|
A. Razzaque Sajansaheb Bagwan Vs. Ibrahim Haji Mohammad Hussain
|
October 14, 1998 |
|
A.C. Gangadhar Vs. State of Karnataka
|
April 28, 1998 |
|
A.P. Foam Pvt. Ltd. Vs. Jageshwar Dayal
|
February 27, 1998 |
|
ABDUL KAREEM Vs. MAHENDRA SINGH
|
June 23, 1998 |
|
Abdul Raheem Khan Vs. Kudsia Anees
|
April 12, 1998 |
|
Abdul Rahim Khan Vs. M.P. State Road Transport Corporation
|
June 24, 1998 |
|
ABDUL VADUD JAFRI Vs. GULJAR MOIUDDIN
|
July 9, 1998 |
|
Abdulbhai Daudbhai Vs. State of Gujarat
|
September 24, 1998 |
|
ABRIL PHARMACEUTICALS P LTD Vs. CENTRAL BANK OF INDIA
|
February 17, 1998 |
|
Afjal Abbas Vs. State of M P
|
November 12, 1998 |
|
AFROS Vs. RAM SWARUP PATHAK
|
July 27, 1998 |
|
AGENT RUNGTA AND CHACHAI COLLIERY Vs. PRESIDING OFFICER LABOUR COURT
|
November 13, 1998 |
|
AGNEL VALENTINE DSOUZA Vs. BLANCHE AGNELA PIEDADE DSOUZA
|
July 17, 1998 |
|
AJAY KUMAR DIWAN Vs. STATE OF MADHYA PRADESH
|
February 11, 1998 |
|
Alam Vs. State of M.P.
|
March 10, 1998 |
|
Aliman Bai Vs. Nagar Palika, Sheopurkalan
|
August 4, 1998 |
|
ALLWYN A UNIT OF VOLTAS LTD Vs. DEPUTY LABOUR COMMISSIONER
|
August 3, 1998 |
|
AMAR BAHADUR KHADAK BAHADUR Vs. STATE OF M P
|
September 15, 1998 |
|
Amar Singh Vs. Ramkunwarbai
|
December 15, 1998 |
|
Amar Singh Vs. M.P. Rajya Matsya Vikas Nigam
|
March 9, 1998 |
|
Amin Bhabha Vs. State of M.P.
|
December 18, 1998 |
|
AMIT PAPER PRODUCTS Vs. STATE OF M P
|
March 4, 1998 |
|
Amrit Lal,Badri Lal Ors. Vs. Union of India
|
August 4, 1998 |
|
AMRIT RAO MUKUT RAO SURVEY Vs. STATE OF M P
|
October 29, 1998 |
|
ANANDILAL MALANI Vs. M P CARBIDE AND CHEMICALS LIMITED
|
September 8, 1998 |
|
ANGOORI DEVI Vs. MAN SINGH
|
January 23, 1998 |
|
Anil Dixit Vs. State of M.P.
|
July 14, 1998 |
|
Anil Kumar Ram Avtar Gupta Vs. State of M P
|
October 29, 1998 |
|
ANIL KUMAR SATISH KUMAR NAHTA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
October 13, 1998 |
|
ANITA SONKAR Vs. BABLOO SONKAR
|
July 7, 1998 |
|
Anjana Mulkalwar Vs. State of M.P.
|
August 10, 1998 |
|
ANOOP KUMAR Vs. STATE OF MADHYA PRADESH
|
October 29, 1998 |
|
Anurudh Prasad Tiwari Vs. State of M.P.
|
January 27, 1998 |
|
Archan Vs. State of M.P.
|
September 1, 1998 |
|
ARCHNA Vs. AJAY KUMAR
|
April 29, 1998 |
|
ARJUN Vs. TIHARI BAI
|
February 9, 1998 |
|
ARJUN SHARMA Vs. STATE OF M P
|
April 22, 1998 |
|
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 1998 |
|
ARJUN SINGH Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
|
November 23, 1998 |
|
ARJUN SINGH BHIM SINGH YADAV Vs. STATE OF M P
|
May 9, 1998 |
|
Arjun Singh Thakur Singh & Co. Vs. State of M.P.
|
December 16, 1998 |
|
ARUN KUMAR Vs. STATE OF MADHYA PRADESH
|
November 3, 1998 |
|
Arun Kumar Sharma Vs. Rajsthan Rajya Sadak Parivahan Nigam
|
November 13, 1998 |
|
ASHA DWIVEDI Vs. SUB-DIVISIONAL OFFICER
|
December 3, 1998 |
|
ASHOK Vs. NARMADA BAI
|
September 15, 1998 |
|
ASHOK BAIJAL Vs. M P GOVERNMENT
|
January 23, 1998 |
|
ASHOK BAJHAL Vs. MOHAMMAD YAKUB
|
August 11, 1998 |
|
Ashok Chaturvedi Vs. Shitul H. Chanchani
|
August 13, 1998 |
|
Ashok Kumar Vs. State of M.P.
|
October 14, 1998 |
|
ASHOK KUMAR Vs. BABOOLAL
|
March 5, 1998 |
|
ASHOK KUMAR ADOPTED Vs. RAMPYARI BAI
|
January 11, 1998 |
|
ASHOK KUMAR AGARWAL AND OTHERS Vs. M P FINANCIAL CORPORATION AND OTHERS
|
November 23, 1998 |
|
ASHOK KUMAR AGRAWAL Vs. OM PRAKASH
|
February 20, 1998 |
|
Ashok Kumar Duggal Vs. Ghumandas Mehani
|
April 22, 1998 |
|
ASHOK KUMAR KHANDELWAL Vs. COLLECTOR
|
April 6, 1998 |
|
Ashok Leyland Finance. Ltd. Vs. Chhotelal
|
July 13, 1998 |
|
ASHOK SHUKLA Vs. STATE OF M P
|
February 11, 1998 |
|
ASSOCIATED CEMENT CO LTD Vs. STATE OF M P
|
July 28, 1998 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. STATE OF M. P. AND ANOTHER
|
September 29, 1998 |
|
Awadhesh Kumar Chandra Vs. State of M.P.
|
November 5, 1998 |
|
Ayyub Salam Vs. Laxminarayan
|
April 27, 1998 |
|
B CHOUDHRY Vs. UNION OF INDIA
|
April 16, 1998 |
|
B K DUBEY Vs. LOKAYUKT
|
December 4, 1998 |
|
B R NIKUNJ Vs. VIPIN TIWARI
|
September 1, 1998 |
|
B. Viplava Prasad Vs. State Bank of India
|
July 17, 1998 |
|
BABBI ALIAS PRASHANT Vs. STATE OF M P
|
March 12, 1998 |
|
BABBI YADAV Vs. BHUJBAL
|
October 27, 1998 |
|
BABU Vs. KACHARU
|
November 12, 1998 |
|
BABU LAL Vs. M P E B
|
August 21, 1998 |
|
Babulal Vs. M.P.E.B.
|
August 21, 1998 |
|
Babulal Gupta Vs. Sitaram Son
|
November 13, 1998 |
|
BABULAL TIWARI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 9, 1998 |
|
BABULIYA ALIAS BABULAL Vs. MUKESHKUMAR
|
February 23, 1998 |
|
Baburam Vs. State of Punjab
|
March 5, 1998 |
|
BADRI PRASAD CHIKWA Vs. STATE OF MADHYA PRADESH
|
February 2, 1998 |
|
BADRILAL Vs. UNION OF INDIA
|
April 16, 1998 |
|
BAGHMAL JHADULAL JAIN Vs. BHAIYALAL UMRAO SINGH RAGHUVANSHI
|
September 15, 1998 |
|
BAHORAN LAL Vs. GANESH PRASAD
|
April 3, 1998 |
|
Bajaj Electricals Ltd. Vs. Nandkishore Kanojia
|
October 14, 1998 |
|
BALAGHAT CO OPERATIVE HOUSING SOCIETY Vs. BOARD OF REVENUE
|
April 15, 1998 |
|
BALDEO SINGH Vs. SUKKA SINCE DEAD
|
July 20, 1998 |
|
Balkishan Vs. Sajjan Bai
|
August 27, 1998 |
|
Balkrishna Gupta Vs. State of M.P.
|
May 12, 1998 |
|
Balram Vs. State of M.P.
|
December 8, 1998 |
|
BALRAM VARMA Vs. UNION OF INDIA UOI
|
October 29, 1998 |
|
BANK OF INDIA Vs. KALPTARU VANIKA BHOPAL
|
September 1, 1998 |
|
Bansilal Vs. State of M P
|
October 26, 1998 |
|
Bansilal Vs. State of M.P.
|
November 16, 1998 |
|
Banwari Lal Sharma Vs. Depot Manager, MPSRTC
|
February 17, 1998 |
|
BARJIBAI WD/O KAWARLAL Vs. HARILAL MOHANLAL
|
September 15, 1998 |
|
Bastar Oil Mills and Industries Ltd. Vs. State of M.P.
|
November 17, 1998 |
|
BATTANLAL AND ANOTHER Vs. AMRIT KAUR AND OTHERS
|
March 6, 1998 |
|
Beeranlal Vs. State of M.P.
|
May 5, 1998 |
|
Beni Prasad Sahu Vs. Mayabai
|
March 19, 1998 |
|
Bhagatram Vs. A.P. Foam P. Ltd.
|
December 17, 1998 |
|
Bhagirati K.R. Naik Vs. Oriental Fire and General Insurance Co.
|
January 27, 1998 |
|
BHAGWAN DAS Vs. RAM CHARAN
|
November 9, 1998 |
|
BHAGWANDAS Vs. STATE OF M P
|
July 9, 1998 |
|
BHAGWANDAS Vs. STATE OF M P
|
March 5, 1998 |
|
BHAGWANI SAHU Vs. VIJAY KUMAR MOHANTY
|
December 4, 1998 |
|
Bhagwanlal Vs. State of M.P.
|
July 23, 1998 |
|
BHAGWATI CONSTRUCTION COMPANY Vs. STATE OF M P
|
November 23, 1998 |
|
Bhairo Singh Vs. State of M.P.
|
March 25, 1998 |
|
BHAIYALAL Vs. SUDHA
|
February 18, 1998 |
|
Bhanu Giri Vs. State of M.P.
|
October 8, 1998 |
|
Bhanwar Lal Vs. State of M.P.
|
July 22, 1998 |
|
BHANWAR SINGH CHANDMAL KOTHARI Vs. CHAMELI BAI
|
April 15, 1998 |
|
BHARAT CONSTRUCTION COMPANY Vs. INCOME TAX OFFICER
|
December 1, 1998 |
|
BHARAT HEAVY ELECTRICAL LTD Vs. GYAN KAUR
|
November 26, 1998 |
|
Bharat Sales Ltd. Vs. Life Insurance Corporation of India
|
February 5, 1998 |
|
Bhartiya Khadya Nigam Vs. Baboolal Agarwal
|
November 17, 1998 |
|
BHAWARSINGH Vs. KISHAN LAL
|
July 14, 1998 |
|
Bhikam Chand Vs. Officer Incharge K.U. Mandi Samiti
|
October 9, 1998 |
|
Bhikharoo Ram Sahu Vs. Municipal Corporation, Durg
|
November 26, 1998 |
|
BHILAI STEEL INDUSTRIES, BHILAI Vs. LABOUR COURT, DURG AND OTHERS
|
November 13, 1998 |
|
BHILIYA Vs. NAND KISHORE
|
April 28, 1998 |
|
BHOLA RAM Vs. MOHAMMAD IQBAL KHAN
|
January 8, 1998 |
|
BHOPAL THOK UPBHOKTA SAHKARI STORE MARYADIT Vs. REGIONAL DEPUTY DIRECTOR
|
November 19, 1998 |
|
Bhupendra Singh Vs. State of M.P.
