REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL GAFFAR Vs. SAJID	November 27, 2001
ABDUL HANIF Vs. STATE OF M.P.	August 6, 2001
ABDUL RASHID Vs. JITENDRA	August 9, 2001
Abdul Rashid Vs. State of M.P.	October 16, 2001
ABDUL SATTAR Vs. STATE OF M P	July 23, 2001
ABEDA KHAN Vs. BHAGWANT KAUR	July 26, 2001
ABHILASHA BAI Vs. ARVIND KUMAR	October 5, 2001
ABHISHEK CO OPERATIVE HOUSING SOCIETY LTD Vs. COLLECTOR	July 26, 2001
ABHISHEK MALVIYA Vs. ADDL WELFARE COMMISSIONER	February 5, 2001
Abhishek Mishra Vs. Maharishividya Mandir, Mandla	August 24, 2001
ADIMJATI SEWA SAHKARI SAMITI MARYADIT Vs. REGISTRAR OF CO OPERATIVE SOCITIES	June 25, 2001
ADITYA NARAYAN Vs. CHANDU SINGH	August 17, 2001
Aditya Soni Vs. State of M.P.	August 24, 2001
AFROZ Vs. STATE OF MP	May 7, 2001
AGRAWAL MOTORS Vs. UNION OF INDIA	February 12, 2001
AGRAWAL TRACTOR SATNA Vs. P O EMPLOYEES INSURANCE COURT	April 11, 2001
AHSHAN KHAN Vs. STATE OF MADHYA PRADESH	April 4, 2001
AJAB RAO CHADOKAR Vs. STATE OF MADHYA PRADESH	April 23, 2001
AJAY KUMAR Vs. M P STATE ROAD TRANS CORPN	July 31, 2001
AJAY KUMAR Vs. PRAMOD KUMAR	April 19, 2001
AJAY SINGH Vs. MADHYAMIK SHIKSHA MANDAL M P	March 8, 2001
AJIT SINGH Vs. STATE	August 30, 2001
AJRA HABIB Vs. R K GUPTA	October 19, 2001
ALL INDIA STATE BANK GROUP SC/ST EMPLOYEES WELFARE FEDERATION Vs. STATE BANK OF INDIA	April 4, 2001
ALLANOOR Vs. FAZAL HUSSAIN	August 9, 2001
ALPINE SOLVEX LIMITED Vs. UNION OF INDIA	February 14, 2001
AMAR SINGH Vs. STATE OF M P	May 10, 2001
AMAR SINGH Vs. TRIVENI BAI	February 14, 2001
AMARNATH DWIVEDI Vs. STATE OF M P	February 24, 2001
AMBIKA PRASAD Vs. KANHAIYALAL	August 27, 2001
AMIR UDDIN Vs. INCOME TAX OFFICER	January 17, 2001
AMIT KUMAR DUBEY Vs. BOARD OF SECONDARY EDUCATION AND OTHERS	October 19, 2001
ANAND KUMAR GOENKA Vs. STATE OF M P	April 24, 2001
Anant Prasad Pandey Vs. Secretary, Madhyamik Shiksha Mandal, Bhopal	August 27, 2001
ANIL Vs. KRISHNA KUMAR	January 11, 2001
ANIL ALIAS GWAL Vs. STATE	December 4, 2001
ANIL KUMAR GROVER Vs. UNION OF INDIA	December 13, 2001
ANIL KUMAR HARITWAL Vs. SANT PRAKASH GUPTA	March 22, 2001
ANIL KUMAR KARANDIKAR Vs. STATE OF M P	January 16, 2001
ANIL KUMAR SUNIL KUMAR NAIK Vs. INCOME TAX OFFICER	May 10, 2001
ANJALI LAHIRI HARIYA Vs. UNION OF INDIA	July 3, 2001
ANMIKA RAWAT Vs. JIWAJI VISHWAVIDAYALAYA	February 7, 2001
ANOP SINGH Vs. SHOBHAJI	January 21, 2001
ANSHU CHOPRA Vs. STATE OF M P	May 17, 2001
APPELE CREDIT CORP LTD Vs. UNION OF INDIA	January 3, 2001
ARADHNA OIL MILLS Vs. COMMISSIONER OF INCOME TAX	August 29, 2001
ARJUN Vs. RANCHHOD	November 28, 2001
ARJUN Vs. RANCHHBD	November 11, 2001
ARJUN SINGH Vs. STATE OF M.P.	October 29, 2001
ARUN KUMAR Vs. GURUJINDER SINGH	July 12, 2001
ASHA SINGH Vs. STATE OF MADHYA PRADESH	February 5, 2001
ASHAN KHAN Vs. STATE OF MADHYA PRADESH	April 4, 2001
ASHOK KUMAR Vs. STATE	February 8, 2001
ASHOK KUMAR Vs. KISHAN SINGH	January 30, 2001
ASHOK KUMAR KIRTIWAR Vs. STATE OF MADHYA PRADESH	March 7, 2001
ASHOK KUMAR TIWARI Vs. STATE OF M P AND ANOTHER	October 20, 2001
ASHWANI KUMAR AGRAWAL Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA, JABALPUR AND ANR.	January 2, 2001
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF MADHYA PRADESH	August 6, 2001
AVDESH KUMAR GUPTA Vs. STATE OF M P	July 5, 2001
B D BHANOT and SONS Vs. STATE MINING CORPORATION BHOPAL	April 20, 2001
BABU LAL JAIN Vs. STATE OF M P	April 4, 2001
BABULAL Vs. JAGTAP SINGH	July 20, 2001
BABULAL SHARMA Vs. STATE OF MADHYA PRADESH	August 23, 2001
BADRILAL Vs. CHHAGANLAL	January 17, 2001
BAHADURSINGH Vs. STATE OF M P	August 8, 2001
BAIDYANATH AYURVED BHAVAN LTD Vs. ASSTT C C E	July 23, 2001
BALAJI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX	December 13, 2001
BALDEO KRISHNA BAHL Vs. STATE OF M P	July 24, 2001
BALWANT SAHEBLAL KHAWSE Vs. STATE OF MADHYA PRADESH	March 5, 2001
BANDI UDHAM SINGH Vs. STATE OF MADHYA PRADESH	February 20, 2001
BANESINGH Vs. STATE OF M P	July 17, 2001
Bank of Baroda, Indore Vs. Krishna Gopal Kakani	March 23, 2001
BANSHIDHAR Vs. DAYA SHANKAR	August 30, 2001
BANSHIDHAR Vs. DAYASHANKAR	July 6, 2001
BANWARILAL GUPTA Vs. STATE OF M P	March 16, 2001
BAPULAL Vs. STATE OF M P	December 14, 2001
BASANT KAUR Vs. CHATARPAL SINGH	April 16, 2001
BEDILAL RAJAK Vs. STATE OF M P	November 22, 2001
BETA CORPORATION LIMITED Vs. M P FINANCIAL CORPORATION	December 9, 2001
BHAG CHAND Vs. STATE	November 29, 2001
BHAGCHAND Vs. LAXMI NARAYAN	August 9, 2001
BHAGESHAWARI BAI Vs. MUNNA	November 6, 2001
BHAGIRATH Vs. IQBAL	November 6, 2001
BHAGIRATH MALI Vs. ADDITIONAL COLLECTOR	November 20, 2001
BHAGWAN DAS JAIN ADVOCATE Vs. STATE OF MADHYA PRADESH	September 13, 2001
BHAGWATI PRASAD BUDHOLIYA Vs. RADHA CHARAN	June 28, 2001
BHAIYA SINGH Vs. STATE OF MP	May 8, 2001
BHANWAR Vs. STATE OF M P	December 14, 2001
BHANWARLAL Vs. HIRALAL	March 22, 2001
BHARAT COMMERCE AND INDUSTRIES LTD Vs. RAMPRASAD	April 20, 2001
BHARAT COMMERCE AND INDUSTRIES LTD Vs. RAMPRASAD	April 19, 2001
BHARTI SINGH Vs. STATE OF M P	March 15, 2001
BHAWANI SINGH Vs. A K MISHRA	March 28, 2001
BHILAI ENGINEERING CORPORATION LIMITED Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH	November 8, 2001
BHIM MOHD Vs. STATE OF MADHYA PRADESH	February 28, 2001
BHIWANI DENIM AND APPARELS LTD Vs. BHASKAR INDU LTD	October 1, 2001
BHOLARAM Vs. STATE OF MADHYA PRADESH	January 2, 2001
BHOPAL DEVELOPMENT AUTHORITY Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI	October 8, 2001
BHOPALI Vs. STATE OF M.P.	February 22, 2001
Bhujbal Vs. State of M.P.	January 4, 2001
BHUPENDRA SINGH RANA Vs. GHANSHYAM GARG	December 4, 2001
BIHARILAL JAISWAL Vs. STATE OF M P	August 1, 2001
BIHI BAI Vs. PARWATI BAI	April 10, 2001
BINODIRAM BALCHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX	April 24, 2001
BINOTI PATNAIK Vs. STATE OF M P	February 27, 2001
BITTAN BAL Vs. STATE OF MADHYA PRADESH	March 27, 2001
BRAJESH KUMAR SHARMA Vs. STATE OF M P	January 22, 2001
BRIGHT DRUG INDUSTRIES PVT LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE	February 14, 2001
BRIJBASI LIME WORKS Vs. ASST PROVIDENT FUND	April 10, 2001
BRIJBHAL SINGH GAUTAM Vs. UNION OF INDIA	April 27, 2001
BRUHTAKAR SAHAKARI SAKH SANSTHA MARYADIT NAITABALI MANDSAUR Vs. BHERULAL AND ANOTHER	March 22, 2001
BUDDHI RAM PRASAD Vs. STATE OF M P	July 25, 2001
BUDHUWA CHAMAR Vs. BOARD OF REVENUE	September 24, 2001
C A ABRAHAM Vs. MADHYA PRADESH ELECTRICITY BOARD	January 2, 2001
C G SHROUTI Vs. BADSHAH KHAN	April 27, 2001
CENTRAL WARE HOUSING CORPORATION Vs. J S BRAH	July 18, 2001
CHAIN SINGH Vs. STATE OF MADHYA PRADESH	November 9, 2001
CHANDAN SINGH AND ANR. Vs. HASIB KHAN AND ORS.	October 23, 2001
