|
A.K. Mukherjee Vs. State of M.P.
|
October 26, 1999 |
|
A.K. SINGH, SPECIAL RAILWAY MAGISTRATE, JABALPUR Vs. VIRENDRA KUMAR JAIN, ADVOCATE
|
November 26, 1999 |
|
AADIVASI MACHHUARA SAMITI Vs. STATE OF M.P. AND ORS.
|
August 19, 1999 |
|
Abdul Jabbar Khan Vs. State of M.P.
|
September 30, 1999 |
|
ADARWATI Vs. MOHANLAL
|
October 5, 1999 |
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ADIM JATI SEWA SAHKARI SAMITI Vs. STATE OF M P
|
November 24, 1999 |
|
Ahmad Hussain Vs. State of M.P.
|
January 7, 1999 |
|
Ajab Bai Vs. Karan Singh
|
March 22, 1999 |
|
Ajad Singh Vs. State of M.P.
|
January 7, 1999 |
|
AJAY CHANDRAKAR Vs. USHABAI
|
December 8, 1999 |
|
AKHIL CHANDRA MISTRI Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, KANKAR
|
January 29, 1999 |
|
AKHLAK Vs. STATE OF MADHYA PRADESH
|
August 4, 1999 |
|
Akram Vs. State of Madhya Pradesh
|
December 9, 1999 |
|
ALKA GREWAL Vs. STATE OF MADHYA PRADESH
|
July 30, 1999 |
|
ALLADIN KHAN AND ETC., Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA, KAILARAS AND OTHERS
|
January 12, 1999 |
|
ALPANA THEATRE Vs. NAGAR PALIKA PARISHAD
|
February 2, 1999 |
|
Amar Parwani Vs. State of M.P.
|
September 14, 1999 |
|
AMAR SINGH Vs. STATE OF MADHYA PRADESH
|
January 13, 1999 |
|
AMAR SINGH Vs. RAJESH
|
May 14, 1999 |
|
Amir Ullah Khan Vs. Anand Chandra Mishra
|
June 24, 1999 |
|
AMITA Vs. A K RATHORE
|
February 25, 1999 |
|
Amresh Shrivastava Vs. State of M.P.
|
March 9, 1999 |
|
Amrita @ Amritlal Vs. State of M. P.
|
November 24, 1999 |
|
ANAND KUMAR Vs. STATE OF MADHYA PRADESH
|
April 12, 1999 |
|
Anand Singh Vs. State of M.P.
|
July 28, 1999 |
|
Anandilal Vs. State of M.P.
|
February 26, 1999 |
|
ANIL KUMAR SHARMA Vs. STATE OF M P
|
October 29, 1999 |
|
ANIL TIWARI Vs. SAHEB SINGH
|
September 15, 1999 |
|
Anjan Kumar Vs. Union of India
|
January 22, 1999 |
|
ANNAPURNABAI ALIAS BHOORI Vs. STATE OF MADHYA PRADESH
|
February 11, 1999 |
|
ANWAR HUSSAIN Vs. KHALIF MOHD
|
July 22, 1999 |
|
ARCHANA SINGH Vs. DHARAMPAL SINGH
|
February 18, 1999 |
|
ARJUN KUSHWAH Vs. STATE OF MADHYA PRADESH
|
February 11, 1999 |
|
ARJUN SINGH Vs. STATE OF M P
|
November 2, 1999 |
|
Arti Bhatnagar Vs. State of M.P.
|
December 22, 1999 |
|
ARUN CHAUHAN Vs. SAKHARAM
|
March 8, 1999 |
|
ARUN KUMAR Vs. STATE OF MADHYA PRADESH
|
October 15, 1999 |
|
ARUNADEVI BAHETI Vs. COMMISSIONER OF WEALTH TAX
|
July 20, 1999 |
|
ARVIND IRON AND STEEL COMPANY Vs. STEEL AUTHORITY OF INDIALIMITED BHILAI
|
April 22, 1999 |
|
ASFAK MOHAMMAD Vs. STATE OF M P
|
December 9, 1999 |
|
ASGARI BEGAM SMT Vs. UNION OF INDIA UOI
|
July 23, 1999 |
|
ASHASAKIYA SHASTRI UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF M P
|
July 30, 1999 |
|
ASHISH KUMAR SHARMA Vs. SECRETARY MADHYAMIK SHIKSHA MANDAL BHOPAL
|
September 8, 1999 |
|
ASHOK Vs. STATE OF M.P.
|
September 10, 1999 |
|
ASHOK COAL DEPOT Vs. SOUTH EASTERN COAL FIELDS LTD
|
April 20, 1999 |
|
ASHOK KUMAR KAURAV Vs. STATE OF M P
|
February 2, 1999 |
|
ASHOK KUMAR TRIPATHI Vs. UNION OF INDIA
|
December 17, 1999 |
|
ASHOK SINGH RATHORE Vs. STATE OF MADHYA PRADESH
|
August 3, 1999 |
|
ASHUTOSH KUMAR MISHRA Vs. M P BOARD OF SECONDARY EDUCATION BHOPAL
|
October 14, 1999 |
|
ASHWANI TRIVEDI Vs. BHUMI VIKAS BANK JABALPUR
|
January 14, 1999 |
|
AWADHESH SINGH KUSHWAH Vs. M.P.POLICE HOUSING CORPORATION
|
August 30, 1999 |
|
AYODHYA PRASAD Vs. CHHEDILAL
|
November 5, 1999 |
|
AZAD SINGH S O LOKMAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 7, 1999 |
|
B.R. NIKUNJ Vs. VIPIN BANSRAJ TIWARI
|
September 1, 1999 |
|
BABBU ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
|
October 14, 1999 |
|
BABU RAM Vs. OM PRAKASH
|
August 30, 1999 |
|
BABULAL Vs. BHURELAL
|
September 18, 1999 |
|
BABULAL Vs. BOARD OF REVENUE
|
July 29, 1999 |
|
BABULAL AGRAWAL Vs. JYOTI SHRIVASTAVA
|
September 20, 1999 |
|
BABULAL TANTUWAY Vs. STATE OF M P
|
August 10, 1999 |
|
BADAN SINGH RAGHUVANSHI Vs. B RAJGOPAL NAIDU
|
August 18, 1999 |
|
BADRI PRASAD SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
September 10, 1999 |
|
BAHOR SINGH Vs. DEVI
|
August 5, 1999 |
|
BALAJI MINERAL GRINDING INDUSTRIES Vs. STATE OF MADHYA PRADESH
|
July 13, 1999 |
|
BALAKRISHNA SAHU Vs. SHASKIYA SAHAKARI KARMACHARI GRIH NIRMAN SAMITI
|
December 31, 1999 |
|
Baldeo Vs. State of M.P.
|
January 8, 1999 |
|
BALDEV Vs. RAMNIWAS
|
September 24, 1999 |
|
BALKRISHAN Vs. MOHSIN BHAI
|
January 6, 1999 |
|
Balkrishna Vs. State of M.P.
|
March 31, 1999 |
|
BALMUKUND SINGHAL Vs. BIHARILAL
|
March 11, 1999 |
|
BALRAM Vs. STATE OF MADHYA PRADESH
|
April 28, 1999 |
|
BALRAM Vs. STATE OF M P
|
August 23, 1999 |
|
BALRAM Vs. STATE OF M.P.
|
February 16, 1999 |
|
BALRAM LAWANI Vs. JAHID KHAN
|
September 22, 1999 |
|
BANWARI LAL Vs. SATISH KUMAR
|
May 14, 1999 |
|
BAPU Vs. KARAN SINGH
|
August 27, 1999 |
|
Barji Vs. State of M P
|
August 10, 1999 |
|
BARJI AND Vs. STATE OF MADHYA PRADESH
|
August 10, 1999 |
|
BASANT Vs. STATE OF M P
|
January 14, 1999 |
|
BASANTA Vs. STATE OF MADHYA PRADESH
|
May 14, 1999 |
|
BASANTI BAI Vs. ABHAY KUMAR
|
July 2, 1999 |
|
BATESHI BAI Vs. UDAYRAJ SINGH BAGHEL
|
March 4, 1999 |
|
BECHAN SINGH S/O LAL SAI Vs. STATE OF M.P.
|
August 28, 1999 |
|
BENI PRASAD Vs. MEERA BAI
|
November 2, 1999 |
|
BHAGONI SINGH Vs. GHASITIBAI
|
September 29, 1999 |
|
Bhagwan Shri Ram Vs. Lilabai
|
February 12, 1999 |
|
BHAGWANTI Vs. LAXMANDAS PANJWANI
|
February 9, 1999 |
|
BHAGWATI Vs. ASHOK TILWANI
|
May 13, 1999 |
|
BHAGWATIDEVI ACHARYA Vs. STATE BANK OF INDORE
|
May 13, 1999 |
|
Bhaiyalal Vs. M.P. Khadi and Village Industries Board
|
July 30, 1999 |
|
BHAIYALAL SHUKLA Vs. STATE OF M P
|
March 12, 1999 |
|
BHAN BAI Vs. SURJIT SINGH BHATIYA
|
March 19, 1999 |
|
BHARAT BHUSHAN VYAS Vs. STATE OF M.P. AND ORS.
|
July 14, 1999 |
|
Bharat Commerce and Industries Ltd. Vs. State of M.P.
|
September 9, 1999 |
|
BHARAT GRIHA NIRMAN SAHAKARI Vs. BOARD OF REVENUE
|
February 17, 1999 |
|
BHARTI CHANDWANI Vs. JASSUMAL
|
March 15, 1999 |
|
BHAYLA Vs. ABDUL KAYUM
|
January 12, 1999 |
|
Bhikam Chandra Vs. Ghichi Bai
|
February 10, 1999 |
|
BHOJRAM AND ANR. Vs. STATE OF MADHYA PRADESH
|
July 27, 1999 |
|
BHOLU Vs. STATE OF M.P.
|
October 8, 1999 |
|
BHULIN DEWANGAN Vs. STATE OF M P
|
November 2, 1999 |
|
Bhuralal Vs. State of M.P.
|
May 11, 1999 |
|
BHUWANLAL & ONE ANR. Vs. BOARD OF REVENUE AND ORS.
|
July 12, 1999 |
|
BIHARI PRASAD CHANDRIKA PRASAD TIWARI Vs. STATE OF M P AND OTHERS
|
December 16, 1999 |
|
BIHARILAL THAWAIT Vs. STATE OF M P
|
December 13, 1999 |
|
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. DEPUTY LABOUR COMMISSIONER
|
August 4, 1999 |
|
Billu alias Indrapal Vs. State of M.P.
|
January 21, 1999 |
|
BINA POWER SUPPLY CO. LTD Vs. STATE OF M.P.
|
June 25, 1999 |
|
Bishan Vs. State of M.P.
