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A T DANI SHRI T R DANI Vs. M P STATE COOPERATIVE MARKETING FEDERATION
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May 9, 2006 |
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AADITYA KHARE Vs. JAMUNA PRASAD KAHAR
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March 14, 2006 |
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ABDUL HAMID Vs. DAUDI BOHRA JAMAT
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May 6, 2006 |
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ABDUL HANEEF Vs. MOHD SEHJAD
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January 27, 2006 |
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Abdul Haneef Vs. Mohd. Sehjad
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January 1, 2006 |
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ABDUL RAJAK Vs. STATE OF MADHYA PRADESH
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February 2, 2006 |
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ABDUL REHMAN Vs. UNION OF INDIA
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November 30, 2006 |
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ABDUL SALAM Vs. STATE OF MADHYA PRADESH
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May 20, 2006 |
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ABDUL SALAM Vs. SHAHJEHAN
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February 16, 2006 |
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ABHAYKUMAR Vs. SITABAI
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April 18, 2006 |
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ABID KHAN Vs. STATE OF M.P.
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January 24, 2006 |
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AFAK KHAN AND OTHERS Vs. STATE OF M.P.
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February 27, 2006 |
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AGRAWAL COLOUR PHOTO INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, JABALPUR (MADHYA PRADESH)
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August 14, 2006 |
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AJAY KUMAR Vs. ASHOK KUMAR
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February 1, 2006 |
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AJAY PRATAP SINGH Vs. STATE OF MADHYA PRADESH
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August 22, 2006 |
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AKBAR Vs. STATE OF M P
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October 18, 2006 |
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AKHIL AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY
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March 21, 2006 |
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Akhilesh Bai Vs. Gyanendra Kumar Dantre
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May 20, 2006 |
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AKHILESH GUPTA Vs. ARVIND KUMAR
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February 15, 2006 |
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AKHTAR NAWAB NAQVI YAKUB HUSSAIN NAQVI Vs. TAJ JAHAN ALIAS AMINA BEGUM
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April 13, 2006 |
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ALKA SHARMA & ORS Vs. JAGANNATH SHIVHARE & ORS
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March 7, 2006 |
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AMAR LAL Vs. STATE OF M P
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November 6, 2006 |
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AMAR SINGH Vs. STATE OF M P
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November 20, 2006 |
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AMAR SINGH Vs. STATE OF M P
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April 13, 2006 |
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AMAR SINGH THAKUR ACHHELAL THAKUR Vs. BHAIYALAL KOTHALE
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May 16, 2006 |
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AMARSINGH GOND Vs. STATE OF M P
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September 19, 2006 |
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AMBARAM Vs. STATE OF M P
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June 27, 2006 |
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AMBIKA SOLVEX LIMITED Vs. LOUIS DYEFUS INDIA PVT LTD
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October 26, 2006 |
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AMIR PATEL Vs. STATE OF M P
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April 25, 2006 |
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AMOLAK SINGH CHHABRA Vs. STATE OF MADHYA PRADESH
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August 31, 2006 |
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AMRAT LAL Vs. STATE OF M. P.
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July 28, 2006 |
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ANAND DATTATRAY BELE Vs. STATE OF M.P. AND OTHERS
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September 13, 2006 |
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ANAND MAHINDRA Vs. SAUDAN SINGH
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May 16, 2006 |
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ANAND SHARMA Vs. STATE OF M P
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November 30, 2006 |
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ANAND TRANSPORT CO Vs. COMMISSIONER OF COMMERCIAL TAX
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February 21, 2006 |
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ANDAR SINGH Vs. HARI SINGH
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May 5, 2006 |
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ANEETA JOSHI Vs. SUBHASH JOSHI
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April 13, 2006 |
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ANIL KUMAR Vs. ADANI EXPORTS LTD
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November 15, 2006 |
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ANIL KUMAR Vs. STATE OF M P
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August 18, 2006 |
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ANIL RATHI Vs. MAHALAXMI FILM DISTRIBUTORS
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November 4, 2006 |
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ANIL SARASWAT & ANR. Vs. MUNICIPAL COUNCIL, GANJ BASODA & ORS.
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February 27, 2006 |
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ANIL SHARMA Vs. STATE OF MADHYA PRADESH
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July 24, 2006 |
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ANIL SINGH AND ANOTHER Vs. STATE OF M.P. AND OTHERS
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September 26, 2006 |
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ANITA SHARMA Vs. RAMJILAL SHARMA
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January 19, 2006 |
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ANNOP KUMAR Vs. JANREL SINGH
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May 5, 2006 |
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ANOJ BEE Vs. SAJJAD KHAN
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August 22, 2006 |
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ANOOP SINGH Vs. STATE OF M. P. AND OTHERS
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September 26, 2006 |
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ANURADHA KAUSHIK Vs. VARUN GROUND WATER DEVELOPMENT CORPORATION
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July 13, 2006 |
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ANUSUIYABAI Vs. FAKHRUDDIN
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January 17, 2006 |
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ANWAR KHAN Vs. STATE OF M.P.
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February 17, 2006 |
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ARCHANA Vs. STATE OF M.P. AND OTHERS
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November 2, 2006 |
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ARCHANA CHAUHAN Vs. STATE BANK OF INDIA
|
March 7, 2006 |
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ARCHANA KUMAR Vs. BHANU KUMAR JAIN
|
March 1, 2006 |
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ARCHNA SAHKARI GRIH NIRMAN SAMSTHA Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
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March 4, 2006 |
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ARMAN KHAN Vs. STATE OF M.P. AND OTHERS
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November 30, 2006 |
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ARUN KUMAR MODY Vs. STATE OF MADHYA PRADESH
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March 7, 2006 |
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ARUN KUMAR OHRI Vs. MUNICIPAL COUNCIL SHIVPURI
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December 5, 2006 |
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ARUN KUMAR SINGH Vs. BOARD OF REVENUE
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June 27, 2006 |
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ARUNA KUMARI Vs. AMBRISH KUMAR SENGAR
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February 15, 2006 |
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Asaf Ali Vs. State of M.P.
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February 8, 2006 |
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ASBESTOS JANATA MAZDOOR UNION Vs. ETERNIT EVEREST LIMITED
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February 13, 2006 |
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ASHA Vs. NATIONAL INSURANCE CO LTD
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January 24, 2006 |
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ASHA PATWA Vs. STATE OF M P
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July 12, 2006 |
|
Ashok Vs. State of M.P.
|
March 28, 2006 |
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ASHOK AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY
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March 21, 2006 |
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ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
May 10, 2006 |
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ASHOK KUMAR LATE SHRI SITARAM VERMAKRISHNA CHAND LATE SHRI HUKUM Vs. KRISHNA CHAND LATE SHRI HUKUM CHAND AGRAWAL RAJ KUMAR LATE SHRI
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May 9, 2006 |
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ASHOK KUMAR SHARMA & 5 ORS. Vs. STATE OF M.P.
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July 28, 2006 |
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ASHOK KUMAR THAKUR Vs. STATE OF MADHYA PRADESH
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October 17, 2006 |
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ASHOK LEYLAND FINANCE Vs. SURESH KUMAR TIWARI AND ORS.
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July 3, 2006 |
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ASHOK M PATEL Vs. UNION OF INDIA
|
January 27, 2006 |
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ASHOK MAHESHWARI, RAJKAMAL PRAKASHAN (P) LTD. Vs. DINESH PURANIK & ANR.
|
December 8, 2006 |
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ASHOK MANIKCHAND CHANKESHWARA Vs. H R BARGE
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March 2, 2006 |
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ASHOK SINGH Vs. STATE OF MADHYA PRADESH
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December 5, 2006 |
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ASHOK SINGH S/O TILAK SINGH Vs. ABHAY GOHIL AND
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December 5, 2006 |
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ASHWANI KUMAR TANDON Vs. STATE OF M P
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October 5, 2006 |
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ASHWINIKUMAR Vs. STATE OF MADHYA PRADESH
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July 28, 2006 |
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Asian Electronics Ltd. Vs. M.P. State Electricity Board
|
December 15, 2006 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LTD
|
November 2, 2006 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. YASHODA DAIRY P LTD
|
February 27, 2006 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. YASHODA DAIRY P LTD
|
February 2, 2006 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. PERFECT PUMPS (P) LTD.
|
September 5, 2006 |
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ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MRINALINI DEVI PUAR
|
January 5, 2006 |
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ASSOCIATED CEMENT CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 17, 2006 |
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ASSOCIATED PRINTERS AND PUBLISHERS MP P LTD Vs. COMMISSIONER OF WEALTH TAX
|
March 22, 2006 |
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ATMARAM GANGADHAR DESHWALI Vs. NOORMOHAMMAD
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November 21, 2006 |
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AURN CHETTRI Vs. MADHU CHETTRI
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August 11, 2006 |
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AVINASH Vs. MOHAMMAD KHAN
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March 2, 2006 |
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AWADHESH KUMAR Vs. KHAIRATILAL MALHOTRA
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April 17, 2006 |
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AYODHYA PANDEY SHRI T K PANDEY Vs. UNION OF INDIA
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March 7, 2006 |
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AYODHYABAI Vs. PRINCIPAL SECRETARY STATE OF M P HOME-C DEPARTMENT
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March 14, 2006 |
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AZHAR KHAN ALIAS MAULANA Vs. STATE OF MADHYA PRADESH
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May 11, 2006 |
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B B VERMA Vs. STATE OF M P
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March 28, 2006 |
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B M ARORA Vs. STATE OF MADHYA PRADESH
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December 7, 2006 |
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BABBAN SHAH Vs. STATE OF M.P.
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February 7, 2006 |
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BABLU Vs. STATE OF MADHYA PRADESH
|
September 8, 2006 |
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BABLU Vs. DHEERAJ SINGH
|
October 4, 2006 |
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BABLU Vs. STATE
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March 3, 2006 |
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BABU SHER MOHD NAYTA Vs. STATE OF MP
|
June 27, 2006 |
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BABULAL Vs. STATE OF MADHYA PRADESH
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May 8, 2006 |
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BABULAL Vs. DR. VASUDEO KABRO AND OTHERS
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May 17, 2006 |
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BABULAL GAUTAM Vs. SHYAM DAS
|
May 17, 2006 |
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BACHCHANRAM AGRAHARI Vs. UNION OF INDIA
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April 13, 2006 |
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BADRI PRASAD SHARMA Vs. STATE OF M P
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June 26, 2006 |
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BADRILAL Vs. MANIBAI
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March 17, 2006 |
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BADRILAL GUPTA Vs. STATE OF M P
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January 3, 2006 |
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BADRILAL GUPTA Vs. STATE OF M P
|
January 31, 2006 |
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BAIDYANATH AYURVED BHAWAN LTD Vs. STATE OF M P
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March 7, 2006 |
|
Baijnath Singh Vs. State of M.P.
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July 12, 2006 |
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BAJII ALIAS BAIJANATH Vs. NARAIN KRISHANA BAI
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January 19, 2006 |
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BALAKRAM Vs. DURGABAI
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November 14, 2006 |
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BALDEO SINGH Vs. NARBADA PRASAD
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February 8, 2006 |
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BALKRISHNA Vs. STATE OF MADHYA PRADESH
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February 8, 2006 |
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BALKRISHNA JAIN Vs. HARIVALLABH MAHESHWARI
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April 18, 2006 |
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BALKRISHNA MAHESHWARI Vs. MEENA ALIAS CHAMAN JAIN
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July 27, 2006 |
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BALMIK PRASAD SHUKLA Vs. SOUTH EASTERN COAL INDIA LIMITED
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March 8, 2006 |
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BALRAM MEHANI Vs. STATE OF M P
|
October 11, 2006 |
|
Balram Mihani Vs. State of M.P.
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April 10, 2006 |
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Balram Prajapati Vs. Jiwaji University
|
September 8, 2006 |
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BALU SINGH Vs. STATE OF M.P.
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July 21, 2006 |
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BALURAM Vs. RAMESHPURI
|
March 23, 2006 |
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BALUSINGH NATHU SINGH Vs. STATE OF MADHYA PRADESH
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November 2, 2006 |
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BANK OF BARODA Vs. PREMIER BRASS & METAL WORKS LTD., BHOPAL & FIVE ORS.
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May 16, 2006 |
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BANK OF INDIA Vs. EARNEST HEALTH CARE LTD.
|
January 9, 2006 |
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Bank of Rajasthan Ltd. Vs. Panama Chemical Works
|
February 7, 2006 |
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BANKAT AGRAWAL Vs. STATE OF M P
|
January 25, 2006 |
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BANSHPATI PRASAD Vs. PRINCIPAL GOVERNMENT AYURVEDIC COLLEGE
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March 2, 2006 |
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BANSILAL Vs. STATE OF MADHYA PRADESH
|
February 17, 2006 |
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BASANT KUMAR JAIN Vs. GULAB CHANDRA GOYAL
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January 6, 2006 |
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BASANT KUMAR PUROHIT Vs. RAJU PANDEY
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January 17, 2006 |
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BASHIR ULLA KHAN Vs. MOHD RAFI
|
May 18, 2006 |
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BEENA Vs. STATE OF MP
|
May 18, 2006 |
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BENILAL Vs. RAGHUNANDAN
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May 11, 2006 |
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BETUL NAGRIK SAHKARI BANK Vs. NANA CHUDHAMAN BHAMKAR
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June 3, 2006 |
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BHAGVANTIBAI Vs. DHANSINGH
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March 14, 2006 |
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BHAGWANDAS Vs. SATISHCHANDRA
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January 25, 2006 |
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BHAGWANDAS Vs. STATE OF M P
|
March 28, 2006 |
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Bhagwandas Tiwari Vs. Dewas Shajapur Kshetriya Gramin Bank
|
November 8, 2006 |
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BHAGWAT SINGH Vs. RAM PRASAD
|
November 15, 2006 |
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BHAGWATI BAI Vs. BABLU
|
November 4, 2006 |
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BHAGWATI BROTHERS Vs. LALLOOLAL & ANR.
|
July 4, 2006 |
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BHARAT PETROLEUM CORP. LTD Vs. NAKUL & ANR.
|
August 3, 2006 |
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BHARAT SINGH Vs. STATE OF MADHYA PRADESH
|
July 12, 2006 |
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BHARAT SINGH RAJPOOT Vs. STATE OF M.P. AND ANOTHER
|
December 15, 2006 |
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BHARATLAL DUBEY SUNDERLAL DUBEY Vs. DISTRICT AND SESSIONS JUDGE
|
May 5, 2006 |
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Bharosi Vs. State of M. P.
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August 1, 2006 |
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Bharti Batham Vs. State of M.P.
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May 2, 2006 |
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BHATINDA CHEMICALS LTD. Vs. MAHESH & CO. MANDSAUR
|
May 1, 2006 |
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Bhawani Shankar Mishra Vs. Jagdish Prasad Khare
|
September 14, 2006 |
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BHAWANIDAS LAXMAN DAS Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
January 30, 2006 |
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BHAWARLAL Vs. PRAHLAD MEENA
|
June 28, 2006 |
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BHERU D BALAI Vs. STATE OF M P
|
May 10, 2006 |
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BHERULAL Vs. MOHD JAMIL
|
May 3, 2006 |
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BHILAI CASTINGS AND FORGINGS PVT LTD Vs. M P ELECTRICITY BOARD
|
November 2, 2006 |
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BHURA Vs. MANOHAR SINGH
|
September 19, 2006 |
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BHURIBAI Vs. SHYAM SUNDER
|
July 5, 2006 |
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BHUSHAN & 2 ORS. Vs. STATE OF MADHYA PRADESH
|
January 18, 2006 |
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BHUVANESHWAR UPADHYAY Vs. KESHARWANI HIGHER SECONDARY SCHOOL, JABALPUR AND OTHERS
|
August 17, 2006 |
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BHUVANIRAM Vs. GANGABAI
|
December 8, 2006 |
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BHUWAN KUMAR RATHORE Vs. MADHYA PRADESH RAJYA SAHAKARI BANK MYDT
|
February 27, 2006 |
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BIAORA CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2006 |
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BIJENDRA SINGH Vs. STATE OF MP.
|
January 2, 2006 |
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BIRLA GLOBAL FINANCE LIMITED Vs. GAJRA BEVEL GEARS LIMITED
|
August 4, 2006 |
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BOARD OF DIRECTOR Vs. JOINT REGISTRAR
|
January 16, 2006 |
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BOOLIBAI Vs. HARISINGH
|
May 17, 2006 |
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BOURA ALIAS DRIGPAL Vs. STATE OF MP
|
April 28, 2006 |
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BRAHDAKAR PRATHMIK KRISHI SAKH SAHKARI SAMITI Vs. POORAN SINGH
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May 18, 2006 |
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BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. KU ANKITA
|
January 16, 2006 |
|
Brij Mohan Singh Parihar Vs. State of M.P.
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January 4, 2006 |
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Brijesh Kumar Kulshrestha Vs. State of M.P.
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July 13, 2006 |
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BRIJMOHAN SHARMA Vs. STATE OF M.P. AND OTHERS
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November 22, 2006 |
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BRIJNANDAN Y SHARMA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI
|
November 10, 2006 |
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BRIJWASI LAL MISHRA Vs. RAJENDRA KUMAR SINGH
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March 20, 2006 |
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BUDDHARAM Vs. STATE OF MADHYA PRADESH
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June 26, 2006 |
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BUDDHARAM AND ANOTHER Vs. STATE OF M.P.
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June 27, 2006 |
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Budhan Singh Vs. State of Bihar
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April 25, 2006 |
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BUTI SINGH Vs. STATE OF M.P.
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May 18, 2006 |
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C L YADAV Vs. STATE OF MADHYA PRADESH
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November 16, 2006 |
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C.A. Sulaiman Vs. State Bank of Travancore, Alwayee
|
July 25, 2006 |
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CANCER CARE TRUST RESEARCH FOUNDATION Vs. BANK OF BARODA
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April 21, 2006 |
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CENTRAL BANK OF INDIA Vs. TEHSILDAR (NAZUL) & 5 ORS.
