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A K SHRIVASTAVA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 12, 1997 |
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AAKASH NAMKEEN PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 17, 1997 |
|
ABDUL HAQ Vs. YASMIN TALAT
|
September 1, 1997 |
|
ABDUL HAQ Vs. YASMIN TALAT
|
September 2, 1997 |
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ABDUL KHALIL Vs. STATE OF MADHYA PRADESH
|
April 2, 1997 |
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Afsari Khan (Ku.) Vs. State of M.P.
|
July 16, 1997 |
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AGRAWAL CONSTRUCTION CO Vs. VEER SATI
|
November 9, 1997 |
|
Ahnut Vs. State of M.P.
|
November 5, 1997 |
|
AJAY MAHAWAR LATE MUNSHI LAL Vs. SAVITA DEVI KARIYA
|
March 4, 1997 |
|
AKEEL Vs. STATE OF MADHYA PRADESH
|
August 29, 1997 |
|
AKEEL REHMAN KHAN Vs. STATE OF M P
|
August 29, 1997 |
|
AKHILESH KUMAR JAIN Vs. SATISH MOHAN AND OTHERS
|
January 27, 1997 |
|
Alam Vs. State of M.P.
|
December 17, 1997 |
|
Alpesh Vs. Central Narcotics Bureau,Ratlam
|
July 14, 1997 |
|
AMAR LAL CHAMELI BAI Vs. STATE OF MADHYA PRADESH
|
July 14, 1997 |
|
AMAR SINGH SALAGRAM Vs. MANOHARLAL BADRILAL SHARMA
|
September 29, 1997 |
|
AMARSINGH Vs. BHAGWATIBAI
|
September 15, 1997 |
|
AMRIT LAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 22, 1997 |
|
Animal and Environment Legal Defence Fund Vs. Union of India
|
March 5, 1997 |
|
Anita Vs. State of M.P.
|
April 8, 1997 |
|
ANJALI COOLERS PVT LTD Vs. UNION OF INDIA
|
March 31, 1997 |
|
Annu @ Ansingh Vs. State of M.P.
|
May 3, 1997 |
|
ANSARUDDIN Vs. STATE OF M P
|
March 20, 1997 |
|
ANWARI BI Vs. STATE OF MADHYA PRADESH
|
September 23, 1997 |
|
ARCHANA KASHYAP Vs. VIJAY KASHYAP
|
October 14, 1997 |
|
ARCHANA MAHAJAN Vs. VINOD MAHAJAN
|
October 1, 1997 |
|
ARCHANA VINAYAK RAO VARDE Vs. HARI SINGH GOUR VISHWAVIDHYALAYA
|
September 10, 1997 |
|
ARCHANA VINOD MAHAJAN Vs. VINOD MAHAJAN
|
October 10, 1997 |
|
ARCHANA YOGENDRA TIWARI Vs. YOGENDRA MOHAN TIWARI
|
March 10, 1997 |
|
ARJUN Vs. STATE OF M P
|
January 27, 1997 |
|
ARJUN LAKHEENA Vs. STATE BANK OF INDORE AND ORS
|
September 11, 1997 |
|
Arjunlal Agrawal Vs. Union of India
|
January 30, 1997 |
|
Arjunlal Gupta Vs. State of M.P.
|
December 19, 1997 |
|
ARUN KUMAR SINGH Vs. BILASPUR-RAIPUR KSHETRIYA GRAMIN BANK
|
July 14, 1997 |
|
ARUN KUMAR TIWARI Vs. SAFALTA TIWARI
|
September 1, 1997 |
|
Arun Tiwari Vs. Zila Mansavi Shikshak Sangh
|
December 1, 1997 |
|
ASAWA FLOUR MILLS Vs. STATE OF M P
|
February 28, 1997 |
|
ASHARAM Vs. STATE OF M P
|
December 4, 1997 |
|
Ashaskiya Prathmik Vidyalaya Shiksha Samiti Vs. Collector, Morena
|
November 28, 1997 |
|
Ashok Kumar Vs. State of M.P.
|
December 9, 1997 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
September 4, 1997 |
|
ASHOK KUMAR CHOWDHARY Vs. STATE OF MADHYA PRADESH
|
September 23, 1997 |
|
ASIAM NOORANI Vs. YASMINBAI
|
November 13, 1997 |
|
Aslam Beg Mirdha Vs. Babulal
|
April 11, 1997 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. UNION OF INDIA
|
May 15, 1997 |
|
Atul Kumar Patel Vs. State of M.P.
|
December 10, 1997 |
|
AUTO TRADE AND TRANSPORT Vs. NATIONAL INSURANCE COMPANY
|
September 22, 1997 |
|
AVADESH KUMAR Vs. CC AND CE
|
August 8, 1997 |
|
AZAD KOELA SHRAMIK SABHA Vs. UNION OF INDIA
|
June 29, 1997 |
|
Babar and Anr. Vs. State of M.P.
|
July 8, 1997 |
|
Babu Lal Vs. Mohd. Ishaq
|
June 24, 1997 |
|
BABU LAL Vs. ADDITIONAL CHIEF CONTROLLER
|
June 24, 1997 |
|
BABU SINGH Vs. STATE OF M P
|
March 12, 1997 |
|
Babulal Vs. New India Assurance Co.Ltd.
|
June 24, 1997 |
|
BABULAL CHAMPALAL Vs. NEW INDIA INSURANCE CO LTD
|
June 24, 1997 |
|
BADAMILAL DUBEY Vs. CHANDRAPRAKASH KHAIRATILAL KHANNA
|
April 17, 1997 |
|
BADRI PRASAD Vs. UNION OF INDIA
|
July 17, 1997 |
|
Badri Prashad Vs. State of Madhya Pradesh
|
December 18, 1997 |
|
BAGMAL RAJMAL SINGHAI Vs. KAMAL KUMAR MUKUNDRAO ALIAS BALMUKUND
|
January 21, 1997 |
|
BAIJNATH SINGH Vs. STATE OF MADHYA PRADESH
|
September 25, 1997 |
|
Bajeram Vs. Badrilal Patidar
|
September 19, 1997 |
|
BALAJI INDUSTRIES Vs. STATE BANK OF INDIA
|
January 14, 1997 |
|
Ballabh Das Satal Vs. State of M.P.
|
November 18, 1997 |
|
BALMUKUND KHAMORA AND ANR Vs. STATE BANK OF INDIA
|
July 9, 1997 |
|
BALRAM MISHRA Vs. UNION OF INDIA UOI
|
November 20, 1997 |
|
BALVINDAR SINGH KAUR Vs. KARANJEET SINGH
|
April 21, 1997 |
|
BANDHAN Vs. STATE OF M P
|
January 10, 1997 |
|
BANK NOTE PRESS Vs. UMRAO SINGH
|
January 28, 1997 |
|
BANK OF INDIA Vs. HARISH CHANDRA SHRIVASTAVA
|
July 7, 1997 |
|
BANK OF INDIA Vs. SAWAI SINGH
|
July 31, 1997 |
|
BANK OF INDIA Vs. ARISTOCRATE ENGINEERS
|
July 8, 1997 |
|
BANK OF MAHARASHTRA Vs. WESTERN ELECTRICALS
|
June 25, 1997 |
|
Banke Lal Vs. Madho Prasad
|
July 14, 1997 |
|
BANKELAL RAMLAL Vs. MADHOPRASHAD PRABHUDAYAL
|
July 14, 1997 |
|
BANSHI BHOLA Vs. NIJANAND BRIJBALLABH TIWARI
|
September 18, 1997 |
|
BAPULAL ALIAS BAPU Vs. STATE OF MADHYA PRADESH
|
February 4, 1997 |
|
BAPULAL ALIAS BAPU NARSINGH Vs. STATE OF M P
|
February 7, 1997 |
|
BENI BAI Vs. A SALIM
|
July 7, 1997 |
|
Bhaga Bai Vs. Mangali Bai
|
July 22, 1997 |
|
Bhagwati Prasad Vs. Chironjilal
|
December 19, 1997 |
|
BHAGWATI PRASAD S O MADAN LAL Vs. BALESHWARDAYAL S O NATHU LAL
|
October 8, 1997 |
|
BHAGWATI PRASAD SHIVHARE Vs. SHOBHA DEVI
|
April 9, 1997 |
|
Bhairon Prasad Vs. Bhaddelal
|
August 19, 1997 |
|
BHAIYA LAL Vs. STATE OF MADHYA PRADESH
|
August 26, 1997 |
|
BHARAT SINGH Vs. PLUTON CEMENT PVT LTD
|
April 2, 1997 |
|
BHARATLAL YADAV Vs. STATE OF M P
|
November 26, 1997 |
|
BHAWANI SHANKER SHARMA Vs. STATE OF MADHYA PRADESH
|
September 18, 1997 |
|
BHAWNA Vs. STATE OF MADHYA PRADESH
|
July 30, 1997 |
|
Bhim Singh Deharia Vs. Collector, Chhindwara
|
July 31, 1997 |
|
BHOGIRAM VERMA Vs. REGIONAL TRANSPORT AUTHORITY MORENA
|
October 21, 1997 |
|
Bhojraj Rameshchandra Vs. Ghanshyam Das Agrawal
|
September 10, 1997 |
|
Bhola Vs. State of M.P.
|
April 10, 1997 |
|
BHOLA PRASAD JAISWAL Vs. KRISHI UPAJ MANDI SAMITI
|
January 13, 1997 |
|
BHOLA RAM Vs. STATE OF MADHYA PRADESH
|
May 15, 1997 |
|
BHOPAL NAGRIK SAHAKARI BANK LTD Vs. PRESIDING OFFICER LABOUR
|
September 28, 1997 |
|
Bhopal Sugar Industries Ltd. Vs. Union of India
|
September 30, 1997 |
|
Bibhuti Prassan Sinha Vs. State of M.P.
|
May 6, 1997 |
|
BINA D/O BHARATSINGH CHOUHAN Vs. STATE OF M P
|
November 20, 1997 |
|
Brajendra Kumar Samadhia Vs. State of M.P.
