|
A R ENTERPRISES CO PVT LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
February 22, 1996 |
|
A.S. BHALLA (DR.) Vs. STATE OF M.P.
|
April 8, 1996 |
|
AAKASH NAMKEEN PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES M P
|
June 26, 1996 |
|
ABDUL RASHID QURESHI Vs. AJAB SINGH
|
July 31, 1996 |
|
ABDUL SATTAR Vs. UNION OF INDIA
|
May 13, 1996 |
|
ABHA MAHESHWARI Vs. STATE OF M P
|
June 14, 1996 |
|
Abha Maheshwari Vs. State of M.P.
|
April 15, 1996 |
|
ADARSH GENERAL STORES Vs. SALES TAX OFFICER SATNA
|
September 26, 1996 |
|
Afsar Jahan Begum Vs. State of M.P.
|
January 11, 1996 |
|
AGARWAL K C Vs. WESTERN COAL FIELDS LTD
|
January 16, 1996 |
|
AGRAWAL R G AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1996 |
|
AGRO AID AGENCY Vs. COMMISSIONER OF SALES TAX INDORE
|
February 1, 1996 |
|
Ajij Vs. State of M.P.
|
April 20, 1996 |
|
AJUDHYA Vs. STATE OF M P
|
June 26, 1996 |
|
Akhand Pratap Singh Yadav Vs. Kunwar Surendra Pratap Singh
|
January 18, 1996 |
|
AKHILENDU ARJARIA Vs. BANARASIDAS
|
July 19, 1996 |
|
AKTI BAI Vs. BULKU LAL BAGHEL
|
September 23, 1996 |
|
Allahabad Bank Officers Association Vs. Allahabad Bank
|
May 1, 1996 |
|
ALOK Vs. PUSHPABAI
|
July 5, 1996 |
|
Alok Tiwari Vs. Madhya Pradesh Rajya Matsya Vikas Nigam
|
November 1, 1996 |
|
ALPAAI NAGRIK GRIH NIRMAN SAHAKARI SANSTHA Vs. STATE OF MADHYA PRADESH
|
February 7, 1996 |
|
AMARESH KUMAR Vs. LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION GWALIOR
|
July 1, 1996 |
|
AMARNATH PANDEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
|
September 17, 1996 |
|
AMARSINGH HIRALAL Vs. SUB-DIVISIONAL OFFICER
|
May 1, 1996 |
|
AMBARAM RAMAJI KUMHAR Vs. PRAMILABAI
|
May 10, 1996 |
|
Amir Khan Vs. Shamsher Khan
|
January 8, 1996 |
|
ANAND KUMAR Vs. STATE OF MADHYA PRADESH
|
May 17, 1996 |
|
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
April 12, 1996 |
|
ANIL KUMAR OJHA Vs. APPELLATE AUTHORITY DISTRICT CO-OPERATIVE LAND DEVELOPMENT BANK LTD
|
October 3, 1996 |
|
ANIL KUMAR PANNALAL KAHNDELWAL Vs. RAJKUMAR GHANSHYAMDAS GOYAL
|
September 17, 1996 |
|
ANIL SARAF Vs. NAMBOODAS
|
April 18, 1996 |
|
ANITA Vs. CHHAIL BHIHARI
|
August 20, 1996 |
|
Anita Sharma Vs. Rajendra Kumar
|
July 19, 1996 |
|
ANJU MUKHI Vs. SATISH KUMAR BHATIA
|
December 13, 1996 |
|
ANJULLA VERMA Vs. CAPT SUDHIR VERMA
|
May 15, 1996 |
|
ANNOOP SINGH Vs. COLLECTOR AND ORS
|
September 13, 1996 |
|
ANOKHILAL MEHTA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT JHABUA
|
November 4, 1996 |
|
ANOOP SAXENA Vs. MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE
|
July 12, 1996 |
|
ANWARI BEGUM Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER AND ANR.
|
May 16, 1996 |
|
ARCHANA DEY Vs. SOUTH EASTERN COALFIELDSLIMITED
|
October 11, 1996 |
|
ARUNA DEVI SANKLA Vs. STATE OF MADHYA PRADESH
|
October 15, 1996 |
|
Arvind Kumar Sahu Vs. Ushakiran
|
August 30, 1996 |
|
ASHA THAKUR Vs. SUKHRAJ MISTRI
|
July 16, 1996 |
|
ASHARAM RAMPRASAD Vs. MUNSHILAL KUSHWAH
|
September 13, 1996 |
|
ASHARAM SABOO AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1996 |
|
ASHOK BARMAN Vs. SADHANA
|
November 30, 1996 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
September 12, 1996 |
|
ASHOK KUMAR CHOPRA Vs. VISANDI
|
January 29, 1996 |
|
Ashok Kumar Sable Vs. Savak Prasad Singh
|
December 9, 1996 |
|
Ashok Steel Rolling Mills Vs. Madhya Pradesh Electricity Board
|
November 6, 1996 |
|
ASHOKPAL DAGA HUF Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1996 |
|
ASSOCIATED CEMENT CO.LTD. Vs. STATE OF M.P..
|
September 17, 1996 |
|
Atar Singh Vs. State of M.P.
|
October 31, 1996 |
|
ATTAR SINGH NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
February 9, 1996 |
|
ATUL KUMAR Vs. STATE
|
January 31, 1996 |
|
AZAD BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1996 |
|
BABI Vs. SONA KHAN
|
March 23, 1996 |
|
BABULAL AND ANOTHER Vs. ASHWANI KUMAR AND OTHERS
|
March 19, 1996 |
|
BABURAM Vs. MAHILA SUDHARANI
|
January 11, 1996 |
|
Baby Vs. Sana Khan
|
March 23, 1996 |
|
BACHCHI LAL Vs. HUKAM CHAND
|
August 29, 1996 |
|
BADDA BHIL Vs. STATE OF M P
|
July 1, 1996 |
|
BADRI NARAYAN SHRIVASTAVA Vs. SHIV NARAYAN SHRIVASTAVA
|
April 26, 1996 |
|
BADRI PRASAD RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1996 |
|
Badrilal Vs. State of M.P.
|
May 11, 1996 |
|
BADSHAH CONSTRUCTION COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1996 |
|
BAHUBAL S/O BACHARAJ JI Vs. SHAFI MOHAMMAD S/O CHAND MOHAMMAD
|
April 8, 1996 |
|
Baijnath Singh Vs. State of M.P.
|
August 31, 1996 |
|
BAJRANG EXTRACTIONS LTD Vs. STATE OF M P
|
September 25, 1996 |
|
BALA PRASAD Vs. STATE OF MADHYA PRADESH
|
August 27, 1996 |
|
BALBIR SOUND Vs. INDIAN BANK
|
January 8, 1996 |
|
BALCHAND MALAIYA Vs. UNION OF INDIA
|
September 2, 1996 |
|
BALCHAND MALAIYA & ORS Vs. UNION OF INDIA & ORS
|
September 7, 1996 |
|
BALCHAND MALAIYA HUF Vs. COMMISSIONER OF WEALTH TAX
|
March 25, 1996 |
|
BALDEO KUMAR AGRAWAL Vs. MANAGING DIRECTOR M P RAJYA LAGHU VAN UPAJ SAHKARI SANGH MARYADIT
|
May 6, 1996 |
|
BALGOVIND AND OTHERS Vs. GENERAL MANAGER, WESTERN COAL
|
December 18, 1996 |
|
BALJEET SINGH Vs. STATE OF M P
|
December 5, 1996 |
|
BANARSI ALIAS PANHA Vs. STATE OF MADHYA PRADESH
|
May 8, 1996 |
|
BANOO E COWASJI Vs. COMMISSIONER OF GIFT TAX
|
March 7, 1996 |
|
BANOO E COWASJI LATE Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1996 |
|
BANSHILAL BABULAL Vs. COMMISSIONER OF SALES TAX M P
|
January 30, 1996 |
|
BANSILAL NANDA BRINDAWAN Vs. STATE OF M P
|
October 9, 1996 |
|
BAPUSINGH Vs. STATE OF MADHYA PRADESH
|
February 4, 1996 |
|
BASANT RAI SAXENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
September 25, 1996 |
|
BASANT RAI SAXENA Vs. M.P.S.R.T.C. THROUGH DIRECTOR, BHOPAL AND OTHERS
|
September 25, 1996 |
|
BAWLESHWAR FILMS Vs. DINESH SINGH
|
October 11, 1996 |
|
BENI RAM SAHU Vs. BEER SINGH
|
September 9, 1996 |
|
Betal Singh Vs. State of M.P.
|
April 15, 1996 |
|
BHAGIRATH Vs. SHANKARLAL
|
August 21, 1996 |
|
BHAGWANDAS PAWAIYA Vs. KAILASH NARAYAN AND BROS FIRM
|
May 14, 1996 |
|
Bhagwanti Vs. Anna @ Appa
|
October 7, 1996 |
|
BHAGWATI PRASAD SINGHAL Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
January 16, 1996 |
|
BHAILAL BHAI ZAVER BHAI PATEL Vs. UNION OF INDIA
|
October 4, 1996 |
|
BHARAT ALUMINIUM CO Vs. COMMISSIONER OF SALES TAX M P
|
January 5, 1996 |
|
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF SALES TAX M P
|
April 22, 1996 |
|
BHARAT ALUMINIUM COMPANY LTD Vs. COMMISSIONER OF SALES TAX
|
March 19, 1996 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. KESHAV DAS AGARWAL
|
September 27, 1996 |
|
BHILAI ISPAT MAZDOOR SANGH Vs. STEEL AUTHORITY OF INDIA
|
November 18, 1996 |
|
BHILAI WIRES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1996 |
|
BHOORA LAXMI PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
December 10, 1996 |
|
BHUSHAN RAMLAL KASHYAP Vs. S D O
|
November 21, 1996 |
|
BINDESHWARI PRASAD SINGH Vs. M P STATE MINING CORPORATION
|
February 16, 1996 |
|
BINODIRAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1996 |
|
BIRESH KUMAR Vs. STATE OF M.P.
|
January 2, 1996 |
|
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. GWALIOR SYNTHETICS PVT LTD
|
May 9, 1996 |
|
BODHANBAI Vs. AMRIK SINGH
|
February 14, 1996 |
|
BRAHAMANAND Vs. SHRIBALLABH SHRIVASTAVA
|
December 25, 1996 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RANJIT SINGH MISHRA
|
August 2, 1996 |
|
BRIJ MOHAN SHRIVASTAVA Vs. RAMESH
|
July 18, 1996 |
|
BRIJENDRA KUMAR GUPTA AND OTHERS Vs. RAIPUR DEVELOPMENT AUTHORITY ROUGH CHAIRMAN AND ANOTHER
|
February 16, 1996 |
|
BUILDWORTH PRIVATE LTD Vs. SALES TAX OFFICER
|
August 21, 1996 |
|
Cantonment Board Vs. Mohanlal
|
January 2, 1996 |
|
Captain Mohan Singh Vs. Union of India
|
August 13, 1996 |
|
CENTRAL BANK OF INDIA Vs. NEMICHAND HARILAL JAIN
|
November 15, 1996 |
|
CENTRAL BANK OF INDIA INDORE Vs. LAXMI COTTON COMPANY
|
July 3, 1996 |
|
CENTRAL BANK OF INDIA TIRODI BRANCH Vs. ABDUL MUJEEB KHAN
|
April 25, 1996 |
|
CENTRAL BOARD OF KARMACHARI PROVIDENT FUND Vs. JOG KHAJANCHI
|
October 17, 1996 |
|
CENTRAL COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX
|
April 22, 1996 |
|
CHAMAR SINGH AND 4 ORS. Vs. ROHIT KUMAR AND ANR.