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May 3, 2006 |
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CHAIRMAN M P ELECTRICITY BOARD Vs. RAM NARESH GAUTAM
|
January 5, 2006 |
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CHAMAN BAI Vs. STATE OF M.P.
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July 16, 2006 |
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CHAND KHAN Vs. STATE OF MADHYA PRADESH
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April 25, 2006 |
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Chanda Devi Vs. Pradeep Kumar
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May 19, 2006 |
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CHANDA DWIJEN BANERJEE Vs. HARSHWARDHAN LABORATORIES P LTD
|
July 31, 2006 |
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CHANDER S/O AMAR SINGH AND OTHERS Vs. STATE OF M.P.
|
August 11, 2006 |
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CHANDER SINGH AND 4 OTHERS Vs. STATE OF MADHYA PRADESH
|
June 27, 2006 |
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CHANDGI RAM SHARMA Vs. STATE OF MADHYA PRADESH
|
September 19, 2006 |
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CHANDRA BHUSHAN AND LAXMI PRASAD SINCE DECEASED CHHOTA ALIAS CHUTTAN Vs. STATE OF MADHYA PRADESH
|
March 28, 2006 |
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CHANDRA KUMAR KANKARIYA Vs. STATE OF M P
|
February 2, 2006 |
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CHANDRA KUMAR VATNANI Vs. CENTRAL SOCIAL WELFARE BOARD
|
April 28, 2006 |
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CHANDRA VALLABH Vs. STATE OF M.P. AND OTHERS
|
October 9, 2006 |
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CHANDRABHAN BRIJMOHAN AND CO Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
January 27, 2006 |
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CHANDRAKANT UIKE Vs. RAJESH SHARMA
|
April 26, 2006 |
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CHANDRASEKHAR Vs. M.P.S.R.T.C.
|
March 29, 2006 |
|
CHANDRAVATI DEVI Vs. PREMLAL
|
July 25, 2006 |
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CHANDUBAI Vs. NATIONAL INSURANCE CO. LTD
|
September 15, 2006 |
|
CHANTU Vs. STATE OF M P
|
November 16, 2006 |
|
CHARAN LAL JHAWAL Vs. WESTERN COALFIELD LIMITED
|
March 7, 2006 |
|
CHETAN KUMAR Vs. NATHUSINGH
|
November 9, 2006 |
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CHHAGAN Vs. STATE OF MADHYA PRADESH
|
April 4, 2006 |
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CHHAGAN LAL JAISWAL THROUGH LRS. POORAN CHAND JAISWAL AND OTHERS Vs. KAMAL CHAND JAIN THROUGH LRS. GULAB BAI AND OTHERS
|
August 31, 2006 |
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CHHAGAN LAL MITTAL Vs. TRUST MANDIR SHRI RAMCHANDRAJI
|
January 2, 2006 |
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CHIMAN LAL Vs. STATE OF M P
|
August 7, 2006 |
|
CIT Vs. EICHER MOTORS LTD.
|
October 18, 2006 |
|
CIT Vs. KEDIA LEATHER AND LIQUOR LTD.
|
September 26, 2006 |
|
CIT Vs. KEWAL KRISHAN BAWEJA
|
April 7, 2006 |
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COMMISSIONER OF C EX Vs. SYNTHETICS
|
July 27, 2006 |
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COMMISSIONER OF COMMERCIAL TAX Vs. SHAH GORDHANDAS BHIKHARIDAS.(AND ANOTHER CASE).
|
October 30, 2006 |
|
COMMISSIONER OF CUS & C EX , BHOPAL Vs. D K SINGH
|
January 30, 2006 |
|
COMMISSIONER OF CUS AND C EX Vs. PRISM CEMENT LTD
|
March 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. KARIMBUX MAULABUX
|
February 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MANDSOUR FERRO ALLOYS LTD
|
February 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. T A QURESHI
|
February 21, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. TOLLARAM HASSOMAL
|
March 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. BAPURAO MAHASE AND CO
|
January 23, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ASANDAS KHATRI
|
January 25, 2006 |
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COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM KHATRI
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January 25, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NAI DUNIA
|
February 10, 2006 |
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COMMISSIONER OF INCOME TAX Vs. JAGDISH KALANI
|
February 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CONSTRUCTION I PVT LTD
|
April 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
|
March 31, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LTD
|
March 23, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LTD
|
March 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
|
March 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OMPRAKASH BAGRIA HUF
|
April 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. TARACHAND KHUSHIRAM
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April 18, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DEVI LAL KANHAIYA LAL HUF
|
June 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA TEXTURISING PVT LTD
|
July 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MODI BROTHER
|
July 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LTD
|
July 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
|
May 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PANAMA CHEMICALS WORKS
|
August 29, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SANGEETA VERMA AND DR. K.B. VERMA
|
April 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PANKAJ KUMAR JAIN
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March 29, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. DIGVIJAY SINGH
|
March 28, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. SIDDHARTH TUBES LTD
|
April 4, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. CHEMIFINE
|
February 20, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. CHHABRA GINNING UDHYOG
|
February 28, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. MOTLAY FINANCE P. LTD
|
April 12, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. MAYA CHOTRANI
|
August 18, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. INTERMETAL TRADE LTD
|
July 18, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. VIMLA KHATRI
|
January 25, 2006 |
|
COMMISSIONER OF SALES TAX Vs. FLOUR AND FOOD LIMITED
|
May 20, 2006 |
|
COMMISSIONER OF SALES TAX Vs. METALMAN (INDIA).
|
November 28, 2006 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. M/S EASTERN AIR PRODUCTS (P) LTD., BHOPAL
|
January 10, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. SANGHI BROS INDIA LTD
|
July 25, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. A A PATEL
|
March 28, 2006 |
|
CONTROLLER OF ESTATE DUTY Vs. SURENDRA SHANKER SINGH
|
April 21, 2006 |
|
CP. BHENGADE Vs. REGISTRAR, HIGH COURT OF MP.
|
January 6, 2006 |
|
D AND H SECHERON ELECTRODES PVT LTD Vs. LAWRENCE REBELLO
|
January 30, 2006 |
|
D AND H SECHERON ELECTRODES PVT LTD Vs. LAWRENCE REBELLO
|
January 31, 2006 |
|
D K SHARMA Vs. REGISTRAR M P CO OP
|
May 17, 2006 |
|
D P SAHU Vs. STATE OF M P
|
July 27, 2006 |
|
DABLOO ALIAS SHAHJAD Vs. STATE OF M P
|
July 25, 2006 |
|
DALIBAI Vs. RAJENDRASINGH
|
February 2, 2006 |
|
DALJEET KAUR Vs. FAKRU
|
October 27, 2006 |
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DARIYAI LAL ARORA Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD
|
February 16, 2006 |
|
DASHMESH ENTERPRISES Vs. STATE OF M P
|
August 24, 2006 |
|
DASHRATH PATIL Vs. WESTERN COAL FIELD LIMITED
|
March 14, 2006 |
|
DASHRATH PRASAD MISHRA Vs. REGIONAL MANAGER-CUM-DISCIPLINARY AUTHORITY CENTRAL BANK OF INDIA APPELLATE
|
March 9, 2006 |
|
DAULATRAM CHHOTWANI Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2006 |
|
DAYALAL Vs. BHAIYALAL
|
May 10, 2006 |
|
DAYAWANTIBAI Vs. SARULA BAI
|
May 9, 2006 |
|
DEEP PRAKASH AWASTHI SHRI R L AWASTHI Vs. MANAGING DIRECTOR UNION BANK OF INDIA
|
May 10, 2006 |
|
DEEPAK KUMAR Vs. LABH SINGH
|
April 7, 2006 |
|
DEEPAK UPADHYAY Vs. GENERAL MANAGER, WEST CENTRAL RAILWAY ZONE
|
December 15, 2006 |
|
DEEPO Vs. BHAWANI SINGH
|
February 16, 2006 |
|
DEEWAN SINGH RAJPUT Vs. STATE OF M.R
|
November 17, 2006 |
|
DEEWAN SINGHSTATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH
|
March 3, 2006 |
|
DENA BANK Vs. ASHOK TRADERS
|
April 3, 2006 |
|
DEO PATODI Vs. DEVENDRA ARORA
|
October 13, 2006 |
|
Deo Sharan Singh Vs. State of M.P.
|
May 20, 2006 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. CHIRAG METAL ROLLING MILLS LTD
|
August 31, 2006 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. TURQUOISE INVESTMENT AND FINANCE LTD
|
March 28, 2006 |
|
DEREK RODRICKS Vs. RAMDEO & ORS.
|
May 1, 2006 |
|
DEVAJI Vs. STATE
|
August 28, 2006 |
|
DEVENDRA KUMAR SETH Vs. ASSTT REGISTRAR
|
November 10, 2006 |
|
DEVENDRA NATH GUPTA Vs. RENU SHARMA
|
March 28, 2006 |
|
DEVENDRA SHARMA Vs. SANDHYA
|
May 20, 2006 |
|
DEVI AHILYA BAI GHATGE UCCHA SHIKSHA SAMITI Vs. STATE OF M P
|
April 19, 2006 |
|
DEVISINGH Vs. STATE OF M P
|
August 11, 2006 |
|
DEVKABAI Vs. UNION OF INDIA
|
April 14, 2006 |
|
DEVKABAI Vs. UNION OF INDIA
|
March 14, 2006 |
|
DEVOBAI Vs. JALIMSINGH
|
July 10, 2006 |
|
DHANARAM GOLHANI Vs. STATE OF M.P. AND OTHERS
|
November 24, 2006 |
|
DHANNI ALIAS DHANIRAM Vs. STATE OF MADHYA PRADESH
|
December 14, 2006 |
|
DHANRAJ JAISWAL Vs. STATE OF M P
|
April 5, 2006 |
|
DHANYA KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 2006 |
|
DHARAM PAL KOHLI Vs. STATE BANK OF INDIA
|
May 20, 2006 |
|
DHARMENDRA BHANDARI Vs. STATE OF M P
|
January 9, 2006 |
|
Dharmendra Singh Parihar Vs. State of M.P.
|
August 21, 2006 |
|
DHRUB SINGHSTATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH
|
April 10, 2006 |
|
DHYANENDRA SINGH Vs. STATE OF M P
|
August 24, 2006 |
|
DIGAMBAR KUMAR JAIN Vs. MAYA BAI
|
August 11, 2006 |
|
DIGVIJAY SINGH BHANDARI Vs. STATE OF MADHYA PRADESH
|
February 1, 2006 |
|
DILEEP SINGH AND OTHERS Vs. BOARD OF SECONDARY EDUCATION, BHOPAL AND OTHERS
|
May 15, 2006 |
|
Dilip Vs. Ghanshyam Das Shah
|
May 12, 2006 |
|
DILIP KUMAR SURYAVANSHI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
January 6, 2006 |
|
DILIP MATRE Vs. STATE OF MADHYA PRADESH
|
January 23, 2006 |
|
DILIP SHIVHARE Vs. M.P.S.E.B.
|
July 14, 2006 |
|
DINDAYAL BANSAL Vs. GWALIOR NAGAR TATHA GRAM VIKAS PRADHIKARAN
|
February 3, 2006 |
|
DINESH Vs. STATE OF M P
|
August 17, 2006 |
|
DINESH Vs. KANHAIYALAL
|
April 26, 2006 |
|
DINESH AND RAJESHRAKESH Vs. STATE OF MADHYA PRADESH
|
December 15, 2006 |
|
DINESH AWASTHI Vs. STATE
|
March 29, 2006 |
|
DINESH KUMAR Vs. KAUSHAL CHAND JAIN
|
February 12, 2006 |
|
DINESH KUMAR Vs. KAUSHAL CHAND JAIN
|
February 17, 2006 |
|
Dinesh Kumar Gupta Vs. Kshetriya Gramin Bank
|
February 6, 2006 |
|
DINESH SAHU Vs. R K JAIN
|
November 30, 2006 |
|
DINESH SHARMA Vs. STATE OF M P
|
February 7, 2006 |
|
DINESH SINGH Vs. RISHIKESH
|
December 15, 2006 |
|
DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. PUROSHOTTAM MALANI
|
August 29, 2006 |
|
DIRECTOR, AGRICULTURAL ENGINEERING DEPT., BHOPAL Vs. GULAB GUPTA
|
November 1, 2006 |
|
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. MOHAN SINGH
|
January 23, 2006 |
|
DIVIYA Vs. PYARELAL
|
June 27, 2006 |
|
DLNESH KUMAR S/O KANHAYALAL RAWAL AND OTHERS Vs. STATE OF M.P.
|
April 12, 2006 |
|
DONGAR SINGH PAWAR Vs. STATE OF M P
|
May 16, 2006 |
|
DR. NEMI KOCHAR Vs. STATE OF M.P. & ORS.
|
August 3, 2006 |
|
DURGA SHANKAR GUPTA Vs. STATE OF M P
|
July 19, 2006 |
|
DURGA SINGH Vs. JANARDAN SINGH
|
July 31, 2006 |
|
DURGASHANKAR ALIAS DURGALAL Vs. STATE OF MADHYA PRADESH
|
March 7, 2006 |
|
DURGESH AGARWAL Vs. M.P. STATE OF ELECTRICITY BOARD
|
July 14, 2006 |
|
ECON ANTRILIMITED Vs. DY COMMISSIONER OF INCOME TAX BHOPAL
|
November 16, 2006 |
|
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 6, 2006 |
|
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2006 |
|
Electrosteel Castings Limited Vs. State of M.P.
|
January 2, 2006 |
|
EMPLOYEERS IN RELATION TO THE MANAGEMENT OF BIJURI SUB AREA SOUTH ESTERN COALFIELDS LTD Vs. GENERAL SECRETARY M P KOYLA MAZDOOR SABHA
|
January 30, 2006 |
|
FITTJEE LTD., NEW DELHI Vs. SANDEEP GUPTA AND OTHERS
|
March 1, 2006 |
|
FLOUR AND FOOD LTD Vs. COMMISSIONER OF INCOME TAX
|
February 27, 2006 |
|
FRIENDS ASSOCIATES Vs. STATE OF M.P. AND OTHERS
|
February 23, 2006 |
|
G P BHARGAWA Vs. STATE OF MADHYA PRADESH
|
May 20, 2006 |
|
G P DWIVEDI Vs. STATE OF M P
|
July 11, 2006 |
|
GABBAR SINGH Vs. MAHESH KOLI
|
September 7, 2006 |
|
GAFOOR KHAN Vs. SULTAN JEHAN
|
March 28, 2006 |
|
GAFOOR KHAN ABBOO KHAN Vs. SULTAN JEHAN
|
March 20, 2006 |
|
GAJI BAI Vs. RATAN LAL
|
July 14, 2006 |
|
GAJJU @ GAJRAJSINGH AND ANR. Vs. STATE OF MADHYA PRADESH
|
September 6, 2006 |
|
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
April 7, 2006 |
|
GAJRAJ SINGH Vs. STATE OF M P
|
April 25, 2006 |
|
GAJRAJ SINGH Vs. STATE OF M P
|
August 29, 2006 |
|
GANESH Vs. STATE OF M P
|
September 19, 2006 |
|
GANESH Vs. KUNJILAL
|
February 20, 2006 |
|
GANESHA Vs. STATE OF MADHYA PRADESH
|
April 20, 2006 |
|
GANESHRAM VISHRAM VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
March 3, 2006 |
|
GANGA PRASAD Vs. STATE OF MADHYA PRADESH
|
June 27, 2006 |
|
GANGALIYA ALIAS GANGARAM AND ORS. Vs. STATE OF M.P. THROUGH P.S. BHAGWANPURA, DISTT. KHARGONE RESPONDENT
|
April 10, 2006 |
|
GANGARAM Vs. STATE OF MADHYA PRADESH
|
February 14, 2006 |
|
GARVESH Vs. STATE OF M P
|
November 28, 2006 |
|
GAURIBAI Vs. SHEUKH ANWAR
|
April 3, 2006 |
|
GAURISHANKER DABLE Vs. JAGTARSINGH
|
April 13, 2006 |
|
Geeta Bai Vs. State of M.P.
|
July 28, 2006 |
|
GEETA BAI W/O DEVILAL GURJAR Vs. KAMLA BAI W/O RATANLAL GURJAR
|
September 29, 2006 |
|
GENDA LAL Vs. STATE OF MADHYA PRADESH
|
January 17, 2006 |
|
GENDALA Vs. STATE OF MADHYA PRADESH
|
April 25, 2006 |
|
GENDALAL Vs. RAGHUNATH
|
September 26, 2006 |
|
GENDLAL AGRAWAL Vs. STATE OF M P
|
February 2, 2006 |
|
GENERAL MANAGER GUN CARRIAGE FACTORY Vs. K DATTA EX SUPERVISOR GUN CARRIAGE FACTORY VICE PRESIDENT LABOUR UNION GUN
|
May 11, 2006 |
|
GERMAN REMEDIES LTD Vs. PRESIDING OFFICER LABOUR COURT NO 1 BHOPAL
|
February 14, 2006 |
|
GHAI CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER AND OTHERS
|
December 15, 2006 |
|
Ghanshyam Vs. State of M.P.
|
September 29, 2006 |
|
GHASIRAM GAREWAL Vs. SHARIFA BAI
|
January 10, 2006 |
|
GHULAM MOINUDDIN Vs. STATE OF M.P.
|
November 11, 2006 |
|
GIRDHARI LAL Vs. MST MAKHANIYA BAI
|
March 9, 2006 |
|
Girja Shankar Vs. State of M.P.
|
September 21, 2006 |
|
GIRRAJ SHRI BANWARI YADAV Vs. STATE OF MADHYA PRADESH
|
March 23, 2006 |
|
GITESH Vs. BADRI PRASAD
|
January 4, 2006 |
|
GOKUL AGRO INDUSTRIES Vs. DASRI
|
January 18, 2006 |
|
Golu Rajak Vs. State of M.P.