|
November 3, 1997 |
|
Brij Mohan Vs. Pooran Lal
|
April 23, 1997 |
|
BRIJLAL PATEL Vs. MANAGING DIRECTOR M P HASTASHILP VIKAS NIGAM
|
January 20, 1997 |
|
Budawa Anand and three ors Vs. State of Madhya Pradesh
|
September 10, 1997 |
|
C O D EMPLOYEES CO OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
|
September 4, 1997 |
|
Central Narcotics Bureau Vs. Raja @ Rana,Pratapgarh
|
February 3, 1997 |
|
CHAIRMAN M P ELECTRICITY BOARD Vs. GINDIABAI
|
October 7, 1997 |
|
CHANDAN Vs. LONGA BAI
|
July 14, 1997 |
|
Chandigarh Adminisfration Vs. Ex. S.I. Gurudit Singh
|
March 10, 1997 |
|
Chandra Devi Vs. Rakesh Kumar
|
March 13, 1997 |
|
Chandrakanta Vs. Mahesh Brothers
|
December 2, 1997 |
|
Chandrasekaran Pillai N. Vs. Rani Durgawati Vishwavidyalaya
|
January 24, 1997 |
|
CHANDRIKA BAI SAHU Vs. MOHD ASHIQUE
|
June 30, 1997 |
|
Charanlal Vs. State of M.P.
|
November 5, 1997 |
|
CHARANLAL ALIAS VEERALAL Vs. STATE OF MADHYA PRADESH
|
November 26, 1997 |
|
CHARANLAL PATEL Vs. KAVITA JAIN
|
January 31, 1997 |
|
CHATTU BISRU GOND Vs. STATE OF M P
|
March 6, 1997 |
|
CHETAK CONSTRUCTIONS LTD. Vs. SANGHI BROS.
|
November 10, 1997 |
|
CHHAGAN Vs. STATE OF MADHYA PRADESH
|
March 5, 1997 |
|
Chhaya Kshatriya Vs. Pramod Kumar Kshatriya
|
September 30, 1997 |
|
CHHITARLAL SHIVBAX LAUDWAL Vs. STATE OF M P
|
May 15, 1997 |
|
CHHOTE LAL MEWATI Vs. DR. HARISINGH GAUR VISHWAVIDYALAYA
|
February 14, 1997 |
|
Choithram Hospital and Research Centre Vs. Cap. Devendra Kumar Shukla
|
September 2, 1997 |
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COMMISSIONER OF INCOME TAX Vs. GUNWANTRAI HARIVALLABH JANI
|
October 3, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA MOTOR SERVICE
|
October 3, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ISHAQUE GULAM
|
October 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KESHRI METAL PRVATE LIMITED
|
September 25, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RAJARAM MAIZE PRODUCTS
|
October 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SINGHANIA ENTERPRISES
|
October 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH BHAVNANI CHANABHAI
|
October 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA OIL EXTRACTION LIMITED
|
October 7, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SATTANDAS MOHANDAS SIDHI
|
June 23, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA DAYABHAI
|
July 28, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RATANCHAND JAIN
|
July 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PARAS OIL EXTRACTION LIMITED
|
July 27, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTROGRAPHITE LIMITED
|
September 11, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KOHINOOR TOBACCO PRODUCTS PRIVATE LIMITED
|
September 11, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MOTORS
|
September 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BAKHTAWARSINGH BALKISHAN BHILAI
|
September 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. VANDANA ROLLING MILLS LIMITED
|
September 17, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
|
September 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GANI BHAI WAHAB BHAI
|
September 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. M P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY
|
September 25, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPRAJ SINGH
|
August 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BHILAI IRON FOUNDRY PRIVATE LIMITED
|
August 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. J K TRANSPORT
|
August 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
|
March 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV SHAKTI TIMBERS
|
January 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHAVJI VEERJI
|
April 24, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. PARAS OIL EXTRACTION LTD
|
June 27, 1997 |
|
COMMISSIONER OF INCOMETAX Vs. MANNULAL NANNULAL
|
July 28, 1997 |
|
COMMISSIONER OF INCOMETAX Vs. WESTON CARBON PRODUCTS
|
October 1, 1997 |
|
COMMISSIONER OF INCOMETAX Vs. KAMALA DEVI
|
October 6, 1997 |
|
COMMISSIONER OF SALES TAX Vs. KISHANLAL AND CO.
|
August 28, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. NARINDER KAUR
|
March 5, 1997 |
|
D P TIWARI Vs. MANAGING DIRECTOR BHILAI STEEL PLANT
|
January 22, 1997 |
|
D. Vasudoe rao Vs. State Bank of India, Indore
|
July 2, 1997 |
|
Damodardeo Vs. State of M.P.
|
August 8, 1997 |
|
DAMOH CO OP MARKETING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 12, 1997 |
|
DATAR SINGH Vs. STATE OF M P
|
September 2, 1997 |
|
DAYAL Vs. KANHAIYALAL
|
March 11, 1997 |
|
Dayal Singh Gaur Vs. Pyari Bai
|
August 19, 1997 |
|
Dayaram Dayal Vs. State of M.P.
|
August 28, 1997 |
|
DESHRAJ SINGH Vs. GRAM PANCHAYAT
|
September 11, 1997 |
|
DEV CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1997 |
|
DEVENDRA ALIAS DEVANAND Vs. STATE OF M P
|
October 16, 1997 |
|
Devendra Kumar Agrawal Vs. Sangita Agrawal
|
April 21, 1997 |
|
DEVI LAL AND OTHER Vs. KALYAN SINGH AND OTHERS
|
October 22, 1997 |
|
DHANIRAM JAGANNATH SHIVHARE Vs. SARASWATI DEVI RATAN LAL SHIVHARE
|
October 4, 1997 |
|
DHANNU SINGH Vs. STATE OF MADHYA PRADESH
|
April 21, 1997 |
|
DHANRAJ GOVINDRAMAJI VARMA Vs. STATE OF M P
|
July 29, 1997 |
|
DHANSINGH Vs. STATE OF MADHYA PRADESH
|
March 31, 1997 |
|
DHAR CEMENT LTD Vs. CCE A
|
August 29, 1997 |
|
DHARAMPAL RAMNARAYAN AGRAWAL Vs. STATE OF M P
|
February 13, 1997 |
|
Dheeraj Singh Vs. Madhav Singh
|
July 22, 1997 |
|
Dhirendra Singh Vs. State of M.P.
|
April 25, 1997 |
|
DHOBILAL Vs. STATE OF MADHYA PRADESH
|
April 10, 1997 |
|
DHULJI RAMAJI JAT Vs. VIJAYKUMAR MADANLALJI GARG
|
May 15, 1997 |
|
Dhum Singh Vs. State of M.P.
|
November 4, 1997 |
|
Diamand Cements Bangalore Vs. Union of India
|
April 21, 1997 |
|
DIAMOND CEMENT Vs. UNION OF INDIA
|
March 13, 1997 |
|
DIGVIJAY CEMENT CO LTD Vs. STATE OF M P
|
July 10, 1997 |
|
DILIP KUMAR Vs. BHAIYALAL
|
January 28, 1997 |
|
District Election Officer Vs. Ram Babu Dewalia
|
March 14, 1997 |
|
DIWAN SINGH Vs. BHAIYA LAL
|
May 5, 1997 |
|
Doman Singh Verma Vs. State Industrial Court
|
March 31, 1997 |
|
DOSHA ALIAS AWADESH PRASAD Vs. STATE OF MADHYA PRADESH
|
May 2, 1997 |
|
DOSHA RACCHOR PRASAD Vs. STATE OF M P
|
May 2, 1997 |
|
DUDHNATH HUKUM SINGH Vs. ASHOK MAHADEO SANGEWAR
|
August 11, 1997 |
|
DULICHAND Vs. UMA DEVI
|
March 31, 1997 |
|
DURGA PRASAD Vs. TULSYA BAI
|
July 11, 1997 |
|
EAST CHAMPARAN DISTRICT SULABH SAUCHALAYA
SANSTHAN Vs. STATE OF M P
|
September 15, 1997 |
|
EASTERN AIR PRODUCTS P LIMITED Vs. COMMISSIONER OF SALES TAX M P
|
April 11, 1997 |
|
Employees State Insurance Corporation Vs. Triplex Dry Cleaners
|
September 11, 1997 |
|
FIRM JADAOCHAND KESHRIMAI Vs. MISHRILAL
|
November 3, 1997 |
|
FULABAI Vs. STATE OF M P
|
August 4, 1997 |
|
GANDHARV STEEL Vs. CENTRAL BANK OF INDIA
|
July 4, 1997 |
|
GANESH Vs. STATE OF MADHYA PRADESH
|
July 7, 1997 |
|
GANESH AND CO Vs. MAYA STEEL SUPPLIERS
|
December 10, 1997 |
|
GARIBDAS CHANDRIKA PRASAD Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1997 |
|
Gautam Bandopadhyay Vs. State of M.P.
|
December 9, 1997 |
|
GAYATRI BAI Vs. PRADEEP KUMAR CHOURASIA
|
August 28, 1997 |
|
GEETA BAI Vs. RAM SINGH
|
February 4, 1997 |
|
GEETA TYADE Vs. M P ELECTRICITY BOARD
|
July 9, 1997 |
|
GENERAL MANAGER SOUTH EASTERN COALFIELDS LTD Vs. J P SHRIVASTAVA
|
September 26, 1997 |
|
GHANSHYAM MADHAVRAO BARHATE Vs. STATE OF MADHYA PRADESH
|
September 18, 1997 |
|
GHANSHYAM PATEL Vs. VIJAY KUMAR DUBEY
|
October 8, 1997 |
|
GHANSI ALIAS SAVITRI BAI Vs. STATE OF MADHYA PRADESH
|
November 5, 1997 |
|
GIRDHARILAL SUGAR AND ALLIED INDUSTRIES LTD Vs. COMMISSIONER OF C EX APPEALS
|
July 9, 1997 |
|
GOMTI BAI AND OTHERS Vs. ANANTRAM CHHIROLIA AND OTHERS
|
February 28, 1997 |
|
GOPALKRISHNA SHARMA Vs. BHAGIRATH PRASAD SHARMA
|
June 9, 1997 |
|
GOPI CHAND GUPTA Vs. SHAKUNTALA BAI SANGEWAR
|
September 3, 1997 |
|
Goraknath Vs. State
|
March 12, 1997 |
|
Goru Vs. State of M.P.
