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(SIR) J.P. SRIVASTAVA & SONS, (RAMPUR) PVT. LTD. & ORS. Vs. M/S GWALIOR SUGAR CO. LTD. & ANR.
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May 15, 2002 |
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A B JOGLEKAR Vs. DEBTS RECOVERY TRIBUNAL
|
April 1, 2002 |
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A K KINRA Vs. STATE OF M P
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August 29, 2002 |
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A K SHRIVASTAVA Vs. UNION OF INDIA
|
May 14, 2002 |
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A N MISHRA Vs. M P STATE ROAD TRANS CORPN
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July 11, 2002 |
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AARTECH SOLONICS LIMITED Vs. DEBTS RECOVERY TRIBUNAL JABALPUR
|
April 17, 2002 |
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AARTI SINGH Vs. USHA KOL
|
November 15, 2002 |
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Aashi Enterprises Vs. State of M.P.
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January 25, 2002 |
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ABDUL GANI Vs. TIKAM
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May 14, 2002 |
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ABDUL HAMID Vs. KU GAZALA PARVEEN
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August 2, 2002 |
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ABDUL MAJID KHAN Vs. N M GEORGE
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April 4, 2002 |
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ABDUL RAHMAN SHEIKH Vs. STATE OF M P
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January 3, 2002 |
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ABHAY KUMAR GOENKA Vs. KISHAN SINGH
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December 25, 2002 |
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ABID ALI S O SAYYAD ALI Vs. STATE OF MADHYA PRADESH
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June 25, 2002 |
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ADARSH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF M P
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October 3, 2002 |
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ADIVASI KHANIJ AVAAM VANUPAJ UDYOG SAHAKARI SAMITI Vs. STATE OF M P
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April 3, 2002 |
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AFIFA SHERWANI Vs. NALANDA PUBLIC HIGHER SECONDARY SCHOOL
|
November 22, 2002 |
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AGHNU Vs. STATE OF M P
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April 29, 2002 |
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AGRAWAL WAREHOUSING AND LEASING LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2002 |
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AHALIYA BAI Vs. SARDAR BHAGAT SINGH
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August 2, 2002 |
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AHSISH SAXENA Vs. STATE OF MADHYA PRADESH
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August 8, 2002 |
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AJAY AND JEETU Vs. STATE
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September 23, 2002 |
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AJAY KUMAR TODY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 4, 2002 |
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AJAY RAJAN Vs. BHEL
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March 6, 2002 |
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AJAY SHRIVASTAVA Vs. STATE THROUGH P.S. SIMGA
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August 29, 2002 |
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AJIJ KHAN Vs. STATEV OF M P
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July 17, 2002 |
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AJIT ALIAS BHURIYA Vs. STATE OF M P
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July 11, 2002 |
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Ajit Singh Vs. State of M.P.
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October 10, 2002 |
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AKBAR MOHD KHAN Vs. STATE OF MADHYA PRADESH
|
February 4, 2002 |
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AKBAR MOHD KHAN Vs. STATE OF M P
|
April 24, 2002 |
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ALAKH PRAKASH Vs. JANKI PRASAD
|
September 25, 2002 |
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ALLAHABAD BANK Vs. SURENDRA KUMAR MISHRA
|
October 21, 2002 |
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ALLAHABAD BANK KATNI Vs. M P E B JABALPUR
|
April 17, 2002 |
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AMANAT ALI Vs. STATE OF MP
|
April 18, 2002 |
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AMAR CHAND BAWARIA Vs. UNION OF INDIA & ORS.
|
July 4, 2002 |
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AMAR KUMAR CHOURASIA Vs. STATE TRANSPORT AUTHORITY GWALIOR & ORS.
|
August 29, 2002 |
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AMAR SINGH Vs. STATE OF M P
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August 28, 2002 |
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AMARLAL KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
|
November 13, 2002 |
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AMARSINGH Vs. M P STATE CO OPERATIVE MARKETING FEDERATION
|
August 6, 2002 |
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AMBIKA CHARAN AWASTHY Vs. STATE OF M P
|
March 22, 2002 |
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AMEER KHAN Vs. STATE OF M P
|
April 29, 2002 |
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AMIL HAKIMUDDIN Vs. ABBAS HUSAIN
|
January 2, 2002 |
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AMIT TRADERS Vs. STATE OF M.P.
|
May 10, 2002 |
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AMRAT Vs. THAGIBAI
|
September 4, 2002 |
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AMRIT SINGH YADAV Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 1, 2002 |
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AMRITLAL S/O VEERJI PATEL Vs. STATE OF M.P.
|
July 19, 2002 |
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ANAND ASRANI Vs. ROSHNI ALIAS TULSIDEVI ASRANI
|
May 16, 2002 |
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ANAND KUMAR JAIN Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM BHOPAL
|
January 28, 2002 |
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ANAND PRATAP SINGH Vs. STATE OF M P
|
September 12, 2002 |
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ANAND SHRIVASTAVA Vs. STATE OF M P
|
July 5, 2002 |
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ANANGPAL SINGH Vs. MPSRTC
|
November 20, 2002 |
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ANGAD ELECTRONICS METHODIST CENTRE NAPIER TOWN JABALPUR Vs. CHANDRA SHEKHAR SINGH
|
February 5, 2002 |
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ANIL GARG Vs. WESTERN COALFIELDS LTD
|
August 5, 2002 |
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ANIL KUMAR GROVER Vs. UNION OF INDIA
|
September 19, 2002 |
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ANIL KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
|
April 30, 2002 |
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ANIL KUMAR VERMA Vs. THE CONTROLLER PROFESSIONAL EXAMINATION BOARD
|
July 24, 2002 |
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ANJUMAN ISLAMIA TRUST Vs. STATE OF M.P. AND OTHERS
|
May 7, 2002 |
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ANOKHIBAI Vs. BAGDOO
|
January 29, 2002 |
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ANOKHILAL Vs. BHERUSINGH
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August 13, 2002 |
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ANOOP KUMAR SHRIVASTAVA Vs. STATE OF M P
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March 22, 2002 |
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ANWAR SHEIKH Vs. KESHAVRAO
|
February 14, 2002 |
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ARAGE Vs. DAMMU
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November 21, 2002 |
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ARCHANA KUMAR Vs. BHANU KUMAR JAIN
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December 19, 2002 |
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ARJUN SINGHAL Vs. PUSHPA KARWAL
|
September 26, 2002 |
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ARUN Vs. BALVINDER SINGH
|
December 4, 2002 |
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ARUN DIXIT Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LTD
|
February 12, 2002 |
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ARUN KUMAR Vs. GULABBAI
|
September 9, 2002 |
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ARUN KUMAR SHARMA Vs. STATE OF M P
|
April 17, 2002 |
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Arvind Dixit Vs. Director General of Police, M.P.
|
January 4, 2002 |
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ARVIND KUMAR SAHU Vs. STATE OF M P
|
May 8, 2002 |
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ARVIND SOOD Vs. ROOPALI
|
August 27, 2002 |
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ARVIND UPADHYAYA Vs. STATE OF M P
|
August 13, 2002 |
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ASGAR ALI Vs. IBRAHIM
|
May 2, 2002 |
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ASHA QURESHI Vs. AFAQ QURESHI
|
May 17, 2002 |
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ASHARAM Vs. STATE OF MP
|
July 16, 2002 |
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ASHISH KUMAR Vs. LEELA BAI
|
February 7, 2002 |
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ASHISH RAI AND OTHERS Vs. GOVT. ENGINEERING COLLEGE, JABALPUR AND OTHERS
|
December 19, 2002 |
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ASHISH SAXENA Vs. STATE OF MP
|
August 8, 2002 |
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ASHOK JAYANT Vs. STATE OF M P
|
December 4, 2002 |
|
ASHOK KUMAR Vs. STATE OF M P
|
February 8, 2002 |
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ASHOK KUMAR Vs. STATE OF M.P. AND ANR.
|
October 11, 2002 |
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ASHOK KUMAR GUPTA Vs. STATE OF M P
|
April 8, 2002 |
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ASHOK KUMAR RAWAT Vs. STATE OF M P
|
April 30, 2002 |
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ASHOK KUMAR TRIPATHI Vs. JANPAD PANCHAYAT
|
April 22, 2002 |
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ASHOK LALWANI Vs. MUNICIPAL CORPORATION JABALPUR
|
September 13, 2002 |
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ASHOK PHARMACEUTICALS Vs. CEGAT
|
July 17, 2002 |
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ASHOK SAHKARI GRIH NIRMAN SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
|
July 10, 2002 |
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ASIAN PAINTS INDIA LTD Vs. COMMISSIONER SALES TAX M P INDORE
|
February 13, 2002 |
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ASIAN PAINTS INDIA LTD Vs. COMMISSIONER SALES TAX
|
January 8, 2002 |
|
Asma Nasir Vs. State of M.P.
|
March 26, 2002 |
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ASSOCIATION OF PUNJAB NATIONAL BANK EMPLOYEES Vs. DY GENERAL MANAGER PUNJAB NATIONAL BANK
|
June 25, 2002 |
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ATMARAM DARYANI Vs. STATE OF M P
|
July 24, 2002 |
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ATUL RANE Vs. UNION OF INDIA
|
July 23, 2002 |
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ATYABHAMA BAI Vs. ANIL KUMAR
|
July 4, 2002 |
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AVANTIBAI Vs. HIRALAL
|
December 12, 2002 |
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AVAS RAHAT GRAH SAHAKARI SAMITI Vs. STATE OF M P
|
April 1, 2002 |
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AWADESH NARAIN MISHRA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
July 11, 2002 |
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AWADHESH PRASAD Vs. STATE OF M P
|
March 13, 2002 |
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B D DUBEY Vs. STATE OF M P
|
July 12, 2002 |
|
BABARIYA Vs. STATE OF M P
|
July 19, 2002 |
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BABITA ALIAS SUSHAMA Vs. SANTOSH
|
March 27, 2002 |
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BABOO LAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2002 |
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BABU ALI Vs. STATE OF MADHYA PRADESH
|
July 15, 2002 |
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BABU KHAN Vs. R D S AHLUWALIA
|
September 24, 2002 |
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BABUL ALIAS MOHAMMED HUSSAIN Vs. RAMCHANDRA
|
January 3, 2002 |
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BABULAL Vs. SHIVKANTBAI
|
May 16, 2002 |
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BABULAL Vs. MANSUR AHMED ANSARI
|
April 30, 2002 |
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BABULAL BAIGA Vs. STATE OF M P
|
February 18, 2002 |
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BABULAL PARIHAR Vs. RAJU @ RAJESH & ORS.
|
April 9, 2002 |
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BADRILAL Vs. RADHEYSHYAM
|
July 17, 2002 |
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BALA SAHAB Vs. YUGALKISHORE
|
July 16, 2002 |
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BALMIKI KACHHI Vs. MUNICIPAL CORPORATION JABALPUR
|
January 11, 2002 |
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BALRAM KIRAR Vs. RAMKRISHNA
|
January 23, 2002 |
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BANK OF INDIA Vs. ASHOK
|
January 25, 2002 |
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BANSAL BROTHERS Vs. INDIAN OIL CORPORATION LTD
|
April 10, 2002 |
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BANTI ALIAS NEMICHAND Vs. STATE OF MP
|
October 3, 2002 |
|
BARELAL SAHU Vs. STATE OF M P
|
April 18, 2002 |
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BASANT KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 9, 2002 |
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BASANT KUMAR AGRAWAL Vs. COMMISSIONER MUNICIPAL CORPORATION
|
September 12, 2002 |
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BASANT KUMAR JAIN Vs. SUB DIVISIONAL OFFICER
|
June 27, 2002 |
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BENI LAL BAMNEY Vs. UNION OF INDIA AND OTHERS
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May 2, 2002 |
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BETU Vs. STATE OF MADHYA PRADESH
|
February 12, 2002 |
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BHAGWAN DAS Vs. COLLECTOR OF STAMPS and DISTRICT REGISTRAR
|
August 7, 2002 |
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BHAGWAN DAS Vs. STATE OF M P
|
October 28, 2002 |
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BHAGWANDEEN SHARMA Vs. STATE OF M P
|
October 31, 2002 |
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BHAGWANIYA BAI Vs. GOVIND NAI
|
October 11, 2002 |
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BHAGWANTIBAI Vs. STATE OF M P
|
August 13, 2002 |
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BHAILAL Vs. RAM KUMAR
|
November 27, 2002 |
|
BHAIRO SINGH Vs. STATE OF M P
|
March 4, 2002 |
|
Bhaiyaji @ Udayram Vs. State of M.P.
|
July 31, 2002 |
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BHAIYALAL PANTHI Vs. STATE OF M P
|
February 18, 2002 |
|
BHAJANLAL KAHAR Vs. STATE OF M P
|
September 16, 2002 |
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BHAN SINGH BHADORIA Vs. STATE OF M P
|
April 11, 2002 |
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BHAN SINGH LODHI Vs. STATE OF M P
|
October 25, 2002 |
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BHANTABAI Vs. SUB DIVISIONAL OFFICER
|
October 31, 2002 |
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BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF MADHYA PRADESH
|
May 9, 2002 |
|
BHARAT SINGH Vs. STATE OF M P
|
May 17, 2002 |
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BHARAT SINGH JADAUN Vs. STATE OF MP
|
August 28, 2002 |
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BHAROSA Vs. SAJJAD HUSSAIN
|
March 13, 2002 |
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BHAROSILAL Vs. RIHAN AHMED
|
February 28, 2002 |
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BHASKAR INDUSTRIES LTD Vs. AJIT SINGH
|
January 16, 2002 |
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BHIKAMCHAND Vs. JAGDISH ALIAS MANOJ
|
February 19, 2002 |
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BHOGI RAM Vs. SHAITAAN SINGH SIKARWAAR
|
November 20, 2002 |
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BHOGIRAM Vs. ESHAN KHAN
|
August 27, 2002 |
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BHOLA Vs. SECRETARY DEPTT OF HOME GOVT OF M P BHOPAL
|
July 4, 2002 |
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BHOPAL CO OPERATIVE WHOLESALE CONSUMER STORES LTD Vs. M P CO OPRATIVE TRIBUNAL BHOPAL
|
March 8, 2002 |
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BHOPAL DEVELOPMENT AUTHORITY Vs. SMT. FARZANA HABIB AND OTHERS
|
May 17, 2002 |
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BHURASINGH Vs. ANIL KUMAR ARORA
|
April 11, 2002 |
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BIHARI Vs. STATE OF M P
|
August 6, 2002 |
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BIHARI LAL SONI Vs. STATE OF M.P. AND OTHERS
|
June 27, 2002 |
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BIJERAM Vs. MANGUDAS
|
April 30, 2002 |
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BIRBHADRA SINGH PARIHAR Vs. STATE OF M. P. AND OTHERS
|
March 18, 2002 |
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BIRJU Vs. LAXMAN SINGH
|
April 2, 2002 |
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BRIJ BIHARI PATEL & ANR. Vs. STATE OF M.P.
|
February 21, 2002 |
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BRIJESH SINGH Vs. GOVT OF MP MP INDUSTRIES DEPTT
|
May 13, 2002 |
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BRIJKISHORE GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD., AND OTHERS
|
March 20, 2002 |
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BRIJMOHAN Vs. STATE OF M P
|
November 12, 2002 |
|
Brijmohan Bhasin Vs. Anupam Kumar Verma
|
January 10, 2002 |
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BRIJRAJ JOSHI Vs. NAGAR PALIKA NIGAM UJJAIN
|
September 11, 2002 |
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BURHANPUR MUNICIPAL CORPORATION Vs. IKBAL HUSSAIN
|
October 3, 2002 |
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BUTTI Vs. GULAB CHAND PANDEY
|
February 11, 2002 |
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CAPITAL ROADWAYS AND FINANCE Vs. STATE TRANSPORT
|
November 12, 2002 |
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CENTRAL BANK OF INDIA INDORE Vs. DURGA CONFECTIONERY WORKS INDORE
|
January 2, 2002 |
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CENTRAL BUREAU OF NARCOTICS Vs. DHANNA
|
June 25, 2002 |
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CENTRE OF INDIAN TRADE UNION Vs. STATE OF MADHYA PRADESH
|
January 2, 2002 |
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CENTURY TEXTILE AND INDUSTRIES LTD Vs. UNION OF INDIA
|
November 22, 2002 |
|
CHAIN SINGH Vs. STATE OF M.P.