|
July 28, 1999 |
|
Bodhan Singh Gautam Vs. Central Bank of India
|
February 15, 1999 |
|
BRIJ BHAL SINGH Vs. UNION OF INDIA
|
October 14, 1999 |
|
BRIJ KISHORE Vs. NARAYAN
|
April 26, 1999 |
|
BRIJBASUA Vs. VISHNUDEV SINGH
|
December 16, 1999 |
|
BRIJENDRA MISHRA Vs. STATE OF MADHYA PRADESH
|
July 20, 1999 |
|
C P TRIPATHI Vs. STATE OF MADHYA PRADESH
|
May 14, 1999 |
|
CANCER HOSPITAL AND RESEARCH INSTITUTE Vs. RAJVEER SINGH
|
April 27, 1999 |
|
CAPITAL ROADWAYS and FINANCE P LTD Vs. MOHAN BAI
|
July 8, 1999 |
|
CATHERINE TERESA RAJ PILLAI Vs. AWTAR SINGH
|
July 13, 1999 |
|
CENTRAL BANK OF INDIA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND
|
September 21, 1999 |
|
CHAMPABAI Vs. STATE OF M P
|
September 14, 1999 |
|
CHAUDHARY BUILDERS PVT LTD Vs. SANGHI BROTHERS INDORE LTD
|
February 18, 1999 |
|
Chaudhary Builders Pvt. Ltd. Vs. Sanghi Brothers Ltd.
|
February 16, 1999 |
|
CHAUDHARY KANHAIYALAL HUKUMCHAND Vs. UNION OF INDIA
|
April 1, 1999 |
|
CHEENA ALIAS RAJJAB Vs. STATE OF M P
|
August 23, 1999 |
|
CHHAGAN SINGH Vs. STATE OF M P
|
November 29, 1999 |
|
CHHAMADHAR Vs. STATE OF MADHYA PRADESH
|
August 30, 1999 |
|
CHHATARSINGH Vs. GAJENDRA SINGH
|
August 2, 1999 |
|
CHHHOTE KHAN Vs. RAJESH KUMAR AGRAWAL
|
January 6, 1999 |
|
CHHOTE LAL Vs. STATE OF M P
|
July 22, 1999 |
|
CHIEF MUNICIPAL OFFICER NAGAR PANCHAYAT KYMORE MP Vs. ETERNIT EVERESTLIMITED
|
September 10, 1999 |
|
CHINTARAM Vs. PUSHIBAI
|
December 6, 1999 |
|
CHUIYYA S/O JHADI Vs. MANGARI BAI
|
December 8, 1999 |
|
CHUNNILAL Vs. VINOD KUMAR
|
September 23, 1999 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. DABAR INDIA LTD
|
October 4, 1999 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. PATIDAR TRADING CORPORATION
|
November 22, 1999 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. STANDARD PAINT HOUSE
|
May 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TIRUPATI CONSTRUCTION CO
|
April 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CINECO PRVATE LIMITED
|
April 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PANAMA CHEMICAL WORKS
|
June 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. LADHARAM LAKHIMAL
|
July 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PITHAMPUR CONZIMA PRVATE LIMITED
|
July 28, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KESHIPRA AND COMPANY
|
July 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA MITTAL
|
July 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JIWAJI RAO SUGAR COMPANY LIMITED
|
January 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVEER DRILLING COMPANY
|
January 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PADMA DEVI JAIN
|
February 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL TEXTILE CORPORATION
|
February 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAKKO POYRY ENGINGEERING
|
February 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DOONGAJI AND CO
|
February 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. LABHSINGH AND COMPANY
|
February 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. S R RATHI
|
April 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. REGIONAL SOYABEAN PRODUCTS CO OPERATIVE UNION LIMITED
|
February 26, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. METACHEM INDUSTRIES
|
September 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AWAA RAO SUGAR COMPANY LTD
|
February 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PADMA DEVI JAIN
|
February 10, 1999 |
|
COX DISTILLERY Vs. MCDOWELL AND COMPANY LIMITED
|
January 8, 1999 |
|
D R LEKHERA Vs. STATE OF MADHYA PRADESH
|
September 9, 1999 |
|
D.V. Paul Vs. Manisha Lalwani
|
March 30, 1999 |
|
DAMOO ALIAS DAMODAR Vs. STATE OF M P
|
July 22, 1999 |
|
DAMROOLAL GAGANNATH PRASAD PATHAK Vs. KRISHI UPAJ MANDI SAMITI JABALPUR
|
March 10, 1999 |
|
DATTATRAYA Vs. STATE OF M.P. AND ORS.
|
September 15, 1999 |
|
DAYARAM Vs. MANPAL
|
September 29, 1999 |
|
DEENANATH SHARMA Vs. TARUN PRASAD CHATTERJEE
|
October 9, 1999 |
|
Deep Shikha Bilaiya Vs. State of M.P.
|
July 29, 1999 |
|
DEEPAK DAWAR Vs. STATE OF MADHYA PRADESH
|
September 1, 1999 |
|
Delhi Development Authority Vs. Ravindra Mohan Agarwal
|
March 19, 1999 |
|
Devendra Kumar Bakshi Vs. State of M.P.
|
January 6, 1999 |
|
DEVILAL LALCHAND VYAS Vs. NARMADABAI D/O BADRILAL
|
January 8, 1999 |
|
Devisingh Vs. State of M.P.
|
January 18, 1999 |
|
DEVKARAN MEVARA Vs. STATE OF M P
|
September 21, 1999 |
|
DHAMTARI ELECTRO-HOMOEOPATHIC MEDICAL INSTITUTE AND HOSPITAL, DHAMTARI Vs. STATE OF M.P.
|
September 10, 1999 |
|
DHAN SINGH Vs. STATE OF M.P.
|
November 15, 1999 |
|
DHANI RAM NATHOO RAM KUSHWHA Vs. STATE OF M.P.
|
July 27, 1999 |
|
DHANIRAM Vs. STATE OF MADHYA PRADESH
|
January 30, 1999 |
|
DHANNA Vs. CHAMPALAL
|
November 2, 1999 |
|
DHANROOP Vs. PURUSHOTTAMDAS PUROHIT
|
October 14, 1999 |
|
DHANYA KUMAR DHARAMDAS AGARWAL Vs. STATE OF M P
|
March 12, 1999 |
|
DHAR CEMENT LIMITED Vs. CEGAT
|
September 7, 1999 |
|
DHARAMPAL SINGH PALL Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 6, 1999 |
|
DILIP KUMAR KHANDALKAR Vs. STATE OF M P
|
July 15, 1999 |
|
DINESH GURJAR Vs. UNION OF INDIA
|
May 5, 1999 |
|
Dinesh Kumar Mishra Vs. State of M.P.
|
February 3, 1999 |
|
DOLATRAM DEVAJI Vs. KISHAN GANGARAM
|
September 24, 1999 |
|
DURGABAI Vs. BHAGATRAM
|
December 2, 1999 |
|
DUSHYANT SINGH Vs. STATE OF M P
|
September 14, 1999 |
|
EMPLOYEES UNION ORDNANCE FACTORY Vs. STATE OF M P
|
November 16, 1999 |
|
EX SEPOY RAJESH KUMAR UPADHYAY Vs. UNION OF INDIA
|
October 27, 1999 |
|
GAJANAND Vs. STATE OF MADHYA PRADESH
|
July 23, 1999 |
|
Gaje Singh Vs. Union of India
|
February 16, 1999 |
|
Gajendra Singh Arya Vs. State of M.P.
|
July 30, 1999 |
|
Gajendra Singh s/o Ramsingh Vs. Mansingh
|
December 7, 1999 |
|
GAMBHIR SINGH Vs. KALYAN
|
July 8, 1999 |
|
GANESHRAM Vs. ROOPNARAYAN
|
September 14, 1999 |
|
GANGADHAR RAI JADHAV Vs. ASHA LATA GHATGE
|
March 4, 1999 |
|
Ganganagar Zila Dugdh Utpadak Sahkari Sangh Vs. Priyanka Joshi
|
July 19, 1999 |
|
GATTU S O GULAB SINGH Vs. STATE OF MADHYA PRADESH
|
January 19, 1999 |
|
Gayatribai Vs. Narendra
|
July 13, 1999 |
|
GEORGE JOSEPH Vs. R P F COMMR
|
September 27, 1999 |
|
Ghanshyam Vs. State of M P
|
November 22, 1999 |
|
Ghanshyam Vs. State of M.P.
|
January 6, 1999 |
|
GIGIRAJ PRIMARY WEAVERS CO OP SOCIETY LTD Vs. DY REGISTRAR
|
November 22, 1999 |
|
Gitabai Vs. Karya Palan Yantri
|
May 1, 1999 |
|
GOKUL SINGH Vs. STATE OF MADHYA PRADESH
|
July 2, 1999 |
|
GOPAL KRISHNA PANDEY Vs. RAMA NAND SINGH
|
April 23, 1999 |
|
GOPAL TIWARI Vs. STATE OF MADHYA PRADESH
|
March 30, 1999 |
|
GOVERDHAN LAL CHOUDA Vs. M.P. STATE WAREHOUSING CORPORATION AND ANOTHER
|
December 14, 1999 |
|
GOVIND RAMLAL MARAR Vs. STATE OF M.P.
|
August 16, 1999 |
|
GUJARAT AMBUJA CEMENT Vs. UNION OF INDIA
|
May 4, 1999 |
|
GULAB SINGH THAKUR Vs. STATE OF M.P.
|
July 5, 1999 |
|
GUNWANTBHAI S. SHAH Vs. STATE OF M.P.
|
December 13, 1999 |
|
GURUBACHAN SINGH Vs. FOOD CORPORATION OF INDIA
|
September 20, 1999 |
|
GURUMUKH DAS Vs. STATE OF MADHYA PRADESH
|
October 28, 1999 |
|
GURUVACHAN SINGH Vs. MANJIT SINGH
|
November 22, 1999 |
|
Gyan Chand Jain Vs. Collector, Dist. Jabalpur
|
November 27, 1999 |
|
H.G. CHOUBEY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JABALPUR AND OTHERS
|
September 27, 1999 |
|
HABIB Vs. STATE OF M.P.
|
December 31, 1999 |
|
Har Prasad Vs. Rajrani
|
November 15, 1999 |
|
HARI SINHA Vs. DISTRICT AUTHORITY-CUM-DISTT. MAGISTRATE, RAIGARH
|
August 10, 1999 |
|
HARISH KUMAR SHIVHARE Vs. STATE OF M P
|
November 1, 1999 |
|
HARISINGH SIDAR Vs. STATE OF M P
|
November 5, 1999 |
|
Harnamsingh Vs. Vijaysingh
|
July 8, 1999 |
|
Harsh Pratap Sisodia Vs. Union of India
|
February 5, 1999 |
|
Harshwood Products Vs. State of M.P.
