|
A. M. Kurhikoya Vs. State of Kerala
|
March 26, 1993 |
|
ABDUL GHAFFAR JAHANGIR Vs. STATE OF MADHYA PRADESH
|
August 21, 1993 |
|
ABDUL RASHID Vs. FARIDA
|
October 9, 1993 |
|
ABDUL REHMAN Vs. DEOKIBAI
|
August 17, 1993 |
|
ABHAY KUMAR Vs. STATE OF M P
|
August 11, 1993 |
|
ACHHELAL JAISWAL Vs. STATE OF MADHYA PRADESH
|
October 21, 1993 |
|
Achyut Das Vs. State of Assam.
|
October 29, 1993 |
|
AIR TRANSPORT CO REGD Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 23, 1993 |
|
AJAY SINGH Vs. STATE OF M P
|
October 6, 1993 |
|
AJEEMUDDIN Vs. STATE OF MADHYA PRADESH
|
November 9, 1993 |
|
ALAMGIR Vs. SHRIKISHAN SITARAM KHANDELWAL
|
March 10, 1993 |
|
Aligarh Muslim University Vs. Vinay Engineering Enterprises
|
September 27, 1993 |
|
All India Judges Association Vs. Union of India
|
October 24, 1993 |
|
Allahabed Bank Vs. Desh Singh Bhakhna.
|
January 28, 1993 |
|
ALLAUDIN Vs. KRISHAN
|
March 5, 1993 |
|
ALLEN PHARMACEUTICAL PRVATE LIMITED Vs. UNION OF INDIA
|
February 9, 1993 |
|
ALOK MITRA Vs. NARENDRA KUMAR @ NANDA RAI
|
February 27, 1993 |
|
Amar Singh Vs. State of M.P
|
February 22, 1993 |
|
AMBIKA SRIVASTAVA Vs. MADHYA PRADESH STATE
|
June 30, 1993 |
|
AMIYA KUMAR DUTTA Vs. KRISHNA SINGH
|
May 7, 1993 |
|
AMRIBAI Vs. MOHAMMADALIKHAN
|
September 8, 1993 |
|
ANAND BAKSHI Vs. TEETU SINGH JITENDRA SINGH NANDRA
|
January 5, 1993 |
|
Anatarsingh Vs. State of M.P.
|
July 20, 1993 |
|
Anil Kumar Sawhney Vs. Gulshan Rai
|
October 11, 1993 |
|
Anil Phukan Vs. State of Assam
|
March 17, 1993 |
|
Anita Devi Tomar Vs. Havelsingh Arora
|
November 9, 1993 |
|
ANJALI Vs. STATE BANK OF INDIA
|
February 18, 1993 |
|
ANJANABAI Vs. RAJENDRA KUMAR
|
November 5, 1993 |
|
ANJANBAI Vs. RAMPRASAD
|
April 6, 1993 |
|
ANUPAM KUMAR Vs. RAJGARH SIHORE KSHETRIYA GRAMIN BANK AND ANR
|
July 21, 1993 |
|
Anurudh Prasad Shastri Vs. State of Madhya Pradesh
|
June 21, 1993 |
|
ARCHANA YOGENDRA TIWARI Vs. YOGENDRA MOHAN TIWARI
|
April 20, 1993 |
|
Arjun Singh Vs. Rukmanibai
|
September 17, 1993 |
|
ARJUNSINGH Vs. UNION OF INDIA
|
April 27, 1993 |
|
ARUN KUMAR Vs. FOOD CORPORATION OF INDIA
|
February 8, 1993 |
|
Arundhati Mishra Vs. Shriram Charitra Pandey
|
September 24, 1993 |
|
ARUNODAYA EXPORTS Vs. COLLECTOR OF CUSTOMS
|
March 5, 1993 |
|
ARUNODAYA EXPORTS Vs. UNION OF INDIA
|
September 20, 1993 |
|
Arvind Kumar Vs. State of M.P.
|
January 7, 1993 |
|
Arvind Singh Vs. State of M.P.
|
September 25, 1993 |
|
Atia Mohammadi Begum Vs. State of U.P.
|
March 15, 1993 |
|
ATIK MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
January 5, 1993 |
|
Auditor General of India Vs. G. Ananta Rajeswara Rao
|
April 8, 1993 |
|
AWTARSINGH Vs. STATE OF MADHYA PRADESH
|
March 16, 1993 |
|
Aziza Bi Vs. Majid Hussain
|
March 19, 1993 |
|
B K RUBBER INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
April 21, 1993 |
|
BABU LAL Vs. KRISHNA BAI
|
October 29, 1993 |
|
BABU SINGH SIMBHOO SINGH Vs. STATE OF MADHYA PRADESH
|
January 18, 1993 |
|
BABULAL Vs. DEVRAJ
|
March 30, 1993 |
|
BABULAL HARNARAIN Vs. STATE OF MADHYA PRADESH
|
August 20, 1993 |
|
Badri Prasad Vs. State of M. P.
|
July 20, 1993 |
|
BADRIPRASAD Vs. MALLUBHAI
|
July 7, 1993 |
|
Bahartin Bai Vs. Subhash
|
March 9, 1993 |
|
BAJRANG EXTRACTION PVT LTD Vs. SECRETARY TO GOVERNMENT OF M P
|
June 22, 1993 |
|
Bajranglal Vs. Mangibai
|
January 9, 1993 |
|
BALKISHAN Vs. SHRILAL
|
August 26, 1993 |
|
BALKISHAN Vs. STATE OF MADHYA PRADESH
|
October 6, 1993 |
|
Balmukund Vs. Dhapubai
|
November 1, 1993 |
|
BALMUKUND SHRIKISHAN DAGA Vs. UNION OF INDIA
|
February 16, 1993 |
|
Banwari Vs. State of M.P.
|
June 11, 1993 |
|
Banwarilal Arpanga Vs. lndustrial Court
|
November 24, 1993 |
|
BASANTILAL JAGANNATH MAHAJAN Vs. RAMESHWARPRASAD NANOOLAL MAHAJAN
|
September 16, 1993 |
|
BASHIR KHAN Vs. JAMILA BEE
|
June 21, 1993 |
|
Bashiruddin Vs. Jameela Khatoon
|
February 15, 1993 |
|
BATTOBAI Vs. TULSIDASS SACHDEVA
|
April 8, 1993 |
|
Bayer India Ltd. Vs. State of Maharashtra
|
February 24, 1993 |
|
BETU ALIAS KAMAAL KHAN Vs. STATE OF MADHYA PRADESH
|
September 24, 1993 |
|
Bhagwan Vs. Manibai
|
January 25, 1993 |
|
BHAGWAN DAS Vs. STATE OF MADHYA PRADESH
|
July 15, 1993 |
|
BHAGWATI PRASAD Vs. TEERMAL BORLA
|
September 9, 1993 |
|
BHAIYALAL Vs. PHOOLWATI BAI
|
April 29, 1993 |
|
Bhalinder Singh Vs. State of Punjab
|
December 16, 1993 |
|
BHANWAR LAL Vs. SHYAMJI
|
January 21, 1993 |
|
BHANWARLAL Vs. HARIRAM
|
April 27, 1993 |
|
BHARAT BHOOSHAN CHAWLA Vs. STATE OF MADHYA PRADESH
|
June 25, 1993 |
|
Bharat Heavy Electricals Ltd. Vs. Regional Provident Fund Commissioner, Indore, M.P.
|
September 2, 1993 |
|
BHERULAL Vs. RAMKUNWARBAI
|
August 12, 1993 |
|
Bhey Ram Sharma Vs. Haryana State Electricity Board
|
September 8, 1993 |
|
Bhimappa Jinnappa Naganur Vs. State of Karnataka
|
February 25, 1993 |
|
BHOLE SHANKER AGRAWAL Vs. DIVISIONAL SUPERINTENDENT OF EDUCATION & ORS.
