF INDIA
|
November 5, 2008 |
|
K S GAHARWAR Vs. BARKATULAH VISHWAVIDHYALAYA
|
September 8, 2008 |
|
K. A.S. SPINNING MILLS PVT. LTD Vs. PANNALAL KANKARIYA
|
September 16, 2008 |
|
KADIR KHAN Vs. STATE OF M P
|
January 22, 2008 |
|
KAILASH Vs. STATE OF M P
|
July 2, 2008 |
|
KAILASH Vs. RAJESH
|
January 30, 2008 |
|
KAILASH Vs. SUNIL
|
December 17, 2008 |
|
KAILASH BABU RAI Vs. STATE OF M P
|
April 11, 2008 |
|
KAILASH BAI PATEL Vs. VIJAY KUMAR JAISWAL
|
April 29, 2008 |
|
KAILASH BHAI Vs. UNION OF INDIA
|
February 7, 2008 |
|
KAILASH CHAND MUNYAR Vs. M P STATE ROAD TRANSPORT CORPORATION
|
November 4, 2008 |
|
KAILASH CHANDRA Vs. STATE OF M P
|
January 17, 2008 |
|
KAILASH NARAYAN SHARMA Vs. M P RAJYA SAHKARI MUDRANALAY
|
August 11, 2008 |
|
KAILASHI Vs. BHAROSHI BAI
|
January 23, 2008 |
|
KAKAJI ALIAS SHANKARLAL YADAV Vs. DASHRATH PATIL
|
December 1, 2008 |
|
KALAM SCOOTER SERVICE Vs. SHRI 1008 JAGATGURU SHANKRACHARYA SWAMI SWAROOPANAND JI MAHARAJ
|
August 28, 2008 |
|
KALE KHAN MOHD HANIF Vs. MOHD IQBAL
|
November 28, 2008 |
|
KALEBABU Vs. STATE OF MADHYA PRADESH
|
April 9, 2008 |
|
KALEBABU Vs. STATE OF M P
|
April 2, 2008 |
|
KALIABAI Vs. CHHUNNU @ BUDHRAM
|
April 8, 2008 |
|
KALINDI MOHN Vs. BANK OF MAHARASHTRA
|
January 7, 2008 |
|
KALLU Vs. ANTULAL
|
June 20, 2008 |
|
KALLU KOL Vs. STATE OF M P
|
September 25, 2008 |
|
Kalpana Industries, Indore Vs. Kalpana Industries Seva Ayukta Shramikgan, Indore
|
September 8, 2008 |
|
KALPANA SHRIVASTVA Vs. PAWAN KUMAR SHARMA
|
October 20, 2008 |
|
KALURAM Vs. STATE OF M P
|
March 25, 2008 |
|
KALYAN SINGH Vs. STATE OF M P
|
March 28, 2008 |
|
KALYAN SINGH Vs. STATE OF M P
|
September 24, 2008 |
|
KALYAN SINGH Vs. STATE OF M P
|
August 28, 2008 |
|
KAMAL Vs. SARAFRAJ & ORS
|
December 18, 2008 |
|
KAMAL KUMAR Vs. SWARNKAUR
|
February 6, 2008 |
|
KAMAL KUMAR Vs. STATE OF M P
|
April 11, 2008 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
October 22, 2008 |
|
KAMAL SINGH Vs. COLLECTOR
|
June 26, 2008 |
|
KAMALA NEHRU BALIKA UCHCHATAR MADHYAMIK VIDYALAY Vs. STATE OF MP
|
April 8, 2008 |
|
KAMLA BAI Vs. STATE OF M P
|
November 24, 2008 |
|
KAMLA BAI PATEL Vs. VIDHYAWATI PATEL
|
June 26, 2008 |
|
KAMLA NAHERU BALIKA UCHCHATAR MADHYAMIK VIDYALAYA Vs. STATE OF M P
|
February 26, 2008 |
|
KAMLABAI Vs. KAMLESH
|
April 23, 2008 |
|
KAMLESH BAI Vs. UPPER COMMISSIONER BHOPAL AND HOSHANGABAD SIVISION
|
January 16, 2008 |
|
KAMLESH DUBEY Vs. STATE OF M P
|
December 1, 2008 |
|
KAMLESH GAUTAM Vs. SUB-DIVISIONAL OFFICER
|
July 30, 2008 |
|
KAMLESH SINGH Vs. STATE OF MADHYA PRADESH
|
June 26, 2008 |
|
KANAKLATABAI PURUSHOTTAM Vs. PARVATIBAI RAMCHANDRA BRAHMIN
|
November 20, 2008 |
|
KANCHAN UPADHYAY Vs. STATE OF M P
|
September 23, 2008 |
|
KANHAIYALAL Vs. KAMLESH SINGH
|
November 20, 2008 |
|
KANHAIYALAL Vs. PARAMJEET SINGH
|
November 25, 2008 |
|
KANHAIYALAL PATEL Vs. UNION OF INDIA
|
March 3, 2008 |
|
KANTA RAIKWAR Vs. KAILASH CHANDRA VERMA
|
July 29, 2008 |
|
KAPTAN SINGH Vs. STATE OF M P
|
August 12, 2008 |
|
KAPTAN SINGH Vs. STATE OF M.P.
|
June 28, 2008 |
|
KARAN LAL KESHARWANI Vs. SARDAR HOUSE
|
March 13, 2008 |
|
KARAN SINGH Vs. STATE OF M P
|
May 12, 2008 |
|
KARAN SINGH Vs. MISHRILA
|
October 15, 2008 |
|
KARAN SINGH Vs. STATE OF M P
|
December 2, 2008 |
|
KARAN SINGH Vs. ANSHUMAN
|
April 23, 2008 |
|
KARAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 29, 2008 |
|
KARAN SINGH Vs. STATE OF M P
|
August 20, 2008 |
|
KARAN SINGH Vs. STATE OF M P
|
November 3, 2008 |
|
KARMACHARI JAMA EVAM BACHAT SAKH SAHKARI SAMSTHA Vs. MAHESH CHANDRA SHARMA
|
August 26, 2008 |
|
KASHI ALIAS KASHIRAM Vs. STATE OF MADHYA PRADESH
|
September 15, 2008 |
|
KASHI BHARTI Vs. STATE OF M P
|
December 10, 2008 |
|
KATHAL R K Vs. REGISTRAR TRADE UNION
|
January 21, 2008 |
|
KATNI POTTERY KARAMCHARI SANGH Vs. ASSOCIATED CEMENT COMPANIES LTD
|
July 29, 2008 |
|
KATUA PATEL Vs. STATE OF M P
|
April 2, 2008 |
|
KAVINDRA NATH THAKUR Vs. STATE OF M P
|
October 14, 2008 |
|
KAVITA Vs. NARAYAN SINGH
|
November 5, 2008 |
|
KAVITA CHOUHAN Vs. RAJENDRA SINGH TOMAR
|
April 22, 2008 |
|
KBL-Koya-VA Tech Vs. State of M.P.
|
November 24, 2008 |
|
KEDAR NATH MISHRA Vs. APPELLATE AUTHORITY UNDER PAYMET OF GRATUITY ACT
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February 21, 2008 |
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KEMALEE Vs. STATE OF M P
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November 5, 2008 |
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KESAR SINGH Vs. RUKHMANIBAI
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November 6, 2008 |
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KESHAR @ KESHAV BADHAI Vs. SUMANT & ORS.
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March 28, 2008 |
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KESHAV SINGH Vs. ANIL KUMAR SAHU
|
November 18, 2008 |
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KEWAL KUMAR JAGGI Vs. VINOD KUMAR SAHU
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July 30, 2008 |
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KEWALCHAND KAILASHCHAND JAIN (HUF) Vs. COMMISSIONER OF WEALTH TAX
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March 13, 2008 |
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KHUSHI RAM Vs. STATE OF MP.
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December 3, 2008 |
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KISHAN Vs. STATE OF MADHYA PRADESH
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April 8, 2008 |
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KISHANLAL Vs. MURLIDHAR
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February 26, 2008 |
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KISHANLAL DAYANAND PORWAL Vs. MURLIDHAR CHAUTHMAL SHARMA
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February 29, 2008 |
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KISHORE Vs. STATE OF M P
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March 11, 2008 |
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KISHORE KUMAR DIXIT Vs. STATE OF MADHYA PRADESH
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November 25, 2008 |
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KISHORE VERMA Vs. ORIENTAL BANK OF COMMERCE
|
August 18, 2008 |
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KM. SHAHZADI AND ANOTHER Vs. GYAN SINGH AND OTHERS
|
January 29, 2008 |
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KRISHANLAL Vs. STATE OF M P
|
August 27, 2008 |
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KRISHNA BAI Vs. RIYAJUDDIN
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February 12, 2008 |
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KRISHNA BAI Vs. ARJUN SINGH
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September 16, 2008 |
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KRISHNA BAI & ORS. Vs. RIYAJUDDIN & ORS.
|
February 21, 2008 |
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KRISHNA KUMAR PATERIA Vs. STATE OF M P
|
November 25, 2008 |
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KRISHNAGOPAL Vs. DIRECTOR OF INCOME-TAX
|
July 3, 2008 |
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KRISHNARAO KAVDIKAR ULLAS KAVDIKAR Vs. SADHNA KHANVALKAR
|
March 31, 2008 |
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KU. DURGA D/O KANHAIYALAL RATHORE Vs. ASHOK KUMAR S/O RADHAKISHAN RATHORE
|
February 4, 2008 |
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KULDEEP SAHU Vs. STATE OF M P
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March 28, 2008 |
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KUNJI LAL LODHI Vs. LATA BAI LODHI
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November 4, 2008 |
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KUNWAR SINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 2008 |
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KUNWAR SINGH Vs. ANOOP SINGH
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April 23, 2008 |
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L M L LIMITED Vs. KAILASH NARAIN RAI
|
January 18, 2008 |
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LABOUR BAR ASSOCIATION SATNA Vs. STATE OF MADHYA PRADESH
|
August 1, 2008 |
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LAKHAN Vs. STATE OF M P
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July 31, 2008 |
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LAKHAN Vs. STATE OF M P
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January 4, 2008 |
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LAKHAN LAL Vs. STATE OF M P
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January 10, 2008 |
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LAKHAN SINGH RAJPOOT Vs. SATE OF M P
|
October 21, 2008 |
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LALAJI CHOUBEY Vs. STATE OF M P
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March 20, 2008 |
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LALAN THAKUR Vs. STATE OF M P
|
August 21, 2008 |
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LALIT SUGANDHI Vs. MAHENDRA KUMAR SUGANDHI
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August 19, 2008 |
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LALITABAI Vs. STATE OF M P
|
May 13, 2008 |
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LALJI Vs. SITARAM
|
November 18, 2008 |
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LALLA PRASAD BURMAN Vs. STATE OF M P
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March 31, 2008 |
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LALLARAM GUPTA Vs. SARDAR HARBANS SINGH
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April 3, 2008 |
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LALLU KOL Vs. STATE OF M P
|
September 25, 2008 |
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LALPURI GOSWAMI Vs. STATE OF M P
|
August 11, 2008 |
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LARSEN & TOUBRO LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 10, 2008 |
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LAVKESH REDDY Vs. STATE OF M P
|
March 3, 2008 |
|
LAXMAN Vs. STATE OF M P
|
August 14, 2008 |
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LAXMI CHAND Vs. BHAWATI BAI
|
January 30, 2008 |
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LAXMI NARAYAN Vs. STATE OF MADHYA PRADESH
|
July 15, 2008 |
|
Laxmi Narayan @ Pappu Vs. State of M.P.