|
May 21, 1998 |
|
Bhura Lal Pagare Vs. State of M.P.
|
June 29, 1998 |
|
BIPIN BHAI SHANKAR BHAI PATEL Vs. MURTI DEO RADHA MADHAVLALJI GEDA TRUST
|
April 21, 1998 |
|
BIRJINIYA Vs. MARRY
|
September 8, 1998 |
|
Bisundas Manikpuri Vs. Mangaldas
|
August 6, 1998 |
|
BOARD OF SECONDARY EDUCATION Vs. VASANT GANESH VAIDYA
|
August 20, 1998 |
|
Bodhnibai Vs. Jasraj Bastimal
|
October 16, 1998 |
|
BOMBAY PHARMA PRODUCTS Vs. INCOME TAX OFFICER
|
December 4, 1998 |
|
BRINDAWAN SINGH NET RAM SINGH Vs. STATE OF M P
|
May 13, 1998 |
|
BUDDHA ALIAS MAHENDAR SINGH Vs. STATE OF M P
|
September 21, 1998 |
|
Budhu Vs. State of M P
|
April 20, 1998 |
|
CANTONMENT BOARD SAGAR Vs. SUDHANSHU
|
November 10, 1998 |
|
CAPT S S DABAS Vs. ANIL KUMAR
|
February 23, 1998 |
|
Central Board of Secondary Education Vs. Nikhil Gulati
|
February 13, 1998 |
|
CHAIRMAN MPEB RAMPUR JABALPUR Vs. BHAJAN GOND
|
January 29, 1998 |
|
CHAND KHAN JUMMAN KHAN Vs. STATE OF M P
|
September 21, 1998 |
|
CHANDBI Vs. MOHD HANIF
|
April 22, 1998 |
|
Chanderlal Vs. State of M.P.
|
September 10, 1998 |
|
CHANDI BAI Vs. GULABKALI
|
September 16, 1998 |
|
CHANDRA MOHAN Vs. UNION OF INDIA
|
April 22, 1998 |
|
CHANDRA SHEKHAR CHATURVEDI Vs. RAJESH NANDINI SINGH
|
August 31, 1998 |
|
Chandrakala Doble Vs. Shyam Rao Doble
|
November 30, 1998 |
|
CHANDRAWATI SURJANRAM Vs. GANESH PRASAD LAKSHMI PRASAD
|
August 18, 1998 |
|
CHARLES VICTOR Vs. STATE OF M.P.
|
September 29, 1998 |
|
CHARLS VICTOR & ORS Vs. STATE OF M P
|
July 15, 1998 |
|
CHHATISGARH BIDI SHRAMIK UNION Vs. STATE OF M.P. AND OTHERS
|
October 27, 1998 |
|
CHHAYADEVI Vs. STATE OF M P
|
September 10, 1998 |
|
Chhote Khan Vs. Johra Bi
|
June 22, 1998 |
|
CHHOTELAL DABBE LAL RAI Vs. SHYAM KISHORE DEEN DAYAL NAMDEO
|
November 23, 1998 |
|
Chhotelal Singh Vs. State of M.P.
|
September 4, 1998 |
|
Chironjilal Vs. Ramlakhan
|
October 15, 1998 |
|
Chudamani Vs. G. angi
|
February 10, 1998 |
|
Chunta Vs. State of M.P.
|
September 17, 1998 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. DAWAR BROTHERS
|
February 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAMDAS
|
January 8, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GOYAL
|
April 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. K N SINGH
|
July 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. S LABHSINGH AND CO
|
November 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ABHYESHWAR
|
December 7, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PRAGATI METAL CORPORATION
|
November 3, 1998 |
|
COMMISSIONER OF SALES TAX Vs. VORA WIRES
|
November 18, 1998 |
|
CONTROLLER OF ESTATE DUTY Vs. KUSUM RANI CHOWDHARY
|
July 6, 1998 |
|
CONTROLLER OF ESTATE DUTY Vs. PARMANAND BHAI PATEL
|
July 27, 1998 |
|
Council of the Institute of Chartered Accountants of India Vs. K.C. Koshal
|
November 16, 1998 |
|
D.R. Rahul Vs. High Court of M.P.
|
January 9, 1998 |
|
Daddu Prasad Vs. State of M.P.
|
September 7, 1998 |
|
Dagdu Vs. Sureshchandra
|
April 27, 1998 |
|
Daljit Singh Vs. State of Punjab
|
November 12, 1998 |
|
Dameshwar Kumar Vs. State of Madhya Pradesh
|
August 10, 1998 |
|
Darshan Singh Vs. State of M.P.
|
March 25, 1998 |
|
DARSHAN SINGH PREETAM SINGH Vs. CENTRAL BANK OF INDIA
|
September 21, 1998 |
|
Dashrath Vs. State of M.P.
|
March 27, 1998 |
|
Dayaram Vs. Praveen
|
November 16, 1998 |
|
DEEPA ALIAS DEEPCHAND Vs. STATE OF MADHYA PRADESH
|
January 6, 1998 |
|
Deepak Vs. State of M.P.
|
October 14, 1998 |
|
DEEPAK SHUKLA Vs. SAVITA SHUKLA
|
July 28, 1998 |
|
DEEPCHAND Vs. STATE OF MADHYA PRADESH
|
February 19, 1998 |
|
Deva Vs. State of Rajsthan
|
November 17, 1998 |
|
DEVENDRA KUMAR Vs. JANAKRAM
|
November 5, 1998 |
|
DEVENDRA KUMAR BHAGAWATILAL DUBEY Vs. STATE OF M P
|
January 21, 1998 |
|
DEVENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
March 10, 1998 |
|
DEVENDRA SINGH Vs. VARINDER SINGH
|
April 20, 1998 |
|
DEVENDRA SINGH THAKUR Vs. BEENA BAI
|
March 27, 1998 |
|
DEVENDRA VERMA Vs. NIDHI SHRIVASTAVA
|
May 9, 1998 |
|
DEVESH PRATAP SINGH Vs. SRIMATI SUNITA SINGH
|
March 18, 1998 |
|
DEVI SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 1998 |
|
DEVLAL Vs. UNION OF INDIA AND OTHER
|
August 14, 1998 |
|
DHAN SINGH AND OTHERS Vs. GENERAL MANAGER, N.T.P.C., KORBA AND OTHERS
|
May 9, 1998 |
|
Dharmendra Vs. Indore Municipal Corporation
|
July 30, 1998 |
|
Dharmendra Vs. Indore Municipal Corporation
|
July 27, 1998 |
|
DILIP SINGH MANDLOI Vs. PREMCHAND GENDALAL JAIN
|
July 2, 1998 |
|
DINESH CHANDRA Vs. STATE OF MADHYA PRADESH
|
March 4, 1998 |
|
DINESH KUMAR Vs. RASIK BIHARI JOSHI
|
December 18, 1998 |
|
Dinesh Kumar Vs. State of M.P.
|
November 28, 1998 |
|
Dinesh Kumar Saini Vs. Sabhapati, Shiksha Sthayi Samiti Zila Panchayat
|
February 10, 1998 |
|
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
April 23, 1998 |
|
Divisional Children Welfare Institute, Chhatarpur Vs. State of M.P.
|
March 26, 1998 |
|
Dr. Pramod Govind Najpandey Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
|
May 13, 1998 |
|
Dulesingh Vs. State of M.P.
|
March 4, 1998 |
|
E S I CORPORATION Vs. SIARA SMT
|
May 5, 1998 |
|
Fakirchand Vs. Jhadulal
|
November 26, 1998 |
|
FOOD CORPORATION OF INDIA & ANR Vs. UNION OF INDIA & ANR
|
April 23, 1998 |
|
Foolmati Bai Vs. Pancham Singh
|
February 17, 1998 |
|
FULMATI BAI Vs. PANCHAMSINGH
|
February 17, 1998 |
|
G. Raj Mallaiah Vs. State of A.P.
|
April 27, 1998 |
|
GABBAR SINGH Vs. M P S R T C GWALIOR AND ORS
|
March 27, 1998 |
|
GAJRA GEARS LTD Vs. ASHADEVI
|
March 11, 1998 |
|
Ganga Sai Vs. Girja
|
July 30, 1998 |
|
Ganpat Singh Vs. State of M.P.
|
March 6, 1998 |
|
GATOLEY LAL NATHOO RAM SONI Vs. MATHURA PRASAD LAXMAN PRASAD DALAL
|
January 29, 1998 |
|
GAUD SAHAKARI SABHA Vs. STATE OF MADHYA PRADESH
|
September 8, 1998 |
|
Gayadeen Vs. State of M.P.
|
September 10, 1998 |
|
GAYATRI BAI Vs. AHMADJI
|
July 14, 1998 |
|
GAYATRI BAIS Vs. STATE OF MADHYA PRADESH
|
August 19, 1998 |
|
Geeta Bai Vs. State of M P
|
January 21, 1998 |
|
GENERAL SECRETARY M P K K M PANCHAYAT HMS Vs. WESTERN COAL FIELDS LTD
|
January 8, 1998 |
|
GHANSU Vs. STATE OF MADHYA PRADESH
|
December 2, 1998 |
|
GHISA LAL Vs. RATANLAL GODHANLAL
|
January 29, 1998 |
|
Ghisilal Vs. Shobharam
|
September 29, 1998 |
|
Girdhari Singh Vs. Mahila Tara Bai
|
March 2, 1998 |
|
Girdharilal Vs. Balchand Keshrimal
|
August 13, 1998 |
|
GIRISH Vs. STATE OF M P
|
February 6, 1998 |
|
Girish Sharma Vs. State of M.P.
|
April 21, 1998 |
|
GITABAI Vs. UTTAM SINGH
|
July 23, 1998 |
|
GOKUL SINGH Vs. STATE OF MADHYA PRADESH
|
September 14, 1998 |
|
GOKUL SINGH RAMMILAN SINGH PATEL Vs. STATE OF M P
|
September 14, 1998 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
December 11, 1998 |
|
GOPAL CHAND Vs. STATE OF M P
|
October 7, 1998 |
|
GOPAL DAS MAHESHWARI Vs. UNION OF INDIA
|
September 15, 1998 |
|
GOPAL KRISHNA SHARMA Vs. ENGINEER-IN-CHIEF P W D
|
November 24, 1998 |
|
Gopal Krushna Rath Vs. M.A.A. Baig
|
September 16, 1998 |
|
GOPAL SELAR Vs. BADRILAL
|
November 27, 1998 |
|
Gopalrao Vs. State of M.P.
