A K GUPTA and CO Vs. S R BIDI COMPANY
|
April 19, 2000 |
A M QURESHI Vs. SHAKTI PICTURES CIRCUIT LIMITED AMRAVATI
|
April 6, 2000 |
ABDUL HAMEED KHAN Vs. ABDUL WAHEED KHAN
|
January 20, 2000 |
ABDUL ZAHIR KHAN Vs. TARRANUM ARA
|
November 2, 2000 |
ABHAY KUMAR KOTHARI Vs. ARUN KUMAR JAIN
|
August 8, 2000 |
ABHAY KUMAR NATTHU LAL JAIN Vs. SANTOSH KUMAR MADANLAL NAIK
|
March 14, 2000 |
ADHARTAL SHIKSHA SAMITI Vs. STATE OF MADHYA PRADESH
|
February 29, 2000 |
ADITYA VALLABH TRIPATHI Vs. STATE OF M P
|
November 24, 2000 |
Agarwal Vs. Arya Vidya Sabha
|
June 21, 2000 |
AGRAWAL CARBON RIBBON PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 15, 2000 |
AGRAWAL KRISHI SEWA KENDRA Vs. HINDUSTAN FERTILIZER CORPORATION LTD
|
March 27, 2000 |
AJAB RAO Vs. DEVI LAL SHARMA
|
September 25, 2000 |
AJAY Vs. GENERAL MANAGER, M P S R T C , BHOPAL & ANR
|
May 4, 2000 |
AJAY AHUJA Vs. MANJU AHUJA
|
May 11, 2000 |
AJAY BRAHME Vs. CHAIRMAN
|
February 28, 2000 |
AJAY JOHARI Vs. MUNICIPAL COUNCIL
|
September 15, 2000 |
AJAY PRATAP SINGH Vs. STATE OF M.P.
|
October 17, 2000 |
AJAY SHRIVASTAVA Vs. STATE
|
August 29, 2000 |
AJIT KUMAR CHOUDHARY Vs. LIFE INSURANCE CORPORATION OF INDIA, BOMBAY
|
October 19, 2000 |
AJIT SINGH Vs. SDO CUM RETURNING OFFICER
|
March 27, 2000 |
AKBAR ALI FAROOQI Vs. MANN KHAN
|
September 25, 2000 |
AKBARALI Vs. NEW LAXMI TRANSPORT SERVICE
|
October 16, 2000 |
AKHTAR ALI Vs. STATE OF MADHYA PRADESH
|
February 10, 2000 |
AKRAM Vs. STATE OF MADHYA PRADESH
|
February 7, 2000 |
AMANULLA Vs. ZAHEER KHAN
|
September 5, 2000 |
AMBARAM Vs. STATE OF M.P.
|
November 10, 2000 |
AMBARAM Vs. PRAVEEN PURI
|
July 21, 2000 |
AMBIKESH TIWARI Vs. STATE OF M.P.
|
May 12, 2000 |
AMBUJA CEMENT EASTER LTD Vs. INDUSTRIAL COURT BENCH RAIPUR
|
July 12, 2000 |
AMEEN Vs. STATE OF MADHYA PRADESH
|
December 11, 2000 |
AMOLIN BAI Vs. STATE OF M.P.
|
May 9, 2000 |
AMRENDRA SINGH Vs. STATE OF M P
|
April 8, 2000 |
AMRITLAL KESHARWANI Vs. COMMISSIONER
|
March 7, 2000 |
ANAND KUMAR DUBEY Vs. UNIO OF INDIA
|
August 2, 2000 |
ANAND SINGH Vs. STATE OF MP
|
October 12, 2000 |
ANAND SINGHAL Vs. RAMKATORI DEVI
|
September 22, 2000 |
ANIL KUMAR DUBEY Vs. STATE OF M P
|
April 11, 2000 |
ANIL KUMAR SINHA Vs. STATE BANK OF INDIA
|
April 6, 2000 |
ANJALI KEVLARMANI Vs. KESHAVRAM
|
April 4, 2000 |
ANJANI Vs. ACHENNA
|
August 19, 2000 |
ANJANI KUMAR Vs. STATE OF M P
|
September 5, 2000 |
ANKUR AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 7, 2000 |
ANOKHILAL BHAGIRATH SHARMA AND ORS Vs. PAHADIYA VANIJYA PRIVATE LTD. AND ANR.
|
September 12, 2000 |
ANURAG DWIVEDI Vs. SONALI DWIVEDI
|
August 28, 2000 |
ARCHANA KUMAR Vs. PURENDU PRAKASH MUKHERJEE
|
April 6, 2000 |
ARIF RASID KHAN Vs. SABIHA BANO
|
August 30, 2000 |
ARISTOCRAFT INTERNATIONAL PVT LIMITED Vs. UNION OF INDIA
|
April 3, 2000 |
ARJUN LAL PATEL Vs. STATE OF M P
|
March 16, 2000 |
Arjuns Vs. State of M P
|
March 13, 2000 |
ARUN KUMAR BHAGAVA Vs. STATE OF MP
|
December 1, 2000 |
Arun Kumar Sonone Vs. State of M.P.
|
August 24, 2000 |
ARVIND KUMAR Vs. STATE OF MADHYA PRADESH
|
June 23, 2000 |
ASHABAI Vs. MOTILAL
|
June 27, 2000 |
ASHOK Vs. RAMSEWAK
|
May 10, 2000 |
ASHOK Vs. STATE OF M P
|
June 20, 2000 |
Ashok Agarwal Vs. State of Madhya Pradesh
|
February 7, 2000 |
ASHOK KUMAR Vs. M P STATE COOPERATIVE OILSEED
|
November 23, 2000 |
ASHOK KUMAR Vs. STATE OF M.P.
|
August 9, 2000 |
ASHOK KUMAR DATTO CHOUDHARY Vs. SHANKERLAL
|
August 16, 2000 |
ASHOK KUMAR SAWADIYA Vs. STATE OF M.P.
|
August 28, 2000 |
ASHOK KUMAR TIWARI Vs. STATE OF M.P.
|
October 20, 2000 |
ASHOK MALKANI Vs. BANK OF BARODA AND ANR.
|
August 1, 2000 |
ASMANIYA BAI Vs. STATE OF M.P.
|
January 18, 2000 |
ASSISTANT COLLECTOR Vs. RAIPUR WIRE AND STEEL LTD.
|
April 26, 2000 |
ASSISTANT SALES TAX OFFICER Vs. CENTRAL STORES
|
August 17, 2000 |
Associated Cement Companies Ltd. Vs. M.P. Electricity Board
|
September 29, 2000 |
ATMARAM Vs. STATE OF M P
|
January 4, 2000 |
AVNISH PAWAR Vs. SUNITA PAWAR
|
April 26, 2000 |
AVTAR SINGH NARANG Vs. M.P. VITTA NIGAM AND ORS.
|
October 10, 2000 |
AWADH NARAYAN SHRIVASTAVA Vs. UNION OF INDIA
|
February 29, 2000 |
AZEEM Vs. BADRI PRASAD
|
October 3, 2000 |
B. B. VERMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, SOUTH EASTERN COALFIELDS LTD.
|
July 27, 2000 |
BABLU ALIAS RAMADHAR Vs. MUNNI BAI
|
March 15, 2000 |
BABOO ALI Vs. MUSHTAK AHMAD AND ANOTHER
|
August 30, 2000 |
BABOO LAL SHIVHARE Vs. MUNICIPAL CORPORATION GWALIOR
|
May 9, 2000 |
BABU KHAN Vs. STATE OF M.P.
|
December 6, 2000 |
BABULAL Vs. CHATURIYA
|
February 28, 2000 |
BADRI NARAYAN Vs. SAVITRI
|
January 29, 2000 |
BADRI PRASAD Vs. URMILA MAHOBIYA
|
September 6, 2000 |
BADRILAL Vs. STATE OF M P
|
October 30, 2000 |
BAGWATI BAI Vs. SEWA SAHAKARI SAMSTHA
|
March 28, 2000 |
BAHADUR SINGH Vs. SIDDANATH
|
June 19, 2000 |
BAI KEWAT Vs. GULAB SINGH
|
August 29, 2000 |
BAIJANTI BAI Vs. STATE OF MADHYA PRADESH
|
March 29, 2000 |
BAIJNATH MATSYA SAHAKARI SAMITI Vs. SHIVSHANKAR MATSYODYOG SAHKARI SAMITI
|
June 12, 2000 |
Baijnath Mishrilal Kachhi Vs. Harishanker s/o Mishrilal
|
October 9, 2000 |
BAJRANG Vs. STATE OF M.P.
|
May 5, 2000 |
BAJRANGLAL Vs. UMESH KUMAR
|
March 15, 2000 |
BALDEV SINGH BHATIA Vs. COMMISSIONER NAGAR PALIKA NIGAM
|
June 30, 2000 |
BALKISHAN Vs. KUUSHAL SINGH
|
August 18, 2000 |
BALKRISHNA NAIK Vs. STATE OF MADHYA PRADESH
|
August 29, 2000 |
BALMUKUND PANDEY Vs. STATE OF M P
|
August 8, 2000 |
BALRAM Vs. GOPI BAI
|
August 31, 2000 |
BALRAM Vs. ASWANI KUMAR YADAV
|
September 4, 2000 |
BALRAM SINGH Vs. STATE OF M P
|
March 7, 2000 |
Balram Singh Vs. State of M.P.
|
May 1, 2000 |
BALU Vs. BAHADUR & ORS
|
April 25, 2000 |
BANK EMPLOYEES Vs. JAGDISH
|
June 28, 2000 |
BANNA Vs. PURSHOTTAM
|
August 29, 2000 |
BANNE SINGH Vs. PROPRIETOR AMBAR HAWAI CHHAPPAL
|
August 31, 2000 |
BANSHI Vs. STATE OF M P
|
October 13, 2000 |
BANWARILAL Vs. NARAYAN SINGH
|
November 23, 2000 |
BAPOOLAL @ CHEN SINGH KIRAD Vs. GOKUL PRASAD
|
March 30, 2000 |
BAPURAO Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
July 3, 2000 |
BASANT SINGH Vs. ROMAN CATHOLIC MISSION
|
September 13, 2000 |
BASANTA Vs. LAXMIBAI
|
January 4, 2000 |
BENGAL TRADING SYNDICATE Vs. UNION OF INDIA
|
May 3, 2000 |
BENU RAM Vs. STATE OF M.P.
|
March 27, 2000 |
BESHAMLAL Vs. STATE OF M.P.
|
August 17, 2000 |
BHAGATRAM GANDHI Vs. MOHAN GUPTA
|
September 18, 2000 |
Bhagchandra Rajput Vs. State of M.P.
|
August 16, 2000 |
BHAGWAN DAS TIWARI Vs. RATNI BAI
|
March 9, 2000 |
BHAGWAN SINGH DHAKAD Vs. STATE OF M.P.
|
October 12, 2000 |
BHAGWANDAS Vs. STATE OF M.P.
|
March 13, 2000 |
Bhagwandas Vs. State of M.P.
|
October 11, 2000 |
BHAGWANDAS JAIN Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
January 25, 2000 |
BHAGWANDAS SHOBHALAL JAIN Vs. COMMISSIONER OF INCOME TAX
|
August 24, 2000 |
Bhagwat Prasad Shrivas Vs. Pranbai Samaru Jaiswal
|
April 26, 2000 |
BHAIYALAL Vs. BASANTI BAI
|
September 26, 2000 |
BHAIYALAL Vs. KASHI BAI
|
October 14, 2000 |
BHAKTIN BAI Vs. JARNAIL SINGH
|
March 27, 2000 |
BHALARIYUS MINJ Vs. STATE OF M P
|
April 11, 2000 |
BHANWAR BAI Vs. SHIVKUMAR
|
April 18, 2000 |
BHARAT Vs. STATE OF M P
|
January 11, 2000 |
BHARAT AHIRWAR Vs. NAYAK NARENDRA AND ANOTHER
|
October 17, 2000 |
BHARAT KUMAR SHARMA Vs. ASHOK LEYLAND FINANCE LTD
|
December 15, 2000 |
BHAROSLLAL Vs. STATE OF M P
|
July 27, 2000 |
BHATIYA INTERNATIONAL Vs. BULK TRADING S A
|
December 8, 2000 |
BHAWANI TRADERS Vs. STATE OF M P
|
June 29, 2000 |
BHAWARLAL Vs. DEVI AHILYA VISHWAVIDHYALAY INDORE
|
September 29, 2000 |
BHAWARLAL Vs. DEVI AHILYA VISHWAVIDHYALAYA
|
September 28, 2000 |
BHELKA Vs. STATE OF M.P.
