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360 GOTRIYA KHATIK SAMAJ NAVYUWAK SANGH, INDORE Vs. ADMINISTRATOR INDORE MUNICIPAL CORPN. INDORE AND OTHERS
|
March 24, 1994 |
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5-S LIMITED Vs. UNION OF INDIA
|
July 28, 1994 |
|
A.G. Qureshi Vs. State of M.P.
|
August 25, 1994 |
|
ABDUL HAI Vs. ABDUL SATTAR
|
August 8, 1994 |
|
Abdul Haq Vs. State of M.P.
|
May 2, 1994 |
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ABDUL RASHEED SIDDIQUI Vs. STATE OF MADHYA PRADESH
|
March 2, 1994 |
|
Abhay Kumar Vs. Chaitanya Kumar
|
December 13, 1994 |
|
Aditya Narayan Vs. Keshar
|
May 4, 1994 |
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AJAY AGARWAL Vs. STATE OF M P
|
May 13, 1994 |
|
AJMER KHAN Vs. ZILA SAHKARI BHUMI VIKAS BANK MARYADIT, GWALIOR
|
October 31, 1994 |
|
Akhtar Mohammad Vs. National insurance Company Ltd.
|
August 26, 1994 |
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ALI HUSSAIN Vs. UNION OF INDIA & ORS
|
September 12, 1994 |
|
Ali Mustaffa Abdul Rahman Moosa Vs. State oi Kerala
|
September 28, 1994 |
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All India Ex-Emergency Commissioned Officers & Short Commd. Officers Welfare Association Vs. Union of India
|
September 20, 1994 |
|
All India Judges Association Vs. Union of India
|
August 12, 1994 |
|
ALL INDIA MOTOR TRANSPORT CONGRESS Vs. STATE OF MADHYA PRADESH
|
February 18, 1994 |
|
Alladin Vs. Munnalal
|
May 11, 1994 |
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ALLAHABAD BANK KATNI JABALPUR Vs. M P ELECTRICITY BOARD RAMPUR
|
September 7, 1994 |
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ALTAF NIZAMI Vs. UNION OF INDIA
|
May 16, 1994 |
|
Amar Singh Vs. State of M.P.
|
July 18, 1994 |
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AMARCHAND PARAKH Vs. LAXMI PRASAD AGRAWAL
|
December 13, 1994 |
|
Ameel Vs. State of M.P.
|
March 26, 1994 |
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Amna Begum Vs. State of M.P.
|
February 8, 1994 |
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ANAND PRAKASH UJJAIN Vs. STATE OF MADHYA PRADESH
|
April 29, 1994 |
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ANAND PRAKASH VERMA Vs. EAST INDIA CARPET CO. LTD.
|
October 31, 1994 |
|
ANAND RAO JOSHI Vs. GANGA BAI
|
September 23, 1994 |
|
ANAND S O CHAMPALAL JAIN Vs. PRINCIPAL INDORE CHRISTIAN COLLEGE INDORE
|
March 7, 1994 |
|
ANAND UPADHYAY Vs. STATE OF MADHYA PRADESH
|
February 18, 1994 |
|
Anar Devi Vs. Nathuram
|
May 13, 1994 |
|
Anil Kumar Soni Vs. Anand Bihari
|
January 5, 1994 |
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ANITA BHANSALI Vs. MOOLCHAND BHANSALI
|
January 17, 1994 |
|
Antar Bai Jain Vs. State of M.P.
|
November 7, 1994 |
|
Archana Kumar Vs. Purnendu
|
April 5, 1994 |
|
Arijanilal Vs. Shakuntla
|
September 8, 1994 |
|
ARONI CHEMICAL INDUSTRIES LTD Vs. STATE OF M P
|
May 9, 1994 |
|
ARUN KUMAR Vs. STATE OF M P
|
March 25, 1994 |
|
Arvinder Singh Bagga Vs. State of U.P.
|
October 6, 1994 |
|
ASBESTOS KAMGAR UNION Vs. ASBESTOS JANATA MAZDOOR UNION
|
November 11, 1994 |
|
Asha Moyar Vs. Trivenibai Moyar
|
October 24, 1994 |
|
Ashok Vs. State of M.P.
|
March 29, 1994 |
|
ASHOK Vs. STATE OF M.P.
|
March 23, 1994 |
|
Ashok Kumar Vs. Delhi Development Authority
|
September 9, 1994 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
April 30, 1994 |
|
Ashok Kumar Bhutani Vs. MPEB
|
February 25, 1994 |
|
ASHOK KUMAR SAHU Vs. STATE OF MAHDYA PRADESH
|
February 16, 1994 |
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ASHOK RANGSHAHI Vs. STATE OF MADHYA PRADESH
|
October 27, 1994 |
|
ASHOK TIWARI Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
October 31, 1994 |
|
ATMARAM Vs. STATE OF MADHYA PRADESH
|
November 10, 1994 |
|
Avinash Vs. State of M.P.
|
November 29, 1994 |
|
AWADHOOT Vs. MOHINI
|
November 17, 1994 |
|
AWANTIKA PRASAD GUPTA Vs. LAXMIBAI SONI
|
May 25, 1994 |
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AWAS SAMASYA NIWARAN SANSTHA Vs. STATE OF MADHYA PRADESH
|
April 12, 1994 |
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AZAZ HUSSAIN Vs. STATE OF M P
|
March 21, 1994 |
|
B B PANDE AND SONS HUF Vs. UNION OF INDIA
|
May 5, 1994 |
|
BABLOO ALIAS SUJEET Vs. STATE OF MADHYA PRADESH
|
September 1, 1994 |
|
BABU LAL Vs. JASSU ALIAS YASHWANT SINGH
|
December 7, 1994 |
|
BABU LAL Vs. RAMESH BABU
|
September 30, 1994 |
|
Babu Ram Vs. State of M.P.
|
August 31, 1994 |
|
Babulal Vs. Kailash Chandra
|
January 24, 1994 |
|
BABULAL Vs. SURENDRA KUMAR PATIDAR
|
April 7, 1994 |
|
BABULAL POUJDAR MOTOR SERVICE Vs. STATE TRANSPORT
|
June 29, 1994 |
|
BADDA Vs. STATE OF M P
|
October 31, 1994 |
|
BADDIBAI Vs. BALVINDRA SINGH
|
May 11, 1994 |
|
BADRI LAL Vs. BHARAT SINGH
|
December 15, 1994 |
|
BADRI PRASAD BHAGWANDAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1994 |
|
BAFATI Vs. RAM GOPAL
|
May 11, 1994 |
|
BAJAJ TEMPO LIMITED Vs. UNION OF INDIA
|
September 9, 1994 |
|
BALIRAM LATORI SINGH Vs. PREM TOTARAM
|
July 13, 1994 |
|
Ballu Vs. State of M.P.
|
March 29, 1994 |
|
Balram Vs. Mahila Keshar Bai
|
December 8, 1994 |
|
BAMAN PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
February 28, 1994 |
|
BANARASIDAS Vs. RAMKRISHNA
|
May 24, 1994 |
|
BANDNA Vs. RAMNARESH SHIVHARE
|
January 27, 1994 |
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BANK OF BARODA Vs. SITARAM
|
March 29, 1994 |
|
BANK OF INDIA Vs. MOTI LAL AND ANOTHER
|
March 7, 1994 |
|
BANSIDAS Vs. STATE OF M P
|
May 10, 1994 |
|
BANSIDHAR Vs. STATE OF M P
|
May 13, 1994 |
|
Banwarilal Vs. State of M.P.
|
February 17, 1994 |
|
BAR ASSOCIATION JHABUA Vs. STATE OF MADHYA PRADESH
|
December 1, 1994 |
|
Bate Krishna Damani Vs. Kailash Chand Shrivastava
|
November 24, 1994 |
|
BHAGATSINGH Vs. BHOJSINGH RAO
|
September 6, 1994 |
|
Bhagirath Vs. Chhaganlal
|
March 26, 1994 |
|
Bhagwan Shukla Vs. Union of India
|
August 5, 1994 |
|
Bhagwan Singh Vs. Divisional Forest Officer
|
June 29, 1994 |
|
Bhagwan Singh Vs. State of Punjab
|
May 13, 1994 |
|
BHAGWAT SHARMA Vs. STATE OF M P
|
September 30, 1994 |
|
BHAGWATI PRASAD Vs. USHADEVI
|
May 27, 1994 |
|
BHAIYA MAHENDRA PRATAP SINGH Vs. STATE OF M P
|
August 5, 1994 |
|
Bhanu Pratap Pandey Vs. State of M.P.
|
October 27, 1994 |
|
BHANWAR LAL Vs. GURUDAYAL SHARMA
|
May 2, 1994 |
|
Bhanwarlal Vs. Satyanarain
|
October 4, 1994 |
|
BHARAT LAL LATE ARJUN LAL AWADHIYA Vs. BHANUMATI WD/O LATE ARJUN LAL AWADHIYA
|
July 29, 1994 |
|
BHARATLAL Vs. TOP SINGH
|
September 30, 1994 |
|
Bharatlal Joshi Vs. State of M.P.
|
May 27, 1994 |
|
Bhargava & Co. Vs. Shyam Sunder Seth
|
July 12, 1994 |
|
Bhavsingh Vs. State of M.P.
|
December 7, 1994 |
|
BHERUDAS Vs. SESSIONS JUDGE MANDSSAUR
|
February 3, 1994 |
|
Bhikam Singh Vs. Mohan Singh
|
April 22, 1994 |
|
BHIMRAJ RATHORE Vs. COLLECTOR OF CENTRAL EX AND CUS
|
February 22, 1994 |
|
BHOOMANDAL SINGH Vs. STATE OF M P
|
September 1, 1994 |
|
Bhura Vs. Kashi Ram
|
January 5, 1994 |
|
Bibijan Vs. Murlidhar
|
November 15, 1994 |
|
BIJLI KARMACHARI SANGH Vs. M P ELECTRICITY BOARD
|
August 31, 1994 |
|
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. UNION OF INDIA UOI
|
June 29, 1994 |
|
BillaJagan Mohan Reddy Vs. Billa Sanjeeva Reddy
|
January 28, 1994 |
|
Billu Vs. State of M.P
|
December 16, 1994 |
|
Bimla Devi Vs. State of Bihar
|
January 20, 1994 |
|
Board of Trustees, Calcutta Port Vs. Bombay Flour Mills Pvt. Ltd.
