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A AND A ENTERPRISES Vs. STATE OF MADHYA PRADESH
|
May 8, 1992 |
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A.P. State Road Transport Corporation Vs. P.V. Ramamohan Chowdhari
|
February 18, 1992 |
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Abdul Jabbar Vs. Chironjilal
|
September 18, 1992 |
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Abdul Rashid Khan Vs. State of M.P.
|
August 27, 1992 |
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Abdul Sattar Vs. Rameshwar
|
May 15, 1992 |
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Abhimanyu Vs. State of M.P.
|
April 28, 1992 |
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ADARSH SHISHU VIDYALAYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JABALPUR AND
|
September 27, 1992 |
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ADITYA BALLABH TRIPATHI Vs. KRISHNA SINGH RATHORE
|
October 17, 1992 |
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Agarwal Breweries Vs. State of M.P.
|
November 30, 1992 |
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AGRAWAL TRANSPORT CORPORATION Vs. GIRJABAI WD/O BALDEO PRASAD SHARMA
|
June 19, 1992 |
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Ahmad Shah Vs. Canara Bank
|
October 14, 1992 |
|
Ajay Kumar Agarwal Vs. Director of Medical Education
|
July 10, 1992 |
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Ajit Kumar Vasantlal Zaveri Vs. State of Gujrat
|
September 4, 1992 |
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AKILA Vs. SHAFI MOHAMMED
|
November 17, 1992 |
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AKRAM Vs. STATE OF MADHYA PRADESH
|
August 10, 1992 |
|
ALEAMMA Vs. SETH MEGHRAJ
|
September 29, 1992 |
|
Aleamma Vs. Seth Meghraj
|
September 20, 1992 |
|
ALL INDIA TRADE UNION OF FOOD CORPORATION EMPLOYEES AND WORKERS Vs. FOOD CORPORATION OF INDIA
|
January 23, 1992 |
|
ALLEN PHARMACEUTICAL PVT LTD Vs. UNION OF INDIA
|
November 27, 1992 |
|
Amarnath Kesharwani Vs. State of M.P.
|
December 15, 1992 |
|
Ambikashwar Prasad Dubey Vs. Union of India
|
July 23, 1992 |
|
AMBIKESHWAR PRASAD DUBEY ADVOCATE Vs. HONBLE CHIEF JUSTICE SHRI S K JHA
|
July 23, 1992 |
|
Amirkhan Vs. Maganlal
|
December 3, 1992 |
|
Amritlal Jaiswal Vs. Savitri Bai
|
March 7, 1992 |
|
ANANDILAL & ORS. Vs. PRAKASH BHARTIYA
|
September 4, 1992 |
|
ANANT KUMAR Vs. STATE OF MADHYA PRADESH
|
July 13, 1992 |
|
Anar Devi Vs. State of M.P.
|
October 14, 1992 |
|
Andhra Bank Vs. K.C. Ajmera
|
July 9, 1992 |
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ANIL KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
|
April 25, 1992 |
|
Anil Kumari Arya Vs. Arya Kanya Prathmik School
|
November 12, 1992 |
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Anjushri Pathak Vs. Registrar, Dr. Babasaheb Ambedkar
|
November 24, 1992 |
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ANUKUL DAS Vs. STATE OF M P
|
September 3, 1992 |
|
ANURAG MISHRA Vs. STATE OF MADHYA PRADESH
|
March 3, 1992 |
|
Aram Bai (Mahila) Vs. State of M.P.
|
August 4, 1992 |
|
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
|
March 4, 1992 |
|
Arjunrao Vs. State of M.P
|
April 7, 1992 |
|
ARJUNSINGH GANESHRAM Vs. STATE OF MADHYA PRADESH
|
March 30, 1992 |
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ARSHAD HUSSAIN AND AKHLAS HUSSAIN Vs. REGIONAL TRANSPORT AUTHORITY
|
March 6, 1992 |
|
Arun Kumar Shrivastava Vs. Registrar, High Court of M.P.
|
January 16, 1992 |
|
ASALAMKHAN Vs. STATE OF M P
|
January 9, 1992 |
|
ASHA Vs. ANAND PRAKASH
|
March 4, 1992 |
|
ASHA CHOUDHARY Vs. RAJESH KUMAR
|
February 28, 1992 |
|
ASHOK KUMAR MOTILAL Vs. STATE OF MADHYA PRADESH
|
November 6, 1992 |
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ASHOK MALKANI Vs. BANK OF BARODA AND ANR
|
January 23, 1992 |
|
Asin Khan Vs. Lallaram
|
November 24, 1992 |
|
Atar Singh Vs. State of M. P.
|
February 12, 1992 |
|
ATIBAL SINGH Vs. STATE OF MADHYA PRADESH
|
February 26, 1992 |
|
B K GUPTA Vs. M P STATE CO OP MARKETING FEDERATION LTD
|
November 13, 1992 |
|
B L PAVECHA Vs. R G WAGHMARE
|
November 17, 1992 |
|
B. Lakshmipathi Naidu Vs. Distt. Education Officer
|
December 11, 1992 |
|
B.C. Varma and R.D. Shukla Vs. Laxminarayan Food Corporation of India
|
January 27, 1992 |
|
Baboolal Shrivastava Vs. Jamuna Bai
|
November 2, 1992 |
|
Babuda Vs. State of Rajasthan
|
August 28, 1992 |
|
BACHUBAI Vs. DULESINGH
|
December 9, 1992 |
|
Bada Sarafa Cotton Association. Vs. Tarabai
|
April 29, 1992 |
|
BADRI VISHAL JARIYA AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
|
BADRILAL Vs. RAMPYARI
|
February 28, 1992 |
|
BADRILAL S/O BALU Vs. GENERAL MANAGER M.P. STATE RTC
|
April 28, 1992 |
|
Bahadur Singh Vs. State of Punjab
|
August 19, 1992 |
|
BAKATAWAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 28, 1992 |
|
Bakatawar Singh Balkrishan Engineers Pvt. Ltd. Vs. State of M.P.
|
April 28, 1992 |
|
Bal Kishan Vs. R.T.A., Gwalior
|
November 13, 1992 |
|
BALA PRASAD RAJORIYA Vs. MADHYA PRADESH ELECTRICITY BOARD
|
August 17, 1992 |
|
BALKISHAN BHATIA Vs. VIMLA SHARMA
|
December 4, 1992 |
|
Balkrishan Shirdhonkar Vs. State of M.P.
|
June 29, 1992 |
|
Balkrishna Gayake Vs. State of M.P.
|
November 24, 1992 |
|
Balloo Vs. State of M.P.
|
April 2, 1992 |
|
Balmukand Vs. State of M.P.
|
January 2, 1992 |
|
Balwant Singh Vs. Gurubachan Singh
|
October 15, 1992 |
|
Balwant Singh Vs. Sardul Singh
|
May 15, 1992 |
|
BANGALI RAJE Vs. UNION OF INDIA
|
November 12, 1992 |
|
BANK OF BARODA Vs. COLLECTOR OF INDORE
|
August 12, 1992 |
|
BANKAT LAL Vs. MATHURALAL
|
June 23, 1992 |
|
Banwari Lal Vs. Chanda Devi
|
December 11, 1992 |
|
Bapulal Vs. Bhagatram
|
June 23, 1992 |
|
BASANT KUMAR Vs. STATE OF M P
|
July 2, 1992 |
|
Basheer Kadar Mastry Vs. Mohd. Hanif Samad Sheikh
|
September 17, 1992 |
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Bazuddin Vs. Brij Mohan Pathak
|
April 9, 1992 |
|
BETAL SINGH MAHORE Vs. STATE OF MADHYA PRADESH
|
April 28, 1992 |
|
Bhagwandas Vs. Mangal Prasad
|
April 23, 1992 |
|
BHAGWANDAS GOYAL Vs. KRISHI UPAJ MANDI SAMITI
|
October 12, 1992 |
|
BHAGWATI PRASAD Vs. RAMESHCHAND
|
October 13, 1992 |
|
Bhaiyalal Vs. Komalbai
|
September 23, 1992 |
|
BHAL CHANDRA UPADHYAYA Vs. MADHYA PRADESH FINANCIAL CORPORATION
|
May 6, 1992 |
|
BHARAT Vs. STATE OF MADHYA PRADESH
|
January 21, 1992 |
|
Bharat Vs. State of M.P.
