|
(MST.) INDRA SINGH PATEL & TWO ORS. Vs. MUNNALAL & 4 ORS.
|
August 2, 2005 |
|
A V RAO Vs. STATE OF MADHYA PRADESH
|
August 25, 2005 |
|
AAA FUN-N-FOOD PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 3, 2005 |
|
Aalam Khan Vs. State of M.P.
|
April 12, 2005 |
|
AASAN Vs. RAM BABU SEN
|
November 28, 2005 |
|
ABDE ALI Vs. JAWAHAR LAL NEHRU KRISHI VISHWAVIDHYALAYA
|
August 23, 2005 |
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ABDUL GANI Vs. STATE OF MADHYA PRADESH
|
March 16, 2005 |
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ABDUL HAFIJ KHA Vs. BHURALAL
|
January 24, 2005 |
|
ABDUL KARIM AND OTHERS Vs. RAKESH AND OTHERS
|
August 30, 2005 |
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ABDUL RASHID KHAN Vs. NETAJI
|
January 18, 2005 |
|
ABHAY KUMAR Vs. SADHNA
|
September 29, 2005 |
|
ABHAY KUMAR DILIP KUMAR Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE
|
August 4, 2005 |
|
ABHISHEK RAWAT Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 22, 2005 |
|
ACHARYA VIRAG SAGAR VIDHYAPEETH SHIKSHA SAMITI Vs. STATE OF M P
|
July 29, 2005 |
|
ADARSH KUMAR PATEL Vs. BOARD OF SECONDARY EDUCATION
|
May 6, 2005 |
|
ADITYA GRIH NIRMAN SAHKARI SAMITI MARYADIT, BHOPAL Vs. DEVENDRA KUMAR
|
August 16, 2005 |
|
AGRO FEB Vs. BANK OF INDIA
|
January 17, 2005 |
|
AJAB RAO Vs. REKHA BAI
|
July 12, 2005 |
|
AJAY CONSTRUCTION Vs. ADDITIONAL COMMERCIAL TAX OFFICER
|
September 26, 2005 |
|
AJAY KASHYAP Vs. HEMLATA KASHYAP
|
April 4, 2005 |
|
AJAY KUMAR Vs. DIVISIONAL FOREST OFFICER CUM LICENSING OFFICER
|
April 12, 2005 |
|
AJAY KUMAR Vs. AKLESH KUMAR
|
August 30, 2005 |
|
AJAY KUMAR TIWARI Vs. STATE OF M.P. & ORS.
|
March 28, 2005 |
|
Ajay Singh Vs. Surendra
|
February 3, 2005 |
|
AKHILESH KUMAR METHIL Vs. STATE OF MADHYA PRADESH
|
November 30, 2005 |
|
AKIL Vs. STATE OF MADHYA PRADESH
|
February 10, 2005 |
|
ALHAJ IFTEKHAR AHMAD Vs. M P WAKF BOARD
|
January 7, 2005 |
|
ALLAHABAD BANK REWA Vs. PRAMOD KUMAR SINGH
|
January 20, 2005 |
|
ALOK Vs. STATE OF M P
|
April 5, 2005 |
|
AMAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 14, 2005 |
|
AMAR SINGH Vs. STATE OF M.P. AND ANOTHER
|
March 31, 2005 |
|
AMARLAL YADAV Vs. NARMADA YADAV
|
August 2, 2005 |
|
AMBA Vs. STATE OF M P
|
June 27, 2005 |
|
AMBEDKAR MATSAYUDYOG Vs. JOINT REGISTRAR
|
April 27, 2005 |
|
AMBIKA DEVI Vs. KAMLESH
|
April 19, 2005 |
|
AMBIKA PRASAD BAKSHI Vs. PRABHU DAYAL S/O JAIRAM MALI AND ORS.
|
October 21, 2005 |
|
AMINUDDIN Vs. RAFIQUDDIN
|
April 19, 2005 |
|
AMIT KUMAR TIWARI Vs. MALTA BAI
|
February 10, 2005 |
|
AMJAD Vs. ANGREJ SINGH
|
August 8, 2005 |
|
AMRITLAL Vs. STATE OF MADHYA PRADESH
|
September 12, 2005 |
|
ANAND PRATAP SINGH Vs. STATE OF M P
|
August 16, 2005 |
|
Anil Vs. Somita Tar Product
|
January 12, 2005 |
|
ANIL KUMAR Vs. THEKARDUM
|
January 7, 2005 |
|
ANIL KUMAR CHANDRAVANSHI Vs. STATE OF M P
|
February 24, 2005 |
|
ANIL KUMAR GROVER Vs. UNION OF INDIA & ORS.
|
August 2, 2005 |
|
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
January 10, 2005 |
|
ANIL KUMAR PANDEY Vs. DAULAT PRASAD
|
August 3, 2005 |
|
ANIL KUMAR SAHU AND OTHERS Vs. LAXMI AND ANOTHER
|
July 12, 2005 |
|
ANIL KUMAR SHARMA Vs. STATE OF M P
|
February 9, 2005 |
|
ANIL KUMAR SHARMA Vs. MANAGING DIRECTOR STATE BANK OF INDORE
|
June 22, 2005 |
|
ANIL KUMAR SINGH RATHORE Vs. BOARD OF DIRECTORS AND ANOTHER
|
June 29, 2005 |
|
ANIL S/O GANESHRAM & ANR. Vs. STATE OF M.P.
|
April 30, 2005 |
|
ANIL SINGH BISEN Vs. STATE OF M P
|
February 2, 2005 |
|
ANITA SHRIVSTAVA Vs. ASHISH SAXENA
|
December 3, 2005 |
|
ANNAPURNA MALLEABLES PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
April 21, 2005 |
|
ANNOP Vs. STATE OF M P
|
December 12, 2005 |
|
ANSAR AHMAD Vs. QAMAR KHAN
|
November 9, 2005 |
|
ANWAR Vs. MODIRAM
|
June 29, 2005 |
|
ARUN Vs. STATE
|
August 16, 2005 |
|
ARUN KUMAR Vs. KRISHNA GOPAL SHARMA
|
May 3, 2005 |
|
ARUN KUMAR Vs. JAVEED KHAN
|
July 21, 2005 |
|
ARUNA DEVI Vs. MUNICIPAL CORPORATION
|
September 27, 2005 |
|
ASHA BATHAM Vs. STATE OF M P
|
February 11, 2005 |
|
ASHARAM Vs. PRABHULAL AND OTHERS
|
August 4, 2005 |
|
ASHARAM Vs. GANGABAI
|
November 10, 2005 |
|
ASHOK Vs. STATE OF M P
|
January 20, 2005 |
|
ASHOK Vs. BANK OF INDIA
|
March 1, 2005 |
|
ASHOK ALIAS PAPPU Vs. STATE OF M P
|
January 25, 2005 |
|
ASHOK KUMAR Vs. JHUNU BABU
|
January 17, 2005 |
|
ASHOK KUMAR CHOURASIYA Vs. PANKAJ CHOURASIYA & ORS.
|
January 3, 2005 |
|
ASHOK KUMAR GURJAR Vs. SANTOSH AHIRWAR
|
July 29, 2005 |
|
Ashok Kumar Jain Vs. Central Bureau of Investigation
|
December 14, 2005 |
|
ASHOK KUMAR JATAV Vs. KU ROSHANI
|
June 24, 2005 |
|
Ashok Kumar Mishra Vs. State of M.P.
|
September 9, 2005 |
|
ASHOK KUMAR TRIPATHI Vs. STATE OF M P
|
January 10, 2005 |
|
ASHOK LADHA Vs. STATE OF M P
|
February 2, 2005 |
|
ASHOKA BUILDCON LTD Vs. V MANOJ PAWAR
|
March 7, 2005 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJMAL BAPULAL
|
January 27, 2005 |
|
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MRINALINI DEVI PUAR
|
September 5, 2005 |
|
ATAR SINGH Vs. JILEDAR SINGH
|
January 28, 2005 |
|
ATIQ MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
February 17, 2005 |
|
AVADHESH Vs. ATAR SINGH
|
April 25, 2005 |
|
AVINASH AGRAWAL ALIAS VANSHI Vs. REENA AGRAWAL
|
September 15, 2005 |
|
AVINASH CHANDRA NAGPAL Vs. GOVERNMENT OF MP.
|
October 5, 2005 |
|
Awadh Behari Shrivastava Vs. State of M.P.
|
August 18, 2005 |
|
AYYUB KHAN Vs. MPSRTC
|
October 26, 2005 |
|
AZIZ QURESHI Vs. STATE OF M P
|
March 28, 2005 |
|
B D PATHAK Vs. M P S R T C
|
February 8, 2005 |
|
B S NARGUN Vs. MPEB KARAMCHARI GRAH NIRMAN SAHKARI SAMSTHA
|
December 16, 2005 |
|
BABAN UPADHYAYA Vs. STATE OF M P
|
February 8, 2005 |
|
BABLOO ALIAS GANESH Vs. STATE OF M P
|
October 6, 2005 |
|
BABOO Vs. STATE OF M P
|
June 23, 2005 |
|
BABU Vs. PROGRESSIVE ENGINEERING CONSTRUCTION LTD
|
September 13, 2005 |
|
BABU RAO Vs. STATE OF M.P. AND ORS.
|
September 9, 2005 |
|
Babudas Vs. M.P.S.R.T.C.
|
March 4, 2005 |
|
Babulal Vs. State of M.P.
|
December 6, 2005 |
|
BABULAL Vs. STATE OF M P
|
July 22, 2005 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
March 15, 2005 |
|
BABULAL S/O GHISALAL AND OTHERS Vs. STATE OF M.P.
|
February 14, 2005 |
|
BADRI NIHALE Vs. STATE OF M P
|
September 21, 2005 |
|
BADRI PRASHAD VERMA Vs. COLLECTOR, DEWAS AND OTHERS
|
April 27, 2005 |
|
BADRILAL BERAGI Vs. STATE OF M P
|
July 11, 2005 |
|
Badrivishal Gupta Vs. State of M.P.
|
January 4, 2005 |
|
BAGDIRAM Vs. STATE OF M P
|
May 23, 2005 |
|
BAGHELKHAND FILLING STATION Vs. BRIJBHAN PRASAD
|
September 28, 2005 |
|
BAIJNATH RAJPUT Vs. STATE OF M P
|
July 28, 2005 |
|
BAIJNATH SINGH Vs. STATE OF M P
|
June 23, 2005 |
|
BAJRANG SAKH SAHAKARITA SAMITI MARYADIT,KUNDIYA Vs. STATE OF MP.
|
August 31, 2005 |
|
BAL MUKUND Vs. CENTRAL NARCOTICS BUREAU
|
May 13, 2005 |
|
BALKRISHNA Vs. MADHUSUDAN
|
March 23, 2005 |
|
BALKUNWAR BAI Vs. BALDEV SINGH
|
September 14, 2005 |
|
BALLABHDAS RATHI Vs. GOPAL KRISHNA GOUSHALA
|
January 27, 2005 |
|
BALRAM PRASAD SHUKLA Vs. STATE OF M P
|
July 29, 2005 |
|
BALVIR SINGH Vs. KISHANLAL AGRAWAL
|
January 24, 2005 |
|
BANK OF INDIA Vs. S K MUKHARJEE
|
September 6, 2005 |
|
BANO BI Vs. CHANDMAL PATIDAR
|
August 24, 2005 |
|
BANSHILAL PATIDAR Vs. STATE OF M P
|
February 14, 2005 |
|
BAPU S/O. HINDUJI Vs. STATE OF M.P.
|
March 10, 2005 |
|
BAPULAL Vs. CHUNNILAL
|
July 4, 2005 |
|
BASANTI Vs. STATE OF MADHYA PRADESH
|
August 11, 2005 |
|
BASANTI AGRAWAL Vs. STATE OF M P
|
July 26, 2005 |
|
BASHIR Vs. HUSSAIN BANO
|
February 28, 2005 |
|
BASODI ALIAS MUNSHILAL Vs. MEERA BAI
|
December 15, 2005 |
|
BASU Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 28, 2005 |
|
BATTILAL Vs. UNION OF INDIA
|
February 21, 2005 |
|
BECHANIA Vs. STATE OF M P
|
April 11, 2005 |
|
BEENA SHARMA Vs. HEMU
|
February 15, 2005 |
|
BHADRIYA Vs. STATE OF MADHYA PRADESH
|
November 17, 2005 |
|
BHAGCHAND Vs. ADMINISTRATOR MUNICIPAL CORPORATION INDORE
|
March 18, 2005 |
|
BHAGIRATH & TWO ORS. Vs. STATE OF M.P.
|
February 9, 2005 |
|
Bhagwan Singh Vs. Mohanlal
|
September 8, 2005 |
|
BHAGWANIBAI Vs. STATE OF MADHYA PRADESH
|
September 13, 2005 |
|
BHAGWANSINGH Vs. STATE OF M.P.
|
March 31, 2005 |
|
BHAGWANSINGH Vs. M.P. ROAD TRANSPORT CORPORATION
|
July 20, 2005 |
|
BHAGWATI BAI Vs. STATE OF M P
|
November 29, 2005 |
|
BHAGWATI ENTERPRISES Vs. STATE OF MP.
|
December 12, 2005 |
|
Bhagwati Prasad Singhal Vs. State of M.P.
|
May 9, 2005 |
|
Bhaiyalal Vs. State of M. P.
|
April 26, 2005 |
|
BHANU PRATAP SINGH TOMAR Vs. STATE OF M P
|
June 9, 2005 |
|
BHANWARIBAI Vs. SAU KESHARBAI
|
January 27, 2005 |
|
Bhanwarlal S/o Prabhulal Gari Vs. State of M.P.
|
July 21, 2005 |
|
BHARAT SINGH S/O JAGANNATH Vs. STATE OF M.P.
|
October 18, 2005 |
|
BHATIA MOTOR STORES Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2005 |
|
BHAVNA SHARMA Vs. AMANULLAH
|
September 9, 2005 |
|
BHAWANI Vs. RAMESHCHANDRA
|
July 20, 2005 |
|
BHAWLA ALIAS BHAVSINGH Vs. STATE OF MADHYA PRADESH
|
February 4, 2005 |
|
BHAWWAT PRASAD AND ANOTHER Vs. OMKAR PRASAD AND OTHERS
|
March 7, 2005 |
|
BHERLAL Vs. KAMAL SINGH
|
April 1, 2005 |
|
BHERULAL Vs. USMAN
|
June 21, 2005 |
|
BHERUSINGH Vs. K. IKRAMUDDIN ANSARI
|
November 10, 2005 |
|
BHIM BAHADUR Vs. STATE OF M P
|
February 24, 2005 |
|
BHOLA SHARMA & ORS. Vs. STATE OF M.P.
|
May 18, 2005 |
|
Bhupendra Kumar Shrivastava Vs. State of M.P.
|
March 2, 2005 |
|
BHURA Vs. MANOHARSINGH
|
October 21, 2005 |
|
BHURELAL & ORS. Vs. NEPULAL & ORS.
|
August 17, 2005 |
|
BHURLA Vs. MAKINGIR
|
July 26, 2005 |
|
BHUVAN KRISHNA DANDOTIYA Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
June 24, 2005 |
|
BHUWANKUMAR BHANDARI Vs. COMMISSIONER OF WEALTH-TAX
|
August 31, 2005 |
|
BIAORA CONSTRUCTIONS PVT LTD Vs. DIRECTOR OF INCOME-TAX INVESTIGATION
|
September 12, 2005 |
|
BINDER SINGH ALIAS BALBINDER Vs. STATE OF M P
|
February 23, 2005 |
|
BIPIN SALUJA Vs. DAMODAR COAL AGENCY
|
February 18, 2005 |
|
BIRJIS KHATUN Vs. WELFARE COMMISSIONER BHOPAL GAS VICTIMS BHOPAL
|
May 18, 2005 |
|
BISARTI BAL Vs. RATNAWALI
|
September 30, 2005 |
|
BONANZA BIOTECH LTD Vs. UNION OF INDIA
|
March 4, 2005 |
|
Bramahanand Mishra Vs. Government of M.P.