|
July 10, 1993 |
|
BHULAU Vs. STATE OF M.P.
|
October 13, 1993 |
|
BHUPENDRA SHAH Vs. MAHENDRA
|
January 25, 1993 |
|
BHURA ANWAR Vs. STATE OF MADHYA PRADESH
|
July 23, 1993 |
|
Bihari Vs. State of M.P
|
April 21, 1993 |
|
Binaykimt Mani Tripathi Vs. Union of India
|
May 7, 1993 |
|
BINIYABAI Vs. SIKANDAR KHAN
|
January 11, 1993 |
|
Birdaji Vs. Dhanna
|
January 22, 1993 |
|
BIRLA JUTE AND INDUSTRIES LTD Vs. UNION OF INDIA
|
September 9, 1993 |
|
Brahmanand Vs. State of M.P.
|
December 2, 1993 |
|
BRIG. KRANTI KUMAR SOOD Vs. UNION OF INDIA AND ANOTHER
|
December 13, 1993 |
|
Brijpal Singh Vs. State of U.P.
|
March 30, 1993 |
|
BRIJRAJ SINGH Vs. PRINCIPAL TATYA TOPE STATE PHYSICAL EDUCATION COLLEGE SHIVPURI
|
June 21, 1993 |
|
Calcutta Electric Supply Corporation Vs. Calcutta Electric Supply Workers Union
|
August 26, 1993 |
|
CARONA LTD Vs. KASTURIBAI
|
August 24, 1993 |
|
Central Bank of India Vs. Ravi Shankar Kothwal
|
July 7, 1993 |
|
Central Board of Secondary Education Vs. Vineeta Mahajan
|
October 15, 1993 |
|
CENTRAL RAILWAY Vs. RAMAIYA CHHOKODI RAM
|
August 24, 1993 |
|
Central Warehousing Corporation Vs. Biharilal yadav
|
July 21, 1993 |
|
CHAITRAM VERMA Vs. LAND ACQUISITION OFFICER RAIPUR
|
May 20, 1993 |
|
CHAMPALAL HARCHAND MAHAJAN Vs. KANAKMAL DEVCHAND MAHAJAN
|
September 16, 1993 |
|
Chand Khan Vs. State of M.P.
|
July 10, 1993 |
|
CHANDRA KUMAR PHULBADHIYA Vs. JAIDEV NAINANI
|
November 9, 1993 |
|
Chandra Prakash (Naib Subedar) Vs. Union of India Through Secretary, Ministry of Defence
|
August 18, 1993 |
|
CHANDRABHAN SACHAN Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
December 3, 1993 |
|
Chandrakant Vs. Union of India
|
July 23, 1993 |
|
Chetan Anand Vs. State of Punjab
|
October 15, 1993 |
|
CHHAGANLAL SOBHAGMAL AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
|
November 19, 1993 |
|
CHHATISGARH YATAYAT SANGH Vs. STATE OF MADHYA PRADESH
|
February 4, 1993 |
|
Chhiddu Vs. State of M.P.
|
March 16, 1993 |
|
Chhingalal Gupta Vs. Virendra Maheshwari
|
March 4, 1993 |
|
CHIEF MUNICIPAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT
|
November 5, 1993 |
|
CHINTA JAISWAL Vs. INDIAN OIL CORPORATION LTD
|
October 14, 1993 |
|
CHINTAMANI CHANDRA MOHAN AGARWAL Vs. STATE OF MADHYA PRADESH
|
September 17, 1993 |
|
Chinti Vs. State of M.P.
|
February 16, 1993 |
|
City & Industrial Development Corporation Vs. Motiram Budharmal
|
December 7, 1993 |
|
COLLECTOR and PRESIDENT DISTT CO OP CENTRAL BANK LTD Vs. NANDLAL ARYA
|
February 25, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA ELECTRIC SUPPLY CO LTD
|
July 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 23, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MAHESH OIL AND RICE MILLS
|
August 16, 1993 |
|
COMMISSIONER OF INCOME TAX, JABALPUR Vs. KARELAL KUNDANLAL TRUST, SAGAR
|
July 14, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. MADHUSUDAN DAS MALPANI
|
June 30, 1993 |
|
D H SECHERON ELECTRODES PRVATE LIMITED Vs. UNION OF INDIA
|
January 13, 1993 |
|
D. C. LUNIA Vs. STATE OF M.P.
|
January 12, 1993 |
|
DAMMU KHAN @ DAM KHAN MUSHALMAN Vs. STATE OF M.P.
|
November 19, 1993 |
|
Damodar Eng. & Canst. Co Vs. Board of Trustees for the Port of Calcutta
|
November 16, 1993 |
|
Daulat Singh Vs. Union of India
|
July 29, 1993 |
|
DAYA Vs. STATE OF M P
|
January 29, 1993 |
|
DEEPAK Vs. STATE OF MADHYA PRADESH
|
August 16, 1993 |
|
Deokabai Vs. Uttam
|
July 27, 1993 |
|
DEORA WIRE AND WIRES Vs. UNION OF INDIA
|
September 20, 1993 |
|
DEORA WIRE AND WIRES Vs. COLLECTOR CENTRAL EXCISE AND CUSTOMS
|
July 8, 1993 |
|
DEORAM PATIDAR Vs. SUMANBAI PATIDAR
|
August 13, 1993 |
|
DEVIDAYAL SALES PVT LTD Vs. RAMESHCHANDRA KANHAIYALAL
|
November 16, 1993 |
|
DEVISINGH Vs. HARAMJAN SINGH
|
June 21, 1993 |
|
DEVPRIYA ALLOYS PVT LTD Vs. UNION OF INDIA
|
June 22, 1993 |
|
Dhaniram Vs. State of M.P.
|
July 10, 1993 |
|
Dhannu Vs. State of M.P.
|
March 19, 1993 |
|
Dhanvanti Vs. Phulwant
|
July 29, 1993 |
|
DHAR CEMENT LTD Vs. STATE OF MADHYA PRADESH THR SECRETARY; MINISTRY OF IRRIGATION GOVT M P BHOPAL
|
February 26, 1993 |
|
Dharampal Vs. Ramshri
|
January 7, 1993 |
|
Dharmendra Rao Vs. State of M.P.
|
June 11, 1993 |
|
DILIP KUMAR Vs. STATE OF M P AND OTHERS
|
April 22, 1993 |
|
DINESH CHANDRA GOUR Vs. BANK OF BARODA AND OTHERS
|
March 26, 1993 |
|
DINESH KUMAR SHARMA Vs. M P DUGDHA MAHASANGH SAHKARI MARYADIT
|
June 22, 1993 |
|
Dinesh Kumar Varma Vs. State Transport Appellate Tribunal
|
March 16, 1993 |
|
DURGA DEVI Vs. RAJENDRA SINGH
|
November 25, 1993 |
|
Durga Prasad Vs. Bala Bai
|
April 12, 1993 |
|
Durga Prasad Mandelia Vs. Ku. Swati Gupta
|
April 6, 1993 |
|
Employees' State Insurance Corp. Vs. Harrison Malayalam Pvt. Ltd.
|
August 30, 1993 |
|
Employees' State Insurance Corporation Vs. Kerala State
|
October 11, 1993 |
|
Fatehchand Vs. Shrichand
|
December 16, 1993 |
|
FAUZ SINGH Vs. STATE OF M P
|
November 22, 1993 |
|
FLUIDOMAT LIMITED Vs. UNION OF INDIA
|
January 13, 1993 |
|
G C F KARMACHARI UNION SCHOOL MANAGING BODY Vs. STATE OF MADHYA PRADESH
|
December 11, 1993 |
|
Gabbar Singh Vs. State of M.P.