|
April 22, 1996 |
|
CHAND DATTA Vs. UNION OF INDIA
|
December 9, 1996 |
|
CHANDA BAI Vs. ANWARKHAN
|
May 17, 1996 |
|
CHANDA DEVI SHRIVASTAVA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
September 30, 1996 |
|
CHANDABAI YADAV Vs. STATE OF MADHYA PRADESH
|
November 30, 1996 |
|
Chandabai Yadav Vs. State of M.P.
|
December 3, 1996 |
|
CHANDAN AGARWAL Vs. MUKESH KUMAR AGARWAL
|
January 18, 1996 |
|
CHANDRAPRABHA Vs. UNITED INDIA INSURANCE CO.
|
April 1, 1996 |
|
CHATRA Vs. IMRAT LAL
|
October 14, 1996 |
|
CHATUR RAO Vs. MANTHU
|
January 19, 1996 |
|
CHHAYA Vs. KASTOOR CHAND JAIN
|
January 10, 1996 |
|
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1996 |
|
COL. V. N. KAPOOR Vs. UNION OF INDIA AND OTHERS
|
June 24, 1996 |
|
COLLECTOR OF CENTRAL EXCISE Vs. NIRANJAN PRASAD
|
February 26, 1996 |
|
COMMISSIONER OF CUSTOMS AND C EX Vs. KESARI STEELS
|
April 23, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. GULRAJ BABOOLAL
|
March 14, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. LEELADEVI MUTHA
|
January 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DHIRAJ KUMAR AND COMPANY
|
January 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANEKARAJE PAWAR H H MAHARANI
|
January 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GUNWANTI BAI
|
January 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DWARKADAS GHASHIRAM
|
January 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. TEA CO
|
January 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDERPAL
|
January 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
|
January 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHUPENDRA KUMAR PATEL
|
January 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHRISTIAN FELLOWSHIP HOSPITAL
|
January 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVAR TRADERS
|
January 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. EVEREST COLD STORAGE
|
January 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK PAL DAGA
|
January 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LOKENDRA SINGH H H
|
January 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. OMPRAKASH PREMCHAND AND COMPANY
|
January 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAMCHAND SAHIJRAM
|
January 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. TEJBALI SINGH TRANSPORT CO
|
January 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
|
January 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAMLAL CHIRANJILAL
|
January 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR JASWANT KUMAR
|
January 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANGLAL DWARKA PRASAD
|
January 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHILAI ENGINEERING CORPORATION LTD
|
February 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S KHUSHAL SINGH
|
February 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S U SERVICES
|
February 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SATPAL VIJAY KUMAR
|
February 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DHARIWAL SALES ENTERPRISES
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD IQBAL
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RATANCHAND MEHTA
|
February 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MEHTA SHANTILAL
|
February 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
|
February 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M K PUSHPRAJ SINGH
|
March 14, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAHUL STEEL FORGINGS P LIMITED
|
March 14, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL DATA PROCESSORS
|
March 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI METAL POWDER PRVATE LIMITED
|
March 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ALIMBEG SALIMBHAI
|
March 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJDOOT HOTEL ENTERPRISES CORPORATION PRVATE LIMITED
|
March 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH RICE MILLS
|
March 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI BIDI SALES AGENCIES
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH NATHUSINGH
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DEVSHREE VIPANAN SAHAKARI SANSTHA LIMITED
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BARJATIYA CHILDREN TRUST
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED
|
March 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BILKISHBAI
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NARMADA LEATHERS P LTD
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. UMESHCHAND K PATEL
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOHANLAL MISHRILAL AND SONS
|
March 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR GORDHANLAL
|
March 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHILAI MAHILA SAMAJ
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS
|
March 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SACHDEV DAL MILLS
|
March 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DEWAS DYE CASTING PRVATE LIMITED
|
March 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. FATELAL
|
March 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SURESHCHANDRA GUPTA
|
April 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN CLOTH STORES
|
April 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. THAKURDAS AIDASANI
|
April 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HARKESHDAS
|
April 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. P D AGRAWAL AND COMPANY
|
April 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LIMITED
|
April 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SINGHAI RAKESH KUMAR
|
April 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
|
April 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS
|
February 14, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHAWATI GUPTA
|
February 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SUBODH KUMAR JAIN
|
February 14, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SAUSER LIQUOR TRADERS
|
February 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA DEVI TRUST
|
February 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LILASONS BREWERIES P LTD
|
February 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DAMODARDAS MURARILAL
|
February 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHATIA D M INDUSTRY
|
February 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL MISHRILAL SEMLAVADA
|
March 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DUBEY J P
|
March 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANI PRABHA RAJYALAXMI H H
|
March 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA OXYGEN AND INDUSTRIAL PRVATE LIMITED
|
March 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RANGNATH AND COMPANY
|
February 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN
|
March 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KAMDHENU AGENCIES
|
March 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DHANANJAY RAO JADHAV
|
February 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHUHARMAL MANGHANDAS
|
February 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RANIRAJ KAUR
|
February 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DEVRADHAN MADHAVLAL GENDA TRUST
|
February 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HARIKISHAN DINESHKUMAR AND CO
|
February 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA RICE MILL
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GORELAL DUBEY
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH PRASAD BADRIPRASAD AND COMPANY
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD RAJARAM ADATIYA
|
April 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI BIRLA
|
May 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR STORES
|
May 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DESHRAJ VIJAY KUMAR
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SAL UDYOG LIMITED
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NOSHIRWAN AND COMPANY PRVATE LIMITED
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. P BHANSALI CLOTH STORES
|
April 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHASALI CLOTH STORES
|
April 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ALI GULAM ALI
|
April 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI NATANI
|
April 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHILAI MACHINE TOOLS
|
April 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 1
|
April 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KREBS AND COMPANY
|
April 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED
|
April 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK AUTOMOBILES
|
April 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SUMERMAL GOPICHAND
|
April 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AUDHYOGIK VIKAS NIGAM LIMITED M P
|
April 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TRADING CO
|
April 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJIV UDYOG
|
April 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SURESHCHAND MITTAL
|
April 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY DAL MILLS
|
May 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAMIYATRAI RAJPAL
|
May 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL CHAMPALAL AND CO
|
May 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVNARAYAN JAMNALAL AND COMPANY
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HASMUKHLAL BAGADIA
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILLS AND ELECTRICAL STORES
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JHAMAD G S
|
May 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT INDUSTRIAL WORKS
|
May 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOHANLAL RADHAKRISHNA
|
May 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
|
July 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GHASIRAM KALURAM
|
July 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD
|
July 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M S J CONSTRUCTION PRVATE LIMITED
|
June 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BRITE AUTOMOTIVE AND PLASTICS LIMITED
|
July 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NATHULAL JAWARCHAND
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN CO
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DOGAR TOOLS PRVATE LIMITED
|
August 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES PRVATE LIMITED
|
August 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL FAMILY TRUST
|
August 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KOHINOOR PAPER PRODUCTS
|
August 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICALS COMPANY LIMITED
|
August 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTROGRAPHITES LIMITED
|
August 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. EICHER MOTORS LTD
|
August 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KEDIA LEATHER AND LIQUOR PRVATE LIMITED
|
August 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GULAM RASOOL
|
August 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND POONAMCHAND
|
July 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GANGOTRI TUBE WELLS PRVATE LIMITED
|
July 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M P FINANCIAL CORPORATION
|
August 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AGRAWAL GUDAKU FACTORY
|
August 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT
|
August 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MARJINDER KAUR
|
August 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH
|
July 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM RAIPUR LIMITED
|
July 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
|
July 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ADOON ELECTRONICS PRIVATE LIMITED
|
July 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MALTHURAM RAJENDRA KUMAR
|
July 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS
|
July 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 2
|
July 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S T I BIPLUS TUBING INDIA LIMITED
|
July 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NADIR RASHID
|
July 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR CONSTRUCTION COMPANY
|
July 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SIBBAL COLD STORAGE
|
July 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRAHJIBHAI AND COMPANY
|
July 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SANMATI FOREST INDUSTRIES PRVATE LIMITED
|
July 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
|
July 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE TABLE TENNIS TRUST
|
July 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GARG
|
July 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES PRVATE LIMITED
|
October 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR SHYAMSUNDER
|
September 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
|
November 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TRADERS
|
August 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA BANDHU
|
September 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAMDAS DHORIBHAI AND COMPANY
|
September 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGIRATH AND BROS
|
September 21, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHARADAPRASAD MOTILAL
|
September 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. TRIVENIPRASAD PANNALAL
|
September 18, 1996 |
|
Commissioner Of Income Tax Vs. S.D.Matkar.
|
July 8, 1996 |
|
Commissioner Of Income Tax Vs. Digvijay Traders.
|
August 3, 1996 |
|
Commissioner of Income Tax Vs. Jila Sahkari Kendriya Bank
|
August 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD
|
March 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS
|
March 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH
|
March 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM (RAIPUR) LIMITED
|
March 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS
|
March 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRANJIBHAI
|
March 18, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. VIPPY SOLVEX PRODUCTS (P) LTD
|
November 6, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MALTHURAM RAJENDRA KUMAR
|
March 8, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. J P DUBEY
|
March 8, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL BROTHERS
|
May 11, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIV SHAKTI TIMBERS
|
May 6, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. FATELAL LRS OF RAMBHABAI
|
March 27, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SANTOSH RICE MILLS
|
March 15, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. H H MAHARANI MANEKARAJE PAWAR
|
January 3, 1996 |
|
COMMISSIONER OF INCOMETAX Vs. MANGILAL JAIN
|
August 23, 1996 |
|
COMMISSIONER OF INCOMETAX Vs. TRILOKCHAND SWAROOP CHAND
|
September 18, 1996 |
|
COMMISSIONER OF INCOMETAX Vs. CENTRAL INDIA MOTORS
|
December 10, 1996 |
|
COMMISSIONER OF SALES TAX Vs. FILTER CO
|
May 16, 1996 |
|
COMMISSIONER OF SALES TAX Vs. MADHYA PRADESH KIRANA STORES
|
February 1, 1996 |
|
COMMISSIONER OF SALES TAX Vs. HOTEL CHANDELA
|
February 7, 1996 |
|
COMMISSIONER OF SALES TAX Vs. MADHYA BHARAT PAPERS LTD
|
March 15, 1996 |
|
COMMISSIONER OF SALES TAX Vs. SHAYAM VASTRA BHANDAR
|
February 22, 1996 |
|
COMMISSIONER OF SALES TAX M P Vs. SONA TRADERS
|
March 19, 1996 |
|
COMMISSIONER OF SALES TAX M P Vs. RAJARAM AND BRORS
|
October 18, 1996 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. S KUMARS LTD
|
August 27, 1996 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SHAILENDRA AND COMPANY
|
February 2, 1996 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SANJAY CORPORATION
|
February 1, 1996 |
|
COMMISSIONER OF SALES TAX, M.P., INDORE Vs. GANESH TRADING CO.
|
January 31, 1996 |
|
Commissioner Of Wealth Tax Vs. Kailashchandra Shankarlal ...