|
June 30, 1992 |
|
BHARAT CHAND CHATURVEDI Vs. STATE OF M P
|
August 10, 1992 |
|
Bharatlal Vs. Jang Bahadur
|
January 7, 1992 |
|
BHARATSINGH Vs. HARIJAN KALYAN VIBHAG
|
October 22, 1992 |
|
Bhimsen Agarwal Vs. State of M.P.
|
May 15, 1992 |
|
BHIRKI Vs. SARDAR JASPAL SINGH
|
December 4, 1992 |
|
BHOLE ALIAS BHOLESH Vs. STATE OF MADHYA PRADESH
|
July 15, 1992 |
|
BHOPAL PAPERS AND BODARS LIMITED Vs. PRAKASH CHANDRA
|
March 5, 1992 |
|
BHUJWAL Vs. STATE OF M P
|
July 14, 1992 |
|
Bhupendra Nath Prasad Vs. State of Bihar
|
July 31, 1992 |
|
Bhura Vs. State of M.P.
|
July 31, 1992 |
|
BHURI BAI Vs. STATE OF MADHYA PRADESH
|
January 28, 1992 |
|
BIAGA Vs. SUNDARIYA
|
January 9, 1992 |
|
BIMLABAI WD O KHUSHALSINGH Vs. SHANTILAL S O DHANNAJI
|
June 19, 1992 |
|
Bisarad Ali Vs. Sotiya Begum
|
November 27, 1992 |
|
Bqdrilal Vs. State of M. P.
|
July 8, 1992 |
|
BRAHM SWAROOP AGARWAL Vs. STATE OF MADHYA PRADESH
|
April 1, 1992 |
|
Bright Drug Industries Pvt. Ltd Vs. Union of India
|
February 26, 1992 |
|
BRIJ MOHAN GUPTA Vs. PREMCHAND JAIN
|
October 15, 1992 |
|
Brijesh Kumar Sharma Vs. Mohanlal Goyal
|
October 15, 1992 |
|
Central Bank of India Vs. Ishwar Saran Gupta
|
October 23, 1992 |
|
CENTRAL BANK OF INDIA Vs. PHOOL CHAND AND ORS
|
March 1, 1992 |
|
CHAINSINGH Vs. RAMCHAND
|
January 30, 1992 |
|
CHAMBARAM GANGARAM Vs. CHANDA
|
December 17, 1992 |
|
CHANDABAI Vs. MANGAL CHAND
|
September 14, 1992 |
|
CHANDARSINGH Vs. STATE OF MADHYA PRADESH
|
July 20, 1992 |
|
CHANDNATH SINGH Vs. STATE OF MP
|
July 1, 1992 |
|
Chandra Kumar Vs. Jaidev Nainani
|
September 17, 1992 |
|
Chandra Mohan Tiwari Vs. State of M.P.
|
January 22, 1992 |
|
CHANDRA SHEKHAR NARAYAN PRASAD SHARMA Vs. M P S R T C
|
February 21, 1992 |
|
Chandra Singh Vs. State of M.P.
|
July 20, 1992 |
|
CHANDRAKALI BAI Vs. CHHEDI SINGH
|
September 8, 1992 |
|
CHANDRAPRABA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
September 3, 1992 |
|
CHHANNOO Vs. STATE OF M P
|
July 14, 1992 |
|
Chhitarmal Vs. Ramabai
|
November 17, 1992 |
|
Chief Municipal Officer, Morena Vs. Lotaram
|
September 22, 1992 |
|
CHIRAG INGOTS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 17, 1992 |
|
Chowaram Vs. Rikhabchand
|
November 2, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RATANCHAND BHOLACHAND S S HUF
|
January 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ABHAYKUMAR JASWANTKUMAR
|
January 28, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SETHI TEXTILES
|
February 11, 1992 |
|
COMMISSIONER OF SALES TAX M P Vs. NARENDRALAL AND CO
|
June 4, 1992 |
|
Controller of Examinations Vs. G.S. Sunder
|
July 17, 1992 |
|
CUTLARY HOUSE Vs. KAMRUDDIN
|
June 23, 1992 |
|
Dali Bai Vs. Dulichand
|
July 22, 1992 |
|
Damanlal Vs. Inderchand
|
May 9, 1992 |
|
DASHRATH Vs. STATE OF M P
|
January 16, 1992 |
|
Daya Shankar Mishra Vs. Union of India
|
June 26, 1992 |
|
DAYAL LAMINATES PVT LTD Vs. UNION OF INDIA
|
November 2, 1992 |
|
DAYARAM Vs. STATE OF MADHYA PRADESH THR P S DHANGAON
|
January 27, 1992 |
|
DAYARAM JAGANNATH Vs. STATE OF MADHYA PRADESH
|
January 9, 1992 |
|
DEAN AGRICULTURAL COLLEGE Vs. KIRAN
|
September 17, 1992 |
|
DEEPAK NATKAR Vs. DEEPALI NATKAR
|
April 27, 1992 |
|
DEEPAK ROAD CARRIERS Vs. R K TEKRIWAL
|
November 23, 1992 |
|
DEVENDRAPALSINGH BHUJPALSINGH JADON Vs. STATE OF MADHYA PRADESH
|
March 5, 1992 |
|
DEVI Vs. STATE OF M P
|
September 7, 1992 |
|
DEVI PRASAD YADAV Vs. BHAIYARAM
|
November 9, 1992 |
|
DEVIDAS Vs. GYANWATI ALIAS SHEEL RANI
|
March 26, 1992 |
|
DEVISINGH Vs. STATE OF MADHYA PRADESH
|
July 2, 1992 |
|
DEWAS GASES LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
|
September 18, 1992 |
|
DEWAS TEXTILES MILLS PVT LTD Vs. STATE BANK OF INDIA
|
June 23, 1992 |
|
DHANI RAM Vs. GURDIP SINGH
|
September 1, 1992 |
|
Dhanpati Vs. State of M.P.
|
November 27, 1992 |
|
DHANSINGH Vs. GANGUBAI
|
January 24, 1992 |
|
DHIRENDRA Vs. STATE BANK OF INDIA
|
January 31, 1992 |
|
DIAMOND INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
March 25, 1992 |
|
Didar Singh Vs. State of Haryana
|
April 30, 1992 |
|
Dilip Vs. Prabandhak Samiti Maheshwari H.S.S.
|
December 18, 1992 |
|
DILIP Vs. DIRECTOR, NEHRU BAL MANDIR AND OTHERS
|
February 21, 1992 |
|
DILIP Vs. VANDANA
|
January 31, 1992 |
|
DILIPSINGH SAKATAWAT Vs. SOBHNADEVI
|
July 31, 1992 |
|
DIMPLE Vs. LAJJARAM
|
April 9, 1992 |
|
Dinesh Kumar Vs. State of M.P.
|
November 19, 1992 |
|
Director, ESI Services Vs. Kamla Devi
|
November 13, 1992 |
|
DISTRICT CO OP CENTRAL BANK LTD Vs. YASHWANT SINGH RUHELA
|
May 10, 1992 |
|
DODHA CHAINSCI Vs. STATE OF M P
|
July 22, 1992 |
|
Dogar Tools (Pvt.) Ltd. Vs. State Bank of India
|
September 17, 1992 |
|
DROPADIBAI Vs. LAXMINARAYAN
|
December 11, 1992 |
|
Dular Mahto Vs. State of Bihar
|
March 26, 1992 |
|
Dule Singh Vs. State through Police Rajgarh
|
April 27, 1992 |
|
DURGA BAI Vs. MANGI LAL
|
October 16, 1992 |
|
Durga Prasad Vs. Mahila Ramsakhi
|
March 31, 1992 |
|
DURGA SINGH Vs. STATE OF M.P.