|
August 11, 1997 |
|
Goverdhan Das Vs. Tikam Das
|
March 5, 1997 |
|
Goverdhandas Prasnani Vs. Tikamdas
|
March 5, 1997 |
|
Goverdhani Bai Vs. State of M.P.
|
November 5, 1997 |
|
Gram Panchayat Imlaj Vs. State of M.P.
|
February 21, 1997 |
|
GRAM SEWA SAMITI Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND
|
February 13, 1997 |
|
Gulab Chand (dead) by LRs. Babulal (dead) by LRs Vs. .
|
January 8, 1997 |
|
GULAM HUSSAIN Vs. PARMANAND DABANI
|
October 1, 1997 |
|
Gunwanta Bai alias Munnibai Vs. State of Madhya Pradesh
|
December 3, 1997 |
|
Guzari Bai Vs. Shambhu Singh
|
July 10, 1997 |
|
GWALIOR ROAD LINES Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1997 |
|
Gyan Das Vs. State of M.P.
|
October 20, 1997 |
|
GYASO BAI Vs. MAHENDRA SINGH
|
January 9, 1997 |
|
HABIB KHAN AND OTHERS Vs. CHANDRA SHEKHAR AND OTHERS
|
April 11, 1997 |
|
HAFIZULLAH Vs. SHIKHAR CHAND JAIN
|
May 12, 1997 |
|
HAKIMUDDIN SAIFI Vs. PREM NARAYAN BARCHHIHA
|
July 9, 1997 |
|
HALKI BAI Vs. NEW INDIA ASSURANCE CO LTD
|
September 25, 1997 |
|
Halkuram Vs. State of M.P.
|
July 11, 1997 |
|
HANUMANT SINGH Vs. SHAFIQUE AHMED KHAN
|
August 27, 1997 |
|
Hareram Mishra Vs. Jagdish Prasad Khatri
|
December 12, 1997 |
|
Hariom Singh Sikarwar Vs. Board of Secondary Education, M.P.
|
March 10, 1997 |
|
Harishankar Vajpai Vs. State of M P
|
June 24, 1997 |
|
Harjee Vs. State of M.P.
|
January 17, 1997 |
|
HARUN KHAN Vs. MAHESHCHAND
|
March 31, 1997 |
|
Hasan Shah Vs. State of M.P.
|
July 23, 1997 |
|
HASTIMAL DEVILAL JAIN Vs. HARIKISHAN BABAL
|
September 12, 1997 |
|
HAVALDAR TEJBALI SINGH Vs. MAJOR NACHHATTAR SINGH
|
February 26, 1997 |
|
HEERALAL ALIAS NIMMA Vs. STATE OF MADHYA PRADESH
|
March 17, 1997 |
|
HEMANT KUMAR RAJBIHARILAL Vs. SHANKARLAL JEEVANLAL
|
October 1, 1997 |
|
HEMRAJ Vs. STATE OF MADHYA PRADESH
|
May 12, 1997 |
|
HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
March 31, 1997 |
|
High Court of M.P. Vs. R.C. Chandal
|
February 25, 1997 |
|
HIMMATLAL CHAWADA Vs. BOARD OF REVENUE
|
August 29, 1997 |
|
HINDUSTAN ELECTRO GRAPHITES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1997 |
|
HIRAMATI Vs. RAM PRASAD SONI
|
March 20, 1997 |
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HUKUM CHAND ROLLING MILL Vs. COMMISSIONER APPEALS CENTRAL EXCISE
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September 30, 1997 |
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HUKUMAT RAI LOKUMAL LALWANI Vs. SHAMBHU LAL MANIK RAM KHATTAR
|
April 10, 1997 |
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HUKUMCHAND ROLLING MILL Vs. CCE A
|
November 12, 1997 |
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HUSSAIN KHAN Vs. NATIONAL INSURANCE CO LTD
|
July 3, 1997 |
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IMRAN AU Vs. STATE OF M P
|
September 1, 1997 |
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Indra Kumar Vs. State of M.P.
|
November 11, 1997 |
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INDRA KUMAR PANCHAL Vs. DIGVIJAY SINGH
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July 22, 1997 |
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Indra Kunwar Rathi Vs. Nanak Ram
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December 19, 1997 |
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INDU GUPTA Vs. STATE OF M P
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January 14, 1997 |
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ISHPAT KHADAN LABOUR MAZDOOR UNION Vs. UNION OF INDIA
|
October 23, 1997 |
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ISMILE AND NAGO Vs. STATE OF MADHYA PRADESH
|
January 17, 1997 |
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J C MILLS LTD Vs. PAYMENT OF WAGES INSPECTOR
|
August 30, 1997 |
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J.K. Jain Vs. State of M.P.
|
November 21, 1997 |
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JABALPUR GENERAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
August 27, 1997 |
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Jagatdhari Vs. State of M.P.
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October 6, 1997 |
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JAGDISH Vs. STATE OF M P
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March 3, 1997 |
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JAGROOP PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
April 29, 1997 |
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Jamni Bai Vs. Balkishan Das Gupta
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April 19, 1997 |
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JAMNIBAI WD/O MANNULAL Vs. BALKISHANDAS VITHALDAS GUPTA
|
April 15, 1997 |
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JANKI BAI Vs. UNION OF INDIA
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September 18, 1997 |
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JANKI PANDEY Vs. STATE OF MADHYA PRADESH
|
September 23, 1997 |
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Janpad Panchayat Tatha Zila Panchayat Kramchari Sangh Vs. State of M.P.
|
June 27, 1997 |
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JANURAM Vs. STATE OF M P
|
February 6, 1997 |
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Japan Sethi Vs. State of M.P.
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July 22, 1997 |
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JASODABAI Vs. SHRIRAM
|
January 30, 1997 |
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JAY KAY STEEL CRAFTERS AND ANR Vs. DENA BANK AND ORS
|
July 31, 1997 |
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JAYANT VITAMINS Vs. UNION OF INDIA
|
May 13, 1997 |
|
Jethomal Vs. Union of India
|
March 31, 1997 |
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JILA SAHAKARI KENDRIYA BANK Vs. RODILAL
|
July 31, 1997 |
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JILA SEHKARI KENDRIYA BANK MERYADIT Vs. PRESIDING OFFICER
|
July 4, 1997 |
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JINDAL STRIPS LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
|
September 25, 1997 |
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JIVRAKHAN PANCHRAM Vs. SHIVCHARANDAS
|
May 5, 1997 |
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JYOTI Vs. PRAKASH CHANDRA
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April 11, 1997 |
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JYOTSNA GUPTA Vs. SHAMIM WD/O MOHAMMAD ABDUL AZIZ
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December 2, 1997 |
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K C PRADHAN Vs. STATE OF M P
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September 23, 1997 |
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K K TIWARI Vs. STATE OF MADHYA PRADESH
|
August 28, 1997 |
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K SHYAMLA Vs. K SUGNA DEVI
|
August 8, 1997 |
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KADAM SINGH GURJAR Vs. KADAR SINGH
|
July 9, 1997 |
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KAILASH CHAND SUMERCHAND JAIN Vs. STATE OF M P
|
November 24, 1997 |
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KAILASH CHANDRA AND BROS Vs. KAMLA WD/O CHINTAMAN CHAUDHARY
|
May 12, 1997 |
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KAILASH NATH KHANNA Vs. STATE OF M P
|
February 27, 1997 |
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KALANG Vs. STATE OF MADHYA PRADESH
|
August 1, 1997 |
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KALAVATI Vs. SARDAR PRAHALAD SINGH
|
July 1, 1997 |
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KALAVATI DEVI Vs. PRAHLAD SINGH
|
July 1, 1997 |
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KALEKHAN MOHD FIRM Vs. STATE OF M P
|
March 5, 1997 |
|
Kalu Ram Vs. State of M.P.
|
November 18, 1997 |
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KALUA GYASIYA Vs. SUSHILA BABULAL
|
August 4, 1997 |
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Kamal Kishore Rathi Vs. Dinkar Rajimwale
|
April 23, 1997 |
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KAMAL PURI LATE GULAB PURI Vs. DISTRICT MAGISTRATE
|
April 10, 1997 |
|
KAMLA BAI Vs. GHANSHYAM AGARWAL
|
August 6, 1997 |
|
Kamla Bai Vs. State of M.P.
|
December 3, 1997 |
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KAMLA DEVI BHANOT Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1997 |
|
Kamla Mishra Vs. State of M.P.
|
September 24, 1997 |
|
KAMLABAI Vs. L I C
|
August 14, 1997 |
|
Kamlesh Vs. State of U.P.
|
January 15, 1997 |
|
KANAHAIYALAL Vs. CHANDABAI
|
November 26, 1997 |
|
Karamsai Vs. State of Madhya Pradesh
|
September 18, 1997 |
|
Kartik Ram Vs. State Industrial Court
|
August 6, 1997 |
|
KARTIKRAM KUSHALIRAM DHIMAR Vs. CHANDRAGOPAL RAMLAL VERMA
|
July 7, 1997 |
|
Kashibai Vs. State of M.P.
|
March 12, 1997 |
|
Kaushal Kishore (Mahant) Vs. State of M.P.