|
February 2, 1993 |
|
GAGENDRA Vs. STATE OF M P
|
January 6, 1993 |
|
GAJRA BEVEL GEARS LTD Vs. UNION OF INDIA
|
December 2, 1993 |
|
Ganga Prasad Vs. Ku. Usha Shrivastava
|
April 21, 1993 |
|
GANGABAI Vs. HARMENDRA SINGH
|
February 3, 1993 |
|
Gangadhar Vs. Shantaram Lokre
|
April 7, 1993 |
|
GANGARAM Vs. V.P. TIWARI
|
February 9, 1993 |
|
Gangaram Raghuvanshi Vs. State of M.P.
|
October 30, 1993 |
|
GANPAT Vs. AMARJEET SINGH
|
September 17, 1993 |
|
Gaunter Edwin Kircher Vs. State of Goa
|
March 16, 1993 |
|
Gavishnath Shiksha Samiti Vs. Registrar Firms and Societies
|
September 24, 1993 |
|
GEETA RAO Vs. SHER SINGH
|
April 19, 1993 |
|
Gema Coutinho Rodrigues Vs. Bricio Francisco Pereira
|
April 2, 1993 |
|
GENDALAL Vs. FACTORY MANAGER CHEMICAL
|
December 6, 1993 |
|
Ghisalal Vs. Durga
|
September 9, 1993 |
|
GHISU LAL Vs. RESHAM BAI
|
January 12, 1993 |
|
GILT PACK LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 30, 1993 |
|
GODHARAM Vs. VASUDEV PRASAD SHARMA
|
August 26, 1993 |
|
GODREJ FOOD LTD Vs. UNION OF INDIA
|
May 7, 1993 |
|
Godrej Food Ltd. Vs. Union of India
|
March 7, 1993 |
|
GOPAL Vs. MANJU
|
April 15, 1993 |
|
GOPALDAS FIRM Vs. KRISHI UPAJ MANDI SAMITI
|
February 12, 1993 |
|
Gore Singh Vs. State of M.P.
|
December 27, 1993 |
|
GORELAL SHUKLA Vs. STATE OF MADHYA PRADESH
|
January 13, 1993 |
|
GOVIND Vs. STATE OF MADHYA PRADESH
|
November 1, 1993 |
|
GOVIND PRASAD AGRAWAL Vs. BHURELALJI AGRAWAL
|
February 16, 1993 |
|
GUDDUBAI Vs. RAJENDRA KUMAR AWASTHI
|
August 19, 1993 |
|
Gulab Bai Vs. Kailash Prasad
|
April 6, 1993 |
|
GULAB RANI Vs. BABBU ALIAS BABU LAL
|
August 16, 1993 |
|
GULABCHAND MOTILAL Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1993 |
|
GUNUVEENA SINGH Vs. CAPT PANKAJ PUNEET SINGH
|
August 25, 1993 |
|
Gurucharan Koeri Vs. Bibi Shamsunissa
|
July 27, 1993 |
|
GWALIOR STRIPS LTD Vs. STATE OF MP
|
January 19, 1993 |
|
H AND R JOHNSON INDIA LTD Vs. UNION OF INDIA
|
April 22, 1993 |
|
HALKAI Vs. SAVITRI BAI
|
September 25, 1993 |
|
Haramant Laxmappa Kukkadi Vs. State of Karnataka
|
September 21, 1993 |
|
Harendm Nath Mandai Vs. State of Bihar
|
March 2, 1993 |
|
Hari Singh Vs. State of M.P.
|
February 26, 1993 |
|
Harichand Vs. Narayandas
|
November 23, 1993 |
|
HARIRAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
September 23, 1993 |
|
HARIRAM SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
August 21, 1993 |
|
HARISHANKAR Vs. PRABHU DAYAL
|
August 19, 1993 |
|
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF MADHYA PRADESH
|
March 12, 1993 |
|
HARVILAS Vs. TULSIRAM
|
November 25, 1993 |
|
HAZRABAI Vs. PURSHOTTAM
|
July 9, 1993 |
|
HEMANDAS Vs. MOHAMMED SHAFI
|
January 27, 1993 |
|
HUKA Vs. BALEKHAN
|
September 17, 1993 |
|
HUKUMCHAND Vs. BIHARILAL
|
March 4, 1993 |
|
I B Y PHARMA Vs. STATE BANK OF INDORE
|
December 13, 1993 |
|
IBADATALI S O ABBAS ALI Vs. MUNICIPAL COUNCIL KHARGONE
|
June 22, 1993 |
|
Ibrahim Vs. Abdul Jabbar
|
March 17, 1993 |
|
IDI Vs. STATE OF MADHYA PRADESH
|
July 8, 1993 |
|
INDIAN SECTION THE THEOSOPHICAL SOCIETY VARANASI Vs. STATE OF M P
|
December 1, 1993 |
|
INDORE NAGAR NIGAM KARMACHARI CONGRESS INDORE Vs. STATE OF MADHYA PRADESH
|
June 22, 1993 |
|
INDRANI DUTTA Vs. BALDEO SHARMA
|
August 20, 1993 |
|
INDUMATI Vs. DEWARAM
|
November 18, 1993 |
|
Iqbal Khan Vs. lqlakh Khan
|
February 12, 1993 |
|
ISHWARLAL SARAF Vs. SHASHIKALA
|
January 12, 1993 |
|
ISMAIL KHAN Vs. ANIL KUMAR
|
August 20, 1993 |
|
ISMILE Vs. SUBHASHCHANDRA
|
January 22, 1993 |
|
IZREAL MASIH Vs. SHEELA
|
July 12, 1993 |
|
J.K. Tyre Industries Vs. Municipal Corporation, Gwalior
|
September 23, 1993 |
|
J.S. Jadhav Vs. Mustafa Haji Mohd. Yusuf
|
April 7, 1993 |
|
JABALPUR BUS OPERATORS ASSOCIATION Vs. UNION OF INDIA
|
September 9, 1993 |
|
JAGANNATH Vs. SHANKARLAL
|
January 27, 1993 |
|
JAGAT SINGH Vs. STATE OF M P
|
August 5, 1993 |
|
Jagat Singh Vs. Firm Dharamchand Rameshchand
|
March 18, 1993 |
|
JAGDISHCHANDRA Vs. JALAMSINGH
|
September 14, 1993 |
|
Jagdishnarayan Vs. State of M. P.
|
May 5, 1993 |
|
JAI INDUSTRIES Vs. STATE BANK OF INDORE
|
December 3, 1993 |
|
JAI SHANKAR PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
|
December 11, 1993 |
|
Jaikisan Agro Products Vs. Union of India
|
January 12, 1993 |
|
Jainab Bi Vs. Durga Prasad
|
May 4, 1993 |
|
Jaipur Udyog Ltd. Vs. Haji Ali Mohmammed
|
January 4, 1993 |
|
JAMUNADAS BALADIN JATAV Vs. STATE OF MADHYA PRADESH
|
August 17, 1993 |
|
JANPAD PANCHAYAT MASTURI Vs. APPELLATE AUTHORITY AND DY LABOUR COMMR AND
|
October 7, 1993 |
|
Jarnail Singh Vs. State of Haryana
|
January 20, 1993 |
|
Jattu Ram Vs. Hakam Singh
|
September 15, 1993 |
|
Jayant Babar Vs. Deepa Babar
|
May 7, 1993 |
|
JAYANT VITAMINS LTD Vs. UNION OF INDIA
|
December 1, 1993 |
|
Jenendra Kumar Jain Vs. Roshanlal
|
July 9, 1993 |
|
JINENDRA KUMAR JAIN Vs. STATE OF MP
|
October 27, 1993 |
|
Joginder Singh Vs. State of Punjab
|
September 21, 1993 |
|
JUGRAJ JANI Vs. STATE OF M P
|
January 25, 1993 |
|
K C MALHOTRA Vs. STATE OF MADHYA PRADESH
|
May 7, 1993 |
|
K L JAISWAL Vs. WEALTH TAX OFFICER
|
November 25, 1993 |
|
K.K.M. Nair Vs. Union of India
|
March 31, 1993 |
|
KAILASH CHANDRA Vs. VINOD
|
November 22, 1993 |
|
KAILASH CHANDRA BANSAL Vs. BHARTIYA BUS CO.