|
April 18, 2002 |
|
CHAIN SINGH Vs. MAJID
|
May 10, 2002 |
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CHAKRA PANI MISHRA Vs. KRISHNA
|
May 9, 2002 |
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CHAKRESH JAIN Vs. NATHURAM
|
February 5, 2002 |
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CHAKRESH KUMAR MODI Vs. KAMLA KHARE
|
October 25, 2002 |
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CHAMPA BAI Vs. GOPILAL MEENA
|
April 5, 2002 |
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CHAND GROVER Vs. SUNIL KUMAR GROVER
|
March 13, 2002 |
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CHAND KHAN Vs. STATE OF M P
|
October 9, 2002 |
|
CHANDA BAI Vs. MOTI
|
May 9, 2002 |
|
CHANDA JAIN Vs. MUNNA KHAN
|
October 4, 2002 |
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CHANDAN SINGH Vs. ANGREJ SINGH
|
May 13, 2002 |
|
CHANDERSINGH Vs. STATE OF M P
|
December 5, 2002 |
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CHANDRA BHUSHAN Vs. VIRENDRA & ANR.
|
May 7, 2002 |
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CHANDRA PAL SINGH PUNDHIR Vs. M P BOARD OF SECONDARY EDUCATION
|
July 18, 2002 |
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CHANDRA SHEKHAR Vs. STATE OF MP
|
September 2, 2002 |
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CHANDRABHAN SISODIA Vs. GENERAL MANAGER PERSONAL AND SERVICES WING
|
July 24, 2002 |
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CHANDRADEV Vs. AMAR SINGH CHAUHAN
|
January 21, 2002 |
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CHANDRAKALABAI Vs. BHAGWAN SINGH
|
April 8, 2002 |
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CHANDRAKANT AMBANI Vs. INDER RAJ KHANNA
|
January 10, 2002 |
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CHANDRAKANTA Vs. ASHOK KUMAR
|
April 18, 2002 |
|
Chandrawati Vs. Vijay Rajkumari
|
February 13, 2002 |
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CHARAN SINGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 1, 2002 |
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CHAUDHARY BUILDERS Vs. ASSTT. CIT
|
March 18, 2002 |
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CHEKKA RAMA GOPAL Vs. BOARD OF DIRECTORS M P STATE CIVIL SUPPLIES CORPORATION LTD
|
October 7, 2002 |
|
CHETAK CONSTRUCTIONS LIMITED INDORE Vs. OM PRAKASH
|
July 25, 2002 |
|
CHHABILERAM Vs. STATE OF M P
|
August 5, 2002 |
|
CHHATAR SINGH Vs. SUB DIVISIONAL OFFICER
|
August 10, 2002 |
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CHHATRAPAL Vs. M P STATE ROAD TRANSPORT CORPORATION
|
February 13, 2002 |
|
Chhattisgarh Trading Co. Vs. Madras Fertilizers Ltd.
|
April 12, 2002 |
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CHHOTA BHAI JETHA BHAI Vs. MUNICIPAL CORPORATION SAGAR
|
August 29, 2002 |
|
CHIEF ENGINEER, P.W.D., GWALIOR & ORS. Vs. SAFIQ REHMAN & ORS.
|
June 25, 2002 |
|
CHIMANLAL RAWAL Vs. ASLAM
|
April 2, 2002 |
|
CHIMMAN Vs. MUNICIPAL COUNCIL MORENA
|
October 11, 2002 |
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CHOURASIA MEDICAL STORES, CHHATARPUR Vs. STATE OF M.P.
|
July 25, 2002 |
|
CHUNNI LAL Vs. STATE OF M.P.
|
July 9, 2002 |
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COMMISSIONER CENTRAL EXCISE Vs. BRANCH MANAGER INDUSIND BANK LTD
|
September 11, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. DHAR ISPAT PVT LTD
|
August 7, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE PLASTICS P LTD
|
July 18, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. NAND MANAHOR AGENCIES
|
July 16, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN CLOTH STORES
|
July 10, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. MAKHIJA CONSTRUCTION COMPANY
|
March 14, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LIMITED
|
March 14, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES I LIMITED
|
March 14, 2002 |
|
COMMISSIONER OF INCOME-TAX Vs. VIJAYKUMAR RAJENDRAKUMAR AND CO
|
July 17, 2002 |
|
COMMISSIONER OF INCOME-TAX Vs. M P STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
September 13, 2002 |
|
COMMISSIONER OF SALES TAX Vs. SURANA TRADERS
|
June 26, 2002 |
|
COMMISSIONER OF WEALTH TAX Vs. DEVSHREE CINEMA
|
August 12, 2002 |
|
CONTROLLER OF ESTATE DUTY Vs. H H MAHARANI MRUNALINIDEVI PUAR
|
June 25, 2002 |
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COSPAR TRADING PVT. LTD. Vs. IDBI BANK LTD.
|
March 27, 2002 |
|
CUNSTOCOM ELECTRONICS (I) LTD. Vs. STATE OF M. P. AND ANOTHER
|
July 8, 2002 |
|
DADU Vs. STATE OF M P
|
April 3, 2002 |
|
DADU ALIAS INDRAKA Vs. STATE OF MADHYA PRADESH
|
August 21, 2002 |
|
DAR UL ULOOM KADRIA HABIBIA Vs. MADARSA DAR UL ULOOM KADRIA HABIBIA
|
January 11, 2002 |
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DARIAV SINGH VERMA Vs. L I C
|
January 2, 2002 |
|
DAVINDER Vs. INDERJIT
|
July 4, 2002 |
|
DAYAL LAMINATES PVT. LTD. Vs. CEGAT AND CCE
|
June 24, 2002 |
|
DAYANAND Vs. JAGESHWAR & 8 ORS.
|
April 23, 2002 |
|
DEEN DAYAL SONI Vs. PANCHO BAI
|
February 11, 2002 |
|
Deepak Vs. Tanuja
|
November 11, 2002 |
|
DEEPAK SHUKLA Vs. SAVITA SHUKLA
|
August 16, 2002 |
|
DEEVAN ARJUN SINGH Vs. STATE
|
October 18, 2002 |
|
DEO JANKI RAMAN MANDIR TRUST Vs. STATE OF M P
|
August 23, 2002 |
|
DEVENDRA Vs. J M F C MHOW DISTT INDORE
|
February 18, 2002 |
|
DEVENDRA KUMAR Vs. STATE OF M.P.
|
January 23, 2002 |
|
DEVENDRA KUMAR SHUKLA AND OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
|
September 3, 2002 |
|
DEVENDRA KUMAR SURANA Vs. LALIT PORWAL
|
May 3, 2002 |
|
DEVI SINGH RAJPOOT & ORS. Vs. STATE & ORS.
|
April 29, 2002 |
|
DEVILAL Vs. STATE OF M P
|
February 7, 2002 |
|
DEVISINGH Vs. STATE OF M P
|
April 3, 2002 |
|
DEVISINGH Vs. STATE OF MADHYA PRADESH
|
July 1, 2002 |
|
DEVISINGH Vs. ASHOK KUMAR
|
October 24, 2002 |
|
DEVKINANDAN Vs. STATE
|
August 8, 2002 |
|
DHANARAM Vs. STATE OF CHATTISGARH
|
February 5, 2002 |
|
DHANIRAM Vs. STATE OF M.P. & ANR.
|
April 12, 2002 |
|
DHANIYA BAI Vs. JIWAN
|
March 7, 2002 |
|
DHAR INDUSTRIES LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
March 22, 2002 |
|
DHARAMCHAND JAIN Vs. STATE OF M P
|
February 8, 2002 |
|
DHARMENDRA KUMAR SHRIVASTAVA Vs. JIWAJI UNIVERSITY GWALIOR
|
February 19, 2002 |
|
DHEERAJ SINGH Vs. AJAY KUMAR
|
July 2, 2002 |
|
DHIRAJ SINGH Vs. STATE OF M P
|
July 4, 2002 |
|
DHYANI BAI Vs. UNION OF INDIA
|
December 11, 2002 |
|
DIGPAL SINGH Vs. UNION OF INDIA UOI
|
March 28, 2002 |
|
DILIP KUMAR GOUSHALAWALE Vs. STATE OF M P
|
July 31, 2002 |
|
DINESH CHANDRA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 15, 2002 |
|
DINESH KUMAR Vs. BABULAL
|
December 11, 2002 |
|
DIRECTOR INDIAN VETERINARY INSTITUTE Vs. S C DUBEY
|
March 27, 2002 |
|
DISTRICT CO OP BHOOMI VIKAS BANK Vs. PRAKASH MARUDKAR
|
October 11, 2002 |
|
DISTRICT CO OPERATIVE BANK LTD Vs. RAMESH CHANDRA
|
August 19, 2002 |
|
DIWAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 19, 2002 |
|
DIWAN SINGH Vs. STATE OF MP
|
September 5, 2002 |
|
DR. MANISH SINGHAL Vs. NETAJI SUBHASH CHANDRA BOSE MEDICAL COLLEGE AND ANOTHER
|
July 18, 2002 |
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DR. RASHMI KATYAL Vs. STATE OF M.P. AND OTHERS
|
November 27, 2002 |
|
DR. RITESH JAISWAL Vs. STATE OF M.P. & ORS.
|
November 27, 2002 |
|
Dropti Bai Vs. High Court of M.P.
|
February 26, 2002 |
|
DUKKHU SINGH Vs. RAI SINGH
|
October 7, 2002 |
|
DURJAN Vs. STATE OF MP
|
October 11, 2002 |
|
DWARIKA PRASAD Vs. RAM KISHAN
|
March 11, 2002 |
|
DWARKA PRASAD RAI Vs. STATE OF M.P. AND OTHERS
|
July 2, 2002 |
|
E S I CORPORATION Vs. DEPOT MANAGER M P S R T C
|
November 27, 2002 |
|
ENGINEERING SYSTEMS LIMITED Vs. M P ELECTRICITY BOARD
|
October 22, 2002 |
|
F C L TECHNOLOGIES AND PRODUCTS LTD Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
July 16, 2002 |
|
Faggu Ram Vs. State of M.P.
|
October 1, 2002 |
|
FOOD CORPORATION OF INDIA Vs. MUNNILAL SINGH
|
July 15, 2002 |
|
G K KUNDLANI Vs. STATE OF M P
|
April 2, 2002 |
|
G P PATHAK Vs. STATE OF M P
|
October 7, 2002 |
|
G P SHARMA Vs. STATE OF MADHYA PRADESH
|
March 20, 2002 |
|
G S ORGANICS LTD Vs. STATE OF M P
|
September 4, 2002 |
|
G SITARAM Vs. GANESH PRASAD
|
April 16, 2002 |
|
G.D. SAKVAYA Vs. STATE OF M. P. AND ANOTHER
|
July 2, 2002 |
|
GAINABAI Vs. BALIRAM
|
August 6, 2002 |
|
GAJADHAR PRASAD PATEL Vs. STATE OF M P
|
June 27, 2002 |
|
GAJANAND AGARWAL Vs. STATE OF M.P. AND ANOTHER
|
August 26, 2002 |
|
GALLA MANDI MAHILA SHRAMIK SANGH SATNA Vs. STATE OF MADHYA PRADESH
|
April 5, 2002 |
|
GAMBHIR SINGH Vs. STATE OF M.P.
|
May 10, 2002 |
|
GANESH LAL BATHRI Vs. STATE OF MADHYA PRADESH
|
November 19, 2002 |
|
GANESH RAM Vs. STATE OF MADHYA PRADESH
|
May 17, 2002 |
|
GANGABAI Vs. RAMCHANDRA
|
November 1, 2002 |
|
GANGABAI TARACHAN Vs. SHOBHANLAL GYANLAL
|
January 2, 2002 |
|
GANGACHARAN DUBEY Vs. STATE OF M P
|
July 2, 2002 |
|
GANGADEEN Vs. STATE OF M.P. AND OTHERS
|
February 15, 2002 |
|
GANGADHAR Vs. SHRENIKMAL
|
December 12, 2002 |
|
GANGARAM Vs. PUNJAB NATIONAL BANK
|
July 30, 2002 |
|
GARLI BAI Vs. KANTILAL
|
February 15, 2002 |
|
GAYA PRASAD Vs. UNION OF INDIA
|
April 23, 2002 |
|
GAYA PRASAD MODI Vs. STATE OF M P
|
May 2, 2002 |
|
GEI ENGINEERING LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAX
|
August 7, 2002 |
|
GEND LAL Vs. STATE
|
April 30, 2002 |
|
GENERAL MANAGER Vs. JAI FORGINGS AND STAMPINGS PVT LTD
|
May 7, 2002 |
|
GHANSHYAM Vs. STATE OF M P
|
May 3, 2002 |
|
GHANSHYAM Vs. STATE OF M.P.
|
May 5, 2002 |
|
GIRISH Vs. STATE OF MP
|
July 17, 2002 |
|
GIRISH KUMAR SHRIVASTAVA Vs. PUNJAB NATIONAL BANK
|
November 27, 2002 |
|
GODREJ FOOD LTD Vs. SHAREHOLDERS OF GODREJ FOOD LTD
|
October 11, 2002 |
|
GOKUL PRASAD Vs. STATE OF M.P. AND ANOTHER
|
October 8, 2002 |
|
GOLU ALIAS RAJENDRA Vs. STATE OF M P
|
November 25, 2002 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
October 1, 2002 |
|
GOPAL Vs. STATE OF M.P.
|
May 17, 2002 |
|
GOPAL DAS Vs. JAGDISH PRASAD AGARWAL
|
July 10, 2002 |
|
GOPAL DAS MITTAL Vs. STATE OF M P
|
April 3, 2002 |
|
GOPAL SINGH Vs. KRISHNABAI
|
May 4, 2002 |
|
GOPAL SINGH CHOUHAN Vs. STATE OF M P
|
July 29, 2002 |
|
GOPAL YADAV Vs. STATE OF M.P. AND OTHERS
|
August 29, 2002 |
|
Gopi Pillai Vs. M.P.E.B., Jabalpur
|
January 29, 2002 |
|
GOVERDHANLAL MANDIWAL Vs. STATE OF M P
|
September 19, 2002 |
|
GOVIND PRASAD Vs. SADDU
|
February 15, 2002 |
|
GOVIND SOMANI Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
March 11, 2002 |
|
GOVIND VALLABH PANT GRIH NIRMAN COOP SOCIETY Vs. RAM JANKI MANDIR
|
April 29, 2002 |
|
GRAM PANCHAYAT, GHURDONG Vs. STATE OF M.P. AND OTHERS
|
August 1, 2002 |
|
GRASIM INDUSTRIES LIMITED BIRLA NAGAR GWALIOR Vs. ATAR SINGH
|
April 16, 2002 |
|
GULAB SINGH Vs. STATE OF MP
|
June 24, 2002 |
|
GURU REFRACTORIES Vs. STATE OF M P
|
June 25, 2002 |
|
GWALIOR DISTILLERS LIMITED Vs. COLLECTOR EXCISE
|
June 25, 2002 |
|
GWALIOR DUGDHA SANGH SAHAKARI Vs. NARENDRA PAL SINGH RANA
|
February 25, 2002 |
|
GWALIOR DUGDHA SINGH SAHKARI MARYADIT Vs. NARENDRA PAL SINGH RANA
|
September 27, 2002 |
|
GWALIOR SYNTHETICS PVT LTD Vs. M P ELECTRICITY BOARD
|
November 19, 2002 |
|
H N KARMODIA Vs. KENDRIYA VIDYALAYA SANGTHAN NEW DELHI
|
August 23, 2002 |
|
HAJRAT SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2002 |
|
HAKIM Vs. BEGAMBI
|
March 11, 2002 |
|
HALLA Vs. STATE
|
May 15, 2002 |
|
HAN RAM Vs. STATE OF MADHYA PRADESH
|
May 17, 2002 |
|
HANSLAL Vs. STATE OF MADHYA PRADESH
|
February 22, 2002 |
|
HANUMAN DATT Vs. STATE OF MADHYA PRADESH
|
September 30, 2002 |
|
HANUMAN SINGH Vs. STATE OF M P
|
May 16, 2002 |
|
HAQIKAT RAI Vs. AHMAD ALI
|
August 19, 2002 |
|
HARDEO Vs. STATE OF M P
|
May 20, 2002 |
|
HARI SINGH Vs. CENTRAL INDIA MACHINERY
|
December 12, 2002 |
|
HARIOM SINGH RAJPUT Vs. STATE OF M P
|
April 19, 2002 |
|
HARISCHAND PIPARIYA Vs. MUKESH KUMAR KUSHWAHA
|
April 29, 2002 |
|
HARISH BAJAJ Vs. RANI DURGAVATI VISHWA VIDYALAYA JABALPUR
|
May 10, 2002 |
|
HARISH KUMAR LEDWANI Vs. ANITA LEDWANI
|
September 25, 2002 |
|
HARISH MINERALS SUPPLY COMPANY Vs. M P ELECTRICITY BOARD RAMPUR JABALPUR
|
August 23, 2002 |
|
HARISHANKAR MAHLONIA Vs. STATE OF M P
|
February 26, 2002 |
|
HARJEET SINGH Vs. STATE OF M.P.