Chandra Bai Vs. State of M.P.	August 8, 2001
CHANDRA BHAN SINGH Vs. STATE OF M P	March 31, 2001
CHANDRAKANTA BAI Vs. MANAGING DIRECTOR, MPSRTC, BHOPAL	October 22, 2001
CHANDRASEN SHIVLAL JAIN Vs. SURESH CHAND GULAB JAIN	May 9, 2001
Chandrika Prasad Dubey Vs. Steel Authority of India Ltd.	December 3, 2001
CHANDULAL Vs. STATE OF MP	July 18, 2001
CHENDA ALIAS CHANDA RAM Vs. STATE OF M P	February 14, 2001
CHHATAR SINGH Vs. STATE OF M P	March 7, 2001
CHHATARPUR HOMEOPATHIC AND BIOCHEMIC ASSOCIATION Vs. STATE OF MADHYA PRADESH	January 24, 2001
CHHATRAPAL SINGH THAKUR Vs. ASST COMMR OF COAL MINES P F	January 25, 2001
CHHATTISGARH DISTILLERIES LIMITED Vs. COMMISSIONER OF SALES TAX	February 2, 2001
CHHAYA BHOPATKAR Vs. STATE OF MADHYA PRADESH	August 28, 2001
CHINTA JAISWAL Vs. INDIAN OIL CORPORATION AND OTHERS	March 8, 2001
CHUNIYA Vs. STATE OF M P	December 3, 2001
CHUNNILAL Vs. RAMCHANDRA	October 8, 2001
CHUNNILAL Vs. STATE OF M P	March 8, 2001
CIT Vs. CHANDRA ASSOCIATES	September 11, 2001
Classic Builders and Developers Vs. Union of India	January 1, 2001
CLASSIC BUILDERS AND DEVELOPERS Vs. UNION OF INDIA	January 16, 2001
COLLECTOR PRAKASHCHANDRA CHAUDHARY Vs. STATE OF MADHYA PRADESH	July 24, 2001
COMMISSIONER CUSTOMS AND CENTRAL EXCISE RAIPUR Vs. SHYAMLAL DEWANGAN	October 31, 2001
COMMISSIONER OF C EX Vs. BHARAT HEAVY ELECTRICALS LTD	February 14, 2001
COMMISSIONER OF CUS & C EX , RAIPUR Vs. VINDHYA TELELINKS LTD	February 23, 2001
COMMISSIONER OF INCOME TAX Vs. NABHINANDAN DIGAMBER JAIN	May 2, 2001
COMMISSIONER OF INCOME TAX Vs. KEWALCHAND SURAJMAL BORI	April 21, 2001
COMMISSIONER OF INCOME TAX Vs. H E G LIMITED	April 20, 2001
COMMISSIONER OF INCOME TAX Vs. GANGOTRI TUBE WELLS PRVATE LIMITED	April 11, 2001
COMMISSIONER OF INCOME TAX Vs. R N RAI	March 14, 2001
COMMISSIONER OF INCOME TAX Vs. RAM SINGHANI DALL MILLS	October 6, 2001
COMMISSIONER OF INCOME TAX Vs. S R CONSTRUCTION	October 3, 2001
COMMISSIONER OF INCOME TAX Vs. PRADEEP KUMAR GANEDIWAL	September 25, 2001
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTION	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. CHANDRA ASSOCIATES	September 12, 2001
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. G L BANSAL	August 14, 2001
COVERAGE AND CONSULTANTS LIMITED Vs. UNION OF INDIA	February 8, 2001
D M WOOLLEN MILLS PVT LTD Vs. STATE OF M P	April 11, 2001
D R LONGRE Vs. STATE OF M P	November 28, 2001
D.R. MAHESHWAR Vs. STATE OF M.P.	March 9, 2001
Dadbhai Sharma Vs. Union of India	November 1, 2001
DALJEETSINGH Vs. HARDEEPSINGH	September 27, 2001
DANNI Vs. STATE OF M P	July 9, 2001
DARYANAMAL Vs. STATE OF M P	February 20, 2001
DAYALDAS Vs. LATABAI	January 16, 2001
DAYARAM Vs. STATE OF M P	August 1, 2001
DEEPA ALIAS GOPI Vs. NAND KISHORE	April 3, 2001
DEEPAK KUMAR GUPTA Vs. MEDICAL COUNCIL OF INDIA AND OTHERS	April 25, 2001
DEEPAK PANCHAL Vs. GAJRA GEARS	January 3, 2001
DEEPAK SHUKLA Vs. MAHENDRA CHANPURIYA	August 31, 2001
DEOLAL Vs. KALURAM	August 29, 2001
DESHRAJ YADAV Vs. STATE OF MADHYA PRADESH	December 6, 2001
DEVCHAND Vs. PREMCHAND	August 16, 2001
DEWA Vs. KANA	August 9, 2001
DEWAS DIE CASTINGS PVT LTD Vs. DEPUTY COMMISSIONER OF SALES TAX UJJAIN DIVISION	February 28, 2001
DHANANJAN BISEN Vs. DEVI BAI	September 26, 2001
DHANNALAL Vs. KALAVATIBAI	March 15, 2001
DHAPUBAI Vs. UNION OF INDIA	August 8, 2001
DHARAMRAJ SINGH Vs. VAIDYA NATH PRASAD KHARE	December 11, 2001
DHIRUBHAI H AMBANI Vs. SONIA SETHI	January 16, 2001
DILIP KUMAR BUDHANI Vs. MAHESHWARI NAGAR SETH PUBLIC RELIGIOUS TRUST	September 18, 2001
DILIP KUMAR SHARMA Vs. INDIAN OIL CORPORATION	March 14, 2001
DILIP SINGH Vs. G M CENTRAL RAILWAY	September 6, 2001
DILLIPRASAD Vs. RAMDAYAL	August 1, 2001
DINESHCHANDRA Vs. UNION OF INDIA	August 16, 2001
DINKAR SHRIPAD HONAVAR Vs. UNION OF INDIA	August 17, 2001
Director General, Border Security Force Vs. Vijendar Prakash Gautam	April 9, 2001
DR. M. DEOUSKAR Vs. DR. HARI SINGH GAUR VISHWAVIDYALAYA	November 19, 2001
DURG SINGH Vs. SATATE OF M P	October 29, 2001
DURGA PRASAD VERMA Vs. MUNICIPAL CORPORATION	January 11, 2001
DURGALAL VIJAY Vs. GOVT OF M P	March 31, 2001
DWARIKA PRASAD SONI Vs. STATE OF MADHYA PRADESH	December 6, 2001
EICHER MOTORS LTD Vs. NILESH VANKHEDE	September 6, 2001
ENGEE ELECTRONICS Vs. INDUSTRIES COMMISSIONER	January 2, 2001
ENGR IN CHIEF P H E D Vs. B R MAGARDE	May 17, 2001
ESKAY TYRECRAFT, INDORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, INDORE AND OTHERS	November 9, 2001
FAGANI Vs. PRAKASH	October 4, 2001
FERRO CONCRETE CONSTRUCTION I PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 3, 2001
FERRO CONCRETE CONSTRUCTION PVT LTD Vs. REGIONAL PROVIDE FUND COMMISSIONER INDORE	October 3, 2001
GAGAN SINGH CHANDRAWAT Vs. STATE OF MP	February 9, 2001
GAJENDRA Vs. MADHU MATI	March 16, 2001
GAMBHIR SINGH Vs. UNION OF INDIA	October 30, 2001
GANESH Vs. STATE OF M P	April 16, 2001
GANESH PRASAD Vs. STATE OF MADHYA PRADESH	May 8, 2001
GANESHRAM Vs. STATE OF M P	August 21, 2001
GANGADEEN Vs. STATE OF M.P.	February 15, 2001
GANGARAM Vs. DHANYA KUMAR	March 7, 2001
GANGARAM Vs. RAMCHARAN	December 5, 2001
GANGARAM Vs. SAMPAT RAO	November 27, 2001
GANJAN Vs. STATE OF M P	April 30, 2001
GANPAT SINGH Vs. JAIRAM	February 13, 2001
GARIMA SINGH CHHABRA Vs. STATE OF M P	July 11, 2001
GAURA BAI Vs. DEV NATH MAKAD	July 12, 2001
GAURAV AGRO PLAST Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX	July 13, 2001
Geeta Bai Vs. Sushila Bai	December 13, 2001
GEETIKA NIGAM Vs. STATE OF M P	August 16, 2001
GHYAL BROTHERS Vs. INDORE VIKAS PRADHIKARAN	January 3, 2001
GIRIDHARI LAL KANAK Vs. STATE	October 22, 2001
GOPAL DAS CHATURVEDI Vs. STATE OF M.P. AND OTHERS	August 1, 2001
GOPAL KRISHNA AWARDHU Vs. NAGAR PANCHAYAT NARWAR	October 12, 2001
GOPAL LAL Vs. TULSIBAI	March 20, 2001
GOPAL SHRIVASTAVA Vs. STATE OF M.P.	November 21, 2001
GOVARDHAN DAS Vs. STATE OF MADHYA PRADESH	November 20, 2001
GOVIND Vs. STATE	July 12, 2001
GOVIND Vs. STATE OF MADHYA PRADESH	May 15, 2001
GOVIND PRASAD PATEL Vs. DHANI RAM PATEL	August 1, 2001
GOVIND SINGH Vs. SUNITA DEVI	January 2, 2001
GOVINDDAS Vs. STATE OF MP	September 13, 2001
GOWARDHAN Vs. GHASIRAM	September 6, 2001
GOWARDHAN DAS S/O CHANCHAL DAS Vs. STATE OF M.P.	November 26, 2001
Gram Panchayat, Parei Vs. State of M.P.	May 2, 2001
GRASIM INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH	November 21, 2001
GULAB CHAND CHANDANI Vs. STATE OF M P	March 29, 2001
GWALIOR DEVELOPMENT AUTHORITY Vs. HARISHANKAR SHARMA	July 25, 2001
GWALIOR POLLERIES Vs. BHAGWANDAS	December 11, 2001
GYAN CHAND ANIL KUMAR Vs. INCOME TAX OFFICER	March 14, 2001
GYANCHAND BADKUL Vs. SHALEGRAM	August 28, 2001