|
January 12, 1999 |
|
HARWANSH KUMAR PATEL Vs. SUB DIVISIONAL OFFICER MANDLA
|
September 7, 1999 |
|
HEMANT MITTAL Vs. STATE OF M P
|
July 22, 1999 |
|
HEMLATA SAHU Vs. RAMADHAR
|
March 19, 1999 |
|
HIMALAYA DRUG CO PVT LIMITED BANGALORE Vs. ARYA AUSHADHI PHARMACEUTICAL WORKS INDORE
|
February 19, 1999 |
|
Hina Vs. State of Madhya Pradesh AND Three Ors
|
September 29, 1999 |
|
HUKUM SINGH Vs. STATE OF M P
|
August 5, 1999 |
|
HUKUMSINGH HAZARASINGH Vs. ASSISTANT SALES TAX OFFICER
|
July 28, 1999 |
|
I.B.P. Co. Ltd. Vs. Praveen Kumar
|
February 11, 1999 |
|
INCOME TAX COMMISSIONER Vs. ANUPCHAND AND COMPANY
|
June 25, 1999 |
|
INDER KUMAR PANCHAL Vs. STATE OF MADHYA PRADESH
|
July 21, 1999 |
|
INDIAN RAILWAY CONSTRUCTION COMPANY LTD Vs. SINGH CONSTRUCTION COMPANY, BILASPUR
|
July 27, 1999 |
|
INDORE DEVELOPMENT AUTHORITY INDORE Vs. SATYAPAL ANAND
|
September 9, 1999 |
|
INDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
February 26, 1999 |
|
INDRA RAJ SINGH Vs. STATE OF M P
|
August 16, 1999 |
|
Iqbal Vs. State of M.P.
|
April 1, 1999 |
|
ISARUL HAQUE Vs. STATE OF M P
|
September 1, 1999 |
|
ISHWAR SINGH Vs. ASHOK KUMAR
|
July 29, 1999 |
|
ISHWAR SINGH Vs. STATE OF M P
|
June 22, 1999 |
|
ISMAIL KHAN Vs. RAM PRAKASH VERMA
|
November 1, 1999 |
|
ITARSI OILS AND FLOURS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1999 |
|
J N FULORIA Vs. BENIBAI
|
July 30, 1999 |
|
JABALPUR CABLE NETWORK PVT LIMITED Vs. E S P N SOFTWARE INDIA PVT LIMITED
|
March 13, 1999 |
|
JAFAR AHMED Vs. STATE OF M P
|
October 11, 1999 |
|
JAGAT SINGH Vs. GEHIMAL
|
March 9, 1999 |
|
JAGDISH Vs. SILOCHNABAI
|
December 31, 1999 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
January 22, 1999 |
|
JAGDISH PRASAD SHIVHARE Vs. MUNICIPAL CORPORATION
|
June 24, 1999 |
|
Jagdish Prasad Soni Vs. State of M.P.
|
January 28, 1999 |
|
JAGDISH TIWARI Vs. STATE OF MADHYA PRADESH
|
April 22, 1999 |
|
JAGESHWAR RAMSAHAY AHIR Vs. PARMESHWAR RAMPRASAD YADAV
|
December 1, 1999 |
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JAI BHANSINGH PAWAIYA Vs. MADHAVRAO
|
August 18, 1999 |
|
JAI BHAWANI POHA UDYOG, WARASEONI, DIST. BALAGHAT Vs. STATE OF M.P.
|
August 27, 1999 |
|
JAI DINESH VERMA Vs. STATE OF M P
|
July 9, 1999 |
|
Jamuna Prasad Jaisani Vs. Shikha Dubey Collector
|
July 14, 1999 |
|
JANGGU ALIAS SHOBHIT Vs. STATE OF MADHYA PRADESH
|
July 27, 1999 |
|
JANKI Vs. AFRAZ KHAN
|
October 7, 1999 |
|
Javed Ahmad Vs. Abdul Alim
|
January 25, 1999 |
|
JAYANT PRAKASH GIRI Vs. SOBHA TAHANGURIA JOGE
|
February 23, 1999 |
|
JEETU Vs. NAGAR PALIKA PARISHAD
|
September 9, 1999 |
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JHINGA RAI Vs. STEEL AUTHORITY OF INDIA AND ANOTHER
|
September 14, 1999 |
|
JILA SAHKARI KENDRIYA BANK Vs. P O LABOUR COURT
|
February 1, 1999 |
|
JINDA RAM Vs. UNION OF INDIA
|
March 19, 1999 |
|
JINDAL STRIPS LTD Vs. UNION OF INDIA
|
July 22, 1999 |
|
Jitendra Singh Vs. State of M.P.
|
May 17, 1999 |
|
JITENDRA SINGH THAKUR Vs. MEERA PRASAD
|
December 1, 1999 |
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JOGILAL Vs. MANSHARAM
|
November 26, 1999 |
|
JOKHU ALIAS SHIVNARAYAN Vs. DISTRICT MAGISTRATE
|
December 22, 1999 |
|
JUGLA ALIAS RAMDAS Vs. STATE OF M P
|
November 29, 1999 |
|
JULEKHA BI Vs. MOHAMMAD FAZAL
|
February 15, 1999 |
|
K L KHANDELWAL Vs. STATE OF M P
|
February 25, 1999 |
|
K P AGNIHOTRI Vs. STATE OF MADHYA PRADESH
|
January 5, 1999 |
|
K. Durga Ratnam Vs. State of M.P.
|
July 7, 1999 |
|
Kadti Papaiya Vs. State of M.P.
|
January 5, 1999 |
|
Kailash Vs. State of M.P.
|
March 17, 1999 |
|
KAILASH Vs. NATIONAL INSURANCE CO LTD
|
November 15, 1999 |
|
KAILASH KUMAR PARMANAND DANGI Vs. STATE OF M P
|
August 3, 1999 |
|
KAILASHCHANDRA Vs. STATE OF M P
|
November 17, 1999 |
|
KALABAI Vs. PUSHPABAI
|
November 5, 1999 |
|
Kalla Vs. State of M.P.
|
May 17, 1999 |
|
Kallu s/o Dehru Vs. Jabalpur Development Authority
|
October 1, 1999 |
|
Kaloo Vs. State of M.P.
|
October 28, 1999 |
|
Kalpana Salunke Vs. Jabalpur Development Authority
|
October 26, 1999 |
|
KALYAN SINGH Vs. SADARANI
|
March 23, 1999 |
|
KAMAL Vs. STATE OF M P
|
June 22, 1999 |
|
KAMAL KISHORE Vs. JANPAD PANCHAYAT NALKHEDA
|
August 18, 1999 |
|
KAMAL SINGH THAKUR Vs. STATE OF M P
|
August 24, 1999 |
|
Kamalrani Rajaram Guru Vs. Kumari Pinki d/o Hari Shankar Guru
|
November 26, 1999 |
|
KAMLA BAI Vs. BHANWAR SINGH
|
September 14, 1999 |
|
KANDHILAL PATEL Vs. STATE OF MADHYA PRADESH
|
January 7, 1999 |
|
KANDRA Vs. State of Madhya Pradesh
|
August 16, 1999 |
|
KANHAIYA LAL Vs. MUSTAKIM KHAN
|
October 8, 1999 |
|
KANHAIYALAL DEEPCHAND JAIN Vs. UNION OF INDIA
|
May 4, 1999 |
|
KANKER ROADWAYS Vs. STATE OF M P
|
February 24, 1999 |
|
KAPIL KUMAR BRAHMAN Vs. STATE OF M P
|
September 10, 1999 |
|
KARAMCHAND THAPAR AND BROTHERS (C.S.) LTD., NAGPUR Vs. M.P. ELECTRICITY BOARD
|
October 7, 1999 |
|
KARUMU BICHHIARAW Vs. RAFEL BICHHIARAW
|
April 15, 1999 |
|
KASHI PRASAD TIWARI Vs. DISTRICT CO OPERATIVE BANK
|
March 23, 1999 |
|
KASIYA Vs. SUKKHI BAI
|
April 22, 1999 |
|
KAUSHAL PRASAD Vs. MOOLCHAND ALIAS MULA AGRAWAL
|
February 15, 1999 |
|
KEDIA DISTILLERIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
July 26, 1999 |
|
Kerla State Electricity Board Vs. Valsala K.
|
September 16, 1999 |
|
KESHRIMAL BAPULAL Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1999 |
|
KESHURAM Vs. STATE OF M P
|
December 3, 1999 |
|
KEVEYAM AND COMPANY Vs. G S BAGHEL ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
|
December 16, 1999 |
|
KHAGESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
|
August 19, 1999 |
|
KHAMBATA ENTERPRISES Vs. BANK OF MAHARASHTRA
|
February 1, 1999 |
|
KHOM BAI Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
January 13, 1999 |
|
KHUMNA Vs. GOVIND DAS
|
November 4, 1999 |
|
Kini Dixit Vs. State of M.P.
|
January 14, 1999 |
|
Kishan Chand Vs. Manisha Lalwani
|
March 31, 1999 |
|
Kishna Das Mahar Vs. State of M.P.
|
May 14, 1999 |
|
Kishor Vs. State of M.P.
|
July 20, 1999 |
|
KOMAL PRASAD SONI Vs. AARTI BAI
|
February 4, 1999 |
|
KOUSHALBAI Vs. AABIDALI
|
April 12, 1999 |
|
KOWA SPINNING LIMITED Vs. KHANDWALA SECURITIES LTD
|
April 8, 1999 |
|
Krishna Devi Vs. Praveenchand
|
July 14, 1999 |
|
Krishna Kumar Gupta Vs. UCO Bank
|
March 15, 1999 |
|
KRISHNA KUMAR NARAYAN PRASAD JAISWAL Vs. STATE OF M.P.
|
November 2, 1999 |
|
KRISHNA SAHU Vs. MUNNA LAL
|
October 5, 1999 |
|
Ku. Gurmeet Kaur Vs. Sardar Amrik Singh
|
October 4, 1999 |
|
KUMARI KINI DIXIT Vs. STATE OF MADHYA PRADESH
|
January 14, 1999 |
|
Kumudi Lal Vs. State of U.P.
|
March 31, 1999 |
|
KUNJLAL DAS CHHABIL DAS Vs. PREETAM CHAND SUKLAL
|
February 5, 1999 |
|
KUSUM GUPTA Vs. AGRAWAL COAL CORPORATION
|
March 23, 1999 |
|
Lachhindar Mahra Vs. State of M P
|
February 18, 1999 |
|
LAKHAN SINGH Vs. M P ELECTRICITY BOARD
|
August 27, 1999 |
|
LAKHAN SINGH KUSHWAH Vs. STATE OF M P
|
December 9, 1999 |
|
LAKHANSINGH KAURAV Vs. HIMMATSINGH KAURAV
|
August 31, 1999 |
|
LAL SAHIB Vs. INDRA SEN
|
September 18, 1999 |
|
Lal Singh Vs. State of M.P.
|
September 15, 1999 |
|
LALCHAND JAISWAL Vs. MUNICIPAL CORPORATION, MURWARA (KATNI) AND ORS.
