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(KUMARI) ARUNA SHUKLA Vs. THE CHAIRMAN, MADHYAMIC SHIKSHA MANDAL BHOPAL & ORS.
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January 30, 2003 |
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(SUSHRI) MANORAMA GOUR Vs. STATE OF M.P. AND ANR.
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July 14, 2003 |
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A K BARATT Vs. STATE OF M P
|
July 30, 2003 |
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AADESH KUMAR PATEL Vs. MANAGING DIRECTOR M P FINANCIAL CORPORATION
|
July 9, 2003 |
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AARIF Vs. URMILABAI
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November 4, 2003 |
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AARTI AAKULWAR Vs. STATE OF M.P.
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May 2, 2003 |
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ABDUL HUSSAIN H M HUSSAIN Vs. HATIM ALI
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January 15, 2003 |
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ABHINAV GARIMA VIDYA NIKETAN SCHOOL Vs. STATE OF M.P.
|
February 6, 2003 |
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ABIB HUSSAIN Vs. STATE OF M P
|
March 10, 2003 |
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ADARSH NAGAR GRIH NIRMAN SAHKARI SANSTHAN MARYADIT, BHOPAL Vs. STATE OF M.P.
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May 13, 2003 |
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ADRIJA SAXENA Vs. STATE OF M.P. AND OTHERS
|
July 3, 2003 |
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AFJAL MOHD. KHAN (SINCE DECEASED) THROUGH HIS L.RS. Vs. STATE OF M.P.
|
June 27, 2003 |
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AJAY AGRAWAL Vs. INDERMAL SAMRATHMAL INFRASTRUCTURE PRIVATE LIMITED
|
September 5, 2003 |
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AJAY KUMAR KESHWANI Vs. HELENA DSOUZA
|
January 9, 2003 |
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AJAY PATODIA Vs. STATE OF MADHYA PRADESH
|
July 21, 2003 |
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AJAY TRADERS Vs. BIRLA JUTE INDUSTRIES LTD
|
November 27, 2003 |
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AJIT AJAY ESTATE AND RESORTS PVT LTD Vs. UNION OF INDIA
|
November 20, 2003 |
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AJIT KUMAR Vs. INCOME-TAX OFFICER
|
January 23, 2003 |
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AJIT KUMAR SINGH Vs. M P ELECTRICITY BOARD
|
January 9, 2003 |
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AKASH SINDHWANI Vs. REGISTRAR RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA
|
September 16, 2003 |
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AKBAR ALI Vs. STATE OF M P
|
May 2, 2003 |
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AKEEL AHMED KHAN Vs. GENERAL MANAGER STATE BANK OF INDIA
|
June 23, 2003 |
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ALL INDIA STATE BANK OF INDORE OFFICERS CO-ORDINATION COMMITTEE Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 1, 2003 |
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ALLANUR Vs. NATHU LAL
|
October 15, 2003 |
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ALOK KUMAR JAIN Vs. RAJNI BALA JAIN
|
November 18, 2003 |
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AMARLAL KIRANA STORES Vs. COMMISSIONER OF INCOME-TAX
|
January 7, 2003 |
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AMARSINGH Vs. STATE OF M P
|
August 13, 2003 |
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AMARSINGH Vs. KIRANBAI
|
November 6, 2003 |
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AMBIKA PRASAD BAKSHI Vs. ONKAR PRASAD SAINI
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July 9, 2003 |
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AMBIKA TRADING COMPANY Vs. COMMISSIONER OF INCOME-TAX
|
September 5, 2003 |
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AMER JEET SHARMA Vs. UNION OF INDIA
|
May 2, 2003 |
|
AMOL SINGH Vs. STATE OF MP
|
July 21, 2003 |
|
ANAND Vs. MOHD USMAN
|
August 4, 2003 |
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ANAND BAIRAGI Vs. STATE OF MADHYA PRADESH
|
December 3, 2003 |
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ANAND KUMAR JAIN Vs. STATE OF M P
|
February 7, 2003 |
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ANAND MOGHE Vs. CHAIRMAN SPECIAL AREA DEVELOPMENT AUTHORITY
|
May 15, 2003 |
|
ANAND RAM Vs. DHANPATIYA BAI
|
July 17, 2003 |
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Anandilal Ahirwar Vs. Satya Vrat Chaturvedi
|
March 5, 2003 |
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ANEETA SARAL Vs. BOARD OF SECONDARY EDUCATION
|
April 16, 2003 |
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ANIKA BI Vs. ANEES AHMAD SIDDIQUI
|
November 19, 2003 |
|
ANIL Vs. GATTULAL
|
December 11, 2003 |
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ANIL KUMAR GULATI Vs. STATE OF M P
|
August 29, 2003 |
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ANIL PADEGAONKAR Vs. BHARAT PETROLEUM CORPORATION
|
June 23, 2003 |
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ANITA SAND Vs. STATE OF M P
|
May 13, 2003 |
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ANJANA BANERJEE Vs. AAJAD KUMAR RATNA
|
April 30, 2003 |
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ANJULI SHARMA Vs. STATE OF MP
|
August 27, 2003 |
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ANKUR VIDYA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 17, 2003 |
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ANOOP MHALHA Vs. STATE OF MP
|
February 6, 2003 |
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ANSARI MOHAMMAD Vs. HARI RAM
|
September 12, 2003 |
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ANTARSINGH Vs. RAMPRAKASH
|
September 2, 2003 |
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ARCHANA Vs. STATE OF M P
|
January 22, 2003 |
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ARUN KUMAR PANDEY Vs. STATE OF M P
|
May 2, 2003 |
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ARUN KUMAR THAPAR Vs. YASHWANT INDAPURKAR
|
January 31, 2003 |
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ARUP Vs. STATE OF MADHYA PRADESH
|
November 13, 2003 |
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ARVIND SAHU Vs. RAJNI SAHU
|
April 14, 2003 |
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ASARFILAL Vs. VIMLA DEVI
|
February 28, 2003 |
|
ASHA Vs. STATE OF M P
|
April 21, 2003 |
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ASHA DEVI Vs. JITENDRA KUMAR SHARMA
|
February 11, 2003 |
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ASHARAM Vs. STATE OF M P
|
January 2, 2003 |
|
ASHIMA Vs. HARIPRAKASH
|
January 20, 2003 |
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ASHIMA JOSHI Vs. SAMEER JOSHI
|
December 5, 2003 |
|
ASHOK Vs. SHAKUNTALA BAI AND SHANTILAL JAIN
|
August 21, 2003 |
|
ASHOK D BHATIA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
|
November 14, 2003 |
|
ASHOK KUMAR Vs. STATE OF M.P.
|
July 22, 2003 |
|
ASHOK KUMAR Vs. BALMUKUND
|
January 9, 2003 |
|
ASHOK KUMAR Vs. ARVIND KUMAR
|
February 3, 2003 |
|
ASHOK KUMAR RAI Vs. UNION OF INDIA
|
March 31, 2003 |
|
ASHOK KUMAR VISHWAKARMA Vs. STATE OF M P
|
May 6, 2003 |
|
ASHOK KUMAR VISHWAKARMA Vs. STATE & ORS.
|
March 6, 2003 |
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ASHOK KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
July 17, 2003 |
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ASHOK SALES CO Vs. STATE OF M P
|
January 8, 2003 |
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ASHUTOSH DUBEY Vs. TILAK GRIH NIRMAN SAHAKARI SAMITI MARYADIT
|
November 11, 2003 |
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ASLAM KHAN Vs. SULTAN AJIM
|
April 16, 2003 |
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ASSISTANT COMMISSIONER OF INCOME-TAX Vs. GENDALAL HAZARILAL AND CO
|
July 9, 2003 |
|
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. ASHA CHOUHAN
|
April 30, 2003 |
|
ASTHA TEXTILE CO LTD Vs. INDO RAMA SYNTHETICS I LTD
|
November 11, 2003 |
|
AVANTIBAI Vs. MOHANLAL
|
June 24, 2003 |
|
AVTAR SINGH Vs. INCOME-TAX OFFICER
|
May 7, 2003 |
|
AVTAR SINGH Vs. ITO
|
May 1, 2003 |
|
AWADH BIHARI ASATI Vs. SHYAM BIHARI ASATI
|
November 13, 2003 |
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AWADHESH PRASAD SHUKLA Vs. STATE OF M P
|
November 25, 2003 |
|
AZAD MATSYA UDYOG SAHKARI SAMITI Vs. HARIJAN MATSYA UDYOG SAHAKARI SAMITI
|
January 15, 2003 |
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B B VERMA AND CO Vs. CLEAR WATER WORKS LTD
|
December 2, 2003 |
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B M SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 26, 2003 |
|
B P L LIMITED Vs. STATE OF MADHYA PRADESH
|
April 23, 2003 |
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B R ASSOCIATES LTD Vs. M P STATE ELECTRICITY BOARD
|
September 23, 2003 |
|
B S SUNDARAVADIVEL MUDALIAR AND SONS Vs. STATE OF M P
|
April 3, 2003 |
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B.G. SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
March 28, 2003 |
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BABA ADAM DAS GURU BABA RAM DAS Vs. MOOL CHAND NANDWANI
|
November 21, 2003 |
|
BABITA Vs. SHYAM SINGH
|
December 6, 2003 |
|
BABITA LILHARE Vs. SURENDRA RANA
|
January 6, 2003 |
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BABOO KHAN Vs. STATE OF M P
|
September 17, 2003 |
|
BABUDAS Vs. STATE OF M P
|
March 31, 2003 |
|
BABULAL Vs. SHEIKH RAHEEM
|
June 23, 2003 |
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BABULAL MISHRA Vs. JETHANAND BHAGDEO
|
February 5, 2003 |
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BADRI SINGH THAKUR Vs. NATIONAL THERMAL POWER CORPORATION
|
December 5, 2003 |
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BADRI VISHAL TIWARI Vs. SECRETARY NON COLLEGIATE EDUCATION
|
May 2, 2003 |
|
BADRILAL Vs. NAJJU @ NAJAKATHULLAH
|
January 29, 2003 |
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BADRILAL PATIDAR Vs. KANHAIYALAL
|
May 6, 2003 |
|
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
May 5, 2003 |
|
BAHADUR SINGH Vs. STATE OF M P
|
March 11, 2003 |
|
BAL CHAND JAIN Vs. SAWAI SINGHAI NIRMAL CHAND JAIN
|
December 9, 2003 |
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BALAGHAT ZILA SAHAKARI KARMACHARI SANGH Vs. STATE OF M P
|
February 4, 2003 |
|
BALARAM Vs. MADAN GIR
|
December 11, 2003 |
|
BALDU ALIAS BALDUA Vs. STATE OF MADHYA PRADESH
|
July 7, 2003 |
|
BALKISHAN Vs. KRISHI UPAJ MANDI SAMITI
|
April 4, 2003 |
|
BALKRISHNA BIHARILAL Vs. USHABAI
|
April 10, 2003 |
|
BALLO SAHU Vs. STATE OF MP
|
August 25, 2003 |
|
Balram Vs. Devkinandan
|
November 13, 2003 |
|
BALRAM NAYAK Vs. JANPAD PANCHAYAT
|
October 20, 2003 |
|
BALRAM NAYAK Vs. JANPAD PANCHAYAT ISAGARH AND ORS.
|
October 9, 2003 |
|
BALRAM PRAJAPATI Vs. SUSHEELA BAI
|
April 22, 2003 |
|
BALVIR SINGH Vs. MAHENDRA KUMAR
|
September 2, 2003 |
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BALWAN SHA Vs. STATE OF MP
|
November 24, 2003 |
|
BALWANT SINGH Vs. G S CHAUHAN
|
January 17, 2003 |
|
BANA BAI Vs. COMMISSIONER OF INCOME TAX BHOPAL
|
January 23, 2003 |
|
BANE SINGH MANGUSINGH Vs. BASANTIBAI
|
July 24, 2003 |
|
BANK OF INDIA Vs. GULAB SINGH
|
April 22, 2003 |
|
BANK OF INDIA Vs. SUL INDIA LTD
|
March 21, 2003 |
|
BANSHILAL Vs. STATE OF MADHYA PRADESH
|
January 16, 2003 |
|
BANSILAL S/O PARMAIKLAL Vs. STATE OF M.P.
|
February 17, 2003 |
|
BAPULAL Vs. SHANKAR
|
April 16, 2003 |
|
BAPULAL B KACCHI Vs. KRUPACHAND JAIN
|
March 5, 2003 |
|
BASANTIBAI Vs. KAILASHDAS
|
January 6, 2003 |
|
BATTULAL Vs. STATE OF M.P.
|
March 6, 2003 |
|
BEENA BAI BHATE Vs. STATE OF M P
|
April 16, 2003 |
|
BEENA YADU Vs. STATE
|
January 28, 2003 |
|
BENI BAI Vs. CHHANDILAL
|
January 8, 2003 |
|
BENI PRASAD Vs. STATE OF MADHYA PRADESH
|
January 24, 2003 |
|
BHABIRATH Vs. STATE OF M P
|
June 27, 2003 |
|
BHAGIRATH Vs. LAL SINGH
|
March 4, 2003 |
|
Bhagirath Vs. State of M.P.
|
June 27, 2003 |
|
BHAGWAN SINGH RAWAT Vs. STATE OF M P
|
July 30, 2003 |
|
BHAGWAN SWAROOP BHATNAGAR Vs. NARENDRA SINGH RAWAT
|
September 23, 2003 |
|
BHAGWATI DEVI Vs. BRIJNARAYAN ROHATAGI
|
January 28, 2003 |
|
BHANDAS Vs. STATE OF M P
|
February 13, 2003 |
|
BHANGDI Vs. DITLI
|
July 8, 2003 |
|
BHANTABAI Vs. SUB-DIVISIONAL OFFICER
|
March 31, 2003 |
|
BHANU Vs. STATE OF M P
|
March 25, 2003 |
|
BHANUKUMAR JAIN Vs. KUMAR GUPTA
|
June 23, 2003 |
|
BHANUMAL WADHWANI Vs. RAJENDRA SINGH
|
February 27, 2003 |
|
BHANWARLAL Vs. STATE OF MADHYA PRADESH
|
May 13, 2003 |
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BHARAT HEAVY ELECTRICALS LTD Vs. KALPANA GEARS PVT LTD
|
May 13, 2003 |
|
BHARAT KUMAR SINGH Vs. THE REGISTRAR, AWADHESH PRATAP SINGH UNIVERSITY & ANR.
|
February 6, 2003 |
|
BHARAT LAL Vs. STATE OF M P
|
February 17, 2003 |
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BHARATI TELENET LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
September 1, 2003 |
|
BHERU Vs. BALA
|
March 10, 2003 |
|
BHERULAL Vs. RESHAM BAI
|
January 14, 2003 |
|
BHERUSINGH ALIAS RAJU Vs. STATE OF M P
|
February 24, 2003 |
|
BHIM SINGH Vs. RATANIYA
|
December 16, 2003 |
|
BHOPAL SINGH Vs. STATE OF M.P.
|
January 23, 2003 |
|
BHURU TOTLA Vs. STATE OF MADHYA PRADESH
|
February 20, 2003 |
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BIDASARIA BROTHERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
November 28, 2003 |
|
BIHARILAL SONI Vs. BANK OF INDIA
|
September 26, 2003 |
|
BIJIYA Vs. STATE OF M P
|
June 27, 2003 |
|
BILNIYA BAI Vs. MOTILAL
|
March 27, 2003 |
|
BINA POWER SUPPLY COMPANY LIMITED BHOPAL Vs. STATE OF MADHYA PRADESH
|
May 13, 2003 |
|
BIRENDRA BAHADUR SINGH Vs. STATE OF M.P.