|
October 22, 2008 |
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LAXMI SARDA Vs. KHUSHAL CHAND KHIMJI AND COMPANY
|
September 23, 2008 |
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LAXMI VILAS PRINTING PRESS P LTD Vs. MAHARASHTRA BRAHMAN COOP BANK LTD
|
August 30, 2008 |
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LAXMINARAYAN Vs. OM PRAKASH
|
July 2, 2008 |
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LAXMINARAYAN DIXIT Vs. UNION OF INDIA
|
November 4, 2008 |
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LAXMINARAYAN SURAJMAL PORWAL Vs. OMPRAKASH GULABDAS
|
February 27, 2008 |
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LEELABAI Vs. SANGHI BROTHERS INDORE PVT.LTD
|
September 2, 2008 |
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LEELAWATI Vs. STATE OF MADHYA PRADESH
|
April 30, 2008 |
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LLOYD INSULATIONS (INDIA) LTD Vs. COMMR OF C EX & CUS , INDORE
|
February 22, 2008 |
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LORDS WEAR PVT LTD Vs. ANANDKUMAR DEVENDRA KUMAR
|
March 31, 2008 |
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M I S C KARMCHARI SANGH Vs. STATE OF M P
|
May 13, 2008 |
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M J ENGINEERING WORKS P LTD Vs. BHARAT HEAVY ELECTRICAL LTD
|
September 23, 2008 |
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M P CEMENT MANUFACTURING ASSOCIATION Vs. STATE OF M P
|
March 4, 2008 |
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M P DWIVEDI Vs. M P VIDHAN SABHA SECRETARIATE BHOPAL
|
January 18, 2008 |
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M P HOUSING BOARD Vs. JYOTI CHITNIS
|
April 22, 2008 |
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M P POWER TRADING CO LTD Vs. LANCO AMARKANTAK POWER PVT LTD
|
June 16, 2008 |
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M P RAJYA BEEJ EVAM FARM VIKAS NIGAM Vs. ASHOK KUMAR
|
January 22, 2008 |
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M P ROAD TRANSPORT CORPORATION Vs. ANIL YADAV
|
July 28, 2008 |
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M P STATE ELECTRICITY BOARD & ORS Vs. PRAMILABAI & ORS
|
June 17, 2008 |
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M P STATE SIVIL UPPLIERS CORPORATION LTD Vs. VINOD KUMAR SAVE
|
July 22, 2008 |
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M P STATE TOURISM DEVELOPMENT CORPORATION LTD Vs. NEELIMA DAS
|
March 14, 2008 |
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M P TRANSPORT WORKERS FEDERATION Vs. STATE OF M P
|
September 15, 2008 |
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M.P. Housing Board Vs. Khaildas Constructions
|
August 18, 2008 |
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M.P. ROAD TRANSPORT CORPORATION, BHOPAL Vs. VIRENDRA SINGH SISODIA
|
August 20, 2008 |
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M.P. STATE ELECTRICITY BOARD, JABALPUR THROUGH ITS EXECUTIVE ENGINEER AND ANOTHER Vs. SMT. DITALIBAI AND OTHERS
|
March 4, 2008 |
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M/S HINDUSTAN FOOD PRODUCTS INDIA Vs. STATE OF M.P. AND ANOTHER
|
February 4, 2008 |
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MAA SHARSA WINE TRADERS Vs. UNION OF INDIA
|
March 20, 2008 |
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MADAN LAL Vs. VINOD KUMAR
|
February 1, 2008 |
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MADAN LAL NARVARIYA Vs. SATYA PRAKASHI PARSEDIA
|
August 7, 2008 |
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MADAN MOHAN CHATURVEDI Vs. STATE OF M P
|
April 17, 2008 |
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MADAN SINGH Vs. STATE OF M P
|
March 28, 2008 |
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MADANLAL Vs. SUB DIVISIONAL OFFICR REVENUE
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April 15, 2008 |
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MADANLAL Vs. BADAMBAI
|
September 23, 2008 |
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MADHAWRAO Vs. STATE OF M P
|
April 11, 2008 |
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MADHOLAL Vs. STATE OF MADHYA PRADESH
|
January 22, 2008 |
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MADHU SONKAR Vs. STATE OF M P
|
May 7, 2008 |
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MADHYA PRADESH STATE ELECTRICITY BOARD Vs. ANSALDO ENERGIA S P A
|
August 11, 2008 |
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MAGAN Vs. MANSUKHBHAI
|
November 26, 2008 |
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MAHADEV ENTERPRISES Vs. STATE OF M P
|
August 19, 2008 |
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MAHADEV PRASAD KHARE Vs. RAMBAI
|
February 26, 2008 |
|
MAHADEV TRADERS Vs. STATE OF M P
|
January 24, 2008 |
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MAHALINGASHETTY AND CO LTD Vs. STATE OF M P
|
February 14, 2008 |
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MAHANT ONKAR DAS Vs. GOPAL DAS DEAD
|
February 28, 2008 |
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MAHARAJA JIWAJIRAO EDUCATION Vs. STATE OF MP
|
January 25, 2008 |
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MAHARANI Vs. KRISHNA KUMAR
|
April 4, 2008 |
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MAHATMA DHULE SHIKSHA EVAM SAMAJ KLYAN SAMITY Vs. STATE OF M P
|
November 7, 2008 |
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MAHAVEER ENTERPRISES Vs. STATE OF M.P.
|
August 19, 2008 |
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MAHAVEER TRADERS Vs. GANGADHAR SHARMA
|
October 14, 2008 |
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MAHENDRA KUMAR Vs. UNION OF INDIA
|
April 10, 2008 |
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MAHENDRA KUMAR DUDHARIA Vs. STATE OF MP
|
July 9, 2008 |
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MAHENDRA SINGH Vs. STATE OF M P
|
April 1, 2008 |
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MAHENDRA SINGH BHADAURIA Vs. STATE OF M P
|
August 22, 2008 |
|
MAHENDRALAL SHIVHARE Vs. STATE OF M.P.
|
March 17, 2008 |
|
MAHESH Vs. STATE OF M P
|
January 17, 2008 |
|
MAHESH Vs. STATE OF M P
|
January 9, 2008 |
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MAHESH JATAV Vs. STATE OF MP
|
May 6, 2008 |
|
Mahesh Kumar Singhal Vs. State of M.P.
|
May 1, 2008 |
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MAHESH KUMAR SWARNAKAR Vs. STATE OF M P
|
June 24, 2008 |
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MAHESH S/O SHANKARLAL LODHA Vs. STATE OF M P
|
August 28, 2008 |
|
MAHILA RAMDEI Vs. VASUDEV SING
|
October 16, 2008 |
|
Mahila Vinod Kumari Vs. State of M.P.
|
July 11, 2008 |
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MAHILAGITA DEVI & ORS Vs. RAJABETI & ORS
|
December 19, 2008 |
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MAKSON FOOD (PRIVATE) LTD Vs. STERLING AGRO INDUSTRIES LTD., GWALIOR
|
August 13, 2008 |
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MAMMEN MATHEW Vs. STATE OF M P
|
May 5, 2008 |
|
MAMTA Vs. RAJAK
|
June 28, 2008 |
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MAMTA BHARADWAJ Vs. MADHUSUDAN BHARADWAJ
|
August 14, 2008 |
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MAMTABAI Vs. PRATHVISINGH
|
February 19, 2008 |
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MANAGING DIRECTOR M P STATE MINING CORPORATION LTD Vs. NARMADA ENTERPRISES
|
July 30, 2008 |
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MANAK CHAND JAIN Vs. PUKHRAJ BAI
|
January 16, 2008 |
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MANDAKINI RAVERKR Vs. STATE OF M P
|
September 12, 2008 |
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MANGI LAL Vs. HARMINDAR SINGH
|
March 12, 2008 |
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MANGI LALA Vs. STATE OF M P
|
February 19, 2008 |
|
MANGIDAS Vs. STATE OF M P
|
December 19, 2008 |
|
Mangilal Vs. Saligram
|
December 16, 2008 |
|
MANIRAM Vs. STATE OF M P
|
August 21, 2008 |
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MANISH Vs. STATE OF MADHYA PRADESH
|
January 8, 2008 |
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MANISH BAJAJ Vs. MAZA CONSTRUCTION PVT. LTD.
|
June 24, 2008 |
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MANJU Vs. NEW INDIA ASSURANCE CO LTD
|
April 29, 2008 |
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MANJU LATA TIWARI Vs. STATE OF M P
|
March 17, 2008 |
|
MANJULA DAYRE Vs. STATE OF M P
|
September 25, 2008 |
|
MANOHAR Vs. STATE OF MADHYA PRADESH
|
March 4, 2008 |
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MANOHAR SWEETS Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2008 |
|
MANOJ Vs. STATE OF M P
|
March 20, 2008 |
|
MANOJ Vs. MUNICIPAL COUNCIL
|
October 24, 2008 |
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MANOJ KUMAR PANDYA Vs. STATE OF M P
|
January 25, 2008 |
|
MANOJ KUMAR YADAV Vs. STATE OF M P
|
April 8, 2008 |
|
MANOJ KUMARI Vs. SHYAM SINGH TOMAR
|
December 5, 2008 |
|
MANORAMA Vs. STATE OF M P
|
September 12, 2008 |
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MANSINGH KUSHWAH Vs. BALVIR SINGH NARWARIA
|
January 30, 2008 |
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MANU Vs. BHAWANI SINGH
|
October 16, 2008 |
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MANUBHAI TRIPATHI Vs. UNION OF INDIA
|
August 11, 2008 |
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MANULA DAYRE Vs. STATE OF MP.
|
September 25, 2008 |
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MAP AUTO LTD Vs. ANIL KUMAR JAIN
|
February 4, 2008 |
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MAQBOOL ALI Vs. STATE OF MADHYA PRADESH
|
July 2, 2008 |
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MARRY JANI KUMRAWAT Vs. KRISHNAKANT KISHORILAL
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January 29, 2008 |
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MATHURO Vs. STATE OF M P
|
December 11, 2008 |
|
MAYA Vs. CHAGGAN LAL & ORS.