|
October 7, 1994 |
|
BRAJENDRA SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
|
May 25, 1994 |
|
BRIHASPATI BAI WD/O CHINTARAM SWARNKAR Vs. MOHANLAL CHINTARAM SWARNKAR
|
April 23, 1994 |
|
BRIJMOHAN Vs. COMMISSIONER REGISTRAR CO OPERATIVE SOCIETIES M P
|
September 24, 1994 |
|
Buddha Vs. Bala Prasad
|
April 28, 1994 |
|
Budha Vs. Yadunath Prasad
|
March 9, 1994 |
|
C.L. Nema Vs. Ajjoo
|
October 20, 1994 |
|
CENTRAL BANK OF INDIA Vs. HARISH KUMAR
|
April 29, 1994 |
|
Central Coalfields Ltd. Vs. State of M.P.
|
December 13, 1994 |
|
CENTRE OF INDIAN TRADE UNIONS AND ANR. Vs. STATE OF M.P. AND ORS.
|
October 10, 1994 |
|
CHAINSINGH Vs. GENDALAL
|
January 14, 1994 |
|
CHAMPATLAL BAIJNATH PATEL Vs. VRINDAWAN MISHRA
|
November 8, 1994 |
|
CHAND Vs. STATE OF MADHYA PRADESH
|
July 28, 1994 |
|
Chand Kaur Vs. Union of India
|
February 14, 1994 |
|
Chandra Pal Singh Vs. State of M.P.
|
March 29, 1994 |
|
Chandrakanta Vs. Mukesh
|
February 22, 1994 |
|
CHANDRAMANI PRASAD PATWARI Vs. STATE OF MADHYA PRADESH
|
January 19, 1994 |
|
Chandrapal Singh Vs. Prakashwati
|
March 28, 1994 |
|
CHARNA Vs. STATE OF M P
|
September 28, 1994 |
|
Chaudhary and Sons Vs. M.P. Financial Corporation
|
September 23, 1994 |
|
Chellappan Mohandas Vs. State of Kerala
|
September 29, 1994 |
|
Chetak Construction Ltd. Vs. Om prakash
|
February 11, 1994 |
|
CHETRAM GENDLAL GOULI Vs. RAMDIN KUNJI GOULI
|
April 23, 1994 |
|
Chhakki Vs. State of M.P.
|
May 9, 1994 |
|
Chhotelal Vs. Bachhilal
|
April 22, 1994 |
|
CHILIYA Vs. SAHAYAK PANJIYAK
|
August 24, 1994 |
|
CHIRONJILAL Vs. KHATOON BI
|
May 27, 1994 |
|
Chourasia Poultry Farm Vs. State Bank of India
|
February 2, 1994 |
|
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. UNION OF INDIA
|
March 6, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. NANDRAM NARAINDAS
|
March 13, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAMA DEVI JAISWAL
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GANGADIN KEDARNATH
|
January 12, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA V C
|
February 1, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. M P ELECTRICITY BOARD
|
February 9, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GWALIOR TRADERS P LTD
|
April 29, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA OIL AND FLOUR MILLS
|
July 18, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM INDUSTRIES
|
July 18, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ISHAQUE MOHAMMAD GULAM
|
August 26, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRIKISHANDAS
|
September 14, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRI KISHAN DAS
|
September 15, 1994 |
|
COMMISSIONER OF SALES TAX Vs. IRFAN AND CO
|
August 31, 1994 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. GARG DAL MILL
|
October 6, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. INDIRABAI
|
March 7, 1994 |
|
CONTROLLER OF ESTATE DUTY Vs. MANNULAL JAGANNATH DAS HOSPITAL TRUST
|
February 28, 1994 |
|
CONTROLLER OF ESTATE DUTY Vs. TARABAI
|
January 10, 1994 |
|
COOLTECH INDUSTRIES Vs. DENA BANK
|
November 9, 1994 |
|
D K PALIWAL Vs. EDITOR DAINIK BHASKAR NEWS PAPER
|
May 12, 1994 |
|
D K SAXENA Vs. COAL INDIA LIMITED
|
February 8, 1994 |
|
D.S. Shrivastava Vs. Udelal
|
August 5, 1994 |
|
D.S. Tiwari Vs. State of M.P.
|
November 10, 1994 |
|
Dakkho Bai Vs. Om Prakash
|
August 8, 1994 |
|
Dallu Vs. State of M.P.
|
February 11, 1994 |
|
Damodar Vs. Maharani Indirabai Holkar Trust
|
February 22, 1994 |
|
DANIRAM Vs. STATE OF MADHYA PRADESH
|
June 27, 1994 |
|
Darshan Singh Vs. Gurdev Singh
|
September 5, 1994 |
|
DARWARI LAL DUBEY Vs. STATE OF MADHYA PRADESH
|
July 19, 1994 |
|
DATARAM Vs. STATE OF M P
|
July 21, 1994 |
|
Daya Ram Vs. Seeta Bai
|
January 10, 1994 |
|
Dayal Laminates (Pvt.) Ltd. Vs. Union of India
|
July 11, 1994 |
|
DAYAL LAMINATES PVT LTD Vs. L K PANDEY DEPUTY LABOUR COMMISSIONER
|
May 5, 1994 |
|
Deep Chand Vs. Land Acquisition
|
February 2, 1994 |
|
DEEP NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 29, 1994 |
|
DEEP NARAYAN SINGH Vs. STATE OF M.P.
|
September 30, 1994 |
|
Deepak Bansal Vs. State of M.P.
|
November 29, 1994 |
|
DESHRAJ RAMGOPAL Vs. STATE OF MADHYA PRADESH
|
August 30, 1994 |
|
DEVANALLD DIWAN Vs. STATE OF M P
|
March 18, 1994 |
|
DEVENDRA KUMAR Vs. KAMTA PRASAD
|
September 30, 1994 |
|
DEVI SINGH Vs. STATE OF MADHYA PRADESH
|
September 2, 1994 |
|
DEVRAJ SINGH Vs. INDORE ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT INDORE
|
July 26, 1994 |
|
DEWAS TOOLS P.LTD. Vs. STATE OF MADHYA PRADESH
|
November 25, 1994 |
|
Dhanjibhai Aashubhai Vs. State of M.P.
|
February 15, 1994 |
|
Dhanraj Vs. State of M.P.
|
January 17, 1994 |
|
Dharamdeo Vs. Prahlad Singh
|
August 20, 1994 |
|
DHARMENDRA JHAVAR Vs. STATE OF MADHYA PRADESH
|
September 1, 1994 |
|
DHARMENDRA KUMAR Vs. PUSHPA DEVI
|
November 26, 1994 |
|
Dilip Kumar Garg Vs. State of M.P.
|
February 24, 1994 |
|
DILIP KUMAR GUPTA Vs. GHANSHYAM SHARMA
|
January 20, 1994 |
|
DINESH KUMAR SHARMA Vs. MADHYA PRADESH DUGDHA MAHASANGH SAHAKARI MARYADIT BHOPAL
|
March 16, 1994 |
|
DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. BOARD OF REVENUE
|
January 25, 1994 |
|
Divakar Mishra Vs. State of M.P.
|
July 15, 1994 |
|
DIVISIONAL FOREST OFFICER Vs. BAIJANTI BAI
|
July 29, 1994 |
|
Dolatram Vs. State of Haryana
|
November 24, 1994 |
|
DR. D.P. AGRAWAL AND ORS. Vs. STATE OF M.P.
|
December 7, 1994 |
|
DR. R.B. YADAV Vs. JIWAJI UNIVERSITY, GWALIOR
|
December 16, 1994 |
|
DR. RASHMI GADKARI Vs. STATE OF M.P.
|
August 31, 1994 |
|
DULARI BAI Vs. RAMBABU
|
February 28, 1994 |
|
DURG BRASS METAL WORKS Vs. DINESH KUMAR KHARE
|
November 7, 1994 |
|
Durjan Singh Vs. State of M.P.
|
February 11, 1994 |
|
EASTERN AIR PRODUCTS PVT LTD Vs. COMMISSIONER OF SALES TAX
|
May 10, 1994 |
|
FAKIR DAS Vs. BOARD OF REVENUE M P
|
April 28, 1994 |
|
FAQRUDDIN Vs. STATE OF MADHYA PRADESH
|
April 18, 1994 |
|
FATEH CHAND ISHWARI PD & ORS Vs. STATE BANK OF INDIA
|
August 12, 1994 |
|
FATTU Vs. STATE OF MADHYA PRADESH
|
September 7, 1994 |
|
FERAN SINGH Vs. STATE
|
August 11, 1994 |
|
FOOD CORPORATION OF INDIA Vs. D K ROADLINES
|
April 5, 1994 |
|
G M MADHYA PRADESH STATE ROAD TRANS CORPN Vs. PUSHPA DEVI
|
April 29, 1994 |
|
GAJENDRA SINGH Vs. NAGARPALIKA NIGAM GWALIOR
|
July 25, 1994 |
|
GANGACHARAN Vs. STATE OF MADHYA PRADESH
|
July 13, 1994 |
|
Gangaram Vs. Berat Kunwar
|
February 21, 1994 |
|
GARG ELECTRIC WORKS Vs. STATE OF MADHYA PRADESH
|
June 16, 1994 |
|
GAURI SHANKAR S O GOPILALJI PATIDAR Vs. CENTRAL NARCOTICS BUREAU MANDSAUR
|
September 20, 1994 |
|
Gaya Prasad Vs. State of M.P.
|
October 20, 1994 |
|
George Zacharia Vs. T.K. Varghese
|
October 25, 1994 |
|
Ghanshyam Vs. State of M.P.
|
February 22, 1994 |
|
Ghanshyam Vs. State of M.P.
|
January 24, 1994 |
|
GHUDAN Vs. STATE OF M P
|
April 22, 1994 |
|
GIRDHARILAL AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1994 |
|
GODREJ FOOD LTD Vs. UNION OF INDIA
|
April 8, 1994 |
|
GOMATI Vs. SARMAN
|
May 10, 1994 |
|
Gopal Sharma Vs. Savitri Devi Ojha
|
March 23, 1994 |
|
Gopichand Vs. State of M.P.
|
February 3, 1994 |
|
GOVERDHAN Vs. STATE OF MADHYA PRADESH
|
April 5, 1994 |
|
Goverdhandas Vs. Rajendra Kumar
|
February 21, 1994 |
|
GOVERNING BODY JAIN SHIKSHAN PRASAR SAMITI MANDASUR Vs. STATE OF M P
|
August 2, 1994 |
|
Govind Vs. State of M.P.
|
March 18, 1994 |
|
GOVIND DAS BIYANI Vs. BADRI NARAYAN RATHI
|
September 7, 1994 |
|
GOVIND DAS BIYANI AND ORS. Vs. BADRI NARAYAN RATHI
|
July 9, 1994 |
|
Govind Raikwar Vs. State of M.P.
|
July 25, 1994 |
|
GOVT NEHRU DEGREE COLLEGE Vs. ASHOK KUMAR VERMA
|
July 21, 1994 |
|
GOVT. OF M.P. Vs. KHUSIRAM & CO.