|
July 11, 2006 |
|
GOMTI BAI Vs. DEOKINANDAN JAIN LT SHRI SADANAND JAIN
|
March 8, 2006 |
|
GOPAL DAS Vs. STATE OF M P
|
April 17, 2006 |
|
GOPAL SINGH CHANDEL K S CHANDEL Vs. STATE OF M P
|
March 31, 2006 |
|
GOVERDHAN Vs. STATE OF MADHYA PRADESH
|
April 18, 2006 |
|
Goverdhan Vs. Santosh Kumar
|
May 15, 2006 |
|
GOVIND Vs. STATE OF MADHYA PRADESH
|
June 27, 2006 |
|
Govind Batham Vs. Registrar, Jiwaji University
|
July 13, 2006 |
|
GOVIND DAS & ANR. Vs. VIKRAM SINGH & ORS.
|
April 13, 2006 |
|
Govind Kumar Sen Vs. State of M.P.
|
November 23, 2006 |
|
GOVIND MADHAV TIWARI Vs. ZILA SAHAKARI KENDRIYA BANK LTD
|
April 26, 2006 |
|
GOVIND SINGH Vs. STATE OF M.P.
|
May 10, 2006 |
|
GOVINDA Vs. STATE OF M P
|
May 2, 2006 |
|
GRAMIN VIDYUT SAHKARI SAMSTHA Vs. DEVILAL
|
April 24, 2006 |
|
GULAB S/O BABU Vs. STATE OF M.P.
|
May 10, 2006 |
|
GUMANMAL JAIN Vs. NITIN KUMAR MAHESHWARI
|
April 21, 2006 |
|
GURMEET SINGH Vs. STATE OF M P
|
January 4, 2006 |
|
GWALIOR SUGAR CO LTD Vs. STATE OF M P
|
July 6, 2006 |
|
GWALIOR SUGAR COMPANY LTD Vs. STATE OF MADHYA PRADESH
|
March 23, 2006 |
|
GWALIOR WHOLESALE CLOTH MARKET HOUSING CO OP SOCIETY Vs. YOGESH GUPTA
|
January 20, 2006 |
|
Gyan Kaur Vs. State of M.P.
|
May 19, 2006 |
|
GYAN PRAKASH Vs. GENERAL MANAGER ORDNANCE FACTORY
|
October 5, 2006 |
|
GYANCHAND Vs. SUSHILA BAI
|
July 11, 2006 |
|
GYANSWAROOP PATEL Vs. STATE OF M . P.
|
November 22, 2006 |
|
GYARASI Vs. STATE OF M P
|
November 9, 2006 |
|
H L TANEJA Vs. COMMISSIONER OF INCOME TAX
|
July 4, 2006 |
|
H.B. Lalwani Vs. G.S. Raikwar
|
August 31, 2006 |
|
H.R. AHIRWAR Vs. UNION OF INDIA AND ANOTHER
|
October 6, 2006 |
|
HAJI MOHD ISLAM Vs. ASGAR ALI
|
March 7, 2006 |
|
HAKIM KHAN Vs. STATE OF M P
|
May 20, 2006 |
|
HALKAN YADAV Vs. STATE OF MADHYA PRDESH
|
November 7, 2006 |
|
HAR PRASAD Vs. DHANNULAL
|
August 8, 2006 |
|
Harbhajan Vs. State of M.P.
|
September 8, 2006 |
|
HARDAYAL Vs. SANJAY
|
November 6, 2006 |
|
HARDEEP SINGH Vs. STATE OF M.P. AND OTHERS
|
November 29, 2006 |
|
Hardev Motor Transport Vs. State of M.P.
|
October 19, 2006 |
|
HARE SINGH SOLANKI Vs. RAMAJI MARATHE
|
January 9, 2006 |
|
HARENDRA PRATAP SINGH Vs. STATE OF M P
|
March 7, 2006 |
|
HARI SHANKER Vs. KALI BAI
|
July 13, 2006 |
|
Hari Singh Choudhary Vs. Union of India
|
July 19, 2006 |
|
HARICHARAN Vs. LALAN RAJA
|
September 8, 2006 |
|
Hariharan Vs. State of M.P.
|
May 15, 2006 |
|
HARINARAYANA Vs. PREM NARAYANA
|
April 28, 2006 |
|
HARIOM Vs. STATE OF MADHYA PRADESH
|
November 21, 2006 |
|
HARISH INDRAPRATAP SINGH THAKUR Vs. STATE OF M P
|
December 1, 2006 |
|
HARISHCHANDRA Vs. SATENDRA SINGH
|
July 6, 2006 |
|
HARKRISHNA PATHAK Vs. STATE OF MADHYA PRADESH
|
May 17, 2006 |
|
HAROON KHAN Vs. STATE OF MP
|
November 28, 2006 |
|
HARVINDER KAUR Vs. STATE OF M P
|
December 7, 2006 |
|
HARVINDER KAUR Vs. STATE OF M P
|
December 17, 2006 |
|
HAVILDAR KUNDAN SINGH RAWAT NO 4176028F SHRI MOHAN SINGH RAWAT Vs. UNION OF INDIA
|
March 9, 2006 |
|
HEAVY ELECTRICALS MAZDOOR TRADE UNION Vs. STATE OF M P
|
February 24, 2006 |
|
HEERA SINGH Vs. JEEWAN SINGH
|
March 9, 2006 |
|
HEMANT KUMAR PARASHAR Vs. STATE OF M P
|
November 9, 2006 |
|
HEMRAJ NEBHOMAL Vs. UNION OF INDIA
|
February 16, 2006 |
|
HEMRAJ RANA Vs. STATE OF M P
|
May 17, 2006 |
|
HEMU BAI Vs. SATISH
|
May 19, 2006 |
|
HINDA BAI Vs. STATE OF MP
|
March 1, 2006 |
|
HIRA BAI Vs. PRATAP SINGH
|
November 23, 2006 |
|
HIRAMANI PATHAK RAM VISHAL PATHAK Vs. GENERAL MANAGER M P STATE MINING CORPORATION A GOVERNMENT OF M P
|
March 13, 2006 |
|
HOTEL NEELKAMAL Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMISSIONER OF COMMERCIAL TAX AND THE
|
April 4, 2006 |
|
Hrishna Pratap Singh Vs. State of M.P.
|
August 4, 2006 |
|
IMRATLAL Vs. VISHNU PRASAD AND OTHERS
|
November 21, 2006 |
|
INCOME TAX OFFICER Vs. RAMKISHORE REWARAM TADA
|
February 21, 2006 |
|
INDER PAL KOUR JASSAL Vs. M.P. ROAD TRANSPORT CORPORATION
|
October 11, 2006 |
|
INDERMAL S/O BAPULAL MONNAT Vs. SHAMBHULAL S/O RAMAJI PATIDAR
|
November 7, 2006 |
|
INDIRA SINGH Vs. ANJANA SHARMA
|
July 25, 2006 |
|
INDORE DEVELOPMENT AUTHORITY ENGINEERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
March 6, 2006 |
|
INDORE PREMIER CO OP BANK LTD Vs. HEMCHANDRA JOSHI
|
February 13, 2006 |
|
INDRA DUTT KUSHWAHA Vs. STAFF SUB COMMITTEE
|
January 30, 2006 |
|
INDU JAIN Vs. STATE OF M P
|
September 11, 2006 |
|
ISHWAR DAYAL RAHANGDALE Vs. TEKDHAR PRASAD
|
April 18, 2006 |
|
ISHWAR SINGH Vs. RAJENDRA KUMAR
|
January 12, 2006 |
|
ISPAT KHADAN JANTA MAZDOOR UNION KATNI Vs. STEEL AUTHORITY OF INDIA
|
December 11, 2006 |
|
J P SANGHI Vs. STATE BAR COUNSIL OF M P
|
August 11, 2006 |
|
JAAM SINGH Vs. YUNUS
|
May 18, 2006 |
|
JABALPUR STEELS PVT. LTD. Vs. STATE OF M.P. AND OTHERS
|
November 21, 2006 |
|
JAGDAMBA OIL AGENCY Vs. K S OILS LIMITED
|
August 14, 2006 |
|
JAGDISH CHANDRA SHARMA SHRI LAL CHAND SHARMA TECHNICAL OFFICER I Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
March 14, 2006 |
|
JAGDISH PRASAD AGRAWAL Vs. RAJKUMAR
|
February 8, 2006 |
|
JAGDISH RATHORE Vs. NATHURAM
|
May 18, 2006 |
|
JAGDISH S/O NARAYAN GAYRI Vs. STATE OF M P
|
June 27, 2006 |
|
JAGGU ALIAS JAGGA ALIAS JAGDISH Vs. STATE OF M P
|
March 23, 2006 |
|
JAGJIT SINGH ANAND ENGINEER AND CONTRACTOR Vs. STATE OF M P
|
May 12, 2006 |
|
JAGJIT SINGH KHANNA Vs. UNION OF INDIA
|
March 1, 2006 |
|
JAGMOHAN PARASHAR Vs. STATE OF M P
|
May 5, 2006 |
|
JAI KUMAR JAIN Vs. VIJAY PRAKASH VIJAYWARGIYA
|
March 31, 2006 |
|
JAI PRAKASH GUPTA Vs. DISTRICT AND SESSIONS JUDGE
|
March 2, 2006 |
|
JAINEESUDDIN Vs. JABESUDDIN
|
May 20, 2006 |
|
JAINSER Vs. PANCHAM SINGH
|
April 19, 2006 |
|
JAIPAL Vs. NEW INDIA ASSURANCE CO. LTD
|
June 28, 2006 |
|
JAIPAL SINGH Vs. GIRISH CHANDRA PATWA
|
January 18, 2006 |
|
JAIPAL SINGH CHANDEL Vs. STATE OF MADHYA PRADESH
|
February 7, 2006 |
|
JAIPALDAS Vs. STATE OF MADHYA PRADESH
|
February 3, 2006 |
|
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
|
September 28, 2006 |
|
JAIRAM Vs. STATE OF MP
|
May 2, 2006 |
|
Jal Singh Vs. State of M.P.
|
March 9, 2006 |
|
JAMNALAL Vs. CHANDMAL
|
May 4, 2006 |
|
JAMSINGH Vs. STATE OF M P
|
July 20, 2006 |
|
JAMUNABAI Vs. SARDUT SINGH
|
August 8, 2006 |
|
JANKI PRASAD Vs. DEPUTY REGISTRAR CO OP SOCIETIES
|
February 3, 2006 |
|
JASPAL KAUR Vs. MANJIT SINGH
|
February 10, 2006 |
|
Jay Engineering Works Ltd. Vs. Industry Facilitation Council
|
September 14, 2006 |
|
JAY PRAKASH SHARMA Vs. BAL KISHAN
|
November 24, 2006 |
|
JAYA JAIN Vs. AZAD JAIN
|
September 21, 2006 |
|
JAYA KHICHARIA Vs. STATE OF M P
|
April 26, 2006 |
|
JAYENDRA RAO Vs. OMPRAKASH
|
September 7, 2006 |
|
JEETU Vs. STATE OF MADHYA PRADESH
|
April 12, 2006 |
|
JEEWAN KUMAR JAIN Vs. M P ELECTRICITY BOARD
|
March 27, 2006 |
|
JEHANUMA PALACE HOTEL PRIVATE LIMITED Vs. STATE OF M P
|
April 25, 2006 |
|
JHA INDUSTIES Vs. M P FINANCIAL CORPORATION
|
July 19, 2006 |
|
JHITARIBAI Vs. KENDAR
|
October 18, 2006 |
|
JITENDRA KUMAR GUPTA Vs. ALLAHABAD BANK
|
March 8, 2006 |
|
JOSEPH D. BHOSLE Vs. STATE OF M.P.
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July 27, 2006 |
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JUGAL KISHORE Vs. RAM SINGH
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February 10, 2006 |
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JUNE ALDONS Vs. THERESA BROWN
|
April 18, 2006 |
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JYOTI NARENDRA CHATAR Vs. STATE OF M P
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October 11, 2006 |
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K P SINGH SHRI NAIN SINGH Vs. UNION OF INDIA
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April 5, 2006 |
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K SUNDER RAJ Vs. STATE OF M P
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July 6, 2006 |
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Kailash Vs. State of M.P.
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September 29, 2006 |
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KAILASH Vs. STATE OF MP
|
January 19, 2006 |
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KAILASH CHANDRA VISHWAKARMA Vs. SAROJANI MAHULEY
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July 10, 2006 |
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KAILASH NARAYAN Vs. JAGDISH SINGH TOMAR
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June 29, 2006 |
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KAILASHI Vs. BHAROSI
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May 3, 2006 |
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KALA BAI Vs. STATE OF MADHYA PRADESH
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May 15, 2006 |
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KALAISH BAI PATEL Vs. VIJAY KUMAR JAISWAL
|
May 8, 2006 |
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KALICHARAN Vs. STATE OF M.P.
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February 21, 2006 |
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Kallo (Mahila) Vs. State of M.P.
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July 11, 2006 |
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KALLU ISMAIL KHAN Vs. STATE OF M P
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August 1, 2006 |
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KALU @ GURDAYAL SINGH Vs. STATE OF M.P.
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April 18, 2006 |
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KALYAN SAHAI Vs. H D YADAV
|
September 27, 2006 |
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KAMAL B CHAUHAN Vs. MOHAMMAD JAMIL
|
May 3, 2006 |
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KAMAL KANT SHRIVASHTVA Vs. STATE OF M P
|
February 14, 2006 |
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KAMAL KHAN S/O HAMID KHAN Vs. STATE OF M.P.
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September 18, 2006 |
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KAMAL KISHORE Vs. STATE OF MADHYA PRADESH
|
January 18, 2006 |
|
Kamal Kishore Vs. State of M. P.
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July 17, 2006 |
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KAMAL KUMAR JAIN Vs. BABILATA JAIN
|
December 11, 2006 |
|
KAMAL SINGH Vs. SUNITA
|
September 26, 2006 |
|
Kamalkant Shrivastava Vs. State of M.P.
|
February 14, 2006 |
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KAMDEO Vs. STATE OF M P
|
March 21, 2006 |
|
KAMLABAI Vs. SOBHANSINGH
|
March 14, 2006 |
|
KAMLARAJA CHARITABLE TRUST Vs. STATE OF M P
|
March 10, 2006 |
|
KAMLENDRA SINGH Vs. SANGHI BROS PVT LTD
|
October 10, 2006 |
|
KAMLESH Vs. MADAN SINGH
|
September 13, 2006 |
|
KAMLESH Vs. KALURAM
|
May 12, 2006 |
|
KAMTA PRASAD Vs. STATE OF M P
|
November 1, 2006 |
|
KANCHAN SAXENA SHRI R S SAXENA Vs. STATE OF M P
|
March 24, 2006 |
|
KANHAIYALAL PARMAR Vs. STATE OF M P
|
February 23, 2006 |
|
KANHAIYALAL VISHWAMBHERDAYAL AGRAWAL Vs. MUKTILAL RAMESHWARDAS NAREDI
|
March 10, 2006 |
|
KANJIT S/O GULAB SINGH BHILALA Vs. DIVISIONAL OFFICER
|
May 3, 2006 |
|
KANT KASTWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
April 17, 2006 |
|
KANTI DEVI SIKARWAR Vs. OM PRAKASH
|
July 11, 2006 |
|
KAOSHALIYA & ORS Vs. SUBHASH & ORS
|
May 18, 2006 |
|
KAPIL UPADHYAY Vs. MILAN AUTO
|
September 11, 2006 |
|
KAPOOR SAW MANUFACTURING CO Vs. M P STATE ELECTRICITY BOARD
|
July 13, 2006 |
|
KAPORI DEVI Vs. BIDHARAM KOLI
|
November 4, 2006 |
|
KAPTAN SINGH THAKUR Vs. BETWA DEVELOPERS LTD
|
February 16, 2006 |
|
KARIM KHAN MOHD NAYEEM HEAD CONSTABLE DRIVER Vs. STATE OF MADHYA PRADESH
|
March 31, 2006 |
|
KARTAR SINGH Vs. STATE OF MP
|
May 4, 2006 |
|
KASHI BAI Vs. SUNDERLAL VAIDH
|
July 12, 2006 |
|
KASHIRAM Vs. STATE OF MADHYA PRADESH
|
May 2, 2006 |
|
KASHIRAM CHAURASIA Vs. JASPAL SINGH
|
April 24, 2006 |
|
KASTURBA DEVI Vs. DILIP KUMAR
|
August 17, 2006 |
|
KATORIBAI Vs. JAGANNATH
|
April 12, 2006 |
|
KAUSHALYABAI Vs. HUKUMCHAND
|
October 13, 2006 |
|
KAVITA Vs. HARISH RAISEN
|
April 13, 2006 |
|
KAZI SAIYYED AHMED ALI Vs. SABARI INVESTMENT AND TRADING CO. PVT. LTD.
|
November 23, 2006 |
|
KAZI SAYED AHMED ALI Vs. VEEAH FINANCE AND INVESTMENT PVT. LTD.