|
May 15, 2008 |
|
MAYA Vs. STATE OF M P
|
February 5, 2008 |
|
MEDIAVEST INDIA PVT. LTD., MUMBAI Vs. SAYED MAHMOOD ALICHISHTI AND OTHERS
|
December 2, 2008 |
|
MEDICAL COUNCIL OF INDIA Vs. TEENA KHATRI
|
August 6, 2008 |
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MEENA TIWARI Vs. SATYA PRAKASH CAPITAL INVESTMENT LTD
|
January 3, 2008 |
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MEHBOOB KHAN Vs. LALLU BHAI
|
July 31, 2008 |
|
MILAN Vs. SUNIL
|
January 10, 2008 |
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MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE
|
July 29, 2008 |
|
MINU (TRUPTI) Vs. KALU ALIAS SUNIL
|
August 18, 2008 |
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MITHILESH KUMARI Vs. PASHU CHKIKITSA SAHAYAK SHALYA
|
February 14, 2008 |
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MITTHU SINGH Vs. STATE OF M P
|
December 4, 2008 |
|
MOHAMMAD ASLAM Vs. STATE OF M P
|
July 23, 2008 |
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MOHAMMAD ASLAM Vs. STATE OF M P
|
July 24, 2008 |
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MOHAMMAD JAHIR Vs. STATE OF MADHYA PRADESH
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May 16, 2008 |
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MOHAMMAD RAFIK BHUTTO Vs. STATE OF M P
|
April 4, 2008 |
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MOHAMMAD SAGEER MANIHARI WALE Vs. STATE OF M P
|
October 13, 2008 |
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MOHAMMAD SALIM Vs. PRINCIPAL, NIRMALA CONVENT HIGHER SECONDARY SCHOOL, SIRONJ
|
December 12, 2008 |
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MOHAMMAD YUNUS ALIAS ANNU Vs. STATE OF MADHYA PRADESH
|
September 4, 2008 |
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MOHAN MAHAVAR Vs. UNION OF INDIA
|
August 11, 2008 |
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MOHAN PACHARI Vs. JAGDISH CHANDRA DUBEY
|
March 10, 2008 |
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MOHANLAL Vs. KAJI VAKILUDDIN
|
September 16, 2008 |
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MOHANLAL GARG Vs. CHAUDHARY BUILDERS PVT LTD
|
August 12, 2008 |
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MOHD ABDUL SAEED Vs. UNION OF INDIA
|
July 10, 2008 |
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MOHD ALEEM Vs. BANK OF INDIA
|
April 29, 2008 |
|
MOHD AUSAPH Vs. MOHD SHAHID
|
March 20, 2008 |
|
MOHD AZIZ Vs. MOHD HANIF
|
March 3, 2008 |
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MOHD DILDAR Vs. UNION OF INDIA
|
March 31, 2008 |
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MOHD HASIB Vs. RUBINA
|
November 5, 2008 |
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MOHD JIYAWUL HAKH Vs. TRILONCHAN SINGH CHOPDA
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August 25, 2008 |
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MOHD RIYAZ Vs. STATE OF BAR COUNCIL
|
February 19, 2008 |
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MOHIUDDIN Vs. SMT. AZRA BANO
|
August 22, 2008 |
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MOOLACHAND PHOSULAL Vs. STATE OF MP
|
February 1, 2008 |
|
MOOLCHAND Vs. STATE OF M P
|
August 7, 2008 |
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MSK PROJECTS INDIA LTD Vs. CICON ENVIRONMENT TECH LTD
|
January 7, 2008 |
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MUJAFFAR HUSSAIN MANSOORI Vs. DEVENDRA TRIVEDI
|
April 8, 2008 |
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MUJEEB HUSAIN ALIAS SONU Vs. ISMAIL NOORBAKSH MUSALMAN
|
August 12, 2008 |
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MUJIBUR REHMAN Vs. STATE OF MP
|
July 30, 2008 |
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MUKESH AND COMPANY TOBACCO PRODUCTS PVT LTD Vs. STATE OF MADHYA PRADESH
|
November 19, 2008 |
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MUKESH BABULAL PATEL Vs. STATE OF M P
|
August 5, 2008 |
|
MUKESH KUMAR SANGHVI Vs. SAIFUDIN
|
December 10, 2008 |
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MUKHTAR MOHAMMAD Vs. STATE OF M P
|
April 2, 2008 |
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MULCHAND RAMAVTAR YADV Vs. JITENDRA PURUSHITTAM BHATELE
|
March 25, 2008 |
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MULLU SINGH Vs. STATE OF MADHYA PRADESH
|
June 25, 2008 |
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MUNICIPAL CORPORATION, BHOPAL Vs. MOHD. YUNUS
|
September 24, 2008 |
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Municipal Corporation, Gwalior Vs. M.L. Gupta
|
June 20, 2008 |
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MUNIRAJ PATEL Vs. STATE OF M P
|
January 22, 2008 |
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MUNISHVAR Vs. GANPATLAL
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July 21, 2008 |
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MUNNALAL Vs. STATE OF M P
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March 13, 2008 |
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MUNNALAL JAIN Vs. STATE OF M.P.
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July 24, 2008 |
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MUNNIBAI Vs. URMILA
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November 17, 2008 |
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MURLIDHAR Vs. STATE OF M P
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February 26, 2008 |
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MURTI SHRI MAHADEV SHANKAR BHAGWAN KA MANDIR Vs. LALU RAM
|
December 12, 2008 |
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N K CHAKRABARTI Vs. UNION OF INDIA
|
November 4, 2008 |
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N K SAXENA Vs. STATE OF M P
|
March 5, 2008 |
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N L SHRIVASTAVA Vs. STATE OF M P
|
December 11, 2008 |
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NAGAR NIGAM NAGAR PALIKA KARAMCHARI SANGH KATNI Vs. STATE OF MADHYA PRADESH
|
June 24, 2008 |
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NAGAR PALIKA PARISHAD Vs. HINDUSTAN COPPER LTD
|
September 22, 2008 |
|
NAGAR PALIKA PARISHAD MALAJKHAND Vs. HINDUSTAN COPPERLIMITED
|
September 9, 2008 |
|
NAIN SINGH Vs. STATE OF MADHYA PRADESH
|
February 25, 2008 |
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NANAKRAM MUKTI Vs. BOARD OF SECONDARY EDUCATION M P
|
July 10, 2008 |
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NAND LAL SACHDEVA Vs. STATE OF M P
|
July 30, 2008 |
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NANDA SAKHAJI MAL Vs. STATE OF MADHYA PRADESH
|
January 28, 2008 |
|
NANDAN Vs. STATE OF M P
|
September 8, 2008 |
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NANDAN ALIAS SHIV NANDAN Vs. STATE OF MADHYA PRADESH
|
September 8, 2008 |
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NANDKISHORE Vs. JAGDISH CHAND
|
January 8, 2008 |
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NANDKISHORE NAROLIA Vs. STATE OF M P
|
June 24, 2008 |
|
NANDLAL Vs. STATE MAHARASHTRA
|
March 10, 2008 |
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NANDOO ALIAS NAND KISHORE JATAV Vs. NANDOO ALIAS NAND KISHORE AGRAWAL AND OTHERS
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February 14, 2008 |
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NANDU AHIR Vs. STATE OF M P
|
April 23, 2008 |
|
NANHE BHAI Vs. NETRAM
|
April 21, 2008 |
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NANHE BHAI RAIKWAR Vs. DISTRICT AND SESSIONS JUDGE
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August 21, 2008 |
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NANHELAL GONTIYA Vs. HARISHCHAND
|
January 22, 2008 |
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NANJIRAM Vs. STATE OF M P
|
August 18, 2008 |
|
NANJIRAM Vs. STATE OF M P
|
August 8, 2008 |
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NANSINGH Vs. STATE OF MADHYA PRADESH
|
January 21, 2008 |
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NAR SINGH Vs. STATE OF M P
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February 5, 2008 |
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NARAYAN Vs. STATE OF MADHYA PRADESH
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January 28, 2008 |
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NARAYAN Vs. STATE OF M P
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January 16, 2008 |
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NARAYAN GIR Vs. STATE OF M P
|
April 26, 2008 |
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NARAYAN PRASAD PANDEY Vs. HARI SINGH GOUR VISHWAVIDYALAYA
|
September 25, 2008 |
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NARAYAN SINGH YADAV Vs. STATE GOVERNMENT OF M P AND OTHERS
|
July 22, 2008 |
|
NARBADA PRASAD AGRAWAL Vs. TARUN BHAWSAR
|
November 4, 2008 |
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NARENDRA DHAKAD Vs. ANAND KUMAR
|
January 11, 2008 |
|
NARESH SINGH Vs. UNION OF INDIA
|
November 12, 2008 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF MADHYA PRADESH
|
August 21, 2008 |
|
NARMADA BACHAO ANDOLAN Vs. STATE OF MADHYA PRADESH
|
February 21, 2008 |
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NARMADA CONSTRUCTIONS Vs. WESTERN COALFIELDS LTD.
|
January 3, 2008 |
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NARMADABAI CHOUHAN Vs. REGIONAL MANAGER LIC OF INDIA
|
January 21, 2008 |
|
NASA Vs. STATE OF M P
|
July 21, 2008 |
|
NASEEM Vs. LOKENDRA
|
May 13, 2008 |
|
NASIKA Vs. LAXMI NARAYAN
|
February 14, 2008 |
|
NASIR Vs. STATE OF M P
|
January 22, 2008 |
|
NATHU Vs. STATE OF M P
|
March 27, 2008 |
|
NATHU Vs. STATE OF MADHYA PRADESH
|
July 16, 2008 |
|
NATIOANL INSURANCE CO LTD Vs. RANIDEVI
|
May 16, 2008 |
|
NATIOANL INSURANCE CO LTD Vs. RANJANA BHATNAGAR
|
November 19, 2008 |
|
NATIONAL INSURANCE CO Vs. RINKI
|
December 16, 2008 |
|
NATIONAL INSURANCE CO Vs. MAMTA KULSHRESHTHA
|
April 26, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ASHISH
|
November 14, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. VINITA
|
July 17, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. JAGDISH DHANNALAL MALVIYA
|
April 9, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. BRIJLATA
|
January 16, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. DEEPAK
|
February 8, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SANJAY
|
February 19, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. GULAB SINGH
|
July 16, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KUSMA DEVI
|
August 25, 2008 |
|
NATIONAL INSURANCE CO. LTD Vs. SHANTIDEVI
|
April 22, 2008 |
|
NATIONAL INSURANCE CO. LTD. Vs. VIDHYABAI
|
November 21, 2008 |
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NATIONAL INSURANCE CO. LTD., INDORE Vs. KANHA AND ANOTHER
|
July 11, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. SARLA
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October 13, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. SETHUBAI
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April 22, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. DURGA PRASAD
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March 14, 2008 |
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NATIONAL INSURANCE COMPANY LTD. Vs. RAGHUNATH GAUR AND OTHERS
|
July 10, 2008 |
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NATIONAL INSURANCE COMPANY LTD. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
March 27, 2008 |
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NATIONAL TEXTILE CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2008 |
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NATIONAL TEXTILE CORPORATION M P LTD Vs. PRIYA KUMAR SHARMA
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March 14, 2008 |
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NATTHU KHAN Vs. KOMAL
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December 2, 2008 |
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NAV AKASH GRIH NIRMAN SAHAKARI SAMITI MARYADIT Vs. URVASHI BEN
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February 5, 2008 |
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NAVAL SINGH Vs. GEETABAI
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July 1, 2008 |
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NAVKANT SHARMA Vs. STATE OF MADHYA PRADESH
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June 9, 2008 |
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NAZAR MOHAMMAD Vs. M.P. STATE ROAD TRANSPORT CORPORATION, BHOPAL AND OTHERS
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October 16, 2008 |
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NEENA Vs. YOGESH
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August 7, 2008 |
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NEERAJ RATHOR Vs. PROMODINI
|
August 4, 2008 |
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NEO CORP INTERNATIONAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 26, 2008 |
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NEVELLE SYMONS F N SYMONS Vs. STATE OF MADHYA PRADESH
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March 25, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BASAKYA
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February 26, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MANI RAM
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January 15, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. NANDRAM PRAJAPATI
|
January 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SURESH CHAND SANKLA
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January 31, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SHARDA GUPTA
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July 9, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MAHILA PREMWATI AND OTHERS
|
September 12, 2008 |
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NEW INDIA INSURANCE CO LTD Vs. SALU
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December 19, 2008 |
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NEW INDIA INSURANCE CO LTD Vs. SANTOSH
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January 18, 2008 |
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NILESH SINGHAL Vs. STATE OF MP
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February 26, 2008 |
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NIRAJ PRATIBHA J V Vs. INDORE DEVELOPMENT AUTHORITY
|
June 5, 2008 |
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NIRMAL Vs. STATE OF M P
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September 8, 2008 |
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NIRMAL JAIN Vs. STATE OF M P
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January 17, 2008 |
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NIRMALA Vs. JITENDRA KUMAR
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February 6, 2008 |
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NIRMALA BAI Vs. NITYAGOPAL ALIAS PREMNARAYAM
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November 19, 2008 |
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NITIN Vs. HEMANT
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July 4, 2008 |
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NITU JAIN Vs. UNION OF INDIA
|
May 7, 2008 |
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NIVAL SINGH Vs. GEETABAI AND ORS.