|
May 3, 2002 |
|
HARVANSH AND SONS Vs. UNION OF INDIA
|
April 1, 2002 |
|
HAZARI Vs. SATTE OF M P
|
May 7, 2002 |
|
HEERALAL PANDEY Vs. SUSHEEL KUMAR
|
July 2, 2002 |
|
HETRAM Vs. STATE OF MADHYA PRADESH
|
May 8, 2002 |
|
HIND SYNTEX LTD Vs. DEWAS TEXTILE MILLS
|
November 11, 2002 |
|
Hindustan Antibiotics Ltd. Vs. Hindustan Antibiotic Workers Union
|
January 3, 2002 |
|
HINDUSTAN COPPER LTD Vs. STATE OF M P
|
August 19, 2002 |
|
HINDUSTAN VIDYUT PRODUCTS LTD. Vs. SURENDRA SINGH
|
May 3, 2002 |
|
HIRALAL Vs. BHOJA
|
January 21, 2002 |
|
HIRALAL Vs. STATE OF M.P.
|
April 11, 2002 |
|
HUSSAIN KHAN Vs. SUDAMA PRASAD
|
April 29, 2002 |
|
I P MALIK Vs. STATE OF M P
|
April 16, 2002 |
|
IFTEKHAR ALI Vs. HAFIZUDDIN
|
March 14, 2002 |
|
IN RE DISTRICT Vs. STATE
|
March 5, 2002 |
|
INDAL SINGH Vs. HOME SECRETARY GOVERNMENT OF M P
|
December 4, 2002 |
|
INDER NARAYAN JHALANI Vs. UNION OF INDIA
|
February 7, 2002 |
|
INDIAN PRESS COUNCIL Vs. STATE OF M P
|
January 22, 2002 |
|
INDIRA SHARMA Vs. STATE OF M P
|
February 20, 2002 |
|
INDORE BANK KRISHI VISHESHAGAYA PARISHAD Vs. STATE BANK OF INDORE, AND OTHERS
|
September 2, 2002 |
|
INDORE EDUCATION AND SERVICES SOCIETY Vs. BANK OF INDIA
|
March 18, 2002 |
|
INDORE LOHA VYAPARI ASSOCIATION Vs. PRESIDING OFFICER LABOUR COURT
|
September 16, 2002 |
|
INDRA SINGH Vs. RAMCHARAN
|
July 24, 2002 |
|
INDRAMANI SHARMA Vs. VIJAY KUMAR SANGHI
|
January 15, 2002 |
|
INDUSTRIAL GASES LIMITED Vs. KUSUM INGOTS AND ALLOYS LIMITED
|
October 22, 2002 |
|
ISAAC JAISE Vs. JASMIT SINGH SALUJA
|
October 22, 2002 |
|
ISHHRAT NAAZ Vs. STATE OF M P
|
April 19, 2002 |
|
ISHWAR ALLOY STEELS LIMITED Vs. COLLECTOR
|
February 13, 2002 |
|
ISHWAR ALLOY STEELS LTD Vs. COLLECTOR
|
February 1, 2002 |
|
J.N. DUBEY Vs. REGISTRAR, J.N. KRISHI VISHWAVIDYALAYA, JABALPUR AND ANOTHER
|
March 14, 2002 |
|
JABALPUR BUS OPERATORS ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
December 17, 2002 |
|
JABALPUR DEVELOPMENT AUTHORITY Vs. K Y TELANG
|
December 11, 2002 |
|
JABALPUR DEVELOPMENT AUTHORITY, JABALPUR Vs. RAMESH PRASAD YADAV
|
April 23, 2002 |
|
JABBAR BHAI Vs. GULBASIA BAI
|
January 30, 2002 |
|
JADUGAR ANAND Vs. STATE OF M P
|
June 25, 2002 |
|
JAGANATH DHANIRAM JINDAL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
May 30, 2002 |
|
JAGANNATH Vs. STATE OF MADHYA PRADESH
|
November 15, 2002 |
|
JAGANNATH DHANIRAM JINDAL AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
March 14, 2002 |
|
JAGANNATH SINGH Vs. STATE OF M P
|
April 22, 2002 |
|
JAGDAMBA PRASAD SONI Vs. STATE
|
November 7, 2002 |
|
JAGDISH Vs. STATE BANK OF INDORE
|
October 9, 2002 |
|
JAGDISH Vs. RAUSHALBAI
|
September 4, 2002 |
|
JAGDISH @ MUNNA Vs. STATE OF M.P.
|
August 2, 2002 |
|
JAGDISH AND ANOTHER Vs. STATE OF M.P.
|
April 24, 2002 |
|
JAGDISH BARELA Vs. STATE OF M P
|
February 8, 2002 |
|
JAGDISH PRASAD GUPTA Vs. B M SHRIVASTAVA
|
May 3, 2002 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF MP
|
July 11, 2002 |
|
JAGDISH PRASAD TIWARI AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
June 25, 2002 |
|
JAGGU BAI Vs. KISSU PATEL
|
July 18, 2002 |
|
JAIHIND SAHKARI UPBHOKTA BHANDAR Vs. KENDRIYA SAHKARI UPBHOKTA
|
October 1, 2002 |
|
JAILAL LAKDA Vs. STATE OF CHHATISGARH
|
September 30, 2002 |
|
Jain Brothers Vs. Bharat Petrolium Corporation Ltd.
|
October 7, 2002 |
|
JAIPRAKASH KORI Vs. STATE BANK OF INDIA AND OTHERS
|
October 1, 2002 |
|
JALAMSINGH Vs. STATE OF MADHYA PRADESH
|
March 13, 2002 |
|
JAMNA PRASAD Vs. STATE OF M P
|
October 10, 2002 |
|
JAMSHEDJI DUBASH Vs. MEHARBAI RUSTUMJI DUBASH
|
December 11, 2002 |
|
JAMUNA BAI Vs. BHOLARAM
|
January 24, 2002 |
|
JANDEL SINGH Vs. STATE OF MADHYA PRADESH
|
August 27, 2002 |
|
JASPAL SINGH (CAPTAIN) Vs. UNION OF INDIA (UOI) AND ANOTHER
|
April 24, 2002 |
|
JASRATH Vs. GUDDI
|
February 19, 2002 |
|
JAWAHAR LAL GUPTA Vs. RAJYA NIRVACHAN AYOG BHOPAL
|
May 16, 2002 |
|
JEETSINGH Vs. STATE OF M P
|
February 7, 2002 |
|
JEEVANBALA Vs. RAJKUMAR
|
December 5, 2002 |
|
JETHANAND Vs. NATHURAM VASVANI
|
February 15, 2002 |
|
JHALLE Vs. STATE OF M P
|
September 26, 2002 |
|
JHAM SINGH Vs. STATE OF MADHYA PRADESH
|
May 15, 2002 |
|
JHAMKUBAI Vs. JAGGANNATH
|
July 19, 2002 |
|
JHUNA BAI Vs. SITA BAI
|
March 15, 2002 |
|
JILA PANCHAYAT BALAGHAT Vs. COMMISSIONER JABALPUR
|
January 23, 2002 |
|
JILA SAHAKARI BHOOMI VIKAS BANK LTD. AND ANOTHER Vs. GANGARAM S/O MADANSINGH AND OTHERS
|
September 16, 2002 |
|
JITENDRA SINGH MOHARE Vs. S K DIXIT
|
February 8, 2002 |
|
JUJHAR Vs. STATE OF M.P.
|
July 7, 2002 |
|
JUJHAR Vs. STATE OF M P
|
July 5, 2002 |
|
JYOTI KEWAT Vs. STATE OF M P
|
July 8, 2002 |
|
JYOTI OVERSEAS LIMITED Vs. M P ELECTRICITY BOARD
|
January 3, 2002 |
|
JYOTI OVERSEAS LTD Vs. M P ELECTRICITY BOARD JABALPUR
|
January 3, 2002 |
|
K K SHRIVASTAVA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
September 12, 2002 |
|
K M J TOBACCO PRODUCT LTD Vs. APPELLATE AUTHORITY
|
February 1, 2002 |
|
KADIRAN Vs. UNITED INDIA INSURANCE CO. LTD.
|
February 19, 2002 |
|
KADIVAN Vs. UNITED INDIA INSURANCE CO LTD
|
February 19, 2002 |
|
KAILASH Vs. OM PRAKASH YADAV
|
May 10, 2002 |
|
KAILASH AUTO BUILDERS CO PVT LTD Vs. STATE OF M P
|
August 27, 2002 |
|
KAILASH MISTRI Vs. STATE OF M P
|
May 14, 2002 |
|
KAILASH NARAYAN RAI Vs. STATE OF MADHYA PRADESH
|
March 11, 2002 |
|
KAILASH SINGH Vs. MEWALAL SINGH GOND
|
January 2, 2002 |
|
KAILASH SINGH Vs. JOINT DIRECTORE PANCHAYAT EVAM SAMAJ KALYAN VIBHAG
|
September 4, 2002 |
|
KAILASHCHANDRA JAIN Vs. STATE OF M P
|
December 4, 2002 |
|
KALKA MATSYA UDYOG CO-OPERATIVE SOCIETY BHOPAL & ANR. Vs. STATE OF M.P. & ORS.
|
April 26, 2002 |
|
KALKA PRASAD Vs. RAMJI LAL
|
May 8, 2002 |
|
KALLA Vs. STATE OF MADHYA PRADESH
|
May 17, 2002 |
|
KALLU @ DHRUV KUMAR RAI Vs. STATE OF M. P.
|
September 30, 2002 |
|
KALURAM Vs. SUNDERLAL
|
October 23, 2002 |
|
Kalyan Vs. State of M.P.
|
March 4, 2002 |
|
KAMAL JAIN Vs. STATE OF MP
|
September 19, 2002 |
|
KAMAL KUMAR Vs. IMARTI BAI & ORS.
|
August 9, 2002 |
|
KAMAL KUMAR Vs. IMARTIBAI
|
August 2, 2002 |
|
KAMAL SINGH Vs. STATE OF M P
|
July 23, 2002 |
|
KAMALVASINI AGARWAL Vs. R D AGARWAL
|
February 8, 2002 |
|
KAMINI MALHOTRA Vs. STATE OF M P
|
April 26, 2002 |
|
KAMINI MALHOTRA Vs. STATE OF MADHYA PRADESH
|
April 16, 2002 |
|
KAMLA BAI Vs. STATE OF M P
|
October 7, 2002 |
|
KAMLA BAJPAI Vs. SHARDA DEVI BAJPAI
|
March 27, 2002 |
|
KAMLABAI Vs. COMPETENT OFFICER
|
October 3, 2002 |
|
KAMLABAI Vs. ASHA SHARMA
|
August 19, 2002 |
|
KAMLESH Vs. STATE OF MADHYA PRADESH
|
May 1, 2002 |
|
KAMLESH KUMAR KAURAV Vs. CHAMBAL KSHETRIYA GRAMIN BANK
|
October 3, 2002 |
|
KAMLESH KUMAR KAURAV Vs. CHAMBAL KSHETRIYA GRAMIN BANK
|
August 13, 2002 |
|
KAMLESH SHRIVASTAVA Vs. STATE OF M P
|
February 12, 2002 |
|
KAMPRASAD AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
April 30, 2002 |
|
KANCHAN ALIAS SAVITRI MARCO Vs. KALAVATI UIKEY
|
October 29, 2002 |
|
KANCHHEDI LAL GHASITA Vs. UNION OF INDIA
|
July 25, 2002 |
|
KANHAIYALAL AGARWAL Vs. UNION OF INDIA
|
February 27, 2002 |
|
KANHAIYALAL AGRAWAL AND ANOTHER Vs. UNION OF INDIA (UOI) AND OTHERS
|
February 25, 2002 |
|
KANTA PRASAD Vs. SUVALAL
|
May 14, 2002 |
|
KANWARLAL Vs. STATE OF M P
|
September 3, 2002 |
|
KARANSINGH S O DEVISINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
April 24, 2002 |
|
KARBO AGRO INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY AND OTHERS
|
October 21, 2002 |
|
KARNAL SINGH Vs. STATE OF M.P.
|
July 23, 2002 |
|
KASHIRAM Vs. STATE
|
January 10, 2002 |
|
KASTURI BAI Vs. KANHAIYALAL
|
July 26, 2002 |
|
KAUSHAL KISHORE BIYANI Vs. UNION OF INDIA
|
March 18, 2002 |
|
KESHAR SINGH Vs. MUKESH D RAMTEKE
|
January 15, 2002 |
|
KESHAVCHAND GIDWANI Vs. KRISHNA SHARAN
|
January 3, 2002 |
|
KHADAK SINGH Vs. HULKAR SINGH ALIAS CHOTA SINGH
|
March 5, 2002 |
|
KHAJANCHI FILM EXCHANGE Vs. STATE OF MADHYA PRADESH
|
April 24, 2002 |
|
KHAJANCHI FILM EXCHANGE Vs. STATE OF MADHYA PRADESH
|
February 5, 2002 |
|
KHATUNBAI ALIAS MEHRAJ BI Vs. GANI KHAN
|
July 19, 2002 |
|
KHURSHIDBEE Vs. AYUBKHAN
|
November 13, 2002 |
|
KINETIC HONDA MOTOR LIMITED Vs. INDUSTRIES COMMISSIONER
|
January 3, 2002 |
|
KIRAN DEVI Vs. KARAN SINGH
|
August 27, 2002 |
|
KIRTI PREM RAJ JAIN Vs. VED PRAKASH GUPTA
|
August 23, 2002 |
|
KISHAN Vs. STATE OF M P
|
August 19, 2002 |
|
KISHAN PILLAY & POONAM PILLAY Vs. KISHORE SINGH CHOUHAN & ORS.
|
November 12, 2002 |
|
KM SHRIVASSTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR
|
November 22, 2002 |
|
KOCHAR OIL MILLS LTD. AND OTHERS Vs. M.P.S.I.D.C. LTD. AND OTHERS
|
April 29, 2002 |
|
KRANTI KUMAR SAXENA Vs. STATE
|
October 1, 2002 |
|
KRISHAN Vs. SUMITRA
|
October 31, 2002 |
|
KRISHNA Vs. STATE OF CHHATTISGARH
|
October 24, 2002 |
|
KRISHNA BAI Vs. STATE OF M P
|
March 26, 2002 |
|
KRISHNA KUMAR GAUTAM Vs. STATE OF MP
|
August 2, 2002 |
|
KRISHNA MURARI MANGAL Vs. PRAKASH NARAIN
|
March 4, 2002 |
|
KU RENU YADAV Vs. MADHUSUDAN ELAWADI
|
July 30, 2002 |
|
KU ROLAM TIWARI Vs. BOARD OF SECONDARY EDUCATION
|
January 23, 2002 |
|
KU. RICHA JETHANI Vs. STATE OF M.P. & ORS.