|
October 27, 2006 |
|
KEERAT SINGH RANDHEER SINGH GUJAR AND GOVIND SINGH RAGHURAJ SINGH Vs. RAMJEE MANAK SHRIKAMAL BHAIYALAL GUJAR AND STATE OF M P
|
March 7, 2006 |
|
Kendriya Vidyalaya Sangathan Vs. Sajal Kumar Roy
|
October 19, 2006 |
|
KESARI BAI Vs. DHANNA
|
February 2, 2006 |
|
KESHARIMAL JAIN Vs. LAXMICHAND JAIN
|
August 18, 2006 |
|
KESHAV PRASAD Vs. BRIJBHUSHAN
|
January 2, 2006 |
|
KESHAV PRASAD Vs. BHUWANI BAI
|
August 1, 2006 |
|
KESHAV SINGH Vs. STATE OF M P
|
September 21, 2006 |
|
KESHRINANDAN MAHILA UPBHOKTA BHANDAR MARYADIT Vs. STATE OF MADHYA PRADESH
|
May 1, 2006 |
|
KEVAL KRISHN MADH Vs. JYOTI SARATE
|
January 2, 2006 |
|
Khakan Mohd. Khan Vs. Sikander Khan
|
August 28, 2006 |
|
KHANCHAND Vs. PRAKASH CHANDRA JAIN
|
October 17, 2006 |
|
KHELAWAN @ RAMKHELAWAN Vs. STATE OF MADHYA PRADESH
|
January 6, 2006 |
|
KHEMCHAND Vs. GOVINDRAM
|
January 17, 2006 |
|
KHEMCHAND Vs. BALIRAM
|
July 4, 2006 |
|
KHUSHAL Vs. STATE OF M P
|
September 13, 2006 |
|
KILPEST PRIVATE LIMITED FORMULATORS OF PESTICIDES Vs. STATE OF M P AND U S SAIYAM DEPUTY DIRECTOR AGRICULTURE
|
February 7, 2006 |
|
Kiran Kumar Vs. State of M.P.
|
January 18, 2006 |
|
KIRANKUMAR Vs. STATE OF M P
|
January 18, 2006 |
|
KIRIT PATEL Vs. M P FINANCIAL CORPORATION INDORE
|
November 11, 2006 |
|
KISHANLAL PATLE Vs. GOVERNMENT OF M P
|
August 11, 2006 |
|
KOTHARI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2006 |
|
KRISHNA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
July 20, 2006 |
|
KRISHNA DEVI SHRIVASTAVA Vs. RAM PRASAD SHRIVASTAVA
|
January 24, 2006 |
|
KRISHNA GOPAL KASHYAP Vs. IMRAN KHAN
|
May 2, 2006 |
|
KRISHNA KANT MISHRA Vs. M.P. ROAD TRANSPORT CORPORATION
|
August 23, 2006 |
|
KRISHNA KUMAR KHANDELWAL Vs. MANGAL PRASAD
|
June 29, 2006 |
|
KRISHNA KUMAR SAHU Vs. NARBADA PRASAD SAHU
|
December 5, 2006 |
|
KRISHNAPAL SINGH Vs. GULZAR SINGH
|
June 28, 2006 |
|
KU HINDA BAI Vs. STATE OF MADHYA PRADESH
|
March 1, 2006 |
|
KULDEEP SHYAM SHIV DAYAL SHYAM DHANESHWAR SINGH SHRI HALKE SINGH Vs. STATE OF MADHYA PRADESH
|
January 27, 2006 |
|
KULSACHIV MAHARSHI MAHESH YOGI VEDIK VISHWA VIDHYALAY Vs. PRAMOD KUMAR LAKHERA SHRI RAMCHARAN LAKHERA STENO-TYPIST DISTRICT AND
|
April 27, 2006 |
|
KULSUM BAI Vs. D C M SHRIRAM CONSOLIDATED LIMITED
|
March 1, 2006 |
|
KULSUM BAI Vs. D.C.M. SHRIRAM CONSOLIDATED LTD
|
March 31, 2006 |
|
KUMERSINGH Vs. STATE OF MADHYA PRADESH
|
December 11, 2006 |
|
KUNDAN SINGH Vs. STATE OF MP
|
December 2, 2006 |
|
KUNJILAL GUPTA Vs. STATE OF M.P.
|
January 25, 2006 |
|
KUNTI AHIRWAR Vs. STATE OF M P
|
November 9, 2006 |
|
KUSUM Vs. STATE OF MADHYA PRADESH
|
February 6, 2006 |
|
KUSUMCHAND SHARADCHAND Vs. UNION OF INDIA
|
January 10, 2006 |
|
KUTUBUDDIN Vs. ISHRAT BEGUM
|
March 31, 2006 |
|
KUWARLAL GOND Vs. SUB-DIVISIONAL OFFICER (REVENUE), JABALPUR AND OTHERS
|
September 12, 2006 |
|
LACHHOBAI Vs. GUDDOBAI
|
January 20, 2006 |
|
LAKHAN HARI YADAV Vs. STATE OF M P
|
September 26, 2006 |
|
LAKHAN PRAKASH SHRIVASTAVA Vs. PRESIDING OFFICER
|
January 24, 2006 |
|
LAL SAHEB SINGH Vs. M.P. ELECTRICITY BOARD, RAMPUR AND ANOTHER
|
February 8, 2006 |
|
LALAMADAS S/O ROOPDAS LILHARE Vs. VIDYAWATIM W/O UMADAS LILHARE AND OTHERS
|
September 26, 2006 |
|
LALIT JAGGI Vs. STATE OG MP
|
January 17, 2006 |
|
LALIT KUMAR Vs. STATE OF M.P.
|
December 5, 2006 |
|
LALTA PRASAD MISHRA Vs. STATE OF M. P.
|
December 2, 2006 |
|
Laxman Vs. State of M. P.
|
September 18, 2006 |
|
LAXMAN S/O HIRALAL AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 31, 2006 |
|
Laxman Singh Vs. Union of India
|
June 26, 2006 |
|
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 19, 2006 |
|
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
|
November 29, 2006 |
|
LAXMAN SINGH Vs. STATE OF M.P
|
November 6, 2006 |
|
LAXMAN SINGH GURJAR Vs. STATE OF M P
|
December 6, 2006 |
|
Laxman Tripathi Vs. State of M.P.
|
March 3, 2006 |
|
LAXMAN TRIPATHI SHRI BAIKUNTH PRASAD TIPATHI Vs. STATE OF MADHYA PRADESH
|
March 3, 2006 |
|
LAXMANDAS Vs. AMAR ROCHWANI
|
September 5, 2006 |
|
LAXMANDAS Vs. RAJU THAKUR
|
July 29, 2006 |
|
LAXMI BHARGWA Vs. MAHESH BHARGWA
|
September 29, 2006 |
|
LAXMI NARAYAN Vs. STATE OF M.P.
|
November 17, 2006 |
|
LAXMI NARAYAN AND ANOTHER Vs. AJENDRA KUMAR
|
December 7, 2006 |
|
LAXMICHAND AND OTHERS Vs. SMT. MOOLA BAI AND OTHERS
|
December 12, 2006 |
|
LAXMICHAND DAYABHAI EXPORTS COMPANY Vs. PRESTIGE FOOD LTD
|
January 9, 2006 |
|
Lehja Vs. Sewanti
|
July 27, 2006 |
|
Lurchriya Vs. State of M.P.
|
February 16, 2006 |
|
M P E B DIPLOMA ENGINEERS ASSOCIATION Vs. M P ELECTRICITY BOARD
|
March 23, 2006 |
|
M P ELECTRICITY BOARD Vs. SRIKANT CHOURAHA LATE SRI SHIVARATHAN CHOURAHA THE PRESSIDING OFFICER
|
April 25, 2006 |
|
M P ELECTRICITY BOARD Vs. MANOJ KUMAR
|
January 10, 2006 |
|
M P POLICE HOUSING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURTMANAGING DIRECTOR M P POLICE HOUSING
|
May 15, 2006 |
|
M P POLICE HOUSING CORPORATION LTD Vs. LAKSHMI THAKUR
|
November 17, 2006 |
|
M P PUBLIC SERVICE COMMISSION Vs. DASHRATH SINGH
|
February 2, 2006 |
|
M P RAJYA BEEJ AVAM FARM VIKAS NIGAM Vs. MANOHAR LAL RATHI
|
March 23, 2006 |
|
M P RAJYA SAHKAARI KRISHI AUR GRAMIN VIKAS BANK LTD Vs. VISHNU PRASAD PANDE
|
April 20, 2006 |
|
M P SAHKARI KRISHI AUR GRAMIN VIKAS BANK Vs. M P RAJYA SAHKARI KRISHI AUR GRAMIN VIKAS BANK LTD
|
March 8, 2006 |
|
M P STATE CO OPERATIVE DAIRY FEDERATION LTD Vs. BHAGWANDAS SAHU
|
February 2, 2006 |
|
M P STATE CO-OPERATIVE MARKETING FEDERATION Vs. MUNICIPAL CORPORATION
|
March 23, 2006 |
|
M P STATE CO-OPERATIVE UNION LTD Vs. STATE OF M P
|
January 5, 2006 |
|
M. S. BANGA Vs. BHISHAM SINGH
|
October 9, 2006 |
|
M. SHANMUGAN PANDIYAN Vs. MADHYA PRADESH ELECTRICITY BOARD AND OTHERS
|
August 23, 2006 |
|
M.K. RAI Vs. STATE OF M.P.
|
October 6, 2006 |
|
M.M. SIDDIQUI Vs. STATE OF M.P.
|
December 4, 2006 |
|
M.P. RE-ROLLING MILLS Vs. M.P. STATE ELECTRICITY BOARD AND ANOTHER
|
November 23, 2006 |
|
M.P.State Co-operative Union Ltd.,(A Co-operative Society registered under the Vs. State of M.P.through the Secretary, Department of Labour Welfare, Govt.of
|
January 5, 2006 |
|
M/S GANDHI CONSTRUCTION COMPANY Vs. STATE OF M.P.
|
April 13, 2006 |
|
M/S. GANDHI CONSTRUCTION CO. ENGINEERS AND CONTRACTORS Vs. STATE OF MADHYA PRADESH
|
April 13, 2006 |
|
MAATWAR SINGH Vs. STATE OF M.P.
|
July 14, 2006 |
|
MADAN Vs. STATE OF M P
|
May 12, 2006 |
|
MADAN SINGH Vs. BAPULAL
|
January 4, 2006 |
|
MADANLAL Vs. SURJEET SINGH
|
July 5, 2006 |
|
MADANLAL S/O NANDAJI AND ANOTHER Vs. STATE OF M.P.
|
December 12, 2006 |
|
MADARSA TAKBIMUL QURAN Vs. FATIMA BI
|
January 31, 2006 |
|
MADHU PASREEJA Vs. MUNICIPAL CORPORATION
|
March 14, 2006 |
|
MADHUKANTA VYAS Vs. ANTRAM BATHAM
|
February 2, 2006 |
|
MADHUKAR MAHAR Vs. UNION OF INDIA
|
November 7, 2006 |
|
MADHYA PRADESH DUGDH MAHA SANGH Vs. RAKESH SHRIVASTAVA
|
May 4, 2006 |
|
MADHYA PRADESH ELECTRECITY BOARD Vs. SUNDER BAI
|
May 5, 2006 |
|
MADHYA PRADESH ELECTRICITY BOARD Vs. VIJAY KUMAR VISHWAKARMA SHRI MOTILAL VISHWAKARMA THE PRESIDING OFFICER
|
March 13, 2006 |
|
MADHYA PRADESH ELECTRICITY BOARD, RAMPUR Vs. CHOUDHARY & SONS (FORGINGS) PVT. LTD.
|
October 30, 2006 |
|
MADHYA PRADESH RAJYA BEEJ AVAM FARM VIKAS NIGAM & ANR. Vs. MANOHAR LAL RATHI & 8 ORS.
|
March 24, 2006 |
|
MADHYA PRADESH RAJYA SAHKARI BANK MARYADIT BHOPAL Vs. STATE OF MADHYA PRADESH
|
January 27, 2006 |
|
MADHYA PRADESH ROAD TRANSPORT CORPORATION Vs. STATE INDUSTRIAL COURT PRESIDING OFFICER LABOUR COURT AND LALLAN SINGH
|
March 7, 2006 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NARENDRA
|
February 20, 2006 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. WAHIDAN
|
September 7, 2006 |
|
MADIYA ALIAS MAHADEV Vs. STATE OF M P
|
January 5, 2006 |
|
MAHADEV Vs. STATE OF MADHYA PRADESH
|
January 16, 2006 |
|
MAHAKAUSHAL BUILDERS WELFARE ASSOCIATION Vs. SUPDT OF CUS AND C EX
|
March 14, 2006 |
|
MAHANT SHRI TRILOK DAS GURU Vs. SITA BAI
|
March 29, 2006 |
|
MAHARAJA JIWAJIRAO EDUCATION SOCIETY AND SHRI PRATAP BHANU SHARMA Vs. STATE OF MADHYA PRADESH
|
April 10, 2006 |
|
MAHARSHI MAHESH YOGI VEDIC VISHWA VIDYALAYA Vs. RAJEEV SAXENA
|
May 3, 2006 |
|
MAHAVEER SINGH PARMAR Vs. STATE OF M P
|
March 9, 2006 |
|
MAHAVIR CHOUDHARY Vs. STATE OF M.P. AND OTHERS
|
May 8, 2006 |
|
MAHENDRA KUMAR Vs. STATE OF M P AND ORS
|
October 10, 2006 |
|
MAHENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
September 15, 2006 |
|
MAHENDRA SINGH THAKUR Vs. STATE OF M P
|
November 14, 2006 |
|
Mahesh Chand Sharma Vs. Union of India
|
September 5, 2006 |
|
MAHESH JOSHI Vs. SANAT KUMAR JAIN
|
July 20, 2006 |
|
MAHESH JOSHI Vs. STATE OF M P
|
February 27, 2006 |
|
MAHESH KUMAR SARATE SHRI PHOOL CHAND SARATE Vs. MADHYA PRADESH ADIVASI VITTA AVAM VIKAS NIGAM
|
March 21, 2006 |
|
Mahesh Prasad Shukla Vs. State Bank of India
|
January 1, 2006 |
|
MAHIL FIBERS Vs. SAAI AGRO INDUSTRIES PLANT
|
November 27, 2006 |
|
MAHILA BUTI SINGH Vs. STATE OF M P
|
May 18, 2006 |
|
MAJOR B MISHRA SL 3078 SHRI JAGNANDAN MISHRA Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE CHIEF OF ARMY STAFF ARMY
|
March 9, 2006 |
|
MAJOR SUBODH SHUKLA Vs. MAJOR R S DUDEE
|
May 11, 2006 |
|
MAKHAN SINGH KOMAL SINGH DANGI AND BADAL SINGH DEV SINGH DANGI Vs. STATE OF MADHYA PRADESH
|
March 31, 2006 |
|
MALAM SINGH Vs. RAM PRASAD DESHWALI
|
April 20, 2006 |
|
MALWA TEXTURISING PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 20, 2006 |
|
MAMTA TRAVELS Vs. DHANU RAIKWAR
|
July 27, 2006 |
|
MAMTA TRAVELS Vs. DHANU RAJKWAR
|
July 28, 2006 |
|
MAMTABAI Vs. STATE OF M P
|
October 11, 2006 |
|
MAN SINGH Vs. STATE OF M P
|
February 15, 2006 |
|
MAN SINGH Vs. STATE OF M.P
|
March 23, 2006 |
|
MANAGER PERFECT INDUSTRIAL AGENCY Vs. REGIONAL PROVIDENT COMMISSIONER
|
February 20, 2006 |
|
MANAGER THE ORIENTAL INSURANCE COMPANY LTD Vs. MANTOLA
|
February 27, 2006 |
|
Mandir Prabandh Samiti Shakyawar Kori Samaj Vs. Panjiyak Lok Nyas, Gwalior
|
September 11, 2006 |
|
Mangalya Vs. State of M.P.
|
April 17, 2006 |
|
MANGESH Vs. JAGDISH & ORS
|
May 12, 2006 |
|
MANGILAL Vs. CENTRAL CENTRAL NARCOTICE BUREAU
|
February 13, 2006 |
|
Mangleshwar Singh Vs. Vijay
|
January 9, 2006 |
|
MANGUSINGH Vs. STATE OF MADHYA PRADESH
|
May 11, 2006 |
|
Maniram Yadav Vs. State of M.P.
|
May 2, 2006 |
|
MANISH DAS Vs. STATE OF U P
|
July 14, 2006 |
|
MANISHA LALWANI Vs. DR. D.V. PAUL
|
May 4, 2006 |
|
Manjalt @ Mahendra Vs. State of M.P.
|
May 20, 2006 |
|
MANJLA ALIAS MAHENDRA Vs. STATE OF MADHYA PRADESH
|
May 20, 2006 |
|
MANJU RAGHUVANSHI Vs. DILIP SINGH RAGHUVANSHI
|
July 6, 2006 |
|
MANMOHAN KAUL Vs. HINDUSTAN COPPER LIMITED
|
March 2, 2006 |
|
MANOJ KUMAR Vs. MUNICIPAL CORPORATION
|
April 27, 2006 |
|
MANOJ KUMAR Vs. ASHOK KUMAR JAIN AND ANOTHER
|
May 22, 2006 |
|
MANOJ TARWALA Vs. STATE OF MADHYA PRADESH
|
July 6, 2006 |
|
MANSIK CHIKTSALAYA Vs. STATE OF M P
|
May 18, 2006 |
|
MANSINGH Vs. STATE OF M P
|
September 7, 2006 |
|
MANSUKHLAL RATANLAL JAIN Vs. UNION OF INDIA
|
June 28, 2006 |
|
Manti Bai Vs. State of M.P.
|
September 8, 2006 |
|
MANTRAM SAHU Vs. DIRECTOR DTE OF DEFENCES ESTATE MINISTRY OF DEFENCE THE CANTONMENT BOARD
|
May 15, 2006 |
|
MARBLE CITY MOTORS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
April 20, 2006 |
|
MATADIN Vs. STATE OF M P
|
August 23, 2006 |
|
Matadin Vs. State of M.P.
|
May 1, 2006 |
|
MAYANK ALIAS VAIBHAVA Vs. PUBLIC IN GENRAL
|
August 4, 2006 |
|
MAYAPATI SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
May 16, 2006 |
|
MEENA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 16, 2006 |
|
Meena Mandeliya Vs. State of M.P.
|
September 8, 2006 |
|
MEERA DEVI Vs. STATE OF MP
|
March 29, 2006 |
|
MEERA JAMIL Vs. BHOPAL VIKAS PRADHIKARAN
|
February 15, 2006 |
|
MIDLAND PLASTICS LTD Vs. UNION OF INDIA
|
April 20, 2006 |
|
MITHIESH Vs. BRIJENDRA SINGH BAGHEI
|
July 12, 2006 |
|
MITHU LAL SONI Vs. RAMLAL SONI
|
November 27, 2006 |
|
MODI GAS SERVICE Vs. STATE OF MADHYA PRADESH
|
March 22, 2006 |
|
MOHABBAT KARSAN Vs. STATE OF M P
|
May 9, 2006 |
|
MOHAMMAD ALI Vs. STATE OF M P
|
January 27, 2006 |
|
Mohammad Anwar Qureshi Vs. State of M.P.
|
February 27, 2006 |
|
MOHAMMAD ISHA KHAN Vs. STATE OF M P
|
April 19, 2006 |
|
MOHAMMAD SAFIQ Vs. INSPECTOR LABOUR
|
November 13, 2006 |
|
MOHANLAL Vs. LAD KUNWAR BAI
|
October 17, 2006 |
|
MOHANLAL Vs. STATE OF M P
|
August 24, 2006 |
|
MOHANSINGH S/O LACHCHHU AND OTHERS Vs. STATE OF M.P.
|
September 20, 2006 |
|
MOHAR SINGH Vs. GORELAL AND OTHERS
|
November 21, 2006 |
|
MOHAR SINGH Vs. LAKHAN SINGH
|
May 16, 2006 |
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MOHD LATIF Vs. RASHID KHAN
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February 1, 2006 |
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MOHD LATIF Vs. RASHID KHAN
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September 1, 2006 |
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MOHD MANSUR ALI KHAN Vs. SAIFIA EDUCATION SOCIETY BHOPAL
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February 22, 2006 |
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MOHD MUKHATYAR Vs. MIRZA MUKTADEER
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April 24, 2006 |
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MOHD NAWAB Vs. MANOJ KUMAR
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August 10, 2006 |
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MOHD NAZEER Vs. STATE OF MADHYA PRADESH
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August 1, 2006 |
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MOHD RIYAJ ABDUL LATIF Vs. STATE OF MADHYA PRADESH
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April 27, 2006 |
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Mohd. Chandkhan Vs. Sub-Divisional Officer (Revenue), Shajapur
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February 16, 2006 |
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MOHD. YUNUS Vs. RAMESH CHOUKSEY
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November 30, 2006 |
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Mohmmad Ali Vs. State of M.P.