|
September 17, 1997 |
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KAUSHALIYA BAI RAMESH CHAND PATERIA Vs. ADDITIONAL COLLECTOR
|
July 10, 1997 |
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KAUSHALYABAI Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1997 |
|
KESHAR BAI Vs. CENTRAL BANK
|
September 2, 1997 |
|
KESHAV LAL Vs. MAYA GUPTA
|
September 12, 1997 |
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KESHAV PRASAD SHARMA Vs. CENTRAL BANK OF INDIA AND ORS
|
November 11, 1997 |
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KHAGESH KUMAR GOEL Vs. STATE OF MADHYA PRADESH
|
August 4, 1997 |
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KHANDELWAL DAL MILL Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
|
February 27, 1997 |
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KHEMCHAND MOTILAL JAIN Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1997 |
|
KHEMRAJ NEMICHAND SHRISHRIMAL CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1997 |
|
KHIALDAS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1997 |
|
KHORBAHARA Vs. STATE OF MADHYA PRADESH
|
April 29, 1997 |
|
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
|
April 22, 1997 |
|
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
|
November 11, 1997 |
|
KIRAN Vs. CHANDRA SHEKAR
|
July 8, 1997 |
|
KISHAN Vs. STATE OF M P
|
November 20, 1997 |
|
KISHANLAL KAKKAD Vs. NIRMALA KHANNA
|
August 4, 1997 |
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KISHORI BARI Vs. ARUN KUMAR VARMA
|
August 22, 1997 |
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KITCHEN AID Vs. STATE OF M P
|
December 15, 1997 |
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KOMAL RAM Vs. HANKERLAL
|
January 29, 1997 |
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KOMAL SINGH BHAGWAN SINGH Vs. KAPURI BAI
|
July 25, 1997 |
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KOMMLE Vs. REDDMAGMANE
|
September 10, 1997 |
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Kranti Rai Vs. State of M.P.
|
August 27, 1997 |
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KRIPAL SINGH Vs. STATE OF MADHYA PRADESH
|
March 14, 1997 |
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KRIPAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 22, 1997 |
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KRISHI UPAJ MANDI SAMITI Vs. KISHORE BALWANT RAO
|
February 27, 1997 |
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KRISHI UPAJ MANDI SAMITI Vs. KHANDWA MUNICIPAL CORPORATION
|
May 19, 1997 |
|
Krishi Upaj Mandi Samiti, Mhow Vs. Shreeram Choudhary
|
December 4, 1997 |
|
Krishna Gopal Vs. Kunj Bihari
|
July 24, 1997 |
|
KRISHNA MOURYA Vs. J P SHARMA
|
June 27, 1997 |
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KRISHNA OIL EXTRACTION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1997 |
|
KRISHNA SINGH SMT Vs. G D GUPTA
|
February 20, 1997 |
|
KRISHNA WD/O SHIV PRASAD MOURYA Vs. J P SHARMA
|
June 25, 1997 |
|
KULDEEPSINGH BHUPANDRASINGH Vs. MUBARIK HUSSAIN MOHD ISMAIL
|
August 11, 1997 |
|
Kundanmal Vs. Hukumchand (deceased) through L.Rs. Vasantibai
|
May 9, 1997 |
|
KUPPILI MOHAN RAO ASSISTANT MANAGER FOOD CORPORATION OF INDIA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
|
September 26, 1997 |
|
KUSUM RANI Vs. STATE OF M P
|
March 5, 1997 |
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KUTHU ALIAS TEJRAM RAWAT Vs. STATE OF MADHYA PRADESH
|
April 22, 1997 |
|
Lakhan Singh Vs. State of M.P.
|
July 16, 1997 |
|
LAL BAHADUR SINGH Vs. STATE OF M P
|
August 14, 1997 |
|
LALIT GURUBAXANI Vs. USHA GURUBAXANI
|
September 12, 1997 |
|
LALITA DEVI Vs. SURESH
|
February 17, 1997 |
|
LATTU RAM Vs. SHIVAJI RAO PHALKE
|
July 21, 1997 |
|
Lattu Ram Vs. Shivaji Rao Phalke
|
July 1, 1997 |
|
LAXMAN JAIDAV SATPATHY Vs. UNION OF INDIA
|
April 30, 1997 |
|
Laxman Singh Gaur Vs. State of M.P.
|
January 28, 1997 |
|
LAXMANDAS PRANCHAND Vs. UNION OF INDIA
|
July 31, 1997 |
|
LAXMI GONTIYA Vs. NAND LAL TAHALRAMANI
|
August 8, 1997 |
|
LAXMI NARAYAN RAM CHARAN NOGHRAIYA Vs. BRIJLAL
|
September 4, 1997 |
|
LAXMI NARAYAN SHARMA Vs. STATE OF MADHYA PRADESH
|
January 22, 1997 |
|
Laxmi Prasad Vs. Ganga Bai
|
August 19, 1997 |
|
LAXMI WD/O LT ASHOK GONTIA Vs. NANDLAL TAHALRAMANI
|
August 8, 1997 |
|
Leela Kishan Vs. Laxminarayan
|
November 3, 1997 |
|
LEELAWATI Vs. RAVINDRA KUMAR
|
February 3, 1997 |
|
Life Insurance Corporation of India Vs. Jagmohan Sharma
|
September 1, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BENI BAI
|
August 6, 1997 |
|
LILABAI Vs. TRIYOGINARAYAN
|
May 14, 1997 |
|
LILABAI WD/O KUNJBIHARIDAS Vs. TRIYOGINARAYAN LAXMINARAYAN
|
May 16, 1997 |
|
Lok Nath Singh Vs. Kedar Singh
|
August 10, 1997 |
|
LOKNATH SINGH RAMLAL SINGH Vs. KEDAR SINGH RANCHOR SINGH
|
August 5, 1997 |
|
LOKSINGH Vs. STATE OF M.P.
|
March 3, 1997 |
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M C CHOUBEY Vs. NARBADESHWAR PRASAD PANDEY
|
September 18, 1997 |
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M P BOARD OF SECONDARY EDUCATION Vs. KU VINITA RUPRA
|
September 12, 1997 |
|
M P ELECTRICITY BOARD Vs. VIRENDRA KUMAR SHARMA
|
August 27, 1997 |
|
M P ELECTRICITY BOARD Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
|
May 5, 1997 |
|
M P LIME MANUFACTURERS ASSOCIATION Vs. STATE OF M P
|
June 30, 1997 |
|
M P MEDICAL OFFICERS ASSOCIATION Vs. STATE OF M P
|
January 31, 1997 |
|
M P RICE MILLS ASSOCIATION Vs. STATE OF M P
|
July 31, 1997 |
|
M P STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. UNION OF INDIA
|
October 8, 1997 |
|
M P STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. UNION OF INDIA
|
October 7, 1997 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. SURENDRA SINGH
|
June 23, 1997 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. SUSHILABAI
|
July 4, 1997 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. ABDUL RAHMAN
|
March 21, 1997 |
|
M S TRADERS Vs. COMMERCIAL TAX OFFICER CIRCLE NO 2 RATLAM
|
December 12, 1997 |
|
M.P. Bombay Transport Corporation Vs. New India Assurance Company
|
May 5, 1997 |
|
M.P. Mineral Supply Co. Vs. M.P. Vidyut Mandai
|
August 27, 1997 |
|
M.P. Oil Extraction Vs. State of M.P.
|
July 9, 1997 |
|
M.P. State Agro Industrial Development Corporation Vs. Rakesh Kumar
|
September 25, 1997 |
|
M.P.E.B. Betul Vs. Premlata
|
September 15, 1997 |
|
M.P.S.R.T.C. Vs. SALINA ROZ ALEXENDER
|
September 18, 1997 |
|
MADAN MOHAN AGARWAL Vs. SURESH AGARWAL
|
September 8, 1997 |
|
MADANLAL Vs. STATE OF M P
|
March 20, 1997 |
|
Madanlal Sethi Vs. State of M.P.
|
March 27, 1997 |
|
Madhu Sudan Agarwal Vs. M.P. Stock Exchange
|
November 10, 1997 |
|
MADHUSUDAN KHANDELWAL Vs. STATE OF M P
|
October 21, 1997 |
|
Madhya Pradesh Electricity Board Vs. S.S. Modh
|
September 3, 1997 |
|
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. SAUGOR ELECTRIC SUPPLY CO LIMITED CALCUTTA
|
February 15, 1997 |
|
Madhya Pradesh Public Service Commission Vs. Om Prakash Gupta
|
April 10, 1997 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. SOHAN LAL
|
May 13, 1997 |
|
Madhya Pradesh State Road Transport Corporation, Bhopal Vs. Bharatlal Soni
|
December 16, 1997 |
|
Madhyamik Shiksha Mandai, M.P. Vs. Abhilash Shiksha Prasar Samiti
|
January 21, 1997 |
|
Madru Singh Vs. State of M.P.
|
September 9, 1997 |
|
Mahaveer Saket Vs. Collector Rewa
|
March 17, 1997 |
|
Mahendra Kumar Jain Vs. Bank of Baroda
|
April 27, 1997 |
|
MAHENDRA KUMAR JAIN Vs. BANK OF BARODA
|
April 12, 1997 |
|
MAHENDRA KUMAR JAIN Vs. BANK OF BARODA
|
April 21, 1997 |
|
MAHENDRA KUMAR TIWARI Vs. UNION OF INDIA
|
August 27, 1997 |
|
MAHESH KUMAR RAMNIKLAL AND COMPANY Vs. DISTRICT EXCISE OFFICER EXCISE DEPT
|
November 17, 1997 |
|
Mahesh Prasad Chaudhari Vs. State of M.P.
|
July 22, 1997 |
|
Mahesh Prasad Kori Vs. Gautam Kori
|
October 13, 1997 |
|
MAHILA JAGANNATHI WD/O SITARAM Vs. NAGA DHUDILAL
|
July 23, 1997 |
|
Maj. General Kulwant Singh (1C-11528 X) Vs. Union of India
|
September 9, 1997 |
|
MALIKRAM Vs. STATE OF M P
|
July 7, 1997 |
|
Malkiat Singh Vs. State of U.P.
|
September 9, 1997 |
|
MANDLA CABLE AND CONDUCTOR CORPORATION Vs. STATE OF MADHYA PRADESH
|
January 8, 1997 |
|
MANGILAL Vs. BHAGIRATH
|
January 16, 1997 |
|
MANGILAL Vs. STATE OF MADHYA PRADESH
|
July 4, 1997 |
|
MANGILAL LALJI JATAV Vs. STATE OF M P
|
July 4, 1997 |
|
MANGU Vs. STATE OF M P
|
March 21, 1997 |
|
MANI ALIAS MANIK Vs. SHRIRAM
|
August 1, 1997 |
|
MANIK CHANDRA JAIN Vs. STATE OF M.P. & ORS.