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July 1, 2008 |
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NOORBEG Vs. RAJESH & ORS
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March 14, 2008 |
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O P PANDEY Vs. STATE OF MADHYA PRADESH
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November 11, 2008 |
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OM PRAKASH LASHKARI Vs. STATE OF M P
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July 11, 2008 |
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OMPRAKASH LAKHWANI Vs. STATE OF MADHYA PRADESH
|
May 13, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. RAJESH
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February 22, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN
|
November 10, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. REKHA
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July 30, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. CHOGALAL
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August 12, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. MAHESH AND ORS
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April 22, 2008 |
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ORIENTAL INSURANCE CO. LTD Vs. MUKAM SINGH S/O BHANGA BHIL
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June 19, 2008 |
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ORIENTAL INSURANCE COMPANY Vs. URMILA DINKAR
|
September 10, 2008 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. INDRAPAL
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January 24, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ANJALI GUPTA
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April 15, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUSHILABAI
|
December 16, 2008 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. PHOOL SINGH AND ANOTHER
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January 28, 2008 |
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P G KSHATRIYA Vs. STATE OF M P
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July 25, 2008 |
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P O WAIDHAN Vs. NORTHERN COALFIELDS LIMITED
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June 26, 2008 |
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PANDIT RAMPRASAD PUROHIT Vs. STATE OF MADHYA PRADESH
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January 15, 2008 |
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PANKAJ GOPAL GUPTA Vs. ANIL KUMAR JAIN
|
August 11, 2008 |
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PAPOO SINGH ALIAS BABOO SINGH AND ANOTHER Vs. MAYARAM SINGH GURJAR AND ANOTHER
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January 14, 2008 |
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PAPPU Vs. STATE OF M P
|
April 1, 2008 |
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PARASKUMAR Vs. AVTAR SINGH
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February 25, 2008 |
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PAREEKSHIT SINGH Vs. STATE OF MADHYA PRADESH
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June 25, 2008 |
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PARESH SPINNERS LTD Vs. STATE BANK OF INDIA
|
April 24, 2008 |
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PARTH RASAYAN PVT.LTD. Vs. STATE APPELLATE FORUM.
|
July 8, 2008 |
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PARVIN BOBBY Vs. PARIMAL SINGH
|
February 5, 2008 |
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PAWAS SHRIVASTAVA Vs. STATE OF M P
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August 26, 2008 |
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PHOOL SINGH TEKAM Vs. STATE OF M P
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August 22, 2008 |
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PINKI Vs. SWAMILAL PATEL
|
February 6, 2008 |
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PISHORILAL SETHI Vs. ARVIND K JAUHAR
|
December 11, 2008 |
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PIYUSH Vs. MAHENDRA KUMAR
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February 13, 2008 |
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POONAM SHARMA Vs. STATE
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December 18, 2008 |
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PRABHU NAI Vs. STATE OF M P
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October 24, 2008 |
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PRABHUDAYAL Vs. RAMSIYA
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October 23, 2008 |
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PRADEEP KUMAR SINGH Vs. STATE OF M P
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November 11, 2008 |
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PRAGATI GOUTAM (SMT.) Vs. SUNIL GOUTAM
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July 31, 2008 |
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PRAGATI MITRA MANDAL Vs. MANOHARLAL KHANDELWAL
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March 31, 2008 |
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PRAHLAD BIHARI AHIRWAR Vs. STATE OF M P
|
February 27, 2008 |
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PRAHLAD TANWANI Vs. STATE OF M P
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March 17, 2008 |
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PRAJAPAL SINGH Vs. STATE OF M P
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June 19, 2008 |
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PRAKASH Vs. DILIP KUMAR
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August 18, 2008 |
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PRAKASH CHAND Vs. SURESH CHAND
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March 18, 2008 |
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PRAKASH CHAND NAHTA Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2008 |
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PRAKASH KANTHED Vs. MAHESHWARI PROTINS LTD
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July 22, 2008 |
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PRAMANAND S/O KISHALAL Vs. STATE OF M P
|
July 8, 2008 |
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PRAMOD Vs. STATE OF MADHYA PRADESH
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March 13, 2008 |
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PRAMOD Vs. STATE OF M P
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July 30, 2008 |
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PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
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May 16, 2008 |
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PRASHANT KUMAR SAHU Vs. OPTEL TELECOMMUNICATIONS LTD
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January 24, 2008 |
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PRATAP SINGH HARDIA Vs. SANJAY CHAVREKAR
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December 5, 2008 |
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PRATAPRAI RAJANI Vs. STATE OF M P
|
September 5, 2008 |
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PRATHMIK MAHILA SAHKARI UPBHOKTA BHANDAR Vs. STATE OF M P
|
April 1, 2008 |
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PRATHMIK OM SAI GRAMIN MAHILA Vs. SUB DIVISIONAL OFFICER
|
May 13, 2008 |
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PREM NARAYAN B TIWARI Vs. SITARAM R SONI
|
April 7, 2008 |
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PREM NARAYAN BHAGEL Vs. BANCHANDRA BHAGEL
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July 1, 2008 |
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PREM SINGH KUSHWAH Vs. MAYARAM SINGH GURJAR
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January 14, 2008 |
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Premkumari Vs. Prahlad Dev
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January 18, 2008 |
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PREMLATA BAI AND OTHERS Vs. AJIJ KHAN AND OTHERS
|
March 3, 2008 |
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PREMNARAYAN Vs. KAILASHCHANDRA
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January 10, 2008 |
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PRIMO PICK N PACK LTD Vs. AVINASH MEHTA, ASSTT. COMMISSIONER
|
May 16, 2008 |
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PRITAM SINGH Vs. CANCER HOSPITAL AND RESEARCH INSTITUTE
|
July 25, 2008 |
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PRIYANKA SHRIVASTVA Vs. STATE OF M P
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February 6, 2008 |
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PUSHPA DEVI Vs. CHANDRA SHEKHAR
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November 18, 2008 |
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PUSHPENDRA MISHRA Vs. UNION OF INDIA
|
February 15, 2008 |
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QASAM KHAN Vs. STATE OF M P
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August 7, 2008 |
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R B DUBEY Vs. STATE OF M P
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August 4, 2008 |
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R B GUHE Vs. STATE OF MADHYA PRADESH
|
September 11, 2008 |
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R K GEETE Vs. DEPUTY MANAGING DERECTOR AND CORPORATION
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February 22, 2008 |
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R K SHARMA Vs. SHIRISH HARDENIA
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May 6, 2008 |
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R S MEHTA Vs. STATE OF M P
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February 6, 2008 |
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R S SINGH Vs. BHARAT HEAVY ELECTRICITY LTD
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July 31, 2008 |
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R T PANTHARE Vs. STATE OF MADHYA PRADESH
|
July 7, 2008 |
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R.D. SINGH Vs. STATE OF M.P.
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February 15, 2008 |
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R.P. UPADHYAYA Vs. STATE OF M.P.
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April 22, 2008 |
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R.S. Chourasiya Vs. Union of India
|
August 13, 2008 |
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RADHA Vs. STATE OF M P
|
October 17, 2008 |
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RADHA MISHRA Vs. SECRETARY BOARD OF SECONDARY EDUCATION
|
February 5, 2008 |
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RADHA UJJAINKAR Vs. STATE OF MADHYA PRADESH
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July 7, 2008 |
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RADHESHYAM Vs. STATE OF M P
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October 23, 2008 |
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RADHESHYAM SAINI Vs. STATE OF MP.
|
September 4, 2008 |
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RADHESHYAM SUROLIA Vs. NATIONAL TEXTILE CORPORATION MP LTD
|
April 24, 2008 |
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RADHIKA BAVA Vs. SAILESH BAVA
|
February 22, 2008 |
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RADHIKA PRASAD GUPTA Vs. STATE OF M P
|
May 8, 2008 |
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RAGHUNANDAN DAS TYAGI Vs. MAHANT BANKHANDI MAHARAJ GOVIND DAS
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April 10, 2008 |
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RAGHUNATH Vs. STATE OF MADHYA PRADESH
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September 10, 2008 |
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RAHEES KHAN Vs. STATE
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March 13, 2008 |
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RAHUL Vs. SHANTILAL & ORS.
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April 10, 2008 |
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RAHUL PATEL Vs. STATE OF M P
|
July 16, 2008 |
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RAHUL SINGH Vs. STATE OF M P
|
October 15, 2008 |
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RAI SINGH Vs. STATE OF M P
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April 3, 2008 |
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RAJ KUMAR Vs. STATE OF M P
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April 25, 2008 |
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RAJ KUMAR JAIN Vs. USHA MUKHARIYA
|
November 11, 2008 |
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RAJ KUMAR RAI Vs. STATE OF M P
|
September 10, 2008 |
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RAJA RAM AHIRWAR Vs. STATE OF MADHYA PRADESH
|
February 27, 2008 |
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RAJANI AGRAWAL Vs. RAMSWAROOP
|
July 3, 2008 |
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RAJANI AGRAWAL Vs. RAMSWAROOP
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July 30, 2008 |
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RAJARAM Vs. STATE OF M P
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November 20, 2008 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. SMT. SHEELA DEVI KADERE AND OTHERS
|
January 28, 2008 |
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RAJENDRA Vs. STATE OF MADHYA PRADESH
|
April 9, 2008 |
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RAJENDRA KUMAR KHANDELWAL Vs. RAJKUMARI KHANDELWAL
|
November 4, 2008 |
|
RAJENDRA NAGRATH Vs. V L VOHRA
|
December 12, 2008 |
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RAJENDRA PRASAD Vs. CHETNA
|
February 26, 2008 |
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RAJESH Vs. STATE OF M P
|
June 30, 2008 |
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RAJESH ASRANI Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2008 |
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RAJESH BHARGAVA Vs. STATE OF M P
|
January 10, 2008 |
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RAJESH GUPTA Vs. BSNL
|
August 11, 2008 |
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RAJESH JEWELLERS Vs. STATE OF M P
|
July 30, 2008 |
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RAJESH KUMAR Vs. RAKESH KUMAR
|
October 13, 2008 |
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RAJESH KUMAR BANSHKAR Vs. MALTI PARMAR
|
August 6, 2008 |
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RAJESH KUMAR TRIVEDI Vs. STATE OF M.P.