|
July 26, 2005 |
|
Bramhakumar S/o Khushilal Vs. Ramratan S/o Ramnarayan
|
August 12, 2005 |
|
BRANDAVAN Vs. M P STATE
|
February 4, 2005 |
|
BRIJ MAHESHWARI Vs. ARUN JAIN
|
January 4, 2005 |
|
BRIJ MAHESHWARI Vs. ARUN JAIN
|
January 11, 2005 |
|
BRIJENDRA THAKUR Vs. STATE OF M P
|
August 22, 2005 |
|
BRIJESH GARG Vs. STATE OF MADHYA PRADESH
|
August 18, 2005 |
|
BRIJESH LAHOTI Vs. COMMISSIONER OF INCOME TAX
|
December 13, 2005 |
|
BULLU ALIAS JANKI Vs. STATE OF MADHYA PRADESH
|
January 6, 2005 |
|
C K ASATI Vs. UNION OF INDIA
|
January 11, 2005 |
|
C.P. SAHU AND OTHERS Vs. STATE OF M.P.
|
July 12, 2005 |
|
Cadbury Schweppes Beverage India Pvt. Ltd. Vs. State of M.P.
|
January 25, 2005 |
|
CENTERAL BANK OF INDIA Vs. MADHYA PRADESH RAJYA PASHUDHAN AVAM KUKUT VIKAS NIGAM
|
October 24, 2005 |
|
CENTRAL BANK OF INDIA Vs. M/S ARESTAN
|
January 17, 2005 |
|
CHAMPALAL Vs. UNITED INSURANCE COMPANY LTD
|
June 28, 2005 |
|
CHAMPALAL PACHORE Vs. UNION OF INDIA
|
May 5, 2005 |
|
CHAND PATEL Vs. STATE OF M P
|
April 11, 2005 |
|
CHANDRA BAI Vs. BHAGYA LAXMI SAW MILLS
|
July 13, 2005 |
|
CHANDRA BHAN PATEL Vs. STATE OF M.P. & 4 ORS.
|
May 13, 2005 |
|
CHANDRA DEVI Vs. BRAJ KISHORE SHARMA AND OTHERS
|
March 29, 2005 |
|
CHANDRA SHEKHAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
August 17, 2005 |
|
CHANDRAKANT Vs. STATE OF M P
|
February 28, 2005 |
|
CHANDRAKANT GOSWAMI Vs. RAMKESH PATEL
|
July 5, 2005 |
|
CHANDRAMANI PRASAD DUBEY Vs. STATE OF M P
|
February 23, 2005 |
|
CHANNE GADARIYA Vs. STATE OF MADHYA PRADESH
|
April 4, 2005 |
|
CHARNU Vs. STATE OF M P
|
April 26, 2005 |
|
CHATUR NARAYAN RAGHUVANSHI Vs. STATE OF M P
|
February 2, 2005 |
|
CHHOTA Vs. STATE OF MADHYA PRADESH
|
May 3, 2005 |
|
CHHOTELAL RAI Vs. STATE OF M.P.
|
November 16, 2005 |
|
CHHUTTAN LAL BATHAM Vs. SHYAM LAL AND OTHERS
|
March 29, 2005 |
|
Chotelal S/o Heeralal Vs. Sodarabai D/o Rajaram
|
September 23, 2005 |
|
CHOUDHARY MINERALS AND CHEMICALS Vs. COMMR OF CUS AND C EX
|
December 3, 2005 |
|
CIT Vs. ANITA CHOUHAN
|
August 22, 2005 |
|
CIT Vs. PATEL & CO.
|
September 15, 2005 |
|
CIT Vs. PREMIER PROTEINS LTD.
|
January 18, 2005 |
|
CIT Vs. K.D. WIRES (P) LTD
|
January 17, 2005 |
|
COLGATE PALMOLIVE INDIA LTD Vs. SATISH ROHRA
|
August 12, 2005 |
|
COMMISSIONER Vs. BHAGIRATH BROS
|
January 25, 2005 |
|
COMMISSIONER INDORE MUNICIPAL CORPORATION Vs. STATE OF M.P.
|
March 29, 2005 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. ARPIT TRADERS
|
January 19, 2005 |
|
COMMISSIONER OF CUSTOMS AND C EX Vs. J K INDUSTRIES
|
March 22, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. SUNDER LAL CHATURBHUJ
|
March 22, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. SIMPLEX INDORE PVT LTD
|
March 21, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CO I LTD
|
March 21, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
|
March 28, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. C L KHATRI
|
March 29, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI RATANI
|
February 21, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI OVERSEAS LTD
|
February 21, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. KOHINOOR TOBACCO PRODUCTS PVT LTD
|
February 28, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE CONSTRUCTIONS PVT LTD
|
March 14, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. VINOD PRAKASH SAXENA
|
March 14, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. RAJEEV SHUKLA
|
March 9, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. SETHI WIRES PVT LTD
|
January 10, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
|
January 3, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR JAIN
|
January 3, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI OVERSEAS LTD
|
January 3, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
|
January 3, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. NEVENDRAM AHUJA
|
February 1, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. MOTLAY FINANCE PVT LTD
|
February 11, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. GABRIAL INDIA LTD
|
February 10, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER PROTEINS LTD
|
May 3, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN DEVI KAILASHCHAND
|
April 28, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. MOPED AND MACHINES
|
August 30, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN BROTHERS (HUF)
|
February 11, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. K D WIRES (P) LTD
|
January 17, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. KANTILAL PRABHUDAS PATEL
|
October 5, 2005 |
|
COMMISSIONER OF INCOME TAXSAATAL KATTHA AND CHEMICALS PVT LTD Vs. SAATAL KATTHA AND CHEMICALS PVT LTD
|
September 27, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED FOOD PRODUCTS P LTD
|
November 21, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. MANJEET FIBERS AND BHUPENDRA SINGH RAJPAL HUF
|
August 2, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. DOONGAJI AND CO DISTILLERY
|
February 8, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. CHOUDHARY BUILDERS PVT LTD
|
January 27, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIGHT AUTOMOTIVE AND PLASTICS LTD
|
February 7, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. S V ELECTRICALS PVT LTD
|
January 3, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. PREMIUM CAPITAL MARKET AND INVESTMENT LTD
|
January 3, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. KALYAN SOLVENT EXTRACTION LTD
|
January 5, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. SAVITRI DEVI SHUKLA
|
March 2, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. ASHOK KUMAR
|
January 3, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. DINESH KUMAR
|
January 11, 2005 |
|
COMMISSIONER OF INCOME-TAX Vs. INDERNARAYAN JHALANI
|
January 5, 2005 |
|
COMMISSIONER OF SALES TAX Vs. VORA WIRES
|
January 3, 2005 |
|
COMMISSIONER OF SALES TAX Vs. GARG GINNING AND PRESSING FACTORY
|
April 6, 2005 |
|
COMMISSIONER OF SALES TAX Vs. EMAR INDUSTRIES
|
March 24, 2005 |
|
COMMISSIONER OF SALES TAX, MADHYA PRADESH, INDORE Vs. STEEL TUBES OF INDIA.
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February 2, 2005 |
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COMMISSIONER OF WEALTH-TAX Vs. KALANI INDUSTRIES P LTD
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September 8, 2005 |
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COMPUTER SCIENCES CORPORATION INDIA PVT LTD Vs. HARISHCHANDRA LODWAL
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August 3, 2005 |
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D AND H SECHERON ELECTRODES PVT LTD Vs. COMMISSIONER OF INCOME TAX
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January 3, 2005 |
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D M WOOLLEN MILLS PVT LTD Vs. COMMERCIAL TAX DEPARTMENT
|
March 4, 2005 |
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D N RAI Vs. UNION OF INDIA
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January 19, 2005 |
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DABUR INDIA LTD Vs. SHREEKRISHNA
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May 2, 2005 |
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DADURAM Vs. STATE OF M.P. & ORS.
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May 13, 2005 |
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DAGARIYA HAGARIYA Vs. SUBAN AND STATE OF M P
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January 10, 2005 |
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DAGDULAL SHARMA Vs. UNION OF INDIA
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August 2, 2005 |
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DAMODAR SINGH CHAUHAN Vs. STATE OF M P
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August 4, 2005 |
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DAMYANTIBAI Vs. MAHESH KUMAR
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February 8, 2005 |
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DASHRATH SINGH Vs. STATE OF M P
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November 22, 2005 |
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DAULAT SINGH Vs. STATE OF MADHYA PRADESH
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September 30, 2005 |
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DAULAT SINGH Vs. STATE OF M.R
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May 9, 2005 |
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DAULATMAL RAJPAL Vs. MP. ELECTRICITY BOARD
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December 1, 2005 |
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Daulatram Vs. Akhlesh Kumar
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July 21, 2005 |
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Dayaram Vs. State of M.P.
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August 11, 2005 |
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DEEPA SINGH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
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August 8, 2005 |
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DEEPAK Vs. HATIM ALI
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July 27, 2005 |
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DEEPAK CHUGH Vs. COMMISSIONER OF INCOME-TAX
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February 4, 2005 |
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DEEPAK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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March 28, 2005 |
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DEEWAN SINGH PARMAR Vs. MUNICIPAL CORPORATION, GWALIOR
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October 19, 2005 |
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Deo Singh Warkade Vs. Managing Director, M.P. Rajya Van Vdcas Nigam Ltd.
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January 17, 2005 |
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DEOBALA Vs. PADWAL JANAJI
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November 9, 2005 |
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DEPUTY COMMISSIONER OF INCOME-TAX Vs. RURAL ELECTRICAL CO-OPERATIVE SOCIETY LTD
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January 27, 2005 |
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Deshraj Jain Vs. State of M.P.
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February 24, 2005 |
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DESIGN AUTO SYSTEM LTD Vs. UNION OF INDIA
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February 21, 2005 |
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DEV KANYA Vs. JAGGU
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September 2, 2005 |
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DEV KUNWAR BEN SHAH Vs. STATE OF MADHYA PRADESH
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May 6, 2005 |
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DEVEL SHARMA Vs. STATE OF MADHYA PRADESH
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February 3, 2005 |
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DEVENDRA Vs. NEW INDIA ASSURANCE CO. LTD
|
September 7, 2005 |
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Devendra Kumar Vs. State of M.P.
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August 29, 2005 |
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DEVENDRA KUMAR JAIN Vs. HONBLE ADMINISTRATIVE JUDGE HIGH COURT OF M P
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January 14, 2005 |
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DEVENDRA KUMAR JAIN Vs. G N GOYAL
|
October 14, 2005 |
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DEVKARAN Vs. SURESH KUMAR
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August 8, 2005 |
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DEVRAJ Vs. STATE OF M.P.
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July 11, 2005 |
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DEWAKAR SHUKLA Vs. ASHOK THAKUR
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October 29, 2005 |
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DHANANJAY JAISWAL Vs. STATE OF M P
|
October 14, 2005 |
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DHANANJAYA Vs. STATE OF M P
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January 25, 2005 |
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DHANIRAM Vs. STATE OF MADHYA PRADESH
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July 30, 2005 |
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DHANNA ALIAS DHANIYA Vs. STATE OF M P
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July 20, 2005 |
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DHANRAJ SINGH Vs. STATE U P
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May 18, 2005 |
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DHANSINGH Vs. STATE OF MP.
|
July 26, 2005 |
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DHAPU BAI Vs. ANTAR SINGH
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July 4, 2005 |
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DHEERENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
September 16, 2005 |
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DHIRAJ KUMAR TIWARI Vs. STATE OF M P
|
January 28, 2005 |
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DHIRAJ SINGH Vs. MOHD FARKAN
|
November 17, 2005 |
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DHURIBAI Vs. LALSINGH
|
October 17, 2005 |
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DILIP Vs. SUKHBEER KAUR
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October 29, 2005 |
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DILIP KUMAR Vs. RAJESH AGRAWAL
|
May 10, 2005 |
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DILIP KUMAR JAIN Vs. SHOBHARANI JAIN
|
May 13, 2005 |
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DILKHUSH Vs. BHERULAL
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June 21, 2005 |
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Dinesh Kumar Vs. Radheshyam
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March 2, 2005 |
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DINESH KUMAR KHARE Vs. STATE OF MADHYA PRADESH
|
August 8, 2005 |
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DINESH KUMAR KULSHRESHTHA AND ANR. Vs. STATE OF M.P. AND ORS.
|
September 19, 2005 |
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DINESHKUMAR SUKLA Vs. NEETA
|
January 4, 2005 |
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DIPAK TEXTILES Vs. UNION OF INDIA
|
January 20, 2005 |
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DIRECTOR OF INCOME TAX (INV.), BHOPAL Vs. GULAMNABI
|
April 19, 2005 |
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DIVISIONAL RAILWAY MANAGER CENTRAL RAILWAY, JABALPUR Vs. KUSUM BAI WD/O PREMLAL HAZARI AND OTHERS
|
September 29, 2005 |
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DIWAKAR RAO MAKODE Vs. STATE OF MADHYA PRADESH
|
August 12, 2005 |
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DR V P KHARE Vs. STATE OF M P & ANR
|
September 15, 2005 |
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DR. BHARAT CHHAPARWAL Vs. STATE OF M.P. & ORS.
|
January 17, 2005 |
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DR. CHINTAMANI Vs. STATE OF M.P.
|
March 14, 2005 |
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DUKHKHU SINGH Vs. STATE OF M P
|
February 11, 2005 |
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DURGAPRASAD Vs. KALLARAM
|
March 2, 2005 |
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DURGESH BAI AND OTHERS Vs. TIKKULAL
|
May 12, 2005 |
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EISHER MOTORS LTD Vs. STATE OF M P
|
January 3, 2005 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. VOLGA RESTAURANT
|
October 4, 2005 |
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Employers in Relation to The Management of Western Coalfields Pench Area, P.O. Parasia, Distt. Chhindwara Vs. Samyukta Khadan Mazdoor Sangh (Aituc) Post Chamdameta
|
March 23, 2005 |
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Executive Engineer, M.P. Housing Board, Indore Vs. Ramesh
|
September 6, 2005 |
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F A CONSTRUCTION Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT
|
November 17, 2005 |
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FARIDA BANO Vs. KAMRUDDIN
|
December 6, 2005 |
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FARKAMAL Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2005 |
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FERRO CONCRETE CONSTRUCTION INDIA P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2005 |
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FIRST LEASING COMPANY OF INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, INDORE
|
September 7, 2005 |
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FOOD CORPORATION OF INDIA Vs. CHAUDHARI TRANSPORT COMPANY
|
February 1, 2005 |
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FRIENDS HOUSING CO-OPERATIVE SOCIETY Vs. TULSIRAM
|
July 21, 2005 |
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FRONTIER DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
|
February 23, 2005 |
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G S GYANI AND COMPANY Vs. ORIENTAL ELECTRIC AND ENGINEERING CO
|
December 5, 2005 |
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G.R DUBEY Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDALAYA, JABALPUR
|
December 1, 2005 |
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Gafoor Vs. Gulabbai
|
March 15, 2005 |
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GAFOOR MOHAMMAD Vs. STATE OF M P
|
January 18, 2005 |
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GAJRAJ Vs. FULKUNWAR BAI ALIAS FULWATI BAI
|
August 2, 2005 |
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GAJRAJ SINGH Vs. RAM SINGH
|
October 21, 2005 |
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GALAL Vs. STATE OF M P
|
July 5, 2005 |
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GANBAI Vs. GANPAT
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November 14, 2005 |
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GANESH BAI Vs. SOBRAN RAI
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August 11, 2005 |
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Ganga Ram Choube Vs. State of M.P.