|
June 15, 1992 |
|
Dwarika Prasad Vs. Kailashnarayan
|
September 16, 1992 |
|
EMPLOYER, M/S. ANAND CINEMA Vs. MOHAN TIWARI
|
February 1, 1992 |
|
FAIZANUDDIN Vs. STATE OF M P
|
April 8, 1992 |
|
FAIZANUDDIN PUNIMATI Vs. STATE OF MADHYA PRADESH
|
February 18, 1992 |
|
FAJITIYA Vs. STATE OF M P
|
July 31, 1992 |
|
FATIMA HYDER Vs. STATE OF M P
|
September 8, 1992 |
|
FIZABAI Vs. NEMICHAND
|
October 16, 1992 |
|
GAJRAJ SINGH Vs. RAMKUMAR
|
August 18, 1992 |
|
GANESH PRASAD Vs. SADHNA
|
October 13, 1992 |
|
GANGARAM Vs. MUNICIPAL COUNSEL NAGAR PALIKA NEEMUCH
|
February 28, 1992 |
|
Gangooram Vs. State of M.P.
|
September 7, 1992 |
|
GANGUBAI Vs. BHAGWATI CHARAN DAHARWAL
|
November 11, 1992 |
|
GEETA KATHPALIA Vs. HEMANT KATHPALIA
|
February 29, 1992 |
|
Geeta Kathpalia Vs. Hemant Kathpalia
|
February 28, 1992 |
|
Ghanshyamdas Vs. Om Prakash
|
March 22, 1992 |
|
GHAPOO Vs. STATE OF MADHYA PRADESH
|
April 23, 1992 |
|
Ghisilal Vs. State of M.P.
|
October 13, 1992 |
|
GIRDHARI Vs. STATE OF MADHYA PRADESH
|
September 15, 1992 |
|
GIYAN SINGH Vs. STATE OF M P
|
June 29, 1992 |
|
GODAWARI BAI BISAHURAM SAHU Vs. BISAHURAM SAHU
|
July 14, 1992 |
|
GOEL INDUSTRIES Vs. OM PRAKASH MITTAL
|
December 17, 1992 |
|
GOPAL DAS DAGA Vs. UNION OF INDIA UOI
|
December 15, 1992 |
|
GOPIBAI MANAKLAL Vs. MOHAMMED HUSSAIN
|
February 28, 1992 |
|
GORDHANLAL Vs. RANCHHODPRASAD
|
January 21, 1992 |
|
Gorelal Vs. State of M.P.
|
November 23, 1992 |
|
GOVARDHAN Vs. STATE OF MADHYA PRADESH
|
July 22, 1992 |
|
Govindram Vs. Sushilabai
|
April 23, 1992 |
|
GOVINDRAO Vs. BHAVARLAL
|
November 17, 1992 |
|
GRIRAJ Vs. STATE OF M P
|
November 16, 1992 |
|
Guman Vs. State of M.P.
|
March 17, 1992 |
|
GURBACHANSINGH Vs. VIMLABAI
|
September 30, 1992 |
|
Gurdas Singh Vs. Chief Secretary, Govt. of M.P.
|
November 4, 1992 |
|
GWALIOR STEELS PVT LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
|
December 3, 1992 |
|
GYAN CHAND Vs. MALTHOO RAM
|
October 22, 1992 |
|
H AND R JOHANSON INDIA LTD Vs. UNION OF INDIA
|
June 25, 1992 |
|
H AND R JOHNSON INDIA LTD Vs. UNION OF INDIA
|
April 28, 1992 |
|
H. lshwarlal and Sons Vs. Hukum Chand Mills
|
June 27, 1992 |
|
HANUMAN PRASAD RAJAK Vs. KASHIBAI
|
April 21, 1992 |
|
Hardeo Kaur Vs. Rajsthan State Transport Corporation
|
March 13, 1992 |
|
Hardev Bhanji Joshi Vs. State of Gujrat
|
August 11, 1992 |
|
HARISH CHANDRA Vs. LUCKY BHARAT GARAGE
|
July 3, 1992 |
|
Harishankar Vs. Shrilal
|
February 11, 1992 |
|
HARISHANKAR Vs. GAFOOR
|
February 20, 1992 |
|
Harnath Singh Chauhan Vs. Vinod Prakash Saxena
|
August 18, 1992 |
|
HARPRASAD SANTORE Vs. ANITA SANTORE
|
October 16, 1992 |
|
Hartum Singh Vs. State of M.P.
|
March 7, 1992 |
|
HASMUKHLAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1992 |
|
HEERA TRIPATHI Vs. NAGESHWAR PRASAD TRIPATHI
|
August 20, 1992 |
|
Hemant Kumar Vs. Managing Director, K.S.S. Sangh
|
July 28, 1992 |
|
Hindu Singh Vs. State of M.P.
|
September 14, 1992 |
|
Hira Lal Vs. Jagannath Singh
|
July 30, 1992 |
|
Hiralal Vs. State of M.P.
|
September 25, 1992 |
|
Hoonga Vs. State of M.P.
|
September 18, 1992 |
|
HOPE TEXTILES LTD Vs. STATE OF MADHYA PRADESH
|
July 23, 1992 |
|
HORILAL DUBEY Vs. KALIKA DUTT JHA
|
September 8, 1992 |
|
IKRAM AHMAD GULABKHAN Vs. REGIONAL TRANSPORT AUTHORITY
|
March 4, 1992 |
|
Inder Singh Borana Vs. Krishi Upaj Mandi Samiti
|
December 1, 1992 |
|
INDIRA GANGELE Vs. SHAILENDRA KUMAR GANGELE
|
May 1, 1992 |
|
Indore Mill Mazdoor Sangh Vs. State of M.P.
|
February 24, 1992 |
|
ISHWAR Vs. RAMKANYABAI
|
November 24, 1992 |
|
Jabalpur Bus Operators Association, Jabalpur Vs. State of Madhya Pradesh
|
October 1, 1992 |
|
Jagannath Singh Vs. Nabba
|
December 10, 1992 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
December 5, 1992 |
|
Jagdish Chandra Kulshrestha Vs. Pramod Kumari
|
September 6, 1992 |
|
JAGDISH S O RAMCHARAN Vs. STATE OF MADHYA PRADESH
|
October 12, 1992 |
|
JAGDISHCHANDRA Vs. STATE BANK OF INDIA
|
January 30, 1992 |
|
Jaipal Singh Vs. M.P. Uchcha Shiksha Anudan Ayog
|
December 4, 1992 |
|
Jairam Vs. State of M.P.
|
September 9, 1992 |
|
JAMUNADAS KHANCHAND Vs. COMMISSIONER OF SALES TAX
|
July 27, 1992 |
|
Jarnail Singh Vs. Secretary, Ministry of Home Affairs
|
December 3, 1992 |
|
Jasbir Singh Vs. State of Punjab
|
March 27, 1992 |
|
Jawaharlal Tripathi Vs. Gopal
|
November 3, 1992 |
|
Jawarchand Vs. Heeramani
|
September 2, 1992 |
|
Jayant Vitamins Ltd. Vs. Chaitanya Kumar
|
August 6, 1992 |
|
Jayant Vitamins Ltd. Vs. Rampur Distillery and Chemical Co. Ltd.
|
May 8, 1992 |
|
Jhabboolal Vs. Prabhudayal
|
December 7, 1992 |
|
JITENDRA SINGH SAHI LT COL Vs. UNION OF INDIA
|
December 17, 1992 |
|
K D VAISHYA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
November 26, 1992 |
|
K K KRISHNAN Vs. INDUSTRIAL COURT
|
June 18, 1992 |
|
KAILASH Vs. VIDHYABAI
|
November 17, 1992 |
|
Kailash Chandra Vs. Seth Amir Chand Shah
|
July 10, 1992 |
|
KAILASH CHANDRA BATHAM Vs. GANGARAM SINGH
|
January 29, 1992 |
|
KAILASH GENERAL STORES Vs. FIRM GANESHILAL GULABCHAND
|
July 17, 1992 |
|
Kallan Vs. State of M.P.