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March 20, 2008 |
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RAJESH LALWANI Vs. STATE OF M P
|
August 7, 2008 |
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RAJESH SINGH Vs. STATE OF M P
|
March 27, 2008 |
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RAJESH SINGH AND OTHERS Vs. BHAGWAN SINGH AND OTHERS
|
January 8, 2008 |
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RAJKUNWAR BAI Vs. MURLIDHAR
|
January 8, 2008 |
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RAJNEEBAI Vs. AAHUJA AUTO PARTS AND ORS
|
December 18, 2008 |
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RAJNEESH KUMAR DWIVEDI Vs. K P ENTERPRISES
|
February 19, 2008 |
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RAJNI YADAV Vs. STATE OF M.P.
|
February 14, 2008 |
|
RAJU Vs. RAJENDRA
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March 14, 2008 |
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RAJU ALIAS RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
July 3, 2008 |
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RAJU ALIAS RAJKISHORE Vs. STATE
|
August 19, 2008 |
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RAJU S/O CHAGAN PAGARE Vs. ORIENTAL INSURANCE COMPANY LTD.
|
February 25, 2008 |
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RAJUBAI Vs. KALURAM & ORS
|
November 11, 2008 |
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RAJULAL Vs. STATE OF M P
|
December 5, 2008 |
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RAKESH Vs. STATE OF M P
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December 3, 2008 |
|
RAKESH Vs. STATE OF M P
|
July 23, 2008 |
|
RAKESH CHANDRA AGARWAL Vs. ROOPKISHORE
|
January 10, 2008 |
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RAKESH DHARAMDAS RAI Vs. LATA ALIAS SHAKUNTALA RAI
|
August 13, 2008 |
|
RAKESH JAJU Vs. STATE OF M P
|
July 9, 2008 |
|
RAKESH KUMAR SHARMA Vs. STATE OF MP
|
January 10, 2008 |
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RAKESH MISHRA Vs. STATE OF M P
|
December 2, 2008 |
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RAKESH SETHI Vs. STATE OF M P
|
May 15, 2008 |
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RAKESH YADAV Vs. STATE OF MADHYA PRADESH
|
September 16, 2008 |
|
RAKHI MANGAL Vs. STATE OF M. P.
|
November 6, 2008 |
|
RAKHIYA BAI Vs. CONSERVATOR OF FOREST
|
August 7, 2008 |
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RAM ABHILASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
September 11, 2008 |
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RAM BABU VAISHYA Vs. SCINDIA KANYA VIDYALAYA
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November 17, 2008 |
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RAM CHANDRA Vs. STATE OF M P
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December 5, 2008 |
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RAM CHARAN VISHWAKARMA Vs. MOHAMMED ATEEK AND ANOTHER
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August 20, 2008 |
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RAM KHILADI GURJAR Vs. STATE OF M P
|
April 16, 2008 |
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RAM KISHOR SAKET Vs. STATE OF M P
|
September 9, 2008 |
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RAM KISHOR SHUKLA Vs. STATE OF M P
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April 1, 2008 |
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RAM LAKHAN Vs. STATE OF MP.
|
November 19, 2008 |
|
RAM PRAKASH Vs. STATE OF M P
|
March 4, 2008 |
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RAM PRAKASH TRADEMEN Vs. STATE OF MP
|
January 2, 2008 |
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RAM SEWAK CHOUDHARY Vs. STATE OF MP
|
February 29, 2008 |
|
RAM SINGH Vs. STATE OF M P
|
July 8, 2008 |
|
RAM SINGH Vs. STATE OF M P
|
April 16, 2008 |
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RAM SINGH & ORS Vs. DEVENDRA KUMAR & ORS
|
December 18, 2008 |
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RAM VILAS Vs. STATE OF M P
|
May 2, 2008 |
|
RAMANUJ TIWARI Vs. M P STATE COOPERATIVE TRIBUNAL
|
January 14, 2008 |
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RAMBAI Vs. SANJU
|
November 10, 2008 |
|
Rambhuwan Prasad Shukla Vs. State of M.P.
|
September 4, 2008 |
|
RAMCHANDRA Vs. KAMLADEVI
|
January 3, 2008 |
|
Ramchandra s/o Jagannath Singh Kushvaha Vs. State of M.P.
|
February 27, 2008 |
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RAMESH Vs. STATE OF MADHYA PRADESH
|
July 14, 2008 |
|
RAMESH Vs. STATE OF M P
|
November 20, 2008 |
|
RAMESH CHANDRA Vs. STATE OF M P
|
July 15, 2008 |
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RAMESH CHANDRA VANSHKAR Vs. STATE OF M P
|
April 1, 2008 |
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RAMESH CHOUKSEY Vs. UNION OF INDIA
|
April 9, 2008 |
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RAMESH S/O PYARA MALI Vs. STATE OF M P
|
July 16, 2008 |
|
RAMESH SINGH Vs. SUBHASH SINGH
|
February 25, 2008 |
|
Rameshwar Prasad (d) by LRs Vs. Basantilal
|
April 7, 2008 |
|
RAMESHWAR PRASAD TIWARI Vs. STATE OF M P
|
August 19, 2008 |
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RAMGOPAL Vs. DEVLAL
|
December 19, 2008 |
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RAMHET Vs. STATE OF M P
|
November 7, 2008 |
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RAMKANYA BAI AND ASHOK Vs. STATE OF M.P.
|
October 8, 2008 |
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RAMKHILADI GURJAR Vs. STATE OF M.P.
|
June 26, 2008 |
|
RAMKRISHNA PANDEY Vs. STATE OF MADHYA PRADESH
|
October 23, 2008 |
|
RAMNARESH Vs. ARJUN
|
February 8, 2008 |
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RAMPIYARIBAI & ORS Vs. SHANTABAI & ORS
|
May 16, 2008 |
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RAMPL SINGH Vs. STATE OF M P
|
November 26, 2008 |
|
RAMPRAKASH Vs. PATIRAM
|
February 27, 2008 |
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RAMRANI Vs. DURGA BAI
|
January 31, 2008 |
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RAMROOP RATHORE Vs. RAJKUMARI
|
November 18, 2008 |
|
RAMSA Vs. STATE OF M P
|
January 18, 2008 |
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RAMSHARAN MISHRA Vs. VIJAY SINGH
|
October 13, 2008 |
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RAMSINGH Vs. HARIJINDER SINGH
|
July 29, 2008 |
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RAMSIYA Vs. STATE OF MADHYA PRADESH
|
July 1, 2008 |
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RAMU THAKUR Vs. M P PROFESSIONAL EXAMINATION BOARD
|
April 16, 2008 |
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RANDHEER SINGH Vs. STATE OF M P
|
July 9, 2008 |
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RANJEET KHANUJA Vs. HARMEET KAUR
|
August 5, 2008 |
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RASIKLAL MANIKCHAND DHARIWAL AND DHARIWAL INDUSTRIES Vs. M S S FOOD PRODUCTS
|
August 13, 2008 |
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RASUL KHAN Vs. MANDIR SHRI KALIKA MATA KI MURTI MINOR
|
December 15, 2008 |
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RATAN KUMAR BANJARA Vs. KANTABAI
|
September 23, 2008 |
|
RATIRAM Vs. STATE OF M P
|
December 4, 2008 |
|
RATNA PARASHAR Vs. KUSUMLATA
|
February 7, 2008 |
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RAVI NEAL Vs. STATE OF MADHYA PRADESH
|
January 15, 2008 |
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RAVI SHANKAR TRIPATHI Vs. JABALPUR VIPNAN SAHKARI SAMITI
|
January 31, 2008 |
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RAVINDRA RAI Vs. STATE OF M.P.
|
November 10, 2008 |
|
RAVINDRA SINGH Vs. COAL INDIA LTD
|
October 16, 2008 |
|
RAZZAK KHAN Vs. SHAHNAZ KHAN
|
March 25, 2008 |
|
RAZZAK KHAN Vs. SHAHNAZ KHAN
|
March 23, 2008 |
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REGIONAL MANAGER Vs. RAM PRASAD MANDAL
|
February 12, 2008 |
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REKHA DHURVE Vs. STATE OF MADHYA PRADESH
|
September 16, 2008 |
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REKHCHAND Vs. STATE OF MADHYA PRADESH
|
September 11, 2008 |
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RENU GUPTA Vs. DEVENDRA KUMAR GUPTA
|
March 10, 2008 |
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RENU WELFARE TRUST Vs. INDRAJEET KAUR CHADDHA
|
April 10, 2008 |
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RENUKA Vs. ORIENTRAL INSURANCE CO LTD
|
June 16, 2008 |
|
RESHMA PHILIP Vs. STATE OF M P
|
April 1, 2008 |
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RESOURCES DEVELOPMENT INSTITUTE BHOPAL Vs. STATE OF MADHYA PRADESH
|
November 26, 2008 |
|
RIZWAN ALIAS RIJJU Vs. STATE OF M P
|
July 22, 2008 |
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ROCK HARD PETROCHEMICAL INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, SHAJAPUR, M.P.
|
October 21, 2008 |
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ROOP SINGH RAMESHWAR DANGI Vs. OMPRAKASH SHARMA INDERNARAYAN SHARMA
|
May 13, 2008 |
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RUCHIR KUMAR JAIN Vs. STATE OF M P
|
May 16, 2008 |
|
RUKHMANIBAI Vs. RAMDAYAL
|
March 20, 2008 |
|
RUKMABAI Vs. UMESH
|
May 13, 2008 |
|
RUPESH THAKUR DAS Vs. STATE OF MADHYA PRADESH
|
July 22, 2008 |
|
S B SINGH Vs. STATE OF M P
|
December 19, 2008 |
|
S C MEHTA Vs. UNION OF INDIA
|
January 21, 2008 |
|
S C TANTIA Vs. STATE OF MADHYA PRADESH
|
July 3, 2008 |
|
S D TIWARI Vs. GURMEET SINGH ALIAS BILLU
|
November 19, 2008 |
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S K VERMA Vs. STATE OF MADHYA PRADESH
|
May 6, 2008 |
|
S N S MINERALSLIMITED Vs. UNION OF INDIA
|
April 17, 2008 |
|
S P ANAND Vs. REGISTRAR GENERAL M P HIGH COURT
|
July 31, 2008 |
|
S.K. SHRIVASTAVA Vs. STATE BANK OF INDIA, JAYANT
|
April 11, 2008 |
|
S.P.CHEMICALS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, SENDHWA
|
February 12, 2008 |
|
S.R. BAGWAIYA Vs. STATE OF M P
|
November 19, 2008 |
|
SACHIN Vs. STATE OF M P
|
March 5, 2008 |
|
SADASHIV JOSHI Vs. STATE OF M P
|
February 8, 2008 |
|
SADHAN NAYAK ALIAS DEEPAK Vs. STATE OF M P
|
August 13, 2008 |
|
SADHU SINGH Vs. STATE OF M P
|
November 26, 2008 |
|
SAGAR MACHHUA SAHAKARI SAMITI SEONI Vs. CHIEF EXECUTIVE OFFICER
|
January 11, 2008 |
|
SAHAB SINGH PATEL Vs. SHASHI PRABHA
|
September 25, 2008 |
|
Samar Bahadur s/o Gajdharsingh Vs. State of M.P.