H J WARREN Vs. UNION OF INDIA	December 12, 2001
HAJARILAL Vs. CHANDRAKALA	March 15, 2001
HAMID KHAN Vs. GUDDIBAI	March 8, 2001
HAN SINGH Vs. STATE OF MADHYA PRADESH	December 5, 2001
HANSA DEVI SAHU Vs. BACHCHALAL JAISINGHANI	May 11, 2001
HANUMAN MINOR OILS LTD. Vs. STATE OF M.P. & ORS.	October 29, 2001
HARBHAJAN SINGH Vs. STATE OF MADHYA PRADESH	May 16, 2001
HARGOVIND Vs. STATE OF M P	October 11, 2001
HARI RAM Vs. NAGAR PALIKA PRASHASHAK	September 20, 2001
HARI SHANKAR SONI Vs. UNION OF INDIA	November 30, 2001
Hari Singh Narwariya Vs. Rakesh Shukla	October 5, 2001
HARIRAM Vs. STATE OF M P	March 13, 2001
HARIRAM Vs. STATE	February 13, 2001
HARIVANSHLAL TANEJA Vs. MPEB, RAMPUR	November 20, 2001
Hariwat Tekam Vs. State of M.P.	October 23, 2001
HARIYA Vs. STATE OF M P	November 28, 2001
HARPRASAD Vs. KISHORILAL	August 20, 2001
HASMUKHALAL Vs. INCOME TAX OFFICER	March 21, 2001
HAZARILAL Vs. MUNNIBAI	September 22, 2001
HAZARILAL Vs. STATE OF M P	September 13, 2001
HEMANT KULSHRESTHA Vs. PUSHPA KUISHRESTHA	June 26, 2001
HEMRAJ YADAV Vs. STATE OF M P	May 28, 2001
HIMMA Vs. STATE OF M P	November 6, 2001
HIRALAL Vs. VIKRAM SINGH	August 24, 2001
HUKUM SINGH Vs. NARAYAN SINGH	February 7, 2001
HUKUM SINGH RAJPUT Vs. COLLECTOR PANNA	April 12, 2001
Hukum Singh Yadav Vs. State of M.P.	July 19, 2001
HUKUMCHAND Vs. MAHANT RAMCHARAN DASS CHELA	April 26, 2001
HUKUMCHAND Vs. BHOJRAJ	February 6, 2001
HUKUMCHAND MAROTHI Vs. COMMISSIONER OF INCOME TAX	May 10, 2001
I J KAPANI Vs. FINANCE SECRETARY	November 5, 2001
INCOME TAX OFFICER Vs. NANAK SINGH GULIANI	September 18, 2001
INDIRA BAXI Vs. SUNITA GOYAL	February 2, 2001
INDRA MARSHALL OIL ENGINES Vs. STATE OF MADHYA PRADESH	April 17, 2001
J ENTERPRISES Vs. SALES TAX OFFICER	January 4, 2001
J K OJHA Vs. UNION OF INDIA	October 29, 2001
J.P. SRIVASTAVA AND SONS (RAMPUR) (P) LTD. AND OTHERS Vs. GWALIOR SUGAR CO. LTD. AND OTHERS	August 10, 2001
JABALPUR PLYWOODS Vs. SUSHILA SHUKLA	October 31, 2001
JAGANNATH Vs. STATE OF MADHYA PRADESH	December 14, 2001
Jagannath Prasad Vs. State of M.P.	February 16, 2001
JAGANNATH PRASAD SONI Vs. LAXMI NARAIN SONI	September 26, 2001
JAGDAMBA PRASAD KHANDELWAL Vs. SHANTI DEVI	August 27, 2001
JAGDISH NARAYAN DIXIT Vs. STATE OF MADHYA PRADESH	December 6, 2001
JAGDISH PRASAD MITTAL Vs. MALA SRIVASTAVA	November 30, 2001
JAGGANATH PRASAD Vs. STATE OF MADHYA PRADESH	February 16, 2001
JAI SINGH Vs. STATE OF MADHYA PRADESH	January 8, 2001
JAI SINGH Vs. DIRECTOR GENERAL HEADQUARTERS CENTRAL RESERVE POLICE FORCE	December 14, 2001
JAIDEO Vs. STATE OF M P	August 21, 2001
JAIPRAKASH Vs. SHANKAR PRASAD TIWARI	March 16, 2001
JAIRAM Vs. BHAWAR SINGH	September 21, 2001
JALAN ISPAT CASTINGS LIMITED Vs. M P E B	March 29, 2001
JAMEELA BEGUM Vs. UNION OF INDIA	September 13, 2001
JAMILA BI Vs. GURMIT SINGH	April 23, 2001
JAMNALAL ALIAS CHIMMAN DHIMAR Vs. STATE OF MADHYA PRADESH	December 5, 2001
JANAK KUMARI Vs. LAND ACQUISITION OFFICER	August 6, 2001
JANGBAHADUR SINGH VIRDI Vs. MADHYA PRADESH FINANCIAL CORPORATION	December 13, 2001
JANKIDAS BAIRAGI Vs. STATE OF M P	March 22, 2001
JANTA CHEMICALS Vs. UNION OF INDIA	February 2, 2001
JAVED MIRZA Vs. GHAUSIA ANEES	July 24, 2001
JAWAHAR SINGH Vs. STATE OF M P AND ORS	February 20, 2001
JAYPAL Vs. MEHFOOZ KHAN	October 4, 2001
JEEVAN SINGH VERMA Vs. STATE OF M P	May 11, 2001
JHALKANLAL Vs. NAND KISHORE LOHIYA	August 30, 2001
JHALLI Vs. STATE OF MADHYA PRADESH	April 17, 2001
JHAMMABAI Vs. POORANLAL BAIRAGI	October 15, 2001
JHANKI BAI Vs. SOHANLAL	July 10, 2001
Jila Nirvahak Registri karan Adhikari, Gwalior Vs. Sikandar Bakht	March 15, 2001
JITENDRA Vs. STATE OF MADHYA PRADESH	December 6, 2001
Joginder Singh Vs. Union of India	December 4, 2001
JOHNSON M JOSEPH Vs. ANITA JOHNSON AND ANOTHER	March 12, 2001
JOHNSON PEDDER LTD Vs. STATE OF MP	June 29, 2001
JUGROO Vs. STATE OF MADHYA PRADESH	July 4, 2001
K C NEMA Vs. SECRETARY SCHOOL EDUCATION GOVERNMENT OF M P BHOPAL AND ANOTHER	July 10, 2001
K K KHARE Vs. CHIEF SECRETARY	March 8, 2001
KABRA DRUG LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	May 10, 2001
KABRA DRUGS LIMITED Vs. STATE OF M P	January 31, 2001
KADAM LAL Vs. SURENDRA KUMAR	March 15, 2001
KAILASH Vs. ABDUL AZID	March 12, 2001
KAILASH & ORS. Vs. STATE OF M.P.	August 27, 2001
KAILASH CHAND BAGARIA Vs. COMMISSIONER OF INCOME TAX	April 11, 2001
KAILASH KUMAR KHARE Vs. JOINT REGISTRAR	July 16, 2001
KAILASH SAJONIYA Vs. REGISTRAR D A V V	February 5, 2001
KAILASHCHANDRA Vs. RUKHIBAI	August 21, 2001
KAKDA REROLLING MILLS Vs. UNION OF INDIA	August 6, 2001
KALABAI CHOUBEY Vs. RAJABAHADUR YADAV	July 18, 2001
Kalyan Singh Thakur Vs. Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur	November 30, 2001
KALYANSINGH Vs. STATE OF M P	January 9, 2001
KAMAL Vs. STATE OF MADHYA PRADESH	November 20, 2001
Kamla Bai Vs. Nagar Panchayat, Jatara	November 20, 2001
KAMLESH Vs. STATE OF M P	May 8, 2001
KANHAIYALAL Vs. BHUPENDRA	October 16, 2001
KANHAIYALAL Vs. NAGAR PALIKA NIGAM AND KHANDWA	March 29, 2001
KANHAIYALAL Vs. GAMMU AND ANOTHER	April 23, 2001
KANHAIYALAL Vs. MURLIDHAR	October 19, 2001
KANTA BAI Vs. GOPAL DAS	August 21, 2001
KAPIL RAJ Vs. STATE OF M P	January 25, 2001
KARAN SINGH Vs. STATE OF M P	November 8, 2001
KASHI DEVI Vs. DHARAMSHALA RAMCHANDRA PHOOLCHAND	November 30, 2001
KASHI NATH Vs. STATE OF M P AND ORS	January 4, 2001
KASHI PRASAD Vs. BANSHIDHAR	January 9, 2001
KASTURI BAI Vs. AMOLAK CHAND AND ANOTHER	July 3, 2001
KAUSHALYA BAI Vs. RAMKISHAN KIRAR	February 16, 2001
KEDAR SINGH Vs. STATE OF M P	February 14, 2001
KEGU BHIL Vs. JAYPRAKASH	October 3, 2001
KESARBAI Vs. NARAYAN	March 22, 2001
KESHARI STEELS MINI STEEL PLANT Vs. MADHYA PRADESH ELECTRICITY BOARD	February 2, 2001
KESHARIMAL BAPULAL HUF Vs. COMMISSIONER OF INCOME TAX	April 12, 2001
KETAL SINGH Vs. STATE OF M P	November 5, 2001
KHANDELWAL TRUST Vs. INDORE DEVELOPMENT AUTHORITY	February 1, 2001
KHEMKARAN SAHU Vs. JOINT REGISTRAR	May 16, 2001
Khuda Baksh Vs. Union of India	October 30, 2001
KHUSHAL CHAND Vs. STATE OF MADHYA PRADESH	January 9, 2001
KIRAN CHHABRA Vs. KHAJJI PATEL	August 2, 2001
KIRT RAM SINGH Vs. SEWA RAM	July 13, 2001
KISHAN LAL Vs. NAAHEED MAYLKAT	December 6, 2001
KISHAN SINGH AHLUWALIA Vs. SHEELA SAXENA	March 14, 2001
KISHANLAL Vs. JAINARAYAN	August 3, 2001
KISHOR SINGH AND Vs. SUDAMA PRASAD	September 18, 2001
KISMATI BAI Vs. GANPATI VANASPATI	December 4, 2001
KOMAL CHAND KACHHAWAHA Vs. STATE OF MP	January 3, 2001
KRISHI UPAJ MANDI SAMITI Vs. KAILASH CHANDRA RADHESHYAM	November 8, 2001
KRISHI UPAJ MANDI SAMITI DABRA DISTT GWALIOR AND Vs. PRESIDING OFFICER LABOUR COURT NO 1 GWALIOR AND	March 1, 2001