|
July 25, 1997 |
|
MANIKLAL DUBEY Vs. MOHD ISMAIL
|
June 27, 1997 |
|
MANJU TIWARI Vs. HARPRASAD RASGAI
|
May 6, 1997 |
|
MANKURA DEVI Vs. RAKESH
|
September 15, 1997 |
|
Manmohan Singh Vs. Municipal Corporation Indore
|
September 2, 1997 |
|
MANNALAL HASTIMAL Vs. COMMISSIONER OF SALES TAX
|
December 10, 1997 |
|
MANNALAL ONKARLAL JAIN Vs. STATE OF M P
|
August 21, 1997 |
|
MANOJ DUBEY Vs. STATE OF M P
|
November 21, 1997 |
|
MANOJ KUMAR BHAROSILAL Vs. GOPAL SUGANCHAND VAISHYA
|
July 22, 1997 |
|
MANOJ SINGH ALIAS VISHVANATH SINGH Vs. STATE OF M P
|
January 10, 1997 |
|
MANTRAM Vs. STATE OF M P
|
February 24, 1997 |
|
MANWANI STEELS PVT LTD Vs. UNION OF INDIA
|
January 13, 1997 |
|
MANWANI STEELS PVT LTD Vs. CEGATCCE A UNION OF INDIA
|
March 21, 1997 |
|
Mathuro Bai Vs. M.P.S.R.T.C.
|
February 5, 1997 |
|
MAYA SHRIVASTAVA Vs. MANOJ KUMAR
|
February 4, 1997 |
|
MEENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
February 8, 1997 |
|
MEENA BAI PREM LAL CHAUDHARY Vs. STATE OF M P
|
July 8, 1997 |
|
MEENAKSHI JAIN Vs. STATE OF MADHYA PRADESH
|
April 25, 1997 |
|
MELARAM JAIRAM PUNJABI Vs. SHAH BABULAL CHHOTELAL MEHTA
|
November 11, 1997 |
|
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LTD Vs. MECON EXECUTIVES ASSOCIATION
|
July 2, 1997 |
|
METALMAN PIPE MANUFACTURING CO LTD Vs. JANAKI BAI
|
October 15, 1997 |
|
METHODEX SYSTEMS LTD Vs. UNION OF INDIA
|
February 26, 1997 |
|
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX INDORE
|
February 25, 1997 |
|
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 17, 1997 |
|
MISHRA R K Vs. M P S R T CORPORATION
|
October 7, 1997 |
|
MITTHANLAL MISHRA Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
March 4, 1997 |
|
Mohammad Khan Vs. Sheikh Mohammad Ismail
|
August 23, 1997 |
|
MOHAMMAD NASIR Vs. RABIYABI
|
February 26, 1997 |
|
MOHAMMAD NASIR ABDUL AZIZ Vs. RABIYABAI
|
February 26, 1997 |
|
Mohan Vs. Than Singh
|
December 15, 1997 |
|
MOHAN Vs. STATE OF MADHYA PRADESH
|
May 3, 1997 |
|
Mohan Lal Vs. State of M.P.
|
February 6, 1997 |
|
Mohan Singh Vs. Dagdi Bai
|
October 8, 1997 |
|
MOHANLAL Vs. DARBARILAL
|
September 17, 1997 |
|
Mohanlal Vs. Gulabji
|
December 11, 1997 |
|
MOHANSINGH SALAM Vs. DEPOT MANAGER, MPSRTC & ANR.
|
March 14, 1997 |
|
MOHD ARIF MOHD HUSSAIN Vs. STATE OF M P
|
July 22, 1997 |
|
MOHD KARIM KHAN Vs. SHAMSHER KHAN HASAN KHAN
|
November 3, 1997 |
|
MOHD NASIR MOHD SIRAZ Vs. JAMA MASZID COMMITTEE
|
November 19, 1997 |
|
MOHD. ARIF MOHD. HUSSAIN Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 22, 1997 |
|
Mohd. Idris Qureshi Vs. Nunkusiaram Jaiswal
|
September 8, 1997 |
|
MRINAL KANTI Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
March 26, 1997 |
|
MUBARIK KHAN Vs. NASIR KHAN
|
November 11, 1997 |
|
Mukesh Kumar Sharma Vs. State of M.P.
|
October 22, 1997 |
|
MUKHLAL RAM Vs. REWA SIDHI GRAMIN BANK
|
January 20, 1997 |
|
MUKKAN ALIAS BALMUKUND Vs. STATE OF MADHYA PRADESH
|
March 10, 1997 |
|
MUKUL SHRIVASTAVA Vs. CHAIRMAN PUNJAB AND SINDH BANK
|
April 30, 1997 |
|
Mukund @ Kundu Mishra Vs. State of M.P.
|
May 2, 1997 |
|
MUMTAJBI Vs. NOOR MOHAMMAD
|
July 24, 1997 |
|
MUNNALAL Vs. MUNNALAL
|
September 12, 1997 |
|
MUNNALAL Vs. ROOP REKHA
|
October 30, 1997 |
|
MURARILAL RAMSWARUP Vs. BABUSINGH KANHAISINGH
|
September 3, 1997 |
|
Murlidhar Vs. State of M.P.
|
December 3, 1997 |
|
Murti Devi Vs. State of Delhi
|
August 20, 1997 |
|
Muzaffar Ali Vs. State of M.P.
|
December 3, 1997 |
|
N PRASAD Vs. I P CHOUKSEY
|
September 4, 1997 |
|
N.C. Dwivedi Vs. Union of India
|
January 24, 1997 |
|
NAGDA UPABHOKTA SANGH Vs. STATE OF M P
|
August 22, 1997 |
|
NAGSAI Vs. STATE OF MADHYA PRADESH
|
February 20, 1997 |
|
NAINSUKH KISHANDAS Vs. MANISH CHOUDHARI
|
July 22, 1997 |
|
Najmabano @ Khurshid @ Phoolwali Vs. State of M.P.
|
October 16, 1997 |
|
NAMDEO DEVANGAN Vs. SEETARAM
|
September 22, 1997 |
|
Nand Kumar Krishnarao Navgire Vs. Jagannath Laxman Kushalkar
|
July 23, 1997 |
|
NANDLAL KANORIA Vs. NATIONAL INDUSTRIAL DEVELOPMENT CORPORATIONLIMITED
|
July 25, 1997 |
|
NANHIBAI Vs. STATE OF M P
|
February 25, 1997 |
|
NANNU LAL Vs. RAM PYARI BAI
|
September 15, 1997 |
|
NARAIN Vs. STATE OF MADHYA PRADESH
|
April 30, 1997 |
|
NARAYAN Vs. STATE OF MADHYA PRADESH
|
January 21, 1997 |
|
NARAYAN PRASAD RAM RATAN KACHHWAHA Vs. DISTRICT AND SESSIONS JUDGE
|
April 24, 1997 |
|
Narayan Singh Vs. State of M.P.
|
October 14, 1997 |
|
NARAYAN SINGH Vs. BANWARILAL
|
May 8, 1997 |
|
Narayandas Vs. Shakuntala
|
September 3, 1997 |
|
Narendra Vs. State of M.P.
|
July 1, 1997 |
|
NARENDRA KUMAR Vs. INCOME TAX OFFICER
|
May 5, 1997 |
|
NARESH TYAGI Vs. RAMESH CHAND AND ANOTHER
|
July 28, 1997 |
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Narmada Mai Khadan Kamgar Karigar Sahkari Samiti Vs. Laxminarayan
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April 4, 1997 |
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NASARUDDIN Vs. STATE OF M P
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March 20, 1997 |
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NATHURAM Vs. STATE OF MADHYA PRADESH
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June 26, 1997 |
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NATIONAL INSURANCE CO LTD Vs. KUSUM DEVI MISHRA
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July 26, 1997 |
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NATIONAL INSURANCE CO LTD Vs. MOHARSINGH
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August 14, 1997 |
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NATIONAL INSURANCE CO LTD Vs. AJAY DESHMUKH
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August 28, 1997 |
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NATIONAL INSURANCE CO LTD Vs. SUBHIYA BAI
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August 7, 1997 |
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NATIONAL INSURANCE CO LTD Vs. BABLOO PAL
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September 30, 1997 |
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NATIONAL INSURANCE CO LTD Vs. SAMUTI BAI SMT
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February 19, 1997 |
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NATIONAL INSURANCE CO LTD Vs. MALLABAI
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April 3, 1997 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RAINKI BAI
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May 12, 1997 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SAHIBA KHATUN
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May 9, 1997 |
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NATIONAL MINERAL DEVELOPMENT CORPORATION Vs. BINDI BAI NAGESH
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February 19, 1997 |
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NATIONAL MINERAL DEVELOPMENT CORPORATION Vs. BINDI BAI SMT
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February 12, 1997 |
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NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1997 |
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NATWARLAL Vs. UNION OF INDIA
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March 11, 1997 |
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Nawal Singh Vs. Nirbhay Singh
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February 24, 1997 |
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NEERABAI Vs. BOARD OF REVENUE
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August 13, 1997 |
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NEMI CHAND JAIN Vs. UNION OF INDIA
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September 25, 1997 |
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NEOGY AND SONS Vs. STATE OF MADHYA PRADESH
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April 3, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. RADHABAI
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February 5, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTALA BAI
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April 24, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. SHAILESH YADAV
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November 26, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. MAHILA BHANTI BAI
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August 13, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. PRABHA JAIN
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May 6, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. VIDYA BAI
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June 24, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. KAMLA
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July 1, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. PAPPUSINGH
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July 26, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. RAM KISHORE
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July 8, 1997 |
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New India Assurance Co. Vs. Sangeeta
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July 22, 1997 |
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NEW INDIA ASSURANCE CO. LTD. Vs. TARABAI
|
February 14, 1997 |
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NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER DIVISIONAL OFFICE, GWALIOR Vs. RAM KISHORE AND OTHERS
|
July 1, 1997 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREM
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September 10, 1997 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SURGYAN WD/O OMPRAKASH SINGHANIYA
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September 12, 1997 |
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NEW INDIA INSURANCE CO. LTD. Vs. TULSA BAI AND OTHERS
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November 28, 1997 |
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NEW LAXMI OIL MILLS BARWAHA Vs. BANK OF INDIA BARWAHA
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May 8, 1997 |
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NILNITA CHEMICALS LTD Vs. STATE OF MP
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January 6, 1997 |
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NIRANJAN BAPUSINGH Vs. GHANSHYAMDAS
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July 28, 1997 |
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Nirmal Prasad Yadav Vs. Kapurchand
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July 8, 1997 |
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NORTHERN COALFIELDS LIMITED SINGRAULI Vs. MATA PRASAD
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March 31, 1997 |
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NURUL HAQ AND OTHERS Vs. GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD., JAMUNA AND OTHERS
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May 2, 1997 |
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Om Prakash Vs. State of M.P.
