|
A B SINGH Vs. CHAIRMAN DENA BANK
|
July 21, 1995 |
|
A K VARMA Vs. STATE OF M P
|
July 14, 1995 |
|
ABDEALI ALI HUSSAIN SETHWALA Vs. ASGARALI TAHIRALI
|
July 13, 1995 |
|
Abdul Gaffar Vs. State of M.P.
|
February 9, 1995 |
|
ABDUL KARIM KHAN Vs. STATE OF MADHYA PRADESH
|
February 28, 1995 |
|
Abdul Majeed Khan Vs. Suriya Parveen
|
September 13, 1995 |
|
Abid Hussain Vs. S.M. Rais Alam
|
October 11, 1995 |
|
ACHAL ALLOYS Vs. UCO BANK
|
July 10, 1995 |
|
ACME FABRIK PLAST COMPANY Vs. INCOME TAX OFFICER
|
January 12, 1995 |
|
ADARSH MATSODYOG SAHAKARI SANSTHA Vs. M P RAJYA MATSYA VIKAS NIGAM
|
August 2, 1995 |
|
ADITYA SHRIVASTAVA Vs. SURESH NANDAN SRIVASTHAVA
|
January 18, 1995 |
|
Administrator, Krishi Upaj Mandi, Chhindwara Vs. Tilakraj Juneja
|
August 8, 1995 |
|
Administrator, M.C., Morena Vs. Babulal Sharma
|
July 3, 1995 |
|
AGAR BRORS Vs. COMMISSIONER OF SALES TAX M P
|
December 5, 1995 |
|
AGARWAL FINANCE CORPORATION Vs. JAWAHAR LAL
|
January 3, 1995 |
|
AJAD KHAN Vs. AASMABI
|
September 13, 1995 |
|
AJIT SINGH Vs. NAGAR PANCHAYAT
|
July 3, 1995 |
|
AJMER SINGH TOMAR Vs. RAGHURAJ SINGH TOMAR
|
June 19, 1995 |
|
AKHTAR BROTHERS Vs. STATE OF MADHYA PRADESH
|
September 15, 1995 |
|
Akshaya Restaurant Vs. P. Anjanappa
|
March 27, 1995 |
|
ALL INDIA STATE BANK OF INDORE OFFICERS COORDINATION COMMITTEE Vs. STATE BANK OF INDORE
|
January 5, 1995 |
|
ALL INDIA SUBORDINATE STAFF BANK EMPLOYEES, ASSOCIATION, GWALIOR Vs. CENTRAL BANK OF INDIA
|
September 29, 1995 |
|
Amar Vs. State of M.P.
|
January 20, 1995 |
|
AMAR SINGH Vs. STATE OF M P
|
February 17, 1995 |
|
AMARSINGH Vs. STATE OF MADHYA PRADESH
|
April 7, 1995 |
|
AMARSINGH BADRI Vs. STATE OF M P
|
April 7, 1995 |
|
ANAND SWAROOP TIWARI Vs. RAM RATAN JATAV
|
August 23, 1995 |
|
Anandilal Vs. State of M.P.
|
March 2, 1995 |
|
Angile Insulations Vs. Davy Ashmore lndia Ltd.
|
April 18, 1995 |
|
ANGURI DEVI Vs. SMT. GULAB BAI
|
April 7, 1995 |
|
Anil Saran Vs. State of Bihar
|
August 24, 1995 |
|
ANITA BAI Vs. MOHANLAL MAHORE
|
November 13, 1995 |
|
Anjana Mulkalwar Vs. Bhanu Yadav
|
May 10, 1995 |
|
ANOKHELAL Vs. STATE OF M P
|
January 11, 1995 |
|
Anupama Gupta Vs. State of M.P.
|
January 11, 1995 |
|
ANURADHA PAL Vs. JEEWAN PAL
|
August 16, 1995 |
|
ARAJPATRIT SHASHKIYA KARMACHARI GRIH NIRMAN SANSTHA GWALIOR Vs. SUBHASH YADAV
|
April 21, 1995 |
|
Aries Advertising Bureau Vs. C.T. Devraj
|
February 22, 1995 |
|
Arjun Vs. Indore Municipal Corporation
|
August 30, 1995 |
|
ARJUN Vs. STATE OF MADHYA PRADESH
|
May 3, 1995 |
|
ARJUN SINGH PARIHAR Vs. COMMERCIAL and INDUSTRIAL CO OPERATIVE BANK LTD
|
March 13, 1995 |
|
ARUN GROVER ANIL KUMAR GUPTA RAM NARAIN AND PREM CHAND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
April 18, 1995 |
|
Arun Kumar Dubey Vs. Ku. Renu Gupta
|
March 16, 1995 |
|
Arvind Tiwari Vs. Murad Khan
|
December 7, 1995 |
|
Ashok Vs. Ashok Singh
|
February 28, 1995 |
|
ASHOK Vs. ASHOK SINGH
|
March 14, 1995 |
|
ASHOK KOHLI Vs. PRAKASH CHAND
|
July 10, 1995 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
November 6, 1995 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
April 21, 1995 |
|
ASHOK KUMAR Vs. STATE OF M P
|
February 20, 1995 |
|
ASHOK KUMAR Vs. MOHAN LAL KEHAR
|
December 8, 1995 |
|
ASHOK KUMAR BHOMIA Vs. CENTRAL BANK OF INDIA
|
July 3, 1995 |
|
ASHOK MOTORS Vs. ASSISTANT SALES TAX OFFICER
|
December 14, 1995 |
|
Ashok Sangvi Vs. State of M.P.
|
January 25, 1995 |
|
ASHUTOSH KUMAR SINGH RATHORE Vs. STATE BANK OF INDORE AND ANR.
|
January 2, 1995 |
|
Assistant Commissioner, Gadag Vs. Mathapati Basavannewwa
|
August 17, 1995 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF MADHYA PRADESH
|
March 29, 1995 |
|
AUTO SALES BOMBAY Vs. COMMISSIONER OF SALES TAX M P
|
December 5, 1995 |
|
AVN TUBES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
|
February 24, 1995 |
|
AWADHESH PRASAD SHUKLA Vs. PROFESSOR J P SHUKLA
|
July 3, 1995 |
|
AWAS RAHAT GRIHA NIRMAN SAHAKARI SAMITI MARYADIT BHOPAL Vs. RANVEER SINGH REGISTRAR CO OPERATIVE SOCIETIES BHOPAL
|
March 13, 1995 |
|
AYODHYA PRASAD Vs. IDANDAS AND OTHERS
|
December 12, 1995 |
|
AZAD BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1995 |
|
B D B PRASAD Vs. BANK OF INDIA
|
March 15, 1995 |
|
B M AGRO INDUSTRIES Vs. STATE BANK OF INDORE
|
January 19, 1995 |
|
B R PHOSPHATE Vs. COMMISSIONER OF SALES TAX M P
|
November 6, 1995 |
|
B S SARA Vs. STATE OF M P
|
October 16, 1995 |
|
BABULAL Vs. NARMADA SAHAKARI TEL PRAKRIYA SAMITI MARYADIT
|
September 11, 1995 |
|
BABULAL Vs. UNION OF INDIA
|
December 8, 1995 |
|
BABULAL Vs. UNION OF INDIA
|
December 11, 1995 |
|
Babulal and Anr. Vs. Union of India
|
January 11, 1995 |
|
BABULAL S O DAMODARJI AGRAWAL Vs. MOHAMMAD SHARIF
|
December 11, 1995 |
|
BABULAL SOBHAGMAL MODI Vs. UNION OF INDIA
|
January 19, 1995 |
|
BADRI PRASAD MATHUR Vs. ADMINISTRATOR NAGAR PALIKA PARISHAD
|
October 13, 1995 |
|
BADRIPRASAD MALVIYA Vs. BANK OF INDIA AND TWO ORS
|
September 1, 1995 |
|
BAIJNATH PRASAD Vs. STATE OF M P
|
March 31, 1995 |
|
BALA RAM Vs. STATE OF M.P.
|
January 19, 1995 |
|
BALKRISHNA GOYAL Vs. COMMISSIONER OF WEALTH TAX
|
December 13, 1995 |
|
BALKRISHNA SHARMA Vs. STATE BANK OF BIKANER AND JAIPUR
|
June 27, 1995 |
|
Balram Chandra Vs. State of U.P.
|
April 24, 1995 |
|
BANARSIDAS FATEHCHAND NELA Vs. COMMISSIONER OF SALES TAX M P
|
January 13, 1995 |
|
BANK OF BARODA Vs. R.M. PATWA AND ANR.
|
May 10, 1995 |
|
BANK OF INDIA Vs. PRITAMSINGH
|
March 10, 1995 |
|
BANK OF INDIA Vs. BHANWAR LAL AND OTHERS
|
August 8, 1995 |
|
BANKATLAL Vs. DISTRICT CENTRAL CO OPERATIVE BANK
|
March 6, 1995 |
|
BANSILAL Vs. STATE BANK OF INDORE
|
February 1, 1995 |
|
Banti Prasad Vs. State of M.P.
|
April 4, 1995 |
|
BAPU S O RAMSINGH Vs. BAHADURSINGH S O LALSINGH
|
February 10, 1995 |
|
BASA BAI Vs. ANANDA
|
January 12, 1995 |
|
Basanti Bai Vs. State of M.P.
|
July 5, 1995 |
|
BASHIRAN BAI Vs. VIMLADEVI
|
September 6, 1995 |
|
Bawariya Vs. State of M.P.
|
January 10, 1995 |
|
BEBIBAI Vs. SHANTILAL
|
January 6, 1995 |
|
BEDARIA Vs. STATE OF M P
|
January 9, 1995 |
|
BENI PRASAD RATHORE Vs. STATE OF M.P.
|
March 14, 1995 |
|
BENIBAI Vs. CHAMPABAI
|
November 14, 1995 |
|
BHAG SINGH Vs. SUNITA
|
March 9, 1995 |
|
BHAGSINGH Vs. SUNITA
|
March 3, 1995 |
|
BHANWAR SINGH Vs. RAMCHARAN
|
February 8, 1995 |
|
BHARAT ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
November 24, 1995 |
|
BHARAT ALUMINIUM COMPANY LTD Vs. SALES TAX COMMISSIONER
|
January 11, 1995 |
|
BHASKARAN M S Vs. MANAGING DIRECTOR STEEL AUTHORITY OF INDIA AND
|
June 26, 1995 |
|
Bhola Vs. State of M.P.
|
October 30, 1995 |
|
BHOLAKUMAR Vs. STATE OF M P
|
April 26, 1995 |
|
BHUVANESH PUROHIT Vs. STATE OF M. P. AND OTHERS
|
July 14, 1995 |
|
Birla Cement Works Vs. G.M., Western Railways
|
January 2, 1995 |
|
BRAHMADUTT GUDTA Vs. MUNICIPAL CORPORATION GWALIOR
|
October 30, 1995 |
|
BRIJ KISHORE SHUKLA Vs. M P S R T CORPORATION
|
March 21, 1995 |
|
Brij Mohan Vs. Sukhia Bai
|
July 26, 1995 |
|
BRIJENDRA KUMAR AGARWAL Vs. UNION OF INDIA
|
January 10, 1995 |
|
BUNDELKHAND TRAVELS Vs. STATE OF MADHYA PRADESH
|
August 25, 1995 |
|
Butu Prasad Kumbhar Vs. Steel Authority of India Ltd.
|
March 30, 1995 |
|
C.B.L. Shrivastava Vs. State of M.P.
|
February 28, 1995 |
|
CEMENT FACTORY MAZDOOR SANGH, BANMORE Vs. BANMORE CEMENT WORKS
|
April 21, 1995 |
|
CENTRAL AUTOMOBILES Vs. COMMISSIONER OF SALES TAX.