|
September 7, 1999 |
|
LALIT GURUBAXANI Vs. USHA GURUBAXANI
|
June 30, 1999 |
|
LALITA Vs. MOTILAL
|
December 15, 1999 |
|
LALITABAI AND OTHERS Vs. AMIN KHAN AND OTHERS
|
December 14, 1999 |
|
Lallu Vs. State of M.P.
|
July 16, 1999 |
|
LAMBU ALIAS SHANKAR YADAV Vs. STATE OF M.P.
|
February 2, 1999 |
|
LAVKUSH PRASAD GAUTUM Vs. FOOD CORPORATION OF INDIA
|
July 23, 1999 |
|
LAXMAN SINGH Vs. JAGANNATH
|
September 15, 1999 |
|
LAXMINARAIN DEOHARE Vs. UNION OF INDIA
|
November 4, 1999 |
|
LEELABAI Vs. SURAJSINGH
|
October 8, 1999 |
|
LEELAWATI Vs. GENERAL MANAGER M P STATE ROAD TRANS CORPN
|
January 19, 1999 |
|
LUKEHWAR S/O BHOPALSINGH Vs. DHEBAR SINGH S/O ATMARAM
|
October 27, 1999 |
|
M P ELECTRICITY BOARD Vs. ANIL NARENDRA
|
August 10, 1999 |
|
M P ELECTRICITY BOARD Vs. PRESIDING OFFICER
|
August 27, 1999 |
|
M P FINANCIAL CORPORATION Vs. R R FLOUR MILLS PVT LTD
|
August 16, 1999 |
|
M P S R T C Vs. SATISH SURYAVANSHI
|
November 1, 1999 |
|
M P SATE CO-OPERATIVE MARKETING FEDERATION Vs. COMMISSIONER AND REGISTRAR CO-OPERATIVE SOCIETIES
|
August 9, 1999 |
|
M P STATE ROAD TRANS CORPN Vs. PRATAP
|
April 26, 1999 |
|
M P WAKF BOARD Vs. STATE OF M P
|
April 8, 1999 |
|
M.A. Khan Vs. N.S. Sethi
|
September 7, 1999 |
|
M.B. Gharpuray Engineers, Builders Vs. State of M.P.
|
November 30, 1999 |
|
M.C. SHARMA Vs. THE CHAIRMAN, COAL INDIA LTD. AND ANOTHER
|
September 29, 1999 |
|
M.K.S. Engineering Pvt. Ltd. Vs. State of M.P.
|
September 2, 1999 |
|
M.P. GRIH NIRMAN MANDAL, SIDHI Vs. MIRA ANIL PRATAP SINGH
|
August 5, 1999 |
|
M.P. Lime Manufacturer Association Vs. State of M.P.
|
July 9, 1999 |
|
M.P. State Co-op. Marketing Federation Vs. Director, Krishi Upaj Mandi Samiti
|
July 8, 1999 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDENT, STATE INDUSTRIAL COURT, INDORE AND ORS.
|
August 20, 1999 |
|
M.P.S.R.T.C. Vs. KALPANA BAI
|
August 17, 1999 |
|
M.P.S.R.T.C. Vs. Sageer Ahmad
|
February 24, 1999 |
|
M.R.F. Ltd. Vs. Jagdish Lal
|
May 5, 1999 |
|
M/S SALUJA CONSTRUCTION CO Vs. STATE OF M.P.
|
September 7, 1999 |
|
M/S. BEER PRODUCTS PVT. LTD. Vs. UNION BANK OF INDIA AND TWO OTHERS
|
September 21, 1999 |
|
M/S. JYOTI DAIRY FARM Vs. INDIAN OVERSEAS BANK
|
November 26, 1999 |
|
M/S. PAWAN DAL MILL, BHOPAL Vs. KARMACHARI RAJYA BIMA NIGAM, INDORE
|
May 6, 1999 |
|
MADAK CHAND JAIN Vs. FATMA BAI
|
June 23, 1999 |
|
Madan @ Madhu Vs. State of M.P.
|
April 28, 1999 |
|
Madan Lal AND Two Ors Vs. State of Madhya Pradesh
|
October 14, 1999 |
|
MADAN PAL SINGH Vs. UNION OF INDIA
|
June 29, 1999 |
|
Madanlal Sharma Vs. Meenabai
|
March 9, 1999 |
|
MADHU ALIAS SANJEEV KUMAR Vs. LALITA BAI
|
August 17, 1999 |
|
MADHUKAR RAO Vs. STATE OF M P
|
October 28, 1999 |
|
MADHUSUDAN Vs. PREMKUNWAR
|
December 14, 1999 |
|
MADHYA PRADESH ELECTRICITY BOARD Vs. DAL CHAND RATHORE
|
February 17, 1999 |
|
MADHYA PRADESH STATE ROAD Vs. BALKISHAN CHORASIA
|
January 13, 1999 |
|
MADHYA PRADESH STATE ROAD TRANS. CORPN. Vs. PRIYANK
|
January 13, 1999 |
|
MADHYA PRADESH VIDHYUT MANDAL Vs. UNION OF INDIA
|
July 12, 1999 |
|
MAHADEV PRASAD UMADUTT Vs. MUNNIBAI
|
March 16, 1999 |
|
MAHAVIR PRASAD HRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
August 19, 1999 |
|
MAHENDRA KUMAR JAIN Vs. BRJWASI UPADHYAYA
|
November 17, 1999 |
|
Mahendra Singh Vs. State of M.P.
|
March 4, 1999 |
|
Mahendra Singh Vs. State of M.P.
|
February 17, 1999 |
|
MAHENDRA SINGH Vs. KALIPAT MANDAL
|
July 6, 1999 |
|
MAHESH CHANDRA ALIAS MAHESH KUMAR GOYAL Vs. STATE OF M P
|
August 30, 1999 |
|
Mahesh Chandra Gupta Vs. A.K. Mishra
|
July 20, 1999 |
|
MAHESH KUMAR Vs. MUNNALAL
|
October 5, 1999 |
|
MAHESH KUMAR Vs. HARI SHANKER PATEL
|
October 2, 1999 |
|
Mahesh Kumar Nigam Vs. Raghunath Singh
|
January 15, 1999 |
|
Mahesh Narayan Vs. Radharani Bhargava
|
January 28, 1999 |
|
MAHESH SINGH BHADAURIA Vs. STATE OF MP
|
August 11, 1999 |
|
Mahila Griha Udyog Lijjat Papad Vs. Union of India
|
March 18, 1999 |
|
MAHILA RAMKALI Vs. RAGHURAJ SINGH
|
September 30, 1999 |
|
Majid Bhai Vs. State of M.P.
|
January 23, 1999 |
|
MAKHAN LAL SONKER Vs. DWARKA PRASAD
|
February 21, 1999 |
|
Makhanlal Tamrakar Vs. South Eastern Coal Fields Ltd.
|
February 17, 1999 |
|
MAMTA JAIN Vs. PARAS JAIN
|
May 13, 1999 |
|
MAN SINGH Vs. STATE OF M.P.
|
December 22, 1999 |
|
Manda Ade Vs. Indian Council of Forestry Research Education
|
May 12, 1999 |
|
Mangalia Vs. Prabhu
|
February 11, 1999 |
|
MANGANESE ORE (INDIA) LTD. NAGPUR Vs. P.O.C. G.I.T. TRIBUNAL, JABALPUR AND OTHERS
|
February 2, 1999 |
|
MANGILAL GOSAI Vs. PRAHLAD KEER
|
October 27, 1999 |
|
MANGILAL PUROHIT Vs. STATE OF MP
|
May 5, 1999 |
|
MANI JAIN Vs. SUB DIV FOREST OFFICER
|
February 18, 1999 |
|
MANJU RAMTAKE Vs. MANDA VAIDYA
|
August 31, 1999 |
|
Manjulata Vs. State of M.P.
|
December 22, 1999 |
|
Mankubai Vs. Veer Abhimanyu Gautam
|
January 14, 1999 |
|
MANKURADEVI Vs. RAKESH
|
November 17, 1999 |
|
Manohar Vs. State of M P
|
January 25, 1999 |
|
MANOJ KUMAR Vs. STATE OF MADHYA PRADESH
|
November 19, 1999 |
|
MANORAMA PATEL Vs. SUBHASH KHOOBCHAND SONI
|
April 7, 1999 |
|
MANORAMA PATEL Vs. SUBHASH SONI
|
April 7, 1999 |
|
Mansingh Vs. State of M.P.
|
May 4, 1999 |
|
MARAL OVERSEAS LIMITED Vs. ABC
|
May 14, 1999 |
|
MARIYAMBAI Vs. KISHAN LAL
|
November 17, 1999 |
|
Marshall Sons & Co. (I) Ltd. Vs. Sahi Oretrans (P) Ltd.
|
January 29, 1999 |
|
MATI BAI Vs. SOUTH EASTERN COAL FIELDS LTD
|
September 2, 1999 |
|
MAYA JAIN Vs. SANJAY KUMAR JAIN
|
May 13, 1999 |
|
Meena Singh Vs. S.D.O. Gopad banas
|
February 18, 1999 |
|
MEHARBAN SINGH Vs. STATE OF M P
|
February 9, 1999 |
|
MEHBOOB KHAN Vs. STATE OF M P
|
December 13, 1999 |
|
MILUWA LODHI Vs. STATE OF M.P.
|
July 1, 1999 |
|
MINERAL EXPLORATION CORPORATION LTD Vs. MINERAL EXPLORATION CORPORATION EMPLOYEES UNION
|
February 26, 1999 |
|
MISHRA R P Vs. R P F COMMISSIONER
|
September 27, 1999 |
|
Miyan Lal Vs. State of M.P.
|
January 27, 1999 |
|
MIYANLAL S O GOLAN DAS Vs. STATE OF MADHYA PRADESH
|
January 27, 1999 |
|
MODERN AGRICO INDUSTRIES Vs. UNION OF INDIA
|
April 3, 1999 |
|
MOHAMMAD AKHTAR Vs. STATE OF MADHYA PRADESH
|
May 14, 1999 |
|
MOHAMMAD AKIL KHAN Vs. M P FILM DEVELOPMENT CORPORATIONLIMITED
|
April 1, 1999 |
|
MOHAMMAD HUSSAIN Vs. IQUBAL HUSSAIN
|
October 6, 1999 |
|
Mohammad Iqbal Sheikh Vs. State of M.P.
|
November 30, 1999 |
|
MOHAMMAD ISMIL Vs. MEHMOODA KHANAM
|
September 24, 1999 |
|
MOHAMMAD SHARIF ABDUL SATTAR Vs. KESHARSINGH HIRASINGH THAKUR
|
February 25, 1999 |
|
MOHAN JUTE MILLS LTD Vs. STATE OF M P
|
September 1, 1999 |
|
MOHAN RAIKWAR Vs. STATE OF M P
|
April 19, 1999 |
|
MOHANLAL AND TWO OTHERS Vs. BHARTIYA STATE BANK, KRISHI VIKAS SHAKHA, PIPARIA
|
November 17, 1999 |
|
MOHANLAL S/O BALDEO PRASAD PRAJAPATI Vs. STATE OF M.P.