|
June 29, 1993 |
|
KAILASHCHANDRA TEJPAL Vs. VINOD GULJARILAL
|
August 16, 1993 |
|
Kalim Mohd. Vs. S.T. A.T.
|
September 3, 1993 |
|
Kalpana Mishra Vs. Principal, K.R.G. College
|
September 22, 1993 |
|
KALU AND MANGILAL Vs. NAVEENCHANDRA
|
April 6, 1993 |
|
Kalyan Singh Vs. State of M.P.
|
February 10, 1993 |
|
Kamal Kishore Bansal Vs. M.P .E.B.
|
February 1, 1993 |
|
Kamlabai Vs. Commissioner of Police
|
April 30, 1993 |
|
KAMLESH KUMAR UDENIA Vs. STATE OF MADHYA PRADESH
|
July 14, 1993 |
|
Kamlesh Kumari. Vs. State of M.P
|
July 23, 1993 |
|
Kammi Vs. Union of India
|
June 14, 1993 |
|
Kanchan Bai Vs. Rammabai
|
July 6, 1993 |
|
KANHAIYALAL CHHITARJI KHATI Vs. RAMKUNWARBAI WD/O JAGANNATH KHATI
|
November 23, 1993 |
|
KANTILAL Vs. MANOHAR LAL
|
June 24, 1993 |
|
KARULAL Vs. KANTIBAI
|
February 11, 1993 |
|
KASAM Vs. JAINABAI
|
January 22, 1993 |
|
KAUSHALYABAI Vs. 15TH ADDL JUDGE TO COURT OF DISTT JUDGE INDORE
|
March 3, 1993 |
|
Kaushlendra Vs. State of M. P.
|
February 15, 1993 |
|
Kedar Nath Vs. Bahadurlal
|
November 9, 1993 |
|
Keshar Singh Vs. Bhavsingh
|
September 14, 1993 |
|
Keshar Singh Vs. Satyendra Singh
|
September 10, 1993 |
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KESHARBAI Vs. SADASHIV DIXIT
|
February 1, 1993 |
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KESHARSINGH Vs. BHAVSINGH
|
September 11, 1993 |
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KHALANIYA BAI DIWAN Vs. NARENDRAPAL SINGH
|
September 17, 1993 |
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KHASHTI DEVI Vs. AMAR NATH
|
April 26, 1993 |
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KHATEEJA BAI Vs. UNION OF INDIA
|
July 12, 1993 |
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Khuddu Vs. State of U. P.
|
April 27, 1993 |
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Khyali Prasad Vs. Tekchaud
|
September 21, 1993 |
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KISHAN PRASAD TIWARI Vs. CENTRAL BANK OF INDIA
|
February 15, 1993 |
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Kishorilal Vs. Har Prasad
|
January 15, 1993 |
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Kok Singh Vs. State of M.P.
|
February 9, 1993 |
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KRISHNA CHANDRA GUPTA Vs. M.P. MOTOR TRANSPORT
|
January 6, 1993 |
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KRISHNA KUMAR SINGH Vs. M P STATE CO OPERATIVE OILSEEDS GROWERS FEDERATION LTD
|
November 24, 1993 |
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KSHITIJ SHIKSHAN PARISHAD Vs. STATE OF M P
|
October 8, 1993 |
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KUMARI APARNA SINGH Vs. STATE OF MADHYA PRADESH
|
October 17, 1993 |
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KWALITY PRODUCTS Vs. UNION OF INDIA
|
January 18, 1993 |
|
Lakhan Vs. State of M.P.
|
January 7, 1993 |
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LAXMI CHAND Vs. STATE BANK OF INDORE AND ANR
|
January 20, 1993 |
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LEELARANI Vs. K.S. HORA
|
April 2, 1993 |
|
Lohia Properties (P) Ltd. Vs. Atmaram Kumar
|
August 17, 1993 |
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LOKENDRA SINGH Vs. HAYATKHAN
|
June 30, 1993 |
|
M P STATE Vs. M P FRUIT PRODUCT
|
August 6, 1993 |
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M P STATE CO OP MARKETING FEDERATION Vs. LABOUR COMMISSIONER INDORE
|
January 9, 1993 |
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M P STATE ROAD TRANSPORT CORPORATION Vs. PRESIDENT STATE INDUSTRIAL COURT
|
December 1, 1993 |
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M P STATE ROAD TRANSPORT CORPORATION Vs. JAIPRAKASH NARAYAN TIWARI
|
December 7, 1993 |
|
M.P. State Coop. Marktg. Federation Vs. Food Corporation of India
|
October 27, 1993 |
|
M.P.S.R.T.C. Vs. State of M.P.
|
December 6, 1993 |
|
M.P.S.R.T.C. Vs. S.T.A.T.
|
September 3, 1993 |
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MADANLAL KAHAR Vs. COLLECTOR DEWAS
|
August 3, 1993 |
|
MADHAV RAO SCINDIA Vs. STATE OF M P
|
October 26, 1993 |
|
MADHOSINGH Vs. RATANSINGH
|
February 27, 1993 |
|
MADHU MILAN SYNTEX LIMITED Vs. UNION OF INDIA
|
November 20, 1993 |
|
MADHUMILAN SYNTEX LTD Vs. UNION OF INDIA
|
June 29, 1993 |
|
MADHYA PRADESH RAJYA PARIVAHAN NIGAM Vs. RAJESH ALIAS MUNNA
|
January 20, 1993 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. SITABAI
|
July 10, 1993 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HARBHAJANSINGH
|
January 9, 1993 |
|
MAHANAND RANGHDALE Vs. KIRAN
|
February 11, 1993 |
|
Mahant Yagtradas Vs. Mahant Ramratandas
|
October 9, 1993 |
|
MAHAVIR SURGICAL INDUSTRIES Vs. SURENDRA
|
February 5, 1993 |
|
MAHENDRA PRASAD MISHRA Vs. MOHD SABBIR
|
September 14, 1993 |
|
Mahendra Singh Vs. Jagbir Singh
|
January 12, 1993 |
|
Mahesh Babu Vs. State of M.P.
|
December 8, 1993 |
|
MAHESH BHARGAWA Vs. STATE OF M P
|
February 24, 1993 |
|
MAHILA DHANWANTI Vs. KULWANT
|
July 29, 1993 |
|
MAHIPAL SINGH Vs. M P GRIH NIRMAN MANDAL
|
February 8, 1993 |
|
Majid Khan Vs. State of M.P.
|
July 6, 1993 |
|
MAKNIRAM Vs. FAKRUDDIN AND ANOTHER
|
September 13, 1993 |
|
MALTI WD/O NICHARELAL Vs. DEVIRAM
|
January 9, 1993 |
|
MANDOVI MARINE PVT LTD Vs. PROJECT AND EQUIPMENT CORPORATION
|
November 24, 1993 |
|
Mangilal Vs. State of M. P.
|
April 12, 1993 |
|
MANGILAL Vs. M.P.S.R.T.C.