|
November 13, 1995 |
|
Central Bank of India Vs. Shivam Udyog
|
January 13, 1995 |
|
CENTRAL BANK OF INDIA Vs. DEVDATT SHUKLA
|
March 10, 1995 |
|
CENTRAL WARE HOUSING CORPORATION, NEW DELHI Vs. MUNICIPAL CORPORATION, KHANDWA
|
July 27, 1995 |
|
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL CORPORATION
|
March 27, 1995 |
|
Chainsingh Vs. Lalji
|
February 24, 1995 |
|
CHAMBAL GHATI SHIKSHA PRASAR SAMITI Vs. STATE OF MP
|
July 14, 1995 |
|
CHANDRABHAN SINGH SIKARWAR Vs. STATE OF MADHYA PRADESH
|
February 2, 1995 |
|
CHANDRAKANT SONI Vs. MUKESH SAHU
|
December 6, 1995 |
|
CHANDRAPRABHA DEVI Vs. PRAMOD KUMAR AGGARWAL
|
January 9, 1995 |
|
CHANDRIKA Vs. RAJARAM
|
February 2, 1995 |
|
CHATTISGARH MUKTI MORCHA Vs. STATE OF M P
|
February 7, 1995 |
|
CHATURBHUJ RAWAT Vs. STATE OF MADHYA PRADESH
|
October 20, 1995 |
|
CHHABABAI Vs. STATE OF M P
|
October 9, 1995 |
|
Chhadamilal Vs. Devendra Kumar
|
July 20, 1995 |
|
CHHATISAGARH MUKTI MORCHA Vs. STATE OF MADHYA PRADESH
|
February 17, 1995 |
|
CHHOTEY SHIV KUMAR Vs. STATE OF MADHYA PRADESH
|
February 15, 1995 |
|
CHINGABEG Vs. STATE OF MADHYA PRADESH
|
November 8, 1995 |
|
CHITRANJAN SINGH KHUSHAL SINGH Vs. STATE OF M P
|
April 17, 1995 |
|
CITIZEN AND INHABITANTS OF MUNICIPAL WARD NO 15 GWALIOR Vs. MUNICIPAL CORPORATION GWALIOR
|
December 14, 1995 |
|
COLLECTOR Vs. KALAWATI
|
September 14, 1995 |
|
COMMISSIONER FOR WORKMEN COMPENSATION Vs. SATISH SHRIVASTAVA
|
December 8, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. PREMLAL CHORONGILAL MAHAWAR
|
December 11, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. BHOLARAM
|
August 25, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. LAXMINARAYAN MAHAWAR
|
March 8, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL GUPTA
|
April 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MOHANSINGH AND SONS
|
May 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA TRUST
|
January 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
|
January 19, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
|
January 18, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HASSOMAL
|
September 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DARSHAN TALKIES
|
September 25, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LOKENDRA SINGH
|
September 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE PROCESSING AND MARKETING SOCIETY
|
September 27, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SATYAM GINNING PRESSING AND OIL MILLS
|
November 8, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDAN WOOD PRODUCTS
|
November 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HIRALAL AGRAWAL
|
October 10, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ACME PAPER LIMITED
|
December 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH RANI
|
December 15, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. MAN MOHAN DAS
|
December 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED
|
December 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BHIMRAJ SUNDERLAL
|
December 14, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH MALIK
|
December 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SCIENTIFIC REFRACTORS
|
December 4, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. JIJIBAI SHINDE
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SAMBHUDAYAL DWARKADAS
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DESTINY INVESTMENTS PRVATE LIMITED
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA CHARITY TRUST
|
November 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. FATEHLAL
|
November 29, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
|
November 29, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ACHAL ALLOYS PRVATE LIMITED
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB CO
|
November 13, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMANDAS BHATIYA
|
November 15, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. YAWAR RASHID
|
December 14, 1995 |
|
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS LTD
|
December 19, 1995 |
|
COMMISSIONER OF SALES TAX Vs. KANTILAL SURESH CHAND
|
November 17, 1995 |
|
COMMISSIONER OF SALES TAX Vs. UTTAM CONSTRUCTION CO
|
November 6, 1995 |
|
COMMISSIONER OF SALES TAX Vs. M P AGRO PESTICIDES LTD
|
January 13, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. P D AND COMPANY
|
January 12, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. NATIONAL LOCK STORES
|
November 8, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. VINOD MILLS CO LTD
|
November 10, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. INCHARGE OFFICER CO-OPERATIVE MARKETING SOCIETY
|
October 19, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. KRISHNA OIL TRADING CO
|
November 20, 1995 |
|
COMMISSIONER OF SALES TAX M P Vs. RAJESH ELECTRICALS
|
December 6, 1995 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. BANSHIDHAR SANWALRAM
|
March 7, 1995 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. SHANKAR MOTOR STORES.
|
March 13, 1995 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. NATIONAL ENTERPRISES.
|
November 27, 1995 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. M.P. STATE INDUSTRIES CORPORATION LTD. BHOPAL
|
February 8, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. LOKENDRA SINGH
|
November 16, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. NADIR RASHID
|
November 13, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA SINGH
|
November 13, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. PUKHRAJBAI JAIN
|
November 14, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. DALCHAND JAIN
|
November 14, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. SHOBHARAM GAMBHIRMAL
|
December 14, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. MUKESH KUMAR AGARWAL
|
January 30, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. MOHAMMAD SABIR
|
October 19, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. LAXMIBAI GODAWAT
|
September 27, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. LATE SHRI LOKENDRA SINGH
|
November 16, 1995 |
|
Consumer Unity and Trust Society Vs. Chairman, Bank of Baroda
|
January 31, 1995 |
|
D AND H SECHERON ELECTRODES Vs. ASST COLLECTOR CENTRAL EXCISE DIVISION
|
January 11, 1995 |
|
D P RAJU Vs. STATE OF M P
|
September 4, 1995 |
|
D. Krishna Veni Vs. State of Orissa
|
January 19, 1995 |
|
DADARIYA SALES AND SERVICE Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1995 |
|
DARYAOBAI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 20, 1995 |
|
Dasru Vs. State of M.P.
|
August 30, 1995 |
|
DAULAT Vs. STATE OF MADHYA PRADESH
|
July 21, 1995 |
|
DAYABHAI KASHIBHAI PATEL Vs. STATE OF MADHYA PRADESH
|
January 17, 1995 |
|
Dayalal alias Devilal alias Dasharath Vs. Union of India & Ors.
|
September 13, 1995 |
|
DAYARAM PREMLAL PRADHAN Vs. STATE OF MADHYA PRADESH
|
February 22, 1995 |
|
DEENANATH Vs. WAZEER (BASEER)
|
September 22, 1995 |
|
DEEPAK KUMAR Vs. STATE BANK OF INDIA
|
October 6, 1995 |
|
DENA BANK Vs. BEDI FABRICATION WORKS AND ORS
|
March 13, 1995 |
|
DEODAS MOHANTA Vs. STATE OF MADHYA PRADESH
|
February 3, 1995 |
|
DEVRAJ GARG Vs. MARUTI UDYOG LTD.
|
November 10, 1995 |
|
DEVRAM BILVE Vs. INDUMATI
|
March 29, 1995 |
|
DEVRAM SOMAJI PATIDAR Vs. SADU CHENAJEE
|
December 8, 1995 |
|
DEVSTHALE V V Vs. INCOME TAX OFFICER
|
February 14, 1995 |
|
DEWAS TEXTILES MILLS (P) LTD. Vs. HIND SYNTEX LTD
|
September 26, 1995 |
|
DHANIRAM AHIRWAR Vs. HIGH COURT OF MADHYA PRADESH
|
February 3, 1995 |
|
DHANNA @ KARIYA Vs. STATE OF M.P.
|
September 29, 1995 |
|
DHIRENDRA NATH VERMA Vs. YASHWANT RAO RAMCHANDRA OGALE
|
September 5, 1995 |
|
DHULJI KISHANLAL SEN Vs. OMPRAKASH KANHAIYALAL AGRAWAL
|
July 6, 1995 |
|
DILIP KUMAR GHOSH Vs. STATE OF M.P.
|
December 22, 1995 |
|
Dilloo Vs. State of M.P.
|
July 10, 1995 |
|
DINESH CHANDRA Vs. UNION OF INDIA
|
July 20, 1995 |
|
Dinesh Kumar Vs. State of M.P.
|
July 4, 1995 |
|
Dinesh Kumar Agarwal Vs. Bank of India
|
August 7, 1995 |
|
Dinesh Kumar Dubey Vs. Administrator New Education Society, Jabalpur
|
June 26, 1995 |
|
DINESH KUMAR NIGAM Vs. J C MILLS LTD
|
June 19, 1995 |
|
Director, C.B.I. Vs. Niyamavedi
|
April 5, 1995 |
|
DIVISIONAL ENGINEER G AND M M P ELECTRICITY BOARD KATNI Vs. DALTAK CARBIDE CHEMICALS PRIVATE LIMITED
|
September 29, 1995 |
|
Diwan Lime Co. Pvt. Ltd. Vs. M.P.E.B.
|
January 11, 1995 |
|
DR. K. G. ASTHANA Vs. GOVERNMENT OF MADHYA PRADESH AND OTHERS
|
April 6, 1995 |
|
Durga Narayan Vs. Chairman, Dena Bank
|
January 20, 1995 |
|
DURGUATIYABAI Vs. GOVINDDAS
|
February 15, 1995 |
|
DURGWATIYABAI Vs. GOVINDDAS
|
February 5, 1995 |
|
DY. DIRECTOR AGRICULTURE Vs. MANGILAL
|
February 13, 1995 |
|
EMPLOYEE STATE INSURANCE CORPORATION Vs. GOKUL
|
December 8, 1995 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. HUKUMCHAND MILLS LTD
|
January 9, 1995 |
|
ESSAR STEELS Vs. UNION OF INDIA
|
August 16, 1995 |
|
EXPO MACHINERY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
May 8, 1995 |
|
Fakruddin Vs. Principal, Consolidation Training Institute
|
May 10, 1995 |
|
FILTER COMPANY Vs. COMMISSIONER OF SALES TAX M P
|
December 1, 1995 |
|
FIRM ESSAR STEELS Vs. UNION OF INDIA
|
August 18, 1995 |
|
FIROJUDDIN Vs. KALPANA
|
July 27, 1995 |
|
Food Corporation of India Vs. Thaneswar Kalita
|
March 6, 1995 |
|
Food Inspector, Balaghat Vs. Tejlal
|
January 13, 1995 |
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G M PLASTICS INDUSTRIES Vs. BANK OF INDIA
|
November 17, 1995 |
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G. Krishna Murthy Vs. State of Orissa
|
January 19, 1995 |
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Gaffur Vs. Salma
|
August 9, 1995 |
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Gajanand Prasad Joshi Vs. High Court of M.P.
|
October 6, 1995 |
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GAJENDRA SINGH Vs. STATE OF M.P. & ORS.
|
August 25, 1995 |
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GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
May 8, 1995 |
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Ganesh Prasad Vs. State of M.P.
|
September 18, 1995 |
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GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1995 |
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GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1995 |
|
GANGA ENTERPRISES Vs. COMMISSIONER OF SALES TAX
|
November 2, 1995 |
|
GANGA RAM Vs. STATE OF M P
|
April 6, 1995 |
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GAUTAMLAL AGRAWAL Vs. STATE OF MADHYA PRADESH
|
February 24, 1995 |
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GEETA DEVI Vs. HARISH KUMAR ALIAS PURSHOTTAM
|
December 19, 1995 |
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GENDALAL Vs. DEENNATH
|
April 6, 1995 |
|
Gendalal Vs. Radheshyam
|
April 3, 1995 |
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GENERAL MANAGER ORDNANCE FACTORY Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL
|
February 16, 1995 |
|
GENERAL MANAGER, M.P. STATE ROAD Vs. SODRABAI
|
August 8, 1995 |
|
Ghanshyam Vs. State of M.P.
|
January 25, 1995 |
|
GHANSHYAM PURASWANI Vs. MUNICIPAL CORPORATION GWALIOR
|
March 23, 1995 |
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GHANSHYAM PYARE Vs. ALIM QURESHI & ORS.
|
May 14, 1995 |
|
GHANSHYAM PYASI Vs. ALIM QUERSHI AND OTHERS
|
May 11, 1995 |
|
Ghaziabad Development Authority Vs. Vikram Chaudhary
|
July 14, 1995 |
|
Giani Devender Singh Vs. Union of India
|
January 4, 1995 |
|
Girdhari Lal Vs. Abdul Latif
|
March 16, 1995 |
|
GIRDHARILAL JAGANNATH CHOUHAN Vs. ABDUL LATIF ABDUL REHMAN
|
March 16, 1995 |
|
Girjesh Mishra Vs. State of M.P.
|
June 29, 1995 |
|
Gomti Bai Vs. Bharati Dav
|
April 25, 1995 |
|
Gopal Vs. State of M.P.
|
February 23, 1995 |
|
GOPINATH JWALA PRASAD GOYAL Vs. STATE OF MADHYA PRADESH
|
July 24, 1995 |
|
GOVIND DAS Vs. YAQUB KHAN
|
June 27, 1995 |
|
GOVIND PRASAD Vs. STATE OF MADHYA PRADESH
|
September 7, 1995 |
|
GOVIND RAM Vs. UNION OF INDIA
|
April 19, 1995 |
|
GRAM PANCHAYAT PATHARIYA Vs. DR. K.K. TIWARI
|
January 18, 1995 |
|
GRASIM INDUSTRIES LTD Vs. UNION OF INDIA
|
March 8, 1995 |
|
GRASIM INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS AND C EX
|
January 27, 1995 |
|
Grasim Industries Ltd. Vs. Union of India
|
March 9, 1995 |
|
Gudda Vs. State of Madhya Pradesh
|
January 30, 1995 |
|
GUDDA ALIAS SAMEER AHMED Vs. STATE OF M P
|
January 30, 1995 |
|
GUJARAT STATE ROAD TRANS CORPN Vs. SHARDABAI
|
August 25, 1995 |
|
Gulab Vs. Chhotelal
|
February 6, 1995 |
|
Gulab Chand Vs. State of M.P.