|
November 27, 1999 |
|
MOHANLAL SHARMA Vs. STATE OF M. P. AND ANOTHER
|
October 28, 1999 |
|
MOHD AKHTAR MOHD IKBAL Vs. STATE OF M P
|
May 14, 1999 |
|
MOHD ARIF MOHD ISHAQUE Vs. STATE OF M P
|
August 20, 1999 |
|
Mohd. Amirullah Khan Vs. Mohd. Hakumullah Khan
|
March 23, 1999 |
|
MOHD. SHARIF Vs. NATTHA RAM
|
September 30, 1999 |
|
MOHD. ZAMEEL HUSSAIN Vs. ASST. LABOUR COMMISSIONER, JABALPUR AND OTHERS
|
March 31, 1999 |
|
MOHNI BAI GURDASMAL HIRWANI Vs. KUNDANLAL CHOTELAL JAIN
|
December 2, 1999 |
|
MOOLJI BHAI Vs. STATE OF MADHYA PRADESH
|
August 18, 1999 |
|
MORENA MANDAL SAHAKARI SHAKKAR KARKHANA Vs. MEWARAM PURSHOTTAMLAL SHARMA
|
January 12, 1999 |
|
MOTILAL Vs. STATE OF M P
|
September 29, 1999 |
|
Motilal s/o Baldeo Prasad Vs. State of M.P.
|
December 9, 1999 |
|
MOTUMAL Vs. STATE OF MADHYA PRADESH
|
March 19, 1999 |
|
MPSRTC Vs. CHANDRAKANTA ALIAS CHANDRAKALA
|
July 31, 1999 |
|
MUJAHID FARIDI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 26, 1999 |
|
MUKESH D RAMTEK Vs. KESHAR SINGH
|
April 12, 1999 |
|
MUKESH KUMAR AGRAWAL Vs. RAJ KUMAR AGARWAL
|
April 7, 1999 |
|
Mukesh Kumar Bajpai Vs. State of M.P.
|
December 22, 1999 |
|
Mukesh Kumar Jain Vs. State of M.P.
|
May 14, 1999 |
|
MUKESH KUMAR PATEL Vs. STATE OF MADHYA PRADESH
|
August 5, 1999 |
|
MUKUL Vs. STATE BANK OF INDIA
|
June 24, 1999 |
|
MUKUND @ SURYA KUMAR SATNAMI Vs. STATE OF M.P.
|
October 15, 1999 |
|
MUNICIPAL CORPORATION INDORE Vs. PARIJAT CINEMATIC
|
June 25, 1999 |
|
MUNICIPAL CORPORATION MURWARA-KATNI, KATNI Vs. LALCHAND JAISWAL
|
July 6, 1999 |
|
Municipal Council, Neemuch Vs. Bhagwati Prasad
|
February 16, 1999 |
|
MUNNA KHAN Vs. KAMLA BAI
|
August 19, 1999 |
|
MUNNI BAI Vs. RAJ BAHADUR
|
July 13, 1999 |
|
MUNNI BEGAM Vs. ABDUL SATAR
|
January 6, 1999 |
|
MURLI SHRI DEO RADHA MADHAWLAL JEE GEDA TRUST Vs. PARDEEP KUMAR NAYAK
|
October 8, 1999 |
|
Mushtaq Qureshi Vs. State of M.P.
|
July 16, 1999 |
|
MUSTAKEEM Vs. STATE OF M P
|
November 17, 1999 |
|
Mysore Cement Ltd. Vs. State of M.P.
|
October 6, 1999 |
|
N G E F LIMITED TRANSFORMER DIVISION Vs. RAIPUR ALLOYS AND STEEL LIMITED
|
January 12, 1999 |
|
N.T.C. LTD. INDORE Vs. MOHAN SINGH SISODIA
|
December 13, 1999 |
|
NAGAR PANCHAYAT RATANPUR Vs. SUNIL KUMAR RAWAT
|
March 19, 1999 |
|
NAGRIK GRIH NIRMAN SAHKARI SAMITI JAGDALPUR Vs. ANIL KUMAR MANE
|
October 7, 1999 |
|
NAGRIK UPBHOKTA MARGDARSHAK MANCH, JABALPUR Vs. STATE OF M.P.
|
September 1, 1999 |
|
NANAK RAM Vs. SANTOSHIBAI
|
March 17, 1999 |
|
NANDLAL Vs. STATE OF MADHYA PRADESH
|
July 29, 1999 |
|
NANDLAL KHATRI Vs. STATE OF MADHYA PRADESH
|
June 22, 1999 |
|
Nanhebhai Vs. Khatunbi
|
April 6, 1999 |
|
Narendra Kumar Jain Vs. State of M.P.
|
August 3, 1999 |
|
NARENDRA PRASAD Vs. SUKHRANI
|
January 22, 1999 |
|
Nasir Khan Vs. Municipal Corporation, Gwalior
|
April 3, 1999 |
|
NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. CHOUHAN EDUCATION SOCIETY
|
March 16, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. MAINABAI
|
April 7, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. PRAKASH JAIN
|
January 7, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. MOHAMMED AYUB
|
April 17, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. KAMAL
|
July 30, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. RAM MURTI
|
September 28, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. KANS RAM
|
October 14, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. BINIYA BAI
|
November 17, 1999 |
|
NATIONAL INSURANCE CO. LTD. Vs. ANIL KUMAR AND OTHERS
|
July 19, 1999 |
|
NATIONAL MINERAL DEVELOPMENT CORPORATIONLIMITED HYDERABAD Vs. STATE OF MADHYA PRADESH
|
February 25, 1999 |
|
NATIONAL THERMAL POWER CORPORATION LTD. Vs. ADDITIONAL COMMISSIONER OF SALES TAX.
|
March 24, 1999 |
|
NAVEEN KUMAR DULHANI Vs. STATE OF M.P.
|
July 20, 1999 |
|
Nawab Singh Vs. Inderjeet Kaur
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May 6, 1999 |
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NAYANKUMAR Vs. KARUNA
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July 12, 1999 |
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NEELU GUPTA Vs. J N KRISHI VISHWA VIDYALAYA JABALPUR
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March 11, 1999 |
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NEK PARVEEN Vs. CHAMAKLAL
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December 3, 1999 |
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NETRAM KISHANLAL Vs. STATE OF M P
|
May 1, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. KAMLA BAI
|
May 11, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHUVNESH PATHAK
|
February 16, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. DHAPUBAI
|
November 17, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. SHAMBHU NATH GUPTA
|
November 24, 1999 |
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NEW INDIA ASSURANCE CO LTD Vs. SIYA DEVI
|
October 28, 1999 |
|
NEW INDIA ASSURANCE CO. LTD Vs. DEVRAM
|
November 27, 1999 |
|
New India Assurance Co. Ltd. Vs. Surendra Kumar
|
May 11, 1999 |
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NEW INDIA ASSURANCE COMPANY LTD., KORBA Vs. PRABHADEVI VERMA
|
April 5, 1999 |
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NIRMALA DHARSINGH BAGHELA Vs. RANJIT SINGH AMARSINGH DHUMAN
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November 1, 1999 |
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Nirmala Wd/o Nana Vs. Navratan
|
May 10, 1999 |
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NISHA MALVIYA Vs. STATE OF MADHYA PRADESH
|
August 5, 1999 |
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NORTHERN COALFIELDS LTD. Vs. STATE OF M.P. AND ANR.
|
August 23, 1999 |
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NOSHIR S. JALL Vs. PUNJAB NATIONAL BANK
|
September 29, 1999 |
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Nusoor Sheikh Vs. State of M.P.
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March 10, 1999 |
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NYAJU NIYAJ MOHD Vs. STATE OF MADHYA PRADESH
|
September 15, 1999 |
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ONKAR PRASAD VISHWAKARMA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
February 16, 1999 |
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ORIENT PAPER MILS Vs. MUNICIPAL COUNCIL, DONGARGARH
|
August 18, 1999 |
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ORIENTAL INSURANCE CO Vs. MUKESH AND CO
|
August 23, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. GOPAL SINGH
|
September 6, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. SANTI BAI
|
January 21, 1999 |
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ORIENTAL INSURANCE CO LTD Vs. BALWANT SINGH
|
June 28, 1999 |
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ORIENTAL INSURANCE CO LTD Vs. KUNTI
|
May 1, 1999 |
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Oriental Insurance Co. Vs. Satya Devi
|
July 27, 1999 |
|
ORINTAL INSURANCE CO LTD Vs. KALAWATI GUPTA
|
February 11, 1999 |
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ORISSA AND ALLIED INDUSTRIES LTD Vs. STATE OF M P
|
April 15, 1999 |
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P K PANDE Vs. STATE OF M P
|
September 7, 1999 |
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P P L FACTORY Vs. MANGI LAL
|
June 29, 1999 |
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P.L. DHINGRA Vs. H.S. SINGH
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January 11, 1999 |
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P.M. Bapna Vs. Mangilal Kaluram Sharma
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April 28, 1999 |
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PADMABAI Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
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May 4, 1999 |
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PANDIT RAM PRASAD PUROHIT Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 27, 1999 |
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PANKAJ C PATEL AND COMPANY Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE-CUM-MEMBER SECRETARY STATE LEVEL
|
August 31, 1999 |
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PAPPOO Vs. OM PRAKASH
|
August 30, 1999 |
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Pappu Vs. State of M.P.
|
July 27, 1999 |
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Paramjeet Singh Vs. Union of India
|
January 18, 1999 |
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PARWATIBEN Vs. STATE OF M P
|
February 17, 1999 |
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PATRAKAR BHAWAN SAMITI, BHOPAL Vs. STATE OF M.P.
|
July 13, 1999 |
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PAWAN KUMAR Vs. STATE OF MADHYA PRADESH
|
January 22, 1999 |
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PERFECT INDUSTRIAL AGENCIES PVT LTD Vs. COMMERCIAL TAX OFFICER
|
August 31, 1999 |
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PERMANAND JHA Vs. STATE OF M P
|
May 13, 1999 |
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PHOOL BAI Vs. SOUTH EASTERN COALFIELDS LTD
|
August 23, 1999 |
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PINKY AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1999 |
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PIRANIYA Vs. MAKHAN ALIAS MAKHAN LAL KACHHI
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April 23, 1999 |
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Pooja Marketing Agencies, Jabalpur Vs. Excise Commissioner, Gwalior
|
November 18, 1999 |
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PRABHARANI VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 23, 1999 |
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Pradeep Kumar Vs. State of M.P.