|
July 28, 1994 |
|
Grasim Industries Ltd. Vs. State of M.P.
|
February 28, 1994 |
|
Guddi Vs. Mangal Khan
|
May 2, 1994 |
|
GUDDU ALIAS UMESH Vs. DISTT. MAGISTRATE, INDORE AND OTHERS
|
April 16, 1994 |
|
Gujrati Samaj, Indore Vs. Devi Ahilya Vishwavidalaya, Indore
|
March 28, 1994 |
|
Gulab Bai Jain Vs. Satya Prakash
|
January 18, 1994 |
|
Gulab Singh Vs. State of M.P.
|
June 23, 1994 |
|
Gunmala Jain Vs. Gulabchand
|
September 2, 1994 |
|
GWALIOR CO Vs. CHANDRA PRAKASH DUBEY
|
September 2, 1994 |
|
GWALIOR DISTRICT CO OPERATIVE DEVELOPMENT BANK LTD Vs. CHANDRA PRAKASH DUBEY
|
September 16, 1994 |
|
GYAN KUNWAR Vs. GOPALDAS
|
July 4, 1994 |
|
GYANIRAM Vs. STATE OF MADHYA PRADESH
|
June 27, 1994 |
|
H B NARAYAN Vs. STATE BANK OF INDORE AND OTHERS
|
December 16, 1994 |
|
HAJI MOOSAKHAN Vs. M P WAKF BOARD
|
September 7, 1994 |
|
Haji Zainullah Khan Vs. Nagar Mahapalika, Allahabad
|
July 13, 1994 |
|
HAKIM SINGH Vs. STATE OF MADHYA PRADESH
|
January 11, 1994 |
|
Halke Singh Vs. State of M.P.
|
July 20, 1994 |
|
HANS DAL MILL Vs. SALES TAX COMMISSIONER
|
April 5, 1994 |
|
HANSRAJ SINGH Vs. STATE OF M.P.
|
September 30, 1994 |
|
HAR CHARAN SINGH Vs. TURZA BAI
|
January 21, 1994 |
|
Harabai Vs. State of M.P.
|
November 22, 1994 |
|
Harcharanlal Vs. Ramji
|
November 21, 1994 |
|
Hardeep Kumar Vs. State of M.P.
|
October 20, 1994 |
|
Hargovind Vs. State of M.P.
|
March 22, 1994 |
|
HARGOVIND Vs. BALMUKUND
|
January 27, 1994 |
|
Hari Narayan Sharma Vs. Ramkali
|
January 10, 1994 |
|
HARI PRASAD AGRAWAL Vs. VASANT VIHAR GRIH NIRMAN SAHKARI SANSTHA MARYADIT
|
September 26, 1994 |
|
Hari Ram Vs. Dau Dayal
|
March 28, 1994 |
|
HARI SHANKER BHANDARI Vs. SECRETARY PUBLIC HEALTH AND FAMILY WELFARE DEPT
|
February 1, 1994 |
|
Hari Singh Vs. Sushila Devi
|
October 3, 1994 |
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HARICHAND BUDHRAM Vs. UNION OF INDIA
|
December 16, 1994 |
|
Harinath Sharma Vs. Jaipur Development Authority
|
October 3, 1994 |
|
HARISH KUMAR SHARMA Vs. PADMABAI
|
July 28, 1994 |
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HARYANA NAGAR SAHAKARI GRIHA NIRMAN SANSTHA MARYADIT Vs. STATE OF MADHYA PRADESH
|
July 7, 1994 |
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HASINA Vs. STATE OF MADHYA PRADESH
|
February 8, 1994 |
|
Hasmukh Bhai Vs. Mohanlal
|
February 28, 1994 |
|
HEERALAL Vs. RAVI JAIN
|
December 7, 1994 |
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HEMANT KUMAR Vs. ASHABAI
|
February 3, 1994 |
|
Hemant Sharma Vs. State of M.P.
|
September 30, 1994 |
|
Hemchand Vs. State of Haryana
|
October 6, 1994 |
|
Hemraj Vs. Bal Bhadra
|
February 22, 1994 |
|
High Court of M.P. Vs. Mahesh Prakash
|
September 6, 1994 |
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HIRALAL Vs. SANWALDAS JAIN
|
July 4, 1994 |
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Hiranand Vs. Pavandas
|
February 14, 1994 |
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HOTEL ASHOKA Vs. UNION OF INDIA
|
April 22, 1994 |
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Hukum Chand Vs. Nemichand
|
October 24, 1994 |
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Illahi Shamsuddin Nadaf Vs. Sou. Jaitunbi Makbul Nadaf
|
July 14, 1994 |
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IMRAN KHAN Vs. STATE OF MADHYA PRADESH
|
March 24, 1994 |
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INDIRA SAXENA Vs. MUNICIPAL COUNCIL
|
October 26, 1994 |
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INDORE DUGDHA SANGH SAHAKARI MARYADIT Vs. ASST LABOUR COMMISSIONER
|
July 6, 1994 |
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INDORE NAGAR NIGAM KARAMCHARI CONGRESS Vs. STATE OF MP
|
September 29, 1994 |
|
Indore Nagar Palik Nigam Vs. Bhatia Motor Transport
|
October 18, 1994 |
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INDORE-KOLHAPUR ROADLINES Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
March 21, 1994 |
|
Indrajeet Singh Vs. National Textile Corporation Ltd.
|
May 3, 1994 |
|
INDU BAI Vs. RAMESH SAKHRE
|
July 12, 1994 |
|
INJANABAI Vs. RAMNIVAS MITTAL
|
April 29, 1994 |
|
Ismile Vs. State of M.P.
|
November 10, 1994 |
|
J C MILLS LTD Vs. GHAN SHYAM
|
December 16, 1994 |
|
J.B. Mangharam Vs. Asstt. Collector, Excise
|
May 25, 1994 |
|
J.C. MILLS LTD., GWALIOR Vs. MANGILAL
|
August 26, 1994 |
|
J.R. Kapoor Vs. Micronix India
|
August 10, 1994 |
|
JABALPUR CO OPERATIVE MILK PRODUCER UNION Vs. SATNARAYAN SHARMA
|
July 11, 1994 |
|
Jabarchand Vs. Administrator, M.C., Indore
|
August 5, 1994 |
|
JAGANNATH PRASAD Vs. MUNICIPAL COMMITTEE
|
July 4, 1994 |
|
Jagdish Kumar Pathak Vs. Bhagwandas
|
April 13, 1994 |
|
JAGDISH NARAYAN SHARMA Vs. KATORIDEVI
|
October 31, 1994 |
|
Jagdish Prasad Vs. Dropadi Bai
|
September 16, 1994 |
|
Jagdish Pratap Singh Vs. Janakdulari
|
January 25, 1994 |
|
Jagga Singh Vs. State of Punjab
|
September 20, 1994 |
|
JAHINA AKHTAR HASMI Vs. GULJAR SINGH
|
December 2, 1994 |
|
Jai Devi Beej Bhandar Vs. State of M.P.
|
March 26, 1994 |
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JAIKRISHNA BATRA Vs. M.P.S.R.T. CORPORATION
|
August 31, 1994 |
|
JAIRAJ Vs. PRABHARI ADHIKARI NEEMUCH SAHAKARI VIPANAN SANSTHA MARYADIT
|
September 5, 1994 |
|
JAN KARYA KARAMCHARI GRIHA NIRMAN SAHAKARI SAMITI MARYADIT Vs. DATTATRAYA RAVINDRA NAGAR INDORE
|
August 2, 1994 |
|
JAWAHARLAL Vs. DHURIA
|
May 19, 1994 |
|
Jawaharlal Vs. State of M.P.
|
September 2, 1994 |
|
Jayantilal Vs. State of M.P.
|
May 27, 1994 |
|
Jhelaram Vs. Bhopraj
|
August 11, 1994 |
|
JHINGAI ALIAS CHINGAI Vs. STATE OF MADHYA PRADESH
|
July 22, 1994 |
|
JILA SAHAKARI KENDRIYA BANK MARYADIT MANDSAUR Vs. BOARD OF REVENUE and JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
May 11, 1994 |
|
JITENDRA MAHESHWARIHER Vs. GOVIND ROY
|
February 4, 1994 |
|
JIWAJIRAO SUGAR COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
|
May 5, 1994 |
|
JIWANLAL Vs. STATE OF MADHYA PRADESH
|
January 19, 1994 |
|
JOHANLAL CHANDRAKAR Vs. BOARD OF REVENUE M P GWALIOR
|
February 28, 1994 |
|
Jugal Kishore Vs. Joint Director, Education
|
May 3, 1994 |
|
JUGAL KISHORE CHONKSEY Vs. PRESIDING OFFICER LABOUR COURT
|
December 15, 1994 |
|
Jyoti Sharma Vs. Executive Engineer, M.P.E.B.
|
October 28, 1994 |
|
K C MALHOTRA DR Vs. UNION OF INDIA
|
March 24, 1994 |
|
K. Sasidharan Vs. Kerala State Film Development Corporation
|
March 17, 1994 |
|
K.A. Mohammed Ali Vs. C.N. Prasannan
|
October 4, 1994 |
|
KAILASH CHAND Vs. STATE OF MADHYA PRADESH
|
April 19, 1994 |
|
Kailash Prasad Chourasia Vs. Chhotelal
|
June 27, 1994 |
|
KALE KHAN MOHD HANIF FIRM Vs. MOHAMMED IQBAL KALE KHAN
|
March 3, 1994 |
|
Kalua Vs. State of M.P.
|
March 26, 1994 |
|
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 21, 1994 |
|
KAMAL RANI Vs. KANHAIYALAL
|
September 14, 1994 |
|
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
December 2, 1994 |
|
KAMALSINGH CHAUHAN Vs. CHAIRMAN, INDUSTRIAL COURT, INDORE & ORS.
|
September 27, 1994 |
|
Kamla Bai Vs. Radharani
|
April 26, 1994 |
|
Kamlabai Joshi Vs. Savitri Kala Mandir (Govt. aided School)
|
March 7, 1994 |
|
KAMTA PRASAD Vs. VIDYAWATI
|
May 3, 1994 |
|
Kanhaiyalal Kushwah Vs. Parwatibai
|
July 11, 1994 |
|
KAPIL KHER Vs. STATE BANK OF INDIA
|
June 24, 1994 |
|
Karnataka State Road Transport Corp. Vs. B.K. Doreswamy
|
July 21, 1994 |
|
Kartar Singh Vs. Harbanskaur
|
January 21, 1994 |
|
KASHETRIYA PRABANDHAK M P RAJYA MATSYA VIKAS NIGAM Vs. DINESH KUMAR AGARWAL
|
August 8, 1994 |
|
KERIYA Vs. STATE OF M P
|
April 6, 1994 |
|
Kesharbai Vs. Rajkishore
|
September 5, 1994 |
|
KESHAV SINGH Vs. SHANTABAI SHRIKHANDE
|
November 24, 1994 |
|
Khedut Mazdoor Chetna Sanghathan Vs. State of M.P.