|
March 28, 1995 |
|
GULABDAS AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
|
November 2, 1995 |
|
GULAM HASAN Vs. JOHRA BI
|
October 20, 1995 |
|
GUPTA J P Vs. COMMISSIONER OF WEALTH TAX
|
July 6, 1995 |
|
Gurdip Singh Vs. Union of India
|
February 16, 1995 |
|
Guru Bhagat Rao Vs. New India Insurance Co. Ltd.
|
July 27, 1995 |
|
GURU NANAK TIMBER MARKET MERCHANTS ASSOCIATION Vs. STATE OF M P
|
November 16, 1995 |
|
GWALIOR CERAMIC AND POTTERIES PVT LTD Vs. KARAMCHAND THAPAR AND BROS COAL SALES LTD
|
November 2, 1995 |
|
GWALIOR DISTILLERS LTD Vs. STATE OF MADHYA PRADESH
|
September 25, 1995 |
|
GWALIOR SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1995 |
|
GYARSA Vs. STATE OF M P
|
May 9, 1995 |
|
H P BARHOLIA Vs. UNION OF INDIA
|
March 15, 1995 |
|
HAIRAT SINGH Vs. BAHADUR SINGH
|
July 21, 1995 |
|
HALKUR Vs. STATE OF MADHYA PRADESH
|
November 9, 1995 |
|
Hansraj Vs. Gomti
|
June 19, 1995 |
|
HANUMANDAS Vs. TERSI BAI
|
August 24, 1995 |
|
HANUMANTSING KUBERSING Vs. STATE OF MADHYA PRADESH
|
September 28, 1995 |
|
HARBANSLAL GUPTA Vs. UNION OF INDIA
|
April 6, 1995 |
|
Hari Nath Sharma Vs. Jaipur Development Authority
|
April 25, 1995 |
|
HARI OM TRADING COMPANY Vs. COMMISSIONER OF SALES TAX M P
|
January 16, 1995 |
|
Hari Prasad Gupta Vs. State of M.P.
|
July 6, 1995 |
|
HARI SINGH Vs. STATE OF M.P.
|
October 22, 1995 |
|
HARI SINGH PATEL Vs. JANPAD PANCHAYAT
|
February 20, 1995 |
|
HARIKISHAN Vs. UNION OF INDIA
|
October 11, 1995 |
|
HARIKISHAN SHIVHARE S O SHRI RAM GWALIOR Vs. STATE OF MADHYA PRADESH
|
July 3, 1995 |
|
Harnam Singh Vs. Gajendra Singh
|
March 14, 1995 |
|
HARSINGH EXTRACTION AND ALLIED PRODUCTS PVT LTD Vs. STATE OF MADHYA PRADESH
|
January 20, 1995 |
|
HARVILAS KUSHWAH Vs. SPORTS AUTHORITY OF INDIA
|
April 5, 1995 |
|
Hasanali Khanbhai & Sons Vs. State of Gujrat
|
July 26, 1995 |
|
HEERALAL Vs. STATE OF MADHYA PRADESH
|
January 3, 1995 |
|
HEM RAJ SHARMA Vs. STATE OF M.P.
|
January 19, 1995 |
|
HEMANT KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 3, 1995 |
|
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
|
Hindustan Paper Corp. Ltd. Vs. Sakharam Gaur
|
July 25, 1995 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF SALES TAX M P
|
November 21, 1995 |
|
HINDUSTAN STEEL LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
December 13, 1995 |
|
HIRU Vs. STEEL AUTHORITY OF INDIA LTD
|
December 1, 1995 |
|
HOLAMAL DULANAMAL KIRANA MERCHANT Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
November 22, 1995 |
|
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1995 |
|
HUKUM SINGH Vs. SATYA BHAMA
|
February 7, 1995 |
|
Hukumchand Vs. Nemichand
|
August 28, 1995 |
|
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX INDORE M P
|
October 5, 1995 |
|
Hussainara Khatoon Vs. Home Secy. Bihar
|
August 4, 1995 |
|
IISCO UJJAIN PIPE AND FOUNDRY CO LTD Vs. COMMISSIONER OF SALES TAX M P
|
September 15, 1995 |
|
IKRAR AHMAD KHAN AND OTHERS Vs. SHANKARRAO MARATHA AND OTHERS
|
July 31, 1995 |
|
IMRAT LAL Vs. STATE OF M. P.
|
February 15, 1995 |
|
Inayat Hussain Vs. Shri Murti Sitaram Mandir
|
November 24, 1995 |
|
Inderjeet Singh Sial Vs. Karam Chand Thapar
|
September 25, 1995 |
|
Indore Development Authority Vs. Sadhana Agarwal
|
March 7, 1995 |
|
Indore Development Authority Vs. Tarak Singh
|
May 2, 1995 |
|
INTAZAMIYA COMMITTEE ID GAH MORAR Vs. M P WAKF BOARD BHOPAL
|
April 24, 1995 |
|
ISHAR ALLOY STEEL LTD Vs. UNION OF INDIA CCE
|
July 28, 1995 |
|
Ishwar Chand Vs. State of M.P.
|
May 10, 1995 |
|
ISTIKHARA BEGUM Vs. SYED MOHAMMAD MAIDER
|
September 26, 1995 |
|
J K SHARMA Vs. CENTRAL BANK OF INDIA
|
November 10, 1995 |
|
JACKAB Vs. STATE OF MP
|
July 18, 1995 |
|
Jafar Khan Vs. State of M.P.
|
January 10, 1995 |
|
JAGANNATH SINGH Vs. SALIM KHAN
|
January 2, 1995 |
|
Jagdish Vs. Bhagwandas
|
July 3, 1995 |
|
JAGDISH PRASAD Vs. RAMBABU JAISHWAL
|
July 18, 1995 |
|
JAGDISH PRASAD Vs. STATE OF MADHYA PRADESH
|
January 3, 1995 |
|
JAGDISH SINGH Vs. CENTRAL BANK OF INDIA
|
June 19, 1995 |
|
JAGMOHAN Vs. STATE OF MADHYA PRADESH
|
May 9, 1995 |
|
JAI GURUDEO CHOONA UDYOG Vs. COMMISSIONER OF SALES TAX, MADHYA PRADESH, INDORE.
|
November 30, 1995 |
|
JAISINGH Vs. STATE OF M P
|
April 5, 1995 |
|
JAISINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
November 30, 1995 |
|
JAMBAI KNM TEXTILES PVT. LTD. Vs. VIMAL CHAND PRAKASH CHAND
|
February 2, 1995 |
|
Jamni Bai Vs. Harnam Singh
|
June 19, 1995 |
|
JAMUNA PRASAD Vs. STATE OF M P
|
October 11, 1995 |
|
JAMUNABAI Vs. SURENDRAKUMAR
|
March 22, 1995 |
|
JANAKI BALLABH GUPTA Vs. UCO BANK & ORS.
|
May 3, 1995 |
|
JASHUMAL HARIMAL Vs. COMMISSIONER OF SALES TAX M P
|
January 13, 1995 |
|
Jatindra Mohan Sharma Vs. State of M.P.
|
January 9, 1995 |
|
Jawaharlal Nehru Krishi Vishwavidyalaya Vs. Satyaveer Sharma
|
September 29, 1995 |
|
JAYABAI Vs. STATE OF M.P. AND OTHERS
|
December 25, 1995 |
|
JEEVAN Vs. RAJUBAI
|
February 9, 1995 |
|
JHULELAL ENTERPRISES Vs. SALES TAX OFFICER
|
December 12, 1995 |
|
JUBBULPORE GENERAL INDUSTRIES PVT LTD Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
|
September 11, 1995 |
|
JUGAL KISHORE TILAKRAJ Vs. COMMISSIONER OF SALES TAX M P INDORE
|
December 13, 1995 |
|
JUGAN BAI Vs. MOHD KHAN
|
September 13, 1995 |
|
Jumman Khan Vs. Rajendra Narain Dubey.
|
March 13, 1995 |
|
K C BOKADIA Vs. DINESH CHANDRA DUBEY
|
September 6, 1995 |
|
K D WIRES PVT LTD Vs. UOI
|
February 9, 1995 |
|
KAILASH JOSHI Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 10, 1995 |
|
Kailash Narayan Vs. Namdar
|
September 14, 1995 |
|
Kailash Pottia Vs. State of Andhra Pradesh
|
August 14, 1995 |
|
KAJALA DEVI Vs. UNION OF INDIA
|
January 23, 1995 |
|
KAJODI LAL Vs. STATE OF MADHYA PRADESH
|
November 9, 1995 |
|
Kajodi Lal Vs. State of M.P.
|
November 11, 1995 |
|
KALLU Vs. STATE OF M P
|
September 25, 1995 |
|
Kallu Vs. State of M.P.
|
August 17, 1995 |
|
Kaluram Vs. Gendalal
|
April 17, 1995 |
|
Kaluram Sahu Vs. State of M.P.
|
August 3, 1995 |
|
Kalyan Singh Vs. Ramswaroop
|
September 20, 1995 |
|
Kalyan Singh Vs. State of M.P.
|
May 8, 1995 |
|
KAMAAL KHAN Vs. SHANTI DEVI
|
February 7, 1995 |
|
KAMAL CHAND JAIN Vs. BANKING OMBUDSMAN
|
November 3, 1995 |
|
KAMAL PUSHP ENTERPRISES Vs. D R CONSTRUCTION CO
|
October 13, 1995 |
|
KAMALKANT Vs. GARGIDEVI
|
February 10, 1995 |
|
Kamla Devi Vs. Omprakash Jain
|
March 14, 1995 |
|
KAMLA PANDEY Vs. STATE OF MADHYA PRADESH
|
December 20, 1995 |
|
KAMLABAI TIWARI Vs. HUKUMCHAND
|
April 26, 1995 |
|
KARAN SINGH BHADORIA Vs. GOVERNMENT OF MADHYA PRADESH
|
November 17, 1995 |
|
KARAN SINH BHADAURIYA Vs. STATE OF MADHYA PRADESH
|
November 17, 1995 |
|
Karnel Singh Vs. State of M.P.
|
August 11, 1995 |
|
Kartar Singh Vs. State of Punjab
|
March 21, 1995 |
|
KASHIBAI Vs. STATE OF MADHYA PRADESH
|
March 9, 1995 |
|
Kashiram Vs. Gopal Agarwal
|
March 24, 1995 |
|
Kashiram Vs. Viryam Singh
|
July 25, 1995 |
|
KAUSHAL PRASAD Vs. STATE OF MADHYA PRADESH
|
December 20, 1995 |
|
KAUSHALYA DEVI AGARWAL Vs. LIFE INSURANCE CO. & ORS.
|
September 12, 1995 |
|
Khajan Singh Vs. State of M.P.
|
July 11, 1995 |
|
Khajan Singh Vs. State of M.P.
|
August 8, 1995 |
|
KHEM SINGH DAYAL SINGH RAWAT Vs. NAGAR PALIKA PARISHAD
|
July 3, 1995 |
|
Khemchand Motilal Tobacco Products Ltd. Vs. Union of India
|
August 28, 1995 |
|
KHILAN DEVI Vs. AMAR SINGH
|
January 10, 1995 |
|
KINETIC HONDA MOTORS LTD Vs. UNION OF INDIA
|
January 13, 1995 |
|
KIRAN Vs. HARISH
|
October 10, 1995 |
|
KIRAN SONI Vs. RAMESH KUMAR SONI
|
January 5, 1995 |
|
KISAN RENHAT INDUSTRY Vs. PUSHPA HARISHANKAR SINGHAL
|
March 15, 1995 |
|
KISHAN LAL Vs. STATE OF M P
|
April 7, 1995 |
|
KISHAN SINGH Vs. HARVEER SINGH AND OTHERS
|
December 11, 1995 |
|
Kishorelal Vs. Motiram
|
July 27, 1995 |
|
KISHORI Vs. TRIBAL SERVICE CO-OPERATIVE SOCIETY LTD
|
November 15, 1995 |
|
KITCHEN AID Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
January 27, 1995 |
|
Koksingh Vs. State of M.P.
|
January 25, 1995 |
|
Kripa Shankar Chatterji Vs. Gurudas Chatterji
|
July 12, 1995 |
|
KRIPARAM BHAWANI SAHAI Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
February 8, 1995 |
|
KRISHI UPAJ MANDI SAMITI Vs. MUZAHID HUSSAIN
|
May 8, 1995 |
|
KRISHNA ELECTRICAL INDUSTRIES P LIMITED Vs. STATE BANK OF INDIA
|
November 24, 1995 |
|
KRISHNA ENTERPRISES Vs. ORIENTAL ASSURANCE CO. LTD.