|
February 19, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. MALHAR RAO TATYA SAHEB HOLKAR
|
January 24, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. PREMLATA C LUNKAD
|
January 10, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
|
January 11, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA BAHADUR SINGH KASLIWAL
|
January 10, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. JANAKRAJ SONI
|
February 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. GAYATRIDEVI
|
February 27, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. USHA DEVI
|
March 12, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. DWARKADAS GHASIRAM
|
April 25, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI USHA DEVI
|
April 9, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. ASHA DIGVIJAYA SINGH
|
August 6, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. PUSHPA GARG
|
August 3, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SUSHILADEVI
|
July 12, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SHRIVASTAVA H S
|
September 12, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. PARMANAND BHAI PATEL
|
November 6, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. DEEPAM KUMAR PATEL
|
October 8, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
|
January 12, 1996 |
|
COMMISSIONER OF WEALTHTAX Vs. KANHAIYALAL
|
September 21, 1996 |
|
COMMISSIONER OF WEATH TAX Vs. KANHAIYALAL THAVARJI
|
September 19, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. VITTALDAS M MODI LATE
|
February 9, 1996 |
|
DADAMCHAND KESHRIMAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1996 |
|
Dayaram Vs. State of M.P.
|
September 11, 1996 |
|
DEEPAK NATKAR Vs. DEEPALI NATKAR
|
April 8, 1996 |
|
DEEPAK SHUKLA Vs. SAVITRI
|
August 23, 1996 |
|
DELHI U P M P TRANSPORT CO Vs. COMMISSIONER OF SALES TAX M P
|
February 8, 1996 |
|
Dena Bank Vs. New Malwa Cotton Corpn.
|
July 13, 1996 |
|
Deochand Vs. Birikhdas
|
August 29, 1996 |
|
DEV CHAND Vs. BABULAL FAUJDAR BUS SERVICE
|
July 22, 1996 |
|
DEVMANI BAI Vs. KALYAN SINGH
|
September 9, 1996 |
|
DEWAS TOOLS PVT LTD Vs. UNION OF INDIA
|
April 16, 1996 |
|
DHANESH Vs. RAM KUMAR S O NANDLALJI MANSUKHANI
|
June 27, 1996 |
|
DHANIRAM Vs. S.D.O. PICHHORE AND OTHERS
|
July 24, 1996 |
|
Dhanna Vs. State of M.P.
|
July 25, 1996 |
|
Dhannalal Vs. D.P. Vijayvargiya
|
May 7, 1996 |
|
Dhannobai Vs. Kanhaiya Lal
|
September 20, 1996 |
|
DHANNOO LAL Vs. SUB-DIVISIONAL OFFICER
|
October 17, 1996 |
|
DHAR JILLA SAHAKARI BHOOMI VIKAS BANK MARYADIT DHAR Vs. LABOUR COURT INDORE
|
January 19, 1996 |
|
DHARAM VEER SHARMA Vs. BHAGWATI PRASAD
|
September 10, 1996 |
|
DHARAMSINGH GOVINDSINGH Vs. SURESHCHANDRA GUPTA
|
May 7, 1996 |
|
DHARAMVIR SINGH PUNJABI Vs. RAGHUVAR
|
July 30, 1996 |
|
DHUMADANDHIN Vs. STATE OF MADHYA PRADESH
|
August 20, 1996 |
|
DHUNIWALA ASHRAM PUBLIC TRUST Vs. REGISTRAR PUBLIC TRUST
|
December 10, 1996 |
|
DIAMOND CEMENTS Vs. PRAVIN BANO SMT AND 5 ORS
|
August 21, 1996 |
|
Dilip Singh Vs. State of M.P.
|
October 12, 1996 |
|
DOMA ALIAS DEVENDRA KUMAR Vs. SHEIKH HASAN ALIAS SHABBOO MASTER
|
July 19, 1996 |
|
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1996 |
|
Dulari Vs. Chooramani
|
July 17, 1996 |
|
Dule Singh Vs. State of M.P.
|
February 24, 1996 |
|
DULICHAND GULSARI LAL JAIN Vs. UNION OF INDIA
|
September 11, 1996 |
|
DUNLOP INDIA LTD Vs. COMMISSIONER OF SALES TAX INDORE
|
April 2, 1996 |
|
DURG TRANSPORT CO PVT LTD Vs. INDUSTRIAL COURT
|
December 9, 1996 |
|
DWARIKA Vs. GURUPAL KAUR
|
February 14, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. DAYABHAI
|
January 5, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. CENTRAL INDIA SALES CORPORATION
|
August 3, 1996 |
|
ESTATE OF LATE TUKOJIRAO HOLKAR Vs. COMMISSIONER OF WEALTH-TAX
|
March 11, 1996 |
|
FACTORY MANAGER CENTRAL INDIA MACHINERY Vs. PRAKASH SINGH
|
January 8, 1996 |
|
FARID KHAN Vs. STATE OF M.P.
|
January 25, 1996 |
|
FATEHCHAND MOONAT Vs. UNION OF INDIA
|
January 19, 1996 |
|
FIRM KAILASH NARAYAN Vs. BHAGWANDAS PAWAIYA
|
August 2, 1996 |
|
FLORA PAPER AND BOARD MILLS Vs. COMMISSIONER OF SALES TAX M P
|
April 22, 1996 |
|
FOOD CORPORATION OF INDIA Vs. R G TAMRAKAR
|
July 19, 1996 |
|
FOOD CORPORATION OF INDIA BHOPAL Vs. BABULAL AGARWAL BHOPAL
|
September 18, 1996 |
|
G.C. Jain Vs. Hari Singh Gour V.V. Sagar
|
July 22, 1996 |
|
G.R. Jaiswal Vs. Personal Manager S.E.C.L.
|
December 3, 1996 |
|
Gajadhar Soni Vs. State of M.P.
|
December 4, 1996 |
|
GAJANAN MOTAL COMPLEX Vs. GWALIOR DEVELOPMENT AUTHORITY
|
February 7, 1996 |
|
Gajra Bevel Gears Ltd. Vs. Manohar
|
November 14, 1996 |
|
GANESHRAM Vs. LAXMIBAI
|
November 7, 1996 |
|
GANGA ICE FACTORY CHHATARPUR Vs. M P FINANCIAL CORPORATION INDORE
|
July 30, 1996 |
|
GANGADHAR Vs. STATE OF M P
|
July 15, 1996 |
|
GENDABAI Vs. KESHU RAM
|
June 26, 1996 |
|
GOPI Vs. STATE OF MP
|
January 9, 1996 |
|
Gordhanlal @ Gordhan Vs. State of M.P.
|
August 3, 1996 |
|
GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
|
February 14, 1996 |
|
GRASIM KARYAKARTA SAHAKARI SAMITI LTD Vs. STATE OF M P
|
September 4, 1996 |
|
GROVER SOAP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1996 |
|
GUDDU ALIAS LAKHAN SINGH Vs. STATE OF M P
|
June 27, 1996 |
|
GULAM AHMED Vs. LATE HAJI MAULANA MOHAMMAD ZAHOOR
|
September 24, 1996 |
|
Gulsher Khan Vs. Union of India & Anr.
|
February 8, 1996 |
|
GUPTA HUF K P Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1996 |
|
GURMEET KAUR Vs. STATE OF M.P.
|
February 5, 1996 |
|
GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD Vs. COMMISSIONER OF SALES TAX M P
|
August 22, 1996 |
|
GWALIOR SUGAR CO LIMITED DABRA Vs. UNION OF INDIA
|
January 10, 1996 |
|
H H MAHARAJA MARTAND SINGH JU DEO Vs. WEALTH TAX OFFICER
|
December 18, 1996 |
|
H K TRADERS Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1996 |
|
HAIDER ALI Vs. STATE OF MADHYA PRADESH
|
September 10, 1996 |
|
HAIDER ALI MUMTAJALI Vs. STATE OF M P
|
September 9, 1996 |
|
HAMID KHAN Vs. STATE OF MADHYA PRADESH
|
October 30, 1996 |
|
Hamid Khan, Advocate Vs. State of M.P.
|
October 30, 1996 |
|
HANUMAN MILLING INDUSTRIES Vs. RATAN LAL ALIAS RATTU
|
November 27, 1996 |
|
HARGOVIND JOHARI Vs. ZILA PANCHAYAT
|
January 30, 1996 |
|
HARI KRISHNA Vs. UNION OF INDIA
|
April 23, 1996 |
|
HARI SINGH GAUR VISHWA VIDHYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT SAGAR
|
August 23, 1996 |
|
HARI SINGH GOUR Vs. STATE OF M P
|
November 5, 1996 |
|
Hari Singh Gour Vs. State of M.P.
|
November 21, 1996 |
|
HARIBAI Vs. STATE OF MADHYA PRADESH
|
January 16, 1996 |
|
Haricharan Vs. State of M.P.
|
October 10, 1996 |
|
Harishankar Vs. State of M.P.
|
February 26, 1996 |
|
HARISHANKAR Vs. STATE OF M P
|
February 21, 1996 |
|
Harjee alias Hajari Vs. Ranjeet Singh
|
August 12, 1996 |
|
Harkunwar Bai (Mahila) Vs. State of M.P.
|
June 24, 1996 |
|
HARLAL GULLA KACHHI Vs. KANCHHEDILAL KASHIRAM NEMA
|
June 25, 1996 |
|
HARSH WOOD PRODUCTS PVT LTD Vs. BANK OF INDIA
|
May 17, 1996 |
|
HARVILAS SHIVHARE Vs. JAHOOR KHAN
|
July 17, 1996 |
|
Hashmatullah Vs. State of M.P.
|
May 10, 1996 |
|
HAV. TEJBALI SINGH Vs. UNION OF INDIA
|
July 23, 1996 |
|
Hazi Musa Wali Mohammad Vs. Gogalbai
|
March 12, 1996 |
|
HEMA PANDEY Vs. SAROJ SINGH
|
October 14, 1996 |
|
HEMTA S O SEKIYA Vs. STATE OF MADHYA PRADESH
|
September 9, 1996 |
|
HEMTA SEKIYA Vs. STATE OF M P
|
September 9, 1996 |
|
HIGH COURT OF M P EMPLOYEES ASSOCIATION Vs. STATE OF MADHYA PRADESH
|
March 25, 1996 |
|
HIGH COURT OF MADHYA PRADESH Vs. ANAND MOHAN AGARWAL
|
September 19, 1996 |
|
HIMATLAL VADALIYA Vs. UNION OF INDIA
|
May 9, 1996 |
|
Hindu Singh Vs. State of M.P.
|
October 10, 1996 |
|
HINDUSTAN ANTIBIOTICS LTD Vs. KOHLI MEDICAL STORES
|
September 4, 1996 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE INDUSTRIAL COURT
|
January 15, 1996 |
|
Hiramani Shukla Vs. Ravindra Shukla
|
August 1, 1996 |
|
I C I INDIA LTD Vs. UNION OF INDIA
|
December 6, 1996 |
|
IMRATLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 9, 1996 |
|
IMTIAZ AHMED Vs. STATE OF MADHYA PRADESH
|
November 28, 1996 |
|
In re : M.P. Dwivedi, Dharmendra Chaudhary, S.S. Ansari, N.D.Bhargava, Natwar Singh, Vinod Kumar and B.K. Nigam Vs. .
|
January 11, 1996 |
|
Indian Bank Vs. Satish Chand Babbar
|
November 30, 1996 |
|
INDIAN POULTRY Vs. COMMISSIONER OF INCOME TAX
|
November 6, 1996 |
|
INDOR DUGDHA SANGH SAHAKARI MARYADIT Vs. K P SINGH
|
October 16, 1996 |
|
INDORE BOTTLING CO Vs. UNION OF INDIA
|
April 19, 1996 |
|
INDORE DUGDH SANGH Vs. K P SINGH
|
October 15, 1996 |
|
INDRAJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1996 |
|
INDRAKUMAR Vs. STATE OF M P
|
January 16, 1996 |
|
ISHADEY Vs. BHAROSI
|
November 7, 1996 |
|
ISHAQUE ALIAS TOTALIYA Vs. STATE OF MADHYA PRADESH
|
September 19, 1996 |
|
ISHAR ALLOY STEELS LTD Vs. UNION OF INDIA
|
September 24, 1996 |
|
ISHWARCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1996 |
|
ISHWARI PRASAD Vs. UNION OF INDIA
|
June 24, 1996 |
|
J K ENTERPRISES Vs. STATE OF MADHYA PRADESH
|
July 23, 1996 |
|
J P TOBACCO PRODUCTS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1996 |
|
J.S. BRAH Vs. CENTRAL WAREHOUSING CORPORATION
|
May 17, 1996 |
|
J.S. Chhabra Vs. State of M.P.