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August 4, 1997 |
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OM PRAKASH AARYA Vs. STATE OF M P
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October 17, 1997 |
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OM PRAKASH AGARWAL Vs. NANDLAL SAKHIRAM
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August 7, 1997 |
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OM PRAKASH SHARMA Vs. SARASWATIBAI
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May 23, 1997 |
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Om Prakash Verma Vs. State of M.P.
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September 22, 1997 |
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OMKAR AND ANOTHER Vs. STATE OF MADHYA PRADESH.
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February 12, 1997 |
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OMPRAKASH RAMESHWAR PATIDAR Vs. EKBAL HUSAIN NOOR MOHD
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September 15, 1997 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HAR PRASAD SAHU
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October 7, 1997 |
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ORIENTAL FIRE AND GENL INS CO LTD Vs. AMITA
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March 27, 1997 |
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ORIENTAL INSURANCE CO LTD Vs. SUNDERBAI
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April 9, 1997 |
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Oriental Insurance Co. Vs. Kaushal Prasad Pandey
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July 28, 1997 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RADHARANI
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August 11, 1997 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. GOURIBAI
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July 15, 1997 |
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OSHI FOODS LIMITED Vs. STATE BANK OF INDIA
|
July 15, 1997 |
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P.K. Ramachandran Vs. State of Kerala
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September 19, 1997 |
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PAHELWAN SINGH Vs. LEELA BAI
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September 15, 1997 |
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PANDU D/O SHRI UMA CHARAN MISHRA Vs. DIVISIONAL MANAGER OF M P STATE ROAD TRANSPORT
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October 23, 1997 |
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PAPPOO Vs. OM PRAKASH
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May 5, 1997 |
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PAPPU Vs. STATE OF MADHYA PRADESH
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May 8, 1997 |
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PARENTERAL DRUGS INDIA LTD Vs. UNION OF INDIA
|
February 20, 1997 |
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Parmanand Vs. State of M.P.
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May 14, 1997 |
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Parwati Bai Vs. Narbada Prasad
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November 19, 1997 |
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PATRAKAR PRAKASHAN (P.) LTD., IN RE Vs. ABC
|
May 2, 1997 |
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PHOOL SINGH Vs. STATE OF M P
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March 3, 1997 |
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PHOOLCHAND SURANA Vs. STATE OF MADHYA PRADESH
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February 7, 1997 |
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PHOOLSAI Vs. STATE OF MADHYA PRADESH
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April 11, 1997 |
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PIPES AND PIPES Vs. STATE BANK OF INDORE
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August 5, 1997 |
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PITAMBARDAS DULICHAND Vs. UNION OF INDIA
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November 13, 1997 |
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Poddar Industrial Corporation Vs. State of M. P.
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September 9, 1997 |
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Pooran Lal Saraf Vs. Chandraprakash
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January 27, 1997 |
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Prabhatchandra Vs. State of M.P.
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August 21, 1997 |
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Prabhu Dayal Pandey Vs. M.P. State Agricultural Marketing
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August 30, 1997 |
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Pradeep Gupta Vs. State of M.P.
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November 12, 1997 |
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PRADEEP KUMAR ROHAN Vs. H S GOUR VISHWAVIDYALAYA
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July 23, 1997 |
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PRAFULLA KUMAR TONGYA Vs. SARLA
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November 18, 1997 |
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Prahlad Singh Vs. State of M.P.
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August 13, 1997 |
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PRAKASH CHANDRA SETHI Vs. UNION OF INDIA UOI
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July 8, 1997 |
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PRAMOD KUMAR Vs. HANSIBAI ALIAS KESAR BAI
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July 24, 1997 |
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Prashant Kumar Tiwari Vs. Rani Durgawati Vishwavidyalaya
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July 28, 1997 |
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PRATAP RAO KRISHNARAO PHALKE Vs. KRISHI UPAJ MANDI SAMITI
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September 29, 1997 |
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PREM PHARMACEUTICALS Vs. CCE
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February 3, 1997 |
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Punjab National Bank Vs. Farishta Hotels
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March 11, 1997 |
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PUNJAB NATIONAL BANK Vs. FIRM RAMKISHAN RAMGOPAL
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July 10, 1997 |
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PUNJAB NATIONAL BANK Vs. MOHANLAL TEKCHAND & ORS
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December 15, 1997 |
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Pur Singh Vs. State of M.P.
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September 25, 1997 |
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PURANCHANDRA MURARILAL GARG Vs. M P STATE AGRICULTURE MARKETING BOARD
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November 10, 1997 |
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PURSHOTTAM DAS PATEL Vs. UTTAM CHAND
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August 28, 1997 |
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PURUSHOTTAM Vs. RETURNING OFFICER MALWA SAHAKARI SHAKKAR KHARKANA MARYADIT
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July 3, 1997 |
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Purushottam Vs. State of M.P.
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December 17, 1997 |
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PUSHPA WD/O VIRENDRA KUMAR YADAV Vs. JIYA BAI WD/O BABULAL YADAV
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August 21, 1997 |
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PUSHPENDRA MOTILAL SINGH Vs. COMMERCIAL AUTOMOBILES
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July 9, 1997 |
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Pushpendra Singh Vs. Padmakar
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September 8, 1997 |
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PUSLYA Vs. STATE OF M P
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February 18, 1997 |
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PUSUVA Vs. LAXMAN
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November 24, 1997 |
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PYARCHAND Vs. STATE OF M P
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December 10, 1997 |
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Pyari Bai Vs. Makku
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April 15, 1997 |
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RADHESHYAM BANSHILAL Vs. STATE OF M P
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May 15, 1997 |
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RAGHUNATH TAMBE Vs. M P ELECTRICITY BOARD
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September 1, 1997 |
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RAGHVENDRA SINGH CHOUHAN Vs. RAMBABU SINGH
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April 9, 1997 |
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RAJ KUMARI NIGAM Vs. ASHOK
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March 11, 1997 |
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Rajaram Vs. State of M.P.
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January 16, 1997 |
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RAJARAM MAIZE PRODUCTS Vs. M P ELECTRICITY BOARD JABALPUR
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May 6, 1997 |
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Rajee Enterprises Vs. State Bank of India
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November 5, 1997 |
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RAJENDRA NIGAM Vs. STATE OF MADHYA PRADESH
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May 6, 1997 |
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RAJENDRA TIWARI Vs. STATE OF MADHYA PRADESH
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March 5, 1997 |
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RAJESH Vs. STATE OF MADHYA PRADESH
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January 29, 1997 |
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Rajmani Patel Vs. Mohan Lal
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July 10, 1997 |
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RAJU Vs. STATE OF MADHYA PRADESH
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March 3, 1997 |
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RAJU DUBEY Vs. STATE OF M P
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September 29, 1997 |
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Rakesh Kumar Vs. Shambhu Singh And Ors.
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May 16, 1997 |
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RAKESH KUMAR RAM KISHAN PRADHAN Vs. STATE OF M P
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November 21, 1997 |
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RAKHIYA Vs. RAJENDRA SINGH
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July 31, 1997 |
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RAM DAS Vs. SUKHDEV SINGH
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August 12, 1997 |
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Ram Dayat Gupta Vs. State of M.P.
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August 29, 1997 |
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Ram Kumar Vs. State of Madhya Pradesh
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April 2, 1997 |
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RAM KUMAR Vs. STATE OF MADHYA PRADESH
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May 13, 1997 |
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RAM SHANKAR MISHRA AND ORS. Vs. BRIJ KISHORE SHARMA AND ORS.
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January 16, 1997 |
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RAM SUJAN Vs. URMILA BAI
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December 19, 1997 |
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Rama Banjara Vs. Kanchhedilal
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May 3, 1997 |
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Rambilas Vs. State of M.P.
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October 3, 1997 |
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RAMCHANDRA NANDRAM Vs. STATE OF M P
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June 28, 1997 |
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Ramcharan Vs. Rampiyari Bai
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November 5, 1997 |
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RAMCHARAN ATMA RAM SONKAR Vs. RADHESHYAM DUKHURAM PANDEY
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November 19, 1997 |
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RAMCHARAN PARMANAND Vs. STATE OF M P
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January 17, 1997 |
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RAMCO INDUSTRIES LTD Vs. UNION OF INDIA
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November 12, 1997 |
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RAMESH VERMA Vs. LAJESH SAXENA
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July 31, 1997 |
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RAMESHWAR SONI Vs. UNION OF INDIA
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September 9, 1997 |
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Ramjilal (Dead) Through L.R. Smt. Dulari Bai Mishra Vs. Ramjilal (Dead) Through L.R. Dulari Bai Mishra
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August 21, 1997 |
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RAMKISHAN ALIAS RAMKRISHNA DHAKAD Vs. STATE OF M P
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October 14, 1997 |
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Ramkunwar Bai Vs. State of M.P.
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November 4, 1997 |
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RAMNARAYAN Vs. STATE OF MADHYA PRADESH
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September 24, 1997 |
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Ramnath Singh Vs. Sanjay
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August 22, 1997 |
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RAMPAL THAKURDIN GUPTA Vs. COMMISSIONER OF INCOME TAX
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August 5, 1997 |
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RAMSINGH Vs. ISMAIL
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July 21, 1997 |
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Ramswaroop @ Gajhela Vs. State of M. P.