|
October 20, 1995 |
|
KRISHNA RAO DIXIT Vs. BHOORI BAI
|
December 13, 1995 |
|
KRISHNAKANT Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 20, 1995 |
|
KUL DEEP SINGH MALIK SINGH Vs. M P GRIHA NIRMAN MANDAL
|
September 6, 1995 |
|
Kulwant Singh Vs. State of Punjab
|
March 8, 1995 |
|
KUMAN Vs. STATE OF M P
|
February 16, 1995 |
|
KUSUM VERMA WIFE OF S K VERMA Vs. PRITAM SINGH GULATI S O CHARANDAS GULATI
|
November 10, 1995 |
|
LACHHAMIN BAI Vs. AMBIKA PRASAD BHATT
|
November 30, 1995 |
|
LACHHMANDAS GENUMAL Vs. STATE OF MADHYA PRADESH
|
March 24, 1995 |
|
LACHI BAI Vs. STATE OF M P
|
January 16, 1995 |
|
Laddha Industries Vs. State Bank of India
|
March 9, 1995 |
|
Lalitha J. Rai Vs. Aithappa Rai
|
April 27, 1995 |
|
LATA Vs. DHANPAL
|
July 10, 1995 |
|
Lateef Khan Vs. State of M.P.
|
August 1, 1995 |
|
LAWERANCE MASIH LAL DR Vs. CHAIRMAN GOVERNING BODY DANIELSON COLLEGE
|
September 26, 1995 |
|
LAXMI AGARBATTI FACTORY Vs. UNION OF INDIA
|
February 24, 1995 |
|
Laxmi Bai Vs. Mohini Bai
|
April 19, 1995 |
|
LAXMI CHAND Vs. STATE OF MADHYA PRADESH
|
April 18, 1995 |
|
Laxmi Kant Mangal Vs. Union of India
|
May 15, 1995 |
|
Laxminarayan Vs. Bank of India
|
September 20, 1995 |
|
LAXMINARAYAN AND TWO ORS Vs. BANK OF INDIA
|
September 1, 1995 |
|
LEELA Vs. STATE OF MADHYA PRADESH
|
January 19, 1995 |
|
LOKENDRASINGH Vs. STATE OF M P
|
July 20, 1995 |
|
M P ELECTRICITY BOARD Vs. M P MADHYASTHAM ADHIKARAN
|
October 5, 1995 |
|
M P FINANCIAL CORPORATION Vs. ANOOP INDUSTRIES
|
August 31, 1995 |
|
M P KOYLA MAZDOOR SABHA Vs. SOUTH EASTERN COALFIELDS LTD
|
August 31, 1995 |
|
M P R S BANK Vs. VIJAYSINGH
|
December 8, 1995 |
|
M P RAJYA BEEJ AVAM FARM VIKAS NIGAM Vs. DURGA TRANSPORT SERVICE BANAPURA DISTRICT HOSHANGABAD M P
|
September 25, 1995 |
|
M P S R T C AND 2 ORS Vs. POORNIMA
|
November 6, 1995 |
|
M P STATE CO OP BANK ASSOCIATION BHOPAL Vs. BOARD OF REVENUE GWALIOR
|
August 30, 1995 |
|
M P STATE HANDLOOM WEAVERS CO-OPERATIVE Vs. SHANKARLAL GUPTA
|
November 23, 1995 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. TIWARI V D
|
July 3, 1995 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF SALES TAX
|
January 10, 1995 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL COURT
|
February 1, 1995 |
|
M.P. Dugdha Mahasangh Vs. Dinesh Kumar Sharma
|
January 16, 1995 |
|
M.P. Electricity Board, Rampur Vs. Central India Electricity Supply Co. Ltd.
|
January 3, 1995 |
|
M.P. Iron & Steel Company Vs. State of M.P.
|
May 10, 1995 |
|
M.P. Lime Works Vs. State of M.P.
|
April 27, 1995 |
|
M.P. RAJYA PARIVAHAN NIGAM Vs. RADHABAI
|
September 26, 1995 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. M.P. ELECTRICITY BOARD AND ANR.
|
February 8, 1995 |
|
M.P.S.R.T.C. Vs. Employees, S.I. Corporation
|
March 13, 1995 |
|
M.P.S.R.T.C. Vs. SHEELA
|
November 20, 1995 |
|
M.S. PALHERKAR Vs. M. P. ELECTRICITY BOARD AND OTHERS
|
February 20, 1995 |
|
M/S. BHARAT ALUMINIUM COMPANY LTD. KORBA Vs. COMMISSIONER OF SALES TAX, M.P.
|
September 15, 1995 |
|
M/S. DUNLOP INDIA LTD. Vs. COMMISSIONER OF SALES TAX, M.P.
|
July 17, 1995 |
|
MADHURIBAI Vs. GRASIM INDUSTRIES LTD
|
January 19, 1995 |
|
MADHUSUDAN Vs. INCOME TAX OFFICER
|
January 6, 1995 |
|
MADHYA PRADESH BANK KARMACHARI SANGH Vs. SYNDICATE BANK
|
July 3, 1995 |
|
MADHYA PRADESH DUGDH MAHASANGH MARYADIT Vs. GANGADHAR SHARMA
|
August 30, 1995 |
|
MADHYA PRADESH GRIHA NIRMAN MANDAL Vs. COLLECTOR, DURG AND OTHERS
|
March 30, 1995 |
|
MADHYA PRADESH RAJYA SAHAKARI BANK MARYADIT Vs. VIJAYSINGH SOLANKI
|
December 8, 1995 |
|
MADHYA PRADESH STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. BOARD OF REVENUE GWALIOR
|
March 24, 1995 |
|
MADHYA PRADESH STATE MINING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1995 |
|
MADHYA PRADESH VIDYUT MANDAL Vs. GEETABAI
|
August 1, 1995 |
|
MAHADEV SAILOR Vs. BHARAT PETROLEUM CORPORATION LTD
|
December 1, 1995 |
|
MAHANT GOVIND SHARANDAS Vs. RAGISTRAR, PUBLIC TRUST, RAIPUR
|
August 4, 1995 |
|
MAHAVEER SINGH TOMAR DR Vs. MARMAGH SINGH SISODIA
|
December 6, 1995 |
|
Mahendra Singh Vs. State of M.P
|
January 5, 1995 |
|
MAHENDRA SINGH YADAV Vs. SUSTI BABLOO
|
September 29, 1995 |
|
Mahesh Dutt Mishra Vs. State of M.P.
|
February 22, 1995 |
|
MAHESH JOSHI PAIYAJI Vs. STATE OF M P
|
October 31, 1995 |
|
MAHESH KUMAR Vs. RAJKUMARI
|
January 16, 1995 |
|
Mahesh Kumar and Anr. Vs. State of M.P.& Ors.
|
August 8, 1995 |
|
MAIHAR CEMENT Vs. COMMISSIONER OF SALES TAX M P
|
November 8, 1995 |
|
MAKHAN SINGH Vs. KAMLABAI
|
January 5, 1995 |
|
MALKIBAI Vs. BADRIPRASAD
|
February 14, 1995 |
|
MALUA ALIAS MULGIRI Vs. BHAGWAN SINGH
|
December 5, 1995 |
|
MALWA PROTEINS AND OIL PVT LTD Vs. HIRALAL MITTHULAL GRAIN MERCHANT
|
September 18, 1995 |
|
MAN BHARAN SINGH Vs. STATE OF MADHYA PRADESH
|
December 22, 1995 |
|
MANAGER CHANDAMETTA COLLIERY WESTERN COALFIELDS LTD Vs. MANGLOO
|
November 14, 1995 |
|
Manager, M/s. Ibrahimji Isabhai Vs. Authority, under Minimum Wages Act
|
March 16, 1995 |
|
MANAGING DIRECTOR M.P. STATE WAREHOUSING CORPORATION BHOPAL Vs. EVEREST CO-OWNERS
|
April 20, 1995 |
|
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. INDUSTRIAL COURT
|
May 8, 1995 |
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Mangaldeen Dubey Vs. Naresh Kumar Jain
|
April 3, 1995 |
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MANGALSINGH Vs. STATE OF MADHYA PRADESH
|
October 19, 1995 |
|
MANGILAL Vs. RATNAPRABHA
|
January 5, 1995 |
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MANGILAL Vs. S. D. O. CHACHODA
|
March 28, 1995 |
|
Mangoo Vs. State of M.P.
|
January 17, 1995 |
|
MANIRAM Vs. FULESHWAR
|
September 25, 1995 |
|
MANJU Vs. SUDHIR
|
October 31, 1995 |
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MANJU AJAY AHUJA Vs. AJAY R AHUJA
|
March 24, 1995 |
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MANMOHAN GARG Vs. RADHAKRISHAN NARIANDAS FIRM
|
December 20, 1995 |
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Manormabai Vs. Chandrakant
|
June 22, 1995 |
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Mansharam Vs. Kailashnarain
|
January 11, 1995 |
|
Mansharam Vs. State of M.P.
|
April 19, 1995 |
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Mantha alias Sadri Prasad Vs. State of M.P.
|
March 14, 1995 |
|
MATHURA BAI Vs. DARYANAMAL
|
January 2, 1995 |
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Mathura Prasad Sharma Vs. Janpad Panchayat, Sheopurkalan
|
February 1, 1995 |
|
MEENA PRADHAN (SMT.) Vs. KAMLA PRADHAN (SMT.) AND ORS.
|
November 17, 1995 |
|
MEERA BAI Vs. NEW INDIA ASSURANCE CO LTD
|
March 20, 1995 |
|
MEHTAR Vs. MUSAMMAD JANKI
|
January 16, 1995 |
|
MEMRAJ SHARMA Vs. STATE OF MADHYA PRADESH
|
June 19, 1995 |
|
MEWARAM Vs. STATE OF MADHYA PRADESH
|
March 16, 1995 |
|
MIMANI WIRES PVT LTD Vs. UNION OF INDIA
|
January 5, 1995 |
|
MISHRI LAL Vs. UNION OF INDIA
|
October 18, 1995 |
|
MISHRILAL Vs. STATE OF M P
|
February 14, 1995 |
|
MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1995 |
|
MOHAMMAD MUSTAFA KHAN Vs. GULAM RAOOF
|
April 9, 1995 |
|
MOHAN BAI Vs. GENEREL MANAGER, M.P.S.R.T.C.
|
February 17, 1995 |
|
Mohanlal Vs. Mirza Abdul Gaffar
|
December 12, 1995 |
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MOHANSINGH AND SONS Vs. COMMISSIONER OF SALES TAX
|
September 15, 1995 |
|
MOHAR SINGH Vs. STATE OF MADHYA PRADESH
|
July 14, 1995 |
|
MOHD MUSTAFA KHAN Vs. GULAM RAOOF
|
April 19, 1995 |
|
Mohd. Hussain Vs. Manoharlall
|
January 28, 1995 |
|
Moin Vs. State of M.P.
|
January 23, 1995 |
|
Moon Bidi Works Vs. State of M.P.
|
August 22, 1995 |
|
Morinda Cooperative Sugar Mills Ltd. Vs. Ramkishan
|
August 25, 1995 |
|
MOTI CHAND Vs. LAKHANBAI
|
January 9, 1995 |
|
MRS. LILLY KUTTY Vs. STATE OF M.P. & ANR.
|
August 22, 1995 |
|
Mubarik Vs. State of M.P.
|
February 14, 1995 |
|
Mukesh Vs. Meenakshi
|
November 6, 1995 |
|
MUKESH Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
March 14, 1995 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
November 30, 1995 |
|
MUKUND PRASAD KHARE Vs. STATE OF MADHYA PRADESH
|
September 18, 1995 |
|
MUNABBAR BI Vs. ABDUL GAFOOR
|
March 1, 1995 |
|
MUNICIPAL CORPORATION BHOPAL Vs. ARVIND JAIN
|
September 18, 1995 |
|
MUNIR KHAN PATHAN Vs. STATE OF M P
|
April 26, 1995 |
|
Munir Khan Pathan Vs. State of M.P.
|
May 3, 1995 |
|
MUNIYA SMT Vs. STATE OF M P
|
July 21, 1995 |
|
MUNNA KHAN Vs. PUSHPA SINGHAL
|
March 15, 1995 |
|
Munnalal Vs. State of M.P.
|
July 11, 1995 |
|
MUNNALAL, RAJKUMAR Vs. STATE OF M P
|
July 21, 1995 |
|
MUNNI BEGUM Vs. ABDUL SATTAR
|
February 8, 1995 |
|
MURARILAL Vs. STATE OF M P
|
January 3, 1995 |
|
Murarilal Vs. State of M.P.