|
August 11, 2008 |
|
SAMEER ALIAS SUMMER Vs. STATE OF M P
|
August 25, 2008 |
|
SAMRATHMAL Vs. BADRILAL
|
September 25, 2008 |
|
SANDEEP Vs. ANIL KUMAR
|
February 15, 2008 |
|
SANDEEP Vs. SURESH
|
November 14, 2008 |
|
SANDEEP KUMAR RICHHARIYA Vs. STATE OF M P
|
February 19, 2008 |
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SANGEETA SHARMA Vs. STATE OF M P
|
November 4, 2008 |
|
SANGITA Vs. GANESH
|
January 23, 2008 |
|
Sangita Wd/o Suresh Chandra Gupta Vs. State of M.P.
|
September 11, 2008 |
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SANJAY GURJAR Vs. STATE OF MADHYA PRADESH
|
July 29, 2008 |
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SANJAY KUMAR Vs. STATE OF M P
|
August 4, 2008 |
|
SANJAY MOHASE S/O CHHAGANRAO MOHASE Vs. STATE OF MADHYA PRADESH
|
January 31, 2008 |
|
SANJAY VERMA Vs. STATE OF M P
|
June 18, 2008 |
|
SANJAY VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
May 8, 2008 |
|
SANJEEV YADAV Vs. LAKSHMIBAI NATIONAL INSTITUTE OF PHYSICAL
EDUCATION
|
July 31, 2008 |
|
SANJIV PALIWAL Vs. SUMITRA
|
August 1, 2008 |
|
SANT KUMAR AGRAWAL Vs. LAXMIBAI NATIONAL INSTITUTE OF PHYSICAL EDUCATION
|
September 11, 2008 |
|
SANTAJI RAO BHONSLE Vs. STATE OF M.P
|
September 16, 2008 |
|
SANTLAL SINGH GOND Vs. STATE OF MP
|
January 11, 2008 |
|
SANTOSH Vs. MOHD SHARIF
|
January 3, 2008 |
|
SANTOSH Vs. STATE OF MADHYA PRADESH
|
August 22, 2008 |
|
SANTOSH KUMAR GUPTA Vs. NAGAR KESHARWANI VAISHYA SABHA
|
April 10, 2008 |
|
SANTOSH KUMAR GUPTA Vs. NAGAR KESHARWANI VAISHYA
|
July 30, 2008 |
|
SANTOSH KUMAR JAISWAL Vs. RISHI KUMAR AGARWAL
|
April 3, 2008 |
|
SANTOSH KUMAR SHARMA Vs. STATE OF M P
|
March 14, 2008 |
|
SANTOSH SHARMA Vs. STATE OF M P
|
September 26, 2008 |
|
SARDA DEVI Vs. JAIRAM
|
October 14, 2008 |
|
SARDAR SINGH Vs. STATE OF M P
|
April 10, 2008 |
|
SARITA SONI Vs. TATA SERVICE CENTRE INDUSTRIAL AREA MANDSAUR NARENDRA
DOSHI
|
March 7, 2008 |
|
SAROJA Vs. SUPERSONIC PLASTIC PVT LTD
|
July 29, 2008 |
|
SARVA PROPERTY Vs. NIRMALA DEVI
|
April 10, 2008 |
|
SATISH GANGRADE Vs. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD
|
March 31, 2008 |
|
SATYA PRAKASHI PARSADIA Vs. STATE OF MP
|
January 25, 2008 |
|
SATYANARAYAN Vs. STATE OF M P
|
March 18, 2008 |
|
SATYANARAYAN Vs. ASHOK KUMAR
|
December 3, 2008 |
|
SATYANARAYAN AGRAWAL Vs. STATE OF M P
|
February 22, 2008 |
|
SATYANARAYAN GUPTA Vs. M P HOUSING BOARD
|
July 2, 2008 |
|
SATYANARAYANAN Vs. RAMESHWAR
|
February 19, 2008 |
|
SATYARATH PRAKASH AGRAWAL Vs. STATE OF M P
|
September 23, 2008 |
|
SAUBIR BHATTACHARYA Vs. JAI PRAKASH KORI
|
May 14, 2008 |
|
SAUDAN SINGH Vs. STATE OF M.P.
|
July 14, 2008 |
|
SAURABH SHRIVASTAVA Vs. SUNDAR SINGH
|
January 15, 2008 |
|
SAURABH SINGH Vs. STATE OF M P
|
December 10, 2008 |
|
SAVITA AND ORS Vs. MUKESH MAHESHWARI AND ANR
|
April 21, 2008 |
|
SAVITA BEN Vs. STATE OF M P
|
December 17, 2008 |
|
SAVITABEN THAKUR DAS PATEL Vs. STATE OF MADHYA PRADESH
|
July 22, 2008 |
|
SAWARAM & ANR Vs. CHUKKHA @ CHOKHELAL & ORS
|
November 11, 2008 |
|
SECRETARY GOPAL GOSHALA JHONKAR Vs. RAMESH SO BADRILAL
|
November 11, 2008 |
|
SECRETARY PRIME MINISTER NATIONAL RELIEF FUND NEW DELHI Vs. GOPAL DAS NAYAK
|
January 30, 2008 |
|
SEVA RAM Vs. SUGAN BAI
|
December 17, 2008 |
|
SEVA YADAV Vs. STATE OF MP
|
January 23, 2008 |
|
SEWA RAM Vs. STATE OF M. P.
|
August 18, 2008 |
|
SHABANA BANO Vs. IMRAN KHAN
|
September 26, 2008 |
|
SHAFEENA BEGUM Vs. MOHAN SINGH
|
September 26, 2008 |
|
SHAIKH KHALIL Vs. SHAIKH JAMIL
|
December 19, 2008 |
|
SHAILESH KUMAR SAHU Vs. STATE OF M P
|
February 28, 2008 |
|
SHAKIL Vs. STATE OF MADHYA PRADESH
|
July 1, 2008 |
|
SHAKIR Vs. STATE OF M P
|
April 3, 2008 |
|
SHAKIR ALIAS GOVINDA Vs. STATE OF MADHYA PRADESH
|
March 3, 2008 |
|
SHAKTI SERVICE STATION Vs. STATE OF MP
|
December 4, 2008 |
|
SHAKUNTALA Vs. GHANSHYAM DHAKAD
|
March 3, 2008 |
|
SHAKUNTALA Vs. GHANSHYAM DHAKAD
|
March 13, 2008 |
|
SHAKUNTALA DEVI SINGHAL Vs. GOVERDHAN DAS
|
August 26, 2008 |
|
SHAKUNTALA JAIN Vs. VINOD
|
September 12, 2008 |
|
SHAKUNTALA SHARA Vs. STATE OF M P
|
March 26, 2008 |
|
SHAKUNTALADEVI Vs. SHIVPURI SAHKARI BHUMI VIKAS BANK MARYADIT SHIVPURI
|
November 25, 2008 |
|
SHAMBHOO MARKETING PVT LTD Vs. STATE OF M P
|
February 6, 2008 |
|
SHAMBHOODAYAL SHARMA Vs. STATE OF M P
|
April 22, 2008 |
|
SHAMIM MODI Vs. SUDHA CHOWDHARY DISTRICT COLLECTOR BETUL
|
July 17, 2008 |
|
SHAMSHER SINGH MANGAT Vs. STATE OF M P
|
March 14, 2008 |
|
SHANKAR SINGH Vs. PUSHPENDRA & ORS
|
December 18, 2008 |
|
SHANKER Vs. STATE OF M.P.
|
March 13, 2008 |
|
SHANKER MIHANI Vs. STATE OF M P
|
March 28, 2008 |
|
SHANTI Vs. LAKSHMAN
|
September 4, 2008 |
|
SHANTI DEVI TIWARI Vs. TOWN IMPROVEMENT TRUST
|
February 13, 2008 |
|
SHARAD AGRAWAL Vs. STATE OF MADHYA PRADESH
|
March 24, 2008 |
|
SHARAD KUMAR Vs. STATE OF MADHYA PRADESH
|
August 1, 2008 |
|
SHASHI PANDEY Vs. B K CHOUBEY
|
August 21, 2008 |
|
SHASHI SHRIVASTAVA Vs. JAGDISHSINGH KUSHWAH
|
August 14, 2008 |
|
SHASHI THAKUR (SMT.) Vs. STATE OF M.P. & ANR.
|
August 17, 2008 |
|
SHAYARBAI Vs. SALIM
|
July 21, 2008 |
|
SHEELA BAI Vs. DEOKARAN
|
August 7, 2008 |
|
SHEIKH BABOO Vs. STATE OF M P
|
November 4, 2008 |
|
SHEIKH HAMEED Vs. SHEIKH MAJHAR
|
June 19, 2008 |
|
SHEIKH IKAR Vs. SHEIKH SHAMIM AHMAD
|
August 29, 2008 |
|
SHEIKH SYED Vs. KIRAN DEVI
|
April 11, 2008 |
|
SHEKHAR SETH Vs. M P STATE BAR COUNCIL
|
April 1, 2008 |
|
SHISHIR RAIZADA Vs. UNION OF INDIA
|
January 21, 2008 |
|
SHIV BABU SHUKLA Vs. STATE OF M P
|
February 8, 2008 |
|
SHIV DAYAL SINGH Vs. GENERAL MANAGER INDIAN OIL CORPORATION
|
October 13, 2008 |
|
SHIV KUMAR Vs. DINESH
|
March 3, 2008 |
|
SHIV KUMAR SINGH Vs. RISHIRAJ SINGH
|
August 18, 2008 |
|
SHIV SINGH AND OTHERS Vs. JAIRAM SINGH AND OTHERS
|
February 4, 2008 |
|
SHIV SINGH RAWATÏ Vs. STATE OF MADHYA PRADESH
|
January 29, 2008 |
|
SHIVANAND MISHRA Vs. M P ROAD TRANSPORT CORPORATION BHOPAL
|
September 15, 2008 |
|
SHIVCHARAN Vs. MOHANLAL
|
February 25, 2008 |
|
SHIVJIBHAI S/O MEGHJIBHAI AND ANOTHER Vs. JAGDISHCHANDRA S/O VALLABHDAS AND OTHERS
|
February 26, 2008 |
|
SHIVNATH DHOBHI Vs. STATE OF M P
|
November 24, 2008 |
|
SHIVRAJ SINGH Vs. STATE OF M P
|
February 7, 2008 |
|
SHOBHA Vs. KRUSHNAKANT PANDYA
|
April 9, 2008 |
|
SHOBHA JAISWAL Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
February 20, 2008 |
|
SHOBHA KRUSHNAKANT PANDYA Vs. KRUSHNAKANT PANDYA
|
July 9, 2008 |
|
SHRI 1008 PARSHWANATH DIGMBAR JAIN, TERAPANTHI PANCHAYATI DHARMSHALA, GWALIOR Vs. DARSHANLAL HABLANI
|
August 13, 2008 |
|
SHRI RANG PETROCHEM INDUSTRIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 9, 2008 |
|
SHRIMATI BHURI BAI Vs. NAND KISHORE SONI
|
August 7, 2008 |
|
SHRINIVAS VERMA Vs. STATE OF M P
|
October 21, 2008 |
|
SHRIRAM Vs. PRADEEP KUMAR
|
February 1, 2008 |
|
SHYAM Vs. LAND ACQUISITION PFFICER
|
February 13, 2008 |
|
SHYAM @ SHYAMBABU Vs. STATE OF M.P.
