|
A K SAHU Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION
|
August 13, 2004 |
|
AASIT ALIAS GUDDA Vs. STATE OF M P
|
March 18, 2004 |
|
ABDUL AJIJ Vs. NURJAHAN
|
January 13, 2004 |
|
ABDUL RASHID KHAN Vs. MAHILA KAMLA
|
May 7, 2004 |
|
ABHAYA KUMAR MEHTA Vs. STATE OF MP
|
July 21, 2004 |
|
ADDITIONAL COMMISSIONER OF SALES TAX Vs. MOUJILAL DAS SINGH.
|
February 12, 2004 |
|
ADITYA SHRIVASTAVA Vs. ASHA
|
March 23, 2004 |
|
AGAM PRASAD Vs. BHAKT PRASAD
|
September 9, 2004 |
|
AGRAWAL PUBLIC SCHOOL Vs. COMMERCIAL TAX OFFICER, CIRCLE IX, INDORE
|
October 6, 2004 |
|
AGRAWAL STEELS Vs. GRASIM INDUSTRIES LTD
|
May 14, 2004 |
|
AIA ENGINEERING P LTD Vs. M P STATE ELECTRICITY BOARD
|
July 5, 2004 |
|
AJAB SINGH Vs. BOARD OF REVENUE
|
March 10, 2004 |
|
AJAY KRISHNA Vs. UNION OF INDIA
|
December 13, 2004 |
|
AJAY KUMAR BHARADWAJ Vs. ANAND VIJAN
|
August 17, 2004 |
|
AJAY SAHU Vs. STATE OF M.P.
|
January 28, 2004 |
|
AJIT Vs. KIRTI
|
August 24, 2004 |
|
AKHILESH KESARWANT Vs. HARI SINGH GAUR VISHWAVIDYALAYA
|
December 2, 2004 |
|
ALAKH SINHA Vs. STATE OF MADHYA PRADESH
|
March 11, 2004 |
|
ALOKNAG CHOUDHARY Vs. STATE OF M.P.
|
April 13, 2004 |
|
ALPINE INDUSTRIES LTD Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
July 28, 2004 |
|
AMAN EDUCATION SOCIETY Vs. NAGAR NIGAM BHOPAL
|
April 7, 2004 |
|
AMAR AGRAWAL Vs. DIRECTOR OF INCOME TAX INVESTIGATION
|
November 22, 2004 |
|
AMAR NATH Vs. NATHURAM
|
March 25, 2004 |
|
AMAR PRAJAPATI Vs. HARVILAS
|
July 15, 2004 |
|
Amarjit Singh Vs. State of M.P.
|
September 22, 2004 |
|
AMBIKA PRASAD BAKSHI Vs. PRABHUDAYAL MALI
|
February 10, 2004 |
|
AMBIKA STONE CRUSHING FACTORY Vs. STATE OF M P
|
March 9, 2004 |
|
AMIR Vs. STATE OF MADHYA PRADESH
|
February 25, 2004 |
|
AMIT KUMAR ARITWAL Vs. STATE OF M P
|
March 9, 2004 |
|
AMNABI Vs. MEHMOOD
|
March 31, 2004 |
|
ANAND PRAKASH SHARMA Vs. DISTRICT & SESSIONS JUDGE, GUNA
|
November 5, 2004 |
|
ANIL KULKARNI Vs. STATE OF M P
|
September 13, 2004 |
|
ANIL MORE Vs. PRADEEPKUMAR BADUKA
|
August 25, 2004 |
|
ANITA Vs. STATE OF M P
|
April 20, 2004 |
|
ANITA SHARMA Vs. TULSIRAM
|
August 24, 2004 |
|
ANJANI PRASAD TIWARI Vs. GAYATARI GUPTA
|
May 8, 2004 |
|
ANKIT STEEL Vs. BANK OF INDIA
|
August 9, 2004 |
|
ANNAPURNA INDUSTRIES UNIT-II Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
|
January 29, 2004 |
|
ANTER SINGH Vs. REGISTRAR CO OP SOCIETIES
|
January 27, 2004 |
|
Anusuyya Bai Vs. State of Madhya Pradesh
|
August 30, 2004 |
|
ARBIND KUMAR PANDEY Vs. M P STATE AGRICULTURE MARKETING BOARD
|
January 5, 2004 |
|
ARCHANA GUPTA Vs. STATE OF M P
|
August 13, 2004 |
|
ARIHANT BUILDERS DEVELOPERS AND INVESTORS PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
|
November 17, 2004 |
|
ARIHANT FERTILIZERS LTD Vs. RAHUL BUILDERS
|
November 22, 2004 |
|
ARJUN YADAV AND ANOTHER Vs. STATE OF M.P.
|
May 10, 2004 |
|
ARUNA CHOUDHARY Vs. SUDHAKAR CHOUDHARY
|
February 27, 2004 |
|
ARVIND KUMAR NITIN KUMARI MEMORIAL TRUST Vs. NIMAD VANITA WISHWA KHANDWA
|
April 29, 2004 |
|
ASHA RAM Vs. STATE OF M P
|
September 9, 2004 |
|
ASHISH GARG Vs. STATE OF M P
|
July 26, 2004 |
|
Ashok Vs. State of M.P.
|
July 30, 2004 |
|
ASHOK KOL Vs. STATE OF M P
|
November 2, 2004 |
|
ASHOK KUMAR Vs. LALLAN KHAN
|
August 13, 2004 |
|
ASHOK KUMAR TIWARI Vs. STATE OF M.P.
|
May 4, 2004 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJARAM
|
April 15, 2004 |
|
ASSTT. COMMISSIONER OF INCOME TAX Vs. OM PRAKASH PORWAL
|
July 9, 2004 |
|
B K DANI Vs. STATE OF M P
|
February 17, 2004 |
|
B V CHIPLUNKAR Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2004 |
|
B.K. KAPOOR & ORS. Vs. UNION OF INDIA & ORS.
|
September 1, 2004 |
|
BABLU ABDUL AKHTAR Vs. STATE OF M P
|
October 11, 2004 |
|
BABU SINGHNARAYAN PRASAD Vs. CENTRAL PROVIDENT FUND COMMISSIONERREGIONAL PROVIDENT FUND
|
October 7, 2004 |
|
BABUKHAN Vs. STATE OF M P
|
February 24, 2004 |
|
Babulal Vs. State of M.P.
|
March 5, 2004 |
|
BABULAL Vs. DINESH KUMAR
|
January 12, 2004 |
|
BABULAL AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
|
April 30, 2004 |
|
BABULAL PARIHAR Vs. STATE OF M.P. AND ORS.
|
February 3, 2004 |
|
BADRI GOVIND BHILALA Vs. STATE OF MADHYA PRADESH
|
January 28, 2004 |
|
BADRI PRASAD PRAJAPATI Vs. STATE OF M P
|
December 4, 2004 |
|
BADRI SINGH Vs. ASHOK KUMAR GUPTA
|
December 15, 2004 |
|
Badrilal Vs. State of M.P.
|
September 20, 2004 |
|
BADRILAL S/O RAMCHANDRA Vs. STATE OF M.P.
|
May 14, 2004 |
|
BADRISINGH Vs. STATE OF M P
|
March 31, 2004 |
|
BAJRANGLAL VERMA Vs. GYASO BAI
|
July 29, 2004 |
|
Bal Mukund Patel Vs. State of M.P.
|
December 15, 2004 |
|
BALARAM S/O JENRAM DARJI Vs. STATE OF M.P.
|
January 14, 2004 |
|
BALBIR SINGH Vs. SHIVPURI GUNA KSHETRIYA GRAMIN BANK
|
November 23, 2004 |
|
BALDEO PRASAD Vs. STATE OF M P
|
February 3, 2004 |
|
BALKISHAN CHATURVEDI Vs. RAMSINGH
|
October 20, 2004 |
|
BALKRISHNA VERMA Vs. STATE OF M P
|
November 24, 2004 |
|
BALRAM SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
|
April 1, 2004 |
|
BANK OF BARODA Vs. SHIV PRASAD & TWO ORS.
|
April 30, 2004 |
|
BANOO E COWASJI LATE Vs. COMMISSIONER OF INCOME-TAX
|
November 25, 2004 |
|
Banshilal Kharakwar Vs. Narbada Prasad Chaurasia
|
May 12, 2004 |
|
BAPU Vs. STATE OF MADHYA PRADESH
|
May 8, 2004 |
|
BAPU S/O GIRDHARIBANJARA AND ANOTHER Vs. LAKHHA S/O KARMA BANJARA DECEASED THROUGH LRS. AND OTHERS
|
December 13, 2004 |
|
BENUBAI Vs. JASWEER SINGH
|
January 12, 2004 |
|
BHADU Vs. SATISH NAYAK
|
August 13, 2004 |
|
BHAGGA Vs. DULESINGH
|
March 29, 2004 |
|
BHAGIYA Vs. STATE OF MADHYA PRADESH
|
March 9, 2004 |
|
BHAGWAN GUJAR Vs. ADDL COMMISSIONER
|
January 27, 2004 |
|
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 30, 2004 |
|
Bhagwandas S/o Mannulal Vs. State of M.P.
|
December 1, 2004 |
|
BHAGWANTABAI Vs. ABDUL GAFFAR
|
November 16, 2004 |
|
BHAIYALAL SHUKLA Vs. UNION OF INDIA
|
August 6, 2004 |
|
BHANWARLAL Vs. STATE OF M P
|
March 9, 2004 |
|
BHANWARLAL Vs. RAMCHANDRA
|
April 15, 2004 |
|
BHANWARLAL Vs. STATE OF M P
|
March 15, 2004 |
|
Bharat Vs. State of M.P.
|
March 29, 2004 |
|
BHARAT COMMERCE AND INDUSTRICT LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE LTD
|
May 11, 2004 |
|
BHARATI TELENET LIMITED, BHOPAL Vs. COMMISSIONER, COMMERCIAL TAX, M.P.
|
September 16, 2004 |
|
BHARTI Vs. GUJUBAI
|
August 3, 2004 |
|
BHASKAR TIWARI Vs. JIVAJI UNIVERSITY GWALIOR
|
February 13, 2004 |
|
BHAVESH Vs. NIRMAL KUMAR
|
June 21, 2004 |
|
BHERULAL Vs. STATE OF MADHYA PRADESH
|
February 10, 2004 |
|
BHERULAL Vs. STATE OF M P
|
March 23, 2004 |
|
BHIL SINGH Vs. STATE OF M P
|
February 11, 2004 |
|
BHUPENDRA BAHADUR SINGH Vs. STATE OF M.P. AND OTHERS
|
January 16, 2004 |
|
BIKAI Vs. STATE OF M P
|
March 16, 2004 |
|
BINDRA BUILDERS AND CONTRACTORS PVT LTD Vs. RANJAN PATHAK
|
September 9, 2004 |
|
BIOCON INDIA LTD Vs. ASSOCIATED ALCOHOLS AND BREWERIES LTD
|
March 5, 2004 |
|
BIPIN BIHARI Vs. STATE OF MADHYA PRADESH
|
December 3, 2004 |
|
BIRENDRA SINGH PARIHAR Vs. INDIAN OIL CORPORATION
|
February 13, 2004 |
|
BOARD OF SECONDARY EDUCATION BHOPAL Vs. MUNICIPAL CORPORATION BHOPAL
|
August 23, 2004 |
|
BRAHAMDUTTA GUPTA Vs. STATE OF MADHYA PRADESH
|
March 5, 2004 |
|
BRIJ MOHAN DWIVEDI Vs. STATE OF MADHYA PRADESH
|
September 28, 2004 |
|
BRIJENDRA SINGH THAKUR Vs. STATE OF M P
|
March 31, 2004 |
|
BRIJESH KUMAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 30, 2004 |
|
BTA CELLCOM LIMITED Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR
|
March 12, 2004 |
|
BUDDHULAL @ BABLU AHIRWAR Vs. STATE OF M.P.