|
August 25, 2000 |
BHERULAL AND OTHERS Vs. BANK OF INDIA
|
March 2, 2000 |
BHERULAL BHATT Vs. KAMAL SINGH
|
December 5, 2000 |
BHIKAMCHAND GOLCHA Vs. ABDUL LATIF
|
September 5, 2000 |
BHILAI NAGRIK BANK Vs. VIRENDRA CLOTH STORE
|
April 5, 2000 |
BHOLARAM @ MURARILAL Vs. DHRUVLAL
|
May 8, 2000 |
Bhooraji Vs. State of M P
|
December 8, 2000 |
BHOPAL CO OPERATIVE BANK LTD Vs. RAMESHCHAND SAXENA
|
June 22, 2000 |
BHURI BAI Vs. KARAMJEET SINGH
|
September 5, 2000 |
BIBIYANA KHALKO Vs. ASSTT. NARCOTICS COMMISSIONER
|
September 19, 2000 |
BIHARILAL Vs. DISTRICT CO OP CENTRAL BANK SATNA
|
June 24, 2000 |
BIJBASI LIME WORKS Vs. ASSTANT PROVIDENT FUND COMMR
|
August 1, 2000 |
BIMAL KUMAR GUPTA Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
|
September 29, 2000 |
BIMLA BAI Vs. BAIJNATH SINGH CHANDEL
|
March 14, 2000 |
BIRSINGH Vs. GHANSRAM
|
April 19, 2000 |
BISESAR Vs. GOVIND OIL MILL
|
February 29, 2000 |
BOARD OF DIRECTOR Vs. COMMISSIONER AND REGISTRAR CO OP SOCIETIES
|
November 2, 2000 |
BOARD OF SECONDARY EDUCATION Vs. NEHRU SMARAK JANTA H.S.S.
|
January 7, 2000 |
BODHIRAM Vs. RAMPRASAD
|
January 18, 2000 |
BRAJENIA Vs. STATE OF MP
|
August 11, 2000 |
BRANCH MANAGER ORIENTAL INSUANCE CO LTD Vs. NAFESSA BEGUM
|
April 26, 2000 |
BRIJ MOHAN SHARMA Vs. JAWAHAR LAL NEHRU KRISHI VISHVAVIDHYALAYA JABALPUR
|
March 28, 2000 |
BUDDHI RAM PRASAD Vs. STATE OF MP
|
July 25, 2000 |
BUNESHWAR SINGH Vs. DISTRICT COOP CENTRAL BANK LTD
|
December 15, 2000 |
C C E Vs. APPELLATE AUTHORITY FOR INDL AND FINANCIAL RECONST
|
February 29, 2000 |
CAPTAIN P K REKWAL Vs. STATE OF M P
|
May 3, 2000 |
CENTRAL BANK OF INDIA Vs. SHARAD KALA SHARMA AND OTHERS
|
May 8, 2000 |
CENTRAL BANK OF INDIA Vs. PRAJAPAT SINGH
|
August 30, 2000 |
Century Textiles And Industries Limited Vs. State of M.P.
|
June 26, 2000 |
CH CHANDRA SHEKHAR Vs. STATE OF M P
|
April 24, 2000 |
CHAIRMAN GRAMIN VIDYUT SAHKARI SAMITI MARYADIT Vs. RAJESH KUSHWAHA
|
February 24, 2000 |
CHAIRMAN M P A K V NIGAM Vs. STATE INDUSTRIAL COURT
|
November 17, 2000 |
CHAMAR SINGH S/O SURJIT SINGH Vs. STATE OF M.P.
|
May 11, 2000 |
CHAMPA SONI Vs. STATE OF M.P.
|
March 25, 2000 |
CHANDARSINGH Vs. NANIBAI
|
June 23, 2000 |
CHANDMAL Vs. JHAMAKLAL
|
June 19, 2000 |
CHANDRA KANTA Vs. STATE OF MP
|
July 19, 2000 |
CHANDRA NARAYAN MAJOR Vs. COMMISSIONER MUNICIPAL CORPORATION BHOPAL AND ANOTHER
|
November 2, 2000 |
CHANDRA PRAKASH LADKANI Vs. STATE OF M P
|
March 8, 2000 |
CHANDRA SHEKHAR Vs. STATE OF M.P.
|
April 28, 2000 |
CHANDRABHAN SINGH Vs. UDAL SINGH
|
November 28, 2000 |
CHANDRASHEKHAR SHRIVASTAVA Vs. STATE OF M P
|
March 29, 2000 |
CHANDRIKA PRASAD TIWARI Vs. STATE OF M P
|
March 24, 2000 |
CHANKYPURI GRAHA MIRMAN SAHAKARI SANSTHA MARYADIT Vs. PRITPALSINGH S O MALAKSINGH
|
August 19, 2000 |
CHARAN SINGH Vs. UNION OF INDIA
|
May 4, 2000 |
CHARANSINGH Vs. UNION OF INDIA
|
May 9, 2000 |
CHATRA PRATAP SINGH Vs. TULSI PRASAD
|
February 7, 2000 |
Cherkin Bai w/o Bhaiyaram Sahu Vs. Radhelal Madan Soni
|
September 5, 2000 |
CHHATISGARH MINES and MINERALS Vs. MANAGING DIRECTOR
|
October 11, 2000 |
CHHAYA MISHRA Vs. ORIENTAL INSURANCE CO LTD
|
November 21, 2000 |
CHHOTE Vs. STATE OF M.P.
|
July 19, 2000 |
CHHOTELAL Vs. MANOJ KUMAR
|
October 10, 2000 |
CHHOTIBAI Vs. DOMA SINGH
|
September 29, 2000 |
CHIEF OF ARMY STAFF Vs. R P TIWARI
|
February 3, 2000 |
CHITTAR SINGH Vs. GRAM PANCHAYAT BARWAI
|
December 21, 2000 |
COL ARUN KUMAR BHARGAVA Vs. STATE OF M P
|
December 1, 2000 |
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH NATHUSINGH HATPIPLA
|
May 2, 2000 |
COMMISSIONER OF INCOME TAX Vs. SATISH TRADERS
|
September 18, 2000 |
COMMISSIONER OF INCOME TAX Vs. S T I BIPLUS TUBING INDIA LIMITED
|
September 20, 2000 |
COMMISSIONER OF INCOME TAX Vs. RAJESHREE CINEMA PRIVATE LIMITED
|
September 21, 2000 |
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
|
July 28, 2000 |
D P SHARMA Vs. DEPUTY REGISTRAR CO OP SOCIETY
|
November 25, 2000 |
D.M. CLASSIC HOTELS P LTD Vs. INDORE MUNICIPAL CORPORATION
|
May 10, 2000 |
DAMODAR PRASAD Vs. STATE OF M P
|
March 24, 2000 |
DANIEL RAVINDRA KUMAR Vs. JOINT REGISTRAR
|
June 29, 2000 |
DASHRATH SINGH Vs. SUB DIVISIONAL OFFICER
|
May 5, 2000 |
DATTATREYA Vs. COMPETENT AUTHORITY
|
December 4, 2000 |
Daulat @ Babu Sonkar Vs. Kunti Sonkar
|
June 21, 2000 |
Daya Ram Vs. Ramesh Chandra Goyal
|
April 19, 2000 |
DAYARAM Vs. DAULAJI
|
June 20, 2000 |
DEELIP CHHOTELAL DUBEY Vs. STATE OF M P
|
March 1, 2000 |
DEENDAYAL KHAIRWAL Vs. MAHESH PRASAD SHAH
|
May 10, 2000 |
DEEPAK Vs. RANI
|
July 10, 2000 |
DEEPAK KUMAR BHARATDWAJ Vs. SEEMA BHARATDWAJ
|
July 24, 2000 |
DENA BANK Vs. MEGHRAJ CONTRACTOR AND OTHERS
|
January 29, 2000 |
DEORA WIRE AND WIRES Vs. GENERAL MANAGER DIC
|
December 5, 2000 |
DEOVARAT KHICHI Vs. MUNICIPAL COUNCIL
|
January 20, 2000 |
DEV SHARMA Vs. M P E B
|
October 16, 2000 |
DEVA Vs. MUDRIKA PRASAD
|
December 8, 2000 |
DEVAKINANDAN YADAV Vs. STATE BANK OF INDORE, SAGAR
|
January 12, 2000 |
DEVI DAS SINDHI Vs. JAGDISH VISHWAKARMA
|
September 18, 2000 |
DEVI SINGH Vs. GAJRAJ SINGH
|
July 12, 2000 |
DEVILAL Vs. KANTABAI
|
April 7, 2000 |
DEVRAM BIRLA Vs. ASSTT REGISTRAR CO OP SOCIETY
|
September 19, 2000 |
DEWAN GOND Vs. STATE OF M P
|
February 8, 2000 |
DHANESHWAR SHARMA Vs. NAGAR PANCHAYAT JAURA
|
March 20, 2000 |
DHANIRAM Vs. KUSMA BAI
|
February 16, 2000 |
DHANNA Vs. NANUDI
|
January 20, 2000 |
DHANRAJ Vs. JEEWAN SINGH
|
March 30, 2000 |
DHANYA KUMAR JAIN Vs. MATA PRASAD GUPTA AND ANOTHER
|
June 27, 2000 |
DHARAM CHANDRA KATARE Vs. PARVATIYA
|
March 2, 2000 |
DHARMU Vs. STATE OF M P
|
May 12, 2000 |
DHARTIPAKAD MADAN LAL AGRAWAL Vs. STATE OF MP
|
August 24, 2000 |
DHUMANIYA Vs. HARISINGH
|
October 14, 2000 |
DHYAN SINGH Vs. RAMAN LAL
|
July 11, 2000 |
DIGAMBAR JAIN ATISHAYA KSHETRA THUWANJI TRUST Vs. MINTULAL
|
September 28, 2000 |
DIGVIJAY SINGH Vs. ARVIND SINGH BHADORIYA
|
September 4, 2000 |
DILIP DESHLEHRA Vs. VARSHA GYANWANI
|
January 6, 2000 |
Dilip Parasram Vs. Kamal Nath
|
September 22, 2000 |
DINANATH SHARMA Vs. TARUN PRASAD CHATTERJEE
|
February 20, 2000 |
DINESH CHANDRA SHARMA Vs. YASHVEER SINGH GHURAIYA
|
July 21, 2000 |
DINESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
July 26, 2000 |
Dinesh Seth Vs. Union of India
|
September 21, 2000 |
DISTRICT CO OP CENTRAL BANK Vs. JOINT REGISTRAR
|
October 19, 2000 |
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. RAMCHARAN
|
November 8, 2000 |
DISTRICT CO OPERATIVE LAND DEVELIOMENT BANK Vs. JALAL UDDIN QURESHI
|
April 6, 2000 |
DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. NATHURAM
|
December 14, 2000 |
DISTT CO OP CENTRAL BANK Vs. GYAN CHAND JAIN
|
July 6, 2000 |
DISTT CO OP CENTRAL BANK LTD Vs. PRABHULAL
|
March 8, 2000 |
DISTT CO OPERATIVE CENTRAL BANK LTD Vs. MOHD SHAIKH HUSSAIN
|
March 16, 2000 |
DOGAR TOOLS PRIVATE LTD Vs. MADHYA PRADESH FINCNCIAL CORPORATION
|
August 4, 2000 |
DULARI Vs. COLLECTOR RAIPUR
|
June 22, 2000 |
DURGA BUS SERVICE Vs. STATE OF M P
|
December 6, 2000 |
DURGA PRASAD Vs. SARJOO PRASAD
|
January 11, 2000 |
DURYODHAN Vs. STATE OF MADHYA PRADESH
|
September 6, 2000 |
E S I CORPN Vs. DAVE GRIHA UDYOG
|
June 19, 2000 |
EMPLOYEES STATE INSURANCE CORPN Vs. T CHOTHRAM
|
April 28, 2000 |
FACTORY MANAGER INDORE TEXTILES Vs. RAVISHANKAR
|
January 7, 2000 |
Fosa Vs. Moja
|
September 5, 2000 |
G N RAO Vs. M P LAGHU UDYOG NIGAM LTD
|
February 11, 2000 |
G.H. CHANDWANI Vs. UNION OF INDIA AND OTHERS
|
January 17, 2000 |
GABBAR Vs. STATE OF MP
|
July 27, 2000 |
GAJANAN SAW MILL Vs. GOPAL PD. AGRAWAL
|
September 26, 2000 |
GAJANAND Vs. RAMNATH
|
October 13, 2000 |
GAJJU @ GAJENDRA Vs. STATE OF M.P.