|
May 15, 1998 |
|
GOPILAL RATHI Vs. BRIHATKAR SAHAKARI SAKH SAMITI
|
December 8, 1998 |
|
Gorelal Vs. State of M.P.
|
June 15, 1998 |
|
GOVIND JANGDE Vs. ARUN KUMAR SINGH
|
February 20, 1998 |
|
GOVIND PRASAD Vs. STATE OF M P
|
November 5, 1998 |
|
Govind Prasad Mishra Vs. Rani Durgawati Vishwavidyalaya
|
April 2, 1998 |
|
GOVIND RAM KHATRI Vs. STATE OF M P AND ORS
|
November 10, 1998 |
|
GOVIND SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1998 |
|
GOYAL AND SONS Vs. KRISHI UPAJ MANDI SAMITTEE
|
January 22, 1998 |
|
GUDDI Vs. BANWARI
|
April 3, 1998 |
|
Guddi Sai Vs. Purushottam Pal
|
November 11, 1998 |
|
Gujarat Ambuja Cement Ltd. Vs. Union of India
|
August 12, 1998 |
|
Gulam Sarwar Vs. Deepak Shukla
|
June 25, 1998 |
|
GULMOHAR GRIHA NIRMAN SAHAKARI SANSTHA SAMITI INDORE Vs. STATE OF MADHYA PRADESH
|
July 31, 1998 |
|
Gurdial Kaur Vs. Kartar Kaur
|
March 26, 1998 |
|
GUSAI Vs. BANOOBAI
|
September 2, 1998 |
|
GWALINBAI Vs. STATE OF M P
|
November 2, 1998 |
|
GYANODA WD/O KALASHASHI BISWAS Vs. KALIPADA ANAND BISWAS
|
November 30, 1998 |
|
GYANWATI BAI Vs. BHAGCHAND MOHNA GUJAR
|
July 30, 1998 |
|
H H MAHARAJA MARTAND SINGH JU DEO Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1998 |
|
Hamida Bi Vs. Mubariq
|
July 15, 1998 |
|
HAR GOVIND NAIK Vs. STATE OF M P
|
July 20, 1998 |
|
HARBHAJAN SINGH Vs. M.P. ELECTRICITY BOARD AND ANOTHER
|
April 28, 1998 |
|
Hari Kumar Sharma Vs. State of M.P.
|
August 12, 1998 |
|
HARI LATE SHRI KHANOOMAL Vs. MUNICIPAL CORPORATION
|
September 9, 1998 |
|
Haridas Vs. State of M.P.
|
April 24, 1998 |
|
Harish Chandra Vs. State of M.P.
|
January 28, 1998 |
|
HARISHANKAR PATEL Vs. STATE OF M P
|
February 20, 1998 |
|
HARISHANKAR PATEL Vs. STATE OF M P
|
July 3, 1998 |
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HARISHANKAR SHRIVASTAVA Vs. STATE OF M P
|
November 6, 1998 |
|
HARISINGH BANSHILAL YADAV Vs. STATE OF M P
|
March 16, 1998 |
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Harjinder Singh Vs. Karnail Singh
|
March 6, 1998 |
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HARSAHAY Vs. AJAY KUMAR
|
December 18, 1998 |
|
HASMUKH RUPANI Vs. UNION OF INDIA
|
March 3, 1998 |
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HAZARI LAL Vs. JUGAL KISHORE
|
March 26, 1998 |
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HEERA BAI Vs. THAKURI
|
March 26, 1998 |
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HEMANT TALKIES Vs. SMT. MEERA BAI
|
November 10, 1998 |
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Hemlata Pathak Vs. State of M.P.
|
December 9, 1998 |
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HIMMATLAL VADALIA Vs. UNION OF INDIA
|
March 5, 1998 |
|
Hind Grah Nirman Sahkari Samstha Vs. State of M.P.
|
December 15, 1998 |
|
HINDUSTAN MILLS AND ELECTRICALS STORES RAIPUR Vs. KEDIA CASTLE DELAN INDUSTRIES LTD
|
March 9, 1998 |
|
Hira Mills, Ujjain Vs. Babu
|
March 26, 1998 |
|
Hirabai Vs. Ramprasad
|
March 26, 1998 |
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HIRDAY NARAYAN SHUKLA Vs. STATE OF M P
|
November 4, 1998 |
|
Hirdaynarayan Shukla Vs. State of M.P.
|
December 4, 1998 |
|
HUKUMCHAND Vs. ARJUN SINGH SISODIYA
|
March 31, 1998 |
|
IKARAR AHMED Vs. STATE OF MADHYA PRADESH
|
September 23, 1998 |
|
In Re: Kriparam Mishra, Advocate Vs. .
|
April 3, 1998 |
|
INDERJEE KAUR Vs. STATE OF M P
|
February 11, 1998 |
|
INDERMAL Vs. STATE OF M P
|
April 2, 1998 |
|
INDO-UNIQUE FLAME PVT LTD Vs. UNION OF INDIA
|
September 3, 1998 |
|
INDRA PAL PANDEY Vs. HARBANSH SINGH
|
March 6, 1998 |
|
JAGAT RAM Vs. MANSA BAI
|
September 14, 1998 |
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JAGDAMBA PRASAD Vs. UMASHANKAR PANDEY
|
April 30, 1998 |
|
Jagdish Vs. Shyam Sundar
|
November 12, 1998 |
|
Jagdish Prasad Vs. State of U.P.
|
July 22, 1998 |
|
Jagdish Prasad Vs. State of M.P.
|
December 18, 1998 |
|
JAGDISH PRASAD HARVILAS SHARMA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT
|
August 20, 1998 |
|
JAGDISH PRASAD PARASHAR Vs. RAJENDRA KUMAR
|
July 16, 1998 |
|
Jagdish Prasad Srivastava Vs. Adarsh Deewan
|
September 18, 1998 |
|
JAGDISHCHANDRA AND ANR. Vs. STATE OF M.P.
|
January 16, 1998 |
|
JAGDISHPRASAD VISHVAKARMA Vs. DROPATIBAI
|
May 4, 1998 |
|
Jagpal Sharma Vs. Sudhir Awasthy
|
December 2, 1998 |
|
Jahar Singh Vs. State of M.P.
|
July 3, 1998 |
|
JAI NARAIN CHARITABLE REGISTERED SOCIETY Vs. KUMUD VERMA
|
February 24, 1998 |
|
Jaideep Arora Vs. Secretary, Government of M.P.
|
April 20, 1998 |
|
Jaidev Singh Chadha Vs. M.P.E.B.
|
May 1, 1998 |
|
Jaiprakash Vs. State of Haryana
|
July 30, 1998 |
|
Jameel Ahmad Vs. State of M.P.
|
October 8, 1998 |
|
JAMNASHANKAR Vs. UNION GOVERNMENT
|
August 4, 1998 |
|
Janki Devi Kohli Vs. Rambihari Mishra
|
February 4, 1998 |
|
Jaspal Singh Vs. State of Punjab
|
September 24, 1998 |
|
Jaswant Singh Vs. State of M.P.
|
February 23, 1998 |
|
Jawahar Lal Kanchan Vs. State of M.P.
|
September 2, 1998 |
|
Jawaharlal Darda Vs. Manoharrao Ganpatrao Kapsikar
|
March 26, 1998 |
|
Jhanak Lal Vs. State of Madhya Pradesh
|
May 9, 1998 |
|
JILA SAHAKARI KENDRIYA BANK LTD Vs. GOVIND PASAD NAI
|
April 6, 1998 |
|
Joona Singh Vs. Bhopal Motors and Machinary Co.
|
February 23, 1998 |
|
Jugi Bai Vs. Municipal Corp.
|
August 5, 1998 |
|
Jumman Khan Vs. Sunil Kumar
|
January 13, 1998 |
|
JYOTI OVERSEAS LTD Vs. ASSISTANT COMMISSIONER OF CUS I C D
|
July 28, 1998 |
|
K C MALHOTRA Vs. UNION OF INDIA
|
November 13, 1998 |
|
K G INDUSTRIES Vs. SALES TAX OFFICER
|
November 12, 1998 |
|
K K FABRICS Vs. UNION OF INDIA
|
June 23, 1998 |
|
K K PATNAYAK Vs. STATE OF MADHYA PRADESH
|
December 1, 1998 |
|
K. Trimurthulu Vs. M.V.N. Murthy
|
February 11, 1998 |
|
K.F. Anjum Ali Vs. High Court of M.P.
|
August 13, 1998 |
|
KAILASH CHAND GUPTA Vs. RUKAM SINGH YADAV
|
May 14, 1998 |
|
KAILASH JOSHI Vs. STATE OF MADHYA PRADESH
|
February 4, 1998 |
|
KAILASH SINGH Vs. NARAYAN SINGH
|
August 27, 1998 |
|
Kailashchand Porwal Vs. Union of India
|
March 24, 1998 |
|
Kailashnath Vs. Kishorilal
|
February 23, 1998 |
|
KALABAI Vs. PUSHPA BAI
|
November 5, 1998 |
|
Kalachand Patel Vs. State of Madhya Pradesh
|
May 14, 1998 |
|
KAMLABAI Vs. COMPETENT AUTHORITY
|
October 30, 1998 |
|
Kamlesh Sharma Vs. Komal Chand Kesharwani
|
April 1, 1998 |
|
Kamruddin Vs. Firoj Abbasi
|
April 29, 1998 |
|
Kanahaiyalal Vs. Sitaram
|
February 2, 1998 |
|
Kanhaiyalal Vs. Rukmani Bai
|
August 25, 1998 |
|
Kanhiyalal Rawal Vs. State of M.P.
|
November 19, 1998 |
|
KANSHIRAM Vs. SHANTIBAI
|
September 28, 1998 |
|
KANTA SACHDEV Vs. DEVIDAS
|
March 5, 1998 |
|
Kapoorchand Rajendra Kumar Jain Vs. Parasnath Digambar Jain Bada Mandir
|
September 17, 1998 |
|
KARAN Vs. MAMATABAI
|
February 3, 1998 |
|
KARAN SINGH HANUMAN SINGH Vs. STATE OF M P
|
November 7, 1998 |
|
KARTAR KOUR Vs. DAYAL SINGH
|
March 24, 1998 |
|
KARTIK GANGARAM CHOUDHARY Vs. JAGTU
|
January 20, 1998 |
|
Kashiram Vs. State of M.P.