|
May 12, 2004 |
|
C R CHANDROL Vs. STATE OF MADHYA PRADESH
|
August 5, 2004 |
|
CENTRAL BUREAU OF NARCOTICS Vs. DEVISINGH
|
April 29, 2004 |
|
CHAHAL AND COMPANY Vs. STATE OF MADHYA PRADESH
|
July 27, 2004 |
|
CHAIN SINGH JAAT Vs. UNION OF INDIA
|
January 30, 2004 |
|
CHAINMAL Vs. RANI BAI
|
September 29, 2004 |
|
CHAKODI PRASAD SAKET Vs. STATE OF M P
|
March 9, 2004 |
|
CHAMELI BAI Vs. MUNNA LAL AHIRWAR
|
December 16, 2004 |
|
CHAMRU LAL Vs. MAHADEV PRASAD
|
January 16, 2004 |
|
CHAND Vs. LAXMI BAI
|
August 31, 2004 |
|
CHANDAN SINGH RAGHUVANSHI Vs. RAMESHWARI BAI
|
October 1, 2004 |
|
Chandrani @ Jiyabai Vs. State of M.P.
|
December 6, 2004 |
|
CHARAN KODHAR Vs. STATE OF M P
|
August 11, 2004 |
|
Chhabbaldas through L.Rs. Vs. Nirmala Devi
|
July 14, 2004 |
|
Chhagan Vs. State of M.P.
|
February 17, 2004 |
|
CHHAGANLAL Vs. MANSINGH
|
February 10, 2004 |
|
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
September 13, 2004 |
|
CHHOTELAL BHUMIA Vs. STATE OF M.P.
|
May 12, 2004 |
|
Chief General Manager, SECL Vs. Balbir Prasad Pal
|
February 4, 2004 |
|
CHUNNILAL Vs. STATE OF M P
|
August 3, 2004 |
|
CIT Vs. OM PRAKASH BAGADIA
|
October 18, 2004 |
|
CIT Vs. ALANKAR TILES
|
September 8, 2004 |
|
CIT Vs. PHULCHAND KACHRULAL
|
August 24, 2004 |
|
CIT Vs. VIJAYKUMAR RAJENDRAKUMAR & CO.
|
August 24, 2004 |
|
CIT Vs. ASHOK PAL DAGA
|
September 22, 2004 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. MODERN AGENCY
|
October 25, 2004 |
|
COMMISSIONER OF COMMERCIAL TAX, M.P., INDORE Vs. INDORAMA SYNTHETIC (INDIA) LTD.
|
July 6, 2004 |
|
COMMISSIONER OF CUS & C EX , RAIPUR Vs. PRISM CEMENT LTD
|
April 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. NEO SACK LTD
|
November 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ALPINE SOLVEX LTD
|
November 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DALUMAL SHYAMUMAL
|
November 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. APARAJITHA SHANTILAL MAHAJAN
|
November 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER PROTEINS LTD
|
November 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
|
November 4, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR DRILLING CO
|
October 4, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. THAKUR DAS AIDASANI
|
September 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. G M MITTAL STAINLESS STEEL LTD
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICAL CO LTD
|
September 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BRIGHT AUTOMOTIVES AND PLASTICS LTD
|
September 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
|
September 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMANDAS NANDLAL
|
August 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA TOWERS
|
September 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHARAD KUMAR AND CO
|
August 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHARADA PRASAD MOTILAL
|
August 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SOYA UDYOG LTD
|
August 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ABEESON HOTELS PVT LTD
|
July 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VISHNU PRASAD SINGHAL
|
July 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TRADING CORPORATION
|
June 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KANTILAL
|
June 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL SUBHODH KUMAR JAIN
|
May 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. P M STEELS PVT LTD
|
July 19, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAYKUMAR RAJENDRA KUMAR AND CO
|
April 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
|
April 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SIMRAN FARMS LTD
|
April 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMIFINE
|
May 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH FINANCIAL CORPORATION
|
May 8, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. AJIT SINGH KHAJANCHI
|
May 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOHD ISHAQ MOHD GULAM
|
March 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. FAKIRCHAND DAYARAM
|
April 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL APPLIANCES
|
March 9, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA GINNING UDYOG
|
March 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRI KRISHANDAS
|
February 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KALE KHAN MOHAMMAD HANIF
|
February 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE PARASPAR SAHAKARI BANK
|
January 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SPK STEELS PVT LTD
|
January 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAYA SPINNERS LTD
|
January 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHHAGANLAL KISHANLAL & CO.
|
September 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RATRA CONSULTANTS & CONTRACTORS (P) LTD.
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS LTD
|
September 28, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGIRATH
|
September 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL DWARKA DAS
|
August 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMIKANT FLOUR INDUSTRIES (P.) LTD
|
August 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. IVES DRUGS (INDIA) (P.) LTD
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. LACHHIRAM PURANMAL MOMAN
|
September 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA TEXTILES
|
November 4, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTILAL CHHAJED
|
September 29, 2004 |
|
COMMISSIONER OF INCOME TAX JABALPUR Vs. M/S UDHOJI SHRI KRISHNA DAS, SATNA
|
February 22, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. PURE PHARMA PVT LTD
|
March 22, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. AJAY KUMAR SHANKAR LAL AGRAWAL
|
May 6, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. CHUNNI LAL PREMRAJ AND CO
|
May 6, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. INDORE BODY BUILDERS
|
May 6, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SKYLINE AUTO PRODUCTS P LTD
|
April 26, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. V RAGHAVAN
|
July 22, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SANGHI FINANCE AND INVESTMENT LTD
|
June 21, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. ASHOK KUMAR JAIN JAWAD
|
August 13, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. BETA NEPTHOL LTD
|
August 5, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. KANTI DEVI GUPTA
|
September 3, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SHEOKUMAR RAMPRASAD COUNTRY LIQUOR CONTRACTOR AND CO
|
October 6, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. CHIRAG INGOTS P LTD
|
October 4, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. VIJAY KUMAR RAJENDRA KUMAR AND CO
|
October 4, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. VIPPY SOLVEX PRODUCTS P LTD
|
October 5, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. PURE PHARMA PVT LTD
|
November 4, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. ABHISHEK CINECO PVT LTD
|
November 1, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. PRAKASH CHANDRA BASANT KUMAR
|
November 2, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. VINDHYACHAL DISTILLERIES PVT LTD
|
October 27, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SHYAMLAL M SONI
|
October 29, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. MAKAL SUTA COTTON CO P LTD
|
October 29, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. T A QURESHI
|
November 29, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. ASHOK JAIN
|
December 9, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGDISH CHAND AGRAWAL LATE
|
December 2, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. SENIOR ACCOUNTS OFFICER MADHYA PRADESH ELECTRICITY BOARD
|
December 9, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. JABALPUR CO-OPERATIVE MILK PRODUCERS UNION LTD
|
December 9, 2004 |
|
COMMISSIONER OF SALES TAX Vs. CIGARETTE AGENCIES
|
December 16, 2004 |
|
COMMISSIONER OF SALES TAX Vs. MONIKA PROCESSING PLANT
|
October 27, 2004 |
|
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS
|
May 6, 2004 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. DALURAM MANGILAL.
|
November 17, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. YESHWANT SINGH UTAM SINGH BAIS
|
April 29, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. LATE LOKENDRA SINGH
|
July 29, 2004 |
|
COMMISSIONER OF WEALTH-TAX Vs. GAYATRI DEVI
|
May 5, 2004 |
|
D P AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
|
May 13, 2004 |
|
DALURAM MANGILAL Vs. COMMISSIONER OF INCOME TAX
|
February 6, 2004 |
|
DAMODAR Vs. RAJENDRASINGH
|
July 29, 2004 |
|
DAYARAM Vs. STATE OF M P
|
November 3, 2004 |
|
DAYASHANKAR VYAS Vs. SHRI MATHUR, SECRETARY GOVT. OF M.P. & ANR.
|
June 28, 2004 |
|
DEEPAK JAIN Vs. CENTURY TEXTILES INDUSTRIES COMPANY
|
November 18, 2004 |
|
DEEPAK SAXENA Vs. STATE OF M P
|
August 31, 2004 |
|
DEOCHAND BHURA Vs. PURUSHOTTAM DAS TANDON
|
February 26, 2004 |
|
DESIGN AUTO SYSTEMS LTD Vs. COMMISSIONER OF C EX AND CUS
|
April 13, 2004 |
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DEV SINGH Vs. SUBHASH CHANDRA
|
February 24, 2004 |
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DEV SUMAN MEHTA Vs. COMMISSIONER, WORKMENS COMPENSATION, UJJAIN AND OTHERS
|
July 19, 2004 |
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DEVCHAND MANJI BHEEL Vs. KUTUB
|
August 26, 2004 |
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Devendra Chaudhary Vs. Warsilal Dua
|
April 8, 2004 |
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DEVIKA BAI L RS OF RAM SWAROOP CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
August 11, 2004 |
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DEVILAL Vs. SIDHANATH
|
January 20, 2004 |
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DEVIRAM Vs. STATE OF M P
|
August 17, 2004 |
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DHAMMA Vs. STATE OF M P
|
September 16, 2004 |
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DHANARAM JESWANI Vs. STATE OF M P
|
August 13, 2004 |
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DHANNALAL Vs. DHARAMLAL
|
July 20, 2004 |
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DHANNALAL Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL
|
March 18, 2004 |
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DHAR COAL PRODUCTS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
August 2, 2004 |
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DHARIWAL INDUSTRIES LIMITED Vs. M S S FOOD PRODUCTS
|
May 11, 2004 |
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DHARMA BAI THAKUR Vs. USHA RANI DIXIT
|
October 27, 2004 |
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DHARMENDRA KUMAR PARMAR Vs. STATE OF M P
|
March 5, 2004 |
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DHAULA Vs. MUZAMMIL HUSSAIN
|
May 4, 2004 |
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DHUDO BAI Vs. BAJIRAO
|
September 28, 2004 |
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DILIP SINGH WALLIA Vs. MUNICIPAL CORPORATION BHOPAL
|
March 22, 2004 |
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DINANATH VIMAL Vs. STATE OF M P
|
March 29, 2004 |
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DINESH Vs. KALURAM
|
September 8, 2004 |
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DISTRICT AND SESSIONS JUDGE RAISEN Vs. STATE OF MP
|
September 24, 2004 |
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DR. SHAHINA BANO Vs. THE STATE OF M.P. & ORS.
|
June 25, 2004 |
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DUDKIBAI Vs. IQBAL SINGH
|
April 19, 2004 |
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DURG SINGH Vs. MAHESH SINGH
|
January 14, 2004 |
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DURGESH Vs. STATE OF M.P.
|
May 11, 2004 |
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EICHER LTD Vs. STATE OF MP
|
July 28, 2004 |
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EXPERT ENGINEERS Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE.
|
August 5, 2004 |
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FAIZ MOHD FAIZ Vs. STATE OF M P
|
October 12, 2004 |
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FAROOQ Vs. STATE OF MADHYA PRADESH
|
March 16, 2004 |
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FATIMA BAI Vs. SHAKIR ALI
|
April 23, 2004 |
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FATTO Vs. STATE OF M P
|
February 10, 2004 |
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G R D PROFILES LTD Vs. M P E B
|
January 28, 2004 |
|
G S ASSOCIATE Vs. KAMLENDRA SINGH
|
April 2, 2004 |
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GAJANAN ALIAS GAJANAND Vs. STATE OF MADHYA PRADESH
|
August 19, 2004 |
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GAJENDRA SHRIVASTAVA Vs. BOARD OF SECONDARY EDUCATION
|
July 6, 2004 |
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GALIYA BAI Vs. MOHD SAHEED
|
November 9, 2004 |
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GANESH BENZOPLAST LTD Vs. KEDIA DISTILLERIES LTD
|
January 27, 2004 |
|
GANESH NATRAJAN Vs. KALPANA MALHOTRA
|
January 20, 2004 |
|
Ganesh S/o Budha Vs. State of M.P.