|
July 26, 2002 |
|
KULDEEP GUPTA Vs. STATE OF M P
|
June 24, 2002 |
|
KULDEEP RAI Vs. J. N. K. V. V. AND OTHERS
|
March 6, 2002 |
|
KULDIP SINGH Vs. NANIBAI
|
October 24, 2002 |
|
KULLE Vs. STATE OF M P
|
July 12, 2002 |
|
KUNJ BIHARI LAL Vs. PREM NARAYAN
|
November 25, 2002 |
|
KUNJAL SINGH THAKUR Vs. STATE OF M P
|
August 26, 2002 |
|
KUSUMLATA Vs. LALARAM
|
April 18, 2002 |
|
LADHARAM BACHULAL SINDHI Vs. STATE OF M P
|
August 9, 2002 |
|
LAKHAN AGRAWAL Vs. M P FINANCE CORPORATION
|
April 15, 2002 |
|
LAKHAN AGRAWAL AND ANOTHER Vs. M.P. STATE FINANCIAL CORPORATION, INDORE AND OTHERS
|
August 12, 2002 |
|
LAKHAN LAL PATEL Vs. STATE OF M P
|
April 3, 2002 |
|
LAKHAN SINGH Vs. STATE OF M P
|
April 17, 2002 |
|
LAKHAN SINGH & ORS. Vs. STATE OF MADHYA PRADESH
|
May 23, 2002 |
|
LAKSHMAN PRASAD Vs. MUNICIPAL CORPORATION
|
October 8, 2002 |
|
LAL NARAYAN SINGH Vs. CHIEF MUNICIPAL OFFICER AND OTHERS
|
April 4, 2002 |
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LALLU ALIAS SHARAD KUMAR Vs. STATE OF M P
|
July 2, 2002 |
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LAMPOO GOND Vs. STATE OF M. P. AND OTHERS
|
September 25, 2002 |
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LARSEN AND TOUBRO LTD., MUMBAI AND OTHERS Vs. ANAND BANGAD S/O KRISHNAKANT AND OTHERS
|
September 17, 2002 |
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LATA SHAH Vs. NITIN
|
March 15, 2002 |
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LATOOR SINGH Vs. STATE OF M P
|
April 22, 2002 |
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LAXMI CHAND JAIN Vs. STATE OF M P
|
April 26, 2002 |
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LAXMI NARAYAN Vs. SHANTI BAI
|
July 24, 2002 |
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LAXMI PRASAD VISHWAKARMA Vs. STATE OF MP
|
February 7, 2002 |
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LAXMICHAND Vs. STATE OF MP
|
August 26, 2002 |
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LAXMINARAYAN Vs. SHIVLAL GUJAR AND OTHERS
|
October 3, 2002 |
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Laxminarayan Vs. Prembai
|
March 5, 2002 |
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LAXMINARAYAN SHARMA Vs. UNION OF INDIA
|
March 19, 2002 |
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LAYAKRAM Vs. STATE OF MADHYA PRADESH
|
September 11, 2002 |
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LEEKCHAND SAHU Vs. LAXMAN SINGH
|
April 16, 2002 |
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LEELA BAI Vs. KAILASH CHANDRA
|
May 16, 2002 |
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LEELABAI Vs. JUMMA KHAN
|
December 5, 2002 |
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LEKH RAM Vs. STATE OF M.P.
|
May 17, 2002 |
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LILA DEVI Vs. STATE OF M P
|
March 7, 2002 |
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LOAN KARAN JAIN Vs. RAMESH CHANDRA DINESH KUMAR TIMARNI
|
August 28, 2002 |
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LUCKY FORWARDING AGENCY Vs. BINDER DEVI
|
October 7, 2002 |
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M D BOPCHE Vs. DARSHAN AGRAWAL
|
November 27, 2002 |
|
M H R K CO OPERATIVE MULTIPURPOSE AGRICULTURAL
SOCIETY BHOPAL Vs. LAND ACQUISITION OFFICER
|
December 5, 2002 |
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M I S C KARMACHARI SANGH INTUC Vs. STATE OF MADHYA PRADESH
|
March 15, 2002 |
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M L CHAURASIA Vs. TEHSILDAR BALAGHAT
|
January 4, 2002 |
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M P AUDYOGIK VIKAS NIGAM Vs. K K SINGH
|
April 23, 2002 |
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M P CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF M P
|
August 6, 2002 |
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M P ELECTRICITY BOARD Vs. GIRISH KUMAR TOMAR
|
August 2, 2002 |
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M P HOUSING BOARD Vs. SATISH KUMAR RAIZADA
|
November 22, 2002 |
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M P HUMAN RIGHTS COMMISSION Vs. STATE OF MADHYA PRADESH
|
March 11, 2002 |
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M P LIME WORKS Vs. STATE OF M P
|
July 31, 2002 |
|
M P MINERAL SUPPLY CO Vs. GOVERNMENT OF INDIA
|
July 17, 2002 |
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M P RAJYA VAN VIKAS NIGAM LIMITED BALAGHAT Vs. Q M QURESHI ENGLISH COACHING CLASS
|
September 23, 2002 |
|
M P S R T C Vs. RAM
|
February 12, 2002 |
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M P S R T CORPORATION Vs. JAGADISH NARAYAN SHARMA
|
April 19, 2002 |
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M P S R T CORPORATION Vs. CHAKRAPAN SINGH DHAKARSH
|
February 18, 2002 |
|
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
October 22, 2002 |
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M P STATE CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED Vs. BANK OF BARODA
|
March 4, 2002 |
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M P STATE COOPERATIVE MARKETING FEDERATION Vs. STATE OF M P
|
December 17, 2002 |
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M P STATE COOPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED Vs. BANK OF BARODA
|
April 4, 2002 |
|
M P STATE ELECTRICITY BOARD Vs. COLLECTOR
|
April 15, 2002 |
|
M P STATE ELECTRICITY BOARD JABALPUR Vs. COLLECTOR MANDLA
|
June 26, 2002 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. INDRA BAHADUR SINGH
|
May 13, 2002 |
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M P STATRE ROAD TRANSPORT CORPORETION Vs. BHAGWATI PRASAD RAJORIA
|
March 6, 2002 |
|
M S VARGHESE Vs. RAJEEV KUMAR KHERA
|
May 2, 2002 |
|
M SARAN AND Vs. CENTRAL BUREAU OF INVESTIGATION JABALPUR
|
February 22, 2002 |
|
M. Ishaq M. Ghulam Vs. State of M.P.
|
July 11, 2002 |
|
M.D. SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
May 17, 2002 |
|
M.P. Mineral Supply Company Vs. Government of India
|
March 13, 2002 |
|
M.P. Sharma Vs. District and Sessions Judge
|
January 22, 2002 |
|
M.P. SHARMA Vs. DISTRICT AND SESSIONS JUDGE AND OTHERS
|
May 2, 2002 |
|
M.P. STATE ELECTRICITY BOARD Vs. PHOOLCHAND
|
January 10, 2002 |
|
M.P. State Road Transport Corporation Vs. Sudhakar Oeshmukh
|
June 25, 2002 |
|
M.P. State Road Transport Corporation Vs. Jagadish Narayan Sharma arid
|
April 9, 2002 |
|
M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. DEVENDRA KUMAR PANDE AND OTHERS
|
June 24, 2002 |
|
M/S BABOOLAL Vs. STATE OF M.P. & ORS.
|
July 24, 2002 |
|
M/S. NATIONAL THERMAL POWER CORPORATION Vs. D. K. MISHRA AND OTHERS
|
May 10, 2002 |
|
MADANLAL Vs. GIRISH KUMAR
|
April 24, 2002 |
|
MADANLAL Vs. GOPALDAS
|
November 13, 2002 |
|
MADANLAL SONI AND OTHERS Vs. STATE OF M. P. AND OTHERS
|
July 3, 2002 |
|
MADHU CHABRA Vs. STATE
|
February 14, 2002 |
|
MADHUKANT DAVE Vs. NAVNEET DHAGAT
|
April 30, 2002 |
|
MADHULIKA VERMA Vs. PRABHAWATI VERMA
|
August 20, 2002 |
|
MADHUR COURIER SERVICES Vs. R S PANDE
|
August 16, 2002 |
|
MADHYA PRADESH HUMAN RIGHT COMMISSION Vs. STATE OF MADHYA PRADESH
|
January 25, 2002 |
|
MADHYA PRADESH MADHYAM Vs. COMMISSIONER OF INCOME-TAX
|
February 7, 2002 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CHAKRAPAN SINGH DHAKARH
|
February 18, 2002 |
|
MADHYA PRADESH STATE TOURISM DEVELOPMENT CORPORATION Vs. SITA BAI KUSHWAHA
|
January 25, 2002 |
|
MAHANT MADAN MOHAN DAS Vs. ANIRUDHA PRASAD SHASTRI
|
October 1, 2002 |
|
MAHARASHI MAHESH YOGI VEDIC VISHWAVIDYALAYA Vs. STATE OF MADHYA PRADESH
|
March 20, 2002 |
|
MAHAVIR PRASAD Vs. VASUDEVA PRASHAD
|
October 23, 2002 |
|
MAHENDRA JAIN Vs. LIQUIDATOR JABALPUR NAGRIK SAHAKARI BANK LTD
|
February 28, 2002 |
|
MAHENDRA PATEL Vs. COLLECTOR JABALPUR
|
September 25, 2002 |
|
MAHENDRA SINGH Vs. STATE OF M P
|
July 23, 2002 |
|
MAHENDRA SINGH KOURAV Vs. STATE OF M P
|
July 22, 2002 |
|
MAHESH Vs. STATE OF M P
|
September 26, 2002 |
|
MAHESH Vs. STATE OF MADHYA PRADESH
|
March 11, 2002 |
|
MAHESH ALIAS TULSI HARIJAN Vs. STATE OF MADHYA PRADESH
|
November 28, 2002 |
|
MAHESH CHANDRA NAGAR Vs. STATE OF MADHYA PRADESH
|
July 16, 2002 |
|
Mahesh Das Vs. State of M.P.
|
December 12, 2002 |
|
MAHESH KUMAR SHRIVASTAVA Vs. STATE OF M.P.
|
May 3, 2002 |
|
MAHESH PRASAD Vs. CHHOTI BAI
|
October 1, 2002 |
|
MAHESH SHARMA Vs. SAVITRI DEVI GOYAL AND ORS.
|
February 1, 2002 |
|
MAHRANIA AND OTHERS Vs. STATE OF M. P. AND OTHERS
|
December 5, 2002 |
|
MAIHAR CEMENT Vs. M P STATE ELECTRICITY BOARD
|
December 19, 2002 |
|
MAJID KHAN Vs. STATE OF M.P.
|
May 1, 2002 |
|
MALAV CULTURES PVT LTD Vs. SOMYAK REAL ESTATE
|
November 13, 2002 |
|
MALHARRAO Vs. MANAGING COMMITTEE
|
April 15, 2002 |
|
MALINI KHANDKAR Vs. GWALIOR DISTILARY LTD
|
July 9, 2002 |
|
MALKHAN SINGH Vs. STATE OF M P
|
May 15, 2002 |
|
MALKHANSINGH S O GANPAT SINGH AND Vs. STATE OF MADHYA PRADESH
|
March 11, 2002 |
|
MALTI BAI Vs. ASHGAR
|
April 24, 2002 |
|
MAMTA PATERIA Vs. STATE OF M P
|
January 11, 2002 |
|
MAMTA RANI MISHRA Vs. MUNICIPAL CORPORATION
|
October 4, 2002 |
|
MAMTABAI Vs. BHARAT SINGH
|
October 1, 2002 |
|
MANGALIA Vs. STATE OF M P
|
March 11, 2002 |
|
MANGILAL Vs. SASHIKANT
|
December 16, 2002 |
|
MANGILAL Vs. STATE OF MP
|
August 13, 2002 |
|
MANGILAL Vs. KANWARLAL
|
May 8, 2002 |
|
MANGILAL S/O MOHANLAL PORWAL AND ANOTHER Vs. RAMESHCHANDRA S/O BALMUKAND PORWAL AND OTHERS
|
October 4, 2002 |
|
MANGLESHWAR SINGH Vs. STATE OF M P
|
September 13, 2002 |
|
MANGO BAI Vs. STATE OF M.P. AND OTHERS
|
August 1, 2002 |
|
MANIK CHAND SAMDADIA Vs. PREMCHAND
|
November 19, 2002 |
|
MANISH Vs. SANDEEP
|
May 10, 2002 |
|
MANJU Vs. STATE OF MP
|
December 17, 2002 |
|
MANOHAR SINGH MARWAHA Vs. STATE OF MADHYA PRADESH
|
April 12, 2002 |
|
MANOHARLAL Vs. BOARD OF REVENUE
|
July 2, 2002 |
|
MANOHARLAL BABBAR Vs. STATE OF M. P. AND OTHERS
|
July 5, 2002 |
|
MANOJ Vs. SAVITA
|
July 17, 2002 |
|
MANOJ KUMAR GAUTAM Vs. LAXMI BAI
|
July 12, 2002 |
|
MANOJ MALVIYA Vs. STATE OF M P
|
January 30, 2002 |
|
MANPYARE Vs. STATE
|
January 3, 2002 |
|
MANRAJU DEVI (DELETED) AND RAJBHORAN SINGH & ORS. Vs. RAMANUJ (DELTED) AND BADRIVISHAL & ANR.
|
March 11, 2002 |
|
MANVI KHAN Vs. SUGRABI
|
January 21, 2002 |
|
MARY G SUNNY Vs. SUNNY GEORGE
|
March 5, 2002 |
|
MATHURA PRASAD SHARMA Vs. STATE OF M P
|
July 15, 2002 |
|
MAYA Vs. GENERAL MANAGER
|
October 18, 2002 |
|
MEENA GUPTA Vs. JAIPRAKASH GUPTA
|
August 20, 2002 |
|
MEENAKSHI SUNDARAM TEXTILE LTD Vs. GOKULCHAND RAKHABCHAND
|
February 27, 2002 |
|
MEENAKSHI SUNDARAM TEXTILE LTD Vs. GOKULCHAND RAKHABCHAND
|
February 22, 2002 |
|
MINICIPAL COUNCIL SHAHPUR Vs. STATE LABOUR COURT
|
January 21, 2002 |
|
MIRC ELECTRONICS LTD Vs. AMIT ELECTRONICS
|
August 6, 2002 |
|
MOHAMMAD ASIF Vs. UNION OF INDIA
|
May 15, 2002 |
|
MOHAMMAD RASHID KHAN Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 18, 2002 |
|
MOHAMMAD ZARIF Vs. UNION OF INDIA
|
March 26, 2002 |
|
MOHAMMED HUSSAN Vs. SHANKERLAL
|
February 2, 2002 |
|
MOHAMMED JUBER ADIL Vs. TAJ NAZAR
|
September 4, 2002 |
|
MOHAN ALUMINIUM ORCHARDS PVT LTD Vs. M P E B
|
October 1, 2002 |
|
Mohan Singh Vs. Ratan Singh Kushwah
|
November 29, 2002 |
|
Mohan Singh Vs. Satendra Singh
|
July 29, 2002 |
|
MOHANLAL Vs. RAMPRATAP
|
October 8, 2002 |
|
MOHANLAL Vs. SAUKHILAL
|
August 27, 2002 |
|
MOHANLAL BADRILAL Vs. HOPE TEXTILES LTD
|
September 4, 2002 |
|
MOHANLAL BADRILAL LUHAR Vs. STATE OF MADHYA PRADESH
|
October 22, 2002 |
|
MOHD AYUB Vs. UNION OF INDIA
|
February 14, 2002 |
|
MOHD IDRIS Vs. NIGAR SULTANA
|
September 11, 2002 |
|
MOHD TAHIR Vs. KU TARANNUM
|
February 14, 2002 |
|
MOHD UMAR BILAL Vs. ASHOK DATTATRAY NAYAK
|
January 31, 2002 |
|
MOHD UMAR KHAN Vs. STATE OF M P
|
July 12, 2002 |
|
MOHD. SHABBIR AGWAN Vs. M.P.E.B. AND OTHERS
|
February 10, 2002 |
|
MOOLCHAND Vs. KRISHI UPAJ MANDI SAMITI, BEENAGANJ
|
February 20, 2002 |
|
MOTI BAI Vs. KAPOOR CHAND ALIAS JAMNA BAI
|
November 12, 2002 |
|
MUBARIK KHAN Vs. STATE OF M P
|
July 18, 2002 |
|
MUKESH Vs. STATE OF M P
|
May 14, 2002 |
|
MUKESHCHANDRA Vs. NAUSHAD AHMED
|
May 6, 2002 |
|
MUKUND RAO GABHANE Vs. UNITED COMMERCIAL BANK (UCO BANK)
|
August 6, 2002 |
|
MULAYAM SINGH Vs. BUDHUWA CHAMAR
|
January 22, 2002 |
|
MULU Vs. STATE OF M P
|
May 14, 2002 |
|
MUNICIPAL CORPORATION GWALIOR Vs. ANIL SHARMA
|
March 21, 2002 |
|
MUNICIPAL CORPORATION GWALIOR Vs. M E S BUILDERS ASSOCIATION
|
March 18, 2002 |
|
MUNICIPAL CORPORATION GWALIOR Vs. ANIL SHARMA & ORS.