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April 20, 1999 |
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PRAHALAD SINGH PATEL Vs. STATE OF M P
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July 14, 1999 |
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PRAHLAD Vs. MUSHTAQUE
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September 29, 1999 |
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Prakash Chand Gupta Vs. K.S. Gupta
|
May 7, 1999 |
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Prakash Tolani Vs. Commissioner of Sales Tax
|
October 12, 1999 |
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PRAKASHCHAND BASANTKUMAR Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
October 27, 1999 |
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PRAMILA BAI Vs. SUB-DIVISIONAL OFFICER
|
March 8, 1999 |
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PRAMILA DATTATRAYA DEHANKAR Vs. KESHAVRAO LAXMANRAO DIGHIRESKAR
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May 13, 1999 |
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PRAMOD KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
February 10, 1999 |
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Pran Singh Vs. Bankelal
|
August 30, 1999 |
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PRATYUSH CHATTERJEE Vs. SUPER AUTO FORGE PVT LTD
|
November 17, 1999 |
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PREETAM Vs. STATE OF M P
|
March 8, 1999 |
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PREMA BAI Vs. KANCHHEDILAL
|
July 8, 1999 |
|
Prembai Vs. Meerabai
|
February 24, 1999 |
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PRESTIGE METALS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
|
April 29, 1999 |
|
PRIME SOLVENT EXTRACTION LTD Vs. STATE OF M P
|
August 25, 1999 |
|
PRITHVI RAJ SINGH Vs. STATE OF M P
|
September 17, 1999 |
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PROF NARENDRA KUMAR GOURAHA Vs. STATE OF MADHYA PRADESH
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October 7, 1999 |
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Purohit Gayajit Gyasodevi Shiksha Prasar Samiti Vs. Shiksha Prasar Samiti, Galetha
|
January 30, 1999 |
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Purushottamlal Vs. Nagar Palika Parishad, Mandla
|
July 1, 1999 |
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PUSHPAVATI Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
August 31, 1999 |
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PYARELAL KARAN SINGH Vs. RATAN CHAND S/O HASMAT MAL SINDHI
|
November 5, 1999 |
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R P TIWARI Vs. SOLUCHNA CHOUDHARY
|
October 28, 1999 |
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R. Janardhana Rao Vs. G. Lingappa
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January 12, 1999 |
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R.D. DEWANGAN Vs. FOOD CORPORATION OF INDIA AND OTHERS
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October 25, 1999 |
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R.S. Silk Agency Vs. State of M.P.
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March 16, 1999 |
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R.S. SISODIYA Vs. STATE OF M.P. AND ORS.
|
January 11, 1999 |
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RADHESHYAM Vs. SARDAR PREETAM SINGH
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December 2, 1999 |
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Radheshyam Vs. Mangilal
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February 10, 1999 |
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RADHESHYAM DEWANGAN Vs. SOUTH EASTERN COALFIELDS LTD
|
September 2, 1999 |
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Radheshyam Sharma Vs. Madan Mohan
|
July 27, 1999 |
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Radhey Shyam Soni Vs. Kamta Prasad Shukla
|
October 28, 1999 |
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Radhu Vs. State of M.P.
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June 22, 1999 |
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Raj Kumar Vs. Collector
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April 23, 1999 |
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RAJA RAJ SINGH Vs. STATE OF M P
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December 1, 1999 |
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Raja Ram Yadav Vs. State of M.P.
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July 12, 1999 |
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RAJAN ALIAS RAJENDRA BRAHMAN Vs. STATE OF MADHYA PRADESH
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October 27, 1999 |
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RAJASTHAN COACH BUILDERS (P) LTD Vs. UNION OF INDIA
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January 1, 1999 |
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RAJENDRA DUBEY Vs. MADANLAL
|
August 30, 1999 |
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Rajendra Gupta Vs. Kishorilal
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February 17, 1999 |
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RAJENDRA KUMAR RATHORE Vs. SUNDERLAL
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June 30, 1999 |
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RAJENDRA KUMAR SHARMA Vs. JIWAJI UNIVERSITY
|
January 6, 1999 |
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RAJENDRA KUMAR SINGH AND Vs. STATE OF MADHYA PRADESH
|
January 30, 1999 |
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Rajendra Prasad Mangal Vs. The Cantonment Board
|
September 16, 1999 |
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RAJENDRA RATHOR Vs. MADHYA PRADESH STOCK EXCHANGE
|
September 14, 1999 |
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RAJENDRA SINGH Vs. KISHAN SINGH
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February 23, 1999 |
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RAJESH Vs. RUKMANI
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March 14, 1999 |
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RAJESH Vs. RUKMANI
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May 14, 1999 |
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RAJESH KUMAR TRIPATHI Vs. BOARD OF SECONDARY EDUCATION
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November 27, 1999 |
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Rajesh Trading Co. Vs. State Bank of India
|
February 9, 1999 |
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Rajjulal Jain Vs. Vijay Kumar Mahavar
|
August 3, 1999 |
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RAJMAL (DEAD) THROUGH L.R. ARJUN KUMAR Vs. SANTOKBAI AND ORS.
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January 5, 1999 |
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Rajneesh Kumar Jain Vs. State of M. P.
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August 28, 1999 |
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RAJNI Vs. SHANKAR LAL
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February 18, 1999 |
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Raju Vs. State of M.P.
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September 30, 1999 |
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Rajwendra Pratap Singh Vs. State of M.P.
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May 4, 1999 |
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RAKESH FAUZDAR Vs. COLLECTOR, HOSHANGABAD
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September 30, 1999 |
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Rakshawati Burman Vs. Jasumati w/o Akhai Bhai
|
October 28, 1999 |
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RAM BABU SINGH Vs. STATE OF M P
|
August 10, 1999 |
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Ram Krishna Magharia Vs. Jila Panchyat, Durg
|
March 24, 1999 |
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Ram Lakhan Rawat Vs. State of M.P.
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October 15, 1999 |
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Ram Lal Vs. State of J&K
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January 25, 1999 |
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RAM NARAYAN BANSAL Vs. KEDAR NATH MITTAL
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October 7, 1999 |
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RAM RATAN Vs. JANPAD PANCHAYAT
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February 17, 1999 |
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RAM SEWAK Vs. STATE OF M P
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July 23, 1999 |
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RAM SINGH CHAUHAN Vs. DINESH AMBEDKAR
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January 14, 1999 |
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RAM SUMAN HIRALAL PANDEY Vs. CHANCELLOR OF UNIVERSITIES, BHOPAL
|
March 10, 1999 |
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RAM SWAROOP RATHORE Vs. STATE OF MADHYA PRADESH
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September 16, 1999 |
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RAM SWAROOP SHAKYA Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA LTD
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January 12, 1999 |
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RAM VISHNU GUPTA Vs. STATE OF MADHYA PRADESH
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February 5, 1999 |
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RAMA SHANKAR MISHRA Vs. KULADHIPATI A P S UNIVERSITY
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July 25, 1999 |
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Rambali Ram Vs. Union of India
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September 29, 1999 |
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RAMBHA BAI Vs. UNION OF INDIA
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December 2, 1999 |
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Rambharos Vs. Deo Prasad @ Nanki
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May 11, 1999 |
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RAMBILAS Vs. JAGATRAM
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December 7, 1999 |
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RAMCHANDRA Vs. PREM BAI
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August 12, 1999 |
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Ramchandra Swami Temple Vs. State of M.P.
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January 14, 1999 |
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Ramchandra Thawani Vs. State of M.P.
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March 19, 1999 |
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RAMCHANDRA TIWARI Vs. STATE OF M P
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September 16, 1999 |
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RAMESH Vs. COMMISSIONER FOR WORKMEN COMPENSATION INDORE
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October 27, 1999 |
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RAMESH CHAND GUPTA Vs. STATE OF M P
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September 24, 1999 |
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RAMESH KATEHA Vs. STATE OF MADHYA PRADESH
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February 19, 1999 |
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RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
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March 4, 1999 |
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RAMESH KUMAR SHRIVASTAVA Vs. VIJAY KUMAR SHRIVASTAVA
|
July 8, 1999 |
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Rameshchandra Vs. State of M.P.
|
January 6, 1999 |
|
Rameshwar Vs. Union of India
|
December 13, 1999 |
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RAMFUL Vs. MUKHTYAR SINGH
|
October 4, 1999 |
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RAMJAN ALIAS RAMJOO Vs. MADHYA PRADEASH STATE ROAD TRANSPORT
|
May 14, 1999 |
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RAMJILAL JAGANNATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 21, 1999 |
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RAMKISHORE Vs. BATTOBAI
|
October 27, 1999 |
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RAMLAKHAN RAI Vs. CHAIRMAN COAL INDIA LTD
|
August 9, 1999 |
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RAMLAL Vs. MANGAL SINGH
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April 16, 1999 |
|
Ramprasad Vs. State of M.P.
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January 5, 1999 |
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RANJIT NARAYAN HAKSAR Vs. SURENDRA VERMA
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August 11, 1999 |
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Ranjit Singh Vs. State of M.P.
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January 5, 1999 |
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RASHEED MOHD. AND OTHERS Vs. BANK OF INDIA
|
March 31, 1999 |
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Rashidabi Vs. Second Additional Judge to the Court of District Judge, Raigarh
|
September 9, 1999 |
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Ratanlal Vs. Prakashchand Gupta
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February 17, 1999 |
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RATI RAM PANDEY Vs. LALIT KUMAR
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January 21, 1999 |
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RATILAL KHOOBCHAND Vs. COMMISSIONER FOR WORKMEN COMPENASATION
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July 22, 1999 |
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RATNA KANTHALE Vs. RAJENDRA KANTHALE
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November 16, 1999 |
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RAVI ALIAS RAVINDRA Vs. STATE OF M P
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March 5, 1999 |
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Ravi Madanlal Paliwal Vs. State of M.P.
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November 5, 1999 |
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RAVI NARAYAN Vs. STATE OF M P
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February 4, 1999 |
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RAVI SHANKER KAUSHAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 29, 1999 |
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RAVI SHANKER LAKHANLAL MISHRA Vs. RAJINDER KUMAR DUBEY
|
February 8, 1999 |
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Ravindra Prasad Verma Vs. State of M.P.
|
November 27, 1999 |
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RAVINDRA SINGH SANDO Vs. BHARAT PETROLEUM CORPORATIONLIMITED
|
February 25, 1999 |
|
Ravindranath Shrivastava Vs. Union of India
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July 23, 1999 |
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RAYMOND CEMENT WORKS BILASPUR Vs. STATE OF MADHYA PRADESH
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June 22, 1999 |
|
REGL DIRECTOR E S I C Vs. LALUKHAN
|
December 14, 1999 |
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REHANA PARVEEN Vs. NAIMUDDIN OPPOSITE PARTY
|
May 11, 1999 |
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Rehmat Bai Vs. Munnabai
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February 15, 1999 |
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Resources Development Institute, Bhopal Vs. State of M.P.
|
April 19, 1999 |
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REWA GASES PVT LTD Vs. ASSISTANT COLLECTOR OF C EX SATNA
|
July 20, 1999 |
|
Ritwik Pandey Vs. Professional Examination Board
|
July 5, 1999 |
|
Riyajuddin Vs. Rajendra Vastralya
|
January 21, 1999 |
|
ROM INDUSTRIES LTD Vs. STATE OF M P
|
September 6, 1999 |
|
RUBY YADAV Vs. RAJENDRA
|
January 28, 1999 |
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S P ANAND Vs. UNION OF INDIA
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September 1, 1999 |
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S P ANAND Vs. STATE OF M P
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September 9, 1999 |
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S P ANAND Vs. UNION OF INDIA
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August 30, 1999 |
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S P ANAND Vs. UNION OF INDIA
|
August 27, 1999 |
|
S.P. Anand Vs. State of M.P.