|
March 8, 2004 |
|
GANGABAI Vs. HARI
|
January 29, 2004 |
|
GANGABISHAN DWARIKADAS AGRAWAL Vs. STATE OF MADHYA PRADESH
|
December 4, 2004 |
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GANGACHARAN SHARMA Vs. STATE OF M P
|
October 4, 2004 |
|
GANPAT Vs. STATE OF M P
|
December 17, 2004 |
|
GANPAT RAO Vs. ASHOK RAO
|
January 27, 2004 |
|
GANPATI PATEL Vs. STATE OF M P
|
March 12, 2004 |
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GEETA GULATI Vs. CHAIRMAN MAHARISHI SHIKSHA SANSTHAN
|
November 18, 2004 |
|
GEETA REINBOTH Vs. J CLAIRS BROHIER
|
November 1, 2004 |
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GENDA LAL SHARMA Vs. STATE OF M.P.
|
July 21, 2004 |
|
GENDALAL & ORS. Vs. HAKIM SINGH & ORS.
|
December 4, 2004 |
|
GENERAL MANAGER SOUTH EASTERN COALIFIED LTD Vs. GAJANAN WADNEKAR
|
September 27, 2004 |
|
GENERAL SECRETARY M P BIJLI KARMCHARI MAHASANGH Vs. SECRETARY M P ELECTRICITY BOARD
|
May 6, 2004 |
|
GHEESI BAI Vs. MANOHAR LAL
|
June 21, 2004 |
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Girdhari Lal Gaur Vs. Municipal Corporation
|
May 7, 2004 |
|
GIRISH NATH S/O SURAJ BHARTI Vs. UNION OF INDIA AND OTHERS
|
October 8, 2004 |
|
GIRRAJ SINGH Vs. STATE OF M P
|
August 3, 2004 |
|
GITA BAI Vs. SHAHID KHAN
|
April 26, 2004 |
|
GITA SANGHI Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2004 |
|
GODAVARI BAI Vs. PANDIT
|
January 6, 2004 |
|
GODEN PRASAD Vs. MANUA
|
November 5, 2004 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
September 20, 2004 |
|
GOPILAL THROUGH L.RS. Vs. JEETRAM & ORS.
|
August 31, 2004 |
|
GOURI SHANKAR Vs. STATE OF M P
|
March 25, 2004 |
|
Gouri Shankar Dubey Vs. State of M.P.
|
July 23, 2004 |
|
GOVIND Vs. STATE OF M P
|
October 7, 2004 |
|
GOVIND Vs. UP-VANMANDLADHIKARI
|
February 3, 2004 |
|
GOVIND PRASAD GEETE Vs. VIDYAWATI
|
September 8, 2004 |
|
GOVINDA Vs. STATE OF MADHYA PRADESH
|
November 30, 2004 |
|
GUDDA ALIAS BRAJMOHAN Vs. STATE OF MADHYA PRADESH
|
October 29, 2004 |
|
GUJARI BAI Vs. BUNKAR SAHKARI SAMITI LIMITED
|
February 26, 2004 |
|
GUJARI BAI Vs. BUNKAR SAHAKARI SAMITI LTD
|
February 6, 2004 |
|
GULAB VERMA Vs. STATE OF M.P. AND ORS.
|
January 16, 2004 |
|
GULABCHAND MODI Vs. STATE OF M P
|
February 5, 2004 |
|
GULAM RASOOL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2004 |
|
GULSHAN CHOUDHARY Vs. VINAY
|
March 29, 2004 |
|
GURUVACHAN KAUR Vs. IQBAL SINGH CHHAWDA
|
November 9, 2004 |
|
GYAN PRAKASH Vs. GENERAL MANAGER, VEHICLE FACTORY, JABALPUR AND OTHERS
|
May 11, 2004 |
|
GYAN SINGH Vs. STATE OF M P
|
May 7, 2004 |
|
GYAN SINGH MARKAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 26, 2004 |
|
H C ANAND Vs. STATE OF M P
|
December 6, 2004 |
|
H.C. Anand Vs. State of M.P.
|
December 6, 2004 |
|
Hajarilal Vs. State of M.P.
|
December 4, 2004 |
|
HAKIM SINGH Vs. STATE OF MP
|
January 27, 2004 |
|
HALKI BAI Vs. STATE OF MADHYA PRADESH
|
February 6, 2004 |
|
HAMID KHAN Vs. STATE OF M P
|
July 1, 2004 |
|
HAMID KHAN Vs. SHER KHAN
|
October 11, 2004 |
|
HAMID KHAN ANSARI Vs. LILABAI
|
March 5, 2004 |
|
Hansraj Sharma @ Hansu Vs. Shivcharan Sharma
|
May 14, 2004 |
|
HANUMAN P MISHRA Vs. STATE OF M P
|
January 19, 2004 |
|
HANUMAN PRASAD GUPTA Vs. JAGYA BHAN GUPTA
|
June 22, 2004 |
|
HARDEEP SINGH Vs. STATE OF MADHYA PRADESH
|
February 13, 2004 |
|
HARDEO SINGH Vs. CENTRAL BUREAU OF NARCOTICS, NEEMUCH
|
April 1, 2004 |
|
HARINARAYAN Vs. STATE OF M.P.
|
July 27, 2004 |
|
HARINARAYAN KHATI Vs. REKHABAI
|
July 21, 2004 |
|
HARIPRASAD Vs. STATE OF M.P.
|
March 3, 2004 |
|
HARISH Vs. M.P. STATE AGRICULTURE MARKETING BOARD, BHOPAL
|
January 6, 2004 |
|
HARISINGH Vs. STATE OF M P
|
August 4, 2004 |
|
HARISINGH Vs. STATEW OF M P
|
July 5, 2004 |
|
HARKATWAT AND CO Vs. COMMISSIONER OF INCOME-TAX
|
November 2, 2004 |
|
HARPRASAD Vs. BADRI PRASAD
|
February 11, 2004 |
|
HEM KUMARI Vs. UNION OF INDIA
|
December 15, 2004 |
|
HEMA Vs. SURJEET SINGH
|
April 21, 2004 |
|
HEMLATA Vs. LALLAN
|
March 8, 2004 |
|
HIFAJAT Vs. AJIJUREHMAN
|
February 24, 2004 |
|
HIND SYNTEX LTD Vs. STATE OF M P
|
February 27, 2004 |
|
HIRALAL Vs. STATE OF M P
|
February 10, 2004 |
|
HIRDESH KUMAR PATEL Vs. STATE OF M P
|
January 13, 2004 |
|
HOTAM SINGH Vs. SEWARAM
|
March 22, 2004 |
|
HUKUM SINGH Vs. MANGILAL
|
March 12, 2004 |
|
IDLA S/O RUPSINGH Vs. STATE OF M.P.
|
January 5, 2004 |
|
IIT CAPITAL SERVICES LTD Vs. KEDIA DISTILLERIES LTD
|
January 27, 2004 |
|
INCOME TAX OFFICER Vs. PHUL CHAND KACHUR LAL
|
September 28, 2004 |
|
INDERSINGH Vs. STATE OF M P
|
February 27, 2004 |
|
INDORE MUNICIPAL CORPORATION AND ANOTHER Vs. HEMALATA W/O MANISH PATEL AND OTHERS
|
November 22, 2004 |
|
INDORE WIRE CO LTD Vs. UNION OF INDIA
|
March 8, 2004 |
|
INDORE WIRE COMPANY LTD Vs. CESTAT
|
September 8, 2004 |
|
ISHWAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 1, 2004 |
|
ISMAIL KHAN AND SIX ORS. Vs. GENERAL MANAGER, PENCH AREA, WESTERN COAL FIELDS LTD & ANR.
|
April 8, 2004 |
|
ITO Vs. PHUL CHAND KACHUR LAL
|
November 28, 2004 |
|
JABALPUR DEVELOPMENT AUTHORITY Vs. Y S SACHAN
|
February 12, 2004 |
|
JAGANNATH Vs. STATE OF MADHYA PRADESH
|
March 24, 2004 |
|
JAGDAMBA POLYMERES LTD Vs. NEO-SACK LTD
|
March 18, 2004 |
|
JAGDISH Vs. STATE OF M P
|
March 15, 2004 |
|
JAGDISH PRASAD Vs. BHAJAN SINGH
|
August 17, 2004 |
|
JAGDISH PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH
|
October 29, 2004 |
|
JAGDISH RAWAT Vs. STATE OF M P
|
July 20, 2004 |
|
JAGDISHCHANDRA Vs. MOHANLAL
|
December 15, 2004 |
|
Jagendra Singh Chandel Vs. State of M.P.
|
December 8, 2004 |
|
JAI PRAKASH SHRIVASTAVA Vs. STATE OF M P
|
March 11, 2004 |
|
JAI PRAKASH TRIPATHI Vs. ARJUN SINGH
|
January 16, 2004 |
|
JAIN CYCLE SPARES AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2004 |
|
JAIN TRADERS Vs. M P FINANCIAL CORPORATION
|
December 17, 2004 |
|
JALPUR DEVELOPEMENT AUTHORITY Vs. SHARAD SHRIVASTAVA
|
August 6, 2004 |
|
JAMNA BAI MEHRA Vs. STATE OF MADHYA PRADESH
|
September 23, 2004 |
|
JANAK GANDHI Vs. MOHAN MANDELIA
|
November 3, 2004 |
|
JANAK GANDHI Vs. STATE OF MADHYA PRADESH
|
November 3, 2004 |
|
JANKI BAI Vs. STATE OF M P
|
November 30, 2004 |
|
JASVINDAR KAUR Vs. CHARANJEET KAUR
|
May 6, 2004 |
|
JAY ENGINEERING WORKS LTD Vs. INDUSTRY FACILITATION COUNCIL
|
December 13, 2004 |
|
JAYANT AVASHIYA Vs. STATE OF M P
|
December 7, 2004 |
|
JAYANT AVASHIYA Vs. STATE OF M P
|
August 25, 2004 |
|
JAYANT KUMAR JHALA Vs. M P STATE MINING CORPORATION LTD
|
September 3, 2004 |
|
JAYRAJ Vs. KALURAM
|
November 17, 2004 |
|
JEEV RAKHAN Vs. STATE OF M P
|
February 5, 2004 |
|
JEEVANLAL JAIN Vs. KHATIJA BAI
|
March 9, 2004 |
|
JHARNESHWAR NAGRIK SAHAKARI BANK Vs. UNION OF INDIA
|
July 27, 2004 |
|
JINDAL PAPER AND PLASTICS LTD Vs. KEDIA DISTILLERIES LTD
|
January 30, 2004 |
|
JITENDRA KUMAR GUPTA Vs. RAJEEV KUMAR TRIPATHI
|
May 12, 2004 |
|
JITENDRA UDYOG Vs. MANAGING DIRECTOR
|
January 15, 2004 |
|
JOKHI Vs. STATE OF M P
|
February 12, 2004 |
|
JUGAL KISHORE Vs. STATE OF M P
|
June 22, 2004 |
|
JYOTI JAIN Vs. JINESH JAIN
|
July 6, 2004 |
|
KAILASH Vs. STATE OF M P
|
January 30, 2004 |
|
Kailash Kumar Vs. Union of India
|
December 13, 2004 |
|
KAILASH NARAYAN Vs. JEEVAN LAL
|
February 9, 2004 |
|
KALA S/O KHAN SAHIB Vs. STATE OF M.P.
|
August 25, 2004 |
|
KALABAI Vs. STATE OF M P
|
March 3, 2004 |
|
KALI Vs. RAMADHAR
|
March 31, 2004 |
|
Kali Vs. Ramadhar
|
March 3, 2004 |
|
Kallu Singh Vs. State of M.P.
|
December 2, 2004 |
|
KALURAM RATHORE Vs. NEELAM CHAND KIRAR
|
March 22, 2004 |
|
KAMAL KUMAR JAIN Vs. TAZUDDIN
|
March 22, 2004 |
|
Kamal Singh Vs. State of M.P.