|
April 7, 2008 |
|
SHYAM BIHARI SINGH Vs. STATE OF M P
|
May 2, 2008 |
|
SHYAM MOHAN SRIVASTAVA Vs. STATE OF M P
|
February 21, 2008 |
|
SHYAMA BAI Vs. MURLIDHAR LATE DR SHOBHRAJ AHUJA
|
February 19, 2008 |
|
SHYAMA BAI Vs. R SHANMUGASUNDRAM
|
July 4, 2008 |
|
SHYAMA DWIVEDI Vs. STATE OF M P
|
July 31, 2008 |
|
SHYAMLAL MEENA Vs. DURGABAI MEENA
|
March 11, 2008 |
|
SHYAMLAL SAHU Vs. UNION OF INDIA
|
April 29, 2008 |
|
SHYAMSUNDER CHACHDA Vs. RAVINDRA MALAV
|
March 31, 2008 |
|
SIDDHARTH SHRIVASTAVA Vs. STATE OF M P
|
November 11, 2008 |
|
SIDDHI VINAYAK COLLEGE Vs. STATE OF M P
|
February 6, 2008 |
|
Siddhi Vinayak Education Society Vs. Devi Ahilya Vishwavidyalaya
|
August 25, 2008 |
|
SITARAM Vs. RADHESHYAM
|
February 5, 2008 |
|
SITARAM SAHU Vs. GOVERNMAENT OF MADHYA PRADESH
|
November 12, 2008 |
|
SITARAM SAHU. Vs. GOVT. OF MADHYA PRADESH S.P., GWALIOR
|
February 1, 2008 |
|
SIVANAND DAMAHE Vs. STATE OF M P
|
September 16, 2008 |
|
SIVANAND DAMAHE Vs. STATE OF M P
|
September 15, 2008 |
|
SIYARAM Vs. DALLA BAI
|
October 13, 2008 |
|
SIYAWATI Vs. PHOOLWATI
|
August 21, 2008 |
|
SMRITI AGARWAL Vs. M P PROFESSIONAL EXAMINATION BOARD
|
November 14, 2008 |
|
SMT. KAILASHIBAI AND OTHERS Vs. KAPTAN SINGH AND OTHERS
|
January 10, 2008 |
|
SMT. KIRAN BHAGAT Vs. RAMPRAPAD SOMANI AND OTHERS
|
July 15, 2008 |
|
SMT. SUGNA BAI W/O BANSHILAL Vs. SMT. SHANTIBAI W/O BANSHILAL AND ANOTHER
|
January 24, 2008 |
|
SMT. SUNDERBAI AND OTHERS Vs. OMPRAKASH AND ANOTHER
|
July 11, 2008 |
|
Sobhagyamal Vs. Gopal Das Nikhra
|
February 22, 2008 |
|
SOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 26, 2008 |
|
SOMCHANDRA Vs. RAMDAS
|
May 13, 2008 |
|
Sonabai Ratanlal Sankla Vs. State of M.P.
|
September 8, 2008 |
|
SOUTHERN PETRO CHEMICAL CORPORATION Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX, BHOPAL.
|
March 25, 2008 |
|
SOVARAN SINGH Vs. STATE OF MP
|
February 1, 2008 |
|
STATE Vs. PRAKASH KUMAR THAKUR
|
March 5, 2008 |
|
STATE Vs. RADHAKRISHNA
|
April 17, 2008 |
|
STATE Vs. ALOK SINGHAI
|
August 18, 2008 |
|
STATE Vs. DEEPAK AGRAWAL
|
September 16, 2008 |
|
STATE BANK OF INDIA Vs. SIDDHARTH HOTEL
|
June 17, 2008 |
|
STATE OF M P Vs. HARIRAM
|
May 8, 2008 |
|
STATE OF M P Vs. GOPAL SINGH
|
March 24, 2008 |
|
STATE OF M P Vs. BHARAT SINGH
|
March 7, 2008 |
|
STATE OF M P Vs. VINOD MOHAN SHRIVASTAVA
|
February 20, 2008 |
|
STATE OF M P Vs. GANGARAM PORWAL
|
February 13, 2008 |
|
STATE OF M P Vs. SURESH
|
February 7, 2008 |
|
STATE OF M P Vs. SHIV NARAYAN SAXENA
|
January 30, 2008 |
|
STATE OF M P Vs. ARVIND JOSHI
|
January 17, 2008 |
|
STATE OF M P Vs. ASHOK
|
January 3, 2008 |
|
STATE OF M P Vs. RAMESH CHANDRA BAJPAI
|
January 4, 2008 |
|
STATE OF M P Vs. RAGHUVEER SINGH
|
January 9, 2008 |
|
STATE OF M P Vs. TIDDA ALIAS SONU
|
September 9, 2008 |
|
STATE OF M P Vs. ALPANARAYAN
|
September 8, 2008 |
|
STATE OF M P Vs. RAJBAHADUR
|
August 5, 2008 |
|
STATE OF M P Vs. BHANU PRATAP SINGH
|
October 23, 2008 |
|
STATE OF M P Vs. DHARMDAS PATEL
|
June 26, 2008 |
|
STATE OF M P Vs. ASLAM
|
December 10, 2008 |
|
STATE OF M P Vs. TIWARI LAND DEVELOPMENT CORPORATION
|
January 16, 2008 |
|
STATE OF M P Vs. KESHAR BAI
|
December 16, 2008 |
|
STATE OF M. P. Vs. CHUNNILAL
|
September 8, 2008 |
|
State of M.P. Vs. Iqbal alias Ikku alias Kabra
|
August 21, 2008 |
|
STATE OF M.P. Vs. GHASITA & ANR.
|
August 27, 2008 |
|
STATE OF M.P. Vs. L.P. PATHAK
|
September 1, 2008 |
|
STATE OF M.P. Vs. GOVIND DAS
|
April 1, 2008 |
|
STATE OF MADHYA PRADESH Vs. GHANSHYAM SWAROOP SHARMA
|
October 4, 2008 |
|
STATE OF MADHYA PRADESH Vs. WESTERN COALFIELDSLIMITED
|
September 12, 2008 |
|
State of Madhya Pradesh Vs. Ghanshyam Swaroop Sharma
|
October 24, 2008 |
|
STATE OF MADHYA PRADESH Vs. RAJESH RAMLAL SEN
|
February 1, 2008 |
|
STATE OF MADHYA PRADESH Vs. DILIP KUMAR SANGNI
|
January 22, 2008 |
|
STATE OF MADHYA PRADESH Vs. SUPERINTENDING ENGINEER PUBLIC WORKS
|
February 13, 2008 |
|
STATE OF MADHYA PRADESH Vs. BHARAT CONSTRUCTION CO
|
February 20, 2008 |
|
STATE OF MADHYA PRADESH Vs. MEGMA LEASING LIMITED
|
March 10, 2008 |
|
STATE OF MADHYA PRADESH Vs. ASHOK
|
March 26, 2008 |
|
STATE OF MADHYA PRADESH Vs. SUBHASH CHANDRA AGRAWAL
|
May 15, 2008 |
|
STATE OF MADHYA PRADESH Vs. BALLU ALIAS VINOD KUMAR
|
May 16, 2008 |
|
STATE OF MADHYA PRADESH Vs. ASHOK KUMAR SHARMA
|
July 3, 2008 |
|
STATE OF MADHYA PRADESH Vs. KOUSHAL PRASAD JAISWAL
|
July 3, 2008 |
|
STATE OF MADHYA PRADESH Vs. DILIP BANKAR
|
July 21, 2008 |
|
STATE OF MP Vs. DALCHAND YADAV
|
April 8, 2008 |
|
STI INDIA LTD Vs. COMMISSIONER OF CUS. AND C. EX
|
October 17, 2008 |
|
SUBASH ROY Vs. COAL INDIA LTD
|
August 22, 2008 |
|
SUBHA MISHRA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 8, 2008 |
|
SUBHASH Vs. MANISH
|
August 5, 2008 |
|
SUBHASH CHAND JAWA Vs. SUBAHSH GUPTA
|
July 31, 2008 |
|
SUBHASH CHANDRA JAIN Vs. STATE OF M P
|
February 4, 2008 |
|
SUBHASHCHANDRA Vs. INDORE MUNICIPAL CORPORATION
|
September 2, 2008 |
|
SUBODH SHARMA Vs. SATENDRA SINGH
|
March 12, 2008 |
|
SUBODH SHUKLA Vs. UNION OF INDIA
|
August 28, 2008 |
|
SUBRAMANIAM Vs. BANWARI GURJAR
|
March 19, 2008 |
|
SUJANMAL Vs. KAILASH CHANDRA AGARWAL
|
August 29, 2008 |
|
SUKHENDRA SINGH Vs. STATE OF M P
|
February 15, 2008 |
|
SUKHRAJ SINGH @ RAMA Vs. STATE OF M.P
|
July 10, 2008 |
|
SULOCHNA MALLAIYA Vs. S N SHRIVASTAVA
|
July 1, 2008 |
|
SUMAN Vs. STATE OF M P
|
February 5, 2008 |
|
SUMERSINGH Vs. HEMKUWARBAI
|
December 8, 2008 |
|
SUMITRA BAI Vs. PROGRESSIVE TRADERS
|
December 4, 2008 |
|
SUMITRA BAI Vs. SHYAM LAL SEN
|
November 4, 2008 |
|
SUNDARIYA BAI CHOUDHARY Vs. UNION OF INDIA
|
March 13, 2008 |
|
SUNDER LAL Vs. STATE OF M P
|
April 10, 2008 |
|
SUNDERDEV Vs. YOGESH
|
March 18, 2008 |
|
SUNEEL Vs. STATE OF MADHYA PRADESH
|
February 28, 2008 |
|
SUNIL KUMAR JAIN Vs. STATE OF M P
|
September 5, 2008 |
|
SUNIL THAKUR Vs. HINDUSTAN PETROLEUM CORPORATION
|
May 2, 2008 |
|
SUNIL TIWARI Vs. STATE OF M P
|
March 4, 2008 |
|
SUNITA Vs. ALI ASGAR
|
June 17, 2008 |
|
SUNITA AGRAWAL Vs. ISHAK KHAN
|
November 4, 2008 |
|
SUO MOTU REVISION STATE OF M P Vs. VINOD MUDGAL
|
March 3, 2008 |
|
SURAJ SINGH Vs. STATE OF M P
|
December 10, 2008 |
|
SURAJDEEN Vs. RAMLAL BAHELIYA
|
November 21, 2008 |
|
SURENDER SINGH Vs. STATE OF M.P.