|
November 16, 1992 |
|
KALUSINGH CHANDER SINGH Vs. STATE OF MADHYA PRADESH
|
November 27, 1992 |
|
KALYAN SINGH Vs. D P SINGH
|
June 15, 1992 |
|
KAMA Vs. SUNDAR
|
September 4, 1992 |
|
Kamal Rani Vs. Van Mandai Adhikari, Jabalpur
|
May 14, 1992 |
|
Kamal Singh Vs. State of M.P.
|
December 16, 1992 |
|
KAMARLAL Vs. STATE OF MADHYA PRADESH
|
February 16, 1992 |
|
Kanchhedi Vs. Nanhibahu
|
July 31, 1992 |
|
Kaniram Vs. State of M.P.
|
November 11, 1992 |
|
KANTIBAI Vs. JAGDISHCHANDRA
|
September 4, 1992 |
|
KARANSINGH Vs. STATE OF MADHYA PRADESH
|
June 30, 1992 |
|
KARWARLAL Vs. STATE OF M P
|
October 22, 1992 |
|
KASHI PRASAD Vs. DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
May 8, 1992 |
|
KASHI RAM Vs. BIRBAL
|
November 4, 1992 |
|
KASHI RAM Vs. STATE OF M.P.
|
September 30, 1992 |
|
KAUSHALKUMAR Vs. INDORE MUNICIPAL CORPORATION
|
November 13, 1992 |
|
Kaushalya Bai Vs. Jasaram
|
October 14, 1992 |
|
Kedar Prasad Vs. State of M.P.
|
April 8, 1992 |
|
Kedar Singh Vs. State of M.P.
|
September 21, 1992 |
|
KESHAODEO SHIVPRASAD FIRM Vs. UNION OF INDIA
|
February 20, 1992 |
|
Kesharbai Vs. Prakash Mankere
|
April 3, 1992 |
|
Keshav Lal Gupta Vs. Maya Gupta
|
July 21, 1992 |
|
KESHAV NIWAS SAXENA Vs. STATE OF MADHYA PRADESH
|
August 20, 1992 |
|
Keshav Prasad Vs. Mansingh
|
November 13, 1992 |
|
KESHAV SINGH Vs. STATE OF M.P.
|
September 17, 1992 |
|
Kewal Krishan Vs. Dinanath
|
January 13, 1992 |
|
Khasgi Trust Shri Vs. Mahesh Kumar Naraindas Khandelwal
|
February 28, 1992 |
|
Khemchand Rajwani Vs. Sanchalak, Mandi, M.P. Government
|
December 7, 1992 |
|
Khiria Devi Vs. Rameshwar Sao
|
May 5, 1992 |
|
KINETIC HONDA MOTOR LTD Vs. UNION OF INDIA
|
April 3, 1992 |
|
Kishan Singh Vs. Ram Autar
|
January 10, 1992 |
|
KISHANIBAI Vs. A P K JOGI
|
February 24, 1992 |
|
KISHANLAL Vs. ASGARALI
|
November 17, 1992 |
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KOLAHAL PRASAD Vs. DENA BANK AND ANOTHER
|
November 30, 1992 |
|
KOMAL Vs. STATE OF M P
|
March 27, 1992 |
|
KRIPAL @ RAMKRIPAL Vs. STATE OF M.P.
|
January 9, 1992 |
|
Krishan Ballav Sharma Vs. State Transport Authority
|
January 16, 1992 |
|
KRISHAN DAS AGRAWAL Vs. KANHAIYALAL
|
August 27, 1992 |
|
KRISHNA BAI Vs. SHIVNATH SINGH
|
September 8, 1992 |
|
Krishna Gopal Dixit Vs. Ram Kumar Bhramar
|
January 13, 1992 |
|
Krishna Prasad Vs. J.N. Krishi Vishwa Vidyalaya
|
April 9, 1992 |
|
KRITI PLASTICS PVT LTD Vs. STATE OF MP
|
March 31, 1992 |
|
KU ANITA MINOR Vs. ATAL BIHARI
|
May 8, 1992 |
|
KU ANJU KHATRI Vs. GYANCHAND
|
May 25, 1992 |
|
KU SAPNA ALIA Vs. VYAVASAIK PARIKSHA MANDAL
|
April 6, 1992 |
|
KUMAR ROLLING MILLS Vs. COMMISSIONER OF SALES TAX
|
April 21, 1992 |
|
L S SAXENA Vs. SHASHI BALA SAXENA
|
February 25, 1992 |
|
LACHOO RAM Vs. BIPIN KUMAR
|
June 23, 1992 |
|
Lahnu Vs. State of M.P.
|
September 23, 1992 |
|
Lakhanlal Vs. State of M.P.
|
August 24, 1992 |
|
LAKHANLAL Vs. STATE OF M P
|
July 1, 1992 |
|
Lakhansi Vs. Shankariya
|
November 18, 1992 |
|
Lakkapa Ningappa Vs. State of Karnataka
|
September 22, 1992 |
|
Lal Singh Vs. State of M.P.
|
August 12, 1992 |
|
Lalitabai Vs. Dayalal
|
August 5, 1992 |
|
LAXMI Vs. STATE OF M P
|
June 30, 1992 |
|
LAXMI BAI Vs. NAGA RAM KHILAWANDAS
|
June 29, 1992 |
|
Laxmi Bai Sahu Vs. Ashok Kumar Sahu
|
November 3, 1992 |
|
LAXMI CHAND YADAV Vs. ALLAHABAD BANK
|
December 17, 1992 |
|
LAXMI COTTON CO Vs. PUNJAB NATIONAL BANK
|
March 12, 1992 |
|
Laxmi Narayan Vs. State of M.P.
|
September 24, 1992 |
|
Laxminarayan Vs. Jambu Dal Mills
|
October 21, 1992 |
|
LAXMINARAYAN BHOORMAL Vs. FOOD CORPORATION OF INDIA
|
January 27, 1992 |
|
Life Insurance Corporation Vs. Shakila Begum
|
November 13, 1992 |
|
Liladhar Baurasi Vs. Shivmohan Singh Parihar
|
February 20, 1992 |
|
Lilasons Breweries (Pvt.) Ltd. Vs. State of M.P.
|
April 21, 1992 |
|
M P ELECTRICITY BOARD Vs. BHONA
|
November 12, 1992 |
|
M P S R T C Vs. MEHARBAN SINGH
|
October 20, 1992 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. DY LABOUR COMMISSIONER
|
November 6, 1992 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 16, 1992 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. DASHRATH SINGH
|
April 27, 1992 |
|
M.B. Joshi Vs. Satish Kumar Pandey
|
October 19, 1992 |
|
M.K. Nigam Vs. Commr. Kendriya Vidyalaya
|
July 3, 1992 |
|
M.M.K. NAIR Vs. UNITED INDIA FIRE AND GENERAL
|
January 7, 1992 |
|
M.P. ELECTRICITY BOARD, RAJGARH Vs. RUKMINIBAI
|
July 2, 1992 |
|
M.P. Griha Nirman Mandai Vs. Kuldip Singh
|
November 30, 1992 |
|
M.P. STATE CO Vs. PRESIDING OFFICER, LABOUR COURT, BHOPAL AND ORS.
|
October 23, 1992 |
|
M.P. STATE ROAD TRANSPORT CORPORATION, BHOPAL Vs. MEMBER JUDGE, STATE INDUSTRIAL COURT, INDORE & ORS.
|
December 3, 1992 |
|
M.P.S.R.T.C. Vs. State Transport Appellate Tribunal
|
October 15, 1992 |
|
M.P.S.R.T.C. Vs. Awadh Bihari Tiwari
|
June 26, 1992 |
|
Madan Gopal Kakkad Vs. Naval Dubey
|
April 29, 1992 |
|
Madan Lal Vs. Daulat Ram
|
October 20, 1992 |
|
MADHU MOHAN HIRODKAR Vs. DEPUTY REGISTRAR COOP SOC DIST
|
February 4, 1992 |
|
MADHYA PRADESH RATION VIKRETA SANGH Vs. STATE OF M.P.