|
November 28, 1996 |
|
JAGANOO Vs. CHHOTE
|
February 22, 1996 |
|
Jagdish Vs. Chamchambai
|
September 23, 1996 |
|
JAGDISH CHANDRA SAHANI Vs. PRAKASH KAUR
|
August 20, 1996 |
|
JAGDISH PRASAD AGRAWAL Vs. STATE OF M P
|
February 6, 1996 |
|
JAGDISH PRASAD BHUNJWA Vs. STATE OF MADHYA PRADESH
|
January 15, 1996 |
|
JAGDISHCHANDRA KATIYAR Vs. KAMLABAI
|
August 1, 1996 |
|
JAGGI Vs. STATE OF MADHYA PRADESH
|
July 12, 1996 |
|
JAI KISHAN DASS Vs. RAM BABU AGGARWAL
|
July 16, 1996 |
|
JAIN FERRO ALLOYS PVT. LTD. Vs. CHAIRMAN, M.P.E.B., JABALPUR
|
May 17, 1996 |
|
JAKHI Vs. STATE OF MADHYA PRADESH
|
December 25, 1996 |
|
JALALUDDIN NOORUDDIN Vs. HANIFA MAQBOOL
|
January 19, 1996 |
|
JAMBHUKUMAR SINGH KASLIWAL Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1996 |
|
JAMEEL HUSSEIN Vs. OM PRAKASH SINGH GURJAR
|
April 12, 1996 |
|
JAWARCHAND POONAMCHAND DASSAJI Vs. STATE OF M P
|
July 5, 1996 |
|
Jeenat Bee Vs. State of M.P.
|
July 1, 1996 |
|
JEENATBI Vs. STATE OF MADHYA PRADESH
|
July 5, 1996 |
|
JHAMATMAL TAKHATMAL KIRANA MERCHANTS Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1996 |
|
JINTABI Vs. STATE
|
July 1, 1996 |
|
JIYAJEERAO COTTON MILLS LTD. Vs. MAZDOOR CONGRESS AND ORS.
|
May 17, 1996 |
|
JOHN ADWARD MARBAL Vs. NALINI SHAILBALA
|
July 12, 1996 |
|
JOSHI R D AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1996 |
|
K N OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
K P GUPTA HUF Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX
|
August 27, 1996 |
|
K.N. Thapak Vs. Special Police Establishment Lok Ayukt, Moti Mahal, Gwalior
|
December 22, 1996 |
|
K.P.ENTERPRISES Vs. DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX, RAIPUR
|
May 13, 1996 |
|
KADHORA BALLO KACHHI Vs. STATE OF M P
|
March 11, 1996 |
|
KAILASH CHANDRA SETHI Vs. PROVIDENT FUND INSPECTOR MADHYA PRADESH INDORE
|
November 4, 1996 |
|
KAILASH LALSINGH KHANGAR Vs. STATE OF MADHYA PRADESH
|
January 18, 1996 |
|
KAILASH NARAIN Vs. MAHILA MANBHOTA
|
January 18, 1996 |
|
KAILASHPATI KEDIA Vs. STATE OF MAHARASHTRA
|
March 27, 1996 |
|
KALAVATI Vs. DHANIYA BAI
|
April 16, 1996 |
|
KALIBAI Vs. M P ELECTRICITY BOARD
|
April 25, 1996 |
|
KALU ALIAS HUKUMCHAND Vs. DISTRICT MAGISTRATE
|
February 12, 1996 |
|
KALYANI SHARP INDIA LTD Vs. LABOUR COURT NO 1, GWALIOR
|
May 17, 1996 |
|
KAMAL JAIN Vs. SHANTI DEVI
|
March 27, 1996 |
|
KAMAL KISHORE & CO Vs. COMMISSIONER OF INCOME TAX AND CHETAN SWAROOP OM PRAKASH
|
March 24, 1996 |
|
KAMAL KISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1996 |
|
KAMLABAI Vs. NARAYAN
|
July 9, 1996 |
|
KAMLABAI Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1996 |
|
KAMRUNNISA WIDOW OF MIRZA BEG Vs. PRAMOD KUMAR GUPTA
|
July 12, 1996 |
|
KANESHWAR SINGH Vs. STATE OF MADHYA PRADESH
|
March 21, 1996 |
|
KANRAJ KHATRI Vs. NATHURAM JAIN
|
July 26, 1996 |
|
KANWARLAL Vs. UPAYUKAT NARCOTICS
|
May 10, 1996 |
|
KAPTAN SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
July 1, 1996 |
|
Karodi Shah Kholi Vs. Shukra Datta
|
August 23, 1996 |
|
KASHIRAM Vs. STATE OF MADHYA PRADESH
|
April 4, 1996 |
|
KEDAR SINGH GOKUL SINGH LODHI Vs. STATE OF MADHYA PRADESH
|
January 8, 1996 |
|
KESHRIMAL BAPULAL HUF Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
|
Keshub Mahindra Vs. State of M.P.
|
September 13, 1996 |
|
KHAJJANSINGH Vs. STATE OF MADHYA PRADESH
|
February 9, 1996 |
|
KHALIL-UR-REHMAN Vs. AHAD BEG
|
February 6, 1996 |
|
KHANDELWAL OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1996 |
|
KHANDELWAL TEXTILES Vs. COMMISSIONER OF SALES TAX M P
|
August 16, 1996 |
|
KHEEKBAI Vs. CHAMRU RAM YADAV
|
September 3, 1996 |
|
KHEEKBAI D/O SUKHRAN YADAV Vs. CHAMRU RAM YADAV
|
September 4, 1996 |
|
KHERSINGH Vs. STATE BANK OF INDIA
|
July 9, 1996 |
|
KILPEST INDIA LTD Vs. UNION OF INDIA CBEC
|
January 4, 1996 |
|
Kishan Cutpiece Centre Vs. Manoj Kumar
|
August 21, 1996 |
|
KISHAN GOPAL Vs. DEOKINANDAN
|
March 27, 1996 |
|
KISHORE MEHTA Vs. STATE OF MADHYA PRADESH
|
November 18, 1996 |
|
KOHINOOR ENTERPRISES Vs. INCOME TAX OFFICER
|
March 25, 1996 |
|
KOMALCHAND CHAMPALALJI JAIN Vs. KRISHI UPAJ MANDI SAMITI
|
November 3, 1996 |
|
KRISHAN GOPAL Vs. RATTAN SINGH
|
December 25, 1996 |
|
Krishan Kumar Baori Vs. Ganga Prasad Singhi
|
January 16, 1996 |
|
KRISHNA Vs. PANNA LAL
|
March 27, 1996 |
|
KRISHNA DEVI WD/O KRANTISUMAN AGRAWAL Vs. PRAVINCHAND PREMCHAND SURANA
|
November 20, 1996 |
|
Kumud Verma Vs. State of M.P.
|
November 22, 1996 |
|
KUSUMBAI JAIN Vs. COMMISSIONER OF WEALTH TAX
|
February 8, 1996 |
|
KUSUMBAI JAIN Vs. STATE OF M P
|
July 9, 1996 |
|
LACHIRAM PURANMAL MOMAN BARODIA Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1996 |
|
LADDHA TRADERS Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
LAJJA BAI AND ABHIMANYU Vs. RAM SINGH
|
July 12, 1996 |
|
Lakhan Vs. State of M.P.
|
September 6, 1996 |
|
LAKHAN DAS Vs. PUNNI LAL
|
May 6, 1996 |
|
LALITA PRASAD SHYAM SUNDER SHUKLA Vs. CENTRAL BANK OF INDIA
|
February 14, 1996 |
|
LALLUSINGH Vs. STATE OF MADHYA PRADESH
|
January 11, 1996 |
|
LALU ALIAS LAL SINGH Vs. STATE OF MADHYA PRADESH
|
October 9, 1996 |
|
Larson and Toubro Vs. Madhya Pradesh Electricity Board
|
December 9, 1996 |
|
Latoor Vs. State of M.P.
|
August 4, 1996 |
|
Laxman Rao Vs. State
|
December 12, 1996 |
|
LAXMAN RAO Vs. VIDYA CHOUHAN
|
September 2, 1996 |
|
LAXMANRAO NARAYANRAO CHAUHAN Vs. VIDHYA CHAUHAN
|
September 2, 1996 |
|
Laxmi Ice Factory Vs. M.P.E.B.
|
September 30, 1996 |
|
LAXMI NARAYAN GUPTA Vs. JANKI BALLABH BHARGAVA
|
May 14, 1996 |
|
LAXMI SAW MILL Vs. COMMISSIONER OF SALES TAX M P
|
January 29, 1996 |
|
LEELA BAI Vs. MUNNA LAL
|
March 22, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH KAUR
|
September 18, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. NEELAM RAMPRAKASH VIJJAN
|
November 28, 1996 |
|
LILLY KUTTY (MRS.) Vs. STATE OF M.P. & ANR.
|
April 7, 1996 |
|
LILY KUTTY Vs. STATE OF MADHYA PRADESH
|
April 12, 1996 |
|
LODUPURA KAMGAR Vs. STATE
|
October 30, 1996 |
|
Lokendra Singh Vs. State of M.P.
|
March 21, 1996 |
|
M P BHAYA Vs. RAM PRAKASH SHARMA
|
March 18, 1996 |
|
M P ELECTRICITY BOARD Vs. SHANKAR NAGORAO SUHAGPURE
|
October 18, 1996 |
|
M P ELECTRICITY BOARD Vs. SAROJ BAI SONI
|
December 6, 1996 |
|
M P ELECTRICITY BOARD AND 2 ORS Vs. MOHD HASAN
|
August 20, 1996 |
|
M P IRON AND STEEL CO Vs. STATE OF M P
|
January 9, 1996 |
|
M P LAC CHAPADA UDYOG SANGH Vs. STATE OF MADHYA PRADESH
|
August 21, 1996 |
|
M P RAJYA BHUMI VIKAS NIGAM Vs. SITA CHARAN BANWARI
|
September 4, 1996 |
|
M P STATE MINING CORPORATION LTD Vs. COMMISSIONER OF SALES TAX M P
|
February 7, 1996 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. JAGRANIA WD/O RAJKARAN
|
September 23, 1996 |
|
M P TRADERS AND AGENTS Vs. COMMISSIONER OF SALES TAX
|
June 25, 1996 |
|
M R BROTHERS Vs. CC AND CE
|
November 23, 1996 |
|
M WAGI MOHD Vs. STATE OF M P
|
January 5, 1996 |
|
M.P. Electricity Board, Jabalpur Vs. Vijaya Timber Co.
|
December 5, 1996 |
|
M.P.E.B., Jabalpur Vs. Harsh Wood Products
|
April 18, 1996 |
|
MADAN LAL Vs. HIMATLAL AND CO
|
July 31, 1996 |
|
MADAN MOHAN KICHLOO Vs. STATE OF M. P. & ANR.