|
June 25, 2003 |
|
BRAHAN DUTT SHUKLA Vs. ASHOK LEYLAND FINANCE
|
September 26, 2003 |
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BRAHMADATT GUPTA Vs. STATE OF M.P. AND ORS.
|
March 5, 2003 |
|
BRAJENDRA KUMAR SONI Vs. STATE OF M P
|
September 15, 2003 |
|
BRIJ BHOOSHAN MISHRA Vs. STATE OF MP
|
September 12, 2003 |
|
BRIJ NANDAN PRASAD TIWARI Vs. STATE OF M P
|
January 8, 2003 |
|
BRIJENDRA BAHADUR SINGH CHOUHAN Vs. MANAGING DIRECTOR M P S R T C BHOPAL
|
September 24, 2003 |
|
BRIJLAL MOGANIYA Vs. HEMLATA MOGANIYA
|
May 7, 2003 |
|
BRINDAWAN CHOURASIYA Vs. JAGDISH PRASAD SAHU
|
August 1, 2003 |
|
C J CELATINE PRODUCTS LIMITED Vs. EARNEST HEALTH CARE LIMITED
|
February 25, 2003 |
|
C. L. JOHN Vs. STATE OF M. P.
|
April 25, 2003 |
|
CENTURY YARN Vs. COMMERCIAL TAX OFFICER
|
March 21, 2003 |
|
CHAINRAM Vs. UNION OF INDIA
|
March 5, 2003 |
|
CHAMELI BAI Vs. KANHAIYALAL JHARIA
|
July 28, 2003 |
|
CHAMPA DEVI Vs. BIRENDRA BHAWSAAR
|
July 10, 2003 |
|
CHAMPABAI Vs. BAJPAI ROAD LINES
|
July 15, 2003 |
|
CHANDA DEVI Vs. RAJENDRA SINGH
|
January 31, 2003 |
|
CHANDAN SINGH Vs. S E W CONSTRUCTION CO LTD
|
January 3, 2003 |
|
CHANDAN SINGH Vs. STATE OF M P
|
April 3, 2003 |
|
CHANDMAL Vs. RATAN SINGH
|
June 30, 2003 |
|
CHANDRA SHEKHAR BAJPEYI Vs. COMMISSIONER, PUBLIC INSTRUCTIONS
|
April 7, 2003 |
|
CHANDRABHAN DUBEY Vs. MANOJ KUMARI
|
September 19, 2003 |
|
CHANDRABHAN PATEL Vs. STATE OF M.P. & ANR.
|
December 12, 2003 |
|
CHANDU @ CHANDRASHEKHAR Vs. STATE OF M. P.
|
October 10, 2003 |
|
CHANNULAL Vs. ADDITIONAL COMMISSIONER REVENUE
|
January 29, 2003 |
|
CHARAN SINGH Vs. STATE OF M P
|
March 26, 2003 |
|
CHETRAM Vs. MEWALDAS CO
|
July 25, 2003 |
|
CHHAGAN LAL Vs. DHANNALAL
|
March 10, 2003 |
|
CHHAGANIYA Vs. SURLI
|
April 17, 2003 |
|
CHHAGANLAL RAKESH KUMAR Vs. SHIVKUMAR
|
November 14, 2003 |
|
CHHANGA Vs. STATE OF MADHYA PRADESH
|
January 29, 2003 |
|
CHHOGALAL Vs. HUSAIN BAI
|
July 24, 2003 |
|
CHIMAN BHAI Vs. RANCHHOD BHAI
|
July 15, 2003 |
|
CHIMO AGENCIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 16, 2003 |
|
CHINTAMANI SAHU Vs. JAGAT SINGH
|
April 9, 2003 |
|
CHITTAR SINGH LODHI Vs. STATE OF MADHYA PRADESH
|
October 22, 2003 |
|
CHOKHELAL SAHU Vs. STATE OF M P
|
July 30, 2003 |
|
CHOUDHARY MINERAL AND CHEMICALS Vs. UNION OF INDIA
|
March 19, 2003 |
|
COLONAL PRAKASH Vs. STATE OF MADHYA PRADESH
|
March 26, 2003 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NEW VIKRAM CEMENTS
|
December 16, 2003 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. AGRAWAL MEDICAL AND GENERAL STORE
|
March 21, 2003 |
|
COMMISSIONER OF CUS AND C EX Vs. TIRUPATI STEEL INDUSTRIES
|
January 13, 2003 |
|
COMMISSIONER OF GIFT TAX Vs. BANSHILAL NARSIDAS
|
October 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH AUDYOGIK VIKAS NIGAM LTD
|
November 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GANGAPRASAD BACHULAL
|
December 15, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PITAMBARDAS DULICHAND
|
December 18, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI JAISWAL
|
February 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMLAL TAMRAKAR UCHEHRA
|
March 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KHUSHLAL CHAND NIRMAL KUMAR
|
April 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AJANTA TALKIES
|
April 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HEG LTD
|
May 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SANJEEV MEHROTRA
|
April 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHIKHARCHAND JAIN
|
April 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NATHULAL GANGARAM SONI
|
July 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NITIN MUNJE
|
July 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. DALURAM MANGILAL
|
July 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KUMARS TYRE MANUFACTURING CO
|
May 9, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHREENBAI
|
June 24, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. GURUDEO SINGH JAGGI
|
May 9, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. VALLABH LEASING AND FINANCE CO PVT LTD
|
July 28, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. A K GHOSH
|
May 5, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. BALCHAND AJIT KUMAR
|
April 14, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. J P PATEL BOMBAY PVT LTD
|
April 21, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI BAI JAISWAL
|
March 31, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. MEHROTRA BROTHERS
|
February 5, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. RALSON INDUSTRIES LTD
|
December 15, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. ANURADHA NAGORY
|
November 21, 2003 |
|
D S BAGHEL Vs. CHAIRMAN GOVERNING BODY HITKARNI SCIENCE COMMERCE AND ARTS MAHAVIDYALAYA
|
July 25, 2003 |
|
D.S. WALIA Vs. UNION OF INDIA
|
June 24, 2003 |
|
DALLA Vs. STATE OF MP
|
October 17, 2003 |
|
DAMODAR BAGDEY Vs. FOOD CORPORATION OF INDIA
|
March 12, 2003 |
|
DARBARI Vs. SUNWA
|
July 29, 2003 |
|
DARBARI SINGH Vs. STATE OF M P
|
September 27, 2003 |
|
DARYAV SINGH Vs. STATE OF MADHYA PRADESH
|
July 1, 2003 |
|
DASHRATH Vs. STATE OF MP
|
August 7, 2003 |
|
DAULAT RAM GUPTA Vs. STATE OF MADHYA PRADESH
|
January 20, 2003 |
|
DAYA RAM Vs. STATE OF M P
|
January 16, 2003 |
|
DAYARAM Vs. STATE OF M P
|
June 26, 2003 |
|
DAYARAM MISHRA Vs. STATE OF M P
|
March 24, 2003 |
|
DEENA NATH TIWARI Vs. HARI SINGH GOUR VISHWAVIDYALAYA
|
September 5, 2003 |
|
DELAMINE BV Vs. BETA NAPTHOL LIMITED
|
January 22, 2003 |
|
DEO RAGHUNATHJI BADA MANDIR Vs. PRAHLAD SINGH
|
October 22, 2003 |
|
DEOCHAND Vs. MOOLCHAND
|
September 3, 2003 |
|
DEORAM Vs. STATE OF MP
|
March 25, 2003 |
|
DEPT MANAGER MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHANTIBEN
|
March 7, 2003 |
|
DESHRAJ Vs. STATE OF M P
|
April 28, 2003 |
|
DESHRATH SINGH Vs. MANAGING DIRECTOR M P STATE CO OPERATIVE OIL SEED GROWERS FEDERATION LTD
|
June 25, 2003 |
|
DEV PRAKASH Vs. STATE OF M P
|
November 11, 2003 |
|
DEVENDRA KUMAR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
November 7, 2003 |
|
Devendra Kumar Pandey Vs. State of M.P.
|
February 10, 2003 |
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DEVENDRA SINGH THAKUR Vs. SHANTIBAI
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December 3, 2003 |
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DEVI PRASAD Vs. RAM NIWAS
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April 17, 2003 |
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DEVI SINGH Vs. STATE OF M P
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April 9, 2003 |
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DEVILAL SHRIVASTAVA Vs. RAMESH CHANDRA GUPTA
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February 17, 2003 |
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DEVISINGH Vs. STATE OF MADHYA PRADESH
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December 10, 2003 |
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DEVKARAN Vs. GANGARAM
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February 19, 2003 |
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DEVWRATH DWIVEDI Vs. STATE OF M P
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August 7, 2003 |
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DEWAS SYNTHETICS PVT LTD Vs. STATE OF MP
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June 23, 2003 |
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DHANNALAL GULABCHAND SETHI Vs. INCOME TAX OFFICER
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February 25, 2003 |
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DHARAMPAL SINGH Vs. STATE OF M.P. AND OTHERS
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January 17, 2003 |
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DHARAMSI BHAI Vs. STATE OF M P
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March 3, 2003 |
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DHARMENDRA JAIN Vs. STATE OF M P
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December 15, 2003 |
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DHEERAJBAI Vs. USHABAI
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September 9, 2003 |
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DHIRENDRA SINGH BHADHORIA Vs. STATE OF MADHYA PRADESH
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August 7, 2003 |
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DIKCHA Vs. JAMALUDDIN
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July 25, 2003 |
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Dilip Kumar Chourasiya Vs. State of M.P.
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January 17, 2003 |
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DILIP KUMAR GOUSHALAWALE Vs. STATE OF MADHYA PRADESH
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May 16, 2003 |
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DILIP SINGH Vs. RAMESH KUMAR
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November 19, 2003 |
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DINESH Vs. RAJENDRA
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February 3, 2003 |
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DINESH CHANDRA TIWARI Vs. UNION OF INDIA AND OTHERS
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June 24, 2003 |
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DINESH GIRI Vs. STATE OF MADHYA PRADESH
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January 2, 2003 |
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DINESH KUMAR AWASTHY Vs. STATE OF M P
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March 12, 2003 |
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DISTRICT CENTRAL CO OP BANK LTD Vs. PRAHLAD MUNGAR
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May 1, 2003 |
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DISTRICT CENTRAL CO-OPERATIVE BANK LTD., MANDSAUR AND ANOTHER Vs. PRAHLAD MUNGAR (DEAD) THROUGH L.RS. RAJESH KUMAR AND ANOTHER
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June 23, 2003 |
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DISTRICT CO-OPERATIVE AGRICULTURE RURAL DEVELOPMENT BANK LTD. Vs. JOINT REGISTRAR & ANR.
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June 24, 2003 |
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DODSAL LIMITED Vs. STATE OF MADHYA PRADESH
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July 28, 2003 |
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DOLA Vs. MUZAMMIL HUSSAIN
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March 31, 2003 |
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DR. GEETA RANI GUPTA Vs. STATE OF M.P. AND ORS.
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August 19, 2003 |
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Draupadi Bai Vs. Nathu Singh
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April 22, 2003 |
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DULESINGH Vs. STATE OF M P
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April 22, 2003 |
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DURGA PRASAD Vs. SUVRATI
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March 20, 2003 |
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DURGSH KUMAR YADAV Vs. VIMAL
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January 2, 2003 |
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DWARKAPRASAD Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
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March 11, 2003 |
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Dwarkesh Vs. State of M.P.
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August 30, 2003 |
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EMPLOYEES STATE INSURANCE CORPORATION INDORE Vs. HIND SYNTAX LIMITED
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June 23, 2003 |
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EVEREADY INDUSTRIES INDIA LTD Vs. P S PARIHAR
|
June 24, 2003 |
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FALOUDI PULSE MILLS Vs. M P FINANCIAL CORPN
|
August 8, 2003 |
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FARHONA KHAN Vs. STATE OF M P
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April 24, 2003 |
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FAROOK Vs. ANIL
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April 9, 2003 |
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FAZAL ABBAS Vs. SHIV RAM SHARMA
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March 13, 2003 |
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FERAN SINGH Vs. VIMAL KUMAR AND ORS
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January 23, 2003 |
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FOOD CORPN OF INDIA Vs. RATALAL N GWALANI
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May 6, 2003 |
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FOOD CORPORATION OF INDIA Vs. DENA BANK
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December 18, 2003 |
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G D SINGH Vs. STATE OF M P
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March 20, 2003 |
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G.D.Singh Vs. State of M.P.
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March 20, 2003 |
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GAB SINGH Vs. JORAWAR SINGH
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September 17, 2003 |
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GABBU B LODHI Vs. STATE OF MADHYA PRADESH
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May 13, 2003 |
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GAFARAN Vs. TILAKRAJ KAPUR
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April 14, 2003 |
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GAJANAND Vs. RAJABHAU
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February 27, 2003 |
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GAJANAND Vs. STATE OF M P
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March 4, 2003 |
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GAJENDRA NATH Vs. SHAKIL AHMAD KHAN ALIAS AJIJ MOHD KHAN
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January 23, 2003 |
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Gandhi Medical College Grah Nirman Sahkari Sanstha Maryadit, Bhopal Vs. Municipal Corporation, Bhopal
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June 26, 2003 |
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GANESH Vs. STATE OF M P
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June 25, 2003 |
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GANESH ALIAS KARAN MALI Vs. STATE OF M.P.
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September 27, 2003 |
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GANESH PRASAD Vs. UNION OF INDIA
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December 3, 2003 |
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GANGA Vs. SATISH SITOLE
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November 11, 2003 |
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GANGADHAR Vs. STATE OF M P
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October 9, 2003 |
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GANPATLAL CHAUHAN Vs. DILIP KUMAR
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March 7, 2003 |
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GANRAJ Vs. STATE OF MADHYA PRADESH
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July 10, 2003 |
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GEETA Vs. HIRALAL
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August 27, 2003 |
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GEETA DEVI MISHRA Vs. ANIL KUMAR TIWARI
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November 17, 2003 |
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GEETA GUJAR Vs. STATE OF M.P.