|
September 16, 1993 |
|
MANJUBALA Vs. LALCHAND
|
June 26, 1993 |
|
MANMOHAN Vs. GANGABAI
|
December 10, 1993 |
|
MANMOHAN LAXMINARAIN Vs. STATE OF MADHYA PRADESH
|
May 7, 1993 |
|
MANOHAR LAL Vs. M.P.S.R.T.C.
|
December 7, 1993 |
|
MANSARAM Vs. STATE OF MADHYA PRADESH
|
April 16, 1993 |
|
Mata Prasad Vs. State of M.P.
|
January 8, 1993 |
|
Meena Vs. Narsingh
|
October 6, 1993 |
|
MEERA ASTHANA Vs. RAJENDRANATH ASTHANA
|
June 22, 1993 |
|
MEERA BAI Vs. BHUJBAL SINGH
|
September 16, 1993 |
|
MEHARBAN Vs. STATE OF MADHA PRADESH
|
August 12, 1993 |
|
MESSRS VOSTOK LABORATORIES Vs. CONTROLLER FOOD AND DRUG ADMINISTRATION
|
February 26, 1993 |
|
MEWALAL KANHAIYALAL Vs. JANKIBAI
|
November 2, 1993 |
|
Mishrilal Vs. Ghasilal Misc.
|
November 16, 1993 |
|
MOHAMMAD RAFIQUE Vs. NARAYAN CHABADA
|
September 13, 1993 |
|
MOHAMMED HANEEBA MEERA Vs. STATE OF MADHYA PRADESH
|
January 29, 1993 |
|
MOHAMMED HAROON Vs. CENTRAL BANK OF INDIA
|
June 7, 1993 |
|
MOHAN SINGH Vs. PAWAN KUMARI
|
November 4, 1993 |
|
Mohan Singh Vs. Shankarnath
|
December 14, 1993 |
|
MOHD. RAFIQ Vs. MAHILA HANSA KUNWAR
|
September 8, 1993 |
|
Morena Mandai Sahakari Shakkar Karkhana Vs. M.P. Board for Prevention of Water Pollution
|
February 5, 1993 |
|
MORENA MANDAL SAHAKARI SAKHAR KARKHANA LTD Vs. MADHYA PRADESH BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
|
February 15, 1993 |
|
MOTI MARRY Vs. SUPERINTENDENT LADY ELGIN HOSPITAL
|
June 25, 1993 |
|
MOTIRAM ALIAS LOMA Vs. TAJ MOHAMMAD
|
August 18, 1993 |
|
MUBARIK HUSSAIN Vs. VIJAY KUMAR
|
April 21, 1993 |
|
MUKESH Vs. STATE OF MADHYA PRADESH
|
February 23, 1993 |
|
MUKESH KUMAR Vs. DEAN LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION
|
August 23, 1993 |
|
Municipal Corporation, Indore Vs. Pyare Ali
|
February 4, 1993 |
|
Municipal Council, Ashoknagar Vs. Anandpur Trust
|
November 9, 1993 |
|
MUNSHI SINGH Vs. STATE OF MADHYA PRADESH
|
February 15, 1993 |
|
MURARI LAL Vs. STATE OF MADHYA PRADESH
|
August 19, 1993 |
|
MURARI SINGH Vs. RITU TUTEJA
|
January 27, 1993 |
|
MURLIDHAR Vs. MADANLAL
|
May 7, 1993 |
|
MURLIDHAR Vs. LAXMINARAYAN & OTHERS
|
November 22, 1993 |
|
Nafisabi Bai (Mahila) Vs. Mahila Sugrabi
|
February 15, 1993 |
|
Nagar News Agency Vs. Awantika Prakashan
|
October 6, 1993 |
|
Nagesh Vs. Union of India
|
August 16, 1993 |
|
NAND KISHORE Vs. STATE OF M P
|
September 23, 1993 |
|
NANDKISHORE Vs. STATE OF M P
|
October 5, 1993 |
|
Nandkishore Vs. State of M.P.
|
September 23, 1993 |
|
NANDKISHORE TIWARI Vs. COLLECTOR CUM DISTRICT MAGISTRATE
|
April 6, 1993 |
|
Nandlal Vs. State of M.P.
|
November 23, 1993 |
|
NANHO Vs. STATE OF M P
|
January 4, 1993 |
|
NANI BAI Vs. ISHAQUE KHAN
|
December 11, 1993 |
|
Narain Vs. General Manager, Andhra Bank.
|
November 26, 1993 |
|
NARAYAN Vs. UNION OF INDIA
|
December 15, 1993 |
|
NARAYAN PRASAD Vs. BOARD OF DIRECTORS, D S K G BANK, DEWAS & ORS
|
January 27, 1993 |
|
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
February 12, 1993 |
|
Narayanibai Vs. State of M.P
|
July 22, 1993 |
|
Narendar Kumar Vs. State of M.P.
|
January 5, 1993 |
|
NARENDRA KUMAR YADAV Vs. STATE OF M.P. AND OTHERS
|
October 9, 1993 |
|
NARENDRASINGH SENGAR Vs. MALTIDEVI
|
March 23, 1993 |
|
Nasir Khan Vs. Navodaya Vidyalaya Samiti
|
May 7, 1993 |
|
NATHMAL MAHESHWARI Vs. STATE OF MADHYA PRADESH
|
March 3, 1993 |
|
NATHMAL SARDARMAL JAIN Vs. SHANTILAL SARDARMAL JAIN
|
September 28, 1993 |
|
NATIONAL INSURANCE CO. Vs. NANDIBAI
|
February 1, 1993 |
|
NATIONAL INSURANCE CO. LTD Vs. BABU
|
July 7, 1993 |
|
National Insurance Co. Ltd. Vs. State Bank of India
|
March 26, 1993 |
|
Naval Kishore Vs. Sadri Prasad
|
July 22, 1993 |
|
NAYASING Vs. STATE OF M P
|
September 16, 1993 |
|
NEELAM RALLY Vs. SATISH KUMAR RALLY
|
January 19, 1993 |
|
NEEMABAI Vs. GYANBAI
|
February 24, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. OMPRAKASH
|
January 11, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. AJAY
|
September 20, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMAR JAHAN
|
September 21, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. HEERA SINGH
|
November 5, 1993 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KADAR
|
November 23, 1993 |
|
NITISH KUMAR TINGU Vs. STATE OF MADHYA PRADESH
|
December 17, 1993 |
|
Noora Vs. State of M.P.
|
July 9, 1993 |
|
O.T.M.O.M. Meyyappa Chettiar Vs. O.T.M.S.M. Kasi Viswanathan Chettiar
|
August 24, 1993 |
|
OM JOSHI Vs. SHOBHA JOSHI
|
August 11, 1993 |
|
OM PRAKASH Vs. STATE OF M P
|
January 19, 1993 |
|
Om Prakash Vs. Sunhari Devi
|
March 2, 1993 |
|
Omkar Singh Vs. Mansingh
|
March 4, 1993 |
|
OMPRAKASH Vs. SURATRAM
|
February 12, 1993 |
|
Oriental Insurance Co. Ltd. Vs. Shankar Singh
|
December 13, 1993 |
|
P. Rajgopalan Vs. Birla Jute & Industries Ltd.
|
July 27, 1993 |
|
Padamchand Vs. Munshilal
|
November 2, 1993 |
|
PADMINI Vs. HEMANT SINGH
|
October 26, 1993 |
|
PADMINI Vs. HEMANT SINGH
|
October 21, 1993 |
|
PAHAD SINGH Vs. RAJKUMARI DUBEY
|
August 11, 1993 |
|
PANDHI NATH & OTHERS Vs. STATE OF M.P. & ORS.
|
January 19, 1993 |
|
PANJON PVT LTD Vs. UNION OF INDIA
|
May 4, 1993 |
|
Pannilal Vs. Rajinder Singh
|
May 5, 1993 |
|
Pardeshi Dheemar Vs. State of M.P.