|
February 21, 1992 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. RAJENDRA KUMAR
|
February 19, 1992 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. LAXMI
|
August 5, 1992 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. PRAVEER KUMAR BHATNAGAR
|
November 26, 1992 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADHYA PRADESH
|
October 15, 1992 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY STATE TRANSPORT AUTHORITY
|
February 18, 1992 |
|
MADRUSINGH Vs. STATE OF M P
|
July 30, 1992 |
|
Mafabhai Nagarhhai Vs. State of Gujrat
|
August 14, 1992 |
|
MAHABALI GAUTAM Vs. STATE OF M P
|
April 6, 1992 |
|
MAHADEV BANGALE Vs. SHANTA BANGALE
|
July 24, 1992 |
|
MAHALAXMI CONSTRUCTION CORPORATION Vs. CHIEF ENGINEER YAMUNA BASIN JAL SANSADHAN VIBHAG
|
December 8, 1992 |
|
Mahavir Prasad Vs. Krishnadevi
|
March 25, 1992 |
|
MAHENDRA ARORA Vs. TRANSPORT COMMISSIONER M P GWALIOR
|
April 8, 1992 |
|
MAHENDRA SHARDA Vs. REKHA
|
March 18, 1992 |
|
Mahendra Singh Vs. State of M.P.
|
August 27, 1992 |
|
Mahesh Prasad Vs. State of M.P
|
September 15, 1992 |
|
Majboot Singh Vs. State of M.P.
|
April 30, 1992 |
|
Makwana Takhat Singh Ratan Singh Vs. State of Gujrat
|
August 11, 1992 |
|
MALKHANDAS Vs. OM PRAKASH
|
November 13, 1992 |
|
MANEESH RAI Vs. STATE OF MADHYA PRADESH
|
July 15, 1992 |
|
MANGALIYA Vs. PANCHO
|
March 6, 1992 |
|
MANGILAL Vs. GAURISHANKAR
|
January 28, 1992 |
|
Mangilal Vs. State of M.P.
|
August 20, 1992 |
|
MANGLESHWAR Vs. STATE OF M P
|
January 16, 1992 |
|
Maniram Vs. State of M.P.
|
November 14, 1992 |
|
MANOHAR Vs. MADHANI
|
April 28, 1992 |
|
MANOHAR LAL GUPTA Vs. STATE OF MADHYA PRADESH
|
March 24, 1992 |
|
Manorama Bai (Mahila) Vs. Dhiraj Singh Yadav
|
October 22, 1992 |
|
MINES MANAGER Vs. WAHEEDUL HAQUE ABBASI
|
July 3, 1992 |
|
Modern India Construction Co. Ltd. Vs. Labour Court
|
June 30, 1992 |
|
Mohamadia Vs. Paro Bai
|
December 14, 1992 |
|
MOHAMMAD SABIR Vs. SAHAJIBAI
|
November 30, 1992 |
|
MOHAMMED HANIF Vs. STATE OF M P
|
August 28, 1992 |
|
MOHAMMED NASAR Vs. STATE OF M P
|
January 17, 1992 |
|
MOHAMMED SHAFI Vs. STATE OF MADHYA PRADESH
|
March 7, 1992 |
|
MOHAN KUMAR LAKHAD Vs. INDERJEET BEDI
|
September 5, 1992 |
|
Mohanlal Soni Vs. Rukmani Soni
|
November 2, 1992 |
|
Mohar Singh Vs. Bankelal
|
March 18, 1992 |
|
Mohar Singh Vs. State of M.P.
|
April 8, 1992 |
|
Mohd. Hanif Vs. State of M.P.
|
August 20, 1992 |
|
Mohd. Nizamuddin Vs. State of M.P.
|
August 26, 1992 |
|
MOHINUDDIN Vs. PRESIDENT MUNICIPAL COMMITTEE KHARGONE
|
July 2, 1992 |
|
MONGA Vs. STATE OF M P
|
September 3, 1992 |
|
MOOL CHANDRA AGRAWAL Vs. JIWAJI UNIVERSITY
|
March 3, 1992 |
|
Moolchand Vs. N.K. Satsangi
|
January 31, 1992 |
|
MOTILAL SONI Vs. ISSRANI BUS SERVICE
|
December 17, 1992 |
|
MUKESH JAIN AGARWAL Vs. COLLECTOR OF CENTRAL EXCISE
|
July 20, 1992 |
|
MUKHTYAR SINGH Vs. FOOD CORPORATION OF INDIA
|
August 8, 1992 |
|
MUNENDRA KUMAR DWIVEDI Vs. RAMJI TIWARI
|
March 11, 1992 |
|
MUNICIPAL CORPORATION, BHOPAL Vs. BHARAT HEAVY ELECTRICALS LTD. BHOPAL
|
June 23, 1992 |
|
MUNICIPAL CORPORATION, GWALIOR Vs. RAM KISHAN AND ANOTHER
|
December 3, 1992 |
|
MUNICIPAL COUNCIL, GUNA Vs. GHASILAL
|
August 24, 1992 |
|
MUNISHI KHAN Vs. MAYA DEVI
|
August 18, 1992 |
|
Munna Singh Vs. Meerabai
|
August 14, 1992 |
|
Munnalal Mathur Vs. Bhagwan Prasad
|
August 6, 1992 |
|
MUNNI BAI RAMLAL LODHI Vs. NANDKISHORE CHHABILE LODHI
|
February 4, 1992 |
|
MUNNU Vs. STATE OF M P
|
September 2, 1992 |
|
MUNSHI KHAN Vs. MAYADEVI
|
August 19, 1992 |
|
MURIYAL ALMEDA Vs. LAREN ALMEDA
|
November 3, 1992 |
|
NAND KISHORE VERMA Vs. UNION OF INDIA
|
March 23, 1992 |
|
NAND KUMAR JHAM Vs. FOOD CORPN OF INDIA
|
September 25, 1992 |
|
Nanlia Vs. State of M.P.
|
June 29, 1992 |
|
NANNU ALIAS MUMTAZ MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
July 24, 1992 |
|
NARAINDAS Vs. BHAGWANDAS
|
November 20, 1992 |
|
Naraindas Vs. Bhagwandas
|
April 20, 1992 |
|
NARAYAN DAS Vs. STATE OF MADHYA PRADESH
|
July 13, 1992 |
|
NARAYAN PRASAD Vs. STATE OF MADHYA PRADESH
|
May 7, 1992 |
|
Narayan Prasad Vs. State of M.P.
|
November 17, 1992 |
|
Narayan Singh Vs. Ramratan
|
July 14, 1992 |
|
NARBADA Vs. SURESHCHANDRA MITTAL
|
February 28, 1992 |
|
NARENDRA PAL SINGH RANA Vs. PADAMCHAND JAIN
|
November 19, 1992 |
|
NARENDRA SINGH Vs. STATE OF M P
|
July 14, 1992 |
|
NARENDRA SINGH ALIAS PRATAP Vs. STATE OF MADHYA PRADESH
|
March 7, 1992 |
|
NARSINGH Vs. STATE OF M P
|
December 3, 1992 |
|
NATIONAL INSURANCE CO LTD Vs. LALCHAND GUPTA
|
July 3, 1992 |
|
NEO SACK LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
March 4, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANOKHILAL
|
February 17, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. NIRAJ
|
August 11, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAHILA MUNNIDEVI
|
August 11, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMDEEN
|
October 15, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH JAIN
|
December 15, 1992 |
|
New India Assurance Co. Ltd. Vs. Sujanmal
|
March 12, 1992 |
|
NEW SHAKTI IRON AND STEEL REROLLING MILLS Vs. STATE OF MADHYA PRADESH
|
July 23, 1992 |
|
Niranjan Kumar Vs. New Bank of India
|
April 8, 1992 |
|
Nirhhay Singh Vs. State of M.P.
|
July 21, 1992 |
|
NOORMOHAMMAD BHUREKHAN Vs. MASIDKHAN CHANDKHAN
|
January 8, 1992 |
|
O P MANDLOI Vs. RAM MURAT SHUKIA
|
July 7, 1992 |
|
OM PRAKASH Vs. MADHAVRAO
|
November 17, 1992 |
|
Om Prakash Vs. Dewas-Shajapur Kshetriya Gramin Bank
|
July 27, 1992 |
|
Om Prakash Atar Vs. Director General, B.S.F.