|
November 20, 1996 |
|
MADAN SINGH Vs. STATE OF M P
|
November 14, 1996 |
|
MADANLAL SHARMA Vs. STATE OF M P
|
December 13, 1996 |
|
Madhav Krishan Vs. Chandrabhaga
|
September 23, 1996 |
|
MADHUKAR Vs. RAMESH
|
May 9, 1996 |
|
MADHYA BHARAT MACHINERY STORES Vs. COMMISSIONER OF SALES TAX M P
|
January 23, 1996 |
|
MADHYA PRADESH ELECTRICITY BOARD Vs. RAM MOHAN SHRIVASTAVA
|
June 24, 1996 |
|
MADHYA PRADESH FINANCIAL CORPORATION Vs. ANOOP INDUSTRIES
|
August 31, 1996 |
|
MADHYA PRADESH PAL SAMAJ SOCIETIES Vs. ASSISTANT REGISTRAR
|
November 15, 1996 |
|
MADHYA PRADESH RICE MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1996 |
|
MADHYA PRADESH STATE ROAD Vs. AMITA RANI GOSH
|
August 3, 1996 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORP. Vs. MACCHE KHAN
|
December 25, 1996 |
|
MAGADH STEEL INDUSTRIES PVT LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
|
May 17, 1996 |
|
MAHAVIR CONSTRUCTION COMPANY Vs. STATE OF M P
|
September 3, 1996 |
|
MAHENDRA BIHARILAL HAJELA Vs. PROFESSOR DAYAL KRISHNA SAXENA
|
August 8, 1996 |
|
MAHENDRA KUMAR Vs. UNION OF INDIA, ANR
|
March 18, 1996 |
|
MAHENDRA KUMAR Vs. UNION OF INDIA
|
July 18, 1996 |
|
MAHENDRA MOHAN GUPTA Vs. STATE OF MADHYA PRADESH
|
February 29, 1996 |
|
MAHENDRA SINGH Vs. M P ELECTRICITY BOARD
|
December 2, 1996 |
|
MAHESH CHANDRA GOYAL Vs. DHADWAL OILS (P) LTD.
|
December 11, 1996 |
|
MAHESH KUMAR Vs. VIDHYA VATI
|
August 23, 1996 |
|
MAHESH KUMAR CHANDRA BHAN VERMA Vs. DARSHANLAL KHUSHAP CHAND
|
July 2, 1996 |
|
Mahesh Lal Agrawal Vs. Union of India
|
July 22, 1996 |
|
MAHILA ASHA Vs. GOPALBABU NAMDEO
|
July 23, 1996 |
|
Malook Khan Vs. State of M.P.
|
August 11, 1996 |
|
Malwa Oil Mills Vs. State of M.P.
|
July 25, 1996 |
|
MALWA VANASPATI AND CHEMICALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1996 |
|
MAMTA Vs. YOGENDRA
|
January 19, 1996 |
|
MAMTA BAI Vs. CHARANJIT
|
January 9, 1996 |
|
MANAGER EKLEHRA COLLIERY Vs. RAMJAN
|
February 13, 1996 |
|
MANAGER EKLEHRA COLLIERY WESTERN COALFIELDS LTD Vs. DULARI BAI SMT
|
June 26, 1996 |
|
MANJU KOHLI Vs. DESH DEEPAK KOHLI
|
May 17, 1996 |
|
MANOHARI SOMJI BASOD Vs. STATE OF MADHYA PRADESH
|
January 4, 1996 |
|
MANOHARLAL GOPILAL PANDE Vs. ABDUL MAZID KHAN
|
June 26, 1996 |
|
MANORAMADEVI AGRAWAL Vs. COMMISSIONER OF WEALTH TAX
|
March 8, 1996 |
|
MAROTIRAO AND OTHERS Vs. DRIVER MIA KHAN AND OTHERS
|
July 5, 1996 |
|
MARVELLOUS MARBLE PVT LTD Vs. COMMR APPEALS C EX
|
November 22, 1996 |
|
MATADIN DATADIN Vs. MANORAMABAI RAMLAL GATTANI
|
May 7, 1996 |
|
MATHURA PRASAD JAMUNA PRASAD Vs. GHASIRAM ALIAS RAJU
|
August 19, 1996 |
|
MATSYODYOG CO OP SOCIETY Vs. BOARD OF REVENUE
|
January 30, 1996 |
|
MEENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
February 8, 1996 |
|
MEERA KHANDELWAL Vs. STATE OF MADHYA PRADESH
|
January 9, 1996 |
|
Mehtab Singh Vs. Manju
|
August 27, 1996 |
|
METHODEX SYSTEMS PVT LTD Vs. UNION OF INDIA
|
September 11, 1996 |
|
MOHAMMAD AHSAN HAJI MOHD SULEMAN Vs. HAJI ABDUL MAJID THEKEDAR
|
August 7, 1996 |
|
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1996 |
|
MOHAMMAD YOUSUF Vs. JYOTSANA BEN
|
February 14, 1996 |
|
Mohan Das Goyal Vs. Gopal Das
|
November 22, 1996 |
|
Mohan Prasad Vs. Suresh Kumar
|
November 28, 1996 |
|
MOHANLAL Vs. SAMOKHANLAL
|
August 2, 1996 |
|
MOHANLAL KHANDELWAL Vs. SHANTABAI SMT
|
July 16, 1996 |
|
Mohd. Mahmood Hussain Vs. Asad Ulla Usmani
|
June 25, 1996 |
|
Mohd. Sadik Vs. Sahida Bi
|
August 7, 1996 |
|
MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1996 |
|
MPSRTC Vs. VESTIBAI
|
January 31, 1996 |
|
MUKESH ALIAS MUBARIK SHEIKH Vs. NEELOPHAR
|
September 23, 1996 |
|
MUKHERJEE P K Vs. INDUSTRIAL COURT
|
February 20, 1996 |
|
MUKHTYAR ALI Vs. RAMESHWAR
|
July 2, 1996 |
|
MUKUNCHAND BAID Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1996 |
|
MULLO BAI Vs. STATE OF M P
|
December 3, 1996 |
|
MULTI METAL PRODUCTS Vs. COMMISSIONER OF SALES TAX M P
|
May 15, 1996 |
|
MUNICIPAL CORPORATION Vs. CHAMBAL TRADING PVT LTD
|
May 11, 1996 |
|
MUNSHIRAM SALUJA Vs. JELBAI AND OTHERS
|
May 17, 1996 |
|
MURLIDHAR SHARMA Vs. STATE BANK OF INDIA
|
February 7, 1996 |
|
N C PAUL Vs. STATE OF M P
|
August 1, 1996 |
|
N K SOLOMAN Vs. FOOD CORPORATION OF INDIA
|
August 12, 1996 |
|
NAGAR PALIKA NIGAM, GWALIOR Vs. SATISH GOVILA
|
January 19, 1996 |
|
NAGINDAS Vs. NASIR ALI
|
January 10, 1996 |
|
NAND KISHORE CHAURASIYA Vs. NIRMAL KUMAR JAIN
|
July 31, 1996 |
|
NANDKUMAR KUSHWAHA Vs. BOARD OF REVENUE
|
June 24, 1996 |
|
NANDLAL JAISWAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
Narendra Singh Vs. Gulab Bai
|
May 12, 1996 |
|
NARENDRA SINGH GAJRAJ SINGH BAGHEL Vs. GULAB BAI
|
May 13, 1996 |
|
NARENDRA SURANA Vs. STATE OF M P
|
November 2, 1996 |
|
NARESH DHAKAR Vs. STATE OF M.P.
|
February 29, 1996 |
|
NARESH KUMAR Vs. MANMATI
|
September 26, 1996 |
|
Narsi Ram Vs. Mia Khan
|
July 15, 1996 |
|
NATHIBAI Vs. MAHESHWARI SAMAJ RAMOLA TRUST
|
March 22, 1996 |
|
NATIONAL FERTILISERS LIMITED Vs. STATE OF MADHYA PRADESH
|
August 13, 1996 |
|
NATIONAL INSURANCE Vs. BISHAN SINGH
|
September 13, 1996 |
|
NATIONAL INSURANCE CO Vs. PREM NARAIN SAHU
|
January 8, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. ASHA DEVI
|
February 13, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. DWARKABAI
|
September 25, 1996 |
|
NATIONAL INSURANCE CO. LIMITED Vs. JAGANNATH PRASAD
|
January 15, 1996 |
|
National Insurance Co.Limited Vs. Jagannath Prasad And Ors.
|
February 15, 1996 |
|
NATIONAL INSURANCE COMPANY Vs. JAGANNATH PRASAD
|
January 3, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJU
|
December 6, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
|
August 22, 1996 |
|
NATIONAL INSURANCE COMPANYLIMITED JABALPUR Vs. LACHHIBAI URF LAXMIBAI
|
February 27, 1996 |
|
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1996 |
|
NATIONAL TEXTILE CORPN MADHYA PRADESH LTD Vs. EMPLOYEES STATE INSURANCE CORPN
|
September 30, 1996 |
|
NAV NIRMAN PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1996 |
|
NAVLOO Vs. STATE OF M P
|
January 31, 1996 |
|
NAZRUL HASSAN SIDDIQUI Vs. PRESIDING OFFICER CENTRAL GOVENMENT INDUSTRIAL GOVERNMENT INDUSTRIAL CUM LABOUR COURT
|
July 15, 1996 |
|
NEMICHAND JAIN AND ANOTHER Vs. VIJAY KUMAR GOYAL
|
November 6, 1996 |
|
Net Raj Singh Vs. State of M.P.
|
December 19, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. LACHIYA SINGH YADAV
|
August 12, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAVATI
|
May 13, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM KRISHNA
|
May 15, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. NASIR HUSSAIN
|
January 11, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VISHNU
|
October 1, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAMDULARI
|
February 2, 1996 |
|
NEW INDIA INSURANCE COMPANY Vs. HARVINDRA
|
July 11, 1996 |
|
NIKHATA AFROS Vs. UNION OF INDIA
|
January 15, 1996 |
|
NIRAJ PRABHU DAYAL Vs. MOHANLAL BHERULAL BAGORA
|
June 26, 1996 |
|
NIRANJAN SINGH Vs. SATYA WATI
|
May 6, 1996 |
|
Nirasha Baghel Vs. Union of India
|
September 25, 1996 |
|
NIRMALA GUPTA Vs. RAVENDRA KUMAR ALIAS MUNNA GUPTA
|
February 5, 1996 |
|
NIRMALDAS JASSUMAL Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1996 |
|
NISAR AHMAD QURESHI Vs. HAZRA BEGAM WD/O DR I A KHAN
|
August 2, 1996 |
|
NOOR MOHAMMAD Vs. RADHESHYAM
|
July 5, 1996 |
|
NUCLEUS ELECTRO ENTERPRISES Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
February 7, 1996 |
|
OM PRAKASH Vs. STATE OF M P
|
August 8, 1996 |
|
OM PRAKASH PURANCHANDRA Vs. NANDKISHORE
|
July 8, 1996 |
|
Om Prakash Singh Vs. State of M.P.
|
April 11, 1996 |
|
OMWATI SHARMA Vs. ASHOK KUMAR
|
February 29, 1996 |
|
ONKAR SINGH Vs. STATE OF M P
|
March 7, 1996 |
|
Orchha Transport Company Vs. S.T.A.T.M.P. Gwalior
|
May 14, 1996 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHAHJEHAN BEGUM
|
January 22, 1996 |
|
ORIENTAL INSURANCE CO Vs. BETI BAI SMT
|
August 3, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. BARE LAL
|
November 28, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. LALITA BAT
|
October 8, 1996 |
|
ORIENTAL INSURANCE CO. Vs. ORIENTAL INSURANCE CO.