|
February 22, 1995 |
|
MURARILAL RAMDEO AGARWAL Vs. FIRM GANESHILAL GULABCHAND NAILA
|
April 27, 1995 |
|
N K PALIWAL Vs. STATE OF MADHYA PRADESH
|
November 1, 1995 |
|
N.P. Thirugnanam Vs. R. Jagan Mohan Rao
|
July 12, 1995 |
|
NAEEM NAEEMULLA Vs. STATE OF MADHYA PRADESH
|
March 1, 1995 |
|
NAGAR PALIKA NIGAM Vs. RAJESHWAR DAYAL
|
July 3, 1995 |
|
NAGAR PALIKA PARISHAD Vs. KRISHI UPAJ MANDI SAMITI
|
July 28, 1995 |
|
NAGAR PALIKA SHEPPURKALAN Vs. BADRI PRASAD
|
August 28, 1995 |
|
Nagji Vs. Deepa
|
October 5, 1995 |
|
NAHAR SINGH Vs. CHAIRMAN M P STATE ROAD TRANS CORPN
|
May 9, 1995 |
|
Namdeo Vs. Collector East Nemar Khandwa
|
August 22, 1995 |
|
NANAK CHAND MAKHIJANI Vs. UCO BANK, THROUGH THE GENERAL MANAGER
|
November 17, 1995 |
|
NAND GOPAL Vs. UNION OF INDIA
|
May 3, 1995 |
|
Nand Kishore Vs. Mahila Kasturidevi
|
January 3, 1995 |
|
Nandi Vs. State of M.P.
|
February 6, 1995 |
|
NANDI Vs. STATE OF MP
|
January 3, 1995 |
|
NANDRAM MADHOLAL MUNDRA Vs. COMMISSIONER OF SALES TAX M P
|
November 23, 1995 |
|
Nani Gopal Paul Vs. T. Prasad Singh
|
March 6, 1995 |
|
Narain Vs. State of M.P.
|
December 7, 1995 |
|
Narain Singh Vs. Sundarlal Patwa
|
August 5, 1995 |
|
NARAIN SINGH Vs. SUNDARLAL PATWA
|
August 2, 1995 |
|
NARAINDAS NANDLAL Vs. COMMISSIONER OF SALES TAX M P INDORE
|
February 15, 1995 |
|
NARAYAN SINGH Vs. RAJARAM
|
March 7, 1995 |
|
Narayan Singh Vs. State of M.P.
|
February 8, 1995 |
|
Narayan Singh Vs. State of M.P.
|
July 6, 1995 |
|
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
|
July 6, 1995 |
|
Narendra Vs. State of M.P.
|
May 4, 1995 |
|
NARENDRA KUMAR DUBEY Vs. FAMILY PLANNING ASSOCIATION OF INDIA
|
November 9, 1995 |
|
NARENDRA PAL GUPTA Vs. H B POPLI
|
April 3, 1995 |
|
NARESH CHANDRA Vs. AKSHA ANAND
|
March 22, 1995 |
|
Narottam Vs. State of M.P.
|
February 16, 1995 |
|
Narsingh Extraction and Allied Products Pvt. Ltd. Vs. State of M.P.
|
January 20, 1995 |
|
NARYAN KHAN SARI UDHYOG Vs. PUNJAB NATIONAL BANK
|
October 5, 1995 |
|
NASIRUDDIN Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1995 |
|
Natan Bai Vs. State of M.P.
|
June 5, 1995 |
|
Nathulal Vs. Addl. Collector, Sheopurkalan
|
July 21, 1995 |
|
NATIONAL INSURANCE CO LTD Vs. MEENA SHARMA
|
March 13, 1995 |
|
NATIONAL INSURANCE CO LTD Vs. RAVISHANKAR
|
May 10, 1995 |
|
NATIONAL INSURANCE CO. LTD Vs. MAHILA BHOGA
|
July 24, 1995 |
|
NATIONAL INSURANCE COMPANY Vs. VANDANA TIWARI
|
April 19, 1995 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KAMARJAHAN
|
March 16, 1995 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JUGALKISHORE
|
August 30, 1995 |
|
NATIONAL INSURANCE COMPANYLIMITED GWALIOR Vs. KAMARJAHAN
|
March 6, 1995 |
|
National Pure Food Supplier Vs. State of M.P.
|
February 2, 1995 |
|
NATIONAL PURE FOOD SUPPLIERS JABALPUR Vs. STATE OF MADHYA PRADESH
|
February 2, 1995 |
|
National Road Transport Service Vs. State of.M.P.
|
January 3, 1995 |
|
Natthu Khan Vs. State of M.P.
|
January 17, 1995 |
|
NAYAZ AHMAD Vs. UNION OF INDIA
|
July 12, 1995 |
|
Nazeer Vs. State of M.P.
|
August 23, 1995 |
|
NB. SUB. UTTAM CHAND Vs. UNION OF INDIA
|
February 16, 1995 |
|
NEEMUCH EDUCATION SOCIETY Vs. VIKRAM UNIVERSITY UJJAIN
|
September 4, 1995 |
|
NEETA Vs. DINESH KUMAR
|
March 23, 1995 |
|
Nemichand Vs. Rambaboo
|
July 14, 1995 |
|
Nemichand Vs. Vishnu
|
January 19, 1995 |
|
NEMICHAND BHERULAL Vs. CHIRONJI LAL BHAWARLAL
|
July 6, 1995 |
|
NERA BAI Vs. PUSIA BAI
|
April 21, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMANNA
|
May 9, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. BAFATBAI
|
May 9, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALARAM
|
March 15, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. AYESHA BEGUM
|
January 17, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. RIAZ MOHAMMED
|
November 2, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. ABIDABAI WD/O ABID
|
December 8, 1995 |
|
NEW INDIA ASSURANCE CO. Vs. INDARABAI
|
January 24, 1995 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PUSHPA DEVI
|
March 13, 1995 |
|
New India Assurance Co. Ltd. Vs. Shanti Bai
|
February 6, 1995 |
|
New India Assurance Co. Ltd. Vs. Pushpadevi
|
March 10, 1995 |
|
Newannesa Vs. Shaikh Motcammad
|
February 21, 1995 |
|
NIMAN SHA Vs. STATE OF MADHYA PRADESH
|
November 28, 1995 |
|
NIMAR TEXTILES LTD Vs. L K PANDEY DY LABOUR COMMR
|
August 31, 1995 |
|
NIRMAL KUMAR JAIN Vs. DHARAMCHAND JAIN
|
October 9, 1995 |
|
NISHA SHRIVAS Vs. RAJENDRA SHRIVAS
|
September 7, 1995 |
|
NISHA SINGHAL Vs. M P HOUSING BOARD BHOPAL
|
December 20, 1995 |
|
Noneju Vs. State of M.P.
|
February 22, 1995 |
|
Northern Coalfields Ltd. Vs. Coalfields & Power Plant E.S.Ltd.
|
July 7, 1995 |
|
NOSHIRWAN Vs. WEALTH TAX OFFICER
|
December 21, 1995 |
|
NOSHIRWAN AND CO PVT LTD Vs. COMMISSIONER OF SALES TAX M P
|
February 15, 1995 |
|
OM NARAYAN Vs. NARONAM DAS
|
January 2, 1995 |
|
Om Prakash Vs. Krishna Devi
|
July 18, 1995 |
|
Om Prakash Vs. Ram Babu
|
September 12, 1995 |
|
Om Prakash Sahu Vs. State of M.P.
|
July 11, 1995 |
|
OMEGA ALLOY CASTINGS PVT LTD Vs. COMMISSIONER APPL C EX
|
September 26, 1995 |
|
OMPRAKASH AGRAWAL & ORS. Vs. STATE OF M.P. & ORS.
|
March 31, 1995 |
|
OMPRAKASH SONI Vs. ASHOK KUMAR BHARGAVA
|
March 28, 1995 |
|
ONKAR PRASAD Vs. STATE OF M P
|
March 24, 1995 |
|
ORIENTAL BANK OF COMMERCE Vs. DEVI PRASAD VERMA
|
March 9, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. MAKNI
|
January 17, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. AFSARI BEGUM
|
November 21, 1995 |
|
Oriental Insurance Co. Vs. Dwarika Prasad Agarwal
|
August 1, 1995 |
|
P P CHANDNA Vs. STATE OF MP
|
June 19, 1995 |
|
P S KARWADE Vs. UCO BANK
|
November 17, 1995 |
|
P.K. MISRA Vs. SARIBAI
|
October 19, 1995 |
|
Painder Singh Vs. Union of India
|
August 8, 1995 |
|
PAMNI BAI Vs. STATE OF MADHYA PRADESH
|
December 18, 1995 |
|
PAN BAI Vs. IMRAT SINGH
|
March 13, 1995 |
|
PANAMA POTTERIES Vs. SALES TAX OFFICER
|
January 31, 1995 |
|
Pappu Vs. State of M.P.
|
March 13, 1995 |
|
PAPPU ALIAS SIRAJUDDIN Vs. STATE OF MADHYA PRADESH
|
March 13, 1995 |
|
PARASNATH Vs. UNION OF INDIA
|
July 31, 1995 |
|
PARASNATH Vs. UNION OF INDIA & ORS
|
March 31, 1995 |
|
PARIJAT CHEMICALS PRVATE LIMITED Vs. INCOME TAX OFFICER
|
February 16, 1995 |
|
PARIJAT CHEMICALS PVT LTD Vs. INCOME-TAX OFFICER
|
February 14, 1995 |
|
Parmeshwar Vs. State of M.P.
|
September 21, 1995 |
|
PATIRAM JAIN Vs. UNION OF INDIA
|
August 28, 1995 |
|
Pavan Vs. State of M.P.
|
February 14, 1995 |
|
Pawan Diwan Vs. Shri Vidya Charan Shukla
|
September 22, 1995 |
|
PAWAN KUMAR KHULLAR Vs. KAUSHAL LEATHER BOARD LIMITED
|
March 10, 1995 |
|
PAWAN KUMAR SHANDILYAKAR Vs. RAJYA NIRVACHAN AYOG
|
January 17, 1995 |
|
Peerchand Vs. Subhash
|
July 3, 1995 |
|
Peeru Vs. State of M.P.
|
November 21, 1995 |
|
PEJA PEJASINGH Vs. STATE OF MADHYA PRADESH
|
March 29, 1995 |
|
PERMALI WALLANCE LTD Vs. STATE OF M P
|
August 3, 1995 |
|
Phool Singh Vs. State of M.P.
|
July 27, 1995 |
|
PHOOLCHAND Vs. SHANKERLAL
|
March 22, 1995 |
|
Phoolmati Bai Vs. State of M.P.
|
January 18, 1995 |
|
Polina Alexander Singh Vs. Joint Director Education, Sagar
|
January 31, 1995 |
|
POONAM SINGH Vs. KAMLA
|
January 25, 1995 |
|
Pooran Singh Vs. Sabobai
|
January 12, 1995 |
|
POORAN SINGH RAJPUT Vs. INDIRA RAJPUT
|
April 28, 1995 |
|
POPULAR TRADING CO Vs. COMMISSIONER OF SALES TAX M P
|
November 21, 1995 |
|
PRABHAKAR RAO ANTARKAR Vs. STATE OF M P
|
July 4, 1995 |
|
PRABHASHCHANDRA JHA Vs. COMMISSIONER OF WEALTH TAX
|
December 18, 1995 |
|
Prabhulal Vs. Raj Kunwarbai
|
October 18, 1995 |
|
Prabhulal Vs. State of M.P.
|
March 24, 1995 |
|
PRADEEP RAO Vs. MANOJ KUMAR AGARWAL
|
September 28, 1995 |
|
PRAHLAD PRASAD KOSTA Vs. GURU PRASAD SHUKLA & ORS
|
January 5, 1995 |
|
PRAKASH CHAND JAIN Vs. STATE OF MADHYA PRADESH
|
March 22, 1995 |
|
PRAKASH UDASI Vs. ASHA UDASI
|
September 27, 1995 |
|
PRAKING Vs. STATE BANK OF INDORE
|
March 30, 1995 |
|
PRAMOD KAPLISH Vs. ALKA KAPLISH
|
August 3, 1995 |
|
PRASADI LAL Vs. MATHURA BAI
|
November 3, 1995 |
|
PRATAP SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
|
August 8, 1995 |
|
PRATAPSINGH RAVINDRAJEETSINGH Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1995 |
|
PRAYAGDATTA Vs. MAHENDRASINGH
|
August 31, 1995 |
|
PREM SHANKAR Vs. STATE OF M P
|
September 27, 1995 |
|
Premchand Vs. State of M.P.