|
May 12, 2000 |
GAJRAJ SINGH Vs. KRISHNAPAL SINGH
|
September 22, 2000 |
GAJRAJSINGH Vs. STATE OF MADHYA PRADESH
|
May 12, 2000 |
GANDHI ASHRAM Vs. HARI PRASAD AGRAWAL
|
January 11, 2000 |
GANESH VIDYA MANDIR HIGHER SECONDARY SCHOOL Vs. R P F COMMR
|
October 13, 2000 |
GANGA NARAYAN MISHRA Vs. STATE BANK OF INDIA
|
March 3, 2000 |
GANGA RAM Vs. CHOUDHARY JAI KUMAR JAIN
|
August 17, 2000 |
GANGADEVI Vs. RUKMANIDEVI
|
July 10, 2000 |
GANGARAM Vs. DOLA
|
December 7, 2000 |
GANPAT Vs. GANGA BAI
|
February 29, 2000 |
GAPPULAL MEENA Vs. GAJANAND
|
November 17, 2000 |
GAUS MOHD Vs. STATE OF M P
|
June 26, 2000 |
GEETA DEVI NAPIT Vs. KRISHNA GUPTA
|
March 13, 2000 |
GEETA SAHU Vs. DISTRICT MAGISTRATE
|
March 29, 2000 |
GEETABAI Vs. SAYNARAYAN
|
February 22, 2000 |
GENERAL MANAGER, M.P.S.R.T.C. Vs. SUJANMAL JAIN
|
October 18, 2000 |
GHANASHYAM Vs. BAL MUKUND
|
October 12, 2000 |
GHANASHYAM PRASAD KURMI PATEL Vs. YASHWANT SINGH
|
February 16, 2000 |
GHANSHYAMDAS VYAS Vs. UNION OF INDIA
|
February 28, 2000 |
GHANSHYAMSINGH Vs. STATE OF M P
|
February 8, 2000 |
GILT PACK LIMITED Vs. COMMR APPEALS C EX AND CUS
|
January 20, 2000 |
GIRDHARILAL KESHARWANI Vs. STATE OF MADHYA PRADESH
|
January 4, 2000 |
Girish Vs. State of M P
|
August 8, 2000 |
GIRRAJ Vs. STATE OF M.P.
|
September 12, 2000 |
GIRRAJ KISHORE Vs. KAMLA BAI
|
October 12, 2000 |
GOPAL Vs. STATE OF M.P.
|
July 27, 2000 |
GOPAL SETH Vs. DINESH JAISWAL
|
December 4, 2000 |
GOPAL SINGH Vs. SURAJBHAIN SINGH
|
July 11, 2000 |
GORA BAI AND ANOTHER Vs. SUSHIL AND ANOTHER
|
August 2, 2000 |
GOURISHANKAR BILWAN Vs. BOARD OF REVENUE
|
July 11, 2000 |
GOVERDHANDAS S/O HASMATRAI Vs. SHYAMLAL S/O HASMATRAI
|
February 29, 2000 |
GOVIND Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 7, 2000 |
GOVIND DAS Vs. SEWA SAHKARI SAMITI
|
November 30, 2000 |
GOVIND KANDELWAL Vs. R S SOMANI
|
August 14, 2000 |
GOVIND SINGH Vs. STATE OF M P
|
December 7, 2000 |
GOVT EMPLOYEES Vs. STATE OF M P
|
August 16, 2000 |
GOWARDHAN Vs. GHASIRAM
|
September 6, 2000 |
Guddu Rakesh Vs. State of M P
|
August 10, 2000 |
GULABRANI Vs. MUNNALAL
|
January 6, 2000 |
GURUDARSHAN SINGH SAINI Vs. SWARNAKAUR
|
April 27, 2000 |
GWALIOR WHOLESALE CLOTH MARKET HOUSING SOCIETY Vs. RAMSEWAK GUPTA
|
October 30, 2000 |
GYAN SINGH Vs. STATE OF M P
|
March 29, 2000 |
GYANKALI Vs. COMPETENT AUTHORITY
|
April 3, 2000 |
H E EDUCATION SOC Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
|
July 20, 2000 |
HABIB Vs. STATE OF M P
|
March 2, 2000 |
HAFIZ KHAN Vs. STATE OF M P
|
May 11, 2000 |
HAFIZ MUJAHID ALI Vs. GYARSI LAL
|
May 12, 2000 |
HAJARIA Vs. RAJENDRA SINGH
|
June 30, 2000 |
Hajarilal Vs. State of Madhya Pradesh
|
March 24, 2000 |
HAJI AJAIB HUSSAIN Vs. AALISHAN BUILDERS
|
November 17, 2000 |
HARDAYAL Vs. ARAM SINGH
|
October 13, 2000 |
HARI NARAYAN SAKYA Vs. STATE OF M P
|
April 25, 2000 |
HARI NARAYAN SAKYA Vs. STATE OF M.P. AND OTHERS
|
April 24, 2000 |
HARI RAM Vs. MUNICIPAL COUNCIL, GANJ BASODA
|
October 11, 2000 |
HARI SHANKAR DUBEY Vs. CHARUCHANDRA DWIVEDI
|
August 28, 2000 |
HARI SINGH Vs. ANWAR KHAN
|
September 13, 2000 |
HARICHARAN Vs. M. OJHA
|
May 12, 2000 |
HARIOM TRADING COMPANY Vs. SALES TAX OFFICER
|
November 20, 2000 |
HARIPRAKASH RATHORE Vs. RAJGARH KSHETRIYA GRAMIN BANK
|
January 24, 2000 |
HARISH ARORA Vs. DISTRICT MAGISTRATE SHAHDOL
|
December 14, 2000 |
HARISH CHANDRA BANSAL Vs. STATE OF M.P.
|
February 17, 2000 |
HARISINGH Vs. STATE OF M.P.
|
March 7, 2000 |
HAROON RASHID Vs. STATE OF MADHYA PRADESH
|
November 23, 2000 |
HARPRASAD Vs. SOHAN SINGH ALIAS SOHAN LAL
|
May 9, 2000 |
HASMUKH RUPANI Vs. UNION OF INDIA
|
March 29, 2000 |
HASSAN KHAN Vs. STATE OF M P
|
September 15, 2000 |
HAZARI Vs. STATE OF M.P.
|
September 5, 2000 |
HAZI YASIN Vs. COMMISSIONER
|
January 20, 2000 |
HELEN EKKA Vs. ANIL SHARMA
|
September 5, 2000 |
HEMA Vs. NARAYAN
|
January 18, 2000 |
HEMANT SONI Vs. STATE OF M P
|
November 3, 2000 |
HEMRAJ Vs. STATE OF M P
|
May 1, 2000 |
HIND SYNTEX LTD Vs. MEMBER SECRETARY STATE LEVEL COMMITTEE HIND FILTERS LTD
|
July 31, 2000 |
HINDUSTAN COPPER LIMITED Vs. STATE OF MADHYA PRADESH
|
April 28, 2000 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BALBIR KAUR
|
May 8, 2000 |
HIRALAL Vs. STATE OF M P
|
April 10, 2000 |
HOPE TEXTILES LTD Vs. UNION OF INDIA
|
February 16, 2000 |
HRIDYANAND TIWARI Vs. STATE OF MADHYA PRADESH
|
August 10, 2000 |
Hukumchand Vs. Dheer Ji
|
November 30, 2000 |
IBRAHIM HAJI MOHAMMADALI MALEKWALA Vs. COMMISSIONER OF SALES TAX
|
February 8, 2000 |
IBRAHIM JI Vs. NARENDRA BHARGAVA
|
June 22, 2000 |
IMRATLAL KUSHWAHA Vs. JANKIBAI
|
August 3, 2000 |
INDORE DEVELOPMENT AUTHORITY INDORE Vs. INDORE DEVELOPMENT AUTHORITY DAILY WAGES SUB-ENGINEERS UNION INDORE AND
|
April 26, 2000 |
INDRA BAI Vs. KESHAVRAM DHOBI
|
September 5, 2000 |
INSURANCE CO. LTD Vs. PRABHAKAR DOBDHE & THREE
|
September 5, 2000 |
IQUBAL Vs. M P BOARD OF REVENUE
|
March 28, 2000 |
ISHAQ MOHAMMAD Vs. SHAKOOR MOHAMMAD
|
September 15, 2000 |
ISHAR ALLOY STEEL LTD. Vs. STATE BANK OF INDORE AND ANOTHER
|
April 18, 2000 |
ISLAM Vs. STATE OF M P
|
August 16, 2000 |
J D SURYAVANSHI Vs. STATE OF M P
|
August 7, 2000 |
J.P. Srivastava and Sons (Rampur) Pvt. Ltd. Vs. Gwalior Sugar Co. Ltd
|
June 30, 2000 |
JAGANNATH Vs. DHARAM JEET
|
November 17, 2000 |
JAGANNATH Vs. JAGANNATH SINGH
|
July 19, 2000 |
JAGDISH Vs. RAJKUMAR
|
November 29, 2000 |
JAGDISH Vs. OM PRAKASH
|
August 9, 2000 |
JAGDISH AND Vs. M P
|
August 1, 2000 |
JAGDISH BHAI PATEL Vs. STATE OF M.P.
|
March 7, 2000 |
JAGDISH CHANDRA KHANDELWAL Vs. KULVEER KAUR
|
October 4, 2000 |
JAGDISH KUMAR Vs. HARISHANKAR
|
September 18, 2000 |
JAGDISH RAM SAHU Vs. STATE OF M P
|
July 31, 2000 |
JAGJIVAN LAL Vs. STATE OF MADHYA PRADESH
|
May 12, 2000 |
JAGRAN Vs. BASANTI BAI
|
June 19, 2000 |
JAGRUTI MOYDE Vs. ANIL KUMAR MOYDE
|
January 3, 2000 |
JAHIDA BI AND Vs. CENTRAL NARCOTICS BUREAU
|
September 19, 2000 |
JAI PRAKASH GIRI Vs. V S GUPTA
|
November 20, 2000 |
JAIDEEP NEEMA Vs. COLLECTOR MANDSAUR
|
December 4, 2000 |
JAIRAJ SINGH Vs. STATE OF M P
|
August 16, 2000 |
JARHARAM THAKUR & ANR Vs. UNITED INDIA INSURANCE CO & ORS
|
April 4, 2000 |
JASHODABAI Vs. COMPETENT AUTHORITY
|
August 10, 2000 |
JASWANT SINGH Vs. CHIEF MUNICIPAL OFFICER
|
November 15, 2000 |
JASWINDER KAUR Vs. RICHHPAL SINGH
|
October 31, 2000 |
JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA Vs. PRESIDING OFFICER LABOUR COURT REWA
|
October 9, 2000 |
JAYANT VITAMINS LTD Vs. EMPLOYEES STATE INSURANCE CORPN
|
November 16, 2000 |
JAYANT VITAMINS LTD Vs. GOVERNMENT OF MADHYA PRADESH
|
August 1, 2000 |
JAYANTI BAI Vs. GORE LAL
|
March 16, 2000 |
JAYASWALS NECO LIMITED Vs. ISHER ALLOY STEELS LTD
|
July 6, 2000 |
JAYKISHAN CHOUBE Vs. DY REGISTRAR CO OP SOCIETIES
|
April 29, 2000 |
JAYRAJUA (DECEASED) THROUGH LR. RAMSAJIVAN Vs. DWARIKA
|
January 3, 2000 |
JEERA BAI Vs. SWATANTRA KUMAR
|
March 22, 2000 |
JILA PANCHAYAT, BALAGHAT Vs. COMMISSIONER, JABALPUR
|
January 23, 2000 |
JITENDRA SINGH ALIAS JITTU VERMA Vs. STATE OF M P
|
June 20, 2000 |
JITENDRA SINGH FLORA Vs. RAVIKANT TALWAR
|
August 8, 2000 |
JOHARA DAYAL Vs. STATE OF M P
|
March 31, 2000 |
JUDGEMENT_527_TLMPH0_2000 Vs. STATE
|
October 19, 2000 |
JUHARMAL JHAMAKLAL Vs. MAHAVEER CLOTH AND GENERAL MERCHANT
|
September 5, 2000 |
JUNG BAHADUR SINGH YADAV Vs. STATE OF M.P.
|
September 20, 2000 |
JYOTI CHOURASIYA Vs. PUSHPA CHOURASIYA
|
July 20, 2000 |
JYOTI TALKIES Vs. M P FILM DEVELOPMENT CORPORATION LTD
|
December 1, 2000 |
K C BHARGAVA Vs. SURYAKANT
|
February 29, 2000 |
K K RAO Vs. LOKESH KUMAR
|
November 6, 2000 |
K P SHARMA Vs. K L MISHRA
|
February 24, 2000 |
K.P. Sharma Vs. L.K. Mishra
|
August 3, 2000 |
KACHRULAL Vs. MANGILAL
|
August 18, 2000 |
KAILASH Vs. STATE OF M.P.
|
November 6, 2000 |
Kailash Chandra Trivedi Vs. Punjab National Bank Ltd.
|
April 26, 2000 |
KALOO KHAN Vs. STATE OF MADHYA PRADESH
|
September 15, 2000 |
KALPATARU AGROFOREST ENTERPRISES Vs. UNION OF INDIA
|
October 30, 2000 |
KALYAN DAS Vs. NARAYAN SINGH
|
August 21, 2000 |
KAMAL CHAND GUPTA Vs. AKSHAY KUMAR GAUTAM
|
April 6, 2000 |
KAMAL KISHORE Vs. RAMSWARUP
|
October 12, 2000 |
KAMLA BAI Vs. UNION OF INDIA
|
April 27, 2000 |
KAMLA BAJPAI Vs. SHARDA DEVI BAJPAI
|
March 27, 2000 |
KAMLA PRASAD CHOURASIYA Vs. PRAVIN KUMAR JAIN
|
November 21, 2000 |
KANCHANBAI Vs. RAVINDRA KUMAR
|
August 21, 2000 |
KANHAI Vs. STATE OF M P
|
June 23, 2000 |
KANHAIYALAL Vs. SUMER SINGH
|
August 29, 2000 |
KANHAIYALAL KANA Vs. CENTRAL NARCOTICS BUREAU
|
December 1, 2000 |
KANIRAM Vs. STATE OF M P
|
March 3, 2000 |
KANTABAI Vs. SATYAGOPAL
|
January 4, 2000 |
KANTABAI Vs. MOHANLAL
|
October 20, 2000 |
KANTILAL Vs. BABULAL
|
September 5, 2000 |
Kapil Kumar Bramhan Vs. State of M.P.