|
May 1, 1996 |
|
Oriental Insurance Co. Vs. Vishwanath
|
May 1, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAMARIN
|
July 31, 1996 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHA DEVI WD/O GOPAL SINGH
|
July 9, 1996 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SARASWATI & ORS
|
July 11, 1996 |
|
OSWAL TRADERS Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1996 |
|
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1996 |
|
P C RAJPUT Vs. STATE OF MADHYA PRADESH
|
July 18, 1996 |
|
P K JAIN Vs. STATE OF M P
|
July 10, 1996 |
|
P W KELKAR Vs. STATE OF M P
|
April 30, 1996 |
|
PADAMAN Vs. ANAND SINGH
|
January 18, 1996 |
|
PAMECHA MOTOR FINANCE Vs. SHAKILABANO
|
January 5, 1996 |
|
PAMECHA MOTORS Vs. SHAKILA BANO
|
January 5, 1996 |
|
PAMPIYA BAI Vs. LAXMI DEVI WD /O SURESH
|
July 2, 1996 |
|
PANAU RAM Vs. STATE OF M P
|
July 1, 1996 |
|
PANCH RAM Vs. RAM PRASAD LODHI
|
July 11, 1996 |
|
PANNALAL KANKARIYA AND SONS Vs. COMMISSIONER OF SALES TAX M P
|
July 24, 1996 |
|
Parmeshwari Devi Vs. Thakur Natthu Singh
|
September 27, 1996 |
|
PAWAN VERMA Vs. RAJENDRA SARAN
|
July 19, 1996 |
|
PEETAMBER PRASAD RATLE Vs. STATE OF MADHYA PRADESH
|
June 24, 1996 |
|
PERFECT POTTERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1996 |
|
PFIZER LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
February 1, 1996 |
|
PHOOL CHAND Vs. KAMLESH MISHRA
|
August 14, 1996 |
|
PHOOL CHANDRA JAIN Vs. STATE OF M P
|
July 10, 1996 |
|
POORANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1996 |
|
Prabhat Chandra Vs. Rani Durgawati Vishwavidyalaya
|
October 10, 1996 |
|
PRADEEP DATTATRAYA NIMOLKAR Vs. PRAN NATH DUA
|
April 22, 1996 |
|
PRADEEP GUPTA Vs. PANCHAM SINGH
|
March 23, 1996 |
|
Pradeep Krishen Vs. Union of India
|
May 10, 1996 |
|
PRAHLAD DAS & ANR. Vs. MADHOLAL
|
March 21, 1996 |
|
PRAKASH Vs. AMRUTLAL JAISWAL
|
January 31, 1996 |
|
PRAKASH CHAND Vs. SHEEL CHAND
|
September 13, 1996 |
|
PRAKASH CHAND MEHTA Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1996 |
|
PRAKASH DAVARA Vs. STATE OF MADHYA PRADESH
|
January 29, 1996 |
|
PRAKASH INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
|
May 13, 1996 |
|
PRAMILA Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1996 |
|
PRAMOD KUMAR AGRAWAL Vs. SANDEEP KUMAR
|
July 22, 1996 |
|
Pramod Kumar Kshtriya Vs. Chhaya
|
August 6, 1996 |
|
Pratiksha Vs. Devi Ahilya Vishwavidyalaya
|
April 17, 1996 |
|
Prem Chand Vs. Central Investigation Bureau Ratlam
|
December 20, 1996 |
|
PREMLATA WD/O LAXMINARAYAN Vs. BHGWAN SINGH
|
December 11, 1996 |
|
PUNJ LLOYD LTD Vs. STATE OF M P
|
May 14, 1996 |
|
PUNJAB NATIONAL BANK Vs. BABA KISHANDAS THAKUR DAS
|
June 26, 1996 |
|
PUNJAB NATIONAL BANK Vs. MAQBOOL AHMAD QURESHI
|
March 12, 1996 |
|
PURAN PRASAD SHARMA Vs. RAJESH RADHESHYAM
|
September 3, 1996 |
|
PUSHPA SAXENA Vs. STATE OF M.P.
|
March 27, 1996 |
|
Pyari Begam Vs. Hafij Mohammad Hamid
|
January 25, 1996 |
|
PYARI BEGUM Vs. HAFIZ MOHAMMAD HAMID
|
February 25, 1996 |
|
QUALITY STEEL AND FORGING LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
January 23, 1996 |
|
R D JOSHI AND CO Vs. COMMISSIONER OF INCOME-TAX
|
January 25, 1996 |
|
R P SHUKIA Vs. CENTRAL OFFICER COMMANDING IN CHIEF LUCKNOW
|
January 4, 1996 |
|
R.B. Onkarji Kasturchandji Vs. Suresh Seth
|
February 20, 1996 |
|
RADHE SHYAM VARMA Vs. STATE OF M.P.
|
April 4, 1996 |
|
RADHESHYAM TIWARI Vs. SARITA ALIAS TARAN DEVI
|
April 2, 1996 |
|
RADHEY SHYAM AGARWAL Vs. GAYATRI DEVI
|
November 22, 1996 |
|
Rafiq Khan Vs. Laxmi Narayan Sharma
|
March 14, 1996 |
|
RAGHOSINGH Vs. STATE OF MADHYA PRADESH
|
September 6, 1996 |
|
RAGHU THAKUR Vs. STATE OF MADHYA PRADESH
|
September 26, 1996 |
|
Raipur Wires & Steel Ltd. Vs. Customs, Excise and Gold (Control) Appellate Tribunal
|
December 16, 1996 |
|
RAJ KISHORE Vs. RAM AGRAWAL
|
September 10, 1996 |
|
RAJARAM Vs. STATE OF M P
|
June 28, 1996 |
|
RAJARAM SINGH Vs. RAGHUVEER SINGH
|
March 27, 1996 |
|
RAJENDRA Vs. MADHUBALA
|
September 25, 1996 |
|
RAJENDRA KUMAR Vs. SANDHYA
|
February 27, 1996 |
|
Rajendra Kumar Vs. Kamla Devi
|
August 5, 1996 |
|
RAJENDRA PAREKH Vs. M P ELECTRICITY BOARD
|
March 13, 1996 |
|
RAJENDRA SINGH Vs. TULSA BAI
|
January 17, 1996 |
|
Rajendra Singh Vs. State of M.P.
|
August 8, 1996 |
|
RAJESH ALIAS RAJA SHASHI BHUSHAN DAS Vs. STATE OF MADHYA PRADESH
|
March 11, 1996 |
|
RAJKAMAL DAL MILL Vs. BANK OF INDIA, BRANCH OFFICE RAHATGARH, DISTRICT SAGAR M P
|
November 20, 1996 |
|
RAJKUMAR GADPAYLE Vs. STATE OF MADHYA PRADESH
|
January 22, 1996 |
|
Rajmani Vs. Collector, Raipur
|
July 25, 1996 |
|
Rajni Bai Vs. Kamla Devi
|
January 12, 1996 |
|
RAJNI BAI Vs. AVTAR SINGH
|
April 24, 1996 |
|
RAJU KUSHWAH Vs. STATE OF M.P.
|
April 16, 1996 |
|
RAKESH JHALANI Vs. COMMISSIONER NAGAR NIGAM
|
March 15, 1996 |
|
Rakesh Jhalani Vs. Ayukta Nagar Palika Nigam, Ratlam
|
March 15, 1996 |
|
Rakesh Saxena Vs. State of M.P.
|
April 22, 1996 |
|
RALFMAT ULLAH KHAN Vs. GANPAT AND ORS.
|
January 10, 1996 |
|
RAM BABU Vs. MANMOHAN SWAROOP
|
July 17, 1996 |
|
Ram Charan Ahirwar Vs. Sub-Divisional Officer, Jatara
|
July 19, 1996 |
|
RAM CHARAN SINGH Vs. BRIJ BHUSHAN PANDEY
|
August 2, 1996 |
|
Ram Das Vs. State of M.P.
|
December 9, 1996 |
|
Ram Dayal Gupta Vs. State of M.P.
|
August 21, 1996 |
|
RAM KRISHNA VERMA Vs. STATE OF MADHYA PRADESH
|
December 9, 1996 |
|
RAM KUMAR AND ANOTHER Vs. KAMLA PRASAD AND FIVE OTHERS
|
April 8, 1996 |
|
RAM LUBHAYA SEHGAL Vs. STATE OF M P
|
November 5, 1996 |
|
Ram Naresh Shukla Vs. State of M.P.
|
December 19, 1996 |
|
RAM PRASHAD Vs. STATE OF MADHYA PRADESH
|
January 3, 1996 |
|
RAM SHIROMANI MISHRA Vs. SHIV MOHAN SINGH
|
October 3, 1996 |
|
Ram Singh Vs. Ramlal
|
September 11, 1996 |
|
RAM SINGH Vs. JAI NARAIN SINGH AND OTHERS
|
September 13, 1996 |
|
RAM SINGH PARTIYA BANZARA Vs. AMRITLAL DEVANGAN
|
July 25, 1996 |
|
RAM VISHAL Vs. STATE
|
September 10, 1996 |
|
RAMA RAO BHAIYA KORKU Vs. STATE OF M P
|
July 18, 1996 |
|
RAMABAI Vs. HARBILAS
|
January 2, 1996 |
|
RAMABAI Vs. HARBILAS
|
January 22, 1996 |
|
RAMACHANDRA RAO Vs. TARADEVI
|
September 8, 1996 |
|
RAMACHANDRA RAO Vs. TARADEVI
|
September 18, 1996 |
|
RAMBIR SINGH Vs. ASHA KUMARI
|
July 31, 1996 |
|
RAMDEO TILES Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1996 |
|
RAMDULARI AGARWAL Vs. MUNICIPAL CORPORATION
|
January 30, 1996 |
|
RAMESH Vs. LAXMI BAI
|
July 17, 1996 |
|
RAMESH BAIS Vs. VIDYA CHARAN SHUKLA & ORS.
|
February 20, 1996 |
|
RAMESH CHAND AGRAWAL Vs. GOPALKRISHNA UPADHYAY
|
September 21, 1996 |
|
Ramesh Kumar Soni Vs. State of M.P.
|
September 10, 1996 |
|
RAMESH SEVARAM Vs. STATE OF M P
|
January 9, 1996 |
|
Ramesh Singh Vs. Chinta Devi
|
February 23, 1996 |
|
RAMESHCHANDRA @SULLULAL Vs. SHRIRAM
|
July 12, 1996 |
|
RAMESHKUMAR SONI Vs. STATE OF MADHYA PRADESH
|
September 10, 1996 |
|
RAMESHWAR DAS Vs. STATE OF M.P.
|
May 17, 1996 |
|
Rameshwar Dayal Vs. Harprasad Bhargava
|
November 9, 1996 |
|
RAMJI AND OTHERS Vs. BOARD OF REVENUE, MADHYA PRADESH AND OTHERS
|
October 8, 1996 |
|
RAMKISHAN Vs. STATE OF MADHYA PRADESH
|
December 12, 1996 |
|
RAMLAL BHAIRAV PRASAD Vs. STATE OF M P
|
September 11, 1996 |
|
Ramnath Vs. Bhagan Bai
|
September 17, 1996 |
|
RAMNATH LATHI Vs. STATE OF MADHYA PRADESH
|
October 11, 1996 |
|
RAMPRASAD Vs. STATE OF M P
|
July 31, 1996 |
|
RAMSAHAI NATHULAL Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1996 |
|
RASAL SINGH Vs. STATE OF M.P. AND OTHERS
|
September 13, 1996 |
|
RASNA Vs. ARUN
|
August 27, 1996 |
|
Ravi and Anr. Vs. State of M.P.