|
February 2, 1995 |
|
PREME CHAND Vs. SITA BAI
|
October 17, 1995 |
|
PRITHVI SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
September 18, 1995 |
|
Pt. Parmanand Katara, Advocate Vs. Union of India
|
January 19, 1995 |
|
PUNEET TRAVELS Vs. STATE OF MADHYA PRADESH
|
August 2, 1995 |
|
PUNJAB AND SIND BANK Vs. NAGRATH INDUSTRIES PVT LIMITED
|
July 3, 1995 |
|
PUNJAB NATIONAL BANK Vs. KISHANLAL SONI
|
November 8, 1995 |
|
PUNJAB NATIONAL BANK Vs. LALLU RAM
|
January 12, 1995 |
|
PUNJAB NATIONAL BANK Vs. RAJA RAM
|
July 3, 1995 |
|
PUNJAB NATIONAL BANK Vs. SARMAN AND OTHERS
|
July 17, 1995 |
|
PUNJAB NATIONAL BANK Vs. DHIRAJ SINGH
|
December 14, 1995 |
|
PUNJAB NATIONAL BANK Vs. DHASHRATH SINGH
|
December 17, 1995 |
|
PUNNA Vs. STATE OF MADHYA PRADESH
|
July 13, 1995 |
|
PUSHPA Vs. DAMODAR PRASAD GOYAL
|
November 14, 1995 |
|
PUSHPANCHALA CHOUDHARY Vs. STATE OF M P
|
December 11, 1995 |
|
PUSKAR SHARMA Vs. SUDHA MISHRA
|
November 3, 1995 |
|
R C SACHAN SHANKAR LAL Vs. MANAGING DIRECTOR CENTRAL WARE HOUSING CORPORATION
|
July 18, 1995 |
|
R K GUPTA Vs. CENTRAL BANK OF INDIA
|
December 1, 1995 |
|
R N GUPTA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
July 28, 1995 |
|
R.M. Sahai Vs. S.B. Majmudar
|
January 13, 1995 |
|
R.R. Saraf Vs. Municipal Council, Kotma
|
October 13, 1995 |
|
R.R.S. Chouhan Vs. Union of India
|
March 28, 1995 |
|
Rabindra Nath Mukherjee Vs. Panchanan Banerjee
|
May 9, 1995 |
|
Radha Sujani Vs. Ramesh Kumar Sujapi
|
March 7, 1995 |
|
RADHABAI Vs. RAJARAM
|
June 23, 1995 |
|
RADHAKRISHNA TRIVEDI Vs. M P STATE WAREHOUSING CORPORATION
|
January 18, 1995 |
|
Radhe Vs. State of M.P.
|
January 6, 1995 |
|
Radheshyam Vs. Collector, Hosangabad
|
February 2, 1995 |
|
Radheshyam Dubey Vs. Indore Vikash Pradhikaran
|
July 6, 1995 |
|
Radheshyam Jaiswal Vs. State of M.P.
|
May 10, 1995 |
|
RADHESHYAM RAJARAM Vs. STATE OF MADHYA PRADESH
|
November 16, 1995 |
|
RADHESHYAM S O NANDLALJI PATIDAR Vs. JAGDISH S O GANGARAM PATIDAR
|
March 29, 1995 |
|
RADHEYSHYAM Vs. STATE OF MADHYA PRADESH
|
November 16, 1995 |
|
RAFIKUNBAI Vs. LIYAKAT KHAN
|
August 14, 1995 |
|
RAGHUBAR DAYAL SHARMA Vs. STATE OF MADHYA PRADESH
|
November 22, 1995 |
|
Raghunath Vs. State of M.P.
|
April 5, 1995 |
|
Raghuvir Prasad Vs. State of M.P.
|
June 23, 1995 |
|
RAHEEMAN BI Vs. DISTRICT MAGISTRATE JABALPUR MP
|
January 20, 1995 |
|
RAHMAT ALI Vs. ABDUL RAZZAK
|
January 18, 1995 |
|
RAHUL GUPTA Vs. STATE OF MADHYA PRADESH
|
March 29, 1995 |
|
RAJ NARAIN AWASTHI Vs. REGISTRAR, CO
|
May 8, 1995 |
|
RAJA RAM MAIZE PRODUCTS Vs. STATE INDUSTRIAL COURT
|
February 20, 1995 |
|
RAJABETI Vs. VIRENDRA SINGH
|
January 19, 1995 |
|
Rajaram Vs. State of M.P.
|
September 20, 1995 |
|
Rajaram Vs. Gram Panchayat Badi Khairy
|
October 10, 1995 |
|
RAJARAM NARAYAN Vs. RAJARAM
|
March 29, 1995 |
|
Rajasthan Insecticides and Fertilizer Co. Pvt. Ltd. Vs. State Licensing/Registration Officer cum Joint Director of Agriculture M.P.
|
December 19, 1995 |
|
RAJENDBA SINGH THAKUR Vs. BOARD OF REVENUE GWALIOR
|
October 9, 1995 |
|
Rajendra and Ors. Vs. State of M.P.
|
August 7, 1995 |
|
RAJENDRA KUMAR Vs. STATE BANK OF SAURASHTRA
|
March 10, 1995 |
|
Rajendra Kumar Goyal Vs. Omprakash Mittal
|
February 28, 1995 |
|
RAJENDRA KUMAR PATE Vs. UNION OF INDIA
|
November 9, 1995 |
|
Rajendra Kumar Sharma Vs. M.G. Upadhyaya
|
January 13, 1995 |
|
Rajendra Pal Juneja Vs. Vijay Kumar Juneja
|
September 22, 1995 |
|
Rajendra Singh Vs. Union of India
|
June 30, 1995 |
|
RAJESH DASS Vs. USHA DASS OPPOSITE PARTY
|
July 14, 1995 |
|
RAJESH KUMAR Vs. STATE OF M P
|
November 6, 1995 |
|
Rajju Ranvijay Vs. State of M.P.
|
February 1, 1995 |
|
RAJJUSINGH AJUDDHISINGH Vs. MUNNIDEVI MULAYAMSINGH
|
April 6, 1995 |
|
RAJKUMAR Vs. STATE OF M P
|
February 13, 1995 |
|
RAJU Vs. STATE OF M P
|
April 3, 1995 |
|
RAJU S O BALAJI KULKARNI Vs. STATE OF MADHYA PRADESH
|
April 3, 1995 |
|
RAJU SINGH Vs. STATE OF M P
|
February 21, 1995 |
|
Rakesh Sharma Vs. Municipal Council, Morena
|
February 20, 1995 |
|
RAKESH SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
November 6, 1995 |
|
RAKMANIBAI Vs. STATE OF M P
|
January 27, 1995 |
|
RAM BHAJAN SUNDER LAL Vs. FACTORY MANAGER J C MILLS LTD
|
July 3, 1995 |
|
RAM DAS AGRAWAL Vs. STATE OF MADHYA PRADESH
|
May 4, 1995 |
|
Ram Khilawan Kushwah Vs. State of M.P.
|
August 3, 1995 |
|
Ram Kishan Vs. Babulal Chaudhari
|
July 28, 1995 |
|
RAM LAL Vs. STATE OF MADHYA PRADESH
|
July 4, 1995 |
|
RAM NARESH SHARMA Vs. KISHANLAL
|
September 19, 1995 |
|
Ram Ratan Vs. State of M.P.
|
December 12, 1995 |
|
RAM SHANKAR MALVIYA Vs. STATE OF M.P. & ORS.
|
May 1, 1995 |
|
RAM SWAROOP GHAMANDILAL JAIN Vs. HAZARILAL PYARELAL
|
April 24, 1995 |
|
RAM SWAROOP PATHAK Vs. STATE OF MADHYA PRADESH
|
June 29, 1995 |
|
RAMA ALIAS SHAHEEDA BI Vs. AABID HASAN
|
April 5, 1995 |
|
RAMADHIN Vs. STATE OF MADHYA PRADESH
|
November 21, 1995 |
|
RAMANAND Vs. STATE OF MP
|
July 6, 1995 |
|
RAMANAND BATOLE Vs. STATE OF MADHYA PRADESH
|
July 6, 1995 |
|
RAMBAI Vs. RAMESH KUMAR
|
July 27, 1995 |
|
RAMCHANDRA GOPALJI SUGANDHI Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1995 |
|
RAMCHANDRAJI Vs. BHARATSINGH
|
February 6, 1995 |
|
Ramcharan Vs. Shiv Prasad
|
July 26, 1995 |
|
RAMCHARAN GOYAL Vs. UNITED INDIA INSURANCE CO LTD
|
September 26, 1995 |
|
Ramcharan Pandey Vs. State of M.P.
|
January 12, 1995 |
|
RAMCHARAN SUKHLAL Vs. DAULAT MUNNIRAM
|
December 11, 1995 |
|
Ramdas Vs. Shakuntaladevi
|
January 17, 1995 |
|
Ramesh Chandra Vs. M.P.S.R.T.C.
|
August 1, 1995 |
|
Ramesh Chandra Vs. Rajesh Kumar
|
July 11, 1995 |
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RAMESH CHANDRA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
August 17, 1995 |
|
RAMESH CHANDRA Vs. RAMESH KUMAR
|
February 10, 1995 |
|
RAMESH CHANDRA GUPTA Vs. STATE BANK OF INDIA
|
September 15, 1995 |
|
RAMESH CHANDRA SRIVASTAVA Vs. BOARD OF REVENUE MP
|
September 28, 1995 |
|
Ramesh Kumar Gupta Vs. State of M.P.
|
July 12, 1995 |
|
Rameshchandra Mangal Vs. Competent Authority
|
January 25, 1995 |
|
RAMESHCHANDRA MANNALAL Vs. COMMISSIONER OF WEALTH TAX
|
December 12, 1995 |
|
RAMESHCHANDRA SWAMI Vs. NAGAR PANCHAYAT KAILARAS
|
February 15, 1995 |
|
RAMESHRAJ BAHAL Vs. SUNITA BAHAL
|
November 14, 1995 |
|
Rameshwar Dass Vs. State of Haryana
|
February 23, 1995 |
|
RAMESHWAR PRASAD PURUSHOTTAMLAL GUPTA Vs. HIGH COURT OF MADHYA PRADESH
|
March 7, 1995 |
|
Ramgopal Vs. Krishna Murari
|
January 10, 1995 |
|
RAMJILAL MUNSHILAL GAUR Vs. GANESHA MULU
|
April 20, 1995 |
|
RAMKHILAWAN CHANDRASHEKHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
August 3, 1995 |
|
Ramlubhaya Dhingra Vs. Kailash Chandra
|
January 4, 1995 |
|
Ramnarayan Satyanarayan Agarwal Distilleries Pvt. Ltd. Vs. Associated Alcohols & Breweries Ltd.
|
May 10, 1995 |
|
RAMNIDHI RAM SUNDAR Vs. RASHI RAMAN MISHRA
|
October 12, 1995 |
|
RAMPYARI Vs. STATE OF M.P. & ORS.
|
July 18, 1995 |
|
RAMRATAN Vs. STATE OF MADHYA PRADESH
|
December 12, 1995 |
|
RAMSEWAK Vs. NARENDRA KUMAR
|
July 3, 1995 |
|
RAMSINGH JALIA Vs. STATE OF M P
|
August 23, 1995 |
|
RAMSIYA SHARMA Vs. MEERA DEVI
|
February 7, 1995 |
|
RAMSWAROOP Vs. COLLECTOR, GWALIOR
|
December 14, 1995 |
|
RAMSWAROOP DOHARE Vs. AYUKT SAHKARITH AVAM PANJIYAK SHAKARI SANSTHA M P
|
November 3, 1995 |
|
RAMSWAROOP DOHARE Vs. AYUKT SAHKARITH AVAM PANJIYAK SAHKARI SANSTHA M P
|
January 1, 1995 |
|
RANBAXY LABORATORIES LIMITED Vs. STATE OF MADHYA PRADESH
|
November 1, 1995 |
|
RANJANA MUNSHI Vs. TARAL MUNSHI
|
July 11, 1995 |
|
RANVIR SINGH Vs. STATE OF MADHYA PRADESH
|
February 8, 1995 |
|
RANVIR SINGH Vs. STATE OF M.P.
|
June 2, 1995 |
|
Rashmi Shrivastava Vs. Vikram University
|
April 20, 1995 |
|
RATAN NAGAR Vs. STATE OF MADHYA PRADESH
|
January 15, 1995 |
|
Ratan Nagar and Anr. Vs. State of M.P.
|
January 15, 1995 |
|
RATANLAL Vs. M.P. ELECTRICITY BOARD
|
March 27, 1995 |
|
RAVI SHANKAR GOUD Vs. DISTRICT CO-OPERATIVE CENTRAL BANK LTD. & ANR.
|
October 10, 1995 |
|
Ravinair Vs. State
|
January 27, 1995 |
|
RAVINDRA KUMAR GUPTA Vs. RAMLAL GARG
|
September 12, 1995 |
|
RAVINDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
March 31, 1995 |
|
Rawal Singh Vs. M.P. Griha Nirman Mandal
|
October 6, 1995 |
|
REGD. FINN KAILASH NARAYAN & BROS. Vs. BHAGWANDAS PAWAIYA
|
February 1, 1995 |
|
REGD. PARTNERSHIP FIRM SONEJA PLASTICS INDUSTRIES SHAJAPUR Vs. M.P. ELECTRICITY BOARD SHAJAPUR.