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August 19, 1999 |
|
S.P. Sharma Vs. State of M.P.
|
March 19, 1999 |
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SACHINDRA MAHAWAR Vs. STATE OF MADHYA PRADESH
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August 23, 1999 |
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Saketh India Ltd. Vs. India Securities Ltd.
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March 10, 1999 |
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SAMADKUNWAR SMT Vs. RADHESHYAM
|
September 29, 1999 |
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SAMEER HARSHEY Vs. STATE OF MADHYA PRADESH
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May 10, 1999 |
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SAMTA CONSTRUCTION Vs. PAWAN KUMAR SHARMA & ORS
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May 2, 1999 |
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SAMTA CONSTRUCTION CO Vs. PAWAN KUMAR SHARMA DEPUTY DIRECTOR OF INCOME TAX INVESTIGATION
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February 5, 1999 |
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SANGAMLAL SHUKLA Vs. STATE OF M.P.
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November 22, 1999 |
|
SANJAY KUMAR Vs. KU. SEVIKA
|
December 14, 1999 |
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SANJAY KUMAR BHAIRAV LAL VERMA Vs. STATE OF M P
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August 17, 1999 |
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SANJAY KUMAR GIRI Vs. STATE OF MADHYA PRADESH
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December 21, 1999 |
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SANJAY SHARMA Vs. LAKHAN LAL YADAV
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March 19, 1999 |
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Santosh Vs. State of M.P.
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October 12, 1999 |
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SANTOSH Vs. SHANKAR
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November 5, 1999 |
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SANTOSH ALIAS MACCHAR Vs. STATE OF M.P.
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February 25, 1999 |
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SANTOSH AND Vs. STATE OF MADHYA PRADESH
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October 12, 1999 |
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SANTOSH S O BHAWANI SINGH Vs. STATE OF MADHYA PRADESH
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October 14, 1999 |
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Santram Vs. Uttara Kumari
|
March 23, 1999 |
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SAPNA SANGEETA DISTRIBUTORS INDORE Vs. CITY CABLE INDORE
|
June 14, 1999 |
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SARDA YARN AGENCY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX I
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December 2, 1999 |
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SARDAR FATEHSINGHRAO Vs. JIJABAI
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May 4, 1999 |
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SARDAR MACHHI SINGH Vs. COMMISSIONER OF INCOME TAX
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December 10, 1999 |
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SARJU PRASAD PATEL Vs. NANAKCHAND
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October 29, 1999 |
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SATISH KUMAR UPADHYAYA Vs. STATE OF MADHYA PRADESH
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July 22, 1999 |
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SATNA ZILA ASHASHKIYA AVAM ANYA KARMACHARI SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 27, 1999 |
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SATRUPA Vs. BASANT KUMAR
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March 4, 1999 |
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SATYA DEO Vs. RUKMANI BAI
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August 18, 1999 |
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SATYA NARAYAN JAISWAL Vs. PREMLATA SEWAK RAM JAISWAL
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August 31, 1999 |
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SATYANARAYAN S/O MANSUKH SINGH Vs. MUNICIPALITY BARODA, SEOPURKALAN
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July 5, 1999 |
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Sayed Mansoor Jalil Vs. Goyal Builders
|
February 16, 1999 |
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SECRETARY BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING Vs. SUNIL KUMARLAL
|
August 31, 1999 |
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SECY BOARD OF SECONDERY EDUCATION AND TEACHERS TRAINING Vs. SUIL KUMARLAL
|
August 31, 1999 |
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SEEMA SURAKSHA BAL KARMIK SAHAKARI GRIH NIRMAN SAMITI, TEKANPUR Vs. DATAR SINGH
|
September 21, 1999 |
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SETH OIL MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 29, 1999 |
|
Sewakram Marar Vs. State of Madhya Pradesh
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November 3, 1999 |
|
SHAHEED ANWAR Vs. BOARD OF REVENUE
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December 8, 1999 |
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Shahina Praveen Vs. State of M.P.
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July 27, 1999 |
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SHAILENDRA JAIN Vs. JOJAF AND ANOTHER
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September 29, 1999 |
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SHAKUN BAI WD/O SOMNATH KUSHRAM Vs. SIYA BAI WD/O SOMNATH
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May 7, 1999 |
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Shakuntla Devi Garg Vs. Narayan Som Kunwar
|
May 3, 1999 |
|
SHAKUR KHAN Vs. STATE OF M P
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December 9, 1999 |
|
SHAM KUNWAR Vs. KAMAL SINGH
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May 10, 1999 |
|
Shambhulal Vs. State of M.P.
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August 19, 1999 |
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SHAMINA BEGUM Vs. RAJENDRA WAGHMARE
|
May 14, 1999 |
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SHANKAR PRASAD Vs. ARUN KUMAR AGARWAL
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March 5, 1999 |
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SHANKERLAL Vs. PANKUNWAR BAI
|
December 10, 1999 |
|
SHANTIBAI ALIAS BHATORIBAI Vs. STATE OF M P
|
January 29, 1999 |
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SHASHI DEVI Vs. INCOME TAX OFFICER
|
February 11, 1999 |
|
SHAYAM BAI Vs. RAJ BAHADUR
|
July 13, 1999 |
|
SHER KHAN Vs. STATE OF MADHYA PRADESH
|
August 16, 1999 |
|
SHILENDRA VISHWAKARMA Vs. STATE OF M.P.
|
December 10, 1999 |
|
SHIV LAL Vs. BOARD OF REVENUE
|
August 18, 1999 |
|
SHIV NARAYAN Vs. M P ELECTRICITY BOARD
|
May 6, 1999 |
|
Shivcharanlal Vs. Harilal
|
September 24, 1999 |
|
SHIVRAJ SINGH Vs. ZILA SAHAKARI BHOOMI VIKAS BANK
|
September 22, 1999 |
|
Shivram Vs. Bharti Ben
|
March 16, 1999 |
|
SHIVRAM CHOUDHARY Vs. JOINT REGISTRAR
|
October 21, 1999 |
|
SHOBHANLAL Vs. STATE OF M P
|
April 12, 1999 |
|
Shobhna Sardesai Vs. Radhey Shyam
|
February 23, 1999 |
|
SHRAWAN KUMAR RAMESH CHANDRA PRASAD SINGH Vs. SOUTH EASTERN COAL FIELDS LTD
|
March 22, 1999 |
|
Shree Bus Service, Hata Vs. Tax-Officer, Sagar
|
March 19, 1999 |
|
SHREE TARAN TARAN COLD RETREADERS Vs. STATE OF M.P.
|
November 24, 1999 |
|
Shri Digambar Jain Atisay Kshetra Maksi Vs. Chief Municipal Officer
|
August 3, 1999 |
|
SHRI RAMLALA MANDIR Vs. STATE OF M.P. AND ORS.
|
August 6, 1999 |
|
SHYAM RAMKISHAN SHARMA Vs. STATE OF M P
|
September 10, 1999 |
|
SHYAM SUNDAR Vs. STATE OF M P
|
August 18, 1999 |
|
Shyamlal Vs. State of M.P.
|
July 21, 1999 |
|
SHYAMLAL CHINTA RAM Vs. DIVISIONAL RAILWAY MANAGER
|
December 2, 1999 |
|
Shyamsharan Dubey Vs. Additional District Judge, Rewa
|
May 7, 1999 |
|
Siddhu Vs. Gorelal
|
August 11, 1999 |
|
Sitaram Vs. Union of India
|
September 1, 1999 |
|
SMT. VIJAYWANTI AND ANR. Vs. JIYANLAL AND ORS.
|
July 22, 1999 |
|
Sneha Dutta Vs. Himachal Road Transport Corporation
|
April 5, 1999 |
|
SOMCHAND Vs. STATE OF M P
|
July 14, 1999 |
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SOMVATI SONI Vs. GRAM PANCHAYAT, PADWAR
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September 6, 1999 |
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SOUTH EASTERN COALFIELDS LTD Vs. HORILAL
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September 24, 1999 |
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STATE BANK OF INDIA Vs. NAND RAM
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March 23, 1999 |
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STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
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April 16, 1999 |
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STATE BANK OF INDORE Vs. BALUSINGH AND ANOTHER
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October 29, 1999 |
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State of Kerala Vs. V. Padmanabhan Nair
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July 14, 1999 |
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STATE OF M P Vs. R P GUPTA ADVOCATE
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November 26, 1999 |
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STATE OF M P Vs. ANAND BIHARI
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September 28, 1999 |
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STATE OF M P Vs. GANESH PRASAD
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September 29, 1999 |
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STATE OF M P Vs. B L KAUL
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August 16, 1999 |
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STATE OF M P Vs. KISHANLAL
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August 27, 1999 |
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STATE OF M P Vs. RAJYA KARDHA
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May 4, 1999 |
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State of M P Vs. Ganesh Prasad
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June 24, 1999 |
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STATE OF M P Vs. PURUSHOTTAM DWIVEDI
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July 1, 1999 |
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STATE OF M P Vs. YOGENDRA PRASAD SHARMA
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July 14, 1999 |
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STATE OF M P Vs. R K JOSHI
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July 30, 1999 |
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STATE OF M P Vs. VIRENDRA SINGH PARIHAR ADVOCATE
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January 30, 1999 |
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STATE OF M P Vs. AHAD BROTHERS
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January 22, 1999 |
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STATE OF M P Vs. RUDRA PRATAP SINGH
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December 2, 1999 |
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State of M.P. Vs. Mohan Sales
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May 3, 1999 |
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STATE OF M.P. Vs. M/S TRIYUG TALKIES AND ANR.