|
October 16, 1998 |
|
KAUSHAL PRASAD KASHYAP Vs. STATE OF M P
|
October 28, 1998 |
|
KAUSHALYA BAI Vs. STATE OF M P
|
November 13, 1998 |
|
KEDAR GRIHA NIRMAN SAHAKARI SAMITI Vs. R K SHARMA
|
January 22, 1998 |
|
KEDIA DISTILLERIES LIMITED Vs. STAR CHEMICALS BOMBAY LTD
|
July 17, 1998 |
|
KEDIA LIQUOR LTD Vs. UNION OF INDIA
|
February 17, 1998 |
|
Kerra Vs. State of M P
|
January 14, 1998 |
|
KESHARI SINGH ALIAS RAMU Vs. STATE OF MADHYA PRADESH
|
October 28, 1998 |
|
KESHARI STEELS Vs. M P ELECTRICITY BOARD
|
February 27, 1998 |
|
KESHAV Vs. STATE OF M P
|
March 4, 1998 |
|
KESHAV RAM THAKUR Vs. SUCHHIBAI
|
July 27, 1998 |
|
KESHRI STEELS Vs. M P ELECTRICITY BOARD
|
January 6, 1998 |
|
Ketan Singh Vs. R.N. Tiwari
|
January 12, 1998 |
|
KEWAL RAM BASENA Vs. MOHAMMED SHAKIL
|
March 26, 1998 |
|
Kewribai Vs. Dularinbai
|
October 29, 1998 |
|
KHADAN MAZDOOR UNION AND ANOTHER Vs. ASSTT. LABOUR COMMISSIONER AND OTHERS
|
November 28, 1998 |
|
Khatoon Begum Vs. Abbas Ali
|
September 2, 1998 |
|
KHATOONBI Vs. PRITHVIPAL SINGH
|
September 15, 1998 |
|
Kiran Sikari Vs. State of M.P.
|
April 3, 1998 |
|
KIRTI Vs. RAJENDRA
|
August 25, 1998 |
|
Kishan Vs. Kanchanbai
|
February 20, 1998 |
|
KISHAN SINGH SOLANKI Vs. NATRAJ BUILDERS AND PROPERTY DEALERS
|
February 26, 1998 |
|
Kishanlal Vs. Badrilal
|
December 3, 1998 |
|
Kishanlal Vs. State of M.P.
|
July 14, 1998 |
|
KISHANSINGH SHIVPRASAD SWARNAKAR Vs. DANI DHARMASHALA
|
May 9, 1998 |
|
KISHORILAL AGARWAL Vs. STATE OF MADHYA PRADESH
|
August 28, 1998 |
|
Kishorilal Pandey Vs. Municipal Corporation, Mudwara, Katni
|
September 8, 1998 |
|
Kommu Vinja Rao Vs. State of A.P.
|
March 31, 1998 |
|
KRISHNA MURARI SHRIVASTAVA Vs. P.O. LABOUR COURT, SHAHJANABAD AND ANOTHER
|
October 8, 1998 |
|
Krishnaram Markande Vs. pt. Ravishankar Shukla University
|
September 24, 1998 |
|
KUMARI BAI Vs. ANANDRAM
|
February 18, 1998 |
|
KUNTIBAI Vs. ALAKHRAM JAGGULAL
|
April 21, 1998 |
|
Kunwar Singh Marko (Gond) Vs. Shiv Dayal Sarote
|
July 27, 1998 |
|
KUNWARLAL AND Vs. STATE OF MADHYA PRADESH
|
November 17, 1998 |
|
KUSUM VERMA Vs. PRITAM SINGH GULATI
|
February 27, 1998 |
|
KUSUMCHAND SHARADCHAND Vs. UNION OF INDIA
|
March 2, 1998 |
|
Lachchiram Vs. MPSRTC
|
August 21, 1998 |
|
LAD SINGH Vs. STATE OF M P
|
February 5, 1998 |
|
LAKHAN SINGH RATI RAM YADAV Vs. STATE OF M P
|
March 4, 1998 |
|
LAKHAN TIWARI Vs. PREETI
|
March 8, 1998 |
|
LAL CAPTANLAL Vs. BOARD OF REVENUE M P AT GWALIOR
|
January 22, 1998 |
|
Lalit Gurubaxani Vs. Usha Gurubaxani
|
December 2, 1998 |
|
Laliya Vs. Bhagwan
|
August 11, 1998 |
|
Lallu Vs. Kallu
|
September 17, 1998 |
|
Lashkari Ram Vs. Mast Ram Tanta
|
September 1, 1998 |
|
LATEL SANCHI SATNAMI Vs. STATE OF M P
|
April 15, 1998 |
|
LAXMAN Vs. STATE OF MADHYA PRADESH
|
February 19, 1998 |
|
Laxman Prasad Vs. State of M.P.
|
March 2, 1998 |
|
LAXMI DEVI SHRIVASTAVA Vs. ANIL KUMAR ZUTSI
|
October 29, 1998 |
|
Laxmi Narain Rajendra Kumar Kathal Vs. Alok Trading Co.
|
July 14, 1998 |
|
LAXMI NARAYAN GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 25, 1998 |
|
Laxmichand Vs. State Bank of Indore
|
January 20, 1998 |
|
Laxmikant Jethi Vs. Ashok Kumar Mukherjee
|
July 13, 1998 |
|
LAXMILAL Vs. AJIT KUMAR
|
April 3, 1998 |
|
Leeladhar Vs. Laxmibai
|
November 24, 1998 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. AMBIKA PRASAD PANDEY
|
March 11, 1998 |
|
LOKNATH GUPTA Vs. STATE OF M P
|
July 23, 1998 |
|
M P ADIVASI VIKAS PARISHAD Vs. COLLECTOR JABALPUR
|
April 17, 1998 |
|
M P ELECTRICITY BOARD Vs. STATE INDUSTRIAL COURT
|
April 3, 1998 |
|
M P S R T CORPN , GENERAL MANAGER, BHOPAL Vs. MANIPAL JAIN & ANR
|
January 9, 1998 |
|
M P SHANKER RAO Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1998 |
|
M P STATE CO OPERATIVE MARKETING Vs. BOARD OF REVENUE
|
April 13, 1998 |
|
M P STATE CO OPERATIVE MARKITING FEDERATION Vs. BOARD OF REVENUE
|
January 13, 1998 |
|
M P STATE CO-OPERATIVE MARKETING FEDERATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 4, 1998 |
|
M.A. Khan Vs. Union of India
|
May 4, 1998 |
|
M.P. Electricity Board Vs. Nanhi Bai
|
February 23, 1998 |
|
M.P. Shikshak Congress Vs. R.P.F. Commissioner, Jabalpur
|
December 1, 1998 |
|
M.P. State Cooperative Oilseed Growers' Federation, Ltd. Vs. Pepsi Co. India Holdings Limited
|
September 7, 1998 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRAPAL SINGH AND OTHERS
|
March 5, 1998 |
|
M.P. State Warehousing Corporation Vs. Azizur Rehman Siddiqui
|
October 6, 1998 |
|
M.P.E.B., Ujjain Vs. Satyanarayan Puskarlal
|
August 13, 1998 |
|
M.P.S.R.T.C. Vs. Krishna Kant
|
December 4, 1998 |
|
M.S. Murti Vs. State of M.P.
|
December 8, 1998 |
|
Madan Gopal Vs. South Eastern Coalfields Ltd.
|
January 29, 1998 |
|
MADANLAL KALAAR Vs. BHAGWANDAS
|
April 1, 1998 |
|
Madhu Sudan Vs. State of M.P.
|
February 27, 1998 |
|
MADHURI BAI Vs. MINOR SURENDRA KUMAR
|
April 24, 1998 |
|
Madhusudan Vs. Rajesh
|
October 15, 1998 |
|
MADHUSUDAN KRIPARAM DANSENA Vs. STATE OF M P
|
February 27, 1998 |
|
MADHUSUDAN YADAV Vs. KSHETRIYA GRAMIN BANK
|
October 6, 1998 |
|
Madhya Pradesh Audyogik Kendra Vikas Nigam Ltd. Vs. Central India Mechinery Mfg. Co. Ltd.
|
August 5, 1998 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHANTI DEVI
|
June 25, 1998 |
|
MADHYA PRADESH TRACTORS Vs. THE PRESIDING OFFICER AND OTHERS
|
September 3, 1998 |
|
MAGAN Vs. STATE OF M P
|
December 1, 1998 |
|
Maharaja Ranvirsingh Vs. Sanjay Musale
|
March 27, 1998 |
|
MAHESH AGARWAL Vs. UNION OF INDIA
|
March 6, 1998 |
|
MAHESH KUMAR Vs. UNION OF INDIA
|
March 23, 1998 |
|
Mahesh Kumar Vs. Sunita
|
March 27, 1998 |
|
Mahesh Kumar Kannuje Vs. State of M.P.
|
February 18, 1998 |
|
Mahesh Kumar Patel Vs. Mahesh Kumar Vyas
|
December 16, 1998 |
|
Mahesh Singh Vs. Sewaram
|
September 29, 1998 |
|
MAHINDRA and MAHINDRA PVT LTD Vs. KISHAN TRACTORS
|
February 9, 1998 |
|
Mahipal Singh Rautela Vs. State of M.P.
|
April 27, 1998 |
|
MAJOR GENERAL VINAY KUMAR SINGH Vs. UNION OF INDIA
|
September 27, 1998 |
|
Majruddin Vs. Qamaruddin
|
July 7, 1998 |
|
MALIK SINGH CHAWLA Vs. SURENDRA KUMAR LAKHERS
|
April 29, 1998 |
|
MALOOK KHAN Vs. STATE OF MADHYA PRADESH
|
August 11, 1998 |
|
MAMTA D/O DURGAPRASAD MATHUR Vs. STATE OF M P
|
July 11, 1998 |
|
MANAGER, UNITED NEWS OF INDIA Vs. LABOUR COMMISSIONER AND OTHERS
|
September 19, 1998 |
|
MANAGING DIRECTOR AND OTHERS Vs. RAM SWAROOP SONI AND ANOTHER
|
April 22, 1998 |
|
MANAGING DIRECTOR M P STATE ROAD TRANSPORT CO Vs. BHAGWANTI BAI
|
July 15, 1998 |
|
Mandas Vs. State of M.P.
|
March 5, 1998 |
|
MANGAL RAM Vs. STATE OF MADHYA PRADESH
|
November 5, 1998 |
|
MANGALA BEN Vs. DILIP MOTWANI
|
March 27, 1998 |
|
Mange Ram Vs. State, Delhi Administration
|
February 26, 1998 |
|
Mangilal Vs. Hemraj
|
May 5, 1998 |
|
Mangilal Solanki Vs. Managing Director, MPSRTC
|
March 19, 1998 |
|
Manilal Vs. Meenu Singhania
|
June 25, 1998 |
|
Maniram Vs. Bherulal
|
January 9, 1998 |
|
Manish Vs. Board of Education
|
September 10, 1998 |
|
MANISH GARG Vs. STATE OF MADHYA PRADESH
|
July 20, 1998 |
|
MANJU RAI Vs. M P ELECTRICITY BOARD
|
February 28, 1998 |
|
MANJULA MODI Vs. YOGENDRA KUMAR MODI
|
April 16, 1998 |
|
Manohar Singh Vs. State of Madhya Pradesh
|
August 27, 1998 |
|
MANOJ ALIAS AMIT Vs. STATE OF M P
|
October 27, 1998 |
|
MANORAMA DEVI WD/O PARMANAND Vs. SURESH KAILASH NARAIN
|
November 28, 1998 |
|
Manoranjan Singh Vs. State of Delhi
|
February 19, 1998 |
|
MANSUKH LAL Vs. NATIONAL TEXTILE CORPORATION M P LTD
|
July 28, 1998 |
|
MARDIA STEEL LTD Vs. COMMISSIONER OF CUS AND C EX
|
January 12, 1998 |
|
Mariambai Vs. State of M.P.