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January 27, 2006 |
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MOOL CHAND SONI Vs. STATE OF M P
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December 10, 2006 |
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MOOL CHAND SONI Vs. STATE OF M.P. AND OTHERS
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November 10, 2006 |
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MOTILAL Vs. SHAKEER BEG
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November 22, 2006 |
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MUKESH Vs. STATE OF MADHYA PRADESH
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January 24, 2006 |
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MUKESH JAIN Vs. RANJAN JAIN
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December 13, 2006 |
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MUKESH JAIN Vs. STATE OF M P
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September 1, 2006 |
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MUKESH KUMAR SHARMA Vs. RAMDUTT
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January 5, 2006 |
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MUKESH KUMAR SINGHAL Vs. NAGAR PALIKA PARISHAD
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February 7, 2006 |
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MUKHTAR AHMAD KHAN Vs. CHIEF PERSONNEL OFFICER
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October 10, 2006 |
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MULAI Vs. STATE OF M P
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May 16, 2006 |
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MUNEER KHAN Vs. JASWANT SINGH
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May 3, 2006 |
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MUNICIPAL CORPORATION GWALIOR Vs. LURINDAMAL
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December 6, 2006 |
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Municipal Corporation, Bhopal Vs. Mitthulal
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September 26, 2006 |
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Municipal Council, Samrala Vs. Sukhwindar Kaur
|
August 8, 2006 |
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MUNNA Vs. STATE OF MADHYA PRADESH
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April 20, 2006 |
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MUNNA @ RAMNARAYAN S/O GHASIRAM SHARMA AND ANOTHER Vs. STATE OF M.P.
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October 4, 2006 |
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MUNNA LAL Vs. CHIRONJILAL
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July 25, 2006 |
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MUNNA LAL YADAV Vs. HARI SINGH GOUR
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January 30, 2006 |
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MUNNALAL Vs. STATE OF M.P.
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September 29, 2006 |
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MUNNALAL Vs. STATE OF M.P
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April 4, 2006 |
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MUNNALAL AGARWAL Vs. STATE OF MADHYA PRADESH
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March 13, 2006 |
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MUNNALAL DUBEY Vs. STATE OF M.P.
|
November 10, 2006 |
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MUNNI GUPTA Vs. ASHA SINGH
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August 25, 2006 |
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MUNNIBAI GOPAL PRASAD Vs. BARELAL LODHI
|
May 19, 2006 |
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MURARI LAL Vs. RUKHASANA
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March 14, 2006 |
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MURARI RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS
|
January 13, 2006 |
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MURLI DHAR SINGH Vs. MADHYA PRADESH NAGRIK APURTI NIGAM LTD
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March 6, 2006 |
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N HANUMANTHA NO 920990014 CONSTABLE/BUGLER NETASHAPPA Vs. UNION OF INDIA
|
April 25, 2006 |
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N K JAIN LATE SHRI GORELAL JAIN Vs. M P ELECTRICITY BOARD
|
March 9, 2006 |
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N. K. SABARWAL Vs. RAUF KHAN
|
May 19, 2006 |
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N. K. SABARWAL Vs. RAUF KHAN
|
May 25, 2006 |
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N.C. GUPTA Vs. STATE OF MP
|
October 27, 2006 |
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N.K. MODY, J. MOTISINGH BAGHEL Vs. COLLECTOR, JHABUA
|
May 5, 2006 |
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NAGAR PALIKA NIGAM Vs. GOPAL KRISHNA
|
February 10, 2006 |
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NAGAR PALIKA PARISHAD Vs. BABULAL & ORS.
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April 20, 2006 |
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NAGAR PANCHAYAT AND STATE OF MADHYA PRADESH Vs. W C L SUB-AREA JOHILA NOUROZABAD COLLIERY
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April 25, 2006 |
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NALINI Vs. MUKHTYARSINGH
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July 5, 2006 |
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NAMDEO Vs. STATE OF MADHYA PRADESH
|
August 7, 2006 |
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NANDA Vs. STATE OF MADHYA PRADESH
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May 11, 2006 |
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NANDLAL Vs. STATE OF MAHARASHTRA
|
November 22, 2006 |
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NANHE KHAN Vs. GEETABAI
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January 19, 2006 |
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NANHIBAI Vs. GOVINDRAO
|
July 26, 2006 |
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NANURAM YADAV Vs. REGISTRAR COOPERATIVE SOCIETIES
|
April 19, 2006 |
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NARAIN SINGH Vs. SADHU SINGH
|
July 26, 2006 |
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NARAYAN Vs. SITARAM
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June 29, 2006 |
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NARAYAN PRASAD PANDEY Vs. OM PRAKASH MAHENDRA
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March 9, 2006 |
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NARENDRA Vs. B C M HIGHER SECONDARY SCHOOL
|
September 7, 2006 |
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NARENDRA GUPTA Vs. SHARDA SARAN SHRIVASTAVA
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February 8, 2006 |
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NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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August 3, 2006 |
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NARENDRA YADAV LATE KISHANLAL YADAV Vs. CHIEF MUNICIPAL OFFICER MUNICIPAL COUNCIL AND APPELLATE AUTHORITY/COLLECTOR
|
March 8, 2006 |
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NARESH CHANDRA JAIN Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
|
February 27, 2006 |
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NARMADA BACHAO ANDOLAN Vs. NARMADA HYDROELECTIC DEVELOPMENT CORP
|
September 8, 2006 |
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NARMADA PRASAD VISHWAKARMA Vs. SURESHCHAND
|
December 15, 2006 |
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NARMADA VALLEY DEVELOPMENT AUTHORITY Vs. NARMADA CONSTRUCTION
|
November 13, 2006 |
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NARMADA VALLEY DEVELOPMENT AUTHORITY AND OTHERS Vs. VASUDEV R. MENDIRATTA AND ANOTHER
|
January 27, 2006 |
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NARU Vs. STATE OF MP
|
April 27, 2006 |
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NARULAL Vs. STATE OF MADHYA PRADESH
|
April 12, 2006 |
|
Nasroola Khan Vs. State of M.P.
|
November 28, 2006 |
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NATHULAL JAIN Vs. M P WAREHOUSING LOGISTICS COR
|
March 8, 2006 |
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NATHURAM AND OTHERS Vs. RAGHUVEERDAS
|
February 24, 2006 |
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NATHURAM SEN Vs. DISTRICT CENTRAL CO-OPERATIVE BANK
|
August 7, 2006 |
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NATHUSINGH RAJPUT Vs. STATE OF M P
|
November 28, 2006 |
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NATIONAL INSURANCE CO LTD Vs. JAGDISH SINGH
|
December 6, 2006 |
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NATIONAL INSURANCE CO LTD Vs. ROHTI
|
August 31, 2006 |
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NATIONAL INSURANCE CO LTD Vs. KISHORE KUMAR LALWANI
|
September 26, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MANJU
|
September 20, 2006 |
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NATIONAL INSURANCE CO LTD Vs. PREMA BAI
|
March 14, 2006 |
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NATIONAL INSURANCE CO LTD Vs. AKHILESH DWIVEDI
|
April 10, 2006 |
|
National Insurance Co. Ltd. Vs. Kamla Bai
|
August 21, 2006 |
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NATIONAL INSURANCE COMPANY Vs. UMA SHANKER
|
February 7, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KESHAR BAI & ORS
|
February 27, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHHOTELAL PYASI
|
January 3, 2006 |
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NATIONAL INSURANCE COMPANY LTD. Vs. AKHILESH DWIVEDI
|
April 19, 2006 |
|
NATTHU Vs. STATE OF MADHYA PRADESH
|
January 24, 2006 |
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NAV BHARAT CORPORATION Vs. MADHYA PRADESH ELECTRICITY BOARD
|
January 12, 2006 |
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NDIAN INFRASTRUCTURE EQUIPMENT LTD. Vs. CHECK-POST OFFICER, COMMERCIAL TAX DEPARTMENT, KHILCCHIPUR
|
April 12, 2006 |
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NEELESH KUMAR JAIN Vs. STATE OF MP
|
May 11, 2006 |
|
NEHA Vs. MUKESH
|
April 18, 2006 |
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NEHA AGRAWAL Vs. ASHOK KUMAR MEHTA
|
August 29, 2006 |
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NEPA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 4, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. SAROJ
|
August 29, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. SANDEEP CHANPURIA
|
April 5, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. GIRVARNATH
|
May 19, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. PRAMILA
|
July 10, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. SHANTIBAI KANHAIYALAL
|
February 15, 2006 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMVILAS VGAYVARGIYA
|
November 2, 2006 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. HARI KISHAN GURJAR AND OTHERS
|
August 17, 2006 |
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NIKHIL S/O DR. VINOD GUPTA AND ANOTHER Vs. STATE OF M. P. AND OTHERS
|
December 5, 2006 |
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NILABAI Vs. RAMESWAR GIRI
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January 23, 2006 |
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NILESH KUMAR Vs. BAPULAL
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May 5, 2006 |
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NIRAJ DESAI Vs. STATE OF M P
|
November 8, 2006 |
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NIRBHAY RAM Vs. STATE OF MADHYA PRADESH
|
April 12, 2006 |
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NIRMAL KUMAR JAIN Vs. STATE OF M P
|
November 15, 2006 |
|
NIRMALA(SMT.) Vs. FAZAL KHAN
|
September 11, 2006 |
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NISHIT CONSTRUCTION COMPANY PVT LTD Vs. INCOME TAX OFFICER
|
April 19, 2006 |
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NOHRI KOL Vs. LAZIM KHAN
|
January 17, 2006 |
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NOOR MOHAMMAD Vs. DEV BUX
|
February 10, 2006 |
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NTPC/VSTPP, VINDHYA NAGAR, SIDHI Vs. RAJWATI PANIKA
|
July 19, 2006 |
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OM PRAKASH Vs. GORDHAN
|
March 29, 2006 |
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OM PRAKASH Vs. STATE OF M P
|
June 27, 2006 |
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Om Prakash Agrawal Vs. Gwalior Sugar Co. Ltd.
|
July 18, 2006 |
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OMPRAKASH Vs. STATE OF M P
|
August 18, 2006 |
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Orient Paper & Industries Ltd. Vs. State of M.P.
|
November 9, 2006 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMLAL ALIAS RAMU
|
May 5, 2006 |
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Oriental Institute of Science and Technology, Bhopal Vs. State of M.P.
|
October 6, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. SHEELA BAI
|
July 12, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. CHOODAMANI SINGH
|
January 10, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. DILIP KUMAR
|
September 21, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. NARAYANI MODI
|
October 18, 2006 |
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ORIENTAL INSURANCE CO. LTD. Vs. VAIKUNTHI BAI
|
September 28, 2006 |
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ORIENTAL INSURANCE COMPANY Vs. MISRO DEVI AND ORS.
|
February 7, 2006 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SUKRATI BAI
|
September 15, 2006 |
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P K SUKLA Vs. EXECUTIVE ENGINEER
|
March 14, 2006 |
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P M MAHESHWAI Vs. M P STATE CO OP BANK
|
October 7, 2006 |
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P.V. NAYAK AND ANOTHER Vs. STATE OF MADHYA PRADESH
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December 13, 2006 |
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PAARSINGH Vs. JUWANSINGH
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March 29, 2006 |
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PACHKI BAI Vs. MANSHA RAM
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January 4, 2006 |
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PADMAKAR DHARMADHIKARI Vs. STATE OF M.P
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March 31, 2006 |
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PANDIT HARDUTT MISHRA Vs. MITHAILAL
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July 12, 2006 |
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PANKAJ JAIN Vs. ABHAY SINGH
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April 20, 2006 |
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Pankaj Saxena Vs. State of M.P.
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October 13, 2006 |
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PAPOO SINGH Vs. STATE OF MADHYA PRADESH
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January 23, 2006 |
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PAPPU KHATIK Vs. STATE OF M P
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May 17, 2006 |
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Paramjeet Kaur Vs. State of M.P.
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July 29, 2006 |
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Parma s/o Kilkota Kachhi Vs. Ratna s/o Dasuwa Kacchi
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August 18, 2006 |
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Parmanand Soni Vs. Radhakrishna Dharmartha Private Trust
|
December 8, 2006 |
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PARVAT Vs. SHEIKH EJAJ
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January 13, 2006 |
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PARVATI Vs. FIROJ
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August 1, 2006 |
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PARVATI BAI Vs. GENDALAL
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July 27, 2006 |
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PATASHI BAI Vs. MANGI LAL
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May 5, 2006 |
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PAVITRA BAI Vs. KANTILAL
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July 5, 2006 |
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PAWAN RAO YALAMANCHAIRUCHI CHOUDHARY Vs. STATE OF M P
|
September 15, 2006 |
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PEE CEE COSMA SOPE LTD Vs. COMMISSIONER OF C EX , INDORE
|
January 25, 2006 |
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PEERU SINGH Vs. JOINT REGISTRAR
|
April 28, 2006 |
|
PETCARE, DIVISION OF TETRAGON CHEMIE PVT. LTD., BANGALORE Vs. M.P. MEDICAL AND SALES REPRESENTATIVE ASSOCIATION, BHOPAL
|
January 6, 2006 |
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PHOOL KUNWAR BAI Vs. SOURAB KHAN
|
July 5, 2006 |
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POONIBAI(SMT.) Vs. GANI MOHAMMAD
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September 27, 2006 |
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POORAN Vs. STATE OF MADHYA PRADESH
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January 18, 2006 |
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POORAN SINGH PALAIYA Vs. LOKAYUKT MADHYA PRADESH
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November 14, 2006 |
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POORANLAL KACHHI Vs. STATE OF M P
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March 9, 2006 |
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PRABHU LAL Vs. BABULAL
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April 24, 2006 |
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Prabhulal Vs. M.P. Electricity Board
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November 15, 2006 |
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PRADEEP KUMAR SONI Vs. STATE OF MADHYA PRADESH
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February 13, 2006 |
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PRADEEP KUMAR TIWARI Vs. STATE OF M.P. AND OTHERS
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February 22, 2006 |
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PRADEEP KUMAR TIWARIDR SUNIL JAIN Vs. STATE OF M P
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May 12, 2006 |
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PRADEEP SONI SHRI R C SONI Vs. CANARA BANK
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March 9, 2006 |
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Pragilal Vs. State of M.P.
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July 18, 2006 |
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PRAHALAD RAI Vs. SHASHI KORI
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November 9, 2006 |
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PRAHLADSINGH S/O KAMALSINGH AND OTHERS Vs. STATE OF M.P.
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August 3, 2006 |
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PRAKASH CHANDRA MALVIYA Vs. HARIOM AGRAWAL
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May 3, 2006 |
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PRAKASH KUMAR Vs. UNION OF INDIA
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August 1, 2006 |
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PRAKASH KUWAR & ORS Vs. USMAN KHAN & ORS
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November 22, 2006 |
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PRAKASH RAI Vs. STATE OF M P
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March 10, 2006 |
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PRAKASHCHAND Vs. STATE OF M P
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November 7, 2006 |
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PRAMOD Vs. STATE OF M P
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January 3, 2006 |
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PRAMOD PACHORI Vs. SURESH CHANDRA
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April 27, 2006 |
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PRAMOD PUJARI Vs. STATE OF M P
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April 18, 2006 |
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PRAMOD SHARMA Vs. SANDEEP KUMAR RAWAT
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August 30, 2006 |
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PRASANA KUMAR VASHISTHA Vs. INDIAN OIL CORPORATION LTD.