|
March 7, 2002 |
|
MUNICIPAL CORPORATION GWALIOR, HEMANT KUMAR GUPTA AND GWALIOR TRANSPORT UNION Vs. M.E.S. BUILDERS ASSOCIATION & ORS., MUNICIPAL CORPORATION AND STATE
|
March 8, 2002 |
|
Municipal Corporation Ratlam Vs. Dilip Singh
|
October 24, 2002 |
|
MUNNA Vs. STATE OF MADHYA PRADESH
|
May 17, 2002 |
|
MUNNA Vs. STATE OF M P
|
April 1, 2002 |
|
MUNNALAL Vs. STATE OF M P
|
March 26, 2002 |
|
MUNNALAL AGNIHOTRI Vs. RAMSHANKAR
|
July 4, 2002 |
|
MUNNALAL ARYA Vs. STATE OF M P
|
March 6, 2002 |
|
MUNNI ALIAS MUBARIK Vs. SHAHBAZ KHAN
|
February 11, 2002 |
|
MUNSHI ALIAS MUNESH AND Vs. STATE OF MADHYA PRADESH
|
April 24, 2002 |
|
N.L. Mandhan Vs. M.P. State Electricity Board
|
March 5, 2002 |
|
NABAB KHAN ALIAS NAWAB Vs. STATE OF MADHYA PRADESH
|
January 18, 2002 |
|
NADE ALI Vs. SHABBIR HUSSAIN
|
January 2, 2002 |
|
NAGAR PALIKA PARISHAD BEGUMGANJ Vs. RAM SHANKAR JAIN
|
July 9, 2002 |
|
NAGENDRA ALIAS PRADEEP SINGH Vs. STATE OF M P
|
June 25, 2002 |
|
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF MADHYA PRADESH
|
March 5, 2002 |
|
NANBAI Vs. VIJAY KUMAR AWASTHI
|
April 2, 2002 |
|
NAND KISHORE PPATEL Vs. STATE OF MP
|
October 1, 2002 |
|
Nandaua alias Munda Vs. State of M.P.
|
May 10, 2002 |
|
NANDLAL RAJAK Vs. COLLECTOR, DAMOH AND OTHERS
|
September 25, 2002 |
|
NANDLAL YADAV Vs. STATE OF MADHYA PRADESH
|
January 30, 2002 |
|
NANDRAM SHARMA Vs. STATE OF M P
|
December 11, 2002 |
|
NANHE BHAI SINGH AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
February 4, 2002 |
|
NANI BAI Vs. STATE OF M P
|
September 3, 2002 |
|
NANNULAL SHARMA Vs. STATE OF M P
|
February 20, 2002 |
|
NARAYAN PATEL Vs. DISTRICT CO OP CENTRAL BANK
|
March 7, 2002 |
|
NARAYAN PRASAD Vs. TULSIDAS
|
February 15, 2002 |
|
NARAYAN RAO Vs. STATE OF M P
|
October 11, 2002 |
|
NARAYAN S O UMRAO Vs. STATE OF MADHYA PRADESH
|
August 13, 2002 |
|
NARAYAN S/O SEVA RAM Vs. NAWAB KHAN AND ANOTHER
|
July 16, 2002 |
|
NARAYAN SINGH MINA Vs. M P STATE CO OPERATIVE TRIBUNAL
|
May 10, 2002 |
|
NARAYAN SINGH S/O NIRBHAY SINGH Vs. STATE OF M. P. AND ANOTHER
|
May 16, 2002 |
|
NARAYAN SINGH THAKUR Vs. M.P. ELECTRICITY BOARD, JABALPUR
|
February 28, 2002 |
|
NARAYAN YADAV Vs. STATE OF M P
|
December 13, 2002 |
|
NARELA SHANKARI GRIHA NIRMAN SAHKARI SAMITI Vs. M P ELECTRICITY BOARD
|
August 9, 2002 |
|
NARENDRA KUMAR SAXENA Vs. PAPER TRADERS
|
July 1, 2002 |
|
NARENDRA KUMAR SHRIVASTAVA Vs. BHARAT SINGH
|
November 28, 2002 |
|
NARENDRA KUMAR SINGORE Vs. STATE OF M.P. AND OTHERS
|
February 18, 2002 |
|
NARENDRA SINGH THAKUR Vs. THE DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JABALPUR AND ANR.
|
November 13, 2002 |
|
NARENDRAKUMAR KHANDELWAL Vs. UNION OF INDIA
|
November 26, 2002 |
|
NARESH Vs. STATE OF M P
|
May 9, 2002 |
|
NARESH KUMAR RAI Vs. MAMTA RAI
|
November 26, 2002 |
|
Naresh Singh Vs. State of M.P.
|
February 15, 2002 |
|
NARMADA CLUB Vs. P.K. TARE
|
October 29, 2002 |
|
NARMADA CONSTRUCTION COMPANY Vs. UJJAIN NAGAR PALIKA NIGAM
|
May 3, 2002 |
|
NARMADA ENTERPRISES Vs. STATE OF M P
|
October 1, 2002 |
|
NARMADA ENTERPRISES, HOSHANGABAD Vs. STATE OF M P
|
August 23, 2002 |
|
NARMADA TRAVELS BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 19, 2002 |
|
Narsingh @ Nathu Singh Vs. Pyare Singh
|
July 11, 2002 |
|
NARVADA Vs. STATE OF M P
|
May 7, 2002 |
|
NATHTHUSINGH GANGRADE Vs. JASWANT SINGH
|
January 16, 2002 |
|
NATHU Vs. STATE OF MADHYA PRADESH
|
January 5, 2002 |
|
NATHU Vs. STATE OF M P
|
February 5, 2002 |
|
NATHURAM RAKHABDAS Vs. RAMESH CHAND
|
March 5, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. KAMLA PRASAD
|
December 19, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. B RAMARAO
|
August 17, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. BATASIA
|
August 29, 2002 |
|
NATIONAL INSURANCE CO. Vs. SAMPATBAI
|
September 27, 2002 |
|
NATIONAL INSURANCE CO. LTD Vs. SANTOSH KUMAR
|
December 19, 2002 |
|
NATIONAL INSURANCE CO. LTD Vs. KISHANLAL
|
November 15, 2002 |
|
NATIONAL SECURITY FORCE Vs. REGIONAL P F COMMISSIONER
|
March 7, 2002 |
|
NATIONAL THERMAL POWER CORPORATION Vs. K K SHRIVASTAVA
|
September 23, 2002 |
|
NAVINCHAND Vs. STATE OF M P
|
February 15, 2002 |
|
NAWAB SAHEB Vs. FIROZ AHMED
|
April 22, 2002 |
|
NEEMA BAI Vs. SARASWATI BAI
|
March 1, 2002 |
|
NEETU JAIN Vs. SITARAM
|
September 13, 2002 |
|
NEETU KATHORIA Vs. STATE OF M P
|
August 23, 2002 |
|
NEMICHAND Vs. M P FINANCIAL CORPORATION
|
July 12, 2002 |
|
NEMICHAND GANGWAL Vs. HARISII KUMAR JHANWAR
|
March 23, 2002 |
|
Nepa Limited Sewa Nivrut Karmachari Sangh Vs. Nepa Limited
|
February 4, 2002 |
|
NETRAM ALIAS GOYAL BABU Vs. STATE OF M P
|
September 16, 2002 |
|
NEW INDIA ASSURANCE CO Vs. KOKILABAI
|
January 7, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. GUDDI
|
April 2, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. INDU NAGAR
|
April 9, 2002 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PUNIT
|
August 13, 2002 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VINOD
|
August 1, 2002 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAITS
|
July 29, 2002 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL SAID KHA
|
April 23, 2002 |
|
NIKET UDYOG LTD Vs. COMMERCIAL TAX OFFICER
|
October 10, 2002 |
|
NIMAR TEXTILE MILLS LTD Vs. LAND ACQUISITION OFFICER
|
August 9, 2002 |
|
NIRANJAN KUMAR Vs. KANCHEDILAL
|
February 11, 2002 |
|
NIRJA GUPTA Vs. STATE OF MADHYA PRADESH
|
June 25, 2002 |
|
NIRMAL CHAND JAIN Vs. VIJAY KUMAR
|
January 4, 2002 |
|
NIRMALA ALIAS KAJAL Vs. SANJAY KUMAR SUKHAWANI
|
January 2, 2002 |
|
NIRMALA SHRIVASTAVA Vs. OIL SELECTION BOARD MADHYA PRADESH
|
March 13, 2002 |
|
NITIN Vs. RADHIS
|
July 16, 2002 |
|
NOKHELAL Vs. SHIV PUJAN
|
May 14, 2002 |
|
NOOR KHAN Vs. ORIENTAL BANK OF COMMERCE
|
July 26, 2002 |
|
NOOR MOHAMMAD Vs. STATE OF M P
|
February 26, 2002 |
|
NORTH ROADLINES Vs. STATE OF M P
|
October 9, 2002 |
|
NORTHERN COALFIELDS Vs. VIJAY BAHADUR SINGH AND SONS PVT LTD
|
August 6, 2002 |
|
O P CHAUDHARY Vs. UDAY BHAN SINGH
|
January 17, 2002 |
|
OM METALS AND MINERALS Vs. BANSAGAR CONTROL BOARD M P
|
March 5, 2002 |
|
OM PRAKASH Vs. LALITA BAI
|
September 9, 2002 |
|
OM PRAKASH PALI Vs. STATE OF M P
|
April 1, 2002 |
|
OMKAR Vs. CHANDRIKA PRASAD
|
July 16, 2002 |
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OMPRAKASH Vs. STATE OF M P
|
February 18, 2002 |
|
OMPRAKASH AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 30, 2002 |
|
OMPRAKASH LAKHERA Vs. ANITA CHAKRAWORTHY
|
March 5, 2002 |
|
ONAMA GLASS WORKS LTD., JABALPUR Vs. STATE OF M.P.
|
August 27, 2002 |
|
ONKAR PRASAD MISHRA Vs. KAMLA BAI
|
August 23, 2002 |
|
ONPRAKASH AND OTHERS Vs. RAMNARAYAN
|
July 25, 2002 |
|
ORIENT PAPER MILLS Vs. STATE OF M.P. AND OTHERS
|
March 20, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHNA ENTERPRISES
|
August 27, 2002 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BILKISHBEE
|
February 12, 2002 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DHAPUBAI
|
August 21, 2002 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GYARSIBAI
|
October 29, 2002 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BILKISHBEE
|
February 12, 2002 |
|
ORINTAL INSURANCE CO LTD Vs. SUMANTARI BAI
|
March 22, 2002 |
|
P A SAMUAL Vs. STATE OF M P
|
July 2, 2002 |
|
P C C CONSTRUCTIONS CO Vs. DEBT RECOVERY TRIBUNAL
|
February 5, 2002 |
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P.P. PANDIT Vs. SHREE VIKRAM SUGAR MILLS, ALOT
|
October 25, 2002 |
|
PADAMAKAR SINGH Vs. STATE OF M P
|
April 22, 2002 |
|
PADMAKAR SINGH CHOUHAN Vs. STATE OF M P
|
February 18, 2002 |
|
PAHALWAN SINGH Vs. STATE OF M P
|
May 9, 2002 |
|
PANCH NAGAR PARAKH Vs. PURUSHOTTAM DAS
|
June 20, 2002 |
|
Panchamlal Gupta Vs. State of M.P.
|
April 29, 2002 |
|
PANDIT GMS FERTILIZERS PVT LTD Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
|
September 11, 2002 |
|
PANNA MEHTA Vs. STATE OF M P
|
May 16, 2002 |
|
Param Lal Vs. State M.P.
|
September 23, 2002 |
|
PARAMJEET SINGH Vs. STATE OF M.P. AND OTHERS
|
July 18, 2002 |
|
PARATH SINGH Vs. SANJAY SHARMA
|
July 4, 2002 |
|
PARMANAND AND HARIRAM Vs. STATE OF M P
|
July 24, 2002 |
|
PARMANAND SISODIA Vs. MADHUKAR S O RAMSWAROOP VERMA EX MAYOR
|
April 17, 2002 |
|
PARSURAM Vs. STATE OF M.P. & ANR.
|
January 1, 2002 |
|
PAWAN KUMAR Vs. HAJARILAL
|
December 13, 2002 |
|
PAWAN KUMAR SINGH Vs. STATE OF M P
|
October 4, 2002 |
|
PHOOLCHAND MISHRA Vs. STATE OF M P
|
May 10, 2002 |
|
PHOOLSINGH Vs. MAVLA ALIAS BHAVALIYA
|
July 8, 2002 |
|
Poorandas Jatav Vs. S.P.S. Raghuvanshi
|
January 28, 2002 |
|
POORANLAL Vs. PHOOL SINGH
|
December 12, 2002 |
|
PRABHA CONSTRUCTIONS Vs. STATE OF M P
|
August 27, 2002 |
|
PRABHAKAR NARAYAN PANDEY Vs. M/S SHRI KRISHNA STONE LIME CO. MAIHAR
|
January 15, 2002 |
|
PRABHANSHU KAMAL Vs. AWADHESH SINGH BHADORIYA
|
June 25, 2002 |
|
PRABHASH CHANDRA MANORIA Vs. STATE OF M.P.
|
January 8, 2002 |
|
PRABHAT KUMAR Vs. UNION OF INDIA
|
May 6, 2002 |
|
PRABHAT SINGH Vs. STATE OF M P
|
April 23, 2002 |
|
Prabhoo alias Prabhoo Dayal Vs. State of M.P.
|
February 26, 2002 |
|
PRABHU DAYAL PATEL Vs. STATE OF M P
|
July 8, 2002 |
|
PRABHUDAYAL AHIRWAR Vs. STATE OF M P
|
December 4, 2002 |
|
PRADIP ALIAS PAPPU Vs. STATE OF M P
|
April 1, 2002 |
|
PRAHLAD Vs. KALABATIBAI
|
October 22, 2002 |
|
PRAHLAD S/O RAM SAHAY Vs. SHIVNANDAN KUMARI AND OTHERS
|
October 21, 2002 |
|
PRAKASH BHAGWANI Vs. SAMMATI FOOD PRODUCTS PVT LTD
|
January 21, 2002 |
|
PRAKASH CHAND JAIN AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
June 25, 2002 |
|
PRAKASH CHAND SONI Vs. ANITA JAIN
|
January 9, 2002 |
|
PRAKASH CHANDRA Vs. RAJKUMARI ALIAS JYOTI
|
September 9, 2002 |
|
PRAKASH PAWAR Vs. STATE OF M.P.