|
October 18, 1993 |
|
Parkash Kaur Vs. Sandhooran
|
March 31, 1993 |
|
Parsinni Vs. Sukhi
|
September 15, 1993 |
|
PATIRAM JAIN Vs. UNION OF INDIA
|
October 5, 1993 |
|
PHIRANGIRAM DESHMUKH Vs. SARASVATI BAI
|
March 31, 1993 |
|
Phoolwati Hakim Vs. Ramesh Manocha
|
September 20, 1993 |
|
POONAM CHAND Vs. V.M. SHUKLA
|
November 17, 1993 |
|
PRABHU LAL Vs. KANHAIYA LAL
|
October 8, 1993 |
|
Pradeep kumar Vs. Mridula
|
October 1, 1993 |
|
PRADEEP KUMAR Vs. MANGILAL
|
June 23, 1993 |
|
Pradeep Kumar Vs. Nagar Palika Parishad, Damoh.
|
January 11, 1993 |
|
PRADIP KOTKAR Vs. SHER SINGH
|
April 19, 1993 |
|
Prakash Chand Sachdeva Vs. State
|
December 14, 1993 |
|
Prakashchandlra Vs. Secretary, Legal Aid Board
|
September 1, 1993 |
|
PRAMOD KUMAR TIWARI Vs. HINDUSTAN FERTILIZERS CORPN LTD
|
December 7, 1993 |
|
Prataprai Vs. Statv Bank of India
|
July 21, 1993 |
|
PREM LAL SHRIWAS Vs. MANAGER PERFECT POTTERY
|
July 27, 1993 |
|
Prem Singh Vs. Padam Singh
|
January 9, 1993 |
|
PREMIER BRASS METALS WORKS PVT LTD Vs. UNION OF INDIA
|
December 11, 1993 |
|
Premlal Vs. Santosh Bharti
|
May 4, 1993 |
|
Premlata Agarwal Vs. Mohd. Shamim
|
April 21, 1993 |
|
PREMNARAYAN Vs. KUNWARJI
|
January 27, 1993 |
|
PROF S M JAIN AND ANOTHER Vs. BANK OF INDIA
|
August 17, 1993 |
|
Purna Chandra Sengupta Vs. Supdt. and Remembrancer of Legal Affairs
|
October 8, 1993 |
|
Purushottam Das Gupta Vs. Balaram
|
November 14, 1993 |
|
PURUSHOTTAM SHARMA Vs. UNION OF INDIA
|
April 21, 1993 |
|
PUTROBAI Vs. LALCHAND
|
June 22, 1993 |
|
PYARELAL ALIAS PIRVA Vs. STATE OF MADHYA PRADESH
|
January 18, 1993 |
|
PYARELAL SAKSERIA Vs. DEVISHANKAR PARASHAR
|
September 28, 1993 |
|
R K ORGANISATION OF INDIA Vs. CEGAT
|
September 21, 1993 |
|
R S UPADHYAYA Vs. COMMISSIONER COAL MINES PROVIDENT FUND
|
October 29, 1993 |
|
Radhabai Dolatrai Dave Vs. Padma Kilawala
|
February 9, 1993 |
|
Radheshyam Vs. Govind
|
September 23, 1993 |
|
Radhey Shyam Khemka Vs. State of Bihar
|
March 26, 1993 |
|
Radhey Shyam Palod Vs. Shanti Devi
|
November 9, 1993 |
|
Raghu Seeds and Farms Vs. Union of India
|
October 28, 1993 |
|
RAGHUNATH RAO Vs. M.P.S.R.T.C.
|
August 18, 1993 |
|
Raghunath Singh Vs. Arjun Singh
|
January 25, 1993 |
|
Raghuvir Singh Vs. State of M. P
|
February 15, 1993 |
|
RAISINGH Vs. AMARJEET SINGH
|
September 17, 1993 |
|
Raja Mohammad Vs. State of M. P
|
February 11, 1993 |
|
RAJA RAM Vs. STATE OF M P
|
September 13, 1993 |
|
RAJA RAM CHAWLA Vs. BHURIYA BAI
|
October 28, 1993 |
|
RAJARAM ALIAS RAJJU Vs. STATE OF MADHYA PRADESH
|
October 21, 1993 |
|
Rajasthan State Electricity Board Vs. M.P. Wires and Conductors Pvt. Ltd.
|
September 24, 1993 |
|
Rajeev Kelkar Vs. Director of Medical Education
|
January 29, 1993 |
|
Rajendra Sales Corp. Vs. lndermull Himtaji
|
April 8, 1993 |
|
Rajendra Singh Vs. State of M.P.
|
July 29, 1993 |
|
RAJMATA VIJAYA RAJE SCINDIA GWALIOR Vs. JYOTIRADITYA SCINDIA
|
February 16, 1993 |
|
Rakesh Vs. State of M. P.
|
May 25, 1993 |
|
RAKESH AGGARWAL Vs. KUMARI SITA AYYAR
|
October 9, 1993 |
|
Rakesh Mishra Vs. Jiwaji University
|
May 7, 1993 |
|
Ram Avatar Patel Vs. Director, Urban Administration
|
October 20, 1993 |
|
RAM PRAKASH Vs. STATE OF MADHYA PRADESH
|
January 28, 1993 |
|
RAM PRATAP DUBEY Vs. STATE OF MADHYA PRADESH
|
August 24, 1993 |
|
RAM SEWAK Vs. SAVITRIBAI
|
March 9, 1993 |
|
Rama Mahadev Nagpurkar Vs. Madhukar Nathuji Kathawate
|
September 1, 1993 |
|
RAMABEN SHAH Vs. STATE BANK OF INDIA AND ANOTHER
|
August 13, 1993 |
|
RAMADEVI Vs. ASHOK KUMAR MOHANLAL VYAS
|
November 17, 1993 |
|
RAMAKRISHNA FLOUR AND BESAN MILLS PVT LTD Vs. COMPANY REGISTRAR
|
January 28, 1993 |
|
RAMANELAL PURUSHOTTAM DAS SHAH Vs. UNION OF INDIA
|
March 5, 1993 |
|
RAMASHRE CHANDRAKAR Vs. DENA BANK
|
September 24, 1993 |
|
Ramchandra Kulkarni Vs. Dinkar
|
February 11, 1993 |
|
RAMCHARAN Vs. STATE OF MADHYA PRADESH
|
February 5, 1993 |
|
RAMDARSHAN ROLLING MILLS Vs. UNION OF INDIA
|
March 10, 1993 |
|
RAMESH CHANDRA Vs. BANK OF INDIA AND OTHERS
|
December 2, 1993 |
|
RAMESH S O SUKHALAL KULMI Vs. TIKAM S O GOPALJI KULMI
|
January 19, 1993 |
|
Rameshwar Dayal Vs. Banda
|
January 13, 1993 |
|
Rameshwar Manjhi Vs. Management of Sangramgarh Colliery
|
November 16, 1993 |
|
RAMKRISHNA Vs. UNION OF INDIA
|
October 7, 1993 |
|
Ramlal Vs. Poonamchand
|
November 18, 1993 |
|
Rammu Vs. State of M.P:
|
June 16, 1993 |
|
Rampukar Rai Vs. State of Bihar
|
February 10, 1993 |
|
RAMSHARAN CHOURASIA Vs. USHA TRADERS
|
September 6, 1993 |
|
Ramswaroop Vs. Gram Panchayat, Shamsabad
|
November 19, 1993 |
|
Ramu @ Ramesh Singh Vs. State of M. P.