|
March 25, 1998 |
|
MEENA SINGH Vs. PRESCRIBED AUTHORITY-CUM COLLECTOR
|
January 22, 1998 |
|
Meghraj Vs. Omprakash Pande
|
September 21, 1998 |
|
MEHDIBAI FOUJDAR EDUCATION SOCIETY Vs. STATE OF M P
|
August 5, 1998 |
|
MIDEX OVERSEAS LTD Vs. MAHESHWARI PROTEINS LTD
|
March 2, 1998 |
|
MIRDUL SENGUPTA Vs. SHIPRA SENGUPTA
|
October 30, 1998 |
|
MISHRILAL Vs. NATHU
|
January 12, 1998 |
|
Mitthu Vs. State of M.P.
|
November 21, 1998 |
|
Mittu Lal alias Manohar Vs. State of M.P.
|
March 25, 1998 |
|
MOHAMMAD JAMEEL KHAN Vs. MITHTHU LAL
|
October 13, 1998 |
|
Mohan Singh Chandan Vs. State of M.P.
|
November 16, 1998 |
|
MOHANDAS SURYAVANSHI Vs. STATE OF MADHYA PRADESH
|
February 19, 1998 |
|
MOHANLAL CHUNNILAL Vs. STATE OF M P
|
July 2, 1998 |
|
MOHAR SINGH Vs. HARI RAM
|
January 16, 1998 |
|
Mohar Singh Vs. State of Rajsthan
|
April 16, 1998 |
|
Mohd. Amin Khan Vs. Altaf Khan
|
January 7, 1998 |
|
Mohd. Kadeer Vs. Abdul Wahid
|
August 20, 1998 |
|
Mohd. Sultan Ganai Vs. State of J & K
|
May 5, 1998 |
|
Mohd. Yusuf Vs. State of M.P.
|
September 8, 1998 |
|
Mohd. Zahid Vs. State of M.P.
|
November 16, 1998 |
|
MOLAI TRANSPORT COMPANY, AMARPATAN Vs. BAL MUKUND PANDEY AND ORIENTAL INSURANCE COMPANY,
|
March 3, 1998 |
|
MOOL CHAND Vs. S S PARIHAR
|
March 5, 1998 |
|
Mujia alias Maujilal Vs. State of Madhya Pradesh
|
January 16, 1998 |
|
Mukesh Chaurasia Vs. Shri Bhagwan Gupta
|
December 15, 1998 |
|
MUKESH KUMAR Vs. M/S. KHURANA CONSTRUCTION COMPANY AND OTHERS
|
February 18, 1998 |
|
Mukesh Kumar Mandil Vs. State of M.P.
|
July 29, 1998 |
|
MUKU BAI Vs. STATE OF M P
|
August 18, 1998 |
|
MUNDA ALIAS SATYA NARAIN CHOUBE Vs. STATE OF MADHYA PRADESH
|
July 15, 1998 |
|
MUNICIPAL CORPORATION Vs. STATE OF M P
|
August 17, 1998 |
|
Munna Vs. State of Madhya Pradesh
|
March 25, 1998 |
|
MUNNALAL TIWARI Vs. STATE OF MADHYA PRADESH
|
January 16, 1998 |
|
Munni Banoo Khan Vs. State of M.P.
|
July 7, 1998 |
|
MUNNI DEVI Vs. ANGURI DEVI
|
May 9, 1998 |
|
MUNNIBAI Vs. JAGDISH BHAGIRATH RATHORE
|
April 30, 1998 |
|
Munshi Aalamgeer Khan Vs. Khalid Hamid
|
October 6, 1998 |
|
N D SINGHAL Vs. STATE OF M P
|
November 10, 1998 |
|
N K PAL Vs. UMA PAL
|
March 11, 1998 |
|
N.K. RUNGTA AND OTHERS Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), JABALPUR A
|
May 9, 1998 |
|
Nagaram Vs. Prabhu
|
August 4, 1998 |
|
NAIB SUBEDAR (CLERK GD) LAYAK SINGH Vs. UNION OF INDIA AND OTHERS
|
October 28, 1998 |
|
NANAKCHAND SHRIRAM SOHANI Vs. UNION OF INDIA
|
July 30, 1998 |
|
Nand Kishore Tiwari Vs. State of M.P.
|
September 3, 1998 |
|
Nanda Vs. State of M.P.
|
December 3, 1998 |
|
Nandkishore Vs. President, Babulal Bahoti
|
May 6, 1998 |
|
NANDKISHORE AND OTHERS Vs. P.O., LABOUR COURT AND OTHERS
|
August 4, 1998 |
|
Nandram Vs. Mukesh Kumar
|
April 20, 1998 |
|
Nanhelal Verman Vs. State of M.P.
|
December 18, 1998 |
|
Narayan Vs. State of M.P.
|
March 3, 1998 |
|
Narayan Prasad Patwa Vs. Sahodra Bai
|
February 6, 1998 |
|
NARAYANDAS SHARMA Vs. STATE OF MADHYA PRADESH
|
November 6, 1998 |
|
NARENDRA BAJPAYI Vs. STATE OF M P
|
November 19, 1998 |
|
NARENDRA COMPANY Vs. HUKUMCHAND MILLS LTD
|
February 2, 1998 |
|
Narendra Kumar Gouraha Vs. State of M.P.
|
May 13, 1998 |
|
NARENDRA PRASAD MISRA Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
April 2, 1998 |
|
Narendra Singh Vs. State of M.P.
|
August 13, 1998 |
|
NARESH PUROHIT Vs. P K SHOBHANA
|
October 29, 1998 |
|
NARMADA MAI KHADAN KAAMGAR KARIGAR Vs. STATE OF M P
|
November 10, 1998 |
|
NARMADAPRASAD PANDEY Vs. STATE OF M P
|
April 16, 1998 |
|
Narmade Prasad Vs. Manohar Das Sadhu
|
September 11, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. NAUSHAD
|
July 30, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. UMA DEVI
|
January 6, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. DWARIKA PRASAD SINGHAL
|
February 26, 1998 |
|
Natthu Singh Vs. State of M.P.
|
September 8, 1998 |
|
NAWAL KISHORE JAGANNATH PRASAD Vs. STATE OF M P
|
September 17, 1998 |
|
NEERAJ SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 15, 1998 |
|
NEETI BHAN Vs. HILL EDUCATION SOCIETY
|
August 6, 1998 |
|
Nemichand Jain Vs. Vijay Kumar
|
November 3, 1998 |
|
NEO SACKS LIMITED Vs. CEGAT
|
January 28, 1998 |
|
NEPA LIMITED Vs. MANOJ KUMAR AGRAWAL
|
May 14, 1998 |
|
Nepa Limited Vs. Manoj Kumar Agarwal
|
August 6, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. JASSIBAI
|
January 20, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. BABLU
|
January 20, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURINDER KAUR
|
March 19, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM CHARAN
|
November 10, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. IQUBAL
|
November 18, 1998 |
|
New India Assurance Co. Vs. Dharamraj
|
January 7, 1998 |
|
New India Assurance Co. Vs. Bhagwati Devi
|
February 10, 1998 |
|
New India Assurance Co. Ltd. Vs. Bahadur Singh
|
November 26, 1998 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RAJRANI AND ANOTHER
|
November 27, 1998 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. PRAKASH NARAIN AGNIHOTRI
|
October 9, 1998 |
|
NEW INDIAN ASSURANCE CO LTD Vs. DAYALI
|
February 3, 1998 |
|
NEW INIDA ASSURANCE CO. LTD. Vs. SMT. MANTORA BAI AND OTHERS
|
November 17, 1998 |
|
NIRANJAN SONI Vs. STATE OF M P
|
April 3, 1998 |
|
Nirmal Singh Sahu Vs. State of M.P.
|
February 11, 1998 |
|
NIRMAL UDYOG Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1998 |
|
NIRMALA DEVI Vs. RAVINDRA SINGH
|
September 17, 1998 |
|
NOHARLAL SAHU AND OTHERS Vs. SARDAR SURJEET SINGH AND OTHERS
|
March 4, 1998 |
|
Om Prakash Vs. Sadri
|
January 5, 1998 |
|
OM PRAKASH Vs. NOOR JAHAN
|
January 22, 1998 |
|
Omkar Lal Asatkar Vs. Sub-Divisional Officer (Revenue), Lanji, Dist. Balaghat
|
September 21, 1998 |
|
Omprakash Shrivastava Vs. State of M.P.
|
September 7, 1998 |
|
Omprakash Trivedi Vs. State of M.P.
|
October 29, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. MULAYAM BAI
|
August 3, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. ALKA MISHRA
|
November 28, 1998 |
|
P. Kunhali Vs. State of Kerala
|
April 15, 1998 |
|
P.A. Narayanan Vs. Union of India
|
February 13, 1998 |
|
PADAMSINGH Vs. MANSINGH AND OTHERS
|
January 27, 1998 |
|
PANKAJ KUMAR BHOUMIK Vs. BHARAT REFRACTORIES LTD
|
March 18, 1998 |
|
Pappi Vs. Kamal Singh
|
June 30, 1998 |
|
PARMAL SINGH Vs. MAN SINGH AND OTHERS
|
January 23, 1998 |
|
PARMANAND PUROHIT Vs. STATE BANK OF INDORE & ANR
|
November 7, 1998 |
|
PATEL B S Vs. STATE OF M P
|
July 15, 1998 |
|
Pawan Kumar Sharma Vs. Gurdial Singh
|
September 23, 1998 |
|
PAWAN KUMAR SHRIVASTAVA Vs. MUNICIPAL CORPORATION
|
May 14, 1998 |
|
Phool Singh & two Vs. Kosa Bai & two
|
July 9, 1998 |
|
Pillaram Vs. State of M.P.
|
March 16, 1998 |
|
Pokhardas Vs. Savita Devi
|
March 20, 1998 |
|
Poonamchand Pannalal Vs. Krishi Upaj Mandi Samiti
|
December 3, 1998 |
|
Poonjibai Vs. Kewalbai
|
April 24, 1998 |
|
Pooralal Vs. Competent Authority
|
December 3, 1998 |
|
Prabha Saxena Vs. State of M.P.
|
October 9, 1998 |
|
Prabha Singh Vs. State of M.P.
|
January 27, 1998 |
|
PRABHAKAR NARAYAN KELKAR Vs. STATE OF M P
|
September 18, 1998 |
|
Prabhat Agrawal Vs. State of M.P.