|
March 18, 2002 |
|
PRAMILA YADAV Vs. UNION OF INDIA (UOI) AND OTHERS
|
March 13, 2002 |
|
PRAMOD KUMAR Vs. MPSRTC
|
July 11, 2002 |
|
Pran Nath Patel Vs. Secretary, Madhyamic Shiksha Mandal, Bhopal
|
February 27, 2002 |
|
Prashant Shrivastava Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
|
March 6, 2002 |
|
PRATAP NARAYAN TIWARI Vs. STATE OF M P
|
February 13, 2002 |
|
PRATIPAL SINGH Vs. STATE OF M P
|
March 4, 2002 |
|
PREETAM SINGH Vs. IMRAT SINGH
|
May 17, 2002 |
|
PREETAMDAS Vs. ANJUMAN ISLAMIA TRUST, JABALPUR
|
February 13, 2002 |
|
PREETI WILSON Vs. CANTONMENT BOARD, JABALPUR
|
November 27, 2002 |
|
PREM NARAYAN GUPTA Vs. STATE OF M P
|
July 5, 2002 |
|
PREM NARAYAN SHARMA Vs. SUNIL GUPTA
|
January 2, 2002 |
|
Prem Nepali @ Prem Bahadur Vs. State of M.P.
|
February 27, 2002 |
|
PREM RATAN AGRAWAL Vs. BOARD OF SECONDARY EDUCATION
|
February 18, 2002 |
|
PREMLAL SHRIVAS Vs. STATE OF M P
|
January 17, 2002 |
|
Premlata Jaiswal Vs. State of M.P.
|
July 2, 2002 |
|
PREMNARAYAN Vs. STATE OF M P
|
October 11, 2002 |
|
PRIYADARSHINI HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF M P
|
July 26, 2002 |
|
PRIYANKA METALS PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
December 3, 2002 |
|
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD Vs. C C AND C EX
|
June 24, 2002 |
|
PUBLIC WORKS DEPARTMENT AND ANOTHER Vs. M.P. INDUSTRIAL COURT, BHOPAL AND OTHERS
|
April 10, 2002 |
|
PUBLISHER INDIA TODAY Vs. GIRISH SHARMA
|
September 13, 2002 |
|
PUNJAB NATIONAL BANK Vs. SARMAN
|
June 25, 2002 |
|
PURSHOTTAM Vs. BHAGWAT SHARMA
|
October 7, 2002 |
|
PURSHOTTAM Vs. GULSHANBAI
|
October 3, 2002 |
|
PURUSHAINDRA KUMAR KAURAV Vs. UNION OF INDIA
|
September 16, 2002 |
|
PURUSHOTTAM CHAURASIYA Vs. PARMANAND
|
August 8, 2002 |
|
PURUSHOTTAM DAS DUBEY Vs. STATE OF M P
|
November 11, 2002 |
|
PURUSHOTTAM LAL Vs. PUSHPALATA
|
February 28, 2002 |
|
PYARI BAI Vs. M P STATE CO OP TRIBUNAL
|
March 15, 2002 |
|
QAZI AKHTAR Vs. BAHORI
|
January 4, 2002 |
|
R D AHERWAR Vs. SPECIAL POLICE ESTABLISHMENT
|
June 24, 2002 |
|
R G FOOD PRODUCTS Vs. ADDITIONAL DIRECTOR M P STATE AGRICULTURAL MARKETING BOARD
|
February 4, 2002 |
|
R.K. BUILDERS Vs. MUNICIPAL CORPORATION, SAGAR AND OTHERS
|
July 23, 2002 |
|
R.K. Khare Vs. M.P. State Mining Corporation Ltd., Bhopal
|
June 26, 2002 |
|
RADHE SHYAM SOLANKI Vs. UJJAIN DEVELOPMENT AUTHORITY
|
July 24, 2002 |
|
RADHELAL GUPTA Vs. STATE BAR COUNCIL OF M P
|
February 1, 2002 |
|
RADHESHYAM Vs. PHOOLWATI
|
February 7, 2002 |
|
RADHESHYAM KHICHROLIA Vs. M P CO OP MKTG FEDN LTD
|
February 1, 2002 |
|
RADHIKA PRAKASHAN PVT LTD Vs. UNION OF INDIA
|
March 6, 2002 |
|
RADHIKA PRASAD KHARE Vs. STATE OF M P
|
August 12, 2002 |
|
RAFIQUE Vs. M P STATE ROAD TRANS CORPN
|
August 13, 2002 |
|
RAGHAV CHANDRA Vs. TARVINDER KAUR
|
September 17, 2002 |
|
Raghubar Patel Vs. State of M. P.
|
October 23, 2002 |
|
RAGHUNATH Vs. REGIONAL PROVIDENT FUND COMMR
|
February 19, 2002 |
|
RAGHUNATH PRASAD MOHANLAL Vs. UNION OF INDIA
|
November 13, 2002 |
|
RAGHUVEER Vs. REKHA
|
August 19, 2002 |
|
RAISABEE Vs. SHAJAD
|
July 30, 2002 |
|
RAJ HOMES PVT LIMITED Vs. STATE OF M P
|
December 4, 2002 |
|
RAJ KUMAR SHARMA Vs. UNION OF INDIA
|
September 24, 2002 |
|
RAJ KUMAR TAMRAKAR Vs. STATE OF M P
|
March 7, 2002 |
|
RAJ KUMAR TIWARI Vs. STATE
|
August 21, 2002 |
|
RAJ KUMAR TIWARI Vs. STATE OF M P
|
August 28, 2002 |
|
RAJA RAM SINGH Vs. STATE OF M P
|
November 8, 2002 |
|
RAJABETI Vs. RAMSHRI
|
August 13, 2002 |
|
RAJALAL Vs. STATE OF MADHYA PRADESH
|
August 6, 2002 |
|
RAJASTHAN TRADERS Vs. STATE
|
January 21, 2002 |
|
RAJBABU Vs. STATE OF M P
|
September 23, 2002 |
|
RAJENDRA Vs. STATE OF M P
|
July 27, 2002 |
|
RAJENDRA ARDHVARYU Vs. SHEIKH RAEES
|
October 22, 2002 |
|
RAJENDRA KUMAR GUPTA Vs. STATE OF M P
|
February 6, 2002 |
|
RAJENDRA SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHWAVIDYALAYA & ORS.
|
January 10, 2002 |
|
RAJENDRA SINGH Vs. TULSABAI
|
December 19, 2002 |
|
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
July 8, 2002 |
|
RAJENDRA SINGH ALIAS SONU Vs. STATE OF MADHYA PRADESH
|
March 7, 2002 |
|
RAJENDRASINGH Vs. STATE OF MADHYA PRADESH
|
December 5, 2002 |
|
RAJESH Vs. STATE OF M P
|
October 10, 2002 |
|
RAJESH Vs. NAGAR PALIKA, RATLAM
|
March 14, 2002 |
|
RAJESH Vs. MANOJ
|
May 13, 2002 |
|
RAJESH GUPTA Vs. STATE OF MADHYA PRADESH
|
September 26, 2002 |
|
RAJESH SINGH Vs. M P RAJYA KRISHI VIPNAN BOARD
|
October 4, 2002 |
|
RAJJOO YADAV Vs. IMRAT SINGH ALIAS AMRIT SINGH
|
April 22, 2002 |
|
RAJKUMAR Vs. KASHIBAI
|
May 10, 2002 |
|
RAJKUMAR AGRAWAL Vs. STATE OF M P
|
October 30, 2002 |
|
RAJNI Vs. SANJAY KUMAR
|
May 10, 2002 |
|
RAJNI AGARWAL Vs. RADHARANI
|
March 11, 2002 |
|
RAJOO Vs. STATE OF M.P.
|
October 10, 2002 |
|
RAJU ALIAS RAJESH ALIAS TOPA Vs. STATE OF M P
|
May 1, 2002 |
|
RAKESH Vs. MANOJ
|
May 13, 2002 |
|
RAKIB MOHAMMAD Vs. DISTRICT COLLECTOR AND SPECIFIED OFFICER RAISEN
|
May 2, 2002 |
|
RAM BHAJAN Vs. STATE OF M P
|
August 2, 2002 |
|
RAM BHAROSE SONI Vs. STATE OF M.P.
|
April 16, 2002 |
|
RAM BHAROSI SHARMA Vs. STATE OF M P
|
May 3, 2002 |
|
RAM BHILASH PATEL Vs. STATE OF M.P. AND OTHERS
|
June 24, 2002 |
|
RAM BILAS BABA Vs. STATE
|
August 2, 2002 |
|
RAM DAS Vs. STATE OF M P
|
February 11, 2002 |
|
RAM DATT DWIVEDI Vs. M P STATE COOPERATIVE TRIBUNAL
|
July 24, 2002 |
|
RAM DAYAL PRAJAPATI Vs. STATE OF MADHYA PRADESH
|
June 26, 2002 |
|
RAM GOVIND Vs. STATE OF M P
|
April 17, 2002 |
|
RAM KUMAR Vs. STATE OF M P
|
February 11, 2002 |
|
RAM KUMAR GUPTA AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
|
March 22, 2002 |
|
RAM KUMAR RAI Vs. STATE OF MADHYA PRADESH
|
April 19, 2002 |
|
RAM KUMAR SHRIVASTAVA Vs. SAROJ JAIN
|
April 5, 2002 |
|
RAM KUNWAR Vs. SAMPATRAO
|
December 3, 2002 |
|
RAM MANDIR MANASA KACHHI PANCH Vs. JAGDISH MANDIR
|
January 29, 2002 |
|
Ram Narain Singh Vs. Chief of Army Staff
|
March 20, 2002 |
|
RAM NARAYAN Vs. STATE BANK OF INDORE
|
March 11, 2002 |
|
RAM NARESH Vs. STATE OF M P
|
January 25, 2002 |
|
RAM PRASAD AGRAWAL Vs. BHAGWANDAS
|
November 19, 2002 |
|
RAM RATAN Vs. STATE OF M P
|
June 27, 2002 |
|
RAM RATAN TIWARI Vs. STATE OF M P
|
March 20, 2002 |
|
RAM SALONE SHARMA Vs. RAM ASHRYA SHARMA
|
October 23, 2002 |
|
RAM SAMUGH MOURYA Vs. STATE OF M P
|
January 3, 2002 |
|
RAM SINGH Vs. ASHOK SHARMA
|
June 27, 2002 |
|
RAM SINGH Vs. SOMAT BAI
|
November 25, 2002 |
|
RAM SINGH Vs. STATE OF M P
|
July 25, 2002 |
|
RAM SINGH ALIAS RAMU Vs. STATE
|
September 16, 2002 |
|
RAM SUKHAN Vs. STATE OF M P
|
October 3, 2002 |
|
RAM SWAROOP SHARMA Vs. RAM MURTHI
|
October 1, 2002 |
|
RAMA DEVI Vs. EDUCATION SOCITY
|
September 26, 2002 |
|
RAMA SHANKAR TIWARI Vs. SHARDA TIWARI
|
February 11, 2002 |
|
RAMADHAR TIWARI Vs. UNION OF INDIA UOI
|
June 27, 2002 |
|
RAMANUJ VERMA Vs. SHRI GIRJA PRASAD
|
April 15, 2002 |
|
RAMASHRAY TRIPATHI Vs. UNION OF INDIA AND OTHERS
|
July 16, 2002 |
|
RAMAVTAR S O KEDARNATH GUPTA Vs. RAMGOPAL
|
March 11, 2002 |
|
RAMBHAROSE AND ORS. Vs. STATE OF M.P. AND ORS.
|
January 21, 2002 |
|
RAMBUX Vs. STATE OF MADHYA PRADESH
|
March 4, 2002 |
|
RAMCHANDRA Vs. STATE OF M P
|
August 6, 2002 |
|
RAMCHANDRA Vs. SAHABRAO
|
April 30, 2002 |
|
RAMCHANDRA CHOUHAN Vs. COLLECTOR
|
February 12, 2002 |
|
RAMCHARAN Vs. STATE OF M P
|
August 5, 2002 |
|
RAMDEEN Vs. STATE OF M P
|
March 4, 2002 |
|
RAMESH Vs. STATE OF M P
|
March 18, 2002 |
|
RAMESH Vs. STATE OF MP
|
July 1, 2002 |
|
RAMESH BABURAO PATIL Vs. STATE OF MADHYA PRADESH
|
March 23, 2002 |
|
RAMESH CHANDRA GARG Vs. STATE OF M.P. AND OTHERS
|
July 11, 2002 |
|
Ramesh Kumar Goswami Vs. State of M.P.
|
September 9, 2002 |
|
RAMESH LALAI Vs. SUMATI BAI
|
April 17, 2002 |
|
RAMESH PATIL Vs. STATE OF M P
|
March 22, 2002 |
|
RAMESH S/O BABOOLAL LODHI Vs. STATE OF M.P.
|
May 14, 2002 |
|
RAMESH SINGH Vs. HARI SHANKAR
|
August 21, 2002 |
|
RAMESHCHANDRA Vs. STATE OF M P
|
September 30, 2002 |
|
RAMESHCHANDRA Vs. ROOKUMARIBAI
|
September 19, 2002 |
|
Rameshchandra s/o Gopikishanji Rathi Vs. Jayendrasingh s/o Mansingh Rajput
|
August 8, 2002 |
|
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
May 7, 2002 |
|
RAMGOPAL KUSHWAHA Vs. RAMPRATAP
|
March 5, 2002 |
|
RAMHET Vs. AJAYPAL SINGH
|
September 6, 2002 |
|
RAMJAN ALI Vs. NEW INDIA ASSURANCE CO LTD
|
July 8, 2002 |
|
RAMJILAL SHARMA Vs. STATE OF M P
|
May 3, 2002 |
|
RAMKALI Vs. JAIKISHAN
|
March 15, 2002 |
|
RAMKISHAN Vs. STATE OF M P
|
July 12, 2002 |
|
RAMLAL Vs. STATE OF M P
|
October 30, 2002 |
|
RAMLAL Vs. ANANT KUMAR AND OTHERS
|
April 15, 2002 |
|
RAMLAL Vs. STATE OF M P
|
May 14, 2002 |
|
RAMLAL SATPUTE Vs. STATE OF M.P. AND OTHERS
|
July 17, 2002 |
|
RAMLAVAL ALIAS RAM LAKHAN Vs. SIMIYA BAI
|
May 14, 2002 |
|
RAMNARESH GUPTA Vs. AJIT KUMAR GARG
|
February 15, 2002 |
|
RAMNIWAS Vs. STATE OF M P
|
July 19, 2002 |
|
RAMPRASAD Vs. STATE OF M P
|
June 25, 2002 |
|
RAMPRASAD NANDA Vs. AMRA KRISHNA
|
January 31, 2002 |
|
RAMRAJSINGH Vs. STATE OF M P
|
October 18, 2002 |
|
RAMROOP SINGH KUSHWAH Vs. MP STATE ROAD TRANSPORT CORPORATION
|
May 13, 2002 |
|
RAMSEWAK SAHU Vs. STATE OF M P
|
December 5, 2002 |
|
RAMSOBAI Vs. SUNIL
|
March 11, 2002 |
|
RAMSOHAWAN Vs. STATE OF M P
|
February 13, 2002 |
|
RAMU Vs. TECHAND
|
April 4, 2002 |
|
RANI BAHU Vs. STATE OF M P
|
July 9, 2002 |
|
RANJAN SHARMA Vs. RAMBABU VAISHYA
|
November 20, 2002 |
|
RANVEER SINGH Vs. HUKUM SINGH
|
April 22, 2002 |
|
RASHID KHAN Vs. STATE OF M P
|
July 5, 2002 |
|
RATAN LAL Vs. DHAPUBAI
|
April 9, 2002 |
|
RATAN LAL Vs. BARDI BAI & ORS.