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April 4, 1997 |
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RANCHODDAS MATHURADAS GOKULDAS Vs. STATE OF M P
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November 21, 1997 |
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Ranen Roy Vs. Prakash Mitra
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November 26, 1997 |
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RANGLAL Vs. SHIV LAL AND OTHERS
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August 20, 1997 |
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Ranjit Singh and Anr. Vs. State of M.P.
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June 27, 1997 |
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RASHID KHAN Vs. JAMILA
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September 4, 1997 |
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RATANLAL SONI Vs. KAILASH NARAYAN ARJARIYA
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September 9, 1997 |
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RAVI SHANKAR Vs. STATE OF MADHYA PRADESH
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March 3, 1997 |
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Rewaram Vs. Abdul Haq
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September 8, 1997 |
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RINKOO KHATRI Vs. STATE OF MADHYA PRADESH
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August 27, 1997 |
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RISHIKESH SHARMA Vs. SAROJ SHARMA
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July 22, 1997 |
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RSH VERMA AND M KAHNAIYALAL Vs. COMMISSIONER OF INCOME TAX
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September 11, 1997 |
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RUCHI FABRICS LTD Vs. UNION OF INDIA
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March 3, 1997 |
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RUCHI FABRICS LTD Vs. STATE OF M P
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January 17, 1997 |
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RUKMA DEVI AND ORS Vs. RAMAVTAR AND ORS
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September 16, 1997 |
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RUKMANI BAI Vs. COMMISSIONER OF INCOME TAX
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March 5, 1997 |
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Rupabai Vs. Sushilabai
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December 18, 1997 |
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S K TAOSE AND CO PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
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April 29, 1997 |
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S R S YADAV Vs. STATE OF MADHYA PRADESH
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May 13, 1997 |
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S.K. Sahni Vs. Union of India
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September 22, 1997 |
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S.K. Warikoo Vs. State of J & K
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November 5, 1997 |
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S.R.S. Yadav Vs. State of M.P.
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May 13, 1997 |
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SABBIR S O GULAM MOHAMMAD Vs. STATE OF MADHYA PRADESH
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January 14, 1997 |
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SABIHA MASOOD Vs. TAHABBUR ALI KHAN
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October 8, 1997 |
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SADBHAV NAGRIK SAHKARI BANK MARYADIT Vs. REGISTRAR CO OPERATIVE SOCIETY
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July 3, 1997 |
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SAEED-UZ-ZAMA Vs. ATHAR AYUB
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July 1, 1997 |
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SAI UDYOG PVT LIMITED RAIPUR Vs. CENTRAL BANK OF INDIA RAIPUR
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October 8, 1997 |
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SAJANBAI Vs. ILLIAS MOHAMMAD
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October 15, 1997 |
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SAMANT CONSTRUCTION P LTD Vs. COMMISSIONER OF INCOME TAX
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August 8, 1997 |
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SAMOTIYA Vs. HARBANSH
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November 13, 1997 |
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SANDEEP SINGH SANGAR Vs. STATE OF MADHYA PRADESH
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January 27, 1997 |
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SANGEETA TRAVELS Vs. STATE OF M P
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April 29, 1997 |
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SANJAY KUMAR JAIN Vs. NAGAR PALIKA
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October 14, 1997 |
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SANJAY RAI Vs. STATE OF MADHYA PRADESH
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March 20, 1997 |
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SANJIT SINGH Vs. STATE OF M P
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January 9, 1997 |
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SANTOSH KAUMAR BHURAK Vs. DISTT CO OPERATIVE CENTRAL BANK LTD
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July 9, 1997 |
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SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
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March 18, 1997 |
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SANTOSH KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
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March 31, 1997 |
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SANTOSH KUMAR GUPTA Vs. SECRETARY MINISTRY OF ENVIRONMENT NEW DELHI
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September 5, 1997 |
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SANYUKT KOYLA MAZDOOR SANGH Vs. GENERAL MANAGER WESTERN COALFIELDS LTD
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May 7, 1997 |
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SARASWATIDEVI Vs. KRISHNARAM BALDEO BANK LIMITED
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February 13, 1997 |
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Sardar Mohar Singh Vs. Mangilal
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January 15, 1997 |
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Sarita Mabre Vs. State of M.P.
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March 17, 1997 |
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Sarjuprasad Vs. Municipal Council
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April 24, 1997 |
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SATISH SAGGAR Vs. MANAGING DIRECTOR M P INDUSTRIAL CENTRE DEVELOPMENT CORPORATION
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April 22, 1997 |
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SATYAVATI RAMDEO RATHORE Vs. RAMDEO RAGHUNATH PRASAD RATHORE
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August 6, 1997 |
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SAURABH KUMAR SHUKLA Vs. HUKUM CHAND
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September 29, 1997 |
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Saurabh Kumar Shukla Vs. Hukum Chand
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July 29, 1997 |
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SAVITRI DEVI Vs. MANORAMA BAI
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April 28, 1997 |
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SAYED AHMED Vs. BRIJENDRA NATH PATHAK
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May 9, 1997 |
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Shabbir Vs. State of M.P.
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January 17, 1997 |
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SHAILENDRA KUMAR Vs. CHANDRA PRABHA
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March 14, 1997 |
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Shaitan Bai Vs. Premi Bai
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August 11, 1997 |
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Shakhawat Khan Vs. State of M.P.
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August 13, 1997 |
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SHAKUN BAI Vs. RAMJI
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July 28, 1997 |
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SHAMA BI Vs. SHIVA
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March 6, 1997 |
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SHANKER PRASAD Vs. MALTIDEVI
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April 11, 1997 |
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Shanta Vs. Jagdish Prasad
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December 8, 1997 |
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SHANTA BAI Vs. STATE OF MADHYA PRADESH
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September 5, 1997 |
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SHANTABAI Vs. STATE OF MADHYA PRADESH
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November 18, 1997 |
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SHANTABAI Vs. THAKURLAL
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February 14, 1997 |
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SHANTANU PUNIT RAM SAHU Vs. SURAJ DEVJI BHAI MANDORE
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May 3, 1997 |
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SHANTI DEVI Vs. BABULAL JAGANNATH OZA
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August 12, 1997 |
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SHANTI DEVI CHOUHAN Vs. RAMJIVAN AGRAWAL
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September 2, 1997 |
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SHANTIBAI Vs. JIJABAI
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November 18, 1997 |
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SHARADA BAI KHATIK Vs. STATE OF M P
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May 1, 1997 |
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SHARDA KOTHARI Vs. GYANMAL KOTHARI
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February 28, 1997 |
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SHASHI BHUSHAN BAJPAI Vs. MADHAVRAO SCINDIA
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July 21, 1997 |
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SHASHIDHARSINGH Vs. STATE OF MADHYA PRADESH
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May 16, 1997 |
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Shiv Nath Gayar Vs. State of M.P.
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September 30, 1997 |
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Shiv Nayak Singh Vs. State of M.P.
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May 5, 1997 |
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Shiv Pal Singh Vs. State of M P
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April 2, 1997 |
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SHIV PRASAD HAMSAHAY VISHWAKARMA Vs. SHYAMBAI WD/O JAWAHARLAL AHIR
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October 22, 1997 |
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SHIVDHARI LAKHESAR CHAMAR Vs. JADUMAN BISHWANATH KUMHAR
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July 7, 1997 |
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SHIVNATH Vs. STATE OF MADHYA PRADESH
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September 16, 1997 |
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Shobha Vyas Vs. Prakash Kumar Vyas
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November 20, 1997 |
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SHOBHAU ALIAS SHUBHAU Vs. STATE OF MADHYA PRADESH
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April 30, 1997 |
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SHRAVAN KUMAR SONKAR Vs. STATE OF MADHYA PRADESH
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September 11, 1997 |
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SHREE MOHAN TALKIES AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
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April 3, 1997 |
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Shri Acharya Vs. Sadija Builders and Investment Pvt. Ltd.
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March 5, 1997 |
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Shri Kaptan Singh Vs. State of M.P.
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April 24, 1997 |
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Shri Mahila Grih Udyog Lijjat Papad Vs. Usha Sontake
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July 21, 1997 |
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SHRIKRISHNA GUPTA Vs. SITARAM MOHANSWAROOP NIGAM
|
July 11, 1997 |
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SHRINARAYAN LAXMAN PRASAD TIWARI Vs. STATE OF M P
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May 3, 1997 |
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Shriniwas Fertilizers Ltd. Vs. State of M.P.
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December 5, 1997 |
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SHRIRAM AGRO-TECH INDUSTRIES LTD Vs. SIEL FINANCIAL SERVICES LTD
|
November 11, 1997 |
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SHYAM RATAN Vs. STATE OF MADHYA PRADESH
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April 21, 1997 |
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SHYAMABAI Vs. LAXMAN
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November 24, 1997 |
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SHYAMKALI D/O VIDYARTHI RAM Vs. BHAIYALAL ALIAS GANESH YAMUNA PRASAD
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February 15, 1997 |
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SHYAMLAL Vs. STATE OF M P
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February 26, 1997 |
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SIDDARTH TUBES LTD Vs. UNION OF INDIA
|
August 22, 1997 |
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SIDDHARTHA TUBES LTD Vs. UNION OF INDIA
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September 17, 1997 |
|
Sitaram Vs. Ramgopal
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April 17, 1997 |
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SITARAM MADANLAL SARAOGI Vs. HEMCHAND BHAGWANDAS JAIN
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August 11, 1997 |
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SMT. ARCHANA KASHYAP Vs. VIJAY KASHYAP
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November 18, 1997 |
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Sobaran Singh Vs. State of M.P.
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August 1, 1997 |
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SOCIETY OF DIVINE PROVIDENCE Vs. UNION OF INDIA
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October 22, 1997 |
|
Sohanlal Vs. State of M.P.