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February 21, 2006 |
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PRATHMIK KRISHI SAKH SAHAKARI SANSTHA Vs. RAMESH CHANDRA NAGAR
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January 24, 2006 |
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PRAVEEN Vs. STATE OF M.P.
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September 11, 2006 |
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PRAVEEN KUMAR Vs. KESAR BAI
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August 17, 2006 |
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PRAVEEN SINGH GOYAL Vs. STATE OF MADHYA PRADESH
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October 6, 2006 |
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PRAVEEN VAIDYA Vs. KAILASH
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May 19, 2006 |
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PRAVINCHANDRA Vs. STATE OF M P
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January 18, 2006 |
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PREM ELECTRICALS Vs. MUNICIPAL CORPORATION SINGRAULI
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February 2, 2006 |
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PREM LAL Vs. SMT. JAMNA BAI AND OTHERS
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September 29, 2006 |
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Prem Narayan Vs. State of M.P.
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August 21, 2006 |
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PREM SHANKER VERMA Vs. HAJARILAL RAGHUWANSHI
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September 28, 2006 |
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PREMCHANDRA RAJAK Vs. STATE OF M P
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November 23, 2006 |
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PREMNARAYAN RAMPRASAD Vs. STATE OF MADHYA PRADESH
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February 14, 2006 |
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PREMRAJ Vs. SURESH CHANDRA
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September 4, 2006 |
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PREMSINGH Vs. STATE OF M P
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January 4, 2006 |
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PREMSINGH Vs. STATE OF MADHYA PRADESH
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July 19, 2006 |
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PUNIT PANDEY Vs. STATE OF MADHYA PRADESH
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February 17, 2006 |
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PUNJA Vs. STATE OF M P
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May 18, 2006 |
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PUNTTAI Vs. STATE OF MADHYA PRADESH
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September 29, 2006 |
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PURANLAL SEN Vs. STATE OF M P
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March 1, 2006 |
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PURANMAL BADRILAL GUPTA Vs. STATE OF M P
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November 15, 2006 |
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PURSHOTTAM KHATRI Vs. COMMISSIONER OF INCOME TAX
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May 3, 2006 |
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PUSHPRAJ SINGH Vs. STATE OF MADHYA PRADESH
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March 10, 2006 |
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PYAR SINGH Vs. STATE OF M P
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January 5, 2006 |
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R C CHANDEL LATE SHRI R K CHANDEL Vs. HIGH COURT OF MADHYA PRADESH AT JABALPUR, THROUGH
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April 20, 2006 |
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R K GITE S K GITE EX-ASSISTANT MANAGER STATE BANK OF INDIA Vs. DEPUTY MANAGING DIRECTOR AND CORPORATE DEVELOPMENT OFFICER STATE BANK OF
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April 18, 2006 |
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R K GOYAL Vs. STATE OF M P
|
October 7, 2006 |
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R P GUPTA Vs. STATE OF M P
|
May 4, 2006 |
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R.K. MAHESHWARI Vs. NAGARJUN CONSTRUCTION CO. LTD.
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September 28, 2006 |
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R.P. KHARE Vs. STATE OF M.P. AND OTHERS
|
January 12, 2006 |
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RADHABAI Vs. H K SIDDIQUI
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August 3, 2006 |
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RADHABAI Vs. SUJANSINGH & ANR
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July 7, 2006 |
|
Radheshyam Vs. State of M.P.
|
November 23, 2006 |
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RADHESHYAM AND ORS. Vs. STATE OF M.P. RESPONDENT
|
February 10, 2006 |
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RADHESHYAM S/O DASHRATH Vs. JANKIBAI W/O CHAMPALAL
|
November 30, 2006 |
|
Rafik Khan Vs. Sub-Divisional Officer-cum-Prescribed Authority
|
September 4, 2006 |
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RAFIUDDIN Vs. BHARAT HEAVY ELECTRICALS LTD
|
January 24, 2006 |
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RAGHUNATH SHRIVASTAVA Vs. STATE OF M.P
|
March 13, 2006 |
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RAGHURAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE OF M P
|
March 22, 2006 |
|
RAGHURAJ SINGH Vs. STATE OF M P
|
March 3, 2006 |
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RAGHUVIR SINGH Vs. STATE OF M.P.
|
May 16, 2006 |
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RAGHUWAR PRASAD Vs. RAMADEVI
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January 25, 2006 |
|
RAGHVENDRA Vs. STATE OF M P
|
January 27, 2006 |
|
RAGHVENDRA AND OTHERS Vs. STATE OF M.P
|
January 27, 2006 |
|
RAJ BAHADUR SINGH Vs. STATE OF M P
|
February 7, 2006 |
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RAJ ENTERPRISES Vs. SUL INDIA LIMITED
|
July 21, 2006 |
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RAJ KUMAR AND ASHOK KUMAR MOOLCHAND ALIAS GOLEY JAIN Vs. RADHEY SHYAM CHINTARAM LOHIA AND NAGAR PALIKA PRASHASHAK
|
May 3, 2006 |
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RAJ KUMARI SINGH Vs. RAMBEER
|
September 15, 2006 |
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RAJ LAL PATEL Vs. STATE OF M P
|
April 13, 2006 |
|
RAJA Vs. AJAY
|
November 22, 2006 |
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RAJA BHAIYA TIWARI Vs. BOARD OF SECONDARY EDUCATION
|
April 13, 2006 |
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RAJA BHAIYA TIWARI AND OTHERS Vs. BOARD OF SECONDARY EDUCATION M.P. AND OTHERS
|
April 13, 2006 |
|
RAJAN Vs. STATE OF M.P. THROUGH P.S. BALAKWADA (MADHYA PRADESH)(D.B.)
|
December 8, 2006 |
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RAJAT VIDYARTHI Vs. NARENDRA GOPAL VIDYARTHI
|
April 4, 2006 |
|
RAJEEV PANDEY Vs. MADHAV INSTITUTE OF TECHNOLOGY
|
December 13, 2006 |
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RAJEEV SINHA Vs. SARDAR VALLABBHAI GOVERNMENT POLYTECHNIC COLLEGE BHOPAL
|
September 11, 2006 |
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RAJENDRA Vs. STATE OF M. P.
|
November 14, 2006 |
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RAJENDRA KUMAR JAIN Vs. LAXMI BAI
|
March 9, 2006 |
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RAJENDRA MARAR Vs. STATE OF M P
|
March 10, 2006 |
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RAJENDRA PRASAD TIWARI Vs. STATE OF M P
|
May 4, 2006 |
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RAJENDRA SINGH SHRI SHEOLAL SINGH Vs. PRESIDENT NAGAR PANCHAYAT CHIEF MUNICIPAL OFFICER AND KAMAL NAB SINGH
|
March 7, 2006 |
|
RAJESH GUPTA Vs. PRABHA GUPTA
|
May 20, 2006 |
|
RAJESH KUMAR MOTILAL SONI Vs. COMMISSIONER OF INCOME TAX
|
January 7, 2006 |
|
Rajesh Kumari Vs. Municipal Corporation,Gwalior
|
June 1, 2006 |
|
Rajesh Sharma Vs. State of M.P.
|
October 7, 2006 |
|
Rajesh Sharma Vs. State of M.P.
|
May 9, 2006 |
|
Rajesh Sharma Vs. State of M.P.
|
August 22, 2006 |
|
RAJESH SINGH Vs. STATE OF M P
|
August 1, 2006 |
|
RAJEV DUBEY Vs. KULDEP SINGH THAKUR
|
May 4, 2006 |
|
RAJIV CHOUKSEY Vs. KIRTI CHOUKSEY
|
January 27, 2006 |
|
RAJIV SINHA Vs. SARDAR CALLAB BHAI GOVERNMENT POLYTECHNIC COLLAGE
|
May 11, 2006 |
|
RAJKUMAR Vs. NANDU
|
January 27, 2006 |
|
RAJKUMAR Vs. STATE OF M P
|
March 10, 2006 |
|
RAJKUMAR AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
|
March 27, 2006 |
|
RAJKUMAR OIL MILLS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 18, 2006 |
|
RAJKUNWAR Vs. SWAMI
|
February 17, 2006 |
|
RAJU ALIAS MOHAMMAD AYAZ ALIAS RIYAZ Vs. STATE OF MADHYA PRADESH
|
February 6, 2006 |
|
RAJU ALIAS RAJIV SHARMA Vs. STATE OF M P
|
April 10, 2006 |
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RAJU CONSTRUCTION COMPANY Vs. STATE OF MADHYA PRADESH
|
November 13, 2006 |
|
RAJUL RAJENDRANATH DUBEY Vs. STATE OF M P
|
April 13, 2006 |
|
RAJVEER SINGH SENGAR Vs. JIWAJI UNIVERSITY
|
February 6, 2006 |
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RAKESH ALIAS RAAKA S/O MOOLCHAND Vs. STATE OF M.P.
|
August 3, 2006 |
|
Rakesh Kumar Vs. Munnalal Agrawal
|
September 8, 2006 |
|
Rakesh Kumar Singh Vs. Union of India
|
July 11, 2006 |
|
RAKESH S/O PARSHURAM YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
November 7, 2006 |
|
RAKESH TAPARIA Vs. CIT
|
May 17, 2006 |
|
RAM ASHISH SHUKLA Vs. STATE OF M P
|
July 19, 2006 |
|
Ram Bharti Vs. State of M.P.
|
March 10, 2006 |
|
RAM BIHARI Vs. STATE OF M P
|
January 2, 2006 |
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RAM CHARAN PANDEY SHRI KAMLA PRASAD PANDEY Vs. ZILA SAHAKARI KENDRIYA BANK MARYADIT
|
March 20, 2006 |
|
RAM KISHAN Vs. MANOJ KUMAR
|
April 25, 2006 |
|
Ram Kishan Pal Vs. State of M.P.
|
July 5, 2006 |
|
RAM KISHORE PIPLEWAR SHRI BALIRAM PIPLEWAR Vs. STATE OF M P
|
February 16, 2006 |
|
RAM KISHORE SINGH Vs. NIRMALA DEVI KUSHWAHA
|
May 4, 2006 |
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RAM NARAYAN Vs. RAM SAKHA
|
August 28, 2006 |
|
RAM NIWAS SHUKLA Vs. STATE OF M P
|
February 6, 2006 |
|
RAM NIWAS VERMA Vs. STATE OF MADHYA PRADESH AND ORS.
|
February 27, 2006 |
|
RAM PRAKASH Vs. STATE OF MADHYA PRADESH
|
January 3, 2006 |
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RAM PRASAD MALVIYA Vs. STATE OF M P
|
August 24, 2006 |
|
RAM PRASAD MANDAL Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA SHAHDOL
|
April 20, 2006 |
|
RAM PYARI Vs. JAIPALSINGH
|
April 19, 2006 |
|
RAM SHARAN PRASAD Vs. UNION OF INDIA
|
February 17, 2006 |
|
RAMA DEVI Vs. STATE OF M.P.
|
July 19, 2006 |
|
RAMA RIYU GAULI Vs. SHEIK MATIN SHEIKH USMAN
|
April 13, 2006 |
|
RAMANTI DEVI WIFE OF LATE SIGNALMAN KEDAR PRASAD Vs. UNION OF INDIA
|
April 26, 2006 |
|
RAMANUJ PANDEY NARABADA PRASAD PANDEY Vs. STATE OF MADHYA PRADESH
|
April 4, 2006 |
|
RAMASHANKAR MISHRA Vs. JOINT REGISTRAR COOP SOCIETIES
|
April 7, 2006 |
|
RAMAVATAR SHRI DADURAM Vs. STATE OF MADHYA PRADESH
|
February 6, 2006 |
|
Ramavtar Budhouwa Vs. Susheela Singh
|
May 29, 2006 |
|
RAMAYANA PRASAD PATHAK Vs. STATE OF M P
|
May 9, 2006 |
|
RAMBAI Vs. MAHESH SINGH
|
June 29, 2006 |
|
RAMBHARTI Vs. STATE OF MADHYA PRADESH
|
March 10, 2006 |
|
RAMCHANDRA Vs. SHIVNARAYAN
|
April 4, 2006 |
|
RAMCHANDRA Vs. PAPPURAM
|
April 18, 2006 |
|
RAMDAYAL Vs. KAILASH LODHI
|
December 14, 2006 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
May 18, 2006 |
|
RAMESH Vs. SMT. RAMSHRI
|
November 16, 2006 |
|
RAMESH Vs. STATE OF M. P.
|
October 11, 2006 |
|
RAMESH ALIAS BABU Vs. STATE OF MADHYA PRADESH
|
March 22, 2006 |
|
RAMESH CHAND Vs. GORA BAI
|
December 8, 2006 |
|
RAMESH CHAND RATHORE Vs. RAM PRAKASH TIWARI
|
October 26, 2006 |
|
RAMESH KURARIA Vs. UNION OF INDIA
|
September 14, 2006 |
|
RAMESHCHANDRA Vs. RAJENDRA PRASAD
|
February 6, 2006 |
|
RAMESHWAR Vs. KAMALLUDDIN & ORS
|
May 20, 2006 |
|
RAMESHWAR PRASAD Vs. SHANTI DEVI
|
January 2, 2006 |
|
RAMESHWAR PRASAD Vs. GOVIND RAO
|
July 11, 2006 |
|
RAMESHWARLAL PUROHIT Vs. COMMISSIONER OF INCOME-TAX
|
April 13, 2006 |
|
RAMJI KHARYA Vs. MURLIDHAR
|
February 3, 2006 |
|
RAMKISHAN Vs. STATE OF M P
|
July 18, 2006 |
|
RAMKISHORE YADAV Vs. CHAUDA
|
February 6, 2006 |
|
RAMRATAN Vs. STATE OF M P
|
December 1, 2006 |
|
RAMRATAN Vs. STATE OF MP.
|
January 10, 2006 |
|
RAMSINGH Vs. STATE OF M P
|
October 27, 2006 |
|
RAMSIYA Vs. STATE OF M P
|
March 3, 2006 |
|
RAN SINGH SIKARWAR Vs. STATE OF M P
|
February 17, 2006 |
|
RANCHOD BHAI Vs. AMRSINGH
|
September 1, 2006 |
|
RANJEET SINGH Vs. BHAGWAN SINGH
|
January 12, 2006 |
|
RANJEET SINGH ALIAS DARA Vs. STATE OF M P
|
March 13, 2006 |
|
RANNO DEVI Vs. SURENDRA KUMAR
|
July 6, 2006 |
|
RASID KHAN ALADAD KHAN Vs. JAGGU AND BHAGWAN DAS BOTH GANGARAM LODHI
|
April 13, 2006 |
|
RATAN BHAVANA Vs. ATAMA RAM NANDRAM AND M P STATE
|
May 3, 2006 |
|
RATAN KUMAR SAVNANI Vs. LAKHANLAL AGRAWAL AND OTHERS
|
December 6, 2006 |
|
RATAN LAL Vs. PURUSHOTTAM
|
September 28, 2006 |
|
RATAN LAL Vs. ASSISTANT REGISTRAR
|
June 2, 2006 |
|
RATANLAL KUSHWAH Vs. DY REGISTRAR
|
May 15, 2006 |
|
RATLAM SAHAKARI VIPNAN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 17, 2006 |
|
RATNA Vs. DURGA PRASAD
|
September 26, 2006 |
|
RATNZAN KHAN Vs. DEVENDRA KUMAR
|
July 4, 2006 |
|
Ravi Vs. State of M.P.
|
May 12, 2006 |
|
Ravi Construction Co. Vs. Somvanshi Arya Kshatriya Samaj
|
September 13, 2006 |
|
RAVI KANT BANSAL Vs. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM
|
April 8, 2006 |
|
RAVI KANT BANSAL ENGINEERS AND CONTRACTORS Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
|
April 7, 2006 |
|
Ravi Kumar Khare Vs. Municipal Council, Betul
|
January 13, 2006 |
|
RAVI LALWANI Vs. ALVIN WILL CURE LABORATORIES PVT LTD
|
September 15, 2006 |
|
Ravi Shankar Vajpayee Vs. M.P. State Electricity Board
|
August 31, 2006 |
|
Ravikant Bansal Vs. M.P. Audyogik Kendra Vikas Nigam, Gwalior
|
July 11, 2006 |
|
RAVINDRA KHANWALKAR Vs. GANPATI KHANWALKAR
|
June 27, 2006 |
|
RAVINDRA SINGH Vs. SUB-DIVISIONAL OFFICER-CUM-PRESCRIBED AUTHORITY
|
April 18, 2006 |
|
RAVISHANKAR AHIRWAR Vs. PRESIDING OFFICER, MPSEB
|
November 3, 2006 |
|
RAYEES KHAN Vs. STATE OF M. P.
|
September 6, 2006 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAM KUMAR SURESH KUMAR TIMBER MERCHANT
|
January 10, 2006 |
|
REGISTRAR M P AYURVEDIC TATHA UNANI CHIKTSA PADHATI AVAM PRAKRATIK CHIKITSA Vs. BHAGWANDAS RELWANI
|
May 9, 2006 |
|
REKHA MATHUR Vs. PRINCIPAL SECRETARY CO OPERATIVE DEPARTMENT
|
August 21, 2006 |
|
RINKU @ PANKAJ JAIN Vs. STATE OF MP
|
April 27, 2006 |
|
Ritesh Chakarvarti Vs. State of M.P.
|
September 29, 2006 |
|
RITESH CHAKRAVARTI Vs. STATE OF MADHYA PRADESH
|
January 24, 2006 |
|
ROOPLEKHA Vs. STATE OF M.P.