|
January 5, 2005 |
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GANGARAM Vs. HARI SINGH
|
August 24, 2005 |
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GANPAT Vs. GHANSHYAM
|
July 14, 2005 |
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GANPATILAL Vs. RAJESH @ RAJU
|
August 5, 2005 |
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GAUTAM KOTHARI Vs. SHEELA TIWARI
|
January 27, 2005 |
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GAYA PRASAD Vs. BANMALI
|
February 2, 2005 |
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GAYA PRASAD PANDEY Vs. YATINDRA KUMAR CHATURVEDI
|
June 22, 2005 |
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Gayabai Vs. Shriram
|
February 28, 2005 |
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Geetarani Ghosh Vs. Bhagwatibai
|
October 5, 2005 |
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GEETARANI MISHRA Vs. CHIRONJILAL
|
January 13, 2005 |
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GENERAL MANAGER SAGAR DUGDH SANGH SAHAKARI MARYADIT SIROJA Vs. MUSTAQUE
|
November 10, 2005 |
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GHANSHYAM Vs. STATE OF M P
|
February 15, 2005 |
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GHANSHYAM Vs. STATE OF M.P.
|
March 9, 2005 |
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GHANSU YADAV Vs. STATE OF M P
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March 22, 2005 |
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GHASILAL Vs. KASHI BAI
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August 18, 2005 |
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GHISILAL Vs. STATE INDUSTRIAL COURT
|
April 25, 2005 |
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Ghuraua Vs. MPSRTC
|
November 22, 2005 |
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GINDIA BAI Vs. ELTORT LTD. CO.
|
November 14, 2005 |
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GINDIABAI Vs. ELFERT LTD. COMPANY AND OTHERS
|
November 24, 2005 |
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GIRISH CHANDRA SHARMA Vs. STATE OF M.P. & ORS.
|
February 22, 2005 |
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GIRNAR PACKAGING Vs. MALWA VANASPATI AND CHEM. CO. LTD.
|
February 18, 2005 |
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GOKULSINGH Vs. STATE OF M P
|
March 3, 2005 |
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GOM INDUSTRIES LTD Vs. UNION OF INDIA
|
August 23, 2005 |
|
GOPAL Vs. VISHAV WARAMA
|
May 20, 2005 |
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GOPAL Vs. RUPCHANDRA
|
July 18, 2005 |
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GOPAL SINGH Vs. STATE OF M P
|
February 4, 2005 |
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GOPALDAS Vs. UNION OF INDIA
|
October 4, 2005 |
|
GOPALDAS Vs. RAJESH
|
September 13, 2005 |
|
Gordhan Singh Vs. Abdulji Alamji
|
January 11, 2005 |
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GOVIND KUNWAR Vs. BADRIPRASAD
|
November 28, 2005 |
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GOVIND RAM Vs. STATE OF M P
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November 22, 2005 |
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GOVIND SINGH Vs. AMARJEET SINGH
|
July 20, 2005 |
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GRAMIN SAHKARI SAMITI MARYADIT Vs. GEETABAI
|
October 5, 2005 |
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GRASIM INDUSTRIES Vs. STATE
|
July 7, 2005 |
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GUCHCHI Vs. SANTOSH KUMAR KAURAV
|
June 30, 2005 |
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GUDDU @ GUDDA S/O BHERU Vs. STATE OF M.P.
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March 21, 2005 |
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GULAB JHARIA Vs. STATE OF M P
|
February 10, 2005 |
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GUMAN SINGH Vs. STATE OF MADHYA PRADESH
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July 19, 2005 |
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GUNNERAM Vs. STATE OF M P
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July 22, 2005 |
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GURBUX SINGH DHANOHA Vs. RATAN SINGH DHANOHA
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November 22, 2005 |
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GURMEET SINGH SOKHI Vs. SUBHASH MALLIK
|
January 20, 2005 |
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GURMIT SINGH VILKHU Vs. PUNJAB AND SIND BANK
|
June 21, 2005 |
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GWALIOR DISTILLERIES PVT LTD Vs. STATE OF M P
|
October 14, 2005 |
|
GYAN PRAKASH BHATNAGAR Vs. STATE OF M P
|
February 14, 2005 |
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GYANENDRA SINGH Vs. NATIONAL INSURANCE CO LTD
|
October 3, 2005 |
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GYANESHWAR Vs. MOONGABAI ALIAS MUNESHWARIBAI
|
June 24, 2005 |
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H M AWASTHY Vs. UNION OF INDIA
|
February 9, 2005 |
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H R MANHAR Vs. STATE OF M P
|
February 24, 2005 |
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H.S. BHARGAVA Vs. STATE OF M P
|
February 21, 2005 |
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HABIB Vs. MANGILAL
|
August 24, 2005 |
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HABU S/O BHALIYA BHELALA AND ANOTHER Vs. STATE OF M.P.
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December 8, 2005 |
|
HABUAB Vs. MANGIALA
|
August 24, 2005 |
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HAJARILAL Vs. LAKHANPRATAP
|
March 3, 2005 |
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HAJARILAL AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 6, 2005 |
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HAJJIN SALMA BEGUM SHAUKAT HUSSAIN Vs. STATE OF M P
|
December 1, 2005 |
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HALKAI Vs. STATE OF MADHYA PRADESH
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March 22, 2005 |
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HALLI MYSORE SUBBARAYA NAGRAJ Vs. STATE OF M P
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August 9, 2005 |
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HALUKIBAI Vs. KULENDRASINGH DANDOTIYA
|
February 16, 2005 |
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HALUKIBAI (MAHILA) Vs. KULENDRASINGH DANDOTIYA
|
February 16, 2005 |
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HANS KUMAR Vs. STATE OF MADHYA PRADESH
|
May 19, 2005 |
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HARBANS KAUR BHATIA Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2005 |
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HARENDRAJEET SINGH BABBU Vs. GURUBUX DHANOYA
|
January 10, 2005 |
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HARI RAM KEER Vs. STATE BANK OF INDIA
|
April 28, 2005 |
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HARI RAM SONI Vs. DAMDU LAL AHIRWAR
|
September 26, 2005 |
|
Harimangal @ Hari Singh Vs. Phool Kunwar
|
March 31, 2005 |
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HARINATH Vs. STATE OF MADHYA PRADESH
|
August 22, 2005 |
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HARIOM Vs. STATE OF M P
|
August 24, 2005 |
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HARIOM LOKHANDE Vs. M P STATE ELECTRICITY BOARD
|
September 15, 2005 |
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HARISH ALIAS BUJHARAT Vs. STATE OF MADHYA PRADESH
|
March 31, 2005 |
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HARISH KUMAR AGRAWAL Vs. RAJIV GANDHI PRIMARY EDUCATION MISSION
|
November 7, 2005 |
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HARISHANKAR BHARGAVA Vs. STATE OF M.P. AND OTHERS
|
February 21, 2005 |
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HARMESH CHANDRA DUA Vs. NAGAR PALIKA NIGAM
|
June 20, 2005 |
|
HARVANSH SINGH Vs. BHAGWAN DAS
|
November 21, 2005 |
|
HAWALDAR SINGH Vs. ORIENTAL INSURANCE CO. LTD.
|
February 21, 2005 |
|
HEERALAL & ORS Vs. STATE OF M P
|
July 18, 2005 |
|
HEMANT Vs. STATE
|
March 2, 2005 |
|
HEMRAJ Vs. STATE OF M P
|
February 28, 2005 |
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HEMRAJ NEBHOMAL SONS Vs. COMMISSIONER OF INCOME TAX
|
March 7, 2005 |
|
HIGH COURT OF MADHYA PRADESH Vs. RENT CONTROLLING AUTHORITY
|
September 16, 2005 |
|
HIMANSHU FLOUR MILLS LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
June 20, 2005 |
|
HIND SYNTEX LTD. Vs. DEWAS MAZDOOR SANGH AND OTHESR
|
September 23, 2005 |
|
HINDUSTAN COPPER LTD. Vs. UNITED FORGING
|
December 5, 2005 |
|
HINDUSTAN LEVER LTD Vs. STATE OF M P
|
February 8, 2005 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. KAMAL VASINI AGRAWAL
|
July 12, 2005 |
|
HOPE TEXTILES LTD Vs. NEMICHAND
|
April 27, 2005 |
|
HOTAM Vs. STATE OF M P
|
February 18, 2005 |
|
HUKUMCHAND Vs. STATE OF M P
|
February 2, 2005 |
|
HUKUMCHAND SAHU Vs. STATE OF M P
|
September 27, 2005 |
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HUSNA BANO Vs. UNION OF INDIA
|
October 20, 2005 |
|
IBRAHIM @ KALU Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 28, 2005 |
|
IDEAL STEEL ROLLERS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
August 23, 2005 |
|
INDAL RAM Vs. STATE
|
September 28, 2005 |
|
INDIAN POTASH LTD Vs. UNION OF INDIA
|
July 25, 2005 |
|
INDIRA BAI AND OTHERS Vs. BACHCHU SINGH AND OTHERS
|
February 3, 2005 |
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INDORE MILL MAZDOOR SANGH Vs. HOPE TEXTILES LTD.
|
February 18, 2005 |
|
INDORE MUNICIPAL CORPORATION Vs. KUNDANLAL
|
February 21, 2005 |
|
INDU JAIN Vs. STATE OF M P
|
June 23, 2005 |
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ISHAQUE ALI PETITIONER Vs. SUB AREA MANAGER, WCL AND OTHERS
|
March 29, 2005 |
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ISHAQUE MOHD & ORS Vs. SAINI BEGAM
|
December 7, 2005 |
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Ishwar Chandra Vidyasagar Post Graduate Collge Vs. State of M.P.
|
March 4, 2005 |
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ISHWARI PRASAD PATIDAR Vs. M.P. WELFARE ASSOCIATE & ORS.
|
May 18, 2005 |
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J G GAREWAL H P GAREWAL Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
December 15, 2005 |
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JAGAN S/O PADYA Vs. STATE OF MADHYA PRADESH
|
February 8, 2005 |
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JAGDAMBA GRIH NIRMAN SOCIETY Vs. STATE OF M P
|
December 12, 2005 |
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JAGDAMBA OIL AGENCY Vs. STATE OF M P
|
October 25, 2005 |
|
JAGDISH DCVDA Vs. STATE OF M P
|
July 4, 2005 |
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JAGDISH PRASAD BATHAM Vs. UNION OF INDIA
|
January 12, 2005 |
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JAGDISH SINGH Vs. STATE OF M P
|
August 17, 2005 |
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JAGDISH SINGH GUJAR Vs. STATE OF MADHYA PRADESH
|
July 30, 2005 |
|
JAGGANATH SINGH Vs. STATE OF MP
|
December 7, 2005 |
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JAGJEET SINGH Vs. BHOPAL VIKAS PRADHIKARAN
|
October 20, 2005 |
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JAGJEEVAN TIWARI Vs. STATE OF M.P. AND OTHERS
|
July 11, 2005 |
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JAGRITI BAL MANDIR SOCIETY INDORE Vs. STATE OF M P
|
September 20, 2005 |
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JAI NARAIN KAPUR Vs. NATIONAL TEXTILE CORPORATION (M.P.) & ANR.
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September 19, 2005 |
|
Jai Prakash Keswani Vs. State of M.P.
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July 15, 2005 |
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JAIPALSINGH Vs. RAYIS
|
November 10, 2005 |
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JAL PRADAY KARMACHARI KALYAN SANGH Vs. AYUKT NAGAR NIGAM JABLPUR
|
March 24, 2005 |
|
JAMAL ALI Vs. STATE OF MP.
|
April 4, 2005 |
|
JAMILA BEGUM Vs. DIVISIONAL RAILWAY MANAGER CENTRAL RAILWAY
|
July 28, 2005 |
|
JAMNA PRASAD Vs. STATE OF M P
|
April 4, 2005 |
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JAMUNA PRASAD RAJAK Vs. STATE OF M P
|
July 26, 2005 |
|
JANARDHAN Vs. STATE OF M P
|
August 18, 2005 |
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JANKI BAI Vs. PREM NARAYAN KUSHWAHA
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June 22, 2005 |
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JANKI BAL Vs. STATE OF M P
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November 23, 2005 |
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JANKIBAI Vs. SATISH CHANDRA
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July 29, 2005 |
|
JASODABAI Vs. SEWANTIBAI
|
March 14, 2005 |
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JASRATH SINGH Vs. STATE OF M P
|
July 29, 2005 |
|
JAVED KHAN Vs. AVTAR SINGH
|
July 30, 2005 |
|
JAY PRAKASH ASSOCIATES LTD. Vs. STATE OF M.P.
|
November 21, 2005 |
|
JAYANTI BHAI VALJI BHAI KATARIA Vs. KAMLAKAR
|
December 6, 2005 |
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JEJABRAO Vs. STATE OF MADHYA PRADESH
|
July 26, 2005 |
|
JITENDRA Vs. BHAI RAM
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December 14, 2005 |
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JITENDRA SINGH JADOUN Vs. INDER SINGH AND OTHERS
|
February 28, 2005 |
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JUJHAR SINGH Vs. STATE OF M P
|
November 14, 2005 |
|
Justice S.K. Dubey (Retired) Vs. Accountant General
|
February 8, 2005 |
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JYOTIRADITYA SCINDIA Vs. SMT. VIJAYARAJE SCINDIA DECEASED THROUGH SHRIMANT USHARAJE RANA AND OTHERS
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September 20, 2005 |
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K P CHOUBEY Vs. VEENA DAVE
|
February 21, 2005 |
|
K P SINGH KUSHWAHA Vs. STATE OF M P
|
February 1, 2005 |
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K R TIWARI Vs. M P LEATHER DEVELOPMENT CORPORATION LTD
|
February 21, 2005 |
|
KACHRU Vs. SUNIL
|
July 6, 2005 |
|
KAILASH Vs. STATE OF M P
|
July 11, 2005 |
|
KAILASH BUDHWANI Vs. STATE OF M P
|
October 24, 2005 |
|
KAILASH CHAND GUPTA Vs. SHANKAR LAL GOYAL
|
March 4, 2005 |
|
KAILASH CHANDRA MAHESHWARI Vs. STATE OF M P
|
November 24, 2005 |
|
KAILASH NATH KATIAR Vs. STATE OF M P
|
March 7, 2005 |
|
KAILASH S/O SAVAJIJATIYA Vs. STATE OF M.P.
|
March 17, 2005 |
|
KAKANDHAR PATEL Vs. STATE OF MP.
|
August 3, 2005 |
|
KALAM SINGH MORYA Vs. JHADUA DHAR KSHETRIYA GRAMIN BANK
|
August 25, 2005 |
|
KALIYA AND Vs. STATE OF M P
|
April 15, 2005 |
|
KALLU Vs. STATE OF M P
|
December 1, 2005 |
|
KALU Vs. STATE OF M P
|
April 12, 2005 |
|
KALU ROOP SINGH PATELIA Vs. STATE OF MADHYA PRADESH
|
October 17, 2005 |
|
KALURAM RAI Vs. STATE OF MADHYA PRADESH
|
August 8, 2005 |
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KAMAL DAROI Vs. STATE OF MADHYA PRADESH
|
February 17, 2005 |
|
KAMALKISHORE Vs. JAGANNATH PRASAD
|
January 7, 2005 |
|
KAMALKISHORE Vs. SHIVSHANKAR
|
August 18, 2005 |
|
KAMALKUMAR PRADEEPKUMAR Vs. STATE OF M.P.
|
July 14, 2005 |
|
KAMLA BAI Vs. STATE OF M P
|
March 24, 2005 |
|
KAMLA VYAS Vs. BASANT
|
August 10, 2005 |
|
KAMLESH Vs. SHAILENDRA
|
September 21, 2005 |
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KAMLESH Vs. SHYAMLAL
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September 30, 2005 |
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KAMLESHSAHU Vs. STATE OF M P
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April 15, 2005 |
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KAMMODA Vs. STATE OF MADHYA PRADESH
|
May 4, 2005 |
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KANHAIYALAL Vs. VED PRAKASH
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March 4, 2005 |
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KANHAIYALAL MAKWANA Vs. STATE OF M P
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January 2, 2005 |
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KANHIYA ALIAS KANIRAM R LODHA Vs. SIDDHNATH L LODHA
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April 1, 2005 |
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KANIRAM Vs. LIYAKAT KHAN
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August 2, 2005 |
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KANSINGH AND ANOTHER Vs. STATE OF M.P.