|
June 16, 1993 |
|
RANCHODSINGH Vs. PADAMBAI
|
March 17, 1993 |
|
RANDHIRSINGH Vs. STATE OF MADHYA PRADESH
|
August 17, 1993 |
|
Ranjit Kaur Mata Vs. Bhagwant Kaur
|
October 30, 1993 |
|
RASHID SUHAIL SIDDIQUI Vs. STATE OF MADHYA PRADESH
|
July 30, 1993 |
|
RATANLAL Vs. STATE OF MADHYA PRADESH
|
April 20, 1993 |
|
Ratanlal Vs. State of M.P.
|
April 21, 1993 |
|
Ravi Raman Prasad Vs. State of Bihar
|
February 2, 1993 |
|
Razia Sultana Vs. Indore Municipal Corporation
|
October 9, 1993 |
|
REGISTRAR CO OP SOC STATE OF M P Vs. ASSISTANT REGISTRAR CO OP SOC MANDSAUR
|
January 29, 1993 |
|
REKHA Vs. RAVINDRA KUMAR
|
April 15, 1993 |
|
RELIANCE ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
|
March 23, 1993 |
|
Renu Mullick Vs. Union of India
|
November 19, 1993 |
|
ROD SINGH Vs. STATE OF MADHYA PRADESH
|
November 5, 1993 |
|
Roop Singh Vs. State of M.P.
|
August 17, 1993 |
|
Rukhamani Bai Vs. Balkrishna
|
January 7, 1993 |
|
RUPAL BANDI Vs. STATE OF MADHYA PRADESH
|
September 3, 1993 |
|
S.B. Noronah Vs. Union of India
|
May 10, 1993 |
|
S.K. Saha Vs. Prem Prakash Agarwal
|
November 23, 1993 |
|
S.P. Anand Vs. Shri Rameshwar Nikhra
|
November 18, 1993 |
|
S.P. Chengalvaraya Naidu Vs. Jagannat
|
October 27, 1993 |
|
S.Sarkar Vs. R.D. Kristan
|
May 14, 1993 |
|
Sadashiv Vs. Jawaharlal Nehru Krishi Vishwavidyalaya
|
October 30, 1993 |
|
SAIFI MOHAMMED Vs. DEEPAK KUMAR
|
December 7, 1993 |
|
Sal Kishan Karosia Vs. Commissioner, M. C., Sagar
|
April 30, 1993 |
|
SALMA SITARA BEGUM Vs. ABDUL AZIZ
|
July 6, 1993 |
|
SAMALIYA KISHANLAL Vs. STATE OF MADHYA PRADESH
|
January 25, 1993 |
|
SAMPATBAI SHAITANMAL Vs. RAMESHCHANDRA VEERBHAN
|
August 19, 1993 |
|
Sana Singh Vs. Nandlal
|
January 9, 1993 |
|
Santosh Kalyan Pangerkar Vs. State of Maharastra
|
September 16, 1993 |
|
SARDAR MANMOHAN SINGH Vs. SAHADI
|
June 30, 1993 |
|
Sardar Singh Vs. State (Delhi Admn.)
|
February 23, 1993 |
|
SARNAMSINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
|
June 30, 1993 |
|
SATISH SANGHI Vs. MIHIR KUMAR JOSHI
|
January 20, 1993 |
|
Satyarani Chaddha Vs. State (Delhi Administration)
|
September 30, 1993 |
|
Satyendra Narayan Dixit Vs. Ramdas
|
January 15, 1993 |
|
Saurashtra Cement and Chemical Industries Ltd. Vs. Union of India
|
November 23, 1993 |
|
SEEMA INDUSTRIES Vs. STATE BANK OF INDIA
|
April 15, 1993 |
|
Shafique Pahalwan Vs. State of M.P
|
March 17, 1993 |
|
SHAKUNTALA Vs. RAM DHAYAN MISHRA
|
January 7, 1993 |
|
SHANTABAI DUBE Vs. KANHAIYALAL
|
August 17, 1993 |
|
Shantilal Vs. Harinarayan
|
January 22, 1993 |
|
Sharif Patel Vs. State of M.P.
|
September 7, 1993 |
|
Sheikh Rabboo Vs. State of M.P.
|
January 11, 1993 |
|
Shiv Kumar Chadha Vs. Municipal Corporation, Delhi
|
May 4, 1993 |
|
Shiv Shakti Fruit Bhandar Vs. Dhannalal
|
April 6, 1993 |
|
Shivanand Prasad Vs. Chief of Army Staff
|
April 29, 1993 |
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Shivnarayan Vs. Kesarbai
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October 29, 1993 |
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Shivnarayan Gupta Vs. Sadhu Ramcharandas
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October 9, 1993 |
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SHRI MAHILA GRIHA UDYOG LIJJAT PAPPAD Vs. UNION OF INDIA UOI
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April 16, 1993 |
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SHYAM SINGH Vs. CHANDRA SHEKHAR
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October 5, 1993 |
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SHYAMLAL Vs. CHAMELIBAI
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March 9, 1993 |
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Siriyabai Vs. Shriram
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July 2, 1993 |
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SITA RAM Vs. DISTRICT ABHIYANTA DURSANCHAR RAIPUR
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March 29, 1993 |
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SITABAI Vs. M P RAJYA PARIWAHAN NIGAM
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March 4, 1993 |
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SOHANLAL Vs. DINDAYAL CHAUDHARI
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February 18, 1993 |
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Sohanlal Vs. Mohanibai
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January 5, 1993 |
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SOMATSINGH Vs. LELLA BAI
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February 25, 1993 |
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SONIBAI Vs. MADHU SINGH
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January 21, 1993 |
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SONTIYA Vs. NEW INDIA ASSURANCE CO LTD
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April 12, 1993 |
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Spartan Electricals Vs. Shashikant
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October 28, 1993 |
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SPECTRUM ENTERPRISES Vs. BANK OF INDIA
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January 11, 1993 |
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STATE BANK OF INDORE Vs. JASWINDER SINGH
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October 29, 1993 |
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STATE BANK OF INDORE SC ST EMPLOYEES WELFARE COUNCIL Vs. STATE BANK OF INDIA
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July 23, 1993 |
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State of Karnataka Vs. Suresh 8abu Pukraj Porral
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October 8, 1993 |
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STATE OF M P Vs. JAGDISH PRASAD
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November 9, 1993 |
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STATE OF M P Vs. RAJU RAJESH
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October 29, 1993 |
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STATE OF M P Vs. RAJA RAJENDRA
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January 15, 1993 |
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STATE OF M P Vs. KAMAL
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July 13, 1993 |
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State of M. P. Vs. Thakur Singh
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February 18, 1993 |
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State of M.P. Vs. Maniklal Shah
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May 14, 1993 |
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State of M.P. Vs. Raju alias Rajesh
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October 29, 1993 |
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State of M.P. Vs. Babulal
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September 17, 1993 |
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State of M.P. Vs. Ramesh Kumar Sharma
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January 7, 1993 |
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State of M.P. Vs. Maganlal Nathulal
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October 5, 1993 |
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STATE OF M.P. Vs. SAGIRATH BALAI
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August 12, 1993 |
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STATE OF M.P. Vs. MAHESH CHANDRA
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December 2, 1993 |
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State of M.P. Vs. Anwar
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September 15, 1993 |
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State of M.P. Vs. Ibrahim Ahmed Khan
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November 1, 1993 |
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STATE OF M.P. Vs. STATE
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November 2, 1993 |
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STATE OF MADHYA PRADESH Vs. ASADKHAN
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July 8, 1993 |
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STATE OF MADHYA PRADESH Vs. AJIT KUMAR JAIN @ GUDDA
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April 27, 1993 |
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STATE OF MADHYA PRADESH Vs. SHYAMSUNDER SHIVNARAYAN
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March 22, 1993 |
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STATE OF MADHYA PRADESH Vs. CHAHAGANLAL S O RAMLAL DHOLI
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January 8, 1993 |
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STATE OF MADHYA PRADESH Vs. DEVENDRA KUMAR BHAGWAT SHARAN SHARMA
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February 9, 1993 |
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STATE OF MADHYA PRADESH Vs. B N SINGH
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February 18, 1993 |
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STATE OF MADHYA PRADESH Vs. DEENA NATH KEDARNATH
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October 27, 1993 |
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STATE OF MADHYA PRADESH Vs. BHAGIRATH
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September 27, 1993 |
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STATE OF MADHYA PRADESH Vs. CHATRU LAL
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October 18, 1993 |
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STATE OF MADHYA PRADESH Vs. ASHWINKUMAR VISHNUDUTTA JHA
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December 13, 1993 |
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STATE OF MADHYA PRADESH Vs. KOMPU
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August 11, 1993 |
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State of Punjab Vs. Renuka Singla
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November 26, 1993 |
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State of Rajasthan Vs. Chandra Narain Verma
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March 26, 1993 |
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State of U. P. Vs. Rampal
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September 3, 1993 |
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State of W. B. Vs. Gourangalal Chatterjee
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May 11, 1993 |
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State of W.S. Vs. Gourangalal Chatterlee
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May 11, 1993 |
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Subedar Singh Vs. Bahadur Singh
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July 19, 1993 |
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Subhash Chandra Gupta Vs. Gyanchand
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November 20, 1993 |
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Subodh Kumar Gupta Vs. Shrikant Gupta.