|
July 27, 1995 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. ISHWARDAS
|
June 20, 1995 |
|
REKHABAI Vs. RAMLAL
|
July 28, 1995 |
|
REKHABEN MANUBHAI VAJIRANI Vs. MANUBHAI KISHANCHAND VAJIRANI
|
September 26, 1995 |
|
REV THEODORE EKKA Vs. EVANGELICAL CHURCH OF INDIA
|
February 13, 1995 |
|
Rewa Gases (Pvt.) Ltd. Vs. M.P.E.B.
|
January 12, 1995 |
|
RISHIRAM Vs. STATE OF M P
|
January 20, 1995 |
|
Roopkishore Vs. Kaushalyadevi
|
July 24, 1995 |
|
RUBBER PRODUCTS Vs. UOI
|
May 29, 1995 |
|
S G PATHAK Vs. STATE OF MP
|
January 11, 1995 |
|
S K BHATTACHARYA Vs. STATE INDUSTRIAL COURT
|
August 30, 1995 |
|
S K JAISWAL Vs. GULAB CHAND
|
October 5, 1995 |
|
S K M FABRICS Vs. M P ELECTRICITY BOARD
|
February 28, 1995 |
|
S.A. Jain College Trust Vs. State of Haryana
|
February 24, 1995 |
|
S.C. Verma Vs. Central Govt. Industrial Tribunal
|
July 12, 1995 |
|
S.K. Giri Vs. Home Secretary
|
August 21, 1995 |
|
S.P. Anand Vs. Union of India
|
July 25, 1995 |
|
S.R.P. WATER PROOFING CONTRACTORS (P) LTD., INDORE Vs. OSNAR CHEMICALS (P) LTD., BOMBAY
|
September 6, 1995 |
|
SABAL SINGH Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
February 15, 1995 |
|
SABIR HUSSAIN Vs. MAYA BAI
|
November 14, 1995 |
|
Sabulal Sharma Vs. State of M.P.
|
January 5, 1995 |
|
SACHIN DEO Vs. DIRECTOR OF MEDICAL EDUCATION M P
|
February 6, 1995 |
|
SADAMI LAL Vs. RAJ KUMARI
|
September 21, 1995 |
|
SADAN KUMAR CHAURASIA Vs. INDIRA BAI SADAN KUMAR
|
May 4, 1995 |
|
SADARAM Vs. AKAY KUMAR
|
October 18, 1995 |
|
SADHRAY Vs. STATE OF M P
|
January 27, 1995 |
|
SAIYYAD JALALUDDIN MOHAMMED KHALID Vs. STATE OF MADHYA PRADESH
|
March 22, 1995 |
|
SAJANBAI Vs. ILLIAS MOHD
|
February 6, 1995 |
|
SAKRIYA Vs. KRISHNA PRASAD
|
August 14, 1995 |
|
SAKRIYA AND ANOTHER Vs. KRISHNA PRASAD AND OTHERS
|
April 1, 1995 |
|
SALES TAX COMMISSIONER M P Vs. JAIN AND COMPANY
|
March 8, 1995 |
|
SALIMULLAH S K Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1995 |
|
SANGEETA SAXENA Vs. GYANENDRA SAXENA
|
February 16, 1995 |
|
SANGHI BEVERAGES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
November 13, 1995 |
|
SANGHI BEVERAGES PVT LTD Vs. COMMR OF SALES TAX
|
November 30, 1995 |
|
SANGITA Vs. NARENDRA SINGH
|
March 7, 1995 |
|
Sanjay Dutt Vs. State of Maharashtra
|
October 16, 1995 |
|
SANJAY SINGH THAKUR BILASPUR Vs. SULTAN AHMAD BILASPUR M P
|
May 4, 1995 |
|
SANT LAL Vs. STATE OF M.P.
|
November 3, 1995 |
|
Santosh Vs. State of M.P.
|
January 10, 1995 |
|
Santosh Jayaswal Vs. State of M.P.
|
September 11, 1995 |
|
SANTOSH KUMAR RAJ KUMAR Vs. STATE OF M.P.
|
March 1, 1995 |
|
SARDAR KUMAR Vs. INDIRABAI
|
May 4, 1995 |
|
SARDAR PARAMJEET SINGH Vs. PRABHAT KUMAR SHRIVASTAVA
|
June 22, 1995 |
|
Sardar Singh Vs. Tej Singh
|
April 10, 1995 |
|
SARITA MALVIYA Vs. RAJENDRA MALVIYA
|
February 20, 1995 |
|
SARNAM SINGH Vs. LIC OF INDIA
|
January 16, 1995 |
|
SARNAM SINGH YADAV Vs. RAGHUVEER SINGH
|
November 29, 1995 |
|
SAROJ AGARWAL Vs. STATE OF M P
|
January 10, 1995 |
|
SATNA CEMENT WORKS Vs. COMMISSIONER OF SALES TAX.
|
November 28, 1995 |
|
Satya Narayan Athya Vs. High Court of M.P.
|
November 24, 1995 |
|
Satyavati Devi Vs. Prakash Chand Gupta
|
May 5, 1995 |
|
SAYEED AHMAD KHAN Vs. KANEEZ BEE
|
February 13, 1995 |
|
Secretary, Karnatak Electricity Board Vs. Asstt. Commissioner
|
March 7, 1995 |
|
SHAHDEO SINGH Vs. UNITED COMMERCIAL BANK & ANR
|
July 14, 1995 |
|
SHAHEEN QURESHI Vs. SHAKIL AHMED
|
October 18, 1995 |
|
SHAITAN ALIAS JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
August 22, 1995 |
|
SHAITAN JILENDRA SINGH Vs. STATE OF M P
|
August 22, 1995 |
|
SHAKTI KUMAR UTTAM AND ONE ANR. Vs. STATE OF M. P. AND ONE ANR.
|
September 20, 1995 |
|
SHAKTI TILES INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1995 |
|
SHAKUBAI @ GEETABAI Vs. KANCHANBAI AND ORS.
|
November 24, 1995 |
|
SHAMSHUNNISHA Vs. SHEIKH RAMJAN
|
September 18, 1995 |
|
SHANKAR Vs. INDORE MUNICIPAL CORPORATINN
|
December 19, 1995 |
|
Shankar Arakh Vs. Motilal
|
July 4, 1995 |
|
SHANKARLAL Vs. INDORE DEVELOPMENT AUTHORITY
|
January 17, 1995 |
|
SHANKERLAL Vs. KRISHNA TIWARI
|
January 6, 1995 |
|
Shanti Devi Vs. Murti Shri Bihariji
|
July 26, 1995 |
|
SHANTIDEVI Vs. INCOME TAX OFFICER
|
January 5, 1995 |
|
SHARDA TALKIES FIRM Vs. MADHULATA VYAS
|
February 16, 1995 |
|
SHARIF AHMED Vs. IMAMAN BI
|
February 20, 1995 |
|
SHASHI KUMAR MISHRA Vs. UNION OF INDIA
|
July 31, 1995 |
|
SHASHIVENDRA YADAV Vs. MACHHI SINGH
|
October 5, 1995 |
|
SHERBANO Vs. STATE OF M P
|
October 5, 1995 |
|
SHILABAI Vs. AJUNABAI
|
January 4, 1995 |
|
SHIPRA BHOWMICK Vs. PRESIDING OFFICER
|
July 20, 1995 |
|
SHIV NARAIN JAMUNALAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1995 |
|
SHIV NARAIN SHIVHARE Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
|
December 5, 1995 |
|
SHIV NARAYAN SHIVHARE Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1995 |
|
SHIV NARAYAN SHIVHARE COMMISSIONER OF INCOME-TAX Vs. COMMISSIONER OF INCOME-TAX SHIV NARAYAN SHIVHARE
|
January 24, 1995 |
|
SHIVDAS & ORS. Vs. GANESHIBAI JAGWANI
|
August 7, 1995 |
|
SHIVPRASAD AND 4 ORS. Vs. GOVERNMENT OF INDIA AND 3 ORS.
|
April 9, 1995 |
|
Shrikrishna Vs. Babulal
|
September 21, 1995 |
|
SHRIKRISHNA Vs. STATE OF M P
|
July 27, 1995 |
|
SHRINIWAS M KATTI Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED
|
December 15, 1995 |
|
SHRIPAT RAO Vs. RAGHUVIRSINGH AND OTHERS
|
December 25, 1995 |
|
SHRIVASTAVA S K Vs. CENTRAL BANK OF INDIA
|
January 17, 1995 |
|
SHYAM Vs. STATE OF MADHYA PRADESH
|
March 23, 1995 |
|
Shyam Kapoor Vs. Prakash Narayan Saxena
|
February 24, 1995 |
|
SHYAM LAL Vs. SHIV DAYAL
|
January 2, 1995 |
|
SHYAMLAL Vs. ANGOORIBAI
|
January 16, 1995 |
|
SIDHARTHA TUBES LTD Vs. UNION OF INDIA
|
January 6, 1995 |
|
SIMPLEX CASTINGS LTD Vs. UNION OF INDIA
|
January 18, 1995 |
|
SINDHI SAHITI MULTIPURPOSE AND TRANSPORT CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1995 |
|
SITARAM Vs. STATE OF MADHYA PRADESH
|
April 5, 1995 |
|
Sitaram Vs. Premnarayan
|
July 18, 1995 |
|
SIYARAM Vs. KAMAR SINGH AND OTHERS
|
October 17, 1995 |
|
SMT. MUNNI DEVI Vs. SUB DIVISIONAL OFFICER AND PRESCRIBED AUTHORITY THESIL KOLARAS AND OTHERS
|
December 1, 1995 |
|
SOMLA Vs. RAMPURI
|
January 25, 1995 |
|
SOMTI BAI Vs. MISHRI LAL CHHOUDHARY
|
March 7, 1995 |
|
SONABAI Vs. ARVIND KUMAR
|
September 27, 1995 |
|
SONE RAM DHAKAD Vs. STATE OF M.P. & ORS.
|
November 10, 1995 |
|
Sovaran Singh Vs. Ravi Datt
|
March 14, 1995 |
|
Special land Acquisition Officer Vs. Puttaiah
|
August 16, 1995 |
|
St. Mary's Convent E.M. High School Vs. State of M.P.
|
March 24, 1995 |
|
STAR STRIPS PVT LTD Vs. UNION OF INDIA
|
August 16, 1995 |
|
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
August 9, 1995 |
|
STATE BANK OF INDIA Vs. RAJA ENTERPRISES, BASODA AND ANR
|
November 29, 1995 |
|
STATE BANK OF INDORE Vs. TARACHAND
|
November 30, 1995 |
|
STATE BANK OF INDORE Vs. SHIV SHAKTI CYCLE MART AND ANOTHER
|
July 24, 1995 |
|
STATE ELECTION COMMISSION BHOPAL Vs. RAS BIHARI RAGHUWANSLHI
|
February 3, 1995 |
|
State of Bihar Vs. Dhirendra Kumar
|
April 27, 1995 |
|
State of Haryana Vs. Gurcharan Singh
|
January 18, 1995 |
|
STATE OF M P Vs. PATEL SAW MILLS
|
January 4, 1995 |
|
STATE OF M P Vs. MANGU ALIAS MANGILAL
|
March 29, 1995 |
|
STATE OF M P Vs. PULANDAR
|
March 30, 1995 |
|
STATE OF M P Vs. PRAPHULLA KUMAR
|
March 30, 1995 |
|
STATE OF M P Vs. BHERU ALIAS BHERULAL
|
July 12, 1995 |
|
STATE OF M. P Vs. BHARATI PATIDAR & ORS.
|
May 3, 1995 |
|
STATE OF M.P. Vs. M/S. SINGH CONSTRUCTION COMPANY
|
September 29, 1995 |
|
State of M.P. Vs. Tunda
|
April 19, 1995 |
|
State of M.P. Vs. Chintamani Agarwal
|
October 19, 1995 |
|
State of M.P. Vs. Ghanshyam
|
January 25, 1995 |
|
State of M.P. Vs. Yashwant Trimbak
|
December 4, 1995 |
|
State of M.P. Vs. Mohan Singh
|
September 20, 1995 |
|
State of M.P. Vs. Shyamsunder Trivedi
|
May 9, 1995 |
|
State of M.P. Vs. Birla Jute Manufacturing Co. Ltd.
|
May 10, 1995 |
|
State of M.P. Vs. Mahalaxmi Fabric Mills Ltd.