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February 9, 2005 |
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KANTILAL PRABHUDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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March 14, 2005 |
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KARANSINGH Vs. SITARAM
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January 11, 2005 |
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KARANSINGH & ORS. Vs. STATE OF M.P.
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March 23, 2005 |
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Karansingh alias Daddu S/o Bodarsingh Vs. Dharendrasingh S/o Daryaosingh
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August 23, 2005 |
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Karyapalan Yantri Vs. Bhagirath
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December 7, 2005 |
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KASHIRAM Vs. STATE OF M.P
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December 9, 2005 |
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KASHIRAM MALVIYA Vs. HABIB SHAH
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January 27, 2005 |
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KEDAR PRASAD MISHRA Vs. DADAN PRASAD MISHRA
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May 18, 2005 |
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KENDRIYA VIDYALAYA SANGTHAN Vs. R K SHAHSTRI
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July 19, 2005 |
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KENDRIYA VIDYALAYA SANGTHAN Vs. SANT KUMAR NAHAR
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October 20, 2005 |
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KESHARDAN Vs. STATE OF M P
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March 17, 2005 |
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KHATOON Vs. NIMMA ALIAS MUYEEN KHAN AND OTHERS
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April 4, 2005 |
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Khem Chand Gegle Vs. M.P. State Road Transport Corporation
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February 5, 2005 |
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KHEM CHAND GOGLE Vs. M P STATE ROAD TRANSPORT CORPORATION
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February 8, 2005 |
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KHEMCHAND Vs. NANDRAM
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July 11, 2005 |
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KHEMKARAN SANODIYA Vs. UNION OF INDIA
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February 4, 2005 |
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KHUBA Vs. STATE OF MP.
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February 11, 2005 |
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KIRAN SHARMABABU SINGH Vs. STATE OF M P
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November 14, 2005 |
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KISHAN KUMAR Vs. STATE OF MADHYA PRADESH
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May 13, 2005 |
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KISHORE KUMAR Vs. BHOGA BAI
|
October 14, 2005 |
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KISHORILAL Vs. BALKISHAN
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October 19, 2005 |
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KISHUN BEDIYA Vs. STATE OF MADHYA PRADESH
|
March 21, 2005 |
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KOTHARI LABORATORIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
April 12, 2005 |
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KOUSHALYA BAI Vs. M P STATE ELECTRICITY BOARD
|
April 27, 2005 |
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KRIPASHANKAR MUDGAL Vs. LALIT MOHAN
|
October 13, 2005 |
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KRISHI UPAJ MANDI SAMITI, KUKSHI, DISTT. DHAR Vs. RANGNATH (DECEASED THROUGH L.RS.) & ANR.
|
December 6, 2005 |
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Krishna Bihari Nagayach Vs. State of M.P.
|
July 29, 2005 |
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KRISHNA KUMAR DUBEY Vs. TULARAM
|
December 8, 2005 |
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KRISHNADEVI PESHWANI Vs. DILIP KUMAR
|
February 21, 2005 |
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KU PRACHI MANTRI NARENDRA MANTRI Vs. STATE OF M P
|
May 11, 2005 |
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KU. KRUTI Vs. MANNALAL PANNALAL CONSTRUCTION
|
February 8, 2005 |
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Kuber Sharan Singh Chouhan Vs. State of M.P.
|
January 24, 2005 |
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KUMARI ANKITA SINHA Vs. RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA
|
November 8, 2005 |
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KUMARI INDIRA Vs. ACHAL SINGH
|
July 12, 2005 |
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KUMUD GURJAR Vs. DHANILAL
|
July 21, 2005 |
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Kundan Lal Vs. State
|
February 9, 2005 |
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Kunoo Vs. Sewalal
|
December 19, 2005 |
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KUNOO Vs. SEWALAL
|
December 9, 2005 |
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KUNWAR DILIP SINGH Vs. STATE OF M P
|
March 1, 2005 |
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KUNWAR PAL SINGH JAAT Vs. DELHI STATE ROAD TRANSPORT CORPORATION
|
September 22, 2005 |
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Lal Bihari Vs. Ram Ratan
|
March 3, 2005 |
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LAL SINGH Vs. STATE OF MADHYA PRADESH
|
July 13, 2005 |
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LAL SINGH Vs. STATE OF MADHYA PRADESH
|
January 3, 2005 |
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LALITA DEVI MISHRA Vs. PRIYANSHU KAMAL
|
July 26, 2005 |
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LALMAN SHARMA Vs. RAJU ALIAS RMJI
|
February 21, 2005 |
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LALU Vs. STATE OF M P
|
February 8, 2005 |
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LATA W/O SHANKAR SAW PAPREWAR Vs. DEPUTY COMMISSIONER OF SALES TAX, CHHINDWARA AND OTHERS
|
November 25, 2005 |
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LAXMAN Vs. STATE OF MADHYA PRADESH
|
November 21, 2005 |
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LAXMAN Vs. BHAGWATI PRASAD
|
March 18, 2005 |
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LAXMAN SINGH CHOUHAN Vs. STATE OF M.P. AND OTHERS
|
September 16, 2005 |
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LAXMANDAS Vs. STATE OF M P
|
January 19, 2005 |
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LAXMI KUSHWAH Vs. MOHAN KUSHWAH
|
November 10, 2005 |
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LAXMI NARAYAN KHATI Vs. STATE OF M P
|
January 10, 2005 |
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LAXMIBAI Vs. KANHAIYALAL
|
November 8, 2005 |
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LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
|
March 29, 2005 |
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LEEKCHAND Vs. STATE OF MP.
|
April 12, 2005 |
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LEELADHAR YADAV Vs. SIDDHARTHA HOUSING CO OPERATIVE SOCIETY LTD
|
October 21, 2005 |
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Levindra Narnawre Vs. M.P. State Forest Development Corporation Limited
|
November 8, 2005 |
|
Lokendra S/o Goverdhan Singh Vs. State of M.P.
|
August 8, 2005 |
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M B MANVANI Vs. BHAGWANDAS
|
January 17, 2005 |
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M M METALS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 4, 2005 |
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M P AUDHYOGIK KENDRA VIKAS NIGAM Vs. ABRAR CONSTRUCTION COMPANY
|
January 13, 2005 |
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M P CO OPERATIVE DAIRY FEDERATION LTD Vs. VIJENDRA VERMA
|
December 21, 2005 |
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M P ELECTRICITY BOARD Vs. LAXMI IRON INDUSTRIES LTD
|
June 27, 2005 |
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M P MADHYAMIK SHIKSHAK SANGH, INDORE Vs. STATE OF M P
|
March 14, 2005 |
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M P STATE ELECTRICITY BOARD Vs. PANDEY CONSTRUCTION CO
|
April 13, 2005 |
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M S BANGA Vs. STATE OF M P
|
July 4, 2005 |
|
M.P Sharma Vs. M.P State Electricity Board
|
May 3, 2005 |
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M.P STATE TOURISM DEVELOPMENT CORPORATION, BHOPAL Vs. SHRIKISHAN BHOI
|
December 6, 2005 |
|
M.P. Housing Board Vs. Anil Kumar Khiwani
|
March 14, 2005 |
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M.P. STATE ELECTRICITY BOARD AND ANOTHER Vs. SAVITRI SINGH AND OTHERS
|
December 8, 2005 |
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M.P. STATE TOURISM DEVELOPMENT CORPORATION Vs. KISHAN BHOI AND ANOTHER
|
December 6, 2005 |
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M.P. TEXT BOOK CORPORATION BOARD, BHOPAL Vs. M/S ORIENT PAPER MILLS LTD., SHAHDOL
|
December 1, 2005 |
|
M.P.E.B. Officers Association Vs. M.P. Electricity Board
|
April 20, 2005 |
|
M.P.E.B., BHOPAL Vs. BHAGWANDAS RAJPUT
|
March 9, 2005 |
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M.S. ASWAL Vs. STATE OF MP
|
December 15, 2005 |
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MAA SHEETLA SHAKTI PUNJ MAHILA Vs. STATE OF M P
|
October 19, 2005 |
|
MACHALA BAI Vs. NANAK RAM
|
November 29, 2005 |
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MADAN GOPAL ALIAS PAPPU Vs. STATE OF MADHYA PRADESH
|
July 4, 2005 |
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MADAN MOHAN SHARMA Vs. SHAKUNTALA SHARMA
|
April 19, 2005 |
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MADAN SINGH Vs. SHANTIBAI
|
February 4, 2005 |
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MADHYA PRADESH ELECTRICITY BOARD Vs. DR. S.K. YADAV & ORS.
|
June 22, 2005 |
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MADHYA PRADESH RAJYA VAN VIKAS NIGAM LTD. Vs. COMMISSIONER, INCOME TAX, BHOPAL
|
November 18, 2005 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KUMAR SINGH
|
February 15, 2005 |
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MAGADH ENTERPRISES Vs. UNION OF INDIA
|
March 2, 2005 |
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MAGAN Vs. SHAKIL
|
November 22, 2005 |
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MAGANLAL JAIN Vs. STATE OF M P
|
August 4, 2005 |
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MAHAKOUSHAL KSHETRIYA GRAMIN BANK Vs. APPELLATE AUTHORITY
|
April 19, 2005 |
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MAHENDRA ALIAS MULA ALIAS GAJANAND Vs. STATE OF MADHYA PRADESH
|
February 9, 2005 |
|
MAHENDRA KUMAR Vs. ARMSTRONG
|
February 24, 2005 |
|
MAHENDRASINGH Vs. STATE OF M P
|
May 10, 2005 |
|
MAHESH Vs. SAJID
|
March 23, 2005 |
|
MAHESH Vs. UPANT
|
October 27, 2005 |
|
MAHESH CHANDRA Vs. STATE OF MADHYA PRADESH
|
March 23, 2005 |
|
MAHESH SHRIVASTAVA Vs. STATE OF M P
|
July 14, 2005 |
|
MAHILA GOMABAI Vs. GAJENDRA SINGH
|
March 24, 2005 |
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MAHILA GRIH UDYOG LIJJAT PAPAD Vs. PUSHPA BERRY
|
March 2, 2005 |
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MAHILA SAMITI Vs. HOLA RAM SINDHI
|
May 13, 2005 |
|
MAIYADEEN AND OTHERS Vs. STATE OF M P
|
July 21, 2005 |
|
MALYAKEL ABRAHAM JOY Vs. JOHN RAPHAEL
|
January 25, 2005 |
|
MAMTA Vs. SHRINIWASAN
|
August 18, 2005 |
|
MAN SINGH Vs. VIDAR PRAKASH
|
January 18, 2005 |
|
MANAGING DIRECTOR M P STATE Vs. LAKHAN SINGH
|
November 23, 2005 |
|
MANAGING DIRECTOR, GRAMIN SAHKARI SAMITI MARYADIT Vs. GEETABAI AND ORS.
|
October 5, 2005 |
|
Manghi @ Narmada Vs. State of M.P.
|
February 2, 2005 |
|
MANGILAL Vs. SHEIKH RAFIQ
|
July 6, 2005 |
|
MANGILAL Vs. STATE OF M.P
|
November 22, 2005 |
|
MANGILAL Vs. STATE OF M P
|
January 31, 2005 |
|
MANGLA DEVI Vs. BALURAM
|
December 3, 2005 |
|
Mani Bai Vs. Avinash Jamidar
|
August 12, 2005 |
|
MANJU BAI Vs. SHEIKH SALEEM
|
December 12, 2005 |
|
MANOHARLAL MEHRE Vs. STATE OF MADHYA PRADESH
|
September 15, 2005 |
|
MANOJ Vs. BALURAM
|
April 19, 2005 |
|
MANOJ ALIAS BALKRISHNA Vs. STATE OF M P
|
July 11, 2005 |
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MANOJ RAJANI Vs. SUPERINTENDING ENGINEER M P E B
|
September 28, 2005 |
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MANOJ RAWAT Vs. STATE OF MADHYA PRADESH
|
August 29, 2005 |
|
MANORAMA YADAV Vs. MANGLESHWAR SINGH
|
April 28, 2005 |
|
MANSINGH Vs. UNION OF INDIA
|
March 18, 2005 |
|
MANSUKH GOND Vs. STATE OF MADHYA PRADESH
|
April 4, 2005 |
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MARIYAM & ORS Vs. AFROJ KHAN & ORS
|
July 22, 2005 |
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MARUTI UDYOG LTD Vs. STATE OF M P
|
March 2, 2005 |
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MATSYA UDYOG EVAM JAL KAHAR SAHAKARI SAMSTHA Vs. JOINT REGISTRAR
|
December 9, 2005 |
|
MAYA KEWAT Vs. SUKRAM DWIVEDI
|
June 30, 2005 |
|
MAYABAI Vs. BHURU SHAH
|
November 8, 2005 |
|
MAYABAI TOMAR Vs. SHEIKH RASEED
|
February 24, 2005 |
|
MAYAK SHARMA Vs. DIRECTOR, M P, RAJYA KRISHI VIPNAN BOARD
|
April 4, 2005 |
|
MAYARAM Vs. MEHBOOB
|
January 17, 2005 |
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MAZDOOR SANGH INTUC Vs. STATE OF M P
|
April 26, 2005 |
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MEENA AGRAWAL Vs. CHIEF MUNICIPAL OFFICER MUNICIPAL COUNCIL SHIVPURI
|
September 13, 2005 |
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MEENAMAL Vs. MADAN MOHAN AGRAWAL
|
April 11, 2005 |
|
MEERA HURMADE Vs. SHRI RAM
|
July 19, 2005 |
|
MEHANDI HUSSAIN Vs. RAJESH KUMAR
|
November 16, 2005 |
|
Meharlata Vs. State of M.P.
|
November 21, 2005 |
|
MEHARLATA (KU ) Vs. STATE OF M P AND ORS
|
November 22, 2005 |
|
Mehboob Haji Vs. State of M.P.