KRISHNA DEVI Vs. FIRM TIKAYARAM LEKHRAJ BATRA	June 29, 2001
Krishnanand Gautam Vs. State of M.P.	August 24, 2001
KU DIVYA TIWARI Vs. UNION OF INDIA	February 22, 2001
KU VEENA AMBEDKAR Vs. UNION OF INDIA	February 28, 2001
LACHHIRAM PURANMAL Vs. COMMISSIONER OF INCOME TAX	October 20, 2001
LAKHANDAS MANIKPURI Vs. CENTRAL WAREHOUSING CORPORATION	March 1, 2001
LAKHANLAL SAHU Vs. STATE OF M P	May 14, 2001
LALARAM KHATTAR Vs. HIMANSHU SINGH	July 3, 2001
LALMANI PANDEY Vs. UGRATARA BUS SERVICE	January 2, 2001
LALTA BAI Vs. STATE OF MADHYA PRADESH	August 24, 2001
LATIKA SHRIVASTAV Vs. MANAGING COMMITTEE AND ANOTHER	November 1, 2001
LAXMAN Vs. KANA	May 17, 2001
LAXMAN PRASAD RAJAK Vs. STATE OF M P	October 10, 2001
LAXMAN SINGH Vs. STATE BANK OF INDORE	July 31, 2001
LAXMANSINGH Vs. PARMANAND DAMANI	August 18, 2001
LAXMI NARAIN Vs. SHER SINGH	January 18, 2001
LAXMIKANT DUBE Vs. PIYARIA	October 17, 2001
LAXMINARAYAN Vs. RAMJIDAS	August 17, 2001
LAXMINARAYAN Vs. HARI SINGH	September 13, 2001
LEELA PUROHIT AND COMPANY Vs. ARUN AGRAWAL	October 9, 2001
LEKHARAM MAHORE Vs. P N MEHTA	October 3, 2001
LEKHRAM Vs. PHOOLCHAND BAGDI	November 9, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMJI KEWAT	May 2, 2001
LJAZ AHMED Vs. STATE OF M.P.	January 2, 2001
LOK AYUKTA OF M P Vs. UMA SHANKER GUPTA	February 5, 2001
LOKNATH BHOI Vs. STATE OF M P AND ORS	February 26, 2001
LOTAN PD Vs. STATE OF M P	February 13, 2001
LUPIN LABORATORIES LTD Vs. COMMISSIONER COMMERCIAL TAXES	January 5, 2001
M B LAGHU UDYOG NIGAM LTD Vs. MOHD IMRAN	April 25, 2001
M L JAIN Vs. STATE OF MADHYA PRADESH	December 13, 2001
M M KHAN Vs. STATE OF M P	February 15, 2001
M P CEMENT MANUFACTURERS ASSOCIATION AND Vs. STATE OF MADHYA PRADESH	November 21, 2001
M P ELECTRICITY BOARD Vs. VASANTRAO SHINDE	May 16, 2001
M P ELECTRICITY BOARD JABALPUR Vs. VIDYUT UPBHOKTA ASSOCIATION INDORE	April 18, 2001
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR	January 9, 2001
M P STATE ROAD TRANSPORT CORPORATION Vs. PURSHOTTAM BHARGAVA	October 15, 2001
M T AND SONS Vs. UNION OF INDIA	April 9, 2001
M V SUBHASH Vs. NEW INDIA ASSURANCE COMPANY LTD	July 26, 2001
M. Deouskar Vs. Hari Singh Gaur Vishwa Vidyalaya	November 30, 2001
M.C. Shrivastava Vs. M.C. Shrivastava	December 14, 2001
M.P. DONGRE Vs. KUSUMLATA SHUKLA	October 4, 2001
M.P. STATE ELECTRICITY BOARD Vs. DILIP KUMAR JATWA	December 6, 2001
M.P. STATE ROAD TRANSPORT Vs. RAM PRASAD PUROHIT	August 18, 2001
M.P. STATE ROAD TRANSPORT CORPORATION Vs. NANDAN SINGH YADAV AND OTHERS	February 7, 2001
M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. PRANTIYA RAJYA PARIWAHAN KARAMCHARI SANGH (CONGRES	April 27, 2001
M.P. TEXT BOOK CORPORATION, BHOPAL Vs. SURESH KUMAR AND ANOTHER	March 15, 2001
M.P. VIDYUT KARMCHARI (FEDERATION) JABALPUR Vs. MADHYA PRADESH ELECTRICITY BOARD	September 11, 2001
M.P. VIDYUT MANDAL AND ANOTHER Vs. RAM SUFAL MISHRA AND OTHERS	February 8, 2001
M/S BADWAL & ASSOCIATÂ‚ KS & ORS. Vs. M/S NOVOPAN INDUSTRIES LTD. & ORS.	August 2, 2001
M/S. UDAISHREE AGRO AGENCIES AND ANR. Vs. UNION BANK OF INDIA AND ANR.	February 1, 2001
MADHYA PRADESH ELECTRICITY BOARD Vs. RAM CHARAN TANYA	January 18, 2001
MADHYA PRADESH ELECTRICITY BOARD, JABALPUR Vs. DEV NARAYAN PATEL	February 16, 2001
MADHYA PRADESH LAGHU UDYOG NIGAM LTD., BHOPAL. Vs. MOHD. IMRAN & OTHERS	April 25, 2001
MADHYA PRADESH RAJYA PARIVAHAN NIGAM INDORE Vs. RASHIDA BE	April 18, 2001
MAHADEO Vs. SHAKUN BAI GHAGRE	August 24, 2001
MAHARAJ SINGH Vs. RAMRATAN	June 25, 2001
MAHARAJA TALKIES Vs. STATE OF M P	December 12, 2001
MAHENDRA KUMAR CHAURASIYA Vs. STATE OF M.P. AND OTHERS	December 4, 2001
MAHENDRA KUMAR MISHRA Vs. CHANDRA SHEKHAR PRASAD MISHRA	February 20, 2001
MAHESH KUMAR KANSKAR Vs. MANDLA BALAGHAT KSHETRIYA GRAMIN BANK MANDLA	November 20, 2001
Mahesh Kumar Malaiya Vs. Tarabai	July 31, 2001
MAHESH KUMAR SAINI Vs. STATE	November 28, 2001
MAHESH PAL SINGH Vs. SUPERINTENDING ENGINEER LOWER CHAMBAL CIRCLE	March 27, 2001
MAHINDER SINGH Vs. STATE OF MADHYA PRADESH	November 8, 2001
MAKHANLAL CHOUBEY Vs. STATE OF MADHYA PRADESH	January 18, 2001
MALTIBAI Vs. SUBHASHCHANDRA	November 22, 2001
MANAGER, BURHAR COLLIERY NO. 3 OF SOUTH EASTERN CO Vs. USANT RAM	August 19, 2001
MANAV LOK GRIHA NIRMAN SAHAKARI SAMSTHA Vs. LALI LILI GRIH NIRMAN SAHKARI SAMSTHA	February 22, 2001
MANGATRAM Vs. JAIKUMAR	February 22, 2001
MANGILAL Vs. MANAKCHAND	March 22, 2001
MANGU ALIAS MANGILAL Vs. STATE OF M P	November 30, 2001
MANGYA Vs. SUB-DIVISIONAL OFFICER	August 27, 2001
MANISH KUMAR TANEJA Vs. STATE	November 30, 2001
MANJEET SINGH Vs. MEENA ALIAS MANPREET KAUR	April 3, 2001
MANJU AJMERA Vs. STATE OF M P	August 29, 2001
MANJU BAI Vs. BRAJENDRA KUMAR SHAH	August 6, 2001
MANJU BAI Vs. BABOOLAL JAT	September 13, 2001
MANOHAR LAL Vs. COMMISSIONER OF INCOME TAX	February 14, 2001
MANOHAR SINGH Vs. DISTRICT SUPERINTENDENT OF POLICE SHAHDOL	April 27, 2001
MANOHARIAL Vs. STATE OF M P	October 16, 2001
MANWANI INDUSTRIES LTD Vs. DEBTS RECOVERY TRIBUNAL	January 22, 2001
MARTAND RAM CHANDRA KARNIK Vs. STATE	November 30, 2001
MAYA VERMA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA JABALPUR AND ANOTHER	January 24, 2001
MAYABAI Vs. MISHRILAL	November 29, 2001
MEERA Vs. BABU RAO	July 12, 2001
MEERU Vs. STATE OF MP	March 5, 2001
Mehli Pestonji Poncha Sea Kist Shareholders of Balsara Hygiene Products Ltd. Vs. State of M. P.	January 16, 2001
METALMAN PIPE MFG CO LTD Vs. COMMISSIONER OF SALES TAX	January 18, 2001
MIDEX OVERSEAS LTD Vs. DEWAS SOYA LTD	March 5, 2001
MILL MAJDOOR SANGH Vs. BINOD MILLS COMPANY LIMITED	August 31, 2001
MINI MATHEW Vs. PYARELAL	January 2, 2001
MIRCHI ALIAS RAKESH JAIN Vs. STATE OF M P	May 18, 2001
Mirza Farid Beg Vs. State of M.P.	November 6, 2001
MISHRILAL Vs. STATE OF M P	October 22, 2001
MISHRILAL SONI Vs. MANAGING DIRECTOR, MPSRTC	November 28, 2001
MOHAMMAD IQBAL Vs. MOHAMMAD WASIM	July 30, 2001
MOHAMMAD MUSHTAQUE Vs. JAMA MASJID COMMITTEE SAGAR	December 11, 2001
MOHAMMED AHMAD KHAN Vs. STATE OF MADHYA PRADESH	July 31, 2001
MOHAN SINGH Vs. STATE OF M P	October 5, 2001
MOHAN SINGH PATEL Vs. STATE OF MADHYA PRADESH	March 5, 2001
MOHANISH SHUKLA Vs. REGISTRAR	October 31, 2001
MOHANLAL Vs. CHIEF EXECUTIVE OFFICER	November 7, 2001
MOHANLAL Vs. MANGILAL	July 17, 2001
MOHANLAL GUPTA Vs. STATE OF M P	August 9, 2001
MOHD IQBAL Vs. MOHD WASIM	July 30, 2001
MOHD SAHID KHAN Vs. STATE OF M P	December 11, 2001
MOHD YAKUB MOHD ISHAQ Vs. ABDUL RAUF ABDUL KAREEM	November 30, 2001
MOHD. ARIF Vs. STATE OF M.P. AND OTHERS	April 27, 2001
MOHINI DEVI HEERWANI Vs. KUNDANLAL JAIN	July 23, 2001
MOHIT ENTERPRISES Vs. SALES TAX OFFICER	January 2, 2001