|
September 9, 1994 |
|
KHEMCHAND MOTILAL TOBACCO PRODUCTS LTD Vs. UNION OF INDIA
|
August 31, 1994 |
|
Khilan Singh Vs. Karuna Shankar Trivedi
|
January 27, 1994 |
|
KHITAI Vs. STATE OF MADHYA PRADESH
|
August 19, 1994 |
|
KHUMANO BAI Vs. STATE OF MADHYA PRADESH
|
July 25, 1994 |
|
Khumni Vs. Waliullah Khan
|
April 15, 1994 |
|
KHUSHAL DAS PHATNANI Vs. RAIPUR DEVELOPMENT AUTHORITY
|
February 1, 1994 |
|
KISAN SAHAKARI SHEETGRAH EVAM VARY FACTORY LTD Vs. R C GUPTA
|
December 5, 1994 |
|
Kishan Vs. State of M.P.
|
October 20, 1994 |
|
Kishanlal Soni Vs. Omkar Prasad Agarwal
|
January 21, 1994 |
|
Koduram Vs. State of M.P.
|
September 1, 1994 |
|
Komal Chand Vs. State of M.P.
|
January 21, 1994 |
|
Komal Prasad Patel Vs. Surendra Kumar Jain
|
November 23, 1994 |
|
KOTHARI BOTHERS Vs. STATE OF MADHYA PRADTSH
|
August 22, 1994 |
|
Krishi Upaj Mandi Samiti Vs. Orient Paper and Industries Ltd.
|
November 9, 1994 |
|
KRISHNA DAL MILLS Vs. PUNJAB NATIONAL BANK
|
November 15, 1994 |
|
KU. RUCHI TRIKHA Vs. STATE OF M.P.
|
October 24, 1994 |
|
Kundan Lal Agarwal Vs. Deen Dayal Agarwal
|
April 29, 1994 |
|
Labour Court Bar Association Vs. Government of M.P.
|
August 17, 1994 |
|
LADURAM RAMNIWAS Vs. STATE OF M P
|
August 16, 1994 |
|
Lakhan Singh Vs. State of M.P.
|
January 20, 1994 |
|
LALMANI SINGH Vs. AWADHESH PRATAP SINGH VISHWA VIDYALAYA
|
January 12, 1994 |
|
LALSINGH S/O BHERUSINGH YADAV Vs. STATE OF M.P.
|
April 26, 1994 |
|
LARSEN AND TOUBRO LTD Vs. DIRECTOR OF INDUSTRIAL HEALTH AND SAFETY AND
|
July 18, 1994 |
|
LATA SALUKE Vs. SHIVAJI RAO SALUKE
|
July 27, 1994 |
|
LAXMAN NARAYAN DESHMUKH Vs. RAMRAO SHRAWAN KATWALE
|
December 9, 1994 |
|
LAXMAN RAMKISHAN Vs. STATE OF MADHYA PRADESH
|
November 8, 1994 |
|
LAXMAN SINGH Vs. GOVIND VALLABH PANT GRIH NIRMAN SAMITI
|
July 4, 1994 |
|
Laxmi Bai Vs. Shankarlal Sharma
|
August 20, 1994 |
|
LAXMI CHAND Vs. JAGANNATH AND OTHERS
|
July 21, 1994 |
|
Laxmi Devi Vs. Satya Narayan
|
August 9, 1994 |
|
LAXMI NARAYAN Vs. NAROTTAM DAS & ANR
|
November 28, 1994 |
|
LAXMIBAI Vs. KESHRIMAL JAIN
|
September 7, 1994 |
|
LAXMICHAND Vs. GRAM PANCHAYAT KARARIA CHAURAHA LASHKARPUR
|
January 10, 1994 |
|
LAXMINARAYAN Vs. SUMITRA BAI
|
March 29, 1994 |
|
Leela Devi Vs. State of M.P.
|
November 21, 1994 |
|
LEELA PANDE Vs. SACHENDRA KUMAR PANDE
|
February 16, 1994 |
|
LEKHRAM RAMTEKKAR Vs. STATE OF MADHYA PRADESH
|
July 29, 1994 |
|
Life Insurance Corporation of India Vs. Vishwanath Verma
|
September 30, 1994 |
|
LOKMAN SINGH Vs. STATE OF M P
|
September 29, 1994 |
|
M M BALAN Vs. GENERAL MANAGER CEMENT CORPORATION OF INDIA AND
|
December 2, 1994 |
|
M P COUNCIL FOR CHILD WELFARE BHOPAL Vs. PRESIDING OFFICER
|
July 29, 1994 |
|
M P ELECTRICITY BOARD Vs. HARNAM SINGH IQABAL SINGH
|
September 8, 1994 |
|
M P S R T C Vs. NARAIN SINGH RATHORE
|
August 17, 1994 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. VAIJANTI
|
August 10, 1994 |
|
M.P. ELECTRICITY BOARD Vs. M.P.S.R.T.C.
|
March 2, 1994 |
|
M.P. Lime Works Vs. Secretary, Central Government
|
January 13, 1994 |
|
M.P. Public Service Commission Vs. Navnit Kumar Potdar
|
September 19, 1994 |
|
M.P. STATE R.T.C. Vs. RAJKUMARI
|
July 27, 1994 |
|
M.P. STATE ROAD TRANSPORT Vs. KAVINDRA PRASAD DIXIT
|
April 8, 1994 |
|
M/S. ASHOK CAB. CON. INDUSTRIES Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 4, 1994 |
|
MADAN LAL Vs. PUNJAB NATIONAL BANK & ORS
|
August 11, 1994 |
|
MADHYA PRADESH AGRO-INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
January 17, 1994 |
|
MAGANLAL Vs. RAM SINGH
|
May 13, 1994 |
|
Mahant Yajatradas Vs. Ramratandas
|
February 1, 1994 |
|
MAHAVEER Vs. STATE OF M P
|
July 25, 1994 |
|
Mahaveer Kumar Vs. Sanibai
|
February 15, 1994 |
|
Mahaveer Prasad Jain Vs. State of M.P.
|
March 1, 1994 |
|
Mahendra Kumar Vs. Mool Chand
|
September 7, 1994 |
|
Mahendra Kumar Vs. State of M.P.
|
January 4, 1994 |
|
Mahendra Kumar Pyasi Vs. State of M.P.
|
June 27, 1994 |
|
Mahesh Vs. State of M.P.
|
July 15, 1994 |
|
MAHESH CHANDRA CHOUBEY Vs. M M DUBEY
|
April 21, 1994 |
|
Mahesh Joshi Vs. Thottapully Narainan Unni
|
September 6, 1994 |
|
MAHESH KUMAR BHERULAL CHAWADA Vs. STATE OF MADHYA PRADESH
|
March 30, 1994 |
|
MAJOR GENERAL R S TARAGI DY COMMANDANT COLLEGE OF COMBAT Vs. UNION OF INDIA
|
July 8, 1994 |
|
Malia Vs. State of M.P.
|
November 15, 1994 |
|
MALWA GENERAL AGENCY Vs. BANK OF INDIA
|
April 8, 1994 |
|
Managing Director Vs. K. Ramachandra Naidu
|
September 15, 1994 |
|
MANDU DISTILLERIES PVT LTD Vs. MADHYA PRADESH PRADUSHAN NIWARAN MANDAL BHOPAL
|
August 1, 1994 |
|
MANEESH ENGINEERING WORKS Vs. STATE BANK OF INDIA
|
July 28, 1994 |
|
Mangal Amusement Park Pvt. Ltd. Vs. State of M.P.
|
March 24, 1994 |
|
Mangilal Vs. Vidya Bai
|
April 29, 1994 |
|
MANGILAL SHIV LAL PATIDAR Vs. STATE OF MADHYA PRADESH
|
April 26, 1994 |
|
MANJUR AHMED Vs. HABIB KHAN
|
September 24, 1994 |
|
MANNU @ MANMOHAN Vs. STATE OF MADHYA PRADESH
|
October 31, 1994 |
|
MANWANI TRADERS Vs. COMMISSIONER OF SALES TAX
|
March 29, 1994 |
|
MATADIN Vs. STATE OF M P
|
May 23, 1994 |
|
MEERA BAI Vs. BHUJBAL SINGH
|
January 24, 1994 |
|
MEERA BAI Vs. BHUJBAL SINGH AND ORS.
|
November 24, 1994 |
|
Meerabai Vs. State of M.P.
|
April 7, 1994 |
|
MILAN SUPARI STORES Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
May 5, 1994 |
|
MITHILESH SAHU Vs. STATE OF MADHYA PRADESH
|
July 26, 1994 |
|
MOHAMMAD HUSSAIN Vs. BACHHUSINGH
|
January 11, 1994 |
|
MOHAMMAD IBRAHIM MOHAMMAD YUSUF Vs. IMDADULLA HAJI ABDUL SATTAR
|
July 21, 1994 |
|
MOHAN SINGH Vs. STATE OF MADHYA PRADESH
|
August 23, 1994 |
|
MOHANDAS Vs. DEVANDAS
|
March 16, 1994 |
|
Mohd. Salim Vs. State of M.P.
|
August 11, 1994 |
|
Mohd. Yaqub Khan Vs. Dinnu
|
October 26, 1994 |
|
MOHTA ISPAT LTD Vs. RATLAM MUNICIPAL CORPORATION COLLEGE ROAD RATLAM MP
|
March 24, 1994 |
|
MOOL CHAND Vs. PRAKASH CHAND GUPTA
|
March 4, 1994 |
|
MORENA MANDAL SAHKARI SHAKKAR KARKHANA KAILARAS Vs. SATYA PRAKASH
|
August 5, 1994 |
|
MOTI LAL Vs. STATE BANK OF INDIA
|
August 12, 1994 |
|
MOTILAL Vs. THE FACTORY MANAGER, J.C. MILLS, BIRLA NAGAR, GWALIOR
|
May 12, 1994 |
|
MOTILAL JAIN Vs. STATE OF MADHYA PRADESH
|
January 17, 1994 |
|
MPSRTC Vs. Abdul Rahim Khan
|
August 31, 1994 |
|
MRADULA SHARMA Vs. STATE CHIEF COMMISSIONER M P BHARAT SCOUTS AND GUIDES
|
August 31, 1994 |
|
MUKESH KUMAR Vs. MANAGING DIRECTOR M P RAJYA SAHAKARI BANK MARYADIT
|
October 20, 1994 |
|
Munnalal Vs. State of M.P.