|
March 5, 2002 |
|
RATANLAL Vs. DHAPUBAI
|
April 30, 2002 |
|
RAVI SONKAR & ORS. Vs. STATE & ORS.
|
April 2, 2002 |
|
RAVINDER SINGH Vs. STATE OF M P
|
July 16, 2002 |
|
RECRUIT SATISH KUMAR Vs. UNION OF INDIA (UOI) AND OTHERS
|
January 25, 2002 |
|
REFERENCE BY DISTRICT AND SESSIONS JUDGE, JABALPUR SEEKING PERMISSION TO TRANSFER SESSIONS TRIAL PENDING BEFORE ADDITIONAL SESSIONS JUDGE Vs.
|
March 5, 2002 |
|
REKHA BAI Vs. STATE OF M. P. AND OTHERS
|
September 9, 2002 |
|
REKHLAL Vs. STATE OF M P
|
July 31, 2002 |
|
REMGUL ALIAS REMULAL Vs. STATE OF M P
|
October 22, 2002 |
|
RENU Vs. HIRALAL ALIAS HARISH
|
March 5, 2002 |
|
REWA PRASAD Vs. AMSA BAI
|
January 17, 2002 |
|
REWA SIDHI GRAMIN BANK Vs. RAMNIWAS AGRAWAL AND OTHERS
|
July 12, 2002 |
|
REWASHANKAR GUHA Vs. STATE OF M.P. AND ANOTHER
|
October 23, 2002 |
|
RINKA Vs. NEW INDIA ASSURANCE CO LIMITED
|
December 16, 2002 |
|
RISHABH CHEMICALS PVT LTD Vs. UNION OF INDIA
|
June 24, 2002 |
|
RITU Vs. M P ROAD TRANSPORT CORPORATION
|
November 20, 2002 |
|
ROOP SINGH Vs. STATE OF M P
|
April 11, 2002 |
|
ROOPCHAND Vs. BABULAL
|
November 19, 2002 |
|
RUBAB BAI Vs. M P WAKF BOARD
|
October 23, 2002 |
|
RUBBER PRODUCTS Vs. CEGAT
|
June 24, 2002 |
|
RUKMANI BAI Vs. KANCHHEDI LAL
|
April 2, 2002 |
|
RUNABAI Vs. MANNALAL
|
August 13, 2002 |
|
S K PHARMACEUTICALS LTD Vs. VED PRAKASH GUPTA
|
August 23, 2002 |
|
S N SAXENA Vs. STATE OF MP
|
June 26, 2002 |
|
S NITIN Vs. STATE
|
December 2, 2002 |
|
S S KAUSHAL Vs. STATE BANK OF INDIA
|
February 8, 2002 |
|
S. P. GAUTAM Vs. STATE OF M. P. AND OTHERS
|
February 18, 2002 |
|
S.K. PHARMACEUTICALS LTD. & ANR. Vs. VED PRAKASH GUPTA
|
August 25, 2002 |
|
SACHISH CHANDRA JAIN Vs. BHAGWAN
|
August 5, 2002 |
|
SADAN KUMAR Vs. STATE OF M P
|
February 27, 2002 |
|
SAGIR Vs. YASMIN ANSARI
|
December 11, 2002 |
|
SAJID CHANDANWALA Vs. STATE OF M P
|
April 26, 2002 |
|
SAKHARAM Vs. VIJAY KUMAR JAIN
|
January 2, 2002 |
|
Salam Mani Singh Vs. Lakshmibai National Institute of Physical Education
|
May 16, 2002 |
|
SALIK RAM Vs. STATE OF MADHYA PRADESH
|
April 11, 2002 |
|
SALUJA CONSTRUCTIONS Vs. STATE OF M P
|
March 22, 2002 |
|
SAMARU BAIGA Vs. STATE OF M P
|
May 10, 2002 |
|
SAMEER Vs. M P STATE ROAD TRANS
|
December 3, 2002 |
|
SAMRATHMAL Vs. M.P.S.R.T.C. AND ANOTHER
|
March 22, 2002 |
|
SAMUHIK KRISHI SAHKARI SAMITI Vs. COLLECTOR SAGAR
|
July 11, 2002 |
|
SAMVILIYANIT KARMCHARI KALYAN SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
|
June 28, 2002 |
|
SANDHYA Vs. NAVI MOHAMMAD
|
December 12, 2002 |
|
SANDHYA Vs. DINESH
|
August 7, 2002 |
|
SANGHI BROTHERS INDORE LTD Vs. GURUDEV SINGH GYANI AND SONS
|
April 22, 2002 |
|
SANJEEV ALIAS SANJU Vs. STATE OF M P
|
July 30, 2002 |
|
SANJIV KUMAR PATEL Vs. JANPAD PANCHAYAT
|
January 29, 2002 |
|
SANTOSH KUMAR CHOPDA Vs. STATE OF M P
|
August 1, 2002 |
|
SANTOSH KUMAR JAISWAL Vs. VIVEK JAIN AND OTHERS
|
March 6, 2002 |
|
SANTOSHILAL BANDIL Vs. CHANDRA KUMAR
|
November 26, 2002 |
|
SARASWATI BAI Vs. STATE OF M P
|
July 10, 2002 |
|
SARITA Vs. DILIP
|
August 28, 2002 |
|
SARNAM Vs. STATE OF M P
|
January 23, 2002 |
|
SAROJ Vs. MOHD. ISHAK
|
November 21, 2002 |
|
SASTISH UPADHAYA Vs. STATE OF M P
|
March 26, 2002 |
|
Satish Kumar Vs. Jagdamba Prasad
|
February 7, 2002 |
|
Satish Kumar David Vs. State of Chhattisgarh
|
May 20, 2002 |
|
SATISH KUMAR SHARMA Vs. ZILA SAHKARI KENDRIYA BANK LTD
|
July 31, 2002 |
|
SATISH SINGH THAKUR Vs. PHOOL SINGH
|
October 31, 2002 |
|
SATNAM SINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 2002 |
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SATORANJAN Vs. STATE OF CHHATTISGARH
|
October 25, 2002 |
|
SATWANT SINGH Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
|
October 18, 2002 |
|
SATYA NARAYAN (DEAD) & ANR. Vs. STATE OF M.P.
|
June 28, 2002 |
|
SATYA NARAYAN MISHRILAL BEDIYA Vs. STATE OF M P
|
March 20, 2002 |
|
SATYANARAYAN Vs. STATE OF M P
|
September 4, 2002 |
|
SAWAL SINGH Vs. RAMSAKHI
|
July 29, 2002 |
|
SECRETARY, MISS HILL EDUCATION SOCIETY Vs. ASHASKIYA MISS HILL SCHOOL KARAMCHARI SANGH
|
July 26, 2002 |
|
SENIOR DIVISIONAL MANAGER, LIC OF INDIA AND OTHERS Vs. SMT. SUMAN CHOUDHARY AND OTHERS
|
February 18, 2002 |
|
SETH MOHANLAL HIRALAL CONSTRUCTION COMPANY Vs. STATE OF M P
|
September 17, 2002 |
|
SHABBAR KHAN Vs. STATE OF M P
|
September 9, 2002 |
|
SHABBIR HUSSAIN Vs. NAADE ALI
|
January 2, 2002 |
|
SHADILAL Vs. UNION OF INDIA
|
March 13, 2002 |
|
SHAFIQ Vs. STATE OF M P
|
July 8, 2002 |
|
SHAHISTA QURESHI Vs. STATE OF M P
|
October 23, 2002 |
|
SHAHJAD Vs. VIRENDRA SINGH
|
December 2, 2002 |
|
SHAILENDRA SINGH AND ANOTHER Vs. SOM DISTILLERIES AND BREWERIES LIMITED
|
July 23, 2002 |
|
Shakku Shah Vs. State of M.P.
|
May 10, 2002 |
|
Shakuntala Singh Vs. Basant Kumar Thakur
|
November 12, 2002 |
|
SHALIGRAM Vs. STATE OF M. P.
|
April 1, 2002 |
|
Shambhoo Singh Vs. State of M.P.
|
July 10, 2002 |
|
SHANKAR LAL Vs. STATE OF M.P.
|
March 26, 2002 |
|
SHANKAR SINGH Vs. PRESIDING OFFICER
|
April 8, 2002 |
|
SHANKER SINGH Vs. STATE OF MADHYA PRADESH
|
July 31, 2002 |
|
SHANKERDAS LOHANA Vs. UNION OF INDIA AND OTHERS
|
July 2, 2002 |
|
SHANTA BAI Vs. HIGH COURT OF M P
|
February 1, 2002 |
|
SHANTI NIKETAN MONTESSORI SCHOOL Vs. STATE OF M.P. AND OTHERS
|
June 28, 2002 |
|
SHANTIBAI Vs. M.P.S.R.T.C.
|
January 17, 2002 |
|
SHANTILAL Vs. MANSINGH
|
May 16, 2002 |
|
SHANTILAL BAGORA Vs. STATE BANK OF INDORE
|
February 11, 2002 |
|
SHANTILAL JAIN Vs. STATE OF M P
|
July 23, 2002 |
|
SHARADIK RUBBER & INDUSTRIES LTD., CALCUTTA Vs. M.P. FINANCIAL CORPORATION, INDORE AND ANOTHER
|
June 27, 2002 |
|
SHARDA PRASAD GUPTA Vs. SMT. VIDYADEVI GUPTA & ANR.
|
July 3, 2002 |
|
SHARIQUE ALI Vs. STATE OF MADHYA PRADESH
|
January 11, 2002 |
|
SHASHIKALA SINGH Vs. STATE OF M.P. AND OTHERS
|
October 7, 2002 |
|
Shashikala Singh Vs. State of M.P.
|
October 27, 2002 |
|
SHASHINDRA SINGH CHAUHAN Vs. THE LABOUR COURT, REWA AND ANOTHER
|
January 25, 2002 |
|
SHEKHAR AGRAWAL Vs. MOHD SAJID
|
August 5, 2002 |
|
SHERSINGH Vs. HIGH COURT OF M P
|
October 3, 2002 |
|
SHEWARAM AND SONS Vs. UNION OF INDIA
|
August 13, 2002 |
|
SHILA DEVI Vs. KHADI
|
October 11, 2002 |
|
SHIV KUMAR Vs. STATE OF M P
|
August 5, 2002 |
|
SHIV KUMAR PAL Vs. STATE OF M P
|
May 9, 2002 |
|
SHIV KUMAR SINGH Vs. STATE OF M P
|
July 23, 2002 |
|
SHIV NATH Vs. STATE OF MADHYA PRADESH
|
January 8, 2002 |
|
SHIV PRASAD PANDEY Vs. BHARAT SANCHAR NIGAM LIMITED
|
March 21, 2002 |
|
SHIV SHANKAR BANSAL Vs. HAKIM SINGH
|
September 6, 2002 |
|
SHIVAJI RAO PATIL Vs. COLLECTOR BALAGHAT
|
April 17, 2002 |
|
SHIVAM GUPTA Vs. KAMTA PRASAD
|
August 27, 2002 |
|
SHIVCHARAN Vs. BHANWARIBAI
|
May 14, 2002 |
|
SHIVNARAYAN Vs. STATE OF M P
|
August 2, 2002 |
|
SHIVNATH PRASAD SHRIVASTAVA Vs. BOARD OF REVENUE OF M P GWALIOR
|
March 13, 2002 |
|
Shivshakti Vyas Vs. Somat Singh
|
January 3, 2002 |
|
SHRI GANDHI ASHRAM Vs. VISHWANATH RAIKWAR
|
May 7, 2002 |
|
SHRICHAND JAIN Vs. UNION OF INDIA
|
February 26, 2002 |
|
SHRIKISHAN MITTAL Vs. UCO BANK
|
June 25, 2002 |
|
SHRIMANT SETH GOPALSAO POORANSAO Vs. STATE OF M P
|
October 3, 2002 |
|
SHRINATH BEARING PVT LTD Vs. DHAR CEMENT LTD
|
November 11, 2002 |
|
SHRINATH BULIYAN REFINERY Vs. COMMISSIONER OF INCOME TAX
|
March 18, 2002 |
|
Shruti Sharma Vs. State of M.P.
|
February 5, 2002 |
|
SHYAM BABU Vs. STATE OF MADHYA PRADESH
|
July 31, 2002 |
|
SHYAM BABU & ORS. Vs. STATE OF M.P.
|
July 29, 2002 |
|
SHYAM LAL Vs. STATE OF M.P.
|
March 19, 2002 |
|
SHYAM SINGH RATHORE Vs. MUNICIPAL CORPORATION
|
July 12, 2002 |
|
SHYAMLAL LIKHAR Vs. STATE OF M.P. AND ANOTHER
|
July 31, 2002 |
|
SIDDHARTHA TUBES LTD Vs. CEGAT
|
April 1, 2002 |
|
SITABAI SINODIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 22, 2002 |
|
SITARAM Vs. STATE OF M P
|
August 12, 2002 |
|
SITARAM Vs. SITARAM
|
December 4, 2002 |
|
SITARAM Vs. GULAB SINGH
|
March 20, 2002 |
|
SITARAM PATEL Vs. BIPIN CHAND JAIN
|
December 12, 2002 |
|
SMT. MAYABAI & ORS. Vs. DIGAMBAR KUMAR JAIN
|
November 1, 2002 |
|
SOBHRAJ SINDHI Vs. MOHD JAHOOR
|
November 18, 2002 |
|
SOMVATI GUPTA Vs. ASHOK KUMAR BHATT
|
August 20, 2002 |
|
SOUTH EASTERN COALFIELDS LTD. Vs. STATE OF M.P. AND OTHERS
|
June 24, 2002 |
|
STATE BANK OF INDIA Vs. BINOD MILLS CO LTD
|
July 19, 2002 |
|
STATE BANK OF INDORE Vs. COMMISSONER OF INCOME TAX
|
July 23, 2002 |
|
STATE OF M P Vs. MATHURA SINGH
|
September 3, 2002 |
|
STATE OF M P Vs. CANARA BANK
|
October 24, 2002 |
|
STATE OF M P Vs. JALIM GADARIYA
|
October 29, 2002 |
|
STATE OF M P Vs. PARWATIBAI
|
October 1, 2002 |
|
STATE OF M P Vs. ARUN KUMAR
|
February 4, 2002 |
|
STATE OF M P Vs. RAGHUVIR SINGH
|
April 16, 2002 |
|
STATE OF M P Vs. VINOD SINGH
|
May 14, 2002 |
|
STATE OF M P Vs. JAI SINGH
|
November 7, 2002 |
|
STATE OF M P Vs. NAND KISHORE
|
September 3, 2002 |
|
STATE OF M P Vs. RAJARAM
|
July 11, 2002 |
|
STATE OF M P Vs. PARE CONSTRUCTION CO
|
June 28, 2002 |
|
STATE OF M P Vs. PREMPURI GOSWAMI
|
May 6, 2002 |
|
STATE OF M P Vs. U K KHARE
|
May 2, 2002 |
|
STATE OF M P Vs. DILIP
|
March 13, 2002 |
|
STATE OF M P Vs. S R SONWANI
|
March 11, 2002 |
|
STATE OF M P Vs. R K RAI
|
March 6, 2002 |
|
STATE OF M P Vs. SUKH LAL CHOUDHARY
|
April 12, 2002 |
|
STATE OF M P Vs. JAISWAL TRACTORS
|
April 16, 2002 |
|
STATE OF M P Vs. LAXMI CHAND AWADHIYA
|
March 1, 2002 |
|
STATE OF M P Vs. NOOR JAMA KHAN
|
February 15, 2002 |
|
STATE OF M P Vs. MEHBOOB KHAN
|
January 2, 2002 |
|
STATE OF M P Vs. GYANPRAKASH
|
January 24, 2002 |
|
STATE OF M P Vs. JHALLOBAI
|
January 23, 2002 |
|
STATE OF M. P. Vs. DEEMAK CHAND
|
August 21, 2002 |
|
STATE OF M.P. Vs. RAMMU
|
February 19, 2002 |
|
STATE OF M.P. Vs. MOHD. IDREESH
|
February 4, 2002 |
|
State of M.P. Vs. Chhagan
|
October 4, 2002 |
|
State of M.P. Vs. Sheetal Kumar Sandi
|
August 12, 2002 |
|
STATE OF M.P. AND OTHERS Vs. ARVIND KUMAR AGRAWAL AND ANOTHER
|
August 13, 2002 |
|
STATE OF M.P. AND OTHERS Vs. M.K. VERMA AND OTHERS
|
March 1, 2002 |
|
STATE OF M.P. AND OTHERS Vs. DR. M. CHOUBEY AND OTHERS
|
February 20, 2002 |
|
STATE OF MADHYA PRADESH Vs. MOHD JABBAR KHAN
|
February 7, 2002 |
|
STATE OF MADHYA PRADESH Vs. BHAGWAN SINGH
|
March 11, 2002 |
|
STATE OF MADHYA PRADESH Vs. BALWANTSINGH
|
March 28, 2002 |
|
STATE OF MADHYA PRADESH Vs. DEVENDRASINGH
|
May 6, 2002 |
|
STATE OF MADHYA PRADESH Vs. PRATIBHA BADLANI
|
June 25, 2002 |
|
STATE OF MADHYA PRADESH Vs. LATHA KUMARAN
|
August 1, 2002 |
|
STATE OF MADHYA PRADESH Vs. JAGDISH
|
July 8, 2002 |
|
STATE OF MADHYA PRADESH TROUGH CONSERVATOR OF FORESTS Vs. RAM PRAKASH TIWARI
|
September 13, 2002 |
|
STATE OF MP Vs. PURMA
|
June 26, 2002 |
|
STEEL TUBES OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
February 13, 2002 |
|
SUB LIEUTENANT CHAMAN AZHAR Vs. UNION OF INDIA AND OTHERS
|
March 4, 2002 |
|
SUBHASH GAUTAM Vs. STATE OF M P
|
August 13, 2002 |
|
Subrato Bachaspati Vs. State of M.P.