MOTIRAM Vs. PANNALAL	September 6, 2001
MOTIRAM Vs. PANNALAL	September 4, 2001
MRIDULA CHINCHOLIKAR Vs. INDORE DEVELOPMENT AUTHORITY	February 7, 2001
MUKESH NAMDEO Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD	November 6, 2001
MUKTA Vs. GURU SUNDERDAS	November 20, 2001
MUNICIPAL CORPORATION DURG Vs. CHERIAN MATHAI	July 10, 2001
MUNICIPAL CORPORATION GWALIOR Vs. RAMSEWAK	October 29, 2001
MUNICIPAL COUNCIL BHIND Vs. SMT KALAWATI	April 20, 2001
MUNICIPAL COUNCIL PANNA Vs. C A and ASST LABOUR COURT	November 5, 2001
MUNICIPAL COUNCIL SHAHPURA Vs. STATE LABOUR COURT	November 8, 2001
MUNNI MUBARIK Vs. STATE OF MADHYA PRADESH	February 11, 2001
MUNNIBI Vs. RAMESHCHANDRA	April 24, 2001
MUNSHI SINGH Vs. STATE OF M P	December 6, 2001
MURARI Vs. STATE OF MADHYA PRADESH	February 23, 2001
MURLIDHAR SODANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	January 12, 2001
MUSHAMMA SAROD PATNAHA Vs. HARISHANKAR	August 20, 2001
N D GROVER Vs. STATE OF M P	November 2, 2001
N P JHARIA Vs. STATE OF MADHYA PRADESH	February 24, 2001
N. D. GROVER Vs. STATE OF M. P.	November 2, 2001
N.M. Hedaoo Vs. M.P. Electricity Board, Jabalpur	December 6, 2001
NAAZ SIDDIQUI Vs. HARISH KUMAR DEVNANI	April 30, 2001
NAGAR PALIKA NIGAM DURG Vs. CHERIYAN MATHAI	July 10, 2001
NAGAR PALIKA NIGAM GWALIOR Vs. KAILASH NARAIN SRIVASTAVA	January 11, 2001
NAGARPALIK NIGAM, GWALIOR Vs. PREMPRAKASH GANDHI	September 6, 2001
NANDLAL KHANCHAND KHATRI Vs. COMMISSIONER OF INCOME TAX	November 2, 2001
NANHI BAI Vs. NETRAM	March 31, 2001
NANLIA Vs. RAISINGH	March 22, 2001
NARAIN Vs. STATE OF MP	January 25, 2001
NARAYAN SINGH Vs. STATE OF M P	November 5, 2001
NARAYANDAS AND SONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER, INDORE	March 1, 2001
NARENDRA PRASAD SONI Vs. MANJU LATA	August 17, 2001
NARENDRA SINGH Vs. STATE OF M P	April 19, 2001
NARENDRA SINGH Vs. STATE OF MP	April 17, 2001
NARSINGHLAL Vs. ASHOK KUMAR AND ANOTHER	March 23, 2001
NASRIN Vs. GOVINDRAM	March 1, 2001
NATHU Vs. NEW INDIA INSURANCE CO.	July 23, 2001
NATIONAL DAIRY DEVELOPMENT BOARD Vs. SURAJ SINGH	November 23, 2001
NATIONAL INSURANCE CO LTD Vs. PILLU	October 4, 2001
NATIONAL INSURANCE CO LTD Vs. SALMA	August 7, 2001
NATIONAL INSURANCE CO LTD Vs. RAJENDRA PRADESH	August 10, 2001
NATIONAL INSURANCE CO LTD Vs. RAMZAN KHAN	July 16, 2001
NATIONAL INSURANCE CO LTD Vs. KANTI BAI	July 20, 2001
NATIONAL INSURANCE CO LTD Vs. GEETABAI	July 20, 2001
NATIONAL INSURANCE CO LTD Vs. CHAND RATAN	January 23, 2001
NATIONAL INSURANCE CO. LTD Vs. LAXMI NARAYAN DENGARE	August 10, 2001
NATIONAL INSURANCE CO. LTD. Vs. MALTI GUPTA	August 10, 2001
NATIONAL INSURANCE COMPANY LTD Vs. SHIVSHANKAR	March 30, 2001
NATIONAL STEEL INDUSTRIES LTD Vs. UNION OF INDIA	June 25, 2001
NAVIN AJWANI Vs. PRAVIN KUMAR GUPTA & ANR.	November 30, 2001
NAVNEET BOTADRA Vs. ASSISTANT COMMISSIONER C EX	March 28, 2001
NAVRANG METALS Vs. STATE OF M.P.	February 16, 2001
NAZIR SINGH Vs. COMMISSIONER OF INCOME TAX	April 17, 2001
NAZMA BI Vs. USMAN SHEIKH	July 12, 2001
NEERAJ SHARMA Vs. MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA & ORS.	January 18, 2001
NEMI CHAND Vs. GOVIND RATHORE	April 11, 2001
NEO SACK LTD Vs. COMMR OF CUS AND C EX	March 22, 2001
NEO SACK LTD Vs. COMMISSIONER OF CUS AND C EX INDORE	November 29, 2001
NEPA LIMITED Vs. MANOJ KUMAR	October 17, 2001
NEW AMIR IRON WORKS Vs. UNION OF INDIA	April 26, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAM RATAN	April 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. IMLIBAI	April 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. FATAMABAI	April 3, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAJNI BAI	March 8, 2001
NEW INDIA ASSURANCE CO LTD Vs. GULSHAN	July 10, 2001
NEW INDIA ASSURANCE CO LTD Vs. AZEEM KHAN	August 18, 2001
NEW INDIA ASSURANCE CO LTD Vs. SANTU DEVI	January 5, 2001
NEW INDIA ASSURANCE CO LTD Vs. KU USHA BAI	October 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. PRABHA AGRWAL	August 7, 2001
NEW INDIA ASSURANCE CO LTD Vs. AMIRKHAN	September 20, 2001
NEW INDIA ASSURANCE CO LTD. Vs. SAVITRI	March 31, 2001
NEW INDIA ASSURANCE CO. LIMITED Vs. BAIKUNTHI	August 7, 2001
NEW INDIA ASSURANCE CO. LTD Vs. MAANKAURA DEVI	August 7, 2001
NIRBHAY SINGH Vs. SDO, KHUSHI	November 22, 2001
NIRMALA BAI Vs. STATE OF M P	June 28, 2001
NIRMALA NARENDRA KUMAR CHHABRA Vs. LAXMINARAYAN RAGHUNANDAN TIWARI	October 19, 2001
NIRMALABAI Vs. OMPRAKASH	June 27, 2001
OLPHERTS (P) LTD. Vs. ANAND KUMAR GOYANKA AND OTHERS	September 9, 2001
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER WARD I GWALIOR	March 20, 2001
OM PRAKASH SRIVASTAVA Vs. M P S R T C	December 6, 2001
OMPRAKASH Vs. STATE OF M P	March 28, 2001
OMPRAKASH Vs. MUNNIBAI	February 26, 2001
OMPRAKASH Vs. PREMSINGH	December 13, 2001
OMPRAKASH DURGALAL PATIDAR Vs. STATE OF M.P. AND OTHERS	May 15, 2001
ORIENTAL INSURANCE CO LTD Vs. JAMMA BAI	April 17, 2001
ORIENTAL INSURANCE CO LTD Vs. MANI RAM	August 14, 2001
P M PHILIP Vs. FOOD CORPORATION OF INDIA	December 6, 2001
P N RAMAKRISHNAN Vs. STATE OF M P AND ANOTHER	May 2, 2001
P PAL AND COMPANY Vs. STATE OF M P AND ANOTHER	April 27, 2001
P R ENTERPRISES Vs. M P E B	November 21, 2001
P.C. CHAUHAN Vs. MANAGING DIRECTOR, MPSRTC, BHOPAL AND ANR.	October 29, 2001
PADAM KUMAR Vs. UNION OF INDIA	February 6, 2001
PADMA RAJE Vs. GANGABAI	June 29, 2001
PALLVIKA PATEL Vs. STATE ELECTION COMMISSION	April 4, 2001
PANAM PACKERS PVT LTD Vs. STATE OF M P	November 21, 2001
PANCHSHEEL ORGANICS LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX	March 13, 2001
PANJWANI PACKAGING PVT LTD Vs. MADHYA PRADESH FINANCIAL CORPN INDORE	July 12, 2001
PANNA BAI AND ORS. Vs. PANNA LAL (DEAD) THROUGH CHHOTI NANI AND ORS.	September 6, 2001
PAPPU @ POORAN BABULAL KUMHAR Vs. STATE OF M.P.	December 6, 2001
PARMAL SINGH AND ANOTHER Vs. HALLU AND OTHERS	February 8, 2001
PARMANAND DAS BRIJ BHUSHAN DAS Vs. UNION OF INDIA	February 14, 2001
PARVAT RAO Vs. HARNARAYAN SHARMA	September 4, 2001
PAWAN KUMAR JAIN Vs. UNION OF INDIA AND OTHERS	April 19, 2001
PAWAN PATEL Vs. UNION OF INDIA	August 14, 2001
PERFECT ENGINEERING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES	January 29, 2001
PHOOLCHAND Vs. JAIKUMAR	November 22, 2001
PHOOLCHAND RAI Vs. LAXMAN DAS	April 25, 2001
PHOOLWANTI BAI Vs. REWARAM PANDAV	October 31, 2001
PHOOLWATI BAI Vs. STATE OF M.P. AND OTHERS	November 7, 2001
PHULLIBAI Vs. STATE OF M P	May 16, 2001
PITHAMPUR PACKAGING PVT LTD. Vs. UNION OF INDIA	February 7, 2001
POONAM PLASTICS Vs. M.P. ELECTRICITY BOARD	October 30, 2001
POONAMCHAND JAIN Vs. STATE OF M P	January 23, 2001
POORAN Vs. GHASITA	January 2, 2001