|
March 30, 2005 |
|
MEHBOOB KHAN Vs. STATE OF MADHYA PRADESH
|
July 27, 2005 |
|
MHOW HOSIERY PVT LTD Vs. JITENDRA NIRLAN SINGH
|
May 11, 2005 |
|
Mhow Hosiery Pvt. Ltd. Vs. Jitendra
|
May 11, 2005 |
|
MINAXI Vs. DEEPESH KUMAR
|
September 14, 2005 |
|
MISHRI BAI Vs. MUNNA
|
May 23, 2005 |
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MOHAMMAD HANIF Vs. MANDIR OF SHRI BADEBALAJI
|
August 5, 2005 |
|
Mohammad Idris Vs. Registrar General, M.P. High Court, Jabalpur
|
January 24, 2005 |
|
Mohammad Khan Vs. State of M.P.
|
March 15, 2005 |
|
MOHAMMAD NOOR Vs. NIKHAT PHARJANA
|
September 1, 2005 |
|
MOHAMMAD SARTAJ Vs. STATE OF M P
|
March 11, 2005 |
|
MOHAN K PRAJAPATI Vs. STATE OF M P
|
November 8, 2005 |
|
MOHAN LAL Vs. GULABCHANDRA
|
November 8, 2005 |
|
MOHAN SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
July 12, 2005 |
|
MOHANSINGH Vs. STATE OF MADHYA PRADESH
|
August 22, 2005 |
|
MOHD ISHAQUE Vs. UNION OF INDIA
|
February 16, 2005 |
|
MOHD JAMIL AHMED Vs. REGISTRAR
|
November 30, 2005 |
|
MOHD MAKSUD Vs. STATE OF M P
|
February 25, 2005 |
|
MOHD SHAMI ANSARI Vs. WESTERN COALFIELDS LTD
|
June 20, 2005 |
|
Mohd. Arif Vs. State of M.P.
|
February 10, 2005 |
|
MONA SHRIVASTAVA Vs. PAN BAI RAIKWAR
|
October 20, 2005 |
|
MONIYABAI Vs. STATE OF M P
|
April 11, 2005 |
|
MOOLCHAND Vs. RADHA SHARAN
|
December 6, 2005 |
|
MOOLCHAND Vs. RAMESHWAR
|
January 28, 2005 |
|
MOOLCHAND AGRAWAL Vs. BABULAL AGRAWAL
|
March 24, 2005 |
|
MOONGA BAI Vs. STATE OF MADHYA PRADESH
|
August 31, 2005 |
|
MOOSA Vs. STATE OF M P
|
April 13, 2005 |
|
MORENA RE ROLLING AND INDUSTRAL DEVLOPMENT CO PVT LTD Vs. MADHYA PRADESH FINANCIAL CORPORATION
|
August 23, 2005 |
|
MORSINGH Vs. STATE OF M P
|
August 3, 2005 |
|
MOTA ALIAS NANDKISHORE Vs. STATE OF MADHYA PRADESH
|
February 9, 2005 |
|
MOTILAL BIMALCHAND JAIN HUF Vs. COMMISSIONER OF INCOME-TAX
|
March 17, 2005 |
|
MOTILAL BIMALCHAND JAIN HUF Vs. COMMISSIONER OF INCOME TAX
|
June 30, 2005 |
|
Motilal S/o Bherulaui Rami Vs. Ashadevi Wd/o Santosh Kumarji Jain
|
August 11, 2005 |
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MP. ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT
|
December 14, 2005 |
|
MRITYUNJAY PRASAD Vs. SANTOSH KUMAR MISHRA
|
July 15, 2005 |
|
MUBARIK Vs. NOUSAD
|
September 26, 2005 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
March 23, 2005 |
|
MUKESH KUMAR MANHAR Vs. STATE OF MADHYA PRADESH
|
August 2, 2005 |
|
MUNAWAR ULLA Vs. NEW INDIA ASSURANCE CO LTD
|
January 10, 2005 |
|
MUNICIPAL CORPORATION Vs. SAFFUN MILLS
|
July 28, 2005 |
|
MUNICIPAL CORPORATION, INDORE Vs. BALURAM
|
December 2, 2005 |
|
MUNICIPAL CORPORATION, SAGAR Vs. PRESIDING OFFICER, LABOUR COURT
|
December 6, 2005 |
|
MUNICIPALITY Vs. GAS AUTHORITY OF INDIA LIMITED
|
May 12, 2005 |
|
MUNNA Vs. STATE OF MADHYA PRADESH
|
March 16, 2005 |
|
MUNNA Vs. BHAGESHWARI BAI
|
November 16, 2005 |
|
MUNNALAL Vs. MALIYA BAI
|
December 9, 2005 |
|
MUNNALAL Vs. STATE OF M P
|
August 8, 2005 |
|
Munnalal Vs. Jabalpur Vikas Pradhikaran
|
April 28, 2005 |
|
MUNNALAL MISHRA Vs. UNION OF INDIA
|
May 4, 2005 |
|
MUNSA KUMHAR S/O LALUA Vs. BRIJ KISHORE S/O PARMESHWAR AND OTHERS
|
November 30, 2005 |
|
MURARITAL SHARMA Vs. SHALENDRA SINGH
|
December 16, 2005 |
|
MURLI S O RAMLAL Vs. STATE OF M P
|
August 8, 2005 |
|
N AJIT KUMAR Vs. HANUMAN PRASAD
|
August 31, 2005 |
|
NABBU Vs. STATE OF M P
|
April 7, 2005 |
|
NAGAR PALIKA Vs. SHIVSHANKAR GUPTA
|
May 5, 2005 |
|
NAGAR PALIKA NIGAM, RATLAM Vs. SAJJAN MILLS LTD.
|
July 28, 2005 |
|
NAGAR PANCHAYAT BADAWADA Vs. LAXMINARAYAN RATHORE
|
February 10, 2005 |
|
NAGULAL Vs. CENTRAL NARCOTICS BUREAU
|
May 12, 2005 |
|
NAND KISHORE Vs. PANDU
|
April 28, 2005 |
|
NANDA Vs. CHOTTULAL
|
January 18, 2005 |
|
NANDKISHORE Vs. CENTRAL BUREAU OF NARCOTICS NEEMUCH
|
March 11, 2005 |
|
NANDKISHORE Vs. SHOBHA DEVI
|
September 2, 2005 |
|
NANDKISHORE Vs. STATE OF M P
|
March 18, 2005 |
|
Nandlal Vs. State of Maharashtra
|
February 14, 2005 |
|
NANDLAL Vs. MANGIBAI
|
December 12, 2005 |
|
NANDU Vs. SHEELA BAI
|
August 31, 2005 |
|
NANDUBAI Vs. SHYAMBAI AND ORS
|
July 19, 2005 |
|
NANURAM BHANWARLAL Vs. STATE OF M P
|
August 4, 2005 |
|
NARAIN INDUSTRIES Vs. DIAMOND CEMENTS
|
September 28, 2005 |
|
NARAINI BAI Vs. KHOOBI
|
September 22, 2005 |
|
NARAYAN PRASAD Vs. STATE OF MADHYA PRADESH
|
March 25, 2005 |
|
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
|
October 19, 2005 |
|
NARAYANSINGH Vs. BHAGWANSINGH
|
April 28, 2005 |
|
NARENDRA Vs. SHANTI SINGH
|
August 5, 2005 |
|
NARENDRA KUMAR Vs. STATE OF M P
|
November 23, 2005 |
|
NARENDRA KUMAR Vs. MANJU AGARWAL
|
February 18, 2005 |
|
NARENDRA SINGH Vs. GOVIND
|
September 8, 2005 |
|
NARENDRA SINGH ALIAS NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 30, 2005 |
|
NARENDRA SINGH BHADAURIA Vs. STATE OF MADHYA PRADESH
|
February 25, 2005 |
|
NARENDRA SINGORE Vs. STATE OF M P
|
April 4, 2005 |
|
NARESH Vs. STATE OF M P
|
November 25, 2005 |
|
NARESH AND CO Vs. STATE OF M P
|
January 12, 2005 |
|
NARESH SETH Vs. MAHANT KRISHNA GOPALPURI
|
August 11, 2005 |
|
NARMADA CLUB REGD SOCIETY Vs. P K TARA
|
July 26, 2005 |
|
NARMADA PRASAD SAXENA Vs. STATE OF M P
|
February 16, 2005 |
|
NARSINGH Vs. SUROO
|
July 1, 2005 |
|
NARSINGH LAL SHAH Vs. KAMAL
|
November 7, 2005 |
|
Naseema Bai Vs. Jaiprakash
|
March 7, 2005 |
|
NATH SINGH Vs. STATE OF M P
|
January 7, 2005 |
|
NATHU Vs. STATE OF M P
|
February 9, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. SUNITA YADAV
|
January 6, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MANNIBAI
|
January 12, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. UJJWALA
|
February 3, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. RANCHOOR SINGH
|
February 24, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MAHENDRA KUMAR JAIN
|
March 3, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MAINA SINGHSMT SHASHI PANDEY
|
July 27, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. SUNITA BAI
|
August 4, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. MOLIYA DEVI
|
July 20, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. KALYAN SINGH
|
November 7, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. KHELLI RAI
|
August 30, 2005 |
|
NATIONAL INSURANCE CO. LTD Vs. DAULAT SINGH
|
December 1, 2005 |
|
NATIONAL INSURANCE CO. PVT. LTD. AND ETC. Vs. TEJIYABAI AND OTHERS
|
August 8, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. UMRAVSINGH
|
July 29, 2005 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 15, 2005 |
|
NATIOOAL INSURANCE CO LTD Vs. LACHHIBAI
|
December 5, 2005 |
|
NAVED IQBAL ANSARI Vs. BHAIYALAL & ORS
|
July 27, 2005 |
|
NAVLESH PATHAK Vs. DUSHYANT SHARMA
|
April 13, 2005 |
|
NAWAL SINGH Vs. STATE OF M P
|
May 20, 2005 |
|
NEELAM Vs. STATE OF MP.
|
November 16, 2005 |
|
NEELAM DEVI Vs. DEVENDRA SINGH YADAV
|
May 12, 2005 |
|
NEMI CHAND Vs. PRADEEP KUMAR
|
January 25, 2005 |
|
NEMICHAND JAIN Vs. STATE OF MADHYA PRADESH
|
August 25, 2005 |
|
NENE OKUGO Vs. STATE OF M P
|
February 10, 2005 |
|
NEPA LTD., BURHANPUR Vs. STATE INDUSTRIAL COURT OF M.P., INDORE AND OTHERS
|
January 19, 2005 |
|
NETRAM Vs. VIJAY KUMAR
|
September 9, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. DILIP KUMAR
|
November 8, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. RATIBAI
|
November 24, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHOK KUMAR DANDOTIYA
|
February 24, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. ARUN KUMAR
|
May 10, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. PANCHAM SINGH
|
July 27, 2005 |
|
NEW INDIA ASSURANCE COMPANY Vs. LALLU
|
January 27, 2005 |
|
NEW INDIAASSURANCE CO LTD Vs. VIRENDRA SINGH
|
July 4, 2005 |
|
Nimar Textiles Co. Ltd. Vs. Addl. Labour Commissioner
|
April 27, 2005 |
|
NIRMALA Vs. JAGRASINGH
|
July 29, 2005 |
|
NIRMALA BAI Vs. RAMESHCHANDRA
|
November 28, 2005 |
|
NISSAR Vs. M P S R T CORPORATION DHAR
|
March 14, 2005 |
|
Nitesh Vs. State of M.P.
|
February 4, 2005 |
|
NITESH KUMAR PANDEY Vs. STATE OF M.P. & ORS.
|
October 19, 2005 |
|
NITIN PAHADIYA Vs. UNION OF INDIA
|
August 4, 2005 |
|
NIZUMALHAQ Vs. PHOOL BEGUM
|
August 4, 2005 |
|
NORTHERN AIR PRODUCTS (P) LTD. Vs. CIT
|
January 3, 2005 |
|
NORTHERN AIR PRODUCTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2005 |
|
NORTHERN COALFIELDS LTD Vs. DADAI
|
November 8, 2005 |
|
NOUSHAD & ORS. Vs. STATE OF M.P.
|
July 5, 2005 |
|
NYAZ MOHAMMED Vs. STATE OF M P
|
November 22, 2005 |
|
O.K. Burman Vs. M.P. Police Housing Corporation Ltd.
|
October 17, 2005 |
|
OM PRAKASH Vs. FIDA HUSSAIN
|
February 21, 2005 |
|
OM PRAKASH Vs. UCO BANK
|
April 8, 2005 |
|
OMPRAKASH Vs. STATE OF M P
|
March 25, 2005 |
|
OMVATI & ORS Vs. BADRIPRASAD & ANR
|
July 6, 2005 |
|
ORIENT PAPER MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 17, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. GEETA SHARMA
|
September 6, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHESH PRASAD RAWAT
|
November 25, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SIYARAM
|
January 11, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SHEELA BAI JAIN
|
August 3, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. MANISHA CHATURVEDI
|
July 30, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAILENDRA SINGH
|
July 14, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. PRASANNA KUMAR JHA
|
July 8, 2005 |
|
ORIENTAL INSURANCE CO. LTD Vs. SEEMA CHOUHAN
|
December 7, 2005 |
|
ORIENTAL INSURANCE COMPANY Vs. AJIT NIRKHE
|
August 8, 2005 |
|
P K SHUKLA Vs. MANDLA BALAGHAT REGIONAL RURAL BANK
|
June 22, 2005 |
|
P N MISHRA Vs. STATE OF M P
|
March 31, 2005 |
|
P S DEO Vs. STATE OF M P
|
February 7, 2005 |
|
P.S. Deo Vs. State of M.P.
|
February 7, 2005 |
|
P.S. Pandya Vs. State of M.P.
|
May 4, 2005 |
|
P.S. RAI Vs. UNION OF INDIA AND ORS.
|
February 10, 2005 |
|
PADMA SINGH Vs. STATE OF M P
|
October 7, 2005 |
|
PAHARI LAL Vs. MAHESH RAM
|
January 11, 2005 |
|
PANCHAM BATHAM Vs. STATE OF MADHYA PRADESH
|
July 14, 2005 |
|
PANDHARINATH Vs. RUKMINIBAI
|
November 30, 2005 |
|
PANDURANG KADAM Vs. STATE OF M P
|
February 3, 2005 |
|
PANKAJ AGRAWAL & ORS. Vs. SHAKUNTALA DEVI & ORS.
|
October 24, 2005 |
|
PAPPU Vs. STATE OF M P
|
February 9, 2005 |
|
PARASMAL Vs. STATE OF MP.
|
September 8, 2005 |
|
PARASMAL SAKLECHA Vs. HIMAT KOTHARI & ORS.
|
April 1, 2005 |
|
PARMA Vs. RATNA KACHHI
|
August 18, 2005 |
|
PATIRAJ SINGH Vs. NATIONAL INSURANCE CO LTD
|
September 9, 2005 |
|
PAVITRABAI Vs. SHANKAR SINGH
|
August 25, 2005 |
|
PEER BUX KHAN Vs. STATE OF M P
|
February 8, 2005 |
|
PEERU ALIAS PRABHULAL Vs. STATE OF M P
|
November 23, 2005 |
|
PEERUSHAH @ PEER MOHAMMAD & ANR. Vs. STATE OF M.P.
|
May 11, 2005 |
|
POONA BAI Vs. STATE OF M P
|
April 11, 2005 |
|
POONAM RAJANI Vs. STATE OF MP
|
December 3, 2005 |
|
POORAN LAL Vs. SOMWANTI BAI
|
January 7, 2005 |
|
PRABHASHCHANDRA JHA Vs. COMMISSIONER OF WEALTH-TAX
|
February 28, 2005 |
|
PRABHAT KUMAR Vs. ANIL KUMAR
|
November 17, 2005 |
|
PRADEEP JOSHI Vs. ABBAS KHAN
|
November 25, 2005 |
|
Pradeep Kumar Kognolkar Vs. Union of India
|
August 2, 2005 |
|
PRADIP ALIAS BIKKI Vs. STATE OF M.P.