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July 10, 2003 |
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GEETA RANI BISWAS Vs. GURUKRIPA TRAVELS VIDISHA
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December 11, 2003 |
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GEETIKA SHARMA Vs. DIRECTOR, MEDICAL EDUCATION
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September 4, 2003 |
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GENDALAL Vs. SHANKARLAL
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October 8, 2003 |
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GENDALAL Vs. MAHARANI MRUNALINI DEVI PANWAR
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July 18, 2003 |
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GENERAL MANAGER, M P S R T C Vs. SHYMABAI AND ANR
|
March 27, 2003 |
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GHANSHYAM Vs. BABULAL
|
November 7, 2003 |
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GIRBAL ALIAS GIRBAR SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
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April 22, 2003 |
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GIRDHARI Vs. KANTILAL AND BROS
|
December 10, 2003 |
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GIRDHARILAL KESHARWANI Vs. NARESH GOLCHHA AND OTHERS
|
January 31, 2003 |
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GIRISH CHANDRA MISHRA Vs. COTTON CORPORATION OF INDIA AND ANR.
|
December 17, 2003 |
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GLENCORE INDIA PVT LTD Vs. METALMAN INDUSTRIES LTD
|
April 25, 2003 |
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GLOBAL POLYMERS AND IMPEX LTD Vs. DAN-INJECT APS
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January 16, 2003 |
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GODREJ SOAPS LTD Vs. MUKUT SINGH CHANDEL
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February 17, 2003 |
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GOKUL PRASAD PATEL Vs. SPECIFIED OFFICER/SDO
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January 13, 2003 |
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GOKUL SINGH Vs. STATE OF M P
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November 6, 2003 |
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GOMA BAI Vs. SHIVCHARAN SINGH
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February 18, 2003 |
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GOP CHAND RAI Vs. STATE OF M P
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December 4, 2003 |
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GOPAL Vs. BALBIR SINGH
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July 9, 2003 |
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GOPAL Vs. STATE OF M P
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July 7, 2003 |
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GOPAL Vs. STATE OF MADHYA PRADESH
|
February 10, 2003 |
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GOPAL AGRAWAL AND OTHERS Vs. STATE OF M. P. AND OTHERS
|
April 10, 2003 |
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GOPAL SHARMA Vs. VICE CHANCELLOR RDVV
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June 30, 2003 |
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GOPAL SHARMA Vs. KACHRULAL
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June 23, 2003 |
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GOPAL SINGH Vs. ANWAR
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August 19, 2003 |
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GOPI CHAND GUPTA Vs. M P ELECTRICITY BOARD
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December 19, 2003 |
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GOURI SHANKAR Vs. NAVEEN CHAND
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November 14, 2003 |
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GOUS MOHD Vs. MOHD ANWAR
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July 31, 2003 |
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GOVIND Vs. STATE OF M P
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May 15, 2003 |
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GOVIND SINGH Vs. SATISH KUMAR
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August 14, 2003 |
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GOVIND VAKIL Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
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September 17, 2003 |
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GOVINDI Vs. DHARAMRAJ
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March 28, 2003 |
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GRAMIN VIDYUT SAHKARI SAMITI MARYADIT RAM NAGAR Vs. DEVIDEEN PATEL
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January 2, 2003 |
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GRASIM CEMENT RAIPUR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
October 9, 2003 |
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Grih Nirman Sahkari Samiti, Bhopal Vs. State of M.P.
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March 31, 2003 |
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GUDDIBAI Vs. MISHRILAL ASHIRWAR
|
August 21, 2003 |
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GUDDU PUTRA ALIAS YOGENDRA SINGH THAKUR Vs. STATE OF M P
|
December 3, 2003 |
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GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD Vs. BETA NAPTHOL LIMITED
|
January 22, 2003 |
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GUL SINGH Vs. STATE OF M P
|
March 27, 2003 |
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GULA Vs. STATE OF M P
|
April 17, 2003 |
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GULAB RAO Vs. INDU BAI
|
May 6, 2003 |
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GULABCHAND Vs. VARNI DIGAMBAR JAIN GURUKUL SAMITI
|
August 25, 2003 |
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GULABDAS NAMDEO Vs. AMBUJA CEMENT EASTERN LTD
|
April 24, 2003 |
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GULABI NAGAR GRIHA NIRMAN SAHKARI SAMITI MARYADIT BHOPAL Vs. STATE OF M P
|
March 20, 2003 |
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GULAM RABBANI Vs. GULAM DASTAGIR
|
July 8, 2003 |
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GULJARI LAL PATEL Vs. BALDEO SINGH & ANR.
|
January 3, 2003 |
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GUN SHEKHAR @ SATYAMURTI Vs. STATE OF M.P.
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June 25, 2003 |
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GUPALA DHIMAR Vs. STATE OF M P
|
May 6, 2003 |
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GYAN PRAKASH Vs. P K MISHRA
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November 4, 2003 |
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GYANTIBAI Vs. RAMPYARIBAI
|
January 3, 2003 |
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H K SAXENA Vs. HARISINGH GAUR VISHWAVIDYALAYA
|
August 27, 2003 |
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H K SINGARE Vs. M P STATE MINING CORPORATION LTD
|
August 22, 2003 |
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H R AGRAWAL Vs. K B UPADHYAY
|
August 8, 2003 |
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H. & R. JOHNSON (INDIA) LTD. Vs. CUSTOMS, EXCISE AND GOLD
|
July 29, 2003 |
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HAFIJ KHAN Vs. STATE OF M P
|
January 21, 2003 |
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HALKE YADAV Vs. STATE OF M P
|
March 28, 2003 |
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HALKIBAI Vs. MANAGING DIRECTOR RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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September 3, 2003 |
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HAMEEDA BEGAM Vs. CHAMPA BAI JAIN
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February 25, 2003 |
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HARGYAN Vs. STATE OF MADHYA PRADESH
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January 31, 2003 |
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HARI RAM Vs. STATE OF M.P.
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January 29, 2003 |
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HARI SHANKER MALVIYA Vs. HIGH COURT OF M. P. AND OTHERS
|
September 24, 2003 |
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HARICHAND Vs. DHARAMPAL SINGH BABA
|
October 1, 2003 |
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HARIHAR NATH GARG Vs. STATE OF MADHYA PRADESH
|
April 7, 2003 |
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HARIKRISHNA Vs. LAND ACQUISITION OFFICER
|
April 29, 2003 |
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HARISH K KODWANI Vs. PAPPI BHAIYA
|
April 17, 2003 |
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HARISHANKAR VISHWAKARMA Vs. BOARD OF SECONDARY EDUCATION M P
|
March 6, 2003 |
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HARIYARE Vs. STATE OF MP
|
November 12, 2003 |
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HARMIT SINGH BHATIA Vs. STATE OF M P
|
November 28, 2003 |
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HARNARAYAN Vs. STATE OF M P
|
January 2, 2003 |
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HARSAN BAI Vs. STATE OF M P
|
September 3, 2003 |
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HARSH MALIK Vs. MUNNA BURMAN
|
March 26, 2003 |
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HEERA LAL BARDIYA Vs. RENT CONTROLLING AUTHORITY JABALPUR & ANR.
|
January 2, 2003 |
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HEERALAL Vs. THAKUR DAS
|
May 5, 2003 |
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HELEN WALLIA Vs. STATE OF MADHYA PRADESH
|
April 29, 2003 |
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HEMRAJ Vs. STATE OF M P
|
April 23, 2003 |
|
HETLAL Vs. STATE OF MADHYA PRADESH
|
February 28, 2003 |
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HIMMAT SINGH Vs. STATE
|
March 6, 2003 |
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HIMMAT SINGH Vs. PREMBAI
|
November 21, 2003 |
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HINDUSTAN ELECTRO GRAPHITES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 3, 2003 |
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HINDUSTAN ELECTRO GRAPHITO LTD Vs. M P STATE ELECTRICITY BOARD
|
November 27, 2003 |
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HINDUSTAN LEVER LTD Vs. STATE OF MADHYA PRADESH
|
May 8, 2003 |
|
HIRADAS Vs. STATE OF MP
|
August 18, 2003 |
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HIRADAS AND ORS. Vs. STATE OF M.P.
|
March 18, 2003 |
|
HIRARAM Vs. STATE OF MADHYA PRADESH
|
April 24, 2003 |
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HIRU Vs. SARPANCH GRAM PANCHAYAT
|
July 18, 2003 |
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HOSHYAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 13, 2003 |
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HUKUM SINGH Vs. STATE OF MP
|
July 25, 2003 |
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HUKUM SINGH Vs. STATE OF M P
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April 28, 2003 |
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HUSSAIFA Vs. STATE OF M P
|
February 21, 2003 |
|
I M SIDDIQUI Vs. MOHD RAFIQ
|
January 30, 2003 |
|
ICDS LIMITED Vs. KAMAR TRADING CO PVT LTD
|
June 23, 2003 |
|
ICI INDIA LIMITED Vs. UNION OF INDIA
|
March 20, 2003 |
|
IMRAT Vs. STATE OF M P
|
June 27, 2003 |
|
IMTIYAJ AHMED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 5, 2003 |
|
INDAL Vs. STATE OF M.P.
|
August 13, 2003 |
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INDARMAL Vs. DROPDABAI
|
October 31, 2003 |
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INDBANK MERCHANT BANKING SERVICES LTD Vs. KEDIA GREAT GALLEON LTD
|
January 15, 2003 |
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INDRA KUMAR PATEL Vs. PRESIDING OFFICER
|
September 12, 2003 |
|
Indra Puri Jankalyan Samiti Vs. State of M.P.
|
September 15, 2003 |
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INDRAJEET SINGH Vs. JAGDISH PRASAD
|
May 7, 2003 |
|
IQBAL Vs. STATE OF M.P.
|
January 28, 2003 |
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ISMAIL KHAN Vs. GENERAL OFFICER COMMANDING-IN-CHIEF WESTERN COMMAND
|
September 4, 2003 |
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J P GUPTA Vs. NATIONAL INSURANCE CO LTD
|
December 5, 2003 |
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JABALPUR DEVELOPMENT AUTHORITY Vs. Y.S. SACHAN
|
December 25, 2003 |
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JAGANDEEP SINGH ANAND Vs. DIRECTOR GENERAL OF POLICE BHOPAL
|
May 9, 2003 |
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JAGANNATH Vs. STATE OF M P
|
May 5, 2003 |
|
JAGANNATH PRASAD Vs. M P STATE ELECTRICITY
|
February 5, 2003 |
|
JAGDISH Vs. STATE OF M P
|
November 17, 2003 |
|
JAGDISH Vs. KIRAN
|
February 18, 2003 |
|
JAGDISH PRASAD SHARMA Vs. ASGAR KHAN
|
March 6, 2003 |
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JAGDISH S/O MALTHURAM Vs. STATE OF M.P.
|
April 21, 2003 |
|
JAGGU Vs. STEEL AUTHORITY OF INDIA LTD. AND ANOTHER
|
September 29, 2003 |
|
JAGGU Vs. STATE OF MP
|
May 2, 2003 |
|
JAGTAR SINGH Vs. STATE OF M P
|
January 16, 2003 |
|
JAHUR BI Vs. ALTAF HUSSAIN
|
February 19, 2003 |
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JAI KUMAR AWADHIYA Vs. STATE OF M. P. AND OTHERS
|
April 23, 2003 |
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JAISHREE PILLAI Vs. STATE OF MP
|
July 10, 2003 |
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JAKIR KHAN Vs. STATE OF M P
|
November 28, 2003 |
|
JALAM SINGH Vs. STATE OF MADHYA PRADESH
|
June 27, 2003 |
|
JAMANA PRASAD Vs. STATE OF M P
|
April 17, 2003 |
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JAMNA PRASAD CHOURASIA Vs. STATE OF M P
|
April 25, 2003 |
|
JANKIBAI VERMA Vs. AKRAMALI
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January 3, 2003 |
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JANUNABAI Vs. CHHOTESINGH
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October 28, 2003 |
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JASRAM Vs. KAPTAN SINGH THAKUR
|
April 16, 2003 |
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JAYMANTI Vs. SMT. TIRITHA BAI & ORS.
|
July 16, 2003 |
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JHABAR SINGH Vs. STATE OF M P
|
December 10, 2003 |
|
JHABBU Vs. STATE OF M P
|
July 29, 2003 |
|
JHUGLI TEKAM Vs. ASSISTANT COMMISSIONER
|
May 9, 2003 |
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JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. OM PRAKASH
|
August 27, 2003 |
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JILA SAHKARI KENDRIYA BANK KARMACHARI AVAM ADHIKARI SANGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 4, 2003 |
|
Jiwaram Vs. State of M.P.
|
June 2, 2003 |
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JOGINDER SINGH CHOUDHARY Vs. CAPITAL AUTO SERVICE, BHOPAL
|
July 11, 2003 |
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JOHNSON M JOSEPH ALIAS SHAJOO Vs. ANEETA JHONSON
|
February 28, 2003 |
|
JUGAL KISHORE Vs. RAMLESH DEVI
|
November 21, 2003 |
|
JUGAL KISHORE Vs. RAMLESH DEVI
|
September 26, 2003 |
|
JUGAN Vs. STATE OF M.P.
|
September 4, 2003 |
|
JUGRAJ Vs. STATE OF MADHYA PRADESH
|
August 21, 2003 |
|
Jugraj Singh Markam Vs. Dhannulal Maravi
|
May 7, 2003 |
|
JUGRU Vs. STATE OF MADHYA PRADESH
|
July 24, 2003 |
|
JUMMAN GOND Vs. STATE OF MP
|
February 13, 2003 |
|
JYOTI PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 31, 2003 |
|
K P SHRIVASTAVA Vs. STATE OF M P
|
November 24, 2003 |
|
K.K. CHATURVEDI Vs. M.P.S.R.T.C.
|
September 1, 2003 |
|
K.K. MAHESHWARI & ORS. Vs. STATE OF M.P. & ORS.
|
April 1, 2003 |
|
K.M. RAI Vs. HIGH COURT OF M.P. AND ANR.
|
November 18, 2003 |
|
KADUDIYA Vs. STATE OF M P
|
October 29, 2003 |
|
KAILASH Vs. STATE OF MADHYA PRADESH
|
December 4, 2003 |
|
KAILASH CHANDRA Vs. STATE OF MP
|
May 9, 2003 |
|
KAILASH JOSHI Vs. STATE OF MP
|
March 6, 2003 |
|
KAILASHCHANDRA GOYAL Vs. G J COROGATION PVT LTD
|
July 23, 2003 |
|
KAILASHIBAI Vs. UNITED INDIA INSURANCE CO LTD
|
January 20, 2003 |
|
KAKDA REROLLING MILLS Vs. UNION OF INDIA
|
August 6, 2003 |
|
KALABAI Vs. MUSHTAQUE KHAN
|
February 21, 2003 |
|
KALKAPRASAD Vs. DILIP KUMAR PAL
|
January 16, 2003 |
|
Kallu Ahirwar Vs. State of M.P.
|
October 30, 2003 |
|
KALOO Vs. MADANLAL
|
October 16, 2003 |
|
KALPANA JAIN Vs. SHIV KUMAR JAIN
|
May 2, 2003 |
|
KALUSINGH Vs. STATE OF MADHYA PRADESH
|
February 18, 2003 |
|
KALYANMAL Vs. M P FINANCIAL CORPN
|
February 14, 2003 |
|
KAMAL Vs. STATE OF M P
|
April 25, 2003 |
|
KAMAL Vs. MAHENDRA KUMARI
|
November 12, 2003 |
|
KAMAL SINGH Vs. RAVI SHANKAR
|
July 8, 2003 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 6, 2003 |
|
KAMALA ALIAS KAMALA JAAN ALIAS HIJRAH Vs. SADIQ ALI
|
February 3, 2003 |
|
KAMALDAS Vs. STATE OF M P
|
January 22, 2003 |
|
KAMALSHRI ALIAS PRIYA JAIN Vs. PRAMOD KUMAR
|
April 16, 2003 |
|
KAMALSINGH Vs. RADHEY SHYAM
|
January 23, 2003 |
|
KAMDHENU HOUSING CO-OPERATIVE SOCIETY Vs. NAGAR NIGAM
|
November 18, 2003 |
|
KAMIABAI Vs. MARUBAI
|
November 6, 2003 |
|
KAMLA Vs. DURGA
|
November 20, 2003 |
|
KAMLA BAI Vs. RAJU
|
September 18, 2003 |
|
KAMLA PATEL Vs. STATE OF M P
|
January 13, 2003 |
|
KAMLA PATEL Vs. FIROZ KHAN
|
February 27, 2003 |
|
KAMLAKANT JOSHI Vs. SANTOSHBAI PANDYA
|
November 28, 2003 |
|
KAMTA PRASAD Vs. SUGRIV PRASAD
|
December 11, 2003 |
|
KANDHILAL Vs. RAJESH KUMAR RAWAT
|
February 20, 2003 |
|
KANHAIYALAL Vs. SITABAI
|
April 24, 2003 |
|
KANHAIYALAL Vs. STATE OF MADHYA PRADESH
|
November 13, 2003 |
|
KANTA Vs. STATE OF M P
|
August 6, 2003 |
|
KASHIRAM Vs. STATE OF M P
|
August 27, 2003 |
|
KAUSHLYA DEVI Vs. STATE OF M P
|
March 20, 2003 |
|
KEDAR YADAV Vs. STATE OF MP
|
July 3, 2003 |
|
KEEMAT RAI NAGDEO Vs. ABDUL ABRAR
|
September 11, 2003 |
|
KELA PARDI Vs. STATE OF M P
|
February 4, 2003 |
|
KESARIMAL Vs. UNITED INDIA INSURANCE CO LTD
|
July 18, 2003 |
|
KESHAR SINGH Vs. STATE OF M P
|
February 4, 2003 |
|
KESHRIMAL Vs. INCOME TAX OFFICER
|
February 19, 2003 |
|
KHUMAN SINGH Vs. JAIL SUPERINTENDENT CENTRAL JAIL
|
December 5, 2003 |
|
KIRAN GUPTA Vs. PIZZA HUT INTERNATIONAL LLE
|
November 20, 2003 |
|
KIRLOSKAR BROTHERS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
May 8, 2003 |
|
KIRTAN PRASAD Vs. STATE OF M P
|
September 24, 2003 |
|
KISHAN Vs. MOTILAL
|
March 11, 2003 |
|
KISHANLAL Vs. STATE OF M P
|
June 30, 2003 |
|
KISHNABAI SHRIVASTAVA Vs. MANMOHAN SHRIVASTAVA
|
November 14, 2003 |
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KISHORE JUIDKA Vs. PRESIDING OFFICER LABOUR COURT, SAGAR (M.P.) AND ANR.