|
November 11, 1998 |
|
PRABHUDAYAL AMICHAND Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1998 |
|
PRADEEP KUMAR AGARWAL Vs. UNION OF INDIA
|
September 4, 1998 |
|
Prakash Vs. State of Madhya Pradesh
|
April 28, 1998 |
|
PRAKASH CHAND RAI Vs. STATE BANK OF INDORE BHOPAL
|
January 29, 1998 |
|
Pramila Soni Vs. Maluk Chand
|
May 21, 1998 |
|
Pran Kishen Vs. Municipal Council, Dabra
|
August 24, 1998 |
|
PRATAP SINGH RAMLAL SINGH Vs. SHARAD CHAND SUNDERLAL NIGAM
|
March 25, 1998 |
|
PREM BABU KALUARAM SAKYA Vs. MATSYA KRISHAK VIKAS ADHIKARAN
|
July 20, 1998 |
|
PREM KUMARI Vs. RAJBEER SINGH
|
January 23, 1998 |
|
Prem Narain Vs. State Transport Appellate Tribunal
|
March 10, 1998 |
|
PREM NARAIN SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
|
March 11, 1998 |
|
PREMLATA CHADDHA Vs. SURENDRA KUMAR SONI
|
February 19, 1998 |
|
PRESIDENT TRANSPORT CO-OPERATIVE BANK Vs. CHANDRAPRABHA WD/O KAMALKISHORJI
|
February 28, 1998 |
|
PROF NARENDRA KUMAR GOURAHA Vs. STATE OF MADHYA PRADESH
|
May 13, 1998 |
|
Promilla Bais Vs. Principal, Daly College
|
September 25, 1998 |
|
PRUBHU LAL Vs. SHAHEED KHAN
|
November 20, 1998 |
|
Purabai Vs. Prithwiraj
|
November 30, 1998 |
|
PURUSHOTTAM DAS Vs. ANIL KUMAR
|
November 24, 1998 |
|
PUSHPA DEVI Vs. NARENDRA SINGH BHADORIYA
|
January 29, 1998 |
|
PUSHPA RAMESH KUMAR PATWA Vs. RAMESH KUMAR BADRI PRASAD
|
June 29, 1998 |
|
PUSHPABAI Vs. PRATAPSINGH
|
March 30, 1998 |
|
R B POLYSACKS Vs. COMMISSIONER APPEALS CENTRAL EXCISE
|
June 29, 1998 |
|
R G Patil Vs. Om Prakash
|
August 11, 1998 |
|
R K TIWARI IST CIVIL JUDGE Vs. N K PANDEY ADVOCATE
|
November 18, 1998 |
|
R.C. Saxena (Col. Retd.) Vs. State of M.P.
|
July 13, 1998 |
|
R.K. SHRIVASTAVA Vs. P.O., LABOUR COURT, BHOPAL AND ANOTHER
|
May 6, 1998 |
|
R.P. Chitrakar Vs. Bhawani
|
March 3, 1998 |
|
R.P. Singh Vs. Narmada Prasad
|
January 28, 1998 |
|
R.S. Bansal Vs. M.P. Housing Board
|
November 9, 1998 |
|
RABINDRANATH MUKHOPADHYAY Vs. COAL INDIA LTD
|
August 24, 1998 |
|
RAFIQ KHAN Vs. JAMILA BEE
|
November 12, 1998 |
|
Rafique Khan Vs. State of Madhya Pradesh
|
October 15, 1998 |
|
Raghubir Vs. State of M.P.
|
August 17, 1998 |
|
Raghunath Prasad Vs. Parwati Devi
|
September 16, 1998 |
|
RAGHUNATH SINGH AND OTHERS Vs. KURBAN ALI AND ANOTHER
|
March 17, 1998 |
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RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA
|
August 4, 1998 |
|
Raigarh Khetriya Gramin Bank Vs. Taliram Gupta
|
November 28, 1998 |
|
Raj Deo Sharma Vs. State of Bihar
|
October 8, 1998 |
|
RAJ KAUR Vs. KINETIC GALLERY
|
December 10, 1998 |
|
RAJ MANI SINGH Vs. RANGADEV SINGH
|
November 3, 1998 |
|
RAJANI EXTRACTIONS Vs. STATE OF MADHYA PRADESH
|
January 15, 1998 |
|
RAJAT MOHAN VERMA Vs. AWADH BIHARI SINGH
|
June 24, 1998 |
|
RAJEEV JAJODIYA Vs. JITENDRA KUMAR SHARMA
|
July 11, 1998 |
|
Rajendra Vs. State of M.P.
|
March 10, 1998 |
|
Rajendra Gupta Vs. Kishorilal
|
February 27, 1998 |
|
Rajendra Kumar Vs. Mayadevi
|
October 16, 1998 |
|
RAJENDRA KUMAR MAHAWAR Vs. SHAKUNTALA MAKHANLAL KESARWANI
|
November 17, 1998 |
|
RAJENDRA KUMAR SINGH Vs. STATE OF M P
|
July 3, 1998 |
|
RAJESH Vs. DALIP
|
December 16, 1998 |
|
RAJESH RAGHUNATH Vs. DALIP JAGANNATH
|
December 15, 1998 |
|
Rajinder Kumar alias Kala Vs. State of M P
|
November 19, 1998 |
|
RAJKUMAR Vs. STATE
|
April 17, 1998 |
|
Rajkumar Vs. Commissioner, Municipal Corp.
|
August 1, 1998 |
|
Rajkumar Burman Vs. M.P. Police Housing Corporation
|
September 8, 1998 |
|
RAJKUMAR LAXMINARAYAN MEHTA Vs. STATE OF M P
|
April 24, 1998 |
|
RAJKUMAR SHARMA Vs. LAXMI SHARMA
|
July 23, 1998 |
|
Rajneesh Trivedi Vs. State of M.P.
|
January 23, 1998 |
|
RAKESH Vs. STATE OF MADHYA PRADESH
|
September 30, 1998 |
|
Rakesh Khatri Vs. Damoh-Panna-Sagar Khetriya Gramin Bank
|
July 10, 1998 |
|
Rakesh Parmar Vs. State of M.P.
|
November 28, 1998 |
|
Ram Awatar Agrawal Vs. State of M.P.
|
May 15, 1998 |
|
RAM GYANI VERMA Vs. P O LABOUR COURT
|
February 27, 1998 |
|
RAM KHELAWAN GUPTA Vs. SEETA GUPTA
|
July 14, 1998 |
|
RAM PRAKASH INDRASEN KOHLI Vs. KRISHNA DAS AGARWAL
|
October 8, 1998 |
|
RAM SEWAK Vs. STATE OF MADHYA PRADESH
|
April 22, 1998 |
|
RAM SHARAN Vs. ANSUIYA BAI
|
November 3, 1998 |
|
Ram Singh Vs. State of Haryana
|
April 2, 1998 |
|
Ram Vilas Gupta Vs. Kishorilal
|
November 3, 1998 |
|
Ramabhilash Ram Vs. Krishna Ram
|
March 1, 1998 |
|
Ramadhar Vs. State of M.P.
|
January 22, 1998 |
|
RAMADHAR SHARMA Vs. SEWARAM SHRIRAM
|
May 9, 1998 |
|
Ramanugrah Vs. Ramanuj
|
May 8, 1998 |
|
RAMAPATI BHATTACHARYA Vs. COLLECTOR
|
July 9, 1998 |
|
RAMASHANKER SRIVASTAVA Vs. STATE INDUSTRIAL COURT AND OTHERS
|
September 19, 1998 |
|
Ramasingh Vs. Kanhayalal
|
April 27, 1998 |
|
RAMCHANDRA Vs. STATE OF MADHYA PRADESH
|
May 9, 1998 |
|
Ramdas Vs. State of M.P.
|
March 23, 1998 |
|
Ramdas Tanti Vs. State of Madhya Pradesh
|
August 27, 1998 |
|
Ramdayal Vs. Janki Rao
|
September 17, 1998 |
|
Ramdulare Vs. Divisional Manager, MPSRTC
|
August 21, 1998 |
|
Ramendra Kishore Biswas Vs. State of Tripura
|
December 4, 1998 |
|
Ramesh Vs. State of M.P.
|
October 13, 1998 |
|
Ramesh Kumar Jaiswal Vs. State of M.P.
|
October 14, 1998 |
|
RAMESH KUMAR MISHRA AND ANOTHER Vs. M/S. RAYMONDS CEMENT WORKS AND ANOTHER
|
November 12, 1998 |
|
RAMESH KUMAR RADHESHYAM AGRAWAL Vs. STATE OF M P
|
November 6, 1998 |
|
Rameshchandra Vs. State of M P
|
September 24, 1998 |
|
RAMESHCHANDRA BABULALJI SHRIVASTAV Vs. STATE OF M P
|
September 3, 1998 |
|
Rameshwar Vs. State of M.P.
|
March 23, 1998 |
|
RAMESHWAR KAUSHIK Vs. STATE OF M.P.
|
March 25, 1998 |
|
RAMESHWARI DEVI Vs. STATE
|
August 3, 1998 |
|
RAMJI PORTE Vs. PREMABAI PATEL
|
January 9, 1998 |
|
RAMKHILAWAN RAMNIWAZ BAISWAR Vs. NORTHERN COAL FIELD LTD
|
September 28, 1998 |
|
Ramlal Vs. State of M.P.
|
February 18, 1998 |
|
RAMLAL CHIRONJILAL Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1998 |
|
Ramnath Chamar Vs. State of M.P.
|
February 11, 1998 |
|
RAMNATH KAUSHIK Vs. STATE OF M P
|
October 6, 1998 |
|
Ramniwas Vs. Union of India
|
February 17, 1998 |
|
Rampyari Vs. Mangaldev
|
February 2, 1998 |
|
Ramsingh Vs. State of M.P.
|
January 7, 1998 |
|
RAMVEER SHARMA Vs. NEELAM SHARMA
|
April 17, 1998 |
|
Ramveer Tyagi Vs. R.T.A. Chambal Region
|
September 1, 1998 |
|
Ranjeet Singh Tomar Vs. Banwarilal Samdasani
|
August 25, 1998 |
|
RANJIT KAUR WD/O SARDAR BHUPENDRASINGH MATA Vs. BHAGWANT KAUR
|
November 6, 1998 |
|
RANU WD/O SUDHIR GHOSH Vs. RAI BAHADUR BHOOTNATH DEY
|
December 2, 1998 |
|
Rao Mahendra Singh Vs. Abdul Rashid
|
February 11, 1998 |
|
Rasik Auto Stores Vs. Navin V. Hantodkar
|
November 10, 1998 |
|
Ratan Singh Bhil Vs. brahim
|
February 23, 1998 |
|
RATNAKAR SINGH CHOUHAN Vs. STATE OF M P
|
November 10, 1998 |
|
Ravi Vs. State of M.P.