|
May 4, 2005 |
|
PRAGATI KIRAN NAAGAR Vs. HARI SINGH GAUR UNIVERSITY
|
April 20, 2005 |
|
PRAHLAD THAKUR Vs. M P PUBLIC SERVICE COMMISSION
|
April 7, 2005 |
|
PRAKASH KHATI Vs. STATE OF MADHYA PRADESH
|
March 25, 2005 |
|
PRAKASH MEHTAR Vs. GANGABAI
|
November 22, 2005 |
|
PRAMILA BAKORE Vs. COMMISSIONER OF INCOME-TAX
|
February 8, 2005 |
|
PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
|
March 18, 2005 |
|
PRAMOD SONI Vs. STATE OF MADHYA PRADESH
|
September 21, 2005 |
|
PRAMODCHANDRA Vs. ASHWANI ARORA
|
July 4, 2005 |
|
PRANSHU INDURKHYA Vs. STATE OF M P
|
January 5, 2005 |
|
PRASHANT SHARMA Vs. STATE OF MP.
|
July 7, 2005 |
|
PRATIBHA Vs. RUPESH PAWAR
|
August 16, 2005 |
|
Praveen @ Chukha Vs. State of M.P.
|
February 23, 2005 |
|
PRAVEEN KUMAR Vs. DEITY SHRI VISHNU BHAGWANSHRI RAM CHANDRA JI SHRI SHANDKAR JI MANDIR GOLSAPUR
|
January 18, 2005 |
|
PRAVEEN KUMAR SHRIVASTAVA Vs. BHAIYA KHAN
|
September 7, 2005 |
|
PRAVEEN NAHAR Vs. KRISHAN GOPAL SANGHI
|
October 28, 2005 |
|
PRAVEEN S. POTDAR Vs. VILAS J. CHORSIYA & ORS.
|
September 12, 2005 |
|
PRECISION TECHNOFAB AND ENGINEERING PVT LTD Vs. STATE OF M P
|
December 16, 2005 |
|
PREETAM AND ANOTHER Vs. VIRENDRA SINGH AND OTHERS
|
August 11, 2005 |
|
PREETI Vs. BANTI
|
June 24, 2005 |
|
PREETI SWARNKAR ALIAS PREETI SONI Vs. CHANDRA KANT SWARNKAR
|
January 10, 2005 |
|
PREMCHAND JAIN Vs. ASHOK KUMAR AGRAWAL
|
February 15, 2005 |
|
PREMIER PROTEINS LTD Vs. CIT
|
January 5, 2005 |
|
PREMLATA SHUKLA Vs. SITARAM RAI
|
August 2, 2005 |
|
PRESIDENT NAGAR PANCHAYAT Vs. RAKESH KUMAR SEHGAL
|
May 9, 2005 |
|
PRESIDENT, NAGAR PANCHAYAT, PICHHORE & ANR. Vs. RAKESH KUMAR SEHGAL
|
May 2, 2005 |
|
PRESTIGE FEED MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 25, 2005 |
|
PRISM CEMENT COMPANY Vs. M P STATE ELECTRICITY BOARD
|
August 22, 2005 |
|
PRIYA THAKUR Vs. DIRECTOR, G.M. GHATGE PATIL TRANSPORT LTD
|
January 14, 2005 |
|
PROGRESSIVE CAREER ACADEMY PVT LTD Vs. FIITJEE LTD
|
November 30, 2005 |
|
PROJECT DIRECTOR DISTRICT LITERACY SAMITI Vs. MAMTA SHRIVASTAVA
|
April 4, 2005 |
|
PUNJAB AND SIND BANK Vs. LAXMAN SINGH
|
January 24, 2005 |
|
PURANCHAND SHIVHARE Vs. PRAFULLA KUMAR SOLANKI
|
August 8, 2005 |
|
PURUSHOTTAM Vs. STATE OF M P
|
March 22, 2005 |
|
PUSHPA Vs. STATE OF M P
|
September 28, 2005 |
|
Pushpa Chouhan Vs. State of M.P.
|
January 25, 2005 |
|
Pushpendra Singh Baghel Vs. State of M.P.
|
February 24, 2005 |
|
PUSHPLATA VERMA Vs. CHEN SINGH
|
October 4, 2005 |
|
R J FOUDAR BUS SERVICE Vs. GANPAT SINGH
|
November 30, 2005 |
|
R P SENGHAL Vs. STATE OF M P
|
January 6, 2005 |
|
R.B. SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
|
September 5, 2005 |
|
R.K. PIPLEWAR Vs. STATE OF M P
|
February 1, 2005 |
|
R.K. SHRIVASTAVA Vs. ANJUMAN
|
July 12, 2005 |
|
R.S. DUDEE (MAJ.) Vs. UNION OF INDIA AND OTHERS
|
October 17, 2005 |
|
RADHA TIN CONTAINERS Vs. ANANDRAM
|
October 17, 2005 |
|
RADHABAI Vs. HUKUM SINGH
|
July 13, 2005 |
|
RADHESHYAM Vs. STATE OF M P
|
October 27, 2005 |
|
RADHESHYAM Vs. STATE OF M P
|
September 8, 2005 |
|
RADHESHYAM RENWAL Vs. UNION OF INDIA
|
November 18, 2005 |
|
RADHIKA PRASAD Vs. NURUDDIN KHAN
|
August 25, 2005 |
|
RAFIQ MOHMMAD Vs. RAGHUVEER SINGH
|
August 29, 2005 |
|
RAFIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 13, 2005 |
|
RAGHAVENDRA SINGH Vs. LALLA @ HARISHANKAR
|
December 1, 2005 |
|
RAGHUNATH Vs. MUNNILAL
|
December 14, 2005 |
|
RAGHURAJ PRATAP SINGH Vs. STATE OF M P
|
December 15, 2005 |
|
RAGHUVAR Vs. ASHARAM
|
December 12, 2005 |
|
Raghwendra Sohgaura Vs. State of M.P.
|
April 19, 2005 |
|
RAIRU DISTILLERS LIMITED Vs. M P POLLUTION CONTROL BOARD
|
July 22, 2005 |
|
RAJ KISHORE SINGH Vs. MUNNA LAL MISHRA
|
July 18, 2005 |
|
RAJ KOUR RANDHAWA Vs. STATE OF M P
|
April 27, 2005 |
|
RAJ KUMAR GOYAL Vs. PRYAG NARAIN SHARMA
|
November 30, 2005 |
|
RAJA Vs. STATE OF MADHYA PRADESH
|
February 4, 2005 |
|
RAJARAM SHARMA Vs. STATE OF M P
|
November 25, 2005 |
|
Rajawat and Company Vs. State of M.P.
|
May 12, 2005 |
|
RAJEEV AGARWAL Vs. RAMPAL YADAV
|
July 26, 2005 |
|
RAJENDRA CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
March 2, 2005 |
|
RAJENDRA GIRI GOSWAMI Vs. STATE OF M P
|
April 1, 2005 |
|
RAJENDRA KUMAR Vs. YAKUB KHAN
|
March 21, 2005 |
|
RAJENDRA KUMAR BANSAL Vs. RAVINDRA MALAV AND OTHERS
|
November 25, 2005 |
|
RAJENDRA KUMAR JOSHI Vs. DEPUTY CHIEF SECURITY COMMISSIONER AND OTHERS
|
June 21, 2005 |
|
RAJENDRA KUMAR NAGARIYA Vs. MUNICIPAL CORPORATION, SAGAR
|
November 22, 2005 |
|
RAJENDRA PATIDAR Vs. COLLECTOR, DHAR
|
December 6, 2005 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF M P
|
October 18, 2005 |
|
RAJENDRA PRASAD YADAV AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
September 7, 2005 |
|
RAJENDRA SAPRE Vs. JANKI PATEL
|
August 1, 2005 |
|
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
October 27, 2005 |
|
RAJENDRA SINGH Vs. STATE OF M P
|
March 3, 2005 |
|
RAJENDRA SINGH Vs. STATE OF M P
|
February 9, 2005 |
|
RAJESH Vs. MUNNIBAI CHOUDHARY
|
August 10, 2005 |
|
RAJESH Vs. BAHADUR
|
July 12, 2005 |
|
RAJESH Vs. M.P.S.R.T.C.
|
March 3, 2005 |
|
RAJESH KUMAR Vs. STATE OF M P
|
December 6, 2005 |
|
RAJESH KUMAR MISHRA Vs. KASHIRAM
|
March 23, 2005 |
|
Rajesh Kumar S/o Wadhumal Sindhi Vs. Dhalumal S/o Gopaldas Babani
|
August 11, 2005 |
|
RAJESH MAKHIJA Vs. MAMTA ALIAS SHALU
|
April 12, 2005 |
|
RAJESH SHARMA Vs. STATE OF M P
|
May 4, 2005 |
|
RAJESH SHUKLA Vs. MEENA SHUKLA
|
April 8, 2005 |
|
RAJKUMAR Vs. STATE OF M P
|
July 26, 2005 |
|
RAJKUMAR PANDEY Vs. BOARD OF MADHYA PRADESH SECONDARY
|
December 6, 2005 |
|
RAJKUMARI ARORA Vs. RAJA RAM
|
August 9, 2005 |
|
RAJPAL SINGH Vs. C B I
|
August 5, 2005 |
|
RAJSHRI TIWARI Vs. STATE OF MADHYA PRADESH
|
October 6, 2005 |
|
RAJU Vs. SARDAR SINGH
|
April 5, 2005 |
|
RAKESH Vs. STATE OF M.P.
|
May 6, 2005 |
|
RAKESH PRASAD TIWARI Vs. RAMKISHORE GUPTA
|
October 19, 2005 |
|
RAM @ RAMESH Vs. BABUKHAN
|
May 11, 2005 |
|
RAM BABU SHARMA Vs. IQLAQ KHAN & ORS.
|
January 5, 2005 |
|
RAM BAHORI Vs. TATA FINANCE LTD. AND OTHERS
|
April 6, 2005 |
|
RAM DAYAL Vs. STATE OF MADHYA PRADESH
|
November 12, 2005 |
|
RAM KHELAWAN PATEL Vs. STATE OF MADHYA PRADESH
|
December 16, 2005 |
|
RAM KHELAWAN PATEL Vs. STATE OF M.P.
|
December 6, 2005 |
|
RAM KISHAN Vs. STATE
|
February 9, 2005 |
|
Ram Krishan Vs. State of M.P.
|
December 12, 2005 |
|
RAM KUMAR SINGH Vs. SATE OF M.R. & ORS.
|
February 10, 2005 |
|
RAM KUMAR YADAV Vs. SOUTH EASTERN COAL FIELDS LIMITED
|
August 10, 2005 |
|
RAM KUWAR BAI & ORS Vs. BADRI PRASAD & ANR
|
July 6, 2005 |
|
RAM LAL Vs. MANOJ
|
December 16, 2005 |
|
RAM MOHAN SHARMA Vs. NATIONAL FERTILIZER LTD
|
March 10, 2005 |
|
RAM NATH Vs. BAIJNATH
|
April 20, 2005 |
|
RAM NAYAN Vs. STATE OF MADHYA PRADESH
|
December 1, 2005 |
|
RAM PHULVAR Vs. STATE OF MP
|
September 28, 2005 |
|
RAM PUKAR SINGH Vs. BHIMSEN
|
September 15, 2005 |
|
RAM RATI Vs. SUB-DIVISIONAL OFFICER
|
April 1, 2005 |
|
RAM SEWAK Vs. STATE OF MADHYA PRADESH
|
March 24, 2005 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
November 17, 2005 |
|
RAM SINGH Vs. STATE OF M P
|
April 28, 2005 |
|
RAM SWAROOP MAHESHWARI Vs. JAI PRAKASH AND ANOTHER
|
May 4, 2005 |
|
Ram Swaroop Rathore Vs. State of M.P.
|
February 17, 2005 |
|
RAM VISHAL Vs. SHOBHA RAM
|
November 21, 2005 |
|
RAM VISHAL ALIAS VISHALI KACHHAWAHA Vs. DWARKA PRASAD JAISWAL
|
December 7, 2005 |
|
RAMA PRASANNA TIWARI Vs. ASHIMA
|
February 24, 2005 |
|
Rama Shrivastava Vs. State of M.P.
|
August 25, 2005 |
|
RAMAKANT SINGH Vs. AMBA RAM
|
April 7, 2005 |
|
RAMAN ASTHANA Vs. MAHILA SIYABAI
|
March 15, 2005 |
|
RAMASWAMY Vs. STATE M P
|
January 4, 2005 |
|
RAMBABU SHARMA Vs. SANTOSH KUMAR AND ANOTHER
|
July 12, 2005 |
|
RAMBALI MISHRA Vs. STATE OF M.P.
|
May 16, 2005 |
|
RAMBALLABH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2005 |
|
RAMBARAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 7, 2005 |
|
RAMBILASH RAJAK Vs. UNION OF INDIA AND ORS.
|
September 19, 2005 |
|
RAMCHARAN Vs. ASHOK AWASTHI AND ORS.
|
August 10, 2005 |
|
RAMDAS Vs. ARTI
|
October 13, 2005 |
|
RAMDAS JUGANI Vs. COMMISSIONER OF INCOME-TAX
|
November 29, 2005 |
|
RAMDEEN Vs. DEPUTY REGISTRAR
|
November 14, 2005 |
|
RAMESH Vs. STATE OF M P
|
August 23, 2005 |
|
RAMESH CHAND Vs. KISHAN CHAND
|
August 22, 2005 |
|
RAMESH CHANDRA DUBEY Vs. STATE OF M P
|
February 9, 2005 |
|
RAMESH GONEKAR Vs. MEMBER JUDGE STATE INDUSTRIAL COURT
|
April 7, 2005 |
|
RAMESH KHATIC Vs. RAJU
|
December 2, 2005 |
|
Ramesh Kumar Rusia Vs. State of M.P.
|
May 22, 2005 |
|
RAMESH KUMAR RUSIA Vs. STATE OF M.P. & ORS.
|
February 22, 2005 |
|
RAMESH KUMAR SHUKLA Vs. THE CHAIRMAN, M.P.E.B., RAMPUR, JABALPUR & ORS.
|
October 20, 2005 |
|
RAMESH VERMA Vs. M P S R T C
|
March 23, 2005 |
|
RAMESHCHANDRA Vs. CITIZEN TRANSPORT COMPANY (PVT) LTD
|
July 5, 2005 |
|
RAMESHWAR Vs. SALIM KHAN
|
April 12, 2005 |
|
RAMESHWAR PRASAD GUPTA Vs. PRASANNA KUMAR JAIN
|
January 28, 2005 |
|
RAMESHWAR PRASAD SUNDERLAL Vs. UNION OF INDIA
|
November 18, 2005 |
|
RAMESHWARDAYAL NAMDEO Vs. JAGDISH THAREJA
|
November 8, 2005 |
|
RAMGOPAL Vs. STATE OF M P
|
October 27, 2005 |
|
RAMGOPAL KANHAIYALAL Vs. DINANATH GYASILAL
|
October 14, 2005 |
|
RAMHET SINGH Vs. KEDAR SINGH
|
July 15, 2005 |
|
RAMI Vs. RAHUL TRADING AND FINANCE PVT LTD
|
February 11, 2005 |
|
RAMJAN KHAN Vs. KHUMAN
|
December 7, 2005 |
|
RAMKANYABAI Vs. UNAV TRANSPORT CO P LTD
|
August 24, 2005 |
|
RAMKUMAR BAI & ORS. Vs. JAGDISH & ORS.