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December 19, 2003 |
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KISHORI LAL Vs. OPIUM AND ALCOLOID FACTORY
|
March 12, 2003 |
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KISHORI PUJARI GRANITE PVT LTD Vs. UNION OF INDIA
|
August 5, 2003 |
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KOGI RAM Vs. STATE OF M P
|
September 27, 2003 |
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KOK SINGH Vs. STATE OF M P
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November 25, 2003 |
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KOKILABAI Vs. ABDUL BAHAV
|
August 4, 2003 |
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KOWA SPINNING LIMITED Vs. DEBT RECOVERY TRIBUNAL
|
February 28, 2003 |
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KRIPA SHANKAR TIWARI Vs. STATE OF M P
|
February 13, 2003 |
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KRISHI UPAJ MANDI SAMITI Vs. MAHESH BHATI
|
April 9, 2003 |
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KRISHI VIKAS NAGAR GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
|
November 6, 2003 |
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KRISHNA Vs. BHAGWAN SWARUP
|
March 7, 2003 |
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KRISHNA BHARADWAJ Vs. STATE OF M P
|
June 24, 2003 |
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KSHETRIYA GRAMIN BANK HOSHANGABAD WORKERS ORGANISATION Vs. KSHETRIYA GRAMIN BANK HOSHANGABAD AND ANR.
|
November 25, 2003 |
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KU NALINI CHAUHAN Vs. STATE OF M P
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July 29, 2003 |
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KU NEENA DWIVEDI Vs. STATE OF M P
|
September 11, 2003 |
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KU NEHA INDURKHYA Vs. M P BOARD OF SECONDARY EDUCATION
|
April 23, 2003 |
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KU RAJNI KHARE Vs. STATE OF M P
|
April 4, 2003 |
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KU RUCHIRA GUHA Vs. PROFESSIONAL EXAMINATION BOARD
|
November 20, 2003 |
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KU SALONI Vs. MOHAMMAD HANIF
|
September 3, 2003 |
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KUBER EXTRUSIONS PRIVATE LIMITED Vs. LAXMINARAYANA alias BHAILAL
|
January 14, 2003 |
|
KUDHERI RAM @ KUDHERI Vs. KAMAL KISHORE
|
October 15, 2003 |
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KULDEEP TIWARI Vs. ORIENTAL INSURANCE COMPANY
|
September 19, 2003 |
|
KUMAR BAIS Vs. HINDUSTAN COPPER LIMITED
|
January 14, 2003 |
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KUNDANLAL KUNDAN SINGH Vs. SUNDER BAI
|
March 6, 2003 |
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KUNJA Vs. STATE OF M P
|
September 18, 2003 |
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KUNJAN SINGH Vs. STATE OF M P
|
July 24, 2003 |
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KUNJBIHARI BHADORIA Vs. KUSUMLATA BHADORIA
|
July 30, 2003 |
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LACHANDHARI SHAH Vs. RAJ NATH SHAH
|
January 9, 2003 |
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LAHAR PUBLICITY SERVICE Vs. UNION OF INDIA
|
January 13, 2003 |
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LAKHANLAL Vs. STATE OF M P
|
January 16, 2003 |
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LALIT JATAV Vs. STATE OF M P
|
March 7, 2003 |
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LALLAN PRASAD Vs. M.P. ELECTRICITY BOARD
|
March 19, 2003 |
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LALLOO RAM Vs. RAM BABU KAMARIYA
|
October 23, 2003 |
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LALLU SINGH Vs. PRAVEEN VISHWAKARMA
|
June 30, 2003 |
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LALTA BAI Vs. SANJAY KHARVANI
|
January 2, 2003 |
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LALU Vs. STATE OF MADHYA PRADESH
|
February 3, 2003 |
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LANCE NAIK VINOD KUMAR Vs. UNION OF INDIA
|
September 16, 2003 |
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LAOUA SINGH Vs. STATE OF M P
|
March 7, 2003 |
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LARSEN AND TOUBRO LTD Vs. STATE OF M P
|
September 15, 2003 |
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LAXMAN Vs. BAGDIBAI
|
June 26, 2003 |
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LAXMI DEVI DWIVEDI Vs. STATE OF M P
|
January 7, 2003 |
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LAXMI KANT CHATURVEDI Vs. VIDYA DEVI
|
April 14, 2003 |
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LAXMI NARAYAN SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
May 5, 2003 |
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LAXMIBAI Vs. SURESH CHANDRA
|
November 17, 2003 |
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LAXMIKANT Vs. PREMWATI DEVI
|
April 22, 2003 |
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LEKHRAM SHARMA Vs. UNION OF INDIA
|
February 19, 2003 |
|
LIMDI BAI Vs. TULSI BAI
|
February 26, 2003 |
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M J EXPORTS LTD Vs. KALYAN SOLVENT EXTRACTION LTD
|
March 7, 2003 |
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M P COUNCIL FOR CHILD WELFARE BHOPAL Vs. PRESIDING OFFICER LABOUR COURT NO 1
|
February 25, 2003 |
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M P ELECTRICITY BOARD JABALPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER JABALPUR
|
May 16, 2003 |
|
M P EMPLOYEES STATE INSURANCE Vs. STATE OF M P
|
September 24, 2003 |
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M P FINANCIAL CORPORATION Vs. PURNA GASES PVT LTD
|
January 8, 2003 |
|
M P HASTA SHILPA CO OPERATIVE HOUSING SOCIETY BHOPAL Vs. STATE OF M P
|
February 11, 2003 |
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M P HOUSING BOARD Vs. NEERA KAPOOR
|
September 8, 2003 |
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M P RAJYA VAN VIKAS NIGAM LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 25, 2003 |
|
M P S E B Vs. JASBEER SINGH
|
June 24, 2003 |
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M P S E B Vs. COLLECTOR
|
December 5, 2003 |
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M P S R T CORPORATION Vs. KUMARI GUDIA
|
April 3, 2003 |
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M P STATE ELECTRICITY BOARD Vs. KAMALA SHARMA
|
July 16, 2003 |
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M P STATE ELECTRICITY BOARD Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
September 22, 2003 |
|
M P STATE INDUSTRIAL CO OPERATIVE FEDERATIONLIMITED Vs. UTTAM SINGH
|
April 16, 2003 |
|
M P STATE ROAD TRANSPORT CORPN Vs. MADAN KUWAR
|
February 4, 2003 |
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M.P. AUDHOGIK KENDRA VIKAS NIGAM LTD. Vs. RAM RAKSHA DWIVEDI
|
August 1, 2003 |
|
M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. ARUNA PYASI
|
March 31, 2003 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 22, 2003 |
|
M.P. STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. S.T.A.T. & ORS.
|
January 15, 2003 |
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M/S FATEH GRANITE LTD. Vs. STATE OF M.P. AND ANR.
|
March 5, 2003 |
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M/S P.C.C. CONSTRUCTION CO. & ORS. Vs. DEBTS RECOVERY TRIBUNAL & ANR.
|
February 28, 2003 |
|
M/S RELIABLE CONTRACTORS Vs. UNION OF INDIA
|
July 1, 2003 |
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MADAN LAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 22, 2003 |
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MADHAV SINGH Vs. STATE OF M P
|
April 4, 2003 |
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MADHU RAM Vs. CHAIRMAN, BHARAT SANCHAR NIGAM LTD. AND ORS.
|
November 11, 2003 |
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MADHUKAR TALMALE Vs. STATE OF M P
|
March 26, 2003 |
|
MADHUMILAN Vs. UNION OF INDIA
|
September 5, 2003 |
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MADHYA PRADESH BOARD OF SECONDARY EDUCATION Vs. KU SHASHI TOMER
|
December 12, 2003 |
|
MADHYA PRADESH DAINIK VETAN BHOGI KARMACHARI SANGH Vs. STATE OF MADHYA PRADESH
|
June 30, 2003 |
|
MADHYA PRADESH ELECTRICITY BOARD RAMPUR JABALPUR Vs. BADRI PRASAD
|
March 12, 2003 |
|
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT Vs. STATE
|
January 10, 2003 |
|
MADHYA PRADESH WAKF BOARD Vs. ABDUL RAIS
|
July 4, 2003 |
|
MAHAKAUSHAL CLINICAL PATHOLOGISTS AND DIAGNOSTIC ASSOCIATION Vs. STATE OF M.P.
|
March 26, 2003 |
|
MAHANKAL AGENCIES Vs. STATE OF M P
|
February 24, 2003 |
|
MAHARISHI VIDYA MANDIR Vs. RAM PRAKASH DUBEY
|
September 2, 2003 |
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MAHAVEERDAS SHASTRI Vs. SADGURU SEVA SANGH
|
July 29, 2003 |
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MAHAVIR COLD STORAGE AND ICE FACTORY Vs. M. P. ELECTRICITY BOARD AND OTHERS
|
January 6, 2003 |
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MAHBOOB ALI Vs. UNION OF INDIA
|
April 7, 2003 |
|
MAHENDER Vs. AJAYKUMAR MITRA
|
July 9, 2003 |
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MAHENDRA KUMAR SONI Vs. STATE OF M P
|
January 20, 2003 |
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MAHESHWARI PROTEINS LTD Vs. STATE OF MP
|
October 29, 2003 |
|
MAHILA KALAWATI Vs. SHYAM SUNDER DANDOTIYA
|
October 10, 2003 |
|
MAHILA RAMJANKI Vs. PAVAN SHARMA
|
February 26, 2003 |
|
MAHILA SHANTI DEVI Vs. CHAMBAL RURAL DEVELOPMENT
|
April 2, 2003 |
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MAHMED IQBAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 6, 2003 |
|
MAIKU BAIGA Vs. STATE OF MADHYA PRADESH
|
June 30, 2003 |
|
MAKBOOL Vs. STATE OF MADHYA PRADESH
|
April 9, 2003 |
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MAKHAN S O OF NAGJIRAM Vs. STATE OF MADHYA PRADESH
|
April 8, 2003 |
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MAKHANSINGH Vs. JITENDRASINGH & 2 ORS
|
February 17, 2003 |
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MALAV BUNKAR SAHKARI SAMITI AND ANOTHER Vs. STATE OF M. P. AND OTHERS
|
January 3, 2003 |
|
MAMTA Vs. BUDHMAL RAJAK
|
September 18, 2003 |
|
MAMTA TIWARI Vs. SATYANARAYAN TIWARI
|
May 12, 2003 |
|
MAN INDUSTRIES INDIA LTD Vs. STATE OF M P
|
January 6, 2003 |
|
MANAK CHAND Vs. GOVARDHAN DAS & ORS.
|
July 2, 2003 |
|
MANDI BAHAUDIN KHALSA EDUCATION SOCIETY Vs. STATE OF M P
|
March 19, 2003 |
|
MANEESH PAL SAMDARIA Vs. B. K. CHOUBEY AND OTHERS
|
February 7, 2003 |
|
MANFUL Vs. MEHMOOD
|
September 3, 2003 |
|
MANGALDEEN Vs. MUNNIBAI
|
April 16, 2003 |
|
MANGIIAL AGARWAL Vs. STATE OF MP
|
August 18, 2003 |
|
MANGILAL Vs. STATE OF MADHYA PRADESH
|
November 20, 2003 |
|
MANGILAL Vs. DEVKARAN
|
July 9, 2003 |
|
MANGILAL Vs. SHANTILAL
|
March 7, 2003 |
|
MANIKLAL Vs. RAJARAM
|
January 2, 2003 |
|
MANISH KUMAR Vs. BABU
|
February 5, 2003 |
|
MANISHA NEEMA Vs. STATE OF MADHYA PRADESH
|
March 21, 2003 |
|
MANJU SHARMA Vs. DAULAT RAM
|
July 3, 2003 |
|
MANJULATA PANDEY Vs. SARASWATI SHIKSHA PARISAD
|
September 12, 2003 |
|
MANNULAL Vs. CHHAGAN LAL CHAUHAN
|
August 25, 2003 |
|
MANOHAR MANIKRAO GHARPURE Vs. ANWAR KHAN
|
January 22, 2003 |
|
MANOHARLAL Vs. STATE OF M.P.
|
August 11, 2003 |
|
MANOJ KOSHTA S/O TULSIRAM KOSHTA Vs. STATE OF M.P.
|
September 2, 2003 |
|
MANOJ KUMAR Vs. HARISH KUMAR TOLANI
|
November 5, 2003 |
|
MANOJ KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
November 18, 2003 |
|
MANOJ SURGICAL INDUSTRIES LTD Vs. STATE OF M P
|
December 4, 2003 |
|
MANORAMA BORKAR Vs. JANAKI PRASAD
|
January 14, 2003 |
|
MANORAMA GARG Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
April 28, 2003 |
|
MANSINGH Vs. BANNE
|
April 3, 2003 |
|
MANSOOR ALI Vs. STATE OF M. P. AND OTHERS
|
April 28, 2003 |
|
MARTALBAI Vs. MADANLAL
|
January 2, 2003 |
|
MARUTI TRADERS Vs. GRASIM INDUSTRIES LTD
|
August 7, 2003 |
|
MATHURA PRASAD DIXIT Vs. UNION OF INDIA
|
September 18, 2003 |
|
MAYANK JAIN Vs. STATE OF MADHYA PRADESH
|
September 10, 2003 |
|
MEENA DEVI Vs. LAHARCHAND
|
February 4, 2003 |
|
MEERA BAI Vs. STATE OF MP
|
April 21, 2003 |
|
MEHARBANSINGH Vs. STATE OF M.P.