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April 17, 1997 |
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SOHANLAL AGRAWAL Vs. REGISTRAR AND COMMISSIONER CO OPERATIVE SOCIETIES
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July 16, 1997 |
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Sona S/o K. Chandro Vs. Rudro S/o Chandro Mahboob
|
December 3, 1997 |
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STATE BANK OF INDIA Vs. VIJAY LAXMI SMT
|
June 28, 1997 |
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STATE BANK OF INDIA Vs. MADHYA PRADESH IRON AND STEEL WORKS PVT LIMITED RAIPUR
|
February 20, 1997 |
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STATE BANK OF INDORE Vs. STATE OF MADHYA PRADESH
|
March 26, 1997 |
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STATE BANK OF INDORE Vs. ABDUL RAZAK SHAIK
|
July 17, 1997 |
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STATE BANK OF INDORE Vs. MEHTA INDUSTRIES
|
December 3, 1997 |
|
State Bank of Indore Vs. Govindrao
|
January 17, 1997 |
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State of Haryana Vs. Jagat Singh
|
August 13, 1997 |
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STATE OF M P Vs. RAGHUVIR SINGH PRAHLAD SINGH
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June 28, 1997 |
|
STATE OF M P Vs. RADHA KRISHAN SINGH
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August 1, 1997 |
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STATE OF M P Vs. RAGHU RATOLE
|
August 4, 1997 |
|
STATE OF M P Vs. TECHNODRILLERS
|
September 12, 1997 |
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STATE OF M P Vs. RAMANAND
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June 28, 1997 |
|
State of M.P. Vs. Suresh Kumar
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February 7, 1997 |
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State of M.P. Vs. Engineering Projects (India) Ltd.
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April 11, 1997 |
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State of M.P. Vs. Yankappa
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September 23, 1997 |
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State of M.P. Vs. Udai Singh
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December 1, 1997 |
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State of M.P. Vs. State Industrial Court
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April 4, 1997 |
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State of M.P. Vs. R.N. Mishra
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September 17, 1997 |
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State of M.P. Vs. Phool Singh
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July 14, 1997 |
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State of M.P. Vs. Ajay Deep Gupta
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August 6, 1997 |
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State of M.P. Vs. Khujji @ Hari Ram
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March 31, 1997 |
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State of M.P. Vs. Bahadur Singh
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September 5, 1997 |
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STATE OF M.P. THROUGH THE EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DEPARTMENT, (MECHANICAL) WRIGHT TOWN, JABALPUR AND ANOTHER Vs. SMT. DASODABAI
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December 5, 1997 |
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STATE OF MADHYA PRADESH Vs. RAJU MEDICAL AGENCY
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March 27, 1997 |
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State of Madhya Pradesh Vs. Jagdish Rai Jain
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April 15, 1997 |
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STATE OF MADHYA PRADESH Vs. HARISINGH
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September 5, 1997 |
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STATE OF MADHYA PRADESH Vs. YANKAPPA
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September 22, 1997 |
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STATE OF MADHYA PRADESH Vs. LAXMAN PRASAD BHARGAVA
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August 12, 1997 |
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STATE OF MADHYA PRADESH Vs. KISHORI PARAGNIHA
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June 24, 1997 |
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Steel Authority of India Vs. Ramjanali
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July 21, 1997 |
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STEEL INGOTS LIMITED Vs. UNION OF INDIA
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January 29, 1997 |
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STEEL INGOTS LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
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January 30, 1997 |
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STEEL TUBES OF INDIA LTD Vs. UNION OF INDIA
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September 23, 1997 |
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Suba Singh Aulakh Vs. Union of India
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December 2, 1997 |
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Subhash Chandrakar Vs. State of M. P.
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July 3, 1997 |
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Subhashchand Jain Vs. State of M.P.
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August 19, 1997 |
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Sudama Prasad Vs. Kailash Sai
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September 18, 1997 |
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Sudarshan Prasad Vs. Laxmi Bai
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October 1, 1997 |
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Sujata Mukherjee Vs. Prashant Kumar Mukherjee
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April 30, 1997 |
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SUKHLAL Vs. STATE OF MADHYA PRADESH
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September 26, 1997 |
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SUKHLAL Vs. STATE OF MADHYA PRADESH
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July 24, 1997 |
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Sukhlal Vs. Murti Shri. Krishnachand Anandbihariji
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July 9, 1997 |
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Sukhpal Vs. State of M.P.
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January 8, 1997 |
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SUKKA Vs. STATE OF MADHYA PRADESH
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May 1, 1997 |
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SULOCHANA SARYU PRASAD PANDEY Vs. LOKMANYA SAHKARI GRIHA NIRMAN SANSTHA
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September 11, 1997 |
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SULTAN AHMED Vs. DUSTARI BEGAM
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July 24, 1997 |
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Sunder Lal Vs. State of M.P.
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February 12, 1997 |
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SUNIL GUPTA Vs. RALLIES INDIA LTD & ORS
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July 21, 1997 |
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SURAJDIN Vs. SHRINIWAS
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May 5, 1997 |
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Surendra Kumar Lakhera Vs. Malik Singh Chawla
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December 8, 1997 |
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Surendra Prasad Dwivedi Vs. State of M.P.
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October 16, 1997 |
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SURESH AGARWAL Vs. STATE OF M P
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September 17, 1997 |
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Suresh Chand Maheswari Vs. S.T.A.T.
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July 17, 1997 |
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Suresh Pingle and Ors. Vs. State of M.P.
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September 9, 1997 |
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SURESH PRASAD SHARMA Vs. RAM BAI SURESH PRASAD SHARMA
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December 19, 1997 |
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SURESHCHAND GUPTA Vs. UNION OF INDIA
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July 2, 1997 |
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SURYA KANT RAJA RAM GUPTA Vs. RAJARAM CORN PRODUCTS LTD
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November 11, 1997 |
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Suryakant Gupta Vs. Rajaram Gupta
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August 20, 1997 |
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T P NAIK Vs. UNION OF INDIA
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May 1, 1997 |
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TAJ SINGH ALIAS SINGH Vs. MADHYA PRADESH STATE ROAD TRAN CORPN
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August 12, 1997 |
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TARABAI JAIN Vs. SHIVNARAYAN KOTHARI
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May 9, 1997 |
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Temple Achleshwar Vs. Temple Shri Achleshwar Public Trust
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December 19, 1997 |
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TEMPLE ACHLESHWAR Vs. TEMPLE SHRI ACHLESHWAR PUBLIC TRUST
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February 19, 1997 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. KULWANT KAUR AND OTHERS
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November 12, 1997 |
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TIRUPATI STEEL INDUSTRIES Vs. COMMR APPEALS CUS AND C EX
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July 7, 1997 |
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TRIVENI CONDUCTORS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
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September 3, 1997 |
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Tulsiram Vs. Mansingh
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January 23, 1997 |
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TULSIRAM S/O NANDRAM KHATI Vs. DARYAOBAI
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September 1, 1997 |
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U.P. State Road Transport Corp. Vs. A.K. Paul
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December 4, 1997 |
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UMASHANKAR SOMANI INDL TEXTILES Vs. UOI
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December 15, 1997 |
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UNION OF INDIA Vs. COMPETENT AUTHORITY
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November 17, 1997 |
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Union of India Vs. Shobha Bai
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September 8, 1997 |
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Union of India Vs. O.P. Saxena
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July 14, 1997 |
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UNION OF INDIA Vs. KANTI SHARMA
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May 5, 1997 |
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Union of India Vs. Ganesh Rice Mills
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September 26, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. MOHD ASHIQUE
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July 2, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. TULSI BAI
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February 19, 1997 |
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United India Insurance Co. Vs. Bhagirath Vishwakarma
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September 1, 1997 |
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UNITED INDIA INSURANCE CO. LTD. Vs. INDRA
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August 1, 1997 |
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UNIVERSAL CABLES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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April 7, 1997 |
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Usha International Ltd. Vs. Jamuna Prasad.
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October 18, 1997 |
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V K SINGH Vs. STATE OF MADHYA PRADESH
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May 14, 1997 |
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V.K. Bansal Vs. Special Area Development Authority
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May 15, 1997 |
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VAN SANGATHAN ORIENT PAPER MILLS Vs. INDUSTRIAL TRIBUNAL
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May 1, 1997 |
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VENITA MINOR Vs. STATE OF MADHYA PRADESH
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September 5, 1997 |
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Victor Ekka Vs. V.T. Thomas
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August 30, 1997 |
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VIJAY KUMAR SINGH Vs. STATE OF MADHYA PRADESH
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July 31, 1997 |
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VIKAS KUMAR ONKAR PRASAD GUPTA Vs. RADHAMAL HIRAMAL SINDHI
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December 16, 1997 |
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VIKRAM VISHWAVIDHYALAYA SAVANIVRATA KARMACHARI SANGH Vs. GOVERNOR OF MADHYA PRADESH AND CHANCELLOR OF MADHYA PRADESH UNIVERSITY AND PRESIDENT OF THE CO ORDINATION COMMITTEE OF MADHYA PRADESH UNIVERSITY
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August 7, 1997 |
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VINITA PRAKASH KUMAR GAVANE Vs. PRAKASH KUMAR GAVANE
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March 20, 1997 |
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VIRENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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May 3, 1997 |
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Vishal Singh Vs. State of M.P.
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October 24, 1997 |
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VISHNU KUMAR MEHTA Vs. SONIA
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March 10, 1997 |
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VISHWA OIL PRODUCTS LTD Vs. UNION OF INDIA
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January 22, 1997 |
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VISHWA OIL PRODUCTS LTD Vs. STATE OF M P
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August 5, 1997 |
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Vivian Pareira Vs. David Loughran
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May 12, 1997 |
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Vrindavandas (Mahant) Vs. State of M.P.
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September 17, 1997 |
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Wahid Khan Vs. State of M.P.
|
November 18, 1997 |
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WOOLWORTH INDIA LIMITED Vs. COMMISSIONER CENTRAL EXCISE
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December 2, 1997 |
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WORAH AND COMPANY Vs. RAMKISHORE PATEL
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February 13, 1997 |
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Yadhisthir Lal Vs. State of M.P.
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July 17, 1997 |
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YAHIYA KACCHI Vs. KURBAN SHAH AND ORS.
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January 20, 1997 |
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YAMUNA PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH
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May 16, 1997 |
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YOGENDRA KUMAR Vs. MUNICIPAL COUNCIL
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July 2, 1997 |
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Yogendra Rathore Vs. Padma Ben
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September 8, 1997 |
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Yudhisthir Lal Vs. State of M P
|
July 17, 1997 |