|
July 15, 2004 |
|
KAMLA DURGA SOLANKI Vs. STATE OF MADHYA PRADESH
|
January 28, 2004 |
|
KAMLABAI KHARE Vs. RAJIV ACHARYA
|
September 23, 2004 |
|
KAMLAKAR MAHADEVRAO PATIL Vs. STATE OF M P
|
March 10, 2004 |
|
KAMLESH PATHAK Vs. STATE OF MADHYA PRADESH
|
December 3, 2004 |
|
KANCHAN SINGH RAJPUR Vs. STATE OF MADHYA PRADESH
|
December 9, 2004 |
|
KANTA GUPTA Vs. ALLAHABAD BANK
|
March 3, 2004 |
|
KARAN SINGH Vs. STATE OF M P
|
June 29, 2004 |
|
KASTOORI BAI Vs. STATE OF M P
|
October 19, 2004 |
|
KASTURI BAI Vs. SUB DIVISIONAL OFFICER P W D
|
April 22, 2004 |
|
KERMA Vs. STATE OF MADHYA PRADESH
|
February 11, 2004 |
|
KESHAV PRASAD ALIAS BHOLA PANDEY Vs. STATE OF MADHYA PRADESH
|
February 6, 2004 |
|
KESHAV PULSES Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2004 |
|
KESHKALI Vs. UDAY SINGH
|
January 15, 2004 |
|
KHEMAJI Vs. STATE OF MADHYA PRADESH
|
February 4, 2004 |
|
KHUSHAL JAIN Vs. SIDHARTH TUBES LTD
|
July 27, 2004 |
|
KHUSHI LAL Vs. RAMCHAND MOTWANI
|
April 8, 2004 |
|
KIRTI CHOUKSEY Vs. RAJIV CHOUKSEY
|
July 20, 2004 |
|
KKANDHI Vs. GOVIND SINGH DHRUVE
|
May 13, 2004 |
|
KOUSHALYA BAI Vs. RADHA
|
September 28, 2004 |
|
KRIPA RA M Vs. STATE OF M P
|
May 6, 2004 |
|
KRISHAN MURARI GUPTA Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD
|
April 12, 2004 |
|
KRISHAN PAL SINGH Vs. STATE OF M P
|
February 24, 2004 |
|
KRISHI UPAJ MANDI SAMITI, REWA Vs. JAIPRAKASH MISHRA
|
November 23, 2004 |
|
KRISHNA ELECTRICALS INDUSTRIES LTD Vs. PURSHOTTAM
|
June 24, 2004 |
|
KRISHNA KANT Vs. DURGESHNANDANI
|
December 9, 2004 |
|
KRISHNA VERMA Vs. GOVERNMENT OF M P
|
January 8, 2004 |
|
KU FATIMA ALIAS KIRAN SWAMY Vs. MURARILAL
|
August 12, 2004 |
|
KU PRIYANKA AGARWAL Vs. ABHAY AGARWAL
|
June 24, 2004 |
|
KU REENA Vs. VALLABH DAS
|
August 27, 2004 |
|
KUBER SINGH Vs. STATE OF M P
|
September 15, 2004 |
|
KUBER SINGH VISHWAKARMA Vs. STATE OF MP
|
March 4, 2004 |
|
KUNDA MANOLKAR Vs. JAGDISH KHANDELWAL
|
April 29, 2004 |
|
KUTTI ALIAS MANKAM AND ANOTHER Vs. STATE OF M.P.
|
May 12, 2004 |
|
LADHA TRADERS Vs. COMMISSIONER OF INCOME-TAX
|
April 30, 2004 |
|
LAKHAN SINGH Vs. STATE OF M P
|
February 4, 2004 |
|
LAKHANLAL Vs. STATE OF M P
|
January 16, 2004 |
|
LAKSHMI NAGDEV Vs. JITENDRA KUMAR NAGDEV
|
September 24, 2004 |
|
Lalit Mittal Vs. Adesh Kumar Gupta
|
December 17, 2004 |
|
LALJI ALIAS LAL BABU Vs. STATE OF M P
|
February 11, 2004 |
|
LATA BAI Vs. STATE OF M P
|
July 27, 2004 |
|
LATTU Vs. STATE OF MADHYA PRADESH
|
January 21, 2004 |
|
LAXMAN Vs. MEHMOOD
|
March 31, 2004 |
|
LAXMAN Vs. GHANSHYAM
|
January 9, 2004 |
|
LAXMI NARAYAN BAJPAI Vs. STATE OF M P
|
June 24, 2004 |
|
LAXMI NARAYAN HAYARAN Vs. STATE OF M P
|
October 29, 2004 |
|
LEELABAI Vs. LOTTAN
|
April 13, 2004 |
|
Lekhram Vs. Chandaniabai
|
July 28, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. GULABCHANDRA AGRAWAL
|
August 26, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. GITADEVI RATHI
|
July 26, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DAYA PRASAD VISHWAKARMA
|
May 11, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH KUMAR SHARMA
|
July 6, 2004 |
|
LILA BHAN Vs. DALY COLLEGE, INDORE AND ANOTHER
|
April 1, 2004 |
|
M C MITTAL Vs. STATE OF M P
|
July 14, 2004 |
|
M L GOYAL Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDHYALAYA
|
June 21, 2004 |
|
M P CANCER CHIKITSA EVAM SEWA SAMITI Vs. SANJEEV SAXENA
|
October 6, 2004 |
|
M P E B JABALPAUR Vs. KALE KHAN
|
April 2, 2004 |
|
M P ELECTRICITY BOARD Vs. LACHCHIRAM
|
January 21, 2004 |
|
M P RAJYA NAGRIK APOORTI NIGAM LTD Vs. UNION OF INDIA
|
March 17, 2004 |
|
M P STATE ELECTRICITY BOARD Vs. MANGALAM PETRO CHEMICALS
|
October 11, 2004 |
|
M P STATE WARE HOUSING CORPORATION Vs. LALCHAND WADWANI
|
January 11, 2004 |
|
M.P. GRIHA NIRMAN MANDAL Vs. NEERAJ SINGH
|
February 23, 2004 |
|
M.P. STATE ELECTRICITY BOARD Vs. JAGDISH CHANDRA MAKWANA
|
February 26, 2004 |
|
M.P. TRANSPORT CORPORATION Vs. JAWAHAR LAL
|
April 8, 2004 |
|
M.P.E.B. & ORS. Vs. DEENA AHIRWAR & TWO ORS.
|
January 14, 2004 |
|
M.P.E.B. JABALPUR Vs. AMTABAI AND OTHERS
|
February 3, 2004 |
|
M.S. SANDHU (PROF.) AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
April 30, 2004 |
|
MADANLAL GANDHI Vs. BHOPAL WHOLESALE CONSUMERS CO-OPERATIVE STORES LTD.
|
August 4, 2004 |
|
MADANLAL GANGLE Vs. MANJULA
|
January 16, 2004 |
|
MADHYA PRADESH ELECTRICITY BOARD, JABALPUR Vs. PRAMOD KUMAR MAHAJAN
|
July 9, 2004 |
|
MAHARAJA BAHADUR SINGH KASLIWAL Vs. COMMISSIONER OF INCOME TAX
|
November 18, 2004 |
|
MAHAVIR PRASAD JAIN Vs. SHAMBHOO KUCHABANDIYA
|
March 12, 2004 |
|
MAHENDRA KUMAR Vs. AMAR SINGH
|
January 12, 2004 |
|
MAHENDRA KUMAR AND COMPANY Vs. UNION OF INDIA
|
September 6, 2004 |
|
Mahendra Kumar Rajoria Vs. Union of India
|
April 29, 2004 |
|
MAHENDRA S/O R.S. PALARIYA Vs. M.P. STATE ELECTION COMMISSION AND OTHERS
|
December 13, 2004 |
|
MAHENDRA SAHU Vs. STATE OF M P
|
May 14, 2004 |
|
Mahesh Arya Vs. State of M.P.
|
October 18, 2004 |
|
MAHESH JETHANI Vs. STATE OF MADHYA PRADESH
|
February 20, 2004 |
|
MAHESH KUMAR Vs. UNION OF INDIA
|
December 13, 2004 |
|
MAHESH NIRANJAN JUTE PVT LTD Vs. STATE OF M P
|
August 6, 2004 |
|
MAHILA BAHU UDDESHIYA SAHAKARI SAMITI MARYADIT AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
July 9, 2004 |
|
MAHRANIA Vs. STATE OF M P
|
September 3, 2004 |
|
MAINUL SHEIKH Vs. STATE OF MADHYA PRADESH
|
May 13, 2004 |
|
MAJOR TPS KANDRA Vs. UNION OF INDIA
|
March 31, 2004 |
|
MALKHAN SINGH SENGAR Vs. STATE OF M P
|
August 31, 2004 |
|
MAMTA Vs. AMARNATH SINGH
|
August 16, 2004 |
|
MANAGING DIRECTOR DIGDARSHIKA SOCIETY Vs. MADHYA PRADESH REDCROSS SOCIETY
|
July 29, 2004 |
|
MANGAL Vs. STATE OF MADHYA PRADESH
|
June 29, 2004 |
|
MANGALIYA ALIAS MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
December 7, 2004 |
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MANGLAM SINGH Vs. STATE OF M.P. AND ANOTHER
|
July 7, 2004 |
|
Mangli Vs. Roopnarain
|
December 10, 2004 |
|
MANISH KUMAR SHRIVASTAVA Vs. STATE OF M P
|
February 25, 2004 |
|
MANISH MAHESHWARI Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 28, 2004 |
|
MANJOOR AHMED Vs. MOINUDDIN
|
March 5, 2004 |
|
MANMANDIR CHHAVIGRIHA Vs. STATE OF M P
|
June 3, 2004 |
|
MANOJ Vs. SAMUNDAR SINGH
|
August 24, 2004 |
|
MANOJ KUMAR Vs. UNION OF INDIA
|
November 17, 2004 |
|
MARGRET Vs. SUMAN BAI
|
April 28, 2004 |
|
MAYA BAI Vs. BHAJAN LAL
|
November 2, 2004 |
|
MAYA SPINNERS LIMITED INDORE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER INDORE
|
February 17, 2004 |
|
MAYA TRIVEDI Vs. RAJNIKANT TIWARI
|
July 21, 2004 |
|
MEERA Vs. HEERA BAI
|
September 27, 2004 |
|
MEWARAM BOHRE Vs. ZILA SAHAKARI KENDRIYA BANK MARYADIT
|
April 8, 2004 |
|
MILAN SUPARI STORES Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 8, 2004 |
|
MILL MAZDOOR SANGH Vs. BINOD MILLS CO LTD
|
February 27, 2004 |
|
MINTOOLAL BRIJMOHANDAS Vs. STATE OF MADHYA PRADESH
|
December 16, 2004 |
|
MISHRILAL Vs. NIRMAL KUMAR
|
February 17, 2004 |
|
MITHLESH SIKARWAR Vs. BHAGWAN SINGH KIRAR
|
July 23, 2004 |
|
MOHAMMAD SAGIR Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
February 24, 2004 |
|
MOHAN Vs. STATE OF M P
|
February 20, 2004 |
|
MOHAN Vs. STATE OF M P
|
May 14, 2004 |
|
MOHAN Vs. STATE OF M.P.
|
June 25, 2004 |
|
MOHAN LAL Vs. STATE OF M P
|
January 16, 2004 |
|
MOHAN LAL MARCO Vs. ADDITIONAL COMMISSIONER
|
April 7, 2004 |
|
MOHAN S/O SANWARIA Vs. MADANLAL S/O SANWARIA
|
March 15, 2004 |
|
MOHAN SINGH Vs. JAIL SUPERINTENDENT
|
February 9, 2004 |
|
MOHD JAMIL Vs. STATE OF M P
|
August 19, 2004 |
|
MOHD TOUFIQUE Vs. H L SOLANKI
|
May 14, 2004 |
|
MOHINI Vs. VIDHYAWATI RATHORE
|
March 24, 2004 |
|
Mohkam Singh Vs. State of M.P.