|
December 2, 2003 |
|
MEHRAB SINGH Vs. STATE OF M.P.
|
November 14, 2003 |
|
MENA TRANSPORT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 28, 2003 |
|
METALCRAFT INDUSTRIES Vs. STATE OF M P
|
May 6, 2003 |
|
MIRZA HASAN BEG Vs. ISHRAT YASMEEN
|
September 24, 2003 |
|
MISHRILAL DIWAN Vs. INDUBAI
|
November 12, 2003 |
|
MISKAN MISKANBEE Vs. NARMADA BOREWELL
|
July 25, 2003 |
|
MITHUMAL Vs. KU KAVITA
|
February 10, 2003 |
|
MITTAL CONTRACTS PVT LTD Vs. IRCON INTERNATIONAL LTD
|
November 18, 2003 |
|
MOHAMMAD ANIS Vs. RAMESH CHANDRA AGARWAL
|
January 24, 2003 |
|
MOHAMMAD ASIF Vs. STATE OF M P
|
April 25, 2003 |
|
MOHAMMAD SAGIR Vs. BHARAT HEAVY ELECTRICALS & 2 ORS.
|
March 28, 2003 |
|
MOHAMMED HANIF Vs. RAM GOPAL
|
August 27, 2003 |
|
MOHAN Vs. STATE OF M.P.
|
November 19, 2003 |
|
MOHAN Vs. MAHADU
|
July 7, 2003 |
|
MOHAN LAL Vs. STATE OF M P
|
June 25, 2003 |
|
MOHANNAD AHMAH Vs. AKBARI BEGUM
|
August 22, 2003 |
|
MOHD ISHAQUE Vs. SHIV KUMAR CHOUBEY
|
August 13, 2003 |
|
MOHD NASIR Vs. ANGAD PRASAD
|
February 6, 2003 |
|
MOHD NAVED Vs. HINDUSTAN PETROLEUM CORPORATION
|
September 26, 2003 |
|
MOHD SYED Vs. HINDUSTAN PETROLEUM
|
January 10, 2003 |
|
MOHD TARIK Vs. STATE OF M P
|
August 22, 2003 |
|
MOHD USMAN Vs. STATE OF M P
|
September 24, 2003 |
|
MOHD. RAFI, PROPRIETOR, R. B. TRADING COMPANY Vs. STATE OF M. P. AND OTHERS
|
April 23, 2003 |
|
MOORAT SINGH Vs. STATE OF M. P.
|
June 24, 2003 |
|
MOORTI BHAGWAN SHRI LAXMI NARAYANJI AND BABA SHRI SHRI CHANDJI MAHARAJ Vs. MOOL CHAND NANDWANI
|
November 21, 2003 |
|
MOSAMLAL Vs. UNION OF INDIA
|
May 13, 2003 |
|
MOTILAL Vs. BANK OF INDIA
|
February 27, 2003 |
|
MOTILAL PANDEY Vs. UNION OF INDIA
|
August 1, 2003 |
|
MOTILAL SHARMA Vs. OMPRAKASH KULSHRESTHA
|
May 19, 2003 |
|
MOTIRAM MANDHYANI Vs. STATE OF MADHYA PRADESH
|
March 17, 2003 |
|
MUBARAK MASTER Vs. HANSRAJ
|
August 4, 2003 |
|
MUKESH KUMAR JAIN Vs. UNION OF INDIA
|
May 5, 2003 |
|
MUKHTAR ALI Vs. STATE OF MADHYA PRADESH
|
October 1, 2003 |
|
MUKIMUDDIN ALIAS MUKIM Vs. STATE OF M P
|
July 24, 2003 |
|
MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION JABALPUR Vs. DY LABOUR COMMISSIONER GOVT OF M P INDORE
|
August 8, 2003 |
|
MUNICIPAL CORPORATION Vs. COL ANIL KAK
|
July 3, 2003 |
|
MUNICIPAL COUNCIL NAGDA Vs. GRASIM INDUSTRIES LIMITED
|
December 4, 2003 |
|
MUNNA @ ABHAY Vs. STATE OF M.P.
|
June 26, 2003 |
|
MUNNA @ MOHAN S/O BENI PRASAD BARMAN Vs. STATE OF M.P.
|
September 18, 2003 |
|
MUNNALAL Vs. STATE OF M.P.
|
July 16, 2003 |
|
MUNNI BAI SAHU Vs. MAN MOHAN SINGH HORA
|
February 3, 2003 |
|
MUNNIDEVI Vs. RAJKUMAR SINGH
|
May 6, 2003 |
|
MURARILAL Vs. SARASWARI
|
January 29, 2003 |
|
MYSORE CEMENT LTD Vs. STATE OF MADHYA PRADESH
|
September 8, 2003 |
|
MYSORE CEMENTS LTD. Vs. STATE OF M.P.
|
April 29, 2003 |
|
N P PATHAK Vs. KULADHIPATI AWADHESH PRATAP SINGH VISHWA VIDYALAYA
|
August 28, 2003 |
|
NAGAR PALIKA PARISHAD Vs. TULSIRAM
|
January 10, 2003 |
|
NAGAR PALIKA PARISHAD MORENA Vs. AGRAWAL CONSTRUCTION CO
|
August 25, 2003 |
|
NAMITA AGNIHOTRI Vs. REKHA BARETHIA
|
April 28, 2003 |
|
NANAKRAM Vs. MUNICIPAL CORPORATION
|
February 27, 2003 |
|
NAND KISHORE Vs. RAMESH CHANDRA
|
May 5, 2003 |
|
NANDI BAI Vs. SHYAMUBAI
|
April 17, 2003 |
|
NANDINI VERMA Vs. DEVENDRA NATH
|
March 27, 2003 |
|
NARAYAN Vs. STATE OF M P
|
March 12, 2003 |
|
NARAYAN NAGINA Vs. STATE OF M P
|
December 19, 2003 |
|
NARAYAN PRASAD KORI Vs. M P STATE ROAD TRANSPORT CORPORATION
|
September 26, 2003 |
|
NARAYAN PRASAD TAMRAKAR Vs. M P STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
|
December 15, 2003 |
|
NARAYAN SINGH RAJPUT Vs. STATE OF M P
|
June 23, 2003 |
|
NARAYANI BAI Vs. UNION OF INDIA
|
November 21, 2003 |
|
NARAYANI RATHORE Vs. RAMESH CHANDRA RATHORE
|
January 28, 2003 |
|
NARENDRA KUMAR GUPTA Vs. MAMTA GUPTA
|
April 16, 2003 |
|
NARESH CHANDRA Vs. VINOD KUMAR
|
January 22, 2003 |
|
NARESH KUMAR LAHRIA Vs. STATE OF M P
|
September 15, 2003 |
|
NARESH MARAVI Vs. CHANDRASHEKHAR MUDLIYAR
|
November 27, 2003 |
|
NARMADABHAI Vs. KAMAL KISHORE
|
March 31, 2003 |
|
NATENDRA KUMAR SONDHIYA Vs. STATE OF M P
|
March 5, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. SUGAN BAI
|
January 31, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. SUDHA VERMA
|
January 30, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. ANGORI BAI
|
April 22, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. JAGDISH
|
November 6, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. JAVITRI DEVI
|
October 22, 2003 |
|
NATIONAL INSURANCE CO. LTD Vs. MAHILA ANGORI BAI
|
April 22, 2003 |
|
NATTHA JANVED Vs. STATE OF MADHYA PRADESH
|
January 6, 2003 |
|
NATTHA S O JANVED Vs. STATE OF MADHYA PRADESH
|
January 6, 2003 |
|
NAVEEN CHANDRA Vs. LOKUMAL
|
July 11, 2003 |
|
NAWAB KHAN Vs. INAMULLA KHANM
|
July 18, 2003 |
|
NAWAB KHAN GAFFUR KHAN Vs. GOHAR KHAN NASIR KHAN
|
July 18, 2003 |
|
NEELAM SHARMA Vs. BRAJ MOHAN NAI
|
November 27, 2003 |
|
NEENA BAJAJ Vs. UTTAM LAKH
|
February 3, 2003 |
|
NEETABAI Vs. BALKISHAN
|
February 27, 2003 |
|
NEHA KHULLAR Vs. RAKESH KHULLAR
|
May 13, 2003 |
|
NEKRAM SHARMA Vs. ASHRAM BATHAM
|
February 13, 2003 |
|
NEPAL SINGH DIDIA Vs. STATE OF MADHYA PRADESH
|
March 11, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARI KISHAN
|
February 13, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHANUMATI DEVI
|
January 17, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAVITA SEN
|
April 7, 2003 |
|
NEW INDIA INSURANCE CO LTD Vs. HAJRAT SINGH
|
January 14, 2003 |
|
NEW ORION FINANCIAL CORPORATION Vs. EARNEST HEALTH CARE LTD
|
February 25, 2003 |
|
NIRBHAY SINGH KUSHWAHA Vs. STATE
|
December 10, 2003 |
|
NIRMAL RAIKWAR Vs. RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA
|
September 10, 2003 |
|
NIRMALA CHOUDHARY Vs. KAMLA DEVI
|
May 13, 2003 |
|
NIRPATIYA Vs. STATE OF MP
|
February 24, 2003 |
|
NIRVENDRA Vs. SADHNA
|
November 14, 2003 |
|
NIYAZ Vs. STATE OF MADHYA PRADESH
|
October 29, 2003 |
|
NORTHERN COALFIELDSLIMITED Vs. RAJKISHAN AND COMPANY
|
February 3, 2003 |
|
OCHI BAI Vs. MUNNA LAL
|
April 1, 2003 |
|
OM PRAKASH Vs. SURJAN SINGH
|
September 10, 2003 |
|
OM PRAKASH Vs. CHHUNILAL
|
March 3, 2003 |
|
OM PRAKASH DUBEY Vs. UNION OF INDIA
|
September 16, 2003 |
|
OM PRAKASH SHRIVASTAVA Vs. STATE OF M P
|
September 22, 2003 |
|
OMPRAKASH BAGDIA HUF Vs. COMMISSIONER OF INCOME-TAX
|
November 28, 2003 |
|
ONKAR Vs. MOHD. MUKEEM
|
June 23, 2003 |
|
OP. SAXENA Vs. STATE OF MP
|
November 6, 2003 |
|
ORCHA TRANSPORT CO. AND ANOTHER Vs. GULSHER AHMED AND OTHERS
|
September 23, 2003 |
|
ORIENTAL BANK OF COMMERCE Vs. RAJRANI
|
November 18, 2003 |
|
ORIENTAL BANK OF COMMERCE Vs. SANDEEP PRINTERS
|
March 25, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. SURAIYA HAJI
|
March 5, 2003 |
|
ORIENTAL INSURANCE CO. LTD Vs. DALLA
|
January 20, 2003 |
|
ORIENTAL INSURANCE CO. LTD Vs. KISHORE SINGH
|
April 8, 2003 |
|
ORIENTAL INSURENCE CO LTD Vs. DALLA
|
January 2, 2003 |
|
P.C. Basu Vs. State of M.P.
|
June 30, 2003 |
|
PADAM KUMAR Vs. JAI SHAH
|
February 26, 2003 |
|
PADAM KUMAR JAIN Vs. SATISH KUMAR
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June 30, 2003 |
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PADAM SINGH Vs. ANITA BAI
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April 22, 2003 |
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PADMA KHATWANI Vs. HABIBULLAH
|
January 9, 2003 |
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PANDURANG Vs. MOHAN SINGH DHURVE
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January 22, 2003 |
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PAPPU ALIAS CHANDRABHAN Vs. STATE OF MADHYA PRADESH
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September 16, 2003 |
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PAPPU ALIAS MOOCHH ALIAS ANEES Vs. STATE OF MADHYA PRADESH
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October 31, 2003 |
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PARAG FANS AND COOLING SYSTEMS LTD Vs. COMMERCIAL TAX OFFICER-CUM-TEHSILDAR
|
December 5, 2003 |
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PARAKH PRINTERS INDORE Vs. KAMLA BAI
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September 3, 2003 |
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PARASRAM Vs. SEKH KAYUM
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January 9, 2003 |
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PARENTERAL DRUGS INDIA LTD Vs. UNION OF INDIA
|
January 27, 2003 |
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PARMESHWAR DEEN PATEL Vs. SNEHLATA
|
December 3, 2003 |
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PATESH KUMAR Vs. MAYANK
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January 15, 2003 |
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PATIRAM CHANDEL Vs. STATE OF M P
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March 26, 2003 |
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PEMA Vs. GALIYA
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August 4, 2003 |
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PERFECT PUMPS PRIVATELIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
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February 28, 2003 |
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PETER MESSIAS Vs. JENNIFER MESSIAS
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February 25, 2003 |
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PHOOL CHAND RATHORE Vs. NAGAR PALIKA PARISHAD
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August 4, 2003 |
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PHOOL SINGH Vs. PANKHI
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April 1, 2003 |
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PHOOLMATI BAI Vs. MOHD AZAD
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March 27, 2003 |
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PHOOLWATI Vs. BHARAT SINGH
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May 15, 2003 |
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PHULLA Vs. BABOOLAL
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July 15, 2003 |
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PK SAMAL Vs. STATE OF M P
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January 8, 2003 |
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POONAM SINGH Vs. BOARD OF SECONDARY EDUCATION
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October 10, 2003 |
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PRABHABAI Vs. ASSOCIATED CEMENT CO.
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September 18, 2003 |
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PRABHAKAR Vs. STATE OF MP
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March 4, 2003 |
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PRABHU Vs. STATE OF MADHYA PRADESH
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January 29, 2003 |
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PRABHU DAYAL Vs. STATE OF MADHYA PRADESH
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August 14, 2003 |
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PRABHUDAS KISHORDAS TOBACCO Vs. STATE OF MADHYA PRADESH
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January 28, 2003 |
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PRABHUDAS KISHORDAS TOBACCO Vs. STATE OF MADHYA PRADESH
|
March 28, 2003 |
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PRABHUNARAYAN NAI Vs. STATE OF MADHYA PRADESH
|
November 20, 2003 |
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PRACHYA NIKETAN H.S. SCHOOL, BHOPAL Vs. STATE OF M.P.
|
May 13, 2003 |
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PRADEEP CHOUKSEY Vs. STATE OF M P
|
September 15, 2003 |
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PRADEEP KUMAR BADSAR Vs. JAGGANATH
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March 27, 2003 |
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PRADIP KUMAR SHAKYA Vs. STATE OF M P
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January 20, 2003 |
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PRAFULLA KUMAR JAIN Vs. STATE OF M P
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November 13, 2003 |
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Pragya Sharma Vs. State of M.P.
|
January 14, 2003 |
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PRAHLADDAS AND OTHERS Vs. STATE OF M.P.
|
April 22, 2003 |
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PRAKASH CHANDER KHURANA Vs. UNION OF INDIA
|
February 19, 2003 |
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PRAKASH CHANDRA Vs. KALLU SHAH
|
June 23, 2003 |
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PRAKASH CHANDRA Vs. GOVERNING BODY, THROUGH CHAIRMAN, VAISHANAV POLYTECHNIC INDORE AND ORS.