POORAN Vs. ELECTION OFFICER JANPAD PANCHAYAT SHEOPUR	May 17, 2001
PRACHI GUPTA Vs. STATE OF M P	March 1, 2001
PRADEEP Vs. STATE OF M P	May 8, 2001
PRADEEP KUMAR GARG Vs. C B PATIL	January 9, 2001
PRADEEP KUMAR SHARMA Vs. STATE OF M P	August 31, 2001
PRADEEP KUMAR SINGH (RECRUIT) Vs. UNION OF INDIA AND OTHERS	December 5, 2001
PRADUMN KUMAR JAIN Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS	February 7, 2001
PRAHIAD SHARMA Vs. STATE OF MADHYA PRADESH	December 5, 2001
PRAKASH Vs. H S GAUR VISHWAVIDYALAYA	November 5, 2001
PRAKASH Vs. STATE OF MADHYA PRADESH	April 10, 2001
PRAKASH Vs. STATE OF MP	May 9, 2001
PRAKASH Vs. PRAKASH	March 7, 2001
PRAKASH AJWANI Vs. REGISTRAR COOPERATIVE SOCIETIES	October 18, 2001
PRAKASH ASNANI Vs. TIKAMDAS	September 24, 2001
PRAKASH GUPTA Vs. RAMRATI DEVI	August 28, 2001
PRAMILA Vs. SARVAR KHAN	March 12, 2001
PRAMILA SINGH Vs. STATE OF M. P. AND OTHERS	November 26, 2001
PRAMOD Vs. NARAYAN	September 20, 2001
PRASHANT ELECTRODES Vs. ASSISTANT COMMISSIONER SALES TAX	January 3, 2001
PRATIBHA DAS Vs. V G NARSINGHANI	October 30, 2001
PRATIKSHA Vs. PRAVIN	October 9, 2001
PRAVEEN KUMAR Vs. JAVED	April 21, 2001
PREETHA NAIR Vs. GOPKUMAR	March 29, 2001
PREM BAI Vs. RAMESH	January 23, 2001
PREMA AGARWAL Vs. OM PRAKASH GAUTAM AND ANOTHER	January 8, 2001
PREMCHAND JAIN Vs. ROMESH HORA	August 13, 2001
PREMIER PROTEINS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	February 7, 2001
PRESSURE SENSITIVE SYSTEM INDIA LIMITED Vs. ARISTOCRAFT INTERNATIONAL PVT LIMITED	January 2, 2001
PRIYA Vs. STATE OF MADHYA PRADESH	September 11, 2001
PROF GIRISH KUMAR Vs. M P STATE ROAD TRANSPORT CORPORATION AND ANOTHER	February 26, 2001
PUHAP SINGH ALIAS SHAMBHU Vs. NAINSINGH	August 2, 2001
PUNAM PURSHO Vs. PUTSH	January 22, 2001
PUNARAM KULESH Vs. SECRETARY DIOCESAN EDUCATION SOCIETY LALIPUR MANDLA	March 8, 2001
PUSHPA DEVI Vs. MURARILAL AND ANOTHER	March 27, 2001
PUSHPA DEVI Vs. KAMAL SINGH	July 20, 2001
R C KOSARWAL Vs. INCHARGE, RAJESTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR	October 17, 2001
R D JOSHI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	April 10, 2001
R K SHRIVASTAVA Vs. MULLO BAI KAHAR	March 12, 2001
R P SHARMA Vs. STATE OF M P	April 12, 2001
R PANDEY Vs. STATE OF M P AND ORS	January 23, 2001
R. Swaminathan Vs. Rekha Handa w/o Late S.K. Handa	November 23, 2001
R.S. Tripathi Vs. Mahatma Gandhi Gramodaya Vishwavidyalaya, Chitrakoot	November 28, 2001
RADHAKISHAN Vs. BALMUKUND	March 31, 2001
RADHIKA PRAKASHAN RAIPUR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 10, 2001
RAGHAVENDRA NAIK Vs. MAHAVIR	May 21, 2001
RAGHAVENDRA SHARMA Vs. STATE OF MADHYA PRADESH	February 27, 2001
RAGHUVIR SINGH S/O SHER SINGH AND OTHERS Vs. RAMDARSHAN RAMCHARAN KIRAR AND OTHERS	October 9, 2001
RAGHVENDRA KUMAR Vs. STATE OF M.P.	March 8, 2001
RAHISLAL Vs. STATE OF M P	August 2, 2001
RAHUL TRIPATHI Vs. RAJEEV GANDHI SHIKSHA MISSION BHOPAL	February 15, 2001
RAJA BHAIYA TRIPATHI Vs. STATE OF MADHYA PRADESH	March 27, 2001
RAJANI EXTRACTIONS LIMITED Vs. SALES TAX OFFICER	April 24, 2001
Rajaram Patel Vs. State of M.P.	September 13, 2001
RAJARAM RAI Vs. NOOR MOHAMMED	February 9, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. ANITA	July 13, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. LOKMAN SINGH	January 25, 2001
RAJBALI SINGH Vs. BOARD OF SECONDARY EDUCATION	January 29, 2001
RAJENDRA Vs. LAXMI NARAYAN CHOUHAN	April 25, 2001
RAJENDRA KUMAR Vs. NOSHIRWAN AND CO PVT LTD	July 18, 2001
RAJENDRA KUMAR ANCHAL KUMAR Vs. BANK OF INDIA	April 18, 2001
RAJENDRA PRASAD JAISWAL Vs. STATE OF M P	December 12, 2001
RAJENDRA SINGH Vs. ADMINISTRATION	February 8, 2001
RAJESH KUMAR JAIN Vs. SWAROOP CHAND JAIN	December 3, 2001
RAJKUMAR Vs. TANKHARAM	November 7, 2001
RAJNI SUDHAKAR MANE Vs. GOVIND	February 22, 2001
RAJU ALIAS RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH	December 14, 2001
RAJU ALIAS VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH	March 22, 2001
RAM DAS Vs. STATE OF MADHYA PRADESH	November 30, 2001
RAM KAWAL YADAV Vs. PRATIBHA YADAV	August 2, 2001
RAM KRISHAN PANDEY Vs. STATE OF M.P. THROUGH C.B.I.	July 31, 2001
RAM KUMAR TUMRAM Vs. STATE OF M P	April 16, 2001
RAM NARAYAN SHARMA Vs. RAM KUMAR SINGH	October 4, 2001
RAM NIWAS Vs. POORAN	July 24, 2001
RAM PRASAD MAVAI Vs. HARI SINGH TOMAR	August 2, 2001
Ram Sahay Patel Vs. M.P. Pollution Control Board, Bhopal	December 12, 2001
RAM SEWAK Vs. UNION OF INDIA AND ANOTHER	March 29, 2001
RAM SEWAK Vs. CHAKRESH KUMAR JAIN	September 18, 2001
RAM SINGH Vs. NARAYAN	September 6, 2001
RAMA DEVI DIXIT Vs. STATE OF MP	January 11, 2001
RAMBAI AND OTHERS Vs. M/S. SUBHASH & CO. AND OTHERS	July 31, 2001
RAMCHANDRA Vs. STATE OF MADHYA PRADESH	October 31, 2001
RAMCHANDRA Vs. STATE OF M P	May 7, 2001
RAMCHANDRA Vs. MOHD. SADIQUE	September 5, 2001
RAMCHANDRA YADAV Vs. BHAGIRATH	January 18, 2001
RAMCHARAN Vs. STATE OF M P	May 10, 2001
RAMDAYAL Vs. STATE OF MP	July 16, 2001
RAMESH Vs. STATE OF M P	March 30, 2001
RAMESH CHANDRA Vs. STATE OF M.P.	February 2, 2001
RAMESH CHANDRA BHAGAT Vs. STATE OF M P	February 28, 2001
RAMESH GUPTA Vs. STATE OF MADHYA PRADESH	October 10, 2001
RAMESH KHEMCHAND PAWAR Vs. SUNITA BAI	November 28, 2001
RAMESH MAVI Vs. MANAGING DIRECTOR, M.P.S.R.T.C.	April 3, 2001
RAMESHCHANDRA AGRAWAL Vs. JAGDISH PRASAD	November 21, 2001
RAMESHPRASAD Vs. BHAGWATI BAI	July 5, 2001
RAMESHWAR SINGH Vs. STATE OF M P	November 23, 2001
RAMGOPAL Vs. KISHORILAL	December 4, 2001
Ramgulam s/o Mathura Prasad Vs. Mathura Prasad (deceased) through L.Rs. Ramvati @ Jamvati w/o Roopkishore	August 30, 2001
RAMJATI SHARMA Vs. M P STATE CO OPERATIVE TRIBUNAL	September 28, 2001
RAMLAL TRIPATHI Vs. STATE OF M P	September 27, 2001
RAMLALLU BAIS Vs. VISHWAMITRA PATHAK	May 3, 2001
RAMNARAYAN Vs. DHYANSINGH	June 27, 2001
RAMNATH Vs. PRASANNA KUMAR JAIN	April 4, 2001
RAMPAL SINGH Vs. M P S R T CORPORATION	August 20, 2001
RAMPRAKASH Vs. STATE OF M P	June 27, 2001
RAMPRAKASH SHARMA Vs. STATE OF M.P.	May 15, 2001
RAMPRASAD YADAV Vs. STATE OF M.P.	August 24, 2001
RAMRAJ PRASAD KARSOLIYA Vs. STATE OF MADHYA PRADESH	January 25, 2001
RAMRATAN MEHSRAM Vs. STATE OF M P AND ORS	March 31, 2001
RAMSAHAY Vs. ASSTT REGISTRAR CO OP SOCIETIES	October 10, 2001
RAMSINGH Vs. STATE OF M P	May 15, 2001
RAMSINGH Vs. STATE OF MADHYA PRADESH	November 8, 2001
RAMSINGH THAKUR Vs. SHIVKUMARI BAI	December 4, 2001
RAMSIROMANI Vs. STATE OF M P	November 6, 2001
RANCHHODLAL Vs. BHERULAL	January 18, 2001
RANJEET SINGH Vs. STATE OF MADHYA PRADESH	January 24, 2001
RANJIT SINGH Vs. GURBAKSH SINGH	April 19, 2001
RANJORA AHIRWAR Vs. STATE OF M.P. AND OTHERS	April 12, 2001
RANUBAI Vs. RAJUBAI	January 3, 2001