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August 19, 1993 |
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SUDAMA PRASAD PYASI Vs. SHAIL BALA
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July 7, 1993 |
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SUDHIR KUMAR JAIN Vs. UNION OF INDIA
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September 2, 1993 |
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Sugan Bai Vs. Shama
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January 22, 1993 |
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SUGAR CO OPERATIVE AGRICULTURAL AND MARKETING SOCIETY LTD Vs. KIRLOSKAR BROTHERS LTD
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October 26, 1993 |
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SUGREEV SINGH Vs. STATE OF MADHYA PRADESH
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March 2, 1993 |
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SUKHLAL JATAV Vs. STATE OF MADHYA PRADESH
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July 14, 1993 |
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Sumantrabai Vs. State of M.P.
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August 13, 1993 |
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SUMESHWAR KHEMI CHOUDHARY Vs. STATE OF MADHYA PRADESH
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August 11, 1993 |
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SUNDERLAL PATWA Vs. UNION OF INDIA
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April 2, 1993 |
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SUNIL KUMAR Vs. USHA
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September 14, 1993 |
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SUNITA MISHRA Vs. SANJAY KUMAR MISHRA
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November 3, 1993 |
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SUNITA MISHRA Vs. SANJAY KUMAR MISHRA
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March 11, 1993 |
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SUNITABAI Vs. DEVENDRA KUMAR
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February 2, 1993 |
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Surendra Kumar Garg Vs. State of U.P.
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May 14, 1993 |
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SURENDRA KUMAR JAIN Vs. RAJKUMARI
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March 22, 1993 |
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SURESH KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
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March 22, 1993 |
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SURESH KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
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August 23, 1993 |
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SURJEET KAUR Vs. STATE OF MADHYA PRADESH
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March 2, 1993 |
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SURTAN Vs. KANHAIYALAL
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April 19, 1993 |
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SURYA PRASAD Vs. ALI AHMED
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March 31, 1993 |
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SUSHIL KUMAR Vs. INDO TIBETAN BORDER POLICE FORCE
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February 23, 1993 |
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SUSHMA Vs. DEVRAJ PYARERAM VERMA
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April 6, 1993 |
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Sushma Vs. Rajendra Singh
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July 27, 1993 |
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Swayamprakash Jain Vs. M.P.E.B.
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August 11, 1993 |
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TAIYABALI Vs. MOHSINALI
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January 9, 1993 |
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Tapsi Chaudhary Vs. Leela Deshpande
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October 28, 1993 |
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TIMMI ALIAS SUKHDEEP Vs. STATE OF MADHYA PRADESH
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January 7, 1993 |
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Tribhuvan Prasad Vs. State of M. P
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January 27, 1993 |
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TRILOCHAN SINGH Vs. BOARD OF REVENUE
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April 27, 1993 |
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UCO BANK Vs. ACHAL ALLOYS PVT LTD
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July 6, 1993 |
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UJJAWAL FEEDS Vs. SALES TAX OFFICER
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October 9, 1993 |
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UMASHANKAR Vs. MAYADEVI
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October 26, 1993 |
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Umesh Chand Gandhi Vs. 1st Add1. Distt. and Sessions Judge
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September 23, 1993 |
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UNDER CONTEMPT OF COURTS ACT Vs. INDIRA DATT NAYAK
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August 17, 1993 |
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Union Bank of India Vs. Shokhilal Gupta
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July 21, 1993 |
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Union of India Vs. Ashwani Kumar
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July 5, 1993 |
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Union of India Vs. Chhota
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July 29, 1993 |
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Union of India Vs. Rashtriya Swayamsewak Sangh
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July 5, 1993 |
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Union of India Vs. Sher Singh
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January 28, 1993 |
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UNION OF INDIA Vs. A K BANDHUS ENGINEERS & CONTRACTORS
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July 23, 1993 |
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UNION OF INDIA Vs. DEWAS FLOUR OIL AND DEOILED CAKE FACTORY
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August 12, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAMIMBANOO
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December 7, 1993 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAMIM BANOO
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December 5, 1993 |
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UNITED WESTERN BANK LTD Vs. DURDARSHAN AND OTHERS
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October 30, 1993 |
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USHA NARWARIYA Vs. STATE OF M P
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June 22, 1993 |
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V.D. Gyani Vs. M.W. Deo
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January 9, 1993 |
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Valsala Vs. State of Kerala
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April 21, 1993 |
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Varkey Joseph Vs. State of Kerala
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April 27, 1993 |
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VARUN INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
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September 20, 1993 |
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VASANT KELKAR Vs. P AHLUWALIA
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November 20, 1993 |
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VASUDEO MAHADEO PARANJAPE Vs. SUMAN ANANT PARANJAPE
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July 5, 1993 |
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Veb Deutfracht Seereederei Rostock Vs. New Central Jute Mills
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November 5, 1993 |
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Veni Ram Vs. Karam Singh
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January 19, 1993 |
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VENIRAM GHASIJI Vs. KARAMSINGH HIRALAL
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February 3, 1993 |
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Vijay Vs. State of M.P.
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July 21, 1993 |
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VIJAY SHARMA Vs. STATE OF MADHYA PRADESH
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August 16, 1993 |
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Vimladevi Vs. Dulichand
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November 9, 1993 |
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VIRENDRA KUMAR Vs. SUNIL KUMAR TL
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October 26, 1993 |
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Virnal Chand Vs. State of M.P.
|
September 17, 1993 |
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VISHNOO KUMAR BUDHAN Vs. LILADHAR HARI RAM AGARWAL
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November 2, 1993 |
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Vishwa Dev Sharma Vs. State of Rajasthan
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July 21, 1993 |
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Vyas Engineering Enterprises Vs. M.P. Finance Corporation
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September 24, 1993 |
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Wajid Hussain Vs. Secy. State Bar Council, M.P.
|
September 3, 1993 |
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WAMAN Vs. M.P.S.R.T.C.
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November 24, 1993 |
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YATAYAT SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
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January 28, 1993 |
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Yeswant Singh Kothari Vs. State Bank of Indore
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January 14, 1993 |
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YOGESH MISHRA Vs. MUNNALAL
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March 11, 1993 |
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ZUMKABAI Vs. SANTU
|
May 25, 1993 |