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December 16, 2003 |
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PRAKASH MANAV Vs. AJAY
|
March 13, 2003 |
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PRAKASH NARAYAN SHRIVASTAVA Vs. KAMINI ALIAS PAPUL
|
November 13, 2003 |
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PRAMILA BAI Vs. STATE OF M P
|
November 6, 2003 |
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PRAMOD KUMAR SHUKLA Vs. BOARD OF SECONDARY EDUCATION, BHOPAL
|
January 10, 2003 |
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PRAMOD SHARMA Vs. GURUPREET SINGH
|
October 9, 2003 |
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PRAN SINGH Vs. STATE OF M P
|
January 30, 2003 |
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PRASAD Vs. STATE OF MADHYA PRADESH
|
October 31, 2003 |
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PRASENJIT KARMAKAR Vs. STATE OF M.P.
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May 6, 2003 |
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PRATAP SINGH Vs. BADEMJEE
|
July 29, 2003 |
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PRAVEEN KUMAR KAREL Vs. HIGH COURT OF M P
|
September 29, 2003 |
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PREETAM SINGH Vs. VIJAY YADAV
|
March 10, 2003 |
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PREM KUMARI Vs. PRAHLAD DEV
|
October 28, 2003 |
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PREM NEPALI ALIAS PREM BAHADUR Vs. STATE
|
February 21, 2003 |
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PREMA BAI Vs. UNION OF INDIA
|
September 8, 2003 |
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PREMCHAND KHATWANI Vs. GOPAL THAKRE
|
January 16, 2003 |
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PREMLAL BIRLA Vs. GILT PACK LTD
|
January 28, 2003 |
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PREMLAL TIWARI Vs. SECRETARY BOARD OF SECONDARY EDUCATION
|
May 1, 2003 |
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PREMNARAYAN Vs. STATE OF MADHYA PRADESH
|
November 12, 2003 |
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PRISM CEMENTLIMITED Vs. L AND T FINANCE LTD
|
December 16, 2003 |
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PRITHVIRAJ CHOUHAN Vs. COMMISSIONER OF INCOME-TAX
|
April 9, 2003 |
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PRIYANKA UPADHYAYA Vs. COAL INDIA LTD
|
May 7, 2003 |
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PROF. R.K. TIWARI Vs. STATE OF M.P. & ORS.
|
January 9, 2003 |
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PROFESSIONAL EXAMINATION BOARD Vs. BHOPAL MUNICIPAL CORPORATION
|
July 23, 2003 |
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PROFESSOR R K MALVIYA Vs. STATE OF MADHYA PRADESH
|
September 23, 2003 |
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PURSHOTTAM Vs. PYARELAL
|
March 6, 2003 |
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PURUSHOTTAM TAMRAKAR Vs. SHANKAR LAL
|
March 5, 2003 |
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PYARELAL Vs. DRIVER ANGAD
|
September 9, 2003 |
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PYARSINGH Vs. KAMLABAI
|
April 25, 2003 |
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QAMAR ALI Vs. MUNICIPAL CORPORATION, BHOPAL
|
April 25, 2003 |
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R C BHARGAVA Vs. MADHYA PRADESH DUGDH MAHASANGH SAHAKARI MARYADIT
|
September 1, 2003 |
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R K CHACHODIYA Vs. STATE OF MP
|
February 14, 2003 |
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R K JAIN Vs. COMMISSIONER OF INCOME-TAX
|
April 17, 2003 |
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RABHUDAYAL PANDEY Vs. M. P. STATE AGRICULTURE MARKETING BOARD, BHOPAL AND OTHERS
|
June 26, 2003 |
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RACHNA CHOUBEY Vs. RANI DURGAWATI UNIVERSITY JABALPUR
|
January 31, 2003 |
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RADHA DEVI Vs. SHAFIQ ALIAS SHAFAQ
|
February 24, 2003 |
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RADHELAL BASANT KUMAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
February 14, 2003 |
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RADHESHYAM Vs. SUSHIL
|
December 15, 2003 |
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RADHESHYAM LADHA Vs. STATE OF M P
|
January 17, 2003 |
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RADHEY SHYAM Vs. AMARA
|
April 17, 2003 |
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RAGHU SINGH Vs. MADAN LAL
|
April 9, 2003 |
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RAGHUBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
August 26, 2003 |
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RAGHUNATH Vs. STATE OF MADHYA PRADESH
|
May 8, 2003 |
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RAGHUVEER Vs. SUPERINTENDENT AND PROJECT OFFICER NATIONAL CHAMBAL SANCTUARY
|
November 21, 2003 |
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RAGHUVEER CHARAN SHARMA Vs. ADITYA NARAYAN KAPOOR
|
June 25, 2003 |
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RAGHUVEER SINGH Vs. PHOOLMAL
|
February 21, 2003 |
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RAHNUMA @ LALLI Vs. PRAHALAD DAS GUPTA
|
July 16, 2003 |
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RAJ HOMES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
March 26, 2003 |
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RAJARAM Vs. STATE OF M P
|
July 18, 2003 |
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RAJENDRA KUMAR Vs. UDAI PRAKASH
|
January 13, 2003 |
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RAJENDRA KUMAR KOSHAKE Vs. RENUKA
|
May 7, 2003 |
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RAJENDRA KUMAR VISHWAKARMA Vs. UNION OF INDIA
|
March 21, 2003 |
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RAJENDRA PRASAD SHRIVASTAVA Vs. STATE OF M P
|
February 5, 2003 |
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RAJENDRA S/O MOHANLAL YADAV Vs. STATE OF M.P. AND OTHERS
|
July 29, 2003 |
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RAJENDRA SINGH CHHABRA Vs. STATE OF M P
|
May 12, 2003 |
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RAJESH ALIAS RAJESWARI Vs. LAKHAN SINGH
|
March 27, 2003 |
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RAJESH KUMAR Vs. RAM SINGH
|
August 26, 2003 |
|
Rajesh Singh Vs. State of M.P.
|
June 2, 2003 |
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RAJESH TARNRAKAR Vs. KHEMCHAND
|
October 1, 2003 |
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RAJIV SHARMA Vs. STATE OF M P
|
May 13, 2003 |
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RAJJU ALIAS RAJKUMAR Vs. STATE OF M P
|
February 4, 2003 |
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RAJKUMAR Vs. STATE OF M P
|
March 3, 2003 |
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RAJMAL Vs. BASANTABAI
|
March 5, 2003 |
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RAJMANI SHARMA Vs. PRESIDING OFFICER CGIT JABALPUR
|
April 23, 2003 |
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RAJNI GARG Vs. BALKRISHNA GARG
|
May 13, 2003 |
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RAJOO ALIAS HIRALAL PASI Vs. STATE OF MADHYA PRADESH
|
October 21, 2003 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
August 18, 2003 |
|
Rakesh Kumar Tiwari Vs. State of M.P.
|
July 16, 2003 |
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RAM BABU KESHWARWANI Vs. ORIENTAL BANK OF COMMERCE
|
May 12, 2003 |
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RAM BAHADUR Vs. STATE OF M P
|
January 28, 2003 |
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RAM BAI Vs. STATE OF MADHYA PRADESH
|
July 7, 2003 |
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RAM DAL MILLS Vs. RAMA
|
February 25, 2003 |
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RAM KUWAR SARATHE Vs. HARI SINGH RAJPUT
|
March 27, 2003 |
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RAM MILAN Vs. STATE OF MADHYA PRADESH
|
April 28, 2003 |
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RAM NIWAS SINGH RATHORE Vs. SUMITRA
|
May 9, 2003 |
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RAM PRATAP Vs. STATE OF MADHYA PRADESH
|
June 24, 2003 |
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RAM SEWAK Vs. STATE OF MADHYA PRADESH
|
May 12, 2003 |
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RAM SINGH Vs. RAJ MAL
|
August 18, 2003 |
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RAMA Vs. TETIBAI
|
October 31, 2003 |
|
RAMA ALIAS RAMALAL Vs. BADRILAL
|
January 10, 2003 |
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RAMADHAR KUSHWAHA Vs. STATE OF M P
|
February 27, 2003 |
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RAMANDEEP SINGH Vs. MOHD HASAN
|
March 5, 2003 |
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RAMAVTAR VERMA Vs. CHINTAMANI
|
December 12, 2003 |
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RAMAVTAR YADAV Vs. SONIYA YADAV
|
September 19, 2003 |
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RAMBABU AGARWAL Vs. STATE OF M.P.
|
January 29, 2003 |
|
RAMCHANDRA Vs. NIYAZ HUSSAIN
|
March 31, 2003 |
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RAMCHANDRA @ BHAGWAN BHAGIRATH Vs. ORIENTAL INSURANCE CO. LTD
|
May 12, 2003 |
|
RAMDAS Vs. STATE OF M P
|
February 28, 2003 |
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RAMDAYAL VAISHYA Vs. ANITA KUMARI
|
August 28, 2003 |
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RAMDHUN TIWARI Vs. DEVI SINGH
|
March 25, 2003 |
|
RAMESH Vs. STATE OF M P
|
March 19, 2003 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
April 25, 2003 |
|
RAMESH Vs. STATE OF MP
|
September 9, 2003 |
|
RAMESH Vs. GANESHCHANDRA
|
November 27, 2003 |
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RAMESH CHANDRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 12, 2003 |
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RAMESH CHANDRA DHAWAL Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 10, 2003 |
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RAMESH CHANDRA SHRIVAS Vs. MURTI RAMCHANDRAJI
|
November 7, 2003 |
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RAMESH KHATI Vs. STATE OF M P
|
June 30, 2003 |
|
RAMESH KUMAR Vs. STATE OF M P
|
May 8, 2003 |
|
RAMESH PRATAP SINGH Vs. VIMLA SINGH
|
December 10, 2003 |
|
RAMESH RAWAT Vs. STATE OF MADHYA PRADESH
|
April 23, 2003 |
|
RAMESH SINGH Vs. VAIJANTI BAI
|
July 24, 2003 |
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RAMESHCHANDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 8, 2003 |
|
RAMESHWAR Vs. MADANLAL
|
April 9, 2003 |
|
RAMESHWAR Vs. STATE OF MP
|
October 14, 2003 |
|
RAMESHWAR PRASAD SHUKLA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 20, 2003 |
|
RAMJAN Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
January 24, 2003 |
|
RAMJI LAL Vs. OMKAR LAL
|
January 7, 2003 |
|
RAMKISHAN Vs. MAJOR SINGH
|
July 17, 2003 |
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RAMKRIPAL PANDEY Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 21, 2003 |
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RAMLAKHAN Vs. SHIVRAJ SINGH
|
February 13, 2003 |
|
RAMLAL Vs. ALLAHABAD BANK
|
April 22, 2003 |
|
RAMLAL Vs. STATE OF MADHYA PRADESH
|
May 1, 2003 |
|
RAMMILAN Vs. STATE OF MADHYA PRADESH
|
April 25, 2003 |
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RAMMU ALIAS RAMESH Vs. STATE OF MADHYA PRADESH
|
August 29, 2003 |
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RAMPRASAD CHOURASIA Vs. PREMCHAND CHOURASIA
|
August 8, 2003 |
|
RAMRAKHI BAI Vs. PITAMBHARDAS
|
November 5, 2003 |
|
RAMSINGH Vs. RAMCHANDRA
|
October 16, 2003 |
|
RANDHEER SINGH Vs. STATE OF MADHYA PRADESH
|
July 24, 2003 |
|
Rani Durgawati Vishwa Vidyalaya, Jabalpur Vs. Santosh Kumar
|
August 5, 2003 |
|
RASOOL KHAN Vs. JAGDISH SINGH SIKARWAR
|
October 30, 2003 |
|
RATANLAL Vs. STATE OF M P
|
August 22, 2003 |
|
RATANLAL Vs. BARDI BAI
|
March 5, 2003 |
|
RAVI TIWARI Vs. UNION OF INDIA
|
January 28, 2003 |
|
RAVINDRA AGRAWAL Vs. BANK OF INDIA
|
February 11, 2003 |
|
RAVISHANKER YADAV Vs. NAGAR PALIKA PARISHAD
|
May 7, 2003 |
|
RAYMOND LIMITED Vs. STEEL TUBES OF INDIA LIMITED
|
March 11, 2003 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIJAY MALA BHONSLE
|
February 18, 2003 |
|
REGIONAL SALES OFFICER, TELCO Vs. STATE OF MP
|
August 27, 2003 |
|
RENU Vs. DILIP KUMAR
|
July 24, 2003 |
|
RENU JAIN Vs. PREETI AGRAWAL
|
August 27, 2003 |
|
RIGHT SERVICES RATLAM Vs. CHHOTU BHAIYA ROAD LINES
|
February 13, 2003 |
|
ROOPCHAND WASWANI Vs. STATE BANK OF INDIA
|
May 13, 2003 |
|
ROSHAN Vs. STATE OF M P
|
November 18, 2003 |
|
ROSHAN GENERAL STORE Vs. VIVEK GUPTA
|
July 29, 2003 |
|
ROSHAN SINGH TOMAR Vs. DISTRICT AND SESSIONS JUDGE, BHIND AND ANOTHER
|
September 1, 2003 |
|
RUBINA SHEIKH Vs. MUNICIPAL CORPORATION
|
March 11, 2003 |
|
RUDRAKSHA PETROCHEM PVT LTD Vs. COMMERCIAL TAX OFFICER-CUM-TEHSILDAR
|
December 19, 2003 |
|
RUKAYYA BAI Vs. MUNNI BAI
|
April 9, 2003 |
|
RUKMINI BAI Vs. COMMISSIONER OF INCOME TAX
|
April 17, 2003 |
|
S C SAXENA Vs. UNION OF INDIA
|
January 22, 2003 |
|
S K IDDALGI Vs. M P ELECTRICITY BOARD
|
February 25, 2003 |
|
S K MUDDIN Vs. S K NAFEES
|
September 4, 2003 |
|
S K MURTI Vs. GOVIND PRASAD AGRAWAL
|
March 25, 2003 |
|
S N VERMA Vs. STATE OF MADHYA PRADESH
|
July 25, 2003 |
|
S P JAUHARI Vs. MADHYA PRADESH LAGHU UDYOG NIGAM MARYADIT
|
March 20, 2003 |
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S V INDUSTRIES Vs. SECRETARY ENGINEERING MAZDOOR SANGH
|
January 2, 2003 |
|
S.C. SHARMA Vs. BHARAT HEAVY ELECTRICAL LTD., BHOPAL
|
August 6, 2003 |
|
S.P. ANAND Vs. UNION OF INDIA
|
October 20, 2003 |
|
S.V. SHRIVASTAVA Vs. NEPA MILLS LTD
|
August 8, 2003 |
|
SAADAT MOHAMMAD KHAN Vs. STATE OF M P
|
January 14, 2003 |
|
SAADAT MOHAMMAD KHAN & ORS. Vs. STATE OF M.P. & ORS.
|
January 4, 2003 |
|
Sabina Khan Vs. Dean, Netaji Subhash Chandra Bose Medical College, Jabalpur
|
August 6, 2003 |
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SABIR MOHAMMAD QURESHI Vs. ANIL KUMAR KALRA
|
February 6, 2003 |
|
SACHIV KRISHI UPAJ MANDI SAMITI Vs. ADITYA S/O BAIJNATH SHUKLA
|
February 4, 2003 |
|
SACHIV KRISHI UPAJ MANDI SAMITI Vs. KALYAN SINGH
|
January 17, 2003 |
|
SACHIV, KRISHI UPAJ MANDI SAMITI, SANAWAD Vs. MAHENDRA KUMAR AND ANR.