|
February 9, 2004 |
|
MOINUDDIN Vs. STATE OF M P
|
February 25, 2004 |
|
Morya Infrastructure Vs. National Textile Corporation (M.P.) Ltd.
|
August 25, 2004 |
|
MRS. RAJ LAXMI CHANDRAWAT Vs. THE BOARD OF SECONDARY OF EDUCATION & ANR.
|
October 19, 2004 |
|
MUBARAK MASTER Vs. HANSRAJ TANWAR
|
May 14, 2004 |
|
MUBARIK Vs. STATE OF MADHYA PRADESH
|
July 19, 2004 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
March 10, 2004 |
|
MUKESH SINGH Vs. UNION OF INDIA
|
March 9, 2004 |
|
MUNNA ALIAS SHYAMSUNDER Vs. STATE OF M P
|
February 10, 2004 |
|
MUNNI BAI Vs. MUNICIPAL CORPORATION
|
January 21, 2004 |
|
MURARI LAL Vs. STATE OF M P
|
July 22, 2004 |
|
MURLIDHAR SOMANI Vs. MOHANLAL AGRAWAL
|
March 15, 2004 |
|
MUSHIRAM Vs. STATE OF M P
|
June 30, 2004 |
|
N K RAI Vs. STATE OF M P
|
January 28, 2004 |
|
NAGARJUNA CONSTRUCTION CO LTD Vs. R K MAHESHWARI
|
August 2, 2004 |
|
NAGENDRA KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
January 5, 2004 |
|
NAGMA Vs. DILIP KUMAR
|
October 6, 2004 |
|
NAHAR ALLIED AGENCIES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
December 10, 2004 |
|
NAIMUDDIN Vs. STATE OF MADHYA PRADESH
|
March 16, 2004 |
|
NAJMA ARIF Vs. MANAGING COMMITTEE ARMY SCHOOL SAGAR CANTONMENT
|
June 23, 2004 |
|
Nalendra Nath s/o Jagannath Prasad Sharma Vs. State of M.P.
|
August 31, 2004 |
|
NALIN KANT GALA Vs. COMMISSIONER INCOME TAX
|
April 1, 2004 |
|
NANCHI BAI Vs. STATE OF M.P. AND OTHERS
|
April 29, 2004 |
|
NAND KISHORE Vs. CHIEF OFFICER NAGAR PALIKA
|
May 6, 2004 |
|
Nand Kumar Tomar Vs. State of M.P.
|
November 25, 2004 |
|
NANDA BAI Vs. JAGDISH
|
April 27, 2004 |
|
NANDKUMAR DWIVEDI Vs. NAWAB MOHD
|
February 26, 2004 |
|
NANDU ALIAS NANDLAL Vs. SAMARU GOND
|
November 4, 2004 |
|
NANHU SINGH Vs. JAHEER
|
November 9, 2004 |
|
NARAVADI BAI CHOUDHARY Vs. STATE OF M P
|
November 4, 2004 |
|
NARAYAN PRASAD Vs. STATE OF M.P.
|
October 7, 2004 |
|
NARAYAN S/O MOTILAL AND OTHERS Vs. STATE OF M. P.
|
March 1, 2004 |
|
NARAYAN SINGH Vs. STATE OF M.P.
|
July 16, 2004 |
|
NARAYAN SINGH Vs. STATE OF M P
|
October 13, 2004 |
|
NARENDRA BIRTHRE Vs. HARIBALLABH SHUKLA
|
September 30, 2004 |
|
NARENDRA GIRI Vs. CHAIRMAN DISTRICT CO OP
|
July 6, 2004 |
|
NARENDRA SINGH PUROHIT Vs. STATE OF M P
|
July 21, 2004 |
|
NARESH Vs. DAUJA
|
March 22, 2004 |
|
NARESH S/O TULSIRAM AND ANOTHER Vs. STATE OF M.P.
|
November 30, 2004 |
|
Narmada Prasad Chowdhary Vs. Bank of India
|
December 1, 2004 |
|
NARSINGH Vs. STATE OF M P
|
March 5, 2004 |
|
NASEEM BANO Vs. L I C OF INDIA
|
April 16, 2004 |
|
NATHOO LODHI Vs. BHARA
|
July 22, 2004 |
|
NATHULAL S/O RAMCHARAN Vs. STATE OF M.P.
|
October 27, 2004 |
|
NATHURAM DUBEY Vs. STATE OF M.P.
|
July 13, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SARVANLAL
|
March 31, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SHANKARLAL
|
September 3, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. VIMLA BAI
|
August 12, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KALLOO BAI
|
August 16, 2004 |
|
NAVNEET Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2004 |
|
NAVNEET JAIN Vs. GOLU
|
November 4, 2004 |
|
NAWAL KISHORE Vs. STATE OF M P
|
January 28, 2004 |
|
NEETESH Vs. SUDHIR
|
August 2, 2004 |
|
NEPA LIMITED Vs. SARDAR SANTOSH SINGH AJMANI
|
April 28, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD SONI
|
September 6, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMSANHEE
|
November 18, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMANAND
|
November 24, 2004 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PARMANAND
|
August 2, 2004 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PHULWARILAL & ORS.
|
December 4, 2004 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REKHA
|
May 7, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RANDHIR HARBANS SINGH AND OTHERS
|
May 5, 2004 |
|
NIJRAM Vs. STATE
|
February 9, 2004 |
|
NIRDOSH MODEL Vs. STATE OF M P
|
October 19, 2004 |
|
NIRPAT SINGH Vs. KIRANBAI
|
April 16, 2004 |
|
NIRPAT SINGH Vs. KIRANBAI
|
February 16, 2004 |
|
NITIN KUMAR Vs. STATE OF M.P.
|
May 12, 2004 |
|
NITYANAND JOSHI Vs. STATE OF M P
|
August 25, 2004 |
|
NOOR BEE Vs. AFROJ BEE
|
April 1, 2004 |
|
O.P. MANCHANDA Vs. UNION OF INDIA
|
July 6, 2004 |
|
Oamodar Vs. Rajendra Singh
|
July 20, 2004 |
|
OM PRAKASH Vs. DWARKA PRASAD
|
August 25, 2004 |
|
OM PRAKASH Vs. HINDUSTAN LEAVER LTD.
|
February 1, 2004 |
|
OM PURI Vs. STATE OF M P
|
April 16, 2004 |
|
OM TRAVELS Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2004 |
|
OMPRAKASH Vs. STATE OF M P
|
March 8, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. KAMAL
|
September 2, 2004 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ASHOK KUMAR AND OTHERS
|
November 18, 2004 |
|
ORIENTAL INSURANCE CO. LTD. Vs. GYATRI
|
March 16, 2004 |
|
P NARAYAN Vs. STATE OF M P
|
November 2, 2004 |
|
PADMA Vs. STATE OF MADHYA PRADESH
|
October 11, 2004 |
|
PAN STEELS PVT LTD Vs. M P STATE ELECTRICITY BOARD
|
June 21, 2004 |
|
PARAMJIT KAUR Vs. MURARILAL SHANKYA
|
April 20, 2004 |
|
PARBHUDAS KISHOREDAS TOBACCO PRODUCTS LTD Vs. UNION OF INDIA
|
August 25, 2004 |
|
PARIBAI Vs. BHAGWANLAL
|
April 6, 2004 |
|
PARMAL SINGH Vs. STATE OF M P
|
February 13, 2004 |
|
PARMANAND CHAMPALAL LAD Vs. STATE OF M.P.
|
August 12, 2004 |
|
PARTH RASAYAN PVT LTD Vs. STATE APPELLATE FORUM
|
September 2, 2004 |
|
Parvatibai Vs. State of M. P.
|
March 25, 2004 |
|
PARWATI KHARE Vs. STATE OF MP
|
June 22, 2004 |
|
PATHA ALIAS LAXMAN KOL Vs. STATE OF MADHYA PRADESH
|
September 9, 2004 |
|
PHULWARILAL MISHRA Vs. AWADHESH KUMAR
|
December 4, 2004 |
|
PITAMBAR DAS TIWARI Vs. M P STATE ROAD TRANSPORT CORPORATION
|
December 2, 2004 |
|
PONDS INDIA LTD., INDORE Vs. COMMISSIONER, SALES TAX, M.P.
|
November 11, 2004 |
|
POOJA Vs. STATE OF MADHYA PRADESH
|
August 11, 2004 |
|
POOJA & ANR. Vs. STATE OF M.P.
|
August 1, 2004 |
|
POOR SINGH Vs. STATE OF MADHYA PRADESH
|
February 1, 2004 |
|
POWER BATTERIES Vs. STATE OF M P
|
July 28, 2004 |
|
PRABHA DUBEY Vs. SANTOSH DUBEY
|
July 30, 2004 |
|
Prabhulal Vs. Union of India
|
April 6, 2004 |
|
PRADEEP ALIAS PIDDI Vs. STATE OF MADHYA PRADESH
|
December 16, 2004 |
|
PRADEEP SINGH PARIHAR Vs. EVEREADY INDUSTRIES INDIA LTD
|
September 22, 2004 |
|
PRAHLAD NEEMA Vs. UNION OF INDIA
|
August 11, 2004 |
|
PRAHLAD VERMA Vs. JAHID HUSSAIN
|
January 5, 2004 |
|
PRAKASH BABU RAGHUWANSHI Vs. STATE OF M.P.
|
December 1, 2004 |
|
PRAKASH CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 1, 2004 |
|
PRAKASH CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2004 |
|
PRAKASH MAHAVIR Vs. STATE OF M P
|
March 17, 2004 |
|
PRAKASHCHANDRA Vs. MAHALAXMIBEN
|
December 4, 2004 |
|
PRAMILA NAHAR Vs. DEVENDRA KUMAR GUJARATI
|
January 29, 2004 |
|
Pranay Gupta Vs. State of M.P.
|
November 19, 2004 |
|
Pratibha Vs. State of M.P.
|
April 28, 2004 |
|
PREM NARAIN DUBEY Vs. STATE OF M P
|
March 17, 2004 |
|
PREM NARAYAN Vs. MUNNALAL
|
May 6, 2004 |
|
PREM NARAYAN PATEL Vs. STATE OF M.P.
|
January 21, 2004 |
|
PREMDAS AND OTHERS Vs. STATE OF M.P.
|
May 10, 2004 |
|
PREMIER PROTEINS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2004 |
|
PREMLAL ALIAS PREM NARAYAN Vs. STATE OF M P
|
February 4, 2004 |
|
PREMLATA GUPTA Vs. M P RAJYA SAHKARI AWAS SANGH
|
March 19, 2004 |
|
PREMLATA SINGH Vs. MAKARRAM
|
September 10, 2004 |
|
PREMNARAYAN Vs. USHA MATHKARI
|
July 22, 2004 |
|
PREMSUKH TALKIES Vs. HARIKISHAN
|
August 5, 2004 |
|
PRESTIGIOUS Vs. M P RURAL ROAD DEVELOPMENT
|
July 15, 2004 |
|
PRISM CEMENT LIMITED Vs. DELTA CONSTRUCTION SYSTEMS LIMITED
|
March 10, 2004 |
|
Priyanka Jaiswal Vs. State of M.P.
|
December 17, 2004 |
|
PRIYANKA JAISWAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
December 1, 2004 |
|
PROF S K NEMA Vs. VICE CHANCELLOR RANI DURGAWATI VISHWAVIDYALAYA
|
September 15, 2004 |
|
PUNJAB NATIONAL BANK Vs. PACK AND PRINT
|
March 29, 2004 |
|
PUNNA CHAMAR Vs. BALDUA
|
December 7, 2004 |
|
PURUSHOTTAM JOSHI Vs. MADHU SHARMA
|
January 20, 2004 |
|
PUSHPA BAI Vs. KESHARIMAL
|
May 8, 2004 |
|
PUSHPA SHRIVASTAVA Vs. STATE OF M.P.