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January 5, 1999 |
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State of M.P. Vs. Chouthmal
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July 22, 1999 |
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State of M.P. Vs. Babloo
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July 29, 1999 |
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State of M.P. Vs. Amitabh
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October 26, 1999 |
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State of M.P. Vs. Harivallabh
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May 10, 1999 |
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State of M.P. Vs. Bhagwan
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August 19, 1999 |
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State of M.P. Vs. Harishchand
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September 20, 1999 |
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STATE OF M.P. Vs. CHANDY & COMPANY
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December 7, 1999 |
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State of M.P. Vs. Arvind M. Patel
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February 9, 1999 |
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State of M.P. Vs. Swami Traders
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July 23, 1999 |
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State of M.P. Vs. Hanif Khan
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July 2, 1999 |
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State of M.P. Vs. Vishal Madan
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August 9, 1999 |
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STATE OF M.P. Vs. SHIV SHANKAR
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July 8, 1999 |
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STATE OF M.P. Vs. MANDIR SHRI KHANDERAO, GWALIOR
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July 23, 1999 |
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State of Madhya Pradesh Vs. Ramesh
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October 26, 1999 |
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STATE OF MADHYA PRADESH Vs. UTTAM CHAND
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November 26, 1999 |
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STATE OF MADHYA PRADESH Vs. VIRENDRA SINGH PARIHAR
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January 30, 1999 |
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STATE OF MADHYA PRADESH Vs. BHAGWANSINGH
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May 12, 1999 |
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STATE OF MADHYA PRADESH Vs. RAGGI
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November 16, 1999 |
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STATE OF MADHYA PRADESH Vs. NARENDRA KUMAR
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November 5, 1999 |
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State of Maharashtra Vs. Chhaya
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April 9, 1999 |
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State of Orissa Vs. B.K. Routray
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January 12, 1999 |
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STATE TEXTILE CORPN Vs. SANYUKT SANGHARSH SAMITI
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August 31, 1999 |
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State Through Supdt. Central Jail Vs. Charulata Joshi
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April 13, 1999 |
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STATE TRANSPORT AUTHORITY and THREE Vs. AMAR KUMAR CHOURASIYA
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March 23, 1999 |
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STEEL AUTHORITY OF INDIA LTD Vs. STATE INDUSTRIAL COURT
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November 3, 1999 |
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STEEL AUTHORITY OF INDIALIMITED BHILAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES DURG
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July 14, 1999 |
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Subhan Shah Vs. Barkat Bai
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February 16, 1999 |
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SUBHASH CHAND AND ANR. Vs. GYANCHAND
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April 22, 1999 |
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SUBHASH KUMAR MANWANI Vs. STATE OF MADHYA PRADESH
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July 22, 1999 |
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SUDESH ALIAS SURESH Vs. STATE OF MADHYA PRADESH
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January 5, 1999 |
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SUJIT KUMAR BANERJEE Vs. STATE OF MADHYA PRADESH
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March 11, 1999 |
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SUKHNANDAN Vs. SOUTH EASTERN COALFIELDS LTD
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August 23, 1999 |
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SULTAN KHAN Vs. STATE OF M P
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August 16, 1999 |
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Sultan Singh Vs. State of M.P.
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September 17, 1999 |
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SUMAN SINGH Vs. TULSI RAM PATEL
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February 1, 1999 |
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SUMAN VYAS Vs. JAGJEET SINGH
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January 12, 1999 |
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SUMITRA BAI Vs. STATE OF MADHYA PRADESH
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February 26, 1999 |
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Sunderlal Vs. Kamta Prasad
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November 3, 1999 |
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SUNEEL KUMAR JAIN Vs. STATE OF M P
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October 15, 1999 |
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SUNEER SHARMA Vs. MADHURLATA SHARMA
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July 29, 1999 |
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SUNIL KUMAR CHABRA Vs. UNION OF INDIA
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August 5, 1999 |
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SURAJMAL Vs. RUKMINIBAI
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March 31, 1999 |
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SURANA DRILLERS Vs. STATE OF M P
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September 9, 1999 |
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SURBHI AGRAWAL Vs. SANJAY AGRAWAL
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December 9, 1999 |
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SURDARSHAN KUMAR Vs. GANGACHARAN DUBEY
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August 20, 1999 |
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Surendra Vs. State of M.P.
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September 8, 1999 |
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SURESH CHAND AWASTHI Vs. AJESH KUMAR CHOUBEY
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November 19, 1999 |
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SUSHILA Vs. RAJVEERSINGH
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September 21, 1999 |
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SUSHILA BAI Vs. VISHNU KUMAR
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August 11, 1999 |
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Syed Ahmed Vs. Sanjay Jain
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February 16, 1999 |
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SYED HABIB AHMAD Vs. STATE OF M.P. AND ORS.
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October 4, 1999 |
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SYED HABIB AHMAD Vs. STATE OF M P
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October 9, 1999 |
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SYNTHETICS LTD Vs. UNION OF INDIA
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August 30, 1999 |
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SYNTHETICS LTD. Vs. UNION OF INDIA
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March 19, 1999 |
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T M VARGHESE Vs. M P PUBLIC SERVICE COMMISSION
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September 29, 1999 |
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Tansukhlal Vs. Vinita
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August 12, 1999 |
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TARA CHAND TARRANI ALIAS BEBU Vs. SUNDER DAS
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July 7, 1999 |
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TAWAR SINGH Vs. RANJIT SINGH
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October 12, 1999 |
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Tej Singh Vs. State of Madhya Pradesh
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January 7, 1999 |
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TEJILAL Vs. DAYAL
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November 17, 1999 |
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Thakurdas Narang Vs. State of M.P.
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April 13, 1999 |
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TILAK SINGH Vs. HARDAS
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January 6, 1999 |
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Top Singh Vs. Sundar Singh
|
January 11, 1999 |
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TULSIRAM JATAV Vs. UNION OF INDIA
|
December 17, 1999 |
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Tunde Vs. State of M.P.
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February 2, 1999 |
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TURABALI Vs. STATE OF M P
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July 30, 1999 |
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UCO BANK Vs. NARENDRA NARAYAN SHRIVASTAVA
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December 20, 1999 |
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UJAGAR SINGH Vs. STATE OF M P
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October 14, 1999 |
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UMA BAI Vs. PAGAL RAJ BANSHI
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January 19, 1999 |
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UMA PRASAD Vs. PADMAWATI
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April 20, 1999 |
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Umardeen Vs. State of M.P.
|
August 9, 1999 |
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UMESH FINANCY Vs. NIGAMTO
|
July 10, 1999 |
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UMESH KUMAR CHAUBEY Vs. STATE OF MADHYA PRADESH
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September 21, 1999 |
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UNION BANK OF INDIA Vs. M/S. KSHIPRANJALI PLASTICS AND ORS.
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September 30, 1999 |
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UNION OF INDIA Vs. SATNA STONE AND LIME CO LIMITED SATNA
|
July 6, 1999 |
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UNION OF INDIA Vs. JT COLLECTOR AND LAND ACQUISITION OFFICER
|
July 12, 1999 |
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UNION OF INDIA Vs. RAJU CONSTRUCTION COMPANY, BHOPAL
|
May 7, 1999 |
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United Church of Northern India Trust Asso. Vs. Shantilal
|
April 29, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. PAREKHIA BAI
|
January 22, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. SEKDIYA
|
February 17, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. JAMUNA BAI
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April 8, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJ KUMAR MISHRA
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September 23, 1999 |
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UNITED INDIA INSURANCE CO. LTD Vs. MUKESH
|
November 17, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMDAS PATIL
|
August 9, 1999 |
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URMILA BAI Vs. BANSHIDAS
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August 25, 1999 |
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URMILA DEVI Vs. DEEPAK KUMAR VYAS
|
February 10, 1999 |
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USHA Vs. M P STATE ROAD TRANS CORPN
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November 17, 1999 |
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UTTAM CHAND Vs. PURUSHOTTAMDAS JI PATEL
|
October 14, 1999 |
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V N PANDEY Vs. BISESAR KUMHAR
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January 19, 1999 |
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V P SHETH Vs. STATE OF MADHYA PRADESH
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September 10, 1999 |
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V P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
August 10, 1999 |
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V.K. AGRAWAL Vs. MADHYA PRADESH ELECTRICITY BOARD & FOUR
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August 4, 1999 |
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VARALMAL Vs. MANOHAR CHAND CHOPDA
|
April 10, 1999 |
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VIJAY KUMAR DIGHE Vs. STATE OF M P
|
September 22, 1999 |
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Vijay Kumar Gupta Vs. M.P. Rajya Laghu Vanopaj (Vyapar Avam Vikas) Sahakari Sangh Maryadit
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June 25, 1999 |
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VIJAY KUMAR JAIN Vs. KALPANA JAIN
|
February 11, 1999 |
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VIJAY KUMAR PATHAK Vs. DINESHCHAND BANSAL
|
October 1, 1999 |
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VIJAY SINGH Vs. STATE OF MADHYA PRADESH
|
May 10, 1999 |
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VIJAY SINGH @ VIJENDRA SINGH Vs. SHYAMLAL
|
November 2, 1999 |
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VIJAY SINGH THAKUR Vs. STATE OF M P
|
February 26, 1999 |
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VIKAS JAGDISH SHIVPURIA Vs. DEVI AHILYA VISHWAVIDYALAYA INDORE
|
September 14, 1999 |
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VIMLA DEVI Vs. DAYARAM
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October 14, 1999 |
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Vinita Bai Vs. Gurmel Singh
|
February 1, 1999 |
|
Vinod Vs. State of M.P.
|
December 8, 1999 |
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VINOD KUMAR NEMA Vs. PARSHWANATH DIGAMBER JAIN MANDIR TRUST
|
April 7, 1999 |
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VINOD KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
April 20, 1999 |
|
VISHAL MADAN Vs. STATE OF M.P.
|
May 14, 1999 |
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VISHNU MAHESHWARI Vs. STATE OF MADHYA PRADESH
|
February 8, 1999 |
|
VISHNUNATH MOITRA Vs. M P E B
|
September 1, 1999 |
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VISHNURAM AGRAWAL Vs. SOUTH EASTERN COAL FIELDS LTD
|
September 7, 1999 |
|
VIVEK KUMAR SHUKLA Vs. C K SHUKLA
|
September 9, 1999 |
|
VXL INDIA LIMITED Vs. KESHAV BRIJ BHUSHAN DAS AGGARWAL
|
November 24, 1999 |
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WESTERN COALFIELDS LTD., PATHAKHERA Vs. TAHSILDAR, BETUL
|
September 9, 1999 |
|
WILSON SIRIL Vs. RAJENDRA SINGH CHHABRA
|
May 3, 1999 |
|
YADAV KUNWARJI Vs. STATE OF M P
|
November 17, 1999 |
|
Yashpal Singh Jat Vs. Chambal Kshetriya Gramin Bank
|
October 11, 1999 |
|
YASHWANT KADAM Vs. STATE OF M.P. AND ORS.
|
September 21, 1999 |
|
YASHWANT RAO KHOGAL Vs. JAHOORBI
|
October 26, 1999 |
|
YASMIN KHAN Vs. SAMIULLAH KHAN
|
March 10, 1999 |
|
YOGENDRA SINGH Vs. STATE OF M P
|
September 6, 1999 |
|
ZILA SAHAKARI KENDRIYA BANK MARYDIT SHAHDOL Vs. JAGDISH SARAF
|
February 17, 1999 |
LOGIN