|
March 4, 1992 |
|
OMPRAKASH NEEMA Vs. UNION OF INDIA
|
May 18, 1992 |
|
ONKARLAL GARG Vs. NEW INDIA ASSURANCE CO LTD
|
November 3, 1992 |
|
ORIENTAL INSURANCE CO LTD Vs. PRAKASH
|
August 11, 1992 |
|
ORIENTAL INSURANCE CO LTD Vs. MUNNI DEVI
|
March 17, 1992 |
|
Oriental Insurance Co. Ltd. Vs. T. Mohammed Raisuli Hassan
|
December 18, 1992 |
|
Oriental Insurance Company Ltd. Vs. Vikas
|
July 30, 1992 |
|
P C RAJPUT Vs. STATE GOVT OF MADHYA PRADESH
|
July 22, 1992 |
|
Padamdhar Pandey Vs. State of M.P
|
September 16, 1992 |
|
PANAMA CHEMICAL WORKS Vs. UNION OF INDIA
|
July 2, 1992 |
|
Pandit Vijay Prakash Mishra Vs. S.T.A.T. Gwalior
|
March 20, 1992 |
|
Panjwani Packaging Pvt. Ltd. Vs. Vijay Prakash Goyal
|
February 11, 1992 |
|
PANNALAL Vs. STATE OF MADHYA PRADESH
|
May 7, 1992 |
|
PARTAP STEEL ROLLING MILLS LTD Vs. C E G A T
|
November 14, 1992 |
|
Pashora Singh Vs. State of Punjab
|
October 9, 1992 |
|
PATARIA Vs. CHITIA
|
October 23, 1992 |
|
PAVAN MADHUSHALA Vs. STATE OF MADHYA PRADESH
|
August 18, 1992 |
|
PHODILAL Vs. REGISTERED FIRM RADHEYSHYAM NAND KISHORE
|
September 17, 1992 |
|
Phool Singh Vs. State of M.P.
|
November 18, 1992 |
|
Phoolchand Vs. State of M.P.
|
November 23, 1992 |
|
PHUNDI Vs. STATE OF MADHYA PRADESH
|
September 23, 1992 |
|
Prabhulal Vs. Saifuddin
|
October 22, 1992 |
|
Prakash Vs. State of M.P.
|
August 20, 1992 |
|
PRAKASH Vs. STATE OF MADHYA PRADESH
|
March 27, 1992 |
|
PRAKASH UDASI Vs. ASHADEVI DEVANI
|
August 5, 1992 |
|
Prakashchandra Vs. Sharadchandra
|
April 21, 1992 |
|
PRAMOD KUMAR MEETH Vs. PARASPAR SAHAYAK CO OP BANK LTD
|
April 10, 1992 |
|
Pratap Vs. State of M. P
|
September 25, 1992 |
|
Pratap Singh Vs. Rameshwar
|
October 20, 1992 |
|
PRAVEEN MALPANI Vs. M DCOSTA
|
August 19, 1992 |
|
Prem Chand Vs. Peer Bakash
|
October 27, 1992 |
|
PREM PHARMACEUTICALS Vs. COLLECTOR (APPEALS), CENTRAL EXCISE
|
December 1, 1992 |
|
Print and Pack Corpn. Vs. Dena Bank
|
June 30, 1992 |
|
Pritam Pal Vs. High Court of Madhya Pradesh
|
February 12, 1992 |
|
PROMINENT CEMENT PVT LTD Vs. UNION OF INDIA
|
February 19, 1992 |
|
PT RAMPRASHAD S O NANDLALJI PUROHIT Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P
|
October 23, 1992 |
|
Pundlik Krishnaji Vs. Trimbak Bhikaji Patil
|
April 23, 1992 |
|
Punimati Vs. State of M.P.
|
February 18, 1992 |
|
Punjab National Bank Vs. Surendra Prasad Sinha
|
April 20, 1992 |
|
PUNJAB NATIONAL BANK Vs. LAXMI COTTON COMPANY
|
March 12, 1992 |
|
PUNJAB NATIONAL BANK Vs. ISHWAR PRASAD TIWARI
|
July 21, 1992 |
|
PURAN SINGH Vs. STATE OF M P
|
July 24, 1992 |
|
PURSHOTTUM KUMAR Vs. UNION OF INDIA
|
August 18, 1992 |
|
Pushpabai Vs. Chandrakant
|
December 2, 1992 |
|
R B SINGH Vs. UNION OF INDIA
|
January 9, 1992 |
|
R S SHARMA Vs. M P UCHCHA SIKSHA ANUDAN AYOG
|
August 10, 1992 |
|
Rabiya Begum Vs. Aman Isa
|
November 2, 1992 |
|
Radheshyam Vs. Purushottam
|
November 30, 1992 |
|
Raghavan Achari Vs. State of Kerala
|
October 12, 1992 |
|
RAIGARH JUTE AND TEXTILE MILLS LTD Vs. NEW HARYANA TRANSPORT CO
|
October 14, 1992 |
|
Raj Kumar Vs. State of M.P.
|
December 1, 1992 |
|
Raj Kumar Morya Vs. Geeta Morya
|
November 11, 1992 |
|
RAJ KUMARI Vs. UNION OF INDIA
|
July 14, 1992 |
|
RAJENDRA Vs. STATE OF M P
|
September 2, 1992 |
|
RAJENDRA AGRAWAL Vs. SHARDA DEVI AGRAWAL
|
March 13, 1992 |
|
RAJENDRA AGRAWAL Vs. SHARDA DEVI
|
March 17, 1992 |
|
RAJENDRA KUMAR Vs. SAVITRIBAI
|
March 12, 1992 |
|
RAJENDRA KUMAR Vs. AMITA
|
October 22, 1992 |
|
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
|
April 24, 1992 |
|
Rajendra Roy Vs. Union of India
|
November 17, 1992 |
|
RAJENDRA SINGH Vs. SURENDRA SINGH
|
March 20, 1992 |
|
Rajesh Vs. State of M.P.
|
November 23, 1992 |
|
RAJESH KUMAR SINGHAI Vs. STATE OF MADHYA PRADESH
|
January 18, 1992 |
|
RAJESHKUMAR Vs. STATE OF M P
|
June 21, 1992 |
|
Rajkumar Vs. Meena Bai
|
April 23, 1992 |
|
RAJKUMARI WD/O CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
November 12, 1992 |
|
Raju Vs. State of M.P.
|
August 6, 1992 |
|
RAM ADHAR Vs. STATE OF MADHYA PRADESH
|
February 11, 1992 |
|
RAM DAYAL Vs. CENTRAL NARCOTIC BUREAU
|
September 3, 1992 |
|
RAM KRISHNA PANDEY Vs. B L PAUL
|
July 7, 1992 |
|
Ram Raj Singh Vs. Ramanuj Singh
|
July 15, 1992 |
|
RAM SAHAI Vs. JAI PRAKASH
|
December 11, 1992 |
|
RAM SINGH Vs. STATE OF M.P.
|
June 23, 1992 |
|
RAMA RAMCHANDRA Vs. STATE OF MADHYA PRADESH
|
December 3, 1992 |
|
Ramchandra Vs. Radheshyam
|
October 22, 1992 |
|
Ramchandra Vs. Bhagwandas
|
October 14, 1992 |
|
Ramcharan Vs. State of M.P.
|
December 15, 1992 |
|
Ramdas Vs. State of M.P.
|
September 25, 1992 |
|
Ramdas Vs. Mayaram
|
October 14, 1992 |
|
RAMDAYAL Vs. STATE OF M P
|
April 25, 1992 |
|
RAMDAYAL PRABHAKAR Vs. MAHENDRA BAUDH AND TWELVE
|
May 7, 1992 |
|
RAMDULARIBAI Vs. CHHATRAPAL SINGH PUNJABI
|
December 1, 1992 |
|
RAMESH Vs. STATE OF M P
|
June 29, 1992 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
January 15, 1992 |
|
RAMESH Vs. STATE OF MADHYA PRADESH
|
March 20, 1992 |
|
Ramesh Vs. State
|
August 5, 1992 |
|
RAMESH KUMAR Vs. KALPANA
|
October 16, 1992 |
|
Rameshchandra Jaiswal Vs. Central Bank of India
|
March 12, 1992 |
|
RAMESHWAR PRASAD Vs. MUNICIPAL CORPORATION
|
March 16, 1992 |
|
Rameshwar Prasad Agarwal Vs. Rameshwar Prasad
|
July 15, 1992 |
|
Ramlal Vs. State of M.P.