|
November 17, 2005 |
|
RAMKUMAR SINGH Vs. RAJESH KUMAR AGRAWAL
|
January 27, 2005 |
|
RAMLA CONSTRUCTION Vs. STATE OF M P
|
October 25, 2005 |
|
RAMLAL Vs. STATE OF M P
|
February 9, 2005 |
|
RAMLAL Vs. STATE OF M P
|
August 1, 2005 |
|
Ramlal Vs. State of M.P.
|
April 4, 2005 |
|
RAMNARAYANA Vs. DALPATSINGH
|
May 9, 2005 |
|
RAMNATH Vs. STATE OF M P
|
May 3, 2005 |
|
RAMPYARIBAI VANSH Vs. WESTERN COALFIELDS LTD
|
January 12, 2005 |
|
RAMRATAN DWIVEDI Vs. MUNICIPAL COUNCIL, DEVENDRA NAGAR
|
November 8, 2005 |
|
RAMRATO Vs. BISMILLA
|
November 21, 2005 |
|
RAMSINGH Vs. UJJAIN PARASPAR SAHAKARI BANK
|
May 12, 2005 |
|
RAMSINGH Vs. SHIVAJI RAO
|
March 29, 2005 |
|
RAMSWAROOP Vs. STATE OF M P
|
August 3, 2005 |
|
RAMSWAROOP Vs. STATE OF M P
|
August 25, 2005 |
|
RAMVILAS GUPTA Vs. GOVIND PRASAD GUPTA
|
February 21, 2005 |
|
RAMWATI Vs. RAJVEER SINGH
|
July 25, 2005 |
|
RANA SAMEER SINGH Vs. AJEEM BUX
|
July 29, 2005 |
|
RANI Vs. KAILASH NARAYAN
|
February 28, 2005 |
|
RANVIR GADARIYA Vs. STATE OF M P
|
February 9, 2005 |
|
Rashid Khan Majid Khan Vs. Union of India
|
March 2, 2005 |
|
RASHMA BAI Vs. DARSHANLAL
|
October 24, 2005 |
|
RATAN SINGH Vs. STATE OF M P
|
July 4, 2005 |
|
RAVI BHATT Vs. STATE OF M.P.
|
June 23, 2005 |
|
RAVI MAHESHWARI Vs. STATE OF M P
|
March 7, 2005 |
|
RAVI PRAKASH GUPTA Vs. STATE OF M P
|
March 2, 2005 |
|
RAVI SHANKAR Vs. STATE OF M P
|
January 3, 2005 |
|
RAVINDRA JOSHI Vs. TANSUKH LAL
|
September 19, 2005 |
|
RAVISH Vs. RAKESH
|
July 27, 2005 |
|
Razaque Mohd. S/o Imamuddin Vs. State of M.P.
|
September 14, 2005 |
|
REENA Vs. MOHD RAFEEQ
|
November 10, 2005 |
|
REKHA Vs. STATE
|
March 1, 2005 |
|
REKHA BAI Vs. SAMIULLA
|
November 25, 2005 |
|
REKHA RANA Vs. RATNASHREE JAIN
|
August 17, 2005 |
|
RIAZUDDIN KHAN Vs. STATE OF MP
|
July 21, 2005 |
|
ROHIT Vs. SWARNA KAUR
|
February 28, 2005 |
|
ROOP SINGH Vs. JOINT REGISTRAR
|
November 25, 2005 |
|
ROSHAN SINGH CHAUHAN Vs. M P RAJYA SAHAKARI KRISHI VIKAS EVAM GRAMIN VIKAS BANK
|
December 8, 2005 |
|
RUPALI SINGH Vs. STATE
|
May 12, 2005 |
|
S S SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
October 20, 2005 |
|
S Z JAFREY Vs. MODERN INDUSTRIAL ENTERISES INDORE
|
October 6, 2005 |
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S.C. DUBEY Vs. STATE OF MP.
|
March 28, 2005 |
|
S.C. GUPTA Vs. STATE OF M.P
|
December 7, 2005 |
|
S.K. SHRIVASTAV Vs. SAFIQ SHAH
|
July 27, 2005 |
|
S.N. Singh Vs. State of M.P.
|
January 17, 2005 |
|
S.P. Tiwari Vs. Union of India
|
October 28, 2005 |
|
S.S. VISHWAKARMA Vs. STATE OF M.P.
|
February 23, 2005 |
|
SAHAB SINGH Vs. STATE OF M P
|
May 18, 2005 |
|
Sahab Singh Sengar Vs. State of M.P.
|
January 6, 2005 |
|
SAHEED Vs. KARTAR SINGH
|
July 27, 2005 |
|
SAJJANBAI Vs. MANISH
|
October 28, 2005 |
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SAMEENA KHAN Vs. STATE OF M P
|
April 12, 2005 |
|
SAMOTIBAI Vs. DHANNALAL
|
January 27, 2005 |
|
SAMPAT KUMAR DWIVEDI Vs. STATE OF M P
|
January 20, 2005 |
|
SAMPATBAI Vs. KARNAIL SINGH
|
July 28, 2005 |
|
SANAT KUMAR Vs. STATE OF M P
|
February 11, 2005 |
|
SANCHALAK MANDAL YAGYA SAGAR MATSYA UDHYOG Vs. DEPUTY REGISTRAR CO OP SOCIETIES
|
December 14, 2005 |
|
SANCHALAK MANDAL ZILA THOK UPBHOKTA SAHKARI BHANDAR Vs. DEPUTY REGISTRAR
|
December 2, 2005 |
|
SANCHALAK MANDI ZILA SAHAKARI SANGH Vs. DY REGISTRAR
|
December 21, 2005 |
|
SANGEETA KALANKI Vs. ABDUL LATIF
|
April 19, 2005 |
|
SANJAY Vs. AKHILESH
|
September 16, 2005 |
|
SANJAY R TRIVEDI Vs. STATE OF MADHYA PRADESH
|
February 8, 2005 |
|
Sanjay Singh Vs. State of M.P.
|
November 7, 2005 |
|
SANNO DEVI Vs. BALRAM
|
March 10, 2005 |
|
SANTOSH Vs. STATE OF M P
|
July 21, 2005 |
|
SANU ALIAS IMRAN Vs. STATE OF MADHYA PRADESH
|
February 23, 2005 |
|
SARABJIT SINGH MOKHA Vs. STATE OF MADHYA PRADESH
|
March 25, 2005 |
|
SARDAR TARUNVEER SINGH SACHDEVA Vs. PREMNARAYAN AHIRWAR
|
October 20, 2005 |
|
SARDARBAI Vs. MATHRIBAI
|
March 15, 2005 |
|
SARJOO PRASAD Vs. STATE OF MP
|
November 29, 2005 |
|
SARMAN Vs. STATE OF MADHYA PRADESH
|
November 22, 2005 |
|
SAROJ GOSWAMI Vs. STATE OF MP
|
March 1, 2005 |
|
SAROJ SHARMA Vs. MADAN BABU KUSHWAH
|
February 15, 2005 |
|
SAROJ SINGH AND ORS. Vs. M/S VISHWANATH PRASAD AND ORS.
|
August 10, 2005 |
|
SATISH KUMAR JAIN Vs. DURGA BAI
|
November 22, 2005 |
|
SATISH KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
|
February 17, 2005 |
|
Satish Prajapati Vs. State of M.P.
|
December 6, 2005 |
|
SATYANARAIN Vs. STATE OF M P
|
December 9, 2005 |
|
SATYAWATI DEVI Vs. HAJI MOHAMMAD SHAREEF
|
August 30, 2005 |
|
SAURABH ALLOY CASTINGS LTD Vs. CEGAT
|
May 18, 2005 |
|
SAVITA RAI Vs. SUNIL KUMAR RAI
|
September 12, 2005 |
|
SAVITRI BAI Vs. GOVIND
|
November 29, 2005 |
|
SAYADA BAI Vs. BANE SINGH
|
September 29, 2005 |
|
SAYADA BAI Vs. BANE SINGH
|
August 29, 2005 |
|
SAYRA Vs. BALMUKUND
|
August 18, 2005 |
|
SECRETARY GENERAL FAMILY PLANING ASSOCIATION Vs. RAJESH KUMAR KHATRI
|
May 5, 2005 |
|
SEEMA Vs. NILESH CHOUHAN
|
November 21, 2005 |
|
SEEMA & ORS Vs. RAMESHCHANDRA & ORS
|
June 23, 2005 |
|
SERMEN INDIA ROAD MAKERS PVT LTD Vs. STATE OF M P
|
January 18, 2005 |
|
SESSIONS JUDGE SAGAR Vs. UNION OF INDIA
|
April 1, 2005 |
|
Set Discovery Pvt. Ltd Vs. Shashikant S/o Padmakar Kudroli
|
January 4, 2005 |
|
SHABBIR HUSSAIN Vs. DINESH
|
February 9, 2005 |
|
SHAILENDRA KUMAR SENGUPTA Vs. STATE OF MAHARASHTRA
|
August 26, 2005 |
|
SHAILENDRA SINGH Vs. STATE OF M P
|
February 14, 2005 |
|
SHAKUNTALA Vs. PANKAJ CHOURASIYA
|
September 2, 2005 |
|
SHAKUNTALA SHARMA Vs. STATE OF M P
|
March 7, 2005 |
|
Shakur Khan S/o Majid Khan Vs. Babu Khan S/o Majid Khan
|
August 30, 2005 |
|
Shameem Begum Vs. M.P. State Transport Nigam
|
November 22, 2005 |
|
SHANKAR Vs. STATE OF MADHYA PRADESH
|
March 25, 2005 |
|
SHANKAR SINGH Vs. STATE OF M P
|
May 4, 2005 |
|
SHANKAR SINGH Vs. ISHWAR LAL & ORS.
|
May 9, 2005 |
|
SHANKARLAL Vs. DEWAS CENTRAL CO OPERATIVE BANK LTD
|
December 5, 2005 |
|
SHANTARAM SOMWANSHIMANIKLAL Vs. STATE OF MADHYA PRADESH
|
September 26, 2005 |
|
SHANTI BAI Vs. CHARANJEET SINGH AND ORS.
|
August 2, 2005 |
|
SHANTI BAI Vs. STATE OF M P
|
April 4, 2005 |
|
SHANTI DEVI Vs. DWARKA DAS
|
January 25, 2005 |
|
SHANTILAL Vs. STATE OF M P
|
February 9, 2005 |
|
SHANTILAL Vs. BHURIYA @ BHURA LAL
|
June 30, 2005 |
|
Shantishukla Vs. Shanti Bai
|
March 10, 2005 |
|
Sharad Dave Vs. Mahesh Gupta
|
October 10, 2005 |
|
SHARAD DAVE Vs. MAHESH GUPTA
|
January 10, 2005 |
|
SHARAD KACHHI Vs. STATE OF M P
|
May 17, 2005 |
|
SHEEL KUMAR Vs. STATE
|
March 16, 2005 |
|
SHEELA Vs. STATE OF MP.
|
November 18, 2005 |
|
SHEIKH MOHD. KHALIL Vs. STATE OF MP.
|
August 23, 2005 |
|
SHIV KUMAR Vs. STATE OF M P
|
May 20, 2005 |
|
SHIV LAL YADAV & ORS. Vs. STATE OF M.P.
|
April 27, 2005 |
|
SHIV NARAIN JOHRI Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
October 7, 2005 |
|
SHOBHA MAHESHWARI Vs. STATE OF MP
|
December 13, 2005 |
|
SHRADDHA Vs. BADRESH
|
September 13, 2005 |
|
SHRAVAN S/O GHUSAI Vs. STATE OF M.P.
|
March 23, 2005 |
|
SHREE KISHAN Vs. RAJENDRA VARMA
|
August 12, 2005 |
|
SHRI JAWAHARLAL Vs. STATE OF M P AND ORS
|
July 21, 2005 |
|
SHRI RAM CITY UNION FINANCE LTD Vs. STATE OF M.P.
|
July 12, 2005 |
|
SHRI RAM MARBLE Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX, CIRCLE-I, JABALPUR
|
August 2, 2005 |
|
SHRIMANT SARDAR VIRENDRASINGH Vs. MANOHAR
|
March 3, 2005 |
|
SHUBHAM ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
July 25, 2005 |
|
SHYAM ELECTRIC WORKS Vs. COMMISSIONER OF INCOME TAX
|
March 22, 2005 |
|
SHYAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2005 |
|
SHYAM SHARMA Vs. STATE OF MADHYA PRADESH
|
September 20, 2005 |
|
SHYAM SINGH Vs. STATE OF M P
|
October 27, 2005 |
|
SHYAMABAI Vs. DARSHANDEVI
|
August 22, 2005 |
|
SIDAMMA NAIDU Vs. V. VIKRAM REDDY AND ANOTHER
|
May 11, 2005 |
|
SIDDHARTH SOYA PRODUCTS PVT LTD Vs. STATE OF MP
|
October 27, 2005 |
|
SITARAM Vs. UNION OF BANK OF INDIA
|
October 29, 2005 |
|
SITARAM GILDA Vs. KISHORE KUMAR
|
August 1, 2005 |
|
SMT. ANITA CHOUDHARY Vs. STATE OF M.P.
|
August 1, 2005 |
|
SMT. PHOOLBAI W/O LATE SHANKARLAL & ANR. Vs. M/S GOPAL GRAIN TRADING STORE & ANR.
|
September 8, 2005 |
|
SMT. SHRI BAI AND OTHERS Vs. BHOLI RAM ALIAS BHOPLARAM
|
March 24, 2005 |
|
SOBARAN SINGH DADORIA Vs. STATE OF M P
|
January 18, 2005 |
|
Som Distilleries Pvt. Ltd. Vs. State of M.P.
|
September 26, 2005 |
|
SOMCHANDRA Vs. RAMDAS
|
April 6, 2005 |
|
SOMESHWAR SINGH Vs. STATE OF M.P.
|
March 24, 2005 |
|
SOMSATI DEVI Vs. PRESIDING OFFICER CGIT
|
January 17, 2005 |
|
SONA DEVI JAIN Vs. OMPRAKASH SHARMA
|
December 13, 2005 |
|
SONALI CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 4, 2005 |
|
STATE BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2005 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2005 |
|
STATE BANK OF INDORE Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 3, 2005 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
March 16, 2005 |
|
STATE BANK OF INDORE Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 29, 2005 |
|
STATE BANK OF INDORE Vs. KRUSHNA CHANDRA
|
October 20, 2005 |
|
STATE OF M P Vs. KISHAN
|
May 5, 2005 |
|
STATE OF M P Vs. SHABIR KHAN
|
November 29, 2005 |
|
STATE OF M P Vs. ANIL KUMAR
|
October 25, 2005 |
|
STATE OF M P Vs. SANT RAVINDRA DAS GURU SWAROOPANAND
|
November 10, 2005 |
|
STATE OF M P Vs. THAN SINGH
|
December 14, 2005 |
|
STATE OF M P Vs. SURENDRA NATH IAS
|
December 8, 2005 |
|
STATE OF M P Vs. HABIB MUSTAFA
|
December 7, 2005 |
|
STATE OF M P Vs. KANTILAL
|
September 27, 2005 |
|
STATE OF M P Vs. KAMAL KISHORE SHARMA
|
September 13, 2005 |
|
STATE OF M P Vs. R L OGALE
|
October 6, 2005 |
|
STATE OF M P Vs. RAMCHANDRA
|
March 15, 2005 |
|
STATE OF M P Vs. GOVINDSINGH
|
March 24, 2005 |
|
STATE OF M P Vs. NAVNEET LAL KAMDAR
|
February 15, 2005 |
|
STATE OF M P Vs. BUDDHASEN
|
July 11, 2005 |
|
STATE OF M P Vs. HIRA S O JAGANNATH
|
May 3, 2005 |
|
STATE OF M P Vs. BOARD OF REVENUE
|
March 24, 2005 |
|
STATE OF M P Vs. BABULAL SHARMA
|
October 19, 2005 |
|
STATE OF M.P. Vs. RAI SINGH
|
May 12, 2005 |
|
State of M.P. Vs. Umesh
|
April 5, 2005 |
|
State of M.P. Vs. Koshy Mathew
|
February 8, 2005 |
|
STATE OF M.P. Vs. JOJANSINGH AND OTHERS
|
March 24, 2005 |
|
STATE OF M.P. Vs. DAYA RAM PANDEY & ORS.