|
October 15, 1998 |
|
Ravi Pratap Singh Vs. Chairman, BHEL
|
December 2, 1998 |
|
RAVINDRA NATH KHOSLA Vs. UNION OF INDIA
|
November 2, 1998 |
|
RAVISHANKAR Vs. UMA TIWARI
|
January 28, 1998 |
|
RAYMOND LIMITED Vs. STATE OF MADHYA PRADESH
|
March 5, 1998 |
|
RBOPA ROOPMATI Vs. VIJAY KUMAR
|
February 28, 1998 |
|
REETA SHARAN ALIAS SAROJ SHARAN Vs. SHELENDRA GANPAT PRASAD SHARAN
|
November 6, 1998 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. STATE OF M P
|
February 6, 1998 |
|
REKHA BHATIA Vs. HILL EDUCATION SOCIETY
|
July 10, 1998 |
|
RESHAMLAL BASWAN Vs. BALWANT SINGH JWALASINGH PUNJABI
|
February 2, 1998 |
|
RETIRED BHILAI STEEL PLANT EMPLOYEE ASSOCIATION Vs. STEEL AUTHORITY OF INDIA
|
April 15, 1998 |
|
Rishikesh Sharma Vs. Janpad Panchayat Kailaras
|
July 28, 1998 |
|
ROOPA ALIAS ROOPMATI Vs. VIJAY KUMAR
|
February 28, 1998 |
|
Roopchand Vs. Bataisa Bai
|
September 21, 1998 |
|
S K JAIN Vs. DAYAWATI
|
July 27, 1998 |
|
S P JAT Vs. STATE OF M P
|
February 24, 1998 |
|
S. K. DEAN AND OTHERS Vs. STEEL AUTHORITY OF INDIA LTD. AND OTHERS
|
March 27, 1998 |
|
S. Velayudhan Vs. Krishnan
|
April 1, 1998 |
|
S.P. Anand Vs. Union of India
|
August 25, 1998 |
|
Sadrilal Vs. Kanhaiyalal
|
October 16, 1998 |
|
SAJANBAI Vs. SATTAR KHAN & ORS
|
January 9, 1998 |
|
SAKINABAI Vs. FAKRUDDIN
|
March 6, 1998 |
|
Sakribai Vs. Kailash Chandra
|
November 30, 1998 |
|
Salahuddin Vs. State of M.P.
|
September 10, 1998 |
|
SALIM Vs. STATE OF MADHYA PRADESH
|
September 24, 1998 |
|
SAMRAT BIDI WORKS Vs. DAYALAL MEGHJI AND CO
|
February 24, 1998 |
|
Sanandram Vs. State of M.P.
|
November 28, 1998 |
|
Sanchalakshri Vs. Vijaya Kumar Mehta
|
November 18, 1998 |
|
Sanjay Kumar Mishra Vs. State of M.P.
|
March 18, 1998 |
|
SANKATA DEVI VERMA Vs. JAGDISH SINGH CHANDEL
|
November 12, 1998 |
|
SANNA @ SANNU Vs. STATE OF MADHYA PRADESH
|
February 6, 1998 |
|
SANT KUMAR DESHMUKH Vs. CHITRALEKHA
|
January 21, 1998 |
|
SANTOSH CHAMPALAL JAIN Vs. VIMLA BAI WD/O CHAMPALAL JAIN
|
February 2, 1998 |
|
SANTOSH KUMAR Vs. SANJAY MORE
|
February 20, 1998 |
|
SANTOSH KUMAR Vs. STATE OF M P
|
October 9, 1998 |
|
Santosh Kumar Dubey Vs. State of M.P.
|
March 27, 1998 |
|
Sapan Banerji Vs. Shanti Devi Jaiswal
|
November 3, 1998 |
|
SARDAR RAJINDER SINGH Vs. BHUPINDER KAUR
|
February 2, 1998 |
|
SAROJ DUBE Vs. AAILDAS SINDHI
|
January 13, 1998 |
|
SAROJBAI Vs. SUBHASH CHANDER
|
January 12, 1998 |
|
SATISH Vs. STATE OF M P
|
January 22, 1998 |
|
SATISH CONSTRUCTION COMPANY Vs. ALLAHABAD BANK
|
February 2, 1998 |
|
SATISH SHYAM SONI Vs. NIRMAL PRAKASH AGRAWAL
|
November 3, 1998 |
|
Satish Trading Company Vs. Divisional Manager, P.P. Khare,Indore Telephones
|
November 26, 1998 |
|
Satya Narayan Vs. State of M.P.
|
January 12, 1998 |
|
SAVITA DEVI Vs. COMMISSIONER OF GIFT TAX
|
June 23, 1998 |
|
SAYEED MIYA Vs. STATE OF MADHYA PRADESH
|
September 21, 1998 |
|
SECRETARY STATE OF MADHYA PRADESHIRRIGATION DEPTT BHOPAL Vs. JASWANT SINGH DHILLON
|
November 24, 1998 |
|
Seema Vs. Kamlesh Kumar Sharma
|
April 28, 1998 |
|
Sevak Ram Vs. State of Madhya Pradesh
|
October 28, 1998 |
|
Shabir Hussain Vs. State of M.P.
|
April 20, 1998 |
|
SHAJI VARGHESE Vs. UJJWAL MAJUMDAR
|
October 5, 1998 |
|
SHAKUNTALA BAI Vs. BHAGWANDAS
|
April 17, 1998 |
|
SHAKUNTALA BAI SANGEWAR Vs. GOPI CHAND GUPTA
|
September 29, 1998 |
|
SHAMBHU PRASAD Vs. DEESON
|
July 9, 1998 |
|
Shankar Lal Vs. Babulal
|
November 21, 1998 |
|
Shankarayya Vs. United India Insurance Co. Ltd.
|
January 16, 1998 |
|
Shanti Bai Vs. Indira Bai
|
July 16, 1998 |
|
SHANTI DEVI AGRAWAL Vs. PUNJAB NATIONAL BANK
|
October 8, 1998 |
|
SHANTIBAI Vs. RAMBILAS
|
January 21, 1998 |
|
SHARADA PULLELA Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1998 |
|
SHASHIKALA VATS Vs. JANPAD PANCHAYAT MORAR
|
April 1, 1998 |
|
Sheikh Ashiq Vs. State of M.P.
|
June 25, 1998 |
|
Sheikh Nawshad Vs. State of M.P.
|
September 4, 1998 |
|
SHIV KUMAR JYOTISHI Vs. LABOUR COURT, SAGAR AND OTHERS
|
November 12, 1998 |
|
SHIV NARAYAN Vs. KAMAL SINGH
|
April 1, 1998 |
|
SHIVDEVI Vs. SURJA DEVI
|
December 9, 1998 |
|
SHIVLAL Vs. GIRISH KUMAR
|
October 27, 1998 |
|
SHIVLAL BHUWANJI Vs. GIRISHKUMAR KAILASH NARAYAN GUPTA
|
October 29, 1998 |
|
Shobha Vs. Dayaram
|
July 16, 1998 |
|
Shreerama Murthy Vs. State of A.P.
|
July 29, 1998 |
|
Shrilal Vs. Bhagwati Prasad
|
November 16, 1998 |
|
Shyam Lal Soni Vs. State of M.P.
|
October 12, 1998 |
|
SHYAM LAL VYAS Vs. INDERCHAND JAIN
|
September 8, 1998 |
|
Shyam Sunder Vs. State of M.P.
|
December 3, 1998 |
|
Shyam Sunder Prasad Vs. Municipal Council, Pathalgaon Distt. Raigarh
|
July 23, 1998 |
|
SHYAMABAI Vs. RADHAKISAN
|
December 7, 1998 |
|
SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
September 7, 1998 |
|
SHYAMLAL Vs. LAU KUSH RAM LAKHAN PANDEY
|
July 7, 1998 |
|
SHYAMLAL AGRAWAL Vs. SARDAR GURUBACHAN SINGH
|
October 7, 1998 |
|
SHYAMRAO AND OTHERS Vs. P.O., LABOUR COURT AND OTHERS
|
October 27, 1998 |
|
SIDDHARTHA TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 2, 1998 |
|
Sitaram Vs. State of M.P.
|
November 11, 1998 |
|
SITARAM BHAGATRAM Vs. STATE OF M P
|
July 15, 1998 |
|
SIYARAM Vs. STATE OF MADHYA PRADESH
|
August 5, 1998 |
|
SMT. PARVATI AHIRWAR AND ANOTHER Vs. THE COLLECTOR AND COMPETENT AUTHORITY, PANNA AND OTHERS
|
December 16, 1998 |
|
SOHAN MEHRA Vs. REGISTRAR CO OP SOCYETY
|
September 15, 1998 |
|
Som Distilleries Ltd. Vs. State of M.P.
|
August 3, 1998 |
|
Sonelal Tiwari Vs. State of M.P.
|
January 15, 1998 |
|
ST D SARASWATI SHAIKSHANIK SAMITI Vs. ADDITIONAL LABOUR COMMISSIONER
|
August 25, 1998 |
|
State Bank of India Vs. Arvind Kumar Shukla
|
April 7, 1998 |
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State Bank of India Officers Association Vs. M.C. Shrivastava
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September 7, 1998 |
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State of Karnataka Vs. Narayan Babu Sanadi
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July 23, 1998 |
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State of M P Vs. Gulab Chand
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August 26, 1998 |
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STATE OF M P Vs. RAMMI ALIAS RAMESHWAR
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September 1, 1998 |
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STATE OF M P Vs. BHAGWANTI BAI
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September 14, 1998 |
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STATE OF M P Vs. SANTOSH KUMAR AGRAWAL
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October 8, 1998 |
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STATE OF M P Vs. GANGA SINGH
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November 26, 1998 |
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STATE OF M P Vs. ANAND KUMAR JAIN
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November 19, 1998 |
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STATE OF M P Vs. MOLAI RAMGAREEB KOL
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December 9, 1998 |
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STATE OF M P Vs. RAKESH KUMAR GUPTA
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April 19, 1998 |
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STATE OF M P Vs. SHUSHILA BAI THAKUR
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April 22, 1998 |
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State of M.P. Vs. Pradeep Kumar
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November 13, 1998 |
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State of M.P. Vs. Anandram
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August 14, 1998 |
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State of M.P. Vs. Gaurishankar
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November 11, 1998 |
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State of M.P. Vs. Dharam Bir
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June 8, 1998 |
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State of M.P. Vs. Ramdayal Patel
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December 15, 1998 |
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State of M.P. Vs. Kapilram
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April 6, 1998 |
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State of M.P. Vs. Bhagwatdeen
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December 1, 1998 |
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State of M.P. Vs. Shankar
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March 31, 1998 |
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State of M.P. Vs. Ramdeo
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February 5, 1998 |
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State of M.P. Vs. Babusingh
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November 30, 1998 |
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State of M.P. Vs. Rajendra alias Mexi
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April 15, 1998 |
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State of M.P. Vs. Nanho
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May 15, 1998 |
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State of M.P. Vs. Dular Singh
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February 10, 1998 |
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STATE OF M.P. Vs. PRESIDING OFFICER, LABOUR COURT, SHAHDOL AND OTHERS
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November 18, 1998 |
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STATE OF M.P. AND OTHERS Vs. MADAN LAL
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November 26, 1998 |
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STATE OF MADHYA PRADESH Vs. RAKESH KUMAR GUPTA
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April 21, 1998 |
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STATE OF MADHYA PRADESH Vs. TANTOO ALIAS HALKEVEER
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April 1, 1998 |
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STATE OF MADHYA PRADESH Vs. CHITREKHA
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April 1, 1998 |
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STATE OF MADHYA PRADESH Vs. SUSHILA TRIPATHI
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July 17, 1998 |
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STATE OF MADHYA PRADESH Vs. MUKESH
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January 29, 1998 |
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STATE OF MADHYA PRADESH Vs. MOLAI
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February 9, 1998 |
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STATE OF MADHYA PRADESH Vs. PHATTU GOND AND GUDDO BAI
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February 18, 1998 |
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STATE OF MADHYA PRADESH Vs. KAMLA SHANKAR
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December 3, 1998 |
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STATE OF MADHYA PRADESH Vs. HEMANT KUMAR MANGALUR NISHAD
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November 11, 1998 |
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STATE OF MADHYA PRADESH Vs. ARPANA SHUKLA
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November 7, 1998 |
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State of Punjab Vs. Gian Kaur
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March 5, 1998 |
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State of Punjab Vs. Gurcharan Singh
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September 2, 1998 |
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State of Rajasthan Vs. Rajendra Singh
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July 22, 1998 |
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Subhash Vs. State of M.P.