|
September 2, 1994 |
|
MURTI SHRI KHOKYAJI HANUMAN Vs. SHAMBHADYAL SAXENA
|
July 4, 1994 |
|
N.R. Khade Vs. Surajlal
|
August 12, 1994 |
|
NAGAR PALIKA PARISHAD, LAHAR DISTT. BHIND Vs. RAM NARESH RAJORIYA
|
July 21, 1994 |
|
Nagendra Pratap Singh Vs. Harmukhrai
|
March 9, 1994 |
|
NANBOO Vs. STATE OF M P
|
March 28, 1994 |
|
NAND KISHORE Vs. STATE OF MADHYA PRADESH
|
June 28, 1994 |
|
Nand Kishore Vs. Kalabai
|
September 8, 1994 |
|
NAND LAL SHARMA Vs. ANUP KUMAR
|
December 2, 1994 |
|
Nandoo Vs. State of M.P.
|
October 21, 1994 |
|
NANDRAM KHEMRAJ Vs. STATE OF MADHYA PRADESH
|
September 16, 1994 |
|
NANIYA NANURAM Vs. STATE OF MADHYA PRADESH
|
November 17, 1994 |
|
NARAINDRA KUMAR Vs. ANIL KUMAR
|
April 27, 1994 |
|
Narayan Prasad Pathak Vs. M.P.S.R.T.C.
|
October 31, 1994 |
|
NARAYANLAL HARKISHANLAL Vs. NATHUA KUNJA
|
July 30, 1994 |
|
Narendra Sharma Vs. State of M.P.
|
April 8, 1994 |
|
NARENDRASINGH Vs. STATE OF MADHYA PRADESH
|
August 3, 1994 |
|
NARESH JATAV Vs. STATE OF M.P.
|
September 20, 1994 |
|
NARESH KUMAR ALIAS NARESH CHANDRA Vs. BALMUKUND
|
April 25, 1994 |
|
Narmada Vs. State of M.P.
|
July 22, 1994 |
|
NATHU SINGH Vs. STATE OF M P
|
July 25, 1994 |
|
Nathuram Sharma Vs. State of M.P.
|
November 23, 1994 |
|
NATIONAL INSURANCE CO LTD Vs. KAMLA DEVI
|
April 19, 1994 |
|
NATIONAL INSURANCE CO LTD Vs. SHEETA SHARMA
|
December 2, 1994 |
|
NATIONAL INSURANCE CO LTD Vs. TARA
|
September 20, 1994 |
|
National Insurance Co. Ltd. Vs. Ramswaroop
|
April 12, 1994 |
|
National Insurance Co. Ltd. Vs. Birani Bai
|
February 15, 1994 |
|
NATIONAL INSURANCE COMPANY JABALPUR Vs. THAGLU SINGH
|
March 3, 1994 |
|
Nattha Khan Vs. Subhash Rathi
|
March 3, 1994 |
|
NAVEEN RAGHUNATH KARNIK Vs. STATE OF MADHYA PRADESH
|
February 3, 1994 |
|
NAZIM KHAN Vs. IDDU KHAN AND ORS.
|
September 28, 1994 |
|
NEELAM Vs. KAILASH BAJPAI
|
January 10, 1994 |
|
Neeraja Saraph Vs. Jayant V. Saraph 14
|
October 6, 1994 |
|
NEETU RAMBALI SHARMA Vs. STATE OF MADHYA PRADESH
|
November 11, 1994 |
|
Nemichand Jain Vs. Ram 8aboo C.
|
November 30, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. GIRJABAI
|
December 2, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. KASTURIBAI
|
March 16, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. GUDDI
|
March 18, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. OM PRAKASH
|
March 29, 1994 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BALDEV SINGH
|
November 26, 1994 |
|
New India Assurance Co. Ltd. Vs. Ramesh Chandra
|
January 14, 1994 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RAGHUVIR
|
October 19, 1994 |
|
NEW PRECISION INDIA LTD Vs. REGIONAL P F COMMISSIONER
|
October 5, 1994 |
|
NIRBHAY SINGH Vs. STATE OF M P
|
September 30, 1994 |
|
NISHALDAS GOVARDHANDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1994 |
|
NOHAR PRASAD BUDHUK Vs. STATE OF M P
|
August 9, 1994 |
|
NOORUN NISHA Vs. MAQSOOD AHMAD
|
March 4, 1994 |
|
OM PRAKASH AGRAWAL Vs. STATE OF MADHYA PRADESH
|
August 4, 1994 |
|
OM PRAKESH AGRAWAL Vs. BOARD OF REVENUE GWALIOR
|
May 11, 1994 |
|
ONKARLAL Vs. STATE OF M P
|
February 2, 1994 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMSINGH
|
August 12, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. SARASWATI BAI
|
September 28, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. CHHOTIBAI
|
April 12, 1994 |
|
ORIENTAL INSURANCE CO LTD, NEW DELHI Vs. CHITAMAN
|
September 29, 1994 |
|
ORIENTAL INSURANCE COMPANY LIMITED NAPIER TOWN JABALPUR Vs. ANNAMMA ABRAHIM
|
September 30, 1994 |
|
P T ENTERPRISES Vs. COMMISSIONER OF SALES TAX M P
|
May 13, 1994 |
|
P.V. Sankara Kurup Vs. Leelavathy Nambiar
|
August 16, 1994 |
|
PANDU Vs. STATE OF MADHYA PRADESH
|
January 27, 1994 |
|
Parasuram Patel Vs. State of Orissa
|
January 14, 1994 |
|
PARMA Vs. HALKURAM
|
May 19, 1994 |
|
PEER MOHD Vs. HASINABEE
|
August 26, 1994 |
|
Pendhari Vs. State of M.P.
|
January 21, 1994 |
|
POORAN SINGH Vs. SABOBAI
|
April 28, 1994 |
|
PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD Vs. STATE OF MADHYA PRADESH
|
August 22, 1994 |
|
PRADEEP DHAWAN Vs. STATE OF MADHYA PRADESH
|
September 22, 1994 |
|
PRADEEP KUMAR Vs. GENERAL MANAGER
|
February 15, 1994 |
|
PRAHLAD DAS Vs. STATE OF MADHYA PRADESH
|
October 31, 1994 |
|
PRAHLAD DAS CHELA Vs. STATE OF MADHYA PRADESH
|
September 12, 1994 |
|
Prakash Chand Vs. Girraj Surjan
|
April 7, 1994 |
|
Prakash Chandra Vs. Superintendent of Police
|
March 28, 1994 |
|
PRAKASH S O RUSTAM Vs. STATE OF MADHYA PRADESH
|
August 17, 1994 |
|
Pramod Kumar Vs. State of M.P.
|
July 21, 1994 |
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PRAMOD KUMAR AND 3 OTHERS Vs. STATE OF MADHYA PRADESH
|
May 25, 1994 |
|
Pratap Rao Phalke Vs. State of M.P.
|
October 21, 1994 |
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PRAVATI MISHRA Vs. JAGADANANDA MISHRA
|
April 11, 1994 |
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PRAVEEN KUMAR SHRIVASTVA Vs. CHAMBAL KSHETRIYA GRAMIN BANK
|
August 17, 1994 |
|
Praveen Singh Vs. State of M.P.
|
April 5, 1994 |
|
Preetam Vs. State of M.P.
|
September 16, 1994 |
|
PREM KAUR AHUJA Vs. SARDAR KARAM SINGH
|
December 15, 1994 |
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PREM NARAYAN Vs. USHABAI
|
June 29, 1994 |
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PREM NARAYAN BHATNAGAR Vs. GYAN PRAKASH BHARDWAJ
|
December 16, 1994 |
|
PREM SINGH Vs. STATE OF M P
|
March 30, 1994 |
|
PRIYA DARSAN AGARBATTI Vs. STATE OF M P
|
August 25, 1994 |
|
Public Union for Civil Liberties Vs. State of T.N.
|
May 13, 1994 |
|
PUNIT SHARMA Vs. STATE OF MADHYA PRADESH
|
March 29, 1994 |
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PURAN SINGH Vs. UNION OF INDIA
|
January 20, 1994 |
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PUSHPA SOMANI Vs. STATE OF MADHYA PRADESH
|
March 25, 1994 |
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PUSHPAK GRAH NIRMAN SAHAKARI SAMITI Vs. STATE OF MADHYA PRADESH
|
April 12, 1994 |
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PUSHPENDRA KUMAR VERMA Vs. M P ANTYAVASAYEE CO OPERATIVE DEVELOPMENT CORPORATION LTD
|
February 23, 1994 |
|
R G AGARWAL Vs. UNION OF INDIA
|
January 19, 1994 |
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R J FOUZAR BUS SERVICE HOSHANGABAD Vs. STATE OF MADHYA PRADESH
|
January 4, 1994 |
|
R K TRADERS Vs. STATE OF MADHYA PRADESH
|
August 4, 1994 |
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R N TIWARI Vs. STATE BAR COUNCIL OF MADHYA PRADESH
|
January 31, 1994 |
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R R COMPUTERS Vs. M B AND OTHERS
|
April 19, 1994 |
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R. Kapur Vs. Director of Inspection (P& P) Income Tax
|
September 29, 1994 |
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RADHACHARAN Vs. OMPRAKASH MISHRA
|
June 9, 1994 |
|
Radhe Shyam Vs. Vinod
|
March 30, 1994 |
|
Radheshyam Vs. Goverdhandas
|
November 8, 1994 |
|
RADHESHYAM Vs. MUNICIPAL CORPORATION, GWALIOR
|
August 8, 1994 |
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RADHESHYAM AGRAWAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1994 |
|
RADHESHYAM RAMVISHAL DUBEY Vs. STATE OF MADHYA PRADESH
|
February 10, 1994 |
|
Radhey Shyam Vs. State of M.P.
|
March 29, 1994 |
|
Radhika Vs. Aghnu Ram Mahto
|
September 7, 1994 |
|
Raghubir Singh Vs. Surjit Singh
|
August 22, 1994 |
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RAGHUNANDANSINGH UDAYSINGH Vs. STATE OF MADHYA PRADESH
|
July 26, 1994 |
|
RAGHUVERSINH SISODIA Vs. RAMCHANDRA
|
August 22, 1994 |
|
Rainbow Industries Vs. Collector of Central Excise
|
October 4, 1994 |
|
RAISA Vs. STATE OF MADHYA PRADESH
|
April 30, 1994 |
|
Rajabai Vs. State of M.P.