|
October 4, 2005 |
|
STATE OF M.P. Vs. HARBHAJAN SINGH
|
October 20, 2005 |
|
STATE OF M.P. & ORS. Vs. SMT. PARVATI BAI
|
November 23, 2005 |
|
STATE OF M.P. AND ANOTHER Vs. RAJENDRA KUMAR BHALLA
|
June 28, 2005 |
|
STATE OF MADHYA PRADESH Vs. SADHWANI AND COMPANY
|
April 19, 2005 |
|
STATE OF MADHYA PRADESH Vs. CHHINDWARA COLD STORAGE CO PVT LTD
|
April 29, 2005 |
|
STATE OF MADHYA PRADESH Vs. P D GOYAL
|
February 10, 2005 |
|
STATE OF MADHYA PRADESH Vs. RAMSINGH
|
March 18, 2005 |
|
STATE OF MADHYA PRADESH Vs. RAMKUMAR SHARMA
|
April 6, 2005 |
|
STATE OF MADHYA PRADESH Vs. KANHAIYALAL
|
March 1, 2005 |
|
STATE OF MADHYA PRADESH Vs. HAJARI LAL BHATT
|
December 15, 2005 |
|
STATE OF MADHYA PRADESH Vs. BHOJPAL
|
November 22, 2005 |
|
STAYWELL HOTELS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 21, 2005 |
|
STEEL INGOTS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX ASSESSMENT
|
January 3, 2005 |
|
STEEL TUBES OF INDIA Vs. STEEL AUTHORITY OF INDIA
|
March 22, 2005 |
|
STEEL TUBES OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, INDORE
|
July 29, 2005 |
|
SUBHASH Vs. SATINDER KAUR
|
May 13, 2005 |
|
SUBHASH MAKURENKAR Vs. M D M P RAJYA KRISHI VIPENON BOARD
|
February 10, 2005 |
|
SUBODH GADKARI & ORS. Vs. STATE OF M.P. & ORS.
|
March 11, 2005 |
|
SUCHITRA SINHA Vs. BAIJNATH
|
January 17, 2005 |
|
SUDARSHAN COLD STORAGE (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 6, 2005 |
|
SUDARSHAN JAIN Vs. DEEP CHAND JAIN
|
April 4, 2005 |
|
SUDHIR Vs. SUSHILA
|
August 3, 2005 |
|
SUDHU JAIN Vs. MAHENDRA KUMAR JAIN
|
September 29, 2005 |
|
SUKHLAL Vs. SUCCHASINGH
|
September 12, 2005 |
|
Sukhnandan Ahirwar Vs. State of M.P.
|
February 15, 2005 |
|
SUKHRAM Vs. SARJUBAI
|
January 18, 2005 |
|
SULEKHA MISHRA Vs. PURUSHOTTAM LAL SHARMA
|
August 30, 2005 |
|
SUMAN KALI JAISWAL Vs. DHARMWATI
|
August 3, 2005 |
|
SUMCR SINGH VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 23, 2005 |
|
SUMITRA Vs. STATE OF MADHYA PRADESH
|
September 19, 2005 |
|
SUNDARBAI Vs. LAXMINARAYAN
|
September 14, 2005 |
|
SUNDER LAL SONI Vs. NAMITA JAIN
|
November 17, 2005 |
|
SUNDERLAL SARAF Vs. SUBHAS CHAND JAIN
|
March 30, 2005 |
|
SUNEEL KUMAR Vs. BASANT
|
August 10, 2005 |
|
SUNHERILAL SAHARIYA Vs. STATE OF MSDHYA PRADESH
|
January 3, 2005 |
|
SUNIL BENJAMIN Vs. STATE OF M.P.
|
September 20, 2005 |
|
SUNIL GUPTA Vs. STATE OF M P
|
May 19, 2005 |
|
SUNIL KUMAR RAJAK Vs. STATE OF M P
|
September 28, 2005 |
|
SUNIL KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
January 25, 2005 |
|
SUNIL SETHI Vs. GOPALTL
|
October 4, 2005 |
|
SUNITA Vs. MADHYA PRADESH ELECTRICITY BOARD
|
February 3, 2005 |
|
SUNITA BAI Vs. BABULAL
|
September 27, 2005 |
|
SUNITA SHARMA Vs. STATE OF MADHYA PRADESH
|
February 11, 2005 |
|
SUPRIYA BANERJEE Vs. SURESH
|
July 26, 2005 |
|
SURAJ Vs. STATE OF M P
|
January 11, 2005 |
|
SURAJ PRASAD BURMAN Vs. STATE OF M.P.
|
September 26, 2005 |
|
SURAJ PRASAD SAHU Vs. ARJUN PRASAD
|
December 15, 2005 |
|
SURENDRA GAUTAM Vs. JANKIBAI
|
July 12, 2005 |
|
SURENDRA KUMAR Vs. PAPPU ALIAS JITENDRA
|
September 5, 2005 |
|
Surendra Kumar Chaturvedi Vs. State of M.P
|
July 21, 2005 |
|
SURENDRA NATH GUPTA Vs. UNION OF INDIA
|
December 15, 2005 |
|
SURESH Vs. STATE OF M P
|
July 19, 2005 |
|
SURESH AGRAWAL Vs. MUNICIPAL CORPORATION
|
October 6, 2005 |
|
SURESH CHAND TALERA Vs. COMMISSIONER OF INCOME TAX
|
December 13, 2005 |
|
SURESH CHANDRA Vs. KAILASH CHANDRA
|
August 17, 2005 |
|
SURESH KUMAR PUROHIT Vs. STATE OF M P
|
September 22, 2005 |
|
SURESH PATEL Vs. ANTAR SINGH
|
July 11, 2005 |
|
SURYA PRASAD SHUKLA Vs. M P STATE CONSUMER DISPUTE REDRESSAL COMMISSION
|
March 10, 2005 |
|
SURYA PRATAPSINGH Vs. SITALIYA
|
August 23, 2005 |
|
SURYAKANT SAPRE Vs. STATE OF M P
|
February 23, 2005 |
|
SUSHEEL KUMAR KHEMARIA Vs. STATE OF M P
|
April 8, 2005 |
|
SUSHILA Vs. RAJPAL SINGH
|
December 15, 2005 |
|
SUSHILA Vs. RAMPAL SINGH
|
February 15, 2005 |
|
SUSHILA BAI Vs. KUNWAR SINGH
|
August 17, 2005 |
|
SUSHILA DEVI SHARMA Vs. STATE OF M. P.
|
March 3, 2005 |
|
Sushila Pardhi Vs. State of M.P.
|
January 4, 2005 |
|
SYAMLAL Vs. SUDHIR JAIN
|
August 10, 2005 |
|
T R SAH Vs. KUNDAN KAUR
|
August 25, 2005 |
|
T V SUNDARAM IYENGAR Vs. SANJAY KUMAR JADHAV
|
February 3, 2005 |
|
TANTU ALIAS RAMESH YADAV Vs. STATE OF MADHYA PRADESH
|
March 23, 2005 |
|
TARUN OIL PVT. LTD. Vs. STATE OF M.P.
|
November 25, 2005 |
|
TATA EXPORTS LIMITED, DEWAS Vs. COMMISSIONER, COMMERCIAL TAX, M.P.
|
January 2, 2005 |
|
TEJ SINGH Vs. STATE OF MADHYA PRADESH
|
March 23, 2005 |
|
TEJSINGH Vs. STATE OF M P
|
February 11, 2005 |
|
THAN SINGH Vs. STATE OF M P
|
March 30, 2005 |
|
THE COLLIERY MANAGER Vs. SMT. RAMDEI & ORS.
|
August 10, 2005 |
|
TIRATHRAM BHASIN Vs. SHIV SHANKAR GOYAL
|
August 19, 2005 |
|
TIRUPATI STEEL INDUSTRIES LTD Vs. CESTAT
|
November 18, 2005 |
|
TRIVENI PRASAD MISHRA Vs. STATE OF M P
|
August 10, 2005 |
|
TUNDARAM Vs. VEER SINGH GURJAR
|
April 6, 2005 |
|
UDHAM @ DINESH Vs. STATE OF MP
|
August 12, 2005 |
|
UMA SHANKER Vs. STATE OF M.P.
|
August 5, 2005 |
|
UMADEVI Vs. SHIVAM COMMERCIAL SERVICE
|
January 18, 2005 |
|
UNION OF INDIA Vs. DASHRATH PRASHAD DUBEY
|
April 12, 2005 |
|
UNION OF INDIA Vs. GOKULCHAND AND SONS
|
June 30, 2005 |
|
UNION OF INDIA Vs. KINETIC HONDA MOTORS LTD
|
April 26, 2005 |
|
UNION OF INDIA Vs. KALPANA DAL MILLS
|
April 13, 2005 |
|
UNION OF INDIA Vs. NICHOLAS PIRAMAL INDIA LTD
|
April 5, 2005 |
|
UNION OF INDIA Vs. BAJAJ TEMPO LIMITED
|
March 7, 2005 |
|
UNION OF INDIA Vs. POORTI METAL INDUSTRIES
|
January 18, 2005 |
|
UNION OF INDIA Vs. VIJAY LAXMI TRADERS
|
January 20, 2005 |
|
UNION OF INDIA Vs. DHAR TEXTILE MILLS LTD
|
December 6, 2005 |
|
UNION OF INDIA Vs. SIDDHARTH TUBES LTD
|
August 23, 2005 |
|
UNION OF INDIA Vs. HIND SYNTEX LTD
|
September 16, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. ASHA DEVI
|
August 18, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMLA RAGHUVANSHI
|
August 24, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAITHLI
|
February 22, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANNAPURNA SHANDILYA
|
July 26, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHANDRASI
|
July 6, 2005 |
|
UNITED INDIA INSURANCE CO. LTD Vs. BHAGWATI BAI
|
October 24, 2005 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. KISNABAI AND OTHERS
|
March 1, 2005 |
|
UNITEDINDIA INSURANCE CO LTD Vs. SHYAM KUMAR
|
July 15, 2005 |
|
URMILA SHUKLA Vs. PAVAN KUMAR
|
July 14, 2005 |
|
USHA KIRAN Vs. STATE OF M.P.
|
September 14, 2005 |
|
UTTAM LAL RAI Vs. STATE OF M.P.
|
April 20, 2005 |
|
UTTAM SONI Vs. KIRAN SONI
|
March 7, 2005 |
|
VAIJANTI BAI Vs. MPSRTC
|
January 20, 2005 |
|
VAMAN Vs. VED PRAKASH
|
July 8, 2005 |
|
VANDANA Vs. MADANLAL
|
November 16, 2005 |
|
VANDANA Vs. ANGAD SINGH JADAV
|
November 18, 2005 |
|
VANDANA GUPTA Vs. RAVI GUPTA
|
July 6, 2005 |
|
VANDANA THAKUR Vs. BHAGWANDAS
|
January 24, 2005 |
|
VARSHA Vs. CHHOTE KHAN
|
June 24, 2005 |
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VEENA SHARMA Vs. HEMU
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February 15, 2005 |
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VEERENDRASINGH Vs. BENI MADHAV & ANR
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July 25, 2005 |
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VI BRIJ FISCAL SERVICES P LTD Vs. PRIMUS CHEMICALS LTD
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March 14, 2005 |
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VIDHYAWATI CONSTRUCTION CO Vs. UNION OF INDIA
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October 17, 2005 |
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VIDYUT UPBHOKTA ASSOCIATION SOCIETY Vs. UNION OF INDIA
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August 1, 2005 |
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VIJAY JAISWAL Vs. STATE OF M P
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December 1, 2005 |
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VIJAY KUMAR SHARMA Vs. STATE OF M P
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March 25, 2005 |
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VIJAY KUMAR TIWARI Vs. STATE OF M P
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December 9, 2005 |
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VIJAYSINGH Vs. UNION OF INDIA
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March 7, 2005 |
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VIJENDRA BRIJENDRA SINGH YADAV Vs. RAJKUMARI YADAV
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July 8, 2005 |
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VIMAL GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME-TAX
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March 15, 2005 |
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VIMAL KUMAR Vs. STATE OF MADHYA PRADESH
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January 10, 2005 |
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VIMLA BAI VERMA Vs. MUNNE KHAN
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September 16, 2005 |
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Vinay Kant Pandey Vs. Bhagwandas Kurmi
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April 7, 2005 |
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VINAY KUMAR & ORS. Vs. RADHESHYAM & ORS.
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March 17, 2005 |
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VINEET KUMAR Vs. STATE OF M P
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January 4, 2005 |
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VINOD KUMAR Vs. STATE OF MADHYA PRADESH
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August 24, 2005 |
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VINOD RATHORE Vs. UNION OF INDIA
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January 17, 2005 |
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VINOD SINGH BAGHEL Vs. STATE OF M.P.
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January 18, 2005 |
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VIPINKUMAR SHRIVASTAVA Vs. JHABUA DHAR KSHETRIYA GRAMIN BANK AND ANOTHER
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February 9, 2005 |
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VIR SINGH Vs. COLLECTOR
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April 11, 2005 |
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VIRENDRA Vs. MAHENDRA
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February 4, 2005 |
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VIRESH TIWARI Vs. UNION OF INDIA
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March 1, 2005 |
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VISHNU Vs. STATE OF MADHYA PRADESH
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December 2, 2005 |
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VISHNU PRASAD Vs. STATE OF MADHYA PRADESH
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February 22, 2005 |
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VISHNU PRASAD GUPTA Vs. STATE OF M P
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February 21, 2005 |
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VISHNU YADAV Vs. STATE OF MP.
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April 19, 2005 |
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VIVEKANAND HIGHER SECONDARY SCHOOL, SAGAR Vs. STATE OF M.P. & ORS.
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April 21, 2005 |
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VYAPARI SANGH Vs. STATE OF M P
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March 10, 2005 |
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WAHEED KHAN Vs. GYANI BAI
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February 25, 2005 |
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WAKIL KHAN Vs. STATE OF M P
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May 2, 2005 |
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WARDHMAN ACADEMY FOR TECHNICAL EDUCATION Vs. STATE OF MADHYA PRADESH
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August 30, 2005 |
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WASEEM SIDDIQUE Vs. STATE OF MADHYA PRADESH
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December 2, 2005 |
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WAZID ALI Vs. REHANA ANJUM
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April 4, 2005 |
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YASHODA Vs. UMESH SINGH PATEL
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July 12, 2005 |
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YASHPAL SINGH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE AND ANOTHER
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June 23, 2005 |
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YASHWANT SINGH BAGHEL Vs. SHIV PRASAD VISHWAKARMA
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July 6, 2005 |
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YOGESH KUMAR S/O LAVKUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
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February 3, 2005 |