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August 25, 1998 |
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SUBHASH CHAND JAIN Vs. CENTRAL BANK OF INDIA
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August 12, 1998 |
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SUBHASH PROJECTS AND MARKETING LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
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May 15, 1998 |
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SUDHA GUPTA Vs. STATE OF MADHYA PRADESH
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November 24, 1998 |
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Sudha Gupta and Ors. Vs. State of M.P.& Ors.
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November 24, 1998 |
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SUDHA TRIPATHI Vs. STATE OF MADHYA PRADESH
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November 7, 1998 |
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SUJAN PAL SINGH Vs. CHANDAN SINGH PATEL
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May 14, 1998 |
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SUKHNANDAN RAM SAHU Vs. ORIENTAL INSURANCE CO LTD
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September 15, 1998 |
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Sultan Khan Vs. Rehman Khan
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November 6, 1998 |
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SUMAN SANTOSH KUMAR PATEL Vs. BHANWATI MAHESH PRATAP PATEL
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April 1, 1998 |
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SUNEETA DHARMENDRA SINGH Vs. UNION OF INDIA
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September 10, 1998 |
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Sunil Enterprises Vs. S.B.I. Commercial and International Bank
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April 30, 1998 |
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Sunil Kumar Vs. State of M P
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May 15, 1998 |
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Sunila Vs. Roop Chand
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August 18, 1998 |
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SUNITA SAKIT Vs. IMAM ALI
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May 13, 1998 |
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SUPERINTENDING ENGINEER P W D Vs. DEV PRAKASH SHRIVAS
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December 9, 1998 |
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SUREKHA Vs. DILIP DEVIDAS
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February 24, 1998 |
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SURENDRA AGNIHOTRI Vs. STATE OF MADHYA PRADESH
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January 7, 1998 |
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Surendra Prasad Mishra Vs. Kanhai Ram
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January 11, 1998 |
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Suresh Kumar Vs. State Of M P
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August 10, 1998 |
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Suresh N. Bhusare Vs. State of Maharastra
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August 11, 1998 |
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Suresh Prasad Vs. State of M.P.
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December 18, 1998 |
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Suresh Rai Vs. State of M.P.
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February 9, 1998 |
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Surinder Kaur Vs. State of Punjab
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November 18, 1998 |
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SURJA DEVI Vs. SHIVDEVI
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December 9, 1998 |
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SUSHIL KUMAR Vs. STATE OF MADHYA PRADESH
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October 27, 1998 |
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SWAPNA CHAKRAWARTI Vs. VIPLAY CHAKRAWARTI
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March 30, 1998 |
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Swaran Singh Vs. State of U.P.
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March 5, 1998 |
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Swastik Roadways Co. Vs. R. T. A.
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February 12, 1998 |
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T. Srinivasan Vs. T. Varalakshmi
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January 22, 1998 |
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TAJ KHAN S/O HANUSA Vs. PATEL PREVBHA
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August 21, 1998 |
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TAKHAT SINGH THAKUR ARJUNSINGHJI SISODIYA Vs. STATE OF M P
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July 15, 1998 |
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TARIQ RIYAZ Vs. STATE OF MADHYA PRADESH
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March 9, 1998 |
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Teerathraj Agarwal Vs. Savitribai
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November 2, 1998 |
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TEJ KHAN Vs. PATEL PREVBHA NEEMUCH
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August 21, 1998 |
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TEJ KUMARI Vs. HAKIM SINGH
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October 27, 1998 |
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Tej Ram Vs. State of M.P.
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October 7, 1998 |
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TEJLAL Vs. BIRENBAI
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August 6, 1998 |
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Thakur Singh Vs. State of M.P.
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August 31, 1998 |
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Thatchara Brothers Vs. M.K. Marymol
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July 31, 1998 |
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Tikku Vs. State of M.P.
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August 18, 1998 |
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TOURIST APPROVED GUIDE ASSOCIATION Vs. UNION OF INDIA
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September 24, 1998 |
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UDARIYA Vs. SHUB WAREHOUSING COMPANY
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February 23, 1998 |
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UDARIYA ALIAS NAHALU Vs. SHUB WAREHOUSING COMPANY
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January 21, 1998 |
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Uday (Major) Vs. L.I.C. of India
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August 11, 1998 |
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Uday Singh Vs. Himmat Singh
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February 9, 1998 |
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Udhabdas Vs. State of M.P.
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April 22, 1998 |
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UDHABDAS AND Vs. STATE OF MADHYA PRADESH
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April 21, 1998 |
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UGAM BAI Vs. RAVI SHANKER YADAV
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March 6, 1998 |
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UJJAIN MILL MAZDOOR SANGH Vs. STATE OF MADHYA PRADESH
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September 17, 1998 |
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UJJAIN MILL MAZDOOR SANGH Vs. STATE OF M P
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September 16, 1998 |
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Uma Devi Vs. Nagarpalika, Begamgunj
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October 9, 1998 |
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UMA SHANKAR DWIVEDI Vs. DEV MOORTY RADHA KRISHNA
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June 11, 1998 |
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UMA SHANKAR SHRIVASTAVA Vs. UNION OF INDIA AND ORS
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March 27, 1998 |
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Umaji Rao Vs. Dineshchandra
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November 26, 1998 |
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UMASHANKAR SOMANI INDUSTRIAL TEXTILES Vs. UNION OF INDIA
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February 19, 1998 |
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Union Carbide Corporation Vs. Union of India
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October 13, 1998 |
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Union of India Vs. G.C. Sanghi
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April 21, 1998 |
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UNION OF INDIA Vs. KU VIJAYA RAJE
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September 21, 1998 |
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UNION OF INDIA Vs. VIJAYA RAJE
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September 18, 1998 |
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UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
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December 15, 1998 |
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UNION OF INDIA Vs. MAHESH KUMAR DHANGARH & ANR
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January 6, 1998 |
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UNION OF INDIA AND OTHERS Vs. LT. COL. SUBA SINGH AULAKH
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December 7, 1998 |
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UNION OF INDIA AND OTHERS Vs. MANI SHANKAR AWADH AND ANOTHER
|
October 29, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAMSUDDIN
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March 2, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. TRIBHUWAN NATH GARG
|
May 14, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. SHER ALI
|
July 21, 1998 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. P K G K PANIKKAR
|
February 3, 1998 |
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UNIVERSAL ELECTRODES PVT LTD Vs. UNION OF INDIAN UOI
|
March 27, 1998 |
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URBHAY KUMAR ALIAS OM PRAKASH PURUSHOTTAM CHANDRA Vs. HEMA BAI
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January 29, 1998 |
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Urmila Vs. Liyakat Ulla Khan
|
October 30, 1998 |
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V.M. Pantvaidya (Maj.) Vs. Commissioner, M.C.
|
November 3, 1998 |
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Vadrichand Vs. Gopal
|
January 21, 1998 |
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VARANASI FAN INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 12, 1998 |
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VARCHAND Vs. GUDDIBAI
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September 8, 1998 |
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VIDYUDEEP Vs. SUBHADRABAI
|
October 26, 1998 |
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VIDYUDEEP CHHIDAMILAL SUKHAD Vs. SUBHADRABAI CHHIDAMILAL SUKHAD
|
November 26, 1998 |
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VIJAY AGRAWAL Vs. UNION OF INDIA
|
September 9, 1998 |
|
Vijay Kumar Vs. Union of India
|
April 29, 1998 |
|
Vijay Pal Vs. State of Haryana
|
November 3, 1998 |
|
Vikas Dwivedi Vs. Union of India
|
April 1, 1998 |
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VIMAL KUMAR TARACHAND JAIN Vs. GYANCHAND KUNJILAL JAIN
|
November 30, 1998 |
|
Vimla Devi Vs. Shanti Bai
|
September 15, 1998 |
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VINDHYACHAL SUPER THERMAL POWER PROJECT Vs. PRESIDING OFFICER LABOUR COURT
|
July 15, 1998 |
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VINOD KUMAR Vs. STATE OF MADHYA PRADESH
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January 14, 1998 |
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Vinod Kumar Agrawal Vs. State of M.P.
|
October 5, 1998 |
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Vinod Kumar Kashyap Vs. State of M.P.
|
April 13, 1998 |
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VIPIN PARERA Vs. DAVID LAGHRAN
|
August 25, 1998 |
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VIRENDRA KASLIANG SHARMA Vs. RAMKATORIDEVI WD/O BHATTOLAL SINGHAL
|
April 3, 1998 |
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VIRENDRA SINGH PAL Vs. KASHIBAI
|
May 12, 1998 |
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VISHAL PHARMACEUTICALS Vs. STATE OF M P
|
November 6, 1998 |
|
Vishwanath Vs. Kalicharan
|
August 27, 1998 |
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VISHWANATH DUBEY Vs. STATE OF MADHYA PRADESH
|
September 18, 1998 |
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VISHWANATH SHIVPUJAN DUBEY Vs. STATE OF M P
|
September 18, 1998 |
|
VITTHALRAO Vs. SHIVRATAN
|
August 28, 1998 |
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VIVEK DWIVEDI Vs. PREM NARAIN
|
July 13, 1998 |
|
Wahid Vs. K.N. Pathak
|
September 2, 1998 |
|
Wahid Beg Vs. State of M.P.
|
February 2, 1998 |
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WESTERN COALFIELDS LTD Vs. NARBADA CONSTRUCTION JABALPUR
|
July 10, 1998 |
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WESTERN COALFIELDS LTD, CHHINDWARA Vs. SHAMSHAD BANO AND ANOTHER
|
August 4, 1998 |
|
WHOLESALE CONSUMER CO Vs. THE PRESIDING OFFICER, LABOUR COURT, JABALPUR AND OTHERS
|
November 18, 1998 |
|
Wild Life Protection Society of India Vs. Mohd. Sabbir
|
January 20, 1998 |
|
YASHWANT RAJ SINGH Vs. BOARD OF REVENUE
|
October 9, 1998 |
|
YOGENDRA SINGH Vs. STATE OF M P
|
April 16, 1998 |
|
ZILA SAHAKARI KENDRIYA BANK MARYADIT Vs. BOARD OF REVENUE M P GWALIOR
|
May 13, 1998 |
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