|
September 22, 2003 |
|
Sadashiv Joshi Vs. State of M.P.
|
January 17, 2003 |
|
SADASHIV SHIVRAM GARUD Vs. FOOD CORPORATION OF INDIA
|
April 25, 2003 |
|
SADHNA UPADHYAYA Vs. STATE OF M.P.
|
April 7, 2003 |
|
SAGAR SAMIR PRODUCTION Vs. BANK OF INDIA
|
January 2, 2003 |
|
SAGARBAI Vs. URMILABAI JAISWAL
|
November 12, 2003 |
|
SAGARMAL BHANDARI Vs. RAJENDRA KUMAR
|
December 5, 2003 |
|
SAGARMAL JAIN Vs. STATE OF M P
|
November 10, 2003 |
|
SAHELIBAI WD/O ONKARLALJI Vs. KHYALIRAM S/O NANURAM AND OTHERS
|
March 31, 2003 |
|
SAHIBLAL Vs. STATE OF M P
|
January 14, 2003 |
|
SAI DEVELOPERS Vs. SANJAY KUMAR
|
August 11, 2003 |
|
SAJJAN Vs. STATE OF M P
|
December 4, 2003 |
|
SAJJAN SHARMA Vs. RETURNING OFFICER
|
September 29, 2003 |
|
SAKHI GOPAL AGRAWAL Vs. STATE OF M P
|
August 29, 2003 |
|
SAKHI GOPAL AGRAWAL & ORS. Vs. STATE OF M.P. & ORS.
|
August 28, 2003 |
|
SALIM Vs. DISTRICT MAGISTRATE UJJAIN
|
January 30, 2003 |
|
SALONI BUILDERS (PVT.) LTD Vs. M.P. STATE ELECTRICITY BOARD
|
September 15, 2003 |
|
SAMBHAJIRAO Vs. VIMLESH KUMARI KULSHRESTHA
|
March 27, 2003 |
|
SANDHYA Vs. NAVI MOHAMMAD
|
December 12, 2003 |
|
SANDHYA DUBEY Vs. SHYAM KUMAR
|
June 26, 2003 |
|
SANDHYA SHARMA Vs. RAVI SHARMA
|
April 14, 2003 |
|
SANGEETA Vs. VIVEK SHRIVASTAVA
|
November 24, 2003 |
|
SANJAY DHANUKA Vs. M P STATE FINANCIAL CORPORATION
|
April 8, 2003 |
|
SANJAY KUMAR Vs. SUBODH MANDVIKAR
|
January 23, 2003 |
|
SANJAY KUMAR GUPTA Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
|
May 7, 2003 |
|
SANJAY MISHRA Vs. STATE OF MADHYA PRADESH
|
April 21, 2003 |
|
SANJAY RICHHARIA Vs. DIRECTOR INDIAN OIL CORPORATION LTD
|
May 12, 2003 |
|
SANJAY SHRIVASTAVA Vs. SURENDRA KUMAR SONI
|
January 16, 2003 |
|
SANJEEV PARASHAR Vs. MITHELESH KUMAR
|
February 20, 2003 |
|
SANTLAL KHERA Vs. UNION OF INDIA
|
April 16, 2003 |
|
SANTOSH Vs. STATE OF M P
|
July 16, 2003 |
|
SANTOSH Vs. STATE OF M P
|
March 20, 2003 |
|
SANTOSH Vs. MURARILAL
|
August 27, 2003 |
|
SANTOSH KUMAR Vs. SHANTI BAI
|
August 29, 2003 |
|
SANTOSH MISHRA Vs. CENTRAL BANK OF INDIA
|
February 13, 2003 |
|
SANTOSH NEMA Vs. PUNJAB NATIONAL BANK
|
April 30, 2003 |
|
SANTOSH SOLANKI Vs. M P STATE CIVIL SUPPLIES CORPORATION LTD
|
January 8, 2003 |
|
SARASWATI Vs. SOORAJ PRASAD
|
May 13, 2003 |
|
SARASWATI TRIPATHI Vs. STATE OF M P
|
March 7, 2003 |
|
SARASWATIBAI ALIAS SARITABAI Vs. RAMSHANKER
|
May 8, 2003 |
|
SARDAR GURUCHARAN SINGH Vs. MAHENDRA SINGH
|
November 14, 2003 |
|
SARITA AGNIHOTRI Vs. STATE OF M.P.
|
March 12, 2003 |
|
SARVODAYA MAHILA GRAH NIRMAN SAHKARI SAMITI, BURHANPUR, DISTT. KHANDWA (MP.) Vs. MUNICIPAL CORPORATION, BURHANPUR, DISTT. KHANDWA (MP.) AND ORS.
|
June 30, 2003 |
|
SATISH Vs. LATIF KHAN
|
May 5, 2003 |
|
SATISH KUMAR UPADHYAYA Vs. STATE OF MADHYA PRADESH
|
July 29, 2003 |
|
SATISH PATEL Vs. PUSIA BAI
|
September 15, 2003 |
|
SATYA NARAYAN PANDEY Vs. STATE OF M P
|
October 30, 2003 |
|
SATYABHAN PATEL Vs. STATE OF M.P.
|
April 25, 2003 |
|
SATYANARAYAN Vs. OPIUM AND ALCOLOID
|
March 31, 2003 |
|
SATYAWATI SHARMA Vs. KRISHNA SHARMA
|
November 20, 2003 |
|
SATYENDRA KUMAR GAUTAM Vs. STATE OF M P
|
May 2, 2003 |
|
SATYENDRA SINGH Vs. STATE OF M.P.
|
September 8, 2003 |
|
SATYENDRA SINGH Vs. STATE OF MP
|
November 14, 2003 |
|
SAVITRI SINGH Vs. STATE OF M P
|
April 23, 2003 |
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SAYEED ALIAS ASLAM Vs. STATE OF M P
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August 14, 2003 |
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SECRETARY KRISHI UPAJ MANDI SAMITI, DAMOH Vs. LABOUR COURT, SAGAR
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August 27, 2003 |
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SEEMA ARORA Vs. DINESH KUMAR ARORA
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November 19, 2003 |
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SEEMUPADHYAYA Vs. AJAY UPADHYAYA
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January 30, 2003 |
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SEETA CHARAN BANWARI Vs. M P RAJYA BHUMI VIKAS NIGAM
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July 30, 2003 |
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SEETARAM Vs. COLLECTOR
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January 13, 2003 |
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SENGHAL JOSHI Vs. STATE OF M P
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April 30, 2003 |
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SERBJEET BHATIA Vs. GOC-IN-C, HQ CENTRAL COMMAND, LUCKNOW
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January 9, 2003 |
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SHAHJAHAN BEGUM Vs. LAKHAN PRATAP SINGH
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January 10, 2003 |
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SHAIKH ISRAJ Vs. REKHA
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October 1, 2003 |
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SHAILESWAR ROY CHOWDHURY Vs. UNION OF INDIA
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April 7, 2003 |
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SHAITAN SINGH Vs. STATE OF MP
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November 20, 2003 |
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SHAKUN SHIVHARE Vs. DHARAMRAJ
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April 17, 2003 |
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SHAKUNTALABAI Vs. NEW INDIA ASSURANCE CO LTD
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July 11, 2003 |
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SHAMBHAU Vs. DAULAT RAM
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January 20, 2003 |
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SHAMSHAD BEGUM Vs. ANWARULHAQ QURESHI
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October 9, 2003 |
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SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
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August 25, 2003 |
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SHANKARLAL Vs. STATE OF M P
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February 3, 2003 |
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SHANTABAI Vs. STATE OF M P
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January 30, 2003 |
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SHANTI DEVI Vs. R.N. SINGH
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March 25, 2003 |
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SHANTI DEVI AGARWAL Vs. V H LULLA
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July 7, 2003 |
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SHANTILAL Vs. GEETA BAI
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February 18, 2003 |
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SHANTILAL BUM BUM Vs. STATE OF M P
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January 3, 2003 |
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SHANTILAL CHHOTELAL AND COMPANY Vs. BETA NAPTHOL LIMITED
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January 22, 2003 |
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SHASHIKANT BEDEKAR Vs. INDORE PARASPAR SAHAKARI BANK LTD
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January 14, 2003 |
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SHASTRI R K Vs. KENDRIYA VIDYALAYA SANGTHAN
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January 22, 2003 |
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SHEHZAD KHAN Vs. OSWAL SAMAJ
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August 21, 2003 |
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SHEHZAD KHAN Vs. SHRI OSWAL SAMAJ
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August 2, 2003 |
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SHEIKH AMIR Vs. COLLECTOR
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March 24, 2003 |
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SHEIKH BASHIR Vs. STATE OF M P
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February 13, 2003 |
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SHEIKH RAMZAN Vs. NATIONAL INSURANCE CO LTD
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July 22, 2003 |
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SHEIKH SAMI Vs. AHFAJ
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November 27, 2003 |
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SHEKHAR BHARGAVA Vs. INDORE MUNICIPAL CORPORATION
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July 10, 2003 |
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SHEONATH PRASAD Vs. SARAN PAL JEET SINGH TULSI AND OTHERS
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May 15, 2003 |
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SHER KHAN Vs. BABOO KHAN
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October 13, 2003 |
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SHESH RAO Vs. STATE OF M P
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November 29, 2003 |
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SHIPRA SHIVKUMAR YADAV Vs. MAKHANLAL CHATURVEDI RASHTRIYA VISHWAVIDYALAYA
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September 1, 2003 |
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SHISHUPAL SINGH Vs. DISTRICT MAGISTRATE
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December 10, 2003 |
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SHIV KUMAR Vs. YAGYABHAN
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January 20, 2003 |
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SHIVA Vs. CHANDER MOHAN
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July 30, 2003 |
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SHIVANAND BHARTI Vs. STATE OF MP
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June 30, 2003 |
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SHIVNARAYAN Vs. LAXMINARAYAN
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March 6, 2003 |
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SHIVRAJ BAI Vs. SHYAMLAL
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August 21, 2003 |
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SHOBHNATH Vs. STATE OF MADHYA PRADESH
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August 25, 2003 |
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SHOJI Vs. STATE OF MP
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September 1, 2003 |
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SHRAMADHAM UCHACHATAR MADHYAMIK VIDYALAYA SANCHALAN SAMITI Vs. STATE OF MADHYA PRADESH
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January 8, 2003 |
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SHRI GANESH BAL VIDYALAYA HIGH SCHOOL KHARGOON, RAISEN Vs. STATE OF M.P. & ORS.
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February 6, 2003 |
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SHRIKRISHAN SHRIVASTAVA Vs. STATE OF MP
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September 3, 2003 |
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SHRIKRISHNA GUPTA Vs. STATE OF M P
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January 2, 2003 |
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SHRINIWAS FERTILISERS LIMITED Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
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January 10, 2003 |
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SHRINIWAS FERTILISERS LTD Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
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February 28, 2003 |
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SHRISH AGRAWAL Vs. STATE OF M P
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March 10, 2003 |
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Shrish Agrawal Vs. State of M.P.
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October 3, 2003 |
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SHUBHKARAN Vs. STATE OF MADHYA PRADESH
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September 26, 2003 |
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SHYAM NARAYAN Vs. UNION OF INDIA
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July 28, 2003 |
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SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
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July 24, 2003 |
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SHYAMABAI Vs. ISLOOP
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February 18, 2003 |
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SHYAMLAL Vs. MUNNASINGH
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February 18, 2003 |
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SIDDH INDUSTRIES Vs. UNION BANK OF INDIA
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August 22, 2003 |
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SIKLA Vs. STATE OF M P
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January 27, 2003 |
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SITA RAM CHOWHAN Vs. STATE OF MADHYA PRADESH
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May 12, 2003 |
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SITABAI Vs. KAMLABAI
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November 5, 2003 |
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SITARAM Vs. SHYAMADEVI
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February 7, 2003 |
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SMT. PUSHPA BERRY Vs. SHRI MAHILA GRIH UDYOG LIJJAT PAPAD AND ANR.
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November 13, 2003 |
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SOMAJI Vs. SHANTILAL
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April 1, 2003 |
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SOMWATI Vs. PANKAJ KUMAR
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March 7, 2003 |
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SOMWATI TIWARI Vs. PEOPLE IN GENERAL
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January 8, 2003 |
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SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
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March 24, 2003 |
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SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
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April 14, 2003 |
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STATE Vs. BHAGIRATH
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January 28, 2003 |
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STATE BANK OF BIKANER AND JAIPUR Vs. INTEX CONTAINERS PVT LTD
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August 11, 2003 |
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STATE BANK OF INDIA Vs. AKEEL AHMAD KHAN
|
December 15, 2003 |
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STATE BANK OF INDORE Vs. BALAJI TRADERS
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February 5, 2003 |
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STATE BANK OF INDORE Vs. NISAR MOHAMMAD KHAN
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April 22, 2003 |
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STATE BANK OF INDORE BRANCH BHIND Vs. PARASHURAM VIDYALAYA SAMITI AND ORS.
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November 11, 2003 |
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STATE OF M P Vs. JAGANNATH LOHAR
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May 5, 2003 |
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STATE OF M P Vs. RAMESH PRASAD VERMA
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March 27, 2003 |
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STATE OF M P Vs. SHIV PRASAD
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July 7, 2003 |
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STATE OF M P Vs. JAMADAR
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January 28, 2003 |
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STATE OF M P Vs. S B S PARIHAR
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January 27, 2003 |
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STATE OF M P Vs. P B MENON
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January 22, 2003 |
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STATE OF M P Vs. PATIRAM
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January 21, 2003 |
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STATE OF M P Vs. SHIV PRASAD
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January 21, 2003 |
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STATE OF M P Vs. KARIA ALIAS KALLU
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January 13, 2003 |
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STATE OF M P Vs. GOVIND PRASAD
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January 16, 2003 |
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STATE OF M P Vs. FAKIR MOHAMMAD
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February 18, 2003 |
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STATE OF M P Vs. GAUTAM NAGAR HOUSING SOCIETY
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December 4, 2003 |
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STATE OF M P Vs. RAMBABU YADAV
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January 2, 2003 |
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STATE OF M P Vs. JAHANA
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June 23, 2003 |
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STATE OF M P Vs. NILENDRA PRATAP SINGH
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January 16, 2003 |
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STATE OF M P Vs. SIYARAM VERMA
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November 5, 2003 |
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STATE OF M P Vs. BANGUBAI
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November 25, 2003 |
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STATE OF M P Vs. KRISHNA DAS
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December 6, 2003 |
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STATE OF M P Vs. PHOOL SINGH
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January 28, 2003 |
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STATE OF M.P Vs. RAJARAM S/O KALURAM KHATI
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March 11, 2003 |
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STATE OF M.P Vs. KU. RAJIYA VANO AND OTHERS
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March 21, 2003 |
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STATE OF M.P. Vs. BABULAL
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January 8, 2003 |
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State of M.P. Vs. N.K. Vaidya
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June 30, 2003 |
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STATE OF M.P. Vs. A.K. BATRA
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April 1, 2003 |
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STATE OF M.P. & ANR. Vs. DR. SURESH CHANDRA SAXENA & ANR.