RASIKLAL Vs. COMMISSIONER OF INCOME TAX	September 11, 2001
RATANLAL SHARMA Vs. MUNICIPAL CORPORATION	February 1, 2001
RAVI DUBEY Vs. STATE	November 30, 2001
RAVI MEDICAL AGENCIES Vs. UNION OF INDIA	April 19, 2001
RAVINDRA KUMAR Vs. TARACHAND	June 27, 2001
REDDY BROTHERS AND COMPANY Vs. STATE OF M P	October 29, 2001
REENA CHADDHA Vs. HITESH CHADDHA	January 15, 2001
REETA MICAL Vs. M P STATE ROAD TRANS CORPN	March 15, 2001
REKHA Vs. TRAVELS	October 8, 2001
REKHA AGAL Vs. LALIT AGAL	May 17, 2001
REWA GASES PRIVATE LIMITED Vs. UNION OF INDIA	July 6, 2001
RIYAZUL RAHEEM Vs. RAHEEM	November 7, 2001
RUKMANI BAI Vs. PRAHLAD SINGH	September 10, 2001
RUPLA AND ANOTHER Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER	April 21, 2001
S A E MAZDOOR UNION Vs. LABOUR COMMISSIONER INDOR	March 15, 2001
S P ANAND Vs. UNION OF INDIA	July 30, 2001
S P KORI Vs. STATE	January 18, 2001
S S KAUSHAL Vs. STATE BANK OF INDIA	November 5, 2001
S S SHRIVASTAVA Vs. STATE OF M P	July 12, 2001
S TRIVEDI Vs. BABULAL MANJHI	January 23, 2001
S.D. SONI Vs. THE MANAGING DIRECTOR, M.P.S.R.T. CORPORATION AND OTHERS	April 4, 2001
S.K. MALVIYA AND OTHERS Vs. STATE OF M.P. AND OTHERS	October 31, 2001
S.S.Udhawath Vs. M.P. Human Rights Commission	November 22, 2001
Sagir Khan Vs. Anil Awasthy	November 23, 2001
SAIDA KHATOON Vs. M P STATE ROAD TRANS CORPN	January 4, 2001
SAIMAN RATHORE Vs. M.P.S.R.T. CORPORATION	November 21, 2001
SAINIK SCHOOL REWA Vs. RAJESH VISHWAKARMA	August 29, 2001
SAJJAN KUMAR PANDA Vs. MITHLESH KUMARI	October 31, 2001
SAMA Vs. MOTI	December 10, 2001
SAMPADA JOSHI Vs. BANK OF MAHARASHTRA	November 28, 2001
SANDEEP SATHE Vs. STATE OF M P	October 29, 2001
SANGHI ORGANICS AND PHYTOCHEM PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 9, 2001
SANJAY JOSHI Vs. UNION OF INDIA	December 4, 2001
SANJAY KHAN Vs. STATE OF M.P.	April 10, 2001
SANJAY KUMAR AGRAWAL Vs. ARJUN KUMAR	October 4, 2001
SANJEEV MISHRA Vs. MANOJ JAIN	October 31, 2001
Santosh Kumar Vs. Union of India	February 19, 2001
SANTOSH KUMAR AGRAWAL Vs. PAWAN MITTAL	November 2, 2001
SANTOSH KUMAR PACHORI Vs. STATE OF MADHYA PRADESH	February 16, 2001
SARDAR BHAJAN SINGH Vs. CENTRAL BANK OF INDIA	March 5, 2001
SARDAR SINGH Vs. LAXMAN PRASAD	January 25, 2001
SARDARSINGH Vs. BALCHAND @ RAJU	April 4, 2001
SARJU PRASAD Vs. STATE OF M.P.	January 19, 2001
Sarla Tripathi Vs. Kaushilya Devi	July 3, 2001
SAROJ JAIN Vs. M.P.F.C. AND ORS.	September 7, 2001
SAVITRI DEVI Vs. PREMIER VEGETABLE PRODUCTS LTD	January 9, 2001
SAVITRI DEVI Vs. SUBHASH ACHARYA	November 28, 2001
SAYABAI Vs. GULLU	July 19, 2001
SAYEED MAQSOOD ALI Vs. STATE OF MADHYA PRADESH	March 19, 2001
SETH MOHANLAL HIRALAL Vs. STATE OF MADHYA PRADESH	January 31, 2001
SEWA SAHKARI SANSTHA MARYADIT Vs. STATE OF M.P. & ORS.	September 4, 2001
SHAHAJAD Vs. STATE OF MADHYA PRADESH	July 31, 2001
SHAHID ROSHAN JAMEER Vs. STATE OF M P	October 29, 2001
SHAIL KUMARI Vs. M P ELECTRICITY BOARD	July 17, 2001
SHAKUNTALA BAI Vs. TULSI BAI	September 26, 2001
SHAKUNTALABAI Vs. NARESH KUMAR PUNJABI	January 2, 2001
SHALIGRAM SHRIVASTAVA Vs. NARESH SINGH PATEL	April 9, 2001
SHALINI DAREKAR Vs. ASHISH	October 8, 2001
SHAMBHOO SINGH Vs. STATE OF MP	March 16, 2001
SHAMBHOO SINGH Vs. STATE OF M P	November 23, 2001
SHAMBHU CHITRA MANDIR Vs. DEBTS RECOVERY TRIBUNAL JABALPUR	October 4, 2001
SHANKAR SHAIYYAM Vs. COLLECTOR	April 18, 2001
SHANKARLAL Vs. KAMLA DEVI NAYAK	April 27, 2001
SHANKERLAL RAIKWAR Vs. STATE OF M P	November 6, 2001
SHANTI DEVI Vs. STATE OF MADHYA PRADESH	January 10, 2001
Shantibai Vs. Ganpat Rao Gujar	September 7, 2001
SHANTILAL Vs. AZAD KUMAR	July 13, 2001
SHARDA DEVI Vs. SOHANLAL	March 15, 2001
SHARIF KHAN Vs. STATE OF M P	February 27, 2001
SHASHI PRABHA TRIVEDI Vs. STATE OF MP	April 19, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. SALES TAX OFFICER	November 21, 2001
SHAW WALLACE GELATINES, LTD., JABALPUR Vs. OM PRAKASH SINGH & ANR.	May 2, 2001
SHEEL KUMAR CHOUBEY Vs. STATE OF MADHYA PRADESH	March 8, 2001
SHEETAL SAHKARI GRIH NIRMAN SANSTHAN (MARYADIT) AND OTHERS Vs. STATE OF M.P. AND OTHERS	March 27, 2001
SHEIKH AKBAR Vs. SAMEER KUMAR PAL	August 17, 2001
SHEIKH SHAHZAD Vs. STATE OF M P	December 10, 2001
SHEIKH TAUSIF Vs. STATE OF MADHYA PRADESH	September 20, 2001
SHILPI GUPTA Vs. PROFESSIONAL EXAMINATION BOARD	May 7, 2001
SHIV KUMAR Vs. COLLECTOR	April 9, 2001
SHIV PRAKASH TRIVEDI Vs. STATE OF MADHYA PRADESH	August 16, 2001
SHIVKUMAR Vs. STATE OF M P	October 9, 2001
SHIVNARAYAN Vs. SHYAMBAI AND ANOTHER	July 13, 2001
SHOBHA Vs. AMBARAM	May 15, 2001
SHRICHAND Vs. CHIEF ENGINEER, M P E B	October 17, 2001
SHRILAL AND ANR. Vs. PURUSHOTTAM AND ORS.	July 24, 2001
Shriram Chaudhary Vs. State of M.P.	July 19, 2001
SHWETAMBAR JAIN MANDIR Vs. AJITKUMAR	December 11, 2001
SHYAM BHANWARLAL SHARMA Vs. PUNJAB NATIONAL BANK	January 22, 2001
SHYAM NARAYAN TRIPATHI Vs. STATE OF MADHYA PRADESH	February 5, 2001
SHYAMA BAI Vs. STATE OF MADHYA PRADESH	May 11, 2001
SHYAMKUMAR Vs. STATE OF MP	May 4, 2001
SHYAMLAL Vs. STATE OF MADHYA PRADESH	March 8, 2001
SHYAMLAL CHOUDHARI Vs. SANT KUMAR	November 23, 2001
SITABAIN GILDA Vs. INDORE DEVELOPMENT AUTHORITY	September 18, 2001
SITARAM Vs. STATE OF M.P.	October 12, 2001
SITARAM Vs. MANSHA RAM	November 30, 2001
SIYA RAM SHARMA Vs. KENDRIYA SAHAKARI BANK MARYADIT BHIND	April 26, 2001
SMIRTI GRIH NIRMAN SAHKARI SAMSTHA Vs. JOINT REGISTRAR	July 9, 2001
SMT. ASHA AND OTHERS Vs. H.G. TIWARI AND OTHERS	April 16, 2001
SMT. JARINA Vs. SMT. HAZZANIBAI AND ANR.	April 3, 2001
SMT. PRATIKSHA Vs. PRAVIN TAPASWI	October 5, 2001
SOBARAN SINGH Vs. STATE OF M P	August 7, 2001
SONABAI Vs. BHABUTSINGH	September 14, 2001
SONULAL Vs. JANKI BAI	September 22, 2001
SRINATH BULLION REFINERY Vs. COMMISSIONER OF INCOME-TAX	July 11, 2001
STATE BANK OF INDIA Vs. SHYAMJI SALES	August 8, 2001
STATE BANK OF INDIA Vs. GOUTMI DEVI GUPTA	October 15, 2001
STATE BANK OF INDORE Vs. SATYA NARAYAN BAJAJ	July 30, 2001
STATE BANK OF INDORE Vs. BALMUKUND INDERRAJ & ORS.	May 18, 2001
STATE OF M P Vs. VINOD KUMAR	October 23, 2001
STATE OF M P Vs. ASHISH BATHAM	August 10, 2001
STATE OF M P Vs. RAJEEV JAM	August 20, 2001
STATE OF M P Vs. PREM BAI	July 16, 2001
STATE OF M P Vs. PARMA	April 30, 2001
STATE OF M P Vs. PRAFULLA CHANDRA BANDOPADHYAYA AND ANOTHER	February 26, 2001
STATE OF M P Vs. P K SHRIVASTAVA	February 26, 2001
STATE OF M P Vs. VIRENDRA PAL SINGH	January 31, 2001
State of M P Vs. Nathu Lal	January 3, 2001
STATE OF M P Vs. RAMBABU	July 24, 2001
STATE OF M P Vs. DEVIPRASAD DUBEY	September 5, 2001
STATE OF M P Vs. MARIAMMA P JOSEPH	August 14, 2001
STATE OF M P Vs. PYARELAL	September 12, 2001