|
March 18, 1994 |
|
Rajaram Vs. Sharad Kumar
|
April 25, 1994 |
|
RAJARAM Vs. STATE OF MAHARASHTRA PRADESH
|
May 5, 1994 |
|
RAJDHAR SINGH Vs. STATE OF M P
|
April 13, 1994 |
|
RAJENDRA Vs. ANITA
|
February 3, 1994 |
|
RAJENDRA BISSANI Vs. UNION OF INDIA
|
August 9, 1994 |
|
Rajendra Chaturvedi Vs. State of M.P.
|
April 13, 1994 |
|
Rajendra Kumar Vs. State of M.P.
|
April 13, 1994 |
|
RAJENDRA KUMAR Vs. STATE GOVT OF M P
|
July 7, 1994 |
|
RAJENDRA KUMAR MISHRA Vs. SUSHILA DEVI
|
January 10, 1994 |
|
RAJENDRA RAJU MATKI Vs. STATE OF M P
|
March 28, 1994 |
|
RAJENDRA S O PRAHLAD DAS BANSAL Vs. INDORE CLOTH MARKET CO OP BANK LTD
|
April 23, 1994 |
|
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
September 28, 1994 |
|
RAJENDRA SINGH Vs. KUSUMA DEVI
|
December 1, 1994 |
|
RAJENDRA VIPNAN SAHAKARI SAMITI LTD Vs. HARCHARAN KADA
|
March 4, 1994 |
|
RAJESH Vs. STATE OF M.P.
|
September 1, 1994 |
|
RAJESH AMARSINH RAJPOOT Vs. STATE OF M P
|
September 1, 1994 |
|
RAJESH HIRODKAR Vs. STATE OF MADHYA PRADESH
|
February 3, 1994 |
|
Rajesh Kumar Verma Vs. State of M.P.
|
January 21, 1994 |
|
Rajesh Strips Ltd. Vs. H.L. Sabbarbal
|
September 22, 1994 |
|
Rajkishore Hardia Vs. State of M.P.
|
August 31, 1994 |
|
Rajkumari Vs. Susheela Devi
|
March 2, 1994 |
|
Rajni Sharma Vs. Nathoo Ram Sharma
|
September 1, 1994 |
|
Raju Vs. State of M.P.
|
November 11, 1994 |
|
RAKESH KUMAR SAXENA Vs. SADHNA SAXENA
|
May 2, 1994 |
|
Ram Chandra Soni Vs. Prabhu Dayal Jha
|
January 18, 1994 |
|
RAM GOPAL Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
January 20, 1994 |
|
RAM KARAN Vs. VIJAYANAND AND VIRJANAND
|
July 4, 1994 |
|
RAM KRISHNA BALOTHIA Vs. UNION OF INDIA
|
March 25, 1994 |
|
RAM NARESH SINGH Vs. STATE OF M P
|
April 25, 1994 |
|
Ram Snehi Vs. State of M.P.
|
November 8, 1994 |
|
RAMA Vs. STATE OF M P
|
April 5, 1994 |
|
Ramankutti Guptan Vs. Avara
|
February 3, 1994 |
|
RAMAWTAR Vs. STATE OF M P
|
August 20, 1994 |
|
RAMBHAROSE SINGH Vs. HEMLATA AATHLE
|
May 23, 1994 |
|
RAMCHANDRA Vs. STATE OF M P
|
September 27, 1994 |
|
RAMCHANDRA Vs. STATE OF M P
|
October 20, 1994 |
|
Ramchandra Vs. Central Provident Fund Commissioner
|
October 7, 1994 |
|
RAMCHANDRA JAGDISH VIJAYWARGIYA Vs. STATE OF MADHYA PRADESH
|
July 29, 1994 |
|
RAMCHANDRA KESHARWANI Vs. STATE OF MADHYA PRADESH
|
November 30, 1994 |
|
RAMCHANDRA SHRILAL Vs. STATE OF MADHYA PRADESH
|
September 27, 1994 |
|
Ramcharan Vs. Kasera
|
April 22, 1994 |
|
Ramdulari Vs. Virendra singh
|
February 11, 1994 |
|
Ramesh Vs. State of M.P.
|
September 16, 1994 |
|
RAMESH Vs. STATE BANK OF INDORE
|
July 5, 1994 |
|
RAMESH CHANDRA Vs. BOARD OF REVENUE and ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
June 28, 1994 |
|
RAMESH KUMAR Vs. J P SINGH
|
March 15, 1994 |
|
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
November 11, 1994 |
|
Rameshchadra Bansal Vs. M.P.S.R.T.C.
|
December 13, 1994 |
|
RAMGOPAL RAGHUVAR PRASAD Vs. SUPERINTENDENT CENTRAL JAIL
|
November 22, 1994 |
|
RAMJI Vs. LALIT KUMAR BARDIYA
|
January 10, 1994 |
|
Ramkinker Vs. Manoj Commercials.
|
February 8, 1994 |
|
Ramkishan Vs. State of M.P.
|
January 19, 1994 |
|
RAMKISHAN Vs. SAMRAT ASHOK TECHNICAL INSTITUTE
|
June 7, 1994 |
|
RAMKRIPAL ALIAS BHALLU Vs. STATE OF MADHYA PRADESH
|
January 24, 1994 |
|
RAMKRISHNA CHAURASIA Vs. M P S R T C
|
July 25, 1994 |
|
Rampal Vs. State of M.P.
|
November 17, 1994 |
|
Ramprasad Sharma Vs. Union of India
|
August 23, 1994 |
|
RAMRATAN Vs. NANBAI
|
July 11, 1994 |
|
RAMSHER Vs. BIRAJO BAI
|
January 25, 1994 |
|
Ramsingh Vs. State of M.P.
|
October 25, 1994 |
|
RAMSINGH Vs. STATE OF MADHYA PRADESH
|
May 24, 1994 |
|
RAMSWAROOP Vs. STATE OF M P
|
July 15, 1994 |
|
RAMSWAROOP NONELAL RAJPUT Vs. STATE OF MADHYA PRADESH
|
July 15, 1994 |
|
RANA PRATAPSINGH Vs. COTTON CORPORATION OF INDIA LTD
|
September 7, 1994 |
|
RANJIT NARAYAN HAKSAR Vs. SURENDRA VERMA
|
September 7, 1994 |
|
RASHMI GADKARI Vs. STATE OF M P
|
August 31, 1994 |
|
Ratan Singh Vs. State of M.P.
|
December 7, 1994 |
|
RATANSINGH Vs. STATE OF MADHYA PRADESH
|
April 30, 1994 |
|
Ravi Chandra Vs. Madhu Arora
|
October 20, 1994 |
|
RAVI SHANKAR Vs. STATE OF MADHYA PRADESH
|
July 25, 1994 |
|
RAVISHANKAR Vs. VIITH ADDITIONAL DISTRICT JUDGE
|
January 31, 1994 |
|
REFERENCE U/S 113 OF CIVIL PROCEDURE CODE Vs. KRISHNA DEO SINGH
|
May 13, 1994 |
|
Renu Sharma Vs. Editor Weekly Newspaper Shilalekh
|
February 4, 1994 |
|
Rewaram Vs. State of M.P.
|
November 26, 1994 |
|
Richa Gupta Vs. State of M.P.
|
March 1, 1994 |
|
ROHINI PRASAD LAL BIHARI RAM Vs. UNION OF INDIA
|
October 18, 1994 |
|
RUBBER PRODUCTS Vs. UNION OF INDIA
|
May 13, 1994 |
|
RUFEENA Vs. ELEZZANDER SEVASTEEN
|
October 19, 1994 |
|
RUSOMA LABORATORIES PVT LTD Vs. UNION OF INDIA
|
March 22, 1994 |
|
S N AWASTHI Vs. UNION OF INDIA
|
March 2, 1994 |
|
S N SUNDERSON MINERALS LTD Vs. SUPTD PREVENTIVE C EX
|
March 3, 1994 |
|
S P ANAND Vs. HONBLE MR S K JHA CHIEF JUSTICE
|
March 3, 1994 |
|
S S RATANCHAND BHOLANATH Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1994 |
|
S.P. Anand Vs. Union of India
|
February 22, 1994 |
|
S.P. Anand Vs. Digvijay Singh
|
January 19, 1994 |
|
S.P. Anand Vs. Union of India
|
November 26, 1994 |
|
Sadri Vs. State of M.P.
|
December 6, 1994 |
|
SAGAR CO-OP MILK PRODUCERS UNION Vs. KU NEELOFER ANJUM
|
February 9, 1994 |
|
SAGAR SINGH Vs. STATE OF MADHYA PRADESH
|
April 25, 1994 |
|
SAJID AKHTAR Vs. NARGIS BI
|
April 30, 1994 |
|
SAJJAN LAL Vs. PUNJAB NATIONAL BANK
|
October 25, 1994 |
|
SALEEM KHAN Vs. STATE OF M P
|
May 12, 1994 |
|
SALIM Vs. UNION OF INDIA
|
November 16, 1994 |
|
Sampat Bai Vs. Mishri Bai
|
January 14, 1994 |
|
SAMTA LOK SANSTHAN REGISTERED PUBLIC TRUST, GWALIOR Vs. STATE OF M.P.
|
November 30, 1994 |
|
SANDEEP PAPPI Vs. STATE OF M P
|
March 25, 1994 |
|
SANGHI BROTHERS INDORE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
August 3, 1994 |
|
SANJAY DALL MILL Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
July 19, 1994 |
|
SANJAY TRADING CO Vs. COMMISSIONER OF SALES TAX
|
February 10, 1994 |
|
SANJEEV PRAKASH Vs. STATE
|
August 8, 1994 |
|
SANT RAM Vs. STATE OF M P
|
September 21, 1994 |
|
Santlal Rajput Vs. Tarabai
|
February 14, 1994 |
|
SANTOSH KUMAR Vs. STATE OF M. P.
|
August 10, 1994 |
|
SANTOSH KUMAR BHARTI Vs. STATE OF MADHYA PRADESH
|
July 26, 1994 |
|
Santosh Kumar Chaturvedi Vs. State of M.P.
|
February 28, 1994 |
|
SANTOSH KUMAR GUPTA Vs. K P SINGH DEV
|
April 15, 1994 |
|
Santosh Kumar Jaiswal Vs. Joseph
|
December 12, 1994 |
|
Sardar Deorao Krishnarao Jadhav Vs. Shankarlal
|
January 27, 1994 |
|
SARDAR SURJIT SINGH VIRK Vs. STATE TRANSPORT
|
June 30, 1994 |
|
SARJUBAI Vs. FAJALKHANBHAI
|
July 1, 1994 |
|
SARJUBAI Vs. GURUDIP SINGH
|
September 2, 1994 |
|
SARMISHTHA DEVI SURVE Vs. LAL SAHEB SURVE
|
May 3, 1994 |
|
SARNAM SINGH Vs. RAJA RAM
|
July 8, 1994 |
|
SAROJ BAI JAI KUMAR JAIN Vs. JAI KUMAR JAIN
|
August 11, 1994 |
|
SATISH CHANDRA GUPTA Vs. STATE BANK OF INDIA
|
October 7, 1994 |
|
Satya Prakash Sharma Vs. State of M.P.