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July 18, 2003 |
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STATE OF M.P. AND OTHERS Vs. BADRI LAL AND ANOTHER
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January 15, 2003 |
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STATE OF MADHYA PRADESH Vs. HISAMUDDIN
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December 18, 2003 |
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STATE OF MADHYA PRADESH Vs. M K CHATURVEDI
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December 16, 2003 |
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STATE OF MADHYA PRADESH Vs. SHANTIBAI
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November 27, 2003 |
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STATE OF MADHYA PRADESH Vs. RAMCHARAN
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September 25, 2003 |
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STATE OF MADHYA PRADESH Vs. JAY SINGH
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October 16, 2003 |
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STATE OF MADHYA PRADESH Vs. MAYANK PANDEY
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October 17, 2003 |
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STATE OF MADHYA PRADESH Vs. SIYARAM VERMA
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October 23, 2003 |
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STATE OF MADHYA PRADESH Vs. KAILASH CHANDRA AGRAWAL
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July 31, 2003 |
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STATE OF MADHYA PRADESH Vs. NANHELAL
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August 26, 2003 |
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STATE OF MADHYA PRADESH Vs. ROHIT SHIVHARE
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August 27, 2003 |
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STATE OF MADHYA PRADESH Vs. RAMBABU AGRAWAL
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August 28, 2003 |
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STATE OF MADHYA PRADESH Vs. JITENDRA S O RAJENDRA RATHOR
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February 20, 2003 |
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STATE OF MADHYA PRADESH Vs. VIVEK AGRAWAL
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February 25, 2003 |
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STATE OF MADHYA PRADESH Vs. BADRIPRASAD
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February 25, 2003 |
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STATE OF MADHYA PRADESH Vs. RAJIYA VANO
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March 26, 2003 |
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STATE OF MADHYA PRADESH Vs. DEEPAK SHARMA
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January 27, 2003 |
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STATE OF MADHYA PRADESH Vs. DASHRATH PRASAD
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January 23, 2003 |
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STATE OF MADHYA PRADESH Vs. SUNDARI BAI
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January 23, 2003 |
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STATE OF MADHYA PRADESH Vs. RAVINDRA
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January 28, 2003 |
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STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD
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July 17, 2003 |
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STATE OF MADHYA PRADESH Vs. JANGVALI SINGH
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May 16, 2003 |
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STATE OF MADHYA PRADESH Vs. ABDUL AJIJ
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June 23, 2003 |
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STATE OF MADHYA PRADESH Vs. FARIDA BANO
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April 3, 2003 |
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STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD.
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August 1, 2003 |
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STATE OF MP Vs. ALOK NIGAM
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February 5, 2003 |
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STATE OF MP Vs. MOHAMMED JAVED
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December 9, 2003 |
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STATE OF MP Vs. KALU
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September 30, 2003 |
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STATE OF MP Vs. BHAGADIYA
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April 24, 2003 |
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STATE OF MP. Vs. SURESH CHANDRA JAIN
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September 26, 2003 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. JAGGU
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June 25, 2003 |
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STEEL INGOTS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
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September 17, 2003 |
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STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
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June 30, 2003 |
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STEEL TUBES OF INDIA LTD Vs. TEHSILDAR
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January 20, 2003 |
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STI FINANCE LTD Vs. PREMIER INDUSTRIES INDIA LTD
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July 28, 2003 |
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STUTI AGRAWAL Vs. PROFESSIONAL EXAMINATION BOARD
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March 27, 2003 |
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SUBHADRA Vs. RAJENDRA PRASAD
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July 23, 2003 |
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Subhadrabai Vs. State of M.P.
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August 19, 2003 |
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SUBHAN SHAH Vs. M P WAKF BOARD BHOPAL
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March 13, 2003 |
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SUBHAN SHAH (DEAD) THROUGH L.RS. RAMJAN AND ORS. Vs. M.P. WAKF BOARD, BHOPAL & 2 ORS.
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February 18, 2003 |
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SUBHASH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
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August 22, 2003 |
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SUBHASH JAIN Vs. SHAILENDRA KUMAR MALAIYA
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December 4, 2003 |
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SUBHASH KHER Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR
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July 29, 2003 |
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SUDHARANI AGRAWAL Vs. SURENDRA
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May 16, 2003 |
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Sudhir Batham Vs. M.P. State Level Committee
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May 9, 2003 |
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SUGANBAI Vs. SUBHASH
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July 16, 2003 |
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SUGARABAI Vs. TATA INTERNATIONAL EXPORT LIMITED
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July 22, 2003 |
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SUGREEVA PRASAD DUBEY Vs. SITARAM DUBEY
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November 27, 2003 |
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SUJAN MAL Vs. UNION OF INDIA
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October 15, 2003 |
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SUKHDEO Vs. STATE OF M.P.
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October 22, 2003 |
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SUKHDEV Vs. RAJENDRA
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August 21, 2003 |
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SUKHDEV PRASAD VERMA Vs. PAPPAN KHAN ALIAS SHEIKH AMEEN
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May 26, 2003 |
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SUKHDEV S/O RAMKRISHNA DALAL Vs. STATE OF M.P.
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April 22, 2003 |
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SUKHDIN Vs. STATE OF M P
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May 2, 2003 |
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SUKHIYA BAI Vs. HARILAL
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February 20, 2003 |
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SUKKHO BAI Vs. JANAK RAJ
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March 10, 2003 |
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Sukumar Vs. Ratan Kumari
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November 20, 2003 |
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SUL INDIA LIMITED Vs. BANK OF INDIA
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September 11, 2003 |
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SULTAN SINGH Vs. M P CO OPERATIVE TRIBUNAL
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August 6, 2003 |
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SUMERA Vs. STATE OF MADHYA PRADESH
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April 1, 2003 |
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SUNDERLAL Vs. DALIRAM
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August 19, 2003 |
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SUNDERLAL Vs. STATE OF M P
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September 26, 2003 |
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SUNIL KUMAR RAI Vs. UNION OF INDIA
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April 24, 2003 |
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SUNIL PILLAI Vs. UNION OF INDIA
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January 17, 2003 |
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SUNIL SEHGAL Vs. CHHAYA SEHGAL
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July 22, 2003 |
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SUNITA Vs. PRIYA KUMAR
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March 31, 2003 |
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Sunita Vs. Priya Kumar
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March 25, 2003 |
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SURAJMAL Vs. SUNDERLAL
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March 31, 2003 |
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SURENDRA SINGH Vs. RECOVERY OFFICER
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February 19, 2003 |
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SURENDRA SINGH Vs. STATE OF MP
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January 9, 2003 |
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SURESH Vs. STATE OF MP
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January 17, 2003 |
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SURESH Vs. NEW INDIA ASSURANCE CO LTD
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May 1, 2003 |
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SURESH CHANDRA Vs. SATYA NARAYAN
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November 19, 2003 |
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SURESH CHANDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
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August 22, 2003 |
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SURESH KUMAR DAVANI Vs. SHASHIKANT AGRAWAL
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January 7, 2003 |
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Suresh Kumar Rawat Vs. Board of Secondary Education, M.P.
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August 4, 2003 |
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SURESH NARAYANAN Vs. STATE OF MADHYA PRADESH
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April 23, 2003 |
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SURESH R DAVE Vs. STATE OF MADHYA PRADESH
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January 3, 2003 |
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SURILA KHATRI Vs. STATE OF M P
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May 16, 2003 |
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SURYAKANT Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 28, 2003 |
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SURYANARAYAN Vs. SHYAM LAL VYAS
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July 1, 2003 |
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SUSHILA SHARMA Vs. CHINTAMAN SHARMA
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December 9, 2003 |
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SUTINDER PAL SINGH ARORA Vs. ASHOK KUMAR JAIN
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September 26, 2003 |
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T. GULAM NABI S/O HASANJI PINJARA AND OTHERS Vs. SAJJAN SINGH S/O RAGHU NATH SINGH AND OTHERS
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October 15, 2003 |
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TARA CHAUDHARY Vs. DISTINCT REALTY LTD
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June 23, 2003 |
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TARABAI Vs. RAHUL TRADING AND FINANCE CO
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April 8, 2003 |
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TARUNENDRA BAHADUR Vs. STATE OF MP
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March 25, 2003 |
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TEJ KHAN Vs. STATE OF MADHYA PRADESH
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May 19, 2003 |
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TEJUMAL Vs. RAM PRATAP JAISWAL
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April 16, 2003 |
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THAKURDEEN Vs. STATE OF M.P.
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October 9, 2003 |
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THAKURDEEN Vs. STATE OF M.P.
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April 23, 2003 |
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TOOFAN SINGH AND OTHERS Vs. STATE OF M. P.
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August 25, 2003 |
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TOWER ENGG WORKS Vs. UNION BANK OF INDIA
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July 28, 2003 |
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TRILOK SINGH Vs. KAWALJEET KAUR
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March 7, 2003 |
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TRILOKCHAND Vs. STATE OF M.P.
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December 6, 2003 |
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TRILOKINATH Vs. VINOD KUMAR
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April 22, 2003 |
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TULSI RAM Vs. MAHESH PATEL
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February 27, 2003 |
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TULSI RAM Vs. JAIVEERSINGH
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January 21, 2003 |
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UDAY SINGH Vs. STATE OF MP
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December 16, 2003 |
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UMASHANKAR NAMDEV Vs. STATE OF M P
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February 13, 2003 |
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UMASHANKAR TIWARI Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
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July 30, 2003 |
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UMESH KUMAR Vs. CHANDRAKRIPA
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February 27, 2003 |
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UNION OF INDIA Vs. A MOHAN RAO
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March 13, 2003 |
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UNION OF INDIA Vs. SATISH PATIDAR
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January 27, 2003 |
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UNION OF INDIA Vs. H B LALWANI
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January 8, 2003 |
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UNION OF INDIA Vs. ANIL KUMAR GROVER
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March 31, 2003 |
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UNION OF INDIA Vs. BHUPAT SINGH
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September 26, 2003 |
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Union of India Vs. A.K. Mishra
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December 10, 2003 |
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UNION OF INDIA AND OTHERS Vs. SMT. LEELA
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April 30, 2003 |
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UNITED INDIA INSURANCE CO LTD Vs. JHANJHAN
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May 6, 2003 |
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UNITED INDIA INSURANCE CO LTD Vs. KISHORILAL
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November 21, 2003 |
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UPENDRA SINGH Vs. JANPAD PANCHAYAT KALAPIPAL
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January 16, 2003 |
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URJA CABLES AND METALS PVT LTD Vs. UNION OF INDIA
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August 6, 2003 |
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URMILA MISHRA Vs. BHOLANATH YADAV
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January 9, 2003 |
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URMILA PATEL Vs. RAVINDRA PATEL
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March 26, 2003 |
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USHA DEVI Vs. VINOD KUMAR JAIN
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May 8, 2003 |
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USHA WADHAWA Vs. STATE OF M P
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April 25, 2003 |
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V CAN NETWORK P LTD Vs. HOME SECRETARY GOVT OF TAMIL NADU CHENNAI
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February 13, 2003 |
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V I S P PVT LTD Vs. COMMISSIONER OF INCOME-TAX
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July 21, 2003 |
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V K KAUL Vs. STATE OF M P
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November 11, 2003 |
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V K KAUL Vs. STATE OF M P
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August 1, 2003 |
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VADILAL CHEMICALS LTD Vs. YERK TECHNOCHEM PVT LTD
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June 23, 2003 |
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VAISHNAV DHARMIK PANCHAYAT Vs. SHANKAR LAL
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August 29, 2003 |
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VAN VIBHAG GRIH NIRMAN SAHAKARI SAMSTHA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
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August 5, 2003 |
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VARUN KUMAR Vs. CHHUNNA SIKARWAR
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October 13, 2003 |
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VIDYA DEVI Vs. MAYA BAI
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November 5, 2003 |
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VIDYARAM Vs. CENTRAL BANK OF INDIA
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May 9, 2003 |
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VIJAY BHADUR AND CHAMPALAL Vs. SURENDRA KUMAR
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January 21, 2003 |
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VIJAY DOMLE Vs. NAVNEETA DOMLE
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July 24, 2003 |
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VIJAY KARAN VERMA Vs. ABDUL NASEEM
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January 9, 2003 |
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VIJAY KUMAR Vs. SHABBIR
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July 7, 2003 |
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VIJAY KUMAR ARYA Vs. ASHOK RATHORE
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January 30, 2003 |
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VIJAY KUMAR GUPTA Vs. B G KHOSALE
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March 25, 2003 |
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Vijay Kumar Mishra Vs. Sanjay Rusia
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July 30, 2003 |
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VIJAY KUMAR PANDEY Vs. ASHOK LEYLANDS
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October 17, 2003 |
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VIJAY PANDA Vs. STATE OF M. P. AND OTHERS
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February 11, 2003 |
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VIJAY SINGH CHAUHAN Vs. STATE OF M P
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July 17, 2003 |
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VIJAY VYAS Vs. STATE OF M P
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September 18, 2003 |
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VIJAYENDRA JAIN Vs. SAATAL WOOLLEN PVT LIMITED
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January 22, 2003 |
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VIKAS GUPTA Vs. STATE OF MADHYA PRADESH
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May 6, 2003 |
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VIMLESH Vs. DIVISIONAL MANAGER, L.I.G. OF INDIA
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August 18, 2003 |
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VINOD AND ASSOCIATED Vs. STATE OF MADHYA PRTADESH
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March 10, 2003 |
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VINOD KUMAR Vs. JAGLAL
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April 29, 2003 |
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VINOD KUMAR KHATIK Vs. STATE OF M P
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January 29, 2003 |
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VINOD SEMVAL Vs. LAXMAN SINGH VERMA
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June 27, 2003 |
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VIRENDRA BAHADUR SINGH Vs. UNION OF INDIA
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June 24, 2003 |
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VIRENDRA SINGH Vs. STATE OF MP
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June 5, 2003 |
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VISHRAM SINGH Vs. STATE OF M.P.
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August 8, 2003 |
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VISHWANATH Vs. STATE
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November 11, 2003 |
|
VISHWANATH Vs. STATE OF MADHYA PRADESH
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March 4, 2003 |
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VISHWANATH PRASAD AGNIHOTRI Vs. M P STATE CO OPERATIVE DAIRY FEDERATION LTD
|
November 12, 2003 |
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VIVEK KATHAL Vs. DELHI SPECIAL POLICE ESTABLISHMENT CBI
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March 25, 2003 |
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VYSYA BANK LIMITED Vs. STATE OF M P
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January 14, 2003 |
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WALI MOHAMMED AND Vs. BATULBAI
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May 6, 2003 |
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WENANATH SEN AND OTHERS Vs. STATE OF M. P. AND ANOTHER
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March 10, 2003 |
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Y S SACHAN Vs. STATE OF MADHYA PRADESH
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August 5, 2003 |
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YASHODA DEVI & ANR. Vs. SUMAN
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October 31, 2003 |
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YASHWANT Vs. STATE OF M P
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May 26, 2003 |
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YASHWANT SHILPKAR Vs. SAMTA SHILPKAR
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January 29, 2003 |
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YASMIN Vs. RASHID BEG
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March 27, 2003 |
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YOGESH KUMAR GARG Vs. UNION OF INDIA
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February 20, 2003 |
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ZILA SAHAKARI KENDRIYA BANK Vs. STATE OF M P
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January 8, 2003 |
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ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MARYADIT Vs. VASUDEV GUPTA
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February 13, 2003 |
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ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MYDT Vs. PHOOL SINGH TANDESHWAR
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December 18, 2003 |
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Zitu Singh Vs. State of M.P.
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October 21, 2003 |