|
February 6, 2006 |
|
Rooprani Vs. Sub-Divisional Officer, Damoh
|
July 31, 2006 |
|
RUCHI CHOUDHARI AND ANOTHER Vs. JUDGES COMMITTEE AND OTHERS
|
September 15, 2006 |
|
RUDRA PRASAD MISHRA Vs. M P URJA VIKAS NIGAM LIMITED
|
December 11, 2006 |
|
RUGNATH Vs. STATE OF M P
|
April 4, 2006 |
|
RUNNA BAI Vs. SHIVRAM KUSHWAHA
|
November 28, 2006 |
|
S B DIXIT Vs. STATE BANK OF INDIA
|
April 17, 2006 |
|
S H DHUMALE Vs. UNION OF INDIA
|
May 2, 2006 |
|
S K SETHI Vs. FOOD CORPORATION OF INDIA
|
July 18, 2006 |
|
S K SHARMA Vs. GENERAL MANAGER RAILWAY
|
December 7, 2006 |
|
S N CHATURVEDI Vs. STATE OF M P
|
April 10, 2006 |
|
S S GUPTADR MRS NEETA PARASHAR Vs. STATE OF MADHYA PRADESH
|
April 25, 2006 |
|
S.P. ANAND Vs. U.O.I & ORS.
|
August 17, 2006 |
|
S.S. VATWE Vs. STATE OF M. P.
|
July 20, 2006 |
|
SABU ALIAS SHAHBUDDIN Vs. STATE OF M P
|
January 3, 2006 |
|
SADA RAM Vs. SATISH ALIAS SITU MALEWARE
|
January 5, 2006 |
|
SADIK MOHD SABIR Vs. STATE OF M P
|
November 7, 2006 |
|
SAGARBAI W/O LATE SHRI ROOPSINGH Vs. STATE OF M.P.
|
December 6, 2006 |
|
SAI MACHINE TOOLS PVT LTD Vs. COMMR OF C EX AND CUSTOMS
|
July 6, 2006 |
|
SAIRA KHAN Vs. JOINT REGISTRAR
|
April 3, 2006 |
|
SAJJAN SINGH TOMAR AND OTHERS Vs. BRIJMOHAN BAIRAGI AND OTHERS
|
November 30, 2006 |
|
SALAMUDDIN Vs. STATE OF M P
|
March 20, 2006 |
|
SALIM Vs. KASAM
|
June 30, 2006 |
|
SAMAH THAPU ABRAHAM Vs. STATE OF MADHYA PRADESH
|
March 28, 2006 |
|
SAMIM BEGUM Vs. STATE OF M. P. AND OTHERS
|
June 26, 2006 |
|
Samim Begum Vs. State of M.P.
|
June 28, 2006 |
|
SANCHALAK MANDAL BEENA VIPANAN EVAM KRISHAK Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
February 23, 2006 |
|
SANDHYA SISODIYA Vs. SYNDICATE BANK
|
December 6, 2006 |
|
SANIYA Vs. STATE OF M. P.
|
August 24, 2006 |
|
SANJAY Vs. STATE OF M P
|
November 7, 2006 |
|
SANJAY Vs. RAJEEV
|
November 13, 2006 |
|
SANJAY Vs. COMMISSIONER OF INCOME TAX
|
January 27, 2006 |
|
SANJAY Vs. CIT
|
January 21, 2006 |
|
SANJAY ANAND Vs. STATE OF MP.
|
January 3, 2006 |
|
SANJAY CHAUDHARY Vs. SANGHI BROTHERS (INDORE) LTD
|
August 5, 2006 |
|
SANJAY CHAUSHARY Vs. SANGHI BROTHERS INDOR LTD
|
October 5, 2006 |
|
Sanjay Jain Vs. Gulabchand Mallaiya
|
January 17, 2006 |
|
Sanjay Kumar Shrivastava Vs. State of Chhattisgarh
|
December 6, 2006 |
|
SANJEEDA Vs. SHAFI MOHAMMED
|
August 11, 2006 |
|
SANJEEV MAHAJAN Vs. STATE OF M P
|
November 28, 2006 |
|
Sanjeev Yadav Vs. Lakshmibai National Institute of Physical Education
|
October 9, 2006 |
|
SANJIV Vs. STATE OF MADHYAPRADESH
|
November 15, 2006 |
|
SANJU BAI Vs. GANGA DEVI PIPPAL
|
August 24, 2006 |
|
SANTOSH ENGINEERING Vs. CEGAT
|
April 13, 2006 |
|
SANTOSH KHARE Vs. STATE OF MP
|
March 8, 2006 |
|
SANTOSH KUMAR Vs. M P STATE SAHKARI VIPNAN SANGH
|
April 4, 2006 |
|
SANTOSH KUMAR SHARMA Vs. STATE OF M P
|
November 13, 2006 |
|
SANTOSH KUMAR VISHWAKARMA RAMKHILAWAN VISHWAKARMA Vs. M P HOUSING BOAR
|
March 9, 2006 |
|
SANTOSH SARNAGAT Vs. STATE OF M.P. & 12 ORS.
|
May 20, 2006 |
|
SANTOSH TIWARI Vs. JOINT REGISTRAR
|
December 21, 2006 |
|
SAPNA Vs. ORIENTAL INSURANCE CO LTD
|
September 26, 2006 |
|
SARA BAI Vs. SATISH
|
May 5, 2006 |
|
SARAFA ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
November 2, 2006 |
|
SARAFA ASSOIATION Vs. COMMISSIONER OF INCOME TAX
|
November 21, 2006 |
|
SARASWATI SHISHU MANDIR Vs. PUSHPA LATA BAJPAI
|
August 23, 2006 |
|
SARASWATIBAI Vs. CHHITARLAL
|
August 22, 2006 |
|
SARDAR SJNGH RAWAT Vs. STATE OF MADHYA PRADESH
|
April 27, 2006 |
|
SARVAN KUMAR Vs. STATE OF M P
|
September 19, 2006 |
|
SATISH Vs. STATE OF MADHYA PRADESH
|
November 9, 2006 |
|
SATISH Vs. DHARMENDRA
|
November 29, 2006 |
|
Satish Chandra Saxena Vs. State of M.P.
|
September 21, 2006 |
|
SATISH KUMAR SAHU Vs. STATE OF M P
|
January 4, 2006 |
|
SATNA CEMENT WORKS Vs. DIVISIONAL ASSISTANT COMMISSIONER, COMMERCIAL TAX, SATNA
|
January 9, 2006 |
|
SATYA PRAKASH AGARWAL Vs. STATE OF M P
|
December 12, 2006 |
|
SATYANAND S/O S.S. MISHRA AND ANOTHER Vs. PRAKASH CHAND JAIN AND ANOTHER
|
March 8, 2006 |
|
SATYANAND SINGH SHRI MAHESHWAR PRASAD SINGH Vs. UNION OF INDIA
|
April 20, 2006 |
|
SAVITA DEVI Vs. SUKHVINDER KAUR
|
September 26, 2006 |
|
SAVITABAI CHANDRABHAN Vs. CHANDRABHAN DUBEY
|
March 1, 2006 |
|
SAVSINGH S/O HEMRAJ Vs. STATE OF MADHYA PRADESH
|
June 27, 2006 |
|
SAWANT Vs. STATE OF M P
|
January 18, 2006 |
|
SAYERA BI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
March 28, 2006 |
|
SAYYED IMTIAZ ALI Vs. STATE OF M.P. AND OTHERS
|
March 22, 2006 |
|
Seema Mishra Vs. State of M.P.
|
May 11, 2006 |
|
SEEMA SHARMA Vs. AMAR SHARMA
|
February 21, 2006 |
|
SER SINGH Vs. KRIPAL SINGH
|
January 6, 2006 |
|
Seth Mohanlal Hiralal Vs. State of M.P.
|
May 12, 2006 |
|
SHABAD GRIH NIRMAN SAHKARI SAMSTHA Vs. PARITA GRIH NIRMAN SAHKARI SAMITI
|
May 3, 2006 |
|
SHADAB GRIH NIRMAN Vs. PARITA GRIH NIRMAN SAHKARI SAMITI MARYADIT
|
May 20, 2006 |
|
SHAHZAD Vs. ANISA BEE
|
January 5, 2006 |
|
SHAIL SHRIVASTAVA Vs. HARISH CHAUKSI
|
March 28, 2006 |
|
SHAILENDRA KOSHTI Vs. KAVITA KOSHTI
|
May 10, 2006 |
|
SHAKEELA BANO Vs. MOHD BISMIL SIRAJ
|
January 19, 2006 |
|
SHAKEER KHAN Vs. STATE OF M P
|
March 22, 2006 |
|
SHAKIL KHAN Vs. STATE OF MADHYA PRADESH
|
November 10, 2006 |
|
SHAMIM AFROZ Vs. MEHFOOZ UL HASAN
|
September 6, 2006 |
|
SHAMMA Vs. KARTAR SINGH
|
July 25, 2006 |
|
SHANKAR PRASAD GUPTA Vs. SOMSHEKHAR SHUKLA
|
September 19, 2006 |
|
SHANTABAI Vs. RAMESH CHANDA
|
April 13, 2006 |
|
SHANTI Vs. AWADH NARAYAN JAISWAL
|
January 25, 2006 |
|
SHANTIBAI Vs. PHOOLIBAI
|
September 12, 2006 |
|
SHARDA Vs. PURUSHOTTAM
|
January 9, 2006 |
|
SHARDA ARORA Vs. STATE OF M P
|
October 11, 2006 |
|
SHARDA DEVI Vs. NOORJAHAN
|
November 24, 2006 |
|
SHARIF KHAN Vs. STATE OF M P
|
September 5, 2006 |
|
SHASHI AGRAWAL Vs. USHA AGRAWAL
|
January 3, 2006 |
|
SHASHI BHUSHAN Vs. STATE OF M P
|
April 7, 2006 |
|
SHASHI KUCHHWAHA Vs. MUNICIPAL CORPORATION SATNA
|
July 13, 2006 |
|
SHASHIDHAR JOSHI Vs. STATE OF M P
|
November 29, 2006 |
|
SHAVARAM ALIAS SEVA Vs. DHAPUBAI
|
March 28, 2006 |
|
SHAYAM SUNDER TRIPATHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 23, 2006 |
|
SHAYAMA DEVI CHOURASIA Vs. STATE BANK OF INDIA
|
August 30, 2006 |
|
SHEETAL PRASAD Vs. DIPAK KUMAR
|
September 8, 2006 |
|
SHEIKH RAHIS KHAN Vs. BOARD OF REVENUE
|
January 31, 2006 |
|
SHEPHALI BUILDERS AND CONTRACTORS Vs. BHARAT SANCHAR NIGAM LTD
|
January 31, 2006 |
|
Shishupal Singh Vs. State of M.P.
|
September 6, 2006 |
|
SHIV CHARAN CHAUHAN Vs. UNION OF INDIA
|
June 26, 2006 |
|
SHIV DULARI DEVI Vs. ARJUN KEWAT
|
December 2, 2006 |
|
SHIV KALI BAI Vs. SUNANDA CHOUDHARY
|
November 23, 2006 |
|
SHIV PRASAD RAJWAR Vs. STATE OF M.P.
|
June 13, 2006 |
|
SHIVA DEVI JADON Vs. SHIV KUMAR SHARMA
|
January 27, 2006 |
|
SHIVA DUBEY JHIRA Vs. SUMIT RANJAN DUBEY
|
August 14, 2006 |
|
SHIVAKANT TRIVEDI Vs. STATE OF M.P.
|
May 20, 2006 |
|
SHIVAM MARKETING COMPANY Vs. STATE OF MP
|
February 7, 2006 |
|
SHIVAN LAL Vs. SUB DIVISIONAL OFFICER REVENUE MULTAI
|
July 25, 2006 |
|
SHIVNARAYAN Vs. RATHI MOTORS
|
February 14, 2006 |
|
SHOBHANATH PANDEY Vs. M P ELECTRICITY BOARD
|
February 14, 2006 |
|
SHRI DHAKAD SAMAJ DHARAMSHALA BHAWAN TRUST Vs. CIT
|
December 5, 2006 |
|
SHRIDHAR SHARMA Vs. SECRETARY TO GOVT OF M P SCHOOL EDUCATION DEPARTMENT
|
March 22, 2006 |
|
SHRIKRISHNA SHARMA Vs. STATE OF M.P
|
February 21, 2006 |
|
SHRIPAL SINGH Vs. JOINT REGISTRAR
|
November 28, 2006 |
|
SHRIRAM GUPTA Vs. RAMJI SHARMA GUPTA
|
June 29, 2006 |
|
SHUBHRA SAXENA Vs. ASHOK KUMAR
|
July 18, 2006 |
|
SHUKHAVARIYA BAI Vs. UNION OF INDIA
|
August 17, 2006 |
|
SHYAM BAI Vs. STATE OF MADHYA PRADESH
|
April 5, 2006 |
|
SHYAM KANT NIGAM Vs. NAWAB AHMAD YAR JAHANGEER KHAN
|
July 27, 2006 |
|
SHYAMA DEVI CHOURASIA Vs. STATE BANK OF INDIA
|
March 13, 2006 |
|
SHYAMADEVI Vs. SOHAN KUMAR
|
August 14, 2006 |
|
SHYAMRAO Vs. CHAMPALAL
|
September 5, 2006 |
|
SHYAMSINGH THAKUR Vs. SUSHRI MULYABAI
|
May 17, 2006 |
|
SIDDHARTHA TUBES LTD Vs. CIT
|
April 4, 2006 |
|
SIDHARTH Vs. KANTA BAT
|
November 14, 2006 |
|
SIMRAN FARMS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 28, 2006 |
|
SITABAI Vs. K.B. SAXENA
|
September 18, 2006 |
|
SMITH KLINE BEECHAM ASIA PVT LTD Vs. STATE OF MADHYA PRADESH
|
February 7, 2006 |
|
SMT. ALKA SHARMA AND OTHERS Vs. JAGANNATH SHIVHARE AND OTHERS
|
March 7, 2006 |
|
SMT. ASHA BAI Vs. SMT. PREETI BAI
|
May 18, 2006 |
|
SMT. ASSIYABEE Vs. DILIP AND ANOTHER
|
May 19, 2006 |
|
SMT. KAMALA BAI AND OTHERS Vs. BRIJ KISHORE SHIVHARE AND ANOTHER
|
September 26, 2006 |
|
SMT. MAYADEVI AND OTHERS Vs. ABDUL SADIK AND OTHERS
|
July 28, 2006 |
|
SMT. NATI BAI Vs. THE RETURNING OFFICER, PANCHAYAT ELECTIONS SHEOPUR & ORS.
|
February 15, 2006 |
|
SMT. VIMLA BANSAL Vs. OM PRAKASH KALANI
|
July 26, 2006 |
|
SNEHLATA TALERA Vs. STATE OF M P
|
April 7, 2006 |
|
SOHAN BAI Vs. RADHEY SHYAM
|
July 5, 2006 |
|
SOMCHANDRA Vs. RAMDAS
|
October 31, 2006 |
|
SOMESH TIWARI Vs. UNION OF INDIA
|
September 25, 2006 |
|
SONARAM Vs. STATE OF M P
|
May 11, 2006 |
|
SONIA SAHU Vs. RAJESHWARI PRASAD MISHRA
|
October 11, 2006 |
|
SONU Vs. JAGDISH PRASAD
|
August 28, 2006 |
|
STATE BANK OF INDIA Vs. JAGDISH TALKIES
|
August 31, 2006 |
|
STATE BANK OF INDIA Vs. NATHULAL SONI
|
November 24, 2006 |
|
STATE BANK OF INDIA Vs. MUKESH RAWAT
|
November 22, 2006 |
|
STATE OF M P Vs. RAJIV GUPTA
|
September 15, 2006 |
|
STATE OF M P Vs. ABBAS ALI
|
October 5, 2006 |
|
STATE OF M P Vs. HABIB KHAN
|
July 29, 2006 |
|
STATE OF M P Vs. M S WAKANKAR
|
November 2, 2006 |
|
STATE OF M P Vs. KRISHNA KUMAR KUSHWAHA
|
November 6, 2006 |
|
STATE OF M P Vs. UMA SHANKAR
|
November 23, 2006 |
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STATE OF M P Vs. ISMAIL KHAN
|
January 2, 2006 |
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STATE OF M P Vs. GODREJ G E APPLIANCE LTD
|
April 4, 2006 |
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STATE OF M P Vs. DHARMADEV DAS
|
July 4, 2006 |
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STATE OF M P Vs. RAJENDRA PRASAD
|
April 10, 2006 |
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STATE OF M P Vs. BOARD OF REVENUE
|
March 24, 2006 |
|
STATE OF M P Vs. MANISH SINGH
|
April 24, 2006 |
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STATE OF M P Vs. K K SHARMA
|
January 23, 2006 |
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STATE OF M P Vs. PADAM CHAND
|
January 20, 2006 |
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STATE OF M P Vs. GWALIOR RICE PRODUCTS
|
January 10, 2006 |
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STATE OF M P Vs. SUMITRABAI
|
February 16, 2006 |
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STATE OF M P Vs. JAGDISH PRASAD YADAV
|
July 13, 2006 |
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STATE OF M P Vs. RAVI KUMAR THAKUR
|
July 13, 2006 |
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STATE OF M P ADMINISTRATOR MPL CORPORATION Vs. MOHAMMED
|
March 28, 2006 |
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STATE OF M. P. Vs. HARISINGH SHEKHAWAT
|
July 31, 2006 |
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State of M. P. Vs. Ram Sewak Jaiswal
|
September 5, 2006 |
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State of M.P. Vs. Jitendra Kumar Rastogi
|
August 28, 2006 |
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State of M.P. Vs. Manoj Kumar Sharma
|
March 23, 2006 |
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State of M.P. Vs. Shambhudayal Nagar
|
November 2, 2006 |
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STATE OF M.P. Vs. K.K. PANDEY
|
April 24, 2006 |
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STATE OF M.P. Vs. MANUBAI
|
May 3, 2006 |
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State of M.P. Vs. Manoj Sharma
|
September 27, 2006 |
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State of M.P. Vs. Rameshwar Dayal
|
January 20, 2006 |
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STATE OF M.P. Vs. KIRAN SENGAR
|
March 13, 2006 |
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STATE OF M.P. Vs. INTERNATIONAL CONSTRUCTION COMPANY, ENGINEERS AND CONTRACTORS
|
October 30, 2006 |
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STATE OF M.P. Vs. M/S SUGAL & DAMANI FIRMS
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July 20, 2006 |
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STATE OF M.P. Vs. DR. U.S. NAOLEKER
|
June 30, 2006 |
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STATE OF M.P. Vs. AMARSINGH
|
October 7, 2006 |
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STATE OF M.P. Vs. NARENDRA SINGH
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January 24, 2006 |
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STATE OF M.P. Vs. VIRENDRA KUMAR SAXENA
|
January 31, 2006 |
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STATE OF M.P. Vs. ROOP SINGH
|
April 18, 2006 |
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STATE OF M.P. Vs. KIRAN SENGAR
|
March 31, 2006 |
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STATE OF M.P. & ORS. Vs. M/S SHIRRAM & SONS
|
July 4, 2006 |
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STATE OF M.P. AND ANOTHER Vs. AHMEDDULLA AND OTHERS
|
January 2, 2006 |
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STATE OF MADHYA PRADESH Vs. SHIV NARAYAN SINGH RAJORIYA
|
March 31, 2006 |
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STATE OF MADHYA PRADESH Vs. BARDANILAL AHIRWAR
|
April 21, 2006 |
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STATE OF MADHYA PRADESH Vs. R K GOYAL SHRI Y P AGRAWAL
|
April 27, 2006 |
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STATE OF MADHYA PRADESH Vs. BADRILAL RATANLAL MALI
|
April 18, 2006 |
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STATE OF MADHYA PRADESH Vs. R K CHATURVEDI
|
April 21, 2006 |
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STATE OF MADHYA PRADESH Vs. SHRIMATI KIRAN SENGAR
|
March 13, 2006 |
|
STATE OF MADHYA PRADESH Vs. RAM NARAYAN VISHWAKARMA VRINDAVAN VISHWAKARMA THE PRESIDING OFFICER
|
March 21, 2006 |
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STATE OF MADHYA PRADESH Vs. RITESH KUMAR SHARMA
|
January 4, 2006 |
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STATE OF MADHYA PRADESH Vs. RAMDAS
|
October 17, 2006 |
|
STATE OF MADHYA PRADESH Vs. KALYAN SINGH
|
August 28, 2006 |
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State of Punjab Vs. Jasbir Singh
|
July 17, 2006 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
|
January 24, 2006 |
|
STEEL AUTHORITY OF INDIA LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT 1948
|
December 11, 2006 |
|
STEEL INGOTS LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 28, 2006 |
|
SUB AREA MANAGER Vs. GENERAL SECRETARY M P C W F CASE OF SHRI JANESHWAR TIWARI AND THE PRESIDING
|
April 4, 2006 |
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SUBELAL Vs. PHULBHANSHA
|
September 14, 2006 |
|
SUBHASH CHANDRA Vs. UNION OF INDIA
|
September 27, 2006 |
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SUBHASH HOLKAR S/O YADAV RAO. Vs. KULDEEP SINGH AND OTHERS.