|
September 28, 2000 |
KAPIL MINOR Vs. SHIVMANGAL AWASTHY
|
July 7, 2000 |
KASHI BAI Vs. KASHI RAM
|
September 13, 2000 |
KAUSHALYA BAI Vs. RAM KISHAN KIRAR
|
December 14, 2000 |
KAUSHALYABAI Vs. KULDEEP
|
December 6, 2000 |
KEDIA DISTILLERIES LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
August 22, 2000 |
KEDIA DISTILLERIES LTD Vs. CHHATTISGARH CHEMICAL MILL MAZDOOR SANGH
|
August 22, 2000 |
KEDILA DISTILLERIES LTD Vs. CHHATTISGARH CHEMICAL MILL MAZDOOR
|
February 18, 2000 |
KESARI BAI Vs. PARWATI
|
January 1, 2000 |
KESARI BAI AND ORS. Vs. PARWATI AND ORS.
|
December 25, 2000 |
KHAITAN CHEMICALS AND FERTILIZERS LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
September 22, 2000 |
KHANCHAND Vs. STATE OF MP
|
August 7, 2000 |
KHANJU PRASAD LADIYA Vs. STATE OF MADHYA PRADESH
|
January 11, 2000 |
KHEMCHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 19, 2000 |
KHEMCHAND MOTILAL JAIN Vs. APPELLATE AUTHORITY
|
October 10, 2000 |
KHILAN SINGH Vs. DISTRICT CO OP CENTRAL BANK LTD
|
December 22, 2000 |
KHUMAN Vs. BARELAL
|
October 16, 2000 |
KHUMAN SINGH Vs. STATE OF M P
|
August 29, 2000 |
KHURSHID ALI Vs. KUTUBUDDIN
|
September 4, 2000 |
KINETIC ENGINEERING LTD Vs. MADHYA PRADESH FINANCE CORPORATION
|
September 20, 2000 |
KIRAN BHASIN Vs. SHYAM BHASIN
|
September 18, 2000 |
KIRLOSKAR BROTHERS LIMITED Vs. UNION OF INDIA
|
November 7, 2000 |
KIRTI MISHRA Vs. KRISHNA MISHRA AND ANOTHER
|
May 12, 2000 |
Kishanlal Vs. State of M.P.
|
May 10, 2000 |
KISHANLAL KUSHWAHA Vs. STATE OF M P
|
November 30, 2000 |
KISHORILAL LOOMBA AND SONS Vs. DEBTS RECOVERY TRIBUNAL JABALPUR AND ANOTHER
|
October 18, 2000 |
KISNA Vs. HIRALAL
|
October 12, 2000 |
KOMALCHAND Vs. STATE OF M P
|
February 29, 2000 |
KOSHALYA BAI Vs. DAGDOOLAL MATRE
|
February 9, 2000 |
KOSHALYABAI Vs. LACHCHHOO DEVILAL
|
November 3, 2000 |
KRISHAN KUMAR Vs. STATE OF M P
|
January 11, 2000 |
KRISHNA KUMAR PANDEY Vs. STATE OF M.P.
|
July 27, 2000 |
KRISHNA KUMAR VERMA Vs. M P ELETRICITY BOARD JABALPUR
|
August 29, 2000 |
KRISHNABAI Vs. RAMCHANDRA
|
August 10, 2000 |
KU BRIHASPATHI ALIAS LALLI Vs. NARBADESHWAR THAKUR
|
August 17, 2000 |
KU KALPANA SINGH Vs. STATE OF M P
|
May 2, 2000 |
KU MAYA SHARMA Vs. SHASHI GOEL
|
February 3, 2000 |
KU NANDINI BAMANIA Vs. STATE OF M P
|
January 6, 2000 |
KU RACHANA DUBEY Vs. PITAMBAR DAS BHOJUMAL
|
November 23, 2000 |
KU SMITA MISHRA Vs. STATE OF M P
|
December 11, 2000 |
KU. EDNA SHAH AND ETC. ETC. Vs. HIGH COURT OF MADHYA PRADESH AND OTHERS, ETC. ETC.
|
March 1, 2000 |
KUBER PRASAD Vs. SUKHARAJUA
|
April 6, 2000 |
KULSUM BAI Vs. KALLU
|
February 4, 2000 |
KUNJULAL YADU Vs. PARASRAM SHARMA
|
April 24, 2000 |
KUNTHI BAI Vs. STATE OF M.P.
|
August 29, 2000 |
KUNWARIYA BAI Vs. MOHAN LAL
|
March 28, 2000 |
KUSHAL Vs. M P STATE ROAD TRANS CORPN
|
March 30, 2000 |
KUSUM BAI Vs. RAJAN JASHWANI
|
August 3, 2000 |
KUSUMKALI Vs. SHANKH MANI
|
November 21, 2000 |
LACHMANDAS Vs. STATE OF MADHYA PRADESH
|
March 23, 2000 |
LAKME LTD Vs. PLETHICO PHARMACEUTICALS LTD
|
March 7, 2000 |
LALA ALIAS AHMED Vs. STATE OF MADHYA PRADESH
|
April 26, 2000 |
LALARAM Vs. STATE OF MP
|
July 3, 2000 |
LALIT KHANDELWAL Vs. STATE OF M P
|
April 28, 2000 |
LALLU ALIAS CHHOTELAL Vs. STATE OF M P
|
June 20, 2000 |
LALSAI Vs. BODHAN RAM
|
August 29, 2000 |
LAUA SINGH Vs. STATE OF MP
|
May 12, 2000 |
LAXMAN Vs. CHURAMAN
|
January 24, 2000 |
LAXMAN CHAMAR Vs. STATE OF M.P.
|
May 12, 2000 |
LAXMAN PRASAD UMRAIYA Vs. BALWANT SINGH YADAV
|
July 27, 2000 |
LAXMAN SHARMA Vs. MAJOR GEN S S PANTAL
|
September 23, 2000 |
LAXMI BAI Vs. STATE OF MADHYA PRADESH
|
May 11, 2000 |
LAXMI BAI Vs. GHANSHYAMDAS
|
November 23, 2000 |
LAXMI CHAND Vs. STATE OF MADHYA PRADESH
|
January 19, 2000 |
LAXMI GUDAKHU FACTORY Vs. AVINASH GUDAKHU FACTORY
|
May 12, 2000 |
LAXMINARAYAN Vs. TULSABAI
|
September 14, 2000 |
LAXMINARAYAN Vs. TULSABAI
|
September 19, 2000 |
LEELA Vs. GOPAL SINGH
|
March 6, 2000 |
LEELADHAR BALMUKUND JAIN Vs. STATE OF M P
|
February 15, 2000 |
LOKNATH ALIAS LOKU Vs. MOHAN
|
July 4, 2000 |
LOLO DEAD Vs. DURGHATIYA
|
June 20, 2000 |
LONGABAI Vs. PREM CHAND
|
September 13, 2000 |
M K Beg Vs. Nikhilesh Banerjee
|
July 6, 2000 |
M P ALL INDIA TOURIST PERMIT OWNERS Vs. STATE OF M P
|
August 9, 2000 |
M P ASHOK HOTEL CORPORATION LIMITED Vs. APPELLATE AUTHORITY
|
October 16, 2000 |
M P S R T C Vs. MATHURA PRASAD UPADHYAYA
|
September 20, 2000 |
M P S R T C., BHOPAL Vs. SWAMLATA SAXENA
|
October 13, 2000 |
M P STATE CO-OPERATIVE MARKETING FEDERATION LIMITED BHOPAL Vs. UNION OF INDIA
|
August 1, 2000 |
M P STATE ROAD TRANS Vs. RAJNIKAT
|
February 22, 2000 |
M P STATE ROAD TRANSPORT CORPORATION Vs. RAMBAGAS
|
March 8, 2000 |
M P STATE ROAD TRANSPORT CORPORATION Vs. SUDHIR KUMAR JAIN
|
March 30, 2000 |
M P STATE ROAD TRANSPORT CORPORATION Vs. DEVI DAYAL
|
July 5, 2000 |
M P STATE WEAVERS COOPERATIVE FEDERATION LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
|
November 29, 2000 |
M.P. State Road Transport Corporation, Bhopal Vs. Vandana durgesh sharma
|
August 1, 2000 |
M.P.HOUSING BOARD Vs. STATE OF M.P.
|
August 28, 2000 |
M.P.S.R.T.C. Vs. PRANTIYA RAJYA PARIVAHAN KARMACHARI SANGH
|
September 7, 2000 |
M.P.S.R.T.C. Vs. RATEESH
|
November 3, 2000 |
M/S. PURUSHOTTAM IRON & STEEL AND ORS Vs. PUNJAB NATIONAL BANK AND ORS.
|
May 4, 2000 |
MADAN RAO JAGTAP Vs. RAJSHREE PLASTIC PIPE FACTORY
|
May 3, 2000 |
MADHO SINGH Vs. STATE OF MP
|
June 29, 2000 |
MADHUSUDAN Vs. CHANDARLAL
|
February 2, 2000 |
MADHYA PRADESH ELECTRICITY BOARD VIDISHA Vs. HARIRAM
|
May 10, 2000 |
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. RAJNIKANT
|
February 22, 2000 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CHANDRA PRAKASH
|
October 18, 2000 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PARSUTIBAI
|
August 1, 2000 |
MADHYA PRADESH STATE WARHOUSING CORPORATION Vs. GOVERDHANLAL CHOUDAHA
|
April 28, 2000 |
MADURU ALIAS DAMRUWA Vs. STATE OF MADHYA PRADESH
|
May 12, 2000 |
MAHADEO PRASAD Vs. MUNICIPAL CORPORATION JABALPUR
|
January 17, 2000 |
MAHESH Vs. RAMAKANT
|
March 9, 2000 |
MAHESH KUMAR Vs. STATE OF M P
|
November 30, 2000 |
MAHESH KUMAR JAGATRAMKA Vs. SURESH KUMAR JAGATRAMKA
|
March 8, 2000 |
MAHESH KUMAR JAGATRAMKA Vs. SURESH KUMAR JAGATRAMKA
|
May 8, 2000 |
MAHESH SINGH Vs. DISTRICT CO OP LAND DEVELOPMENT BANK
|
May 19, 2000 |
MAHILA PHOOLWATI Vs. GOPAL
|
February 29, 2000 |
MAKHAN SINGH Vs. MANKUNWAR BAI
|
August 3, 2000 |
MAKHANLAL SAHU Vs. STATE OF M P
|
June 29, 2000 |
MALLOO GIR OSWAMI Vs. CHATURBHUJ RAI
|
May 3, 2000 |
MALSINGH Vs. STATE OF M P
|
February 3, 2000 |
MALTI BAI Vs. RAMADHAR SINGH
|
September 30, 2000 |
MAMTA JAISWAL Vs. RAJESH JAISWAL
|
March 24, 2000 |
MAN PYARE Vs. STATE OF M.P.
|
August 24, 2000 |
MANAGER, M/S. VIKRAM CEMENT FACTORY, KHOR Vs. BABU
|
July 24, 2000 |
MANAKLAL Vs. NANDLAL
|
June 19, 2000 |
MANDAVI MARINE PVT LTD Vs. BANK OF INDIA
|
May 12, 2000 |
MANGAL Vs. STATE OF MP
|
April 10, 2000 |
MANGIBAI Vs. SURESH S O KISHAN PATEL
|
February 29, 2000 |
MANHARAN Vs. STATE OF M P
|
April 25, 2000 |
MANI Vs. SUB-DIVISIONAL FOREST OFFICER-CUM-AUTHORISED OFFICER
|
April 7, 2000 |
MANINDER KAUR Vs. MANISH KUMAR CHOURASIA
|
November 30, 2000 |
MANISH Vs. STATE OF M.P.