|
May 17, 1996 |
|
RAVI THAKUR Vs. SHIVSHANKAR PATEL
|
August 8, 1996 |
|
Ravi Thakur Vs. Shiv Shankar Patel
|
August 16, 1996 |
|
REETA GUPTA Vs. MAHESH PRASAD RAM SWAROOP
|
August 1, 1996 |
|
Registrar (General) High Court of M.P. Vs. Shri Ram Babu Dixit
|
December 19, 1996 |
|
REKHA DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1996 |
|
RIDHKARANAS POONAMCHAND BHURA Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1996 |
|
ROOP CHAND Vs. INDRADEVI
|
July 2, 1996 |
|
ROOTA GUPTA Vs. MAHESH PRASAD
|
December 25, 1996 |
|
S K NANHORYA Vs. V J DOWSON
|
September 11, 1996 |
|
S K SINGHAL Vs. STATE OF MADHYA PRADESH
|
September 21, 1996 |
|
S P GUPTA Vs. STATE OF M P
|
February 2, 1996 |
|
S S DHARMENDRAKUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1996 |
|
S.M. DYECHEM LTD. AND OTHERS Vs. MUNICIPAL COUNCIL, VIDISHA AND OTHERS
|
January 31, 1996 |
|
S.R. Jain Vs. University of Sagar
|
August 1, 1996 |
|
SABINA ALIAS FARIDA Vs. MOHAMMAD ABDUL WASIT
|
January 3, 1996 |
|
SABRA BANO Vs. CHAIRMAN M P ELECTRICITY BOARD
|
January 17, 1996 |
|
SADHOO ALIAS SADHURAM Vs. STATE OF MADHYA PRADESH
|
December 9, 1996 |
|
Sadhu alias Sadhuram Vs. State of M.P.
|
December 9, 1996 |
|
SADHVI RITUMBHARA Vs. STATE OF MADHYA PRADESH
|
September 24, 1996 |
|
SAIDA Vs. MASRRAT
|
October 4, 1996 |
|
SAJJANSINGH VERMA Vs. SURENDRA VERMA
|
July 12, 1996 |
|
SALES TAX COMMISSIONER Vs. JAIN ELECTRIC STORES.
|
July 23, 1996 |
|
SALIM S O ADBUL RAZZAK Vs. NARCOTICS CONTROL BUREAU DELHI ZONAL UNIT NEW DELHI
|
October 18, 1996 |
|
SALIM S O MAJEED KHAN Vs. STATE OF MADHYA PRADESH
|
April 26, 1996 |
|
SALLO ALIAS SALIM KHAN Vs. STATE OF MADHYA PRADESH
|
August 9, 1996 |
|
SAMLU Vs. STATE OF MADHYA PRADESH
|
October 7, 1996 |
|
SANAT KUMAR Vs. PARKE DAVIS INDIA LTD
|
August 20, 1996 |
|
SANCTUS DRUGS PHARMACEUTICALS (P) LTD ANR Vs. UNION OF INDIA & ORS
|
March 25, 1996 |
|
SANCTUS DRUGS PHARMACEUTICALS PRVATE LIMITED Vs. UNION OF INDIA
|
July 25, 1996 |
|
SANGHI BROR INDORE LTD Vs. COMMISSIONER OF SALES TAX M P
|
July 1, 1996 |
|
SANJAY JAMINDAR Vs. BIHARILAL
|
January 25, 1996 |
|
Sanjeev Arora Vs. National Insurance Co.
|
April 4, 1996 |
|
SANJIV ARORA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 4, 1996 |
|
SANJIVA BOTTLING CO PVT LTD Vs. UNION OF INDIA
|
April 19, 1996 |
|
Santosh Kumar Vs. Jama Masjid Committee, Sagar
|
May 7, 1996 |
|
Santosh Kumar Nayak Vs. Jagdish Prasad Shukla
|
June 27, 1996 |
|
Saranjit Singh Vs. Punjab National Bank
|
December 19, 1996 |
|
SARAT CHANDRA NANDA Vs. UNION OF INDIA
|
April 23, 1996 |
|
SARDARMAL BORDIA AND RAM MOHAN BHAGWANDAS JAIN Vs. JAYANT VITAMINS LTD
|
December 5, 1996 |
|
Sarla Dixit Vs. Balwant Yadav
|
February 29, 1996 |
|
SATBIR SHARMA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
January 8, 1996 |
|
SATISH KUMAR Vs. OMPARKASH
|
July 31, 1996 |
|
SATNA CEMENT Vs. STATE
|
July 24, 1996 |
|
SATYABHAN SINGH JADON Vs. STATE OF MADHYA PRADESH
|
July 18, 1996 |
|
SATYANARAYAN Vs. TULSIRAM
|
October 18, 1996 |
|
SATYAPAL ANAND Vs. UNION OF INDIA
|
October 31, 1996 |
|
SAVENTI BAI Vs. JAGANNATH
|
August 29, 1996 |
|
SAVITRIDEVI WD/O KAILASHCHANDRA Vs. STATE OF MADHYA PRADESH
|
March 18, 1996 |
|
SCHEDULED CASTES SCHEDULED TRIBES AND BACKWARD CLASSES KAMGAR AND KARIGARON KA SAHKARI SAMITI MYDT Vs. STATE OF MADHYA PRADESH
|
October 30, 1996 |
|
SHAFIQ Vs. PRAMOD KUMAR BHATIA
|
September 17, 1996 |
|
SHAMBHOO CHITRA MINDIR AND ORS. Vs. STATE BANK OF INDORE
|
April 18, 1996 |
|
SHANKAR Vs. STATE OF MADHYA PRADESH
|
October 17, 1996 |
|
SHANTI BAI WD/O PREM CHAND SURANA Vs. SAJJANMAL MUKUNMAL
|
August 14, 1996 |
|
SHANTI DEVI Vs. STATE OF MADHYA PRADESH
|
July 15, 1996 |
|
SHARDA CHOPRA Vs. STATE BANK OF INDIA
|
July 18, 1996 |
|
Sharda Solvent Ltd. Vs. State of M.P.
|
November 22, 1996 |
|
SHARIF KHAN Vs. STATE OF M P
|
September 11, 1996 |
|
Shashi Bai Vs. Pooranlal
|
October 29, 1996 |
|
SHASHI VARMA Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1996 |
|
SHATRUGHANLAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
September 20, 1996 |
|
SHEELA BAI Vs. STATE OF M P
|
March 12, 1996 |
|
SHEELA RANI Vs. MANISH KUMAR
|
August 1, 1996 |
|
SHEIKH AKBAR Vs. SAMEER KUMAR PAUL
|
September 2, 1996 |
|
SHIBBU ALIAS SHIVRAJ SINGH Vs. STATE OF M.P.
|
April 26, 1996 |
|
SHIVANARAIN HARIAHCHAND AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1996 |
|
Shrilal Vs. State of M.P.
|
December 19, 1996 |
|
SHRIMATI PRAMILA JAIN Vs. CHANDU SHARMA AND ORS.
|
November 22, 1996 |
|
SHYAM KAPOOR Vs. PRAKASH NARAYAN SAXENA
|
July 16, 1996 |
|
Shyam Kumar Sharma Vs. State of M.P.
|
February 29, 1996 |
|
SHYAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1996 |
|
SHYAM SUNDER GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1996 |
|
SHYAMABAI WD/O BALWANT SINGH Vs. VASUDEO RUDRANARAYAN AWASTHI
|
March 14, 1996 |
|
SHYAMBABU VERMA Vs. STATE OF MADHYA PRADESH
|
January 8, 1996 |
|
Shyamlal Agrawal Vs. Government of India
|
September 30, 1996 |
|
SIDDNATH Vs. M/S. CHHOTELAL & COMPANY
|
February 24, 1996 |
|
SINDHI SAHITI TRANSPORT CO OPERATIVE SOCIETY RAISEN Vs. STATE OF M P
|
August 27, 1996 |
|
Singhai Lal Chand Jain Vs. Rashtriya Swayamsevak Sangh, Panna
|
February 15, 1996 |
|
SINGHAI RAKESH KUMAR Vs. UNION OF INDIA
|
April 8, 1996 |
|
SITADEVI Vs. COMM IT CED
|
July 26, 1996 |
|
SKYLINE INDUSTRIES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1996 |
|
SMT. GEETA SHARMA Vs. STATE OF M.P.
|
March 14, 1996 |
|
SMT. MOHANBAI AND OTHERS ETC. Vs. THE INDORE DEVELOPMENT AUTHORITY, INDORE AND OTHERS
|
September 26, 1996 |
|
Smt.Angadbai Vs. Commissioner Of Wealth Tax.
|
March 22, 1996 |
|
SOJI NAYAK Vs. STATE OF M P
|
December 6, 1996 |
|
SOM DISTILLERIES OF BREWERIES PVT LTD Vs. STATE OF MADHYA PRADESH
|
July 12, 1996 |
|
SONAL Vs. BOARD OF SECONDARY EDUCATION BHOPAL
|
April 16, 1996 |
|
SONIA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 19, 1996 |
|
SOUTH EASTERN COALFIELDS LTD Vs. BALKISHAN
|
December 6, 1996 |
|
SPECIAL DEVELOPMENT AREA CHITRAKUT Vs. POORANLAL
|
December 10, 1996 |
|
STAR COMPANY LTD. Vs. INDRAVATI PAPER MILLS LTD.
|
July 8, 1996 |
|
State Bank of India Vs. Kashinath Kher
|
February 8, 1996 |
|
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1996 |
|
STATE OF M P Vs. BHARTU BAJLA
|
March 27, 1996 |
|
STATE OF M P Vs. PREM KUMAR JAGANNATH PRASAD JAISWAL
|
March 23, 1996 |
|
STATE OF M P Vs. KIRAT SINGH
|
January 5, 1996 |
|
STATE OF M P Vs. BABURAM
|
July 8, 1996 |
|
STATE OF M P Vs. NURU
|
July 30, 1996 |
|
STATE OF M P Vs. SHIVCHARAN
|
July 31, 1996 |
|
STATE OF M P Vs. CHANDRABHAN HEERALAL YADAV
|
August 1, 1996 |
|
STATE OF M P Vs. SHAMBHOO (SINCE DEAD)
|
January 4, 1996 |
|
STATE OF M P Vs. BALKISHAN
|
February 16, 1996 |
|
State of M.P. Vs. Ramsundar
|
August 8, 1996 |
|
State of M.P. Vs. Rajesh
|
December 4, 1996 |
|
State of M.P. Vs. Krishi Upaj Mandi Samiti
|
January 10, 1996 |
|
State of M.P. Vs. Bindal Agro Chemical Ltd.
|
July 19, 1996 |
|
State of M.P. Vs. Anil Kumar Khemliya
|
October 11, 1996 |
|
State of M.P. Vs. Shivcharan
|
January 31, 1996 |
|
State of M.P. Vs. Dhirendra Kumar
|
November 5, 1996 |
|
State of M.P. Vs. Jaora Sugar Mills Ltd.