|
February 9, 2004 |
|
R P CHITRAKAR Vs. M P ELECTRICITY BOARD
|
July 15, 2004 |
|
R SUBRAMANIUM Vs. STATE OF M P
|
August 20, 2004 |
|
R. Subramanium Vs. State of M.P.
|
August 20, 2004 |
|
R.S. BHADORIA Vs. STATE OF M.P. AND OTHERS
|
January 23, 2004 |
|
R.S. Sikarwar Vs. State of M.P.
|
February 26, 2004 |
|
RADHA MOHAN GOSWAMI Vs. STATE OF M P
|
January 15, 2004 |
|
RADHELAL BASANTKUMAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 29, 2004 |
|
RADHESHYAM Vs. RAJUBAI
|
January 23, 2004 |
|
RADHESHYAM Vs. RAMAKANT
|
March 25, 2004 |
|
RAFIQUE Vs. STATE OF M.P.
|
July 27, 2004 |
|
RAGHUNATH Vs. STATE OF M P
|
February 19, 2004 |
|
RAGHUNATH SINGH BHADOURIA Vs. PRINCIPAL MAHARAJA MANSINGH MAHA VIDYALAYA
|
August 12, 2004 |
|
RAGHUVEER AND ORS. Vs. THE STATE OF MADHYA PRADESH
|
December 15, 2004 |
|
RAHUL BANERJEE Vs. STATE OF M P
|
April 26, 2004 |
|
RAJ KUMAR Vs. STATE OF M P
|
March 12, 2004 |
|
RAJ KUMAR ALIAS RAJU YADAV AND OTHERS Vs. STATE OF M.P.
|
April 8, 2004 |
|
RAJ KUMAR DUA Vs. CALTEX LUBRICANTS INDIA LTD., CHENNAI
|
October 28, 2004 |
|
RAJ KUMAR SINGH Vs. STATE OF M.P.
|
March 9, 2004 |
|
RAJBAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
October 28, 2004 |
|
RAJEEV MISHRA Vs. STATE OF M.P.
|
January 7, 2004 |
|
RAJENDRA Vs. MEENA
|
July 22, 2004 |
|
RAJENDRA Vs. STATE OF M.P.
|
April 23, 2004 |
|
RAJENDRA KUMAR Vs. STATE OF M P
|
March 22, 2004 |
|
RAJENDRA PAL SINGH Vs. BALA SAHIB MATKAR
|
March 4, 2004 |
|
RAJENDRA PRASAD Vs. STATE OF M P
|
July 14, 2004 |
|
RAJENDRA PRASAD DWIVEDI Vs. ATUL KUMAR DWIVEDI
|
September 9, 2004 |
|
RAJENDRA SINGH Vs. STATE OF MP
|
July 20, 2004 |
|
RAJENDRA SINGH RAGHUVANSHI Vs. STATE OF M P
|
July 21, 2004 |
|
RAJENDRA TIWARI ALIAS RAJU ADVOCATE SECOND ADDITIONAL GOVT PROSECUTOR AND Vs. STATE OF M P
|
December 16, 2004 |
|
RAJESH Vs. STATE OF MADHYA PRADESH
|
May 11, 2004 |
|
RAJESH Vs. MP. ELECTRICITY BOARD
|
January 13, 2004 |
|
RAJESHDHAR TRIPATHI Vs. STATE OF MP
|
March 16, 2004 |
|
RAJLAXMI CHANDRAWAT Vs. BOARD OF SECONDARY EDUCATION
|
October 29, 2004 |
|
RAJU Vs. STATE OF U P
|
September 3, 2004 |
|
RAJU DUBEY Vs. STATE OF M P
|
December 8, 2004 |
|
RAJU KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
July 26, 2004 |
|
RAKESH CHATURVEDI Vs. INSPECTOR, WEIGHTS AND MEASURES
|
September 6, 2004 |
|
RAKESH KUMAR Vs. STATE OF M P
|
August 17, 2004 |
|
RAKESH KUMAR Vs. BHAGWATI BAI
|
January 12, 2004 |
|
RAKESH KUMAR Vs. RAMSINGH
|
August 6, 2004 |
|
RAKESH KUMAR KOSTA Vs. UDYAMI VIKAS SAMSTHAN
|
November 30, 2004 |
|
RAKESH KUMAR UPADHYAY Vs. STATE OF M P
|
January 28, 2004 |
|
RAKESH SINGH BHADAURIA Vs. STATE OF MP
|
April 1, 2004 |
|
RAKESH TIWARI Vs. STATE OF M P
|
November 3, 2004 |
|
RAM AUTAR PANDE Vs. STATE OF M P
|
August 6, 2004 |
|
Ram Das Patel Vs. State of M.P.
|
December 17, 2004 |
|
Ram Das Patel Vs. State of M.P.
|
December 7, 2004 |
|
RAM DEVI Vs. M.P. ELECTRICITY BOARD AND OTHERS
|
February 10, 2004 |
|
RAM PRAMOD KACCHI Vs. GAYADEEN
|
September 1, 2004 |
|
RAM PRASAD DWIVEDI Vs. COLLECTOR SHAHDOL
|
August 3, 2004 |
|
RAM RAJ MARAN Vs. DISASTER MANAGEMENT INSTITUTE
|
April 16, 2004 |
|
RAM SINGH Vs. STATE OF MADHYA PRADESH
|
October 28, 2004 |
|
RAM VILAS Vs. KARAMJEET SINGH
|
October 12, 2004 |
|
RAM VILAS Vs. STATE OF MADHYA PRADESH
|
February 3, 2004 |
|
RAM VINOD Vs. UNION OF INDIA
|
April 23, 2004 |
|
RAMADEVI Vs. ASHOK VYAS
|
November 30, 2004 |
|
RAMASHRAY Vs. KUSUM
|
July 7, 2004 |
|
RAMBHA PANSARIN TRUST Vs. NAGAR KESHARWANI VAISHYA SABHA
|
February 20, 2004 |
|
RAMBIHARI Vs. STATE OF MADHYA PRADESH
|
March 22, 2004 |
|
RAMCHAND Vs. HUKUMCHAND
|
June 22, 2004 |
|
RAMDAS ATARE Vs. COMMISSIONER OF SALES TAX AND OTHERS
|
July 28, 2004 |
|
RAMDAS JAISWAL Vs. STATE OF MADHYA PRADESH
|
May 14, 2004 |
|
RAMDULARE S/O SONAI Vs. RAJBHAN AHIR AND OTHERS
|
November 17, 2004 |
|
RAMESH Vs. STATE OF M P
|
August 27, 2004 |
|
RAMESH CHANDRA Vs. STATE BANK OF INDORE
|
November 29, 2004 |
|
RAMESH CHANDRA BAJPAI Vs. STATE OF M P
|
November 3, 2004 |
|
RAMESH CHANDRA SHARMA Vs. STATE OF M P
|
October 6, 2004 |
|
RAMESH CHANDRA SHARMA Vs. STATE OF M P
|
January 19, 2004 |
|
RAMESH KUMAR GOUCER Vs. BURHANPUR MUNICIPAL CORPORATION
|
February 6, 2004 |
|
RAMESH KUMAR NIGAM Vs. STATE OF M P
|
May 7, 2004 |
|
RAMESH S/O TRIMBAK RAO JADHAV Vs. STATE OF M.P.
|
March 26, 2004 |
|
RAMESH SINGH PAWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
April 5, 2004 |
|
RAMESH SINGH PAWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
June 5, 2004 |
|
RAMESHCHANDRA Vs. VIKRAM SINGH
|
March 23, 2004 |
|
RAMESHCHANDRA MALVIYA Vs. ALLAHABAD BANK
|
June 29, 2004 |
|
RAMHIT PATEL Vs. GAVI
|
February 12, 2004 |
|
RAMLAL Vs. STATE OF M P
|
February 4, 2004 |
|
RAMNATH PUSHPRAJ Vs. GENERAL MANAGER STATE BANK OF INDIA
|
January 22, 2004 |
|
Ramniwas Vs. State of M.P.
|
September 22, 2004 |
|
RAMPYARE Vs. RAMPYARI
|
January 23, 2004 |
|
Ramrajidubey Vs. State of M.P.
|
December 14, 2004 |
|
RAMRATAN Vs. LALBIHARI
|
March 17, 2004 |
|
RAMSINGH Vs. STATE OF M P
|
February 12, 2004 |
|
RAMSWAROOP Vs. KANCHAN BAI
|
June 21, 2004 |
|
RAMSWAROOP GUPTA Vs. DEVELOPMENT OFFICER UNITED INDIA INSURANCE CO
|
August 26, 2004 |
|
RAMSWAROOP SHRIVASTAVA Vs. STATE OF MP
|
January 19, 2004 |
|
RANJIT NARAYAN Vs. LAXMANBHAI
|
May 11, 2004 |
|
RASHID Vs. STATE OF M P
|
August 10, 2004 |
|
RASIA Vs. NEW INDIA ASSURANCE CO LTD
|
February 13, 2004 |
|
RATAN DEEP GUPTA Vs. STATE OF M P
|
July 27, 2004 |
|
RATI TRADERS Vs. K P POUCHES PVT LTD
|
July 30, 2004 |
|
RATLAM WIRES PVT LTD Vs. C E S T A T
|
August 11, 2004 |
|
REKHA Vs. STATE OF M P
|
September 6, 2004 |
|
REKHABAI Vs. GANGARAM
|
July 29, 2004 |
|
REVARAM Vs. STATE OF M P
|
February 9, 2004 |
|
REWARAM Vs. STATE OF M P
|
September 6, 2004 |
|
ROHIT MAHESHWARI Vs. DHRUV KUMAR
|
March 22, 2004 |
|
ROSHAN SINGH AND OTHERS Vs. STATE OF M.P.
|
May 11, 2004 |
|
ROSHANLAL MARAVI Vs. SHAMBHOO SINGH
|
December 7, 2004 |
|
RUKVENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
January 16, 2004 |
|
S B PARIKH Vs. MOHAN THAPAR
|
August 2, 2004 |
|
S KUMAR LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
December 14, 2004 |
|
S M P SHARMA Vs. STATE OF M P
|
July 30, 2004 |
|
S VAYYAPURI Vs. COMMISSIONER OF COMMERCIAL TAX
|
October 28, 2004 |
|
S.K. GUPTA Vs. CHELARAM AHUJA
|
March 29, 2004 |
|
S.K. Jain Vs. State of M.P.
|
December 16, 2004 |
|
S.R.F. LTD. Vs. STATE OF M.P. & ORS.
|
November 25, 2004 |
|
SADHU SINGH Vs. STATE OF M P
|
April 23, 2004 |
|
SALABH JAISWAL Vs. STATE OF M.P. & ORS.
|
December 7, 2004 |
|
SALIM Vs. STATE OF M P
|
September 6, 2004 |
|
SAMATI FOREST INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
July 13, 2004 |
|
SAMRATH MADHURIYA Vs. STATE OF MADHYA PRADESH
|
February 10, 2004 |
|
SANDHYA Vs. VIJAYSINGH
|
January 19, 2004 |
|
SANJAY CORPORATION Vs. COMMISSIONER OF SALES TAX
|
May 12, 2004 |
|
SANJU ALIAS SANJAY Vs. STATE OF MADHYA PRADESH
|
November 4, 2004 |
|
SANJU SINGH Vs. STATE OF M P
|
February 4, 2004 |
|
SANMATI FOREST INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2004 |
|
SANTOSH BHARTI Vs. STATE OF M P
|
February 24, 2004 |
|
SANTOSH CHOUBEY Vs. PANKAJ GULATI
|
March 5, 2004 |
|
SANTOSH KUMAR Vs. AMIT SIRVAIYA
|
December 17, 2004 |
|
SANTOSH SINGH Vs. STATE OF M P
|
October 15, 2004 |
|
SANTOSH VISHWAKARMA Vs. STATE OF M P
|
April 27, 2004 |
|
SANTULAL YADAV Vs. STATE OF M P
|
January 23, 2004 |
|
SARAD KUMAR PARASHAR Vs. MANAGING DIRECTOR, M P TEXT BOOK CORPORATION, BHOPAL
|
December 2, 2004 |
|
SARADIG DIE CASTERS PVT LTD Vs. M P FINANCIAL CORPORATION
|
February 4, 2004 |
|
SARAFRAJ Vs. STATE OF M P
|
January 12, 2004 |
|
SARASWATI PANDEY Vs. SECRETARY STATE OF M P
|
February 26, 2004 |
|
SARDAR MACHHI SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 28, 2004 |
|
Saroj Saxena Vs. State of M.P.