|
September 30, 2000 |
MANISH KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
August 25, 2000 |
MANISH TIWARI Vs. STATE OF M P
|
November 15, 2000 |
MANJU PALOD Vs. UNION OF INDIA
|
June 29, 2000 |
MANJULA Vs. BOMBAY TRANSPORT SERVICE
|
October 3, 2000 |
MANJULATA D/O KISHANLAL Vs. PEELA BAI WD/O KISHAN
|
May 2, 2000 |
MANNA Vs. ANAR
|
October 9, 2000 |
MANNA Vs. SHANTILAL
|
January 28, 2000 |
MANNULAL Vs. SURENDRA PAL SINGH
|
August 1, 2000 |
MANOJ AGARWAL Vs. STATE OF M P
|
August 30, 2000 |
MANOJ KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
August 29, 2000 |
MANOJ KUMAR SHARMA Vs. MAHADEV PRASAD
|
January 13, 2000 |
Manoj Kumar Sharma Vs. Mahadev Prasad
|
March 2, 2000 |
MANOJ KUMAR SHRIVASTAVA Vs. ARVIND KUMAR CHOUBEY
|
April 8, 2000 |
MANOJ SHRIVASTAV Vs. DEVDATT TRIPATHI
|
December 6, 2000 |
MANORAMABAI Vs. MUNICIPAL COUNCIL
|
April 3, 2000 |
MATA PRASAD SAHU Vs. STATE OF M P
|
April 25, 2000 |
MATHURA PRASAD DIXIT Vs. MANAGING DIRECTOR M P S R T C
|
June 22, 2000 |
MAYA DEVI Vs. SHANKARLAL RAJAK
|
November 14, 2000 |
MAYA OM PRAKASH SHARMA Vs. SHASHI MAHESH CHAND GOYAL
|
February 3, 2000 |
MAZHAR HUSSAIN Vs. SHANTILAL
|
July 24, 2000 |
Media Distilleries Ltd. Vs. General Secretary, Chhattisgarh Chemical Mill Mazdoor Sangh
|
February 18, 2000 |
MEGHSINGH Vs. STATE OF M P
|
January 7, 2000 |
MEHTARU RAM DEWAGAN Vs. PRESIDENT CO OP MARKETING SAMITI LTD
|
September 19, 2000 |
MEMDIWALA OIL INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
March 14, 2000 |
METHODEX SYSTEMS LTD Vs. UNION OF INDIA
|
January 19, 2000 |
MID INDIA INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 8, 2000 |
MILIND Vs. SEWA SAHAKARI SANSTHA
|
December 13, 2000 |
MISHRIBAI Vs. JAHEER HUSSAIN
|
May 12, 2000 |
Mishrilal Vs. State of M P
|
May 9, 2000 |
MITHULAL Vs. BHERULAL
|
November 21, 2000 |
MOHAMMAD SHAFIQUE PAHALWAN Vs. STATE OF MADHYA PRADESH
|
August 21, 2000 |
MOHAMMAD YUNUS Vs. MUSTAQ ALI
|
March 30, 2000 |
MOHAMMED SHAKIL KHAN Vs. STATE OF M P
|
November 2, 2000 |
MOHAN Vs. STATE OF M P
|
June 25, 2000 |
MOHAN KRISHNA DWIVEDI Vs. BHAU SAHIB ARGADE
|
September 13, 2000 |
MOHAN S O NANKUSIYA SATNAMI Vs. STATE OF MADHYA PRADESH
|
February 2, 2000 |
MOHANAL DUBEY Vs. MADHAV PRASAD RAWAT
|
January 6, 2000 |
MOHANLAL Vs. TEMALGDOL
|
March 27, 2000 |
MOHANLAL Vs. STATE OF M P
|
May 22, 2000 |
MOHANLAL Vs. HARGUNDAS MOOLCHANDANI
|
December 7, 2000 |
MOHAR SINGH Vs. TRILOK CHAND
|
February 2, 2000 |
MOHD ISMIL KHAN Vs. STATE
|
July 4, 2000 |
MOHD KHALIL Vs. RAM PRASAD PATASKAR
|
February 22, 2000 |
MOHD RAFEE Vs. ASSISTANT REGISTRAR
|
December 19, 2000 |
MOHD. LATIF Vs. DEENDAYAL PRAJAPATI
|
February 10, 2000 |
MOHD. SALEEM Vs. STATE BANK OF INDORE
|
January 21, 2000 |
MOHD. SHARIF Vs. NATHTHARAM
|
November 10, 2000 |
MOHIT RAM CHOUHAN Vs. STATE OF M P
|
May 11, 2000 |
MOIRA WIRES LTD Vs. M P FINANCIAL CORPORATION
|
March 29, 2000 |
MRUNALINIDEVI Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 2, 2000 |
MUBARAK Vs. DARSHANSINGH
|
April 27, 2000 |
MUBARIK SARDAR MOHAMMAD Vs. RASHID KHAN S/O RAMZAN KHAN
|
July 21, 2000 |
MUBARIQUE SHAH Vs. STATE OF MP
|
March 23, 2000 |
MUKESH KUMAR RICHARIYA Vs. MADHU RICHARIYA
|
December 11, 2000 |
MUKESH KUMAR SHARMA Vs. STATE OF M P
|
February 15, 2000 |
MUKHTYARBI Vs. PRITHVIPAL SINGH
|
August 24, 2000 |
MUKHTYARBI Vs. PRITHVIPAL SINGH
|
March 29, 2000 |
MUKUND MAROTIRAO KHANTI Vs. STATE OF MADHYA PRADESH
|
April 25, 2000 |
MUNICIPAL CORPORATION KHANDWA Vs. NARSINGH DAS
|
April 8, 2000 |
MUNICIPAL CORPORATION SATNA Vs. BADRI PRASAD
|
January 4, 2000 |
MUNICIPAL COUNCIL Vs. ISTAYAK AHMAD
|
February 28, 2000 |
Munir Vs. Ramesh Utwal
|
April 28, 2000 |
MUNIR UZAMA DESHMUKH Vs. STATE OF MP
|
July 27, 2000 |
MUNNA Vs. STATE OF M.P.
|
August 9, 2000 |
MUNNA ALIAS PURSHOTTAM Vs. STATE OF MADHYA PRADESH
|
April 25, 2000 |
MUNNA KHAN Vs. JALIL AHMAD QURESHI
|
December 6, 2000 |
MUNNA S/O ROOPSINGH LODHI Vs. STATE OF M. P.
|
May 11, 2000 |
MUNNALAL Vs. STATE OF MADHYA PRADESH
|
August 19, 2000 |
MUNNALAL ROSHAN LAL SHARMA Vs. STATE OF M P
|
August 31, 2000 |
MUNNI BAI Vs. ORIENTIL FIRE and GENL INS CO LTD
|
April 11, 2000 |
MUNNIBAI Vs. ARUN KUMAR
|
October 12, 2000 |
MUNNU KHAN Vs. NAGAR PALIKA PARISHAD, SANWER
|
October 9, 2000 |
MURLIDHAR Vs. MATHURA PRASAD
|
September 4, 2000 |
N T C LTD Vs. MOHANSINGH SISODIYA
|
February 7, 2000 |
NAGAR PANCHAYAT Vs. ASHOK KUMAR GUPTA
|
March 30, 2000 |
NAND KISHORE Vs. GAURI SHANKAR
|
May 9, 2000 |
NANDU BAI Vs. CHIEF MUNICIPAL OFFICER
|
July 14, 2000 |
NANHOO LAL Vs. PARVAT SINGH
|
July 25, 2000 |
NANHU Vs. STATE OF MP
|
November 28, 2000 |
NANKU @ NAGENDRA SINGH Vs. RAMDARASH SINGH
|
September 13, 2000 |
NARAIN SINGH Vs. STATE OF MADHYA PRADESH
|
October 17, 2000 |
NARAIN SINGH Vs. STATE OF M P
|
October 9, 2000 |
NARAYAN Vs. SDO AND COMPETENT OFFICER
|
October 11, 2000 |
NARAYAN Vs. NARAYAN SINGH & ORS
|
October 3, 2000 |
NARAYAN RAO RAJA RAGHUNATH RAO KHER Vs. STATE OF M.P.
|
January 3, 2000 |
NARAYANDAS Vs. REGIONAL PROVIDENT FUND COMMR
|
March 1, 2000 |
NARAYANSINGH Vs. STATE OF M P
|
July 31, 2000 |
Narendra Kumar Vs. Madanmohan
|
February 18, 2000 |
NARENDRA KUMAR DOHRE Vs. MUKESH
|
December 21, 2000 |
NARENDRA KUMAR VAISH Vs. SHYAMA AGRAWAL
|
February 21, 2000 |
NARENDRASINGH POONIA Vs. MAHENDRASINGH
|
December 29, 2000 |
NARHARI PRASAD Vs. STATE OF M.P.
|
March 4, 2000 |
Narinder Singh Poonia Vs. S.M. Dasgupta
|
December 5, 2000 |
NARPAT SINGH Vs. SAMPOORAN SINGH
|
August 7, 2000 |
NATHOO BADAI Vs. STATE OF M P
|
December 5, 2000 |
NATHOOLAL PATEL Vs. NAYAK NARENDRA
|
October 12, 2000 |
NATIONAL INSURANCE CO LTD Vs. JAYAWANTI BAI
|
January 27, 2000 |
NATIONAL INSURANCE CO LTD Vs. BHAGWATI BAI
|
January 4, 2000 |
NATIONAL INSURANCE CO LTD Vs. PAWAN KUMAR
|
January 14, 2000 |
NATIONAL INSURANCE CO LTD Vs. SHYAM SUNDER DIXIT
|
July 17, 2000 |
NATIONAL INSURANCE CO LTD Vs. TAARABAI
|
June 19, 2000 |
NATIONAL INSURANCE CO LTD Vs. JAGARNATH
|
June 21, 2000 |
NATIONAL INSURANCE CO LTD Vs. KANS RAM
|
September 5, 2000 |
NATIONAL INSURANCE CO LTD Vs. MOHANLAL TAMRAKAR
|
August 18, 2000 |
NATIONAL INSURANCE CO LTD Vs. SANTOSH KUMAR
|
August 10, 2000 |
NATIONAL INSURANCE CO LTD Vs. B RAMA RAO
|
August 17, 2000 |
NATIONAL INSURANCE CO. LTD Vs. GULABSINGH
|
September 5, 2000 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHAKAR
|
March 27, 2000 |
NATIONAL STEEL INDUSTRIES LTD Vs. UNION OF INDIA
|
September 6, 2000 |
NAV BHARAT PRESS P LTD Vs. STATE OF M P
|
February 1, 2000 |
NEELIMA SINGH Vs. STATE OF M P
|
October 30, 2000 |
Neeraj Darbari Vs. Manoj Shukla
|
May 9, 2000 |
NEHRU ALIAS JAWAHAR Vs. STATE OF MADHYA PRADESH
|
May 5, 2000 |
NEHRU ALIAS JAWAHAR Vs. STATE OF M P
|
May 15, 2000 |
NEMI CHAND GANGWAL Vs. HARISH KUMAR JHANWAR
|
March 23, 2000 |
NEMICHAND BANSAL Vs. STATE OF M P
|
February 15, 2000 |
NEO SACK LTD Vs. COMMISSIONER APPEALS C EX
|
January 3, 2000 |
NEPA LIMITED Vs. RANA TIMBER TRADERS
|
August 18, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI PARAG
|
August 28, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. BANESINGH
|
August 29, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. SOHANBAI
|
June 29, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. JAGDISH KUMAR RATHORE
|
July 18, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA PRASAD BHATT
|
July 11, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. RAMILA
|
January 4, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. DALIBAI
|
January 4, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. INDER SINGH
|
February 23, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. MUNNI BAI
|
March 22, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. KIRAN JAIN
|
April 26, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. SHANTA BAI
|
October 17, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. BHAGWAN DAS
|
October 18, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. PHOOLAN BAI
|
September 30, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. PRADIP KUMAR
|
December 5, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. MALLOBAI
|
August 17, 2000 |
NEW INDIA ASSURANCE CO LTD Vs. RAJNI BAI
|
March 8, 2000 |
NEW INDIA ASSURANCE CO. Vs. KU. AKHTARI
|
October 18, 2000 |
NEW INDIA ASSURANCE CO. LIMITED Vs. YATENDRASINGH
|
January 4, 2000 |
NEW INDIA ASSURANCE COMPANY Vs. SHAKUR ALI
|
June 1, 2000 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEGHNATH
|
April 8, 2000 |
NEW INDIA INSURANCE CO LTD Vs. CHHANDI KHANGAR
|
January 4, 2000 |
NEW INDIA INSURANCE CO LTD Vs. PRITILATA
|
September 19, 2000 |
NEW INDIA INSURANCE CO LTD Vs. NEELABAI
|
October 31, 2000 |
NEW INDIA INSURANCE COMPANYLIMITED BHOPAL Vs. RAFEEKA SULTANA
|
September 26, 2000 |
NIMA CHEMICAL PRIVATE LTD Vs. SECRETARY NEPA LTD
|
June 19, 2000 |
NIRANJAN SINGH Vs. STATE OF MADHYA PRADESH
|
April 6, 2000 |
NIRMAL SURYAJI MORE Vs. STATE OF M P
|
January 12, 2000 |
NIRMALABAI Vs. HUKAMSINGH
|
June 30, 2000 |
NOORBANO Vs. IBRAHIM KHAN
|
August 4, 2000 |
OM PRAKASH SHARMA Vs. STATE OF M.P.