|
February 1, 1995 |
|
State of M.P. Vs. Shantabai
|
January 18, 1995 |
|
State of M.P. Vs. Ram Krishna Balothia
|
February 6, 1995 |
|
State of M.P. Vs. Savjiram
|
August 3, 1995 |
|
State of M.P. Vs. Ramabai
|
February 20, 1995 |
|
State of M.P. Vs. Ramsewak
|
April 5, 1995 |
|
State of M.P. Vs. Surendra Kumar
|
January 18, 1995 |
|
State of M.P. Vs. Balram
|
February 9, 1995 |
|
State of M.P. Vs. Bhagwandas
|
April 26, 1995 |
|
State of M.P. Vs. S.S. Kaurav
|
January 19, 1995 |
|
State of M.P. Vs. Girish Kumar Shrivastava
|
May 8, 1995 |
|
State of M.P. Vs. Sharif Khan
|
June 27, 1995 |
|
STATE OF MADHYA PRADESH Vs. SAUD
|
August 14, 1995 |
|
STATE OF MADHYA PRADESH Vs. ANIL KISHORE MISHRA
|
August 1, 1995 |
|
STATE OF MADHYA PRADESH Vs. RAJENDRA SINGH RATHOUR
|
September 20, 1995 |
|
STATE OF MADHYA PRADESH Vs. BENI PD RATHORE
|
September 15, 1995 |
|
STATE OF MADHYA PRADESH Vs. MAHAVIR JADI BUTI AYURVED BHAWAN
|
October 9, 1995 |
|
STATE OF MADHYA PRADESH Vs. D N PATEL
|
March 2, 1995 |
|
STATE OF MADHYA PRADESH Vs. GYARSU
|
March 14, 1995 |
|
STATE OF MADHYA PRADESH Vs. GOBARSINGH
|
April 3, 1995 |
|
STATE OF MADHYA PRADESH Vs. UDHE LAL
|
April 7, 1995 |
|
STATE OF MADHYA PRADESH Vs. BANDU KASHIRAM TELARI
|
May 3, 1995 |
|
STATE OF MADHYA PRADESH Vs. BUDHRAM S O KUNKURAM SATNAMI
|
May 9, 1995 |
|
STATE OF MADHYA PRADESH Vs. STATE BANK OF INDORE
|
September 27, 1995 |
|
STATE OF MADHYA PRADESH Vs. ASHARAM
|
November 27, 1995 |
|
STATE OF MADHYA PRADESH Vs. BUDHRAM
|
November 13, 1995 |
|
STATE OF MP Vs. RAMABAI
|
February 17, 1995 |
|
State of Orissa Vs. Prari Mohan Mishra
|
February 6, 1995 |
|
State of Orissa Vs. Dhobei Sethi
|
August 29, 1995 |
|
State of Tamil Nadu Vs. Thirukkural Perumal
|
January 31, 1995 |
|
State of U.P. Vs. Keshav Prasad Singh
|
July 25, 1995 |
|
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF SALES TAX
|
February 2, 1995 |
|
STEEL AUTHORITY OF INDIA LTD Vs. SALES TAX COMMISSIONER
|
September 14, 1995 |
|
STEEL TUBES OF INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1995 |
|
SUBHASH AWASTHI Vs. STATE OF M P
|
January 16, 1995 |
|
Subhashchandra Vs. Satyanarayan
|
September 25, 1995 |
|
Sudhir Kumar Vs. Asha
|
July 18, 1995 |
|
SUGANCHAND BASANTLAL SINGHANIA Vs. COMMISSIONER OF SALES TAX M P
|
November 1, 1995 |
|
SUGNABAI Vs. ELECTION OFFICER GRAM PANCHAYAT
|
October 20, 1995 |
|
SUGNIBAI Vs. STATE OF MADHYA PRADESH
|
October 10, 1995 |
|
SUJANPAL SINGH Vs. CENTRAL BANK OF INDIA
|
January 24, 1995 |
|
SUKHDEV Vs. STATE OF MP
|
April 3, 1995 |
|
SUKHLAL Vs. MAHESH
|
May 10, 1995 |
|
Sulemanji Sanibhai Vs. Abde Ali
|
March 27, 1995 |
|
SUPREME CONDUCTORS LTD Vs. ASSTT COLLECTOR C EX DVN
|
June 20, 1995 |
|
SURABJI NASARWANJI Vs. J N DUBAS
|
April 5, 1995 |
|
SURAJ PRAKASH SHYAMSUNDER AND CO Vs. COMMISSIONER OF SALES TAX
|
December 12, 1995 |
|
SURENDRA Vs. RAMSUCHIT KUSHWAHA
|
August 2, 1995 |
|
SURENDRA ELVIN ALI Vs. MAUREEN ALI
|
December 22, 1995 |
|
SURENDRA KUMAR RAI Vs. BOARD OF REVENUE
|
May 3, 1995 |
|
SURESH CHAND PRAMODKUMAR Vs. COMMISSIONER OF SALES TAX M P
|
November 1, 1995 |
|
SURESH CHANDRA GUPTA AND ORS Vs. BANK OF INDIA
|
January 13, 1995 |
|
SURESH KUMAR Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPN AND
|
January 4, 1995 |
|
SURESH KUMAR Vs. FIRM KURBAN HUSSAIN TAIYAB ALI
|
December 6, 1995 |
|
Suresh Kumar Singh Vs. Ram Bai
|
January 27, 1995 |
|
Surjit Singh Vs. Harbans Singh
|
September 6, 1995 |
|
SURYA AGROILS Vs. UNION OF INDIA
|
April 28, 1995 |
|
SURYA AGROILS LTD Vs. UNION OF INDIA
|
March 15, 1995 |
|
SURYA NARAIN SINHA Vs. CHAIRMAN CUM MANAGING DIRECTOR, N.T.P.C.
|
September 5, 1995 |
|
SUSHIL KUMAR JAIN Vs. MUNICIPAL CORPORATION
|
September 4, 1995 |
|
Sushil Kumar Mishra Vs. M.P. Pradushan Nivaran Mandal
|
May 7, 1995 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
|
March 23, 1995 |
|
SUSHILABAI Vs. LAXMAN
|
August 2, 1995 |
|
SYNTHETICS LTD Vs. UNION OF INDIA
|
January 13, 1995 |
|
T K WAREHOUSING ENTERPRISES PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 27, 1995 |
|
T M DIVAKARAN Vs. M P DUGDH MAHASANGH MARYADIT
|
July 11, 1995 |
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T S PALIWAL Vs. EAST NIMAR DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD
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February 22, 1995 |
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TAHIR KHAN Vs. BASARAT KHAN
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September 11, 1995 |
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Tahir Khan Vs. Basarat Khan
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October 11, 1995 |
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TAMASKAR TANDON Vs. STATE BAR COUNCIL OF MADHYA PRADESH
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September 15, 1995 |
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Tara Bai Shukla Vs. State of M.P.
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January 19, 1995 |
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TARELAL Vs. STATE OF M P
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September 4, 1995 |
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TEJA SINGH Vs. STATE OF M. P.
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October 18, 1995 |
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THARUMAL AND BROTHERS Vs. STATE OF M.P.
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February 21, 1995 |
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THIRATH PRASAD RAM MILAN Vs. MOHANLAL BUDDHA
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August 17, 1995 |
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TRILOK CHAND ANAND Vs. OM PRAKASH
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March 9, 1995 |
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TRIVENI CONDUCTORS PVT LTD Vs. UNION OF INDIA
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February 9, 1995 |
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Triveni Devi Vs. J.P. Sharma
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August 3, 1995 |
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TRIVENI PRASAD Vs. INDRAPAL KACHHI
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September 22, 1995 |
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TULSA BAI Vs. RAJENDRA SINGH SHIVDAS LODHI
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March 10, 1995 |
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UCO BANK Vs. KAMESH CHAND BHUTA & ORS.
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July 3, 1995 |
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UCO BANK, BHIND Vs. RAMESH CHAND BHUTA
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July 3, 1995 |
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UDAI BHAN Vs. STATE OF MADHYA PRADESH
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November 21, 1995 |
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UDHAM DAS Vs. COMMISSIONER OF INCOME TAX
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June 20, 1995 |
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UGRA SINGH Vs. STATE OF M P
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January 5, 1995 |
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UMA PRASAD Vs. STATE OF MADHYA PRADESH
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September 6, 1995 |
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UMESH Vs. ABDUL KHAN
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November 17, 1995 |
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UNION OF INDIA Vs. BAJAJ TEMPO LTD
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May 8, 1995 |
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UNION OF INDIA Vs. FIRM RAMCHAND NARAINDAS
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March 13, 1995 |
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Union of India Vs. Shiv Kumar Bhargava
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January 17, 1995 |
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Union of India Vs. Daulat Singh
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May 12, 1995 |
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Union of India Vs. Sunil Chandra Saha
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July 25, 1995 |
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UNION OF INDIA Vs. SHAHNAZ BEGUM
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October 19, 1995 |
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United Commercial Bank Vs. Rupa
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July 20, 1995 |
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UNITED INDIA INSURANCE CO LTD Vs. MOTIRAM
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February 15, 1995 |
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UNITED INDIA INSURANCE CO LTD Vs. NYALDABAI
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January 24, 1995 |
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Urmila Devi Vs. Bhanu Prakash
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July 25, 1995 |
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USHA BAI Vs. SUB DIVISIONAL OFFICER, GANJ, BASODA
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April 12, 1995 |
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USHA GUPTA Vs. SANTOSH KUMAR PAHADIYA
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July 3, 1995 |
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USHA JAIN Vs. UNITED INDIA INSURANCE CO LTD
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September 14, 1995 |
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USHA KIRAN TIWARI Vs. HARI KRISHNA TIWARI
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January 4, 1995 |
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V SHYLA NAIR Vs. STATE OF MADHYA PRADESH
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September 6, 1995 |
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Vanamala Vs. H.M. Ranganatha Bhatta
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July 27, 1995 |
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VASUDEO KUKREJA Vs. UNION OF INDIA
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June 21, 1995 |
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VIDYAWATI DUBEY Vs. VIDYARAM
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September 25, 1995 |
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Vijay Kumar Vs. Mithileshbai
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February 7, 1995 |
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VIJAY KUMAR RAMAWAT Vs. SHANTI LAL GANDHI
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September 5, 1995 |
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VIJAY KUMAR SARAF Vs. INCOME TAX APPELLATE TRIBUNAL
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October 19, 1995 |
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VIJAY SINGH JADON Vs. SITAB KHAN
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February 13, 1995 |
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Vijayendra Pal Sharma Vs. Industrial Court
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October 12, 1995 |
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VIKAS RICE MILL Vs. STATE OF M P
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June 26, 1995 |
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Vikram Vs. Azad Kumar
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March 1, 1995 |
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Vimla Devi Vs. Amar Singh
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February 14, 1995 |
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VIMLA DEVI KHEMKA Vs. GENERAL MANAGER MADHYA PRADESH STATE ROAD TRANS CORPORATION
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November 13, 1995 |
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VIMLA LADKANI Vs. CHANDRA PRAKASH LADKANI
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July 31, 1995 |
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VINAY KUMAR ALIAS BINNOO TRIPATHI Vs. MATHILESHBAI
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February 7, 1995 |
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VINDHYA TELELINKS LTD Vs. STATE BANK OF INDIA
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February 21, 1995 |
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VINDHYACHAL VRIHAT TAP VIDYUT KARMACHARI SANGH Vs. GENERAL MANAGER
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March 24, 1995 |
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Vinod Kumar Vs. Meera Modi
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February 28, 1995 |
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Vinod Kumar Verma Vs. Dinesh Kumar Verma
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November 8, 1995 |
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VINOD TIWARI Vs. STATE OF MADHYA PRADESH
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October 13, 1995 |
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VIRENDRA GARG Vs. STATE OF M P
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February 15, 1995 |
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Virendra Kumar Vs. Shankerji Mandir Trust
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September 22, 1995 |
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VIRENDRA MAHAJAN Vs. STATE OF MADHYA PRADESH
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September 22, 1995 |
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VISHAL KUMAR GIRDHAR GOPAL Vs. STATE OF MADHYA PRADESH
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November 6, 1995 |
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WESTERN COAL FIELDS LTD Vs. STATE OF MADHYA PRADESH
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February 23, 1995 |
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WESTERN COALFIELDS LTD Vs. STATE OF MADHYA PRADESH
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September 12, 1995 |
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Yaseen Khan Vs. State of M.P.
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July 5, 1995 |
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Yashwant Rao Khogal Vs. Jahoorbi
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June 28, 1995 |
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YESHWANT KAWATHEKAR Vs. ECONOMIC OFFENCE WING
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April 7, 1995 |
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YUVRAJ KASHWAHA Vs. NIRASHPATI
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January 13, 1995 |
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ZAKIR HUSAIN MUNSHI KHAN Vs. UCO BANK
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October 30, 1995 |
LOGIN