|
August 3, 2004 |
|
SARVAJANIK JAN KALYAN PARMARTHIK NYAS Vs. STATE OF M P
|
August 10, 2004 |
|
SARWAR BEG AND OTHERS Vs. SATYANARAIN AND OTHERS
|
July 11, 2004 |
|
SATISH KUMAR Vs. STATE OF M P
|
August 19, 2004 |
|
SATISH KUMAR Vs. M.P. STATE ROAD TRANSPORT
|
March 3, 2004 |
|
SATISH PATEL Vs. PUSIYA BAI
|
February 12, 2004 |
|
SATYANARAYAN Vs. MANOHARLAL AND ORS
|
January 15, 2004 |
|
SAUDRABAI AND ANOTHER (DEAD) THROUGH LRS. MANAK BAI WD/O MANGILAL AND OTHERS Vs. SEETABAI W/O KAILASH CHANDRA AND OTHERS
|
November 29, 2004 |
|
SAVITA Vs. BOARD OF REVENUE
|
February 10, 2004 |
|
SAVITA MISHRA Vs. BAL VIKAS PARIYOZANA ADHIKARI
|
March 16, 2004 |
|
SAVITRI Vs. CHANDRAKALA
|
October 7, 2004 |
|
SAVITRI Vs. MALLUSINGH
|
January 6, 2004 |
|
SAYARBAI Vs. AYODHYABAI
|
August 12, 2004 |
|
SEEMA GOYAL Vs. CHHATRAPAL
|
August 5, 2004 |
|
SESSIONS JUDGE Vs. STATE OF MP
|
April 1, 2004 |
|
SEVRAM SINGH Vs. STATE OF M P
|
September 1, 2004 |
|
SEWARAM TAKHTANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 5, 2004 |
|
SHAHDOL PIPE WORKS Vs. ZILA LAGHU UDYOG KAMGAR SANGH
|
July 2, 2004 |
|
SHAHZAD AHMED Vs. STATE OF M P
|
March 31, 2004 |
|
SHAIKH BILAL HUSSAIN Vs. UNION OF INDIA
|
February 20, 2004 |
|
SHAIL KUMARI Vs. STATE OF M.P.
|
January 8, 2004 |
|
SHAILENDRA SINGH Vs. STATE OF M P
|
January 29, 2004 |
|
SHALIGRAM Vs. NAGAR PALIKA
|
May 6, 2004 |
|
SHANKAR LAL Vs. STATE OF M P
|
August 24, 2004 |
|
SHANKAR LAL SONI Vs. STATE OF M P
|
April 22, 2004 |
|
SHANKARLAL YADAV Vs. ARJUN SINGH
|
April 19, 2004 |
|
SHANTA DEB Vs. INDRANEEL DEB
|
August 2, 2004 |
|
SHARDA PRABANDHAK SAMITI Vs. INDRASEN JALI S/O HUKUMCHAND
|
September 6, 2004 |
|
SHARMA K P Vs. UNION OF INDIA
|
August 16, 2004 |
|
SHASHI BAI Vs. OM KUMAR GOSWAMI
|
August 13, 2004 |
|
SHASHIKANT CHOUDHARY Vs. STATE OF M P
|
September 28, 2004 |
|
SHEIKH BASHIR Vs. STATE OF MADHYA PRADESH
|
February 13, 2004 |
|
SHEIKH MOBEEN Vs. UNION OF INDIA
|
February 6, 2004 |
|
SHEIKH VAHEED Vs. STATE OF M P
|
March 12, 2004 |
|
SHER ZAMIR Vs. STATE OF MADHYA PRADESH
|
September 14, 2004 |
|
SHIKHAR CHANDRA JAIN Vs. STATE OF M P
|
March 26, 2004 |
|
SHIV KUMAR SAXENA Vs. MANISHCHAND SINHA
|
August 2, 2004 |
|
SHIV PRASAD Vs. STATE OF MADHYA PRADESH
|
March 3, 2004 |
|
SHIVAKANT ALIAS BHAIYYAN Vs. STATE OF M.P.
|
February 6, 2004 |
|
SHIVKUMARI DUBEY Vs. STATE OF M P
|
January 22, 2004 |
|
SHIVNARAYAN Vs. NARENDRA KUMAR
|
March 4, 2004 |
|
SHIVSHANKAR WARDE Vs. DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK
|
February 26, 2004 |
|
SHOSHERBAI Vs. BALMUKUND
|
April 8, 2004 |
|
SHREEJEE CHITRA MANDIR Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2004 |
|
SHREEJEE CHITRA MANDIR Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2004 |
|
SHRIDHAR DWIVEDI AND OTHERS Vs. BHOPAL SAHKARI DUGDHA SANGH, BHOPAL AND OTHERS
|
January 23, 2004 |
|
SHRIKANT BANGUR Vs. SYNTHETICS SHRAMIK UNION
|
February 12, 2004 |
|
SHRIMANTH SETH DHARMENDRA KUMAR Vs. UMA DEVI
|
September 23, 2004 |
|
SHRIRAM Vs. STATE OF M P
|
August 20, 2004 |
|
SHYAM BHARIA Vs. STATE OF M P
|
November 9, 2004 |
|
SHYAM SINGH Vs. GSM ASSOCIATION
|
January 12, 2004 |
|
SHYAM SUNDAR GUPTA Vs. COMMISSIONER OF INCOME TAX
|
November 25, 2004 |
|
Sidharth Sahare Vs. State of M.P.
|
December 1, 2004 |
|
Sindhi Cloth Market Association, Burhanpur Vs. Muslim Nomainda Committee
|
April 5, 2004 |
|
SIRAJ MOHAMMAD Vs. KRISHI UPAJ MANDI BIAORA
|
February 4, 2004 |
|
SIRPAL SINGH Vs. STATE OF M P
|
December 9, 2004 |
|
SITARA BEGUM Vs. STATE OF M P
|
August 3, 2004 |
|
SMT. CHANDRA BAI Vs. BABULAL (MADHYA PRADESH)(INDORE BENCH)
|
July 15, 2004 |
|
SMT. MAMTA DEVI & ANR. Vs. SHRAWAN KUMAR & ORS.
|
December 3, 2004 |
|
SMT. UMA DEVI Vs. KAMLESH
|
December 8, 2004 |
|
SNEH PHARMACEUTICALS PVT LTD Vs. BANK OF BARODA
|
March 17, 2004 |
|
SOMESHWAR Vs. SHABIR SHEIKH
|
June 21, 2004 |
|
Somvatibai Jhariya Vs. State of M.P.
|
September 20, 2004 |
|
SON SINGH Vs. ISHWAR SINGH
|
August 17, 2004 |
|
SONO MEDICAL CENTRE (P) LTD. Vs. CIT
|
August 10, 2004 |
|
SPORTINA EXIM PVT LTD Vs. UNION OF INDIA
|
March 29, 2004 |
|
SRF LTD Vs. STATE OF M P
|
November 29, 2004 |
|
STATE BANK OF INDIA Vs. DWARIKA PRASAD & ORS.
|
October 25, 2004 |
|
State Bank of Indore Vs. National Textile Corporation
|
September 14, 2004 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2004 |
|
STATE BANK OF INDORE Vs. FIRM MOOLCHAND MADANLAL
|
July 30, 2004 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME-TAX
|
June 21, 2004 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
October 11, 2004 |
|
State Legal Aid Committee J & K Vs. State of J & K
|
November 5, 2004 |
|
STATE OF M P Vs. SUSHMA SURANA
|
March 10, 2004 |
|
STATE OF M P Vs. RAMSWAROOP YADAV
|
September 9, 2004 |
|
STATE OF M P Vs. RAMCHANDRA JAISWAL
|
March 22, 2004 |
|
STATE OF M P Vs. P K JAIN
|
October 12, 2004 |
|
STATE OF M P Vs. BRIJ
|
October 7, 2004 |
|
STATE OF M P Vs. MAHENDRA KUMAR SARAF
|
November 4, 2004 |
|
STATE OF M P Vs. SUSHRI MANORAMA GOUR
|
November 4, 2004 |
|
STATE OF M P Vs. JIWANLAL CHIKOTIYA
|
September 9, 2004 |
|
STATE OF M P Vs. RAMKRIPAL
|
June 29, 2004 |
|
STATE OF M P Vs. MUNNA ALIAS NARAYAN
|
July 19, 2004 |
|
STATE OF M P Vs. KAILASH
|
August 10, 2004 |
|
STATE OF M P Vs. SHYAMSUNDER
|
April 26, 2004 |
|
STATE OF M P Vs. PUNAJI DHURVE
|
March 12, 2004 |
|
STATE OF M P Vs. BHAJANLAL
|
February 9, 2004 |
|
State of M.P. Vs. Tilakraj Singh
|
May 14, 2004 |
|
State of M.P. Vs. Shriniwas Sharma
|
November 1, 2004 |
|
State of M.P. Vs. Dhanno
|
January 28, 2004 |
|
STATE OF M.P. Vs. SALMA
|
December 16, 2004 |
|
STATE OF M.P. AND ANOTHER Vs. BASUDEO AND OTHERS
|
July 1, 2004 |
|
STATE OF M.P. AND ANOTHER Vs. RAMNATH SHARMA AND ANOTHER
|
March 23, 2004 |
|
STATE OF M.P. AND ANOTHER Vs. MOHD. ARSHAD
|
March 22, 2004 |
|
STATE OF MADHYA PRADESH Vs. BALRAM
|
November 18, 2004 |
|
STATE OF MADHYA PRADESH Vs. DINESH
|
February 4, 2004 |
|
STATE OF MADHYA PRADESH Vs. AJMERSINGH
|
March 29, 2004 |
|
STATE OF MADHYA PRADESH Vs. SITARAM
|
August 6, 2004 |
|
STATE OF MADHYA PRADESH Vs. HASHIBOO NISHA
|
July 15, 2004 |
|
STATE OF MADHYA PRADESH Vs. RAMESH KUMAR
|
July 6, 2004 |
|
STATE OF MADHYA PRADESH Vs. MANNU ALIAS MANOHAR
|
August 20, 2004 |
|
STATE OF MP Vs. RAMESH CHANDRA
|
January 28, 2004 |
|
STATE OF MP Vs. SHRIDHAR
|
July 20, 2004 |
|
STATE OF MP. Vs. MADANLAL PANDEY
|
March 25, 2004 |
|
STEEL TUBES OF INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX,.
|
May 6, 2004 |
|
SUBHAM AGENCIES PVT LTD Vs. M P E B
|
January 28, 2004 |
|
SUBHAS SHRIVASTAVA Vs. GYASO
|
May 8, 2004 |
|
SUBHASH CHANDRA Vs. MANJULA
|
April 7, 2004 |
|
SUBHASH SINGHANIA Vs. STATE OF MADHYA PRADESH
|
April 19, 2004 |
|
SUDHAKAR KHEDKAR Vs. GWALIOR DEVELOPMENT AUTHORITY
|
February 26, 2004 |
|
Sudhir Jaisani Vs. State of M.P.