|
April 8, 2000 |
OMPRAKASH Vs. INDORE PREMIER CO OPERATIVE BANK LTD
|
November 4, 2000 |
OMPRAKASH SATYAPAL Vs. M P ELECTRICITY BOARD
|
August 1, 2000 |
OMPRAKASH VED PRAKASH Vs. DAYALAL MEGHJI & CO
|
August 10, 2000 |
OPTEL TELECOMMUNICATIONS LIMITED Vs. UNION OF INDIA
|
August 25, 2000 |
ORIENTAL INSURANCE CO LTD Vs. GINDABAI
|
August 25, 2000 |
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
|
August 24, 2000 |
ORIENTAL INSURANCE CO LTD Vs. AGURAM
|
August 24, 2000 |
ORIENTAL INSURANCE CO LTD Vs. HIRA TRIPATI
|
August 4, 2000 |
ORIENTAL INSURANCE CO LTD Vs. AYODHYABAI
|
November 2, 2000 |
ORIENTAL INSURANCE CO LTD Vs. JAMUNA PRASAD
|
August 29, 2000 |
ORIENTAL INSURANCE CO LTD Vs. VIMLA BAROLE
|
August 29, 2000 |
ORIENTAL INSURANCE COMPANY LIMITED ITARSI Vs. SUSHEELA BAI
|
October 9, 2000 |
P K JAISWAL AND CO Vs. STATE OF MADHYA PRADESH
|
December 13, 2000 |
P S METAL WORKS Vs. REZWAN ALI
|
October 4, 2000 |
P.C. JAIN Vs. VIMLA JAIN
|
May 8, 2000 |
P.S. METAL WORKS Vs. REZWAN ALI
|
October 14, 2000 |
PADAM BAI Vs. STATE OF M.P.
|
December 7, 2000 |
PANAMA CHEMICAL WORKS Vs. COMMISSIONER SALES TAX
|
January 4, 2000 |
PANCH RAM BARAT Vs. STATE OF M P
|
August 11, 2000 |
PANDEY AND COMPANY Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 28, 2000 |
PANNALAL Vs. DILIP KUMAR
|
April 26, 2000 |
PANNALAL KESHARWANI Vs. RAM AVTAR MITTAL
|
February 22, 2000 |
PAPPU ALIAS MOHAMMAD ZALIL Vs. STATE OF MADHYA PRADESH
|
August 3, 2000 |
PAPPU BAI Vs. SAJAN DAS
|
July 24, 2000 |
PARAM LAL BURMAN Vs. RAVI KUMAR SHARMA
|
April 26, 2000 |
PARAS RAM SONI Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
February 18, 2000 |
PARDA STEELS (P) LIMITED Vs. M.P. FINANCIAL CORPORATION
|
March 29, 2000 |
PARMANAND Vs. SHRIMANT GOSWAMI
|
August 11, 2000 |
PARWATI DEVI Vs. MANAGER ORE MINING COMPANY
|
May 4, 2000 |
PASHU CHIKITSA VIBHAGIYA SAHKARI NIRMAN SAMITI MARYADIT Vs. STATE OF M P
|
March 14, 2000 |
PATAKA BIRI MANUFACTURING CO LTD Vs. STATE OF M P
|
January 5, 2000 |
PAVITRABAI Vs. ARUN KUMAR
|
April 24, 2000 |
PAWAN KUMAR JAIN Vs. SUNITA JAIN
|
January 11, 2000 |
Phool Kunwar Vs. Deepchand
|
July 7, 2000 |
PITAMBERDAS DULICHAND Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2000 |
PITHAMBARDAS DULICHAND Vs. UNION OF INDIA
|
April 6, 2000 |
PIYARE LAL Vs. SHEIKH MEHMOOD
|
March 14, 2000 |
POLE CHAND Vs. HUKUM CHAND
|
February 24, 2000 |
POSHRAM PATEL Vs. STATE OF M P
|
April 19, 2000 |
Prabha Vs. State of M P
|
August 22, 2000 |
PRABHABATI Vs. BEERU
|
August 29, 2000 |
Pradeep Mittal Vs. Chandrabhan Singh Raghuvanshi
|
May 29, 2000 |
PRADEEP SHRIVASTAVA Vs. BARKATULLAH UNIVERSITY
|
January 25, 2000 |
PRAHLAD Vs. ABDUL REHMAN
|
December 7, 2000 |
PRAKASH CHANDRA Vs. NAND KISHORE
|
January 6, 2000 |
PRAKASH DRAVID Vs. STATE OF M P
|
March 28, 2000 |
PRAKASH JAIN Vs. VIJAY SAXENA AND ANOTHER
|
August 24, 2000 |
PRAKASH SINGH THAKUR Vs. BHARTI
|
May 12, 2000 |
PRAMILA BAI Vs. MUSTAFA KHAN
|
October 10, 2000 |
PRAMOD KUMAR SHRIVASTAVA Vs. SOUTH EASTERN COALFIELDS LTD
|
May 11, 2000 |
PRAMOD PANDEY Vs. REGIONAL DIRECTOR ESI CORPORATION
|
September 26, 2000 |
Prashant Agrawal Vs. Professional Examination Board
|
December 15, 2000 |
PREM KUMAR Vs. KANHYALAL TANYA HIRALAL ALIAS HARIRAM
|
March 15, 2000 |
PREM PRAKASH AMBEDKAR Vs. UNION OF INDIA
|
September 26, 2000 |
PREMA Vs. M P STATE ROAD TRANS CORPN
|
April 10, 2000 |
PREMNARAYAN Vs. STATE OF M P
|
December 6, 2000 |
PRESIDENT DISTT COOP CENTRAL BANK LTD Vs. B L GAUTHAM
|
December 7, 2000 |
PRESTIGE METALS P LTD Vs. CEGAT NEW DELHI
|
May 2, 2000 |
PRIMO PICK N PACK LTD Vs. UNION OF INDIA
|
December 15, 2000 |
PRINCES USHA TRUST Vs. INCOME TAX OFFICER
|
October 9, 2000 |
PROCTER AND GAMBLE HOME PRODUCTS LTD Vs. C C AND C EX
|
June 10, 2000 |
PUNJAB NATIONAL BANK Vs. LAXMICHAND RAI
|
January 27, 2000 |
PUNPRATAP SINGH Vs. STATE OF M P
|
July 12, 2000 |
PURSHOTTAM Vs. RAJENDRA KUMAR SEN
|
January 14, 2000 |
PURUSHOTTAM LAL TAMRAKAR Vs. STATE OF M P
|
July 31, 2000 |
PUSHPABAI Vs. RAMOTIBAI
|
September 4, 2000 |
PUSHPABAI Vs. PRATAP SINGH
|
November 1, 2000 |
PYARE Vs. KRIPASHANKAR
|
January 13, 2000 |
R C NAYAK Vs. ADDITIONAL REGISTRAR
|
November 22, 2000 |
R K JAIN Vs. MILK CO OPERATIVE SOCIETY
|
November 25, 2000 |
R L VERMA Vs. DIRECTOR GENERAL DR BABASAHEB AMBEDKAR NATIONAL INSTITUTE OF SOCIAL SCIENCES
|
December 8, 2000 |
R RAJAN Vs. STATE OF M P
|
May 2, 2000 |
R S KUSHWAHA Vs. MASJID GANGA SAGAR
|
March 22, 2000 |
R.C. BANSAL Vs. HON'BLE HIGH COURT OF M.P.
|
February 28, 2000 |
R.D. VYAS Vs. C.K. SHRIVASTAVA
|
July 18, 2000 |
RADHAKISHAN OZA Vs. STATE OF M P
|
June 20, 2000 |
Radharaman Agarwal Vs. State of M.P.
|
February 29, 2000 |
RADHELAL @ RADHESHYAM Vs. BAJRANG LAL
|
June 19, 2000 |
RADHESHYAM Vs. KALANI ASBESTOS CEMENT P LTD
|
December 8, 2000 |
RADHESHYAM Vs. STATE OF M P
|
July 31, 2000 |
RADHESHYAM Vs. CHHOGALAL
|
June 26, 2000 |
RADHEY SARAN NIGAM Vs. JYOTI SHRIVASTAVA
|
September 28, 2000 |
RAFIK SHAH Vs. FARIDA BI
|
January 31, 2000 |
RAGHUBIR YADAV Vs. PURNIMA KHARGA YADAV
|
September 18, 2000 |
RAHISH MOHAMMAD QURESHI Vs. STATE OF M P
|
May 1, 2000 |
RAHUL MISHRA Vs. STATE OF MADHYA PRADESH
|
August 11, 2000 |
RAJ DHAR Vs. STATE OF M P
|
June 23, 2000 |
RAJ KUMAR DAWAR Vs. STATE OF MADHYA PRADESH
|
November 13, 2000 |
RAJARAM Vs. STATE OF M.P.
|
August 3, 2000 |
RAJENDRA KUMAR DALKE Vs. STATE OF M P
|
July 24, 2000 |
RAJENDRA KUMAR JAIN Vs. SHRIKANT NIGAM
|
November 27, 2000 |
RAJENDRA KUMAR VERMA Vs. STATE OF M P
|
May 11, 2000 |
Rajendra Prasad Vs. Mahendra Singh Bargahi
|
December 14, 2000 |
RAJENDRA SINGH TOMER Vs. STATE OF M P
|
September 20, 2000 |
RAJENDRASINGH Vs. NANDRAM
|
March 8, 2000 |
RAJESH GOEL Vs. MULLO
|
May 4, 2000 |
RAJESH GUPTA Vs. RAMRAJI
|
February 28, 2000 |
RAJESH KUMAR Vs. KUNWAR SINGH
|
March 27, 2000 |
RAJESH KUMAR DHIMOLE Vs. L I C CORPORATION OF INDIA
|
February 1, 2000 |
RAJESH SHARMA Vs. AATIK AHMED
|
August 17, 2000 |
RAJESH SHUKLA Vs. MEMBER JUDGE STATE INDUSTRIAL COURT
|
March 27, 2000 |
RAJESHWARI Vs. BALCHAND JAIN
|
March 27, 2000 |
RAJJU Vs. STATE OF M P
|
July 31, 2000 |
RAJKUMAR Vs. STATE OF MADHYA PRADESH
|
January 18, 2000 |
RAJKUMAR Vs. STATE OF M.P.
|
December 7, 2000 |
RAJKUMAR PATNI Vs. MANORAMA PATNI
|
July 14, 2000 |
RAJKUMAR SHIVHARE Vs. ANAND KUMAR TIWARI
|
May 10, 2000 |
RAJKUMARI PANDEY Vs. SANJAY KUMAR JAIN
|
July 25, 2000 |
RAJU ALIAS ROHITASHVA DUBEY Vs. UNION OF INDIA
|
November 24, 2000 |
RAKESH CHANDANI Vs. M.P. ELECTRICITY BOARD
|
February 28, 2000 |
RAKESH PANDEY Vs. UNION OF INDIA
|
August 7, 2000 |
Rakesh Shyamlal Samaiya Vs. Ajay Kumar Babulal Jain
|
May 11, 2000 |
RAM GOPAL Vs. STATE OF M P
|
April 10, 2000 |
RAM KHILAWAN VERMA Vs. RIKHIRAM
|
February 11, 2000 |
RAM KISHAN Vs. HARBAGAS AHIRWAR
|
July 27, 2000 |
RAM KISHAN JAIN Vs. STATE OF MADHYA PRADESH
|
February 10, 2000 |
RAM KUMAR ALIAS RAJ KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
|
February 8, 2000 |
RAM KUMAR GOUTAM Vs. STATE OF MADHYA PRADESH
|
March 10, 2000 |
RAM PYARI BAI Vs. STATE OF M.P.
|
July 7, 2000 |
RAM RAGHAV CHATURVEDI Vs. STATE OF M P AND ANOTHER
|
December 5, 2000 |
RAM RATAN DHRUV Vs. VINAY KUMAR SINGH
|
February 22, 2000 |
RAM SANEHI SINGH Vs. STATE OF MADHYA PRADESH
|
April 7, 2000 |
RAM SINGH Vs. TEKWATI BAI
|
January 7, 2000 |
RAM SINGH Vs. GULAB RANI
|
October 12, 2000 |
RAM SINGH AND ANR. Vs. STATE BANK OF INDIA
|
August 29, 2000 |
RAM SINGH SAHU Vs. RAM DAYAL GANGARAM MAHESHWARI
|
January 6, 2000 |
RAMBAI Vs. STATE OF M P
|
July 12, 2000 |
RAMDAYAL SHARMA Vs. GWALIOR DISTRICT
|
January 14, 2000 |
RAMESH Vs. RAJU SHARMA
|
November 14, 2000 |
RAMESH Vs. STATE OF M.P.
|
May 4, 2000 |
RAMESH CHANDRA Vs. STATE OF M P
|
November 30, 2000 |
RAMESH JAIN Vs. STATE OF M.P.
|
August 11, 2000 |
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
May 10, 2000 |
Ramesh Prasad Rajak Vs. Ramrati
|
August 1, 2000 |
RAMESHCHAND SRIVASTAVA Vs. SHAKUNTALA DEVI
|
September 13, 2000 |
RAMESHCHANDRA Vs. STATE OF M.P.