|
June 7, 1994 |
|
Satyabhama Bai Vs. Nanda Singh
|
March 9, 1994 |
|
SAWA SAHKARI SANSTHA LTD Vs. STATE OF MADHYA PRADESH
|
September 3, 1994 |
|
Sawanliya Prasad Rathore Vs. Mohan Lal Rathpre
|
November 8, 1994 |
|
SEEMA MITRA Vs. LOTIKA MITRA
|
September 27, 1994 |
|
SESHASAYEE PROPERTIES LTD. Vs. NAGDA, M.P.
|
May 13, 1994 |
|
Sewaram Vs. Madan Mohan
|
November 26, 1994 |
|
SHAHID HUSSAIN ZAHID HUSSAIN Vs. MUNICIPAL COUNCIL
|
July 26, 1994 |
|
SHAIL KUMARI WD/O BHUVNESHWAR PRASAD GUPTA Vs. DINESH SINGH
|
August 17, 1994 |
|
SHAKIR Vs. STATE OF MADHYA PRADESH
|
May 11, 1994 |
|
SHAKUN Vs. STATE OF MADHYA PRADESH
|
May 27, 1994 |
|
SHAKUNTALABAI Vs. NAND KISHORE JOSHI
|
July 20, 1994 |
|
Shankar Vs. State of M.P.
|
January 20, 1994 |
|
SHANKAR MAHADEO TRADERS Vs. SALES TAX OFFICER
|
March 1, 1994 |
|
Shankar Rao Vs. Baburad
|
October 24, 1994 |
|
Shankarlal Vs. State of M.P.
|
May 26, 1994 |
|
Shankarlal Vs. Maltibai
|
March 21, 1994 |
|
SHANKARLAL Vs. STATE OF MADHYA PRADESH
|
June 14, 1994 |
|
Shanta Bai Vs. Ganesh
|
August 18, 1994 |
|
Shantilal Vs. Babulal
|
May 12, 1994 |
|
SHANTILAL ASHOK KUMAR Vs. STATE OF M.P.
|
December 7, 1994 |
|
SHANTIPRAKASH SHRIVASTAVA Vs. SHRINIWAS
|
May 13, 1994 |
|
Sharat Chandra Tiwari Vs. Union of India
|
April 7, 1994 |
|
SHAW LEINER LIMITED Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
|
March 7, 1994 |
|
SHEETAL PRASAD GAUR Vs. BHAGWANDAS
|
April 25, 1994 |
|
SHEIKH SAID Vs. KIRAN DEVI
|
January 12, 1994 |
|
SHEIKH SAMIM Vs. NARMADA SAHAKARI TAL PRAKRIYA SAMITI MARYADIT BARWAH
|
June 24, 1994 |
|
SHERBABE Vs. STATE TPT.
|
July 7, 1994 |
|
SHIRKRISHNA MISRA Vs. BANK OF INDIA
|
April 27, 1994 |
|
SHIV DUTT Vs. POORAN CHANDRA
|
April 21, 1994 |
|
SHIV NARAIN Vs. DASODIYA
|
July 27, 1994 |
|
Shivcharan Vs. State of M.P.
|
July 12, 1994 |
|
Shobha Vs. State of M.P.
|
February 21, 1994 |
|
SHOBHARAM Vs. STATE OF MADHYA PRADESH
|
September 20, 1994 |
|
SHRI GUJRATI SAMAJ, INDORE Vs. DEVI AHILYA VISHWAVIDYALAYA, INDORE AND ANOTHER
|
March 28, 1994 |
|
Shrichand Makhija Vs. State of M.P.
|
February 1, 1994 |
|
Shrinivas Rajendra Prasad (Firm) Vs. Channpmal
|
May 9, 1994 |
|
SHRIPAT RAO Vs. RAGHUVIRSINGH
|
July 4, 1994 |
|
SHRIRAM FOOD & FERTILIZER INDUSTRIES Vs. ALPINE SOLVEX LTD
|
March 30, 1994 |
|
SHRIYANA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
July 25, 1994 |
|
SHUBHA KAUSHIK Vs. RAM KUMAR
|
March 2, 1994 |
|
Shyam Vs. State of M.P.
|
March 23, 1994 |
|
Shyam Vs. State of M.P.
|
July 26, 1994 |
|
Shyam Sunder Vs. State of M.P.
|
February 4, 1994 |
|
Shyamsunder Doar Vs. M.P. Rajya Krishi Vipnan Board
|
August 2, 1994 |
|
SIDDHANATH AND ANOTHER Vs. M/ S. CHOTELAL & CO.
|
March 9, 1994 |
|
Simmobai Vs. State of M.P.
|
January 17, 1994 |
|
SINDHI SAHITI MULTI PURPOSE and TRANSPORT CO OPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH
|
April 15, 1994 |
|
SIREMAL BURAD Vs. SHAKUNTALA DEVI BURAD
|
February 16, 1994 |
|
Sita Devi Vs. M.P.E.B.
|
August 31, 1994 |
|
SITABEN Vs. UNION OF INDIA
|
January 25, 1994 |
|
SITARAM Vs. RAM CHARAN
|
April 23, 1994 |
|
SITARAM RATHORE Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1994 |
|
SIYABAI Vs. STATE OF M.P.
|
December 16, 1994 |
|
SIYARAM Vs. STATE OF M.P.
|
September 30, 1994 |
|
SMT. KANTABAI DHANGAR Vs. STATE OF M.P., AND ANOTHER
|
May 19, 1994 |
|
SOBHARAM SHIVHARE Vs. OM PRAKASH
|
April 21, 1994 |
|
SOHANLAL Vs. STATE OF MADHYA PRADESH
|
April 12, 1994 |
|
SOHANLAL RADHESHYAM YADAV Vs. STATE OF M P
|
July 29, 1994 |
|
SOMENDRA PANT Vs. STATE OF M P
|
September 19, 1994 |
|
SOUTH EASTERN COAL FIELDS LTD Vs. AZAD KOYLA SHRAMIK SABHA
|
December 12, 1994 |
|
State Bank of India Vs. Ganjam Distt. Tractor Owners' Association
|
June 20, 1994 |
|
State of A.P. Vs. P. Narasimha
|
April 29, 1994 |
|
STATE OF M P Vs. OMPRAKASH IKBAL NARAYAN
|
September 5, 1994 |
|
STATE OF M P Vs. ANILKUMAR
|
August 31, 1994 |
|
STATE OF M P Vs. TRILOKCHANDRA GOYAL
|
August 5, 1994 |
|
STATE OF M P Vs. KESHARIMAL
|
August 3, 1994 |
|
STATE OF M P Vs. RAMDEO AGRAWAL
|
July 13, 1994 |
|
STATE OF M P Vs. RAKESH KUMAR
|
June 14, 1994 |
|
STATE OF M P Vs. HAKAMSINGH
|
June 30, 1994 |
|
STATE OF M P Vs. SHIVPUJAN SINGH
|
April 12, 1994 |
|
STATE OF M P Vs. LALIT SHANKAR
|
March 21, 1994 |
|
STATE OF M P Vs. MANMOHAN CHOUBEY
|
January 18, 1994 |
|
STATE OF M.P. Vs. LALIT SHANKAR
|
March 3, 1994 |
|
STATE OF M.P. Vs. SANTOSH JAYASWAL
|
August 26, 1994 |
|
State of M.P. Vs. Shivram Singh
|
January 18, 1994 |
|
STATE OF M.P. Vs. R. S. BAJWA & CO.
|
July 19, 1994 |
|
State of M.P. Vs. Krishnadas Tikaram
|
September 21, 1994 |
|
State of M.P. Vs. Arun Kumar Gupta
|
January 25, 1994 |
|
State of M.P. Vs. L.P. Tiwari
|
May 5, 1994 |
|
State of M.P. Vs. Rajendra Prasad
|
January 17, 1994 |
|
State of M.P. Vs. Subhash
|
March 4, 1994 |
|
State of M.P. Vs. Balla
|
April 8, 1994 |
|
State of M.P. Vs. Sunder Singh
|
January 25, 1994 |
|
State of M.P. Vs. Tularam
|
September 19, 1994 |
|
State of M.P. Vs. Raghuveer Singh Yadav
|
August 8, 1994 |
|
State of M.P. Vs. Maganlal Jain
|
April 5, 1994 |
|
State of M.P. Vs. Miland Joshi
|
July 14, 1994 |
|
State of M.P. Vs. Hardeo Shrinath
|
July 11, 1994 |
|
State of M.P. Vs. Rameshwar
|
August 5, 1994 |
|
State of M.P. Vs. G.B. Subba Rao
|
November 9, 1994 |
|
State of M.P. Vs. Ghasiram
|
October 31, 1994 |
|
State of M.P. Vs. Mullu
|
November 17, 1994 |
|
State of M.P. Vs. Prem Kumar
|
June 28, 1994 |
|
STATE OF M.P. Vs. PHOOL SINGH
|
July 14, 1994 |
|
STATE OF MADHYA PRADESH Vs. SAMAYLAL
|
January 19, 1994 |
|
STATE OF MADHYA PRADESH Vs. VISHAL SINGH
|
February 3, 1994 |
|
STATE OF MADHYA PRADESH Vs. ASHOK KUMAR
|
March 15, 1994 |
|
STATE OF MADHYA PRADESH Vs. GARUD CHATURVEDI
|
March 28, 1994 |
|
STATE OF MADHYA PRADESH Vs. JYOTI KAUL
|
August 18, 1994 |
|
STATE OF MADHYA PRADESH Vs. SAYED YAHYA ALI
|
December 6, 1994 |
|
STATE OF MADHYA PRADESH Vs. PRASAD JORAVARSINGH
|
November 8, 1994 |
|
STATE OF MADHYA PRADESH Vs. PRESIDING OFFICER LABOUR COURT
|
November 29, 1994 |
|
State of Orissa Vs. Radheshyam Meher
|
December 14, 1994 |
|
State of Orrisa Vs. Sudhir Kumar Biswal
|
August 16, 1994 |
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State of U.P. Vs. Abhai Kishore Masta
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December 1, 1994 |
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STEEL FURNACE ASSOCIATION OF INDIA Vs. M P ELECTRICITY BOARD
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October 20, 1994 |
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Subedar Singh Vs. Mahavir Prasad Jain
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August 8, 1994 |
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SUBODH KUMAR AWASTHY Vs. STATE OF MADHYA PRADESH
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October 19, 1994 |
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SUDAMA PRASAD Vs. SHAIL BALA
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April 4, 1994 |
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Sudama Prasad Pyasi Vs. Shail Bala
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April 15, 1994 |
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Sudhir Kumar Vs. Mangal Murti Agarwal
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January 25, 1994 |
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Sudip Mazumdar Vs. State of M.P.