|
December 8, 2004 |
|
SUDHIR MISHRA Vs. CHAIRMAN, DISTRICT PLANNING COMMITTEE
|
November 30, 2004 |
|
Suhas Shrivastava Vs. Mst. Gyaso
|
May 8, 2004 |
|
SUKHDEV KUMAR PURI Vs. UNION OF INDIA
|
January 14, 2004 |
|
SUKHSEN Vs. KAMTAIYA
|
August 31, 2004 |
|
SULTAN SINGH Vs. STATE OF M P
|
September 27, 2004 |
|
SUMER SINGH Vs. SHANKAR LAL
|
June 29, 2004 |
|
SUNDER SINGH Vs. STATE OF MADHYA PRADESH
|
October 3, 2004 |
|
SUNDERBAI Vs. RUSTAM
|
January 28, 2004 |
|
SUNDERLAL CHOURASIYA Vs. TEJILA CHOURASIYA
|
March 17, 2004 |
|
SUNIL Vs. STATE OF M P
|
October 28, 2004 |
|
SUNITA Vs. ASHOK TIWARI
|
July 23, 2004 |
|
SUNITABAI Vs. LALU
|
July 27, 2004 |
|
SURAJMAL Vs. BABULAL
|
September 8, 2004 |
|
SURBHI CHHABRA Vs. AMAR CHHABRA
|
December 15, 2004 |
|
SURENDRA KAUR Vs. SHAMSHER SINGH
|
March 15, 2004 |
|
SURENDRA KUMAR RUNGTA Vs. PAWAN KUMAR SUREKHA
|
July 7, 2004 |
|
SURENDRA SINGH AND CHINTU Vs. UNION OF INDIA
|
May 8, 2004 |
|
SURESH CHANDRA PANDEY Vs. STATE OF MADHYA PRADESH
|
March 3, 2004 |
|
SURESH KUMAR GUPTA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
|
November 22, 2004 |
|
SURESH KUMAR SAXENA Vs. UNION OF INDIA
|
September 27, 2004 |
|
SURTYOMAL Vs. CHANDABAI
|
May 13, 2004 |
|
SURYA ROSHNI LTD Vs. UNION OF INDIA
|
September 6, 2004 |
|
SUSHELA SEN Vs. GEETA SHRIVAS
|
April 8, 2004 |
|
SUSHIL JAIN Vs. BHEL SHIKSHA MANDAL
|
February 13, 2004 |
|
SUSHILA BHADORIYA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
October 29, 2004 |
|
SUSHILA DEVI LEGAL REPRESENTATIVES OF RAM KUMAR MISHRA Vs. STATE OF M P
|
November 24, 2004 |
|
SUSHILA KURNAWAT Vs. RAJESH KURNAWAT
|
July 15, 2004 |
|
SUSHILA SINGH Vs. MAWASI
|
October 29, 2004 |
|
SUSHILA SINHA Vs. STATE OF M P
|
August 19, 2004 |
|
SUSHILADEVI Vs. SHEETALPRASAD
|
March 15, 2004 |
|
SUVAS ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 12, 2004 |
|
T. F. R. I. STAFF ASSOCIATION & ORS. Vs. TROPICAL FOREST RESEARCH INSTITUTE & ORS.
|
October 28, 2004 |
|
TARA BAI Vs. STATE OF M P
|
July 5, 2004 |
|
TATA EXPORTS LIMITED Vs. COMMISSIONER OF SALES TAX
|
November 22, 2004 |
|
TATA IRON AND STEEL CO LTD Vs. G M MITTAL STAINLESS STEELS LTD
|
February 6, 2004 |
|
THAKURDEEN BANI Vs. BHAILAL GUPTA
|
June 22, 2004 |
|
THAVRIYA Vs. STATE OF M.P.
|
April 8, 2004 |
|
THE STATE OF M.P. Vs. JITENDRA @ RAMESH HARE SINGH
|
May 12, 2004 |
|
TOFAN SINGH Vs. STATE OF M P
|
December 3, 2004 |
|
TOTARAM SINGH Vs. BHAGWAN SINGH
|
July 23, 2004 |
|
TRILOKINATH AGRAWAL Vs. SHEELARANI
|
April 22, 2004 |
|
TULSIRAM RATHORE Vs. STATE OF MADHYA PRADESH
|
April 7, 2004 |
|
TURKHIYA CHEMICALS Vs. UPAYAKET WANIJYKAR, INDORE, M.P.
|
January 8, 2004 |
|
U.O.I. & ORS. Vs. MAJOR P.B. PANDURANGI
|
July 28, 2004 |
|
U.S.A. HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 21, 2004 |
|
ULFIKAR Vs. STATE OF M P
|
September 22, 2004 |
|
UMA Vs. STATE OF M P
|
September 14, 2004 |
|
UMA DEVI Vs. BENI PRASAD
|
November 25, 2004 |
|
UMA MITTAL Vs. ARVIND MITTAL
|
January 7, 2004 |
|
UMA TIWARI Vs. VIKRANT TIWARI
|
November 5, 2004 |
|
UMESH SHRIVASTAVA Vs. MASTER MOHIT SHRIVASTAVA
|
April 5, 2004 |
|
UNION BANK OF INDIA Vs. BHARAT BHUSHAN PAL VERMA
|
March 4, 2004 |
|
UNION OF INDIA Vs. RAMRATAN
|
February 17, 2004 |
|
UNION OF INDIA Vs. JAI FORGING AND STAMPINGS PRIVATE LTD
|
March 18, 2004 |
|
UNION OF INDIA Vs. MUSE RAM KISHUN PRASAD
|
April 13, 2004 |
|
UNION OF INDIA Vs. RADHIKA PRAKASHAN RAIPUR PRIVATE LIMITED
|
January 15, 2004 |
|
UNION OF INDIA Vs. STATE OF M P
|
August 31, 2004 |
|
UNION OF INDIA Vs. MOHD NASEEM SIDDIQUI
|
August 5, 2004 |
|
UNION OF INDIA & ANR. Vs. C.P. SINGH
|
September 2, 2004 |
|
UNION OF INDIA & ORS. Vs. ALL INDIA POSTAL EXTRA DEPARTMENTAL EMPLOYEES UNION & ORS.
|
August 19, 2004 |
|
UNION OF INDIA & ORS. Vs. O.P. MANCHANDA
|
September 20, 2004 |
|
UNITECH LIMITED Vs. ADDITIONAL COMMERCIAL TAX OFFICER
|
September 14, 2004 |
|
UNITED BANK OF INDIA Vs. SUMAN ENTERPRISES
|
January 12, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAHENDRASINGH
|
April 12, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. BEGUMBAI
|
April 20, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. RADHEY SHYAM
|
August 23, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. SAVITA
|
August 12, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. RUKMANI SOLVEX PVT LTD
|
August 17, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. ASHALATA DUBEY
|
December 3, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAHILA SUDHAKUMARI
|
December 8, 2004 |
|
UNITED INDIA INSURANCE CO. LTD Vs. MAMTA GUPTA
|
November 2, 2004 |
|
United India Insurance Company Ltd. Vs. V. Shobhana
|
December 6, 2004 |
|
UPICA LIMITED Vs. TEKCHAND KESHWANI
|
July 14, 2004 |
|
URMILA Vs. BHOGIRAM
|
May 7, 2004 |
|
USHA RANI Vs. DHARMA BAI THAKUR
|
July 30, 2004 |
|
UTTAM CHAND S/O KUNDANLAL KHATIK Vs. STATE ELECTION COMMISSIONER OF M.P. AND OTHERS
|
December 17, 2004 |
|
UTTAMLAL MARAVI Vs. STATE OF M.P.
|
September 2, 2004 |
|
V K CHAKRAVARTY Vs. INDIRA KALA SANGEET VISHWAVIDYALAYA
|
August 11, 2004 |
|
V.M. GARG Vs. STATE OF M.P. AND OTHERS
|
April 6, 2004 |
|
VAL GOLE Vs. M.P. ELECTRICITY BOARD
|
July 13, 2004 |
|
VALLABH DAS GUPTA Vs. GEETA BAI
|
April 20, 2004 |
|
VASU DEO Vs. STATE OF MADHYA PRADESH
|
March 31, 2004 |
|
VEE ENN ENTERPRISES Vs. STATE OF MADHYA PRADESH
|
June 23, 2004 |
|
VIJAY KRISHNA NEEMA Vs. CENTRAL BANK OF INDIA
|
October 29, 2004 |
|
VIJAY KUMAR AGRAWAL Vs. M/S BHARTI TELENET LTD. AND ORS.
|
March 3, 2004 |
|
VIJAY KUMARBANSAL Vs. VINOD KUMAR RAI
|
September 17, 2004 |
|
VIJAY SHANKAR TRIPATHI Vs. PROJECT OFFICER
|
September 24, 2004 |
|
VIJAY SINGH Vs. STATE OF M P
|
September 3, 2004 |
|
VIKASCHAND MANSINGKA Vs. COMMISSIONER OF INCOME TAX
|
August 18, 2004 |
|
VIKRAM CEMENT Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 24, 2004 |
|
VIKRAM SIGH BHATI Vs. STATE OF M.P.
|
July 16, 2004 |
|
VIKRAM SINGH Vs. STATE OF M P
|
July 20, 2004 |
|
VIMAL C SODHANI Vs. PARAG FANS AND COOLING SYSTEM LTD
|
December 4, 2004 |
|
VIMAL KUMAR Vs. DESHDIWAKER
|
October 12, 2004 |
|
VIMAL UPADHYAY Vs. HARISINGH CHOUHAN
|
August 4, 2004 |
|
VIMLA YADAV Vs. GOPAL YADAV
|
January 22, 2004 |
|
VINAY MUGRE Vs. VANDANA
|
February 5, 2004 |
|
VINOD Vs. STATE OF MADHYA PRADESH
|
March 19, 2004 |
|
VINOD KUMAR Vs. NAYAN SINGH
|
June 21, 2004 |
|
VIPPY SOLVEX PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
November 1, 2004 |
|
VIRAN Vs. STATE OF MADHYA PRADESH
|
September 8, 2004 |
|
VIRENDRA KUMAR MATHUR Vs. M P RAJYA SAHAKARI UPABHOKTA SANGH MAYDT BHOPAL
|
July 26, 2004 |
|
VIRENDRA SINGH BAGHEL Vs. STATE OF M P
|
July 27, 2004 |
|
VISHAL Vs. STATE OF M P
|
August 10, 2004 |
|
VISHNU Vs. STATE OF M P
|
October 5, 2004 |
|
VISHNU Vs. STATE OF M P
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February 5, 2004 |
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VISHNU Vs. STATE OF M P
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August 31, 2004 |
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VISHNU SHARAN Vs. AJUDDHIBAI
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May 7, 2004 |
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VISHWANATH Vs. STATE OF M P
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May 12, 2004 |
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VITHAL Vs. STATE OF M P
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July 15, 2004 |
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VIVEK Vs. VANITA
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February 3, 2004 |
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VYAPAR MANDAL MANDI MORENA Vs. STATE OF M P
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April 19, 2004 |
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VYAS NARAYAN SINGH Vs. STATE OF M P
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January 14, 2004 |
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WEALTH TAX OFFICER Vs. HARSHVARDHAN SETHI HUF
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November 3, 2004 |
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Y A BAPAT Vs. STATE OF M P
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February 9, 2004 |
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Y N MISHRA Vs. STATE OF M P
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March 22, 2004 |
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YADAV RAO BHELKAR Vs. STATE OF M P
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January 8, 2004 |
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YASHODA TRADING COMPANY Vs. MITTAL COTTON COMPANY LTD
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July 23, 2004 |
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YOGENDRA VERMA Vs. DHARMENDRA
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July 28, 2004 |
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YOGESH CHANDRA Vs. STATE OF M.P.
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March 4, 2004 |
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YOGESH MEHTA Vs. UNION OF INDIA
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April 20, 2004 |
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YUNUS Vs. DISTRICT MAGISTRATE
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August 24, 2004 |
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YUSUF KHAN ALIAS YUSUF PATHAN Vs. STATE OF M.P.
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April 16, 2004 |
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YUVRAJ GAUD Vs. STATE OF M P
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May 14, 2004 |
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YUVRAJ TUKOJI RAO PUAR Vs. UNION OF INDIA
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March 10, 2004 |
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