|
August 29, 2000 |
RAMESHCHANDRA RATHORE Vs. UNION BANK OF INDIA
|
July 17, 2000 |
RAMESHWAR Vs. GUKUL
|
September 14, 2000 |
RAMESHWAR DAYAL UPADHYAY Vs. JOINT REGISTRAR
|
November 15, 2000 |
RAMESHWARI PALIYA Vs. RAAJESH KUMAR JAISWAL
|
February 28, 2000 |
RAMFOOL MINA Vs. JAGRATI
|
October 19, 2000 |
RAMGOPAL BHADORIYA Vs. SECRETARY BOARD OF SECONDARY EDUCATION
|
February 24, 2000 |
RAMKALI Vs. MAHILA SHYAMWATI
|
May 4, 2000 |
RAMKISHAN Vs. STATE
|
November 30, 2000 |
RAMKISHAN Vs. STATE OF M P
|
January 3, 2000 |
RAMKUMAR ALIAS CHHOTA Vs. STATE OF MADHYA PRADESH
|
May 12, 2000 |
RAMNARESH PRASAD Vs. STATE OF M P
|
April 27, 2000 |
Ramnath Pathak Vs. State of M P
|
August 25, 2000 |
RAMPYARE Vs. KAMLESH
|
March 23, 2000 |
RAMPYARI BAI Vs. UNION OF INDIA
|
September 26, 2000 |
RAMPYARIBAI Vs. PANNALAL
|
December 7, 2000 |
RAMRATAN YADAV Vs. KENDRIYA VIDYALAYA SANGTHAN
|
July 25, 2000 |
RAMSAI KAIVART Vs. SHANKAR VISWAS
|
July 31, 2000 |
RAO VEERBHADRA SINGH Vs. SHAREEF PATEL
|
September 11, 2000 |
RASHIDA BEGUM Vs. STATE OF MADHYA PRADESH
|
February 11, 2000 |
RATAN SINGH Vs. SHALIGRAM
|
April 5, 2000 |
RATAN SINGH Vs. RATANLAL
|
July 13, 2000 |
RATAN SINGH Vs. DY REGISTRAR
|
December 20, 2000 |
RATLAM WIRES PRIVATE LIMITED Vs. UNION OF INDIA
|
January 3, 2000 |
RAVINDRA CHOUDHARY Vs. SHRIVASTAVA
|
August 9, 2000 |
RAVINDRA KUMAR SHIVHARE Vs. DHANNOBAI
|
October 13, 2000 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDENT PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI
|
November 21, 2000 |
REGL DIR E S I CORPN Vs. RAM SINGH
|
September 7, 2000 |
REKHA SHARMA Vs. RAMESH CHANDRA SHARMA
|
April 27, 2000 |
RELSINGH Vs. STATE OF M.P.
|
April 7, 2000 |
RESHAM BAI Vs. SHAKUNTALABAI
|
July 21, 2000 |
RESHAMLAL Vs. STATE OF M P
|
August 17, 2000 |
REVTI BAI Vs. GUBRA ALIAS GOVARDHAN YADAV
|
October 17, 2000 |
RIKHIKESH Vs. LAXMI TRADING CO
|
August 3, 2000 |
RITUBALA SONI Vs. STATE OF MADHYA PRADESH
|
July 4, 2000 |
ROJALIN LAL Vs. BHEL UPABHOKTA BHANDAR
|
December 7, 2000 |
RURAL ENTITLEMENT AND LEGAL SUPPORT CENTRE (REGD.), BHOPAL, BRANCH GWALIOR Vs. STATE OF M.P.
|
October 17, 2000 |
S C VERMA Vs. UNION OF INDIA
|
August 10, 2000 |
S FAISAL NABI Vs. STATE OF MADHYA PRADESH
|
August 9, 2000 |
S K GARG Vs. DAYANAND
|
January 11, 2000 |
S K GOYAL OIL MILL Vs. KRISHI UPAJ MANDI SAMITI INDORE
|
February 8, 2000 |
S K S DHANRAJAN Vs. DEPUTY REGISTRAR
|
November 24, 2000 |
S P ANAND Vs. STATE OF M P
|
July 4, 2000 |
S P ANAND Vs. STATE OF M P
|
July 14, 2000 |
SABIR Vs. RAMESH
|
September 30, 2000 |
SABRA BEGUM Vs. CHIEF MUNICIPAL OFFICER GUNA
|
October 12, 2000 |
SABRA BEGUM Vs. CHIEF MUNICIPAL OFFICER
|
December 10, 2000 |
SADHU Vs. MAHESH PRASAD SONI
|
March 30, 2000 |
Safex India PvtLTD Vs. State of M P
|
November 17, 2000 |
SAGAR ENTERPRISES, INDORE Vs. INDORE DEVLOPMENT AUTHORITY
|
September 18, 2000 |
SAGARBAI Vs. PARMANAND
|
June 26, 2000 |
SAHAKARI SAMSTHA KARMACHARI SANGH Vs. REGISTRAR COOP SOCIETIES
|
October 18, 2000 |
SAJAN KUMAR RASIA Vs. ROOP SINGH
|
March 31, 2000 |
SAKINABAI Vs. STATE OF M P
|
July 19, 2000 |
Salik Ram Boloram Mehar Vs. Guruvachan Kaur
|
September 30, 2000 |
SALMA AGA Vs. SEWAK SHARAN GUPTA
|
September 13, 2000 |
SAMEERAN ROY Vs. LEENA ROY
|
June 19, 2000 |
SAMRACHANA GRIH NIRMAN SAHAKARI Vs. M P AWAS SANGH
|
December 21, 2000 |
SAMSUDDIN Vs. JAGDISH
|
July 13, 2000 |
SANDHYA SHARMA Vs. SHIV KUMAR SHARMA
|
May 8, 2000 |
SANGEETA Vs. SANJAY KUMAR
|
January 6, 2000 |
SANJAY Vs. STATE
|
April 17, 2000 |
SANJAY KUMAR DUBEY Vs. UNION OF INDIA
|
October 12, 2000 |
SANJAY KUMAR JAIN Vs. MAYA JAIN
|
January 28, 2000 |
SANJAY KUMAR KHARE Vs. REWA RAM GANGAREKAR
|
April 11, 2000 |
SANJAY TIWARI Vs. STATE OF M P
|
December 1, 2000 |
Sanju alias Sanjay Vs. State of M P
|
July 25, 2000 |
SANTOSH KUMAR Vs. STATE OF M P
|
August 28, 2000 |
SANTOSH KUMAR DEY DECD Vs. INCOME TAX OFFICER
|
May 11, 2000 |
SANTOSH KUMAR RIMJHA Vs. RANI DURGAVATI UNIVERSITY JABALPUR
|
December 13, 2000 |
SANTOSH SINGH Vs. STATE OF M P
|
July 24, 2000 |
SAPHI MOHAMMAD Vs. RAM JIYAWAN
|
August 24, 2000 |
SARDAR BHUPENDRA SINGH Vs. JASBIR KOUR
|
March 9, 2000 |
SARDAR HARBANS SINGH Vs. SHAILESH CHAND GUPTA
|
August 19, 2000 |
SARVJIT SINGH Vs. COAL INDIA LIMITED
|
August 16, 2000 |
SATISH TIWARI Vs. STATE OF MADHYA PRADESH
|
December 6, 2000 |
SATPAL Vs. STATE OF M P
|
August 9, 2000 |
SATYA BHAN SINGH NARWARIYA Vs. STATE OF M P
|
June 28, 2000 |
SATYABHAN SINGH Vs. STATE OF M P
|
January 25, 2000 |
SATYNARAYAN Vs. VINETELAR
|
March 27, 2000 |
SAVITRI BAI Vs. SANDEEP KUSHWAH
|
December 14, 2000 |
SAVITRI DEVI Vs. NARESH KUMAR
|
August 17, 2000 |
SAYEED MOHD. AND ORS. Vs. HUKUMCHAND
|
May 8, 2000 |
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. PRESIDING OFFICER LABOUR COURT
|
August 9, 2000 |
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. PRESIDING OFFICER
|
August 19, 2000 |
SETH RATILAL Vs. GANGA BAI
|
April 3, 2000 |
SHABBIR HUSSAIN Vs. MPSRTC
|
November 6, 2000 |
SHABBIR HUSSAIN Vs. M.P.S.R.T.C.
|
September 6, 2000 |
SHAKUR KHAN Vs. STATE OF M P
|
May 9, 2000 |
SHANKAR LAL Vs. ONKARLAL & ORS
|
April 27, 2000 |
SHANTI DEVI SHARMA Vs. RADHESHYAM PALOD
|
January 14, 2000 |
SHANTI DEVI SHARMA Vs. RADHEY SHYAM PALOD
|
January 13, 2000 |
SHANTIBAI Vs. ASLAM KHAN
|
February 2, 2000 |
SHANTILAL JAIN Vs. STATE OF MP
|
September 4, 2000 |
SHARAD CHANDRA ALIAS MAHIPAL Vs. STATE OF M.P.
|
May 12, 2000 |
SHASHIKANT Vs. STATE OF M P
|
August 2, 2000 |
SHASHIKANT MALVIYA Vs. PARVATI MALVIYA
|
February 17, 2000 |
SHEIKH IBRAHIM Vs. SHAMEEM BEGUM
|
April 26, 2000 |
SHETANBAI Vs. AJAY KUMAR
|
September 26, 2000 |
SHISHUPAL SINGH Vs. STATE OF M P
|
June 28, 2000 |
SHIV MOHAN GOYAL Vs. MUNICIPAL CORPORATION GWALIOR
|
February 4, 2000 |
SHIV PRASAD TIWARI Vs. JAGDISH PRASAD PATEL
|
June 30, 2000 |
SHIVA Vs. SUMIT RANJAN
|
February 4, 2000 |
SHIVCHARAN LAL Vs. MUNICIPAL CORPORATION
|
September 13, 2000 |
Shivdayal Vs. State of M P
|
July 25, 2000 |
SHIVKUMAR Vs. PADUM
|
August 3, 2000 |
Shivram Enterprises Vs. State of M.P.
|
May 12, 2000 |
SHIVSHANKAR Vs. SARJEET SINGH
|
August 30, 2000 |
SHOBHA SOYA OIL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
August 24, 2000 |
SHOUKILAL Vs. STATE OF M.P.
|
June 29, 2000 |
SHREERAM Vs. PEERULAL
|
September 7, 2000 |
SHRIKANT Vs. SAROJ
|
April 8, 2000 |
SHRIKANT PANDEY Vs. STATE OF M P
|
September 6, 2000 |
SHRIRAM Vs. STATE OF M P
|
October 31, 2000 |
SHRIRAM Vs. KHKHILAL
|
October 12, 2000 |
SHYAM BABU MUNDHRA Vs. STATE OF M P
|
November 15, 2000 |
SHYAM WINDING FACTORY Vs. STATE OF MADHYA PRADESH
|
January 3, 2000 |
Shyamlal Mathuralal Vs. State of M. P.
|
March 8, 2000 |
SIDDHAR Vs. KAMLA
|
August 4, 2000 |
SIKANDAR KAUR Vs. MUKHTYAR SINGH
|
April 4, 2000 |
SIRMUL Vs. ANNAPURNA DEVI
|
February 23, 2000 |
SIROMANI SINGH Vs. STATE OF MP
|
February 11, 2000 |
SITA DEVI Vs. STATE OF M P
|
August 8, 2000 |
SITABAI Vs. ISHAK HUSSAIN
|
September 22, 2000 |
SITABAI KATARIA Vs. STATE OF M P
|
July 17, 2000 |
SITARAM DUA Vs. SARASWATI DEVI SAINY
|
January 6, 2000 |
SNEHLATA SHARMA Vs. MOHAMMAD ALI
|
August 17, 2000 |
SONERAM Vs. STATE OF M P
|
August 30, 2000 |
SOUTH EASTERN COAL FIELDS Vs. SUKRITA BAI
|
March 27, 2000 |
SOUTH EASTERN COALFIELD LTD Vs. ASHA MADAN
|
March 28, 2000 |
SOVINDA Vs. STATE OF M P
|
February 15, 2000 |
SRINATH BULLION REFINERY Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2000 |
STANLEY WARD Vs. COAL INDIA LIMITED
|
January 13, 2000 |
STATE BANK OF INDORE Vs. MUNNALAL
|
July 10, 2000 |
STATE BANK OF INDORE Vs. PURSHOTTAM AND ONE ANOTHER
|
June 19, 2000 |
STATE BANK OF INDORE, SARANGPUR Vs. NIRMAL AND ANOTHER
|
May 9, 2000 |
STATE BANK OF SAURASHTRA Vs. NEW NATRAJ STEEL INDUSTRIES AND ORS.