|
August 6, 1992 |
|
Ramlal Vs. State of M.P.
|
December 10, 1992 |
|
RAMLAL PRABHULAL Vs. STATE OF MADHYA PRADESH
|
August 4, 1992 |
|
RAMNATH Vs. STATE OF M.P.
|
April 28, 1992 |
|
RAMNATH SINGH Vs. STATE OF M.P.
|
September 23, 1992 |
|
RAMRATAN Vs. LATA BAI
|
November 6, 1992 |
|
Ramsewak Sharma Vs. State of Madhya Pradesh
|
November 11, 1992 |
|
RAMSINGH Vs. SARVODAYA KAMGAR AND KARIGARON KI SAHAKARI SANSTHA LTD
|
October 16, 1992 |
|
Ramswaroop Singh Vs. Kundan
|
October 20, 1992 |
|
Ratanlal Vs. State of M.P.
|
November 25, 1992 |
|
RAVINDRA BAHADUR SINGH RAJA BIRENDRA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
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October 12, 1992 |
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Rekha Deshmukh Vs. Arun Waman Rao
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August 5, 1992 |
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RENUKA BAI Vs. JAI PRAKASH SETHY
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December 17, 1992 |
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REWA SIDHI GRAMIN BANK Vs. REJENDRA PRASAD SAXENA
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December 15, 1992 |
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ROKAD SINGH Vs. STATE OF MADHYA PRADESH
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September 29, 1992 |
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Roop Kumar Vs. State of M.P.
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June 23, 1992 |
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RUKMANI Vs. STATE OF M P
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September 7, 1992 |
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RUKMANIBAI Vs. BISMILLABAI
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February 27, 1992 |
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RUPABAI Vs. GHANSHYAM
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December 1, 1992 |
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RUPESH MODI Vs. DIRECTOR OF MEDICAL EDUCATION BHOPAL
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July 10, 1992 |
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S L LOKHANDE Vs. CHHINDWARA JILHA SAHKARI BANK MARYADIT
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July 13, 1992 |
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S R ENTERPRISES Vs. MADHYA PRADESH ELECTRICITY BOARD
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December 17, 1992 |
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S S KOSHAL EX-OFFICER JUNIOR MANAGEMENT SBI AND Vs. STATE BANK OF INDIA
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January 15, 1992 |
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S. Rajan Vs. State of Kerala
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July 29, 1992 |
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S.P. Anand Vs. P.V. Narsimharao, Prime Minister
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August 27, 1992 |
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SABARMAL Vs. STATE BANK OF INDIA
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January 23, 1992 |
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Salakhan Singh Vs. State of M.P.
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July 17, 1992 |
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Sanjay Dixit Vs. Ravindra Anand
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November 3, 1992 |
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SANJAY MISHRA Vs. EVELINE JOBE
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November 4, 1992 |
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Sanjay Tiwari Vs. Hari Krishna Kaul
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September 30, 1992 |
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SANTOSH KUMAR JAIN Vs. SHAMBHULAL KRISHNA KUMAR SUHANE
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March 13, 1992 |
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SANTU Vs. STATE OF M P
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July 1, 1992 |
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Saraswati Oil and Dal Mill Vs. Bank of India
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October 20, 1992 |
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Sardar Mahnga Singh Vs. P.D. Das
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July 20, 1992 |
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SARDAR MEHNGA SINGH Vs. P D DAS
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July 6, 1992 |
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SARDAR MEHNGA SINGH Vs. P.D. DAS
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July 5, 1992 |
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Sardar Singh Vs. State of M.P.
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March 13, 1992 |
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SATISH KUMAR Vs. SHASHI PRABHA
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November 12, 1992 |
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SATYA NARAYAN ALIAS SATTE Vs. STATE OF MADHYA PRADESH
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September 16, 1992 |
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SAVITRI SHARMA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
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December 16, 1992 |
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SAWANLAL Vs. STATE OF M.P.
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July 16, 1992 |
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Seturam Vs. Sonmati
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November 12, 1992 |
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Sewaram Vs. Sabaran Singh
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September 15, 1992 |
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SHAHZAD KHAN Vs. STATE OF MADHYA PRADESH
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May 5, 1992 |
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SHAKUNTALA Vs. SHIVRATAN
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April 2, 1992 |
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Shakuntla Vs. Shatrughan
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October 21, 1992 |
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Shambhu Vs. State of M. P
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November 24, 1992 |
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Shanti Bai Vs. Vishwanath
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November 11, 1992 |
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SHANTI DEVI Vs. KAMLABAI
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August 6, 1992 |
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SHANTILAL Vs. RAJUBAI
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November 20, 1992 |
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Shantilal Vs. Sabu
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June 27, 1992 |
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Shantilal Awadhana Vs. Nirmaladevi
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October 17, 1992 |
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Sharda Bai Vs. State of M.P.
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December 15, 1992 |
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SHASHIKALA BAI SHARMA Vs. DURGA PRASAD
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August 7, 1992 |
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SHATRUGHAN Vs. STATE OF MADHYA PRADESH
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January 7, 1992 |
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SHAY SINGH Vs. STATE OF MADHYA PRADESH
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December 5, 1992 |
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SHEIKH BISHMILLAH Vs. STATE OF MADHYA PRADESH
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September 15, 1992 |
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Shirish Govind Vs. State of Maharashtra
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October 21, 1992 |
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SHIV ROOP SHARMA Vs. R K SHRIVASTAVA
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January 30, 1992 |
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SHIV SINGH Vs. STATE OF M P
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November 30, 1992 |
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Shri Balaji Ganesh M. U. K. V. Trust Vs. Shivrnohini
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April 28, 1992 |
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Shri Ram Janki Mandir Vs. Shambhu Singh
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November 13, 1992 |
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SHYAM BHAGWAN DUBEY Vs. SHAIKH NIZAM
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December 9, 1992 |
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Shyamlal Vs. Director, Local Bodies
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September 24, 1992 |
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Shyamlal Vs. State of M.P.
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November 26, 1992 |
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SINGHAI RAKESH KUMAR Vs. RADHESHYAM
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September 9, 1992 |
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Sitaram Vs. Damodar Prasad Pandey
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November 2, 1992 |
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SMT. SURJIT KAUR Vs. STATE OF HARYANA
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July 23, 1992 |
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SONA BAI Vs. KHOOB CHAND
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July 15, 1992 |
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SOORAJMAL Vs. STATE OF MADHYA PRADESH
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June 17, 1992 |
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Sourabh Dubey Vs. State of M.P.
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November 24, 1992 |
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State Bank of India Vs. Vindhya Telelinks Ltd.