|
April 11, 2002 |
|
SUDARSHAN AGARBATTI FACTORY Vs. APPELLATE AUTHORITY
|
January 25, 2002 |
|
SUDHIR JAIN Vs. GOVINDBHAI PATEL
|
November 20, 2002 |
|
SUDHIR KUMAR SHARMA Vs. BUNDELKHAND KSHETRIYA GRAMIN BANK TIKAMGARH
|
July 15, 2002 |
|
SUDHIR TIWARI Vs. BHAGWANTI DEVI ISSRANI
|
February 21, 2002 |
|
SUGHARI BAI Vs. KOLAI SINGH
|
January 7, 2002 |
|
SUKHDEV PRASAD KANOJIYA Vs. STATE OF M P
|
January 15, 2002 |
|
Sukhnandan Patel Vs. State of M.P.
|
May 14, 2002 |
|
SUKHRATI & 2 ORS. Vs. STATE OF M.P.
|
October 10, 2002 |
|
SULTAN AHMAD Vs. M P STATE ROAD TRANSPORT CORPORATION
|
July 12, 2002 |
|
SUMAN PATEL Vs. LIQUIDATOR JABALPUR NAGRIK SAHAKARI BANK LTD
|
February 26, 2002 |
|
SUMITRA DEVI Vs. SHAILENDRA SINGH
|
May 2, 2002 |
|
SUMITRA DEVI Vs. SHAILENDRA SINGH
|
March 27, 2002 |
|
SUMITRA DEVI SHRIVASTAVA Vs. MEHAR ANWAR
|
January 9, 2002 |
|
SUNDAR LAL Vs. STATE OF MADHYA PRADESH
|
September 18, 2002 |
|
SUNDER BAI Vs. NONIT RAM
|
July 4, 2002 |
|
SUNDERBAI Vs. STATE OF M P
|
January 17, 2002 |
|
SUNDERLAL Vs. STATE OF M P
|
January 21, 2002 |
|
SUNDERLAL Vs. GOPAL SHARAN
|
September 13, 2002 |
|
Sunderlal Patwa Vs. Digvijay Singh
|
July 23, 2002 |
|
SUNIL KUMAR Vs. ANGURI CHOUDHARI
|
April 1, 2002 |
|
SUNIL KUMAR ARJUN DAS GUPTA Vs. STATE OF M.P.
|
March 6, 2002 |
|
SUPERPACK Vs. M P STATE ELECTRICITY BOARD
|
August 27, 2002 |
|
SURENDRA Vs. STATE OF M P
|
July 4, 2002 |
|
SURENDRA KUMAR Vs. BHAWANI SHANKAR SHARMA
|
March 5, 2002 |
|
SURENDRA KUMAR DILLIWAI Vs. STATE OF MADHYA PRADESH
|
January 9, 2002 |
|
SURENDRA KUMAR NAMDEO Vs. STATE OF M.P.
|
January 25, 2002 |
|
SURENDRA KUMAR TIWARI Vs. COLLECTOR
|
November 21, 2002 |
|
SURENDRASINGH TOMAR Vs. SHANKAR JOSHI
|
October 29, 2002 |
|
SURESH Vs. GAJJO @ GAJJU
|
November 19, 2002 |
|
SURESH Vs. JASBEER KAUR
|
July 4, 2002 |
|
SURESH Vs. STATE OF M.P.
|
October 4, 2002 |
|
SURESH CHAND SONI Vs. SHIVPURI-GUNA KSHETRIYA GRAMIN BANK
|
January 2, 2002 |
|
SURESH CHAND TYAGI Vs. CHIDDA SINGH JAT
|
May 17, 2002 |
|
SURESH NARAIN Vs. FOOD INSPECTOR
|
August 21, 2002 |
|
SURESH PRAJAPAT Vs. MANOJ
|
October 4, 2002 |
|
SURESH PRASAD AND ORS. Vs. RAM KRISHNA AND ORS.
|
January 30, 2002 |
|
SURYABHAN SINGH Vs. STATE OF MADHYA PRADESH
|
February 11, 2002 |
|
SURYAKANT Vs. CHANDANMAL
|
December 3, 2002 |
|
SURYAMUKHI DEVI Vs. SHIV PRASAD
|
April 3, 2002 |
|
SUSHANT JHA Vs. DIRECTOR PROFESSIONAL EXAMINATION BOARD
|
March 19, 2002 |
|
SUSHEEL KUMAR SETH Vs. STATE OF M P
|
July 31, 2002 |
|
SUSHIL KUMAR Vs. STATE OF MADHYA PRADESH
|
January 23, 2002 |
|
SUSHILA BAI Vs. ISMAIL KHAN
|
October 3, 2002 |
|
SWADESH Vs. STATE OF MP
|
August 27, 2002 |
|
SWAN FINANCE LIMITED Vs. PRATIBHA COLD STORAGE PVT LTD
|
November 15, 2002 |
|
SYED MEHADI HASSAN Vs. STATE OF M P
|
July 3, 2002 |
|
T D AGRAWAL Vs. NIRMAL MITRA
|
February 12, 2002 |
|
T SWAMY DASS Vs. UNION OF INDIA
|
January 10, 2002 |
|
TARA Vs. DABLA ALIAS LALITA
|
February 26, 2002 |
|
TARA SINGH Vs. PARSHVANATH DIGEMBER JAIN MANDIR PISANHARI MADHIYA TRUST
|
April 9, 2002 |
|
TARACHAND GOYAL Vs. M.P.ROAD TRANSPORT CORPORATION
|
May 8, 2002 |
|
TARKESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
|
October 9, 2002 |
|
TCL BARON INDIA LIMITED Vs. STATE OF M P
|
October 21, 2002 |
|
TEN SINGH Vs. GAS AUTHORITY OF INDIA LIMITED
|
August 7, 2002 |
|
THAKUR VYASNARAYAN SINGH Vs. HEMLATA
|
February 4, 2002 |
|
THAN SINGH Vs. STATE OF M P
|
July 25, 2002 |
|
THE EXECUTIVE ENGINEER, (ST/RE), CONSTRUCTION DIV., MADHYA PRADESH ELECTRICITY BOARD Vs. MANIK CHAND AND OTHERS
|
July 11, 2002 |
|
TIRUPATI CONSTRUCTIONS Vs. SOUTH EASTERN COALFIELDS LTD
|
October 21, 2002 |
|
TRILOKSINGH S/O KHAJANSINGH Vs. SHANTILAL S/O RAMKISHAN AND OTHERS
|
August 6, 2002 |
|
TRUST, GORA KHURD Vs. STATE & ORS.
|
August 23, 2002 |
|
TULSI BHATIA Vs. DEBTS RECOVERY TRIBUNAL
|
March 18, 2002 |
|
TULSIRAM Vs. UTTAM KHAN AND OTHERS
|
May 2, 2002 |
|
UDHORAM Vs. STATE OF M.P.
|
June 26, 2002 |
|
UMA GOUR Vs. GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER
|
January 23, 2002 |
|
UMA PANWAR Vs. STATE OF M P
|
February 14, 2002 |
|
UMA SHANKAR SARASWAT Vs. STATE OF M.P. AND OTHERS
|
October 11, 2002 |
|
UMA SHANKER SAHU Vs. STATE OF M.P. AND OTHERS
|
April 12, 2002 |
|
UMA SHARAN Vs. KASHI NATH
|
December 5, 2002 |
|
UMAKANT CHOURE Vs. BANKING OMBUDSMAN
|
July 1, 2002 |
|
UMASHANKAR PACHOLI Vs. MAHENDRA SINGH
|
July 2, 2002 |
|
UNION BANK OF INDIA Vs. CHHATARPUR SILIMENT SALES CORPORATION
|
January 24, 2002 |
|
UNION OF INDIA Vs. ANIL KUMAR GUPTA
|
February 21, 2002 |
|
UNION OF INDIA Vs. VILAS RAMESH CHAND TARHATE
|
March 6, 2002 |
|
UNION OF INDIA Vs. PYARELAL TARACHAND
|
July 2, 2002 |
|
UNION OF INDIA Vs. CHHAJJOOMAL AND SONS
|
May 7, 2002 |
|
UNION OF INDIA Vs. MITHILESH KUMARI
|
November 26, 2002 |
|
UNION OF INDIA Vs. SAHA RAVJI PURSHI
|
March 28, 2002 |
|
UNION OF INDIA Vs. ANIL KUMAR GUPTA
|
January 21, 2002 |
|
UNION OF INDIA Vs. M.P. DUGDHA MAHASANGH
|
January 30, 2002 |
|
UNION OF INDIA Vs. V K GIRDONIA
|
July 18, 2002 |
|
UNION OF INDIA Vs. ABDUL ZARKHAN
|
December 17, 2002 |
|
UNION OF INDIA Vs. BIRDIBAI GARG
|
December 17, 2002 |
|
UNION OF INDIA & ANR. Vs. M/S ENGINEERS CEMENT AND ALIES & ORS.
|
November 27, 2002 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD YUNUS
|
May 17, 2002 |
|
URMILA DEORA Vs. M P STATE ROAD TRANS CORPN
|
April 1, 2002 |
|
USHA Vs. HARSHAL
|
May 14, 2002 |
|
USHA BAI Vs. YOGENDRA SINGH
|
January 23, 2002 |
|
USHA SAHU Vs. JASWINDER SINGH
|
April 4, 2002 |
|
USHA YADAV Vs. STATE OF M P
|
February 13, 2002 |
|
USMAN ALI KHAN S/O ALIZAN KHAN Vs. STATE OF M.P. AND OTHERS
|
September 25, 2002 |
|
UTTAM SINGH Vs. STATE OF MADHYA PRADESH
|
April 1, 2002 |
|
UTTAM SINGH KHATEEK Vs. M P GOVERNMENT
|
January 7, 2002 |
|
VAIBHAV JAIN Vs. VICE CHANCELLOR DEVI AHILYA VISHWAVIDYALAYA INDORE
|
January 3, 2002 |
|
VAISHNODEVI MAHILA PRATHMIK Vs. STATE OF M P
|
December 19, 2002 |
|
VALLABHDAS KASHIWALE Vs. SMT. SUMATI AND ANOTHER
|
April 16, 2002 |
|
VAN VIBHAG NIRMANS Vs. POONAM CHAND
|
March 26, 2002 |
|
VASUDEV PD Vs. GOVIND PD
|
March 11, 2002 |
|
VEERAN Vs. STATE OF MADHYA PRADESH
|
January 3, 2002 |
|
VIDHYARAM Vs. STATE OF M P
|
July 19, 2002 |
|
VIDYADEVI Vs. STATE OF M P
|
May 17, 2002 |
|
VIJAY BAHADUR ALIAS BAHUDAR Vs. STATE OF M P
|
July 30, 2002 |
|
VIJAY BHATIA AND OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
|
May 2, 2002 |
|
VIJAY KRISHNA Vs. PARMESHWARI DAYAL
|
March 11, 2002 |
|
VIJAY KUMAR Vs. CHAKODIRAMJANKI BAI
|
March 4, 2002 |
|
VIJAY KUMAR Vs. STATE OF M P
|
October 21, 2002 |
|
VIJAY KUMAR EKKA AND ANOTHER Vs. STATE OF M. P.
|
April 10, 2002 |
|
VIJAY RAM AND ORS. Vs. STATE OF M.P.
|
May 2, 2002 |
|
VIJAY SINGH THAKUR Vs. M.P.S.R.T.C.
|
October 11, 2002 |
|
VIJAYANAND SINGH Vs. CHIEF SECRETARY
|
October 21, 2002 |
|
VIKAS Vs. STATE OF M P
|
March 22, 2002 |
|
VIKAS RUSIA Vs. STATE OF MADHYA PRADESH
|
February 13, 2002 |
|
VIKRAM Vs. STATE OF M P
|
April 29, 2002 |
|
VIKRAM Vs. STATE OF MP
|
April 24, 2002 |
|
VIKRAM ALIAS SONU Vs. STATE OF M P
|
April 10, 2002 |
|
VIKRAM CEMENT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
November 11, 2002 |
|
VIKRAM SHARMA Vs. STATE BANK OF INDORE
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June 27, 2002 |
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VINAY KUMAR KOHLI Vs. UNION OF INDIA
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January 21, 2002 |
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Vinay Verma Vs. State of M.P.
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April 12, 2002 |
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VINITA Vs. NIMMA ALIAS MUNEEM KHAN
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May 8, 2002 |
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VINOD KUMAR DWIVEDI Vs. UNION OF INDIA
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September 24, 2002 |
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VINOD KUMAR PANDEY Vs. COLLECTOR, SHAHDOL AND OTHERS
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February 6, 2002 |
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VINOD SHRIVASTAVA Vs. LAXMINARAIN SHARMA
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July 2, 2002 |
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VIRENDRA KUMAR SHRIVASTAVA Vs. RAVINDRA KUMAR SHRIVASTAVA AND OTHERS
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October 3, 2002 |
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VIRENDRA SINGH Vs. ASHOK KUMAR
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November 8, 2002 |
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VISHAMBHAR Vs. BUTA DEVI
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April 29, 2002 |
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VISHAMBHAR YADAV Vs. STATE OF M P
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February 12, 2002 |
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VISHNU CHAMAR Vs. STATE OF MP
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May 17, 2002 |
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VISHNU KUMAR MEHTA Vs. RASHMI MEHTA
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November 18, 2002 |
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VISHVESHWARAIYA RAJDHANI Vs. STATE OF M P
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July 4, 2002 |
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VITHALDAS Vs. BHANWARIBAI
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October 21, 2002 |
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YADEO RAO Vs. STATE OF M P
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April 11, 2002 |
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YAKUB Vs. BAJABAI
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September 25, 2002 |
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YESHWANT KUMAR MEHTA Vs. STATE OF M P
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September 25, 2002 |
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YUNUS Vs. UNION OF INDIA
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March 26, 2002 |
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YUSUFKHAN Vs. STATE OF M P
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September 17, 2002 |
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Zalil Khan Vs. State of M.P.
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January 9, 2002 |
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