|
June 12, 2008 |
|
SURENDRA Vs. STATE OF M P
|
February 4, 2008 |
|
SURENDRABHAI PATEL Vs. BRIJ KISHORE PALOD
|
July 1, 2008 |
|
SURESH Vs. STATE OF M P
|
July 28, 2008 |
|
SURESH CHAND PANDYA Vs. STATE OF M P
|
June 26, 2008 |
|
SURESH GOEL Vs. GRASIM INDUSTRIES LTD
|
April 3, 2008 |
|
SURESH KUMAR AGRAWAL Vs. STATE OF M P
|
April 21, 2008 |
|
SURESH KUMAR AGRAWAL Vs. BALURAM
|
November 3, 2008 |
|
SURESH KUMAR SHARMA Vs. STATE OF M P
|
May 20, 2008 |
|
SURESH RAJARAM BALPANDEY Vs. ASHOK NEELKANTH RAI
|
January 16, 2008 |
|
SUSHEE HI TECH CONSTRUCTIONS PVT LTD Vs. NORTHERN COAL FIELDS LTD
|
October 13, 2008 |
|
SUSHIL KUMAR KANUNGO Vs. M P RAJYA SAHKARI BANK MARYADIT
|
January 29, 2008 |
|
SWATI ORGANICS LTD. Vs. STATE BANK OF INDIA
|
February 6, 2008 |
|
SYSCON COMPUTER SHIKSHA SAMITI Vs. STATE OF M P
|
July 10, 2008 |
|
TAKCHAND Vs. RAJKUMAR
|
March 13, 2008 |
|
TAPA TRADERS GWALIOR Vs. KRISHI UPAJ MANDI SAMITI GWALIOR
|
August 8, 2008 |
|
TAR SINGH DAWAR SON OF JAI MAL DAWAR Vs. STATE OF M P
|
August 22, 2008 |
|
TARADEVI GUPTA Vs. DEEPAK JAIN
|
July 10, 2008 |
|
TEJ SINGH Vs. REWA RAM
|
July 2, 2008 |
|
TEJAS CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. MUNICIPALITY SANAWAD
|
June 9, 2008 |
|
TEJINDER SINGH Vs. REGISTRAR THROUGH DRT
|
September 23, 2008 |
|
TOK SINGH Vs. STATE OF M P
|
March 3, 2008 |
|
TRANSLINE ENGINEERS PVT.LTD. Vs. STATE OF M.P.
|
April 8, 2008 |
|
TRILOKINATH AGRAWAL Vs. SHIVRAJ
|
September 25, 2008 |
|
TUKARAM Vs. STATE OF MADHYA PRADESH
|
June 26, 2008 |
|
TULARAM Vs. STATE OF MADHYA PRADESH
|
September 11, 2008 |
|
TULSI RAM Vs. SHAHNAWAZ & ORS
|
October 24, 2008 |
|
TULSIRAM MEHTA Vs. STATE OF MADHYA PRADESH
|
July 24, 2008 |
|
UMA SHUKLA Vs. M P POORVA KSHETRA VIDYUT VITRAN
|
August 27, 2008 |
|
UMASHANKAR Vs. M.P. STATE
|
July 30, 2008 |
|
UMASHANKAR SINGH Vs. UNION OF INDIA
|
February 4, 2008 |
|
UMASHANKAR USRETE Vs. STATE OF MADHYA PRADESH
|
February 19, 2008 |
|
UMRAO Vs. STATE OF M P
|
December 8, 2008 |
|
UMRAO SINGH Vs. STATE OF M.P.
|
May 13, 2008 |
|
UNION OF INDIA Vs. JAGDISH PRASAD BANGRE
|
February 18, 2008 |
|
UNION OF INDIA Vs. C SAMUEL
|
January 9, 2008 |
|
UNION OF INDIA Vs. N J DEVANI BUILDERS PVT LTD
|
April 11, 2008 |
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UNION OF INDIA Vs. ANJANI KUMAR KHARE
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April 8, 2008 |
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UNION OF INDIA Vs. RAJENDRA KUMAR PATEL
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July 16, 2008 |
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UNION OF INDIA Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED
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April 29, 2008 |
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UNION OF INDIA Vs. SATISH
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April 2, 2008 |
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UNION OF INDIA Vs. BHAVECHA MACHINERY
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November 25, 2008 |
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UNION OF INDIA Vs. DINESH
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January 11, 2008 |
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UNION OF INDIA Vs. SIDD PRAKASH SINGH
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November 4, 2008 |
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UNION OF INDIA AND OTHERS Vs. HEMANT KUMAR
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June 26, 2008 |
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UNION OF INDIA THROUGH INCOME TAX OFFICER Vs. NALINIDEVI
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February 12, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. GAYATRI YADAV
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December 1, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. ANANDI DEVI
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November 25, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. CHHANIYA
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February 28, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMBABU SINGH
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July 10, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNITA
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June 17, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. DEVENDRA KUMAR
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January 16, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. RAMTUBAI
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October 23, 2008 |
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UNITED INDIA INSURANCE OFFICERS ASSOCIATION Vs. UNION OF INDIA
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February 5, 2008 |
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URMILA DEVI Vs. RETURNING OFFICER PANCHAYAT
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April 9, 2008 |
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URMILA TIWARI Vs. CHANDRIKA PRASAD TIWARI
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August 12, 2008 |
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USHA RATHORE Vs. NATIONAL INSURANCE CO LTD
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January 29, 2008 |
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USHAKUWAR Vs. RAVINDRA KUMAR & ORS
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July 16, 2008 |
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USMAN Vs. AFROJ KHAN & ORS
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November 4, 2008 |
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V C RAAM SUKAESH Vs. STATE OF M P
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July 25, 2008 |
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V K BRAHAMANKAR Vs. SPECIAL POLICE ESTABLISHMENT
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March 31, 2008 |
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V.M. GARG Vs. STATE OF M P
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April 6, 2008 |
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V.N. DUBEY Vs. COMMISSIONER OF INCOME TAX
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February 22, 2008 |
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VAHARIYA S/O NAHARSINGH Vs. STATE OF M P
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July 22, 2008 |
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VANDANA Vs. ISHWAR SINGH
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December 8, 2008 |
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VANDHANA GUPTA Vs. RAJESH GUPTA
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July 11, 2008 |
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VARDICHAND Vs. STATE OF MADHYA PRADESH
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May 13, 2008 |
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VED PRAKASH Vs. GURU GRANTH STHAN
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November 24, 2008 |
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VEERPAL SINGH GURJAR Vs. INSURANCE OMBUDSMAN FOR M P AND CHHATTISGARH
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April 4, 2008 |
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VIDYA SONI Vs. PUSHPESH DWIVEDI
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July 29, 2008 |
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VIJAY GUPTA Vs. STATE OF MADHYA PRADESH
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February 12, 2008 |
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VIJAY JAISWAL Vs. NISHA JAISWAL
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October 15, 2008 |
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VIJAY SHANKAR MISHRA Vs. STATE OF M.P.
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July 31, 2008 |
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VIJAY SINGH Vs. IDDA ALIAS BIJASINGH
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May 14, 2008 |
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VIJAY SINGH Vs. GENERAL PUBLIC
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April 9, 2008 |
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VIJAY TIWARI Vs. STATE OF M P
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May 6, 2008 |
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VIJITRAJ PATNI Vs. COMMISSIONER OF INCOME-TAX
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July 31, 2008 |
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VIKAS BHANDARI Vs. STATE OF MADHYA PRADESH
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March 19, 2008 |
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VIKRAM CEMENT A UNIT OF GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
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March 3, 2008 |
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VIKRAM PRATAP SINGH Vs. RAMPAL SINGH
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March 3, 2008 |
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VIKRAM SINGH Vs. M P RAJYA SAHKARI KRISHI EVAM GRAMIN VIKAS BANK
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August 4, 2008 |
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VIMAL CHANDRA RATHORE Vs. STATE OF M P
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July 28, 2008 |
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VIMALADEVI Vs. RAM CHANDRA
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May 6, 2008 |
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VIMLA BAI CHOUDHARY Vs. BOARD OF REVENUE
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October 13, 2008 |
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VIMLABAI Vs. RAMBAHADUR
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February 29, 2008 |
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VINAY SHUKLA Vs. STATE OF M P
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August 4, 2008 |
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VINDHYA TELELINKS LTD Vs. COMMISSIONER OF INCOME TAX
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August 19, 2008 |
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VINITA Vs. SANDEEP
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May 1, 2008 |
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VINOD Vs. STATE OF MP
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June 12, 2008 |
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VINOD DIXIT Vs. SATISH MISHRA
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September 25, 2008 |
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VINOD KUMAR Vs. STATE OF M P
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August 6, 2008 |
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VINOD KUMAR Vs. STATE OF M P
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June 26, 2008 |
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VINOD KUMAR KHARE Vs. STATE OF M P
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April 16, 2008 |
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VINOD MANGOLAL Vs. STATE OF M P
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September 2, 2008 |
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VIPIN KUMAR DUBEY Vs. MAHATMA GANDHI CHITRAKOOT GRAMODAYA VISHWAVIDYALAYA, SATNA
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May 13, 2008 |
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VIRENDRA Vs. RAJNI
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February 4, 2008 |
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VISHNU DEV PANDEY Vs. STATE OF M P
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May 9, 2008 |
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VISHNU VAKIL Vs. STATE OF MADHYA PRADESH
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July 16, 2008 |
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VIVEK AGGARWAL Vs. PREMCHAND GUDDU
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November 18, 2008 |
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WESTERN COALFIELDS LTD. & ORS. Vs. BHAGWAN & ORS.
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March 14, 2008 |
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XAVIER INSTITUTE OF DEVELOPMENT ACT AND STUDIES Vs. UNION OF INDIA
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May 15, 2008 |
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Y D SHUKLA Vs. HIGH COURT OF JUDICATURE OF M P AT JABALPUR
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April 29, 2008 |
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YADAV CONSTRUCTION CO Vs. BHARAT SANCHAR NIGAM LTD
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March 4, 2008 |
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YASHWANT Vs. SACHIN
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January 11, 2008 |
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YASHWANT SINGH SIKARWAR Vs. TERESIAN CARMEL EDUCATIONAL SOCIETY
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September 17, 2008 |
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YOGESH GANORE Vs. STATE OF MADHYA PRADESH
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January 10, 2008 |
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YOGESH NEEMA Vs. STATE OF M P
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March 28, 2008 |
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YOGIRAJ SHARMA Vs. STATE OF M P
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November 14, 2008 |
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YUVRAJ Vs. STATE OF M P
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July 3, 2008 |
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ZILA SAHKARI BHOOMI VIKAS BANK Vs. SHRIKANT MISHR
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December 19, 2008 |
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ZILA SAHKARI KENDRIYA BANK LTD Vs. BRIJVALLABH PALIYA
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February 23, 2008 |
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