State of M.P. Vs. Om Prakash Gupta	January 16, 2001
State of M.P. Vs. Ashish Batham	August 13, 2001
State of M.P. Vs. Chamru alias Bhagwandas	July 18, 2001
STATE OF M.P. AND ANR. Vs. VED SHANKER AND ORS.	November 23, 2001
STATE OF M.P. AND OTHERS Vs. SHALIGRAM PACHORI AND OTHERS	August 2, 2001
STATE OF MADHYA PRADESH Vs. PATTU ALIAS PRATAP SINGH	January 23, 2001
STATE OF MADHYA PRADESH Vs. PRESIDING OFFICER	March 19, 2001
STATE OF MADHYA PRADESH Vs. BALVEER SINGH	May 16, 2001
STATE OF MADHYA PRADESH Vs. HARCHARAN SINGH	August 18, 2001
STATE OF MADHYA PRADESH Vs. JAYSHREE JOSHI	September 26, 2001
STATE OF MADHYA PRADESH Vs. LABOUR COURT INDORE	December 7, 2001
STATE OF MADHYA PRADESH Vs. ANIL	February 16, 2001
STEEL TUBES OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX	November 29, 2001
STEEL TUBES OF INDIA LIMITED Vs. STATE OF M P	September 27, 2001
SUBHASH AND COMPANY Vs. COMMISSIONER OF SALES TAX	April 18, 2001
SUBHASH CHAND JAIN Vs. ANIL KUMAR JAIN	July 20, 2001
SUBHASHCHANDRA BARNASIA Vs. M P E B	July 23, 2001
SUDAMA PRASAD YADAV Vs. HETRAM	July 26, 2001
SUDHAKAR Vs. KALAVATI	May 4, 2001
SUDHIR KUMAR Vs. MALINI	December 12, 2001
SUDHIR NISHEET ONKAR Vs. STATE OF M P	March 2, 2001
SUJANMAL Vs. UNION OF INDIA	March 22, 2001
SUKHMAN Vs. STATE OF M P	July 10, 2001
SUKUWA DOHAR Vs. ASHOK KUMAR NIYOGI	July 12, 2001
SUN BEVERAGES PVT LTD Vs. VIVEK AND COMPANY	July 12, 2001
SUN BEVERAGES PVT LTD Vs. VIVEK AND CO	June 12, 2001
SUNIL Vs. STATE	December 3, 2001
SUNIL DATT SHARMA AND OTHERS Vs. RANI DURGAWATI VISHWAVIDYALAYA AND OTHERS	February 12, 2001
SUNIL MASIH Vs. ELIZABETH DAISY MASIH	February 27, 2001
SUNITA Vs. BALRAM LALWANI	February 26, 2001
SUNITA SHARMA Vs. STATE OF M P	March 31, 2001
Surendra Kumar Mishra Vs. Allahabad Bank	December 5, 2001
SURENDRA KUMAR VERMA Vs. BAHADUR SINGH	January 4, 2001
SURENDRA SINGH Vs. STATE OF M P	December 12, 2001
SURENDRA SINGH CHAUHAN Vs. ZILA COLLECTOR, DHAR	November 21, 2001
SURESH ALIAS PAPPU Vs. VIDHI CHANDRA DHARAMSHALA	December 7, 2001
SURESH CHAND Vs. STATE OF MADHYA PRADESH	January 23, 2001
SURESH CHANDRA SHARMA Vs. SURENDRANATH	January 5, 2001
SURESH KUMAR CHAUDHARY Vs. BAPU SAHEB TEMAK	March 13, 2001
SURESH SYNTHETICS LTD. AND ANR. Vs. KISHORE VASWANI AND ORS.	November 26, 2001
Suruchibaidhoba Vs. State of M.P.	November 21, 2001
SUSHILA DIXIT Vs. RAM PRAKASH	January 16, 2001
SUSHMA SINGH Vs. SUNDER LAL	May 2, 2001
SWAMI VIVEKANAND SHISHU MANDIR Vs. FEHMIDA BEGAM	November 6, 2001
SWAMINATH SINGH Vs. STATE OF MADHYA PRADESH	May 17, 2001
SWARNJEET SINGH Vs. ASHARAM GAMNE THROUGH L.RS.	April 26, 2001
TAHIR ALI Vs. STATE OF M.P. AND ANOTHER	May 7, 2001
TARA DEVI Vs. SHANKER PRASAD	November 7, 2001
TAXATION AUTHORITY Vs. PARASMAL	July 19, 2001
TEHSILDAR SINGH Vs. STATE OF MADHYA PRADESH	May 18, 2001
THAKUR RAMSINGH Vs. NARAYAN	September 6, 2001
TUKARAM Vs. NIRVACHAN ADHIKARI	October 11, 2001
TULSIRAM Vs. DURGAPRASAD	August 16, 2001
UDHAVDAS TYAGI Vs. SRIMURTI RADHAKRISHNA MANDIR	July 25, 2001
UMA AARSAY Vs. STATE OF M P	December 12, 2001
UMESH KUMAR TIWARI Vs. UNION OF INDIA AND ANOTHER	March 27, 2001
Umesh Kumar Trivedi Vs. State Committee, Rajiv Gandhi Prathmik Shiksha Mission	November 19, 2001
UNION OF INDIA Vs. PRIMO PICK N PACK LIMITED	March 15, 2001
UNION OF INDIA Vs. HASMAT ALI	February 5, 2001
UNION OF INDIA Vs. DIAMOND CEMENTS NARSINGARH	February 28, 2001
UNION OF INDIA Vs. D K JAIN	February 15, 2001
UNION OF INDIA Vs. R B SHUKLA	February 6, 2001
UNION OF INDIA Vs. KANHAIYALAL	December 6, 2001
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD	November 7, 2001
UNION OF INDIA Vs. ROHIT ENTERPRISES	July 24, 2001
UNION OF INDIA Vs. MULKO BAI	May 16, 2001
UNION OF INDIA Vs. SYNTHETICS LTD	June 26, 2001
UNION OF INDIA Vs. KLOCKNER SUPREME PENTAPLAST LTD	September 10, 2001
UNION OF INDIA Vs. SANJAY	September 22, 2001
UNION OF INDIA Vs. CHHABHAIYA	July 24, 2001
UNION OF INDIA Vs. PRESIDING OFFICER, CGIT	October 31, 2001
UNION OF INDIA (UOI) Vs. SMT. KANTI SHARMA AND OTHERS	August 16, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAMESH CHANDRA	August 29, 2001
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA BAI	April 30, 2001
UNITED INDIA INSURANCE CO. LTD Vs. DHAPUBAI	April 4, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. SANGITA	July 11, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. MANIK RAO	May 2, 2001
URDU BOYS HIGHER SECONDARY SCHOOL Vs. EDUCATION OFFICER FOR URDU BOYS HIGHER SECONDARY SCHOOL KHANDWA	October 29, 2001
URMILA DEVI Vs. SUKHDEV SINGH	February 27, 2001
USHA Vs. STATE OF M P	April 10, 2001
USHA GURUBAXANI Vs. LALIT GURUBAXANI	March 31, 2001
Uttam Singh Vs. Bharat Lal Yadav	September 7, 2001
V D HANDA Vs. VIPUL HANDA	March 7, 2001
VANDANA JAIN Vs. DHARMENDRA KUMAR JAIN	January 4, 2001
VARUN ICE AND FOODS FACTORY Vs. M P E B	December 4, 2001
VASTRA UDYOG SHRAMIK SANGH UJJAIN Vs. UNION OF INDIA	January 29, 2001
VED PRAKASH SHARMA Vs. STATE OF M.P.	November 8, 2001
VEENA AMBEDKAR Vs. UNION OF INDIA	July 23, 2001
VIJAY INGLE Vs. STATE OF MADHYA PRADESH	August 16, 2001
VIJAY KUMAR Vs. STATE OF M P	October 6, 2001
VIJAY KUMAR OJHA Vs. SUPERINTENDENT OF POLICE CBI JABALPUR	March 22, 2001
VIJAYA KOTHALKAR Vs. STATE OF M P	June 27, 2001
VIJAYSINGH Vs. STATE OF MADHYA PRADESH	November 20, 2001
VIKAS KUMAR JAIN Vs. RITA JAIN AND ANOTHER	February 20, 2001
VIKRAM CEMENT Vs. LALIT KUMAR SAXENA	November 23, 2001
VILAS Vs. M P STATE ROAD TRANS CORPN	April 11, 2001
VINAY KUMAR SAXENA Vs. STATE OF UTTAR PRADESH	May 3, 2001
VINOD KUMAR Vs. STATE	November 29, 2001
VINOD KUMAR PATHAK Vs. STATE OF M P	February 13, 2001
VINOD KUMAR SHIVHARE Vs. TARACHAND GUPTA	January 18, 2001
VIP INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH	February 14, 2001
VIPPY PROCESSORS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 2001
Virendra Singh Vs. State of M.P.	December 3, 2001
VISHALI Vs. RAJENDRA	November 28, 2001
VISHNA Vs. STATE OF M P	November 8, 2001
VISHNU PRASAD GONTIYA Vs. ASHOK LEYLAND FINANCE LIMITED	November 6, 2001
VISHWAMITRA PATHAK Vs. RAMLALLU BAIS AND ANOTHER	March 7, 2001
VRINDAVAN YADAV Vs. JEEVANLAL	March 13, 2001
WADSON MASIHA Vs. UNION OF INDIA	November 23, 2001
WEARWELL TYRES AND TUBES INDS P LTD Vs. COMMR OF CUS AND C EX	January 24, 2001
YESU Vs. STATE OF MADHYA PRADESH	July 31, 2001
YOGENDRA KUMAR GANGRADE Vs. MUNICIPAL CORPORATION KHANDWA	November 9, 2001
YOGRAJ ALIAS KHANJARWANKHEDE Vs. STATE OF MADHYA PRADESH	January 10, 2001
ZAHID AKHTAR Vs. STATE OF M P	July 16, 2001

Year 2001 of HIGH COURT OF MADHYA PRADESH

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