|
March 17, 2006 |
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SUBHASH YADAV Vs. STATE OF M.P.
|
February 6, 2006 |
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SUBODH SHUKLA Vs. R.S DUDEE
|
May 11, 2006 |
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SUDARSHAN PRASAD PATEL Vs. STATE OF M P
|
August 31, 2006 |
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SUDESH KUMAR TIWARI Vs. STATE OF M P
|
September 11, 2006 |
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SUDHIR GUPTA Vs. STATE OF M P
|
December 2, 2006 |
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SUGHAR SINGH Vs. STATE OF M P
|
June 29, 2006 |
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SUKHBEER KAUR Vs. NATIONAL INSURAMCE CO PLT
|
March 7, 2006 |
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SUKHDEV SHARMA Vs. STATE OF M P
|
November 29, 2006 |
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SUMANBAI Vs. SANDEEP & ORS
|
July 9, 2006 |
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SUMANBAI Vs. DINESH
|
May 18, 2006 |
|
SUMITRA SANA Vs. RAMSAKHA CHOURASIA
|
September 19, 2006 |
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SUNDARAM EXHIBITIONS P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 27, 2006 |
|
SUNDERLAL Vs. STATE OF MADHYA PRADESH
|
March 22, 2006 |
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SUNDERLAL KUSHWAHA ALIAS UDAYNARAYAN KUSHWAHA Vs. STATE OF M P
|
January 3, 2006 |
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SUNIA BAI Vs. RAMMU PATEL
|
July 31, 2006 |
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SUNIL Vs. STATE OF MADHYA PRADESH
|
February 28, 2006 |
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SUNIL HARIOUDH Vs. STALE OF MADHYA PRADESH
|
October 17, 2006 |
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SUNIL KUMAR Vs. STATE OF M. P
|
November 15, 2006 |
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SUPERVISORS AND ITS EQUIVALENT GRADE EMPLOYEES' ASOCIATION,BHEL Vs. BHARAT HEAVY ELECTRICALS LIMITED, BHOPAL
|
February 1, 2006 |
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SURAJ SINGH Vs. UNION OF INDIA
|
February 27, 2006 |
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SURATYOMAL SINDHI Vs. PRADEEP KUMAR JAIN
|
July 26, 2006 |
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SURENDRA JAIN Vs. STATE OF M P
|
November 23, 2006 |
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SURENDRA KUMAR LAHOTI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
April 18, 2006 |
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SURENDRA SINGH Vs. STATE OF M P
|
November 6, 2006 |
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SURENDRA SINGH ALIAS PAPPU SINGH Vs. STATE OF MADHYA PRADESH
|
May 17, 2006 |
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Surendra Singh Gaur Vs. State of M.P.
|
September 22, 2006 |
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SURENDRA SINGH PARMAR Vs. STATE OF MP
|
December 2, 2006 |
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SURESH CHOUDHARY Vs. ATARLAL VERMA
|
March 13, 2006 |
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SURESH KUMAR PUROHIT Vs. STATE OF M.P.
|
June 26, 2006 |
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SURESH MALIK Vs. PRESIDING OFFICER LABOUR COURT NO L BHOPAL
|
February 14, 2006 |
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SURESH RAJ Vs. STATE OF M P
|
April 27, 2006 |
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SURESH SINGH KUSHWAHA Vs. MUNICIPAL CORPORATION
|
June 1, 2006 |
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SURYABHAN SINGH Vs. STATE OF M P
|
February 6, 2006 |
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SUSHIL CHAND JAIN Vs. STATE OF M.P
|
February 14, 2006 |
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SUSHIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
July 20, 2006 |
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SUSHIL KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
December 15, 2006 |
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SUSHIL RANJAN SINGH Vs. STATE OF M P
|
March 28, 2006 |
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SUSHILA VADHVAR Vs. MUNNA
|
July 27, 2006 |
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SWAROOP CHAND Vs. GUMANA BAI
|
October 31, 2006 |
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SWETA Vs. RAJU MANDLOI
|
July 6, 2006 |
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SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAXSHREE SYNTHETICS LTD
|
August 22, 2006 |
|
TARA Vs. SOBANSINGH
|
March 14, 2006 |
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TARAMATI AGRAWAL Vs. STATE OF M P
|
February 2, 2006 |
|
TEJMAL Vs. RAJESH
|
February 1, 2006 |
|
TEJMAL Vs. SARJUDEVI
|
January 2, 2006 |
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THAKKU SINGH Vs. STATE OF M P
|
December 7, 2006 |
|
THAKUR MATHURA SINGH Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES
|
June 8, 2006 |
|
THE BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA, KHANDWA & ANR. Vs. KU. ANKITA & ANR.
|
February 16, 2006 |
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TILOK CHAND SWAROOP CHAND Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHANDWA, M.P.
|
November 23, 2006 |
|
TIP TOP GENERAL AGENCIES PVT.LTD. Vs. COMMERCIAL TAX OFFICER, SUB CIRCLE WAIDHAN,
|
December 7, 2006 |
|
TITIKSHA SALES & CONSUMABLES PVT.LTD. Vs. COMMERCIAL TAX OFFICER, CIRCLE XII, INDORE
|
November 14, 2006 |
|
TORAN SINGH Vs. STATE OF M P
|
February 21, 2006 |
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TRILOK CHAND Vs. PURSHOTTAM
|
August 2, 2006 |
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TRILOKI NATH PANDEY Vs. MADHYA PRADESH CO-OPERATIVE DAIRY FEDERATION LTD
|
September 20, 2006 |
|
Triveni Sharan Mishra Vs. Life Insurance Corporation of India
|
January 6, 2006 |
|
Triyugi Narayan Shukla Vs. State of M.P.
|
February 13, 2006 |
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TULSA BAI AND ANOTHER Vs. SADHU SINGH AND OTHERS
|
August 23, 2006 |
|
TULSI Vs. STATE OF MADHYA PRADESH
|
February 21, 2006 |
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TULSIRAM SHRI RAGHUNANDAN Vs. CHIEF GENERAL MANAGER WESTERN COALFIELDS LIMITED THE DEPUTY PROJECT
|
March 1, 2006 |
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UMA RATHORE Vs. OM PRAKASH
|
April 10, 2006 |
|
Umang Singhar Vs. Chhattar Singh
|
January 2, 2006 |
|
Umashankar Vs. State of M.P.
|
September 6, 2006 |
|
UMASHANKAR CHOUBEY Vs. UNION OF INDIA
|
March 14, 2006 |
|
Umesh Vs. State of M.P.
|
November 17, 2006 |
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UMESH KUMAR GANDHI Vs. STATE OF M P
|
July 21, 2006 |
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UMIYA GLASS INDUSTRIES Vs. M P STATE ELECTRICITY BOARD
|
March 7, 2006 |
|
UNDER SECTION 395 2 OF THE CR PC Vs. STATE
|
August 22, 2006 |
|
UNION OF INDIA Vs. MOHD SHARIF KHAN
|
August 4, 2006 |
|
UNION OF INDIA Vs. KHULLAR
|
August 21, 2006 |
|
UNION OF INDIA Vs. PRECITEX RUBBER INDUSTRIES LTD
|
September 19, 2006 |
|
UNION OF INDIA Vs. EICHER MOTORS LTD
|
December 14, 2006 |
|
UNION OF INDIA Vs. HARIOM
|
November 2, 2006 |
|
UNION OF INDIA Vs. GENERAL SECRETARY CO-ORDINATION COMMITTEE OF SPM UNION SECURITY PAPER MILL
|
January 31, 2006 |
|
UNION OF INDIA Vs. TARA SINGH KHURAL
|
January 3, 2006 |
|
UNION OF INDIA Vs. PRECITEX RUBBER COMPONENTS P LTD
|
January 3, 2006 |
|
UNION OF INDIA Vs. MODELLA STEELS AND ALLOYS LTD
|
July 4, 2006 |
|
UNION OF INDIA Vs. MADHYA PRADESH IRON AND STEEL CO
|
May 18, 2006 |
|
UNION OF INDIA Vs. BALWAN SAUDA
|
May 4, 2006 |
|
Union of India Vs. K.G. Soni
|
August 17, 2006 |
|
Union of India Vs. Dwarka Prasad Tiwari
|
October 12, 2006 |
|
Union of India Vs. K.K. Kamtaria
|
September 5, 2006 |
|
Union of India Vs. Sevay Steel Industries
|
April 27, 2006 |
|
Union of India Vs. Avtar Singh
|
July 18, 2006 |
|
UNION OF INDIA Vs. MODELLA STEELS & ALLOYS LTD
|
December 14, 2006 |
|
UNION OF INDIA Vs. STANDARD MILLS CO LTD
|
December 14, 2006 |
|
UNION OF INDIA Vs. RAM PRASAD AND ANOTHER
|
February 6, 2006 |
|
UNION OF INDIA & ANR. Vs. M/S SETH DODHI BROTHERS PVT. LTD. & ANR.
|
April 7, 2006 |
|
UNION OF INDIA AND OTHERS Vs. DR. V.M. BHAN
|
October 5, 2006 |
|
UNION PUBLIC SERVICE COMMISSION Vs. L P TIWARI
|
March 14, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTA BAI
|
February 23, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTI BAI
|
February 26, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANGALIYA
|
February 7, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMODI BAI
|
April 13, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. BUDHIYA BAI
|
December 13, 2006 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAMKUNWAR BAI
|
May 4, 2006 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SAVITA THAKUR AND TWO ORS.
|
April 19, 2006 |
|
UNITED INDIA INSURANCE COMPANY Vs. PHULJHARIA
|
January 5, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAUSHALYA BAI
|
March 14, 2006 |
|
URAON EVAM ANYA ADIWASI SAMAJ SANGATHAN SAMITI, GWALIOR Vs. STATE OF M P
|
October 7, 2006 |
|
URMILA Vs. RAJENDRA
|
September 14, 2006 |
|
Urmila Bansal Vs. Gwalior Vikas Pradhikaran
|
November 17, 2006 |
|
V P MALVIYA Vs. STATE OF M P
|
May 1, 2006 |
|
VALLABH BHAI Vs. VASTUVID EVAM PARIMAPAK SANGH, INDORE
|
March 28, 2006 |
|
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHAKARI SAMSTHA MARYADIT, INDORE Vs. RAMESHCHANDRA
|
August 10, 2006 |
|
VANDNA SHUKLA Vs. SITARAM JAJODIA
|
July 31, 2006 |
|
VANSHRAJ SINGH Vs. SONIA
|
August 4, 2006 |
|
VARDICHAND Vs. RAMESHWAR
|
January 4, 2006 |
|
VED PRAKASH ARYA SHRI B L ARYA Vs. CHAIRMAN KSHETRIYA GRAMIN BANK
|
May 10, 2006 |
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VENKATESHWARAN NARAYANAN Vs. STATE OF MADHYA PRADESH
|
April 13, 2006 |
|
VIJAY Vs. STATE OF M P
|
May 2, 2006 |
|
Vijay Kumar Vs. State of M.P.
|
September 21, 2006 |
|
Vijay Kumar Vs. State of M.P.
|
May 8, 2006 |
|
VIJAY MAHESHWARI Vs. STATE OF M.P.
|
September 8, 2006 |
|
VIJAY SINGH Vs. STATE OF M P
|
April 26, 2006 |
|
VIKRAM CEMENT Vs. HEMANT KUMAR JAIN
|
October 31, 2006 |
|
VIKRAM SINGH PARMAR Vs. STATE OF M P
|
May 9, 2006 |
|
VIKRAM SINGH RANA Vs. STATE OF M P
|
April 20, 2006 |
|
Vikram Singh Rana Vs. State of M.P.
|
November 6, 2006 |
|
VIMAL DUBEY Vs. BHAGWAN SINGH
|
February 28, 2006 |
|
VIMAL KUMAR Vs. M/S. ATUL AGRO AND OTHERS
|
May 4, 2006 |
|
VIMLA Vs. DINESH KUMAR SHARMA
|
May 4, 2006 |
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VINDHYACHAL DISTILLERIES PVT LTD Vs. STATE OF MADHYA PRADESH
|
April 29, 2006 |
|
Vinod Kumar Rajput Vs. State of M.P.
|
September 12, 2006 |
|
VINOD LAXMIPRASAD RAI Vs. STATE OF MADHYA PRADESH
|
August 7, 2006 |
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VINOD TIWARI Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
|
April 21, 2006 |
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VIPDA PRASAD Vs. STATE OF M P
|
March 24, 2006 |
|
VIRENDRA SINGH CHOUDHARY Vs. UNION OF INDIA
|
August 30, 2006 |
|
VIRENDRA SINGH RAJPOOT Vs. NEW INDIA INSURANCE CO LTD
|
July 21, 2006 |
|
VISHNU PRASAD AGNIHORTRI Vs. STATE OF M. P.
|
August 21, 2006 |
|
VISHNU PRIYESH BANSAL Vs. EMMPLOYEES STATE INSURANCE CORPORATION
|
September 7, 2006 |
|
Vishnu Rajoria Vs. State of M.P.
|
July 29, 2006 |
|
VISHWANATHSINGH Vs. STATE OF MADHYA PRADESH
|
September 6, 2006 |
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WASIM ALI Vs. STATE OF MP
|
May 19, 2006 |
|
WELCOME DISTILLERY PVT LTD Vs. STATE OF M P
|
February 13, 2006 |
|
WESTERN COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX M P
|
January 3, 2006 |
|
WESTERN COALFIELDS LTD Vs. STATE OF M P
|
July 18, 2006 |
|
Y S BIST Vs. STEEL AUTHORITY OF INDIA LTD
|
October 7, 2006 |
|
YAAD MOHAMMED Vs. RAJ KUMAR
|
December 1, 2006 |
|
YASHPAL SINGH Vs. STATE OF M P
|
April 18, 2006 |
|
YASIN ALI (DEAD) THROUGH HIS LRS. AKBAR ALI AND OTHERS Vs. GAFOOR MOHAMMAD AND OTHERS
|
August 3, 2006 |
|
YATENDRA SINGH NAVAL SINGH Vs. STATE OF MADHYA PRADEH
|
August 28, 2006 |
|
YOGESH Vs. TRANSPORT COMMISSIONER CUM APPELLATE AUTHORITY & ANR
|
August 11, 2006 |
|
ZAINEESUDDIN Vs. ZAHEERUDDIN
|
May 20, 2006 |
|
ZILA SAHAKARI BANK MARYADIT RAJGARH Vs. SHYAM SUNDER
|
January 3, 2006 |
|
ZILA SAHKARI BANK Vs. ZILA SAHKARI KENDRIYA BANK
|
May 20, 2006 |
|
ZILA SAHKARI BHOOMI VIKAS BANK LTD Vs. DEVENDRA KUMAR SHARMA
|
May 8, 2006 |
|
ZILA SAHKARI THOK BHANDAR Vs. STATE OF M P
|
April 3, 2006 |