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March 18, 1994 |
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Sugan Vs. State of M.P.
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February 7, 1994 |
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Sukaluram Gond Vs. State of M.P.
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August 5, 1994 |
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SUKHLAL Vs. STATE OF MADHYA PRADESH
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August 23, 1994 |
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Sukhpal Singh Vs. Punjab State Agr. Mrkt. Board
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September 7, 1994 |
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SUKHRAM Vs. STATE OF MADHYA PRADESH
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October 21, 1994 |
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Sulekh Chand Vs. Commissioner of Police
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September 30, 1994 |
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Suman Sharma Vs. Divisional Manager, M.P.S.R.T.C.
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January 17, 1994 |
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Sumer Sai Vs. State of M.P.
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February 2, 1994 |
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Sunder Adivasi Vs. State of M.P.
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September 20, 1994 |
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SUNDER LAL Vs. KAMLABAI
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May 5, 1994 |
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Sunder Ram Vs. State of M.P.
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January 20, 1994 |
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SUNIL BRIJMOHAN BAWA Vs. UNION OF INDIA
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January 25, 1994 |
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Sunita Bai Vs. Rishabh Kumar Jain
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February 7, 1994 |
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Supreme Court Legal Aid Committee Vs. State of M.P.
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May 10, 1994 |
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Surendra Gupta Vs. Bhagwandevi
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April 5, 1994 |
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SURENDRA KUMAR Vs. KANTA
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April 23, 1994 |
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SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
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August 4, 1994 |
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Surendra Kumar Pandey Vs. State of M.P.
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October 27, 1994 |
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Suresh Vs. State of M.P.
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September 2, 1994 |
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SURESH Vs. STATE OF MADHYA PRADESH
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March 26, 1994 |
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SURESH BABU NATH Vs. HARGOVIND BATHAM
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July 4, 1994 |
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SURESH CHANDRA Vs. STATE OF MADHYA PRADESH
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August 11, 1994 |
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Suresh Chandra Vs. Magan
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April 4, 1994 |
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Suresh Kumar Vs. State of M.P.
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July 4, 1994 |
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Suresh Kumar Sharma Vs. Municipal Council, Ambah
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February 25, 1994 |
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Surya Prakash Sharma Vs. State of U.P.
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August 9, 1994 |
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SURYA RESTAURANT Vs. UNION OF INDIA
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April 22, 1994 |
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SUSHIL MANDAL Vs. STATE OF M P
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April 13, 1994 |
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SWAROOP VEGETABLES PRODUCT INDUSTRIES LIMITED Vs. VINDHYA SOYA LIMITED
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November 8, 1994 |
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SWAROOP VEGETABLES PRODUCT INDUSTRIES LTD Vs. VINDHYA SOYA LTD
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November 8, 1994 |
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SWEETY KHANDELWAL Vs. DIVISIONAL SECRETARY BOARD OF SECONDARY EDUCATION INDORE
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July 14, 1994 |
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Syed Abdul Rajack Vs. Matadin Agarwal
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March 28, 1994 |
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T MARTIBAI Vs. KAMAL PURI
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August 19, 1994 |
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TAKHAT SINGH Vs. DEOLAL
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July 4, 1994 |
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TARA RE-ROLLING MILL Vs. STATE OF MADHYA PRADESH
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January 25, 1994 |
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TARABAI Vs. MOHAN SINGH
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February 22, 1994 |
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TARACHAND Vs. STATE OF M.P.
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August 3, 1994 |
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TARAMATI NANDKISHORE SHARMA Vs. CANTONMENT BOARD
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September 1, 1994 |
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Tarapore and Co. Vs. State of M.P.
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February 16, 1994 |
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TEHSILDAR SINGH Vs. STATE OF MADHYA PRADESH
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July 30, 1994 |
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TEJPAL K JAIN Vs. UNION OF INDIA
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December 12, 1994 |
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Thakkar Vrajlal Bhimjee Vs. Thakkar Jamnadal Valjee
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May 11, 1994 |
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Thakur Kishan Singh Vs. Arvind Kumar
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September 7, 1994 |
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Tinku Vs. State of M.P.
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July 7, 1994 |
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TOTA Vs. STATE OF MADHYA PRADESH
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February 28, 1994 |
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TRANSWAYS OF INDIA Vs. STATE OF MADHYA PRADESH
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September 23, 1994 |
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TRILOK CHAND SWARUP CHAND JAIN Vs. COMMISSIONER OF SALES TAX
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September 21, 1994 |
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Trilok Pal Singh Vs. Banshi
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December 9, 1994 |
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Tulsiram Vs. Third Addl. Motor Accident Claims Tribunal, Gwalior
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April 21, 1994 |
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U.P. Bhumi Sudhar Nigam Ltd. Vs. Shiv Narain Gupta
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July 11, 1994 |
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Udai Singh Yadav Vs. Depot Manager, MPSRTC
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January 14, 1994 |
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UJJAIN MUNICIPAL CORPORATION Vs. RAMCHANDRA MOOLCHAND SAHU
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August 22, 1994 |
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UMRAO SINGH CHOUDHARY Vs. STATE OF MADHYA PRADESH
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February 22, 1994 |
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Umrao Singh Choudhary Vs. State of M.P.
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May 2, 1994 |
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UNION OF INDIA Vs. ASHOK KUMAR SHARMA
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October 31, 1994 |
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Union of India Vs. Prabhat Chandra Mallick
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November 30, 1994 |
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Union of India Vs. Sayed Muzaffar Mir
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September 20, 1994 |
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Union of India Vs. Asha Bhatia
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January 20, 1994 |
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UNION OF INDIA Vs. M P ELECTRICITY BOARD
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March 17, 1994 |
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UNION OF INDIA Vs. STATE OF MADHYA PRADESH
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July 28, 1994 |
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UNION OF INDIA Vs. LAXMIPATI AND ANOTHER
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August 26, 1994 |
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UNION OF INDIA UOI Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
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August 2, 1994 |
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UNITED INDIA INSURANCE CO LTD Vs. HUKUMSINGH
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October 31, 1994 |
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UNITED INDIA INSURANCE CO LTD Vs. PRATIBHA RATHI
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November 17, 1994 |
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United India Insurance Co. Ltd. Vs. Narendra Pandurang Kadam
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December 16, 1994 |
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USHA DEVI Vs. STATE OF MADHYA PRADESH
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July 15, 1994 |
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USHABAI Vs. DHANANJAYA
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February 9, 1994 |
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Uttam Singh Vs. State of M.P.
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July 13, 1994 |
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V. Lakshmanan Vs. B.R. Mangalagiri
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December 13, 1994 |
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V.R. Tripathi Vs. Rampyari
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March 1, 1994 |
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Vasudev Vs. Tikaram
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February 22, 1994 |
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VASUNDHARA Vs. STATE OF MADHYA PRADESH
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March 22, 1994 |
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Ved Singh Vs. State of M.P.
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September 16, 1994 |
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VEDPRAKASH TARACHAND BHAIJI Vs. STATE OF MADHYA PRADESH
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April 23, 1994 |
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VENTAC ASSOCIATES, ENGINEER AND CONTRACTORS Vs. STATE OF M.P.
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July 20, 1994 |
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Vidyabai Vs. Santosh Kumar Rai
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April 6, 1994 |
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Vijay Singh Vs. State of M.P.
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June 25, 1994 |
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VIJAY SINGH Vs. LAKCHHMAN SINGH PARIHAR
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September 24, 1994 |
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VIJAYA RAJA KUM Vs. UNION OF INDIA
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September 27, 1994 |
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Vijayalakshmi Vs. Kunnath Kumaran's son Vasudevan
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April 5, 1994 |
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VIJAYASHREE FANS & COOLERS (P) LTD Vs. M P FINANCIAL CORPORATION
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August 24, 1994 |
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VIKAS Vs. ALL CONCERNED
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April 7, 1994 |
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Vikas Vs. Shri Vaishnav S.K.M.T. Education Society
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March 18, 1994 |
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VIKAS S O KRISHNARAO PUNDLIK Vs. STATE OF M P
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April 6, 1994 |
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VIKRAM SINGLYL Vs. RAM BALLABHJI KASAT
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April 28, 1994 |
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VIMALCHAND PRAKASHCHAND Vs. BOARD OF REVENUE M P
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July 14, 1994 |
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Vimla Devi Vs. State of M.P.
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September 23, 1994 |
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VIMLA GANGOTIA Vs. NATIONAL INSURANCE COMPANY LTD
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May 13, 1994 |
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Vinayak Rao Thite Vs. Parwati Bai
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February 2, 1994 |
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VINOD INDUSTRIES Vs. PUNJAB NATIONAL BANK
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March 7, 1994 |
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Vinod Sharma Vs. Bank of India
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December 2, 1994 |
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VINODILAL Vs. UPBHOKTA SAHKARI BHANDAR LTD.
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July 4, 1994 |
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Virendra Vs. State of M.P.
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July 26, 1994 |
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VIRENDRA NARAD Vs. AMRA RAM CHAUDHARY
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July 22, 1994 |
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Virendra Singh Bhandari Vs. State Bank of Indore
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February 28, 1994 |
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VIRENDRA SINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS PVT LTD
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December 5, 1994 |
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Virendra Singh Rana Vs. Dinesh Cooking Gas Agency
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July 25, 1994 |
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VISHAL PHARMACEUTICAL LABORATORIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
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July 4, 1994 |
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VISHAL PHARMACEUTICAL LABORATORIES Vs. SALES TAX OFFICER
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July 13, 1994 |
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Vishnu Kumar Chaturvedi Vs. State of M.P
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September 22, 1994 |
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vishwas Anna Sawant Vs. M.C. of Greater Bombay
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April 22, 1994 |
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VIVEK JAIN Vs. PROFESSIONAL EXAMINATION BOARD MADHYA PRADESH BHOPAL
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February 8, 1994 |
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WESTERN COALFIELDS LTD Vs. NOTITIED AREA COMMITTEE DONGAR PARASIA
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July 19, 1994 |
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YASHPAL GAUR Vs. MEENA SURI
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March 18, 1994 |
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ZEBUNNISA Vs. DISTRICT MAGISTRATE JABALPUR
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May 13, 1994 |
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Zulekhabi Vs. District Magistrate, Jabalpur
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January 18, 1994 |