|
October 10, 1996 |
|
State of M.P. Vs. Kailash
|
February 9, 1996 |
|
State of M.P. Vs. Harishankar Goel
|
August 7, 1996 |
|
State of M.P. Vs. Mohanlal
|
May 7, 1996 |
|
STATE OF M.P. AND 4 OTHERS Vs. R.S. MALVIYA
|
April 23, 1996 |
|
STATE OF MADHYA PRADESH Vs. NARAIN SINGH
|
May 17, 1996 |
|
STATE OF MADHYA PRADESH Vs. TIKARAM
|
April 16, 1996 |
|
STATE OF MADHYA PRADESH Vs. PARAM S/O MULLU YADAV
|
August 20, 1996 |
|
State of Madhya Pradesh Vs. Bhuri
|
January 8, 1996 |
|
STATE OF MADHYA PRADESH Vs. JITENDRA KISHOR BHARGAVA
|
April 18, 1996 |
|
STATE OF MADHYA PRADESH Vs. GARUD CHATURVEDI
|
April 27, 1996 |
|
STATE OF MADHYA PRADESH Vs. MUKUND ALIAS KUNDU MISHRA
|
May 14, 1996 |
|
STATE OF MADHYA PRADESH Vs. MATADEEN ALIAS MATA PRASAD
|
March 27, 1996 |
|
STATE OF MADHYA PRADESH Vs. MANOJ GUPTA
|
April 2, 1996 |
|
STATE OF MADHYA PRADESH Vs. GANESH RAM
|
March 13, 1996 |
|
STATE OF MADHYA PRADESH Vs. G L PATEL AND COMPANY
|
March 13, 1996 |
|
STATE OF MADHYA PRADESH Vs. KHIZAR MOHAMMAD
|
February 24, 1996 |
|
STATE OF MADHYA PRADESH Vs. RAJESH
|
December 5, 1996 |
|
STATE OF MADHYA PRADESH Vs. NISAR AHMAD
|
November 1, 1996 |
|
STATE OF MADHYA PRADESH Vs. GEETABAI
|
October 16, 1996 |
|
STATE OF MADHYA PRADESH Vs. MITTAL AND COMPANY DHOLPUR RAJASTHAN
|
October 11, 1996 |
|
STATE OF MADHYA PRADESH Vs. BHURA ALIAS KAMAL
|
September 6, 1996 |
|
STEEL AUTHORITY OF INDIA LTD Vs. I RAMENAYYA
|
April 15, 1996 |
|
STEEL INGOTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1996 |
|
Subhadra Bai Vs. District and Sessions Judge Durg
|
August 16, 1996 |
|
SUBHAN Vs. M P WAKF BOARD
|
February 20, 1996 |
|
Subodh Kumar Sinha Vs. State of M. P.
|
October 11, 1996 |
|
SUDARSHAN LAL DUBEY Vs. UNION OF INDIA
|
January 5, 1996 |
|
Sudesh Kumar Daga Vs. Commissioner, Municipal Corporation, Raipur
|
November 20, 1996 |
|
Sudip Mazumdar Vs. State of M.P.
|
July 15, 1996 |
|
SUKHDEVIBAI WD/O RAMNARAYAN Vs. HARICHAND R B NANAKCHAND
|
February 26, 1996 |
|
SUKHLAL BHANWARLAL (HUF) Vs. COMMISSIONER OF INCOME-TAX
|
September 3, 1996 |
|
SUKHLAL BHANWARLAL HUF Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1996 |
|
Sukhnandan Yadav Vs. Mahila Kumaniya
|
November 6, 1996 |
|
SULTANSINGH Vs. STATE OF MADHYA PRADESH
|
March 8, 1996 |
|
SUNDAR BAI Vs. DILHARAN PRASAD
|
July 25, 1996 |
|
SUNDER LAL Vs. HAIDER ALI
|
August 19, 1996 |
|
SUNDER SINGH Vs. STATE OF M P
|
February 9, 1996 |
|
Sunil Vs. State of M.P.
|
September 26, 1996 |
|
SUNIL GANGRADE Vs. STATE OF MADHYA PRADESH
|
December 1, 1996 |
|
SUNIL GANGRADE Vs. STATE OF M P
|
December 2, 1996 |
|
SUNIL GARG Vs. STATE OF MADHYA PRADESH
|
May 17, 1996 |
|
SUNIL KUMAR Vs. STATE OF M.P.
|
February 9, 1996 |
|
SURENDRA DIXIT Vs. SEEMA DIXIT
|
April 22, 1996 |
|
Surendra Kumar Vs. Phoolchand
|
February 1, 1996 |
|
SURESH S O JAGANNATH Vs. STATE OF MADHYA PRADESH
|
December 16, 1996 |
|
SURJEET SINGH Vs. HIRA LAL
|
January 18, 1996 |
|
SURUCHI DOORS Vs. COMMISSIONER OF SALES TAX INDORE
|
January 31, 1996 |
|
Sushila Narhari Vs. Nand Kumar
|
July 8, 1996 |
|
SWASTIK ROADWAYS Vs. COMMERCIAL TAX OFFICER
|
April 16, 1996 |
|
SWATANTRA KUMA Vs. QAMAR ALI
|
April 8, 1996 |
|
SYSTEM INDIA CASTINGS Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1996 |
|
T. C. Panigrahi Vs. K. N. Bajpayi
|
July 24, 1996 |
|
TARA REROLLING MILLS Vs. PUNJAB NATIONAL BANK
|
December 2, 1996 |
|
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF SALES TAX M P
|
July 17, 1996 |
|
TELECOM DISTRICT ENGINEER Vs. PRAMESH AGRAWAL
|
March 26, 1996 |
|
Tila Saxi Vs. Awadesh Paikra
|
October 11, 1996 |
|
TILAKRAJ SHARMA Vs. SHYAMABAI TIWARI
|
January 30, 1996 |
|
TRADE LINKS LTD. Vs. M.P. BEER PRODUCTS (P) LTD.
|
August 19, 1996 |
|
TRILOKCHAND Vs. STATE OF MADHYA PRADESH
|
October 10, 1996 |
|
TUKOJIRAO HOLKAR ESTATE OF LATE Vs. COMMISSIONER OF WEALTH TAX
|
March 11, 1996 |
|
UDAY CHAND JAIN Vs. SUKHVILAS JAIN
|
January 5, 1996 |
|
Ujjain Vikas Pradhikaran Vs. Tarachand
|
July 12, 1996 |
|
UMA SHANKAR Vs. STATE OF M P
|
April 11, 1996 |
|
UMA SHANKAR PANDEY Vs. RAJENDRA SINGH HARDARSHAN SINGH
|
September 6, 1996 |
|
Umashankar Panda Vs. State of M.P.
|
February 28, 1996 |
|
UMESH Vs. STATE OF MADHYA PRADESH
|
August 20, 1996 |
|
UMESHPAL SINGH KUSHWAH Vs. STATE OF M.P.
|
May 17, 1996 |
|
UMRAO BAI Vs. SARDARILAL KHATRI
|
March 22, 1996 |
|
UNION OF INDIA Vs. P O CENTRAL INDUSTRIAL TRIBUNAL
|
May 14, 1996 |
|
UNION OF INDIA Vs. RAMJI LAL
|
September 4, 1996 |
|
Union of India Vs. Bhagwati Enterprises
|
November 6, 1996 |
|
UNION OF INDIA Vs. COLLECTOR, DURG
|
February 26, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. TRIVENI BAI
|
April 18, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA BAI
|
August 14, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. NOLAN BAI
|
February 14, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. BALMAT SINGH
|
February 9, 1996 |
|
UNITED INDIA INSURANCE CO. Vs. MAHILA RAMSHREE
|
September 21, 1996 |
|
UNITED INDIA INSURANCE CO. Vs. LEELABAI
|
March 8, 1996 |
|
UNITED TRANSPORT ROAD SERVICE Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 9, 1996 |
|
UNITED WESTERN BANK LTD AND ANOTHER Vs. MANOJ HOSIERY AND OTHERS
|
September 30, 1996 |
|
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND
|
October 22, 1996 |
|
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND
|
August 22, 1996 |
|
Usha Bai Jain Vs. Santosh Kumar Jain
|
February 1, 1996 |
|
Usha Sontake Vs. Shri Mahilla Grih Udyog
|
June 26, 1996 |
|
V.P. Shrivastava Vs. State of M.P.
|
February 2, 1996 |
|
VAIDYANATH SINGH Vs. GULABKALI
|
September 3, 1996 |
|
Vandna Bhargava Vs. Kapil Bhargava
|
October 31, 1996 |
|
VEER SINGH Vs. STATE OF M.P.
|
March 27, 1996 |
|
VEERENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
January 10, 1996 |
|
Vijay Kumar Bansal Vs. Canra Bank
|
September 13, 1996 |
|
VIJAY KUMAR CHATURVEDI Vs. RAMASHANKER
|
February 7, 1996 |
|
VIJAY KUMAR SHARMA Vs. ARTI PHILLIP
|
August 22, 1996 |
|
VIJAY SINGH Vs. STATE OF M P
|
July 22, 1996 |
|
Vijay Singh, Home Secretary Vs. Mittanlal Hindoliya
|
November 1, 1996 |
|
VIJENDRA KHARE Vs. RAKESH KUMAR
|
October 8, 1996 |
|
Vikram Shitole Vs. M.P. State Road Transport Corporation
|
December 20, 1996 |
|
Vilasrao Kadre Vs. Ramlal
|
December 10, 1996 |
|
VIMAL CHAND RAMSWAROOP Vs. NIRMAL CHANDRA BABOORAM
|
August 30, 1996 |
|
VIMAL KUMAR SHRIVASTAVA (DEAD) THROUGH L.RS. SMT SUBHADRABAI & TWO OTHERS Vs. THE DISTRICT & SESSIONS JUDGE, DURG & TWO OTHERS
|
August 6, 1996 |
|
VIMALABAI Vs. STATE OF MADHYA PRADESH
|
May 16, 1996 |
|
Vinayak Rao Vs. Shweta Jadhav
|
May 1, 1996 |
|
VINAYAK RAO JADHAV Vs. SHWETA VINAYAK RAO JADHAV
|
May 17, 1996 |
|
VINOD KUMAR Vs. SHREENATH @ MUNNALAL
|
January 25, 1996 |
|
VINOD KUMAR MATHUR Vs. M P FINANCIAL CORPORATION
|
December 20, 1996 |
|
VINOD KUMAR SANGHAI Vs. STATE OF MADHYA PRADESH
|
January 10, 1996 |
|
VINOD SHRIVASTAVA Vs. ELECTION OFFICER NAVYUVAK SHRAMILK
|
January 8, 1996 |
|
VIRENDRA KUMAR Vs. GANDHARV SINGH DONGRA
|
February 15, 1996 |
|
VISHAMBAR SINGH SIKARWAR Vs. UCO BANK, CALCUTTA AND OTHERS
|
January 5, 1996 |
|
VISHNU PYARELAL KANJAR Vs. STATE OF M P
|
October 15, 1996 |
|
Vishwamitra Vs. Name Ali
|
December 12, 1996 |
|
Vitthal Ramkrishna Pendharkar Vs. District Land Development Bank, Jabalpur
|
April 2, 1996 |
|
VORA WIRES Vs. COMMISSIONER OF SALES TAX
|
March 26, 1996 |
|
VORA WIRES Vs. COMMISSIONER OF SALES TAX M P
|
July 26, 1996 |
|
W.L. KOTHIWALA Vs. DENA BANK
|
July 22, 1996 |
|
WAILAITI RAM Vs. NARBADA PRASAD
|
January 8, 1996 |
|
YASHWANT SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH
|
October 18, 1996 |
|
YESHWANT Vs. KISHORE
|
January 19, 1996 |
|
YESHWANTRAO RANGANI KALAR Vs. NANDRAM GOVIND KALAR
|
August 22, 1996 |
|
YOGENDRA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
November 22, 1996 |
|
ZAMIDAR KAUTUMBIC NYAS Vs. UNION OF INDIA
|
April 11, 1996 |