|
July 12, 2000 |
STATE OF M P Vs. HEMA
|
December 5, 2000 |
STATE OF M P Vs. BALVEER SINGH
|
May 16, 2000 |
STATE OF M P Vs. GEETA BAI
|
September 6, 2000 |
STATE OF M P Vs. RAMKRISHNA
|
June 19, 2000 |
STATE OF M P Vs. CHAMPA SONI AND ANOTHER
|
July 14, 2000 |
STATE OF M P Vs. ANANA SHUKLA
|
August 7, 2000 |
STATE OF M P Vs. PAWAN KUMAR
|
August 30, 2000 |
STATE OF M P Vs. T N VERMA AND ANOTHER
|
August 16, 2000 |
STATE OF M P Vs. S S BHADAURIA
|
August 10, 2000 |
STATE OF M P Vs. GANESH
|
February 9, 2000 |
STATE OF M P Vs. JAISINGH
|
February 22, 2000 |
STATE OF M P Vs. SHRIRAM
|
March 30, 2000 |
STATE OF M P Vs. PRADEEP MESHRAM
|
November 17, 2000 |
STATE OF M P Vs. BRIJNARAYAN AND ANOTHER
|
December 14, 2000 |
STATE OF M P Vs. SOMLA
|
December 1, 2000 |
STATE OF M P Vs. SHANKAR LAL SAHU
|
November 24, 2000 |
STATE OF M P Vs. BHAGWANDAS
|
August 31, 2000 |
STATE OF M. P. Vs. RAMKRISHNA AND OTHERS
|
November 30, 2000 |
STATE OF M.P. Vs. ELLORA PAPER MILLS LTD., NAGPUR
|
May 3, 2000 |
STATE OF M.P. Vs. SEEPAT SHARMA
|
July 10, 2000 |
STATE OF M.P. Vs. RAMBAGAS
|
February 1, 2000 |
STATE OF M.P. Vs. ANAND HINDU ANATHASHRAM
|
November 27, 2000 |
State of M.P. Vs. Vanshrakhan Gupta
|
May 5, 2000 |
State of M.P. Vs. Madan Singh
|
August 28, 2000 |
State of M.P. Vs. Medical Council of India
|
June 29, 2000 |
State of M.P. Vs. Mangilal
|
May 9, 2000 |
STATE OF MADHYA PRADESH Vs. SARNAMSINGH
|
March 23, 2000 |
State of Madhya Pradesh Vs. Ram Kumar
|
February 17, 2000 |
STATE OF MADHYA PRADESH Vs. VEDRI
|
August 10, 2000 |
STATE OF MADHYA PRADESH Vs. RAM LAKHAN LODHI
|
July 13, 2000 |
STATE OF MP Vs. VIRENDRASINGH
|
August 3, 2000 |
STATE OF MP Vs. GOPAL
|
November 6, 2000 |
STATE OF MP Vs. JPGENDRA SINGH
|
December 14, 2000 |
STATE PF MP Vs. RAMNIWAS
|
October 31, 2000 |
STATIONWARD PRIMARY SAHAKARI CONSUMER STORES Vs. ASSTT REGISTRAR
|
March 29, 2000 |
STERLITE INDUSTRIES (INDIA) LIMITED, AURANGABAD Vs. UNION OF INDIA & ANR.
|
August 2, 2000 |
STRESSCRETE PVT LTD Vs. UNION OF INDIA
|
February 14, 2000 |
SUBHADRA DEVI SHIVHARE Vs. MUKHTIAR SINGH
|
November 24, 2000 |
SUBHASH AGRAWAL Vs. SUB DIVISIONAL FOREST OFFICER
|
September 30, 2000 |
SUBHASH AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
December 6, 2000 |
SUBHASH CHAND JAIN Vs. CHAIRMAN M P ELECTRICITY BOARD
|
September 26, 2000 |
SUBHASH KHARATE Vs. STATE OF MADHYA PRADESH
|
January 3, 2000 |
SUBHASH KUMAR Vs. SHANKARLAL
|
August 7, 2000 |
SUBHASHCHANDRA BARNASIA Vs. M P E B
|
October 16, 2000 |
SUBODH MITTAL Vs. CHAIRMAN AND MANAGING DIRECTOR ALLAHABAD BANK
|
August 22, 2000 |
SUDAKSHNA Vs. RAJENDRA
|
August 30, 2000 |
SUDARSHAN PRASAD Vs. RAMANUJ
|
July 13, 2000 |
SUDHIR KUMAR Vs. PRAMOD KUMAR
|
July 13, 2000 |
SUKHIA ALIAS SUSHMA MST Vs. GAMBHIRA
|
January 24, 2000 |
SUKHJEET SINGH Vs. SIRAJUNNISA
|
June 19, 2000 |
SUKHMANI Vs. JAGARNATH
|
April 3, 2000 |
SUKHURAM Vs. STATE OF M P
|
April 8, 2000 |
SUKUMAR MANDAL Vs. STATE OF M.P.
|
May 12, 2000 |
SULTAN AHMAD Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
February 2, 2000 |
SUNDARAM FINANCE LIMITED Vs. MOHAMMAD ABDUL WAKEEL
|
November 18, 2000 |
SUNDARAM FINANCE LTD Vs. MOHD ABDUL WAKEEL AND ANOTHER
|
November 28, 2000 |
SUNDERLAL JAIN Vs. UNION OF INDIA
|
November 8, 2000 |
SUNIL Vs. STATE OF MADHYA PRADESH
|
September 29, 2000 |
SUNIL KUMAR Vs. STATE OF M P
|
January 18, 2000 |
SURAJ PAL Vs. MANDIR MAHADEOJI AND RAM JANKI
|
July 4, 2000 |
SURAJLAL Vs. STATE OF M P
|
December 6, 2000 |
SURENDRA KUMAR AGARWAL Vs. STATE OF M.P.
|
November 13, 2000 |
SURENDRA KUMAR MODI AND ANR. Vs. STATE BANK OF INDIA AND ORS.
|
March 9, 2000 |
SURENDRA SINGH Vs. M.P.S.R.T.C.
|
May 4, 2000 |
SURESH Vs. NANUBAI
|
November 1, 2000 |
SURESH CHANDRA SHARMA Vs. STATE OF M P
|
May 10, 2000 |
SURESH GIDWANI Vs. ANIL SOMANI
|
September 15, 2000 |
SURESH KUMAR JATAV Vs. UNION OF INDIA
|
August 3, 2000 |
SURESH KUMAR VERMA Vs. HEMLATA VERMA
|
August 4, 2000 |
SURESH SETH Vs. STATE OF M P
|
May 8, 2000 |
SURESHCHANDRA BABULAL MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
|
December 11, 2000 |
SURYAKANT CHADRAKAR Vs. STATE OF MADHYA PRADESH
|
April 25, 2000 |
SUSHIL KUMAR Vs. STATE OF M.P.
|
May 12, 2000 |
SUSHILA Vs. RAJENDRA PRASAD SHUKLA
|
March 30, 2000 |
SUSHILA PAHADE Vs. SANJAY PAHADE
|
September 19, 2000 |
SUSHILA SHRIVASTAVA Vs. NAFEES AHAMED
|
October 14, 2000 |
SWARNJEE SINGH Vs. ASHARAM GAMNE
|
April 26, 2000 |
SWETA Vs. DHARMA CHAND
|
May 12, 2000 |
SYED BAQAR ALI Vs. SHABBIR
|
June 20, 2000 |
SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER
|
February 29, 2000 |
T T K PHARMA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
September 8, 2000 |
THAMAN BARMAIYA Vs. SHASHI KARNA
|
July 20, 2000 |
THE ORIENTAL INSURANCE CO. LTD. Vs. RAIS KHAN AND ANOTHER
|
July 19, 2000 |
THUMRIBAI Vs. KAMAL URAV
|
July 20, 2000 |
TILAK SINGH Vs. HARDAS CHAMAR
|
January 6, 2000 |
TILAK SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
February 15, 2000 |
TILLOMAL THADANI Vs. BACHHI BAI
|
September 19, 2000 |
TOSHBRO SHIMADZU LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
|
April 20, 2000 |
TRILOK SINGH Vs. KARTAR SINGH
|
February 28, 2000 |
TRILOKINATH Vs. BHAGWANTI BAI
|
July 12, 2000 |
TRIPLE A TRADING AND INVESTMENT PRVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 2000 |
TRUSTEES OF INDORE CANCER FOUNDATION CHARITABLE TRUST Vs. UNION OF INDIA
|
October 12, 2000 |
Tukaram Vs. Ramsingh And Ors.
|
July 19, 2000 |
TULSIRAM Vs. STATE OF MADHYA PRADESH
|
March 24, 2000 |
UCO BANK GUNA Vs. LAXMI OJHA
|
September 4, 2000 |
UJJAIN VIKAS PRADHIKARAN Vs. STATE OF M P
|
March 2, 2000 |
UMABAI Vs. KHEMCHAND
|
April 28, 2000 |
Umashankar Vs. State of M P
|
August 3, 2000 |
UMED CHAND GOLCHA Vs. DAYARAM
|
October 20, 2000 |
UMESH FINANCY Vs. NIYANTO INVESTMENT LTD
|
July 10, 2000 |
UNION OF INDIA Vs. STATE OF M P
|
July 24, 2000 |
UNION OF INDIA Vs. BHOLARAM
|
May 8, 2000 |
UNION OF INDIA Vs. SATISH KUMAR
|
March 23, 2000 |
UNION OF INDIA Vs. GOPAL KAR
|
March 3, 2000 |
UNION OF INDIA Vs. RAJEEV PATHAK
|
November 24, 2000 |
UNION OF INDIA Vs. MOHAR SINGH
|
July 14, 2000 |
UNION OF INDIA UOI Vs. SHANTI DEVI
|
January 10, 2000 |
UNITED INDIA ASSURANCE CO LTD Vs. AWDHESH KUMAR TIWARI
|
July 17, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. VIMLA BAI
|
September 28, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMAD JEESHAN
|
August 11, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. GOVERDHAN
|
February 23, 2000 |
UNITED INDIA INSURANCE CO LTD Vs. MST HEERABAI
|
August 17, 2000 |
UNITED INDIA INSURANCE CO. LTD. Vs. LALU
|
July 19, 2000 |
UPICA HANDLOOM LTD. Vs. TECHCHAND KESHWANI
|
January 13, 2000 |
URMILA GRIH NIRMAN SAHAKARI SAMSTHA Vs. DEPUTY REGISTRAR
|
November 27, 2000 |
URMILA PATEL Vs. LAXMIBAI
|
June 20, 2000 |
USHA BAI Vs. NIHAL SINGH
|
November 20, 2000 |
USHMA GUPTA Vs. BHAGWANTO BAI
|
October 31, 2000 |
V K MUNSHI Vs. RAIPUR CO-OPERATIVE HOUSING SOCIETY LIMITED AND ANOTHER
|
September 13, 2000 |
VANEETA Vs. SURESH CHAND AND OTHERS
|
January 21, 2000 |
VARSHA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
March 3, 2000 |
VEER SINGH Vs. STATE OF M P
|
September 21, 2000 |
VIJAY K. PINGE Vs. STATE
|
March 16, 2000 |
VIJAY KUMAR Vs. SUNITA
|
March 30, 2000 |
VIJAY KUMAR BHAGWAT Vs. KANT AND ANOTHER
|
November 2, 2000 |
Vijay Kumar Jain Vs. Sunita Vijay Kumar Jain
|
July 26, 2000 |
VIJAY KUMAR SHARMA Vs. EXECUTIVE ENGINEER PUBLIC HEALTH
|
February 28, 2000 |
VIJAY SHARMA Vs. NANAK IKON STORES
|
November 30, 2000 |
VIKAS Vs. STATE OF MADHYA PRADESH
|
May 31, 2000 |
VILAS WHAGHMARE Vs. UPENDRA SINGH
|
August 30, 2000 |
VIMALA Vs. BALVIR SINGH
|
March 1, 2000 |
VIMLA DEVI Vs. BUNKAR SAHAKARI SAMITI MARYADIT
|
August 10, 2000 |
VINAY SHUKLA Vs. STATE OF M.P.
|
June 23, 2000 |
VINAYAK Vs. MEHARBAN & ORS
|
May 9, 2000 |
VINEET FOOD PRODUCTS PVT LIMITED JABALPUR Vs. BANK OF INDIA
|
May 11, 2000 |
VIRENDRA KUMAR Vs. DASODA DEVI
|
July 18, 2000 |
VISHNOO KANT AWASTHI Vs. JAGDEESH PRASAD
|
December 4, 2000 |
VYAPARI SANGH, INDIRA GANDHI VYAVASAYIK PARISAR, PANDRI Vs. RAIPUR DEVELOPMENT AUTHORITY
|
April 17, 2000 |
WAMAN Vs. BALDEVDAS
|
February 8, 2000 |
WESTERN COALFIELDS LTD Vs. CONTROLLING AUTHORITY
|
January 29, 2000 |
YASHPAL SINGH THAKUR Vs. ANJANA RAJPUT
|
May 11, 2000 |
YASHPAL SINGH THAKUR Vs. ANJANA RAJPUT
|
May 4, 2000 |
YASHWANT BIRLA Vs. PT RAVISHANKAR SHUKLA UNIVERSITY
|
July 24, 2000 |
YOGENDRA PRASAD Vs. VINOD KUMAR
|
January 11, 2000 |
Yogendra Singh Vs. Larsen and Tubro Company Limited
|
March 30, 2000 |
YUSUF KHAN Vs. M P ELECTRICITY BOARD
|
January 31, 2000 |
ZAFAR HUSSAIN SIDDIQUE Vs. PRINCIPAL SAFIA COLLEGE
|
March 2, 2000 |
ZILA SAHAKARI KENDRIYA BANK MARYADIT MANDSAUR Vs. SHANKARSINGH
|
August 2, 2000 |
ZILA SAHKARI KENDRIYA BANK LTD Vs. SHANKAR SINGH
|
August 1, 2000 |