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November 30, 1992 |
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State Bank of India Vs. D.C. Agarwal
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October 13, 1992 |
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State Bank of India Vs. Mohd. Aasif
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October 22, 1992 |
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STATE BANK OF INDIA Vs. MATHURA PRASAD SONI
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October 23, 1992 |
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STATE BANK OF INDORE Vs. PARVATI BAI
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February 7, 1992 |
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State of A.P. Vs. S. Eshar Singh
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November 11, 1992 |
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State of Assam Vs. Abdul Halim
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April 21, 1992 |
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STATE OF M P Vs. KAMLA BAI
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September 15, 1992 |
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STATE OF M P Vs. PURUSHOTTAM
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September 15, 1992 |
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STATE OF M P Vs. AKALANK
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September 14, 1992 |
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STATE OF M P Vs. TIKHIYA
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October 13, 1992 |
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STATE OF M P Vs. SURJAN SINGH
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July 23, 1992 |
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STATE OF M P Vs. SHABBIR
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July 22, 1992 |
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STATE OF M P Vs. BHAGATRAM
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April 7, 1992 |
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STATE OF M P Vs. ASHOK
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December 24, 1992 |
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STATE OF M P Vs. SAJJANBAI
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November 25, 1992 |
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State of M. P. Vs. Syed Naseem Zahir
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October 13, 1992 |
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State of M.P. Vs. Ram Mohan Singh
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June 26, 1992 |
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State of M.P. Vs. A.A. Enterprises
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November 2, 1992 |
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State of M.P. Vs. Davendra Kumar Sharma
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March 5, 1992 |
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State of M.P. Vs. Bablu
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December 7, 1992 |
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State of M.P. Vs. Phulchand
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December 17, 1992 |
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State of M.P. Vs. Shri Srikant Chaphekar
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September 2, 1992 |
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State of M.P. Vs. Siddhu
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July 8, 1992 |
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State of M.P. Vs. Chhayaram
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April 22, 1992 |
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State of M.P. Vs. A.K. Rajoriya
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April 28, 1992 |
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STATE OF M.P. Vs. GUJRA
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December 3, 1992 |
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STATE OF M.P. Vs. DAYAL
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April 25, 1992 |
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STATE OF MADHYA PRADESH Vs. KUNDAN SINGH
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June 23, 1992 |
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STATE OF MADHYA PRADESH Vs. GYASIRAM
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November 19, 1992 |
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STATE OF MADHYA PRADESH Vs. CHAHAL AND COMPANY
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February 7, 1992 |
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STATE OF MADHYA PRADESH Vs. D D KARKARE
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January 9, 1992 |
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STATE OF MADHYA PRADESH Vs. SATYABHAN
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January 22, 1992 |
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STATE OF MADHYA PRADESH Vs. GANESH
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March 3, 1992 |
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STATE OF MADHYA PRADESH Vs. ASHOK
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August 7, 1992 |
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STATE OF MADHYA PRADESH Vs. SETH GOWARDHANDAS S O SETH BRIJMOHANDAS MAHESHWARI
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October 17, 1992 |
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State of Madhya Pradesh Vs. Gyasiram
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September 10, 1992 |
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State of Madhya Pradesh Vs. Pramod Bhartiya
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October 8, 1992 |
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State of Madhya Pradesh Vs. Khilan Singh
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December 8, 1992 |
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State of U.P. Vs. VII A.D.J.
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September 16, 1992 |
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Subbalal Vs. State of M.P.
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May 14, 1992 |
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Subhash Vs. State of M.P.
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February 20, 1992 |
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SUBHASH CHANDRA BHANDARI Vs. UNION OF INDIA
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July 28, 1992 |
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SUBHASHCHANDRA PATODI INDORE Vs. FOOD CORPORATION OF INDIA
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January 8, 1992 |
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Sudha Bhawsar Vs. State of M.P.
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March 9, 1992 |
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SUKHLAL YADAV Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, BHOPAL
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July 20, 1992 |
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SUNIL KUMAR ALIAS CHANDER SALARIYA Vs. STATE OF MADHYA PRADESH
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February 7, 1992 |
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SUNIL SINGH Vs. SHAKUNBAI
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June 22, 1992 |
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SURAJBALI TIWARI Vs. STATE OF MADHYA PRADESH
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November 3, 1992 |
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Surendra Jaiswal Vs. State of M. P.
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October 14, 1992 |
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Surendra Tiwari Vs. State of M.P.
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August 11, 1992 |
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Suresh Chandra Vs. State of M. P.
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June 30, 1992 |
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SURESH CHANDRA MATHE Vs. JIWAJI UNIVERSITY
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December 2, 1992 |
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SURESH NEEMA Vs. UNION OF INDIA
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March 30, 1992 |
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SURESHCHAND Vs. PHULSINGH
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March 18, 1992 |
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Surjeet Singh Vs. State Bank of India
|
October 20, 1992 |
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SUSHIL MADAN BAIRAGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 12, 1992 |
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Swarn Singh Vs. State of M. P.
|
November 25, 1992 |
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Syed Mehmood Vs. Kherunnissa
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February 13, 1992 |
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Tahir Mohammad Vs. State of M.P.
|
February 12, 1992 |
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TAHSILDAR YADAV Vs. STATE OF MADHYA PRADESH
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July 15, 1992 |
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TAKHAT SINGH Vs. RATAN LAL
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December 5, 1992 |
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TARAPORE AND CO. Vs. PAIRA BAI
|
November 6, 1992 |
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TARKESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
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October 9, 1992 |
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Tejbhandas Vs. State of M.P.
|
July 13, 1992 |
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THE DISTRICT CO Vs. YASHWANT SINGH RUHELA
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July 10, 1992 |
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Tularam. Vs. State of M.P
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July 28, 1992 |
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TULSABAI Vs. STATE OF MADHYA PRADESH
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March 30, 1992 |
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TULSIRAM S O PURUSHOTTAMJI MALANI Vs. STATE OF MADHYA PRADESH
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November 17, 1992 |
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Uday Singh Vs. State of M.P.
|
November 19, 1992 |
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UJAGAR SINGH Vs. JOMDAR SINGH DEAD
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January 15, 1992 |
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UMA DEVI MEHRA Vs. ALLAHABAD BANK
|
January 23, 1992 |
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UMASHANKAR SHARMA Vs. MANSINGH NARBARSINGH
|
January 24, 1992 |
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UMESH KUMAR TIWARI Vs. SHASHI TIWARI
|
November 11, 1992 |
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UNION OF INDIA Vs. BANSHIDHAR GOPIRAM
|
July 26, 1992 |
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UNION OF INDIA Vs. PRAHLAD SINGH
|
May 8, 1992 |
|
Union of India Vs. Munim Singh
|
September 3, 1992 |
|
Union of India Vs. Chaturbhuj
|
December 16, 1992 |
|
Union of India Vs. Banshidhar Gopiram
|
July 28, 1992 |
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Union Territory of Chandigarh Vs. Dilbagh Singh
|
November 3, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. HAZARI
|
April 22, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. JHAMKUBAI
|
January 28, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. JHAMKU BAI
|
January 22, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. VESTA
|
February 24, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. RATANSINGH
|
August 28, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. BABULAL
|
August 26, 1992 |
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UNITED INDIA INSURANCE CO LTD Vs. LALJI SINGH
|
October 22, 1992 |
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UNITED INDIA INSURANCE CO. LTD Vs. CHETAN CHAND JAIN CHAUDHARY
|
November 6, 1992 |
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UNITED INSURANCE CO. LTD. Vs. VESTA
|
February 19, 1992 |
|
Usha Vs. Laxmi Narayan
|
November 10, 1992 |
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USHA Vs. LAXMI NARAYAN NAGAICH
|
November 18, 1992 |
|
Vandna Singh Vs. Steel Authority of India Ltd.
|
September 30, 1992 |
|
Varun Cements Pvt. Ltd. Vs. Union of India
|
December 18, 1992 |
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VASUDHARA TUBE WELLS Vs. STATE OF M P
|
March 9, 1992 |
|
Veer Singh Vs. State of M.P.
|
December 15, 1992 |
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Veerma Vs. State of M.P.
|
May 6, 1992 |
|
Vidya Vs. State of M.P.
|
September 23, 1992 |
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VIDYA DEVI JAIN Vs. RAM HET
|
September 1, 1992 |
|
Vikramjit Singh Vs. State of M.P.
|
September 10, 1992 |
|
Vindhya Chamber of Commerce and Industries Vs. Presiding Officer
|
November 24, 1992 |
|
Vinod Kumar Vs. Cantonment Board
|
November 4, 1992 |
|
VISHNU PRASAD TIWARI Vs. STATE OF M P
|
March 17, 1992 |
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Vishwanath Vs. Shambhudayal Sharma
|
March 9, 1992 |
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WESTERN COALFIELDS LTD Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
June 30, 1992 |
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Y S R ANJANAYULU Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
|
February 27, 1992 |
|
Y. Shrinivasa Rao Vs. J. Veeraiah
|
April 27, 1992 |
|
Yashodabai Vs. Kumari Rukman
|
July 15, 1992 |
|
Yeshwant Rao Vs. State of M.P.
|
May 4, 1992 |
|
YOGENDRANATH MONGE DR Vs. STATE OF MADHYA PRADESH
|
November 5, 1992 |
LOGIN